|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM CHANDRA BAIRWA
|
May 8, 2018 |
|
RAJASTHAN HOUSING BOARD Vs. ARVIND GUPTA
|
May 14, 2018 |
|
SMT. BIMLA DEVI Vs. RAJENDRA PRASAD SHARMA
|
April 6, 2018 |
|
SMT. SUDHA DEVI Vs. VEDPRAKASH SAINI
|
May 17, 2018 |
|
VIMLA KUMARI MALAV Vs. STATE OF RAJASTHAN
|
May 9, 2018 |
|
DARSHNA JASUJA Vs. STATE
|
March 8, 2018 |
|
GUDDI @ JASPAL KAUR Vs. THE STATE OF RAJASTHAN
|
January 17, 2018 |
|
AADRAM S/O GUGAN RAM Vs. STATE OF RAJASTHAN
|
May 25, 2018 |
|
AAMINA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
AARADHYA VIJAY Vs. STATE OF RAJASTHAN AND OTHER
|
August 24, 2018 |
|
AAROHI CONSTRUCTION Vs. MANGLAM BUILD DEVELOPERS PVT LTD
|
February 23, 2018 |
|
AARTI SHARMA AND ORS. Vs. STATE AND ORS.
|
August 3, 2018 |
|
AATMA RAM Vs. STATE OF RAJASTHAN
|
June 7, 2018 |
|
ABBU KHAN @ ABU SALEEM Vs. NARPAT SINGH DETHA
|
April 23, 2018 |
|
ABDUL HAMID Vs. HAMIDA BANO AND ANR.
|
March 6, 2018 |
|
ABDUL RAHEEM Vs. STATE OF RAJASTHAN
|
March 23, 2018 |
|
ABDUL RASHID Vs. LRS OF RASOOL KHAN
|
February 6, 2018 |
|
ABDUL WAJID Vs. STATE OF RAJASTHAN
|
October 30, 2018 |
|
ABHA MAYANK Vs. GAJRAJ SINGH
|
August 6, 2018 |
|
ABHAY KUMAR MEENA Vs. RAJASTHAN STATE THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATI RAJ
|
May 23, 2018 |
|
ABHAY SINGH AHEER S/O ROHITASH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 4, 2018 |
|
ABHISHEK JAIN (HATHI) Vs. SARIKA JAIN AND OTHERS
|
April 11, 2018 |
|
ABHISHEK RAI Vs. PAYAL KHAROLIWAL
|
August 14, 2018 |
|
ABID MOHAMMAD S/O LATE SH. MOHAMMAD SHARIF Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, THROUGH THE CHAIRMAN AND MANAGING DIRECTOR
|
February 19, 2018 |
|
ABUBAKAR AND OTHERS Vs. STATE OF RAJASTHAN
|
May 17, 2018 |
|
ACHARYA SHRI NANESH SAMTA VIKAS TRUST Vs. I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LIMITED
|
April 16, 2018 |
|
ACHPAL @ RAMSWAROOP S/O RAMKISHOR @ KISHOR Vs. STATE OF RAJASTHAN
|
July 23, 2018 |
|
ADITYA JOSHI S/O SH. PUKHRAJ JI JOSHI Vs. THE STATE OF RAJASTHAN
|
January 8, 2018 |
|
ADITYA KUMAR SAMARIYA Vs. UNION OF INDIA
|
December 4, 2018 |
|
AEHSAN MOHD @ AMIR KHAN Vs. STATE OF RAJASTHAN
|
April 4, 2018 |
|
AGARCHAND BHANSALI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, THE SUB
|
January 5, 2018 |
|
AHMED SULTAN Vs. BHANWAR SINGH
|
February 2, 2018 |
|
AI METALS PVT. LTD. Vs. JOINT COMMISSIONER OF CENTRAL EXCISE
|
May 2, 2018 |
|
AISHVEER SINGH Vs. STATE OF RAJASTHAN
|
August 31, 2018 |
|
AJAIB SINGH Vs. LRS OF SHIV LAL
|
May 22, 2018 |
|
AJAY Vs. STATE OF RAJASTHAN,
|
August 27, 2018 |
|
AJAY JAIN Vs. STATE OF RAJASTHAN
|
August 29, 2018 |
|
AJAY KALLA Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 5, 2018 |
|
AJAY KUMAR Vs. STATE OF RAJASTHAN
|
December 11, 2018 |
|
AJAY RINWA Vs. STATE OF RAJASTHAN
|
May 5, 2018 |
|
AJAY SHANKAR DUBEY Vs. STATE OF RAJASTHAN
|
December 10, 2018 |
|
AJAY SINGH S/O LATE BHANWAR SINGH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
January 22, 2018 |
|
AJAY SINGLA Vs. STATE OF RAJASTHAN
|
November 26, 2018 |
|
AJAY THAKUR Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
AJEET @ JEETU S/O HOSHYAR SINGH Vs. STATE OF RAJASTHAN THOUGH P.P.
|
January 4, 2018 |
|
AJEET BAGRA Vs. UNION OF INDIA
|
March 20, 2018 |
|
AJIJUR RAHMAN Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
AJIT SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
|
December 5, 2018 |
|
AJJI Vs. STATE OF RAJASTHAN
|
July 3, 2018 |
|
AJMER CENTRAL COOPERATIVE BANK LIMITED AND OTHERS Vs. JUDGE, LABOUR COURT AND INDUSTRIAL TRIBUNAL, AJMER
|
March 22, 2018 |
|
AJMER VIDHYUT VITRAN NIGAM LIMITED Vs. RADHA DEVI & ORS.
|
July 10, 2018 |
|
AJMER VIDHYUT VITRAN NIGAM LTD. Vs. SANJAY KUMAR S/O SH. RAMESH CHAND
|
February 26, 2018 |
|
AJMER VIDYUT VITARAN NIGAM LIMITED THROUGH ITS CMD HATHIBHATA POWER HOUSE ROAD Vs. HINDUSTAN ZINC LIMITED (HZL) YASHAD BHAWAN, UDAIPUR (RAJ )
|
April 5, 2018 |
|
AKARAM BANJARA Vs. THE BOARD OF REVENUE AND OTHERS
|
April 26, 2018 |
|
AKASH BHATIYA Vs. RAJEEV SHARMA
|
January 2, 2018 |
|
AKASH CHANWARIYA Vs. STATE OF RAJASTHAN
|
November 1, 2018 |
|
AKASHDEEP MORYA S/O SH. LAXMAN DAS MORYA Vs. RAJASTHAN HIGH COURT, JODHPUR THROUGH THE REGISTRAR GENERAL, RAJASTHAN HIGH COURT, JODHPUR
|
March 21, 2018 |
|
AKASHDEEP MORYA S/O SH. LAXMAN DAS MORYA Vs. THE STATE OF RAJASTHAN
|
May 25, 2018 |
|
AKHIL BHARTIYA VALMIKI SAMAJ AARAKSHAN SAMAJIK SHODH Vs. STATE OF RAJASTHAN
|
July 13, 2018 |
|
AKIL KHAN S/O BHURE KHAN MEWATI Vs. STATE OF RAJASTHAN
|
October 9, 2018 |
|
AKSHAY JAIN Vs. NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES NUALS
|
September 10, 2018 |
|
AKSHAY KUMAR SANGHI AND ANR. Vs. RATAN KUMAR SANGHI AND ORS.
|
September 6, 2018 |
|
ALKA Vs. STATE OF RAJASTHAN
|
August 9, 2018 |
|
ALTAF HUSSAIN AND OTHERS Vs. STATE OF RAJASTHAN
|
October 29, 2018 |
|
AMAN KUMAR Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
AMAR CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 30, 2018 |
|
AMAR LAL GURJAR AND OTHERS Vs. STATE OF RAJASTHAN
|
September 12, 2018 |
|
AMAR SINGH S/O DALBARA SINGH Vs. KAILASH CHANDRA S/O SHRI SURAIMAL AGARWAL AND OTHERS
|
January 30, 2018 |
|
AMARPREET SINGH Vs. STATE OF RAJASTHAN
|
October 4, 2018 |
|
AMERICAN INTERNATIONAL HEALTH MANAGEMENT LTD AND OTHER Vs. UNION OF INDIA
|
August 29, 2018 |
|
AMIR SINGH @ AMER SINGH Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
AMIT KUMAR Vs. STATE OF RAJASTHAN
|
January 24, 2018 |
|
AMIT KUMAR S/O NANDKISHORE Vs. FIRM KAPOORCHAND BHAGCHAND
|
May 17, 2018 |
|
AMIT PAHARIA Vs. STATE OF RAJASTHAN THROUGH PP
|
January 18, 2018 |
|
AMIT SHARMA AND OTHER Vs. GOVERNMENT OF RAJASTHAN
|
October 26, 2018 |
|
AMIT SINGHAL Vs. STATE OF RAJASTHAN
|
April 17, 2018 |
|
AMJAD KHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
October 6, 2018 |
|
AMORE JEWELS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
April 27, 2018 |
|
AMRIT LAL SALVI Vs. UNION OF INDIA
|
September 27, 2018 |
|
ANAND GADAN Vs. THE STATE OF RAJASTHAN
|
February 19, 2018 |
|
ANAND SINGH RATHORE AND OTHERS Vs. STATE OF RAJASTHAN
|
October 4, 2018 |
|
ANAND SONI Vs. STATE OF RAJASTHAN
|
February 6, 2018 |
|
ANCL & CO. (INDIA) PVT. LTD. Vs. RSWM LTD. (UNIT LNJ DENIM)
|
May 4, 2018 |
|
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
January 8, 2018 |
|
ANIL @ LALA Vs. STATE OF RAJASTHAN
|
April 4, 2018 |
|
ANIL JAGAN S/O HARISH KUMAR Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
ANIL JHAJHADIYA Vs. USHA
|
April 20, 2018 |
|
ANIL JHAWAR Vs. STATE OF RAJASTHAN AND ORS.
|
July 2, 2018 |
|
ANIL KUMAR Vs. SUMAN DEVI
|
April 19, 2018 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
December 11, 2018 |
|
ANIL KUMAR JAIN Vs. UNION OF INDIA
|
September 5, 2018 |
|
ANIL KUMAR SHAH SON OF ROOP NARAIN SHAH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
August 18, 2018 |
|
ANIL KUMAR SHARMA AND OTHER Vs. STATE OF RAJASTHAN
|
October 23, 2018 |
|
ANIL KUMAR SINGHVI Vs. STATE OF RAJASTHAN & ORS
|
August 24, 2018 |
|
ANIL KUMAR SOTWAL Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR, COLLECTORATE
|
February 9, 2018 |
|
ANIL SINGH, CHAIRMAN AIT Vs. STATE OF RAJASTHAN THROUGH PP
|
September 7, 2018 |
|
ANIL YADAV Vs. STATE OF RAJASTHAN
|
September 6, 2018 |
|
ANITA Vs. STATE OF RAJASTHAN
|
January 11, 2018 |
|
ANITA DAMOR Vs. THE COORDINATOR, PTET EXAMS 2013, JAI NARAYAN VYAS UNIVERSITY, JODHPUR
|
February 23, 2018 |
|
ANJANA PALIWAL Vs. MOHAN LAL SUKHADIA UNIVERSITY
|
March 7, 2018 |
|
ANJU KUMARI Vs. THE STATE OF RAJASTHAN AND OTHERS
|
August 16, 2018 |
|
ANKIT GARG Vs. STATE OF RAJASTHAN AND OTHERS
|
May 25, 2018 |
|
ANKIT KUMAR TAILOR Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 10, 2018 |
|
ANKIT UPADHYAY Vs. THE DISTRICT JUDGE, FAMILY COURT
|
March 23, 2018 |
|
ANKITA SHARMA @ ANITA PANDEY W/O SOURABH SHARMA Vs. SOURABH SHARMA S/O ASHOK SHARMA
|
January 23, 2018 |
|
ANKUR GUGNAANI @ ANKUR BABBAR Vs. STATE OF RAJASTHAN & ANR.
|
January 24, 2018 |
|
ANKUSH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
January 3, 2018 |
|
ANNU MARSHAL Vs. DEVENDRA KUMAR YOGI
|
October 5, 2018 |
|
ANOKH BAI AND OTHERS Vs. DISTRICT COLLECTOR, JHALAWAR RAJ AND OTHERS
|
August 16, 2018 |
|
ANOOP RAM Vs. STATE OF RAJASTHAN
|
March 5, 2018 |
|
ANOPA RAM S/O SHRI DHONKAL RAM BISHNOI Vs. THE STATE OF RAJASTHAN AND ANOTHERS
|
January 8, 2018 |
|
ANSHUL KULSHRESHTHA Vs. SMT. SWARNIMA KULSHRESHTHA
|
August 31, 2018 |
|
ANUP KHATI Vs. STATE OF RAJASTHAN AND OTHERS
|
May 5, 2018 |
|
ANUP SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
ANUPAMA CHOUDHARY Vs. STATE OF RAJASTHAN
|
September 19, 2018 |
|
ANURAG CHOUDHARY ALIAS ANURAG KASHYAP Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 16, 2018 |
|
ARCHANA JAWA WIFE OF DAYANAN JAWA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, LOCAL SELF DEPARTMENT
|
September 5, 2018 |
|
ARCHANA KASHYAP W/O NAND KANWAR Vs. STATE OF RAJASTHAN,
|
February 23, 2018 |
|
ARIF KHAN Vs. STATE OF RAJASTHAN
|
July 30, 2018 |
|
ARIHANT SUPERSTRUCTURE LIMITED Vs. THE UNION OF INDIA
|
March 22, 2018 |
|
ARJUN AHIR AND ORS. Vs. STATE OF RAJASTHAN
|
May 3, 2018 |
|
ARJUN BANJARA (MINOR) THROUGH HIS FATHER RAGHUVEER BANJARA Vs. STATE OF RAJASTHAN THROUGH PP. & ANR.
|
February 28, 2018 |
|
ARJUN GANGANI Vs. DEBT RECOVERY TRIBUNAL
|
October 6, 2018 |
|
ARJUN LAL Vs. STATE OF RAJASTHAN
|
February 15, 2018 |
|
ARJUN LAL Vs. PAPPU LAL
|
October 31, 2018 |
|
ARJUN LAL GARASIA Vs. STATE & ORS
|
January 9, 2018 |
|
ARJUN SINGH & ORS Vs. STATE & ORS
|
January 18, 2018 |
|
ARJUN SON OF MANSHARAM Vs. STATE OF RAJASTHAN
|
May 3, 2018 |
|
ARK CORPORATION 179 Vs. ACE LABORATORIES LTD AND OTHER
|
October 1, 2018 |
|
ARPIT JAIN Vs. UNION OF INDIA
|
February 14, 2018 |
|
ARPIT JAIN Vs. UNION OF INDIA
|
April 17, 2018 |
|
ARPIT KUMAR PATHAK Vs. STATE OF RAJASTHAN,
|
May 15, 2018 |
|
ARTI MEENA Vs. STATE OF RAJASTHAN
|
October 24, 2018 |
|
ARUN KUMAR Vs. SPECIAL JUDGE, NDPS
|
March 13, 2018 |
|
ARUN KUMAR GUPTA S/O KISHORI LAL GUPTA Vs. STATE OF RAJASTHAN THROUGH PP
|
May 23, 2018 |
|
ARUN MEHTA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 2, 2018 |
|
ARUNA GUPTA W/O PRAMOD GUPTA B/C MAHAJAN Vs. STATE OF RAJASTHAN
|
February 7, 2018 |
|
ARUNA JAIN Vs. STATE OF RAJASTHAN
|
August 10, 2018 |
|
ARVIND Vs. STATE OF RAJASTHAN
|
January 12, 2018 |
|
ARVIND BANKAT LAL SARDA DIRECTOR Vs. UNION OF INDIA (UOI)
|
July 25, 2018 |
|
ARVIND GUPTA AND OTHERS
ARVIND GUPTA AND OTHERS Vs. RAJASTHAN HOUSING BOARD AND OTHERS
|
May 14, 2018 |
|
ARVIND KISHORE AND OTHERS Vs. SMT. NEHA MATHUR AND OTHERS
|
May 2, 2018 |
|
ARVIND KUMAR NAYAK Vs. STATE OF RAJASTHAN AND ORS.
|
August 20, 2018 |
|
ARVIND SINGH Vs. STATE OF RAJASTHAN
|
September 4, 2018 |
|
ARVIND SINGH AND OTHERS Vs. DINESH CHAND GUPTA AND OTHERS
|
July 12, 2018 |
|
ARVIND SINGH MEWAR S/O HIH MAHARANA BHAGWAT SINGH JI MEWAR Vs. MAHENDRA SINGH
|
April 27, 2018 |
|
ARVIND SWAMI AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
October 26, 2018 |
|
ARYAN MOTOR DRIVING SCHOOL Vs. STATE OF RAJASTHAN
|
October 12, 2018 |
|
ASHA RANI AND OTHER Vs. SARSWATI DEVI AND OTHER
|
September 12, 2018 |
|
ASHA SHARMA AND OTHERS Vs. MANDIR SHRI LADLIJI RAMGANJ BAZAR AND OTHERS
|
September 27, 2018 |
|
ASHA YOGI D/O SHRI LALARAM YOGI Vs. GRAM PANCHAYAT BHOORTHAL
|
May 17, 2018 |
|
ASHIMA W/O PAWAN GOYAL Vs. STATE OF RAJASTHAN THROUGH PP
|
May 15, 2018 |
|
ASHISH JOSHI Vs. STATE OF RAJASTHAN
|
May 25, 2018 |
|
ASHISH KUMAR AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
|
May 31, 2018 |
|
ASHOK BENIWAL Vs. THE STATE OF RAJASTHAN
|
April 6, 2018 |
|
ASHOK CHAND S/O SHRI KALU RAM Vs. THE MUNICIPALITY, PHALODI
|
February 20, 2018 |
|
ASHOK GOSWAMI Vs. STATE OF RAJASTHAN
|
January 10, 2018 |
|
ASHOK KAVATADA Vs. JYOTI PRAKASH THAKRANI
|
April 16, 2018 |
|
ASHOK KUMAR Vs. SMT. PREMA BAI
|
February 22, 2018 |
|
ASHOK KUMAR Vs. JAI PRAKASH
|
September 26, 2018 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
March 12, 2018 |
|
ASHOK KUMAR Vs. THE STATE OF RAJASTHAN
|
March 5, 2018 |
|
ASHOK KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 5, 2018 |
|
ASHOK KUMAR CHARPOTA Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 8, 2018 |
|
ASHOK KUMAR CHHAJER Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND OTHERS
|
July 17, 2018 |
|
ASHOK KUMAR GHANCHI Vs. STATE OF RAJASTHAN
|
March 7, 2018 |
|
ASHOK KUMAR JAIN S/O SH. SOHANLAL JAIN Vs. DISTRICT JUDGE, CHITTORGARH (CONSTITUTED ELECTION TRIBUNAL UNDER THE PANCHAYATI RAJ ACT 1994) & ORS.
|
January 15, 2018 |
|
ASHOK KUMAR MEENA Vs. STATE OF RAJASTHAN
|
December 19, 2018 |
|
ASHOK KUMAR MISHRA Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED, THROUGH ITS CHAIRMAN-AND-MANAGING DIRECTOR
|
April 6, 2018 |
|
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 21, 2018 |
|
ASHOK LALWANI Vs. APPELLATE RENT TRI. JODHPUR
|
March 20, 2018 |
|
ASHOK PAREEK Vs. STATE OF RAJASTHAN
|
March 7, 2018 |
|
ASHOK S/O SHRI MAMCHAND Vs. SMT SUMAN D/O SHEODAN W/O SHRI ASHOK
|
February 1, 2018 |
|
ASHOK SINGH KANDERA Vs. STATE OF RAJASTHAN
|
May 11, 2018 |
|
ASHOK VISHNOI Vs. STATE OF RAJASTHAN
|
August 24, 2018 |
|
ASHU RAM MEGHWAL AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
February 20, 2018 |
|
ASHVINI KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
|
April 13, 2018 |
|
ASHWANI GUPTA Vs. APARNA ARORA
|
August 6, 2018 |
|
ASHWANI KUMAR GARG Vs. STATE (CBI)
|
April 27, 2018 |
|
ASHWANI KUMAR S/O SHRI JAI NARAYAN Vs. STATE OF RAJASTHAN
|
May 7, 2018 |
|
ASHWIN Vs. STATE OF RAJASTHAN
|
August 28, 2018 |
|
ASLAM KHAN Vs. STATE OF RAJASTHAN
|
May 18, 2018 |
|
ASMA PARVEEN Vs. JAVED BHATI
|
March 14, 2018 |
|
ASSOCIATION OF SELF FINANCING UNIVERSITIES OF RAJASTHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
July 25, 2018 |
|
ATAR KAUR W/O GURMEET SINGH Vs. GURMEET SINGH S/O BALBIR SINGH
|
January 23, 2018 |
|
ATMA Vs. SHIMBHUDAYAL
|
October 8, 2018 |
|
ATMA RAM Vs. GAJENDRA KUMAR JOSHI
|
April 11, 2018 |
|
ATUL DILIP MHATRE Vs. UNION OF INDIA
|
March 15, 2018 |
|
ATUL GUPTA S/O KARAMCHAND GUPTA Vs. STATE
|
May 9, 2018 |
|
AUGAD RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 15, 2018 |
|
AUTO CENTER, THROUGH ITS PARTNER JAI CHAND LAL Vs. SHREEKANT
|
April 19, 2018 |
|
AVANTI MEENA Vs. ANJU DEVI DHANAK
|
April 20, 2018 |
|
AVAS VIKAS SANSTHAN Vs. VIJAY SINGH SARAN
|
February 26, 2018 |
|
AVTAR SINGH Vs. THE STATE OF RAJASTHAN
|
February 19, 2018 |
|
AYUSHI JAIN Vs. PRESIDENT, THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
April 10, 2018 |
|
AZHARUDDIN GHOSI Vs. STATE OF RAJASTHAN & ORS.
|
January 18, 2018 |
|
AZI BAI Vs. JUDGE, MOTOR ACCIDENT CLAIMS TRIBUNAL, UDAIPUR AND ORS.
|
March 13, 2018 |
|
B M JHANWAR Vs. PUNJAB NATIONAL BANK
|
July 26, 2018 |
|
B.L.M. COLLEGE OF NURSING AND OTHERS Vs. UTSAV SHARMA
|
January 15, 2018 |
|
B.S. MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 3, 2018 |
|
B/C MUSALMAN KARIGAR Vs. JAVED S/O SHRI ABDUL KARIM
|
May 9, 2018 |
|
BABLOO Vs. STATE OF RAJASTHAN
|
July 9, 2018 |
|
BABLU @ PAPPU Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
December 12, 2018 |
|
BABU LAL Vs. STATE OF RAJASTHAN AND OTHER
|
November 2, 2018 |
|
BABU LAL Vs. KANTA
|
September 10, 2018 |
|
BABU LAL AGARWAL Vs. JAGDISH PRASAD
|
July 18, 2018 |
|
BABU LAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
August 29, 2018 |
|
BABU LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
August 9, 2018 |
|
BABU LAL KHATIK S/O SHRI NANDA KHATIK Vs. DIRECTOR (TRAFIC), RAJASTHAN STATE ROAD TRANSPORT CORPORATION (RSRTC)
|
January 5, 2018 |
|
BABU LAL MEGHWAL Vs. STATE & ORS.
|
January 18, 2018 |
|
BABU LAL SAHU AND OTHERS Vs. STATE OF RAJASTHAN
|
August 1, 2018 |
|
BABU RAM ALIAS BABU Vs. STATE OF RAJASTHAN AND OTHERS
|
October 1, 2018 |
|
BABU RAM S/O HIRA RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
August 9, 2018 |
|
BABU SINGH INDA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2018 |
|
BABU SON OF HAZARI BY CASE GURJAR Vs. RAISINGH SON OF KANHAIYALAL
|
January 16, 2018 |
|
BABULAL Vs. SMT. MANGLIBAI
|
April 9, 2018 |
|
BABULAL GURJAR AND OTHERS Vs. SMT. SANTOSH DEVI SONI AND OTHERS
|
March 22, 2018 |
|
BABULAL MEENA Vs. STATE PUBLIC INFORMATION OFFICER AND SECRETARY
|
October 24, 2018 |
|
BABURAM PRAJAPAT Vs. STATE OF RAJASTHAN AND OTHERS
|
January 30, 2018 |
|
BACHCHU SINGH @ KAMLESH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 4, 2018 |
|
BADRI GUJAR Vs. BANWARI LAL MEENA
|
September 28, 2018 |
|
BADRI LAL S/O MATHURA LAL Vs. STATE OF RAJASTHAN THROUGH PP
|
August 1, 2018 |
|
BADRI PRASAD SON OF NATHU LAL BY CASTE PATWA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
January 25, 2018 |
|
BADRIKASHRAM JOSHI CHARITABLE TRUST JAIPUR Vs. R.D. BAHETI CHARITABLE TRUST AND OTHERS
|
May 2, 2018 |
|
BADRIKASHRAM JOSHI CHARITABLE TRUST JAIPUR THROUGH MANAGER HANUMAN PRASAD JOSHI Vs. DISTRICT COLLECTOR, JAIPUR
|
May 2, 2018 |
|
BADRIRAM Vs. LRS OF RATAN LAL
|
May 16, 2018 |
|
BADRUN NISHA W/O KHAJU @ KHAWAJA HUSSAIN Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
BAGDA RAM Vs. STATE OF RAJASTHAN
|
November 20, 2018 |
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BAGGA SINGH RAI SIKH Vs. THE STATE OF RAJASTHAN THROUGH THE P.P.
|
February 23, 2018 |
|
BAHADUR MEENA AND ANR. Vs. THE STATE OF RAJASTHAN
|
April 16, 2018 |
|
BAHADUR RAM Vs. STATE OF RAJASTHAN
|
February 14, 2018 |
|
BAHADUR SINGH Vs. FIRM NAGPAL BROTHERS AND OTHERS
|
August 2, 2018 |
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BAHADUR SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 10, 2018 |
|
BAHADUR SINGH SON OF SHRI GULKANDI RAM Vs. STATE OF RAJASTHAN
|
January 9, 2018 |
|
BAJRANG LAL Vs. STATE
|
February 6, 2018 |
|
BAJRANG LAL Vs. MANJOO DEVI
|
July 24, 2018 |
|
BAJRANG LAL GUPTA Vs. THE UNION OF INDIA
|
April 19, 2018 |
|
BAJRANGLAL JANGID Vs. STATE OF RAJASTHAN
|
December 12, 2018 |
|
BAKAR HUSSAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
August 14, 2018 |
|
BAKSHA SINGH Vs. GIRDHARI SINGH
|
April 2, 2018 |
|
BAL RAM S/O SH. SOBHA RAM Vs. LEGAL REPRESENTATIVES OF LATE SMT. BHAGO BAI SINCE DECEASED
|
April 12, 2018 |
|
BALA RAM SON OF SHRI BHAGIRATH Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
January 4, 2018 |
|
BALAJI INDUSTRIAL PRODUCTS LIMITED Vs. AIA ENGINEERING LIMITED
|
July 2, 2018 |
|
BALDEV RAJ S/O SHRI JAGMAL SINGH Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATI RAJ
|
February 5, 2018 |
|
BALJEET SINGH Vs. STATE OF RAJASTHAN
|
April 3, 2018 |
|
BALJEET SINGH S/O SH. GURNAM SINGH Vs. THE GANGANAGAR KENDRIYA SAHAKARI BANK LIMITED
|
January 24, 2018 |
|
BALJEET SINGH S/O SHRI GURNAM SINGH Vs. THE GANGANAGAR KENDRIYA SAHKARI BANK
|
January 22, 2018 |
|
BALOTRA WATER POLLUTION CONTROL TREATMENT AND RESEARCH FOUNDATION TRUST Vs. STATE OF RAJASTHAN & ORS.
|
July 13, 2018 |
|
BALVEER KAUR & ORS Vs. TARA SINGH & ORS
|
March 22, 2018 |
|
BALVEER KAUR W/O LATE SH. TOTA SINGH S/O LATE SH. MAGHAR SINGH AND OTHERS Vs. TARA SINGH S/O SADHU SINGH AND OTHERS
|
March 21, 2018 |
|
BALWAN SINGH Vs. STATE OF RAJASTHAN
|
March 8, 2018 |
|
BANARSI Vs. RENT TRIBUNAL
|
October 3, 2018 |
|
BANAY SINGH GOOJAR AND OTHERS Vs. STATE OF RAJASTHAN
|
May 10, 2018 |
|
BANKARAM Vs. SMT. MEERA DEVI
|
March 21, 2018 |
|
BANNALAL JAT CONSTRUCTIONS PVT. LTD. Vs. ACIT
|
August 31, 2018 |
|
BANNEY SINGH AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
August 6, 2018 |
|
BANSHIDHAR Vs. STATE OF RAJASTHAN
|
December 11, 2018 |
|
BANSI LAL SWAMI Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
BANSIDHAR SHARMA DEVAGYA Vs. STATE OF RAJASTHAN
|
April 20, 2018 |
|
BANSWARA SYNTEX LTD Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
|
September 24, 2018 |
|
BANWARI LAL Vs. THE STATE OF RAJASTHAN
|
January 11, 2018 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
March 7, 2018 |
|
BANWARI LAL AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
April 25, 2018 |
|
BANWARI LAL AND OTHER Vs. RAMESHWARI DEVI AND OTHERS
|
August 7, 2018 |
|
BANWARI LAL S/O SHRI UDMI RAM Vs. PUBLIC INFORMATION OFFICER AND ASSISTANT COMMERCIAL TAXES OFFICER, WARD
|
January 8, 2018 |
|
BANWARI LAL S/O SHRI UDMI RAM Vs. CHHABIL DAS S/O SHRI SAJAN RAM, CHAIYA, TEHSIL
|
January 18, 2018 |
|
BANWARI LAL SHARMA Vs. BABU LAL BAGDA
|
September 5, 2018 |
|
BANWARI LAL, S/O REKHA RAM Vs. THE STATE OF RAJASTHAN
|
April 24, 2018 |
|
BARMER LIGNITE MINING CO. LTD. Vs. DCIT
|
July 24, 2018 |
|
BASANT KUMAR SON OF KHUMAN SINGH @ KHUBCHAND, PATWA Vs. SMT BHAGWATI DAUGHTER OF NANDLALA (WIFE OF BASAND KUMAR)
|
February 1, 2018 |
|
BASRAM S/O RAMDEV Vs. STATE OF RAJASTHAN
|
March 7, 2018 |
|
BEANT SINGH JAT SIKH AND ORS. Vs. STATE OF RAJASTHAN
|
May 18, 2018 |
|
BHAG CHAND JAIN Vs. NAMAN JAIN
|
December 11, 2018 |
|
BHAG DEI Vs. STATE OF RAJASTHAN
|
August 31, 2018 |
|
BHAG SINGH Vs. UNION OF INDIA AND ANR.
|
June 8, 2018 |
|
BHAGIRATH Vs. STATE
|
February 23, 2018 |
|
BHAGIRATH Vs. STATE OF RAJASTHAN
|
January 2, 2018 |
|
BHAGIRATH AND OTHER Vs. BALLI DEVI
|
January 19, 2018 |
|
BHAGIRATH RAM JAT AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
January 25, 2018 |
|
BHAGIRATHMAL Vs. STATE OF RAJASTHAN
|
March 6, 2018 |
|
BHAGWAN DAS AND OTHERS Vs. BOARD OF REVENUE, AJMER AND OTHERS
|
August 24, 2018 |
|
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
May 15, 2018 |
|
BHAGWAN LAL Vs. NANA LAL
|
January 30, 2018 |
|
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
BHAIROOU LAL S/O MANGI LAL Vs. RAMESH CHANDRA MALIWAL S/O BALU RAM
|
May 29, 2018 |
|
BHAJAN LAL Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
July 11, 2018 |
|
BHAJAN LAL Vs. STATE OF RAJASTHAN
|
March 12, 2018 |
|
BHAJNARAM VISHNOI Vs. STATE OF RAJASTHAN THRO P.P.
|
February 21, 2018 |
|
BHANJI Vs. STATE OF RAJASTHAN
|
May 18, 2018 |
|
BHANWAR LAL Vs. STATE OF RAJ. AND OTHERS
|
April 11, 2018 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
BHANWAR LAL PARGI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
BHANWAR LAL S/O JEEVA RAM Vs. THE STATE OF RAJASTHAN
|
March 16, 2018 |
|
BHANWAR LAL SON OF SHRI KUNJ BEHARI LAL BOHRA, RESIDENT OF SIDRIYAS, TEHSIL AND DISTRICT BHILWARA Vs. MADHAV LAL SON OF SHRI SRILAL BOHRA
|
January 18, 2018 |
|
BHANWAR LAL SUTHAR Vs. ASSISTANT PROVIDENT FUND
|
January 9, 2018 |
|
BHANWAR SINGH Vs. THE STATE OF RAJASTHAN
|
February 9, 2018 |
|
BHANWARA RAM CHOUDHARY Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED
|
January 9, 2018 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
November 16, 2018 |
|
BHANWARLAL Vs. RAMAVTAR AND ORS.
|
April 26, 2018 |
|
BHANWRA RAM CHOUDHARY Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND OTHER
|
September 7, 2018 |
|
BHARAT CHAUHAN SON OF LATE SHRI LAXMAN CHAUHAN Vs. STATE OF RAJASTHAN,
|
January 25, 2018 |
|
BHARAT LAL TAILOR SON KANEHIYA LAL TAILOR Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
BHARAT PETROLEUM CORPORATION LTD. AND OTHERS Vs. M/S. P.C. JAT & BROTHERS AND OTHERS
|
April 11, 2018 |
|
BHARAT SANCHAR NIGAM LIMITED THROUGH Vs. GAURI SHANKAR SON OF SHRI CHANAN RAM
|
July 23, 2018 |
|
BHARAT SANCHAR NIGAM LTD. Vs. SMT.POOJA HANS
|
January 11, 2018 |
|
BHARMAL RAM CHOUDHARY S/O POONMARAM CHOUDHARY Vs. THE STATE OF RAJASTHAN
|
January 17, 2018 |
|
BHARTI GAUR D/O UMESH GAUR Vs. LALIT KUMAR TANK S/O CHHOTE LAL TANK
|
January 24, 2018 |
|
BHARTIYA SHIKSHAN AND VIKAS SAMITI DHOLAKHEDA Vs. STATE OF RAJASTHAN AND OTHERS
|
August 10, 2018 |
|
BHARTIYA SHIKSHAN AND VIKAS SAMITI DHOLAKHEDA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 5, 2018 |
|
BHATIA COLONIZERS P LTD., Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 18, 2018 |
|
BHATTARAM Vs. STATE OF RAJASTHAN
|
April 24, 2018 |
|
BHAVESH ARVIND BHAI PATEL AND OTHER Vs. STATE
|
August 30, 2018 |
|
BHAVESH KUMAR SANKHALA Vs. RANJAN MAHESHWARI
|
October 26, 2018 |
|
BHAVESH VALMIKI Vs. STATE OF RAJASTHAN
|
January 29, 2018 |
|
BHAVYA RAJ AND OTHERS Vs. STATE OF RAJASTHAN
|
August 9, 2018 |
|
BHAWANI SHANKAR GAHLOT Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
BHAWANI SINGH @ BHAU @ RAJENDRA SINGH Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
May 5, 2018 |
|
BHAWANI SINGH S/O GANGA SINGH Vs. STATE OF RAJASTHAN
|
April 21, 2018 |
|
BHER SINGH S/O MAGAN SINGH Vs. STATE OF RAJASTHAN
|
February 17, 2018 |
|
BHERU DAS Vs. BIRLA CORPORATION LTD.
|
July 11, 2018 |
|
BHERU LAL DANGI Vs. STATE OF RAJASTHAN
|
March 6, 2018 |
|
BHERU SINGH DEWARA Vs. THE STATE OF RAJASTHAN
|
February 8, 2018 |
|
BHIKAM SINGH GUJAR Vs. STATE OF RAJASTHAN
|
February 27, 2018 |
|
BHIRMA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
September 29, 2018 |
|
BHISHMAPAL SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
October 8, 2018 |
|
BHOJRAJ GURJAR Vs. STATE OF RAJASTHAN
|
October 4, 2018 |
|
BHOLA SHANKAR RAMANI Vs. STATE OF RAJASTHAN
|
December 14, 2018 |
|
BHOM SINGH Vs. UNION OF INDIA
|
October 5, 2018 |
|
BHOMSINGH Vs. STATE OF RAJASTHAN
|
January 4, 2018 |
|
BHORI LAL @ BHORIYA Vs. STATE OF RAJASTHAN
|
April 4, 2018 |
|
BHUPENDRA NAGDA AND OTHERS Vs. STATE OF RAJASTHAN
|
May 3, 2018 |
|
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 16, 2018 |
|
BHURA RAM Vs. STATE OF RAJASTHAN
|
January 11, 2018 |
|
BHURA RAM Vs. STATE OF RAJASTHAN
|
April 20, 2018 |
|
BHUSHAN KUMAR PANDYA AND OTHERS Vs. STATE OF RAJASTHAN
|
October 25, 2018 |
|
BIHARI LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
September 12, 2018 |
|
BINDER SINGH Vs. STATE
|
June 29, 2018 |
|
BINTU RAM Vs. STATE OF RAJASTHAN
|
September 5, 2018 |
|
BIOGENETIC DRUGS PVT LTD Vs. MANAGING DIRECTOR, RAJASTHAN MEDICAL SERVICES CORPORATION LIMITED
|
February 23, 2018 |
|
BIRDHI CHAND CHOUHAN Vs. SANTOSH KACHAWA
|
April 23, 2018 |
|
BISHAN DEV Vs. STATE OF RAJASTHAN
|
July 4, 2018 |
|
BIYANI SHIKSHAN SAMITI Vs. UNION OF INDIA
|
April 24, 2018 |
|
BOUTIQUE HOTELS (INDIA) PVT. LTD. Vs. STATE OF RAJASTHAN
|
June 8, 2018 |
|
BRAHMA PRAKASH BADAYA Vs. STATE OF RAJASTHAN
|
May 17, 2018 |
|
BRAJ VIHARI GURJAR Vs. STATE OF RAJASTHAN
|
April 4, 2018 |
|
BRAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
May 2, 2018 |
|
BRIJ MOHAN DIVEDI Vs. SHIKHAR CHAND
|
February 1, 2018 |
|
BRIJESH KUMAR BHOI S/O SHRI BALULAL BHAI Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
BRIJESH SINGH W/O DINESH SINGH Vs. STATE OF RAJASTHAN THROUGH HOME SECRETARY, GOVT OF RAJASTHAN
|
April 6, 2018 |
|
BSL LIMITED Vs. THE LABOUR AND INDUSTRIAL TRIBUNAL, BHILWARA AND ORS.
|
January 18, 2018 |
|
BUDDHIRAM Vs. STATE OF RAJASTHAN
|
April 5, 2018 |
|
BUSHRA KHAN AND OTHERS Vs. DR. SARVEPALLI RADHAKRISHANAN RAJ. AYURVED UNIVERSITY AND OTHERS
|
January 16, 2018 |
|
C L VERMA Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
|
May 1, 2018 |
|
CELEX TECHNOLOGIES PVT LTD THROUGH DIRECTOR/AUTHORIZED SIGNATORY Vs. TRANSPORT SECRETARY-CUM-COMMISSIONER
|
June 1, 2018 |
|
CHAINA RAM SON OF SHRI LUMBHA RAM Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
CHAINARAM BHAT Vs. SMT. SHANTI BHAT AND OTHERS
|
May 7, 2018 |
|
CHAIRMAN Vs. SHRI ROBINSON (DECEASED) AND OTHERS
|
January 29, 2018 |
|
CHAKKI AND OTHERS Vs. MANSUKH BHAI J BARIYA AND OTHERS
|
October 29, 2018 |
|
CHAKRAVATI SINGH RATHORE Vs. STATE OF RAJASTHAN
|
February 27, 2018 |
|
CHAMPALAL VYAS AND ORS. Vs. STATE OF RAJASTHAN
|
July 23, 2018 |
|
CHAMUNDA SYNPROCESS (I) PVT. LTD. Vs. JT. COMMR.
|
May 7, 2018 |
|
CHANCHAL Vs. STATE OF RAJASTHAN
|
August 21, 2018 |
|
CHANDAN KUMAR Vs. STATE OF RAJASTHAN
|
April 5, 2018 |
|
CHANDRA KALA Vs. SHRIDHAR
|
April 2, 2018 |
|
CHANDRARAM GAWARIYA Vs. ARPIT GOYAL
|
July 11, 2018 |
|
CHANDU RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
August 16, 2018 |
|
CHATARSINGH RATHORE S/O SH HARISINGH RATHORE Vs. UDAIPUR CHAMBER OF COMMERCE AND INDUSTRIES
|
June 6, 2018 |
|
CHATTAMAL SINDHI Vs. STATE OF RAJASTHAN
|
April 27, 2018 |
|
CHAUTH MAL Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
CHEEMA RAM Vs. STATE OF RAJASTHAN
|
September 14, 2018 |
|
CHETAN Vs. STATE OF RAJASTHAN
|
February 5, 2018 |
|
CHETAN KUMAR TODAWATA Vs. STATE OF RAJASTHAN
|
November 28, 2018 |
|
CHETAN PRAKASH VERMA Vs. THE STATE OF RAJASTHAN
|
April 25, 2018 |
|
CHHOGA LAL Vs. STATE OF RAJASTHAN
|
July 6, 2018 |
|
CHHOTU MEENA AND ORS. Vs. THE STATE OF RAJASTHAN,
|
February 23, 2018 |
|
CHHOTU RAM Vs. STATE OF RAJASTHAN
|
March 6, 2018 |
|
CHIEF GENERAL MANAGER TELECOMMUNICATION Vs. JAWARI LAL
|
October 5, 2018 |
|
CHIEF MANAGER Vs. RADHA W/O GOVIND PURI AND OTHERS
|
September 12, 2018 |
|
CHIEF MANAGER , RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RADHESHYAM NAMDEV
|
August 24, 2018 |
|
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION LIMITED, BANSWARA DEPOT Vs. HEERA LAL PANCHAL (DECEASED)
|
October 25, 2018 |
|
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION, BARAN AGAR Vs. SHRI CHANDAR MOHAN BAIRWA
|
April 4, 2018 |
|
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, ALWAR DEPOT, ALWAR Vs. BANWARI LAL SAIN S/O PRATAP SINGH SAIN, THROUGH MAHAMANTRI ALL INDIA TRADE UNION CONGRESS (ETAK)
|
January 10, 2018 |
|
CHIEF MANAGER, RAJASTHAN STATE TRANSPORT CORPORATION Vs. KELA DEVI
|
August 16, 2018 |
|
CHIMAN SINGH Vs. STATE OF RAJASTHAN
|
February 17, 2018 |
|
CHINAR MOTELS Vs. STATE OF RAJASTHAN
|
April 6, 2018 |
|
CHIRAG KOTHARI Vs. STATE OF RAJASTHAN
|
September 14, 2018 |
|
CHIRANJILAL GUPTA Vs. STATE OF RAJASTHAN
|
October 25, 2018 |
|
CHITTORGARH CENTRAL CO Vs. STATE OF RAJASTHAN
|
October 1, 2018 |
|
CHITTORGARH CENTRAL CO Vs. STATE OF RAJASTHAN
|
January 25, 2018 |
|
CHITTORGARH KENDRIYA SAHKARI BANK LTD. Vs. NIRBHAY SINGH
|
April 6, 2018 |
|
CHITWAN KOTHARI AND ORS. Vs. MOHD. IBRAHIM AND ORS.
|
January 16, 2018 |
|
CHOLAMANDALAM GENERAL INSURANCE CO. LTD. Vs. SMT. BADAMI AND OTHERS
|
May 9, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. LACHHI W/O LATE CHUTRA RAM
|
August 30, 2018 |
|
CHOLLAMANDALAM M.S. GENERAL INSURANCE COMPANY LIMITED Vs. CHUKI DEVI WIFE OF LATE DEVILAL
|
May 18, 2018 |
|
CHORU LAL Vs. STATE OF RAJASTHAN
|
April 5, 2018 |
|
CHOUDHARY AND BROTHERS AND OTHERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 31, 2018 |
|
CHUG SINGH Vs. VS STATE
|
March 21, 2018 |
|
CHUG SINGH S/O SH. JAAM SINGHJI Vs. STATE OF RAJASTHAN
|
March 21, 2018 |
|
CHUKALI W/O MUNNA RAM Vs. HANUMAN RAM
|
April 2, 2018 |
|
CHUNNI LAL @ CHUNA LAL S/O PANNAJI Vs. STATE OF RAJASTHAN
|
April 5, 2018 |
|
CHURU Vs. STATE OF RAJASTHAN
|
January 10, 2018 |
|
CHUTTAN LAL S/O LATE SHRI MARDANA Vs. STATE OF RAJASTHAN
|
February 9, 2018 |
|
CLARITY GOLD PVT. LTD. Vs. PR. COMMISSIONER OF INCOME TAX
|
July 25, 2018 |
|
COMMERCIAL TAXES OFFICER, ANTI EVASION, UDAIPUR Vs. M/S. VIPIN ENTERPRISES
|
January 11, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MR. ARUN JAIN
|
March 14, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE AND S.T., ALWAR Vs. S. PAL ENTERPRISES (PVT.) LTD.
|
February 21, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. MITTAL PIGMENT PVT LTD
|
May 2, 2018 |
|
COMMISSIONER OF CENTRAL GOODS AND S.T., JAIPUR Vs. SHREE CEMENT LTD.
|
January 17, 2018 |
|
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. PREM JAIN ISPAT UDYOG PRIVATE LIMITED
|
July 18, 2018 |
|
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. MEDICAMEN BIOTECH LTD.
|
July 11, 2018 |
|
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. ARJUN INDUSTRIES LTD.
|
July 11, 2018 |
|
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. JATAN CONSTRUCTION PRIVATE LIMITED
|
July 20, 2018 |
|
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX CENTRAL EXCISE Vs. BHOORATHANAM CONSTRUCTION CO (P) LTD
|
March 13, 2018 |
|
COMMISSIONER OF CUSTOMS (PREVENTIVE), JODHPUR Vs. PANKAJ P. SHAH
|
August 1, 2018 |
|
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, UDAIPUR Vs. CHAMBAL FERTILIZERS AND CHEM. LTD.
|
February 21, 2018 |
|
COMMISSIONER OF CUSTOMSEX., JAIPUR-I Vs. CONTINENTAL ENGINES LTD.
|
February 14, 2018 |
|
COMMISSIONER OF INCOME Vs. MODERN SCHOOL SOCIETY
|
July 31, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. JINVAYANE PARMARTH SAHITYA PRAKASHAN
|
January 10, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. SHYAM LAL PANWAR ANANDI DEVI MEMORIAL CHARITABLE TRUST
|
January 2, 2018 |
|
COMMISSIONER OF INCOME TAX Vs. BANNA ALI GIRDHARI SINGH & PARTY (JHUNJHUNU GROUP) C
|
July 31, 2018 |
|
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. SHRI SUPARASNATH JAIN SANGH TRUST
|
May 11, 2018 |
|
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. M/S. MUDGAL EDUCATION TRUST
|
April 17, 2018 |
|
COMMISSIONER OF INCOME TAX - EXEMPTION Vs. ANESTHESIA SOCIETY
|
December 4, 2018 |
|
COMMISSIONER OF INCOME TAX TDS Vs. BHARTI HEXACOM LIMITED
|
July 24, 2018 |
|
COMMISSIONER OF INCOME TAX, ALWAR Vs. SUPREME CYLINDERS PVT LTD
|
April 23, 2018 |
|
COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR Vs. MATA PADMAWATI SHYAMDAYA CHARITABLE TRUST
|
December 4, 2018 |
|
COMMISSIONER OF INCOME TAX, JAIPUR Vs. KAMLA DEVI SHARMA
|
July 10, 2018 |
|
COMMISSIONER OF INCOME TAX-EXEMPTION, JAIPUR Vs. DALI BAI SEWA SANSTHAN
|
March 15, 2018 |
|
COMMISSIONER OF INCOME TAX-I Vs. SHRI SUNIL SANKHLA
|
January 10, 2018 |
|
COMMR. OF CGST, JAIPUR Vs. RAJASTHAN TOURISM DEVELOPMENT CORPN. LTD.
|
February 28, 2018 |
|
CONTEC AIRFLOW (I) PRIVATE LIMITED Vs. RAJASTHAN DRUGS AND PHARMACEUTICALS LIMITED
|
February 2, 2018 |
|
COTTON CORPORATION OF INDIA LTD Vs. NAVIN OIL AND GINNING FACTORY AND OTHER
|
October 1, 2018 |
|
DALEEP SINGH Vs. THE STATE OF RAJASTHAN
|
February 15, 2018 |
|
DALIP KUMAR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
July 6, 2018 |
|
DALJEET SINGH SALUJA Vs. STATE OF RAJ
|
January 23, 2018 |
|
DALPAT SINGH SON OF SHRI MADAN SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
DALURAM KUMAWAT AND OTHERS Vs. THE STATE OF RAJASTHAN
|
September 14, 2018 |
|
DAMANI SHIPPING PVT. LTD. Vs. HINDUSTAN ZINC LTD. COMPANY
|
August 23, 2018 |
|
DAMODAR Vs. ANJU DEVI AND OTHER
|
April 12, 2018 |
|
DAMODAR SHARMA Vs. BHAGAT RAM AND OTHERS
|
August 16, 2018 |
|
DANIEL FURNITURE (P) LIMITED Vs. STATE OF RAJASTHAN
|
November 16, 2018 |
|
DARSAN SINGH S/O BALBEER SINGH Vs. STATE
|
September 5, 2018 |
|
DATARAM GURJAR Vs. CITIBANK N.A.
|
October 26, 2018 |
|
DAULAT RAM S/O NANU RAM Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
DAYAL PRASAD VYAS Vs. DIVYA SWAROOP VYAS
|
February 23, 2018 |
|
DAYARAM Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
DAYARAM PATEL Vs. STATE
|
January 17, 2018 |
|
DAYARAM PATEL S/O UMMEDARAM PATEL (AAJNA). Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
DEBU @ DEBI LAL Vs. THE STATE OF RAJASTHAN
|
May 14, 2018 |
|
DEENA @ DEENDAYAL Vs. STATE OF RAJASTHAN
|
March 16, 2018 |
|
DEEP MALA GAUTAM Vs. STATE OF RAJASTHAN
|
May 2, 2018 |
|
DEEPAK Vs. STATE OF RAJASTHAN
|
February 26, 2018 |
|
DEEPAK Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
|
March 7, 2018 |
|
DEEPAK DEORA S/O SHRI KANARAM DEORA Vs. THE STATE OF RAJASTHAN AND OTHERS
|
September 12, 2018 |
|
DEEPAK GOYAL Vs. STATE OF RAJASTHAN & ORS.
|
July 10, 2018 |
|
DEEPAK KUMAR Vs. SMT. PHOOLWANTI DEVI
|
July 4, 2018 |
|
DEEPAK KUMAR BASER S/O SHRI BHERU LAL BASER Vs. THE UNIVERSITY GRANTS COMMISSION, NEW DELHI
|
January 17, 2018 |
|
DEEPAK KUMAR S/O LATE SH. AMBA LAL KHATIK Vs. SMT. SHANTA BAI D/O SH. HEERA LAL KHATIK
|
January 12, 2018 |
|
DEEPAK PUNDIR S/O HARENDRA SINGH Vs. STATE OF RAJASTHAN THROUGH PP, RAJ
|
October 8, 2018 |
|
DEEPAK SHARMA Vs. THE STATE OF RAJASTHAN
|
January 18, 2018 |
|
DEEPAK SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 1, 2018 |
|
DEEPAK SHARMA AND OTHERS Vs. GOVERNMENT OF RAJASTHAN
|
October 8, 2018 |
|
DEEPAK VAISHNAV Vs. STATE OF RAJASTHAN AND ANR.
|
March 5, 2018 |
|
DEEWAN SINGH Vs. STATE OF RAJASTHAN
|
July 3, 2018 |
|
DEO KARAN SHRI CHAND Vs. COMMERCIAL TAXES OFFICER
|
January 11, 2018 |
|
DEPUTY CONSERVATOR OF FOREST, DEPARTMENT OF FOREST, SAWAI ROAD, SIKAR (RAJASTHAN) AND ANOTHER Vs. JUDGE, LABOUR COURT NO. 2, JAIPUR AND ANOTHER
|
January 22, 2018 |
|
DEV PRAKASH Vs. STATE OF RAJASTHAN
|
February 14, 2018 |
|
DEV SINGH Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
DEVA RAM AND ORS. Vs. MANGU RAM AND ORS.
|
December 19, 2018 |
|
DEVADA BHARAT SINGH Vs. STATE OF RAJASTHAN,
|
May 15, 2018 |
|
DEVARAM AND OTHERS Vs. STATE OF RAJASTHAN
|
September 20, 2018 |
|
DEVENDRA GARG Vs. MANAGING DIRECTOR, RAJASTHAN PATRIKA PRIVATE LIMITED
|
December 6, 2018 |
|
DEVENDRA KUMAR KALER Vs. VINOD KUMAR
|
August 16, 2018 |
|
DEVENDRA KUMAR SARASWAT Vs. RAJASTHAN STATE MINES & MINERAL LTD AND OTHERS
|
September 19, 2018 |
|
DEVENDRA MITTAL (HUF) Vs. DEPUTY COMMISSIONER OF INCOME TAX, SRI GANGANAGAR
|
April 11, 2018 |
|
DEVENDRA SONI Vs. STATE OF RAJASTHAN
|
October 1, 2018 |
|
DEVESH SHARMA Vs. RAJESH CHHANGANI AND ORS.
|
May 25, 2018 |
|
DEVI DAYAL Vs. STATE
|
February 26, 2018 |
|
DEVI KUNWAR W/O LATE NATHU SINGH Vs. MOTI LAL S/O GAMERA JI
|
July 18, 2018 |
|
DEVI LAL Vs. MANAGING DIRECTOR, ORIENTAL POWER CABLES LTD
|
March 22, 2018 |
|
DEVI SAHAY S/O SUKHLAL Vs. PRABHU DAYAL S/O BASANTI LAL
|
January 4, 2018 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
April 5, 2018 |
|
DEVI SINGH Vs. UNION OF INDIA
|
March 7, 2018 |
|
DEVI SINGH AND OTHER Vs. STATE OF RAJASTHAN
|
October 24, 2018 |
|
DEVMAN RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
October 25, 2018 |
|
DEVYANI FOOD INDUSTRIES PVT. LTD Vs. STATE OF RAJASTHAN
|
December 19, 2018 |
|
DHAKU (SMT.) Vs. STATE OF RAJASTHAN
|
April 24, 2018 |
|
DHALA RAM S/O LATE SHIR HUKMARAM Vs. KALU SINGH S/O SHRI AASU LAL
|
February 1, 2018 |
|
DHANE SINGH Vs. RAMAVTAR AND OTHER
|
October 6, 2018 |
|
DHANNA SINGH Vs. STATE OF RAJASTHAN
|
August 27, 2018 |
|
DHANPAL MEENA Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND OTHERS
|
September 18, 2018 |
|
DHAPU DEVI Vs. STATE OF RAJASTHAN
|
January 11, 2018 |
|
DHARA Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
DHARAM PAL SINGH Vs. STATE OF RAJASTHAN,
|
May 9, 2018 |
|
DHARAMSINGH AND OTHER Vs. STATE OF RAJASTHAN
|
August 29, 2018 |
|
DHARMENDRA GURJAR Vs. STATE OF RAJASTHAN AND OTHERS
|
May 14, 2018 |
|
DHARMENDRA KUMAR BHINCHAR Vs. STATE OF RAJASTHAN
|
August 21, 2018 |
|
DHARMENDRA LATHI (RATHI) Vs. STATE OF RAJASTHAN
|
February 8, 2018 |
|
DHARMENDRA SUMAN S/O SH. LALCHAND Vs. STATE OF RAJASTHAN
|
April 12, 2018 |
|
DHARMVEER SINGH Vs. STATE OF RAJASTHAN
|
September 28, 2018 |
|
DHATTARWAL EDUCATION SOCIETY Vs. STATE OF RAJASTHAN AND OTHERS
|
September 5, 2018 |
|
DHATTARWAL EDUCATION SOCIETY, LAMBA MANDRELLA Vs. STATE OF RAJASTHAN AND OTHERS
|
August 10, 2018 |
|
DHATTI AND OTHERS Vs. STATE OF RAJASTHAN
|
August 8, 2018 |
|
DHEERAJ KUMAR NAGRIYA Vs. UNION OF INDIA
|
March 20, 2018 |
|
DHOLEE D/O SHRI HEERA RAM W/O SHRI SURESH KUMAR Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
DHOLI DEVI W/O SHRI NARENDRA KUMAR @ NARSIRAM Vs. STATE OF RAJASTHAN THROUGH P.P. AND ANOTHER
|
January 23, 2018 |
|
DIGVIJAY SINGH AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
|
August 16, 2018 |
|
DIKSHA GEHLOT Vs. YOGESH GEHLOT
|
August 14, 2018 |
|
DILDAR KHAN Vs. STATE OF RAJASTHAN
|
May 14, 2018 |
|
DILDAR KHAN AND OTHERS Vs. THE STATE OF RAJASTHAN & ANR.
|
May 11, 2018 |
|
DILIP BUILDCON LIMITED Vs. STATE OF RAJASTHAN
|
October 26, 2018 |
|
DILIP KHANT Vs. STATE OF RAJASTHAN
|
October 12, 2018 |
|
DILIP KUMAR Vs. STATE OF RAJASTHAN AND OTHER
|
August 10, 2018 |
|
DILIP KUMAR S/O SHRI LALIT KUMAR Vs. THE REGIONAL OFFICER, CENTRAL BOARD OF SECONDARY EDUCATION, REGIONAL OFFICE, TODARMAL MARG, AJMER AND ANOTHER
|
January 19, 2018 |
|
DILIP MAHESHWARI Vs. STATE OF RAJASTHAN
|
January 22, 2018 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 3, 2018 |
|
DILIP SINGHAVI Vs. SHEKHADDIN MOHEMMAD
|
April 20, 2018 |
|
DINESH ARORA Vs. VIBHORE KAPOOR AND ANR.
|
July 18, 2018 |
|
DINESH BABU DUBEY AND OTHERS Vs. STATE OF RAJASTHAN
|
August 20, 2018 |
|
DINESH CHANDRA BAMANIYA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
DINESH CHANDRA BHANAT S/O SHRI DHUL CHAND BHANAT Vs. STATE OF RAJASTHAN THROUGH SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ DEPARTMENT
|
February 17, 2018 |
|
DINESH CHANDRA S/O SHRI KESHU RAM Vs. STATE OF RAJASTHAN
|
January 30, 2018 |
|
DINESH CHANDRA SUTHAR Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
February 2, 2018 |
|
DINESH JAIN Vs. JITENDRA PANDYA
|
February 16, 2018 |
|
DINESH KHATIK Vs. STATE OF RAJASTHAN
|
April 12, 2018 |
|
DINESH KUMAR Vs. SHRI ASHIM KHURANA, CHAIRMAN CUM SECRETARY STAFF SELECTION COMMISSION
|
May 7, 2018 |
|
DINESH KUMAR Vs. UNION OF INDIA
|
August 29, 2018 |
|
DINESH KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
July 2, 2018 |
|
DINESH KUMAR AGRAWAL Vs. SHYAM SINGH SHEKHAWAT
|
February 5, 2018 |
|
DINESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
August 16, 2018 |
|
DINESH KUMAR AND OTHERS Vs. SHOBHA CHOUHAN AND OTHERS
|
September 27, 2018 |
|
DINESH KUMAR GARG Vs. RAJASTHAN HOUSING BOARD
|
September 19, 2018 |
|
DINESH KUMAR GURJAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 18, 2018 |
|
DINESH KUMAR LADDHA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
July 2, 2018 |
|
DINESH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
February 26, 2018 |
|
DINESH S/O SHRI HAR PRASAD Vs. STATE OF RAJASTHAN
|
May 9, 2018 |
|
DINESH SHARMA Vs. STATE OF RAJASTHAN
|
September 25, 2018 |
|
DINESH SHARMA Vs. SMT. GARGI SHARMA
|
November 28, 2018 |
|
DIPAK Vs. STATE
|
November 16, 2018 |
|
DIPENDRA SANWAL Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
DIRECTOR Vs. NAWAL KISHOR PAREEK
|
July 30, 2018 |
|
DIRECTOR OF ESTATE, JAIPUR Vs. MAHARAJA BRIGADIER SAWAI BHAWANI SINGH RAJPUT
|
March 12, 2018 |
|
DISTRICT PROJECT OFFICER Vs. PRINCIPLE COMMISSIONER OF INCOME TAX
|
December 18, 2018 |
|
DIVISIONAL MANAGER AND AUTHORIZED DISCIPLINARY OFFICER RSRTC Vs. SHRI SHABIR SHAH
|
July 23, 2018 |
|
DIVISIONAL MANAGER N.I.C. LTD. Vs. RAJ. STATE CONS. DISP. RED. COMMI.
|
October 25, 2018 |
|
DIVYA PAREEK D/O RAKESH PAREEK Vs. STATE OF RAJASTHAN, THROUGH CHIEF SECRETARY
|
October 1, 2018 |
|
DIVYESH RAWAL S/O SHRI VISHNU KUMAR RAWAL Vs. STATE OF RAJASTHAN, THROUGH: THE PRINCIPAL SECRETARY, RURAL DEVELOPMENT AND PANCHYATI RAJ DEPARTMENT
|
February 16, 2018 |
|
DJANGO NAVIGATION LTD Vs. INDO FERRO METAL PRIVATE LTD
|
February 2, 2018 |
|
DOSHION PRIVATE LIMITED Vs. HINDUSTAN ZINC LILMITED
|
January 4, 2018 |
|
DR RAHUL AGARWAL Vs. NATIONAL INSURANCE CO LTD.
|
August 7, 2018 |
|
DR. AMINU DEEN S/O LATE SHRI BULAKI KHAN Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH, KRISHI BHAWAN, NEW DELHI
|
March 14, 2018 |
|
DR. ANUPAM BHARGAVA Vs. STATE OF RAJASTHAN
|
February 14, 2018 |
|
DR. ASHOK KUMAR GUPTA S/O VED BHUSHAN GUPTA AGRAWAL Vs. STATE OF RAJASTHAN
|
January 12, 2018 |
|
DR. ASHOK SINGHVI Vs. STATE OF RAJASTHAN
|
March 23, 2018 |
|
DR. D.K. TAKNET AND OTHER Vs. UNIVERSITY OF RAJASTHAN AND OTHER
|
August 14, 2018 |
|
DR. HEMA RAM GOYAL Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY, MEDICAL & HEALTH SERVICES
|
February 6, 2018 |
|
DR. JAI SINGH JETMAL Vs. THE STATE OF RAJASTHAN
|
February 17, 2018 |
|
DR. JAISHREE AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 9, 2018 |
|
DR. JITENDRA KUMAR SHARMA S/O SHRI RAMNIWAS SHARMA Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
DR. K.V. SUBBARAO Vs. STATE OF RAJASTHAN
|
January 23, 2018 |
|
DR. LAVKUSH LAL SAXENA AND ORS. Vs. JAI NARAYAN VYAS UNIVERSITY
|
January 16, 2018 |
|
DR. MAHESH CHAND KATARA Vs. STATE OF RAJASTHAN
|
October 12, 2018 |
|
DR. NARENDRA MISHRA Vs. STATE OF RAJASTHAN AND ORS.
|
August 2, 2018 |
|
DR. NASIR KHAN S/O SHRI GULAM MOINUDDIN Vs. STATE OF RAJASTHAN
|
January 24, 2018 |
|
DR. NIRANJAN NARAYAN SINGH Vs. THE STATE OF RAJASTHAN
|
May 18, 2018 |
|
DR. PRAMOD BEDI S/O SHRI INDERJEET SINGH BEDI Vs. STATE OF RAJASTHAN,
|
January 22, 2018 |
|
DR. PRAVEEN GOYAL Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
DR. RAGHUVEER SINGH CHAMPAWAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2018 |
|
DR. RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
November 27, 2018 |
|
DR. RAMCHANDRA SONI Vs. THE STATE OF RAJASTHAN
|
January 5, 2018 |
|
DR. RAMESH GOSWAMI S/O SHRI HANUMAN GIRI Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL EDUCATION DEPARTMENT
|
February 16, 2018 |
|
DR. SATINDER KAUR SAHNI AND ORS. Vs. PRINCIPAL, SAWAI MAN SINGH MEDICAL COLLEGE AND ORS.
|
January 22, 2018 |
|
DR. SHISHIL WILLIAM Vs. APPELLATE AUTHORITY
|
July 27, 2018 |
|
DR. SUNITA JAIN Vs. STATE OF RAJASTHAN
|
November 26, 2018 |
|
DR. VIKAS BHARDWAJ AND OTHERS Vs. STATE OF RAJASTHAN AND
|
July 31, 2018 |
|
DR.RAM KISHOR Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
DR.RAVINDRA MEHTA Vs. THE STATE OF RAJASTHAN
|
February 26, 2018 |
|
DULICHAND Vs. STATE OF RAJASTHAN
|
February 20, 2018 |
|
DUNGAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
August 28, 2018 |
|
DURGA RAM Vs. HUKMA RAM
|
April 6, 2018 |
|
DURGA RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 5, 2018 |
|
DUSHYANT KUMAR S/O DURGA SHANKER Vs. PINKY D/O GOPI LAL NAGDA
|
January 24, 2018 |
|
EDEN AUTOMOTIVES PVT LTD Vs. NARESH KUMAR GUPTA
|
February 2, 2018 |
|
EGIS RAIL SA Vs. JAIPUR METRO RAIL CORPORATION LIMITED
|
November 29, 2018 |
|
EKTA SOLANKI Vs. JOHNY SOLANKI
|
March 5, 2018 |
|
EMMANUEL CHRISTIAN BELIEVERS ASSEMBLY FELLOWSHIP SOCIETY Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
|
May 9, 2018 |
|
ENDURANCE HEALTH CARE LTD. AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 10, 2018 |
|
EX. HEAD CONSTABLE SUNAHARI LAL Vs. UNION OF INDIA AND OTHERS
|
September 7, 2018 |
|
EXECUTIVE ENGINEER IRRIGATION DEPARTMENT, SIKAR Vs. SHRI PHOOL CHAND JAT
|
March 21, 2018 |
|
EXECUTIVE OFFICER, NAGARPALIKA, DESHNOK Vs. LICHHUDAN AND ORS.
|
December 5, 2018 |
|
FAGNA S/O LALUA PARGI Vs. STATE OF RAJASTHAN
|
April 17, 2018 |
|
FARUKH KHAN (MINOR) Vs. STATE OF RAJASTHAN
|
March 6, 2018 |
|
FATEH SINGH Vs. STATE OF RAJASTHAN
|
January 2, 2018 |
|
FATIA @ FATTA RAM Vs. THE STATE OF RAJASTHAN
|
February 22, 2018 |
|
FATMA W/O SHRI DALLE KHAN Vs. STATE OF RAJASTHAN
|
March 21, 2018 |
|
FIRM MUNGARAM SHANKAR LAL & ANR. Vs. PURSHOTTAM DAS & ANR.
|
October 9, 2018 |
|
FIROZ KHAN Vs. RAJASTHAN HOUSING BOARD AND ANR.
|
May 17, 2018 |
|
FIROZUDDIN AND OTHERS Vs. STATE HOME DEPARTMENTORS AND OTHERS
|
September 6, 2018 |
|
FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED Vs. RASAL AND OTHERS
|
August 28, 2018 |
|
G.L. JAIMAN Vs. MAHARAJA GANGA SINGH UNIVERSITY
|
February 21, 2018 |
|
GAGANDEEP KAUR W/O SHRI SARTAJ SINGH S/O SH. BALVINDER SINGH Vs. PARAMJEET KUAR D/O SHRI PRITHVI SINGH W/O SHRI GURTEJ SINGH
|
July 24, 2018 |
|
GAJANAND Vs. STATE OF RAJASTHAN
|
August 21, 2018 |
|
GAJENDRA SINGH AND ORS. Vs. BHAGWATI SINGH AND ORS.
|
January 17, 2018 |
|
GAJENDRA SINGH S/O SH KARAN SINGH Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY
|
May 29, 2018 |
|
GAJI KHAN Vs. STATE OF RAJASTHAN
|
November 1, 2018 |
|
GAJJI SON OF LADU AND ORS. Vs. THE STATE OF RAJASTHAN
|
March 16, 2018 |
|
GAJRAJ Vs. STATE OF RAJASTHAN
|
January 25, 2018 |
|
GAJRAJ KANWAR D/O SHRI NAVRATAN SINGH Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
GALJI S/O RAKIA Vs. STATE OF RAJASTHAN
|
May 16, 2018 |
|
GANESH AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
|
August 24, 2018 |
|
GANESH LAL S/O FARSA RAM SONI Vs. HEMA SONI W/O GANESH LAL SONI D/O SHRI NAVAL KISHORE SONI
|
July 13, 2018 |
|
GANESH PAREEK Vs. MUSTFA LUHAR
|
July 18, 2018 |
|
GANESH PRAJAPAT Vs. STATE OF RAJASTHAN
|
May 9, 2018 |
|
GANESHMAL & ORS Vs. MAGHA RAM
|
February 6, 2018 |
|
GANESHMAL AND OTHERS Vs. MAGHA RAM
|
March 6, 2018 |
|
GANGA VISHAN GURJARATI Vs. STATE OF RAJASTHAN
|
April 19, 2018 |
|
GANGARAM Vs. STATE & ANR
|
January 9, 2018 |
|
GANPAT LAL Vs. STATE OF RAJASTHAN
|
March 13, 2018 |
|
GANPATI Vs. STATE OF RAJASTHAN,
|
May 15, 2018 |
|
GAPA RAM Vs. STATE OF RAJASTHAN
|
February 15, 2018 |
|
GAURAV HARGOVINDBHAI DAVE (NAMED AS GORAV HARGOVIND BHAI DAVE IN THE FIR) S/O HARGOVIND DAVE Vs. STATE OF RAJASTHAN
|
January 23, 2018 |
|
GAURAV KUMAR SEN AND OTHERS Vs. STATE OF RAJASTHAN
|
October 29, 2018 |
|
GAUTAM CHAND LOONKAR SON OF SH. CHHOT MAL LOONKAR Vs. STATE OF RAJASTHAN THROUGH SECRETARY, ARTS & CULTURE DEPARTMENT
|
January 18, 2018 |
|
GAUTAM RAJ BHANSALI Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
GAVER CHAND Vs. APPELLATE RENT TRIBUNAL, BIKANER
|
February 23, 2018 |
|
GAYATREE Vs. SUNIL GIRI
|
September 19, 2018 |
|
GEETA DEVI AND OTHERS Vs. GIRDHARI AND OTHERS
|
July 19, 2018 |
|
GEETA DEVI AND OTHERS Vs. PUSHAP CHAND AND OTHERS
|
August 23, 2018 |
|
GEETA MEENA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AND OTHERS
|
February 28, 2018 |
|
GEETA W/O SH SHIV DAYAL Vs. SHIV DAYAL S/O BADRI LAL RAO
|
January 24, 2018 |
|
GEMA RAM ALIAS GUMANMAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 12, 2018 |
|
GENERAL MANAGER CUM MANAGING D Vs. ABDUL GANI AND ANR
|
December 12, 2018 |
|
GENERAL MANAGER,RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHANDA DEVI
|
April 26, 2018 |
|
GENI W/O KADAR KHAN AND OTHERS Vs. STATE OF RAJASTHAN
|
September 28, 2018 |
|
GHANSHYAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 18, 2018 |
|
GHANSHYAM AND OTHERS Vs. THE STATE OF RAJASTHAN
|
May 1, 2018 |
|
GIE JEWELLS Vs. PR COMMISSIONER OF INCOME TAX
|
April 3, 2018 |
|
GIEPL Vs. ADDITIONAL CHIEF ENGINEER
|
October 31, 2018 |
|
GIEPL Vs. ADDITIONAL CHIEF ENGINEER
|
October 26, 2018 |
|
GIRDHARI @ LILURAM S/O RUDARAM Vs. POOJA KUMARI W/O GIRDHARI @ LILLU KUMAR
|
April 25, 2018 |
|
GIRDHARI LAL AND OTHER Vs. ASHOK KUMAR AND OTHERS
|
October 4, 2018 |
|
GIRDHARI LAL MALI Vs. STATE OF RAJASTHAN
|
August 3, 2018 |
|
GIRDHARI LAL S/O LATE RAMA RAM Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
August 6, 2018 |
|
GIRDHARI RAM Vs. STATE OF RAJASTHAN,
|
August 8, 2018 |
|
GIRDHARI SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 17, 2018 |
|
GIRIRAJ BAIRWA Vs. STATE OF RAJASTHAN
|
August 14, 2018 |
|
GIRIRAJ PRASAD DHAKAR Vs. STATE OF RAJ
|
January 17, 2018 |
|
GIRRAJ BRAHMIN Vs. STATE OF RAJASTHAN
|
July 31, 2018 |
|
GLOBAL COLLEGE OF PHARMACY Vs. STATE OF RAJASTHAN AND OTHERS
|
September 5, 2018 |
|
GLOBAL SYNTEX (BHILWARA) LTD. Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
December 1, 2018 |
|
GOKUL CHAND PAREEK Vs. MANJEET SINGH THE CHAIRMAN RAJASTHAN STATE ROAD
|
August 6, 2018 |
|
GOLDEN BUILDERS Vs. RAJ FINANCIAL CORP
|
December 14, 2018 |
|
GOMA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
January 31, 2018 |
|
GOPA RAM S/O BHANWARA RAM Vs. UNION OF INDIA
|
January 22, 2018 |
|
GOPAL Vs. THE STATE OF RAJASTHAN
|
January 11, 2018 |
|
GOPAL Vs. OMEGA INFRASTURCTURE LIMITED
|
January 10, 2018 |
|
GOPAL LAL S/O LATE SHRI SHANTI LAL JI AGRAWAL Vs. SHRI KANHAIYA LAL S/O LATE SHRI JAGANNATH JI AGARWAL
|
May 11, 2018 |
|
GOPAL LAL SHARMA Vs. BHARTI VERMA
|
September 29, 2018 |
|
GOPAL PATEL Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
GOPAL RAM Vs. THE STATE OF RAJASTHAN
|
February 27, 2018 |
|
GOPAL SHARMA AND OTHERS Vs. STATE OF RAJASTHAN
|
August 16, 2018 |
|
GOPAL SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 7, 2018 |
|
GOPAL SINGH SOLANKI AND OTHERS Vs. SALIM KHAN AND OTHERS
|
August 8, 2018 |
|
GOPAL SINGH SON OF LAXMINARAIN AND OTHERS Vs. STATE OF RAJASTHAN
|
April 26, 2018 |
|
GOPI CHAND Vs. DISTRICT JUDGE, BIKANER
|
April 9, 2018 |
|
GOPI CHAND Vs. DISTRICT JUDGE, BIKANER
|
January 15, 2018 |
|
GOPI LAL KUMAWAT Vs. AJMER VIDHUT VITRAN LIT
|
January 3, 2018 |
|
GORAKHRAM RAMPROTAP TRUST AND OTHERS Vs. MR. NARESH PAL GANGWAL AND OTHER
|
August 27, 2018 |
|
GORDHAN JAT AND OTHERS Vs. JAGDISH JAAT AND OTHERS
|
April 17, 2018 |
|
GOURAV BABERWAL Vs. RITU RENIWAL
|
May 3, 2018 |
|
GOVIND RAM Vs. THE RENT TRIBUNAL, SRIGANGANAGAR AND ANOTHER
|
January 25, 2018 |
|
GOVIND RAM Vs. THE RENT TRIBUNAL
|
January 29, 2018 |
|
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
GOVIND SINGH Vs. SMT. SHARDA W/O SHRI GOVIND SINGH
|
November 28, 2018 |
|
GOVT OF INDIA, MINISTRY OF HOME AFFAIRS Vs. CONST RAM MEEL
|
July 26, 2018 |
|
GRAM PANCHAYAT DUNDLOD Vs. STATE OF RAJASTHAN AND OTHERS
|
September 10, 2018 |
|
GRAM PANCHAYAT TILANJU, PANCHAYAT SAMITI MALPURA Vs. STATE OF RAJASTHAN
|
February 7, 2018 |
|
GRAM SEVA SAHKARI SAMITI LTD. Vs. STATE
|
May 18, 2018 |
|
GRAPHTECH EXIM PVT. LTD. AND OTHERS Vs. STATE OF RAJASTHAN
|
May 9, 2018 |
|
GREAT PACIFIC GENERAL TRADING COMPANY Vs. UNION OF INDIA
|
February 27, 2018 |
|
GUDDI DEVI Vs. JUDGE, INDUSTRIAL TRIBUNAL
|
February 27, 2018 |
|
GULAB KOTHARI Vs. STATE OF RAJASTHAN AND OTHERS
|
December 15, 2018 |
|
GULAM HUSSAIN LOHAR Vs. STATE OF RAJASTHAN
|
July 27, 2018 |
|
GULAM JILANEE Vs. DIRECTOR OF LOCAL SELF GOVERNMENT DEPARTMENT
|
February 2, 2018 |
|
GULAM RAZA Vs. SMT. RAZIA BANO
|
January 4, 2018 |
|
GULNAZ W/O JAFARULLAH KHAN Vs. JAFARULLAH S/O AMMENULLAH KHAN
|
January 23, 2018 |
|
GUMAN SINGH Vs. THE STATE OF RAJASTHAN
|
January 24, 2018 |
|
GUNENDRA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
July 10, 2018 |
|
GUNWANT SINGH JHALA Vs. DR. YUVRAJ SINGH JHALA
|
March 6, 2018 |
|
GUPTA CHEMICALS PRIVATE LIMITED AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 8, 2018 |
|
GURDEEP SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
|
July 12, 2018 |
|
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
February 5, 2018 |
|
GURMEET SINGH Vs. STATE OF RAJASTHAN
|
April 3, 2018 |
|
GURPAL SINGH JATSIKH Vs. THE STATE OF RAJASTHAN
|
March 7, 2018 |
|
GURTEJ SINGH AND ORS. Vs. MAGHAR SINGH AND ORS.
|
January 16, 2018 |
|
GURU GOVIND BHARTI Vs. MANAGER PORBANDAR
|
October 9, 2018 |
|
GURUCHARAN SINGH S/O SHRI SANTOK SINGH Vs. LRS OF LAXMAN LAL GARG S/O SHRI RAMSWAROOP
|
July 23, 2018 |
|
GURUKUL SHIKSHAN SANSTHAN Vs. PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY, SIKAR
|
August 6, 2018 |
|
GURUNANAK SYNTHETIC Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
GURVINDER SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
May 23, 2018 |
|
HABIB QURESHI S/O SHRI TAJ MOHD., BY CASTE MUSLIM Vs. THE STATE OF RAJASTHAN
|
January 8, 2018 |
|
HABIBUNISSA W/O HABBIBUDDIN MANSOORI MUSALMAN Vs. SADDAM HUSSAIN @ SHANU S/O AKHTAR HUSSAIN
|
January 22, 2018 |
|
HAJI AMIN SIROHA Vs. DUNGARMAL
|
August 10, 2018 |
|
HALUKA SON OF LAKHAN SINGH Vs. STATE OF RAJASTHAN THROUGH P P
|
April 27, 2018 |
|
HAMENDRA @ HARSHAD Vs. STATE OF RAJASTHAN,
|
August 20, 2018 |
|
HAMIRA Vs. STATE
|
March 22, 2018 |
|
HAMIRA S/O SHRI ROOPA GARASIYA Vs. STATE OF RAJASTHAN
|
March 22, 2018 |
|
HANSRAJ MEENA S/O CHAUTHMAL MEENA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
May 25, 2018 |
|
HANSRAJ SON OF PRAHLAD Vs. STATE OF RAJASTHAN THROUGH P P
|
May 1, 2018 |
|
HANUMAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 18, 2018 |
|
HANUMAN DADHICH Vs. SATISH KUMAR GAUR AND OTHER
|
October 24, 2018 |
|
HANUMAN KHARWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 12, 2018 |
|
HANUMAN MALI Vs. STATE OF RAJASTHAN
|
July 23, 2018 |
|
HANUMAN PANCHAL Vs. STATE OF RAJASTHAN
|
May 17, 2018 |
|
HANUMAN RAM Vs. STATE OF RAJASTHAN
|
May 15, 2018 |
|
HANUMAN SAHAI AND OTHERS Vs. STATE OF RAJASTHAN
|
August 2, 2018 |
|
HANUMAN SINGH S/O SHRI SAVANT SINGH Vs. THE STATE OF RAJASTHAN
|
January 22, 2018 |
|
HANUMANRAM Vs. STATE OF RAJASTHAN
|
September 10, 2018 |
|
HANWANT SINGH Vs. STATE OF RAJASTHAN
|
February 27, 2018 |
|
HARCHAND RAM Vs. THE STATE BANK OF INDIA AND OTHERS
|
May 31, 2018 |
|
HARDEV SINGH S/O JEET SINGH Vs. STATE OF RAJASTHAN
|
February 15, 2018 |
|
HARDEVA RAM S/O LATE SH. SHANKAR LAL Vs. ASHOK KUMAR MOYAL (MAJOR), S/O SH. DAYARAM
|
March 13, 2018 |
|
HARDUTT SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
October 3, 2018 |
|
HARDUTT SINGH S/O MAHENDRA SINGH Vs. THE STATE OF RAJASTHAN
|
October 8, 2018 |
|
HARGOVIND NIRBHIK AND OTHERS Vs. UIT KOTA
|
May 10, 2018 |
|
HARI BABO KULSHRESHTHA S/O LATE RAMSWAROOP KULSHRESHTHA Vs. STATE OF RAJASTHAN
|
January 23, 2018 |
|
HARI RAM JAT Vs. STATE OF RAJASTHAN
|
December 14, 2018 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
September 14, 2018 |
|
HARI SINGH KARNAWAT SON OF SHRI POORAN SINGH Vs. MUNICIPAL BOARD, JHUNJHUNU THROUGH ITS ADMINISTRATOR
|
January 30, 2018 |
|
HARIHAR Vs. TURAB ALI
|
August 8, 2018 |
|
HARIRAM SHARMA Vs. MANDIR SHRI RADHA MADHAV JI
|
October 22, 2018 |
|
HARISH CHANDRA S/O SH. TARU RAM Vs. KAMLESH KUMAR S/O LATE SH. BHOM SINGH
|
January 8, 2018 |
|
HARISH MEHTA Vs. OMKAR SH. GOMA
|
February 28, 2018 |
|
HARISHANKER AND OTHER Vs. SMT. GOMTI AND OTHER
|
January 8, 2018 |
|
HARIVALLABH Vs. STATE OF RAJASTHAN
|
May 16, 2018 |
|
HARKA RAM S/O LATE SHRI JALU RAM, BY CASTE NAYAK, RESIDENT OF SUKHWASI, NAGAUR Vs. KARTAR SINGH S/O SHRI NATH SINGH
|
January 8, 2018 |
|
HARMEET SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 7, 2018 |
|
HARNEK SINGH CHAHAL Vs. THE STATE OF RAJASTHAN
|
March 5, 2018 |
|
HARNEK SINGH JAT SIKH Vs. STATE OF RAJASTHAN
|
August 1, 2018 |
|
HARSH BHAVI S/O DEEPAK Vs. STATE OF RAJASTHAN
|
May 9, 2018 |
|
HARSH DAN CHARAN Vs. STATE OF RAJASTHAN
|
May 1, 2018 |
|
HARSHIT CHAPLOT @ TAPPU S/O MOHAN LAL Vs. THE STATE OF RAJASTHAN
|
January 12, 2018 |
|
HARSHIT SUTHAR S/O SHRI MANI LAL SUTHAR Vs. STATE OF RAJASTHAN
|
January 10, 2018 |
|
HASTI CEMENT PVT. LTD. AND ANOTHER Vs. SANDEEP CHARAN AND OTHERS
|
March 7, 2018 |
|
HEEM SINGH S/O NATHU SINGH JI Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
HEERA DAS AND OTHER Vs. RAFIQ MOHD. AND ORS.
|
September 6, 2018 |
|
HEERA LAL DANGI Vs. THE STATE OF RAJASTHAN
|
January 23, 2018 |
|
HEERA RAM Vs. STATE & ORS.
|
January 18, 2018 |
|
HEERA RAM Vs. STATE OF RAJASTHAN
|
October 4, 2018 |
|
HEMA D/O SH KARAN SINGH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
April 6, 2018 |
|
HEMA RAM Vs. STATE OF RAJASTHAN
|
October 11, 2018 |
|
HEMANT KUMAR SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 13, 2018 |
|
HEMANT SINGH SHEKHAWAT AND OTHERS Vs. STATE OF RAJASTHAN
|
August 14, 2018 |
|
HEMENDRA KUMAR SHARMA @ MONU Vs. STATE OF RAJASTHAN
|
September 5, 2018 |
|
HEMENDRA KUMAR TRIVEDI Vs. STATE OF RAJASTHAN
|
March 13, 2018 |
|
HEMRAJ AND OTHERS Vs. OM PRAKASH AND OTHERS
|
April 9, 2018 |
|
HEMRAJ NAGAR Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
HEMRAJ SAINI AND OTHERS Vs. STATE OF RAJASTHAN
|
September 6, 2018 |
|
HIMANSHU BAGRI S/O KESAV LAL BAGRI Vs. STATE, THROUGH PP
|
August 13, 2018 |
|
HIMANSHU TRIVEDI S/O RAMESHWAR PRAKASH TRIVEDI Vs. STATE OF RAJASTHAN
|
July 10, 2018 |
|
HIMMAT ABHILASH TAK Vs. DULHE SINGH AND OTHER
|
August 10, 2018 |
|
HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
March 6, 2018 |
|
HIMMAT SINGH Vs. J K NATURAL MARBLE LIMITED
|
March 20, 2018 |
|
HIMMAT SINGH Vs. SURAJ KANWAR AND OTHERS
|
October 9, 2018 |
|
HINDU UNDIVIDED FIRM PRABHURAM DEVARAM Vs. HINDU UNDIVIDED FAMILY FIRM GANGAVISHAN HANUMAN PRASAD AND OTHER
|
September 7, 2018 |
|
HINDUSTAN UNILEVER LTD. Vs. STATE OF RAJASTHAN
|
July 9, 2018 |
|
HINDUSTAN ZINC LIMITED Vs. THE STATE OF RAJASTHAN
|
May 18, 2018 |
|
HINDUSTAN ZINC LIMITED AND OTHER Vs. C.J. DARCL LOGISTICS LTD. AND OTHER
|
October 9, 2018 |
|
HINDUSTAN ZINC LTD., PUTHOLI Vs. LADU LAL AND OTHERS
|
April 13, 2018 |
|
HIRKANRAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 23, 2018 |
|
HISTORICE RESORT HOTELS PVT LTD THROUGH ITS AUTHORIZED SIGNATORY ARUN KHODPIA Vs. STATE OF RAJASTHAN THROUGH, SUB REGISTRAR, JAISALMER (RAJASTHAN)
|
August 16, 2018 |
|
HITESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 2018 |
|
HITESH SHANDILYA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 5, 2018 |
|
HOMLA Vs. STATE OF RAJASTHAN
|
October 12, 2018 |
|
HONEY SON OF HUKAM SINGH Vs. SHIV PRASAD ARYA SON OF SHRI SHIV CHAND ARYA
|
January 24, 2018 |
|
HRIDAYARAJ SINGH Vs. SUMAN JAGA
|
February 26, 2018 |
|
HUKAM SINGH RAJPUROHIT SON OF SHRI RATAN SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
HUKMAICHAND, S/O LATE BHAGWNA LAL Vs. LRS OF NANA LAL SH. DHARAM CHAND S/O LATE NANA LAL
|
January 30, 2018 |
|
I.C.I.C.I. BANK LIMITED., JAIPUR Vs. KRISHNA KUMAR BISHNOI AND OTHERS
|
April 27, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. STATE OF RAJASTHAN
|
October 3, 2018 |
|
IDL EXPLOSIVES LIMITED Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
|
April 6, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. LEHRI DEVI MEGHWAL
|
September 24, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. KESAR SINGH AND OTHERS
|
August 29, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. SUGANA AND OTHERS
|
October 26, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. BHAGWAN SAHAI
|
February 8, 2018 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. BHAGWAN SAHAI SON OF LATE RAM PAL MEENA
|
January 8, 2018 |
|
IFTKAR AHMED & ORS Vs. STATE
|
April 12, 2018 |
|
IKTISAR ABDUL HAMEED ALI Vs. UNION OF INDIA AND OTHERS
|
March 14, 2018 |
|
IMAM KHAN S/O IBU KHAN Vs. AKRAM S/O REHMAN KHAN
|
May 2, 2018 |
|
IMARTI LAKDI VYAPARI SANSTHAN JODHPUR Vs. STATE OF RAJASTHAN
|
October 29, 2018 |
|
IMMAMUDDIN S/O SHRI RAMZAN Vs. NOOR MOHAMMAD S/O OF SHRI KAMLU
|
February 6, 2018 |
|
IMRAN AND OTHERS Vs. THE STATE OF RAJASTHAN
|
May 7, 2018 |
|
IMRAN OMER Vs. STATE OF RAJASTHAN
|
August 28, 2018 |
|
IN RE: M/S. JAIPUR METALS ELECTRICALS LTD. Vs. JAIPUR METALS AND ELECTRICALS AND ORS.
|
June 1, 2018 |
|
INDER SEN Vs. STATE AND OTHERS
|
October 4, 2018 |
|
INDERJEET SINGH SON OF SHRI RATAN LAL KARNAWAT Vs. AMRIT LAL SON OF SUKHLAL JI TAYA, TAYA BHAWAN, ASHOK NAGAR, UDAIPUR AND OTHERS
|
January 22, 2018 |
|
INDIAN HUME PIPE COMPANY LIMITED JOINT VENTURE Vs. STATE OF RAJASTHAN AND OTHER
|
September 7, 2018 |
|
INDIAN MEDICAL TRUST CHARITABLE PUBLIC TRUST Vs. BALVEER SINGH TOMAR
|
July 9, 2018 |
|
INDIAN OIL CORPORATION LIMITED AND ANOTHER Vs. VIMLA
|
August 29, 2018 |
|
INDIAN OIL CORPORATION LTD. Vs. STATE OF RAJASTHAN
|
May 15, 2018 |
|
INDRA SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
February 15, 2018 |
|
INDU SHARMA AND OTHERS Vs. RAMCHANDRA AND OTHERS
|
October 24, 2018 |
|
INDUBALA W/O DINESH KUMAR Vs. THE STATE OF RAJASTHAN
|
January 17, 2018 |
|
INDUS HOTEL CORPORATION LIMITED AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 18, 2018 |
|
INDUSTRIAL GASES LIMITED Vs. HINDUSTAN ZINC LIMITED, YASHAD BHAWAN
|
August 24, 2018 |
|
INVEN PHARMACEUTICALS PRIVATE LIMITED Vs. STATE OF RAJASTHAN
|
July 30, 2018 |
|
ISHWAR Vs. THE STATE OF RAJASTHAN AND OTHER
|
August 9, 2018 |
|
ISHWAR LAL PUROHIT Vs. THE STATE OF RAJASTHAN
|
February 6, 2018 |
|
ISHWAR SINGH Vs. STATE OF RAJASTHAN THROUGH PP
|
May 23, 2018 |
|
ISHWAR SINGH RATHORE Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 2, 2018 |
|
ISLAM S/O CHITRU Vs. STATE OF RAJASTHAN
|
October 26, 2018 |
|
ISLAUDEEN Vs. SHANTI LAL SINGHVI AND ORS.
|
April 3, 2018 |
|
ISSACK KHAN Vs. STATE OF RAJASTHAN
|
October 23, 2018 |
|
JAAN MOHD Vs. MOHAN LAL
|
December 4, 2018 |
|
JAGANNATH MEENA Vs. STATE OF RAJASTHAN
|
December 4, 2018 |
|
JAGATGURU RAMANAND ACHARYA SANSKRIT UNIVERSITY Vs. RAJEEV KUMAR CHOUHAN AND OTHERS
|
September 11, 2018 |
|
JAGDEEP SINGH S/O SH. NAKSHTRA SINGH Vs. THE CHIEF ENGINEER IRRIGATION NORTH DIVISION
|
January 25, 2018 |
|
JAGDISH Vs. SMT. MANJU KHATEEK
|
May 5, 2018 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
September 12, 2018 |
|
JAGDISH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
January 9, 2018 |
|
JAGDISH BISHNOI Vs. STATE OF RAJASTHAN
|
August 3, 2018 |
|
JAGDISH CHANDRA SEN S/O SHRI LADU RAM NAI Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION, SECRETARIAT, JAIPUR (RAJ.) AND ORS.
|
January 15, 2018 |
|
JAGDISH JAT Vs. STATE OF RAJASTHAN
|
February 8, 2018 |
|
JAGDISH KHATIK Vs. STATE OF RAJASTHAN
|
September 14, 2018 |
|
JAGDISH KUMAR S/O LATE SITARAM NAI Vs. BHEEM SINGH S/O BHUP SINGH MEENA
|
February 6, 2018 |
|
JAGDISH MALI Vs. DAUDAYAL PRABHU MANDIR PRANYAS
|
September 20, 2018 |
|
JAGDISH PRASAD JAT SON OF LATE NANAG RAM JAT Vs. STATE OF RAJASTHAN
|
January 24, 2018 |
|
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
May 16, 2018 |
|
JAGDISH SON OF DHARAMPAL Vs. STATE OF RAJASTHAN, THROUGH P P
|
July 10, 2018 |
|
JAGJEET SINGH S/O SHRI BUTA SINGH Vs. THE STATE OF RAJASTHAN.
|
January 19, 2018 |
|
JAGMAL SINGH CHOUDHARY S/O LICHHMAN RAM CHOUDHARY Vs. BAR COUNCIL OF INDIA THROUGH ITS SECRETARY
|
August 2, 2018 |
|
JAGMOHAN Vs. STATE OF RAJASTHAN
|
August 8, 2018 |
|
JAGNNATH PURBIA S/O SHRI HARLAL JI Vs. STATE OF RAJASTHAN THROUGH THE JOINT GOVERNMENT SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ. DEPARTMENT
|
February 5, 2018 |
|
JAI KISHAN S/O SHRI BHARTA RAM Vs. DIRECTOR
|
August 2, 2018 |
|
JAI NARAYAN Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
|
January 10, 2018 |
|
JAI NARAYAN VYAS UNIVERSITY, JODHPUR, THROUGH ITS REGISTRAR Vs. M K VYAS S/O KRAPA RAM VYAS
|
September 4, 2018 |
|
JAI RAM S/O KHINYA RAM Vs. THE STATE OF RAJASTHAN
|
January 16, 2018 |
|
JAIDEEP S/O SHRI KISHORE DAS, BY CASTE VAISHNAV Vs. SMT. JAISHREE W/O SHRI JAIDEEP
|
January 8, 2018 |
|
JAIN BULK MOVERS Vs. STATE OF RAJASTHAN
|
July 2, 2018 |
|
JAIN GRANI MARMO PVT. LTD. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI) AND ANR.
|
August 21, 2018 |
|
JAINARAYAN SANGWA Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
JAIPRAKASH Vs. STATE OF RAJ
|
March 16, 2018 |
|
JAIPUR DISTRICT CRICKET ASSOCIATION Vs. REGISTRAR, COOPERATIVE SOCIETIES
|
March 14, 2018 |
|
JAIPUR ENGINEERING COLLEGE AND RESEARCH CENTER Vs. THE STATE OF RAJASTHAN & ORS.
|
March 14, 2018 |
|
JAIPUR MUNICIPAL CORPORATION Vs. M/S SHILPA CONSTRUCTION
|
September 14, 2018 |
|
JAIPUR NATIONAL UNIVERSITY Vs. UNION OF INDIA AND ANR
|
May 29, 2018 |
|
JAIPUR NATIONAL UNIVERSITY INSTITUTE FOR MEDICAL SCIENCES AND RESEARCH CENTRE Vs. UNION OF INDIA
|
July 17, 2018 |
|
JAIPUR VIDYUT VITRAN NIGAM LTD Vs. SHRI NATHU SINGH
|
February 14, 2018 |
|
JAIRAM MEENA SON OF SHRI MANYA RAM Vs. STATE OF RAJASTHAN
|
April 19, 2018 |
|
JAIVEER SHARMA AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 27, 2018 |
|
JAKIR HUSSAIN @ CHAND MOHAMMED S/O LATE UMRAO NILGAR Vs. STATE OF RAJASTHAN
|
January 30, 2018 |
|
JALANDHAR SINGH Vs. STATE OF RAJASTHAN
|
October 5, 2018 |
|
JAMANALAL Vs. STATE,
|
August 20, 2018 |
|
JAMMALUDIN Vs. FAZLU REHMAN AND ANOTHER
|
March 13, 2018 |
|
JANAK SINGH S/O DHARAM SINGH Vs. STATE OF RAJASTHAN
|
December 4, 2018 |
|
JASPREET SINGH GAMBIR Vs. DAYAGOLD CREATION
|
January 16, 2018 |
|
JASVEER SINGH Vs. STATE OF RAJASTHAN
|
September 27, 2018 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
August 8, 2018 |
|
JASWANT SINGH MEENA Vs. U O I
|
March 21, 2018 |
|
JATA SHANKAR BANSAL AND OTHERS Vs. HALIMA
|
October 23, 2018 |
|
JAVED @ JABID @ PANKAJ S/O JAMALU Vs. STATE OF RAJASTHAN, THROUGH PP
|
October 23, 2018 |
|
JAVED BHATI S/O SHRI KUDRAT ALI BHATI Vs. SMT. ASMA PARVEEN
|
March 14, 2018 |
|
JAWAHARLAL GURJAR Vs. SMT. GHISHI GURJAR AND OTHERS
|
April 24, 2018 |
|
JAWANRI LAL Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
JAY KISHAN SON OF THAKURDAS RAM LALANI Vs. POONAM WIFE OF JAY KISHAN, DAUGHTER OF GYAN CHAND
|
January 23, 2018 |
|
JAYA BHARDWAJ Vs. STATE OF RAJASTHAN AND OTHERS
|
August 20, 2018 |
|
JAYDEEP RAVINDRA PATIL Vs. UNION OF INDIA
|
October 4, 2018 |
|
JAYESH KUMBHAT S/O SHRI SHEKHAR KUMBHAT Vs. STATE OF RAJASTHAN AND OTHER
|
July 17, 2018 |
|
JAYESH PRABHUDAYAL DHAKADA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 23, 2018 |
|
JEAN LAVABRE DOMINIQUE Vs. VOYAGER HOTELS & MOTELS PRIVATE LIMITED
|
April 4, 2018 |
|
JEETMAL Vs. STATE OF RAJASTHAN
|
March 22, 2018 |
|
JEEVAN MAL Vs. KAILASH CHANDRA
|
April 4, 2018 |
|
JEEVAN RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
September 12, 2018 |
|
JEEVAN RAM Vs. STATE OF RAJASTHAN
|
September 7, 2018 |
|
JEEVRAJ Vs. STATE,
|
August 20, 2018 |
|
JEEVRAJ SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
February 23, 2018 |
|
JEEWA Vs. STATE
|
March 8, 2018 |
|
JHANDU RAM @ MOOL CHAND S/O GYAN CHAND @ GYANA RAM @ GYANA Vs. STATE OF RAJASTHAN
|
April 2, 2018 |
|
JHANJAN Vs. SMT. DROPATI
|
July 19, 2018 |
|
JHUMAR RAM S/O MAGA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2018 |
|
JILSAD ALIAS DILSAD Vs. SHAUKAT AND OTHER
|
September 4, 2018 |
|
JINENDRA VAYA @ VISHAL VAYA Vs. STATE OF RAJASTHAN
|
August 8, 2018 |
|
JITENDRA Vs. STATE
|
March 15, 2018 |
|
JITENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
JITENDRA KUMAR BAGARIA Vs. STATE OF RAJASTHAN
|
December 10, 2018 |
|
JITENDRA KUMAR MEENA S/O SHRI BHAGWAN LAL MEENA Vs. STATE OF RAJASTHAN,
|
February 1, 2018 |
|
JITENDRA KUMAR S/O SHRI RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
JITENDRA PARIHAR Vs. STATE OF RAJASTHAN AND OTHER
|
August 23, 2018 |
|
JITENDRA SAINI Vs. STATE OF RAJASTHAN
|
July 25, 2018 |
|
JITENDRA SINGH RATHOR AND OTHERS Vs. STATE OF RAJASTHAN
|
October 1, 2018 |
|
JITENDRA TANWAR @ ASHOK Vs. STATE OF RAJASTHAN
|
March 21, 2018 |
|
JITESH PATEL S/O SHRI SHANTILAL PATEL Vs. STATE OF RAJASTHAN THROUGH: THE PRINCIPAL SECRETARY, RURAL DEVELOPMENT & PANCHAYATI RAJ DEPARTMENT
|
February 17, 2018 |
|
JODHPUR VIDHYUT VITRAN NIGAM LIMITED Vs. STATE OF RAJASTHAN AND OTHER
|
September 6, 2018 |
|
JOHARI LAL MEENA S/O SHRI RAMNIWAS MEENA Vs. STATE OF RAJASTHAN
|
July 13, 2018 |
|
JOHNSON & JOHNSON PRIVATE LIMITED AND OTHERS Vs. STATE OF RAJASTHAN SECRETARIAT
|
July 6, 2018 |
|
JOHNSON JOHNSON PRIVATE LIMITED Vs. STATE OF RAJASTHAN, MEDICAL
|
May 17, 2018 |
|
JORA RAM AND OTHERS Vs. UNION OF INDIA
|
October 4, 2018 |
|
JSW CEMENT LIMITED Vs. STATE OF RAJASTHAN
|
May 29, 2018 |
|
JVS FOOD PVT. LTD. Vs. UNION OF INDIA
|
January 4, 2018 |
|
JYOTI BAI AND ORS. Vs. AMARJEET SINGH AND ORS.
|
April 9, 2018 |
|
JYOTI BALA Vs. STATE OF RAJASTHAN AND OTHERS
|
January 10, 2018 |
|
JYOTI BHATI Vs. STATE OF RAJASTHAN AND OTHERS
|
August 9, 2018 |
|
JYOTSANA D/O LATE MANSA RAM BHATT Vs. STATE OF RAJASTHAN
|
February 9, 2018 |
|
JYOTSANA RANKAWAT Vs. RAHUL SWAMI
|
February 2, 2018 |
|
JYOTSANA W/O RAVI KHATWAL (SALVI) Vs. RAVI KHATWAL S/O LATE BHERU LAL KHATWAL
|
March 12, 2018 |
|
KAILASH AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
|
October 24, 2018 |
|
KAILASH BANJARA S/O SHRI BANSI LAL Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
KAILASH CHAND AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 16, 2018 |
|
KAILASH CHAND JAT Vs. STATE OF RAJASTHAN
|
December 3, 2018 |
|
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
January 22, 2018 |
|
KAILASH CHANDRA Vs. SMT. LAXMI
|
May 4, 2018 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
October 4, 2018 |
|
KAILASH CHANDRA BANJARA Vs. NAND KISHORE BANJARA
|
April 6, 2018 |
|
KAILASH CHANDRA GOPAL KRISHNA Vs. PRAHALAD RAI
|
August 14, 2018 |
|
KAILASH S/O BHANWAR LAL Vs. STATE OF RAJASTHAN
|
January 8, 2018 |
|
KAILASH SWAMI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 8, 2018 |
|
KAILASHNATH AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
June 5, 2018 |
|
KALA AND OTHERS Vs. ALLARAKHA BHAI SANGAR AND OTHERS
|
August 30, 2018 |
|
KALAWATI AND ORS. Vs. BALAK RAM AND ORS.
|
May 3, 2018 |
|
KALI CHARAN ALIAS BHAGWAN Vs. STATE OF RAJASTHAN
|
November 3, 2018 |
|
KALI DEVI GURJAR (SMT.) AND OTHERS Vs. DHOLA RAM @ DHOLURAM YADAV AND OTHERS
|
April 24, 2018 |
|
KALPANA GOSWAMI Vs. VIPIN SHARMA
|
December 11, 2018 |
|
KALU LAL SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
April 13, 2018 |
|
KALU RAM Vs. THE STATE OF RAJASTHAN
|
August 3, 2018 |
|
KALU RAM MEENA AND OTHERS Vs. STATE OF RAJASTHAN
|
May 31, 2018 |
|
KALU RAM S/O SOMA RAM Vs. THE STATE OF RAJASTHAN
|
January 30, 2018 |
|
KALYAN S/O SH. MULYA MALI Vs. DINESH CHAND JAIN
|
December 10, 2018 |
|
KALYAN SAHAI AND OTHERS Vs. STATE OF RAJASTHAN
|
September 6, 2018 |
|
KAMAAL KHAN Vs. STATE OF RAJASTHAN
|
February 9, 2018 |
|
KAMAL GATTANI AND OTHER Vs. STATE OF RAJASTHAN
|
August 29, 2018 |
|
KAMAL KANT MISHRA Vs. SHRI RAJESH YADAV, THE RAJASTHAN STATE ROAD TRANSPORT, CORPORATION
|
March 23, 2018 |
|
KAMAL KISHORE AGARWAL Vs. THE STATE OF RAJASTHAN
|
October 23, 2018 |
|
KAMAL KUMAR Vs. ANKIT KUMAR AND OTHERS
|
October 6, 2018 |
|
KAMAL KUMAR SHARMA Vs. KISTOOR CHAND AND ORS.
|
April 12, 2018 |
|
KAMAL NAYAN SANADHYA SON OF SHRI MOHAN LAL JI SANADHYA Vs. STATE OF RAJASTHAN THROUGH PP & ANR.
|
January 11, 2018 |
|
KAMLA Vs. BHAWANI SHANKAR
|
March 5, 2018 |
|
KAMLA DEVI Vs. STATE OF RAJASTHAN
|
February 8, 2018 |
|
KAMLA MOTDA W/O SHRI SOHAM MOTDA Vs. RAJESHWARI W/O DEEPARAM
|
September 7, 2018 |
|
KAMLESH Vs. STATE OF RAJASTHAN
|
August 14, 2018 |
|
KAMLESH CHARPOTA S/O JEEVAJI Vs. STATE OF RAJASTHAN
|
February 28, 2018 |
|
KAMLESH KUMAR MATHUR Vs. STATE OF RAJASTHAN
|
August 9, 2018 |
|
KAMLESH KUMAR MEENA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 19, 2018 |
|
KAMLESH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
July 31, 2018 |
|
KAMLESH KUMAR PANCHAL Vs. STATE OF RAJASTHAN
|
June 4, 2018 |
|
KAMLESH PARGI Vs. STATE OF RAJASTHAN
|
October 29, 2018 |
|
KAMLESH SIHAG Vs. DR. SARVEPALLI RADHAKRISHNAN RAJASTHAN AYURVED UNIVERSITY
|
October 25, 2018 |
|
KANA RAM Vs. STATE OF RAJASTHAN
|
May 10, 2018 |
|
KANAHIYA LAL DAHIYA Vs. STATE OF RAJASTHAN
|
May 11, 2018 |
|
KANARAM SAINI S/O SHRI PRAHLAD SAINI Vs. STATE OF RAJASTHAN THROUGH
|
May 18, 2018 |
|
KANCHAN KUMARI AND ORS. Vs. STATE OF RAJASTHAN
|
July 24, 2018 |
|
KANDAN Vs. STATE OF RAJASTHAN
|
October 25, 2018 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
May 10, 2018 |
|
KANHAIYA LAL Vs. PHOOL CHAND AND ORS.
|
April 27, 2018 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
March 5, 2018 |
|
KANHAIYA LAL AND OTHERS Vs. CIVIL JUDGE, SURATGARH AND OTHERS
|
March 7, 2018 |
|
KANHAIYA LAL JOGI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 26, 2018 |
|
KANHIYALAL AND OTHERS Vs. STATE OF RAJASTHAN
|
August 18, 2018 |
|
KANODIA TECHNOPLAST (P) LIMITED Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION
|
February 5, 2018 |
|
KANTA CHOUHAN W/O MANOHAR SINGH Vs. INDIAN OIL CORPORATION LTD THROUGH ITS CHIEF AREA MANAGER
|
August 14, 2018 |
|
KANTA DEVI Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
KANTI LAL Vs. STATE OF RAJASTHAN
|
November 13, 2018 |
|
KANTI LAL S/O KHETA RAM Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
KANTI PRASAD ALIAS SONU SON OF KEDAR PRASAD GAUTAM Vs. STATE OF RAJASTHAN THROUGH P P
|
August 9, 2018 |
|
KANWAR PAL SINGH Vs. THE STATE OF RAJASTHAN
|
February 8, 2018 |
|
KAPIL BHARGAVA Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
KAPIL DEV Vs. STATE OF RAJASTHAN AND OTHERS
|
January 30, 2018 |
|
KAPIL PATIDAR Vs. THE STATE OF RAJASTHAN, MINISTRY OF HOME AFFAIRS,
|
May 14, 2018 |
|
KAPIL THANVI AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHER
|
August 20, 2018 |
|
KAPTAN Vs. STATE OF RAJASTHAN AND OTHERS
|
January 3, 2018 |
|
KARAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
July 12, 2018 |
|
KARAN SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 8, 2018 |
|
KARAN SINGH CHOUHAN AND OTHERS Vs. MANU BAL SIKSHAN SANSTHAN, SOORSAGAR JODHPUR AND OTHERS
|
May 9, 2018 |
|
KARANCHAND JAIN Vs. USHA UTTAMCHANDANI AND OTHER
|
September 27, 2018 |
|
KARANPAL SINGH Vs. STATE OF RAJASTHAN
|
March 22, 2018 |
|
KARISHMA MEENA Vs. STATE OF RAJATHAN AND OTHERS
|
April 12, 2018 |
|
KARMABAI MAHILA SHIKSHA AVAM GRAMIN VIKAS MANAV SEVA SANSTHAN Vs. STATE REVENUE & ORS.
|
September 26, 2018 |
|
KARU LAL PATIDAR S/O MANGI LAL PATIDAR Vs. STATE OF RAJASTHAN
|
April 10, 2018 |
|
KASHI RAM RATHORE Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
KASTURI DEVI W/O LATE BABULAL SAINI Vs. JAMBU KUMAR PATNI
|
February 1, 2018 |
|
KAUSHAL KISHOR SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 3, 2018 |
|
KAUSHAL TRIPATHI Vs. STATE OF RAJASTHAN, THROUGH CHIEF SECRETARY
|
September 14, 2018 |
|
KAUSHALIYA DEVI AND OTHERS Vs. JABBAR KHAN AND OTHERS
|
May 16, 2018 |
|
KAVITA VYAS Vs. DEEPAK DAVE
|
January 10, 2018 |
|
KESA RAM Vs. STATE
|
January 5, 2018 |
|
KESAR SINGH S/O HIRA SINGH RAWAT Vs. UNION OF INDIA
|
February 28, 2018 |
|
KESHA RAM Vs. STATE OF RAJASTHAN
|
May 9, 2018 |
|
KESHA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
May 4, 2018 |
|
KESHAR SINGH BHATI S/O NARAIN SINGH BHATI Vs. AJIT KUMAR S/O BHANWAR LAL GANGAWAT
|
April 5, 2018 |
|
KESHAR SINGH S/O LAL SINGH CHUNDAWAT Vs. STATE OF RAJASTHAN
|
February 27, 2018 |
|
KESHU RAM Vs. STATE OF RAJASTHAN
|
February 14, 2018 |
|
KESHULAL AND ANOTHER Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER (RAJ.) AND ORS.
|
January 3, 2018 |
|
KHADI GRAM UDYOG BHAWAN Vs. KHUSHBU MEHTA
|
April 2, 2018 |
|
KHAMA RAM VISHNOI S/O SHRI JHETA RAM Vs. JAI NARAYAN VYAS UNIVERSITY
|
October 8, 2018 |
|
KHAMISHA RAM Vs. THE STATE BANK OF INDIA AND OTHERS
|
May 31, 2018 |
|
KHARKA Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
KHEEMA RAM Vs. STATE OF RAJASTHAN
|
March 22, 2018 |
|
KHEM CHAND MEENA Vs. BALU RAM MEENA
|
February 27, 2018 |
|
KHETA RAM Vs. STATE OF RAJASTHAN
|
April 4, 2018 |
|
KHETARAM Vs. RAMLAL
|
March 15, 2018 |
|
KHETPAL Vs. THE STATE OF RAJASTHAN
|
March 20, 2018 |
|
KHUBIRAM ADOPTED SON OF LATE SHRI GAMANDI Vs. GULANDI AND OTHERS
|
January 31, 2018 |
|
KHUDA BUX Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
KHUMAN SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2018 |
|
KHUSHI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2018 |
|
KIRAN Vs. UNION OF INDIA
|
July 20, 2018 |
|
KIRAN KANWAR WIDOW OF LATE PRITHVI SINGH AND OTHERS Vs. DURGA DEVI W/O LATE SHRI PADAM SINGH AND OTHERS
|
March 21, 2018 |
|
KIRTIKA JAIN AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 30, 2018 |
|
KISHAN KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 23, 2018 |
|
KISHAN LAL S/O AMRAT LAL RANGA Vs. SIRE KANWAR
|
April 5, 2018 |
|
KISHAN S/O SHRI DEETA JI Vs. STATE OF RAJASTHAN
|
February 27, 2018 |
|
KISHAN SINGH Vs. GAJANAD BARODIYA
|
March 8, 2018 |
|
KISHAN SINGH PANWAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 11, 2018 |
|
KISHAN SINGH S/O SHRI RAM KARAN Vs. SITA RAM S/O SHRI SRIKISHANJI
|
March 13, 2018 |
|
KISHNA RAM, SON OF SHRI BHIKHA RAM Vs. LAXMAN SINGH, SON OF SHRI PRABHU RAM
|
January 29, 2018 |
|
KISHORE Vs. STATE OF RAJASTHAN AND OTHER
|
February 17, 2018 |
|
KISHORE RAM JAT Vs. DISTRICT ELECTION OFFICER PANCHAYAT
|
July 23, 2018 |
|
KISNA RAM Vs. STATE OF RAJASTHAN
|
April 3, 2018 |
|
KISNDAS RANGASWAMI Vs. STATE OF RAJASTHAN
|
May 7, 2018 |
|
KOMAL PUROHIT Vs. STATE OF RAJASTHAN
|
July 25, 2018 |
|
KOMAL PUROHIT AND OTHERS Vs. STATE OF RAJASTHAN
|
October 12, 2018 |
|
KOSHALYA KUMARI GEHLOT Vs. STATE OF RAJASTHAN AND OTHERS
|
January 24, 2018 |
|
KOUSHLYA SONI D/O SHRI BACHH RAJ SONI AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
May 11, 2018 |
|
KRISHAN KUMAR AGARWAL Vs. MOHAN LAL AGARWAL AND OTHERS
|
July 2, 2018 |
|
KRISHAN KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
|
August 10, 2018 |
|
KRISHAN KUMAR MEHRA Vs. UNION OF INDIA AND ORS.
|
January 18, 2018 |
|
KRISHAN KUMAR S/O SHRI JEETARAM Vs. STATE OF RAJASTHAN
|
September 19, 2018 |
|
KRISHAN LAL AND ORS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 11, 2018 |
|
KRISHNA JAKHAR D/O SHANKAR LAL JAKHAR Vs. STATE OF RAJASTHAN
|
January 23, 2018 |
|
KRISHNA KUMAR GUPTA Vs. THE STATE OF RAJASTHAN AND ANR.
|
January 30, 2018 |
|
KRISHNA KUMAR MENARIA S/O LATE PANNA LAL MENARIYA Vs. KUSUM MENARIA W/O KRISHNA KUMAR MENARIA, D/O LATE SHRI CHHABBILALJI MEHTA
|
January 22, 2018 |
|
KRISHNA WIFE OF LATE JAGANNATH (DECEASED) Vs. LIYAKAT ALI SON OF ALI KHAN
|
January 23, 2018 |
|
KULDEEP Vs. STATE OF RAJASTHAN
|
February 5, 2018 |
|
KULDEEP Vs. VINOD KUMAR AND OTHERS
|
July 11, 2018 |
|
KULDEEP GARGI Vs. BHAGWAN DAS AND OTHERS
|
January 10, 2018 |
|
KULDEEP SINGH Vs. RAJA HAMMIR EDUCATION MEDICAL AND HEALTH WELFARE SOCIETY
|
March 13, 2018 |
|
KULDEEP SINGH S/O LATE BALWANT SINGH Vs. STATE OF RAJASTHAN, THROUGH SECRETARY IRRIGATION DEPARTMENT
|
October 5, 2018 |
|
KULDEEPAK AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
July 2, 2018 |
|
KULVINDRA SINGH @ KALA SINGH S/O MEJAR SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2018 |
|
KUM DIVYA GAHLOT Vs. MANAVENDRA SINGH GAHLOT
|
October 8, 2018 |
|
KUMAR PRINCE S/O SUKHRAM B/C NAYAK Vs. PUSHPA W/O KUMAR PRINCE
|
January 22, 2018 |
|
KUMARI CHANDRA @ SATI LAJNANI Vs. STATE OF RAJASTHAN
|
August 1, 2018 |
|
KUMARI KIRAN CHOUDHARY Vs. UNION OF INDIA & ANR
|
February 1, 2018 |
|
KUMARI SUMITRA KUNWAR & ANR Vs. YUSUF KHAN & ORS
|
January 10, 2018 |
|
KUMKUM SHARMA Vs. PRASHANT SHARMA
|
April 27, 2018 |
|
KUSHAL Vs. THE STATE OF RAJASTHAN
|
January 11, 2018 |
|
KUSUM MEENA Vs. STATE OF RAJASTHAN
|
May 1, 2018 |
|
LADDA DEVI Vs. LAXMINARAYAN
|
June 1, 2018 |
|
LADDU BANO Vs. MUKHTIYAR ALI
|
February 1, 2018 |
|
LADU LAL Vs. THE STATE OF RAJASTHAN
|
March 16, 2018 |
|
LAKHA RAM Vs. STATE OF RAJASTHAN
|
February 20, 2018 |
|
LAKHAN SINGH @ LAKHAN Vs. BADAN SINGH AND ANR.
|
April 3, 2018 |
|
LAL BAHADUR SHASTRI COLLEGE OF PHARMACY AND OTHERS Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
August 10, 2018 |
|
LAL BHADUR RAI Vs. STATE OF RAJASTHAN
|
February 21, 2018 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
August 3, 2018 |
|
LAL CHAND (SINCE DECEASED) Vs. BHAGYAWATI (SINCE DECEASED)
|
April 3, 2018 |
|
LAL CHAND BRAHMIN Vs. STATE OF RAJASTHAN
|
January 22, 2018 |
|
LAL MOHAMMED S/O LATE SH. AHMED Vs. JAIPAL S/O LATE SH. GANESHMALJI AND OTHERS
|
September 10, 2018 |
|
LAL SINGH MEENA Vs. STATE OF RAJASTHAN
|
April 24, 2018 |
|
LALIT KUMAR Vs. STATE OF RAJASTHAN
|
July 3, 2018 |
|
LALIT KUMAR MALI Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
LALIT KUMAR MEHTA Vs. SMT. SANJEETA
|
July 12, 2018 |
|
LALIT KUMAR NAHATA (HATHI) Vs. MST. KRISHNA DEVI
|
October 11, 2018 |
|
LALIT KUMAR SHARMA Vs. UNION OF INDIA
|
February 19, 2018 |
|
LALIT SUWALKA Vs. STATE OF RAJASTHAN
|
January 31, 2018 |
|
LALITA DEVI HARIZAN (SMT.) Vs. STATE OF RAJASTHAN AND OTHERS
|
July 20, 2018 |
|
LALITA GURJAR D/O CHAGGAN LAL Vs. STATE OF RAJASTHAN THROUGH ADDITIONAL COMMISSIONER AND JOINT SECRETARY
|
February 17, 2018 |
|
LALITA W/O LATE SHRI CHHOTU RAM SENWAR Vs. THE JODHPUR VIDHYUT VITARAN NIGAM LIMITED, JODHPUR (RAJ.),
|
January 17, 2018 |
|
LATURI @ RAMKISHAN Vs. STATE OF RAJASTHAN
|
August 10, 2018 |
|
LAXMAN MEHRAT Vs. STATE OF RAJASTHAN
|
April 6, 2018 |
|
LAXMAN RAM Vs. BHOOR SINGH AND OTHERS
|
May 24, 2018 |
|
LAXMAN RAM AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
|
June 1, 2018 |
|
LAXMAN S/O GIRRAJ PRASAD Vs. PARUSRAM SON OF GIRRAJ PRASAD
|
February 9, 2018 |
|
LAXMAN S/O SAMDA Vs. STATE OF RAJASTHAN
|
April 6, 2018 |
|
LAXMAN SHARMA Vs. STATE OF RAJASTHAN
|
March 14, 2018 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
August 28, 2018 |
|
LAXMAN SINGH S/O SHRI SHRAWAN SINGH Vs. STATE OF RAJASTHAN
|
April 24, 2018 |
|
LAXMI BAI AND OTHERS Vs. BHOJRAJ SINGH AND OTHERS
|
July 17, 2018 |
|
LAXMI CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 11, 2018 |
|
LAXMI NARAYAN MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND ORS.
|
August 1, 2018 |
|
LAXMI NARAYAN S/O SHRI RAM LAL BY CASTE JAT Vs. ADDL. DISTRICT COLLECTOR HANUMANGARH.
|
January 11, 2018 |
|
LAXMI NARAYAN SHARMA & ORS. Vs. STATE OF RAJASTHAN
|
July 11, 2018 |
|
LAXMILAL S/O SHRI RAM LAL Vs. STATE OF RAJASTHAN
|
January 8, 2018 |
|
LAXMINARAYAN DODIYAR Vs. STATE OF RAJASTHAN AND ORS.
|
May 18, 2018 |
|
LEENA Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
February 26, 2018 |
|
LEGAL HEIRS OF LATE SHRI JABBAR SINGH Vs. APPELLATE RENT TRIBUNAL
|
July 20, 2018 |
|
LEGAL REPRESENTATIVE OF MANGI LAL Vs. THE STATE OF RAJASTHAN
|
March 21, 2018 |
|
LEGAL REPRESENTATIVE OF MOTI LAL Vs. SMT. SHANTI DEVI BORANA
|
July 26, 2018 |
|
LEGAL REPRESENTATIVES OF LATE BHANWAR LAL SUTHAR S/O SHRI POONA RAM JI AND OTHERS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, THE SUB
|
January 5, 2018 |
|
LEGAL REPRESENTATIVES OF LATE SHRI NARENDRA SINGH BHATI AND OTHERS Vs. LEGAL REPRESENTATIVES OF LATE SHRI FATEH SINGH RATHORE AND OTHERS
|
October 22, 2018 |
|
LEHRI LAL AND OTHERS Vs. FOREST DEPARTMENT AND OTHERS
|
May 5, 2018 |
|
LEKHANI SHARMA Vs. STATE OF RAJASTHAN
|
February 6, 2018 |
|
LIBRA INDIA Vs. UNION OF INDIA AND OTHERS
|
October 26, 2018 |
|
LICCHMA DEVI Vs. STATE OF RAJASTHAN
|
January 11, 2018 |
|
LICHHMA DEVI W/O JAGDISH PRASAD Vs. PARASA RAM S/O RUDA RAM
|
September 5, 2018 |
|
LIYAKAT ALI Vs. STATE OF RAJASTHAN
|
September 24, 2018 |
|
LOCHANDAS SON OF DHOBADAS Vs. STATE OF RAJASTHAN
|
August 10, 2018 |
|
LOKENDRA SINGH NATHAWAT Vs. UNION OF INDIA AND OTHERS
|
September 29, 2018 |
|
LOKESH CHANDRA SHARMA Vs. RAJU LAL MEENA AND ORS.
|
December 4, 2018 |
|
LOKESH KUMAR SEN ANS ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 10, 2018 |
|
LOON SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 10, 2018 |
|
LOVDEEP SINGH AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
|
August 14, 2018 |
|
LRS OF CHATTAR SINGH AND ORS. Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ANOTHER
|
April 9, 2018 |
|
LRS OF DASRATHRAJ Vs. STATE OF RAJASTHAN
|
May 18, 2018 |
|
LRS OF DEVRAJ Vs. LOKNATH
|
July 24, 2018 |
|
LRS OF JAIGOPALCHARYA Vs. SHYAM PRAKASH
|
September 24, 2018 |
|
LRS OF JAIGOPALCHARYA Vs. SHYAM PRAKASH
|
August 13, 2018 |
|
LRS OF LATE KHETA LAL AND ORS. Vs. LRS OF LATE BHIKHA LAL
|
March 6, 2018 |
|
LRS OF MAGANLAL NAGDA AND OTHERS Vs. SHOORVEER SINGH CHOUDHARY AND OTHERS
|
September 25, 2018 |
|
LRS OF VEER BHAN SINGH AND OTHERS Vs. OSWAL SINGH SABHA
|
October 25, 2018 |
|
LUNE KHAN Vs. STATE OF RAJASTHAN
|
September 6, 2018 |
|
M.S. PANWAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 4, 2018 |
|
M/S AAKAR-PRAKAR LAXMAN PATH Vs. M/S MADHUBAN DAIRIES PARTNERSHIP FIRM
|
October 23, 2018 |
|
M/S BOMBAY PLASTER INDUSTRIES AND OTHERS Vs. M/S JAGDAMBA PLASTER AND OTHERS
|
January 3, 2018 |
|
M/S CHANDRA SHUBH YATRA CO. PVT. LTD. Vs. STATE OF RAJASTHAN
|
April 4, 2018 |
|
M/S CHARBHUJA CONSTUCTION COMPANY Vs. NAGAR PALKA MERTA CITY
|
January 22, 2018 |
|
M/S DEO KARAN SHRI CHAND, MERTA Vs. THE COMMERCIAL TAXES OFFICER, SPECIAL CIRCLE I, JODHPUR
|
January 11, 2018 |
|
M/S DHANLAXMI MILLS Vs. THE JUDGE, INDUSTRIAL DISPUTE TRIBUNAL AND LABOUR COURT, JODHPUR (RAJASTHAN) AND ANR
|
January 23, 2018 |
|
M/S HAR HAR COMPANY, DOSHI CHAMBERS Vs. UNION OF INDIA
|
January 19, 2018 |
|
M/S J.V. ENTERPRISES Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
February 5, 2018 |
|
M/S JAIN BANDHU SNEH RESORTS PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
|
January 19, 2018 |
|
M/S KANHAIYA LAL GIRRAJ PRASAD Vs. SMT. GOMTI DEVI GHODAWAT
|
August 14, 2018 |
|
M/S MAGMA FINCROP LTD. Vs. SMT. KAMAL KUMARI AND OTHERS
|
August 20, 2018 |
|
M/S RIKHABCHAND JAI KUMAR Vs. THE UNITED WESTERN BANK LTD
|
January 11, 2018 |
|
M/S SANKHLA MINES AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
|
February 15, 2018 |
|
M/S SHRI AHIMSA MINES Vs. THE ADDI DISTRICT
|
March 14, 2018 |
|
M/S SHRI DEVNARAYAN ELECTRICALSCOMPANY Vs. AJMER VIDHYUT VITRAN NIGAM LTD.
|
May 3, 2018 |
|
M/S VENUS ENTERPRISES, OFFICES AT AN Vs. THE EMPLOYEE PROVIDENT FUND, APPELLATE, TRIBUNAL, NEW DELHI
|
January 17, 2018 |
|
M/S. AMAN GRANITES PVT. LTD. AND ORS. Vs. UNION OF INDIA
|
April 11, 2018 |
|
M/S. BHANSALI IMPLEX LIMITED Vs. SHRI HARI PRASAD
|
April 6, 2018 |
|
M/S. BHARTI RETAIL LIMITED Vs. MR. VIJAY AJMERA
|
November 20, 2018 |
|
M/S. CHETANDAS RAJKUMAR BATRA Vs. M/S. GULSHAN ENTERPRISES
|
August 16, 2018 |
|
M/S. DULHANOMAL GANGARAM Vs. RAJASTHAN BOARD OF MUSLIM WAQF, JALEBI CHOWK, JAIPUR
|
May 7, 2018 |
|
M/S. G.N. ENTERPRISES Vs. STATE BANK OF BIKANER AND JAIPUR & ORS.
|
August 20, 2018 |
|
M/S. GAUTAM ELECTRONICS Vs. LADU LAL
|
July 26, 2018 |
|
M/S. HINDUSTAN COPPER LIMITED Vs. M/S. PARAMOUNT LIMITED AND OTHERS
|
May 10, 2018 |
|
M/S. JAIN BANDHU SNEH RESORTS PVT. LTD. Vs. RAJASTHAN FINANCIAL CORPORATION
|
March 8, 2018 |
|
M/S. KAILASH CHANDRA GOPAL KRISHNA Vs. PRAHALAD RAI
|
August 14, 2018 |
|
M/S. KANHAIYALAL TILLUMAL Vs. DARGAH COMMITEE, AJMER THOUGH ITS PRESIDENT ABDUL MABUDKHAN
|
March 12, 2018 |
|
M/S. LOTUS ORGANIC CARE Vs. AADHAR PRODUCTS PVT. LTD.
|
July 18, 2018 |
|
M/S. MANDA DEVELOPERS AND BUILDERS P. LTD. AND OTHERS Vs. STATE AND OTHERS
|
September 14, 2018 |
|
M/S. MANIBHADRA PLASTIC INDUSTRIES Vs. M/S. PEARL THRMOPLAST PVT. LTD.
|
March 5, 2018 |
|
M/S. P.G. STONE CRUSHING INDUSTRIES, RANDHISAR HILL, DISTRICT CHURU AND ORS. Vs. UNION OF INDIA, TO BE SERVED THROUGH THE INSPECTOR GENERAL OF FORESTS
|
January 31, 2018 |
|
M/S. PARADISE MEHAK PROPERTIES PVT. LTD. Vs. STATE OF RAJASTHAN
|
April 11, 2018 |
|
M/S. PIYA PHARMACEUTICALS PVT. LTD. Vs. STATE OF RAJASTHAN, DRUGS CONTROL ORGANISATION, SWASTHYA BHAWAN
|
January 3, 2018 |
|
M/S. R.K. POLYTEX PVT. LTD. Vs. RIDHAKARAN PARASRAMPURIA
|
February 2, 2018 |
|
M/S. RAJASTHAN DEVELOPMENT TRUST PVT. LTD. AND OTHERS Vs. SMT. RANI SUROLIA AND OTHERS
|
April 10, 2018 |
|
M/S. SANWARIA CONSTRUCTION, GOVERNMENT BUILDING CONTRACTOR Vs. UNION OF INDIA
|
March 16, 2018 |
|
M/S. SHRI UTTAM SOLVENT EXTRACTION P LTD. AND OTHERS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. (RIICO), JAIPUR
|
April 11, 2018 |
|
M/S. VARKA LUCKY SAVINGS SCHEME COMPANY Vs. STATE OF RAJASTHAN AND OTHERS
|
May 9, 2018 |
|
M/S. SANTOKBA Vs. LICENSE AUTHORITY & ASST. DRUG CONTROLLER, JAIPUR
|
November 27, 2018 |
|
MADAN @ MADNIYA @ SHEOPAL BAWARIYA Vs. STATE OF RAJASTHAN,
|
May 16, 2018 |
|
MADAN LAL Vs. SMT. PUSHPA DEVI
|
April 11, 2018 |
|
MADAN LAL Vs. GHISI BAI WIDOW
|
April 4, 2018 |
|
MADAN LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
MADAN LAL KHATIK Vs. SMT. GHISI BAI AND ANOTHER
|
April 4, 2018 |
|
MADAN LAL SON OF SHRI RATAN LAL MALI Vs. THE STATE OF RAJASTHAN
|
May 11, 2018 |
|
MADAN MOHAN SHARMA SON OF LATE DWARKA PRASAD SHARMA Vs. MANJU WIFE OF MADAN MOHAN SHARMA
|
January 15, 2018 |
|
MADAN SINGH NATHAWAT Vs. RAJESH YADAV
|
September 10, 2018 |
|
MADANLAL GURJAR S/O SHRI MEWA RAM GURJAR Vs. THE EXECUTIVE ENGINEER, NATIONAL HIGHWAY PUBLIC WORKS DEPARTMENT, TONK AND ANOTHER
|
January 11, 2018 |
|
MADHAV GIRI Vs. ANANDI DEVI
|
April 12, 2018 |
|
MADHO Vs. STATE OF RAJASTHAN
|
April 16, 2018 |
|
MADHO GURJAR & ORS. Vs. STATE OF RAJASTHAN
|
April 16, 2018 |
|
MADHU AND OTHERS Vs. PARAMJEET SINGH AND OTHERS
|
September 7, 2018 |
|
MADHU BALA LAXKAR Vs. STATE OF RAJASTHAN
|
July 12, 2018 |
|
MADHU W/O LATE SHRI ANIL KUMAR Vs. THE UNITED INSURANCE COMPANY LTD., BRANCH OFFICE DHOOLKOT ROAD, DHOLPUR (RAJ.)
|
March 6, 2018 |
|
MADHULIKA SINGH Vs. STATE OF RAJASTHAN
|
October 29, 2018 |
|
MADHUR MOHAN SABU Vs. STATE OF RAJASTHAN
|
September 10, 2018 |
|
MADHUSUDAN RATHORE Vs. SMT HEMLATA
|
January 19, 2018 |
|
MAGARAM Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
MAGNI RAM Vs. STATE OF RAJASTHAN
|
February 15, 2018 |
|
MAHADEO Vs. STATE OF RAJASTHAN
|
April 25, 2018 |
|
MAHANT SH. BHAGWATI PRASAD JI Vs. ATAM PRAKASH PUNJABI THROUGH L/RS
|
September 10, 2018 |
|
MAHARAM & ANR Vs. JUDGE,LABOUR COURT,BHILWARA
|
January 17, 2018 |
|
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY, UDAIPUR Vs. DINESH YADAV AND ANOTHER
|
April 4, 2018 |
|
MAHARANI ART EMPORIUM K-345-346 Vs. INCOME TAX OFFICER WARD-1(3) JODHPUR
|
May 9, 2018 |
|
MAHAVEER KUMAR MEHTA Vs. STATE OF RAJASTHAN
|
April 3, 2018 |
|
MAHAVEER MEGHWAL @ VEER Vs. STATE OF RAJASTHAN
|
April 24, 2018 |
|
MAHAVEER SEN Vs. RITU KUMARI
|
April 23, 2018 |
|
MAHAVEER SODIUM PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 12, 2018 |
|
MAHAVEER YADAV S/O GANGADEEN Vs. INCOME TAX OFFICER
|
August 13, 2018 |
|
MAHAVEERYA Vs. MURARI
|
August 8, 2018 |
|
MAHAVIR CHAND BHANSALI Vs. HARI PRASAD MEHRA
|
August 2, 2018 |
|
MAHAVIR CHAND MEHTA Vs. SHOBHA JAIN
|
April 12, 2018 |
|
MAHAVIR PRASAD Vs. STATE (RAJASTHAN)(JAIPUR BENCH)
|
February 8, 2018 |
|
MAHAVIR PRASAD MALI AND ORS. Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 1, 2018 |
|
MAHENDER MEGHWAL Vs. THE STATE OF RAJASTHAN
|
March 12, 2018 |
|
MAHENDRA Vs. STATE
|
January 19, 2018 |
|
MAHENDRA Vs. STATE OF RAJASTHAN
|
January 11, 2018 |
|
MAHENDRA @ KANNUU GURJAR Vs. STATE OF RAJASTHAN
|
February 20, 2018 |
|
MAHENDRA AGARWAL @ MALI S/O SURESH KUMAR AGARWAL Vs. STATE OF RAJASTHAN THROUGH PP
|
July 9, 2018 |
|
MAHENDRA KUMAR Vs. ASHOK KUMAR
|
April 3, 2018 |
|
MAHENDRA KUMAR Vs. UNION OF INDIA
|
April 12, 2018 |
|
MAHENDRA KUMAR AND OTHERS Vs. THE STATE OF RAJASTHAN
|
January 10, 2018 |
|
MAHENDRA KUMAR GUPTA Vs. CHIEF EXECUTIVE OFFICER
|
February 6, 2018 |
|
MAHENDRA KUMAR KABRA Vs. CHATURBHUJ
|
April 3, 2018 |
|
MAHENDRA KUMAR KOCHAR Vs. SURENDRA KUMAR KOCHAR
|
February 28, 2018 |
|
MAHENDRA KUMAR PAREEK AND OTHERS Vs. STATE OF RAJASTHAN
|
May 2, 2018 |
|
MAHENDRA KUMAR REGAR Vs. STATE OF RAJASTHAN
|
May 16, 2018 |
|
MAHENDRA LODHA Vs. C.S. RAJAN AND ORS.
|
April 27, 2018 |
|
MAHENDRA MENSION Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY MEDICAL EDUCATION DEPARTMENT
|
April 20, 2018 |
|
MAHENDRA PAL SINGH Vs. STATE OF RAJASTHAN
|
April 10, 2018 |
|
MAHENDRA RINWA Vs. STATE OF RAJASTHAN
|
April 2, 2018 |
|
MAHENDRA SAINI Vs. STATE OF RAJASTHAN
|
April 19, 2018 |
|
MAHENDRA SHARMA Vs. DAYA RAM
|
January 3, 2018 |
|
MAHENDRA SINGH Vs. THE AUTHORITY UNDER THE PAYMENT OF WAGES ACT, SRI GANGANAGAR AND OTHER
|
February 5, 2018 |
|
MAHENDRA SINGH Vs. UNION OF INDIA AND OTHERS
|
August 6, 2018 |
|
MAHENDRA SINGH AND ORS. Vs. SMT. DEEPI DEVI AND ORS.
|
January 16, 2018 |
|
MAHENDRA SINGH RATNAWAT S/O SHRI NAWAL SINGH RATNAWAT Vs. STATE OF RAJASTHAN
|
January 4, 2018 |
|
MAHENDRA SINGH S/O MOOL SINGH Vs. STATE OF RAJASTHAN
|
April 5, 2018 |
|
MAHENDRA SWAMI Vs. STATE OF RAJASTHAN
|
October 22, 2018 |
|
MAHESH DANGAYACH Vs. STATE OF RAJASTHAN
|
July 19, 2018 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
September 5, 2018 |
|
MAHESH KUMAR PARASAR Vs. NATHU LAL
|
December 17, 2018 |
|
MAHESH MULJIBHAI PATEL Vs. STATE OF GUJARAT
|
January 8, 2018 |
|
MAHIPAL MEENA & ORS Vs. STATE & ORS
|
January 18, 2018 |
|
MAHIPAL SINGH Vs. STATE OF RAJASTHAN
|
May 25, 2018 |
|
MAHIPAL SINGH AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
MAHIPAL SINGH AND ORS. Vs. SAJJAN SINGH AND ORS.
|
January 15, 2018 |
|
MAJOR SINGH JAT SIKH Vs. STATE OF RAJASTHAN
|
July 24, 2018 |
|
MAJOR SINGH S/O JAGINDER SINGH @ JOGINDER SINGH Vs. STATE OF RAJASTHAN
|
September 26, 2018 |
|
MALARAM S/O SUGNARAM Vs. STATE OF RAJASTHAN
|
May 3, 2018 |
|
MALU RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 10, 2018 |
|
MAMTA DEVI VALMIKI Vs. STATE OF RAJASTHAN
|
September 7, 2018 |
|
MAMTA KUMARI MEGHWAL Vs. STATE OF RAJASTHAN AND ORS.
|
August 20, 2018 |
|
MAMTA RANI Vs. STATE OF RAJASTHAN AND OTHERS
|
August 16, 2018 |
|
MAMTA RANI Vs. STATE OF RAJASTHAN
|
July 12, 2018 |
|
MAN INDUSTRIAL CORPORATION LOCO SHED Vs. COMMR. OF C. EX. S.T.
|
April 11, 2018 |
|
MAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
May 3, 2018 |
|
MANA RAM Vs. STATE OF RAJASTHAN
|
April 6, 2018 |
|
MANAGEMENT CIMMCO BIRLA LIMITED, BHARATPUR Vs. STATE OF RAJASTHAN
|
June 1, 2018 |
|
MANAGER (SANCHALAK) RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. SANTOSH DEVI AND OTHERS
|
October 8, 2018 |
|
MANAGING DIRECTOR RUPAYAN GURF Vs. SHRI SANTOSH KUMAR TAILOR
|
August 23, 2018 |
|
MANAK CHAND S/O SH. HARI PRASAD Vs. THE STATE OF RAJASTHAN AND OTHERS
|
May 4, 2018 |
|
MANAV TEA COMPANY Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
|
May 30, 2018 |
|
MANDA DEVELOPERS AND BUILDERS P. LTD. AND OTHERS Vs. STATE AND OTHERS
|
September 14, 2018 |
|
MANDIR THAKURJI SHRI RAMCHANDRAJI NAVGRAHJI VIRAJMAAN Vs. SUSHELLA DEVI
|
February 6, 2018 |
|
MANGALA ISPAT (JAIPUR) PVT. LTD. Vs. UNION OF INDIA
|
March 7, 2018 |
|
MANGALAM CEMENT LTD. Vs. UNION OF INDIA
|
March 21, 2018 |
|
MANGE RAM Vs. STATE OF RAJASTHAN
|
December 21, 2018 |
|
MANGI LAL Vs. NANDLAL LOHARIYA
|
April 24, 2018 |
|
MANGI LAL Vs. FATEH LAL
|
March 20, 2018 |
|
MANGI LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 26, 2018 |
|
MANGI LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
October 26, 2018 |
|
MANGI LAL BHAT Vs. JUDGE, LABOUR COURT CUM INDUSTRIAL TRIBUNAL, BIKANER AND ANOTHER
|
May 9, 2018 |
|
MANGI LAL LUHAR Vs. STATE OF RAJASTHAN AND OTHERS
|
March 20, 2018 |
|
MANGILAL AND OTHERS Vs. STATE OF RAJASTHAN
|
January 15, 2018 |
|
MANGILAL NIRBAN HOMOEOPATHIC MEDICAL COLLEGE Vs. STATE OF RAJASTHAN
|
October 24, 2018 |
|
MANGILAL TANWAR Vs. VIJENDRA KUMAR JAT AND OTHERS
|
May 3, 2018 |
|
MANGU KHAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 16, 2018 |
|
MANGU SINGH Vs. RAJ. RAJYA VIDYUT UTPA. NIGAM LTD.
|
February 19, 2018 |
|
MANGU SINGH & ORS Vs. STATE OF RAJASTHAN & ORS
|
January 3, 2018 |
|
MANI BAI Vs. PURUSHOTTAM
|
March 5, 2018 |
|
MANI LAL MAIDA Vs. STATE OF RAJASTHAN
|
April 19, 2018 |
|
MANISH Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
MANISH Vs. STATE
|
November 13, 2018 |
|
MANISH AJMERA AND OTHERS Vs. SMT. MAHIMA AND OTHERS
|
May 4, 2018 |
|
MANISH KUMAR SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 22, 2018 |
|
MANISH KUMAR SONI S/O SHRI PRAKASH CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHERS
|
January 19, 2018 |
|
MANISH RAJPUROHIT Vs. STATE OF RAJASTHAN AND ORS.
|
February 9, 2018 |
|
MANISH RATHORE AND OTHERS Vs. THE STATE OF RAJASTHAN & ANR.
|
April 27, 2018 |
|
MANISH S/O RAJKUMAR, B/C RATHORE Vs. STATE OF RAJASTHAN
|
April 27, 2018 |
|
MANISH SINGH Vs. JEETENDRA MEENA
|
July 9, 2018 |
|
MANISH SONI Vs. VINITA
|
March 6, 2018 |
|
MANISHA Vs. STATE OF RAJASTHAN
|
May 7, 2018 |
|
MANISHA DHAT RAWAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
April 6, 2018 |
|
MANJEET SINGH Vs. STATE OF RAJASTHAN
|
May 18, 2018 |
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MANJU DEVI @MANJU BAI Vs. SUMAN DEVI AND OTHERS
|
August 16, 2018 |
|
MANJU DEVI AND OTHERS Vs. IFFCO TOKIO INSURANCE COMPANY LTD. AND OTHERS
|
July 17, 2018 |
|
MANJU LATA GUPTA Vs. UNION OF INDIA AND OTHERS
|
May 3, 2018 |
|
MANJU LATA SHARMA WIFE OF RAM KUMAR SHARMA Vs. PRAHLAD TAMBOLI SON OF SHIV PRAKASH TAMOLI, BY CASTE TAMBOLI, ADDRESS
|
January 18, 2018 |
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MANJU RANI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
MANJU W/O JAI KARAN JI MALI Vs. JAI KARAN
|
February 7, 2018 |
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MANJU WIFE OF LATE SHRI PRAKASH CHAND Vs. MAHESH KUMAR SHARMA SON OF JAGDISH NARAYAN SHARMA
|
September 5, 2018 |
|
MANMAL OSWAL Vs. RAVINDRA KUMAR OSWAL
|
July 25, 2018 |
|
MANMOHAN Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
MANMOHANVEER SINGH AND ORS. Vs. STATE AND ANR.
|
May 24, 2018 |
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MANOHAR LAL Vs. STATE OF RAJASTHAN
|
August 2, 2018 |
|
MANOHAR LAL AND ORS. Vs. STATE OF RAJASTHAN
|
January 2, 2018 |
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MANOHAR LAL BANSAL AND OTHERS Vs. SANTOSH DEVI AND OTHERS
|
March 14, 2018 |
|
MANOHAR LAL BHATI AND OTHERS Vs. CHHAGNA RAM AND OTHERS
|
August 9, 2018 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
January 22, 2018 |
|
MANOJ Vs. STATE OF RAJASTHAN
|
July 19, 2018 |
|
MANOJ KHANDELWAL SON OF SH RAM CHARAN KHANDELWAL Vs. STATE OF RAJASTHAN
|
February 8, 2018 |
|
MANOJ KUMAR Vs. SMT. SAPNA
|
July 2, 2018 |
|
MANOJ KUMAR Vs. THE STATE OF RAJASTHAN
|
January 4, 2018 |
|
MANOJ KUMAR Vs. SHARDA BAI
|
July 24, 2018 |
|
MANOJ KUMAR SHARMA Vs. NARPAT SINGH RAJPUT AND ANOTHER
|
April 6, 2018 |
|
MANOJ KUMARI Vs. REGISTRAR, MAHARAJA GANGA SINGH UNIVERSITY BIKANER AND ANR
|
September 13, 2018 |
|
MANOJ MEENA Vs. MANAGING DIRECTOR
|
February 9, 2018 |
|
MANOJ MEGHVANSHI Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
January 19, 2018 |
|
MANOJ SAINANI @ MAHENDRA Vs. THE STATE OF RAJASTHAN AND OTHERS
|
May 16, 2018 |
|
MANOJ SON OF RAMSINGH Vs. STATE OF RAJASTHAN
|
April 6, 2018 |
|
MANPHOOL, S/O ROHITASH YADAV Vs. U.O.I,
|
May 10, 2018 |
|
MANSA RAM Vs. PRATAP RAM
|
April 16, 2018 |
|
MANVENDRA SINGH Vs. STATE OF RAJASTHAN,
|
August 20, 2018 |
|
MAQBOOL S/O RASHUL KHAN Vs. S L SHARMA, CHIEF BRANCH MANAGER
|
August 24, 2018 |
|
MARUDHAR HOTELS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME
|
March 20, 2018 |
|
MARUDHAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
April 12, 2018 |
|
MASHRI MAL AND OTHERS Vs. STATE OF RAJASTHAN
|
October 23, 2018 |
|
MASOOQ ALI@BANGALI Vs. STATE OF RAJASTHAN THROUGH PP
|
January 22, 2018 |
|
MATESHWARI CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
February 7, 2018 |
|
MAYANK PANDYA AND OTHERS Vs. STATE OF RAJASTHAN
|
August 18, 2018 |
|
MAYANK SONI AND OTHERS Vs. STATE OF RAJASTHAN
|
March 12, 2018 |
|
MAYURESH SAIN Vs. STATE OF RAJASTHAN
|
December 1, 2018 |
|
MEDICAL COUNCIL OF INDIA Vs. THAKRA RAM
|
March 8, 2018 |
|
MEDICAL DESIGNS INDIA PRIVATE LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED
|
July 16, 2018 |
|
MEENA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 3, 2018 |
|
MEENAKSHI Vs. STATE OF RAJASTHAN AND OTHERS
|
August 23, 2018 |
|
MEENAKSHI Vs. JUDGE, FAMILY COURT, SRIGANGANAGAR.
|
February 21, 2018 |
|
MEENAKSHI KOTED Vs. STATE OF RAJASTHAN AND OTHERS
|
October 6, 2018 |
|
MEERA W/O KESRA RAM Vs. THE STATE OF RAJASTHAN.
|
January 12, 2018 |
|
MEGHA KHANDELWAL Vs. RAJAT KHANDELWAL
|
April 12, 2018 |
|
MEGHA RAM Vs. DISTRICT ELECTION OFFICER (PANCHAYAT)
|
July 10, 2018 |
|
MEGHSHYAM SHARMA Vs. RAJESH YADAV
|
October 24, 2018 |
|
MERAJ UN NABI KHAN AND OTHER Vs. STATE OF RAJASTHAN
|
August 28, 2018 |
|
MINAKSHI RAO Vs. STAYENDRA SINGH RAO
|
April 23, 2018 |
|
MINING ENGINEER, MINES & GEOLOGY DEPARTMENT, JODHPUR Vs. GAYATRI DEVI
|
April 20, 2018 |
|
MISHRA ELECTRONICS Vs. JAGDISH KUMAR
|
October 6, 2018 |
|
MISS DEEPAWALI DHAWA Vs. RAJASTHAN STATE MINES AND MINERAL LTD. AND OTHERS
|
January 10, 2018 |
|
MISS MEERA VARIYANI Vs. THE RAJASTHAN NON
|
May 2, 2018 |
|
MISS MUMAL RAIKA AND ANOTHERS Vs. SECRETARY
|
February 28, 2018 |
|
MISS REKHA DEVI (MINOR) Vs. STATE OF RAJASTHAN AND ORS.
|
June 12, 2018 |
|
MISS. R. (MINOR) Vs. STATE OF RAJASTHAN AND ORS.
|
June 19, 2018 |
|
MITTAN LAL GWALA Vs. STATE OF RAJASTHAN
|
April 16, 2018 |
|
MODA RAM S/O SHRI MOOLA RAM Vs. THE STATE OF RAJATHAN.
|
January 12, 2018 |
|
MODERN INSULATORS LIMITED Vs. ADDITIONAL COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE
|
April 4, 2018 |
|
MOHAMMAD Vs. RAJU KHATIK AND OTHERS
|
May 9, 2018 |
|
MOHAMMAD ISLAM AND OTHERS Vs. ABDUL WAJID AND OTHERS
|
May 11, 2018 |
|
MOHAMMED ARIF KHAN S/O SHRI JAKIR HUSSAIN Vs. RAJASTHAN NURSING COUNCIL
|
February 16, 2018 |
|
MOHAMMED BASHUIR KHAN Vs. SHRI C.K. MATHEW, IAS, PRINCIPAL SECRETARY AND OTHERS
|
August 8, 2018 |
|
MOHAMMED FARHAN Vs. STATE OF RAJASTHAN AND ANOTHERS
|
January 8, 2018 |
|
MOHAMMED FARUQ Vs. TOQIR AHMED
|
August 8, 2018 |
|
MOHAMMED MEHBOOB Vs. SHABANA BANO AND ANOTHER
|
July 16, 2018 |
|
MOHAMMED YUNUS Vs. STATE OF RAJASTHAN
|
March 22, 2018 |
|
MOHAN Vs. STATE OF RAJASTHAN
|
December 3, 2018 |
|
MOHAN BHAI BHALLA BHAI BOI Vs. STATE OF RAJASTHAN & ANR.
|
January 30, 2018 |
|
MOHAN GIRI AND ORS. Vs. STATE OF RAJASTHAN
|
January 2, 2018 |
|
MOHAN GIRI GOSWAMI Vs. MANAGING COMMITTEE
|
March 13, 2018 |
|
MOHAN KANWAR AND ORS. Vs. THE ADDITIONAL DISTRICT COLLECTOR PALI AND ORS.
|
January 2, 2018 |
|
MOHAN LAL Vs. KHEM CHAND
|
May 3, 2018 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
December 4, 2018 |
|
MOHAN LAL @ KALU SON OF HARI RAM Vs. THE STATE OF RAJASTHAN
|
May 8, 2018 |
|
MOHAN LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 12, 2018 |
|
MOHAN LAL BISHNOI Vs. STATE OF RAJASTHAN
|
January 19, 2018 |
|
MOHAN LAL CHOMAL, SON OF SHRI MADAN LAL CHOMAL Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF LOCAL BODIES
|
January 3, 2018 |
|
MOHAN LAL GUPTA Vs. STATE OF RAJASTHAN
|
October 22, 2018 |
|
MOHAN LAL SONI AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
|
January 8, 2018 |
|
MOHAN S/O SHRI NARAYAN LAL Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
MOHAN SINGH AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
September 7, 2018 |
|
MOHAN SONS AGROTECH PRIVATE LIMITED Vs. SUBHASH GARG, S/O MOHANLAL GARG
|
August 13, 2018 |
|
MOHAN WADHWANI Vs. REKHA DAUGHTER OF LATE SHRI BHOJRAJ TAHLANI
|
April 24, 2018 |
|
MOHANLAL BALAI Vs. PANNARAM BALAI
|
May 14, 2018 |
|
MOHANLAL BARBAR Vs. STATE OF RAJASTHAN
|
February 16, 2018 |
|
MOHANLAL SON OF SHRI OTARAMJI SUTHAR Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
MOHANLAL SUKHADIA UNIVERSITY, UDAIPUR THROUGH ITS AUTHORIZED OFFICER Vs. BODU RAM JAT S/O RAMDEO JAT
|
February 1, 2018 |
|
MOHD FAROOQ Vs. YOGESH
|
January 23, 2018 |
|
MOHD HASAM S/O USMAN GANI Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 10, 2018 |
|
MOHD USMAN S/O MOHD. ATIK MEVATI MUSALMAAN Vs. STATE OF RAJASTHAN
|
January 2, 2018 |
|
MOHD. AYUB AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
August 20, 2018 |
|
MOHD. BILAL AND OTHERS Vs. STATE OF RAJASTHAN
|
May 2, 2018 |
|
MOHD. GULZAR S/O SHRI HAJI MEHBOOB KHAN Vs. STATE OF RAJASTHAN
|
February 15, 2018 |
|
MOHD. HUSAIN Vs. STATE OF RAJASTHAN
|
October 3, 2018 |
|
MOHD. IQBAL @ HABIB S/O. MOHD. SHARIF Vs. SHAMSHUDEEN S/O SHREE ABDUL GANI
|
May 5, 2018 |
|
MOHD. JAKIR Vs. STATE OF RAJASTHAN
|
August 2, 2018 |
|
MOHD. RAFIQ SON OF HAZI MODH. Vs. STATE OF RAJASTHAN
|
April 12, 2018 |
|
MOHD. RAMEEZ Vs. STATE OF RAJASTHAN
|
October 30, 2018 |
|
MOHD. YUSUF Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
MOHNI Vs. MOHSEEN KHAN S/O SHRI MEHBOOB KHAN
|
July 27, 2018 |
|
MOHRU Vs. SARA DEVI
|
February 21, 2018 |
|
MOHRU SON OF SHRI NARAYAN AND OTHERS Vs. ADDITIONAL CIVIL JUDGE (J.D.) NO.1
|
October 4, 2018 |
|
MONA D/O MD SUBHAN Vs. STATE OF RAJASTHAN THROUGH P P
|
May 24, 2018 |
|
MONIKA DARANGA D/O BABU LAL Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
MONU DEV JEENGAR Vs. THE STATE OF RAJASTHAN
|
March 12, 2018 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
December 10, 2018 |
|
MOOLCHAND Vs. STATE OF RAJASTHAN
|
February 27, 2018 |
|
MOOLCHAND Vs. GOPAL LAL MEENA AND OTHERS
|
May 3, 2018 |
|
MOORTI MANDIR BABA RAMDEV VIRAJMAN RAJENDRAPURA HATHI BHATA, AJMER Vs. CHAND KANWAR
|
February 7, 2018 |
|
MOTI LAL Vs. STATE OF RAJASTHAN
|
April 16, 2018 |
|
MOTILAL JINGAR Vs. STATE OF RAJASTHAN
|
July 10, 2018 |
|
MR. ASHISH BAGGA S/O MR. B.B. BAGGA Vs. STATE OF RAJASTHAN
|
May 12, 2018 |
|
MR. HANUMAN Vs. HEERALAL AND OTHERS
|
January 4, 2018 |
|
MR. MUKESH KUMAR VERMA SON OF SHRI MEWA RAM VERMA Vs. UNION OF INDIA
|
January 18, 2018 |
|
MR. RAJU RANJAN Vs. DIRECTOR, MAJ. GEN. SUNIL CHANDRA VSM RETD., ARMY WELFARE EDUCATION SOCIETY AND OTHERS
|
August 20, 2018 |
|
MR. SATISH KUMAR MEENA Vs. STATE OF RAJASTAN
|
August 6, 2018 |
|
MRS. SUMAN DEVI W/O LATE SH. VINOD RAI Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 18, 2018 |
|
MUKESH Vs. STATE OF RAJASTHAN
|
August 10, 2018 |
|
MUKESH ASSOCIATES Vs. MALAVIYA NATIONAL INSTITUTE OF TECHNOLOGY
|
February 23, 2018 |
|
MUKESH DAS VAISHNAV Vs. STATE OF RAJASTHAN
|
October 23, 2018 |
|
MUKESH HARIJAN Vs. STATE OF RAJASTHAN,
|
June 5, 2018 |
|
MUKESH JOSHI Vs. STATE OF RAJASTHAN
|
January 23, 2018 |
|
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
February 15, 2018 |
|
MUKESH KUMAR Vs. SMT. RANI KUMARI
|
August 16, 2018 |
|
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
March 6, 2018 |
|
MUKESH KUMAR & ORS. Vs. STATE & ORS.
|
January 29, 2018 |
|
MUKESH KUMAR AND ORS Vs. RAHMANI W/O LALLU
|
July 12, 2018 |
|
MUKESH KUMAR AND OTHER Vs. STATE OF RAJASTHAN
|
August 29, 2018 |
|
MUKESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
August 7, 2018 |
|
MUKESH KUMAR DAGACHA THRO HIS NATURAL GUARDIAN Vs. STATE OF RAJASTHAN
|
July 19, 2018 |
|
MUKESH KUMAR DHAKA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
MUKESH KUMAR MEENA Vs. STATE OF RAJASTHAN
|
February 19, 2018 |
|
MUKESH KUMAR SONI Vs. GENERAL MANAGER PUNJAB NATIONAL BANK AND OTHERS
|
May 16, 2018 |
|
MUKESH KUMAR VISHNOI Vs. STATE
|
February 21, 2018 |
|
MUKESH LAL GURJAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 6, 2018 |
|
MUKESH LODHA Vs. SMT. RANI KUMARI
|
January 25, 2018 |
|
MUKHES KUMAR RAIGAR Vs. UNION OF INDIA
|
February 16, 2018 |
|
MULA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
May 28, 2018 |
|
MULCHAND Vs. MANAGING DIRECTOR, ORIENTAL POWER CABLES LTD.
|
March 22, 2018 |
|
MUNICIAOAL BOARD KISHANGARH Vs. CHAND MAL AND CO
|
December 5, 2018 |
|
MUNICIPAL BOARD Vs. TEMPLE NARSINGH JI KHATEDAR
|
October 6, 2018 |
|
MUNICIPAL BORAD RAJGARH Vs. MOHD ANIF
|
April 4, 2018 |
|
MUNICIPAL CORPORATION, UDAIPUR Vs. MANNARAM DANGI ADVOCATE AND OTHERS
|
May 9, 2018 |
|
MUNNA RAM Vs. SMT. MANJU JAIN AND ANOTHER
|
February 14, 2018 |
|
MUNNA SINGH S/O SHRI SUDAMA SINGH Vs. STATE OF RAJASTHAN
|
September 29, 2018 |
|
MURARI LAL Vs. SMT. DHARMI DEVI
|
February 19, 2018 |
|
MURARI LAL SHARMA S/O NANVA LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 26, 2018 |
|
MURLIDHAR SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
September 10, 2018 |
|
MURTI DEVI Vs. STATE OF RAJASTHAN
|
September 12, 2018 |
|
MUSALMAN KARIGAR Vs. JAVED S/O SHRI ABDUL KARIM
|
May 9, 2018 |
|
MUSHTAK ALI Vs. STATE OF RAJASTHAN THROUGH P.P AND ORS.
|
February 15, 2018 |
|
MUSHTAQUE SON OF SHRI SHAHABUDDIN TELI Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY TO GOVERNMENT, HOME DEPARTMENT
|
February 9, 2018 |
|
MUSTAQ Vs. STATE OF RAJASTHAN
|
August 8, 2018 |
|
NAGAR NIGAM, JAIPUR THROUGH THE MAYOR, NAGAR NIGAM OFFICE, TONK ROAD, JAIPUR Vs. MS. SHRERIT AUTO PVT. LTD. THROUGH SHRI K.K. PODDAR, NANDAN D
|
February 17, 2018 |
|
NAGAR PALIKA INDRAGARH Vs. RAMESH CHAND MAHAJAN (SINCE DECEASED)
|
February 20, 2018 |
|
NAGENDRA SINGH CHUNDAWAT S/O SHRI BHANWAR SINGH CHUNDAWAT Vs. THE UNION OF INDIA
|
January 18, 2018 |
|
NAGINA Vs. NAVRATAN MAL
|
March 6, 2018 |
|
NAGPAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
January 29, 2018 |
|
NAGRAJ JAIN Vs. KESARIMAL JAIN
|
March 6, 2018 |
|
NAITIK SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
December 14, 2018 |
|
NAND KISHOR KUMAWAT Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
NAND KISHORE AND OTHERS Vs. STATE OF RAJASTHAN
|
August 6, 2018 |
|
NAND KISHORE AND OTHERS Vs. JANKI DEVI W/O DHANNA LAL (SINCE DECEASED)
|
August 23, 2018 |
|
NAND KISHORE KOLI Vs. GOPAL LAL BHARTI
|
April 25, 2018 |
|
NAND LAL Vs. SMT SEEMA
|
January 29, 2018 |
|
NAND LAL AND OTHERS Vs. JAGDISH
|
August 16, 2018 |
|
NAND RAM Vs. STATE & ORS.
|
May 9, 2018 |
|
NANDGOPAL Vs. STATE OF RAJASTHAN
|
February 14, 2018 |
|
NANDKISHORE S/O. SHRI BHAGWAN DASS, BY CASTE VAISHNAV Vs. STATE OF RAJASTHAN
|
January 16, 2018 |
|
NANDRAM Vs. DHARAMPAL AND OTHERS
|
July 10, 2018 |
|
NANJI RAM Vs. STATE OF RAJASTHAN
|
January 29, 2018 |
|
NANU RAM Vs. STATE OF RAJASTHAN
|
May 16, 2018 |
|
NARAIN GURJAR (DELETED) AND ORS. Vs. LALA RAM AND ORS.
|
May 2, 2018 |
|
NARAIN SINGH Vs. STATE OF RAJASTHAN AND OTHER
|
October 23, 2018 |
|
NARAINLAL PANDIYA Vs. STATE OF RAJASTHAN
|
October 22, 2018 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
June 8, 2018 |
|
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
NARAYAN LAL ATAL Vs. SHIKHA GADWAL @ LAXMI D/O SHRI PRABHATI LAL RAIGAR
|
January 17, 2018 |
|
NARAYAN LAL, S/O SHRI RAM LAL Vs. KAILASH SHARMA, S/O SHRI RAMSWAROOP
|
April 26, 2018 |
|
NARAYAN PRAKASH Vs. SURENDRA KUMAR
|
January 4, 2018 |
|
NARAYAN RAM Vs. STATE OF RAJASTHAN
|
February 7, 2018 |
|
NARAYAN S/O GANESH LAL JI SUTHAR Vs. SARASWATI W/O NARAYAN
|
August 30, 2018 |
|
NARBADA Vs. RAKESH NAYAK S/O RATAN LAL NAYAK
|
July 12, 2018 |
|
NARENDAR SINGH Vs. STATE OF RAJASTHAN
|
December 12, 2018 |
|
NARENDRA DAVE AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
|
May 1, 2018 |
|
NARENDRA KUMAR Vs. JEEVAN LATA AND OTHERS
|
March 14, 2018 |
|
NARENDRA KUMAR AND OTHER Vs. STATE OF RAJASTHAN
|
September 6, 2018 |
|
NARENDRA PRAKASH AND OTHERS Vs. STATE OF RAJASTHAN
|
May 4, 2018 |
|
NARENDRA SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
|
April 3, 2018 |
|
NARENDRA SINGH RAJAWAT Vs. STATE OF RAJASTHAN
|
November 1, 2018 |
|
NARENDRA YADAV Vs. STATE BANK OF INDIA
|
February 23, 2018 |
|
NARESH CHANDRA JAJRA Vs. THE JODHPUR DEVELOPMENT AUTHORITY JODHPUR AND ANOTHERS
|
March 15, 2018 |
|
NARESH KASLIWAL AND OTHERS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION (RIICO), GEM STONE INDUSTRIAL PARK AND OTHERS
|
March 12, 2018 |
|
NARESH KUMAR CHASTA AND ORS. Vs. CHAIRMAN & MANAGING DIRECTOR, RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
|
January 16, 2018 |
|
NARESH KUMAR CHAWLA Vs. STATE OF RAJASTHAN
|
March 8, 2018 |
|
NARESH KUMAR SAINI Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 21, 2018 |
|
NARESHPAL MEENA Vs. STATE OF RAJASTHAN
|
December 19, 2018 |
|
NARMADA DEVI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 3, 2018 |
|
NAROTTAM JAT Vs. STATE OF RAJASTHAN
|
July 6, 2018 |
|
NARPAT RAM Vs. THE STATE OF RAJASTHAN
|
February 27, 2018 |
|
NARPAT SINGH Vs. JUDGE, LABOUR COURT
|
March 20, 2018 |
|
NARU @ NARIYA @ NARAYAN Vs. STATE OF RAJASTHAN
|
August 20, 2018 |
|
NASIR KHAN Vs. RIZWANA SHEIKH
|
February 23, 2018 |
|
NATHDWARA TEMPLE BOARD THROUGH ITS CHIEF EXECUTIVE OFFICER Vs. BANSHI LAL RATHI
|
February 9, 2018 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ARBITRATOR- DISTRICT COLLECTOR JAIPUR RAJASTHAN
|
July 17, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SMT SITARA BANO
|
November 13, 2018 |
|
NATIONAL INSURANCE CO. LTD Vs. PREM
|
July 17, 2018 |
|
NATIONAL INSURANCE CO. LTD Vs. NAVRATANMAL & ORS
|
January 17, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. JAGANNATH
|
April 5, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. NAVRATANMAL S/O NATHU LAL SONI
|
January 16, 2018 |
|
NATIONAL INSURANCE CO. LTD. AND OTHERS Vs. ALEEM KHAN AND OTHERS
|
May 16, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAMESH CHAND
|
April 12, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI SURAJ KARAN S/O SHRI BHERU RAM MEGHVASNHI
|
January 9, 2018 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. KISHORE KUMAR CHAKARWATI & ORS.
|
May 8, 2018 |
|
NAURANG RAM Vs. SONU W/O NAURANG RAM D/O KRISHAN LAL
|
April 23, 2018 |
|
NAUSAD AND OTHERS Vs. STATE OF RAJASTHAN
|
August 30, 2018 |
|
NAVEEN KUMAR Vs. PAYAL
|
October 26, 2018 |
|
NAVIN KUMAR Vs. STATE OF RAJASTHAN
|
March 21, 2018 |
|
NAWAB AFTAB ALI KHAN Vs. STATE OF RAJASTHAN
|
September 11, 2018 |
|
NAWAL KISHOR SHARMA Vs. STATE OF RAJASTHAN AND OTHER
|
August 14, 2018 |
|
NAWAL KISHORE GUPTA Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
NAWAL KISHORE SAINI Vs. MADHOPRASAD SAINI
|
September 4, 2018 |
|
NAZIR KHAN S/O MEERU KHAN, BY CASTE MUSALMAN Vs. STATE OF RAJASTHAN
|
January 4, 2018 |
|
NEELAM SAXENA Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
January 29, 2018 |
|
NEELAM SEJWANI WIFE OF SH. KANHAIYA LAL SEJWANI Vs. JAIPUR DEVELOPMENT AUTHORITY
|
January 15, 2018 |
|
NEETU PIPARA Vs. STATE, THROUGH PP
|
December 11, 2018 |
|
NEHA CHOUDHARY Vs. NATIONAL ELIGIBILITY CUM ENTRANCE TEST AND OTHERS
|
August 27, 2018 |
|
NEHA CHOUDHARY AND OTHER Vs. NATIONAL ELIGIBILITY
|
August 20, 2018 |
|
NEHA JAIN Vs. SHRI AVINASH MEHTA
|
September 12, 2018 |
|
NEHA JAIN Vs. THE CHANCELLOR, SHRI JAGDISHPRASAD JHABARMAL TIBREWALA UNIVERSITY
|
March 13, 2018 |
|
NEHA JAIN D/O SH. JAYANT KUMAR JAIN Vs. THE CHANCELLOR, SHRI JAGDISHPRASAD JHABARMAL TIBREWALA UNIVERSITY
|
February 13, 2018 |
|
NEHA REVADIYA Vs. AVDESH KUMAR
|
February 15, 2018 |
|
NEHA VAISHNAV D/O SHRI SATYA NARAYAN VAISHNAV Vs. STATE OF RAJASTHAN AND OTHER
|
September 7, 2018 |
|
NEI LABOUR UNION Vs. STATE OF RAJASTHAN
|
August 23, 2018 |
|
NEMI CHAND Vs. SMT. SURAJ DEVI SONI
|
July 16, 2018 |
|
NEMI CHAND S/O SH. NARAYAN DAS Vs. STATE OF RAJASTHAN
|
January 29, 2018 |
|
NEMICHAND @ NEMA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
December 13, 2018 |
|
NEPAL SINGH Vs. THE STATE OF RAJASTHAN
|
February 27, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUSHMA @ SUSHILA
|
March 8, 2018 |
|
NEW INDIA ASSURANCE CO. LTD, BRANCH AT ALWAR Vs. NEERAJ SAINI AND ORS.
|
April 10, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SURENDRA SINGH
|
July 23, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. SUSHILA
|
September 13, 2018 |
|
NEW SWIM AND SMILE SWIMMING POOL Vs. USHA SONI WIFE OF SHRI VED PRAKASH SONI AND ANR.
|
July 12, 2018 |
|
NIDHI GUPTA D/O RAJENDRA PRASAD GUPTA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 10, 2018 |
|
NIDHI KHANDELWAL Vs. STATE OF RAJASTHAN
|
October 29, 2018 |
|
NIDHI SHARMA WIFE OF LATE BHAWANI SHANKAR Vs. DURGA PRASAD SON OF MURLIDHAR SHARMA
|
January 23, 2018 |
|
NIHAL SINGH S/O MOMAN RAM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
January 4, 2018 |
|
NIHAL SINGH S/O SHIBBU B/C MEENA Vs. STATE OF RAJASTHAN THROUGH P P
|
August 2, 2018 |
|
NIJAMUDDIN Vs. NAGAR NIGAM
|
September 25, 2018 |
|
NIKESH KANWAR Vs. STATE OF RAJASTHAN
|
October 9, 2018 |
|
NIKHIL SHAHRA AND ORS. Vs. STATE OF RAJASTHAN
|
September 7, 2018 |
|
NIKITA KUMARI Vs. UNION OF INDIA
|
February 5, 2018 |
|
NIKITA W/O DEEPAK KHAMESARA Vs. DEEPAK KHAMESARA
|
April 11, 2018 |
|
NIMBANATH S/O LATE GULAB NATH Vs. STATE OF RAJASTHAN, THROUGH ITS TEHSILDAR, KISHANGARH
|
September 4, 2018 |
|
NIMS UNIVERSITY RAJASTHAN Vs. STATE OF RAJASTHAN
|
October 31, 2018 |
|
NIRAJAN SINGH TAK AND OTHERS Vs. MAHARAN PRATAP AGR. UNIVERSITY, UDAIPUR
|
January 18, 2018 |
|
NIRANJAN LAL DATA S/O PYARE LAL DATA Vs. STATE OF RAJASTHAN
|
February 6, 2018 |
|
NIRANJAN NARAYAN SINGH Vs. THE STATE OF RAJASTHAN
|
March 7, 2018 |
|
NIRMALA GOME AND ORS. Vs. HARIBALLABH GOME AND ORS.
|
July 30, 2018 |
|
NIRMALA MEENA Vs. STATE OF RAJASTHAN
|
April 17, 2018 |
|
NIROTTAM SHARMA Vs. RAMKISHORE SON OF JWALA PRASAD
|
February 7, 2018 |
|
NISHA GUPTA Vs. STATE OF RAJASTHAN
|
December 19, 2018 |
|
NISHA JATOLIYA Vs. STATE OF RAJASTHAN
|
October 23, 2018 |
|
NISHAN SINGH Vs. THE STATE OF RAJASTHAN
|
January 19, 2018 |
|
NISHIT Vs. STATE OF RAJASTHAN
|
July 26, 2018 |
|
NITIN Vs. STATE OF RAJASTHAN
|
December 4, 2018 |
|
NITIN SONI SON OF PRABHU DAYAL SONI Vs. STATE OF RAJASTHAN
|
January 10, 2018 |
|
NONIHAL SINGH, S/O SHRI BALKISHAN Vs. SMT. MAYA DEVI, W/O SHRI MAHENDRA KUMAR JAIN
|
January 15, 2018 |
|
NONIHAL SINGH, S/O SHRI BALKISHAN Vs. SMT. MAYA DEVI, W/O SHRI MAHENDRA KUMAR JAIN
|
February 27, 2018 |
|
NOOR MOHAMMED Vs. THE STATE OF RAJASTHAN
|
January 4, 2018 |
|
NORAT MAL KUMHAR BALING Vs. BHANWAR LAL KUMHAR (SINCE DECEASED)
|
May 2, 2018 |
|
NORTHAN MINERALS LTD Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
NRASINGH RAM ADOPTED S/O SHANKAR S/O TRILOKA Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
|
February 16, 2018 |
|
OFFICIAL LIQUIDATOR OF ACE LABORATORIES LIMITED (IN LIQUIDATION) & IN THE MATTER OF PADMAWATI SUGARS LIMITED Vs. OFFICIAL LIQUIDATOR OF ACE LABORATORIES LTD. (IN LIQUIDATION)
|
February 9, 2018 |
|
OFFICIAL LIQUIDATOR OF LOK VIKAS FINANCE CORPORATION LIMITED Vs. LOKESH KUMAR SINGH
|
April 9, 2018 |
|
OFFICIAL LIQUIDATOR OF M/S KALYAN SUNDRAM CEMENT INDUSTRIES LTD. Vs. SHRI SANJAY MODI S/O LATE SHRI K.M. MODI, CENTURAY BHAVAN
|
February 15, 2018 |
|
OFFICIAL LIQUIDATOR OF RAJASTHAN COMMERCIAL AND INDUSTRIAL FINANCE (INDIA) LIMITED Vs. RAKESH SRIVASTAVA
|
April 23, 2018 |
|
OFFICIAL LIQUIDATOR OF SURYA POWER LTD Vs. S K BHARGAVA
|
February 23, 2018 |
|
OM KANWAR D/O SHRI SHISPAL SINGH Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
OM PRAKASH Vs. SURYA PRAKASH
|
March 5, 2018 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 1, 2018 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
October 25, 2018 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
September 20, 2018 |
|
OM PRAKASH @ PRAKASH @ CHANDRA PRAKASH, SON OF SHRI AMAR SINGH Vs. STATE OF RAJASTHAN
|
February 21, 2018 |
|
OM PRAKASH AND ORS. Vs. STATE OF RAJASTHAN
|
January 16, 2018 |
|
OM PRAKASH AND ORS. Vs. RAM KUMAR AND ORS.
|
January 19, 2018 |
|
OM PRAKASH AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE NO. 5 JODHPUR METRO, JODHPUR AND OTHERS
|
May 5, 2018 |
|
OM PRAKASH DHADHICH Vs. STATE OF RAJASTHAN
|
March 14, 2018 |
|
OM PRAKASH KARIR Vs. DIRECTOR AND JOINT SECRETARY, ECONOMIC AND STATISTICAL DIRECTORATE AND ORS.
|
May 15, 2018 |
|
OM PRAKASH NAYAK Vs. ISHARRAM NAYAK
|
July 11, 2018 |
|
OM PRAKASH S/O GHER DAS Vs. STATE OF RAJASTHAN
|
February 15, 2018 |
|
OM SHIV SANSTHAN YOGA AND NATUROPATHY COLLEGE Vs. STATE OF RAJASTHAN
|
October 24, 2018 |
|
OMA RAM Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
October 11, 2018 |
|
OMKANWAR AND OTHERS Vs. BABUSINGH AND OTHERS
|
July 18, 2018 |
|
OMPRAKASH BAIRWA AND ORS. Vs. STATE OF RAJASTHAN
|
August 16, 2018 |
|
OMPRAKASH JAT Vs. SITARAM MAHAJAN
|
September 18, 2018 |
|
OMPRAKASH S/O PRABHU RAM JI Vs. SMT. KANCHAN DEVI W/O SHRI LUNKARAN JI
|
January 5, 2018 |
|
ONKAR Vs. STATE OF RAJASTHAN
|
May 2, 2018 |
|
ONKAR RAM Vs. DAULA
|
October 3, 2018 |
|
ONKAR SINGH Vs. SURENDRA SINGH AND ORS
|
August 16, 2018 |
|
ONKARLAL MEENA Vs. STATE
|
March 7, 2018 |
|
ORIENTAL INSURANCE COMPANY Vs. BHANWAR SINGH AND OTHERS
|
September 18, 2018 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. NANCHI DEVI AND OTHERS
|
July 4, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MALI RAM
|
February 5, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RAJA W/O RAM NARAYAN
|
March 6, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. NARENDRA MEHTA
|
July 19, 2018 |
|
ORIENTAL INSURANCE COMPANY REGIONAL OFFICE ANAND BHAWAN Vs. SURESH YOGI AND ORS.
|
July 18, 2018 |
|
P N MAINDOLA Vs. STATE OF RAJ
|
November 26, 2018 |
|
PADAM CHAND BUNDELA S/O SHRI RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
|
March 12, 2018 |
|
PADAM SINGH Vs. BABU SINGH
|
February 9, 2018 |
|
PAHAR SINGH S/O SHRI SAMRATH SINGH Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
PANDAY MINERALS PRIVATE LIMITED Vs. SANJAY SUKHWAL
|
April 4, 2018 |
|
PANKAJ GUPTA Vs. STATE OF RAJASTHAN
|
March 14, 2018 |
|
PANKAJ JAIN, S/O SHRI MAHENDRA KUMAR JAIN Vs. UNION OF INDIA
|
June 15, 2018 |
|
PANKAJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 24, 2018 |
|
PANKAJ SAINI Vs. DR. PRIYANKA KATARA AND OTHERS
|
September 27, 2018 |
|
PANKAJ SUWALKA Vs. UNION OF INDIA
|
February 14, 2018 |
|
PAPPU KHAN Vs. STATE OF RAJASTHAN
|
January 12, 2018 |
|
PAPPU PRASAD MEENA Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
PARAS @ DEVKISHAN S/O SHRI PANNALAL JI Vs. SH. PANNA LAL JI S/O SHRI BAL KISHAN JI & ANR.
|
January 12, 2018 |
|
PARBHATI W/O SHRI RAM CHANDER RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
January 30, 2018 |
|
PARMESHWAR VYAS Vs. UNION OF INDIA
|
September 7, 2018 |
|
PARSA RAM Vs. STATE OF RAJASTHAN,
|
August 23, 2018 |
|
PARSARAM Vs. STATE OF RAJASTHAN
|
March 12, 2018 |
|
PARTAP SINGH Vs. STATE OF RAJASTHAN
|
February 19, 2018 |
|
PARVEJ KHAN Vs. UNION OF INDIA THROUGH CENTRAL BUREAU OF INVESTIGATION
|
February 14, 2018 |
|
PARVINDER KAUR Vs. UNION OF INDIA THROUGH SECRETARY
|
November 28, 2018 |
|
PATASI DEVI Vs. UNION OF INDIA
|
February 8, 2018 |
|
PATASI DEVI MEENA AND ANOTHER Vs. RAJA MEENA AND OTHERS
|
March 12, 2018 |
|
PATASI DEVI W/O SURMA RAM Vs. SURMA RAM S/O PEMARAM
|
January 23, 2018 |
|
PATRAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 23, 2018 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
April 25, 2018 |
|
PAWAN KUMAR S/O BAJRANG LAL BY CASTE MALI Vs. STATE OF RAJASTHAN
|
April 3, 2018 |
|
PAWAN KUMAR S/O SHRI DHARAMPAL Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, SECRETARIAT
|
March 12, 2018 |
|
PAWAN MARU, S/O SH.BADRI RAM Vs. SEEMA, D/O MOOLA RAM
|
April 27, 2018 |
|
PAWAN YADAV Vs. STATE OF RAJASTHAN AND OTHERS
|
August 16, 2018 |
|
PEMA RAM Vs. STATE OF RAJASTHAN
|
March 7, 2018 |
|
PHOOL SINGH Vs. STATE OF RAJASTHAN
|
March 22, 2018 |
|
PHORU Vs. STATE OF RAJASTHAN
|
September 7, 2018 |
|
PHULYA @ PHOOL CHAND SON OF SULTAN MEENA Vs. STATE OF RAJASTHAN THROUGH P P
|
February 2, 2018 |
|
PINKI @ SUMAN Vs. GOPIKISHAN
|
February 26, 2018 |
|
PINKY SINGH D/O BHANWAR SINGH Vs. MAHARSHI DAYANAND SARSWATI UNIVERSITY
|
April 20, 2018 |
|
PINTU @ PRAKASHCHANDRA Vs. STATE OF RAJASTHAN
|
August 7, 2018 |
|
PITAMBAR DAS S/O HATHI RAM Vs. RAKESH KUMAR S/O RAJ KUMAR JAIN
|
September 20, 2018 |
|
PIYA PHARMACEUTICALS PVT. LTD. Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
PIYUSH BHUSHAN SHARMA & ANR. Vs. MAHESH KUMAR SHARMA & ORS.
|
September 6, 2018 |
|
PIYUSH KAVIYA S/O SHRI GAJE SINGH KAVIRAJ Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
April 10, 2018 |
|
POONAM Vs. SUMITRA
|
March 21, 2018 |
|
POONAM CHAND Vs. STATE OF RAJASTHAN
|
January 11, 2018 |
|
POONAM CHAND BHANDARI Vs. VASUNDHRA RAJE SCINDHIYA
|
July 5, 2018 |
|
POONAM RAM S/O SH. BHALA JI Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
POORAN MAL KEER AND OTHERS Vs. STATE OF RAJASTHAN
|
April 23, 2018 |
|
POWER CONTROL CORPORATION Vs. C.C.E. & S.T. JAIPUR-I, NCR BUILDING, STATUE CIRCLE
|
November 26, 2018 |
|
PR. COMMISSIONER OF INCOME TAX Vs. AMAR SINGH BHANDARI
|
July 19, 2018 |
|
PR. COMMISSIONER OF INCOME TAX Vs. PRAKASH GWALERA
|
July 31, 2018 |
|
PR. COMMISSIONER OF INCOME TAX Vs. M/S GILLETTE INDIA LTD.
|
February 6, 2018 |
|
PR. COMMISSIONER OF INCOME TAX Vs. SHRI NARESH SINGHVI, 10A, BATHERA HOUSE COLONY, UDAIPUR
|
January 19, 2018 |
|
PR. COMMISSIONER OF INCOME TAX Vs. SHRI SHAILENDRA GARG
|
February 15, 2018 |
|
PR. COMMISSIONER OF INCOME TAX Vs. M/S AGRIBIOTECH INDUSTRIES LIMITED
|
February 20, 2018 |
|
PR. COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL SANCHETI
|
October 30, 2018 |
|
PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. SHRI BADRI NARAIN SODHANI AND OTHERS
|
January 9, 2018 |
|
PR. COMMISSIONER OF INCOME TAX, JAIPUR Vs. M/S. MODERN THREADS (I) LTD., A
|
January 16, 2018 |
|
PRABHA AWASTHI Vs. STATE OF RAJASTHAN
|
April 5, 2018 |
|
PRABHA SHANKAR JHA (SINCE DECEASED) Vs. UCO BANK, HEAD OFFICE 10 BTM SARANI, KOLKATA
|
February 1, 2018 |
|
PRABHU LAL DHAKAR Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
PRABHU MEENA Vs. STATE OF RAJASTHAN
|
July 23, 2018 |
|
PRADEEP Vs. STATE OF RAJASTHAN
|
July 30, 2018 |
|
PRADEEP KUMAR MEENA Vs. STATE OF RAJASTHAN
|
September 14, 2018 |
|
PRADEEP KUMAR S/O JAGNA RAM Vs. BHARAT PETROLEUM CORPORATION LTD
|
August 13, 2018 |
|
PRAHLAD MEENA SON OF SHRI RAMLAL MEENA Vs. STATE OF RAJASTHAN & OTHERS
|
July 13, 2018 |
|
PRAHLAD SHARMA Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
PRAHLAD SINGH, S/O SHRI PHOOL CHAND KALAL Vs. MUNICIPAL COUNCIL KOTA THROUGH ITS ADMINISTRATOR AND ANOTHER
|
February 20, 2018 |
|
PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
|
October 6, 2018 |
|
PRAKASH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 13, 2018 |
|
PRAKASH CHAND AND OTHER Vs. GANGA VISHAN GUJARATI AND OTHERS
|
August 6, 2018 |
|
PRAKASH CHANDANI Vs. STATE OF RAJASTHAN
|
March 23, 2018 |
|
PRAKASH CHANDRA CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
January 3, 2018 |
|
PRAKASH CHANDRA SON OF SHRI BHERA RAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY TO THE GOVERNMENT AND COMMISSIONER
|
February 5, 2018 |
|
PRAKASH GAUR Vs. STATE OF RAJASTHAN AND OTHERS
|
January 10, 2018 |
|
PRAKASH KUMAR Vs. STATE OF RAJASTHAN
|
January 4, 2018 |
|
PRAKASH KUMAR Vs. STATE OF RAJASTHAN AND OTHER
|
September 28, 2018 |
|
PRAKASH KUMAWAT Vs. STATE OF RAJASTHAN
|
July 19, 2018 |
|
PRAKASHWATI D/O SHRI NOURANG LAL Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
PRAMESHWARI WIFE OF SHRI MUKESH Vs. SUMAN MEHESHWARI WIFE OF SHRI BHAGWAN SWAROOP MAHESHWARI
|
January 5, 2018 |
|
PRAMOD JAISWAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 10, 2018 |
|
PRAMOD KUMAR Vs. STATE OF RAJASTHAN
|
December 12, 2018 |
|
PRAMOD KUMAR BISHNOI Vs. THE STATE OF RAJASTHAN
|
March 12, 2018 |
|
PRAMOD SINGH Vs. THE STATE OF RAJASTHAN
|
September 18, 2018 |
|
PRAMOD VYAS Vs. STATE OF RAJASTHAN
|
August 8, 2018 |
|
PRATAP SINGH AND OTHERS Vs. OSWAL SINGH SABHA
|
October 25, 2018 |
|
PRATAPA Vs. GRAM PANCHAYAT AHOR
|
March 22, 2018 |
|
PRATEEK SISODIYA Vs. SMT SURBHI SISODIYA
|
August 27, 2018 |
|
PRAVEEN KUMAR SOLANKI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 7, 2018 |
|
PRAVEEN PRAJAPAT Vs. STATE OF RAJASTHAN
|
June 11, 2018 |
|
PRAVEEN RATHORE Vs. UNION OF INDIA
|
May 10, 2018 |
|
PRAVEEN SINGH Vs. STATE OF RAJASTHAN
|
August 7, 2018 |
|
PRAVIN KUMAR PATIDAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
June 20, 2018 |
|
PREETI MEWARA Vs. CITI FINANCIAL AND OTHERS
|
May 4, 2018 |
|
PREETI SHARMA Vs. PANKAJ KHANDELWAL
|
February 1, 2018 |
|
PREETIBALA SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
May 25, 2018 |
|
PREM @ PREM LAL Vs. THE STATE OF RAJASTHAN
|
February 2, 2018 |
|
PREM CHAND S/O LATE SHRI JAGANNATHJI Vs. SMT. HEM KUNWAR W/O SHRI RADHAKRISHNA
|
January 8, 2018 |
|
PREM DEVI Vs. THE STATE OF RAJASTHAN
|
January 10, 2018 |
|
PREM DEVI Vs. STATE OF RAJASTHAN
|
February 9, 2018 |
|
PREM GIRI, S/O SHIVDAN GIRI Vs. THE STATE OF RAJASTHAN
|
February 5, 2018 |
|
PREM MOHAN GOVILA Vs. THE STATE OF RAJASTHAN
|
May 25, 2018 |
|
PREM PRAKASH KATARA SON OF LATE SHRI KISHAN LAL Vs. STATE OF RAJASTHAN
|
January 22, 2018 |
|
PREM SANGHI Vs. STATE OF RAJASTHAN
|
March 5, 2018 |
|
PREM SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
August 20, 2018 |
|
PREM SUKH Vs. THE STATE OF RAJASTHAN
|
January 12, 2018 |
|
PREM SUKH JAT Vs. STATE OF RAJASTHAN
|
December 12, 2018 |
|
PREMCHAND JAIN AND ORS. Vs. GANPAT RAM MAHAJAN
|
March 6, 2018 |
|
PREMI RANI Vs. THE STATE OF RAJASTHAN AND OTHERS
|
August 7, 2018 |
|
PREMIER TEXTO TRADE PVT LTD Vs. TAX RECOVERY OFFICER
|
April 12, 2018 |
|
PREMLATA DEORA AND OTHERS Vs. CHAMPALAL SEN AND ORS.
|
May 1, 2018 |
|
PREMRATAN NAYAK Vs. SMT. SUMAN
|
July 25, 2018 |
|
PREMWATI @ PREM KUMARI Vs. MALTI DEVI & ORS
|
February 6, 2018 |
|
PRIME CHEM OIL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 17, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SMT. MANJU BANSAL
|
March 13, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. ASSAM ROLLER FLOUR MILLS LTD.
|
March 13, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. DEEPAK VEGPRO PVT. LTD.
|
January 2, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. PANCHSHEEL COLONIZERS PVT. LTD.
|
February 20, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRAMOD JAIN & ORS.
|
July 24, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs. PANCHSHEEL COLONIZERS PVT LTD
|
March 13, 2018 |
|
PRINCIPAL RAJRISHI COLLEGE ALWAR Vs. RAM BHAROSI
|
July 18, 2018 |
|
PRITAM KUMAR SANKHLA S/O SEDURAM Vs. THE STATE OF RAJASTHAN THROUGH P.P.
|
February 1, 2018 |
|
PRITHVI RAJ AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
|
May 10, 2018 |
|
PRITHVI RAJ BAWARI Vs. STATE OF RAJASTHAN & ORS.
|
January 18, 2018 |
|
PRITHVI RAJ SONGARA AND OTHERS Vs. STATE OF RAJASTHAN
|
October 4, 2018 |
|
PRITHVIRAJ PATWARI Vs. STATE OF RAJASTHAN
|
March 12, 2018 |
|
PRITHVIRAJ S/O SHRI CHUNNI RAM Vs. STATE OF RAJASTHAN
|
February 15, 2018 |
|
PRITHVIRAJ S/O SHRI CHUNNI RAM Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
PRIYANKA CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 5, 2018 |
|
PRIYANKA MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 12, 2018 |
|
PRIYANKA SHEKHAWAT Vs. VIJAY SINGH RATHORE
|
April 11, 2018 |
|
PRIYVRAT AND ORS. Vs. MAHINDRA SINGH AND ORS.
|
December 6, 2018 |
|
PUKHRAJ Vs. SMT. LAXMI DEVI AND OTHERS
|
August 13, 2018 |
|
PUKHRAJ BISSA Vs. THAT STATE OF RAJASTHAN
|
February 21, 2018 |
|
PUKHRAJ MEENA Vs. STATE OF RAJASTHAN
|
March 16, 2018 |
|
PUKHRAJ SONI Vs. SEEMA SPOUSE/O SHRI PRADEEP SINGH AND OTHERS
|
September 13, 2018 |
|
PUKHRAJ SONI Vs. NISHA CITLANGIYA AND OTHERS
|
October 24, 2018 |
|
PUNEET CHITLANGIYA Vs. SMT. ARCHANA
|
January 24, 2018 |
|
PUNJILAL DAMOR AND OTHERS Vs. CHOUHAN HARI SINGH SEVA SANSTHAN PEETH AND OTHERS
|
August 29, 2018 |
|
PURA RAM AND OTHERS Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
May 10, 2018 |
|
PURA RAM S/O SHRI HAKARAM Vs. JETA RAM S/O SHRI WAGTA RAM
|
May 8, 2018 |
|
PURAN MAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 19, 2018 |
|
PURAN MAL S/O SHRI LALA RAM Vs. DHAGAL SINGH S/O GORDHAN SINGH
|
May 3, 2018 |
|
PURAN SINGH Vs. GENERAL PUBLIC
|
December 5, 2018 |
|
PURANMAL Vs. STATE OF RAJASTHAN
|
April 3, 2018 |
|
PURKHARAM JAT Vs. STATE OF RAJASTHAN
|
February 8, 2018 |
|
PURUSHOTTAM GURJAR AND OTHERS Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ANOTHER
|
January 15, 2018 |
|
PUSHPA DEVI AND OTHERS Vs. SHARIF KHAN AND OTHERS
|
March 7, 2018 |
|
PUSHPA W/O NARENDRA LOKWANI Vs. STATE OF RAJASTHAN
|
July 27, 2018 |
|
PUSHPENDER S/O SHRI CHANDU LAL Vs. THE UNION OF INDIA
|
January 18, 2018 |
|
PUSHPKANT Vs. DEEPTI @ PINKI
|
March 6, 2018 |
|
PUSHYA MITRA SINGH DEO S/O LATE G. RAMCHANDRA Vs. UNION OF INDIA
|
May 9, 2018 |
|
R S R T C Vs. SAMTA DEVI
|
March 21, 2018 |
|
R S R T C Vs. SAMTA DEVI & ORS
|
March 23, 2018 |
|
R.K. INDUSTRIES Vs. MAXIMUS INTERNATIONAL GENERAL
|
March 16, 2018 |
|
R.K. INDUSTRIES N Vs. MAXIMUS INTERNATIONAL GENERAL TRADING LLC
|
October 31, 2018 |
|
RADHA DEVI WIDOW OF LATE CHIRANJI LAL RAO Vs. STATE OF MANIPUR
|
February 8, 2018 |
|
RADHA KISHAN Vs. STATE OF RAJASTHAN
|
February 14, 2018 |
|
RADHAKISHAN AND ANOTHER Vs. GULAB DEVI WD/O LATE SH. OMPRAKASH SINCE DECEASED
|
January 31, 2018 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
September 10, 2018 |
|
RADHEYSHYAM SUMAN Vs. STATE OF RAJASTHAN
|
February 16, 2018 |
|
RAFIQ SON OF ABDUL MAJEED Vs. STATE OF RAJASTHAN
|
March 13, 2018 |
|
RAGHUNANDAN GOYAL Vs. INCOME
|
August 14, 2018 |
|
RAGHUNATH GURJAR AND OTHERS Vs. STATE OF RAJASTHAN
|
July 4, 2018 |
|
RAGHUNATH RAM Vs. STATE OF RAJASTHAN ,
|
August 7, 2018 |
|
RAGHUVAR DAYAL SONI SON OF LATE RAGHUNATH SONI Vs. STATE OF RAJASTHAN
|
January 23, 2018 |
|
RAGHUVAR SAINI @ RAGHUVIR SAINI Vs. THE STATE OF RAJASTHAN
|
October 24, 2018 |
|
RAGHUVEER Vs. STATE OF RAJASTHAN
|
February 20, 2018 |
|
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 8, 2018 |
|
RAGHUVEER SINGH JAT AND OTHERS Vs. STATE OF RAJASTHAN
|
July 26, 2018 |
|
RAGHUVIR Vs. ANGANA DEVI W/O RAM CHANDRA
|
February 1, 2018 |
|
RAHIM KHAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 13, 2018 |
|
RAHMU KHAN @ RAHAMUDDEN KHAN Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 9, 2018 |
|
RAHUL Vs. STATE (RAJASTHAN)(JAIPUR BENCH)
|
February 2, 2018 |
|
RAHUL BHANWARIA S/O MULARAM JAT Vs. SEEMA DEVI W/O RAHUL BHANWARIA
|
January 24, 2018 |
|
RAHUL KHAN Vs. STATE OF RAJASTHAN
|
December 5, 2018 |
|
RAHUL KUMAR JAIN Vs. STATE OF RAJASTHAN
|
March 5, 2018 |
|
RAHUL NAGAR AND ORS. Vs. REGISTRAR GENERAL
|
July 3, 2018 |
|
RAHUL NANDA Vs. STATE OF RAJASTHAN
|
October 24, 2018 |
|
RAHUL SARGARA Vs. STATE OF RAJASTHAN
|
March 7, 2018 |
|
RAHUL TYAGI AND OTHERS Vs. STATE OF RAJASTHAN
|
August 1, 2018 |
|
RAHUL VAISHNAV Vs. THE STATE OF RAJASTHAN AND OTHER
|
August 23, 2018 |
|
RAIFQ ALAM KOHRI Vs. URBAN IMPROVEMENT TRUST, BIKANER AND ORS.
|
December 17, 2018 |
|
RAJ BEHARI MITTAL S/O SHRI MAHADEV PRASAD MITTAL Vs. THE STATE OF RAASTHAN
|
January 5, 2018 |
|
RAJ KUMAR Vs. MANOJ KUMAR AND ORS.
|
May 15, 2018 |
|
RAJ KUMAR BUDANIA AND ANR. Vs. STATE OF RAJASTHAN,
|
May 8, 2018 |
|
RAJ KUMAR MEENA AND OTHER Vs. STATE OF RAJASTHAN
|
October 4, 2018 |
|
RAJ KUMAR RANGWANI S/O HARIRAM RANGWANI Vs. SMT. KALPANA VYAS W/O DEVENDRA KUMAR VYAS
|
January 2, 2018 |
|
RAJ KUMAR SHARMA Vs. SMT. MANJU
|
January 24, 2018 |
|
RAJ KUMAR SHARMA S/O GANPATLAL SHARMA Vs. MANJU W/O RAJKUMAR SHARMA
|
January 24, 2018 |
|
RAJ SINGH Vs. SUNIL KUMAR
|
January 18, 2018 |
|
RAJ VIDHYUT TAKNIKI KARMCHARI ASSOCIATION Vs. STATE OF RAJASTHAN
|
April 4, 2018 |
|
RAJAB ALI Vs. STATE
|
October 11, 2018 |
|
RAJASTHAN DEVELOPMENT TRUST PVT LTD Vs. RANI SUROLIA
|
April 10, 2018 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. RAJENDRA SINGH GEHLOT
|
July 16, 2018 |
|
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN
|
October 31, 2018 |
|
RAJASTHAN JUDICIAL EMPLOYEES ASSOCIATION Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
RAJASTHAN MARUDHARA GRAMIN BANK (R.M.G.B) AND OTHERS Vs. RAJESH HARSH
|
September 5, 2018 |
|
RAJASTHAN MEDICAL SERVICES CORPORATION Vs. SHIVEK LABS LIMITED
|
May 10, 2018 |
|
RAJASTHAN PARA MEDICAL COUNCIL Vs. HITESH KUMAR SHARMA AND OTHERS
|
May 25, 2018 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. MANSI TIWARI AND OTHERS
|
May 8, 2018 |
|
RAJASTHAN RAJYA SAHKARI UPBHOKTA SANGH LTD Vs. LABOUR COURT
|
April 24, 2018 |
|
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD. Vs. PARSA KENTE COLLIERIES LTD.
|
February 28, 2018 |
|
RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED Vs. BALBIR SINGH KHANDEKAR S/O LATE RAMDHAN KHANDEKAR
|
January 23, 2018 |
|
RAJASTHAN SPINNING Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
August 13, 2018 |
|
RAJASTHAN STATE MINES & MINERALS LIMITED Vs. ADDITIONAL DISTRICT JUDGE
|
February 26, 2018 |
|
RAJASTHAN STATE ROAD CORPORATION Vs. SURESH AGARWAL S/O SHRI RAGHUVEER SHARAN AGARWAL
|
April 16, 2018 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MAHIPAL SINGH
|
March 20, 2018 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SMT. GEETA W/O LATE SHRI NATHU
|
February 27, 2018 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. MANISHA KANWAR AND OTHERS
|
March 22, 2018 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. POORNENDU SHARMA AND OTHERS
|
August 23, 2018 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, PARIVAHAN MARG, JAIPUR AND OTHERS Vs. SHRI DHURI LAL AND OTHERS
|
March 20, 2018 |
|
RAJASTHAN STATE ROAD TRASNPORT CORPORATION, JAIPUR Vs. BHARAT LAL MEENA AND OTHERS
|
March 21, 2018 |
|
RAJASTHAN STATE SAHKARI SPINNING AND GINNING MILLS LIMITED AND OTHERS Vs. ATAL BIHARI BHARDWAJ AND OTHERS
|
October 8, 2018 |
|
RAJASTHAN TAX CONSULTANTS ASSOCIATION Vs. UNION OF INDIA
|
October 1, 2018 |
|
RAJASTHAN TAX CONSULTANTS ASSOCIATION Vs. UNION OF INDIA
|
August 1, 2018 |
|
RAJASTHAN UNIVERSITY OF HEALTH SCIENCES, THROUGH ITS REGISTRAR Vs. MAHATMA GANDHI COLLEGE OF PHARMACY
|
October 22, 2018 |
|
RAJASTHAN UNIVERSITY OF HEALTH SCIENCES, THROUGH ITS REGISTRAR Vs. AMARDEEP SHARMA
|
June 1, 2018 |
|
RAJEEV DUBEY Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
RAJEEV GARG Vs. RAJIV SWAROOP
|
April 25, 2018 |
|
RAJEEV KHANNA URF RAJU Vs. SMT ANITA TRIPATHI
|
January 3, 2018 |
|
RAJEEV KUMAR JAISWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 31, 2018 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
August 27, 2018 |
|
RAJENDRA BHARADWAJ Vs. STATE OF RAJASTHAN
|
May 30, 2018 |
|
RAJENDRA CHOUDHARY S/O SHRI RAMEHSWAR LAL Vs. THE SENIOR CIVIL JUDGE, DEEDWANA DISTRICT
|
September 10, 2018 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 22, 2018 |
|
RAJENDRA KUMAR Vs. DALCHAND S/O LATE SHRI BHAGWAN LAL REGAR
|
July 9, 2018 |
|
RAJENDRA KUMAR AGARWAL AND OTHERS Vs. DEWAN HOUSING FINANCE CORPORATION LIMITED
|
September 4, 2018 |
|
RAJENDRA KUMAR AJMERA & ORS. Vs. STATE & ANR.
|
July 3, 2018 |
|
RAJENDRA KUMAR MEENA Vs. STATE OF RAJASTHAN
|
March 16, 2018 |
|
RAJENDRA KUMAR PARMARTHAK Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JAIPUR BENCH JAIPUR
|
July 12, 2018 |
|
RAJENDRA KUMAR SHARMA Vs. RAJEEV SWAROOP IAS AND OTHERS
|
October 3, 2018 |
|
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN THROUGH PP
|
August 7, 2018 |
|
RAJENDRA PRASAD GUPTA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS EXECUTIVE DIRECTOR (LAW)
|
February 16, 2018 |
|
RAJENDRA PRASAD MEENA Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
March 22, 2018 |
|
RAJENDRA PRASAD SHARMA Vs. SMT. BIMLA DEVI
|
April 6, 2018 |
|
RAJENDRA SHARMA Vs. SURENDRA KUMAR SHARMA
|
September 11, 2018 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 17, 2018 |
|
RAJENDRA SINGH Vs. STATE & ORS
|
March 21, 2018 |
|
RAJENDRA SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 10, 2018 |
|
RAJENDRA SINGH RAJAWAT AND OTHERS Vs. STATE OF RAJASTHAN
|
October 25, 2018 |
|
RAJENDRA SINGH SHEKHAWAT Vs. SHRI NAVEEN DADICH
|
September 28, 2018 |
|
RAJESH GAUR Vs. STATE OF RAJASTHAN
|
January 22, 2018 |
|
RAJESH GAUR SON OF SHRI GULAB JI Vs. STATE OF RAJASTHAN AND OTHER
|
August 10, 2018 |
|
RAJESH JALAN Vs. PRESTIGE CITY DEVELOPERS PRIVATE LIMITED
|
May 17, 2018 |
|
RAJESH KUMAR Vs. UGRASEN
|
February 21, 2018 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
October 11, 2018 |
|
RAJESH KUMAR Vs. JAI NARAIN VYAS UNIVERSITY
|
February 22, 2018 |
|
RAJESH KUMAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
July 4, 2018 |
|
RAJESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 6, 2018 |
|
RAJESH KUMAR MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 4, 2018 |
|
RAJESH KUMAR MITHARWA Vs. UNION OF INDIA AND OTHERS
|
October 3, 2018 |
|
RAJESH KUMAR SANGWA Vs. THE STATE OF RAJASTHAN
|
February 6, 2018 |
|
RAJESH MEGHWAL Vs. STATE OF RAJASTHAN
|
February 9, 2018 |
|
RAJESH SHRIMAL Vs. STATE OF RAJASTHAN
|
September 25, 2018 |
|
RAJKUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 24, 2018 |
|
RAJKUMAR JAIN Vs. STATE OF RAJASTHAN & ANR.
|
May 3, 2018 |
|
RAJKUMAR JAISWAL AND OTHERS Vs. STATE OF RAJASTHAN
|
May 17, 2018 |
|
RAJKUMAR NAGDA S/O SHYAMLAL NAGDA Vs. STATE OF RAJASTHAN , THROUGH PRINCIPAL SECRETARY
|
August 6, 2018 |
|
RAJKUMAR RANGI Vs. UNIVERSITY GRANTS COMMISSION
|
April 6, 2018 |
|
RAJKUMAR S/O SHRI HANUMAN PRASAD Vs. SUMAN
|
April 6, 2018 |
|
RAJKUMAR SAWLANI Vs. STATE OF RAJASTHAN
|
January 19, 2018 |
|
RAJKUMAR SINGH S/O SHRI RAM SHANKAR SINGH Vs. THE CHAIRMAN
|
January 17, 2018 |
|
RAJKUMARI Vs. VEENU GUPTA
|
March 6, 2018 |
|
RAJMAT SINGH Vs. SHRI NAVEEN MAHAJAN, SECRETARY CUM COMMISSIONER, RURAL DEVELOPMENT AND PANCHAYATI RAJ DEPARTMENT AND ORS.
|
May 25, 2018 |
|
RAJNI SHARMA Vs. KALU RAM MEENA
|
February 7, 2018 |
|
RAJPAL Vs. STATE OF RAJASTHAN
|
February 14, 2018 |
|
RAJPAL MEENA Vs. VISHNU SHARMA
|
February 9, 2018 |
|
RAJPAL SON OF SHRI AMARARAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 18, 2018 |
|
RAJPUTANA UNANI MEDICAL COLLEGE Vs. STATE OF RAJASTHAN, THROUGH PRINCIPAL SECRETARY
|
October 24, 2018 |
|
RAJU @ RAJIA Vs. THE STATE OF RAJASTHAN
|
March 5, 2018 |
|
RAJU @ RAMAN LAL SON OF HAKRA HOTA Vs. STATE OF RAJASTHAN
|
May 7, 2018 |
|
RAJU CHHABA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
August 30, 2018 |
|
RAJU DEVI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 28, 2018 |
|
RAJU RANJAN Vs. CHAIRMAN, ARMY WELFARE EDUCATION SOCIETY
|
March 15, 2018 |
|
RAJU SINGH Vs. MANGELAL S/O GURDAYAL RAM
|
April 13, 2018 |
|
RAJVEER Vs. STATE OF RAJASTHAN
|
March 8, 2018 |
|
RAJVEER SHARMA Vs. STATE OF RAJASTHAN
|
February 14, 2018 |
|
RAKE SH & ANR Vs. STATE
|
January 29, 2018 |
|
RAKESH Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
RAKESH DHARIWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
RAKESH GOYAL S/O SHRI OMPRAKASH GOYAL Vs. PUSHPA GUPTA W/O LATE SHRI NIRAJ GUPTA
|
July 26, 2018 |
|
RAKESH JAIN Vs. STATE OF RAJASTHAN
|
February 17, 2018 |
|
RAKESH KUMAR Vs. CIVIL JUDGE
|
October 5, 2018 |
|
RAKESH KUMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
July 10, 2018 |
|
RAKESH KUMAR KEDIA Vs. STATE OF RAJASTHAN
|
August 27, 2018 |
|
RAKESH KUMAR MEHTA Vs. STATE OF RAJASTHAN
|
May 17, 2018 |
|
RAKESH KUMAR SIDANAAND OTHERS Vs. STATE EXCISE AND ORS.
|
October 5, 2018 |
|
RAKESH NATH Vs. KHINVRAJ SINGH RATHORE
|
January 29, 2018 |
|
RAKESH SON OF SHRI POKHARMAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 8, 2018 |
|
RAKU W/O SHRI LALA Vs. STATE OF RAJASTHAN
|
January 24, 2018 |
|
RAM BHAROS AND OTHERS Vs. STATE OF RAJASTHAN
|
October 9, 2018 |
|
RAM BHAROSE Vs. STATE OF RAJASTHAN AND ORS.
|
January 8, 2018 |
|
RAM CHANDAR Vs. STATE OF RAJASTHAN AND OTHERS
|
May 11, 2018 |
|
RAM CHANDER Vs. C.B.I. THROUGH PUBLIC PROSECUTOR C.B.I.
|
February 16, 2018 |
|
RAM CHANDRA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2018 |
|
RAM CHARAN Vs. STATE
|
February 6, 2018 |
|
RAM DHAN Vs. STATE OF RAJASTHAN
|
March 23, 2018 |
|
RAM GOPAL SHARMA Vs. RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD. AND OTHERS
|
July 30, 2018 |
|
RAM KARAN MEENA Vs. MILIND A KHARAT
|
May 17, 2018 |
|
RAM KISHOR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2018 |
|
RAM KUMAR S/O SHRI JAGMAL RAM Vs. THE STATE OF RAJASTHAN,
|
January 22, 2018 |
|
RAM KUMAR SINGH Vs. COMMISSIONER DEV STHAN DEPARTMENT
|
December 12, 2018 |
|
RAM KUMAR SWAMI Vs. STATE OF RAJASTHAN
|
July 12, 2018 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
September 14, 2018 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
August 23, 2018 |
|
RAM LAL GAMER AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
RAM LAXMAN Vs. STATE OF RAJASTHAN
|
April 6, 2018 |
|
RAM MANOHAR Vs. STATE OF RAJASTHAN
|
August 14, 2018 |
|
RAM NIWAS S/O SHRI BHOORA LAL Vs. BHOJA BHEEL S/O SHRI GANESH
|
January 9, 2018 |
|
RAM NIWAS THALOR AND OTHER Vs. STATE OF RAJASTHAN
|
January 9, 2018 |
|
RAM PRAKASH @ PRAKASH Vs. STATE
|
February 23, 2018 |
|
RAM PRAKASH PATHAK Vs. STATE OF RAJASTHAN
|
August 10, 2018 |
|
RAM PRASAD AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
March 15, 2018 |
|
RAM PRASAD CHOUDHARY Vs. STATE OF RAJASTHAN
|
December 14, 2018 |
|
RAM RATAN GURJAR Vs. BABU LAL
|
April 5, 2018 |
|
RAM S/O GOPARAM Vs. STATE OF RAJASTHAN
|
August 28, 2018 |
|
RAM SAHAI AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 5, 2018 |
|
RAM SINGH Vs. STATE
|
January 16, 2018 |
|
RAM SINGH BISHNOI AND ORS. Vs. SAHAB RAM BISHNOI
|
March 5, 2018 |
|
RAM SINGH RAJAK Vs. STATE OF RAJASTHAN
|
February 16, 2018 |
|
RAM SINGH S/O DEVI SINGH Vs. STATE OF RAJASTHAN, THROUGH SECRETARY, DEPARTMENT OF MEDICAL AND HEALTH
|
August 2, 2018 |
|
RAMA RAM Vs. STATE OF RAJASTHAN
|
February 19, 2018 |
|
RAMAN LAL CHARPOTA Vs. STATE OF RAJASTHAN & ORS.
|
January 3, 2018 |
|
RAMANUJ GOUR Vs. RAVINDRA SHARMA
|
April 10, 2018 |
|
RAMAVTAR JAT S/O SHRI SARDARMAL JAT Vs. STATE OF RAJASTHAN
|
December 5, 2018 |
|
RAMBABU SHARMA SON OF SHRI HARI NARAYAN SHARMA Vs. STATE OF RAJASTHAN
|
January 8, 2018 |
|
RAMCHANDRA Vs. SHYONARAYAN ADOPTED SON SHYOCHANDRA
|
July 13, 2018 |
|
RAMCHANDRA BAJIYA Vs. STATE OF RAJASTHAN AND OTHERS
|
January 4, 2018 |
|
RAMCHANDRA NAGA AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 18, 2018 |
|
RAMCHANDRA SON OF SHRI DEEPA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
August 10, 2018 |
|
RAMCHARAN Vs. STATE OF RAJASTHAN
|
April 23, 2018 |
|
RAMCHARAN SON OF RAMKALYAN DHANKAR Vs. STATE OF RAJASTHAN
|
July 16, 2018 |
|
RAMDEEN Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
RAMDEO SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
November 26, 2018 |
|
RAMDEV BHALIA Vs. STATE OF RAJASTHAN
|
January 9, 2018 |
|
RAMDEV SON OF BHOPAL RAM Vs. STATE OF RAJASTHAN
|
April 5, 2018 |
|
RAMDHAN AND ORS. Vs. THE STATE OF RAJASTHAN
|
January 2, 2018 |
|
RAMDHAN MEENA Vs. BHAJAN LAL MEENA AND ANOTHERS
|
January 17, 2018 |
|
RAMDHAN MEENA Vs. BHAJAN LAL MEENA
|
January 17, 2018 |
|
RAMDHAN MEENA Vs. BHAJAN LAL
|
February 20, 2018 |
|
RAMESH BISHNOI Vs. UNION OF INDIA AND ORS.
|
March 8, 2018 |
|
RAMESH CHAND Vs. STATE
|
March 21, 2018 |
|
RAMESH CHAND SHARMA AND OTHERS Vs. SMT. MADHVI AHLUWALIA AND OTHERS
|
May 1, 2018 |
|
RAMESH CHAND SHARMA MAJOR Vs. VIPIN MODI MAJOR
|
May 21, 2018 |
|
RAMESH CHAND, S/O SNEHI LAL Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
RAMESH CHANDRA JAT Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
RAMESH CHANDRA MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 12, 2018 |
|
RAMESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
January 19, 2018 |
|
RAMESH KUMAR Vs. ASHOK KUMAR
|
May 17, 2018 |
|
RAMESH KUMAR AND OTHER Vs. BASTIMAL AND OTHERS
|
August 23, 2018 |
|
RAMESH KUMAR KACHHAWAHA Vs. STATE BANK OF INDIA
|
March 14, 2018 |
|
RAMESH SHARMA Vs. STATE OF RAJASTHAN
|
July 17, 2018 |
|
RAMESHRAM Vs. STATE
|
September 7, 2018 |
|
RAMESHVRI KUMARI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 5, 2018 |
|
RAMESHWAR AND OTHERS Vs. BOARD OF REVENUE, RAJASTHAN, AJMER
|
May 11, 2018 |
|
RAMESHWAR PRASAD Vs. JOINT REGISTRAR
|
December 5, 2018 |
|
RAMESHWAR PRASAD SHARMA S/O SHRI KAJOD MAL SHARMA Vs. STATE OF RAJASTHAN
|
January 16, 2018 |
|
RAMGOPAL AGRAWAL Vs. ASHOK KUMAR SUKLECHA
|
March 22, 2018 |
|
RAMGOPAL SHARMA Vs. RAJASTHAN AGRICULTURE MARKETING DEPARTMENT
|
April 24, 2018 |
|
RAMI DEVI Vs. NARAYANI & ORS.
|
October 26, 2018 |
|
RAMJAN KHAN S/O SHRI RASOOL KHAN Vs. STATE OF RAJASTHAN
|
February 16, 2018 |
|
RAMJAS GURIAR AND OTHERS Vs. GIRRAJ GURJAR AND OTHERS
|
May 3, 2018 |
|
RAMJI LAL Vs. STATE OF RAJASTHAN
|
May 1, 2018 |
|
RAMKANYA Vs. STATE OF RAJASTHAN
|
July 12, 2018 |
|
RAMKHILADI MEENA Vs. STATE OF RAJ AND ORS
|
April 2, 2018 |
|
RAMLAL Vs. STATE OF RAJASTHAN AND OTHER
|
August 8, 2018 |
|
RAMNARAYAN CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
|
May 5, 2018 |
|
RAMNATH RAJORIYA S/O LATE SHRI GOPIRAM RAJORIYA Vs. MAGGAR SINGH ALIAS VEETA, S/O SHRI GURU DUTT
|
February 17, 2018 |
|
RAMNIWAS Vs. THE STATE OF RAJASTHAN
|
March 5, 2018 |
|
RAMNIWAS Vs. STATE OF RAJASTHAN
|
February 8, 2018 |
|
RAMNIWAS Vs. MADAN AND OTHERS
|
October 9, 2018 |
|
RAMNIWAS Vs. STATE OF RAJASTHAN
|
January 4, 2018 |
|
RAMNIWAS HINGONIA Vs. STATE OF RAJASTHAN THR. HOME SECRETARY, GOVERNMENT SECRETARIAT, JAIPUR
|
April 17, 2018 |
|
RAMNIWAS SON OF SHRI BUDH RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 18, 2018 |
|
RAMPATI W/O GOPAL Vs. MANJU JAIN W/O SHRI PREM CHAND JAIN
|
September 19, 2018 |
|
RAMRATI DEVI Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
RAMSAHAY PALSANIYA Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
March 6, 2018 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN AND OTHERS
|
August 16, 2018 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN AND OTHERS
|
July 18, 2018 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
September 28, 2018 |
|
RAMSWAROOP KHATI S/O RAMKISHAN KHATI Vs. STATE OF RAJASTHAN
|
January 6, 2018 |
|
RAMSWAROOP SONI Vs. YASHODA DEVI AND ANR
|
March 13, 2018 |
|
RAMU RAM Vs. BISHANARAM AND OTHERS
|
February 22, 2018 |
|
RAMZAN KHAN Vs. STATE OF RAJASTHAN
|
February 5, 2018 |
|
RANG LAL MEENA Vs. RAM SWAROOP
|
January 4, 2018 |
|
RANJANA JAIN W/O SHRI VIKAS JAIN Vs. AUTHORIZED OFFICER
|
October 9, 2018 |
|
RANJEET SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 2, 2018 |
|
RANJEET SINGH BARAR S/O SHRI NAKSHATRA SINGH Vs. STATE OF RAJASTHAN THROUGH, ITS P.P. AND ANOTHER
|
February 14, 2018 |
|
RANJIT SINGH Vs. RAJU LAL
|
January 22, 2018 |
|
RANVEER SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 9, 2018 |
|
RANVEER SINGH JATAV Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 5, 2018 |
|
RAO SULOCHANA KUMARI Vs. STATE OF RAJASTHAN AND OTHERS
|
January 10, 2018 |
|
RASHID Vs. RAJENDRA
|
January 24, 2018 |
|
RASHUL KHAN S/O NASER KHAN Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, DEPARTMENT OF PANCHAYATI RAJ AND RURAL DEVELOPMENT, SECRETARIAT
|
February 5, 2018 |
|
RATAN INDUSTRIAL CORPORATION Vs. STATE OF RAJASTHAN
|
February 23, 2018 |
|
RATAN LAL & ANR. Vs. PREM LATA PARIHAR
|
April 11, 2018 |
|
RATAN LAL @ BHANIYA NAYAK Vs. STATE OF RAJASTHAN
|
May 2, 2018 |
|
RATAN LAL GARG AND ANOTHER Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
RATAN LAL JAAT Vs. THE STATE OF RAJASTHAN
|
February 27, 2018 |
|
RATAN LAL SON OF LATE SHRI JAI RAM DASS JI Vs. PREM LATA PARIHAR D/O SHRI RATAN LAL PARIHAR
|
July 30, 2018 |
|
RATAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
September 12, 2018 |
|
RATAN VERMA Vs. STATE OF RAJASTHAN & ORS
|
January 4, 2018 |
|
RATANLAL Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
RATANLAL CHAMAR Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
RATHI SPECIAL STEELS LTD Vs. UNION OF INDIA
|
September 28, 2018 |
|
RATIONAL HANDLOOM CORPORATION PVT. LTD. Vs. M/S KEWAL CHAND BHANWAR LAL SURANA ITS PARTNERS
|
February 21, 2018 |
|
RATNA RAM Vs. THE STATE OF RAJASTHAN
|
March 16, 2018 |
|
RATNI BAI AND ORS. Vs. OMPRAKASH MEENA AND ORS.
|
April 10, 2018 |
|
RAUNAK JAIN Vs. STATE OF RAJASTHAN
|
August 1, 2018 |
|
RAVI GURJAR Vs. STATE
|
December 10, 2018 |
|
RAVI KANT Vs. STATE OF RAJASTHAN
|
October 22, 2018 |
|
RAVI KUMAR GODARA Vs. STATE OF RAJASTHAN
|
June 1, 2018 |
|
RAVI KUMAR S/O SHRI CHAND MAL JI Vs. STATE OF RAJASTHAN
|
January 11, 2018 |
|
RAVI SINGH Vs. STATE OF RAJASTHAN
|
August 20, 2018 |
|
RAVINDRA ARORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 20, 2018 |
|
RAVINDRA KUMAR MEERWAL Vs. STATE OF RAJASTHAN
|
October 4, 2018 |
|
RAVINDRA YADAV AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 11, 2018 |
|
RAVJI S/O JEEVANA Vs. STATE OF RAJASTHAN
|
January 19, 2018 |
|
RAZAK KHAN Vs. HEMRAJ SHARMA
|
July 27, 2018 |
|
REAL MAZON INDIA LTD Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
|
May 21, 2018 |
|
REENA TANWAR AND OTHER Vs. STATE OF RAJASTHAN
|
October 24, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. HINDUSTAN ZINC LIMITED
|
September 24, 2018 |
|
REGISTRAR OF COMPANIES Vs. REGAL FINANCE PRIVATE LIMITED
|
January 24, 2018 |
|
REHAN PUBLIC SHIKSHAN SANSTHAN, DANTA Vs. PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY
|
August 9, 2018 |
|
REHANA BANO Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
REKHA JOSHI D/O LATE SHRI PUKHRAJ JOSHI Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF EDUCATION
|
January 15, 2018 |
|
REKHA YADAV D/O OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 8, 2018 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SMT. MANJU PAWAN JATAV
|
September 10, 2018 |
|
RENU JOSHI AND OTHERS Vs. STATE OF RAJASTHAN
|
October 23, 2018 |
|
RENU KANWAR Vs. MOHANLAL SON OF ONKARLAL SUMAN
|
June 1, 2018 |
|
RENU MALVIYA Vs. STATE OF RAJASTHAN
|
March 5, 2018 |
|
RESHAM SINGH Vs. STATE OF RAJASTHAN
|
November 16, 2018 |
|
RESIDENT ENGG. RAJ. DIVISION II Vs. M/S I.P. SINGH CONSTRUCTION COMPANY
|
February 23, 2018 |
|
REVANT RAM MEGHWAL AND OTHERS Vs. STATE OF RAJASTHAN
|
October 9, 2018 |
|
RIDDHA RAM Vs. HARMAN RAM AND ORS.
|
April 13, 2018 |
|
RINKU Vs. AVDESH
|
September 10, 2018 |
|
RISHABH SETHI S/O SHRI SUSHIL KUMAR SETHI Vs. STATE OF RAJASTHAN
|
March 8, 2018 |
|
RISHI BAGHARI S/O LATE HANWANT SINGH BAGHARI Vs. STATE BANK OF INDIA THROUGH GENERAL MANAGER (HR & GA) LOCAL HEAD OFFICE
|
April 5, 2018 |
|
RIYAZ MOHD. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR BENCH, JAIPUR AND ORS.
|
February 8, 2018 |
|
ROBIN FANDA S/O SH.SURESH KUMAR FANDA Vs. UNION OF INDIA
|
September 10, 2018 |
|
ROCHE DIAGNOSTICS INDIA PRIVATE LIMITED Vs. STATE OF RAJASTHAN, DEPARTMENT OF MEDICAL AND HEALTH
|
February 21, 2018 |
|
ROHIT JAIN S/O GOPAL SINGH JAIN Vs. SHRI MITHILESH KUMAR
|
August 20, 2018 |
|
ROHIT KHANDELWAL S/O SHRI TARA CHAND KHANDELWAL Vs. SMT. SHIVANI KHANDELWAL D/O SHRI ASHOK KUMAR KHANDELWAL
|
February 5, 2018 |
|
ROHIT KUMAR @ JEETU SON OF SHRI MAHESH ROT Vs. STATE OF RAJASTHAN
|
January 8, 2018 |
|
ROHIT PUNGA Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
ROHTASH S/O HARPAL Vs. RAMKISHAN S/O HEMRAJ
|
September 13, 2018 |
|
ROOFI NAWAZ AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 24, 2018 |
|
ROOP CHAND GOYAL Vs. JHANWAR LAL MAROTHI
|
December 13, 2018 |
|
ROOP SINGH AND OTHERS Vs. GANESHLAL AND OTHERS
|
January 24, 2018 |
|
ROOPAM TYAGI W/O ABHINAV TYAGI Vs. ABHINAV TYAGI S/O LATE HARIRAJ SINGH TYAGI,
|
April 25, 2018 |
|
ROSHAN LAL Vs. STATE OF RAJASTHAN
|
January 2, 2018 |
|
ROSMERTA TECHNOLOGIES LTD Vs. STATE OF RAJASTHAN, AND OTHERS
|
November 30, 2018 |
|
ROYAL LIVING HOMES PVT. LIMITED AND OTHERS Vs. ASEEM KUMAR SHARMA AND OTHERS
|
September 11, 2018 |
|
RUCHI CHOUDHARY AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
RUDARAM Vs. STATE OF RAJASTHAN
|
July 20, 2018 |
|
RUDRA KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 11, 2018 |
|
RUJDAR S/O SH. HIMMAT KHA Vs. GULLA S/O SH. GHANSHYAM
|
March 7, 2018 |
|
RUKAM PAL SINGH YADAV SON OF SHRI CHHOTEY RUKAMPAL SINGH YADAV Vs. STATE OF RAJASTHAN
|
March 8, 2018 |
|
RUKMA DEVI Vs. STATE OF RAJASTHAN
|
October 22, 2018 |
|
RUKMA DEVI MALI (SMT.) AND OTHERS Vs. SMT. MANGI BAI MALI AND OTHERS
|
April 24, 2018 |
|
RUKMANI DEVI AND ORS. Vs. SITA AND ORS.
|
January 2, 2018 |
|
RUKMUDIN Vs. STATE OF RAJASTHAN
|
July 16, 2018 |
|
RULDU SINGH Vs. KAILASH CHANDRA AND OTHERS
|
January 30, 2018 |
|
RUMAL SINGH Vs. STATE OF RAJASTHAN
|
February 16, 2018 |
|
RUPA Vs. STATE
|
January 25, 2018 |
|
RUPA RAM MALI Vs. SAKHA RAM KUMHAR
|
July 20, 2018 |
|
RUPESH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 31, 2018 |
|
RUSTIC ART EXPORTS Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS PRESCRIBED OFFICER
|
September 19, 2018 |
|
S JAIPUR METALS ELECTRICALS LTD Vs. JAIPUR METALS AND ELECTRICALS
|
June 1, 2018 |
|
S.B.I. GENERAL INSURANCE COMPANY LTD Vs. SMT. JHAMRI DEVI
|
November 13, 2018 |
|
S.H. QURESHI Vs. THE STATE OF RAJASTHAN
|
May 9, 2018 |
|
S.S. AGARWAL Vs. SHALINI GUPTA
|
February 21, 2018 |
|
S.S. EDUCATION TRUST Vs. THE UNION OF INDIA
|
February 16, 2018 |
|
SACHIN MISHRA AND OTHERS Vs. STATE OF RAJASTHAN
|
September 25, 2018 |
|
SACHIN MISHRA S/O MANOJ MISHRA Vs. STATE OF RAJASTHAN THROUGH ADDITIONAL CHIEF SECRETARY
|
October 24, 2018 |
|
SACHU RAM AND OTHERS Vs. SMT. PARMESHWARI BAI URF VEERO BAI AND OTHERS
|
May 4, 2018 |
|
SAGEER SAJJAD AHMED S/O PEERZADA KARIMUDDIN Vs. MOHAMMED AYUB THROUGH LRS
|
February 19, 2018 |
|
SAHANAWAJ & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
July 10, 2018 |
|
SAHDEV PAREEK Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
|
July 13, 2018 |
|
SAHI RAM POONIA AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
April 19, 2018 |
|
SAHIRAM Vs. STATE
|
February 26, 2018 |
|
SAIDITTAMAL S/O VAJIRCHAND Vs. STATE OF RAJASTHAN AND ORS.
|
January 18, 2018 |
|
SAJIDA BANO CHEJARA Vs. DISTRICT LEGAL SERVICE AUTHORITY
|
January 11, 2018 |
|
SAJIYA Vs. STATE OF RAJASTHAN
|
April 26, 2018 |
|
SAJJAN KUMAR S/O SHRI SAROJ KUMAR Vs. STATE OF RAJASTHAN
|
April 30, 2018 |
|
SAJJAN PANWAR Vs. STATE OF RAJASTHAN
|
March 21, 2018 |
|
SAJJAN SINGH Vs. SHRI BHANWARLAL AND OTHERS
|
April 25, 2018 |
|
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2018 |
|
SAKEEL Vs. STATE TAX OFFICER
|
July 4, 2018 |
|
SAKET MOT Vs. STATE OF RAJASTHAN
|
July 23, 2018 |
|
SALEEM KHAN Vs. STATE OF RAJASTHAN
|
March 20, 2018 |
|
SALEEM MOHD. Vs. GANESHA RAM
|
September 4, 2018 |
|
SALIM Vs. AMZAD ALI
|
March 20, 2018 |
|
SALIM KHAN & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
July 16, 2018 |
|
SALIM KHAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 16, 2018 |
|
SALIM S/O EHSAN KHAN Vs. STATE OF RAJASTHAN THROUGH P P
|
June 1, 2018 |
|
SALIM S/O SHRI FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
SAMIR SHARMA Vs. THE REGISTRAR
|
March 14, 2018 |
|
SAMPAT LAL S/O SHRI BHANWAR LAL Vs. THE STATE OF RAJASTHAN
|
January 16, 2018 |
|
SAMRATH AND OTHERS Vs. STATE OF RAJASTHAN
|
April 23, 2018 |
|
SAMTA SHARMA AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
April 12, 2018 |
|
SANCHITA Vs. STATE
|
September 29, 2018 |
|
SANCHITA @ SHILPI(MISS) AND ORS. Vs. REGISTRAR GENERAL, R.H.C. JODHPUR AND ANR.
|
April 17, 2018 |
|
SANDEEP Vs. STATE OF RAJASTHAN
|
August 7, 2018 |
|
SANDEEP @ KALU Vs. STATE OF RAJASTHAN
|
March 12, 2018 |
|
SANDEEP @ KALU S/O VISHAMBHAR DAYAL Vs. THE STATE OF RAJASTHAN
|
February 14, 2018 |
|
SANDEEP KUMAR Vs. THE STATE OF RAJASTHAN
|
March 5, 2018 |
|
SANDEEP KUMAR AAGIWAL Vs. RENT TRIBUNAL JAIPUR METROPOLITAN CITY AND ANOTHER
|
May 3, 2018 |
|
SANDEEP KUMAR SAHARAN Vs. STATE OF RAJASTHAN
|
March 20, 2018 |
|
SANDEEP PARMER Vs. THE STATE BANK OF INDIA AND ORS.
|
June 18, 2018 |
|
SANDEEP S/O SHIR BHAIRULAL VYAS Vs. MS RENU W/O SANDEEP VYAS
|
January 5, 2018 |
|
SANGEETA Vs. STATE OF RAJASTHAN
|
February 9, 2018 |
|
SANGEETA DEVI Vs. SUSHILA
|
February 9, 2018 |
|
SANGEETA DEVI WIFE OF VIJAY PRAKASH Vs. VIJAY PRAKASH S/O HARI PRAKASH UDAY
|
January 22, 2018 |
|
SANGHI INDUSTRIES LIMITED Vs. MICRO SMALL ENTERPRISES FACILITATION COUNCIL, DEPARTMENT OF INDUSTRIES RAJASTHAN
|
April 4, 2018 |
|
SANJAY @ MAHENDRA @ DHOLU S/O SUBHASH Vs. STATE OF RAJASTHAN
|
May 29, 2018 |
|
SANJAY ALIAS BALOO AND OTHERS Vs. STATE OF RAJASTHAN
|
August 7, 2018 |
|
SANJAY BHANSALI Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
|
February 20, 2018 |
|
SANJAY CHOUDHARY Vs. INDIAN OIL CORPORATION LIMITED
|
August 21, 2018 |
|
SANJAY CHOUDHARY S/O PRAKASH CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 10, 2018 |
|
SANJAY DHALET Vs. MURARI LAL SAIN
|
December 10, 2018 |
|
SANJAY GARG Vs. UNION OF INDIA
|
March 13, 2018 |
|
SANJAY GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
|
August 10, 2018 |
|
SANJAY KUMAR Vs. STATE OF RAJASTHAN
|
March 21, 2018 |
|
SANJAY KUMAR BHARGAVA Vs. STATE OF RAJASTHAN
|
August 1, 2018 |
|
SANJAY LEELA BHANSALI Vs. STATE OF RAJASTHAN
|
February 6, 2018 |
|
SANJAY PALIWAL Vs. ALOK GOYAL
|
July 20, 2018 |
|
SANJAY SINGH JETHI Vs. STATE OF RAJASTHAN
|
May 25, 2018 |
|
SANJAY TANWAR S/O BHERULAL JI AND OTHERS Vs. STATE OF RAJASTHAN
|
July 17, 2018 |
|
SANJAY VARGHESE Vs. STATE OF RAJASTHAN
|
December 13, 2018 |
|
SANJEEV @ SANJU Vs. STATE OF RAJASTHAN
|
January 29, 2018 |
|
SANJEEV AGRAWAL S/O SHRI GHANSHYAM AGRAWAL Vs. SHEFALI AGRAWAL W/O SHRI SANJEEV AGRAWAL
|
April 20, 2018 |
|
SANJEEV KUMAR S/O SHRI SURENDRA NATH & ORS. Vs. STATE OF RAJASTHAN
|
May 1, 2018 |
|
SANJU Vs. HARINARAYAN
|
January 5, 2018 |
|
SANJU KUMARI Vs. STATE OF RAJASTHAN AND OTHER
|
September 27, 2018 |
|
SANT LADHUNATH NAYAK SEWA SANSTHA Vs. UNION OF INDIA
|
November 16, 2018 |
|
SANT VAIDEHI BALABH DEV ACHARYAJI MAHARAJ Vs. STATE OF RAJASTHAN
|
October 23, 2018 |
|
SANTO W/O VIJAYKUMAR Vs. THAKURDAS S/O KIRTIRAM AND OTHERS
|
October 24, 2018 |
|
SANTOKH SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
August 10, 2018 |
|
SANTOSH Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 26, 2018 |
|
SANTOSH Vs. THE STATE OF RAJASTHAN
|
January 2, 2018 |
|
SANTOSH BOOBNA Vs. RAMAVTAR KANDOI AND OTHERS
|
October 30, 2018 |
|
SANTOSH KUMAR Vs. CHIEF OF THE ARMY STAFF
|
May 2, 2018 |
|
SANTOSH KUMARI & ORS. Vs. STATE OF RAJASTHAN
|
July 12, 2018 |
|
SANTOSH PAREEK S/O LATE SHRI BRIJ MOHAN Vs. MOHAN SON OF JODHA
|
January 12, 2018 |
|
SANTOSH POSWAL Vs. STATE OF RAJASTHAN
|
December 20, 2018 |
|
SANTOSH SHARMA AND OTHERS Vs. STATE OF RAJASTHAN
|
September 28, 2018 |
|
SANTOSH SHARMA S/O KANHAIYA LAL SHARMA Vs. ANJALI SHARMA W/O SANTOSH SHARMA
|
January 23, 2018 |
|
SARASWATI DEVI WIFE OF SHIV LAL Vs. THE STATE OF RAJASTHAN AND OTHERS
|
March 5, 2018 |
|
SARASWATI KUMARI AHARI DAUGHTER OF DWARIKA PRASAD AHARI, WIFE OF BHUPENDRA KUMAR DAMOR Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
SARASWATI VIDHYA BHAVAN SAMITI Vs. PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY, SIKAR
|
August 9, 2018 |
|
SARITA CHOUDHARY Vs. STATE OF RAJASTHAN
|
April 11, 2018 |
|
SARITA W/O SHRI SURENDRA Vs. DISTRICT JUDGE, HANUMANGARH AND OTHERS
|
January 30, 2018 |
|
SAROJ CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 30, 2018 |
|
SAROJ DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
September 29, 2018 |
|
SAROJ KUMARI D/O MOOLCHAND Vs. STATE OF RAJASTHAN, THROUGH DIRECOTR
|
January 22, 2018 |
|
SAROJ WD/O LT SH MAHENDRA KUMAR PANWAR Vs. STATE OF RAJASTHAN
|
March 15, 2018 |
|
SARVESH AGARWAL Vs. VANDANA MALI
|
July 13, 2018 |
|
SARVESH MALOO S/O SHRI NATWAR LAL MALOO Vs. STATE OF RAJASTHAN
|
August 8, 2018 |
|
SATISH @ LEELU SON OF SHRI SATYAPAL, BY CASTE YADAV Vs. STATE OF RAJASTHAN
|
January 31, 2018 |
|
SATISH CHATURVEDI S/O KAILASH CHAND CHATURVEDI Vs. JAIPUR VIDHYUT VITARAN NIGAM LIMITED
|
January 18, 2018 |
|
SATISH KUMAR Vs. STATE OF RAJASTHAN
|
April 4, 2018 |
|
SATISH KUMAR SHARMA Vs. SECRETARY, RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER (RAJ)
|
July 10, 2018 |
|
SATISH KUMAR SHARWA Vs. THE STATE OF RAJASTHAN
|
January 10, 2018 |
|
SATPAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 3, 2018 |
|
SATYA NARAIN GARG Vs. LEARNED ADDITIONAL DISTRICT JUDGE NO. 2
|
August 9, 2018 |
|
SATYA NARAYAN S/O SHRI GHYANCHAND Vs. KALU RAM (SINCE DECEASED
|
January 4, 2018 |
|
SATYA PRAKASH Vs. UNION OF INDIA
|
July 20, 2018 |
|
SATYA PRAKASH AND ORS. Vs. STATE OF RAJASTHAN
|
May 1, 2018 |
|
SATYA PRAKASH GAUTAM Vs. STATE OF RAJASTHAN
|
October 22, 2018 |
|
SATYA PRAKASH S/O RAMCHANDRA Vs. THE STATE OF RAJASTHAN
|
February 26, 2018 |
|
SATYA PRAKASH S/O SH.BANARASI DAS Vs. ANIL KUMAR JAIN S/O HEMRAJ JAIN
|
February 16, 2018 |
|
SATYANARAYAN BHAMBHI S/O LATE SHRI DEVI LAL BHAMBHI Vs. STATE OF RAJASTHAN AND OTHER
|
January 12, 2018 |
|
SATYENDRA KUMAR SHARMA AND OTHERS Vs. SMT UMA SHARMA
|
May 16, 2018 |
|
SAVITA AGED W/O PANKAJ MEEL Vs. PANKAJ MEEL S/O RAMLAL MEEL
|
May 24, 2018 |
|
SAVITRI DEVI WIDOW OF SHRI GULJARI LAL Vs. SHYAM SUNDER S/O DECEASED MALIRAM REPRESENTED
|
February 15, 2018 |
|
SAWAI KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
July 6, 2018 |
|
SAWAI SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 12, 2018 |
|
SAWAI SINGH BHATI S/O BHANU JI BHATI Vs. MANAK SINGH S/O SHRI BHANU SINGH JI
|
April 6, 2018 |
|
SAYARA BANO AND OTHERS Vs. MANGAL SINGH AND OTHERS
|
May 16, 2018 |
|
SAYYED ABUBAKRA NAQVI S/O SAYYED ALI Vs. STATE OF RAJASTHAN
|
May 8, 2018 |
|
SECRETARY, C.B.S.E. AJMER Vs. MUMAL RAIKA
|
February 28, 2018 |
|
SEEMA KAUR Vs. GURPREET SINGH
|
March 8, 2018 |
|
SEEMA MEENA D/O SHRI GHANSHYAM MEENA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ DEPARTMENT
|
March 15, 2018 |
|
SETHA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
August 6, 2018 |
|
SH. ANIL KUMAR SOTWAL Vs. THE DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR
|
February 9, 2018 |
|
SH. RAM JI LAL MEENA Vs. INCOME TAX OFFICER
|
May 1, 2018 |
|
SH. SHANKARDAS SWAMI S/O SH. RADHA KISHAN SWAMI Vs. STATE OF RAJASTHAN
|
January 25, 2018 |
|
SH. SHARVAN KUMAR SHARMA Vs. INCOME TAX OFFICER
|
July 3, 2018 |
|
SHABBIR MOHAMMAD Vs. STATE OF RAJASTHAN AND OTHERS
|
January 9, 2018 |
|
SHAFI MOHAMMED (DEAD) S/O ALLAH NOOR Vs. STATE OF RAJASTHAN
|
January 30, 2018 |
|
SHAFIQ KHAN S/O SHRI SALEEM KHAN, 94, AMBAVAGARH, KACHHI BASTI, UDAIPUR Vs. STATE OF RAJASTHAN
|
January 8, 2018 |
|
SHAHABUDDIN Vs. STATE OF RAJASTHAN
|
February 16, 2018 |
|
SHAHEDA BEGUM Vs. STATE OF RAJASTHAN AND OTHERS
|
April 4, 2018 |
|
SHAIF ALI Vs. STATE OF RAJASTHAN
|
September 5, 2018 |
|
SHAILENDRA RAJALWAL Vs. PUNJAB NATIONAL BANK AND ORS.
|
June 1, 2018 |
|
SHAITAN ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
March 13, 2018 |
|
SHAITAN SINGH SON OF SOMARAM, B/C MEENA Vs. STATE OF RAJASTHAN THROUGH SECRETARY DEPARTMENT OF HOME AFFAIRS GOVERNMENT OF RAJASTHAN
|
February 1, 2018 |
|
SHAKHAVAT HUSSAIN Vs. TULSIRAM
|
February 16, 2018 |
|
SHAKILA AND ORS. Vs. ASHOK KUMAR AHUJA
|
July 3, 2018 |
|
SHAKUNTALA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 10, 2018 |
|
SHAKUNTALA WIFE OF SHRI NARESH KUMAR Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
SHAMBHOO LAL AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
|
May 23, 2018 |
|
SHAMBHOO SINGH S/O DEVI SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
May 14, 2018 |
|
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
SHAMBHU DAYAL S/O GANESH NARAYAN Vs. STATE OF RAJASTHAN, THROUGH ADDITIONAL CHIEF SECRETARY, HOME AND JUSTICE, GOVERNMENT OF RAJASTHAN
|
February 1, 2018 |
|
SHAMBHU SINGH Vs. CHANDRA NATH AND OTHERS
|
August 7, 2018 |
|
SHAMHBU RAM MEENA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, REVENUE DEPARTMENT
|
January 22, 2018 |
|
SHAMSHAR KHAN Vs. STATE
|
February 26, 2018 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
February 9, 2018 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
April 5, 2018 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
May 4, 2018 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
November 2, 2018 |
|
SHANKAR LAL GEHLOT Vs. STATE OF RAJASTHAN AND OTHERS
|
September 25, 2018 |
|
SHANKER GOOND S/O SHRI RAM KISHORE Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
SHANKER LAL Vs. SHRI SHAMBHU
|
August 30, 2018 |
|
SHANKER LAL AND ORS. Vs. STATE OF RAJASTHAN
|
January 19, 2018 |
|
SHANKER RAM Vs. O.I.C. & ORS.
|
February 23, 2018 |
|
SHANTI LAL DAYMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 18, 2018 |
|
SHANTI LAL MEENA Vs. THE STATE BANK OF INDIA AND ORS.
|
June 18, 2018 |
|
SHANTI MARU Vs. VISHAL MARU
|
July 4, 2018 |
|
SHANTI WIFE OF SHRI JOGARAMJI PATEL Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
SHARAD CHANDRA Vs. STATE OF RAJASTHAN
|
December 21, 2018 |
|
SHARDA DEVI Vs. THE STATE OF RAJASTHAN
|
January 18, 2018 |
|
SHARDA SHARMA Vs. BANWARI LAL AGRAWAL
|
May 10, 2018 |
|
SHARUKH KHAN Vs. STATE OF RAJASTHAN
|
November 26, 2018 |
|
SHASHANK GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
|
April 12, 2018 |
|
SHASHI KANT AND OTHER Vs. RAJASTHAN STATE MINES AND MINERALS LTD.
|
January 2, 2018 |
|
SHASHI KANT VYAS Vs. STATE & ANR
|
April 25, 2018 |
|
SHEELA VERMA Vs. STATE OF RAJASTHAN
|
August 23, 2018 |
|
SHEETALNATH TRADING COMPANY Vs. BHIM SINGH S/O MOHAN SINGH CHOUHAN
|
July 24, 2018 |
|
SHEKHAR SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
February 16, 2018 |
|
SHEKHAWATI INSTITUTE OF PHARMACY Vs. STATE OF RAJASTHAN
|
July 16, 2018 |
|
SHER ALAM KHAN S/O SHRI NASEER KHAN Vs. STATE OF RAJASTHAN
|
January 8, 2018 |
|
SHER MOHD Vs. STATE OF RAJASTHAN
|
October 26, 2018 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
September 4, 2018 |
|
SHERSINGH Vs. STATE OF RAJASTHAN
|
January 10, 2018 |
|
SHESHA RAM Vs. STATE OF RAJASTHAN
|
April 2, 2018 |
|
SHILLO DEVI W/O AMAR CHAND AND OTHERS Vs. STATE OF RAJASTHAN
|
September 7, 2018 |
|
SHISH RAM S/O RAM KUMAR Vs. THE STATE OF RAJASTHAN
|
March 21, 2018 |
|
SHITAL PRASAD SHARMA S/O SH. NATHU LAL SHARMA Vs. STATE OF RAJASTHAN
|
April 6, 2018 |
|
SHIV DAYAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
August 28, 2018 |
|
SHIV KARAN Vs. RAM KARAN AND OTHERS
|
August 28, 2018 |
|
SHIV KUMAR KASARA AND ANOTHER Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
July 11, 2018 |
|
SHIV KUMAR SONI Vs. STATE OF RAJASTHAN
|
March 13, 2018 |
|
SHIV LAL MEENA Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
SHIV NAGAR Vs. THE STATE OF RAJASTHAN
|
September 11, 2018 |
|
SHIV NARAYAN Vs. STATE OF RAJASTHAN
|
August 28, 2018 |
|
SHIV PAL BALODA Vs. INDIAN OIL CORPORATION LIMITED
|
April 13, 2018 |
|
SHIV PRATAP SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 9, 2018 |
|
SHIV RAJ Vs. STATE OF RAJASTHAN
|
March 22, 2018 |
|
SHIV SHAKTI BUILDERS Vs. DIVISIONAL RAILWAY ENGINEER (WEST)
|
October 23, 2018 |
|
SHIV SHAKTIRAJ BHANDARI Vs. DISTRICT MAGISTRATE CUM AUTHORIZED OFFICE
|
January 25, 2018 |
|
SHIV SHAKTIRAJ BHANDARI S/O SH BHIMRAJ BHANDARI Vs. DISTRICT MAGISTRATE CUM AUTHORIZED OFFICE
|
April 6, 2018 |
|
SHIV SHANKAR DAYAL Vs. STATE OF RAJASTHAN
|
January 25, 2018 |
|
SHIV SONI Vs. STATE OF RAJASTHAN
|
September 10, 2018 |
|
SHIV TIWARI Vs. PRINCIPAL DIRECTOR OF INCOME TAX (INVESTIGATION)
|
September 7, 2018 |
|
SHIVANI VERMA Vs. STATE OF RAJ AND ANR
|
July 13, 2018 |
|
SHIVANSHU ATRE S/O VINOD KUMAR ATRE Vs. REENU ATRE W/O SHIVANSHU ATRE
|
May 8, 2018 |
|
SHIVCHARAN AND OTHERS Vs. STATE OF RAJASTHAN
|
August 20, 2018 |
|
SHIVCHARAN HEDA Vs. UNION OF INDIA
|
May 18, 2018 |
|
SHIVDAAN MAL & ORS Vs. GIRDHAR SINGH & ORS
|
January 24, 2018 |
|
SHIVDAYAL SON OF KALU RAM Vs. BANWARI LAL
|
March 20, 2018 |
|
SHIVLAL Vs. STATE OF RAJASTHAN
|
January 23, 2018 |
|
SHIVRAJ MEENA Vs. STATE OF RAJASTHAN
|
October 22, 2018 |
|
SHIVRAJ SINGH Vs. STATE OF RAJASTHAN
|
September 19, 2018 |
|
SHIVRATAN AND ORS. Vs. SMT. PUSHPA AND ANR.
|
April 11, 2018 |
|
SHOBHA BAI Vs. URBAN IMPROVEMENT TRUST
|
September 13, 2018 |
|
SHRADDHANAND Vs. PUSHPA SHARMA
|
January 9, 2018 |
|
SHRAWAN @ MAHENDRA AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
|
August 10, 2018 |
|
SHRAWAN SINGH Vs. STATE OF RAJASTHAN
|
February 7, 2018 |
|
SHRAWAN SINGH RATHORE AND ORS. Vs. UNION OF INDIA,
|
May 14, 2018 |
|
SHREE RAJASTHAN SYNTEX LTD. Vs. UNION OF INDIA AND ORS.
|
April 4, 2018 |
|
SHREE SHUBHAM LOGISTICS LIMITED AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
August 30, 2018 |
|
SHREEMAT PANDEY Vs. PRADEEP JAIN S/O GANGA BISHAN
|
April 3, 2018 |
|
SHREENATH LOHIYA Vs. PUSHPADEVI & ANR
|
February 21, 2018 |
|
SHREYA BASNET Vs. UNION OF INDIA
|
February 5, 2018 |
|
SHRI BADRUDDIN S/O ABDUL REHMAN SORGAR Vs. SHRI RAMCHANDRA S/O CHHITAR JAT
|
March 21, 2018 |
|
SHRI BHANWAR LAL CHOUDHARY, PRO., NEW CHOUDHARY ENTERPRISES Vs. ACIT CIRCLE
|
February 15, 2018 |
|
SHRI DADU DAYALU MAHASABHA Vs. STATE OF RAJASTHAN
|
May 5, 2018 |
|
SHRI DAS DAGA Vs. SHRI DAGA PANCHAYAT BAGECHI TRUST
|
February 16, 2018 |
|
SHRI GOPAL & ORS Vs. LRS OF HEERA LAL
|
January 4, 2018 |
|
SHRI K.C. VERMA Vs. STATE BANK OF INDIA AND OTHERS
|
August 28, 2018 |
|
SHRI MITHU LAL Vs. SHRI GEELU
|
March 6, 2018 |
|
SHRI NAND LAL DHINGRA Vs. RENT APPELLATE TRIBUNAL
|
August 7, 2018 |
|
SHRI RAJKUMAR Vs. RAGHUNATHDAAS
|
March 21, 2018 |
|
SHRI RAJVEER AND OTHERS Vs. SHRI MOTI CHAND MALOO
|
September 11, 2018 |
|
SHRI RAM @ SAURABH Vs. STATE OF RAJASTHAN
|
January 9, 2018 |
|
SHRI RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
August 28, 2018 |
|
SHRI SIDDHI INDUSTRIES Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD AND OTHER
|
September 28, 2018 |
|
SHRI SOHANLAL SONI (SINCE DECEASED) AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
January 5, 2018 |
|
SHRI SUDARSHAN Vs. SATYANARAYAN (DECEASED)
|
September 28, 2018 |
|
SHRI SURESH YOGI Vs. GRAM PANCHAYAT BHOORTHAL, TEHSIL AMER
|
May 17, 2018 |
|
SHRI TOR MAL HARMUKH RAY CHARITABLE TRUST, JHUNJHUNU AND OTHERS Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO.2, JHUNJHUNU
|
May 8, 2018 |
|
SHRICHAND MALKAANI Vs. STATE OF RAJ ASTHAN
|
February 23, 2018 |
|
SHRIKRISHN Vs. UNION OF INDIA
|
February 8, 2018 |
|
SHRIMATI Vs. HEMLATA
|
March 12, 2018 |
|
SHRIYA MEENA Vs. GIRRAJ PRASAD
|
February 26, 2018 |
|
SHUBHAKARAN S/O SHRI JETHMAL Vs. STATE OF RAJASTHAN
|
January 11, 2018 |
|
SHUBHAM BENIWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
April 12, 2018 |
|
SHWETANG JOSHI S/O SHRI SHIV RAM JOSHI Vs. THE STATE OF RAJASTHAN
|
February 23, 2018 |
|
SHYAM KUMAR S/O SH SOHAN LAL DAD Vs. PURANDAS JI KI BAGICHI TRUST
|
April 2, 2018 |
|
SHYAM LAL AND OTHER Vs. THE STATE OF RAJASTHAN AND OTHER
|
August 23, 2018 |
|
SHYAM LAL SARASWAT Vs. STATE OF RAJASTHAN
|
August 20, 2018 |
|
SHYAM LAL SON OF SH. PREMDAS VAISHNAV Vs. SMT. NEETU WIFE OF SHYAM LAL
|
January 8, 2018 |
|
SHYAM SINGH PARIHAR Vs. SMT. MANJU BALA AND OTHERS
|
August 8, 2018 |
|
SHYAM SINGH PARIHAR Vs. LRS OF YUVRAJ SINGH
|
October 30, 2018 |
|
SHYAM SUNDAR SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
January 18, 2018 |
|
SHYAM SUNDER Vs. SMT. KRISHNA VERMA
|
December 19, 2018 |
|
SHYAM SUNDER AGARWAL S/O MR. KUNJ BIHARI Vs. STATE OF RAJASTHAN
|
July 2, 2018 |
|
SHYAM SUNDER S/O SHRI HARI MOHAN Vs. STATE OF RAJASTHAN
|
January 29, 2018 |
|
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
|
February 2, 2018 |
|
SHYAMSUNDER VISHNOI Vs. SMT. JYOTI
|
May 11, 2018 |
|
SIKANDAR SON OF SHRI SITA RAM Vs. STATE OF RAJASTHAN AND OTHER
|
August 10, 2018 |
|
SIRMAL Vs. NAZIR HUSSAIN
|
March 12, 2018 |
|
SITA D/O MANI RAM, B/C KUMAHAR Vs. THE STATE OF RAJASTHAN
|
February 1, 2018 |
|
SITA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
January 3, 2018 |
|
SITA RAM SHARMA Vs. STATE OF RAJASTHAN
|
April 20, 2018 |
|
SITARAM MEENA Vs. STATE OF RAJASTHAN
|
February 23, 2018 |
|
SITARAM YADAV AND ORS Vs. PRAKASH CHAND AND ORS
|
July 17, 2018 |
|
SMALL INDUSTRIES DEVELOPMENT BANKS OF INDIA Vs. N M ROOF DESIGNERS LIMITED
|
March 15, 2018 |
|
SMT ANITA SHARMA (CHANDRAKALA) Vs. PUSHPENDRA DEEP PATALIYA AND OTHERS
|
August 23, 2018 |
|
SMT BILKIS AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 12, 2018 |
|
SMT KAMLA KANWAR Vs. RATAN SINGH
|
September 11, 2018 |
|
SMT MANJU LATA Vs. JAGAT ALIAS DESHRAJ
|
August 27, 2018 |
|
SMT NEELAM SEJWANI WIFE OF SH. KANHAIYA LAL SEJWANI, CASTE SINDHI Vs. THE JAIPUR DEVELOPMENT AUTHORITY
|
January 15, 2018 |
|
SMT PARUL WIFE OF LOKESH KUMAR VERMA, D/O RAJENDRA KUMAR Vs. THE STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF PERSONNEL, SECRETARIAT, JAIPUR
|
January 10, 2018 |
|
SMT RAFIKA BANO Vs. SALMA SHERANI AND OTHERS
|
October 5, 2018 |
|
SMT RUKMANI DEVI AND ORS. Vs. SMT KAILASH KANWAR AND ORS.
|
July 13, 2018 |
|
SMT SAVITA DEVI AND ANOTHER Vs. BALVANT SINGH AND ORS.
|
April 9, 2018 |
|
SMT VEENA BEN Vs. STATE
|
October 25, 2018 |
|
SMT. ANGANA DEVI Vs. RAGHUVIR
|
February 1, 2018 |
|
SMT. ANITA GOSWAMI WIFE OF LATE SHRI ANIL GOSWAMI Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
SMT. ANJANA DEVI W/O SHRI SHYAM LAL SHARMA Vs. URBAN IMPROVEMENT TRUST, BHILWARA,
|
January 18, 2018 |
|
SMT. ANJU DEVI W/O SURENDRA KUMAR JAIN AND ORS. Vs. MAGNA W/O BHURA BALAI AND ORS.
|
January 16, 2018 |
|
SMT. BEENA JAIN W/O SHRI VINENDRA KUMAR JAIN Vs. SHRI VINENDRA KUMAR JAIN
|
October 22, 2018 |
|
SMT. BHANWAR KANWAR Vs. STATE OF RAJASTHAN
|
August 27, 2018 |
|
SMT. BHAWANA Vs. STATE OF RAJASTHAN AND ORS.
|
May 22, 2018 |
|
SMT. CHHIPA W/O SHRI BADLERAM AND ANOTHER Vs. SHRI VIRENDRA S/O SHRI MAHTAV SINGH AND OTHERS
|
May 2, 2018 |
|
SMT. CHIMAN KANWAR BHANSALI AND OTHERS Vs. STATE OF RAJASTHAN
|
May 18, 2018 |
|
SMT. DEV KUMARI AHIR Vs. THE STATE OF RAJASTHAN
|
March 5, 2018 |
|
SMT. GEETA DEVI W/O SHRI SANJAY VERMA D/O SHRI JEET SINGH VERMA Vs. THE STATE OF RAJASTHAN
|
March 16, 2018 |
|
SMT. GEETA RANI Vs. KAVITA GOSWAMI
|
August 7, 2018 |
|
SMT. GOMTI DEVI Vs. STATE OF RAJASTHAN
|
January 4, 2018 |
|
SMT. GUDDI @ JASPAL KAUR W/O SRI CHAND Vs. THE STATE OF RAJASTHAN
|
January 18, 2018 |
|
SMT. HABIBUNISSA Vs. SADDAM HUSSAIN @ SHANU
|
January 22, 2018 |
|
SMT. HIMANI Vs. STATE OF RAJASTHAN AND OTHERS
|
May 1, 2018 |
|
SMT. HUSN BANO Vs. AHAMAD HUSSAIN @ BABLU
|
March 5, 2018 |
|
SMT. IQBAL BANU Vs. RAMESH AND OTHERS
|
September 12, 2018 |
|
SMT. JAMNA DEVI W/O SHRI RAMGOPAL Vs. AIJAN DEVI W/O NARAYAN
|
January 5, 2018 |
|
SMT. JAMNI DEWASI Vs. THE STATE OF RAJASTHAN
|
March 6, 2018 |
|
SMT. JEEYA DEVI W/O SHRI SHRAVAN KUMAR Vs. THE STATE OF RAJASTHAN
|
January 16, 2018 |
|
SMT. JHAMKU AND OTHER Vs. DEVI LAL
|
August 9, 2018 |
|
SMT. KALAWATI CHAPLOT Vs. BABU LAL MOTAWAT AND ORS.
|
May 10, 2018 |
|
SMT. KALLI MEENA W/O SHRI KAJOD MEENA Vs. REKHA DEVI DHANKA W/O SHRI BABU LAL DHANKA AND OTHERS
|
January 16, 2018 |
|
SMT. KAMLA DEVI Vs. RAJENDRA
|
May 14, 2018 |
|
SMT. KAMLA SHARMA AND OTHERS Vs. SHAHNAWAJ AHMED AND OTHERS
|
April 9, 2018 |
|
SMT. KAMLESH @ KAMLA AND ORS. Vs. RAJKUMAR @ RAJU AND ORS.
|
April 10, 2018 |
|
SMT. KANCHAN DEVI PALIWAL Vs. THE BOARD OF REVENUE OF RAJASTHAN, AJMER AND OTHERS
|
March 16, 2018 |
|
SMT. KANCHAN W/O SHRI RAMSWAROOP Vs. RAMSHWAROOP S/O SH. SHANKARLAL
|
January 25, 2018 |
|
SMT. KAUSALLYA A.G., W/O SHRI SOMANATHAN K. Vs. STATE OF RAJASTHAN,
|
March 12, 2018 |
|
SMT. KESHANTI DEVI W/O LATE SHRI SAMARTHA LAL MEENA AND OTHERS Vs. OM PRAKASH S/O RANG LAL AND OTHERS
|
May 1, 2018 |
|
SMT. KHATUN Vs. STATE OF RAJASTHAN
|
March 5, 2018 |
|
SMT. KIRAN MAHESHWARI Vs. STATE OF RAJASTHAN
|
January 22, 2018 |
|
SMT. KOSHALYA KUMARI GEHLOT Vs. STATE OF RAJASTHAN
|
January 24, 2018 |
|
SMT. KRISHNA DEVI Vs. PUBLIC WORKS DEPARTMENT
|
May 10, 2018 |
|
SMT. LALITA DEVI Vs. MANAK CHAND AND ORS.
|
April 9, 2018 |
|
SMT. LATA Vs. STATE OF RAJASTHAN
|
July 12, 2018 |
|
SMT. LATA AGARWAL W/O SHRI SANJIV KUMAR AGARWAL Vs. SHRI OM PRAKASH S/O SHRI JAGDISH, GRANDSON OF SHRI CHHOTILAL
|
January 31, 2018 |
|
SMT. LEELA DEVI Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
SMT. LEHARI BAI Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
SMT. LILLY MISHRA Vs. NATIONAL ARBITRAL TRIBUNAL AND
|
December 14, 2018 |
|
SMT. MADHU SHARMA Vs. SANJEEV SHARMA
|
January 10, 2018 |
|
SMT. MANGU KANWAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2018 |
|
SMT. MANITA TAK Vs. RAM GOPAL TANWAR
|
February 21, 2018 |
|
SMT. MANJU Vs. STATE OF RAJASTHAN
|
May 28, 2018 |
|
SMT. MANJU DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
January 3, 2018 |
|
SMT. MANJU LATA GUPTA Vs. UNION OF INDIA AND OTHERS
|
May 3, 2018 |
|
SMT. MEENA Vs. KAILASH CHAND
|
August 24, 2018 |
|
SMT. MEGHA KHANDELWAL Vs. SH. RAJAT KHANDELWAL
|
April 12, 2018 |
|
SMT. MOHAN KANWAR BHANSALI Vs. STATE OF RAJASTHAN AND OTHERS
|
August 24, 2018 |
|
SMT. NARMDA DEVI AND OTHERS Vs. STATE AND OTHERS
|
May 15, 2018 |
|
SMT. NATHI AND OTHERS Vs. REVENUE BOARD, RAJASTHAN, AJMER
|
May 5, 2018 |
|
SMT. NEHA Vs. SORABH GOYAL
|
April 11, 2018 |
|
SMT. NEHA REVADIYA Vs. AVDESH KUMAR
|
February 15, 2018 |
|
SMT. NIRMALA Vs. MAHENDRA AND MAHENDRA FINANCIAL SERVICES LTD.
|
April 11, 2018 |
|
SMT. NIRMALA DEVI Vs. RAMESH CHANDRA
|
March 6, 2018 |
|
SMT. PADMA KUMARI Vs. SHRI SUDARSHAN SETHI
|
September 10, 2018 |
|
SMT. PAYAL WIFE OF RANARAM VEERA Vs. RANARAM VEERA
|
January 16, 2018 |
|
SMT. PINKI @ PRACHI Vs. VIKLESH @ VIKKI SHARMA
|
January 3, 2018 |
|
SMT. PINKI JHA W/O ARMY SIGNALMAN (SERVICE NO. 15671949N) SEP GANESH KUMAR JHA Vs. THE UNION OF INDIA,
|
March 23, 2018 |
|
SMT. POOJA @ SAJNA W/O DURGA PRASAD SAINI, D/O PHOOL CHAND SAINI Vs. DURGA PRASAD
|
April 10, 2018 |
|
SMT. POONI DEVI Vs. SMT. VARSA AND OTHERS
|
April 11, 2018 |
|
SMT. PRAMESHWARI WIFE OF SHRI MUKESH Vs. SMT. SUMAN MEHESHWARI WIFE OF SHRI BHAGWAN SWAROOP MAHESHWARI
|
January 5, 2018 |
|
SMT. PREETI SHARMA Vs. PANKAJ KHANDELWAL
|
February 1, 2018 |
|
SMT. PRITI W/O NARESH KUMAR D/O SHRI PRABHU RAM Vs. NARESH KUMAR GANDHI S/O SHRI BANSHI LAL
|
May 4, 2018 |
|
SMT. PRIYANKA Vs. SHRI PRAVEEN
|
March 7, 2018 |
|
SMT. PURNIMA DEVI RATHORE Vs. STATE OF RAJASTHAN
|
April 24, 2018 |
|
SMT. PUSHPA DEVI Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
SMT. PUSHPA JINDAL Vs. STATE OF RAJASTHAN
|
May 5, 2018 |
|
SMT. RADHA BAI GAUTTAM Vs. MUKESH NAGAR AND OTHERS
|
July 5, 2018 |
|
SMT. RAJIYA BANO Vs. HARI RAM
|
May 10, 2018 |
|
SMT. RAJNI W/O NARESH KUMAR GURJAR D/O PADAM SINGH GURJAR Vs. NARESH KUMAR GURJAR S/O RAMESHWAR PRASAD GURJAR
|
February 23, 2018 |
|
SMT. RAKU W/O SHRI LALA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF HOME
|
January 24, 2018 |
|
SMT. RAMESHWARI DEVI Vs. SMT. GULAB KANWAR
|
August 16, 2018 |
|
SMT. RANGI DEVI AND ORS. Vs. RASHID KHAN AND ORS.
|
May 16, 2018 |
|
SMT. RASHMI SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
February 9, 2018 |
|
SMT. REENU NAYAK Vs. DILIP KUMAR NAYAK
|
January 23, 2018 |
|
SMT. REKHA Vs. THE STATE OF RAJASTHAN
|
February 20, 2018 |
|
SMT. REKHA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2018 |
|
SMT. RINKI DEVI Vs. SANTOSH KUMAR SHARMA
|
September 12, 2018 |
|
SMT. RUPA & ANR Vs. STATE & ORS
|
January 9, 2018 |
|
SMT. SANGEETA W/O SHRI VIKRAM SINGH D/O SHRI VIJAY PRAKASH Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF EDUCATION, RAJASTHAN, BIKANER AND ORS.
|
March 16, 2018 |
|
SMT. SARBATI W/O GOKAL Vs. THE STATE OF RAJASTHAN
|
July 10, 2018 |
|
SMT. SARIFAN Vs. MOHD. IBRAHIM AND ANR
|
August 13, 2018 |
|
SMT. SAROJ Vs. STATE OF RAJASTHAN
|
March 15, 2018 |
|
SMT. SAROJ DEVI Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
SMT. SAROJ SAINI AND OTHERS Vs. SHRIKISHAN MALI AND OTHERS
|
May 17, 2018 |
|
SMT. SEEMA Vs. HITESH S/O SHRI RAMLAL JI
|
March 8, 2018 |
|
SMT. SEETA Vs. UNION OF INDIA
|
January 19, 2018 |
|
SMT. SHABANA AND OTHERS Vs. SHRI JAINARAYAN AND OTHERS
|
April 26, 2018 |
|
SMT. SHANTI AND OTHERS Vs. SHANKER LAL AND OTHER
|
August 8, 2018 |
|
SMT. SHANTI WIFE OF SHRI JOGARAMJI PATEL Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
SMT. SHARIFA @ SHARIFAN BANO Vs. STATE OF RAJASTHAN AND OTHERS
|
April 12, 2018 |
|
SMT. SHARMILA JAIN Vs. STATE OF RAJASTHAN
|
January 10, 2018 |
|
SMT. SHASHI LATA SHARMA Vs. STATE OF RAJASTHAN AND OTHER
|
August 16, 2018 |
|
SMT. SHIMLA DEVI Vs. HEERALAL
|
July 3, 2018 |
|
SMT. SITA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
January 4, 2018 |
|
SMT. SITA SHARMA Vs. HEERA LAL UPADHYAY
|
January 30, 2018 |
|
SMT. SONIA GODHWANI Vs. HITESH GODHWANI
|
August 1, 2018 |
|
SMT. SULBHA SINSINWAR Vs. SMT. BEENA JAT AND ORS.
|
January 16, 2018 |
|
SMT. SUMAN Vs. VIJAY KUMAR
|
March 14, 2018 |
|
SMT. SUNITA Vs. STATE OF RAJASTHAN AND OTHER
|
August 7, 2018 |
|
SMT. SUNITA Vs. MUKESH PANCHARIYA
|
September 12, 2018 |
|
SMT. SUNITA KANERIYA Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 29, 2018 |
|
SMT. TAKUDI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 6, 2018 |
|
SMT. THAWARI BAI BHEEL Vs. THE STATE OF RAJASTHAN
|
January 10, 2018 |
|
SMT. UDI KUMARI PURBIA Vs. SHANKAR LAL PURBIA
|
September 14, 2018 |
|
SMT. UJI DEVI MEGHWAL Vs. STATE OF RAJASTHAN AND OTHERS
|
April 17, 2018 |
|
SMT. UMRAV KANWAR AND OTHERS Vs. DHANNA RAM AND OTHERS
|
August 8, 2018 |
|
SMT. URMILA DEVI Vs. SMT. BHANWARI DEVI AND OTHERS
|
March 13, 2018 |
|
SMT. USA KIRAN SEN Vs. STATE OF RAJASTHAN
|
May 15, 2018 |
|
SMT. USHA JUGTAWAT Vs. THE STATE OF RAJASTHAN
|
March 13, 2018 |
|
SMT. VIMLA KANWAR WIFE OF LATE BHIM SINGH Vs. THE STATE OF RAJASTHAN
|
May 15, 2018 |
|
SMT. VINOD KANWAR WD/O SAHEED SHRI VISHNU SINGH SHEKHAWAT, (SAURYA CHAKRA) Vs. THE UNION OF INDIA,
|
April 26, 2018 |
|
SMT.CHANDRA KALA W/O SHRI BHANWARLAL MANGAL Vs. SMT.RAM PYARI
|
February 19, 2018 |
|
SODA RAM @ SODHA RAM AND OTHERS APPELLANTS Vs. THE STATE OF RAJASTHAN
|
April 26, 2018 |
|
SOHAIL GAUR @ MONU GAUR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
August 24, 2018 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
August 7, 2018 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
June 1, 2018 |
|
SOHAN LAL JOSHI S/O SHRI GOPAL RAM Vs. GANGA DEVI W/O SHRI SOHANLAL
|
January 17, 2018 |
|
SOHAN LAL KALAL Vs. STATE OF RAJASTHAN
|
May 10, 2018 |
|
SOHAN LAL MEENA S/O HARJI MEENA Vs. STATE OF RAJASTHAN AND OTHERS
|
January 17, 2018 |
|
SOHAN LAL SAIN Vs. STATE OF RAJASTHAN
|
April 19, 2018 |
|
SOHAN LAL SINGATHIA Vs. STATE OF RAJASTHAN
|
February 17, 2018 |
|
SOHAN RAM Vs. TAJ KHAN & ORS.
|
February 21, 2018 |
|
SOHANLAL SONI Vs. THE STATE OF RAJASTHAN
|
January 5, 2018 |
|
SOHEL KHAN S/O KAMRUDDIN Vs. STATE OF RAJASTHAN
|
August 1, 2018 |
|
SOMDUTT KACHHWAH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 24, 2018 |
|
SOMDUTT SHARMA Vs. STATE OF RAJASTHAN,
|
May 1, 2018 |
|
SOMI RAJORIYA Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
May 18, 2018 |
|
SONI MALI AND OTHERS Vs. STATE OF RAJASTHAN
|
March 21, 2018 |
|
SONI MEDICALS LTD. Vs. THE UNION OF INDIA THROUGH COMMISSIONER CUSTOMS NEW DELHI
|
February 21, 2018 |
|
SONIA GODHWANI Vs. HITESH GODHWANI
|
August 1, 2018 |
|
SONU JANGID Vs. STATE OF RAJASTHAN
|
July 24, 2018 |
|
SONU KANWAR Vs. BHARAT SINGH
|
February 2, 2018 |
|
SOORAJMAL Vs. STATE OF RAJASTHAN
|
October 12, 2018 |
|
SRI BALAJI SHIKSHA SAMITI Vs. UNIVERSITY OF RAJASTHAN, JAIPUR & OTHERS
|
June 1, 2018 |
|
SRIPAL Vs. STATE OF RAJASTHAN
|
January 9, 2018 |
|
SRIRAM AND OTHERS Vs. STATE OF RAJASTHAN
|
September 10, 2018 |
|
STATE Vs. AATMA RAM
|
December 13, 2018 |
|
STATE BANK OF INDIA AND OTHERS Vs. RAMESH KUMAR KACHHAWAHA
|
September 29, 2018 |
|
STATE OF RAJ. Vs. PRABHU DAYAL
|
February 5, 2018 |
|
STATE OF RAJASTHAN Vs. OKHA BHARTI
|
February 5, 2018 |
|
STATE OF RAJASTHAN Vs. PREM CHAND A SON OF POONAM CHAND
|
February 1, 2018 |
|
STATE OF RAJASTHAN Vs. DR. BANSILAL JAKHAR
|
February 2, 2018 |
|
STATE OF RAJASTHAN Vs. MUKESH GOYAL S/O SHRI NIRANJAN LAL JI GOYAL
|
February 2, 2018 |
|
STATE OF RAJASTHAN Vs. SHANKER LAL
|
January 31, 2018 |
|
STATE OF RAJASTHAN Vs. MANGI LAL & ORS
|
January 11, 2018 |
|
STATE OF RAJASTHAN Vs. VIRENDRA SINGH S/O SHRI LAXMAN SINGH
|
January 19, 2018 |
|
STATE OF RAJASTHAN Vs. INDER RAJ S/O SHRI HEERA RAM
|
January 22, 2018 |
|
STATE OF RAJASTHAN Vs. JOINT SECRETARY TO GOVERNMENT
|
April 2, 2018 |
|
STATE OF RAJASTHAN Vs. BHARAT SINGH S/O RAM SINGH
|
April 4, 2018 |
|
STATE OF RAJASTHAN Vs. MAHENDRA SINGH
|
May 31, 2018 |
|
STATE OF RAJASTHAN Vs. MITTAL & COMPANY
|
April 23, 2018 |
|
STATE OF RAJASTHAN Vs. DADU DAYAL MARRIAGE GARDEN
|
March 23, 2018 |
|
STATE OF RAJASTHAN Vs. BHAGWATI PRASAD GAUCHAR
|
February 16, 2018 |
|
STATE OF RAJASTHAN Vs. KAPIL @ ANNA
|
March 7, 2018 |
|
STATE OF RAJASTHAN Vs. ANKUR PADIYA
|
September 14, 2018 |
|
STATE OF RAJASTHAN Vs. MANSINGH
|
September 20, 2018 |
|
STATE OF RAJASTHAN Vs. SHRI SOHAN LAL
|
January 9, 2018 |
|
STATE OF RAJASTHAN Vs. BALWAN SINGH
|
February 20, 2018 |
|
STATE OF RAJASTHAN Vs. M/S. GYAN CHAND MEHTA
|
February 20, 2018 |
|
STATE OF RAJASTHAN Vs. MURARI LAL SINGHAL, PWD
|
February 8, 2018 |
|
STATE OF RAJASTHAN Vs. VINOD KUMAR SON OF OM PRAKASH
|
January 8, 2018 |
|
STATE OF RAJASTHAN Vs. M/S. HIGHTECH CONSTRUCTION CO.
|
April 26, 2018 |
|
STATE OF RAJASTHAN Vs. SHANKARLAL S/O MOOLA
|
May 7, 2018 |
|
STATE OF RAJASTHAN Vs. ASAD ALI AND ANOTHER
|
May 3, 2018 |
|
STATE OF RAJASTHAN Vs. BHERU LAL
|
April 12, 2018 |
|
STATE OF RAJASTHAN Vs. PAWAN KUMAR
|
March 15, 2018 |
|
STATE OF RAJASTHAN Vs. SHANKAR LAL YOGI
|
March 21, 2018 |
|
STATE OF RAJASTHAN Vs. SMT. SHEELA JAMES AND OTHERS
|
March 22, 2018 |
|
STATE OF RAJASTHAN Vs. ASHOK KUMAR JAIN
|
April 2, 2018 |
|
STATE OF RAJASTHAN Vs. FARHAD BANU
|
April 11, 2018 |
|
STATE OF RAJASTHAN Vs. RESHMA
|
May 22, 2018 |
|
STATE OF RAJASTHAN Vs. VIKRAMJEET SINGH @ VIKA VIRK SON OF CHRANJEET SINGH
|
May 23, 2018 |
|
STATE OF RAJASTHAN Vs. OM PRAKASH PUROHIT AND OTHERS
|
May 10, 2018 |
|
STATE OF RAJASTHAN Vs. VINOD KUMAR SHARMA
|
October 9, 2018 |
|
STATE OF RAJASTHAN Vs. GANPAT LAL
|
March 5, 2018 |
|
STATE OF RAJASTHAN Vs. PERMESHWARI DEVI
|
February 26, 2018 |
|
STATE OF RAJASTHAN Vs. ROOP SINGH
|
February 26, 2018 |
|
STATE OF RAJASTHAN Vs. SMT. PERMESHWARI DEVI
|
February 26, 2018 |
|
STATE OF RAJASTHAN Vs. BABU LAL AND OTHER
|
October 24, 2018 |
|
STATE OF RAJASTHAN Vs. SATISH KUMAR
|
December 18, 2018 |
|
STATE OF RAJASTHAN Vs. GEETA KUMARI AND OTHERS
|
August 24, 2018 |
|
STATE OF RAJASTHAN Vs. MANOJ KUMAR
|
July 23, 2018 |
|
STATE OF RAJASTHAN Vs. MADHAV INFRA PROJECT LIMITED
|
October 4, 2018 |
|
STATE OF RAJASTHAN Vs. SARLA DEVI SETHIA & ORS
|
July 13, 2018 |
|
STATE OF RAJASTHAN Vs. T C I INFRASTRUCTURE FINANCE LIMITED
|
September 7, 2018 |
|
STATE OF RAJASTHAN Vs. UMESH DATTA SHARMA
|
July 17, 2018 |
|
STATE OF RAJASTHAN Vs. SUDHA DEVI YADAV
|
August 1, 2018 |
|
STATE OF RAJASTHAN Vs. VINOD KUMAR BANJARA
|
December 3, 2018 |
|
STATE OF RAJASTHAN Vs. RAJU LAL SAINI
|
March 20, 2018 |
|
STATE OF RAJASTHAN Vs. PINTU DAKOT
|
October 25, 2018 |
|
STATE OF RAJASTHAN Vs. RAMJAN KHAN SON OF SHRI BHERU KHAN
|
March 7, 2018 |
|
STATE OF RAJASTHAN Vs. VIMAL KUMAR BAIRATHI S/O SHRI SHITTAL PRASAD BAIRATHI
|
January 3, 2018 |
|
STATE OF RAJASTHAN Vs. MOHAMMAD IMRAN
|
January 4, 2018 |
|
STATE OF RAJASTHAN Vs. AMAR SINGH S/O SUWA LAL
|
January 3, 2018 |
|
STATE OF RAJASTHAN Vs. VIRENDRA KUMAR KHATI @ VEERU KHATI
|
February 9, 2018 |
|
STATE OF RAJASTHAN Vs. SHYAMA @ SHYAM SINGH RAJPUT
|
February 2, 2018 |
|
STATE OF RAJASTHAN Vs. VINOD KUMAR @ VIKKI S/O MOOLCHAND B/Y BAIRWA
|
January 10, 2018 |
|
STATE OF RAJASTHAN AND ANR. Vs. GANESH LAL SHARMA
|
April 2, 2018 |
|
STATE OF RAJASTHAN AND ORS. Vs. GANI MOHD. AND ORS.
|
January 2, 2018 |
|
STATE OF RAJASTHAN AND ORS. Vs. ROOP GIRI AND OTHERS
|
October 6, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. SARU BAI AND OTHERS
|
October 5, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. KAMAL MEENA
|
September 28, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. MST. SANTOSH DEVI
|
August 28, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. RAJENDRA KUMAR BHOLA
|
September 10, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. JITENDRA KUMAR AND OTHERS
|
January 2, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. MEERA SIKSHA SAMITI AND OTHERS
|
April 2, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. GYAN CHAND
|
May 3, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. SMT. KANTA SAHARAN AND OTHERS
|
May 15, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. NVUOCO VISTAS CORPORATION LIMITED
|
May 14, 2018 |
|
STATE OF RAJASTHAN AND OTHERS Vs. RAJASTHAN JUDICIAL EMPLOYEES ASSOCIATION AND OTHERS
|
May 14, 2018 |
|
STATE OF RAJASTHAN REPRESENTED THROUGH ADDITIONAL CHIEF SECRETARY Vs. ASHOK KUMAR SON OF SHRIRAM
|
August 14, 2018 |
|
STATE OF RAJASTHAN THROUGH CHIEF SECRETARY Vs. MURARI LAL
|
August 20, 2018 |
|
STATE OF RAJASTHAN THROUGH COLLECTOR, CHITTORGARH AND ORS. Vs. KANMAL S/O NAND LAL JAIN
|
January 31, 2018 |
|
STATE OF RAJASTHAN THROUGH SECRETARY Vs. RAJVEER SINGH S/O SHER SINGH
|
August 6, 2018 |
|
STATE OF RAJASTHAN THROUGH SECRETARY IRRIGATION DEPARTMENT RAJASTHAN Vs. JUDGE, LABOUR COURT NO. 2, JAIPUR RAJASTHAN AND ANR.
|
January 4, 2018 |
|
STATE OF RAJASTHAN THROUGH THE DEPUTY CONSERVATOR OF FORESTS, INDIRA GANDHI NAHAR PARIYOJANA, STAGE Vs. SHRI SADIQ KHAN AND ORS.
|
January 16, 2018 |
|
SUBH ENTERPRISES Vs. SHANKHALA PAINTS & BUILDING MATERIAL
|
March 16, 2018 |
|
SUBHASH Vs. STATE OF RAJASTHAN
|
May 31, 2018 |
|
SUBHASH CHAND CHANWRIA Vs. STATE OF RAJASTHAN
|
November 1, 2018 |
|
SUBHASH CHANDER Vs. STATE OF RAJASTHAN
|
February 15, 2018 |
|
SUBHASH CHANDER ARORA Vs. STATE OF RAJASTHAN
|
August 16, 2018 |
|
SUBHASH CHANDER PARIHAR Vs. RAJASTHAN HIGH COURT AND OTHERS
|
July 2, 2018 |
|
SUBHASH CHANDRA NAIN Vs. THE STATE OF RAJASTHAN
|
February 17, 2018 |
|
SUBHASH THORI Vs. AJMER VIDHYUT VITRAN NIGAM LTD
|
February 22, 2018 |
|
SUDARSHAN BARETH Vs. STATE OF RAJASTHAN
|
February 5, 2018 |
|
SUDEEP GAWADIA AND ORS. Vs. AJMER VIDHYUT VITARAN NIGAM LTD. AND ORS.
|
January 16, 2018 |
|
SUDHA YADAV AND OTHERS Vs. RAGHUNATH AND OTHERS
|
August 3, 2018 |
|
SUDHEER KUMAR KHANNA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 7, 2018 |
|
SUDHIR CHHABRA Vs. STATE OF RAJASTHAN
|
October 25, 2018 |
|
SUDHIR HEERALAL DHADDA Vs. ASSISTANT COMMISSIONER-I
|
May 17, 2018 |
|
SUFEDA Vs. STATE OF RAJASTHAN
|
July 31, 2018 |
|
SUJARAM @ SUJANMAL Vs. STATE OF RAJASTHAN
|
January 19, 2018 |
|
SUKH RAM MEENA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ANOTHERS
|
January 3, 2018 |
|
SUKHA @ SIKANDAR Vs. STATE OF RAJASTHAN
|
February 28, 2018 |
|
SUKHA RAM Vs. STATE OF RAJASTHAN
|
July 12, 2018 |
|
SUKHCHAIN SINGH Vs. STATE OF RAJASTHAN
|
February 9, 2018 |
|
SUKHDEV SINGH AND OTHER Vs. STATE OF RAJASTHAN
|
August 21, 2018 |
|
SUKHPAL SINGH TEJY Vs. STATE OF RAJASTHAN
|
May 15, 2018 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
SUMAN Vs. STATE OF RAJASTHAN
|
April 2, 2018 |
|
SUMAN DEVI Vs. STATE OF RAJASTHAN
|
January 11, 2018 |
|
SUMAN DEVI Vs. STATE OF RAJASTHAN
|
April 3, 2018 |
|
SUMAN DEVI W/O SHRI MANGILAL PALIWAL AND OTHERS Vs. STATE OF RAJASTHAN,
|
July 17, 2018 |
|
SUMAN RATNU D/O JAI SINGH CHARAN Vs. STATE OF RAJASTHAN
|
May 16, 2018 |
|
SUMAN W/O GURCHARAN D/O HARBANSH SINGH Vs. GURCHARAN SINGH S/O AMARJEET SINGH
|
April 11, 2018 |
|
SUMAN YOGI D/O SHRI LALARAM YOGI Vs. GRAM PANCHAYAT BHOORTHAL
|
May 17, 2018 |
|
SUMER MAL AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHER
|
January 30, 2018 |
|
SUMERMAL JAIN Vs. LAL MOHAMMAD
|
December 12, 2018 |
|
SUMIT KAWADIYA AND OTHER Vs. STATE AND ORS.
|
September 12, 2018 |
|
SUMIT KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN,
|
August 24, 2018 |
|
SUMITRA DEVI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 26, 2018 |
|
SUNDA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
August 8, 2018 |
|
SUNDER SINGH Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
May 9, 2018 |
|
SUNIL Vs. STATE OF RAJASTHAN
|
March 5, 2018 |
|
SUNIL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 7, 2018 |
|
SUNIL BATRA Vs. THE STATE OF RAJASTHAN AND OTHERS
|
May 16, 2018 |
|
SUNIL BHANDARI S/O SHRI DHANPAT RAJ BHANDARI AND ANR. Vs. SHAKUNTALA KUMARI ALIAS SANGEETA KANWAR D/O SHRI PREM SINGH AND OTHERS
|
July 2, 2018 |
|
SUNIL BISHNOI Vs. STATE
|
February 1, 2018 |
|
SUNIL KANVA Vs. STATE OF RAJASTHAN
|
February 8, 2018 |
|
SUNIL KUMAR NAGORI Vs. SANGEETA NAGORI
|
December 14, 2018 |
|
SUNIL KUMAR SRIVASTAVA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR AND OTHERS
|
January 4, 2018 |
|
SUNIL KUMAR YOGI AND OTHER Vs. STATE OF RAJASTHAN
|
August 28, 2018 |
|
SUNIL SHARMA Vs. STATE OF RAJASTHAN
|
May 8, 2018 |
|
SUNIL SONI Vs. KHUSHBOO SONI W/O SUNIL SONI
|
March 22, 2018 |
|
SUNITA CHOUDHARY AND ORS. Vs. MANOJ KUMAR AND ORS.
|
January 10, 2018 |
|
SUNITA KUMARI AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
April 25, 2018 |
|
SUNITA W/O SH MAHAVEER PRASAD Vs. MAHAVEER PRASAD ARYA S/O LATE NAND LAL @ LALLU JI
|
January 22, 2018 |
|
SUNNY ALIAS SANI Vs. THE STATE OF RAJASTHAN
|
March 15, 2018 |
|
SUO MOTU Vs. INSPECTOR GENERAL OF POLICE AND ORS.
|
August 27, 2018 |
|
SUPRIYA PARIHAR Vs. MOHANLAL
|
September 24, 2018 |
|
SURAJ GIRI GUSAI Vs. DAULAT SINGH DEVRA
|
April 5, 2018 |
|
SURAJ KANWAR Vs. STATE OF RAJASTHAN
|
February 26, 2018 |
|
SURAJ MAL @ RAJPAL Vs. BOARD OF REVENUE FOR RAJASTHAN
|
April 9, 2018 |
|
SURAJ MAL CHOUDHARY AND ORS. Vs. STATE OF RAJASTHAN,
|
May 3, 2018 |
|
SURENDRA JAIN Vs. STATE OF RAJASTHAN
|
April 9, 2018 |
|
SURENDRA KHANDELWAL Vs. STATE OF RAJASTHAN
|
September 19, 2018 |
|
SURENDRA KUMAR Vs. PRAMOD KUMAR SINGHANIA
|
August 3, 2018 |
|
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 3, 2018 |
|
SURENDRA KUMAR Vs. SHRI ASHIM KHURANA
|
May 7, 2018 |
|
SURENDRA KUMAR KHEDIA AND OTHERS Vs. STATE OF RAJASTHAN
|
May 15, 2018 |
|
SURENDRA MATHUR S/O LATE SHRI GEHRALAL MATHUR, RETIRED REVENUE INSPECTOR Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
SURENDRA PANWAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 17, 2018 |
|
SURENDRA SINGH Vs. STATE
|
August 28, 2018 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 20, 2018 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 4, 2018 |
|
SURENDRA SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHERS
|
January 18, 2018 |
|
SURENDRA SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
December 4, 2018 |
|
SURENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN
|
October 24, 2018 |
|
SURENDRA SINGH SANKHLA Vs. SMT. SULOCHANA GEHLOT
|
April 3, 2018 |
|
SURENDRA SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
|
December 12, 2018 |
|
SURESH CHAND S/O SHRI SITARAM AGARWAL AND OTHERS Vs. BALWANTSINGH S/O SHRI INDERSINGH AND OTHERS
|
May 10, 2018 |
|
SURESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 25, 2018 |
|
SURESH CHANDRA SHARMA Vs. SMT. ANUSUIYA SHARMA
|
May 4, 2018 |
|
SURESH CHANDRA SONI Vs. AJEET JAIN AND OTHERS
|
May 16, 2018 |
|
SURESH CHANDRA TAMBOLI Vs. LEGAL REPRESENTATIVES OF HAJI MUSHTAQ HUSSAIN
|
January 19, 2018 |
|
SURESH KUMAR Vs. UNION OF INDIA
|
February 22, 2018 |
|
SURESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2018 |
|
SURESH KUMAR AND OTHERS Vs. LRS OF NAZIR HUSSAIN , SINCE DECEASED
|
March 12, 2018 |
|
SURESH KUMAR MEENA Vs. STATE OF RAJASTHAN AND OTHER
|
January 22, 2018 |
|
SURESH KUMAR RAD Vs. SURESH JAKHAR
|
February 8, 2018 |
|
SURESH KUMAR S/O SHRI BHANWAR LAL BY CASTE VISHNOI Vs. STATE OF RAJASTHAN
|
January 17, 2018 |
|
SURESH KUMAR SINGHAL Vs. UNION OF INDIA
|
November 13, 2018 |
|
SURESH SINGH S/O SHRI NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
June 6, 2018 |
|
SURESH URF SETHI Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
SURESH VAISHNAV Vs. STATE OF RAJASTHAN AND ORS.
|
December 4, 2018 |
|
SURGHAN SINGH Vs. STATE OF RAJASTHAN
|
December 1, 2018 |
|
SURINDER SINGH, S/O LATE SHRI TAKHAT SINGH Vs. FOOD CORPORATION OF INDIA,
|
May 11, 2018 |
|
SURJA RAM S/O RAJU Vs. SAVITRI W/O LATE LEKH RAM
|
July 26, 2018 |
|
SURJAN AHIR Vs. RAM SINGH RAJPUT
|
September 11, 2018 |
|
SURJANRAM S/O BALOO RAM Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE, BHINMAL DISTRICT
|
February 16, 2018 |
|
SURJEET SINGH AND ORS. Vs. KAYUM KHAN AND ORS.
|
March 8, 2018 |
|
SURYA NARAYAN SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
|
August 29, 2018 |
|
SUSHIL & ORS Vs. STATE
|
January 11, 2018 |
|
SUSHIL KUMAR Vs. STATE OF RAJASTHAN
|
September 12, 2018 |
|
SUSHIL KUMAR JAIN Vs. BLACKMOUNT GRANITE PRIVATE LIMITED
|
February 8, 2018 |
|
SUSHIL KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 3, 2018 |
|
SUSHIL SINGH PANWAR SHRI MADAN SINGH Vs. THE STATE OF RAJASTHAN
|
January 4, 2018 |
|
SUSHILA Vs. DHANANJAY SINGH AND OTEHRS
|
October 3, 2018 |
|
SUSHILA Vs. STATE OF RAJASTHAN
|
October 24, 2018 |
|
SUSHMA MEHTA (JOSHI) AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 12, 2018 |
|
SWAMI KESHWANAD Vs. BADRI RAM
|
July 12, 2018 |
|
SWARN COMPLEX PVT LTD&ORS Vs. TULSI RAM SAINI &ORS
|
February 21, 2018 |
|
SWAROOP SINGH Vs. SUBHASH SINGH
|
April 2, 2018 |
|
SWAROOP SINGH BHATI Vs. STATE OF RAJASTHAN
|
February 23, 2018 |
|
SWASTIK COPPER PVT LIMITED Vs. AJMER VIDYUT VITARAN NIGAM LIMITED
|
February 7, 2018 |
|
SWATI BHATIA W/O SHRI BHUPESH BHATIA Vs. LALIT UPADHYAY SHASTRI S/O LATE SHRI SHYAM SUNDER UPADHYAY SHASTRI
|
September 6, 2018 |
|
SWAYAM PRAKASH SWAMI Vs. JAGDISH
|
July 5, 2018 |
|
TAKUDI W/O VAKTA JI GAMETI Vs. STATE OF RAJASTHAN
|
April 6, 2018 |
|
TARA CHAND SHARMA Vs. STATE OF RAJASTHAN
|
March 7, 2018 |
|
TARACHAND VERMA S/O SHIVKARAN RAM Vs. STATE OF RAJASTHAN
|
July 31, 2018 |
|
TARINI MINERALS (P) LTD Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION
|
February 5, 2018 |
|
TARUN AGARWAL & ORS. Vs. BANK OF BARODA
|
April 5, 2018 |
|
TASKEEN S/O ILAHI BUX Vs. CHANDRA HANDA
|
August 2, 2018 |
|
TATA CHEMICALS LTD. Vs. GAYATRI SINGH
|
December 10, 2018 |
|
TAUFIK KHAN @ DHANPAT SON OF MANGLI Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 9, 2018 |
|
TAYAB ANSARI Vs. STATE OF RAJASTHAN AND OTHER
|
April 11, 2018 |
|
TEENA Vs. KANHAIYA LAL
|
April 20, 2018 |
|
TEENA Vs. STATE OF RAJASTHAN
|
February 22, 2018 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
April 3, 2018 |
|
TEJSINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
July 23, 2018 |
|
TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED Vs. RAJCOMP INFO SERVICES LTD. AND OTHERS
|
September 29, 2018 |
|
THAWARA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
October 22, 2018 |
|
THAWARI BAI BHEEL Vs. STATE OF RAJASTHAN AND OTHERS
|
January 10, 2018 |
|
THE CHIEF ENGINEER Vs. THE JUDGE, LABOUR COURT
|
January 2, 2018 |
|
THE EXECUTIVE ENGINEER Vs. RAM PYARA
|
January 31, 2018 |
|
THE MANAGING COMMITTEE, LACHOO MEMORIAL COLLEGE OF SCIENCE AND TECHNOLOGY, JODHPUR THROUGH ITS SECRETARY Vs. SHRI VIJAY PRAKASH S/O LATE SHRI PRATAP SINGH GEHLOT
|
January 5, 2018 |
|
THE NEW INDIA ASSU. COM. LTD. Vs. SMT. SUGNA KANWAR
|
March 22, 2018 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. SANTOSH KUMAR
|
February 5, 2018 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. MS. DIVYA LAXMI FABRICS & ANR.
|
March 8, 2018 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. BEGAM BANOO WIDOW SHRI NEK MOHMMED AND OTHERS
|
August 8, 2018 |
|
THE ORIENTAL INSURANCE COMPANY, REGIONAL OFFICE, ANAND BHAWAN, SANSAR CHANDRA ROAD, JAIPUR THROUGH MANAGER Vs. BUNTY HARIJAN S/O SHRI HARI
|
February 19, 2018 |
|
THE REGISTRAR OF COMPANIES, RAJASTHAN Vs. M/S. REGAL FINANCE PRIVATE LIMITED, SOJATI GATE, JODHPUR
|
January 24, 2018 |
|
THE STATE BANK OF INDIA Q Vs. KAILASH CHAND GUPTA
|
January 17, 2018 |
|
THE STATE OF RAJASTHAN Vs. ISHWAR CHAND GUPTA S/O SOM CHANDRA
|
January 9, 2018 |
|
THE STATE OF RAJASTHAN Vs. SANWAR MAL SHARMA
|
April 4, 2018 |
|
THE STATE OF RAJASTHAN Vs. GANPAT SAMRIYA AND OTHERS
|
May 10, 2018 |
|
THE UNION OF INDIA AND ORS. Vs. GUMAN SINGH AND ORS.
|
January 2, 2018 |
|
THE UNION OF INDIA AND OTHERS Vs. MUKESH KUMAR SAINI
|
August 16, 2018 |
|
THE UNION OF INDIA THROUGH THE GENERAL MANAGER Vs. KAILASHI DEVI W/O LATE SHRI SHANKER LAL
|
January 8, 2018 |
|
THE UNITED INDIA INSURANCE COMPANY Vs. CHANDER KALAN BAWARIA AND OTHERS
|
March 21, 2018 |
|
TIKMA RAM Vs. STATE
|
October 25, 2018 |
|
TOOFANMAL Vs. STATE OF RAJASTHAN
|
March 14, 2018 |
|
TRILOK CHAND SAINI S/O REWARRAM Vs. STATE OF RAJASTHAN
|
January 23, 2018 |
|
TRILOKI KUMAR Vs. RAVINDRA KUMAR AND ORS.
|
April 25, 2018 |
|
TULACHHA RAM Vs. STATE OF RAJASTHAN
|
December 21, 2018 |
|
TULSA RAM Vs. STATE OF RAJASTHAN
|
February 19, 2018 |
|
TULSIRAM Vs. STATE OF RAJASTHAN
|
February 14, 2018 |
|
TULSIRAM AND ANR. Vs. SHRI SUDARSHAN SHETTY AND ORS.
|
August 20, 2018 |
|
TVS MOTORS COMPANY LTD Vs. BAGARIA MOTORS
|
October 9, 2018 |
|
U P PRESENTLY AT JODHPUR (RAJ ) Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS NEW DELHI
|
September 7, 2018 |
|
U.N. AUTOMOBILES AND OTHERS Vs. SUNDARAM FINANCE LTD
|
October 4, 2018 |
|
UCHAB KANWAR Vs. CIVIL JUDGE NO. 3
|
October 9, 2018 |
|
UDAI CHAND Vs. MANOJ KUMAR
|
July 2, 2018 |
|
UDAI RAM Vs. RAMOTAR AND OTHERS
|
September 6, 2018 |
|
ULTRATECH CEMENT LIMITED Vs. RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD
|
December 20, 2018 |
|
UMA DEVI Vs. VINOD KUMAR
|
April 19, 2018 |
|
UMAID INDA Vs. UNION OF INDIA AND OTHERS
|
May 2, 2018 |
|
UMAID RAJ Vs. STATE OF RAJASTHAN AND ANOTHERS
|
February 17, 2018 |
|
UMAID SINGH Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION
|
January 11, 2018 |
|
UMESH CHAND GUPTA Vs. UNION OF INDIA
|
April 10, 2018 |
|
UMRAO SINGH Vs. LATE GAJANAND
|
March 20, 2018 |
|
UNION OF INDIA Vs. JAGDISH PRASAD SHARMA
|
February 15, 2018 |
|
UNION OF INDIA Vs. KANSARA MODLERS LTD.
|
January 25, 2018 |
|
UNION OF INDIA Vs. CHITTAR MAL
|
February 22, 2018 |
|
UNION OF INDIA Vs. INDUSTRIAL TRIBUNAL
|
April 10, 2018 |
|
UNION OF INDIA Vs. STATE AND ORS.
|
May 18, 2018 |
|
UNION OF INDIA Vs. DINESH KUMAR ASTHANA
|
March 7, 2018 |
|
UNION OF INDIA Vs. SHESHNARAYAN TIWARI
|
March 5, 2018 |
|
UNION OF INDIA Vs. RAJASTHAN VIKAS SANSTHAN AND OTHERS
|
August 28, 2018 |
|
UNION OF INDIA Vs. J.C. 701490 X NB. SUB PANKAJ KUMAR JHA
|
July 10, 2018 |
|
UNION OF INDIA Vs. SURAJBHAN SWARNKAR
|
October 23, 2018 |
|
UNION OF INDIA Vs. SURESH KUMAR
|
July 5, 2018 |
|
UNION OF INDIA Vs. P.C. BHATIA
|
April 19, 2018 |
|
UNION OF INDIA & ORS Vs. GUMAN SINGH & ANR
|
January 2, 2018 |
|
UNION OF INDIA AND OTHERS Vs. MOMD YUSUF KHAN AND OTHER
|
October 6, 2018 |
|
UNION OF INDIA AND OTHERS Vs. MUJAFFAR HUSSAIN SHAIKH S/O SHRI HAMID HUSSAIN
|
September 6, 2018 |
|
UNION OF INDIA AND OTHERS Vs. VASUDEO REGAR
|
September 10, 2018 |
|
UNION OF INDIA AND OTHERS Vs. RAMESH BISHNOI
|
May 8, 2018 |
|
UNION OF INDIA THROUGH DIVISIONAL MANAGER Vs. SMT. MUNNI DEVI SHARMA
|
July 11, 2018 |
|
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF COMMUNICATION AND INFORMATION TECHNOLOGY Vs. MAHENDRA BHARTI
|
August 16, 2018 |
|
UNION OF INDIA THROUGH STATION COMMANDER Vs. M/S. S.R. LAND SQUARE PRIVATE LIMITED
|
February 2, 2018 |
|
UNITED INDIA INSURANCE CO LTD Vs. ASHISH SHARMA
|
March 14, 2018 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SMT. VARDI BAI
|
January 11, 2018 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. ASHISH SHARMA
|
March 6, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. CHAMPA BAI AND OTHERS
|
May 4, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHARAT SINGH AND OTHERS
|
August 14, 2018 |
|
UNITED INDIA INSURANCE COMPANY LIMITED AND OTHER Vs. PERMANENT LOK ADALAT
|
September 28, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. LALTI PRASAD SHARMA
|
April 4, 2018 |
|
UNITED INDIA INSURANCE COMPANY LTD. AND OTHER Vs. KOYALI DEVI AND ORS.
|
July 9, 2018 |
|
UNKAR Vs. STATE OF RAJASTHAN
|
December 6, 2018 |
|
UNKAR S/O SH.RAMA MEENA Vs. STATE OF RAJASTHAN
|
February 1, 2018 |
|
URBAN IMPROVEMENT TRUST Vs. CHHAGAN LAL
|
September 19, 2018 |
|
URMILA Vs. STATE OF RAJASTHAN AND OTHERS
|
May 5, 2018 |
|
URMILA DEVI (SMT.) Vs. STATE OF RAJASTHAN AND OTHERS
|
March 22, 2018 |
|
URVASHI SHARMA Vs. STATE OF RAJASTHAN
|
March 12, 2018 |
|
USHA DEVI Vs. SUBHASH SAINI
|
March 13, 2018 |
|
USHA KOTHARI Vs. STATE OF RAJASTHAN AND ORS.
|
August 20, 2018 |
|
USHA WIFE OF SHRI RAJENDRA SINGH JUGTAWAT Vs. STATE OF RAJASTHAN
|
March 13, 2018 |
|
UTTAM CHAND SON OF SHRI MOHAN LAL Vs. KAVITA DAUGHTER OF SHRI TULSIRAM
|
September 6, 2018 |
|
V KRISHNAMURTHY Vs. AIRPORT DIRECTOR JAIPUR AIRPORT
|
March 8, 2018 |
|
V. SHASHANK SHEKHAR Vs. UNION OF INDIA,
|
May 3, 2018 |
|
V.K. GODIKA Vs. STATE OF RAJASTHAN
|
August 20, 2018 |
|
VADERA TRADELINK PRIVATE LTD. Vs. STATE OF RAJASTHAN
|
March 20, 2018 |
|
VAHIDAN BANO AND ORS. Vs. THE STATE OF RAJASTHAN, REVENUE DEPARTMENT AND ORS.
|
December 14, 2018 |
|
VAHIDULLA S/O SHRI IBRAHIM Vs. STATE OF RAJASTHAN
|
January 18, 2018 |
|
VAIBHAV KUMAR Vs. KAMLESH AND OTHER
|
October 24, 2018 |
|
VAILAS DAS DHURVE GOND AND OTHERS Vs. STATE OF RAJASTHAN
|
July 18, 2018 |
|
VAKIL SINGH Vs. STATE OF RAJASTHAN
|
October 26, 2018 |
|
VANRAJ @ BANRAJ Vs. DRAUPADI DEVI
|
March 20, 2018 |
|
VARDHMAN AUTO FINANCE Vs. SANTOSH KANWAR
|
April 11, 2018 |
|
VARDHMAN INDUSTRIES, JAIN KUNJ Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
|
June 1, 2018 |
|
VARDHMAN JEWELLERS Vs. SURESH KUMAR AND OTHERS
|
September 14, 2018 |
|
VARDHMAN TILES PVT. LTD. Vs. COMMERCIAL TAXES OFFICER
|
July 2, 2018 |
|
VARUN WADHWA S/O SHRI LALIT WADHWA Vs. THE STATE OF RAJASTHAN
|
January 19, 2018 |
|
VASUDEV AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 15, 2018 |
|
VASUDEV VYAS Vs. STATE OF RAJASTHAN
|
January 10, 2018 |
|
VED PRAKASH S/O SAHIB RAM, Vs. STATE OF RAJASTHAN
|
January 23, 2018 |
|
VEDPRAKASH SAINI S/O SHRI PRABHATI LAL SAINI Vs. SMT. SUDHA DEVI W/O SHRI VED PRAKASH SAINI AND D/O SHRI SITARAM CHOBDAR
|
May 17, 2018 |
|
VEENA PHALKE WIFE OF SHRI VIJAY SINGH CHAUHAN Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD.
|
May 9, 2018 |
|
VENUS ENTERPRISES Vs. EMPLOYEE PROVIDENT FUND
|
January 17, 2018 |
|
VIBHA JAIN Vs. NARESH KUMAR SOMIYA
|
July 9, 2018 |
|
VIBHUTI BHUSHAN SHARMA AND ANR. Vs. STATE OF RAJASTHAN AND OTHERS
|
September 5, 2018 |
|
VICE CHANCELLOR, I A S E AND ORS Vs. SHYAM PRAKASH SHRIVASTAVA AND ORS
|
July 13, 2018 |
|
VIDHYA AND OTHERS Vs. SHIV KARAN AND OTHERS
|
October 1, 2018 |
|
VIDUSHI GARG Vs. GAURI SALES THROUGH PROPRIETOR SAPNA SONI
|
May 21, 2018 |
|
VIDYSTAHLI SHIKSHA SAMITI Vs. CHAIRMAN, NATIONAL COUNCIL FOR TEACHER EDUCATION
|
February 7, 2018 |
|
VIJAY BAIJAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 26, 2018 |
|
VIJAY BHERUMAL RAMCHANDANI S/O BHERUMAL TEKCHAND Vs. TEJBHAN S/O DARSHANDAS (DECEASED)
|
March 7, 2018 |
|
VIJAY CHOUDHARY Vs. STATE OF RAJASTHAN
|
February 27, 2018 |
|
VIJAY JULKA Vs. SAMRIDDHI MEGA STRUCTURES LIMITED
|
May 9, 2018 |
|
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
May 14, 2018 |
|
VIJAY KUMAR MEHTA Vs. STATE OF RAJASTHAN THROUGH SECRETARY
|
January 30, 2018 |
|
VIJAY KUMAR TIWARI Vs. STATE OF RAJASTHAN
|
July 20, 2018 |
|
VIJAY PAL SINGH Vs. HADOTI KSHETRIYA GRAMIN BANK AND OTHERS
|
December 11, 2018 |
|
VIJAY PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
July 24, 2018 |
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VIJAY SEHRA Vs. STATE OF RAJASTHAN
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December 3, 2018 |
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VIJAY SINGH Vs. STATE OF RAJASTHAN
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August 27, 2018 |
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VIJAY SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
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May 15, 2018 |
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VIJAY SINGH MEENA Vs. MOHAN LAL S/O SHRI LAXMINARAYAN MEENA R/O VILLAGE MANDROOP PURA POST KISHANPURA
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February 20, 2018 |
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VIJAY SINGH S/O SHRI GOPAL SINGH Vs. THE STATE OF RAJASTHAN,
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January 17, 2018 |
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VIJAY SOLVEX LTD Vs. BABU LAL DATA
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April 19, 2018 |
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VIJENDER SINGH S/O UMED SINGH Vs. STATE OF RAJASTHAN
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August 9, 2018 |
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VIJIT MURARKA AND OTHERS Vs. SMT. SHEETAL KEJRIWAL AND OTHERS
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September 19, 2018 |
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VIKAS ADHIKARI , PANCHAYAT SAMITI Vs. SHRI BADRI LAL
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July 30, 2018 |
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VIKAS CONSTRUCTION COMPANY Vs. UNION OF INDIA
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January 22, 2018 |
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VIKAS GARG Vs. STATE OF RAJASTHAN
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January 12, 2018 |
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VIKAS VAISHNAV AND OTHERS Vs. STATE OF RAJASTHAN
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October 24, 2018 |
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VIKRAM AHUJA S/O SUDARSH AHUJA Vs. STATE OF RAJASTHAN
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August 23, 2018 |
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VIKRAM BOTHRA S/O LATE THAN SINGH BOTHRA Vs. NUPUR BOTHRA W/O VIKRAM BOTHRA
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January 8, 2018 |
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VIKRAM MEENA Vs. STATE OF RAJASTHAN
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April 11, 2018 |
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VIKRAM SHARMA Vs. SHYAM LAL TAKHAR
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December 12, 2018 |
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VIKRAM SINGH CHOUHAN S/O SHRI HAMIR SINGH CHOUHAN Vs. THE RAJASTHAN STATE CONSUMER DISPUTE REDRESSAL COMMISSION, RAJASTHAN, JAIPUR THROUGH ITS SECRETARY
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February 5, 2018 |
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VIKRAM SINGH CHUNDAWAT AND ORS. Vs. SENIOR MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
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January 9, 2018 |
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VILLAGE ANTIQUE & ETHINIC Vs. INCOME TAX OFFICER
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September 26, 2018 |
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VIMLA D/O PARSA RAM Vs. STATE OF RAJASTHAN
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January 16, 2018 |
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VIMLA DEVI AND OTHER Vs. UPENDRA NATH AND OTHERS
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September 6, 2018 |
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VINOD AJMERA Vs. STATE OF RAJASTHAN
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May 2, 2018 |
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VINOD CHOUDHARY Vs. STATE OF RAJASTHAN
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February 1, 2018 |
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VINOD GEHLOT Vs. STATE OF RAJASTHAN
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July 2, 2018 |
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VINOD GOYAL S/O MALARAM Vs. STATE OF RAJASTHAN
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February 9, 2018 |
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VINOD KUMAR Vs. TARACHAND RAJKUMAR LUNAWAT
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April 6, 2018 |
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VINOD KUMAR Vs. THE STATE BANK OF INDIA
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May 31, 2018 |
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VINOD KUMAR AND OTHER Vs. STATE OF RAJASTHAN
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August 20, 2018 |
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VINOD KUMAR BAIRWA Vs. REGISTRAR STATE CONSUMER
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May 29, 2018 |
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VINOD KUMAR NATHWANI Vs. STATE OF RAJASTHAN
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January 2, 2018 |
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VINOD KUMAR SHARMA Vs. CHAIRMAN CENTRAL BOARD OF TRUST
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December 11, 2018 |
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VINOD SAINI AND OTHERS Vs. STATE OF RAJASTHAN
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August 14, 2018 |
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VIRENDRA KUMAR Vs. HARI KISHAN
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January 3, 2018 |
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VIRENDRA KUMAR JAIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
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January 2, 2018 |
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VIRENDRA KUMAR SINGHVI Vs. STATE OF RAJASTHAN
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May 24, 2018 |
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VIRENDRA MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
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March 16, 2018 |
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VIRENDRA PAL SINGH Vs. SHARANKIRAT SINGH AND OTHERS
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October 8, 2018 |
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VIRENDRA SINGH Vs. INCOME TAX OFFICER, WARD 2(1), ALWAR
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April 17, 2018 |
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VIRENDRA SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHER
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August 27, 2018 |
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VISHAL GOYAL S/O PUSHARAM GOYAL Vs. STATE OF RAJASTHAN
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October 8, 2018 |
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VISHAL SINGH AND ORS. Vs. SMT. HIMANI AND ANR.
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January 3, 2018 |
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VISHAMBHAR Vs. THE STATE OF RAJASTHAN
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February 15, 2018 |
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VISHNU KANWAR D/O DILIP SINGH Vs. RAJ. PUBLIC SERVICE COMMISSION, AJMER, THROUGH ITS SECRETARY, RAJASTHAN PUBLC SERVICE COMMISSION, AJMER
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February 15, 2018 |
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VISHNU KUMAR GUPTA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN, JODHPUR AND ANOTHER
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April 19, 2018 |
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VISHNU YADAV Vs. STATE OF RAJASTHAN
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April 12, 2018 |
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VISHNUPURI Vs. OM PRAKASH AND OTHERS
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August 16, 2018 |
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VISHWA KARMA MOTOR BODY Vs. YUSUF MOHAMMAD
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April 17, 2018 |
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VIVEK BUGALIA Vs. STATE OF RAJASTHAN
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February 9, 2018 |
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VIVEK KUMAR DERASARI Vs. STATE OF RAJASTHAN AND OTHERS
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March 14, 2018 |
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VIVEK KUMAR DEVESH S/O KISHAN SINGH Vs. STATE OF RAJASTHAN
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October 8, 2018 |
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WALLED CITY HOTELS PVT. LTD. Vs. STATE OF RAJASTHAN AND OTHERS
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August 21, 2018 |
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WELCURE DRUGS AND PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX.
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February 7, 2018 |
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WIRES & FABRIKS (S A ) LIMITED Vs. TATA BLUE SCOPE STEEL LIMITED
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January 15, 2018 |
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YADRAM MEENA Vs. UNIVERSITY OF RAJASTHAN
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October 23, 2018 |
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YASHODA WIFE OF LATE GULSHAN RAI Vs. VYAPAR DHARAMSHALA RAMGARH
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February 6, 2018 |
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YASHPAL DAN AND OTHERS Vs. THE STATE OF RAJASTHAN
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January 4, 2018 |
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YATIN GOLECHA Vs. STATE OF RAJASTHAN AND OTHERS
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August 23, 2018 |
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YOGENDRA SINGH @ JOGENDRA SINGH VAANBHATT RAJPUT (PUNJABI) Vs. STATE OF RAJASTHAN,
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June 6, 2018 |
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YOGENDRA SINGH S/O SHRI KISHAN SINGH Vs. RAJENDRA SINGH S/O AMAR SINGH
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July 13, 2018 |
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YOGESH Vs. STATE OF RAJASTHAN
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September 6, 2018 |
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YOGESH ACHARYA Vs. THE STATE OF RAJASTHAN
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May 2, 2018 |
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YOGESH KUMAR S/O SHRI BHAGURAM B/C JAT Vs. STATE OF RAJASTHAN
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January 2, 2018 |
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YOGESH SHARMA Vs. UNION OF INDIA AND ORS.
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September 4, 2018 |
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YUNUS KHAN AND OTHERS Vs. BHANWAR SINGH GURJAR AND OTHERS
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August 9, 2018 |
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YUSUF SHAH Vs. RUBI BANO
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February 17, 2018 |
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YUSUF SHAH Vs. RUBI BANO @ BEBY
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February 19, 2018 |
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YUVRAJ SINGH Vs. STATE
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January 16, 2018 |
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YUVRAJ SINGH SANDU Vs. UNION OF INDIA AND ORS
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August 21, 2018 |
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ZAIBA D/O SH. SAYED SHAHABUDDIN AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
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May 7, 2018 |
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