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AEN, JAIPUR VIDHYUT VITRAN NIGAM LIMITED Vs. HEERA LAL
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May 9, 2005 |
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AHORE CO-OP MARKETING SOCIETY LIMITED Vs. PRAVEEN KUMAR
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June 30, 2005 |
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AJEET PRATAP SINGH Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
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March 3, 2005 |
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ASHOKA ELECTRONICS Vs. MAHAVEER PRASAD SAINI
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May 6, 2005 |
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ASSISTANT DIRECTOR, STATE INSURANCE & GPF DEPTT Vs. ABDUL HAMEED
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September 8, 2005 |
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ASSISTANT ENGINEER, R S E B , KHETRI Vs. RAM GUJAR
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September 5, 2005 |
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BHIWANI GENERAL & EYE HOSPITAL Vs. RAMESH CHANDRA SHARMA
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March 24, 2005 |
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CHOUDHARY DIAGNOSTIC AND RESEARCH CENTRE Vs. MAHAVEER PRASAD GUPTA
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July 5, 2005 |
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DARIYAV KUNWAR Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 11, 2005 |
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DISTRICT SUPPLY OFFICER, TONK Vs. KANOI OIL MILLS
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May 5, 2005 |
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FORD INDIA LIMITED Vs. RAJ DEEPAK RASTOGI
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March 21, 2005 |
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HEMANT GUPTA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD & ANR
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September 22, 2005 |
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INDIAN AIRLINES Vs. U S MATHUR
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June 28, 2005 |
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KAMLA ISRANI Vs. TATA SHARE REGISTRY LTD & ORS
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September 6, 2005 |
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KARNATAKA BANK LIMITED Vs. SACHIYA TRAVELLERS PVT LTD
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June 14, 2005 |
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LIC OF INDIA & ORS Vs. KANHAIYA LAL
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December 16, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SHAKUNTALA
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September 8, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MUNNI BANO
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July 19, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. K K KULSHRESTHA
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November 11, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. IMARTI DEVI
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December 1, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. BHANWAR LAL
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April 29, 2005 |
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MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
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September 30, 2005 |
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MANOJ NAIR Vs. JAIPUR INTERNATIONAL INSTITUTE OF TECHNOLOGY
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July 8, 2005 |
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NEMI SHARAN GUPTA Vs. DISTT ENGINEER, TELECOM
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March 31, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. VISWANATH MANGLUNIA
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November 10, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAGDISH SAINI
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May 27, 2005 |
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PASUPATHINATH BHARDWAJ Vs. JOINT DIRECTOR
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April 28, 2005 |
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PREETI AGARWAL Vs. NATIONAL INSURANCE COMPANY LIMITED
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September 16, 2005 |
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PREM DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD
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November 17, 2005 |
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RAJASTHAN HIGH COURT, JODHPUR Vs. SHASHI KUMAR PAREEK
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September 27, 2005 |
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RAJASTHAN RAJYA Vs. AAM JANTA VILLAGE JAWANPURA
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October 11, 2005 |
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RAJASTHAN STATE ELECTRICTY BOARD Vs. MAHADEV MEENA
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July 19, 2005 |
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RAJASTHAN STATE INSURANCE & P F DEPTT Vs. BASANTI DEVI
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March 1, 2005 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUNIL KUMAR
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April 21, 2005 |
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RAMAVTAR AGARWAL Vs. KAMLESH VASHISHTHA
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October 17, 2005 |
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RAMAVTAR TRIVEDI Vs. OASIS
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November 18, 2005 |
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RAMJILAL Vs. URBAN IMPROVEMENT TRUST
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May 11, 2005 |
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RAVINDRA KUMAR SHARMA Vs. DOOR-SANCHAR DISTT ENGINEER, KOTA
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September 19, 2005 |
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S R S L INTERNATIONAL Vs. NLS INDIA PVT LTD
|
May 5, 2005 |
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S S P HEAD POST OFFICE, KOTA & ORS Vs. POORAN MAL & ORS
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November 11, 2005 |
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SHANTI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 8, 2005 |
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SHYAM DAS MODANI Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 18, 2005 |
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SHYAM SINGH Vs. UNION OF INDIA
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April 11, 2005 |
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STATE OF RAJASTHAN Vs. DHANPAT SINGH
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May 4, 2005 |
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STATE OF RAJASTHAN Vs. JUBEDA BEGUM
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June 14, 2005 |
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SUB-POST MASTER, H S C IIND, POST OFFICE Vs. SHANTI LAL TAMBI HUF
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May 17, 2005 |
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TRUSTEES J K SYNTHETICS Vs. S C SHARMA & ORS
|
December 7, 2005 |
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UNION OF INDIA & ANR Vs. J MICHAEL & ANR
|
August 12, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOOLA RAM
|
June 6, 2005 |
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VIRENDRA SINGH Vs. NATIONAL INSTITUTE OF MEDICAL SCIENCES
|
July 8, 2005 |
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YOGESH KUMAR SHARMA Vs. KOTA OPEN UNIVERSITY & ANR
|
September 6, 2005 |
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