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AASKARAN BAID Vs. MANJU DEVI LUNAWAT
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April 7, 2026 |
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ABHISHEK JAIN Vs. STATE OF RAJASTHAN
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January 8, 2026 |
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AJAY KUMAR Vs. STATE OF RAJASTHAN
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August 25, 2026 |
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AJEET JAIN Vs. STATE OF RAJASTHAN
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January 8, 2026 |
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ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. HANSRAJ SHARMA
|
April 7, 2026 |
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ALLADITA Vs. STATE OF RAJASTHAN
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February 4, 2026 |
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AMAN KUMAR Vs. STATE OF RAJASTHAN
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April 27, 2026 |
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AMARBHAW POWER PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK LIMITED
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January 20, 2026 |
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AMARCHAND Vs. PAPITA
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February 23, 2026 |
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AMIT RATHOR Vs. STATE OF RAJASTHAN
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January 6, 2026 |
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AMRIT LAL MANGILAL RAO Vs. GRAM PANCHAYAT KOTADI
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January 19, 2026 |
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ANAMAY INFRASTRUCTURE PRIVATE LIMITED Vs. PARUL GUPTA
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July 27, 2026 |
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ANAMIKA BHARDWAJ Vs. STATE OF RAJASTHAN
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January 28, 2026 |
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ANIL KUMAR Vs. STATE OF RAJASTHAN
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April 15, 2026 |
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ANJU Vs. SUKHVIR PUNIA
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March 19, 2026 |
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ANJUL SHARMA Vs. RISHI SHARMA
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March 27, 2026 |
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ANMOL LOHIA Vs. RAJASTHAN HIGH COURT
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March 6, 2026 |
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ANURADHA DADHICH Vs. ANURAG VERMA
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February 3, 2026 |
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ARL INFRATECH LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 6, 2026 |
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ARVIND ALIAS ANIL Vs. STATE OF RAJASTHAN
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February 23, 2026 |
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ARVIND KUMAR Vs. SMT. NAMITA
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April 6, 2026 |
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ASEEM WATTS Vs. UNION OF INDIA
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February 26, 2026 |
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ASHARAM S/O NAND LAL Vs. STATE OF RAJASTHAN
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August 21, 2026 |
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ASHIQ Vs. STATE OF RAJASTHAN
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March 6, 2026 |
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ASHOK Vs. STATE OF RAJASTHAN
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July 20, 2026 |
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ATAL KHANDELWAL Vs. INSTITUTE OF HEALTH MANAGEMENT RESEARCH
|
February 17, 2026 |
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AU SMALL FINANCE BANK LTD Vs. DEBI LAL GURJAR S/O LATE SHRI AMBALAL GURJAR
|
February 9, 2026 |
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AU SMALL FINANCE BANK LTD Vs. UMASHANKAR S/O JAGDISH SHARMA
|
March 12, 2026 |
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AU SMALL FINANCE BANK LTD. Vs. JASRAM MANPHOOLRAM
|
February 4, 2026 |
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AYASHA CHOUHAN Vs. WASEEM KHAN
|
January 7, 2026 |
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BABU LAL Vs. STATE OF RAJASTHAN
|
January 13, 2026 |
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BADARI LAL Vs. STATE OF RAJASTHAN
|
March 17, 2026 |
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BAJAJ AUTO LIMITED Vs. SANJAY SINGH RAYAL
|
April 22, 2026 |
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BALBIR Vs. BABU LAL
|
February 16, 2026 |
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BALWANT @ BALWANT SINGH Vs. STATE OF RAJASTHAN
|
March 28, 2026 |
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BANSHI LAL REGAR S/O SHRI MANGI LAL Vs. STATE OF RAJASTHAN
|
March 18, 2026 |
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BHAGIRATH VISHNOI S/O SHRI MOHAN LAL VISHNOI Vs. STATE OF RAJASTHAN
|
May 18, 2026 |
|
BHAGWANLAL Vs. SHRI SHAMBHULAL AHARI
|
April 15, 2026 |
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BHAGWATI DEVI Vs. SHRAVANRAM
|
February 19, 2026 |
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BHAGWATI LAL SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 27, 2026 |
|
BHANWARI DEVI Vs. STATE OF RAJASTHAN
|
February 4, 2026 |
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BHARAT SINGH Vs. GORDHAN BHAI
|
February 23, 2026 |
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BHATI CONSTRUCTIONS Vs. STATE OF RAJASTHAN
|
March 6, 2026 |
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BHAVIKA GODARA Vs. MANISH KUMAR
|
March 12, 2026 |
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BHAWNA SHEKHAWAT Vs. NARENDRA SINGH
|
March 19, 2026 |
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BHURA S/O JAGANNATH Vs. STATE OF RAJASTHAN
|
September 3, 2026 |
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BIKRAMJIT SINGH BAKSH Vs. STATE OF RAJASTHAN
|
January 7, 2026 |
|
BODULAL Vs. HANUMAN
|
February 18, 2026 |
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BUNTY S/O SHRI TERU CHARPOTA Vs. STATE OF RAJASTHAN
|
February 18, 2026 |
|
CHAIN RAM Vs. SHAMBHU SINGH
|
February 26, 2026 |
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CHANANA RAM Vs. STATE OF RAJASTHAN
|
July 24, 2026 |
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CHANDRA PRAKASH DHARMAWAT Vs. LAHRI LAL PALIWAL
|
March 5, 2026 |
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CHARANJEET SINGH Vs. STATE OF RAJASTHAN
|
March 24, 2026 |
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CHAYENA BANO Vs. IDU SHAH
|
April 17, 2026 |
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CHENARAM Vs. PANCHUDI
|
February 16, 2026 |
|
CHENARAM Vs. DEVARAM
|
February 25, 2026 |
|
CHHOTE LAL SAINI Vs. JAMANA
|
January 12, 2026 |
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CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAMSWAROOP BHAMBHU
|
February 5, 2026 |
|
CHIMNA RAM Vs. STATE OF RAJASTHAN
|
April 7, 2026 |
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CHOTE KHA ALIAS KHOTU KHA Vs. STATE OF RAJASTHAN
|
March 25, 2026 |
|
CHUTRARAM Vs. ARVIND KUMAR
|
January 13, 2026 |
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COIMBATORE CLOTH MILLS INDIA LIMITED Vs. BHATAT FABRICS
|
March 17, 2026 |
|
DAULAT SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2026 |
|
DEEPA RAM MEGHWAL Vs. SATE OF RAJASTHAN
|
April 10, 2026 |
|
DEEPAK DAVE Vs. STATE OF RAJASTHAN
|
February 25, 2026 |
|
DEVKRISHNA Vs. KALURAM
|
January 19, 2026 |
|
DHARAMRAJ Vs. STATE OF RAJASTHAN
|
April 17, 2026 |
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DHARMENDRA CHAWRA HARISH BHAI Vs. STATE OF RAJASTHAN
|
January 5, 2026 |
|
DHARMENDRA SINGH S/O MANGAL SINGH Vs. STATE OF RAJASTHAN
|
August 18, 2026 |
|
DILEEP Vs. STATE OF RAJASTHAN
|
February 23, 2026 |
|
DILIP KUMAR SAWLANI Vs. STATE OF RAJASTHAN
|
January 20, 2026 |
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DILIPDAS S/O SHRI RADHESHYAM Vs. STATE OF RAJASTHAN
|
February 27, 2026 |
|
DINESH SHARMA Vs. STATE OF RAJASTHAN
|
March 18, 2026 |
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DIVIK OSTWAL Vs. AMBIKA JAIN
|
February 3, 2026 |
|
DIVYA PAREEK Vs. GAURAV PAREEK
|
May 1, 2026 |
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DR. BRIJ BALLABH SHARMA Vs. STATE OF RAJASTHAN
|
April 9, 2026 |
|
DR. HARSHPREET KOUR Vs. STATE OF RAJASTHAN
|
February 10, 2026 |
|
EXECUTIVE OFFICER Vs. POORANMAL
|
February 13, 2026 |
|
FRIENDS AUTO (INDIA) LIMTED Vs. SHRIRAM AGENCY
|
February 12, 2026 |
|
GANESHA RAM S/O SHRI RAWATA RAM Vs. STATE OF RAJASTHAN
|
March 13, 2026 |
|
GANGA KUMARI Vs. STATE OF RAJASTHAN
|
March 30, 2026 |
|
GANPAT SHARMA Vs. STATE OF RAJASTHAN
|
January 20, 2026 |
|
GANPAT VISHNOI Vs. STATE OF RAJASTHAN
|
April 21, 2026 |
|
GARIMA YADAV Vs. STATE OF RAJASTHAN
|
March 13, 2026 |
|
GAUTAM Vs. STATE OF RAJASTHAN
|
March 7, 2026 |
|
GOPAL JAAT S/O SHYAM LAL Vs. STATE OF RAJASTHAN
|
June 16, 2026 |
|
GOPI @ GOPAL SINGH Vs. STATE OF RAJASTHAN
|
June 2, 2026 |
|
GOPI S/O MODA Vs. STATE OF RAJASTHAN
|
April 21, 2026 |
|
GORDHAN GHANSHYAM SINGH Vs. STATE OF RAJASTHAN.
|
February 17, 2026 |
|
GORKHARAM Vs. STATE OF RAJASTHAN
|
March 25, 2026 |
|
GOVIND KUMAR @ SUNDER S/O NANU RAM RAYKA Vs. STATE OF RAJASTHAN
|
March 19, 2026 |
|
GOVIND RAM YADAV Vs. STATE OF RAJASTHAN
|
April 1, 2026 |
|
GUDDI BAI Vs. RAGHUVEER
|
April 27, 2026 |
|
GULAB S/O SHRI RAM BHAGAT Vs. STATE OF RAJASTHAN
|
March 30, 2026 |
|
GURU GOBIND Vs. LRS OF RAMESH BHARTI
|
January 8, 2026 |
|
GURUCHARAN Vs. STATE OF RAJASTHAN
|
February 19, 2026 |
|
HAKIM S/O ABDUL MOHAMMAD Vs. STATE OF RAJASTHAN
|
July 10, 2026 |
|
HARI BABU Vs. STATE OF RAJASTHAN
|
February 4, 2026 |
|
HARIGOPAL SHARMA Vs. NAVRATAN JOSHI
|
February 2, 2026 |
|
HARIPRAKASH PAREEK Vs. LRS OF SHRI RATAN LAL
|
January 8, 2026 |
|
HARSHPAL SINGH Vs. STATE OF RAJASTHAN
|
April 28, 2026 |
|
HAZI RAM S/O NANJI RAM Vs. STATE OF RAJASTHAN
|
April 13, 2026 |
|
HIMMAT MEENA Vs. STATE OF RAJASTHAN
|
January 30, 2026 |
|
HIMMAT SINGH GEHLOT Vs. STATE OF RAJASTHAN
|
February 5, 2026 |
|
INDRAJEET KAUR Vs. NIRMALJEET SINGH
|
January 19, 2026 |
|
ISTIKHAR KHAN Vs. STATE OF RAJASTHAN
|
March 17, 2026 |
|
JAGDISH @ JAGGA RAM Vs. STATE OF RAJASTHAN
|
March 24, 2026 |
|
JAI KISHAN Vs. STATE OF RAJASTHAN
|
February 10, 2026 |
|
JAI RAM S/O NAVLA RAM Vs. STATE OF RAJASTHAN
|
April 8, 2026 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. SAI DARSHAN HOTELS AND MOTELS PRIVATE LIMITED
|
March 16, 2026 |
|
JASVINDRA KOUR Vs. HDFC BANK LTD.
|
August 24, 2026 |
|
JASWANT LAL S/O HUKMICHAND KALAL Vs. LALIT KUMAR S/O HUKMICHAND KALAL
|
April 22, 2026 |
|
JATINDER SINGH @ JITENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 25, 2026 |
|
JATINDER SINGH S/O SHRI BALKAR SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2026 |
|
JAYANIHAL CHANDANI Vs. MOHAMMAD MUMTAJ
|
April 16, 2026 |
|
JEETENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 23, 2026 |
|
JITENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 12, 2026 |
|
JSW CEMENT LIMITED Vs. ARJUN NATH CHANDEL
|
March 18, 2026 |
|
JUGAL KISHORE SON OF GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
August 12, 2026 |
|
JYOTI Vs. STATE OF RAJASTHAN
|
January 9, 2026 |
|
JYOTI SHARMA Vs. RISHABH DADHICH
|
January 7, 2026 |
|
K.C. JAIN S/O SHRI RAMJI LAL JAIN Vs. STATE OF RAJASTHAN
|
February 9, 2026 |
|
KAILASH KUMAR S/O SHRI CHAUTHA RAM Vs. DIRECTOR AND JOINT SECRETARY
|
February 13, 2026 |
|
KALLU @ YOGENDRA Vs. STATE OF RAJASTHAN
|
May 27, 2026 |
|
KALU SON Vs. STATE OF RAJASTHAN
|
February 12, 2026 |
|
KAMAL SINGH Vs. LAKH SINGH
|
March 18, 2026 |
|
KAMAL SINGH RANA @ KAMAL RANA Vs. STATE OF RAJASTHAN
|
March 16, 2026 |
|
KAMLESH Vs. PAPPU SAINI
|
April 10, 2026 |
|
KAPTAN Vs. STATE OF RAJASTHAN
|
January 31, 2026 |
|
KARAN PRATAP SINGH RATHORE Vs. STATE OF RAJASTHAN
|
May 15, 2026 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
January 14, 2026 |
|
KARMCHAND Vs. DARSHAN SINGH
|
January 14, 2026 |
|
KARNAIL SINGH Vs. SHYAM SUNDAR
|
April 24, 2026 |
|
KESAR SINGH Vs. STATE OF RAJASTHAN
|
February 25, 2026 |
|
KHARTARAM Vs. STATE OF RAJASTHAN
|
January 6, 2026 |
|
KHUSBOO Vs. MANOHAR LAL
|
February 3, 2026 |
|
KISHORE KUMAR BHARGAVA Vs. STATE OF RAJASTHAN
|
March 7, 2026 |
|
KOKOKU INTECH INDIA PVT. LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 24, 2026 |
|
KRISHNA LAL ALIAS KISHAN LAL Vs. DIKSHA SETIA
|
January 28, 2026 |
|
KRISHNA S/O SHRI GHANSHYAM Vs. STATE OF RAJASTHAN
|
March 23, 2026 |
|
LAJENDRA SINGH @ LALI Vs. STATE
|
February 4, 2026 |
|
LAL SINGH Vs. STATE OF RAJASTHAN
|
January 29, 2026 |
|
LATE SH. UDARAM Vs. PANNA RAM
|
April 18, 2026 |
|
LAXMI CHAND Vs. HANIF KHAN
|
February 19, 2026 |
|
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
April 17, 2026 |
|
LEELA CONSTRUCTION COMPANY Vs. VINOD INFRA DEVELOPERS LIMITED
|
April 7, 2026 |
|
LEELA W/O LATE SHRI MAHENDRA Vs. STATE OF RAJASTHAN
|
August 17, 2026 |
|
LEGAL REPRESENTATIVES OF SHRI OM PRAKASH SON OF SHRI RANG LAL Vs. BALWANT
|
February 26, 2026 |
|
LOKESH CHAWLA Vs. ADITI PARIHAR
|
January 13, 2026 |
|
LORDS CHLORO ALKALI LTD. Vs. STATE OF RAJASTHAN
|
March 6, 2026 |
|
LRS OF DWARKAPRASAD Vs. LRS OF MISHRILAL
|
February 25, 2026 |
|
LRS OF SHOKIN KHAN Vs. ASLAM KHAN
|
April 16, 2026 |
|
LRS OF VAGA RAM Vs. HANJA
|
February 10, 2026 |
|
M D ROAD LINES PVT. LTD. Vs. FIROZ KHAN
|
January 6, 2026 |
|
M/S. SAI BALAJI FOOD CORPORATION Vs. UNION OF INDIA
|
March 17, 2026 |
|
MAHENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
January 16, 2026 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 28, 2026 |
|
MAHENDRA SINGH KOHLI Vs. ABDUL RAHUF
|
April 30, 2026 |
|
MAHESH TIWARI Vs. STATE OF RAJASTHAN
|
April 13, 2026 |
|
MAINA ALIAS MAYA Vs. MITESH SINGH
|
January 14, 2026 |
|
MAN SINGH Vs. SMT. BHAGWATI KUNWAR
|
March 19, 2026 |
|
MANBHAR Vs. MODARAM
|
April 18, 2026 |
|
MANGAT RAM Vs. STATE OF RAJASTHAN
|
March 24, 2026 |
|
MANGI LAL Vs. KANA RAM
|
March 9, 2026 |
|
MANGTU RAM Vs. STATE OF RAJASTHAN
|
March 27, 2026 |
|
MANOHARLAL S/O BAJRANG RAM Vs. STATE OF RAJASTHAN
|
May 13, 2026 |
|
MANOJ Vs. STATE OF RAJASTHAN
|
January 8, 2026 |
|
MASRA RAM @ MASRU Vs. STATE OF RAJASTHAN
|
March 24, 2026 |
|
MEENAKSHI SHEKHAWAT Vs. DEVENDRA SINGH BHATI
|
February 5, 2026 |
|
MEGHNA ALIAS MAHAK Vs. MADHUR VALECHA
|
January 15, 2026 |
|
MOHAMMAD ATIK S/O MOHAMMAD UMAR Vs. STATE OF RAJASTHAN
|
April 21, 2026 |
|
MOHAMMAD YUSUF S/O BABU MOHAMMAD Vs. UNION OF INDIA
|
March 9, 2026 |
|
MOHAMMED ASHFAQ KHAN Vs. MANAGEMENT COMMITTEE, MASJID KIDWAI NAGAR
|
April 9, 2026 |
|
MOHAN SINGH @ MONU Vs. STATE OF RAJASTHAN
|
March 28, 2026 |
|
MOHSIN SAMDANI Vs. SAJJAD HUSSAIN DAMAMI
|
January 29, 2026 |
|
MUNGI DEVI Vs. RAMLAL
|
January 19, 2026 |
|
NARAIN LAL Vs. PRABANDHKARINI COMMITTEE
|
February 20, 2026 |
|
NARAYAN BAIRWA Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA
|
April 8, 2026 |
|
NARENDRA KUMAR TAYA Vs. KAUSHALYA
|
March 25, 2026 |
|
NARENDRA MEGHWAL S/O NANA LAL MEGHWAL Vs. STATE OF RAJASTHAN
|
April 30, 2026 |
|
NARENDRA SINGH Vs. JAGMAL SINGH RATHORE AND COMPANY PVT. LTD.
|
February 25, 2026 |
|
NATHARAM ALIAS NATHMAL Vs. STATE OF RAJASTHAN
|
March 25, 2026 |
|
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
February 13, 2026 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. JAI SINGH
|
April 15, 2026 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. AMAR KANWAR
|
March 9, 2026 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. MANJU BAI
|
January 28, 2026 |
|
NAVEEN KUMAR BHEEL Vs. STATE OF RAJASTHAN
|
January 29, 2026 |
|
NAVEEN TEMANI Vs. STATE OF RAJASTHAN
|
April 1, 2026 |
|
NEERAJ SHARMA Vs. STATE BANK OF INDIA
|
February 10, 2026 |
|
NEERAJ SHARMA S/O LATE SHRI JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
April 23, 2026 |
|
NILAKSH Vs. USHA
|
February 2, 2026 |
|
NIRMAL DUDANI Vs. STATE OF RAJASTHAN
|
March 7, 2026 |
|
NIRMALA Vs. VIJAY KUMAR GEHLOT
|
January 14, 2026 |
|
NISHI MISHRA D/O SHRI HARI SHANKAR MISHRA Vs. STATE OF RAJASTHAN
|
April 17, 2026 |
|
NORANG LAL Vs. STATE OF RAJASTHAN
|
February 2, 2026 |
|
OMPRAKASH Vs. SATISH KUMAR
|
January 28, 2026 |
|
OPENDRA KUMAR Vs. STATE OF RAJASTHAN
|
February 25, 2026 |
|
PANDIT SHYOBUXRAI ARICHWAL CHARITABLE TRUST Vs. SUNIL KUMAR
|
February 17, 2026 |
|
PANI DEVI Vs. BOARD OF REVENUE
|
January 22, 2026 |
|
PANKAJ KUMAR @ FATA Vs. STATE OF RAJASTHAN
|
April 22, 2026 |
|
PAPPURAM Vs. BHAGVAN SINGH
|
April 13, 2026 |
|
PARKHA Vs. STATE OF RAJASTHAN
|
February 17, 2026 |
|
PAWANDEEP SINGH ALIAS PAMMA Vs. STATE OF RAJASTHAN
|
February 6, 2026 |
|
PEER MOHD Vs. STATE OF RAJASTHAN
|
April 20, 2026 |
|
PEERA RAM Vs. STATE OF RAJASTHAN
|
March 18, 2026 |
|
PMP INFRATECH PRIVATE LIMITED Vs. RAJASTHAN STATE MINES AND MINERALS LIMITED
|
March 30, 2026 |
|
POONAMA RAM Vs. MOHAN LAL
|
March 13, 2026 |
|
PRABHU LAL S/O SHRI VINDA RAM Vs. STATE OF RAJASTHAN
|
February 20, 2026 |
|
PRADEEP KUMAR SARWOGI Vs. UNION OF INDIA
|
January 29, 2026 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
March 19, 2026 |
|
PRATAP SINGH HADA Vs. RAJKUMAR JHAMB
|
March 10, 2026 |
|
PRATIBHA INDUSTRIES LTD. Vs. STATE OF RAJASTHAN
|
January 16, 2026 |
|
PREM DEVI Vs. STATE OF RAJASTHAN
|
January 13, 2026 |
|
PREM SINGH Vs. JAGDISH NARYAN
|
February 17, 2026 |
|
PRITHVI RAJ Vs. STATE OF RAJASTHAN
|
April 8, 2026 |
|
PRITHVILAL MEENA Vs. STATE OF RAJASTHAN
|
March 9, 2026 |
|
PRITI SONI Vs. STATE OF RAJASTHAN
|
February 17, 2026 |
|
PURUSHOTTAM LAL Vs. RITU BANAWAT
|
June 29, 2026 |
|
PUSHPA Vs. HEMRAJ
|
April 7, 2026 |
|
PUSHPA DEVI Vs. BIMLA DEVI
|
January 7, 2026 |
|
RADHAKISHAN Vs. STATE OF RAJASTHAN
|
January 16, 2026 |
|
RAHUL Vs. SATE OF RAJASTHAN
|
April 10, 2026 |
|
RAHUL MEENA Vs. STATE OF RAJASTHAN
|
June 25, 2026 |
|
RAJASTHAN PARA MEDICAL COUNCIL Vs. UMESH MEENA
|
January 20, 2026 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED Vs. SUNITA SPOUSE/O RAVINDER KUMAR
|
May 25, 2026 |
|
RAJEEV BHANDARI Vs. JODHPUR DEVELOPMENT AUTHORITY
|
January 22, 2026 |
|
RAJEEV DUTTA Vs. STATE OF RAJASTHAN
|
March 10, 2026 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
February 27, 2026 |
|
RAJENDRA PRASAD Vs. KALYAN MAL
|
February 17, 2026 |
|
RAJENDRA SINGH S/O RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2026 |
|
RAJESH Vs. STATE OF RAJASTHAN
|
March 5, 2026 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
July 31, 2026 |
|
RAJESH KUMAR @ TOTA S/O KRISHAN KUMAR \ AAJAD S/O SHRI PARMESHWAR DAYAL Vs. STATE OF RAJASTHAN
|
March 24, 2026 |
|
RAJESH KUSHWAH Vs. STATE OF RAJASTHAN
|
January 24, 2026 |
|
RAJNARAYAN Vs. KAMLA DEVI
|
February 2, 2026 |
|
RAJU ALIAS BADARI LAL Vs. STATE OF RAJASTHAN
|
February 24, 2026 |
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RAKESH Vs. POOJA RANI
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April 6, 2026 |
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RAKESH SAINI Vs. STATE OF RAJASTHAN
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March 16, 2026 |
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RAKESH SHARMA Vs. VAIBHAV GALRIYA PRINCIPAL SECRETARY
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February 6, 2026 |
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RAM BHAJAN Vs. BOARD OF REVERNUE
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August 31, 2026 |
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RAM KUMAR MEGHWAL Vs. STATE OF RAJASTHAN
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February 24, 2026 |
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RAM KUMAR SAXENA Vs. STATE OF RAJASTHAN
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February 2, 2026 |
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RAM PYARI SUMAN Vs. STATE OF RAJASTHAN
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January 8, 2026 |
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RAM SWAROOP KASWA Vs. STATE OF RAJASTHAN
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April 13, 2026 |
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RAMDHAN SINGH Vs. STATE OF RAJASTHAN
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April 2, 2026 |
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RAMESH CHANDRA DAMA Vs. STATE OF RAJASTHAN
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February 2, 2026 |
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RAMESH KUMAR ARORA Vs. UNION OF INDIA
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February 27, 2026 |
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RAMESH KUMAR SIDHANA Vs. STATE OF RAJASTHAN
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February 4, 2026 |
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RAMESH KUMAR SONI Vs. SAMPAT RAJ SONI
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April 21, 2026 |
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RAMESHWAR LAL Vs. STATE OF RAJASTHAN
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March 12, 2026 |
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RAMKUNWAR Vs. STATE OF RAJASTHAN
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January 29, 2026 |
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RAMKUNWAR ALIAS RAMVILAS Vs. STATE OF RAJASTHAN
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March 10, 2026 |
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RASHEED MOHAMMED QURESHI Vs. ANIL DHAMELA
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February 18, 2026 |
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RASHIDAN W/O ABDUL SHAKUR Vs. NOORJAHAN WIDOW OF ABDUL HAMEED SINCE DIED DURING THE PENDENCY OF THE SUIT
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January 15, 2026 |
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RAVI KUMAR S/O SATNAAM Vs. STATE OF RAJASTHAN
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February 25, 2026 |
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RAWTA S/O SHRI ASHAJI MEGHWAL Vs. MAKNA RAM S/O CHOGA JI MEGHWAL
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February 12, 2026 |
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REEMA Vs. STATE OF RAJASTHAN
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January 22, 2026 |
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REENA MEENA Vs. RAJKHAN
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January 20, 2026 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. K.I. GARG
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February 24, 2026 |
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REKHA Vs. AMIT
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February 6, 2026 |
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REWAT SINGH Vs. STATE OF RAJASTHAN
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January 22, 2026 |
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RITU KHATRI Vs. NAVNEET KHANNA
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January 20, 2026 |
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RUKAIYA ALIAS SONU ALIAS MINI Vs. ARIF MOHAMMED
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February 2, 2026 |
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RUKMANI BIRLA MODERN HIGH SCHOOL Vs. STATE OF RAJASTHAN
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January 8, 2026 |
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RUPA RAM Vs. STATE OF RAJASTHAN
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January 9, 2026 |
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S. S. SHARMA Vs. UNION OF INDIA
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January 13, 2026 |
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SAIDAN Vs. CHHUTTAN KHAN
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March 16, 2026 |
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SANDEEP Vs. STATE OF RAJASTHAN
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July 13, 2026 |
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SANGEETA KATIYAR Vs. SUBHASH KHARAA
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February 5, 2026 |
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SANJAY ALIAS SANJU Vs. STATE OF RAJASTHAN
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February 24, 2026 |
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SANJAY KUMAR Vs. UNION OF INDIA
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January 16, 2026 |
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SANJAY SAXENA Vs. STATE OF RAJASTHAN
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January 16, 2026 |
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SATISH Vs. SMT. MINAKSHI
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January 30, 2026 |
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SATISH YADAV S/O RAMKUWAR Vs. STATE OF RAJASTHAN
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April 1, 2026 |
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SATYA NARAIN Vs. CENTRAL INDUSTRIAL TRIBUNAL
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January 6, 2026 |
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SHAMBHULAL Vs. RAMESHWAR
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March 18, 2026 |
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SHANKAR LAL Vs. UNION OF INDIA
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February 23, 2026 |
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SHANKER STEEL SUPPLIER Vs. RAMPUR ENGINEERING COMPANY LIMITED
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January 20, 2026 |
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SHASHIKANT SHARMA Vs. HANUMAN SAHAY CHOUDHARY
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February 5, 2026 |
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SHER MOHD Vs. STATE OF RAJASTHAN
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May 1, 2026 |
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SHOBHA KANWAR Vs. NARPAT SINGH
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April 1, 2026 |
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SHREE JI RESOURCES LLP Vs. UNION OF INDIA
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April 15, 2026 |
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SHRI RAMESH Vs. PARWATI DEVI
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February 16, 2026 |
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SHRIRAM ALIAS SANJAY Vs. STATE OF RAJASTHAN
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June 8, 2026 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. LAXMI
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January 28, 2026 |
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SHYAM LAL Vs. SENIOR CHEMIST, PUBLIC HEALTH AND ENGINEERING DEPARTMENT
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April 2, 2026 |
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SHYAM LAL S/O MANGILAL Vs. STATE OF RAJASTHAN
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June 3, 2026 |
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SHYAM SUNDAR Vs. MOHD. HARUN
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March 18, 2026 |
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SHYAM SUNDER Vs. STATE OF RAJASTHAN
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January 6, 2026 |
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SHYAMA TANDI Vs. OMPRAKASH
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April 28, 2026 |
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SHYAMLAL Vs. VASUDEV
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February 26, 2026 |
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SITA RAM Vs. ASSISTANT ENGINEER
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February 27, 2026 |
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SMT. BHAURI DEVI Vs. MAHENDRA KUMAR
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February 7, 2026 |
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SOMA DUNGAR Vs. STATE
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February 6, 2026 |
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SONAL Vs. FATEH SINGH
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April 2, 2026 |
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SONAL Vs. SUKUMAR VERMA
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March 27, 2026 |
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SONU KANWAR D/O BHIM SINGH W/O GOKUL SINGH Vs. STATE OF RAJASTHAN
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February 23, 2026 |
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SRISTI SINGHAL Vs. STATE OF RAJASTHAN
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January 27, 2026 |
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STATE Vs. HAZARI LAL
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April 18, 2026 |
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STATE OF RAJ Vs. VINOD
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March 12, 2026 |
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STATE OF RAJASTHAN Vs. JITENDRA @ JITU S/O SH. NARAYAN
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April 16, 2026 |
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STATE OF RAJASTHAN Vs. MADAN LAL
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July 23, 2026 |
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STATE OF RAJASTHAN Vs. MOOLA RAM
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March 7, 2026 |
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STATE OF RAJASTHAN Vs. JAGDISH
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February 25, 2026 |
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STATE OF RAJASTHAN Vs. RAJASTHAN VEHICLE FITNESS CENTER NOKHA
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January 7, 2026 |
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STATE OF RAJASTHAN Vs. RAMCHANDER
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February 25, 2026 |
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STATE OF RAJASTHAN Vs. RAMA ROAD CAREER
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January 16, 2026 |
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STATE OF RAJASTHAN Vs. BHIKA RAM
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February 24, 2026 |
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STATE OF RAJASTHAN Vs. NANU
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January 21, 2026 |
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STATE OF RAJASTHAN Vs. RAJNIKANT
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April 23, 2026 |
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STATE OF RAJASTHAN Vs. BHANWARLAL
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April 29, 2026 |
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STATE OF RAJASTHAN Vs. BHEKAM CHAND
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April 1, 2026 |
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STATE OF RAJASTHAN Vs. KARNE RAM
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April 1, 2026 |
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STATE OF RAJASTHAN Vs. CHANDRA RAM @ RAM CHANDRA
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March 28, 2026 |
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STATE OF RAJASTHAN Vs. HABIB KHAN
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March 24, 2026 |
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STATE OF RAJASTHAN Vs. HAZARI LAL
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March 24, 2026 |
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SUBHASH S/O SUKHRAM Vs. STATE OF RAJASTHAN
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August 20, 2026 |
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SUKH RAM Vs. UNION OF INDIA
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April 7, 2026 |
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SUMAN GUPTA Vs. STATE OF RAJASTHAN
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August 10, 2026 |
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SUMITRA Vs. ASHISH
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February 4, 2026 |
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SUNIL KUMAR Vs. UNION OF INDIA
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February 2, 2026 |
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SURAJ SINGH DHANGAR Vs. STATE OF RAJASTHAN
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July 28, 2026 |
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SURENDRA ALIAS BABLU Vs. STATE OF RAJASTHAN
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January 21, 2026 |
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SURENDRA SINGH Vs. LADU SINGH
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April 1, 2026 |
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SURESH CHAND Vs. SUMITRA DEVI
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February 4, 2026 |
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TABBASSUM Vs. SHAHE ALAM
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February 3, 2026 |
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TALEDA SQUARE PVT. LTD. Vs. STATE OF RAJASTHAN
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January 13, 2026 |
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TANISH MEENA Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT JAIPUR
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March 13, 2026 |
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TEJ PRAKASH Vs. STATE OF RAJASTHAN
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January 14, 2026 |
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TILOK CHAND VAISHNAV Vs. LAXMAN DAS VAISHNAV
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March 17, 2026 |
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UGRO CAPITAL LTD Vs. RANAWAT DAIRY FARM
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February 19, 2026 |
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ULTRATECH CEMENT LIMITED Vs. TIRUPATI ENTERPRISES
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March 5, 2026 |
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UMRAO SINGH Vs. NEERU BAI
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January 6, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHIRAG GARG
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January 29, 2026 |
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URBAN IMPROVEMENT TRUST Vs. POONAM CHAND
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February 3, 2026 |
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URBAN IMPROVEMENT TRUST Vs. CHANDWAD BROTHERS
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February 17, 2026 |
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VANDANA Vs. MURLIDHAR
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January 20, 2026 |
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VEERPALKUAR Vs. JAGDEEP SINGH
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April 7, 2026 |
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VIBHA BHAGORA D/O GOUTAM LAL BHAGORA Vs. STATE OF RAJASTHAN
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February 11, 2026 |
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VIJAY KUMAR Vs. LRS OF SHRAWAN KUMAR
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January 27, 2026 |
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VIJAYPAL ARYA Vs. STATE OF RAJASTHAN
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July 16, 2026 |
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VIKAS MODI S/O OM PRAKASH MODI Vs. STATE OF RAJASTHAN
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July 17, 2026 |
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VIKRAM Vs. BUDDHA
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March 19, 2026 |
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VIKRAM NATH Vs. STATE OF RAJASTHAN
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February 23, 2026 |
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VIKRAM SINGH RATHORE Vs. STATE OF RAJASTHAN
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February 25, 2026 |
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VIMLA Vs. SITA SHANKAR LAL
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May 8, 2026 |
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VIPIKA D/O SHRI SUBHASH GEHLOT Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
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March 6, 2026 |
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VIRENDER KUMAR S/O SHRI KRISHAN LAL Vs. STATE OF RAJASTHAN
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May 20, 2026 |
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YASHPAL YADAV Vs. UOI
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March 24, 2026 |
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YOGESH @ DHOLU S/O SH. RAMNIWAS Vs. STATE OF RAJASTHAN
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July 30, 2026 |