|
A.C.T.O. Vs. N.K. INDUSTRIES, JODHPUR
|
October 30, 2015 |
|
A.C.T.O., A/E, SIROHI Vs. MEHTA MOHAN RAJ DEV RAJ
|
October 15, 2015 |
|
A.C.T.O., F/S, SIROHI Vs. PARASHAVNATH IRON STORE
|
May 26, 2015 |
|
AARTI BHATNAGAR Vs. STATE OF RAJASTHAN AND OTHERS
|
October 6, 2015 |
|
ABDUL ADIL Vs. STATE OF RAJASTHAN AND ORS.
|
November 18, 2015 |
|
ABDUL AZIZ AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2015 |
|
ABDUL AZIZ GAURI Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 27, 2015 |
|
ABDUL HAMEED AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 5, 2015 |
|
ABDUL JABBAR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
March 20, 2015 |
|
ABDUL KARIM Vs. STATE BANK OF BIKANER & JAIPUR
|
January 6, 2015 |
|
ABDUL KARIM SHEIKH Vs. STATE OF RAJASTHAN AND ORS.
|
August 4, 2015 |
|
ABDUL NAIM KHAN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
July 16, 2015 |
|
ABDUL RASHID Vs. STATE OF RAJASTHAN AND ORS.
|
March 27, 2015 |
|
ABDUL REHMAN AND ORS. Vs. HARISH KUMAR AND ORS.
|
April 10, 2015 |
|
ABDUL SALAAM Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION
|
October 5, 2015 |
|
ABDUL SALEEM AND ORS. Vs. STATE OF RAJASTHAN
|
July 29, 2015 |
|
ABEINSA INFRAESTRUCTURAS MEDIO AMBIENTE, S.A. Vs. STATE OF RAJASTHAN AND ORS.
|
July 27, 2015 |
|
ABHAY BHARUNT & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
May 22, 2015 |
|
ABHISHEK BHANAWAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 13, 2015 |
|
ABHISHEK HADA Vs. STATE OF RAJASTHAN & ANR
|
July 13, 2015 |
|
ABHISHEK KHARI Vs. STATE OF RAJASTHAN
|
January 8, 2015 |
|
ABHISHEK SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
October 9, 2015 |
|
ACHAL RAJ Vs. ASHIYA AND ORS.
|
December 9, 2015 |
|
ACHALGACHH JAIN SHWETAMBAR TRUST & ANR Vs. COMMISSIONER (DEVASTHAN), RAJASTHAN, UDAIPUR & ORS
|
October 16, 2015 |
|
ACTO S/C-II, JODHPUR Vs. BALDGUM AUTO INDUSTRIES (P) LTD.
|
May 21, 2015 |
|
ACTO, ANTI EVASION-II Vs. MARVAL CEREMIX PVT. LTD. AND ORS.
|
September 30, 2015 |
|
ACTO, ANTI EVASION-II AND ORS. Vs. TYYO ENGINEERING CORPORATION
|
September 22, 2015 |
|
ACTO, ANTI EVASION-II AND ORS. Vs. PRABHAT & SONS AND ORS.
|
September 23, 2015 |
|
ADANI GAS LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
|
ADARSH GOYAL Vs. MADANLAL
|
February 27, 2015 |
|
ADDITIONAL CHIEF ENGINEER, PHED JAIPUR ZONE AND ORS. Vs. CHHITER MAL MEENA AND ORS.
|
September 18, 2015 |
|
ADDL. COMMISSIONER (LEGAL), COMMERCIAL TAXES, RAJASTHAN Vs. TALUKA TENT DECORATORS
|
February 27, 2015 |
|
ADITYA KUMAR MANGAL AND ORS. Vs. SOMA AND ORS.
|
September 18, 2015 |
|
AGARA RAM Vs. STATE OF RAJASTHAN
|
July 17, 2015 |
|
AHSAN MOHAMMED Vs. AZIZ MOHAMMED
|
September 4, 2015 |
|
AJAT SHATRU AND ORS. Vs. THE STATE OF RAJASTHAN
|
July 28, 2015 |
|
AJAY BHATIA & ORS. Vs. STATE OF RAJASTHAN
|
July 28, 2015 |
|
AJAY CHOPRA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 29, 2015 |
|
AJAY DIXIT Vs. SUSHMA BAIRWA AND ORS.
|
January 27, 2015 |
|
AJAY KUMAR Vs. STATE OF RAJASTHAN
|
April 6, 2015 |
|
AJAY KUMAR @ JAI SINGH Vs. STATE OF RAJASTHAN
|
June 19, 2015 |
|
AJAY KUMAR KASWAN Vs. UNIVERSITY OF RAJASTHAN & ANOTHER
|
August 14, 2015 |
|
AJAY KUMAR KATEWA AND ORS. Vs. RAJASTHAN URBAN COOPERATIVE BANK LTD. AND ORS.
|
May 26, 2015 |
|
AJAY KUMAR SHARDA Vs. STATE OF RAJ.
|
January 8, 2015 |
|
AJAY KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 18, 2015 |
|
AJAY KUMAR SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 20, 2015 |
|
AJAY PAL SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 28, 2015 |
|
AJAY SINGH Vs. CHANCHAL
|
January 6, 2015 |
|
AJAY SINGH DEORA Vs. STATE OF RAJASTHAN
|
February 13, 2015 |
|
AJAYAB SINGH Vs. ADDL. CHIEF JUDICIAL MAGISTRATE, RAISINGHNAGAR & ANR.
|
February 9, 2015 |
|
AJEET KUMAR JAIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 10, 2015 |
|
AJEET SINGH KAIM Vs. THE EDUCATION SECRETARY, GOVT. OF RAJASTHAN AND ORS.
|
February 19, 2015 |
|
AJI RAM Vs. STATE OF RAJASTHAN AND ORS.
|
November 2, 2015 |
|
AJIJ KHAN Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 5, 2015 |
|
AJMER AUTO AGENCIES PRIVATE LIMITED Vs. COMMERCIAL TAXES OFFICER
|
January 29, 2015 |
|
AJMER CENTRAL CO Vs. THE LABOUR JUDGE AND INDUSTRIAL TRIBUNAL, AJMER & ORS.
|
October 12, 2015 |
|
AJMER SINGH Vs. NARENDRA SINGH
|
November 26, 2015 |
|
AJMER VIDYUT VITRAN NIGAM LIMITED AND ORS. Vs. KAILASH KUNWAR AND ORS.
|
January 5, 2015 |
|
AKASH JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
May 25, 2015 |
|
AKBAR AND ORS. Vs. STATE OF RAJASTHAN
|
April 16, 2015 |
|
AKEEL AHMED Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
AKHILESH SRIVASTAVA AND OTHERS Vs. RAMESH CHAND AND OTHERS
|
February 11, 2015 |
|
AKHTAR HUSSAIN Vs. UNION OF INDIA
|
July 1, 2015 |
|
AKHTAR HUSSAIN AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
November 4, 2015 |
|
AKSHAY KUMAR SURANA Vs. UNION OF INDIA & ORS.
|
November 5, 2015 |
|
AKSHAY NANDWANA AND ORS. Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD. AND ORS.
|
July 14, 2015 |
|
ALAM AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
February 4, 2015 |
|
ALI KHAN AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
February 20, 2015 |
|
ALKA JOSHI AND ORS. Vs. STATE OF RAJ AND ORS.
|
January 21, 2015 |
|
ALL INDIA SBBJ EMPLOYEES COORDINATION COMMITTEE Vs. UNION OF INDIA AND ORS.
|
November 18, 2015 |
|
ALOK GARG Vs. STATE OF RAJASTHAN AND ORS.
|
April 8, 2015 |
|
ALOK KUMAR BUDANIA Vs. RAJ STATE ROAD TRANSPORT CORPORATION AND ORS.
|
July 31, 2015 |
|
ALWAR PROCESS PVT LTD Vs. NAGAR PALIKA MANDAL KHAIRTHAL
|
February 10, 2015 |
|
AMAL MUBARAK SALIM AL REIYAMI AND ORS. Vs. UNION OF INDIA
|
March 26, 2015 |
|
AMANI WD/O OF RAM DAYAL MALI Vs. MADAN LAL S/O BHAGWANA RAM MALI
|
March 2, 2015 |
|
AMAR CHAND PUNGALIYA Vs. THE MUNICIPAL CORPORATION, JODHPUR
|
September 24, 2015 |
|
AMAR NATH PUROHIT Vs. STATE OF RAJASTHAN
|
February 13, 2015 |
|
AMAR SINGH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ORS.
|
September 15, 2015 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
September 22, 2015 |
|
AMAR SINGH Vs. SATYA PRAKASH & ANR
|
October 14, 2015 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
April 9, 2015 |
|
AMAR SINGH @ GOURU SINGH Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
AMAR SINGH AND ORS. Vs. THE STATE OF RAJASTHAN
|
November 4, 2015 |
|
AMAR SINGH CHAMPAWAT Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2015 |
|
AMAR SINGH SHEKHAWAT Vs. INCOME TAX OFFICER, WARDII, CHURU & ORS
|
April 27, 2015 |
|
AMARNATH BHARGAVA AND ORS. Vs. SURAJ PRAKASH BHARGAVA AND ORS.
|
November 18, 2015 |
|
AMBA LAL AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
December 4, 2015 |
|
AMBA SHANKAR & ANR. Vs. TARA CHAND
|
August 20, 2015 |
|
AMEEN KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
May 21, 2015 |
|
AMI LAL Vs. STATE OF RAJ
|
February 12, 2015 |
|
AMIN PATAN Vs. LALIT KUMAR MODI & ORS
|
May 18, 2015 |
|
AMIT Vs. STATE OF RAJASTHAN
|
February 10, 2015 |
|
AMIT PABUWAL Vs. ANAND SWAROOP GAUR AND ORS.
|
December 1, 2015 |
|
AMIT PRAKASH GUPTA AND ORS. Vs. BANK OF BARODA
|
April 13, 2015 |
|
AMOLAK CHAND & ANR. Vs. STATE OF RAJASTHAN
|
September 21, 2015 |
|
AMOLAK DIAGNOSTIC PRIVATE LIMITED Vs. STATE
|
March 26, 2015 |
|
AMRA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 12, 2015 |
|
AMRIT LAL S/O LATE BHUR MAL Vs. KAMLA DEVI W/O LATE MADAN LAL AND ORS.
|
December 1, 2015 |
|
AMRIT LAL SUTHAR Vs. STATE OF RAJASTHAN
|
June 3, 2015 |
|
AMRITLAL Vs. STATE OF RAJASTHAN AND ORS.
|
August 28, 2015 |
|
AMRITLAL MEHTA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
January 29, 2015 |
|
AMTEK ARI RAILCAR PVT. LTD. Vs. STATE (REVENU DEPARTMENT) AND ORS.
|
May 6, 2015 |
|
ANAND Vs. STATE
|
August 18, 2015 |
|
ANAND BANJARA Vs. VEGA RAM S/O SH. RAM NARAYAN, BY CASTE JAT & ORS.
|
August 18, 2015 |
|
ANAND CHORDIYA Vs. VILLAGE PANCHAYAT TAMKOR AND ORS.
|
November 23, 2015 |
|
ANAND KUMAR BHATT Vs. STATE OF RAJASTHAN AND ORS.
|
September 4, 2015 |
|
ANANDI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 27, 2015 |
|
ANANDI LAL AND ORS. Vs. STATE OF RAJASTHAN
|
July 15, 2015 |
|
ANANTA CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2015 |
|
ANCHI DEVI Vs. STATE OF RAJASTHAN
|
January 19, 2015 |
|
ANGAD PAL Vs. STATE OF RAJASTHAN
|
May 5, 2015 |
|
ANI ABHISHEK SHARMA Vs. RAJASTHAN UNIVERSITY OF HEALTH AND SCIENCES AND OTHERS
|
January 23, 2015 |
|
ANIL Vs. KALURAM BAIRWA AND ORS.
|
November 4, 2015 |
|
ANIL BAREJA Vs. THE CHAIRMAN, RAILWAY BOARD AND ORS.
|
January 9, 2015 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
August 19, 2015 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
April 10, 2015 |
|
ANIL KUMAR YADAV AND ORS. Vs. BHAWANA YADAV
|
November 18, 2015 |
|
ANIL SHARMA Vs. B B MOHANTY & OTHERS
|
March 30, 2015 |
|
ANIL STEEL & INDUSTRIES LIMITED Vs. JUDGE, LABOUR COURT NO. 2 AND ORS.
|
July 30, 2015 |
|
ANINDO BANERJEE Vs. STATE OF RAJASTHAN AND ORS.
|
March 24, 2015 |
|
ANIRUDH AZAD Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 24, 2015 |
|
ANITA KOLI Vs. SHYAMLAL KOLI
|
July 15, 2015 |
|
ANITA SH SHYAMLAL Vs. SHYAMLAL, KHEMCHAND
|
July 15, 2015 |
|
ANITA VERMA Vs. STATE OF RAJ & ORS
|
July 13, 2015 |
|
ANJANA JOSHI Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION AND ORS.
|
May 19, 2015 |
|
ANJANA SAHARAWAT Vs. STATE OF RAJASTHAN AND ORS.
|
January 30, 2015 |
|
ANJNA GARG Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
ANJU BHATI Vs. SHRI NISHANT HADA
|
August 5, 2015 |
|
ANJU DEVI Vs. NARESH KUMAR
|
August 31, 2015 |
|
ANJU PRAJAPAT Vs. THE HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
|
September 21, 2015 |
|
ANKIT YADAV Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
January 23, 2015 |
|
ANOOPGARH KRAYA VIKRAYA SAHAKARI SAMITI LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 23, 2015 |
|
ANSHUMAN CHOWDHARY Vs. MAMTA
|
February 10, 2015 |
|
ANU VYAS Vs. STATE OF RAJASTHAN AND ORS.
|
March 18, 2015 |
|
ANUBHAV PUROHIT Vs. STATE OF RAJASTHAN
|
October 7, 2015 |
|
ANUP K. PAUL Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2015 |
|
ANURADHA Vs. STATE OF RAJASTHAN AND ORS.
|
November 24, 2015 |
|
ANURAG PURI GOSWAMI Vs. SUMATEX LIMITED
|
October 8, 2015 |
|
ANURAG VASHISHT Vs. KUSUM
|
July 4, 2015 |
|
ANURAM Vs. PAWAN KUMARI & ORS.
|
July 24, 2015 |
|
ANUSHAKTI OFFICERS SANSTHAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 16, 2015 |
|
ARAWALI VETERINARY COLLEGE Vs. UNION OF INDIA AND ORS.
|
September 11, 2015 |
|
ARIF MOHD. Vs. STATE OF RAJASTHAN AND ORS.
|
February 6, 2015 |
|
ARIHANT TILES & MARBLES (P) LTD. Vs. COMMERCIAL TAXES OFFICER, CIRCLE C
|
July 8, 2015 |
|
ARJUN INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS, JAIPUR
|
May 19, 2015 |
|
ARJUN PRASAD AND ORS. Vs. BIHARI JI KA MANDIR PUJARI MADAN LAL AND ORS.
|
March 12, 2015 |
|
ARJUN RAM Vs. BOARD OF REVENUE RAJASTHAN, AJMER AND ORS.
|
August 6, 2015 |
|
ARJUN RAM VISHNOI Vs. BHANWAR LAL VISHNOI & ORS.
|
July 15, 2015 |
|
ARJUN SINGH Vs. BOARD OF REVENUE, AJMER AND ORS.
|
February 24, 2015 |
|
ARJUN SINGH Vs. FAGLU RAM AND OTHERS
|
December 4, 2015 |
|
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. UNION OF INDIA
|
June 30, 2015 |
|
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. UNION OF INDIA
|
August 13, 2015 |
|
ARUN KUMAR Vs. DHARMCHAND JAIN AND ANOTHER
|
May 6, 2015 |
|
ARUN KUMAR AND ORS. Vs. STATE OF RAJ. AND ORS.
|
February 9, 2015 |
|
ARUN PRAKASH SAHAL Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2015 |
|
ARUN SINGHVI Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
November 4, 2015 |
|
ARUN SINGHVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 23, 2015 |
|
ARUNDHATI SHARMA & ORS. Vs. COORDINATOR, PCPMT, 2015 & ORS.
|
September 29, 2015 |
|
ARVIND KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 18, 2015 |
|
ARVIND KUMAR JAIN Vs. STATE OF RAJ.
|
February 13, 2015 |
|
ARYA U-CLIX E-SERVICES (AUES) Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2015 |
|
ASHA DEVI & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
August 24, 2015 |
|
ASHA MANWANI AND ORS. Vs. KANHAIYA LAL MANWANI
|
April 7, 2015 |
|
ASHA RAM SINDHI AND ORS. Vs. THAKURJI SHRIJI SHRI ADINATH SWAMI BRIJMAN MANDIR SHRI DIGAMBAR JAIN MANDIR YASODHA MANDIR
|
October 27, 2015 |
|
ASHARAM @ ASHUMAL Vs. STATE OF RAJASTHAN
|
May 12, 2015 |
|
ASHARAM @ ASHUMAL Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
ASHFAQ MOHD. CHISHTY Vs. STATE OF RAJASTHAN AND ORS.
|
October 8, 2015 |
|
ASHISH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2015 |
|
ASHISH KUMAR SINGH Vs. STATE OF RAJASTHAN
|
December 16, 2015 |
|
ASHISH SHARMA Vs. PURANMAL & OTHERS
|
August 5, 2015 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
April 17, 2015 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
May 21, 2015 |
|
ASHOK AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 10, 2015 |
|
ASHOK CHAND SHARMA Vs. RESERVE BANK OF INDIA & ORS
|
March 24, 2015 |
|
ASHOK KESHWANI Vs. GOPIRAM & OTHERS
|
February 18, 2015 |
|
ASHOK KHETOLIYA Vs. STATE OF RAJASTHAN AND ORS.
|
April 28, 2015 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
February 3, 2015 |
|
ASHOK KUMAR Vs. PAWAN KUMAR
|
November 20, 2015 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN & ANOTHER
|
November 16, 2015 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
July 7, 2015 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
July 30, 2015 |
|
ASHOK KUMAR Vs. STATE OF RAJ
|
February 26, 2015 |
|
ASHOK KUMAR & ORS. Vs. BANSHIDHAR @ BANSHILAL & ORS.
|
May 1, 2015 |
|
ASHOK KUMAR RANA Vs. STATE OF RAJASTHAN & ORS.
|
November 6, 2015 |
|
ASHOK KUMAR SHARMA Vs. REGISTRAR GENERAL, RHC & ANR
|
July 22, 2015 |
|
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
April 29, 2015 |
|
ASHOK LAHOTI Vs. STATE OF RAJASTHAN
|
September 4, 2015 |
|
ASHOK PARNAMI Vs. STATE OF RAJASTHAN & ANR
|
May 6, 2015 |
|
ASHOK RANKA Vs. STATE OF RAJASTHAN AND ORS.
|
December 15, 2015 |
|
ASHOK SINDHI Vs. PREM KUMARI AND ORS.
|
August 3, 2015 |
|
ASHOKA BUILDSTATE DEVELOPERS (PVT) LTD & ANR Vs. RIICO & ORS
|
August 18, 2015 |
|
ASHUTOSH BHARGAVA Vs. UNION OF INDIA
|
March 4, 2015 |
|
ASHWANI & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
June 29, 2015 |
|
ASHWANI KUMAR Vs. STATE OF RAJASTHAN
|
January 19, 2015 |
|
ASIN & ORS Vs. STATE OF RAJASTHAN
|
March 30, 2015 |
|
ASRU Vs. STATE OF RAJASTHAN
|
January 22, 2015 |
|
ASSISTANT COMMERCIAL TAX OFFICER Vs. SWASTIK AGENCIES AND ORS.
|
October 16, 2015 |
|
ASSISTANT COMMERCIAL TAX OFFICER Vs. P.K. INDUSTRIES AND ORS.
|
September 30, 2015 |
|
ASSISTANT COMMERCIAL TAX OFFICER, FLYING SQUAD Vs. BLUE DART EXPRESS LTD.
|
May 27, 2015 |
|
ASSISTANT COMMERCIAL TAX OFFICER, FLYING SQUAD Vs. ASHOK LEYLAND LTD.
|
May 25, 2015 |
|
ASSISTANT COMMERCIAL TAXATION OFFICER, ANTI EVASION I Vs. LAXMI COTTON TRADERS
|
November 26, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MAHESHWARI UDYOG AND ORS.
|
September 30, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KEM PHOTO
|
March 27, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. L.G. ELECTRONICS INDIA PVT. LIMITED
|
July 10, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SHIV KRIPA CONDUCTORS PVT. LTD.
|
April 10, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. INDORE MAHARASHTRA ROAD CARRIERS
|
November 19, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. K.S. OILS LTD.
|
January 22, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. INDIAN OIL CORPORATION LTD.
|
February 26, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. ALTAS STORAGE BATTERIES CO. LTD.
|
May 27, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, ANTI EVASION-III Vs. ASHOK SINGH
|
May 25, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, BHARATPUR Vs. HARSAHAY DWARKA PRASAD AGARWAL CHOMU
|
June 29, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, F.S. ZONE-III Vs. BINANI CEMENT LIMITED
|
May 29, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, F.S.I. Vs. VOLTAS LIMITED
|
March 27, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. SPANCO TELE SYSTEMS AND SOLUTIONS
|
May 25, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. CHALNIWALA STEEL CORPORATION
|
May 25, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD II Vs. SAROJ SALES
|
November 26, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD ZONE-I Vs. KHETAN SALES CORPORATION
|
May 27, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD-I Vs. SITA RAM SATISH CHANDRA
|
May 25, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD-I, JAIPUR Vs. INDIAN OIL CORPORATION LTD.
|
May 26, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD-III, JAIPUR Vs. LAKHANPAL NATIONAL LTD.
|
September 30, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, WARD - I Vs. LAXMANLAL NANDLAL
|
May 25, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-II, CIRCLE-D Vs. AAKRITI TECH PVT. LTD.
|
May 25, 2015 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-IV Vs. RAMESH CHAND SAINI AND ORS.
|
August 22, 2015 |
|
ASSISTANT COMMERCIAL TAXS OFFICER, FLYING SQUAD Vs. BHAGWATI CONTRACTORS
|
May 27, 2015 |
|
ASSISTANT COMMISSIONER (AE), ABU ROAD Vs. NATIONAL ENGINEERING INDUSTRIES LTD.
|
October 26, 2015 |
|
ASSISTANT COMMISSIONER COMMERCIAL
TAX, BHIWADI Vs. LAKHANI SHOE COMPANY AND ANR
|
March 26, 2015 |
|
ASSISTANT COMMISSIONER WORKS CONTRACT & LEASING TAX Vs. P.N.C. CONSTRUCTION
|
April 24, 2015 |
|
ASSISTANT COMMISSIONER, ANTI EVASION Vs. CAMLIN LIMITED AND ORS.
|
January 9, 2015 |
|
ASSISTANT COMMISSIONER, ANTI-EVASION-II AND ORS. Vs. ANSHU JAIN AND ORS.
|
October 31, 2015 |
|
ASSISTANT COMMISSIONER, COMMERCIAL TAXES DEPARTMENT, WORKS CONTRACT & LEASING TAX, ZONE-2 Vs. E.C.E. INDUSTRIES LTD.
|
October 1, 2015 |
|
ASSISTANT COMMISSIONER, SPECIAL CIRCLE Vs. NATIONAL ENGINEERING INDUSTRIES LIMITED AND ORS.
|
April 10, 2015 |
|
ASSOCIATED STEEL INDUSTRIES Vs. E P F APPELLATE TRIBUNAL & ANR
|
July 21, 2015 |
|
ATAR SINGH Vs. THE STATE OF RAJ. AND ORS.
|
September 29, 2015 |
|
ATMA RAM MEGHWAL Vs. RAJASTHAN HIGH COURT
|
July 24, 2015 |
|
AUM METAL INDIA Vs. STATE OF RAJASTHAN AND ORS.
|
January 19, 2015 |
|
AVADH PRASAD SAREEN Vs. STATE OF RAJASTHAN & ANR
|
September 16, 2015 |
|
AVINASH SHRIMALI AND ORS. Vs. YASHODA DEVI AND ORS.
|
July 15, 2015 |
|
AVTAR SINGH Vs. BANK OF INDIA & ORS.
|
February 3, 2015 |
|
AVTAR SINGH AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 2, 2015 |
|
AVTAR SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
April 1, 2015 |
|
AXIS BANK LTD. Vs. SHAIWALI PALIWAL
|
May 13, 2015 |
|
AYUB & ORS. Vs. HANSRAJ
|
December 14, 2015 |
|
AYUB KHAN Vs. RAJASTHAN BOARD OF MUSLIM WAKFS
|
January 15, 2015 |
|
AYUB KHAN AND OTHERS Vs. STATE OF RAJASTHAN
|
February 11, 2015 |
|
AYYUB ALI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 1, 2015 |
|
AZMAT-E-RASOOL(S) FOUNDATION AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
June 30, 2015 |
|
B.G. SHARMA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 1, 2015 |
|
BABARMAL AND ORS. Vs. LRS OF MITHU LAL AND ORS.
|
January 7, 2015 |
|
BABLI Vs. STATE OF RAJASTHAN
|
April 15, 2015 |
|
BABLU MEENA Vs. STATE OF RAJASTHAN & ORS
|
August 19, 2015 |
|
BABOO KHAN Vs. THE STATE OF RAJASTHAN
|
April 27, 2015 |
|
BABU @ BABUDDIN Vs. STATE OF RAJASTHAN
|
April 10, 2015 |
|
BABU BHAI KASYAP Vs. LEGAL REPRESENTATIVES
|
January 13, 2015 |
|
BABU LAL Vs. STATE OF RAJASTHAN & ORS
|
February 27, 2015 |
|
BABU LAL Vs. RAJENDRA SINGH AND ORS.
|
March 9, 2015 |
|
BABU LAL Vs. MANOHARI DEVI AND ORS.
|
July 22, 2015 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
March 11, 2015 |
|
BABU LAL & ANOTHER Vs. KESHARAM & OTHERS
|
December 4, 2015 |
|
BABU LAL AND ORS. Vs. STATE OF RAJASTHAN
|
April 20, 2015 |
|
BABU LAL DHOBI Vs. STATE OF RAJASTHAN & ANR
|
July 10, 2015 |
|
BABU LAL KUMAWAT & ORS Vs. PURSHOTAM AGARWAL & ORS
|
November 19, 2015 |
|
BABU LAL MALI & OTHERS; JITENDRA KUMAR SHARMA Vs. UNION OF INDIA & OTHERS
|
July 17, 2015 |
|
BABU LAL MEENA Vs. STATE OF RAJASTHAN
|
February 11, 2015 |
|
BABU LAL MEENA Vs. STATE OF RAJASTHAN
|
March 31, 2015 |
|
BABU LAL MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 1, 2015 |
|
BABU LAL S/O KUNDAN LAL AGARWAL Vs. SHUBH KARAN S/O JAI CHAND BAID
|
February 3, 2015 |
|
BABU LAL SHARMA Vs. STATE OF RAJASTHAN
|
March 12, 2015 |
|
BABU MOHAMMED & ANR. Vs. STATE OF RAJASTHAN
|
August 27, 2015 |
|
BABU SHAH Vs. STATE OF RAJASTHAN
|
June 3, 2015 |
|
BABU SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 19, 2015 |
|
BABULAL RAJPUROHIT Vs. STATE OF RAJASTHAN AND ORS.
|
June 29, 2015 |
|
BABY CHOUDHARY Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 11, 2015 |
|
BACCHA MEENA Vs. STATE OF RAJASTHAN
|
July 27, 2015 |
|
BADAMI Vs. MAHADEV
|
January 23, 2015 |
|
BADAMI DEVI MEENA & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
November 18, 2015 |
|
BADHIT BAL VIKAS SAMITI & OTHERS Vs. RAJEEV KUMAR AND OTHERS
|
October 6, 2015 |
|
BADRI Vs. MILAPCHAND AND ORS.
|
November 23, 2015 |
|
BADRI NARAIN MEENA AND ORS. Vs. B.S. RATHORE AND ORS.
|
April 22, 2015 |
|
BADRILAL Vs. STATE OF RAJASTHAN
|
March 9, 2015 |
|
BAGDI RAM Vs. STATE
|
July 10, 2015 |
|
BAGH SINGH Vs. THE BOARD OF REVENUE, AJMER AND ORS.
|
November 4, 2015 |
|
BAJAJ ALLIANZ GEN. INS. CO. Vs. PREMWATI AND ORS.
|
January 8, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SAROJ AND ORS.
|
March 4, 2015 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. JUDGE, MOTOR ACCIDENT CLAIMS TRIBUNAL, BALI AND OTHERS
|
March 30, 2015 |
|
BAJRANG LAL Vs. NANDU BAI & ANR
|
October 28, 2015 |
|
BAJRANG LAL Vs. UNION OF INDIA AND ORS.
|
September 10, 2015 |
|
BAJRANG LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 8, 2015 |
|
BAJRANG LAL SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
May 12, 2015 |
|
BAJRANG LAL VERMA Vs. PURUSHOTTAM AGRAWAL & ANR
|
November 24, 2015 |
|
BAJRI LEASE LOI HOLDERS WELFARE SOCIETY Vs. STATE OF RAJASTHAN
|
February 13, 2015 |
|
BAL GOPAL VERMA AND ORS. Vs. SANDEEP TANWAR AND ORS.
|
March 19, 2015 |
|
BAL KISHAN SHARMA Vs. JUDGE, LABOUR COURT AND ORS.
|
January 28, 2015 |
|
BAL KRISHAN JOSHI Vs. STATE OF RAJASTHAN AND ORS.
|
September 29, 2015 |
|
BAL MUKUND Vs. STATE OF RAJASTHAN AND ORS.
|
July 21, 2015 |
|
BALAJI FILLING STATION & ORS Vs. INDIAN OIL CORPORATION & ORS
|
March 24, 2015 |
|
BALAJI TRADING COMPANY Vs. STATE OF RAJASTHAN & ORS
|
February 13, 2015 |
|
BALBEER SINGH Vs. BABU LAL
|
April 10, 2015 |
|
BALBEER SINGH Vs. STATE OF RAJASTHAN
|
January 9, 2015 |
|
BALBIR AND ANOTHER Vs. STATE OF RAJASTHAN THROUGH P P
|
April 1, 2015 |
|
BALDEV KUMAR Vs. CHIRANJI LAL AND ORS.
|
December 9, 2015 |
|
BALDEV RAM Vs. SIDDHI VINAYAK CEMENT PRIVATE LIMITED
|
October 6, 2015 |
|
BALDEV SAINI Vs. STATE OF RAJASTHAN
|
March 20, 2015 |
|
BALDEV SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
October 26, 2015 |
|
BALDEV SINGH Vs. STATE OF RAJASTHAN
|
January 14, 2015 |
|
BALI DEVI AND ORS. Vs. VIJAY SINGH AND ORS.
|
February 11, 2015 |
|
BALJEET SINGH Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
BALJINDER SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 24, 2015 |
|
BALKRISHNA INDUSTRIES LIMITED Vs. V S LIGNITE POWER PVT LTD (VSLP)
|
October 15, 2015 |
|
BALOTRA WATER POLLUTION CONTROL & RESEARCH FOUNDATION TRUST (BWPCRT) Vs. STATE OF RAJASTHAN AND ORS.
|
October 8, 2015 |
|
BALRAM Vs. STATE OF RAJASTHAN
|
February 25, 2015 |
|
BALRAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 2015 |
|
BALU RAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 6, 2015 |
|
BALVANT SINGH & ORS Vs. STATE OF RAJASTHAN
|
July 14, 2015 |
|
BALVEER SINGH Vs. STATE OF RAJASTHAN
|
December 18, 2015 |
|
BALVEER SINGH Vs. SITA RAM AND ORS.
|
January 22, 2015 |
|
BALVINDER SINGH Vs. STATE OF RAJASTHAN
|
November 16, 2015 |
|
BALWANT RAI Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 19, 2015 |
|
BALWANT RAI AND ORS. Vs. STATE OF RAJASTHAN
|
August 20, 2015 |
|
BALWANT SINGH Vs. STATE OF RAJ & ORS
|
April 30, 2015 |
|
BALWANT SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 18, 2015 |
|
BALWANT SINGH S/O JAGTAR SINGH, B/C RAI SIKH Vs. LAL SINGH S/O DATAR SINGH, B/C RAI SIKH
|
August 3, 2015 |
|
BANARSI MEGHWAL Vs. DINESH KUMAR
|
March 19, 2015 |
|
BANI SINGH Vs. KAMLA AND ORS.
|
August 4, 2015 |
|
BANK OF INDIA Vs. HARI BALLABH & ORS
|
September 10, 2015 |
|
BANK OF INDIA AND ORS. Vs. GOVIND PUROHIT
|
February 4, 2015 |
|
BANNE SINGH Vs. STATE OF RAJASTHAN
|
May 7, 2015 |
|
BANSAL CLASSES Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
March 30, 2015 |
|
BANSHI Vs. BOARD OF REVENUE, AJMER AND OTHERS
|
March 19, 2015 |
|
BANSHI & ANR Vs. STATE OF RAJASTHAN & ORS
|
March 23, 2015 |
|
BANSHI LAL Vs. GAURI LAL AND ORS.
|
January 20, 2015 |
|
BANSHI LAL Vs. STATE OF RAJASTHAN
|
September 4, 2015 |
|
BANSHI LAL Vs. UNION OF INDIA AND ORS.
|
May 14, 2015 |
|
BANSHI LAL Vs. JUDGE LABOUR COURT NO. 1 & OTHERS
|
February 11, 2015 |
|
BANSHI LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 28, 2015 |
|
BANSHIDHAR & ORS Vs. CIVIL JUDGE (J D ) AND JUDICIAL MAGISTRATE, BEHROR & ORS
|
April 10, 2015 |
|
BANSWARA KRAY VIKRAY SAHAKARI SAMITI Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
April 17, 2015 |
|
BANTI & ORS Vs. STATE OF RAJASTHAN
|
April 15, 2015 |
|
BANWARI & ORS. Vs. AMARCHAND
|
April 6, 2015 |
|
BANWARI LAL Vs. STATE OF RAJ
|
January 13, 2015 |
|
BANWARI LAL Vs. STATE OF RAJ. AND ORS.
|
September 10, 2015 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
May 28, 2015 |
|
BANWARI LAL AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 23, 2015 |
|
BANWARI LAL KUSHWAHA Vs. STATE OF RAJASTHAN AND ORS.
|
April 3, 2015 |
|
BANWARI LAL SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
April 21, 2015 |
|
BANWARI LAL SHARMA Vs. STATE OF RAJASTHAN
|
July 2, 2015 |
|
BANWARI LAL SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 6, 2015 |
|
BANWARILAL & ANOTHER Vs. STATE OF RAJASTHAN
|
January 5, 2015 |
|
BANWARILAL AND ORS. Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
BAPULAL AND ORS. Vs. STATE OF RAJASTHAN
|
August 25, 2015 |
|
BARDI DEVI AND ORS. Vs. UNION OF INDIA
|
June 15, 2015 |
|
BARFI DEVI AND ORS. Vs. STATE OF RAJASTHAN
|
June 29, 2015 |
|
BARJA KANWAR & ORS Vs. RAMNIWAS & ORS
|
August 11, 2015 |
|
BARJI BAI AND ORS. Vs. LAXMAN
|
July 16, 2015 |
|
BARKAT ALI Vs. STATE OF RAJASTHAN AND ORS.
|
March 17, 2015 |
|
BARODA RAJASTHAN GRAMIN BANK Vs. DHANRAJ GALANA AND ORS.
|
December 17, 2015 |
|
BASANT KUMAR JAIN Vs. STATE OF RAJASTHAN & ANR.
|
April 7, 2015 |
|
BASANTI DEVI AND ORS. Vs. MASJID PANCH VISAYTIYAN AND ORS.
|
October 16, 2015 |
|
BASTI RAM @ BASTIYA Vs. SHOKHINA KHATUN AND OTHERS
|
March 2, 2015 |
|
BASTI RAM AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
March 19, 2015 |
|
BEDI Vs. STATE OF RAJASTHAN
|
July 27, 2015 |
|
BEGA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
July 4, 2015 |
|
BENA RAM AND ORS Vs. STATE OF RAJ
|
February 6, 2015 |
|
BHAGAT SINGH Vs. THE ADDITIONAL DIVISIONAL COMMISSIONER AND ORS.
|
August 12, 2015 |
|
BHAGCHAND AND ORS. Vs. STATE OF RAJASTHAN
|
January 12, 2015 |
|
BHAGIRATH Vs. STATE OF RAJASTHAN
|
February 23, 2015 |
|
BHAGIRATH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 22, 2015 |
|
BHAGIRATH SINGH Vs. AJMER VIDYUT VITRAN NIGAM LTD. AND ORS.
|
September 3, 2015 |
|
BHAGVATI LAL MENA Vs. RPSC AND ORS.
|
November 19, 2015 |
|
BHAGWAN DAS & ORS Vs. RATAN DEVI
|
July 1, 2015 |
|
BHAGWAN DAS AND ORS. Vs. LEELA RAM AND ORS.
|
April 16, 2015 |
|
BHAGWAN DAS BHARGAVA AND ORS. Vs. RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD. AND ORS.
|
October 7, 2015 |
|
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
March 24, 2015 |
|
BHAGWAN SAHAI PAREWA Vs. THE HONBLE HIGH COURT, JODHPUR AND ORS.
|
September 16, 2015 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
July 22, 2015 |
|
BHAGWAN SINGH & ORS Vs. STATE OF RAJASTHAN
|
March 10, 2015 |
|
BHAGWATI BAI Vs. STATE OF RAJASTHAN
|
January 23, 2015 |
|
BHAGWATI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
March 12, 2015 |
|
BHAGWATI DEVI AND ORS. Vs. FAIR DEAL COMPLEX PVT. LTD. AND ORS.
|
May 18, 2015 |
|
BHAGWATI GAS SERVICE Vs. STATE OF RAJASTHAN & ORS
|
December 15, 2015 |
|
BHAGWATI LAL Vs. STATE OF RAJ AND ORS.
|
February 11, 2015 |
|
BHAGWATI PRASAD DESHWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
June 30, 2015 |
|
BHAJAN LAL Vs. STATE AND ORS.
|
January 5, 2015 |
|
BHANA RAM BISHNOI Vs. STATE OF RAJASTHAN & ORS
|
July 6, 2015 |
|
BHANRU LAL Vs. THE STATE OF RAJASTHAN
|
December 9, 2015 |
|
BHANUPRATAP SINGH Vs. GHANSHYAM KUMARI
|
January 12, 2015 |
|
BHANWAR BISHNOI Vs. RAM KUMAR
|
September 24, 2015 |
|
BHANWAR KANWAR AND ORS. Vs. HARBHAJAN SINGH AND ORS.
|
May 11, 2015 |
|
BHANWAR LAL Vs. KISHNA RAM AND ORS.
|
September 17, 2015 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 7, 2015 |
|
BHANWAR LAL Vs. R S R T C & ANR
|
March 31, 2015 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 4, 2015 |
|
BHANWAR LAL Vs. ARJUN RAM AND ORS
|
December 3, 2015 |
|
BHANWAR LAL @ BHOORA Vs. STATE OF RAJASTHAN
|
March 25, 2015 |
|
BHANWAR LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2015 |
|
BHANWAR LAL AND ORS. Vs. SARASWATI
|
August 26, 2015 |
|
BHANWAR LAL JAT Vs. STATE AND ORS.
|
July 8, 2015 |
|
BHANWAR LAL MUNDRA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 13, 2015 |
|
BHANWAR LAL VERMA Vs. U O I
|
May 5, 2015 |
|
BHANWAR SINGH Vs. MOHAMMED AYUB
|
October 27, 2015 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2015 |
|
BHANWAR SINGH HADA Vs. STATE OF RAJASTHAN AND ORS.
|
July 14, 2015 |
|
BHANWARA RAM Vs. THE STATE OF RAJASTHAN
|
January 5, 2015 |
|
BHANWARI AND ORS. Vs. BOARD OF REVENUE RAJASTHAN AND ORS.
|
September 2, 2015 |
|
BHANWARI BAI Vs. STATE OF RAJASTHAN
|
March 27, 2015 |
|
BHANWARLAL S/O SH. WAKTA GARDRI Vs. THE MUNICIPAL BOARD, RAJSAMAND
|
October 6, 2015 |
|
BHANWARU KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 27, 2015 |
|
BHARAT GIRI GOSWAMI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
August 11, 2015 |
|
BHARAT KUMAR Vs. STATE OF RAJASTHAN
|
July 6, 2015 |
|
BHARAT KUMAR PANCHAL Vs. STATE OF RAJASTHAN
|
February 23, 2015 |
|
BHARAT LAL Vs. STATE OF RAJASTHAN
|
April 6, 2015 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. RSRTC AND ORS.
|
January 5, 2015 |
|
BHARAT SINGH Vs. THE JUDGE, LABOUR COURT-I AND ORS.
|
July 1, 2015 |
|
BHARATI KUMARI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2015 |
|
BHARTIYA KHAN MAZDOOR SANGH Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE LTD. AND ORS.
|
September 10, 2015 |
|
BHARTIYA MAHAVIDHLAYA Vs. STATE OF RAJASTHAN & ANR.
|
September 11, 2015 |
|
BHARTIYA VIDYA BHAVAN (WORLDWIDE) & ORS Vs. STATE OF RAJASTHAN & OTHERS
|
September 14, 2015 |
|
BHAWANI SHANKAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 2015 |
|
BHAWANI SINGH Vs. R.P.S.C., AJMER
|
September 17, 2015 |
|
BHAWANI SINGH Vs. STATE AND ORS.
|
May 28, 2015 |
|
BHAYATI Vs. BOARD OF REVENUE, AJMER AND ORS.
|
May 27, 2015 |
|
BHEEM SEN Vs. VED SINGH AND ORS.
|
July 9, 2015 |
|
BHERA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 28, 2015 |
|
BHERU LAL Vs. KAILASH
|
August 18, 2015 |
|
BHERU LAL Vs. THE CHAIRMAN, UDAIPUR CENTRAL CO-OPERATIVE BANK LIMITED AND ORS.
|
July 29, 2015 |
|
BHERU RAM DHAYAL Vs. STATE OF RAJASTHAN & ANOTHER
|
July 24, 2015 |
|
BHERU SINGH Vs. STATE OF RAJASTHAN
|
December 3, 2015 |
|
BHERU SINGH JHALA Vs. STATE OF RAJASTHAN
|
October 5, 2015 |
|
BHERULAL & ORS. Vs. SHRIRAM & ORS.
|
August 4, 2015 |
|
BHERULAL; SURESH CHAND Vs. STATE OF RAJASTHAN
|
March 23, 2015 |
|
BHIWADI CYLINDERS PRIVATE LIITED AND ORS Vs. STATE OF RAJASTHAN & OTHERS
|
April 29, 2015 |
|
BHOLA RAM & ORS Vs. STATE OF RAJASTHAN
|
March 9, 2015 |
|
BHUPENDRA @ LOKENDRA & ANR Vs. STATE OF RAJ
|
April 13, 2015 |
|
BHUPENDRA KUMAR Vs. NATHDWARA TEMPLE BOARD
|
July 14, 2015 |
|
BHUPENDRA PRATAP SINGH RATHORE Vs. STATE OF RAJ. AND ORS.
|
September 28, 2015 |
|
BHUPENDRA PRATAP SINGH RATHORE Vs. STATE OF RAJASTHAN AND ORS.
|
October 8, 2015 |
|
BHUPINDER SINGH KOCHAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
June 18, 2015 |
|
BHURI BAI Vs. MANI LAL RAUT
|
January 6, 2015 |
|
BHUSHAN KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 2015 |
|
BIDAMI Vs. KISHNARAM AND ORS.
|
October 14, 2015 |
|
BIHARILAL AND ORS. Vs. PANKAJ AND ORS.
|
March 25, 2015 |
|
BIJAI SINGH AND ORS. Vs. HARSH KUMARI AND ORS.
|
November 26, 2015 |
|
BIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 30, 2015 |
|
BIJENDRA SINGH JADON AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 14, 2015 |
|
BINA SRIVASTAVA Vs. THE RAJASTHAN AGRICULTURE UNIVERSITY
|
February 13, 2015 |
|
BIRBAL Vs. ASHOK KUMAR DAGA
|
March 20, 2015 |
|
BIRDHA @ BIRDHI LAL Vs. STATE OF RAJASTHAN
|
May 6, 2015 |
|
BIRDI CHAND Vs. AZIZ MOHAMMED
|
September 4, 2015 |
|
BIRDI CHAND Vs. STATE OF RAJASTHAN AND ORS.
|
January 22, 2015 |
|
BIRJU SINGH Vs. ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO. 1 AND ORS.
|
February 27, 2015 |
|
BIRLA CEMENT WORKS Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION, JAIPUR
|
February 13, 2015 |
|
BIRLA INSTITUTE OF SCIENTIFIC RESEARCH Vs. RAM LAL VERMA & ANR
|
August 20, 2015 |
|
BISHAN LAL SUNARIYA Vs. STATE OF RAJASTHAN & ORS
|
March 19, 2015 |
|
BISHWAMBHARLAL HIGH SCHOOL (BAGAR) TRUST AND ORS. Vs. THE RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTION TRIBUNAL AND ORS.
|
July 17, 2015 |
|
BISMILLAHA Vs. LAXMI NARAYAN AND ORS.
|
January 23, 2015 |
|
BOHRA INDUSTRIES LIMITED Vs. STATE AND ORS.
|
January 19, 2015 |
|
BRAHAM SINGH PARIHAR Vs. STATE OF RAJASTHAN
|
May 9, 2015 |
|
BRAHAM SINGH PARIHAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 13, 2015 |
|
BRAJRAJ SINGH SHEKHAWAT Vs. SMT. ANITA SAXENA
|
November 17, 2015 |
|
BRANCH MANAGER, KOTA CENTRAL COOPERATIVE BANK LTD & ANR Vs. DISTRICT LEGAL SERVICE AUTHORITY & ORS
|
April 13, 2015 |
|
BRIJ BHUSHAN GUPTA Vs. STATE OF RAJASTHAN & ORS
|
November 17, 2015 |
|
BRIJ MOHAN Vs. R.S.R.T.C. AND ORS.
|
February 6, 2015 |
|
BRIJ MOHAN CHAUHAN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
June 30, 2015 |
|
BRIJ MOHAN SHARMA S/O SHRI JAI KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 2, 2015 |
|
BRIJ MOHAN SINGH BARETH Vs. STATE OF RAJ. AND ORS.
|
May 28, 2015 |
|
BRIJ PRAKASH AND ORS. Vs. STATE
|
December 18, 2015 |
|
BRIJBALA (D) AND ORS. Vs. RAMLAL (D) AND ORS.
|
February 4, 2015 |
|
BRIJLAL JATAV Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD
|
November 23, 2015 |
|
BSL LIMITED Vs. COMMISSIONER, COMMERCIAL TAXES AND ORS.
|
February 27, 2015 |
|
BUDH RAM Vs. STATE OF RAJASTHAN AND ORS.
|
February 12, 2015 |
|
BUDH SINGH Vs. STATE OF RAJASTHAN
|
March 11, 2015 |
|
BUDHA RAM Vs. STATE OF RAJASTHAN
|
July 14, 2015 |
|
BUDHA RAM Vs. STATE OF RAJASTHAN
|
December 15, 2015 |
|
BUDHI Vs. STATE OF RAJASTHAN
|
May 1, 2015 |
|
BUDHRAM & ORS Vs. GRAM PANCHAYAT KAILADEVI
|
May 5, 2015 |
|
BUNDU KHAN Vs. STATE OF RAJASTHAN
|
August 20, 2015 |
|
BUNTY @ CHATURBHUJ Vs. STATE OF RAJASTHAN
|
March 25, 2015 |
|
C S AGARWAL Vs. ASSISTANT DIRECTOR, CIVIL LINE ZONE, LAND AND BUILDING TAX DEPARTMENT, DURGA MARG, BANI PARK, JAIPUR AND ANOTHER
|
May 8, 2015 |
|
C.T.O., A/E, UDAIPUR Vs. EVEREST PROTEINS
|
May 26, 2015 |
|
C.T.O., JODHPUR Vs. CHAGNI RAM GEHLOT
|
September 17, 2015 |
|
CEE ESS MINES PVT. LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 24, 2015 |
|
CHAAND COTTONS Vs. UNION OF INDIA AND ORS.
|
January 5, 2015 |
|
CHAINA RAM Vs. STATE OF RAJASTHAN
|
January 30, 2015 |
|
CHAIRMAN, RAJASTHAN HOUSING BOARD & ANR Vs. SURENDRA KUMAR JAWA
|
May 28, 2015 |
|
CHAIRMAN, RAJASTHAN HOUSING BOARD, JYOTI NAGAR, JAIPUR AND ORS. Vs. RAMNAGAR GRAH NIRMAN SEHKARI SAMITI LIMITED AND ORS.
|
December 7, 2015 |
|
CHAJURAM Vs. STATE OF RAJASTHAN
|
March 17, 2015 |
|
CHAKRABAHADUR & ANR Vs. STATE OF RAJASTHAN
|
April 1, 2015 |
|
CHAKRESHWARI CONSTRUCTION PVT. LTD. Vs. MANOHAR LAL
|
January 8, 2015 |
|
CHAKRESHWARI CONSTRUCTION PVT. LTD. Vs. DAMODAR PRASAD AGARWAL
|
May 26, 2015 |
|
CHAMKOR SINGH Vs. STATE OF RAJASTHAN
|
November 18, 2015 |
|
CHAMPA Vs. DROPDI & ANR.
|
July 14, 2015 |
|
CHAMPA LA MEGHWAL Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
|
CHAMPALAL Vs. AMRITLAL AND ANOTHER
|
February 18, 2015 |
|
CHAMPALAL Vs. RANGA HARNATH & SONS AND ORS.
|
April 23, 2015 |
|
CHAMPALAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 8, 2015 |
|
CHANCHA BALA KUMARI AND ORS Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2015 |
|
CHAND BAI Vs. RAJMAL
|
March 10, 2015 |
|
CHAND BEGAM AND ORS. Vs. ARJUN LAL AND ORS.
|
May 25, 2015 |
|
CHAND MAL Vs. BIRAM LAL & ORS
|
July 6, 2015 |
|
CHAND MOHD. Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2015 |
|
CHANDA DEVI Vs. MANOJ KUMAR AND ORS.
|
April 15, 2015 |
|
CHANDAN KANWAR Vs. BALWANT SINGH
|
December 18, 2015 |
|
CHANDAN SINGH Vs. STATE OF RAJASTHAN
|
August 20, 2015 |
|
CHANDRA Vs. STATE AND ORS
|
July 6, 2015 |
|
CHANDRA KALA AND ORS. Vs. OM PRAKASH AND ORS.
|
July 30, 2015 |
|
CHANDRA KANTA Vs. SECRETARY, UIT
|
January 6, 2015 |
|
CHANDRA KUMAR DAMMANI Vs. SHIV SHANKER AND ANR.
|
December 9, 2015 |
|
CHANDRA KUMAR S/O SAJJAN LAL & ORS. Vs. LRS OF MOTI LAL S/O DUVACHAND
|
December 8, 2015 |
|
CHANDRA PRAKASH @ CHANDU Vs. STATE OF RAJASTHAN
|
April 17, 2015 |
|
CHANDRA PRAKASH PALIWAL AND ORS. Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
February 11, 2015 |
|
CHANDRA SHEKHAR @ GIRIRAJ Vs. STATE OF RAJASTHAN
|
April 23, 2015 |
|
CHANDRA SHEKHAR BATRA Vs. STATE OF RAJASTHAN AND ORS.
|
September 29, 2015 |
|
CHANDRAMOHAN AND ORS. Vs. PREM SARSWAT AND ORS.
|
April 20, 2015 |
|
CHANDRAPRAKASH Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
CHANDU PARIHAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 10, 2015 |
|
CHANVAR SINGH Vs. STATE OF RAJASTHAN & ORS
|
September 22, 2015 |
|
CHARAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 1, 2015 |
|
CHATAR SINGH AND ORS. Vs. RAM NATH SINGH AND ORS.
|
May 8, 2015 |
|
CHATRA AND ORS. Vs. MAHADEVJI NEEL KANTH AND ORS.
|
April 17, 2015 |
|
CHAUTHMAL Vs. SHYAM LAL
|
February 12, 2015 |
|
CHETAK ENTERPRISES LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
February 13, 2015 |
|
CHETAN AND ORS. Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
CHETAN JANGID Vs. LAXMI NARAYAN
|
July 24, 2015 |
|
CHETAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
November 20, 2015 |
|
CHETRAM Vs. STATE OF RAJASTHAN
|
February 10, 2015 |
|
CHHAGAN BHAI Vs. UNION OF INDIA
|
January 22, 2015 |
|
CHHAGAN LAL Vs. STATE OF RAJASTHAN AND OTHER
|
April 10, 2015 |
|
CHHAGAN LAL Vs. BANSHI LAL AND OTHERS
|
November 5, 2015 |
|
CHHAGAN LAL AND ORS. Vs. BHAIRU LAL AND ORS.
|
May 11, 2015 |
|
CHHAGAN LAL UPADHYAY & ORS. Vs. CHANDRAKANTA RATHI (SMT.)
|
December 15, 2015 |
|
CHHANWAR SINGH S/O MAGALA RAM @ MANGAL SINGH Vs. GYAN SINGH & ORS
|
February 18, 2015 |
|
CHHAYA BHATNAGAR Vs. UNION OF INDIA
|
February 2, 2015 |
|
CHHINDA SINGH Vs. STATE OF RAJASTHAN
|
January 17, 2015 |
|
CHHINDER SINGH & ORS. Vs. BOARD OF REVENUE, RAJASTHAN & ORS.
|
September 11, 2015 |
|
CHHITAR LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 15, 2015 |
|
CHHITAR MAL GURJAR Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD.
|
January 7, 2015 |
|
CHHITAR MAL MEENA Vs. THE JUDGE, LABOUR COURT AND ORS.
|
January 12, 2015 |
|
CHHITARLAL AND ORS Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
CHHOTA @ KOKA Vs. STATE OF RAJASTHAN
|
November 27, 2015 |
|
CHHOTI Vs. BOARD OF REVENUE AND ORS.
|
October 27, 2015 |
|
CHHOTU Vs. STATE OF RAJASTHAN
|
November 27, 2015 |
|
CHHOTU Vs. STATE OF RAJASTHAN
|
July 7, 2015 |
|
CHHOTU AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
November 18, 2015 |
|
CHHOTU RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 25, 2015 |
|
CHHOTU RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 27, 2015 |
|
CHHOTU RAM MEENA Vs. INDIAN OIL CORPORATION LIMITED & ORS
|
April 27, 2015 |
|
CHHOTULAL JAT Vs. STATE OF RAJASTHAN AND ORS.
|
February 13, 2015 |
|
CHHUTAN LAL BAIRWA AND ORS Vs. STATE OF RAJASTHAN & ORS
|
December 7, 2015 |
|
CHHUTTAN LAL AND ORS. Vs. KAMLI DEVI AND ORS.
|
January 6, 2015 |
|
CHIEF MANAGER, R.S.R.T.C. Vs. LABOUR TRIBUNAL AND ORS.
|
January 17, 2015 |
|
CHIEF MANAGER, RSRTC Vs. KISHOR SINGH
|
May 12, 2015 |
|
CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN & ANOTHER Vs. SHAKUNTALA SINGH & ORS
|
November 18, 2015 |
|
CHIMANDAS & ANR Vs. KRISHNA DEVI & ORS
|
May 8, 2015 |
|
CHIRONJI LAL Vs. STATE OF RAJASTHAN
|
March 9, 2015 |
|
CHITAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 11, 2015 |
|
CHITAR MAL & ORS Vs. VATIKA GRAH NIRMAN SAHAKARI SAMITI LTD & ORS
|
May 7, 2015 |
|
CHITTAR MAI & ANR. Vs. SMT. CHANDRA & ORS.
|
July 16, 2015 |
|
CHOKSI HERAEUS LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
February 5, 2015 |
|
CHOTELAL Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
CHOTHA RAM Vs. LAL KANWAR
|
December 2, 2015 |
|
CHOTHMAL Vs. BANSHIDHAR PUROHIT
|
February 5, 2015 |
|
CHUNI LAL AND ORS. Vs. SHIV PRASAD AND ORS.
|
February 26, 2015 |
|
CHUNNI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2015 |
|
CHUNNI RAM Vs. BADHO AND ORS.
|
March 20, 2015 |
|
CHUNNILAL Vs. BOARD OF REVENUE, AJMER
|
November 4, 2015 |
|
CIMMCO BIRLA LTD. Vs. MAHENDRA SINGH AND ORS.
|
May 14, 2015 |
|
CIT Vs. VIMAL CHAND SURANA
|
November 11, 2015 |
|
CIT AND ORS. Vs. VIMAL CHAND SURANA AND ORS.
|
September 11, 2015 |
|
CITYMAX HOTELS (INDIA) PVT. LTD. Vs. CTO ANTI EVASION ZONE-I
|
May 1, 2015 |
|
COL. AMI LAL MEMORIAL CHARITABLE TRUST Vs. THROUGH GENERAL PUBLIC AND ORS.
|
July 21, 2015 |
|
COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ORS
|
September 21, 2015 |
|
COMMERCIAL TAX OFFICER Vs. JYOTI ELECTRONICS
|
March 18, 2015 |
|
COMMERCIAL TAX OFFICER (WORKS CONTRACT & LEASING), ZONE-I Vs. GOYAL COLOUR LAB
|
February 6, 2015 |
|
COMMERCIAL TAX OFFICER, CIRCLE-A Vs. RAJ BUILDERS
|
September 24, 2015 |
|
COMMERCIAL TAX OFFICER, CIRCLE-B Vs. NARENDRA KUMAR GOVIND PRASAD
|
January 19, 2015 |
|
COMMERCIAL TAXES OFFICER Vs. BAMBINO AGRO INDUSTRIES LTD.
|
September 29, 2015 |
|
COMMERCIAL TAXES OFFICER Vs. BADRI LAL KEDAL LAL & ANR
|
March 27, 2015 |
|
COMMERCIAL TAXES OFFICER Vs. RAMDEV FOOD PRODUCTS PVT. LTD. AND ORS.
|
November 4, 2015 |
|
COMMERCIAL TAXES OFFICER Vs. RAJA CYCLE & MOTOR GERAJ
|
August 13, 2015 |
|
COMMERCIAL TAXES OFFICER Vs. TRIVENI SOLVENTS AND ORS.
|
October 1, 2015 |
|
COMMERCIAL TAXES OFFICER Vs. BANASTHALI VIDYAPITH
|
February 6, 2015 |
|
COMMERCIAL TAXES OFFICER Vs. UNITED FELTS & CARPETS
|
February 27, 2015 |
|
COMMERCIAL TAXES OFFICER Vs. PLASTIC WEAVE INDUSTRIES AND ORS.
|
August 6, 2015 |
|
COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. SAMRADHI INDUSTRIES
|
April 6, 2015 |
|
COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. SHAMIM BANO
|
May 25, 2015 |
|
COMMERCIAL TAXES OFFICER, ANTI EVASION, BHARATPUR Vs. KRISHNA OIL INDUSTRIES
|
March 26, 2015 |
|
COMMERCIAL TAXES OFFICER, CIRCLE B Vs. ANUP JEWELLERS
|
August 22, 2015 |
|
COMMERCIAL TAXES OFFICER, CIRCLE PALI Vs. JASWANT RAJ VIJAY RAJ BOHRA & COMPANY
|
October 15, 2015 |
|
COMMERCIAL TAXES OFFICER, CIRCLE-A Vs. SHARDA AGENCIES
|
February 6, 2015 |
|
COMMERCIAL TAXES OFFICER, JAIPUR Vs. PENAR INDUSTRIES LTD.
|
May 22, 2015 |
|
COMMERCIAL TAXES OFFICER, SPECIAL CIRCLE Vs. KOTA DAL MILLS, KOTA
|
January 19, 2015 |
|
COMMERCIAL TAXES OFFICER, SPECIAL CIRCLE Vs. SWASTIK OIL INDUSTRIES
|
April 10, 2015 |
|
COMMERCIAL TAXES OFFICER, WORKS CONTRACT & LEASING TAX Vs. K.M.C. CONSTRUCTIONS LTD.
|
November 26, 2015 |
|
COMMISSIONER OF C. EX. & CUS. Vs. RAJENDRA KUMAR DANGAYACH
|
September 18, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LUCKY PLAST LTD.
|
March 2, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHANKER PRODUCTS
|
February 26, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RAJASTHAN TEXTILE MILLS
|
January 27, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SEWA STEELS PVT LTD; SAN TUBES LIMITED
|
March 2, 2015 |
|
COMMISSIONER OF INCOME Vs. N.G. JEWELLERS
|
July 29, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SONAL ABHAY MEHTA
|
August 19, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. P. INDUSTRIES PVT. LTD.
|
August 18, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. S. KASLIWAL & COMPANY
|
February 18, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. SARAF CARPET & TEXTILE AND ORS.
|
July 1, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAY SOLVEX LTD.
|
March 17, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. THE UDAIPUR CENTRAL COOPERATIVE BANK LTD.
|
May 1, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. BHUVNESH MAHESHWARI
|
May 12, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR STOCK EXCHANGE LTD.
|
February 24, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. JAGDISH NARAIN RATAN KUMAR
|
February 5, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. OM METALS AND MINERAL P. LTD.
|
January 13, 2015 |
|
COMMISSIONER OF INCOME TAX (TDS), JAIPUR AND ORS. Vs. RADHA SWAMI COMMUNICATION
|
July 30, 2015 |
|
COMMISSIONER OF INCOME TAX, JAIPUR-II, JAIPUR Vs. POPULAR PRINTERS, FATEH TIBA, MOTI DOONGRI ROAD
|
March 26, 2015 |
|
COMMISSIONER OF INCOME TAX, KOTA Vs. KISHORE KUMAR ANIL KUMAR VIRENDRA SINGH JHALA & PARTY, KOTA
|
March 24, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. KRISHI UPAJ MANDI SAMITI
|
January 16, 2015 |
|
COMMISSIONER OF INCOME TAX-II Vs. RAMESH CHANDRA BHATI
|
July 14, 2015 |
|
COMMISSIONER OF INCOME-TAX, JAIPUR Vs. BHILWARA WOOLTEX (P) LTD , BHILWARA
|
March 24, 2015 |
|
COMMISSIONER, CENTRAL EXCISE, JAIPUR-I, JAIPUR Vs. NATIONAL ENGINEERING INDUSTRIES LIMITED
|
March 3, 2015 |
|
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN AND ORS Vs. G R SHARMA AND ORS
|
March 12, 2015 |
|
CONTINENTAL CONTAINERS Vs. ASSISTANT COMMERCIAL TAX OFFICER FLYING SQUAD
|
February 6, 2015 |
|
COTTON CORPORATION OF INDIA Vs. KANDA EDIBLE OIL (P) LIMITED AND ORS.
|
September 11, 2015 |
|
CTO, ANTI EVASION Vs. INDIAN OIL CORPORATION LTD AND OTHERS
|
October 1, 2015 |
|
D.G.P. OF POLICE AND ORS. Vs. SANJIV CHAUHAN AND ORS.
|
May 26, 2015 |
|
D.K. INFRASTRUCTURE PVT. LTD. Vs. JAINCO ENTERPRISES PVT. LTD. AND ORS.
|
October 5, 2015 |
|
D.R. DAYAMA Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
April 22, 2015 |
|
DALA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
November 18, 2015 |
|
DALJEET SINGH AND ORS. Vs. CHHAGANI RAM AND ORS.
|
October 27, 2015 |
|
DALPAT SINGH Vs. SARPANCH & ANR.
|
August 11, 2015 |
|
DAMINI AND ORS. Vs. MANAGING DIRECTOR, JODHPUR VIDHYUT VITRAN NIGAM LIMITED
|
June 29, 2015 |
|
DAMODAR LAL LOYA Vs. MADAN LAL
|
November 6, 2015 |
|
DAMODAR MISHRA Vs. STATE OF RAJASTHAN AND ORS.
|
July 16, 2015 |
|
DANA RAM Vs. BOARD OF REVENUE AND ORS.
|
July 2, 2015 |
|
DANGAR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
July 14, 2015 |
|
DARGARAM Vs. STATE OF RAJASTHAN AND ORS
|
March 20, 2015 |
|
DARIYAV KANWAR Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 6, 2015 |
|
DARSHANA GUPTA Vs. NONE AND ORS.
|
February 9, 2015 |
|
DASHMI DAS & ORS. Vs. ADDITIONAL DISTRICT COLLECTOR, NOHAR & ORS.
|
July 22, 2015 |
|
DATA RAM YADAV AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
January 27, 2015 |
|
DAULAT RAM Vs. THE STATE OF RAJ.
|
September 29, 2015 |
|
DAULAT RAM & 90 ORS. Vs. CHAIRMAN CUM MD RSRTC & ORS.
|
October 1, 2015 |
|
DAYAL & ORS Vs. STATE OF RAJASTHAN
|
May 18, 2015 |
|
DAYAL RAM Vs. STATE OF RAJASTHAN
|
January 5, 2015 |
|
DAYAL SINGH Vs. JUDGE LABOUR COURT-1, JAIPUR & ORS
|
July 8, 2015 |
|
DEEN MOHAMED Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 27, 2015 |
|
DEENDAYAL Vs. PITAM SINGH AND ORS.
|
April 30, 2015 |
|
DEENDAYAL PRAJAPAT Vs. STATE OF RAJASTHAN
|
October 5, 2015 |
|
DEEP CHAND Vs. UNIVERSITY OF RAJASTHAN
|
January 5, 2015 |
|
DEEPA RAM & ORS Vs. HARI RAM & ORS
|
April 8, 2015 |
|
DEEPA RAM JAT Vs. U.O.I.
|
May 11, 2015 |
|
DEEPAK Vs. STATE OF RAJASTHAN
|
July 3, 2015 |
|
DEEPAK AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 25, 2015 |
|
DEEPAK BHARDAWAJ Vs. JAI NARAYAN VYAS UNIVERSITY, JODHPUR
|
August 19, 2015 |
|
DEEPAK CHOUDHARY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 7, 2015 |
|
DEEPAK JANGID Vs. STATE OF RAJASTHAN & OTHERS
|
September 4, 2015 |
|
DEEPAK KUMAR AND ORS. Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN AND ORS.
|
February 3, 2015 |
|
DEEPAK KUMAR SHARMA Vs. THE UNION OF INDIA AND ORS.
|
March 11, 2015 |
|
DEEPAK MANDAN Vs. MAHARAJA GANGA SINGH UNIVERSITY AND ORS.
|
April 22, 2015 |
|
DEEPAK MATHUR AND ORS. Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD. AND ORS.
|
November 6, 2015 |
|
DEEPAK SAHARAN Vs. STATE OF RAJASTHAN & ORS.
|
October 27, 2015 |
|
DEEPAK SHAH Vs. STATE OF RAJASTHAN & ORS
|
November 18, 2015 |
|
DEEPAK SHAH Vs. THE STATE OF RAJ. AND ORS.
|
August 19, 2015 |
|
DEEPCHAND Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
DEEPCHAND @BABLOO Vs. STATE OF RAJASTHAN
|
March 30, 2015 |
|
DEEPIKA Vs. STATE OF RAJASTHAN & OTHERS
|
December 11, 2015 |
|
DEEPIKA & ORS Vs. STATE OF RAJASTHAN & ANR
|
December 17, 2015 |
|
DEEPMALA SHARMA Vs. STATE OF RAJ
|
April 9, 2015 |
|
DEEVAN SINGH DEVRA Vs. STATE OF RAJASTHAN AND ORS.
|
August 3, 2015 |
|
DEN NETWORKS LIMITED, JAIPUR Vs. STATE OF RAJASTHAN & ORS
|
March 27, 2015 |
|
DEPONE ORGANICS PVT. LTD. Vs. STATE OF RAJASTHAN
|
January 28, 2015 |
|
DEPUTY CONSERVATOR OF FORESTS, DOD, UDAIPUR Vs. GIRWAR DAS & ANR
|
July 10, 2015 |
|
DESH CHAMAN SINGH MEHRAT Vs. STATE OF RAJASTHAN
|
February 9, 2015 |
|
DESH CHAMAN SINGH MEHRAT Vs. THE STATE OF RAJASTHAN
|
August 13, 2015 |
|
DESH DEEPAK DHAMIJA Vs. THE UNION BANK OF INDIA
|
January 14, 2015 |
|
DESH RAJ & ANR Vs. STATE OF RAJASTHAN
|
April 7, 2015 |
|
DESH RAJ KHARERA Vs. U O I
|
May 19, 2015 |
|
DESH RAJ KHARERA AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 11, 2015 |
|
DESHRAJ Vs. STATE OF RAJASTHAN
|
February 24, 2015 |
|
DESHU Vs. STATE OF RAJASTHAN & ANR.
|
January 6, 2015 |
|
DEU BAI Vs. STATE OF RAJASTHAN AND ORS.
|
September 14, 2015 |
|
DEV KARAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 25, 2015 |
|
DEV KISHAN Vs. NAND PRAKASH AND ORS.
|
December 1, 2015 |
|
DEV KISHAN S/O HEERA LAL SINCE DECEASED THROUGH LRS Vs. SMT. AMBA BAI WD/O UTTAM CHAND & ORS.
|
October 6, 2015 |
|
DEV RAJ Vs. STATE OF RAJASTHAN
|
April 7, 2015 |
|
DEV RAJ MEHTA Vs. MUNICIPAL CORPORATION
|
February 11, 2015 |
|
DEVA Vs. STATE OF RAJASTHAN & ORS.
|
October 5, 2015 |
|
DEVAN DAS Vs. STATE OF RAJASTHAN
|
February 19, 2015 |
|
DEVENDRA KUMAR Vs. STATE OF RAJASTHAN
|
July 28, 2015 |
|
DEVENDRA KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 2015 |
|
DEVENDRA KUMAR SHARMA & ORS Vs. STATE OF RAJASTHAN & ORS
|
April 3, 2015 |
|
DEVENDRA SINGH CHOUHAN Vs. STATE OF RAJASTHAN
|
April 23, 2015 |
|
DEVI LAL Vs. STATE OF RAJASTHAN
|
September 8, 2015 |
|
DEVI LAL @ DEVA Vs. STATE OF RAJ
|
May 4, 2015 |
|
DEVI RAM Vs. CHHIDDI AND ORS.
|
February 19, 2015 |
|
DEVI SHANKER SHARMA & ORS Vs. RAM KALYAN & ORS
|
July 6, 2015 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
April 9, 2015 |
|
DEVI SINGH Vs. KARAN SINGH AND ORS.
|
March 2, 2015 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
December 18, 2015 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN & ANR.
|
December 1, 2015 |
|
DEVI SINGH Vs. STATE OF RAJ. AND ORS.
|
April 3, 2015 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
DEVI SINGH Vs. STATE
|
July 22, 2015 |
|
DEVI SINGH SOLANKI Vs. STATE OF RAJASTHAN AND ORS.
|
March 23, 2015 |
|
DEVILAL Vs. SORAM BAI AND OTHERS
|
September 29, 2015 |
|
DEVILAL DANGI Vs. VARDA DANGI
|
November 3, 2015 |
|
DEVKANTA Vs. NAND KUMAR SHARMA
|
July 24, 2015 |
|
DEVKARAN Vs. STATE OF RAJASTHAN
|
July 17, 2015 |
|
DEVKARAN @ RADHAKISHAN & ORS Vs. STATE OF RAJASTHAN
|
April 21, 2015 |
|
DEVKI NANDAN SAIN Vs. ADDITIONAL FOOD COMMISSIONER AND ORS.
|
April 28, 2015 |
|
DEVKINANDAN CONTRACTOR PVT. LTD. SRIGANGANAGAR Vs. RAJASTHAN STATE AGRICULTURAL MARKETING BOARD, JAIPUR
|
October 29, 2015 |
|
DEVNARAYAN AND ORS. Vs. STATE OF RAJASTHAN
|
February 24, 2015 |
|
DHADDA EXPORTS Vs. INCOME TAX OFFICER, WARD-1(1)
|
February 9, 2015 |
|
DHAKELI Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 5, 2015 |
|
DHAN SINGH Vs. STATE OF RAJASTHAN
|
September 11, 2015 |
|
DHANNA DAS Vs. SIKAR SAHKARI BHUMI VIKAS BANK LTD.
|
March 19, 2015 |
|
DHANNA LAL Vs. SMT. RAM PYARI
|
October 12, 2015 |
|
DHANNA RAM & ANR. Vs. STATE OF RAJASTHAN
|
January 8, 2015 |
|
DHANRAJ & ORS Vs. BHEEM SINGH & ORS
|
August 13, 2015 |
|
DHANRAJ & OTHERS Vs. STATE OF RAJASTHAN
|
April 20, 2015 |
|
DHANRAJ AND ORS. Vs. STATE OF RAJASTHAN
|
January 22, 2015 |
|
DHAPUDI Vs. STATE OF RAJASTHAN
|
December 1, 2015 |
|
DHARAM PAL RAWAT Vs. STATE OF RAJASTHAN & ORS
|
March 27, 2015 |
|
DHARAM PAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
January 8, 2015 |
|
DHARAM SINGH Vs. MUNICIPAL COUNCIL, BARMER & ORS
|
March 11, 2015 |
|
DHARAMCHAN & ORS. Vs. RAMGOPAL & ORS.
|
April 23, 2015 |
|
DHARAMPAL GURJAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 3, 2015 |
|
DHARM PAL YADAV Vs. UNIVERSITY OF RAJASTHAN & ANR.
|
April 15, 2015 |
|
DHARMA SHANKER Vs. CHUNNILAL & ORS.
|
April 15, 2015 |
|
DHARMENDRA & ANR. Vs. STATE OF RAJASTHAN
|
May 12, 2015 |
|
DHARMENDRA & ORS Vs. CHAIRMAN & ORS
|
November 5, 2015 |
|
DHARMESH @ DHARMENDRA Vs. STATE
|
April 27, 2015 |
|
DHARMPAL SINGH Vs. STATE OF RAJASTHAN
|
April 7, 2015 |
|
DHEERAJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
January 7, 2015 |
|
DILER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 25, 2015 |
|
DILIP KUMAR Vs. STATE OF RAJ & ORS
|
July 1, 2015 |
|
DILIP KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
May 15, 2015 |
|
DILIP KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 3, 2015 |
|
DILIP SHARMA Vs. THE CHAIRMAN, ARMY SCHOOL AND ORS.
|
September 30, 2015 |
|
DILIP SHARMA Vs. KRISHNA SHARMA AND ORS.
|
March 25, 2015 |
|
DILIP TANWAR Vs. STATE OF RAJASTHAN & ANR.
|
February 10, 2015 |
|
DIMPAL @ ASHA Vs. PARMANAND DHANKA
|
September 3, 2015 |
|
DINESH BOTHRA Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 9, 2015 |
|
DINESH CHAND TAILOR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 22, 2015 |
|
DINESH CHANDRA SOMANI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS.
|
July 24, 2015 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN & ORS
|
July 17, 2015 |
|
DINESH KUMAR Vs. SUMAN BULIYA
|
July 3, 2015 |
|
DINESH KUMAR AGARWAL AND ORS. Vs. DISTRICT JUDGE, BHARATPUR
|
August 14, 2015 |
|
DINESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
March 4, 2015 |
|
DINESH KUMAR NAGAR Vs. STATE OF RAJASTHAN AND ORS.
|
April 1, 2015 |
|
DINESH KUMAR VYAS Vs. CHAIRMAN, JVVNL AND ORS.
|
May 26, 2015 |
|
DINESH MEDICAL STORE Vs. VEERMARAM CHARITABLE TRUST AND ORS.
|
March 13, 2015 |
|
DINESH MEENA Vs. STATE OF RAJASTHAN
|
February 23, 2015 |
|
DINESH PARMAR AND ORS. Vs. USHA SHARMA AND ORS.
|
August 7, 2015 |
|
DINESH YADAV AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 21, 2015 |
|
DINU KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
March 20, 2015 |
|
DIRECTOR (FAMILY WELFARE), MEDICAL & HEALTH SERVICE,
JAIPUR & ANR Vs. FIROZ KHAN & ORS
|
April 22, 2015 |
|
DIRECTOR, SECONDARY EDUCATION, RAJASTHAN, BIKANER AND ORS. Vs. INDU SHARMA AND ORS.
|
August 12, 2015 |
|
DIRECTOR, WOMEN AND CHILD AND ORS. Vs. SITA SHARMA
|
August 7, 2015 |
|
DISTRICT SOCIAL WELFARE OFFICER AND ORS. Vs. BRIJ MOHAN VERMA AND ORS.
|
April 13, 2015 |
|
DIVISIONAL FOREST OFFICER Vs. GOPAL AND ORS.
|
February 24, 2015 |
|
DIVISIONAL FOREST OFFICER Vs. GOPAL AND ORS.
|
December 18, 2015 |
|
DIVISIONAL MANAGER & AUTHORIZED DISCIPLINARY AUTHORITY Vs. RAMESHWAR LAL AND ORS.
|
June 18, 2015 |
|
DIVISIONAL MANAGER AND AUTHORISED DISCIPLINARY AUTHORITY, RSRTC Vs. RAMESWAR LAL AND ORS.
|
September 7, 2015 |
|
DIVISIONAL MANAGER, RSRTC Vs. PRADEEP JOSHI AND ORS.
|
January 20, 2015 |
|
DIVISIONAL MECHANICAL ENGINEER Vs. MAHAMANTRI, RAJASTHAN TRANSPORT WORKERS UNION
|
November 30, 2015 |
|
DIVISIONAL MECHANICAL ENGINEER, RSRTC, JAIPUR Vs. DHANNA RAM AND ANR
|
February 4, 2015 |
|
DIVYA ASHIRWAD PROPERTIES PRIVATE LIMITED Vs. INDO CRYSTAL LIMITED AND ANOTHER
|
March 25, 2015 |
|
DIVYA BHARIA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 19, 2015 |
|
DOONGER SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
August 4, 2015 |
|
DR. K.C. GULATI Vs. STATE OF RAJASTHAN & ANR.
|
February 25, 2015 |
|
DR. K.C. GUPTA Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, MEDICAL AND HEALTH DEPARTMENT, GOVERNMENT SECRETARIAT, GOVERNMENT OF RAJASTHAN, JAIPUR
|
February 13, 2015 |
|
DR. MUKESH BABU GOYAL Vs. UNION OF INDIA
|
July 2, 2015 |
|
DR. PRAVEEN KUMAR ARORA Vs. STATE OF RAJASTHAN
|
July 16, 2015 |
|
DR. RAVI SHANKER GOYAL Vs. STATE OF RAJASTHAN & ORS.
|
August 20, 2015 |
|
DR. SHRI RAM SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
July 31, 2015 |
|
DUGA RAM Vs. THE GRAM PANCHAYAT, SUJANDESAR AND ORS.
|
September 2, 2015 |
|
DULARI DEVI & ORS Vs. STATE OF RAJASTHAN & ORS
|
January 15, 2015 |
|
DULI CHAND GUPTA Vs. THE RAJASTHAN HOUSING BOARD AND ORS.
|
July 30, 2015 |
|
DULI CHAND GURJAR Vs. THE NUCLEAR POWER CORPORATION OF INDIA LTD.
|
January 6, 2015 |
|
DULICHAND S/O RAMAN LAL VYAS Vs. BAHETI PANCHAYATI TRUST, BIKANER
|
July 13, 2015 |
|
DULLA SINGH @ JERNAIL SINGH Vs. STATE OF RAJASTHAN
|
February 26, 2015 |
|
DUNDLOD SHIKSHAN SANSTHAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 28, 2015 |
|
DUNGAR SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2015 |
|
DURGA Vs. MUSI & ORS
|
October 27, 2015 |
|
DURGA AND ORS. Vs. SUPERINTENDENT, HEAD POST OFFICE
|
August 13, 2015 |
|
DURGA DEVI AND ORS. Vs. MAHANT PRAHLADDAS CHELA MAHANT SHRI YUKTIRAM, KABEERPANTHI SADOO AND ORS.
|
April 7, 2015 |
|
DURGA LAL Vs. STATE OF RAJASTHAN
|
February 4, 2015 |
|
DURGA SHANKAR MEENA Vs. STATE OF RAJASTHAN & ORS
|
April 28, 2015 |
|
DURGA SHANKER Vs. STATE & ORS.
|
August 24, 2015 |
|
DURGA SINGH Vs. STATE OF RAJASTHAN THROUGH P P
|
April 13, 2015 |
|
DURGALAL TOTLA Vs. DISTRICT COLLECTOR (STAMP) JAIPUR AND ORS.
|
December 2, 2015 |
|
DURGESH SHARMA Vs. FAMILY COURT NO. 1 AND ORS.
|
January 6, 2015 |
|
DWARKA DAS DOSI Vs. COMMISSIONER, WORKMEN COMPENSATION TRIBUNAL, BALOTRA AND ORS.
|
May 11, 2015 |
|
DWARKA PRASAD Vs. STATE OF RAJASTHAN
|
May 13, 2015 |
|
DWARKI DEVI Vs. RADHEY SHYAM
|
February 10, 2015 |
|
DY CHIEF MEDICAL & HEALTH OFFICER & ANR Vs. BHAGWAN SRI SATYA I SATYANARAIN TEMPLE TRUST, CHURU
|
July 3, 2015 |
|
DY DIRECTOR, DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT & ORS Vs. SEEMA SHARMA & ANR
|
September 17, 2015 |
|
EASTERN ENGINEERING ENTERPRISES Vs. RAJASTHAN STATE MINES & MINERALS LTD & ORS
|
August 20, 2015 |
|
EDUCATION SECRETARY EDUCATION GROUP Vs. L.B.S. B.ED. COLLEGE, JAIPUR & ORS.
|
January 22, 2015 |
|
EXECUTIVE DIRECTOR Vs. MIRA DEVI AND ORS.
|
February 3, 2015 |
|
EXECUTIVE DIRECTOR, HOTEL CLARKS AMER AND ORS. Vs. LABOUR JUDGE NO. 1 AND ORS.
|
January 13, 2015 |
|
EXECUTIVE ENGINEER, PWD AND ORS. Vs. HAR CHANDI AND ORS.
|
November 3, 2015 |
|
EXECUTIVE OFFICER, NAGARPALIKA TAKATGARH AND ORS. Vs. JUDGE, LABOUR COURT AND ORS.
|
April 7, 2015 |
|
FAISAL BAIG Vs. STATE OF RAJASTHAN AND ORS.
|
January 21, 2015 |
|
FAIYAZ KHAN Vs. STATE OF RAJASTHAN & ORS.
|
November 24, 2015 |
|
FAKIR CHAND AND ORS. Vs. CHANDRA PAL AND ORS.
|
February 4, 2015 |
|
FAKIR MOHAMMAD Vs. KAMLA DEVI & OTHERS
|
September 22, 2015 |
|
FARID KHAN Vs. LAXMAN AND ORS.
|
August 7, 2015 |
|
FARIDA Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
FARUQUE HUSSAIN Vs. STATE
|
January 23, 2015 |
|
FATEH LAL Vs. STATE OF RAJASTHAN
|
June 9, 2015 |
|
FATEH MOHD Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
FELLI & OTHERS Vs. B.O.R. AJMER & OTHERS
|
November 24, 2015 |
|
FIRM BABULAL GIRRAJ PRASAD & ANR Vs. MUKESH KUMAR
|
May 25, 2015 |
|
FIRM DELUX GUEST HOUSE Vs. PREM KUMAR AND ORS.
|
September 8, 2015 |
|
FIRM KESHRI DAL AND OIL MILL Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION, JAIPUR & ORS.
|
February 10, 2015 |
|
FIRM MURLIDHAR CHANDRA KISHOR Vs. SUNDER LAL
|
March 27, 2015 |
|
FIRM P.K. SEEDS AND ORS. Vs. RENT TRIBUNAL AND ORS.
|
April 22, 2015 |
|
FIRM TIRUPATI TEL GHANNI UDYOG Vs. STATE OF RAJASTHAN & ANR
|
May 28, 2015 |
|
FIROZ KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 28, 2015 |
|
FUSA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 15, 2015 |
|
G.S. BHARDWAJ AND ORS. Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY AND ORS.
|
April 15, 2015 |
|
GAFFUR KHAN Vs. KISHAN LAL
|
February 4, 2015 |
|
GAIRO DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 5, 2015 |
|
GAJANAND Vs. STATE OF RAJASTHAN AND ORS.
|
June 22, 2015 |
|
GAJANAND GOPIKISHAN Vs. STATE OF RAJASTHAN AND ORS.
|
July 14, 2015 |
|
GAJANAND KHANDEKAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 13, 2015 |
|
GAJE SINGH CHARAN Vs. STATE OF RAJASTHAN
|
July 21, 2015 |
|
GAJENDRA Vs. STATE OF RAJASTHAN & ANR.
|
February 20, 2015 |
|
GAJENDRA KUMAR AND ORS. Vs. STATE OF RAJ. AND ORS.
|
April 28, 2015 |
|
GAJENDRA KUNWAR Vs. STATE OF RAJASTHAN AND ORS.
|
November 24, 2015 |
|
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
December 7, 2015 |
|
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 23, 2015 |
|
GAJENDRA SINGH PARIHAR AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
May 22, 2015 |
|
GANESH Vs. STATE OF RAJASTHAN
|
April 3, 2015 |
|
GANESH AND ORS. Vs. ANIMAL AID CHARITABLE TRUST
|
February 16, 2015 |
|
GANESH DUTT SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2015 |
|
GANESH JOSHI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 2, 2015 |
|
GANESH LAL AND ORS. Vs. DEVI LAL AND ORS.
|
October 20, 2015 |
|
GANESH RAM Vs. STATE OF RAJASTHAN
|
December 1, 2015 |
|
GANESH RAM MANLA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 10, 2015 |
|
GANESH SINGH Vs. DIRECTOR VARDHAMAN MAHAVEER OPEN UNIVERSITY AJMER & OTHERS
|
August 22, 2015 |
|
GANGA DAS BOHRA Vs. STATE OF RAJASTHAN AND ORS.
|
March 24, 2015 |
|
GANGA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
April 15, 2015 |
|
GANGA RAM AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
February 5, 2015 |
|
GANGALAL S/O MULYA @ MOOLCHAND Vs. STATE OF RAJASTHAN
|
April 22, 2015 |
|
GANGANAGAR CENTRAL COOPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
January 21, 2015 |
|
GANPAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 2, 2015 |
|
GANPAT LAL PRAJAPAT Vs. I.T.I. LTD. AND OTHERS
|
February 25, 2015 |
|
GANPAT MAL SURANA Vs. JVVNL AND OTHERS
|
February 6, 2015 |
|
GANPAT RAM Vs. STATE OF RAJASTHAN AND ORS.
|
August 12, 2015 |
|
GANPAT SINGH Vs. STATE OF RAJASTHAN & ANR.
|
August 3, 2015 |
|
GANPAT SINGH AND ORS. Vs. AMBUJA CEMENT LIMITED AND ORS.
|
April 10, 2015 |
|
GANPATLAL MOOL CHAND Vs. MANDIR SHRI BALAJI MAHARAJ & ANR
|
August 7, 2015 |
|
GANPATRAM Vs. RAMJAS
|
December 1, 2015 |
|
GATTU DEVI @ LAXMI DEVI PUJARI Vs. PYARE LAL (D) THROUGH HIS LRS
|
March 2, 2015 |
|
GAU RAKSHA DAL SEVA SAMITI RAJASTHAN Vs. STATE OF RAJ
|
May 4, 2015 |
|
GAURAV KACHHWAHA Vs. RAJENDRA SINGH RAJAWAT
|
January 8, 2015 |
|
GAURISHANKER AND ORS. Vs. GOPAL KRISHAN
|
April 8, 2015 |
|
GAUTAM Vs. STATE OF RAJASTHAN
|
July 21, 2015 |
|
GAUTAM GARDEN AND ORS. Vs. THE STATE OF RAJ. AND ORS.
|
July 15, 2015 |
|
GAWARI DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 16, 2015 |
|
GAYATRI DEVI Vs. JUDGE, LABOUR COURT NO 2, JAIPUR & ANR
|
March 20, 2015 |
|
GAYATRI MEENA Vs. STATE OF RAJASTHAN
|
December 2, 2015 |
|
GEETA AND ORS. Vs. ROOPA RAM
|
August 18, 2015 |
|
GEETA DEVI Vs. ROSHAN LAL
|
April 23, 2015 |
|
GEETA DEVI Vs. SURENDRAMAL MERTIYA
|
March 10, 2015 |
|
GEETA DEVI AND ORS. Vs. SATYANARAYAN AND ORS.
|
February 4, 2015 |
|
GEETA KANWAR Vs. THE DISTRICT COLLECTOR, SRI GANGANAGAR AND ORS.
|
December 2, 2015 |
|
GEHRI LAL AND ORS. Vs. NATHU LAL AND ORS.
|
December 16, 2015 |
|
GHANSHYAM @ BALRAM Vs. STATE OF RAJASTHAN
|
March 10, 2015 |
|
GHANSHYAM GUPTA Vs. STATE OF RAJASTHAN AND ORS.
|
July 7, 2015 |
|
GHANSHYAM GUPTA Vs. RAM KISHOR SHARMA
|
March 10, 2015 |
|
GHANSHYAM MEENA Vs. BHUPENDRA SINGH & ORS
|
September 28, 2015 |
|
GHANSHYAM SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
November 27, 2015 |
|
GHEESA RAM Vs. STATE OF RAJASTHAN
|
March 4, 2015 |
|
GHEESI Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
May 8, 2015 |
|
GHEWAR RAM Vs. STATE OF RAJ
|
May 8, 2015 |
|
GHEWAR SINGH Vs. STATE OF RAJASTHAN
|
February 11, 2015 |
|
GHISARAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 9, 2015 |
|
GHISHULAL Vs. BADAAMI
|
January 12, 2015 |
|
GHISI AND ORS. Vs. SATYA NARAYAN AND ORS.
|
December 2, 2015 |
|
GIRDHARI KARAMCHANDANI Vs. PUNJAB NATIONAL BANK & OTHERS
|
July 13, 2015 |
|
GIRDHARI SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 11, 2015 |
|
GIRDHARILAL SHARMA Vs. MOTILAL AND ORS.
|
July 22, 2015 |
|
GIRIRAJ CIVIL DEVELOPERS PRIVATE LIMITED Vs. THE UNION OF INDIA AND ORS.
|
September 11, 2015 |
|
GIRIRAJ CIVIL DEVELOPERS PRIVATE LIMITED Vs. THE UNION OF INDIA AND ORS.
|
September 15, 2015 |
|
GODAWARI DEVI Vs. DEBTS ECOVERY TRIBUNAL
|
April 8, 2015 |
|
GODREJ & BOYCE MANUFACTURING CO. LTD. Vs. STATE OF RAJASTHAN
|
April 29, 2015 |
|
GODREJ AGROVET LTD. Vs. RAMDEV SINGH AND ORS.
|
May 11, 2015 |
|
GOKUL CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 13, 2015 |
|
GOPA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
March 23, 2015 |
|
GOPA RAM AND ORS. Vs. STATE OF RAJ. AND ORS.
|
March 2, 2015 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
January 19, 2015 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
March 30, 2015 |
|
GOPAL Vs. SMT. CHANDA DEVI & ORS.
|
February 26, 2015 |
|
GOPAL & ANR. Vs. THE STATE OF RAJASTHAN & ORS.
|
August 14, 2015 |
|
GOPAL & OTHERS Vs. RATI RAM & OTHERS
|
August 10, 2015 |
|
GOPAL AND ORS. Vs. KAMLA DEVI
|
January 14, 2015 |
|
GOPAL BROTHERS AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 17, 2015 |
|
GOPAL CHAND S/O CHUNNI LAL & ORS. Vs. PHOOL CHAND S/O NANU RAM
|
August 19, 2015 |
|
GOPAL KANWAR AND ORS. Vs. SHRAVAN AND ORS.
|
February 24, 2015 |
|
GOPAL KUMAWAT Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 29, 2015 |
|
GOPAL LAL Vs. NAGAR PALIKA CHAKSHU, JAIPUR
|
September 22, 2015 |
|
GOPAL LAL SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 27, 2015 |
|
GOPAL LAL VERMA AND ORS. Vs. THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ORS.
|
April 7, 2015 |
|
GOPAL LAL, GULAB CHAND AND SMT. MANGI DEVI Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
November 17, 2015 |
|
GOPAL NATH Vs. STATE OF RAJASTHAN & ANR.
|
May 28, 2015 |
|
GOPAL PURVIYA Vs. THE JUDGE, LABOUR COURT AND ORS.
|
January 28, 2015 |
|
GOPAL SAHNI Vs. B.P. SHARMA
|
May 22, 2015 |
|
GOPAL SINGH Vs. PRABHATI & ANR.
|
August 12, 2015 |
|
GOPESH TIWARI Vs. UNION OF INDIA AND ORS.
|
January 6, 2015 |
|
GOPI & ORS Vs. VINOD KUMA DUSAD & ANR
|
July 4, 2015 |
|
GOPI CHAND YADAV Vs. STATE OF RAJASTHAN AND ORS.
|
July 8, 2015 |
|
GORDHAN LAL Vs. MURTAJ & ANR
|
July 2, 2015 |
|
GORDHAN LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 22, 2015 |
|
GORDHAN RAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
February 9, 2015 |
|
GOTAN LIME STONE KHANIJ UDYOG PVT. LTD. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 28, 2015 |
|
GOTAN LIME STONE KHANIJ UDYOG PVT. LTD. Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 25, 2015 |
|
GOURI SHANKAR SHARMA AND ORS. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ORS.
|
September 24, 2015 |
|
GOVERDHAN RAM (DECEASED) AND OTHERS Vs. MOHD YUSUF
|
May 29, 2015 |
|
GOVERDHAN SINGH Vs. RAM GOPAL
|
October 6, 2015 |
|
GOVERDHAN SINGH BHATI Vs. JAIPUR NAGAUR AANCHALIK GRAMIN BANK AND ORS.
|
May 1, 2015 |
|
GOVERDHAN SINGH MAKWANA Vs. STATE OF RAJASTHAN AND ORS.
|
July 1, 2015 |
|
GOVIND DAN CHARAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 17, 2015 |
|
GOVIND NARAIN GOYAL Vs. STATE OF RAJASTHAN
|
February 24, 2015 |
|
GOVIND NARAYAN NAGDA AND ORS. Vs. NAGENDRA NAGDA AND ORS.
|
June 29, 2015 |
|
GOVIND NARAYAN PUROHIT Vs. STATE OF RAJ.
|
January 15, 2015 |
|
GOVIND PRASAD SHARMA Vs. BOARD OF REVENUE, AJMER AND ORS.
|
April 13, 2015 |
|
GOVIND PRASAD SHARMA AND ORS. Vs. STATE (EDUCATION DEPARTMENT) AND ORS.
|
September 17, 2015 |
|
GOVIND PRASAD VYAS Vs. STATE OF RAJASTHAN AND ORS.
|
January 21, 2015 |
|
GOVIND S/O SANWAN RAM Vs. VEGA RAM S/O RAM NARAYAN
|
August 18, 2015 |
|
GOYAL SAVITRI INDUSTRIES AND ORS. Vs. THE JAIPUR DEVELOPMENT AUTHORITY
|
February 18, 2015 |
|
GRAVITA INDIA LTD. Vs. UNION OF INDIA AND ORS.
|
November 4, 2015 |
|
GUDDI AND ORS. Vs. STATE OF RAJASTHAN
|
March 12, 2015 |
|
GUDDU @ MOHD. RIYAZUDEEN Vs. STATE OF RAJASTHAN
|
July 20, 2015 |
|
GUDDU SOFTY CORNER Vs. ASSISTANT COMMERCIAL TAXES OFFICER, WARD-I, CIRCLE-F AND ORS.
|
May 22, 2015 |
|
GUL BIBI AND ORS. Vs. ZAKIA BEGUM AND ORS.
|
October 14, 2015 |
|
GULAB CHAND MEENA Vs. STATE OF RAJASTHAN
|
March 31, 2015 |
|
GULAB SINGH Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
GULAM MUSATA & ORS. Vs. MUKHTIYAR AHMED & ORS.
|
March 2, 2015 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
March 27, 2015 |
|
GUMANI DEVI Vs. STATE OF RAJASTHAN & ANR.
|
July 7, 2015 |
|
GUNI BAI AND ORS. Vs. GOTU LAL AND ORS.
|
September 11, 2015 |
|
GURDEEP SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 17, 2015 |
|
GURDEEP SINGH Vs. THE UNIVERSITY OF RAJASTHAN AND ORS.
|
May 22, 2015 |
|
GURMAIL SINGH Vs. THE ADDITIONAL DISTRICT JUDGE
|
March 24, 2015 |
|
GURMEET SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 20, 2015 |
|
GURMEET SINGH @ SONI & ANR. Vs. STATE OF RAJASTHAN
|
August 5, 2015 |
|
GURPREET SINGH Vs. THE RENT TRIBUNAL, SRI GANGANAGAR AND ORS.
|
September 2, 2015 |
|
GURSEWAK SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 8, 2015 |
|
GURUKUL PRIVATE ITI & ANR Vs. UNION OF INDIA & ORS
|
November 2, 2015 |
|
GURVINDER KAUR Vs. STATE OF RAJASTHAN AND ORS.
|
April 17, 2015 |
|
GYANI RAM Vs. SBBJ AND ORS.
|
August 26, 2015 |
|
GYARSI LAL Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
GYNESH SHRINGI Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 24, 2015 |
|
HABU RAM AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 10, 2015 |
|
HADMAN RAM Vs. STATE OF RAJASTHAN
|
February 27, 2015 |
|
HAIL SINGH Vs. ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO. 1, JHUNJHUNU AND ORS.
|
March 4, 2015 |
|
HAKMUDDIN Vs. DIRECTOR, RSRTC AND ORS.
|
February 20, 2015 |
|
HAMER LAL Vs. STATE OF RAJASTHAN
|
January 6, 2015 |
|
HAMID @KALIYA & ANR Vs. STATE OF RAJASTHAN
|
March 24, 2015 |
|
HANIF Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
HANS RAJ & ORS; GOPAL Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
HANS RAJ GURJAR Vs. STATE OF RAJASTHAN AND ORS.
|
April 7, 2015 |
|
HANSRAJ LAXMIDAS MERCHANT Vs. STATE OF RAJASTHAN & ANR.
|
April 17, 2015 |
|
HANSRAJ SINGH Vs. STATE OF RAJASTHAN & ORS
|
March 10, 2015 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
May 15, 2015 |
|
HANUMAN Vs. THE BOARD OF REVENUE RAJASTHAN
|
December 4, 2015 |
|
HANUMAN Vs. RAMESHWAR & ORS.
|
April 7, 2015 |
|
HANUMAN & ANR Vs. STATE OF RAJASTHAN
|
March 11, 2015 |
|
HANUMAN AND ORS Vs. BALDEVA RAM AND ORS
|
February 4, 2015 |
|
HANUMAN AND ORS. Vs. STATE OF RAJ.
|
August 3, 2015 |
|
HANUMAN BHADU & ORS Vs. STATE OF RAJASTHAN & ANR
|
July 13, 2015 |
|
HANUMAN LAL & ANR Vs. MUNSHI CHAND JAIN
|
April 24, 2015 |
|
HANUMAN PRASAD Vs. SUMITRA DEVI AND ORS.
|
February 26, 2015 |
|
HANUMAN PRASAD & ORS. Vs. STATE OF RAJASTHAN
|
January 9, 2015 |
|
HANUMAN PRASAD KACHHAWA Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
HANUMAN PRASAD KHANDELWAL Vs. HANSRAJ & ORS
|
May 4, 2015 |
|
HANUWANT SINGH Vs. RSRTC & ORS.
|
August 13, 2015 |
|
HAR GILAS Vs. SECRETARY, RPSC, AJMER & ORS
|
April 10, 2015 |
|
HAR KARAN RAM BUGALIA Vs. STATE & OTHERS
|
July 29, 2015 |
|
HARAK CHAND DANGI Vs. STATE OF RAJ.
|
January 15, 2015 |
|
HARCHAND CHAUDHARY Vs. STATE OF RAJASTHAN
|
February 19, 2015 |
|
HARCHAND RAM AND ORS. Vs. STATE OF RAJASTHAN
|
January 28, 2015 |
|
HARI BALLABH BAHETI MEMORIAL CHARITABLE TRUST, BHILWARA AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
July 29, 2015 |
|
HARI NARAYAN Vs. STATE OF RAJASTHAN
|
March 17, 2015 |
|
HARI OM MEENA Vs. STATE OF RAJASTHAN
|
July 28, 2015 |
|
HARI PRASAD KABRA Vs. RAM GOPAL
|
October 16, 2015 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
April 8, 2015 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
February 19, 2015 |
|
HARI RAM BISHNOI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2015 |
|
HARI RAM MEENA Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
HARI RAM SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 10, 2015 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
July 20, 2015 |
|
HARI SINGH Vs. ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO 1, JHUNJHUNU AND OTHERS
|
March 4, 2015 |
|
HARI SINGH Vs. STATE AND ORS.
|
July 13, 2015 |
|
HARIKRISHAN RAWAT Vs. STATE AND ORS.
|
January 23, 2015 |
|
HARIMOHAN Vs. STATE OF RAJASTHAN
|
August 18, 2015 |
|
HARIOM Vs. STATE OF RAJASTHAN
|
February 5, 2015 |
|
HARISH CHANDRA Vs. VIDHYA RANI
|
January 5, 2015 |
|
HARISH NAGPAL Vs. STATE AND ORS.
|
November 17, 2015 |
|
HARISH VIJAYVARGIA Vs. STATE OF RAJASTHAN
|
September 2, 2015 |
|
HARIVANSH SINGH Vs. GANGA RAM AND ORS.
|
June 29, 2015 |
|
HARLAL Vs. STATE OF RAJASTHAN
|
January 12, 2015 |
|
HARLAL AND ORS. Vs. STATE OF RAJASTHAN
|
February 25, 2015 |
|
HAROON Vs. NISHAR AHMED AND ORS.
|
January 28, 2015 |
|
HARPAL Vs. STATE OF RAJASTHAN
|
October 29, 2015 |
|
HARPAL SINGH @ HARBABU Vs. STATE OF RAJASTHAN
|
March 20, 2015 |
|
HARSH Vs. KOMAL @ PRIYANKA
|
February 4, 2015 |
|
HARUN AND ORS. Vs. STATE OF RAJASTHAN
|
September 23, 2015 |
|
HARUN AND ORS. Vs. STATE OF RAJASTHAN
|
April 3, 2015 |
|
HARUN CHOUHAN Vs. BOARD OF SECONDARY EDUCATION AND ORS.
|
May 19, 2015 |
|
HARVINDRA KUMAR Vs. BRIJLAL & ORS.
|
July 2, 2015 |
|
HASTIMAL KOTHARI Vs. JASWANT SINGH CHHAJED & OTHERS
|
October 31, 2015 |
|
HASTIMAL S/O SH KEWALCHAND Vs. BHURA RAM S/O NOPAJI SUTHAR
|
February 13, 2015 |
|
HATTI RAM Vs. STATE AND ANOTHER
|
January 22, 2015 |
|
HAWA DEVI AND ORS. Vs. GANGARAM AND ORS.
|
October 29, 2015 |
|
HAZARI & ANR. Vs. STATE OF RAJASTHAN
|
July 10, 2015 |
|
HAZARI LAL AND ORS. Vs. SHYAM LAL AND ORS.
|
March 17, 2015 |
|
HAZARI RAM Vs. STATE OF RAJASTHAN
|
April 24, 2015 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. RAMLAL AND ORS.
|
March 24, 2015 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD. AND ORS. Vs. GOPAL AND ORS.
|
March 25, 2015 |
|
HEERA LAL Vs. STATE OF RAJASTHAN AND ORS.
|
April 22, 2015 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
January 27, 2015 |
|
HEERA LAL Vs. SHIV KUMAR
|
September 17, 2015 |
|
HEERA LAL Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 27, 2015 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
August 5, 2015 |
|
HEERA LAL KHAMESRA Vs. MOHD. ANWAR HAQ AND ORS.
|
December 2, 2015 |
|
HEERA LAL POKHARNA Vs. GENERAL INSURANCE CORPORATION OF INDIA AND ORS.
|
February 4, 2015 |
|
HEMANT SONI Vs. STATE OF RAJASTHAN AND ORS.
|
February 20, 2015 |
|
HEMANT VYAS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
February 19, 2015 |
|
HEMLATA MEGHWAL Vs. STATE OF RAJASTHAN
|
January 12, 2015 |
|
HEMLATA SHRIMALI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 1, 2015 |
|
HEMLATA YADAV Vs. STATE OF RAJASTHAN
|
October 12, 2015 |
|
HEMRAJ S/O JAGANNATH Vs. STATE OF RAJASTHAN
|
January 27, 2015 |
|
HIGH COURT OF JUDICATURE ORS. Vs. LATOOR CHAND AND ORS.
|
May 18, 2015 |
|
HIGH IMAGE DEVELOPERS (P) LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
February 13, 2015 |
|
HILTON GRANITE LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 31, 2015 |
|
HIMANSHU Vs. SMT. VINITA & ORS.
|
November 23, 2015 |
|
HIMANSHU PRASAD AND OTHERS Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND OTHERS
|
January 27, 2015 |
|
HIMMAT RAM S/O BHIKA RAM Vs. JAGGANNATH SINGH S/O MAN SINGH
|
October 6, 2015 |
|
HIMMAT SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN AND ORS.
|
May 18, 2015 |
|
HIMMATARAM S/O PANNALAL Vs. SARPANCH, GRAM PANCHAYAT TINWARI, TEHSIL-OSIYA
|
February 9, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SHYAM NARAIN MEHRA & BROTHERS
|
July 29, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SHYAM NARAIN MEHRA
|
February 23, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. RAJENDRA KUMAR SHARMA AND ORS.
|
February 10, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. RAM BAGH PALACE HOTEL PRIVATE LIMITED
|
February 4, 2015 |
|
HINDUSTAN UNILEVER LIMITED Vs. THE STATE OF RAJASTHAN
|
January 12, 2015 |
|
HINDUSTAN ZINC LIMITED Vs. STATE OF RAJSTHAN
|
December 15, 2015 |
|
HINGLAJDAN CHARAN Vs. STATE OF RAJASTHAN
|
January 5, 2015 |
|
HODAL SINGH GIRIRAJ SINGH & COMPANY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 23, 2015 |
|
HOKAMA Vs. MOHAN LAL AND OTHERS
|
May 11, 2015 |
|
HOME SECRETARY, GOVERNMENT OF RAJASTHAN & ORS Vs. SHYORAM & ANR
|
July 2, 2015 |
|
HORI LAL Vs. STATE OF RAJASTHAN
|
March 17, 2015 |
|
HOTEL GAUDAVAN PVT. LIMITED Vs. ALCHEMIST ASSET RECONSTRUCTION CO. LTD. AND ORS.
|
March 19, 2015 |
|
HOTEL MAN SINGH PALACE Vs. AUTHORITY UNDER THE SHOPS & COMMERCIAL ESTABLISHMENT ACT AND ORS.
|
February 10, 2015 |
|
HUKAM SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 20, 2015 |
|
HUKMI CHAND AND ORS. Vs. RAJ KUMAR AND ORS.
|
July 13, 2015 |
|
HUMAN SETTLEMENT TECHNOLOGY CENTRE Vs. SECRETARY, MINISTRY OF NEW AND RENEWABLE ENERGY, NEW DELHI
|
March 17, 2015 |
|
HUSSAIN Vs. OM PRAKASH
|
July 8, 2015 |
|
I.K. MANSOORI Vs. UNION OF INDIA AND ORS.
|
November 5, 2015 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SARITA TIWARI & ORS
|
August 3, 2015 |
|
ICICI LOMBARD GIC LTD Vs. DAULAT RAM & ORS
|
March 18, 2015 |
|
ILLHIBUX Vs. STATE OF RAJASTHAN
|
May 7, 2015 |
|
IMDAD HUSSAIN Vs. FAKRUDDIN HABIB
|
July 30, 2015 |
|
IMRAN Vs. STATE OF RAJASTHAN AND ORS.
|
April 6, 2015 |
|
IMRAT KHAN Vs. IQBAL KOR
|
April 23, 2015 |
|
IN RE : MODERN INSULATORS LIMITED AND MODERN POLYTEX LIMITED Vs. STATE
|
September 28, 2015 |
|
IN RE: ELECTRONIC CIRCUITS LTD. Vs. STATE
|
March 20, 2015 |
|
IN RE: KISHANGARH FABRICS LIMITED Vs. STATE
|
October 15, 2015 |
|
IN RE: RATHI ALLOYS AND STEELS LIMITED Vs. STATE
|
January 9, 2015 |
|
IN RE: SHIKHAR POLYTEX LIMITED Vs. STATE
|
August 13, 2015 |
|
IN RE: SUNER MARBLES AND GRANITES PVT. LTD. AND ORS. Vs. STATE
|
May 28, 2015 |
|
INDER Vs. STATE OF RAJASTHAN
|
February 24, 2015 |
|
INDER KUMAR Vs. STATE OF RAJ
|
February 9, 2015 |
|
INDER SINGH Vs. UOI AND ORS.
|
April 15, 2015 |
|
INDER SINGH RAJPUROHIT Vs. R.S.R.T.C.
|
January 19, 2015 |
|
INDERJEET SINGH Vs. APPELLATE TRIBUNAL JAIPUR AND ORS.
|
December 10, 2015 |
|
INDIAN HUME PIPE CO LTD Vs. STATE OF RAJASTHAN & ORS
|
February 13, 2015 |
|
INDIAN OIL CORPORATION LIMITED Vs. THE ASSISTANT COMMISSIONER, COMMERCIAL TAXES
|
March 20, 2015 |
|
INDIAN OIL CORPORATION LTD. AND ORS. Vs. HANUMAN FILLING STATION AND ORS.
|
January 29, 2015 |
|
INDIRA GANDHI BALIKA NIKETAN PRABANDHAK COMMITTEE AND ORS. Vs. SNEHLATA SHARMA AND ORS.
|
March 10, 2015 |
|
INDIRA SHARMA Vs. STATE AND ORS.
|
February 5, 2015 |
|
INDORE MAHARASHTRA ROAD CARRIERS Vs. STATE OF RAJASTHAN
|
March 17, 2015 |
|
INDRA DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
January 27, 2015 |
|
INDRA PRAKASH PUNIA Vs. STATE OF RAJASTHAN & ORS
|
July 10, 2015 |
|
INDRA SHARMA AND ORS. Vs. NARENDRA KUMAR DWIVEDI AND ORS.
|
August 21, 2015 |
|
INDRA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
February 9, 2015 |
|
INDU SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 27, 2015 |
|
INDUSIND BANK LTD. Vs. HUKAM SINGH
|
March 12, 2015 |
|
INDUSTRIAL MINERAL SUPPLIERS Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 2015 |
|
INTERGLOBE AVIATION LIMITED Vs. STATE OF RAJASTHAN AND OTHERS
|
May 13, 2015 |
|
IQBAL KHATRI Vs. JADAV DEVI AND ORS.
|
August 13, 2015 |
|
IQBAL SINGH AND ORS. Vs. HARBAI AND ORS.
|
April 7, 2015 |
|
IRFAN Vs. STATE OF RAJASTHAN
|
May 25, 2015 |
|
IRFAN ALI CHHIPA Vs. THE RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
May 5, 2015 |
|
ISHAQ Vs. STATE OF RAJ
|
January 8, 2015 |
|
ISHWAR Vs. STATE OF RAJASTHAN
|
November 4, 2015 |
|
ISHWAR LAL Vs. PERMANENT LOK ADALAT, SIROHI & ORS.
|
August 26, 2015 |
|
ISUZU GARMENTS Vs. STATE OF RAJASTHAN & ANR
|
October 30, 2015 |
|
ISWHAR SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 12, 2015 |
|
ITI LIMITED Vs. SULTANA RAM
|
January 6, 2015 |
|
ITWAR GIRI CHELA Vs. STATE OF RAJASTHAN
|
January 5, 2015 |
|
IVRCL LIMITED Vs. STATE OF RAJASTHAN AND ORS.
|
March 19, 2015 |
|
J K LAKSHMI CEMENT LIMITED Vs. V S LIGNITE POWER PVT LTD (VSLP)
|
October 15, 2015 |
|
J K SYNTHETICS LTD Vs. COMMERCIAL TAXES OFFICER,
SPECIAL CIRCLE, KOTA
|
April 10, 2015 |
|
J.K. & COMPANY Vs. OSWAL SINGH SABHA
|
February 16, 2015 |
|
J.K. TYRE & INDUSTRIES LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
June 29, 2015 |
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J.V.V.N.L. AND ANOTHER Vs. KANHAIYA LAL AND OTHERS
|
October 27, 2015 |
|
JABBAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 13, 2015 |
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JABIR HUSSAIN Vs. STATE OF RAJASTHAN AND ORS.
|
May 15, 2015 |
|
JAGAN NATH AND ORS. Vs. SANWAR MAL
|
February 9, 2015 |
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JAGDAMBA CONSTRUCTION Vs. M/S KALPANA HEAVY EARTHMOVERS SPARES & ORS.
|
November 26, 2015 |
|
JAGDAMBA FARMING CENTRE Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
|
September 1, 2015 |
|
JAGDISH Vs. REGIONAL FOREST OFFICER & ANR
|
November 19, 2015 |
|
JAGDISH Vs. STATE (HOME DEPARTMENT) AND ORS.
|
April 24, 2015 |
|
JAGDISH & ANR Vs. STATE OF RAJASTHAN
|
April 23, 2015 |
|
JAGDISH AND ORS. Vs. RAMESHWAR DAYAL AND ORS.
|
January 12, 2015 |
|
JAGDISH AND ORS. Vs. THE STATE OF RAJASTHAN
|
March 11, 2015 |
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JAGDISH AND ORS. Vs. STATE OF RAJASTHAN
|
March 18, 2015 |
|
JAGDISH CHAND Vs. DIRECTOR, DOORDARSHAN KENDRA, JAIPUR
|
July 7, 2015 |
|
JAGDISH CHAND KALA Vs. BHAVNA @ GEETA
|
November 18, 2015 |
|
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
December 18, 2015 |
|
JAGDISH CHANDRA Vs. PANNA LAL AND ORS.
|
July 6, 2015 |
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JAGDISH CHANDRA MALI Vs. STATE OF RAJASTHAN AND ORS.
|
December 4, 2015 |
|
JAGDISH KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 12, 2015 |
|
JAGDISH PRASAD Vs. OM PRAKASH & ORS
|
October 14, 2015 |
|
JAGDISH PRASAD Vs. SHRI CHIMNARAM MANTRI CHARITY TRUST THROUGH ITS TRUSTEES
|
December 4, 2015 |
|
JAGDISH PRASAD AGRAWAL Vs. UNION OF INDIA & ORS
|
July 24, 2015 |
|
JAGDISH PRASAD MEENA Vs. CHOMU SAHAKARI KRAYA VIKRAYA SAMITI LIMITED
|
February 6, 2015 |
|
JAGDISH PRASAD SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY APPELLATE TRIBUNAL AND ORS.
|
January 28, 2015 |
|
JAGDISH PRASAD SHARMA & ANR Vs. NARESH PAL GANGWAR & ANR
|
April 13, 2015 |
|
JAGDISH PRASAD YADAV Vs. LABOUR COURT NO. 2, JAIPUR AND ORS.
|
March 12, 2015 |
|
JAGDISH PRASAD YADAV & ORS Vs. STATE OF RAJ & ORS
|
December 11, 2015 |
|
JAGDISH RAM Vs. MANGAT RAM
|
April 22, 2015 |
|
JAGDISH SINGH Vs. JUDGE, LABOUR COURT NO. 1, JAIPUR AND ORS.
|
April 1, 2015 |
|
JAGDISH SINGH AND ORS. Vs. UIT AND ORS.
|
July 2, 2015 |
|
JAGDISH SINGH JAT Vs. STATE OF RAJASTHAN & OTHERS
|
October 27, 2015 |
|
JAGDISH SON OF BADRILAL Vs. STATE OF RAJASTHAN
|
April 9, 2015 |
|
JAGJI AND ANR Vs. STATE OF RAJASTHAN
|
March 20, 2015 |
|
JAGMAL RAM Vs. STATE OF RAJASTHAN AND ORS.
|
October 28, 2015 |
|
JAGMAL SINGH Vs. STATE OF RAJASTHAN
|
August 19, 2015 |
|
JAGMAL SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 21, 2015 |
|
JAGMOHAN SOLANKI Vs. STATE OF RAJASTHAN AND ORS.
|
September 22, 2015 |
|
JAGRAJ RAM Vs. THE BOARD OF REVENUE AND ORS.
|
March 25, 2015 |
|
JAGRAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
February 18, 2015 |
|
JAHUR MOHD. & ANR. Vs. SMT. SHAKURAN @ BAYA & ANR.
|
October 30, 2015 |
|
JAI HIND BUILDCOM Vs. HEERALAL SHARMA
|
May 15, 2015 |
|
JAI JAWAN GRIHA NIRMAN SAHKARI SAMITI LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 10, 2015 |
|
JAI KISHAN Vs. MOOL CHAND SEWANI AND OTHERS
|
May 15, 2015 |
|
JAI KISHAN @ DHANSU @ RAJU Vs. STATE OF RAJASTHAN
|
April 10, 2015 |
|
JAI KISHAN BHATIYA Vs. PURUSHOTTAM LAL AGRAWAL & ORS
|
September 21, 2015 |
|
JAI LAL AND ORS. Vs. CHANDRO DEVI AND ORS.
|
February 26, 2015 |
|
JAI MAHESH INDUSTRIES Vs. STATE OF RAJASTHAN & ORS
|
September 14, 2015 |
|
JAI NAGANA RAY CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
December 16, 2015 |
|
JAI RAJ TEX Vs. ANASI
|
July 1, 2015 |
|
JAI SHANKAR Vs. STATE OF RAJASTHAN
|
May 13, 2015 |
|
JAI SINGH Vs. STATE
|
May 22, 2015 |
|
JAIKRIT SINGH RATHORE AND ORS. Vs. STATE OF RAJASTHAN
|
December 8, 2015 |
|
JAIN GRANI MARMO PRIVATE LIMITED Vs. THE UNION OF INDIA AND ORS.
|
August 5, 2015 |
|
JAIN SHIKSHA SAMITI Vs. HEM CHAND SHARMA AND ORS.
|
January 27, 2015 |
|
JAIPAL GUPTA Vs. KHEENV SINGH
|
January 5, 2015 |
|
JAIPRAKASH Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. JUDGE, LABOUR COURT, JAIPUR AND ORS.
|
May 28, 2015 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. PANKAJ SHARMA AND ORS.
|
April 30, 2015 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. SANJEEV CHOUDHARY & ANR
|
April 27, 2015 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. SHRI BABU LAL SAINI
|
July 31, 2015 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. SHEETAL TAMBI
|
November 23, 2015 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. MOHAL LAL RAJAWAT
|
August 26, 2015 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. INDRAWATI DEVI BAGRODIA SEVA KOSH
|
January 7, 2015 |
|
JAIPUR INVESTMENT LIMITED Vs. STATE OF RAJASTHAN
|
January 23, 2015 |
|
JAIPUR NAGAR NIGAM AND ORS. Vs. MOHAN LAL
|
September 10, 2015 |
|
JAIPUR SPINNING AND WEAVING MILLS LTD. Vs. GANESH NARAIN R. PODDAR AND ORS.
|
January 30, 2015 |
|
JAISA RAM AND ORS. Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED AND ORS.
|
February 25, 2015 |
|
JAKIR HUSSAIN GAURI Vs. STATE OF RAJASTHAN & ORS.
|
May 26, 2015 |
|
JAL GRAHAN SAMITI RANASAR Vs. U.O.I. AND ORS.
|
May 8, 2015 |
|
JAL MAHAL RESORTS PRIVATE LIMITED Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 7, 2015 |
|
JALAM CHAND KESAR CHAND PARAKH AND ANR. Vs. STATE OF RAJASTHAN
|
July 2, 2015 |
|
JALAWAR SINGH & ORS Vs. STATE OF RAJASTHAN & ORS
|
January 16, 2015 |
|
JALEES KHAN Vs. STATE OF RAJASTHAN
|
June 9, 2015 |
|
JAMAL KHAN Vs. RAMRATAN LAHOTI AND ORS.
|
March 12, 2015 |
|
JAMIL AHMED Vs. KALAM MOHD.
|
July 22, 2015 |
|
JAMINDARA TRADING COMPANY Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 14, 2015 |
|
JAMWANT SINGH Vs. STATE OF RAJASTHAN
|
July 17, 2015 |
|
JANARDAN Vs. STATE OF RAJASTHAN & ANR.
|
January 9, 2015 |
|
JANDAIL Vs. STATE OF RAJASTHAN
|
May 11, 2015 |
|
JANKI DEVI AND ORS. Vs. OFFICIAL LIQUIDATOR MAHARAJA KISHANGARH MILLS LTD. AND ORS.
|
March 20, 2015 |
|
JANKI LAL Vs. DHARMI CHAND
|
March 17, 2015 |
|
JANKI LAL AND ORS. Vs. THE REVENUE BOARD RAJASTHAN AND ORS.
|
August 28, 2015 |
|
JANKI PRASAD SINGHAL Vs. SUNIL
|
January 9, 2015 |
|
JARIN HUMA Vs. STATE OF RAJASTHAN
|
October 7, 2015 |
|
JASPREET SINGH Vs. STATE OF RAJASTHAN
|
January 21, 2015 |
|
JASPREET SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2015 |
|
JASVINDER SINGH SANDHU Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 11, 2015 |
|
JASWANT SINGH Vs. THE STATE OF RAJ. AND ORS.
|
November 27, 2015 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
February 9, 2015 |
|
JASWANT SINGH Vs. STATE & 55 ORS
|
August 7, 2015 |
|
JASWANT SINGH @FAKRU Vs. STATE OF RAJASTHAN
|
March 31, 2015 |
|
JASWANT SINGH PARAKH Vs. BANK OF BARODA AND ORS.
|
December 14, 2015 |
|
JASWANT SINGH RATHORE Vs. STATE OF RAJASTHAN & ORS
|
September 4, 2015 |
|
JATUN BEGUM AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 27, 2015 |
|
JAWAHAR VIDHYA PEETH AND ORS. Vs. THE RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL, JAIPUR AND ORS.
|
February 24, 2015 |
|
JAWAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 14, 2015 |
|
JAWANA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
September 11, 2015 |
|
JEETU BOHRA Vs. STATE OF RAJASTHAN
|
May 25, 2015 |
|
JEEVANLAL & ORS. Vs. GOVERDHANLAL & ANR.
|
February 9, 2015 |
|
JEEVANRAM S/O SHRI PRABHURAM Vs. SMT. GEETA DEVI W/O LATE SHRI SEETARAM
|
December 16, 2015 |
|
JEEWAN SINGH Vs. BHOOR SINGH BAGH SINGH TRUST
|
February 10, 2015 |
|
JEEYA KANWAR & OTHERS Vs. PRAVEEN KUMAR SAMDANI & ANR
|
August 5, 2015 |
|
JETA RAM Vs. STATE OF RAJASTHAN
|
September 17, 2015 |
|
JETHO BALANI Vs. STATE OF RAJASTHAN AND ORS.
|
February 13, 2015 |
|
JETHU DAN Vs. STATE OF RAJASTHAN AND ORS.
|
April 22, 2015 |
|
JHABARMAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 4, 2015 |
|
JHUMAR LAL Vs. SUNDER DEVI
|
January 21, 2015 |
|
JHUNTHA RAM Vs. THE STATE OF RAJASTHAN
|
July 17, 2015 |
|
JHUTHARAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 15, 2015 |
|
JIMMI H. JANGALWALA PROPRIETOR M/S VESPAR Vs. STATE OF RAJASTHAN
|
September 3, 2015 |
|
JINDAL SAW LIMITED Vs. STATE OF RAJASTHAN AND ORS.
|
February 18, 2015 |
|
JINDAL SECURITIES PVT. LTD. Vs. SISTEMA SHYAM TELESERVICES LTD.
|
January 9, 2015 |
|
JINDAL SECURITIES PVT. LTD. AND ORS. Vs. SISTEMA SHYAM TELESERVICES LIMITED AND ORS.
|
August 7, 2015 |
|
JITENDRA @ JITYA & ORS Vs. STATE OF RAJASTHAN
|
May 7, 2015 |
|
JITENDRA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 17, 2015 |
|
JITENDRA KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2015 |
|
JITENDRA KUMAR CHOUDHARY & ANR Vs. NATTHU SINGH & ORS
|
October 16, 2015 |
|
JITENDRA KUMAR JAIMAN Vs. STATE OF RAJASTHAN
|
September 23, 2015 |
|
JITENDRA KUMAR MEENA Vs. STATE OF RAJ. AND ORS.
|
January 23, 2015 |
|
JITENDRA KUMAR MEENA Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
JITENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 7, 2015 |
|
JIVI BAI Vs. RAJASTHAN HOUSING BOARD
|
December 14, 2015 |
|
JNV UNIVERSITY OF JODHPUR Vs. RAMDHAN DAGA AND ORS.
|
January 17, 2015 |
|
JODHPUR CENTRAL CO-OPERATIVE BANK LTD, JODHPUR & ANR Vs. CO-OPERATIVE BANK OFFICERS ASSOCIATION
|
March 19, 2015 |
|
JODHPUR CENTRAL COOPERATIVE BANK LIMITED, JODHPUR Vs. RAJASTHAN TAX BOARD, AJMER AND ORS.
|
July 7, 2015 |
|
JODHPUR DEVELOPMENT AUTHORITY Vs. STATE CONSUMER DISPUTES REDRESSAL FORUM
|
December 7, 2015 |
|
JODHPUR NATIONAL UNIVERSITY Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 8, 2015 |
|
JODHPUR VIDHYUT VITRAN NIGAM LIMITED Vs. SANTOSH AND ORS.
|
July 7, 2015 |
|
JODHPUR VIDHYUT VITRAN NIGAM LTD. Vs. SHAHIB RAM M/S. & OTHERS.
|
April 9, 2015 |
|
JOGENDRA SINGH Vs. C.B.I.
|
March 25, 2015 |
|
JOGESHWAR GARG AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 2, 2015 |
|
JOMDEEN Vs. STATE OF RAJASTHAN
|
August 6, 2015 |
|
JORMAL AND ORS. Vs. KISHAN LAL AND ORS.
|
February 20, 2015 |
|
JUGAL KISHORE Vs. RAMBAI
|
May 12, 2015 |
|
JUGAL KISHORE MATHUR Vs. STATE OF RAJASTHAN AND ORS.
|
September 2, 2015 |
|
JUGAL KISHORE MATHUR Vs. STATE OF RAJASTHAN
|
February 12, 2015 |
|
JUGAT SINGH & ANR Vs. UNION OF INDIA
|
May 8, 2015 |
|
JULFIKAR ALI BHUTTO Vs. STATE OF RAJASTHAN & ORS
|
April 30, 2015 |
|
JVVNL, JODHPUR Vs. AMAR SINGH
|
March 19, 2015 |
|
K. B. GUPTA & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
November 24, 2015 |
|
K. RAMNARAYAN AND ORS. Vs. PUKHRAJ AND ORS.
|
May 18, 2015 |
|
K.B. ENTERPRISES AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 21, 2015 |
|
K.B. JAIN Vs. STATE
|
May 6, 2015 |
|
K.K. GUPTA Vs. UNION OF INDIA AND ORS.
|
November 26, 2015 |
|
K.K. RETREAT PVT. LTD. Vs. STATE OF RAJASTHAN
|
April 29, 2015 |
|
K.K. SHAH Vs. STATE OF RAJASTHAN AND ORS.
|
August 12, 2015 |
|
K.L. NINANIA Vs. STATE OF RAJASTHAN AND ORS.
|
November 30, 2015 |
|
KADAR BUX AND ORS. Vs. YAKUB AND ORS.
|
September 16, 2015 |
|
KAILASH Vs. STATE OF RAJASTHAN AND ORS.
|
January 15, 2015 |
|
KAILASH Vs. STATE OF RAJASTHAN AND ORS.
|
February 12, 2015 |
|
KAILASH @ DEEWANA Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 12, 2015 |
|
KAILASH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 16, 2015 |
|
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
May 11, 2015 |
|
KAILASH CHAND Vs. BOARD OF REVENUE AND ORS.
|
March 2, 2015 |
|
KAILASH CHAND Vs. DISTRICT COLLECTOR AND ORS.
|
August 10, 2015 |
|
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
July 14, 2015 |
|
KAILASH CHAND AND ORS. Vs. RAMVILAS MEENA AND ORS.
|
February 23, 2015 |
|
KAILASH CHAND GURJAR Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 17, 2015 |
|
KAILASH CHAND MEENA Vs. STATE OF RAJASTHAN
|
December 1, 2015 |
|
KAILASH CHAND SAINI Vs. PURUSHOTTAM AGRAWAL & ORS
|
September 21, 2015 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
October 15, 2015 |
|
KAILASH CHANDRA Vs. PYARE LAL AND ORS.
|
August 11, 2015 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
August 4, 2015 |
|
KAILASH CHANDRA JAT Vs. UNION OF INDIA
|
February 12, 2015 |
|
KAILASH CHANDRA PUROHIT Vs. STATE OF RAJASTHAN AND ORS.
|
January 29, 2015 |
|
KAILASH MANJU Vs. STATE OF RAJASTHAN AND ORS.
|
February 4, 2015 |
|
KAILASHI DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 7, 2015 |
|
KAJOD MAL MEENA Vs. STATE OF RAJASTHAN
|
May 28, 2015 |
|
KALAWATI DEVI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 6, 2015 |
|
KALLI DEVI Vs. MOHARPAL AND OTHERS
|
March 25, 2015 |
|
KALLU KHAN Vs. ABDUL JABBAR AND ORS.
|
January 15, 2015 |
|
KALPANA SHARMA Vs. GOVERNMENT OF RAJ
|
May 1, 2015 |
|
KALRA STEEL TRADERS Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
April 30, 2015 |
|
KALU Vs. STATE OF RAJASTHAN
|
September 18, 2015 |
|
KALU @YASHWANT Vs. STATE OF RAJASTHAN
|
March 25, 2015 |
|
KALU KHAN @ KASAM Vs. STATE OF RAJASTHAN
|
June 2, 2015 |
|
KALU RAM Vs. LAXMI NARAYAN BHATI AND ORS.
|
March 23, 2015 |
|
KALU RAM Vs. SURENDRA KUMAR AND ORS.
|
July 2, 2015 |
|
KALU RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2015 |
|
KALUA AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 4, 2015 |
|
KALUWA Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
KALWANT SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 6, 2015 |
|
KALYAN AND ORS. Vs. JAGDISH NARAIN AND ORS.
|
February 16, 2015 |
|
KALYAN SAHAI SAINI Vs. STATE
|
September 29, 2015 |
|
KAMAKSHI AGARWAL Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 16, 2015 |
|
KAMAL Vs. STATE OF RAJASTHAN
|
July 16, 2015 |
|
KAMAL GAS AGENCY (INDANE DISTRIBUTOR) GANGAPUR Vs. INDIAN OIL CORPORATION LIMITED & ORS
|
October 30, 2015 |
|
KAMAL KUMAR AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 24, 2015 |
|
KAMAL SAWANSUKHA Vs. CIVIL JUDGE (JR. DIV.) AND ORS.
|
April 20, 2015 |
|
KAMAL SHARMA Vs. STATE OF RAJ.
|
August 19, 2015 |
|
KAMAL SINGH Vs. STATE OF RAJASTHAN
|
February 6, 2015 |
|
KAMALA SHANKHALA Vs. STATE OF RAJASTHAN AND ORS.
|
January 22, 2015 |
|
KAMALDEEP Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 2015 |
|
KAMALENDRA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
January 20, 2015 |
|
KAMLA & OTHERS Vs. ORIENTAL INSURANCE CO LTD & OTHERS
|
August 25, 2015 |
|
KAMLA AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
January 27, 2015 |
|
KAMLA DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2015 |
|
KAMLA DEVI AND ORS. Vs. GOVIND AND ORS.
|
August 6, 2015 |
|
KAMLA DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 23, 2015 |
|
KAMLA KANWAR Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 2015 |
|
KAMLA PAREEK Vs. STATE OF RAJASTHAN
|
November 18, 2015 |
|
KAMLESH Vs. GHANSHYAM AND ORS.
|
January 12, 2015 |
|
KAMLESH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 6, 2015 |
|
KAMLESH AND ORS. Vs. BABU LAL AND ORS.
|
December 4, 2015 |
|
KAMLESH KANWAR Vs. SHANTI LAL JAIN AND ORS.
|
February 4, 2015 |
|
KAMLESH KANWAR Vs. SHANTI LAL JAIN AND ANOTHER
|
February 4, 2015 |
|
KAMLESH KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
April 7, 2015 |
|
KAMLESH KUMAR YADAV Vs. RAJ. UNIVERSITY OF HEALTH SCIENCES JAIPUR AND ORS.
|
February 23, 2015 |
|
KAMLESH SAHU AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 2, 2015 |
|
KAMLESH SHARMA Vs. STATE OF RAJASTHAN & ORS
|
March 2, 2015 |
|
KAMLI AND ORS. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
August 5, 2015 |
|
KAMRUDDIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 3, 2015 |
|
KAN SINGH Vs. MISHRI DEVI AND ORS.
|
March 10, 2015 |
|
KANA AND ORS. Vs. MOOLI AND ORS.
|
October 27, 2015 |
|
KANAHAIYA LAL DAVE Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 15, 2015 |
|
KANARAM Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
KANHAIYA Vs. STATE OF RAJASTHAN
|
August 27, 2015 |
|
KANHAIYA DAN Vs. SANTOSH DEVI
|
July 29, 2015 |
|
KANHAIYA LAL Vs. THE RETURNING OFFICER, PANCHAYAT ELECTION, 2010 AND ORS.
|
April 17, 2015 |
|
KANHAIYA LAL Vs. SHANTI LAL AND ORS.
|
October 26, 2015 |
|
KANHAIYA LAL AND ORS. Vs. SOHAN LAL AND ORS.
|
March 30, 2015 |
|
KANHAIYA LAL AND ORS. Vs. SHIV KISHAN AND ORS.
|
December 15, 2015 |
|
KANHAIYA LAL JHANWAR Vs. STATE OF RAJASTHAN AND ORS.
|
July 13, 2015 |
|
KANHEYA LAL AND ORS. Vs. STATE
|
May 21, 2015 |
|
KANHIYA LAL @ KANA Vs. STATE OF RAJASTHAN
|
March 26, 2015 |
|
KANHYA LAL SAIN Vs. REGISTRAR EXAMINATION R.H.C.
|
October 6, 2015 |
|
KANIKA GEHLOT AND ORS. Vs. THE STATE OF RAJ. AND ORS.
|
February 18, 2015 |
|
KANNA SINGH @ KARAN SINGH Vs. STATE OF RAJASTHAN
|
February 25, 2015 |
|
KANTA PAREEK AND ORS. Vs. POONAM AND ORS.
|
February 23, 2015 |
|
KANTA RANI Vs. THE ADDL. CIVIL JUDGE (S.D.) NO. 1 AND ORS.
|
March 27, 2015 |
|
KANTI LAL AND ORS. Vs. MAHENDRA KUMAR AND ORS.
|
March 26, 2015 |
|
KANTI LAL AND ORS. Vs. DEEPCHAND AND ORS.
|
March 24, 2015 |
|
KAPIL Vs. STATE
|
July 17, 2015 |
|
KAPIL CHANDLA Vs. RENT TRIBUNAL, KOTA AND ORS.
|
August 11, 2015 |
|
KAPIL DEO PRASAD Vs. STATE OF RAJ. AND ORS.
|
April 6, 2015 |
|
KAPIL KUMAR SHARMA Vs. MOHAMMED ARIF KHOKHAR
|
March 30, 2015 |
|
KAPIL SHARMA Vs. STATE OF RAJASTHAN
|
May 27, 2015 |
|
KAPOOR CHAND SAINI Vs. STATE OF RAJASTHAN
|
July 21, 2015 |
|
KARAN SINGH & ORS Vs. STATE OF RAJASTHAN & ORS
|
April 17, 2015 |
|
KARM BHOOMI ESTATES Vs. RAJ. STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD.
|
February 3, 2015 |
|
KARNA RAM Vs. STATE OF RAJ
|
February 9, 2015 |
|
KARNAIL SINGH Vs. STATE OF RAJASTHAN
|
January 5, 2015 |
|
KARUWA @ KALICHARAN & ORS Vs. STATE OF RAJ
|
April 29, 2015 |
|
KASHI RAM Vs. STATE OF RAJASTHAN
|
December 15, 2015 |
|
KASHI RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 19, 2015 |
|
KASHMIR SINGH & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
July 3, 2015 |
|
KASTURI Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2015 |
|
KASUMBI AND ORS. Vs. BASANTI AND ORS.
|
March 3, 2015 |
|
KAUSHAL KISHORE NARNOLI Vs. GOPAL PUBLIC TRUST AND ORS.
|
December 9, 2015 |
|
KAUSHLENDRA KUMAR YADAV Vs. STATE OF RAJASTHAN
|
May 13, 2015 |
|
KAVITA Vs. STATE OF RAJASTHAN AND ORS.
|
June 2, 2015 |
|
KAVITA BHATIA Vs. SHANTI LAL JAIN AND ORS.
|
May 14, 2015 |
|
KAVITA MEGHANI Vs. STATE OF RAJ. AND ORS.
|
September 14, 2015 |
|
KAVITA SONI Vs. PUNJAB NATIONAL BANK AND ORS.
|
April 29, 2015 |
|
KAYAM SINGH Vs. STATE OF RAJ. AND ORS.
|
May 26, 2015 |
|
KELI DEVI AND ORS. Vs. ANANDI LAL
|
January 22, 2015 |
|
KESAR SINGH Vs. STATE OF RAJASTHAN THROUGH P P
|
March 23, 2015 |
|
KESARI VANASPATI PRODUCS LTD Vs. STATE
|
May 6, 2015 |
|
KESHA RAM MALI Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 5, 2015 |
|
KESHAR AND ORS. Vs. HARKESH AND ORS.
|
February 20, 2015 |
|
KESHAR KANWAR Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
KESHARIYAJI FILLING STATION AND ORS. Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
|
May 25, 2015 |
|
KESHAV DAS Vs. STATE OF RAJASTHAN & OTHERS
|
September 8, 2015 |
|
KESHI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
August 28, 2015 |
|
KESHRI CHAND Vs. SHODAI @ SOIDAI @ SAVITRI @ SAVIDI D/O MAHADEO PANDYA
|
October 30, 2015 |
|
KESHRI DAL AND OIL MILL Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION AND ORS.
|
February 10, 2015 |
|
KESU LAL Vs. STATE OF RAJASTHAN
|
April 30, 2015 |
|
KETI CONSTRUCTION (I) LTD Vs. COMMERCIAL TAXES OFFICER
|
April 24, 2015 |
|
KEY PEE BUILDTECH PVT. LTD. Vs. SHAHJAHAN BEGUM
|
March 20, 2015 |
|
KHALID MOHD Vs. STATE OF RAJASTHAN & ANR
|
July 2, 2015 |
|
KHAMADEVI Vs. USHADEVI AND ORS.
|
January 13, 2015 |
|
KHARADI GAS SERVICE Vs. THE HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
|
March 23, 2015 |
|
KHATUN AND ORS. Vs. ADINATH TEXTILES AND ORS.
|
May 19, 2015 |
|
KHEM CHAND Vs. LAXMAN LAL
|
December 17, 2015 |
|
KHEM GIRI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 3, 2015 |
|
KHEMCHAND Vs. RAJESH KUMAR GURJAR & ORS.
|
September 7, 2015 |
|
KHET SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 28, 2015 |
|
KHETA RAM Vs. PRAYAGCHAND
|
August 10, 2015 |
|
KHETA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
February 19, 2015 |
|
KHETA RAM AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 4, 2015 |
|
KHINYA RAM AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
April 23, 2015 |
|
KHUDRA ANAJ VYAPARI SANGH AND ORS. Vs. STATE OF RAJ AND ORS.
|
November 17, 2015 |
|
KHURSHID KHAN Vs. STATE OF RAJASTHAN
|
April 6, 2015 |
|
KHUSHAL CHAND CHOPRA & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
January 9, 2015 |
|
KHUSHAL SINGH Vs. INDO BAI AND ORS.
|
April 13, 2015 |
|
KHUSHI RAM & ORS Vs. STATE OF RAJASTHAN
|
March 17, 2015 |
|
KIRAN PAL SINGH Vs. STATE OF RAJASTHAN
|
March 18, 2015 |
|
KIRAN PRAJAPATI Vs. STATE OF RAJASTHAN
|
August 5, 2015 |
|
KIRAN SHARMA Vs. AGRICULTURAL UNIVERSITY, UDAIPUR AND ORS.
|
December 17, 2015 |
|
KIRTA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
August 6, 2015 |
|
KIRTI CHHABRA Vs. THE STATE OF RAJASTHAN & ORS.
|
August 26, 2015 |
|
KISHAN AND ORS. Vs. THE STATE OF RAJASTHAN
|
March 12, 2015 |
|
KISHAN GOPAL SHARMA & ORS Vs. STATE OF RAJASTHAN & ORS
|
April 24, 2015 |
|
KISHAN LAL Vs. STATE OF RAJ. AND ORS.
|
November 3, 2015 |
|
KISHAN LAL Vs. SHANKER LAL LAKHARA AND ORS.
|
December 14, 2015 |
|
KISHAN LAL & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
July 20, 2015 |
|
KISHAN PRASAD Vs. VISHNU KUMAR
|
August 25, 2015 |
|
KISHAN SINGH AADA Vs. STATE OF RAJASTHAN AND ORS.
|
May 22, 2015 |
|
KISHAN SINGH AND ORS. Vs. SURJEET SINGH AND ORS.
|
August 11, 2015 |
|
KISHAN SINGH DHANAWET Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 4, 2015 |
|
KISHAN SINGH UJJAWAL Vs. UNION OF INDIA & ORS
|
October 7, 2015 |
|
KISHANLAL SHANKAR LAL AND ORS. Vs. KUSHAL DEVI AND ORS.
|
February 4, 2015 |
|
KISHNA AND ORS Vs. SUKH LAL AND ORS
|
February 4, 2015 |
|
KISHNA RAM Vs. MANJU LATA
|
April 29, 2015 |
|
KISHOR KUMAR Vs. STATE OF RAJASTHAN & OTHERS
|
October 31, 2015 |
|
KISHORE Vs. LABOUR COURT, JODHPUR AND ORS.
|
February 16, 2015 |
|
KISHORE & ANR Vs. STATE OF RAJASTHAN
|
May 21, 2015 |
|
KISHORE KUMAR Vs. CHANDA AND ORS.
|
February 16, 2015 |
|
KISHORE LAL MATHUR Vs. STATE OF RAJASTHAN AND OTHERS
|
July 14, 2015 |
|
KISHORE SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 7, 2015 |
|
KISHOREMAL Vs. MADAN SINGH
|
May 4, 2015 |
|
KISHORI & OTHERS Vs. STATE OF RAJASTHAN
|
March 9, 2015 |
|
KISTOOR SINGH Vs. THE STATE OF RAJASTHAN
|
February 9, 2015 |
|
KISTURI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2015 |
|
KOKA LAL SAINI Vs. M/S SHANKAR & ANR.
|
November 4, 2015 |
|
KOLA RAM Vs. STATE OF RAJASTHAN
|
April 30, 2015 |
|
KOMAL RAJPUROHIT AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
June 30, 2015 |
|
KOMAL SACHDEVA & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
March 19, 2015 |
|
KOTAK MAHINDRA BANK LIMITED Vs. HARI UGAM MARKETING & DISTRIBUTION COMPANY PVT. LIMITED
|
November 17, 2015 |
|
KRIPAL SINGH @ PAL SINGH Vs. STATE OF RAJASTHAN
|
May 7, 2015 |
|
KRISHAN GOPAL Vs. STATE OF RAJ.
|
March 2, 2015 |
|
KRISHAN KUMAR GOYAL Vs. STATE OF RAJASTHAN
|
July 17, 2015 |
|
KRISHAN KUMAR SHARMA Vs. SMT. NEETU SHARMA
|
November 26, 2015 |
|
KRISHAN LAL Vs. STATE OF RAJASTHAN
|
February 13, 2015 |
|
KRISHAN MURARI SHARMA AND ORS. Vs. THE STATE OF RAJ. AND ORS.
|
April 10, 2015 |
|
KRISHNA BHATIA Vs. STATE OF RAJASTHAN & ANR
|
April 28, 2015 |
|
KRISHNA DEVI Vs. THE HINDUSTAN PETROLEUM CORPORATION AND ORS.
|
September 11, 2015 |
|
KRISHNA DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
March 18, 2015 |
|
KRISHNA GOPAL AYURVED BHAWAN (DHARMARTH TRUST) Vs. DEEN BANDHU CHOUDHARY
|
February 9, 2015 |
|
KRISHNA JAIN Vs. C S RAJAN, IAS & ORS
|
March 17, 2015 |
|
KRISHNA LEELA ESTATE PRIVATE LIMITED Vs. KALYAN AND ORS.
|
April 24, 2015 |
|
KRISHNA NAGAR VIKAS SAMITI Vs. ANJANA KOTHARI
|
May 6, 2015 |
|
KRISHNA SAINI Vs. MANOJ KUMAR SAINI
|
May 11, 2015 |
|
KULDEEP SINGH RATHOR AND ORS. Vs. JALAM SINGH AND ORS.
|
April 24, 2015 |
|
KULVEER SINGH AND ORS. Vs. THE BOARD OF REVENUE
|
April 22, 2015 |
|
KULWAN SINGH Vs. STATE OF RAJASTHAN & ORS
|
September 9, 2015 |
|
KULWANT SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 19, 2015 |
|
KUMARI AVNEET KAUR Vs. BOARD OF SECONDARY EDUCATION, RAJASTHAN, AJMER & ANOTHER
|
May 22, 2015 |
|
KUMARI UMANG SAINI Vs. MOOLA RAM AND ORS.
|
February 26, 2015 |
|
KUMARI URVASHI GOCHAR Vs. MUKESH KUMAR AND ORS.
|
March 10, 2015 |
|
KUMER SINGH Vs. STATE OF RAJASTHAN
|
July 27, 2015 |
|
KUNDAN KANWAR Vs. BOARD OF REVENUE, RAJASTHAN, AJMER & ORS.
|
April 6, 2015 |
|
KUNDAN LAL ARORA AND ORS. Vs. PREETI ARORA AND ORS.
|
April 17, 2015 |
|
KUNDAN LAL YADUVANSHI Vs. STATE OF RAJASTHAN AND ORS.
|
April 28, 2015 |
|
KUNDAN SINGH Vs. GOKUL AND ORS.
|
April 29, 2015 |
|
KUNDANLAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 14, 2015 |
|
KUNTAL CHOUDHARY Vs. BOARD OF SECONDARY EDUCATION AND ORS.
|
November 4, 2015 |
|
KUSUM LATA AND ORS. Vs. RAM LAL AND ORS.
|
December 8, 2015 |
|
KUTUBUDEEN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 21, 2015 |
|
L.RS. OF BHERA RAM Vs. BOARD OF REVENUE AND ORS.
|
March 19, 2015 |
|
L.RS. OF MOTILAL Vs. GYANDUTT
|
March 13, 2015 |
|
L.RS. OF RAM NIWAS AND ORS. Vs. TARA CHAND
|
March 9, 2015 |
|
LABCHAND TANK (DEAD) Vs. RAM LAL BHATIA
|
September 2, 2015 |
|
LABH CHAND JAIN Vs. SATISH KUMAR MEENA
|
July 4, 2015 |
|
LACHCHURAM AND ORS. Vs. STATE OF RAJASTHAN
|
December 8, 2015 |
|
LACHHURAM SHARMA Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
LAD KANWAR Vs. LADU
|
January 17, 2015 |
|
LADDU LAL Vs. BOARD OF REVENUE
|
February 5, 2015 |
|
LADDU LAL AND ORS. Vs. STATE OF RAJASTHAN
|
September 1, 2015 |
|
LADU KANWAR Vs. DISTRICT JUDGE, JODHPUR METROPOLITAN AND ORS.
|
December 14, 2015 |
|
LADU PURI @ LADU GIRI Vs. STATE OF RAJASTHAN
|
March 10, 2015 |
|
LADULAL Vs. MADAN LAL AND ORS.
|
March 30, 2015 |
|
LAHOTY BUILDCON LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
October 7, 2015 |
|
LAKHAN Vs. STATE OF RAJASTHAN
|
February 25, 2015 |
|
LAKHAN SINGH Vs. STATE OF RAJASTHAN & ORS
|
March 26, 2015 |
|
LAKHAN SINGH Vs. STATE OF RAJASTHAN
|
September 14, 2015 |
|
LAKHMI CHAND Vs. BOARD OF REVENUE, AJMER & ORS
|
September 7, 2015 |
|
LAKHPAT JAIN Vs. APPELLATE RENT TRIBUNAL AND ORS.
|
March 23, 2015 |
|
LAKKHI Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
LAKSHMAN SINDHI AND ORS. Vs. UNION OF INDIA
|
August 18, 2015 |
|
LAL CHAND Vs. KESAR DEVI
|
April 7, 2015 |
|
LAL CHAND SHARMA Vs. J.K. WHITE CEMENTS WORKS LTD. & ANR.
|
July 21, 2015 |
|
LAL SINGH Vs. STATE OF RAJASTHAN & ANR.
|
December 9, 2015 |
|
LAL SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 24, 2015 |
|
LALA & ANR. Vs. RAGHUNATH & ORS.
|
July 2, 2015 |
|
LALA RAM@ LALIA Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
LALIT (A UNIT OF BHARAT HOTELS LTD ) Vs. STATE OF RAJASTHAN AND ORS
|
April 9, 2015 |
|
LALIT BHARDWAJ Vs. STATE OF RAJASTHAN AND ORS.
|
February 16, 2015 |
|
LALIT HANS PROTIEN PVT. LTD. AND ORS. Vs. THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
|
April 1, 2015 |
|
LALIT KUMAR & ANR. Vs. THE STATE OF RAJASTHAN
|
September 8, 2015 |
|
LALIT KUMAR REGAR Vs. STATE OF RAJASTHAN AND ORS.
|
September 24, 2015 |
|
LALIT KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
April 6, 2015 |
|
LALIT PALIWAL AND ORS. Vs. STATE OF RAJ. AND ORS.
|
October 1, 2015 |
|
LALITA MOHNOT Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2015 |
|
LALU RAM Vs. STATE OF RAJASTHAN
|
October 9, 2015 |
|
LALU RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 7, 2015 |
|
LAT SAHAB AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 5, 2015 |
|
LATE RAM LAL Vs. MUNICIPAL BOARD, SUJANGARH
|
August 5, 2015 |
|
LATE SAGAR MAL Vs. BOARD OF REVENUE & ORS
|
February 20, 2015 |
|
LATE SHRI GOPAL LAL S/O SHRI RAMESHWAR LAL THROUGH HIS LRS. & ORS. Vs. MADAN S/O SHRI DHANNAJI (SINCE DECEASED) THROUGH HIS LRS.
|
November 24, 2015 |
|
LATOOR & ORS Vs. BOARD OF REVENUE & ORS
|
July 16, 2015 |
|
LATUR LAL Vs. STATE OF RAJASTHAN
|
March 4, 2015 |
|
LAXAMI NARAYAN Vs. STATE OF RAJASTHAN
|
March 17, 2015 |
|
LAXITA G SHARMA Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED AND ORS.
|
February 11, 2015 |
|
LAXMAN RAM Vs. STATE OF RAJASTHAN
|
December 3, 2015 |
|
LAXMAN RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 4, 2015 |
|
LAXMAN SINGH Vs. BHURA RAM AND ORS.
|
December 2, 2015 |
|
LAXMAN SINGH AND ORS. Vs. VEER SINGH AND ORS.
|
April 17, 2015 |
|
LAXMAN SINGH KHOR Vs. STATE OF RAJASTHAN AND ORS.
|
September 14, 2015 |
|
LAXMI CHAND Vs. RAJ. STATE ROAD TRANS. CORPN. AND ORS.
|
March 20, 2015 |
|
LAXMI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
August 26, 2015 |
|
LAXMI INDUSTRIES Vs. RAMESHWAR LAL BHADADA
|
September 29, 2015 |
|
LAXMI KANWAR AND ORS. Vs. MAHESH KUMAR AND ORS.
|
September 2, 2015 |
|
LAXMI NARAIN & ANOTHER Vs. STATE OF RAJASTHAN
|
July 22, 2015 |
|
LAXMI NARAYAN ACHARYA Vs. STATE OF RAJ. AND ORS.
|
April 10, 2015 |
|
LAXMI NARAYAN JALANI Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS
|
May 22, 2015 |
|
LAXMI NARAYAN RATHORE Vs. R S R T C & ANR
|
March 9, 2015 |
|
LAXMI NARAYAN VERMA Vs. STATE OF RAJASTHAN AND ORS.
|
January 20, 2015 |
|
LAXMI PETROLEUM Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
February 18, 2015 |
|
LAXMI SAINI @ LAXMI DEVI Vs. STATE OF RAJ & ORS
|
July 1, 2015 |
|
LAXMIDHAR VYAS Vs. STATE OF RAJASTHAN
|
August 31, 2015 |
|
LAXMINARAIN MEENA AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 21, 2015 |
|
LEELA RAM Vs. STATE OF RAJASTHAN
|
April 7, 2015 |
|
LEELARAM Vs. STATE OF RAJASTHAN
|
July 31, 2015 |
|
LEELARAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
LEGAL REPRESENTATIVE Vs. KAMLESH AJMERA AND ORS.
|
April 10, 2015 |
|
LEGAL REPRESENTATIVES OF GURJANT SINGH & ORS. Vs. THE BOARD OF REVENUE, AJMER & ORS.
|
December 4, 2015 |
|
LEGAL REPRESENTATIVES OF NEMICHAND Vs. LEGAL REPRESENTATIVES OF DEVILAL
|
November 24, 2015 |
|
LEGAL REPRESENTATIVES OF SHRI LAL CHAND S/O HARI RAMJI DARJI Vs. LEGAL REPRESENTATIVES OF SMT. KESAR DEVI W/O LATE SHRI MURLIDHAR GINADIA AGARWAL
|
April 7, 2015 |
|
LEGAL REPRESENTATIVES OF SMT.CHAGANI DEVI Vs. BOARD OF REVENUE AND ORS
|
December 1, 2015 |
|
LEKHRAJ Vs. STATE OF RAJASTHAN
|
November 23, 2015 |
|
LEMIJI S/O ROOPLA BHIL Vs. RAOJI S/O NANJI BHIL
|
September 14, 2015 |
|
LIYAKAT KHAN Vs. BALBEER SINGH & ORS.
|
July 1, 2015 |
|
LIYAKAT KHAN Vs. STATE OF RAJASTHAN
|
August 13, 2015 |
|
LOK NATH SHARMA Vs. U.O.IAND ORS.
|
May 18, 2015 |
|
LOK VIKAS FINANCE CORPORATION LIMITED Vs. LOKESH KUMAR SINGH
|
November 6, 2015 |
|
LOKESH JAIN AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 26, 2015 |
|
LOKESH KUMAR Vs. SANTRA DEVI GOYAL AND ORS.
|
May 12, 2015 |
|
LOKESH KUMAR CHATURVEDI & ORS Vs. O P SAINI & ORS
|
September 21, 2015 |
|
LOKESH SAINI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 21, 2015 |
|
LOONI DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 26, 2015 |
|
LORDS CHLORO ALKALI LTD. Vs. COMMISSIONER OF C. EX. , JAIPUR-I
|
August 5, 2015 |
|
LRS OF BARKAT ALI Vs. SMT.JENAV WD/O KHUDA BUX JI & ORS.
|
December 8, 2015 |
|
LRS OF CHHAGANLAL AND OTHERS Vs. SHIV GOPAL (D) THROUGH LRS
|
February 5, 2015 |
|
LRS OF CHIRANJILAL S/O SH JAINARAYAN Vs. PURSHOTTAM S/O VISHAN DAS KHATRI
|
February 10, 2015 |
|
LRS OF DAYARAM Vs. THAKUR SUMER BIHARIJI & ORS
|
October 14, 2015 |
|
LRS OF JAWARI MAL Vs. OM PRAKASH
|
December 17, 2015 |
|
LRS OF KISTOORJI, CHAUTHMAL S/O LATE KISTOORJI (DECEASED) THROUGH LRS Vs. MANSHA RAM S/O KANHAIYA LAL SONI (DECEASED) THROUGH LRS
|
December 8, 2015 |
|
LRS OF LATE SH. RAM LAL Vs. MUNICIPAL BOARD, SUJANGARH
|
August 5, 2015 |
|
LRS OF LATE SMT. VIRENDRA KANWAR RATHORE & ORS. Vs. MANGI LAL AND ANOTHER
|
May 19, 2015 |
|
LRS OF MANA RAM S/O PRATAP Vs. JAGGANNATH SINGH S/O MAN SINGH
|
October 6, 2015 |
|
LRS OF MOTILAL JOSHI Vs. GYANDUTT @ GYANPRAKASH BHADANI BRAHMIN AND ANOTHER
|
March 13, 2015 |
|
LRS OF NISAR MOHAMMAD Vs. CHANDRA PRAKASH
|
April 13, 2015 |
|
LRS OF SAL KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2015 |
|
LRS OF TEJA SINGH Vs. SARJEET KAUR & ORS.
|
March 19, 2015 |
|
LUNA RAM & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
June 16, 2015 |
|
M C SHARMA ASSOCIATES CONSULTANTS PVT LTD Vs. RAJASTHAN URBAN INFRASTRUCTURE AND FINANCE DEVELOPMENT CORPORATION LTD & ANR
|
October 16, 2015 |
|
M.C. SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2015 |
|
M.K. SASHIKUMARA KURUP Vs. RAJ. STATE GANGANAGAR SUGAR MILLS LTD. AND ORS.
|
April 3, 2015 |
|
M.K. VYAS AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 17, 2015 |
|
M/S M.P. AUTOMOBILES Vs. PUNIT MITTAL
|
July 14, 2015 |
|
M/S SHYAMSUNDAR MURARILAL LASHKARI AND OTHERS Vs. RAMESH CHAND BERATHI AND OTHERS
|
July 21, 2015 |
|
M/S. ABBAS ALI NAZIR ALI THROUGH PROPRIETOR MOHD. ARIF Vs. STATE OF RAJASTHAN
|
November 27, 2015 |
|
M/S. AJIT GOPAL ASSOCIATES Vs. DR. BHARTI RANAWAT
|
August 10, 2015 |
|
M/S. ASSOCIATED STEEL INDUSTRIES Vs. THE E.P.F. APPELLATE TRIBUNAL & ANR.
|
July 21, 2015 |
|
M/S. BROOKE BOND LIPTON LTD., NEW DELHI & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
February 26, 2015 |
|
M/S. DERBY TEXTILES LTD., JODHPUR Vs. JUDGE, LABOUR COURT, JODHPUR & ANR.
|
November 3, 2015 |
|
M/S. GLENMARK PHARMACEUTICALS LIMITED Vs. THE JUDGE, LABOUR COURT AND INDUSTRIAL TRIBUNAL, BHILWARA & ANR.
|
August 27, 2015 |
|
M/S. KAMAKSHI INDIAN OIL Vs. STATE BANK OF INDIA
|
November 24, 2015 |
|
M/S. MODI INDUSTRIES Vs. STATE OF RAJASTHAN & ORS.
|
May 29, 2015 |
|
M/S. OXIDE INDIA ENTERPRISES Vs. SUMAN KUMAR SINGH & ORS.
|
October 1, 2015 |
|
M/S. R.V. SPINNERS PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 19, 2015 |
|
M/S. SIDDHI VINAYAK CEMENT PRIVATE LTD. & ANR. Vs. BALDEV RAM S/O DURGA RAM & ORS.
|
October 6, 2015 |
|
MADAN BHATIYA Vs. STATE OF RAJASTHAN & ANR.
|
September 2, 2015 |
|
MADAN KUMAR Vs. NATHDWARA MANDIR MANDAL AND ORS.
|
January 12, 2015 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
March 24, 2015 |
|
MADAN LAL Vs. KAUSHLIYA DEVI AND ORS.
|
April 23, 2015 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 21, 2015 |
|
MADAN LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2015 |
|
MADAN LAL AND ORS. Vs. ROSHAN LAL
|
April 7, 2015 |
|
MADAN LAL JAIN AND ORS. Vs. AKHERAJ POLISH WORKS AND ORS.
|
August 11, 2015 |
|
MADAN MOHAN Vs. STATE OF RAJASTHAN
|
December 8, 2015 |
|
MADANLAL Vs. JAIN BROTHERS
|
February 27, 2015 |
|
MADHAVI SHARMA AND 15 OTHERS Vs. NATIONAL HIGHWAYS AUTHORITY
|
July 22, 2015 |
|
MADHO SINGH & ORS Vs. STATE OF RAJASTHAN
|
July 3, 2015 |
|
MADHU Vs. B.O.R.
|
February 3, 2015 |
|
MADHU BAIA Vs. STATE OF RAJASTHAN AND ORS.
|
January 8, 2015 |
|
MADHU BALA PRABHAKAR AND ORS. Vs. SINDH VIDHYA MANDIR SAMITI AND ORS.
|
May 14, 2015 |
|
MADHUBAN CHEMICALS & FERTILIZER LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS
|
July 3, 2015 |
|
MADHULATA Vs. GOVT OF RAJASTHAN & ORS
|
July 15, 2015 |
|
MAG RAJ AND ORS. Vs. JAWAN MAL AND ORS.
|
January 19, 2015 |
|
MAGA RAM S/O KISHAN LAL Vs. DHAPU W/O LAXMANJI & ANR
|
December 1, 2015 |
|
MAGU Vs. STATE OF RAJASTHAN
|
March 12, 2015 |
|
MAHADEV KHARWAL Vs. HARAK CHAND
|
June 4, 2015 |
|
MAHALAXMI GIRLS SENIOR SECONDARY SCHOOL Vs. STATE OF RAJASTHAN AND ORS
|
May 19, 2015 |
|
MAHANT PRAHLADDAS CHELA MAHANT YUKTIRAM Vs. DEVI SINGH
|
March 24, 2015 |
|
MAHARAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
July 1, 2015 |
|
MAHARAJA SHREE UMAID MILLS LIMITED Vs. V.S. LIGNITE POWER PVT. LTD.
|
October 15, 2015 |
|
MAHARANA MAHENDRA SINGH Vs. ARVIND SINGH & ORS
|
July 22, 2015 |
|
MAHARANA MAHENDRA SINGH MEWAR Vs. ARVIND SINGH AND ORS.
|
January 16, 2015 |
|
MAHARANA PRATAP UNIVERSITY Vs. SUDHA MATHUR
|
December 7, 2015 |
|
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. KIRAN SHARMA
|
January 8, 2015 |
|
MAHATMA GANDHI UNIVERSITY OF MEDICAL SCIENCES AND TECHNOLOGY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2015 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
January 28, 2015 |
|
MAHAVEER Vs. SAROJ
|
December 2, 2015 |
|
MAHAVEER BHAWSAR Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
August 6, 2015 |
|
MAHAVEER BISHNOI Vs. STATE OF RAJASTHAN AND ORS.
|
July 1, 2015 |
|
MAHAVEER HOSPITAL Vs. STATE OF RAJASTHAN AND ORS.
|
April 23, 2015 |
|
MAHAVEER PRASAD Vs. THE STATE OF RAJ. AND ORS.
|
May 8, 2015 |
|
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN AND ORS.
|
August 11, 2015 |
|
MAHAVEER PRASAD YADAV Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
MAHAVEER RAJ PORWAL & ORS. Vs. SMT. LAXMI & ORS.
|
November 2, 2015 |
|
MAHAVEER SELECTION Vs. STATE OF RAJASTHAN AND ORS.
|
March 2, 2015 |
|
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
March 31, 2015 |
|
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2015 |
|
MAHAVIR Vs. STATE OF RAJASTHAN
|
January 17, 2015 |
|
MAHAVIR JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
January 20, 2015 |
|
MAHAVIR JAIN & ORS Vs. STATE OF RAJASTHAN & ORS
|
May 11, 2015 |
|
MAHAVIR NAGAR GRIH NIRMAN SAHAKARI SAMITI LIMITED & ANR Vs. MOOL CHAND & ORS
|
October 16, 2015 |
|
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
May 18, 2015 |
|
MAHAVIR PRASAD Vs. STATE OF RAJ.
|
July 27, 2015 |
|
MAHAVIR PRASAD YADAV Vs. STATE OF RAJASTHAN
|
August 18, 2015 |
|
MAHENDRA AND ORS. Vs. DEVA RAM
|
December 14, 2015 |
|
MAHENDRA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 28, 2015 |
|
MAHENDRA DASTAK & ANR Vs. VIKRAM SINGH & ANR
|
September 8, 2015 |
|
MAHENDRA KUMAR Vs. GHEESU LAL
|
March 24, 2015 |
|
MAHENDRA KUMAR AND ORS. Vs. STAT, RAJASTHAN AND ORS.
|
September 14, 2015 |
|
MAHENDRA KUMAR GARG Vs. STATE OF RAJASTHAN AND ORS.
|
January 23, 2015 |
|
MAHENDRA KUMAR GOYAL Vs. STATE OF RAJASTHAN AND OTHERS
|
February 2, 2015 |
|
MAHENDRA KUMAR MEENA Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION
|
July 16, 2015 |
|
MAHENDRA KUMAR PANDEY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 18, 2015 |
|
MAHENDRA KUMAR PUROHIT Vs. PRASHANT TIWARI AND ORS.
|
March 25, 2015 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 8, 2015 |
|
MAHENDRA SINGH Vs. MOTILAL AND ORS.
|
February 6, 2015 |
|
MAHENDRA SINGH Vs. BOARD OF REVENUE RAJASTHAN AND ORS.
|
December 1, 2015 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
September 10, 2015 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN & ANR
|
August 5, 2015 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2015 |
|
MAHENDRA SINGH Vs. THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ORS.
|
September 15, 2015 |
|
MAHENDRA SINGH Vs. MURTI DEVI
|
January 5, 2015 |
|
MAHENDRA SINGH & ANR. Vs. STATE OF RAJASTHAN
|
May 25, 2015 |
|
MAHENDRA SINGH @ MAHENDRA GIRI Vs. RANVEER
|
December 1, 2015 |
|
MAHENDRA SINGH AND ORS. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
|
May 22, 2015 |
|
MAHENDRA SINGH AND ORS. Vs. STATE OF RAJ. AND ORS.
|
December 15, 2015 |
|
MAHENDRA SINGH BHATI Vs. RAJASTHAN HOUSING BOARD & ORS.
|
July 24, 2015 |
|
MAHESH Vs. PRESIDING OFFICER, LABOUR COURT NO. 2 AND ORS.
|
January 9, 2015 |
|
MAHESH Vs. STATE OF RAJASTHAN
|
September 16, 2015 |
|
MAHESH AGARWAL Vs. STATE OF RAJASTHAN
|
February 3, 2015 |
|
MAHESH CHAND Vs. JUDICIAL OFFICER AND ORS.
|
May 1, 2015 |
|
MAHESH CHAND Vs. UNION OF INDIA AND ORS.
|
March 23, 2015 |
|
MAHESH CHAND DOSHI Vs. THE FOOD CORPORATION OF INDIA AND ORS.
|
February 5, 2015 |
|
MAHESH CHANDRA TIWARI Vs. STATE OF RAJ
|
January 21, 2015 |
|
MAHESH JOGI Vs. STATE OF RAJASTHAN
|
July 7, 2015 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
May 25, 2015 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN & OTHERS
|
September 23, 2015 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
January 21, 2015 |
|
MAHESH SANKHLA Vs. STATE OF RAJASTHAN & ORS
|
April 9, 2015 |
|
MAHESHWARI VANI PRAKASHAN PVT. LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 5, 2015 |
|
MAHFOOJ ALI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 11, 2015 |
|
MAHIPAL NITHARWAL Vs. STATE OF RAJ & ORS
|
November 2, 2015 |
|
MAHIPAL SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2015 |
|
MAJID Vs. STATE OF RAJASTHAN
|
May 8, 2015 |
|
MAJOR NARPAT SINGH Vs. CHAGAN KANWAR AND OTHERS
|
November 19, 2015 |
|
MALA DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 28, 2015 |
|
MALA RAM Vs. MUNICIPAL COUNCIL, BIDASAR & ORS
|
February 20, 2015 |
|
MALIRAM PURAMAL Vs. INCOME TAX OFFICER
|
February 16, 2015 |
|
MALKIYAT SINGH @ PINKA Vs. STATE OF RAJASTHAN
|
January 14, 2015 |
|
MALTI DEVI & ORS Vs. NARESH KUMAR GUPTA & ORS
|
September 21, 2015 |
|
MAM CHAND SAINI Vs. MOHAN LAL AND ANOTHER
|
March 11, 2015 |
|
MAMTA Vs. STATE OF RAJASTHAN & ORS
|
September 23, 2015 |
|
MAMTA AND ORS. Vs. STATE OF RAJASTHAN
|
January 30, 2015 |
|
MAMTA GAWAN AND ORS. Vs. STATE AND ORS.
|
May 22, 2015 |
|
MAN KHAN Vs. TAJ BANO
|
March 10, 2015 |
|
MAN KHAN AND ORS. Vs. TAJ BANO AND ORS.
|
February 6, 2015 |
|
MAN MOHAN DHAMU Vs. RAJENDRA SINGH GEHLOT
|
November 20, 2015 |
|
MAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
July 28, 2015 |
|
MAN SINGH Vs. STATE OF RAJASTHAN & ORS.
|
November 16, 2015 |
|
MAN SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
May 6, 2015 |
|
MAN SINGH AND ORS. Vs. BHANWARLAL GORSI AND ORS.
|
April 1, 2015 |
|
MAN SINGH S/O RAM LAL Vs. STATE OF RAJASTHAN
|
January 22, 2015 |
|
MANA RAM Vs. THE STATE OF RAJASTHAN
|
December 4, 2015 |
|
MANAGEMENT COMMITTEE, ADARSH SECONDARY SCHOOL, AJMER Vs. LAXMI ASNANI & ANOTHER
|
August 21, 2015 |
|
MANAGEMENT COMMITTEE, PIRAMAL HIGHER SECONDARY SCH Vs. THE PRESIDING OFFICER, JUDGE, LABOUR COURT, JAIPUR
|
December 11, 2015 |
|
MANAGEMENT COMMITTEE, SHRI MAHAVEER DIGAMBER JAIN BALIKA SR. SECONDARY SCHOOL, JAIPUR Vs. PRATIBHA AGRAWAL
|
August 7, 2015 |
|
MANAGING COMMITTEE, AKLANK SECONDARY SCHOOL Vs. STATE OF RAJASTHAN & OTHERS
|
September 21, 2015 |
|
MANAGING COMMITTEE, BADHIR VIDHYALA Vs. COMMISSIONER, ELEMENTARY EDUCATION, GOVT. OF RAJ. BIKANER AND ORS.
|
February 26, 2015 |
|
MANAGING COMMITTEE, BHAGWANDAS TODI COLLEGE LAXMANGARH Vs. ASHWINI BHAGAT & ANOTHER
|
April 23, 2015 |
|
MANAGING COMMITTEE, KAMLA DEVI GAURIDUTT MITTAL (GIRLS) P G COLLEGE, SARDARSHAHAR Vs. STATE OF RAJASTHAN & ANR
|
April 15, 2015 |
|
MANAGING DIRECTOR AND ANOTHER Vs. JUDGE, LABOUR COURT AND ANOTHER
|
July 6, 2015 |
|
MANAGING DIRECTOR, AJMER VIDHYUT VITRAN NIGAM LTD Vs. MOHAN LAL SWAMI
|
March 23, 2015 |
|
MANAGING DIRECTOR, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. JAGDISH NARAYAN MORYA
|
December 2, 2015 |
|
MANAGING DIRECTOR, RSRTC Vs. MOHAN SINGH BAGHALA
|
November 4, 2015 |
|
MANAGING DIRECTOR, RSRTC & ANR. Vs. SMT. SANTOSH DEEDEL
|
December 8, 2015 |
|
MANAGING DIRECTOR, SNOWCEM PAINTS PRIVATE LIMITED AND ORS. Vs. HIRA CHAND KHANAGWAL AND ORS.
|
September 10, 2015 |
|
MANAK CHAND Vs. SAMPAT RAI & ORS.
|
December 16, 2015 |
|
MANAK CHAND NOGIA Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 14, 2015 |
|
MANAK LAL Vs. SMT. SHOBHA RANKAWAT
|
November 19, 2015 |
|
MANAK SINGH Vs. STATE OF RAJASTHAN
|
March 2, 2015 |
|
MANDORI Vs. SHIV LAL AND ORS.
|
August 11, 2015 |
|
MANGAL Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
MANGAL Vs. STATE OF RAJASTHAN
|
January 27, 2015 |
|
MANGAL SEN Vs. MADHU BAWARI
|
November 18, 2015 |
|
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
April 6, 2015 |
|
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
December 18, 2015 |
|
MANGAL SINGH & ORS Vs. SHIV SINGH & ORS
|
February 3, 2015 |
|
MANGALAM CEMENT LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
|
February 11, 2015 |
|
MANGATU RAM Vs. STATE OF RAJASTHAN
|
March 18, 2015 |
|
MANGERAM Vs. STATE OF RAJASTHAN
|
July 13, 2015 |
|
MANGI BAI Vs. KANKU AND ORS.
|
May 6, 2015 |
|
MANGI BAI AND ORS. Vs. SITA RAM AND ORS.
|
August 19, 2015 |
|
MANGI DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2015 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
May 7, 2015 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
MANGI LAL AND ORS. Vs. BOARD OF REVENUE, RAJASTHAN AND ORS.
|
February 9, 2015 |
|
MANGIA Vs. THE STATE OF RAJ.
|
April 17, 2015 |
|
MANGIBAI Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 7, 2015 |
|
MANGILAL Vs. STATE OF RAJASTHAN
|
March 24, 2015 |
|
MANGILAL VYAS Vs. THE ADDL. CHIEF JUDICIAL MAGISTRATE (RENT TRIBUNAL), JODHPUR
|
April 7, 2015 |
|
MANGLA AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
May 21, 2015 |
|
MANGLA RAM Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
|
August 4, 2015 |
|
MANGLI DEVI Vs. PREM KUMAR VERMA
|
March 2, 2015 |
|
MANGTU RAM AND ORS. Vs. STATE OF RAJASTHAN
|
November 18, 2015 |
|
MANI RAM Vs. STATE OF RAJASTHAN
|
December 17, 2015 |
|
MANI RAM DHAKA Vs. STATE OF RAJASTHAN
|
January 28, 2015 |
|
MANIKANT Vs. STATE OF RAJASTHAN
|
May 7, 2015 |
|
MANIRAM & ORS. Vs. RAM SINGH & ORS.
|
December 4, 2015 |
|
MANISH Vs. STATE OF RAJASTHAN AND ORS.
|
September 14, 2015 |
|
MANISH KUMAR MITTAL Vs. FAWAD KHAN & ORS
|
April 17, 2015 |
|
MANISH KUMAR SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 23, 2015 |
|
MANISH VERMA Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2015 |
|
MANISHA DEVI Vs. REKHA AND ORS.
|
June 29, 2015 |
|
MANJU Vs. ASHOK KUMAR
|
January 6, 2015 |
|
MANJU GARG Vs. GANESHAM BUILDWELL P. LTD. AND ORS.
|
April 10, 2015 |
|
MANMOHAN LADDHA Vs. SAHKARI UPBHOKTA BHANDAR SAWAI MADHOPUR & ORS
|
August 11, 2015 |
|
MANMOHAN SINGH Vs. STATE OF RAJ
|
December 3, 2015 |
|
MANNA LAL Vs. STATE OF RAJASTHAN
|
August 12, 2015 |
|
MANNI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2015 |
|
MANOHAR Vs. STATE OF RAJASTHAN
|
February 6, 2015 |
|
MANOHAR BHARTI Vs. STATE OF RAJASTHAN
|
February 16, 2015 |
|
MANOHAR LAL Vs. DURGESH
|
September 16, 2015 |
|
MANOHAR LAL AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
April 15, 2015 |
|
MANOHAR LAL AND ORS. Vs. BHUPENDRA SINGH AND ORS.
|
September 10, 2015 |
|
MANOHAR LAL SAINI AND ORS. Vs. THE STATE OF RAJASTHAN
|
December 2, 2015 |
|
MANOHAR SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 30, 2015 |
|
MANOJ Vs. STATE OF RAJASTHAN
|
July 2, 2015 |
|
MANOJ KUMAR Vs. BHOMA RAM & ORS.
|
July 2, 2015 |
|
MANOJ KUMAR Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
March 3, 2015 |
|
MANOJ KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
January 30, 2015 |
|
MANOJ KUMAR SAIN Vs. STATE AND ORS.
|
July 10, 2015 |
|
MANOJ KUMAR TUNGARIYA Vs. STATE OF RAJASTHAN AND ORS.
|
December 15, 2015 |
|
MANOJ PARASHAR Vs. STATE OF RAJASTHAN AND ORS.
|
February 5, 2015 |
|
MANPAT RAJ SINGHVI Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 30, 2015 |
|
MANSARAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 18, 2015 |
|
MANSAROVAR AWASIYA JANSEVA VIKAS SAMITI SECTOR 6 Vs. STATE OF RAJASTHAN & OTHERS
|
September 11, 2015 |
|
MANVENDRA SINGH Vs. STATE OF RAJASTHAN & ANR
|
November 19, 2015 |
|
MARBLE MURTI HAST KALAA SANSTHA Vs. KAILASH CHAND SHARMA
|
January 7, 2015 |
|
MASOOD AKHTAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 3, 2015 |
|
MATA DEEN Vs. STATE OF RAJASTHAN
|
May 11, 2015 |
|
MATA PRASAD Vs. STATE OF RAJASTHAN AND ORS.
|
May 26, 2015 |
|
MATADEEN Vs. JALE SINGH AND ORS.
|
February 20, 2015 |
|
MATHURA & ANOTHER Vs. STATE OF RAJASTHAN
|
September 24, 2015 |
|
MATHURA PRASAD SHARMA Vs. THE S.D.O. AND ORS.
|
April 22, 2015 |
|
MAUSMI DEVI & OTHERS Vs. PAURI SAMI & OTHERS
|
October 16, 2015 |
|
MAYA DEVI & ORS Vs. RAM PRASAD & ORS
|
August 18, 2015 |
|
MAYA DEVI AND ORS. Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD, BALOTRA AND ORS.
|
March 18, 2015 |
|
MAYA RANI MATHUR Vs. STATE OF RAJASTHAN AND ORS.
|
April 10, 2015 |
|
MAYANK SARAWAG; SHYAM SUNDER & ANR Vs. STATE OF RAJASTHAN & ORS
|
December 14, 2015 |
|
MBL INFRASTRUCTURES LIMITED Vs. NORTH WESTERN RAILWAY
|
August 28, 2015 |
|
MEDICAL DESIGNS (INDIA) PVT. LTD. Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD. AND ORS.
|
November 18, 2015 |
|
MEDIPOL PHARMACEUTICALS INDIA PVT. LTD. Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
MEENA Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
MEENA Vs. HAKIMUDDIN
|
January 9, 2015 |
|
MEENA KUMARI GURJAR Vs. UNION OF INDIA AND ORS.
|
May 15, 2015 |
|
MEENA RANI Vs. BALRAM
|
March 23, 2015 |
|
MEENA SRIVASTAVA Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD
|
January 20, 2015 |
|
MEENA SURANA Vs. CHAMPALAL
|
July 15, 2015 |
|
MEENAKSHI AND ORS. Vs. HABU SINGH AND ORS.
|
February 2, 2015 |
|
MEENAKSHI DIXIT AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
October 28, 2015 |
|
MEERA BEN Vs. AMRITLAL AND ORS.
|
February 18, 2015 |
|
MEERA JHA Vs. THE STATE OF RAJ. AND ORS.
|
February 18, 2015 |
|
MEERA KALA MANDIR Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 10, 2015 |
|
MEERA MARBLES Vs. STATE OF RAJASTHAN & ORS
|
March 3, 2015 |
|
MEETHA LAL Vs. STATE OF RAJASTHAN
|
December 9, 2015 |
|
MEETHA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 23, 2015 |
|
MEGARAM Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
MEHFOOZ & ANR ; SUBHASH Vs. STATE OF RAJASTHAN
|
March 17, 2015 |
|
MEHMOOD AHMED AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
September 8, 2015 |
|
MEHTA SPINNING MILLS Vs. STATE OF RAJASTHAN AND ORS.
|
December 14, 2015 |
|
MELIA @ MANIYA & ANR Vs. STATE OF RAJASTHAN
|
September 30, 2015 |
|
MEWA SINGH Vs. STATE OF RAJASTHAN
|
March 2, 2015 |
|
MEWARA KSHTRIYA SAMAJ AND ORS Vs. ASULAL AND ORS
|
July 28, 2015 |
|
MINERAL EXPLORATION CORPORATION LTD Vs. PRESIDING OFFICER, CENTRAL INDUSTRIAL TRIBUNAL & ORS
|
September 15, 2015 |
|
MINING ENGINEER, MINES AND GEOLOGY DEPARTMENT, BHILWARA Vs. MADAN SINGH AND OTHERS
|
March 25, 2015 |
|
MISHRI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 27, 2015 |
|
MISHRILAL Vs. STATE OF RAJASTHAN AND ORS.
|
December 15, 2015 |
|
MITHLESH SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
August 11, 2015 |
|
MOBIN Vs. STATE OF RAJASTHAN
|
September 2, 2015 |
|
MODERN INSULATORS LIMITED Vs. MODERN POLYTEX LIMITED
|
September 28, 2015 |
|
MODI INDUSTRIES Vs. STATE OF RAJASTHAN AND ORS.
|
August 4, 2015 |
|
MODU RAM Vs. BOARD OF REVENUE AND ORS.
|
February 16, 2015 |
|
MODUNATH Vs. STATE OF RAJASTHAN
|
March 19, 2015 |
|
MOHAMMAD KASIM Vs. STATE OF RAJASTHAN
|
January 23, 2015 |
|
MOHAMMAD NAZIM Vs. UNION OF INDIA
|
July 27, 2015 |
|
MOHAMMAD RAFIQ Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
MOHAMMAD YUSUF Vs. UNION OF INDIA
|
September 9, 2015 |
|
MOHAMMED ARIF CONTRACTOR Vs. STATE OF RAJASTHAN AND ORS.
|
April 8, 2015 |
|
MOHAMMED ASLAM Vs. L.RS. OF SMT. PARWATI DEVI
|
October 29, 2015 |
|
MOHAMMED AYUB TABAAK Vs. HINDUSTAN PETROLEUM CORPORATION LTD & ORS
|
September 29, 2015 |
|
MOHAMMED HANIF Vs. RAJASTHAN FINANCIAL CORPORATION AND ORS.
|
October 26, 2015 |
|
MOHAMMED ILIAS AND ORS. Vs. THE STATE OF RAJASTHAN
|
July 21, 2015 |
|
MOHAMMED SALEEM Vs. REHMAT BAI AND ORS.
|
August 6, 2015 |
|
MOHAN KUMHAR Vs. STATE OF RAJASTHAN
|
January 6, 2015 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 22, 2015 |
|
MOHAN LAL Vs. MANOHAR LAL AND ANR.
|
December 3, 2015 |
|
MOHAN LAL Vs. BHIKHA RAM & ANR.
|
January 14, 2015 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
June 22, 2015 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN & ORS
|
April 7, 2015 |
|
MOHAN LAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
April 27, 2015 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
March 2, 2015 |
|
MOHAN LAL Vs. FIRM LODHA FABRICS AND ORS.
|
August 17, 2015 |
|
MOHAN LAL AND ANR Vs. MAHESH AND ORS
|
February 4, 2015 |
|
MOHAN LAL AND ORS. Vs. STATE AND ORS.
|
August 3, 2015 |
|
MOHAN LAL CHAUHAN Vs. THE PRESCRIBED AUTHORITY UNDER RAJASTHAN SHOPS AND COMMERCIAL ESTABLISHMENT ACT, RAMBLE ROAD, AJMER
|
March 18, 2015 |
|
MOHAN LAL FATEHPURIA Vs. STATE OF RAJASTHAN & ANR.
|
January 9, 2015 |
|
MOHAN LAL KADWASRA Vs. RAJ STATE ROAD TRANSPORT CORP
|
January 8, 2015 |
|
MOHAN LAL KUMAWAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 16, 2015 |
|
MOHAN LAL PUROHIT Vs. STATE OF RAJASTHAN
|
May 13, 2015 |
|
MOHAN NATH Vs. RATAN LAL
|
July 8, 2015 |
|
MOHAN RAM BHATI Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
|
March 20, 2015 |
|
MOHAN RAM MUND Vs. PURSHOTTAM LAL AGRAWAL & ORS
|
September 21, 2015 |
|
MOHAN SHARMA Vs. SURESH GUPTA
|
April 17, 2015 |
|
MOHAN SINGH Vs. SEVAR GRAM SEWA SAHAKARI SAMITI LIMITED & ORS
|
May 25, 2015 |
|
MOHAN SINGH & ANR. Vs. THE STATE OF RAJASTHAN & ORS.
|
July 27, 2015 |
|
MOHAN SINGH AND ORS. Vs. JATO BAI AND ORS.
|
July 30, 2015 |
|
MOHAN SINGH INDA Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD. AND ORS.
|
March 25, 2015 |
|
MOHAN SINGH RATHORE Vs. HINDUSTAN PETROLEUM CORPORATION AND ORS
|
October 14, 2015 |
|
MOHAR SINGH @ MORYA @ BHORURAM Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
MOHD RAEES Vs. STATE OF RAJASTHAN
|
April 7, 2015 |
|
MOHD SARIF & ORS Vs. BATUL & ANR
|
February 26, 2015 |
|
MOHD. ANWAR Vs. SURENDRA KUMAR
|
May 11, 2015 |
|
MOHD. IMRAN & 5 ORS. Vs. ADDL. DISTRICT JUDGE NO. 6, JODHPUR METROPOLITAN & ORS.
|
August 10, 2015 |
|
MOHD. IRFAN Vs. STATE OF RAJASTHAN & ANR.
|
December 9, 2015 |
|
MOHD. SHABBIR AND ANR. Vs. STATE OF RAJASTHAN
|
September 15, 2015 |
|
MOHEMMED ALTAF Vs. STATE OF RAJASTHAN AND ORS.
|
August 11, 2015 |
|
MOHINI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2015 |
|
MOHIT MATHUR Vs. MANISHA MATHUR
|
March 18, 2015 |
|
MOHMMAD SAEED Vs. STATE OF RAJASTHAN
|
September 15, 2015 |
|
MOHRA DEVI & OTHERS Vs. DHAN SINGH & ANOTHER
|
September 3, 2015 |
|
MONIKA Vs. CHANDRA PRAKASH
|
May 15, 2015 |
|
MONIKA CHOUDHARY Vs. MINISTRY OF HUMAN RESOURCES & DEVELOPMENT AND ORS.
|
April 13, 2015 |
|
MONIKA MAHESHWARI Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 6, 2015 |
|
MONIKA MAHESHWARI Vs. STATE OF RAJASTHAN AND ORS.
|
March 20, 2015 |
|
MONU & ANR Vs. STATE OF RAJASTHAN
|
April 3, 2015 |
|
MOOK BADHIR BALAK OR BALIKA BADHIT BAL VIKAS KENDRA AND ORS. Vs. JUDGE, LABOUR COURT AND ORS.
|
July 2, 2015 |
|
MOOL CHAND Vs. GANDHI AASHRAM
|
April 16, 2015 |
|
MOOL CHAND @ MOOLA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2015 |
|
MOOL CHAND AND ORS. Vs. SITA AND ORS.
|
March 20, 2015 |
|
MOOL CHAND ARYA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 27, 2015 |
|
MOOL SINGH & ANR Vs. STATE OF RAJASTHAN
|
March 26, 2015 |
|
MOOL SINGH AND ORS. Vs. B.O.R., AJMER AND ORS.
|
March 10, 2015 |
|
MOR MUKAT SINGH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
May 26, 2015 |
|
MOSAM RANI Vs. STATE BANK OF BIKANER AND JAIPUR & ORS
|
April 28, 2015 |
|
MOTI @ NIJADA Vs. STATE OF RAJASTHAN
|
March 19, 2015 |
|
MOTI LAL Vs. MAHENDRA PRAKASH
|
January 27, 2015 |
|
MOTI SINGH & ORS Vs. ARUN PAREEK & ORS
|
August 10, 2015 |
|
MOTILAL Vs. MAHENDRA PRAKASH
|
March 4, 2015 |
|
MOTILAL Vs. STATE OF RAJASTHAN
|
August 13, 2015 |
|
MOTILAL AND ORS. Vs. MANGI BAI AND ORS.
|
February 26, 2015 |
|
MOTIRAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 22, 2015 |
|
MOUNT SHIVALIK INDUSTRIES LIMITED Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 4, 2015 |
|
MRIDULA BHATNAGAR Vs. THE RAJ. NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL AND ORS.
|
October 8, 2015 |
|
MRIGENDRA SINGH Vs. SOHAN RAJ SURANA AND ORS.
|
November 2, 2015 |
|
MRS. NORTI Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 2, 2015 |
|
MST PANI & ORS Vs. MANGI LAL & ORS
|
September 15, 2015 |
|
MUBEENA Vs. STATE OF RAJASTHAN & ORS
|
July 28, 2015 |
|
MUKAND SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2015 |
|
MUKESH Vs. AMAR CHAND AND ORS.
|
July 3, 2015 |
|
MUKESH Vs. PRADEEP KUMAR
|
December 3, 2015 |
|
MUKESH Vs. STATE OF RAJASTHAN
|
May 13, 2015 |
|
MUKESH Vs. STATE OF RAJASTHAN
|
April 16, 2015 |
|
MUKESH & OTHERS Vs. PANO & OTHERS
|
August 28, 2015 |
|
MUKESH AGRAWAL & ORS Vs. STATE OF RAJASTHAN & ANR
|
July 21, 2015 |
|
MUKESH AND ORS. Vs. STATE OF RAJASTHAN
|
September 10, 2015 |
|
MUKESH AND ORS. Vs. STATE OF RAJASTHAN
|
March 18, 2015 |
|
MUKESH ATAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 15, 2015 |
|
MUKESH BABU GOYAL Vs. UNION OF INDIA AND OTHERS
|
July 2, 2015 |
|
MUKESH CHAND PANDEY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 6, 2015 |
|
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
October 8, 2015 |
|
MUKESH KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
March 4, 2015 |
|
MUKESH KUMAR AND ORS. Vs. VIJAY SINGH AND ORS.
|
May 18, 2015 |
|
MUKESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
July 8, 2015 |
|
MUKESH KUMAR GUJAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 27, 2015 |
|
MUKESH KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
April 7, 2015 |
|
MUKESH KUMAR MUNDOTIA Vs. STATE OF RAJASTHAN
|
September 2, 2015 |
|
MUKESH KUMAR SHARMA Vs. STATE (MEDICAL AND HEALTH) AND ORS.
|
October 16, 2015 |
|
MUKESH MATHUR Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD. AND ORS.
|
February 13, 2015 |
|
MUKESH PACHORI Vs. C.E.O. EMCURE PHARMACEUTICALS LTD. AND ORS.
|
March 30, 2015 |
|
MUKESH SHRIMAL & ANR Vs. SARVEPALLI RADHAKRISHNAN RAJASTHAN AYURVED UNIVERSITY & ANR
|
October 6, 2015 |
|
MUKHTIYAR KHAN AND ORS. Vs. BAJRANGLAL GARG AND ORS.
|
April 22, 2015 |
|
MUKHYA PRABANDHAK, RSRTC Vs. LALA RAM YADAV THROUGH LR & ANR
|
August 19, 2015 |
|
MUKUL TIWARI AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
August 21, 2015 |
|
MUKUT RAJ LAXMI AND ORS. Vs. JITENDRA SINGH AND ORS.
|
November 26, 2015 |
|
MUMTAZ KHAN S/O SADULE KHAN Vs. BHANWAR LAL S/O DEVI DUTT MAHAJAN
|
April 10, 2015 |
|
MUNAVIRUNNISA BEGUM AND ORS. Vs. ISLAM AND ORS.
|
March 19, 2015 |
|
MUNIA SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
March 30, 2015 |
|
MUNICIPAL BOARD Vs. PRAVEEN KUMARI
|
March 25, 2015 |
|
MUNICIPAL BOARD RAWATBHATA Vs. BHERU LAL AND ORS.
|
May 8, 2015 |
|
MUNICIPAL BOARD, BANDIKUI AND ORS. Vs. ITWARI AND ORS.
|
July 16, 2015 |
|
MUNICIPAL BOARD, JHUNJHUNU Vs. GOKUL CHAND AND ORS.
|
January 13, 2015 |
|
MUNICIPAL COUNCIL Vs. JITENDRA KUMAR
|
November 3, 2015 |
|
MUNICIPAL COUNCIL Vs. KISHORE SINGH AND ORS.
|
January 8, 2015 |
|
MUNICIPAL COUNCIL, PALI Vs. DEENDAYAL AND ORS.
|
July 16, 2015 |
|
MUNNE KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2015 |
|
MUNNI Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2015 |
|
MUNNI CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 14, 2015 |
|
MUNNI DEVI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 12, 2015 |
|
MUNSHI SHAH Vs. SEVAR GRAM SEWA SAHAKARI SAMITI LIMITED & ORS
|
May 25, 2015 |
|
MURARI LAL AND ORS. Vs. DEVMURTI JAIN SAMAJ RAJGARH AND ORS.
|
October 5, 2015 |
|
MURLI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 20, 2015 |
|
MURLI MANOHAR ARORA AND ORS. Vs. PARMESHWARI DEVI AND ORS.
|
July 3, 2015 |
|
MURLI MANOHAR TRIPATHI Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 14, 2015 |
|
MURLI MANOHAR VYAS Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
January 21, 2015 |
|
MURLIDHAR Vs. STATE OF RAJASTHAN AND ORS.
|
April 29, 2015 |
|
MURLIDHAR AND ORS. Vs. STATE OF RAJ. AND ORS.
|
April 20, 2015 |
|
MURLIDHAR AND ORS. Vs. SHRILAL
|
January 17, 2015 |
|
MURLIMANOHAR AND ORS. Vs. RODIBAI AND ORS.
|
February 6, 2015 |
|
MURTI MANDIR SHRI KALYAN JI MAHARAJ Vs. BHAWANI SHANKAR SHUKLA
|
February 4, 2015 |
|
MURTI SHRI GAURI SHANKER JI AND ORS. Vs. CHIMNA RAM MANTRI CHARITY TRUST AND ORS.
|
May 15, 2015 |
|
MUSHTAQ AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 31, 2015 |
|
MUSTAK ALI Vs. SHEELA DEVI & ORS
|
July 9, 2015 |
|
N. SOFT (INDIA) SERVICES PVT. LTD. Vs. BCITS PVT. LTD. AND ORS.
|
August 6, 2015 |
|
N.K. BORA Vs. THE RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD. AND ORS.
|
October 1, 2015 |
|
N.L. JANGID Vs. UNION OF INDIA AND ORS.
|
March 17, 2015 |
|
NABBU KHAN Vs. STATE OF RAJASTHAN & ORS
|
April 9, 2015 |
|
NAEEM MOHAMMAD Vs. STATE OF RAJASTHAN
|
January 6, 2015 |
|
NAGAR MAL Vs. STATE OF RAJASTHAN
|
May 4, 2015 |
|
NAGAR NIGAM JAIPUR Vs. RAJ MAL JAIN & ORS
|
August 21, 2015 |
|
NAGAR PALIKA KHERLI (MUNICIPAL BOARD) Vs. BOARD OF REVENUE, AJMER & OTHERS
|
August 20, 2015 |
|
NAGAR PALIKA MANDAL, SANCHORE Vs. AMRA RAM & ANR
|
April 16, 2015 |
|
NAGAR PALIKA, BHARATPUR AND ORS. Vs. GIRDHARI AND ORS.
|
February 24, 2015 |
|
NAGARPARISHAD, HANUMANGARH Vs. SMT. DHAN KAURI DEVI CHARITABLE TRUST, HANUMANGARH
|
July 15, 2015 |
|
NAGENDRA PRATIHAST Vs. STATE OF RAJASTHAN AND ORS.
|
April 27, 2015 |
|
NAGENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS
|
February 2, 2015 |
|
NAGPUR CENTRAL CO-OPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
May 27, 2015 |
|
NAGU @ NARENDRA Vs. STATE OF RAJASTHAN
|
March 23, 2015 |
|
NAHAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
February 23, 2015 |
|
NAHAR SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 2015 |
|
NAIMUZZAMA KHAN Vs. SHAUKAT ALI AND ORS.
|
May 22, 2015 |
|
NAIN SINGH Vs. RSRTC AND ORS.
|
April 1, 2015 |
|
NAINA Vs. STATE OF RAJASTHAN
|
July 16, 2015 |
|
NAMISHA Vs. STATE OF RAJASTHAN AND ORS.
|
January 28, 2015 |
|
NAMITA AGARWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 9, 2015 |
|
NAMITA BAPNA & ORS Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, JODHPUR MAHANAGAR & ORS
|
February 16, 2015 |
|
NAMITA GODARA AND ORS. Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
March 2, 2015 |
|
NAMITA GUPTA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2015 |
|
NANA NATH YOGI (D) THROUGH LRS Vs. MUNICIPAL BOARD, KAPASAN & ORS.
|
November 24, 2015 |
|
NANAG RAM KOLI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 2, 2015 |
|
NANAK CROCKERY Vs. RATAN SINGH RANAWAT & ANR.
|
September 29, 2015 |
|
NAND KISHORE Vs. MANOHAR LAL AND ORS.
|
March 13, 2015 |
|
NAND KISHORE Vs. UNION OF INDIA
|
October 1, 2015 |
|
NAND KISHORE AND ORS. Vs. SHANTILAL GOKHRU AND ORS.
|
December 17, 2015 |
|
NAND KISHORE RANKAWAT Vs. RSRTC AND ANR.
|
December 4, 2015 |
|
NAND LAL JANGID Vs. STATE OF RAJASTHAN & ANR
|
September 11, 2015 |
|
NANDA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
June 19, 2015 |
|
NANDA S/O GHASIJI & ANR. Vs. PYARCHAND S/O RODAJI & ORS.
|
October 29, 2015 |
|
NANDKISHOR Vs. STATE OF RAJASTHAN
|
July 9, 2015 |
|
NANDLAL Vs. ABDUL HAMID AND ORS.
|
January 21, 2015 |
|
NANDLAL Vs. ABDUL HAMID
|
January 23, 2015 |
|
NANDLAL @ NANDU Vs. STATE OF RAJASTHAN
|
December 18, 2015 |
|
NANNA @ PRAHLAD Vs. STATE OF RAJASTHAN THROUGH P.P.
|
May 8, 2015 |
|
NANOO @ NANUA SINGH Vs. SORAN SINGH AND ORS
|
February 4, 2015 |
|
NANU RAM AND ORS. Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION AND ORS.
|
July 23, 2015 |
|
NARAIN Vs. RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR & ANR
|
July 10, 2015 |
|
NARAIN DAS Vs. STATE OF RAJASTHAN
|
May 6, 2015 |
|
NARAIN DAS Vs. RENT APPELLATE TRIBUNAL AND ORS.
|
August 10, 2015 |
|
NARAIN DAS MUKHIJA Vs. SEVEN ARTS PICTURES
|
April 27, 2015 |
|
NARAIN LAL SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 21, 2015 |
|
NARAIN PRASAD SHARMA Vs. STATE OF RAJASTHAN & ORS
|
August 14, 2015 |
|
NARAIN SWARUP SHARMA Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 16, 2015 |
|
NARAINI METALS INDUSTRIES Vs. AJAY KUMAR
|
May 21, 2015 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
March 25, 2015 |
|
NARAYAN Vs. RAM SAHAI & ORS
|
December 1, 2015 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
February 27, 2015 |
|
NARAYAN DAS Vs. KUMAWAT SAMAJ, RAJSAMAND & ORS.
|
May 11, 2015 |
|
NARAYAN DAS GURU MAHANT VASHU DEV KI KHAKI Vs. KUMAWAT SAMAJ AND ORS.
|
March 13, 2015 |
|
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
February 23, 2015 |
|
NARAYAN LAL Vs. HEERALAL & ORS.
|
December 16, 2015 |
|
NARAYAN RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 22, 2015 |
|
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
April 10, 2015 |
|
NARAYAN SINGH & ORS Vs. STATE OF RAJASTHAN
|
May 12, 2015 |
|
NARENDRA Vs. KRISHNA & ANR
|
April 8, 2015 |
|
NARENDRA BHANSALI Vs. AKHIL BHARTIYA BHANSALI SAMAJ SEVA TRUST AND ORS.
|
December 1, 2015 |
|
NARENDRA BHASKAR Vs. STATE OF RAJASTHAN
|
February 5, 2015 |
|
NARENDRA KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
July 30, 2015 |
|
NARENDRA KUMAR BHOOTADA @ BILLU Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 25, 2015 |
|
NARENDRA KUMAR JAIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 24, 2015 |
|
NARENDRA KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
April 23, 2015 |
|
NARENDRA MEHRA Vs. PUSHPA MEHRA & ORS
|
May 5, 2015 |
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NARENDRA MOHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 4, 2015 |
|
NARENDRA SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY & ORS
|
October 6, 2015 |
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NARENDRA SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN AND ORS.
|
January 28, 2015 |
|
NARESH Vs. STATE OF RAJASTHAN
|
October 16, 2015 |
|
NARESH KUMAR Vs. KHUSHI RAM
|
July 9, 2015 |
|
NARESH KUMAR Vs. ADDITIONAL DIVISIONAL COMMISSIONER
|
November 24, 2015 |
|
NARESH KUMAR MEENA Vs. KAILASHI MEENA
|
February 23, 2015 |
|
NARESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 13, 2015 |
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NARESH VAISHNAV AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 11, 2015 |
|
NARMADA TRANSMISSION PRIVATE LIMITED Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
January 22, 2015 |
|
NAROTTAM LAL Vs. STATE OF RAJASTHAN AND ORS
|
February 2, 2015 |
|
NARPAT SINGH Vs. UNION OF INDIA & ORS
|
July 9, 2015 |
|
NARSINGH MAL Vs. SUMAN KUMAR
|
November 5, 2015 |
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NASIR KHAN Vs. STATE OF RAJASTHAN
|
January 28, 2015 |
|
NASSAR & ORS. Vs. STATE OF RAJASTHAN
|
August 11, 2015 |
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NATHI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
April 21, 2015 |
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NATHU Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
July 28, 2015 |
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NATHU LAL AMETA Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 4, 2015 |
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NATHU RAM Vs. STATE OF RAJASTHAN
|
December 4, 2015 |
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NATHU RAM AND ORS. Vs. THE STATE OF RAJASTHAN
|
September 18, 2015 |
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NATHU RAM AND ORS. Vs. PUKH RAJ AND ORS.
|
October 5, 2015 |
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NATHU SINGH AND ORS. Vs. RAM SINGH AND ORS.
|
February 25, 2015 |
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NATHU SINGH RATHORE Vs. STATE OF RAJASTHAN & ORS
|
September 22, 2015 |
|
NATHU SINGH UDAWAT Vs. CHIEF MANAGER, R S R T C , JALORE & ANR
|
January 5, 2015 |
|
NATIONAL AUTOMOBILES Vs. INDIAN OIL CORPN. LTD. AND ORS.
|
July 13, 2015 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. RAJENDRA KUMAR & ORS
|
October 14, 2015 |
|
NATIONAL INS COMPANY LTD Vs. PUSHPA DEVI AND OTHERS
|
January 30, 2015 |
|
NATIONAL INSTITUTE OF AYURVEDA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND ORS.
|
March 25, 2015 |
|
NATIONAL INSURANCE CO LTD Vs. DHANNA & ORS
|
September 18, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. MANGILAL S/O NAGJI MEENA
|
July 17, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAJU BAI AND ORS.
|
September 23, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. GOPILAL AND ORS.
|
April 7, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. SURESH CHAND & ORS.
|
October 31, 2015 |
|
NATIONAL INSURANCE CO. LTD. Vs. KAILASH KUNWAR & ORS.
|
October 14, 2015 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. DHANNA AND ORS.
|
September 18, 2015 |
|
NATIONAL INSURANCE COMPANY Vs. BAL JYOTI AND ORS.
|
September 23, 2015 |
|
NATIONAL INSURANCE COMPANY Vs. RATAN SINGH AND ORS.
|
August 20, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KAILASH CHANDRA & ANR
|
April 7, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PAPPU SINGH AND ORS.
|
August 13, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BHEBHA RAM AND ORS.
|
June 15, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RADHEY SHYAM BALMIKI & ORS
|
August 4, 2015 |
|
NATIONAL INSURANCE COMPANY LIMITED, JODHPUR Vs. CHANDAN MAL
|
August 7, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SHANKAR LAL & ANOTHER
|
August 7, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GYARSI DEVI & OTHERS
|
August 22, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MUNNI DEVI & ORS
|
July 9, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SHEELA DEVI & OTHERS
|
August 31, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BATUL
|
February 6, 2015 |
|
NATIONAL INSURANCE COMPANY LTD , JAIPUR Vs. KAMAL KANWAR & OTHERS
|
August 3, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BATUL AND ORS.
|
June 2, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ANIL KUMAR AND ORS.
|
March 4, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SAHIDAN BANO AND ORS.
|
August 18, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. TAFAJJUL HUSSAIN AND ORS.
|
October 27, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SANTOSH DEVI (SMT.)
|
October 16, 2015 |
|
NATIONAL MEDITEK Vs. STATE AND ORS.
|
July 15, 2015 |
|
NATIONAL MEDITEK Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 18, 2015 |
|
NATIONAL MEDITEK Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 17, 2015 |
|
NATTI BAI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 7, 2015 |
|
NATWAR LAL Vs. STATE OF RAJASTHAN & ORS
|
July 7, 2015 |
|
NATWAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 29, 2015 |
|
NAUMAN & ORS Vs. STATE OF RAJASTHAN
|
May 6, 2015 |
|
NAUSAD @ SHERU Vs. STATE OF RAJASTHAN
|
January 12, 2015 |
|
NAV BHARAT NIRMAN CO. Vs. PROJECT DIRECTOR, "RUIDP" AND ORS.
|
November 20, 2015 |
|
NAVAB KHAN Vs. STATE OF RAJASTHAN
|
December 16, 2015 |
|
NAVAL SINGH Vs. RAGHUVEER SINGH AND ORS.
|
March 4, 2015 |
|
NAVDURGA TRADING COMPANY Vs. NAZMA BEGAN AND ORS.
|
December 16, 2015 |
|
NAVEEN Vs. BHAGWANDAS AND ORS.
|
August 22, 2015 |
|
NAVEEN BAIRWA Vs. STATE OF RAJASTHAN
|
April 8, 2015 |
|
NAVEEN KUMAR AGRAWAL Vs. D B GUPTA
|
March 23, 2015 |
|
NAVIN BHANSALI Vs. ASLAM MEHAR
|
January 5, 2015 |
|
NAVITA KUMARI Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
April 27, 2015 |
|
NAVJEEVAN BAL VIDHYA MANDIR SAMITI Vs. RAJASTHAN RAJYA & ORS
|
September 18, 2015 |
|
NAVNEET MATHUR Vs. STATE OF RAJASTHAN AND ANR
|
March 11, 2015 |
|
NAWAL KISHORE Vs. STATE OF RAJASTHAN
|
July 20, 2015 |
|
NEEL CHAND SUMAN Vs. STATE OF RAJASTHAN
|
June 3, 2015 |
|
NEELAM BAFNA AND ORS. Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
May 8, 2015 |
|
NEELAM KUMAWAT AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 5, 2015 |
|
NEELAM SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 16, 2015 |
|
NEELU DHANDHIA Vs. ABDUL SAMI
|
March 30, 2015 |
|
NEEMB SINGH Vs. STATE OF RAJASTHAN
|
January 14, 2015 |
|
NEENA THAKKAR Vs. THE STATE OF RAJASTHAN
|
August 13, 2015 |
|
NEERAJ AND ORS. Vs. STATE OF RAJASTHAN
|
July 9, 2015 |
|
NEERAJ VERMA & ANR Vs. STATE OF RAJASTHAN & ORS
|
April 17, 2015 |
|
NEETU AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 27, 2015 |
|
NEHA TAILOR AND ORS. Vs. STATE AND ORS.
|
October 1, 2015 |
|
NEHPAL SINGH Vs. UNION OF INDIA & ANR
|
April 16, 2015 |
|
NEMA RAM GULERIYA Vs. PURSHOTTAM LAL AGARWAL & ORS
|
September 21, 2015 |
|
NEMI CHAND AND ORS. Vs. GORI LAL MEENA AND ORS.
|
January 28, 2015 |
|
NEMI CHAND AND ORS. Vs. STATE OF RAJASTHAN
|
May 12, 2015 |
|
NENU LAL AND ORS. Vs. SATISH KUMAR SINGH AND ORS.
|
December 3, 2015 |
|
NEW HARYANA TRANSPORT COMPANY Vs. HINDUSTAN COPPER COMPLEX
|
June 15, 2015 |
|
NEW INDIA ASSURANCE CO Vs. GOURI SHANKAR AND OTHERS
|
April 29, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. TARA KANWAR & ORS
|
January 8, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. INDRA DEVI AND ORS
|
September 16, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAYUM ALI KHAN & OTHERS
|
October 15, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. UNION OF INDIA AND ORS.
|
February 3, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAROJ BALA AND OTHERS
|
September 21, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ROOP SINGH AND OTHERS
|
August 25, 2015 |
|
NEW INDIAN PUBLIC SCHOOL SOCIETY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 20, 2015 |
|
NIDHIKAMAL AUTOMOBILES PVT. LTD. Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD. (RIICO) AND ORS.
|
October 12, 2015 |
|
NIHAL CHAND GOEL Vs. STATE OF RAJASTHAN & ANR.
|
March 20, 2015 |
|
NIHAL MOHAMMED Vs. STATE OF RAJASTHAN
|
February 9, 2015 |
|
NIKHAT BAANO Vs. NARENDRA KUMAR AND ORS.
|
November 4, 2015 |
|
NIKHIL CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
October 5, 2015 |
|
NIKHIL SONI Vs. UNION OF INDIA AND ORS.
|
August 10, 2015 |
|
NILESH HEDA Vs. UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
NIMIYA @ NEMICHAND Vs. STATE OF RAJASTHAN
|
March 31, 2015 |
|
NIMS UNIVERSITY Vs. PREETI SAINI & ORS ; VISHNU DUTT SHARMA & ORS
|
July 21, 2015 |
|
NIRANJAN Vs. STATE OF RAJASTHAN
|
February 19, 2015 |
|
NIRANJAN RAJ MEHTA Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 28, 2015 |
|
NIRMALA SINGH AND ORS. Vs. JAI SINGH AND ORS.
|
July 30, 2015 |
|
NISAR Vs. STATE OF RAJASTHAN
|
February 18, 2015 |
|
NISAR AHMED Vs. TAUKIR AHMED
|
July 8, 2015 |
|
NISAR MOHAMMAD Vs. MOHAMMAD SALEEM
|
July 13, 2015 |
|
NISAR MOHD Vs. DHAPU BAI
|
February 12, 2015 |
|
NISHAN SINGH & ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 20, 2015 |
|
NISHIT Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
NITENDRA SINGHAL Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2015 |
|
NITESH TAMBI Vs. STATE OF RAJASTHAN
|
January 5, 2015 |
|
NITIN CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2015 |
|
NIZAMUDDIN Vs. STATE OF RAJASTHAN
|
May 29, 2015 |
|
NOBLE GRAIN INDIA PRIVATE LIMITED Vs. COMMERCIAL TAXES OFFICER & ORS
|
September 24, 2015 |
|
NOOR KHAN Vs. BOARD OF REVENUE, RAJASTHAN AND ORS.
|
May 29, 2015 |
|
NOOR MOHAMAD AND ORS. Vs. THE STATE OF RAJASTHAN
|
January 21, 2015 |
|
NOOR MOHAMMAD Vs. STATE OF RAJASTHAN
|
January 5, 2015 |
|
NUCLEAR POWER CORPORATION INDIA LIMITED Vs. STATE OF RAJASTHAN AND ORS.
|
July 10, 2015 |
|
O.N. SHARMA Vs. DHARMENDRA KUMAR UPMANYU AND ORS.
|
November 20, 2015 |
|
OFFICIAL LIQUIDATOR FOR M/S. JAIPUR SPINNING & WEAVING MILLS LTD. Vs. PODAR MILLS LTD.
|
December 10, 2015 |
|
OM BABU VYAS Vs. STATE OF RAJASTHAN AND ORS.
|
June 4, 2015 |
|
OM DAYAL AND ANOTHER Vs. MUNICIPAL COUNCIL, DHOLPUR
|
December 15, 2015 |
|
OM PATI Vs. STATE AND ORS.
|
May 25, 2015 |
|
OM PRAKASH Vs. GAJENDRA SINGH & ORS.
|
August 21, 2015 |
|
OM PRAKASH Vs. THE ZILA PARISHAD, CHITTORGARH & ORS.
|
September 17, 2015 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
March 20, 2015 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
November 16, 2015 |
|
OM PRAKASH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS
|
July 15, 2015 |
|
OM PRAKASH Vs. LALITA MEENA
|
March 20, 2015 |
|
OM PRAKASH Vs. SHASHI AND ORS.
|
July 24, 2015 |
|
OM PRAKASH Vs. UNION BANK OF INDIA
|
January 9, 2015 |
|
OM PRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 13, 2015 |
|
OM PRAKASH & ORS Vs. BOARD OF REVENUE, AJMER & ORS
|
September 30, 2015 |
|
OM PRAKASH @ OMI Vs. STATE OF RAJASTHAN
|
October 16, 2015 |
|
OM PRAKASH AGARWAL & ORS Vs. STATE OF RAJASTHAN & ORS
|
July 14, 2015 |
|
OM PRAKASH AND ORS. Vs. STATE OF RAJASTHAN
|
July 22, 2015 |
|
OM PRAKASH AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 22, 2015 |
|
OM PRAKASH AND ORS. Vs. RAM VILAS AND ORS.
|
October 14, 2015 |
|
OM PRAKASH BAIRWA AND ORS. Vs. SWAMI KESHVA NAND RAJ. AGRL. UNIVERSITY AND ORS.
|
April 8, 2015 |
|
OM PRAKASH GUPTA Vs. JAGDISH KUMAR SONI
|
April 8, 2015 |
|
OM PRAKASH GUPTA Vs. THE UNION OF INDIA AND ORS.
|
April 30, 2015 |
|
OM PRAKASH JAVA Vs. THE DISTRICT & SESSIONS JUDGE AND ORS.
|
July 21, 2015 |
|
OM PRAKASH KHUNTETA Vs. LABOUR COURT AND ORS.
|
March 23, 2015 |
|
OM PRAKASH MEENA Vs. STATE OF RAJASTHAN
|
December 15, 2015 |
|
OM PRAKASH PANDIYA Vs. STATE OF RAJASTHAN & ANR
|
May 4, 2015 |
|
OM PRAKASH S/O RAJARAM Vs. SHASHI W/O LATE NARENDRA KUMAR
|
September 21, 2015 |
|
OM PRAKASH SHARMA Vs. PARAS MAL JAIN
|
July 9, 2015 |
|
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
March 4, 2015 |
|
OM PRAKASH SIDH AND ORS. Vs. SARASWATI DEVI SHARMA AND ORS.
|
May 23, 2015 |
|
OM PRAKASH SRIMALI Vs. MUNICIPAL CORPORATION, UDAIPUR
|
November 4, 2015 |
|
OM PRAKASH TIWARI Vs. JUDGE, LABOUR COURT, BHILWARA
|
May 13, 2015 |
|
OM PRAKASH VADVANI Vs. DEVENDRA KUMAR
|
January 12, 2015 |
|
OM PRAKASH YADAV Vs. STATE OF RAJ
|
December 18, 2015 |
|
OM SINGH Vs. STATE OF RAJASTHAN
|
December 4, 2015 |
|
OMEGA TEST HOUSE AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 31, 2015 |
|
OMNIWAS AND ORS. Vs. STATE OF RAJ.
|
August 5, 2015 |
|
OMPRAKASH NATANI Vs. STATE OF RAJASTHAN & ANR
|
February 19, 2015 |
|
OMPRAKASH SAIN AND ORS. Vs. RAJEEV MAHARISHI AND ORS.
|
January 12, 2015 |
|
OMPRAKASH SHARMA Vs. NARAINLAL SHARMA
|
February 27, 2015 |
|
ONKAR AND ORS. Vs. BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
August 12, 2015 |
|
ONKAR LAL Vs. RENT APPELLATE TRIBUNAL, JODHPUR AND ORS.
|
March 13, 2015 |
|
ONKARI Vs. BOARD OF REVENUE RAJASTHAN
|
January 21, 2015 |
|
ORIENT MAILSPEED TRANSPORT SERVICE Vs. NEW INDIA ASSURANCE CO
|
January 27, 2015 |
|
ORIENTAL INSURANCE CO. Vs. BATTO AND ORS.
|
February 20, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. PREM KANWAR AND ORS.
|
December 18, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. R.P. GARG
|
November 5, 2015 |
|
OSWAL SINGH SABHA Vs. J.K. & COMPANY AND ORS.
|
August 20, 2015 |
|
OXIDE INDIA ENTERPRISES Vs. SUMAN KUMAR SINGH AND ORS.
|
October 31, 2015 |
|
P N MAINDOLA Vs. STATE OF RAJ AND ORS
|
August 10, 2015 |
|
P R PANDAT; KRISHNA KUNAL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION & ORS
|
December 11, 2015 |
|
P. RAMESH Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION AND ORS.
|
December 11, 2015 |
|
P.K. AGNIHOTRI Vs. RAJASTHAN HOUSING BOARD AND ORS.
|
July 24, 2015 |
|
PACL INDIA LTD Vs. RAJENDRA SINGH KHETASAR
|
February 9, 2015 |
|
PADAM & OTHERS Vs. STATE OF RAJASTHAN & ANR
|
September 3, 2015 |
|
PADAM CHAND G. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR BENCH AND ORS.
|
March 24, 2015 |
|
PADAM CHAND JAIN Vs. GOPAL LAL JAIN AND ORS.
|
April 8, 2015 |
|
PADAM SINGH Vs. MOHAN LAL
|
March 12, 2015 |
|
PADMA SHARMA & ANR Vs. GENERAL PUBLIC
|
April 6, 2015 |
|
PAHUP SINGH Vs. STATE OF RAJ. AND ORS.
|
April 9, 2015 |
|
PALLAVI BHARDWAJ Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 9, 2015 |
|
PANCHI DEVI AND ORS. Vs. TILAK RAJ AND ORS.
|
July 3, 2015 |
|
PANCHSHEEL COLONIZERS PRIVATE LIMITED Vs. RANWA REAL ESTATE PRIVATE LIMITED
|
October 1, 2015 |
|
PANDIT KULFI AND CAFE Vs. PANDIT KULFI
|
September 15, 2015 |
|
PANKAJ CHARAN Vs. STATE OF RAJASTHAN
|
January 13, 2015 |
|
PANKAJ KUMAR Vs. URBAN IMPROVEMENT TRUST, UDAIPUR
|
February 25, 2015 |
|
PANKAJ KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
January 6, 2015 |
|
PANKAJ KUMAR JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
April 20, 2015 |
|
PANKAJ KUMAR SAINI Vs. STATE OF RAJASTHAN AND ORS.
|
May 13, 2015 |
|
PANKAJ KUMARI Vs. STATE OF RAJ. AND ORS.
|
March 30, 2015 |
|
PANKAJ SHARMA AND ORS. Vs. PRIYANKA SHARMA
|
April 1, 2015 |
|
PANMAL Vs. JAMNA DAS
|
January 5, 2015 |
|
PANNA LAL Vs. STATE
|
May 6, 2015 |
|
PANNARAM Vs. BHANWER SINGH
|
December 3, 2015 |
|
PANNI LAL JATAV Vs. STATE OF RAJASTHAN AND ORS.
|
October 6, 2015 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
May 4, 2015 |
|
PAPPU Vs. STATE OF RAJASTHAN & ORS
|
March 23, 2015 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
January 21, 2015 |
|
PAPPU & ORS. Vs. STATE & ORS.
|
November 26, 2015 |
|
PAPPU AND ORS. Vs. STATE OF RAJASTHAN
|
May 1, 2015 |
|
PAPPU RAM Vs. STATE OF RAJASTHAN
|
January 29, 2015 |
|
PARAG KUMAR & ORS. Vs. STATE & ORS.
|
November 26, 2015 |
|
PARAM NATH Vs. STATE OF RAJASTHAN AND ORS.
|
July 16, 2015 |
|
PARAM SUKH Vs. GRAM PANCHAYAT URMED AND ORS.
|
October 15, 2015 |
|
PARAS JAIN AND ORS. Vs. STATE OF RAJASTHAN
|
July 4, 2015 |
|
PARASMAL AND ORS. Vs. GANESH MAL RAM KISHORE AND ORS.
|
May 6, 2015 |
|
PARBAT RAM Vs. STATE OF RAJASTHAN AND ORS.
|
April 15, 2015 |
|
PARMANAND Vs. STATE OF RAJASTHAN AND ORS.
|
September 11, 2015 |
|
PARMANAND AND ORS. Vs. KAMLA AND ORS.
|
March 18, 2015 |
|
PARMANU VIDHYUT KARAMCHARI UNION AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 9, 2015 |
|
PARMESHWARI DEVI AND ORS. Vs. PREETI SINGH PATYAL AND ORS.
|
September 22, 2015 |
|
PARMINDER SINGH AND ORS. Vs. UNION OF INDIA
|
May 12, 2015 |
|
PARSA SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
February 4, 2015 |
|
PARSHWANATH SHRINATH BUS SERVICES Vs. UNION OF INDIA
|
December 7, 2015 |
|
PASCHIMI RAJASTHAN DUGHDH UTPADAK SAHAKARI SANGH Vs. DEEN MOHD.
|
January 12, 2015 |
|
PATEL NAGAR GRAH NIRMAN SAHKARI SAMITI Vs. CHOTHYA
|
November 4, 2015 |
|
PATEL RAM MEENA Vs. RESERVE BANK OF INDIA AND ORS.
|
July 27, 2015 |
|
PATRICK SIMON S/O A M SIMON Vs. SAINT ANTHONYS SCHOOL EDUCATIONAL ASSOCIATION, JODHPUR
|
February 18, 2015 |
|
PAVITRA BOHRA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
January 13, 2015 |
|
PAWAN Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
PAWAN CHAUDHARY & ORS Vs. STATE OF RAJASTHAN & ANR
|
August 26, 2015 |
|
PAWAN JOGI Vs. STATE OF RAJASTHAN
|
July 28, 2015 |
|
PAWAN KUMAR Vs. SURJA RAM & ORS.
|
August 7, 2015 |
|
PAWAN KUMAR @ MANGE RAM @ SITTU; RAGHUVEER SINGH Vs. STATE OF RAJ
|
March 19, 2015 |
|
PAWAN KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 13, 2015 |
|
PAWAN KUMAR PARNAMI Vs. NARAYAN DAS
|
March 4, 2015 |
|
PAWAN KUMAR PARNAMI Vs. NARAYAN DAS
|
February 25, 2015 |
|
PAWAN SHARMA Vs. STATE OF RAJASTHAN
|
April 7, 2015 |
|
PAWAN SINGH Vs. STATE OF RAJASTHAN
|
December 1, 2015 |
|
PAWANI Vs. STATE OF RAJASTHAN
|
December 7, 2015 |
|
PAYAL BHOI Vs. MAHARSHI DAYANAND SARSAWATI
|
December 2, 2015 |
|
PEMA RAM & ANR. Vs. DIVISIONAL COMMISSIONER & ORS.
|
August 18, 2015 |
|
PEMARAM Vs. STATE OF RAJASTHAN
|
March 2, 2015 |
|
PERFECT THREAD MILLS LIMITED Vs. COMPETENT AUTHORITY (LAND ACQUISITION) CUM SDO, GIRWA & ANR
|
November 17, 2015 |
|
PERFECT THREAD MILLS LIMITED Vs. TARUN K. SHAH
|
September 11, 2015 |
|
PHAILI RAM & ORS Vs. STATE OF RAJASTHAN
|
March 17, 2015 |
|
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
April 29, 2015 |
|
PHOOL CHAND Vs. PRAHLAD & ANR
|
December 7, 2015 |
|
PHOOL CHAND & ORS Vs. STATE OF RAJASTHAN
|
April 24, 2015 |
|
PHOOLA RAM Vs. PRAHALAD AND ORS.
|
January 23, 2015 |
|
PHULA Vs. STATE OF RAJ
|
January 6, 2015 |
|
PHULAD MINES & MINERALS PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
April 27, 2015 |
|
PHULKI BHEEL & ORS. Vs. NARAYAN LABANA & ANR.
|
July 28, 2015 |
|
PINKCITY MOTELS AND BUILDESTATES PRIVATE LIMITED Vs. AIPUR MOTELS AND BUILDESTATES PRIVATE LIMITED
|
February 6, 2015 |
|
PINTU DEY Vs. STATE OF RAJASTHAN AND ORS.
|
April 9, 2015 |
|
PIYA PHARMACEUTICALS PVT. LTD. & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
July 8, 2015 |
|
POKARRAM Vs. ANAND ROP AND ORS.
|
July 22, 2015 |
|
POKHARMAL Vs. STATE OF RAJASTHAN
|
July 14, 2015 |
|
POOJA Vs. STATE OF RAJASTHAN
|
January 17, 2015 |
|
POOJA JINDAL Vs. UNIVERSITY OF RAJASTHAN & ORS
|
August 10, 2015 |
|
POOJA KUMARI Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
POOJA KUMARI AND ORS. Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
July 28, 2015 |
|
POONAM CHAND Vs. SHANKAR LAL & ANR.
|
December 16, 2015 |
|
POONAM CHAND & ANR Vs. STATE OF RAJASTHAN & ANR
|
July 9, 2015 |
|
POONAM CHAND BHADU Vs. STATE OF RAJASTHAN AND ORS.
|
February 10, 2015 |
|
POONAM CHAND BHATI Vs. CHHOTI DEVI AND ORS.
|
November 23, 2015 |
|
POORAN CHAND GUPTA Vs. MAHARISHI DAYANAND SHIKSHA SAMITI & ANR
|
September 21, 2015 |
|
POORAN CHANDRA GUPTA Vs. STATE OF RAJASTHAN AND ORS.
|
February 24, 2015 |
|
POORAN KRISHNA SHARMA Vs. NITIN DAK & ORS.
|
August 3, 2015 |
|
POORAN SINGH Vs. STATE OF RAJASTHAN
|
January 28, 2015 |
|
POORAN SINGH Vs. HETRAM & ORS.
|
May 12, 2015 |
|
PORSCHE MIDDLE EAST AND AFRICA F.Z.E. AND ORS. Vs. PRECISION CARS INDIA PVT. LTD.
|
April 16, 2015 |
|
PR. COMMISSIONER OF INCOME TAX Vs. BHAWANI SILICATE INDUSTRIES
|
July 30, 2015 |
|
PRABHA MINING PVT LTD Vs. STATE OF RAJASTHAN & ORS
|
October 5, 2015 |
|
PRABHAT Vs. STATE OF RAJASTHAN & ORS.
|
August 10, 2015 |
|
PRABHAT Vs. STATE OF RAJASTHAN
|
March 23, 2015 |
|
PRABHAT CHAND & ORS Vs. UNION OF INDIA & ORS
|
March 10, 2015 |
|
PRABHAT RANJAN SHARMA AND ORS. Vs. RPSC AND ORS.
|
June 18, 2015 |
|
PRABHATI DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 4, 2015 |
|
PRABHATI LAL GURJAR Vs. STATE OF RAJ. AND ORS.
|
April 8, 2015 |
|
PRABHU DAYAL Vs. THE BOARD OF REVENUE
|
January 13, 2015 |
|
PRABHU DAYAL & ORS. Vs. DHEERENDRA SINGH
|
October 29, 2015 |
|
PRABHU DAYAL MATHUR Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD & ANR
|
August 24, 2015 |
|
PRABHU DAYAL REGAR AND ORS. Vs. UNITED INDIA INS. CO.LTD. AND ORS.
|
April 1, 2015 |
|
PRABHU LAL Vs. STATE OF RAJASTHAN
|
March 27, 2015 |
|
PRABHU LAL Vs. CIVIL JUDGE (J D ) LALSOT DISTRICT DAUSA
|
January 9, 2015 |
|
PRABHU LAL REGAR Vs. STATE OF RAJ & ORS
|
April 28, 2015 |
|
PRABHU LAL S/O LATE SHRI KAJOD KHATIK AND ANR. Vs. GANGA RAM S/O LATE SHRI LADULAL KHATIK AND ORS.
|
November 19, 2015 |
|
PRABHU SINGH Vs. NEPAL SINGH
|
August 4, 2015 |
|
PRABHULAL AND ORS. Vs. STATE OF RAJASTHAN
|
July 15, 2015 |
|
PRADEEP KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
February 10, 2015 |
|
PRADEEP KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN AND ORS.
|
January 22, 2015 |
|
PRADEEP KUMAR BISHNOL AND OTHERS Vs. AMANDEEP AND OTHERS
|
October 8, 2015 |
|
PRADEEP KUMAR SWARANKAR Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN
|
April 24, 2015 |
|
PRADEEP KUMAR YADAV Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
February 19, 2015 |
|
PRAHALAD Vs. RAJENDRA PRASAD
|
December 3, 2015 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
May 5, 2015 |
|
PRAHLAD RAI VERMA Vs. STATE OF RAJASTHAN AND ORS.
|
October 6, 2015 |
|
PRAHLAD SHARMA Vs. STATE OF RAJASTHAN
|
December 8, 2015 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
March 24, 2015 |
|
PRAKASH Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
|
November 26, 2015 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
January 30, 2015 |
|
PRAKASH CHAND Vs. RAM SAHAI AND ORS.
|
July 31, 2015 |
|
PRAKASH CHAND BAID Vs. STATE OF RAJASTHAN AND ORS.
|
June 5, 2015 |
|
PRAKASH CHAND MEENA Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
PRAKASH CHAND MEENA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
November 19, 2015 |
|
PRAKASH CHANDRA Vs. STATE AND ORS.
|
May 28, 2015 |
|
PRAKASH CHANDRA OSTWAL Vs. STATE OF RAJASTHAN
|
January 14, 2015 |
|
PRAKASH HIRAGAR Vs. STATE OF RAJASTHAN
|
November 16, 2015 |
|
PRAKASH KACHHAWA Vs. STATE OF RAJASTHAN AND ORS.
|
January 29, 2015 |
|
PRAKASH KASOTIYA Vs. STATE OF RAJASTHAN
|
February 3, 2015 |
|
PRAKASH PATIDAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
August 26, 2015 |
|
PRAKASH SHUKLA Vs. PARVINDER SINGH AND ORS.
|
May 18, 2015 |
|
PRAMLATA Vs. PRINCIPAL SECRETARY, EDUCATION DEPARTMENT & ORS.
|
September 16, 2015 |
|
PRAMOD KUMAR CHOUDHARY Vs. ANITA CHOUDHARY AND ANOTHER
|
December 2, 2015 |
|
PRAMOD KUMAR SHARMA AND ORS. Vs. DIRECTOR, ELEMENTARY EDUCATION AND ORS.
|
December 9, 2015 |
|
PRASAN KUMAR JAIN Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
July 8, 2015 |
|
PRASANT SONI Vs. STATE OF RAJASTHAN AND ORS.
|
October 28, 2015 |
|
PRASHANT JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
March 3, 2015 |
|
PRATAP AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
May 22, 2015 |
|
PRATAP SINGH Vs. PURUSHOTTAM AGRAWAL & ANR
|
November 24, 2015 |
|
PRATAP SINGH AND ANR Vs. STATE OF RAJASTHAN
|
April 8, 2015 |
|
PRATHVI SINGH Vs. STATE
|
August 28, 2015 |
|
PRAVEEN Vs. STATE OF RAJASTHAN
|
January 28, 2015 |
|
PRAVEEN KHOKHAR Vs. STATE OF RAJASTHAN
|
February 18, 2015 |
|
PRAVEEN KUMAR Vs. STATE OF RAJ
|
February 25, 2015 |
|
PRAVEEN KUMBHAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2015 |
|
PRAVEEN SONI Vs. RUPENDRA SONI AND ORS.
|
September 10, 2015 |
|
PRAVESH KUMAR MEENA Vs. UNIVERSITY OF RAJ. AND ORS.
|
February 13, 2015 |
|
PRAYAG SINGH RAUTHORE Vs. THE MANAGING DIRECTOR AJMER
|
January 15, 2015 |
|
PREETI SHARDA Vs. STATE OF RAJASTHAN AND ORS.
|
November 5, 2015 |
|
PREETI SINGH Vs. RAJASTHAN HIGH COURT AND ORS.
|
April 20, 2015 |
|
PREM Vs. STATE OF RAJASTHAN
|
October 16, 2015 |
|
PREM CHAND BHAGERIA Vs. LAND ACQUISITION OFFICER & ORS
|
August 6, 2015 |
|
PREM CHAND DHANORIA Vs. UNION OF INDIA
|
January 14, 2015 |
|
PREM CHAND JAIN Vs. SUGAN CHAND
|
July 20, 2015 |
|
PREM DEVI AND ORS. Vs. BHOLANATH GATTANI
|
August 11, 2015 |
|
PREM KANWAR Vs. STATE OF RAJASTHAN
|
November 17, 2015 |
|
PREM KANWAR Vs. STATE OF RAJ. AND ORS.
|
May 12, 2015 |
|
PREM KUMAR Vs. BANSHILAL AND ORS.
|
April 13, 2015 |
|
PREM NARAIN AND ORS. Vs. RAJMAL AND ORS.
|
August 3, 2015 |
|
PREM NARAYAN SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 30, 2015 |
|
PREM PRAKASH Vs. RENT APPELLATE TRIBUNAL ALWAR AND ORS.
|
February 18, 2015 |
|
PREM PRAKASH SONI Vs. RAJASTHAN BOARD OF SECONDARY EDUCATION
|
January 5, 2015 |
|
PREM RAJ Vs. ROOPCHAND AND ORS.
|
August 20, 2015 |
|
PREM SINGH Vs. NARENDRA SINGH & ORS
|
March 2, 2015 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
PREM SINGH Vs. KAILASH KANWAR
|
April 7, 2015 |
|
PREM SINGH JODHA Vs. STATE OF RAJASTHAN AND ORS.
|
May 8, 2015 |
|
PREMCHAND Vs. STATE OF RAJASTHAN AND ORS.
|
July 21, 2015 |
|
PREMCHAND KATTA Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
January 21, 2015 |
|
PRESIDENT, BAGRA KA VAS GRAM SEVA SAHAKARI SAMITI & ANR Vs. SATISH CHANDRA SHARMA & ANR
|
March 24, 2015 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX, JAIPUR-2 Vs. HUES INDIA PVT. LTD.
|
July 30, 2015 |
|
PRINCIPAL INVESTIGATOR & CO-ORDI. AND ORS. Vs. CHANDRA PRAKASH AND ORS.
|
March 26, 2015 |
|
PRINCIPAL SECRETARY, U.D.H. AND ORS. Vs. PUSHPLATA SHARMA AND ORS.
|
February 18, 2015 |
|
PRITHVI RAJ Vs. GOPILAL AND ORS.
|
April 1, 2015 |
|
PRITHVI RAJ AND ORS. Vs. CHAUDHARY ISHARDAS DHARAMSHALA TRUST
|
June 29, 2015 |
|
PRITHVI SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 21, 2015 |
|
PRITHVI SINGH Vs. YASHPAL & OTHERS
|
August 6, 2015 |
|
PRITI PARIHAR AND ORS. Vs. MALI SANSTHAN, JODHPUR (REGISTERED SOCIETY)
|
October 14, 2015 |
|
PRIYANKA GUPTA Vs. DHARMENDRA KUMAR VASHISTHA & ORS
|
September 9, 2015 |
|
PRIYANKA MATHUR Vs. STATE OF RAJASTHAN
|
December 18, 2015 |
|
PRIYATAM RAJ @ BODYA & ORS Vs. STATE OF RAJASTHAN
|
April 24, 2015 |
|
PUBLIC ROSE SHIKSHA SAMITI Vs. STATE OF RAJASTHAN & ORS
|
July 20, 2015 |
|
PUKHRAJ Vs. STATE OF RAJASTHAN
|
December 9, 2015 |
|
PUKHRAJ Vs. STATE OF RAJASTHAN
|
March 10, 2015 |
|
PUKHRAJ Vs. RAJENDRA KUMAR BHANDARI
|
November 17, 2015 |
|
PUKHRAJ Vs. STATE OF RAJASTHAN AND ORS.
|
May 26, 2015 |
|
PUKHRAJ AND ORS. Vs. BABULAL AND ORS.
|
July 17, 2015 |
|
PUKHRAJ MANTRI Vs. RAJJO & ORS
|
September 14, 2015 |
|
PUNA RAM Vs. CHAIRMAN, RAJASTHAN STATE ROAD TRANSPORT CORP. AND ORS.
|
April 10, 2015 |
|
PUNJAB & SIND BANK Vs. SHRIVIJAYNAGAR OIL MILLS & ORS.
|
September 3, 2015 |
|
PUNJAB NATIONAL BANK Vs. RAM KISHORE MAHANSARIYA
|
October 28, 2015 |
|
PUNJAB REHABILITATION COOPERATIVE HOUSING SOCIETY LTD. Vs. RAJ. STATE COOPERATIVE TRIBUNAL AND ORS.
|
February 18, 2015 |
|
PURAN Vs. STATE OF RAJASTHAN
|
January 29, 2015 |
|
PURAN MAL Vs. STATE OF RAJASTHAN
|
March 27, 2015 |
|
PURAN MAL GUPTA Vs. JAIPUR NAGAR NIGAM
|
January 5, 2015 |
|
PURAN SINGH Vs. STATE OF RAJASTHAN
|
July 29, 2015 |
|
PURAV SAINIK KALYAN SAHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2015 |
|
PURSHOTAM MITTAL Vs. STATE OF RAJASTHAN
|
August 5, 2015 |
|
PURSHOTTAM & ORS. Vs. NEW INDIA ASSURANCE CO. & ORS.
|
January 30, 2015 |
|
PURUSHOTTAM JESWANI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2015 |
|
PUSHKAR Vs. STATE OF RAJASTHAN AND ORS.
|
April 1, 2015 |
|
PUSHKARNA BRAHMIN BHIMJI KA MOHALLA VIKAS SAMITI Vs. DAMODAR DAS AND ORS.
|
December 1, 2015 |
|
PUSHPA DEVI AND ORS. Vs. KALYANMAL
|
November 24, 2015 |
|
PUSHPA MALPANI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 13, 2015 |
|
PUSHPA MALPANI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 15, 2015 |
|
PUSHPA SHARMA & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
January 23, 2015 |
|
PUSHPENDRA KUMAR Vs. MADHU KUMARI
|
May 28, 2015 |
|
PYARA SINGH BADDHAN Vs. UNION OF INDIA AND OTHERS
|
May 19, 2015 |
|
PYARCHAND AND ORS. Vs. NANDA AND ORS.
|
October 29, 2015 |
|
PYARE LAL SHARMA Vs. UNION OF INDIA AND ORS.
|
July 3, 2015 |
|
PYARELAL Vs. ABDUL WAHID & ORS
|
September 2, 2015 |
|
PYARELAL Vs. NIHAL SINGH & ANOTHER
|
May 11, 2015 |
|
PYARELAL NEHRA Vs. STATE OF RAJASTHAN
|
April 24, 2015 |
|
QUADIR HUSSAIN Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 13, 2015 |
|
R K PAREEK Vs. STATE OF RAJASTHAN & ANR
|
July 14, 2015 |
|
R N METALS (INDIA) PRIVATE LIMITED Vs. HINDUSTAN ZINC LIMITED AND ORS
|
August 6, 2015 |
|
R R COLLEGE OF NURSING Vs. STATE OF RAJ
|
January 28, 2015 |
|
R S R T C Vs. BHANWAR SINGH RAJAWAT
|
February 9, 2015 |
|
R.L. JASUJA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
May 6, 2015 |
|
R.N. SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 26, 2015 |
|
R.P. SHARMA Vs. RAJENDRA
|
January 28, 2015 |
|
R.R.S. ENTERPRISES Vs. THE ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD
|
May 27, 2015 |
|
R.S. MEHRISH Vs. LIC OF INDIA AND ORS.
|
July 28, 2015 |
|
R.S. TOMAR Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 15, 2015 |
|
R.S.R.T.C. AND ORS. Vs. HARI KISHAN AND ORS.
|
February 26, 2015 |
|
R.S.R.T.C. AND ORS. Vs. LOKENDRA AND ORS.
|
January 6, 2015 |
|
R.S.R.T.C. AND ORS. Vs. MANNA RAM KUMAWAT AND ORS.
|
May 7, 2015 |
|
RADHA BAI AND ORS. Vs. NACHHATAR SINGH AND ORS.
|
February 19, 2015 |
|
RADHA DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 10, 2015 |
|
RADHA JOSHI Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
May 1, 2015 |
|
RADHA KISHAN Vs. STATE AND ORS.
|
August 26, 2015 |
|
RADHA MOHAN Vs. GIRDHARI SINGH
|
January 6, 2015 |
|
RADHA RAMAN SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2015 |
|
RADHABALLABHA AND ORS. Vs. MAHENDRA KUMAR
|
April 21, 2015 |
|
RADHAKRISHNA Vs. SMT. DAMYANTI VYAS & ORS.
|
November 16, 2015 |
|
RADHAKRISHNA EDUCATIONAL INSTITUTE Vs. STATE OF RAJASTHAN AND OTHERS
|
August 11, 2015 |
|
RADHESHYAM Vs. STATE OF RAJASTHAN
|
March 24, 2015 |
|
RADHESHYAM MALI Vs. STATE OF RAJASTHAN & ORS
|
July 22, 2015 |
|
RADHEY SHYAM Vs. MANNA LAL
|
July 8, 2015 |
|
RADHEY SHYAM Vs. BHAGWATI BAI
|
March 3, 2015 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
January 27, 2015 |
|
RADHEY SHYAM Vs. STATE OF RAJ
|
April 16, 2015 |
|
RADHEY SHYAM & ANR. Vs. THE RENT TRIBUNAL, BIKANER & ORS.
|
May 1, 2015 |
|
RADHEY SHYAM AND ORS. Vs. THE RENT TRIBUNAL AND ORS.
|
April 24, 2015 |
|
RADHEY SHYAM GODARA AND ORS. Vs. RPSC AND ORS.
|
September 21, 2015 |
|
RADHEYSHYAM Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
RADHEYSHYAM GOYAL Vs. MAHAVEER & ORS
|
April 8, 2015 |
|
RADIANT SATELLITE PRIVATE LTD. Vs. THE COMMERCIAL TAXES OFFICER
|
May 8, 2015 |
|
RAFEEQUE MOHD; HARDAR Vs. STATE OF RAJASTHAN
|
February 23, 2015 |
|
RAFIK Vs. STATE OF RAJ.
|
September 1, 2015 |
|
RAFIQ AHMED Vs. JAIPUR VIDHYUT VITARAN NIGAM LTD. AND ORS.
|
February 25, 2015 |
|
RAFIQ CHOPDAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 13, 2015 |
|
RAGHUNATH MEENA Vs. STATE OF RAJASTHAN
|
August 14, 2015 |
|
RAGHUNATH MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 22, 2015 |
|
RAGHUVEER Vs. STATE OF RAJASTHAN
|
January 30, 2015 |
|
RAGHUVEER PRASAD SHARMA Vs. MANJU BANSAL
|
July 24, 2015 |
|
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN
|
November 17, 2015 |
|
RAGIQ KHAN Vs. KHAIRUNNISHA AND OTHERS
|
September 23, 2015 |
|
RAHUL & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
August 4, 2015 |
|
RAHUL BHATI Vs. STATE OF RAJASTHAN
|
December 16, 2015 |
|
RAHUL CONSTRUCTION Vs. MUNICIPAL BOARD, CHHOTI SADARI AND ORS.
|
March 30, 2015 |
|
RAHUL GUPTA AND ORS. Vs. PRINCIPAL OF SMS MEDICAL COLLEGE & CONTROLLER OF THE ATTACHED HOSPITAL AND ORS.
|
November 23, 2015 |
|
RAHUL JOSHI Vs. UNION OF INDIA & ORS.
|
July 3, 2015 |
|
RAHUL MAHESHWARI Vs. GYARSA & ORS.
|
November 18, 2015 |
|
RAHUL SHARMA Vs. INDIAN OIL CORPORATION LTD JAIPUR DIVISIONAL OFFICE & ORS
|
July 29, 2015 |
|
RAHUL VERMA Vs. STATE OF RAJASTHAN AND ORS.
|
May 14, 2015 |
|
RAIES @ MOHAMMAD FARID Vs. STATE OF RAJASTHAN
|
January 29, 2015 |
|
RAJ @ RAJU CHOUDHARY @ SATYENDRA Vs. STATE OF RAJASTHAN
|
May 6, 2015 |
|
RAJ BAHADUR Vs. INDIAN OIL CORPORATION
|
May 13, 2015 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
April 22, 2015 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
May 5, 2015 |
|
RAJ KUMAR Vs. RAJ KUMAR
|
April 7, 2015 |
|
RAJ KUMAR Vs. JOS METHIS AND ORS.
|
October 26, 2015 |
|
RAJ KUMAR SARSAR Vs. JODHPUR VIDHYUT VITARAN NIGAM LTD. AND ORS.
|
February 2, 2015 |
|
RAJ KUMARI AGRAWAL Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD. & ANR.
|
February 12, 2015 |
|
RAJ KUMARI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 18, 2015 |
|
RAJ SOLVEX LIMITED AND ORS. Vs. SUDHIR AGRO OIL PRIVATE LIMITED
|
May 12, 2015 |
|
RAJ. STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION AND ORS. Vs. BABLU SHARMA
|
July 30, 2015 |
|
RAJA RAM CHELA Vs. LRS. OF SMT. VIMLA DEVI AND OTHERS
|
August 7, 2015 |
|
RAJAK MOHD. Vs. U.O.I. & ORS.
|
May 8, 2015 |
|
RAJAN BHATIA Vs. NISHA BHATIA
|
February 5, 2015 |
|
RAJAN SETIA AND ORS. Vs. SATISH KUMAR AND ORS.
|
January 5, 2015 |
|
RAJAN SINGH Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
RAJANI SHARMA Vs. STATE BANK OF INDIA AND ORS.
|
February 3, 2015 |
|
RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER AND ORS. Vs. JUDGE, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, JODHPUR AND ORS.
|
September 17, 2015 |
|
RAJASTHAN BOARD OF REVENUE AJMER & ORS. Vs. SHYONATH & ANR.
|
May 27, 2015 |
|
RAJASTHAN CRICKET ASSOCIATION AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2015 |
|
RAJASTHAN CYLINDERS AND CONTAINERS LTD Vs. COMMERCIAL TAXES OFFICER
|
February 6, 2015 |
|
RAJASTHAN FAUJI RAKSHAK SEVA SAHAKARI SAMITI LIMITED-APPLICANT Vs. RAJASTHAN ELECTRONIC AND INSTRUMENTATION LIMITED-RESPONDENT
|
March 27, 2015 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. PERFECT ENGINEERING & FABRICATORS & ORS
|
August 18, 2015 |
|
RAJASTHAN FINANCIAL CORPORATION OFFICER ASSOCIATION AND ORS. Vs. C.S. RAJAN AND ORS.
|
February 4, 2015 |
|
RAJASTHAN HOUSING BOARD Vs. SIMMI ARAN MEHTA
|
February 9, 2015 |
|
RAJASTHAN HOUSING BOARD & ANR Vs. KANTI KUMAR GUPTA & ANR
|
October 5, 2015 |
|
RAJASTHAN HOUSING BOARD AND ORS. Vs. CHUNNILAL AND ORS.
|
January 21, 2015 |
|
RAJASTHAN HOUSING BOARD AND ORS. Vs. ROSHAN LAL SAINI AND ORS.
|
May 18, 2015 |
|
RAJASTHAN HOUSING BOARD AND ORS. Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL AND ORS.
|
April 7, 2015 |
|
RAJASTHAN PARYATAN VIKAS NIGAM LTD. AND ORS. Vs. SIDHARTH DEV AND ORS.
|
February 2, 2015 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. HUNNY CHUGH AND ORS.
|
October 14, 2015 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. HUNNY CHUGH AND ORS.
|
August 20, 2015 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. AMIT GUPTA AND ORS.
|
November 23, 2015 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. ABHIJEET SINGH YADAV
|
July 1, 2015 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. GIRDHARI LAL KUMAWAT AND ORS.
|
February 18, 2015 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER Vs. DR. ARUN KUMAR
|
July 15, 2015 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION, RAJASTHAN, AJMER Vs. SURENDRA KUMAR
|
February 26, 2015 |
|
RAJASTHAN RAJYA VIDYUT PRSARAN NIGAM LIMITED (RRVPNL) Vs. SHRI RAJESH SHARMA
|
August 20, 2015 |
|
RAJASTHAN SMALL SCALE INDUSTRIES CORPN. LTD. Vs. AGRAWAL ENTERPRISES
|
February 13, 2015 |
|
RAJASTHAN STATE AGRICULTURAL MARKETING BOARD Vs. CHETAN RAM RAM GOPAL
|
August 13, 2015 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. DARSHNA DEVI AND ORS.
|
October 29, 2015 |
|
RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 17, 2015 |
|
RAJASTHAN STATE GRANITES AND MARBLE MAZDOOR SANGH AND ORS. Vs. RAJASTHAN STATE MINES AND MINERALS LTD. AND ORS.
|
March 2, 2015 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LIMITED Vs. BOARD OF REVENUE AND ORS.
|
September 18, 2015 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LIMITED AND ORS. Vs. THE OFFICIAL LIQUIDATOR AND ORS.
|
December 11, 2015 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD Vs. OFFICIAL LIQUIDATOR OF SAN INDIA ELECTROCHEM PRIVATE LTD
|
April 3, 2015 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD. (RIICO) Vs. LATH STEELS PVT. LTD.
|
June 29, 2015 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED Vs. FAIZUL HASAN & OTHERS
|
April 6, 2015 |
|
RAJASTHAN STATE MINES & MINERALS LTD. Vs. CHETAK TRAVEL AGENCY
|
August 24, 2015 |
|
RAJASTHAN STATE MINES & MINERALS LTD., UDAIPUR AND ORS. Vs. SANJAY KUMAR
|
February 6, 2015 |
|
RAJASTHAN STATE MINES AND MINERALS LTD Vs. RAJASTHAN STATE MINES AND MINERALS KARAMCHARI SANGH AND ORS
|
October 30, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LADU LAL AND ORS.
|
March 24, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SMT.RAHISSA
|
August 4, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. UNION OF INDIA AND ORS.
|
July 1, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NARYAN SINGH
|
July 16, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. VIMLA & ORS
|
August 7, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR Vs. MANNA LAL SHARMA
|
March 26, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. SANTARA DEVI AND ORS.
|
September 21, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. NARAIN SINGH
|
September 23, 2015 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. K.K. NAGPAL AND ORS.
|
July 21, 2015 |
|
RAJASTHAN TOURISM DEVELOPMENT CORPORATION LTD. AND ORS. Vs. AJAY KUMAR SAXENA AND ORS.
|
April 20, 2015 |
|
RAJASTHAN UNIVERSITY OF HEALTH SCIENCES, JAIPUR & ANR Vs. RAKHI SHARMA & ORS
|
December 16, 2015 |
|
RAJASTHAN WRESTLING ASSOCIATION Vs. REGISTRAR, COOPERATIVE SOCIETY
|
December 14, 2015 |
|
RAJEEV Vs. BHANWAR SINGH
|
October 15, 2015 |
|
RAJEEV GANDHI COMPUTER SAKSHARTA MISSION TRUST Vs. SISCON SHIKSHA & GRAMIN VIKAS SAMITI & ANR
|
September 30, 2015 |
|
RAJEEV SHARMA Vs. STATE OF RAJASTHAN
|
July 17, 2015 |
|
RAJENDER KUMAR Vs. THE UNION OF INDIA AND ORS.
|
February 23, 2015 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
March 26, 2015 |
|
RAJENDRA Vs. STATE OF RAJASTHAN AND ORS.
|
January 6, 2015 |
|
RAJENDRA & ORS. Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
RAJENDRA AND ORS. Vs. STATE OF RAJASTHAN
|
February 10, 2015 |
|
RAJENDRA CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
June 18, 2015 |
|
RAJENDRA CLOTH STORE AND ORS. Vs. GOPI KISHAN
|
February 23, 2015 |
|
RAJENDRA GUPTA Vs. STATE OF RAJ. AND ORS.
|
January 27, 2015 |
|
RAJENDRA JAIN Vs. U.I.T. AND ORS.
|
April 16, 2015 |
|
RAJENDRA KUMAR Vs. KESAR BAI
|
April 22, 2015 |
|
RAJENDRA KUMAR Vs. RENT TRIBUNAL, JODHPUR METROPOLITAN AND ORS.
|
December 2, 2015 |
|
RAJENDRA KUMAR Vs. RAMPATI AND ORS.
|
April 29, 2015 |
|
RAJENDRA KUMAR Vs. RHC AND ORS.
|
April 1, 2015 |
|
RAJENDRA KUMAR & ORS Vs. RAJASTHAN RAJYA ROAD TRANSPORT CORPORATION & ORS
|
August 21, 2015 |
|
RAJENDRA KUMAR @ RAJU Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
RAJENDRA KUMAR AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 1, 2015 |
|
RAJENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2015 |
|
RAJENDRA KUMARI Vs. CHANDRAKANT & ANR
|
July 1, 2015 |
|
RAJENDRA KUMBHAT AND ORS. Vs. DEVI AND ORS.
|
March 13, 2015 |
|
RAJENDRA KUMBHAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 2, 2015 |
|
RAJENDRA PRASAD Vs. STATE OF RAJASTHAN
|
February 5, 2015 |
|
RAJENDRA PRASAD Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2015 |
|
RAJENDRA PRASAD NAPIT Vs. STATE OF RAJASTHAN & ORS
|
December 17, 2015 |
|
RAJENDRA PRASAD PUROHIT & ORS Vs. CHIEF SECRETARY, STATE OF RAJ & ORS
|
August 1, 2015 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS
|
May 18, 2015 |
|
RAJENDRA SINGH Vs. CHANDRAVEER SINGH AND ORS.
|
March 3, 2015 |
|
RAJENDRA SINGH Vs. VATAN SINGH
|
January 19, 2015 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2015 |
|
RAJENDRA SINGH Vs. MUNICIPAL BOARD, ABU ROAD, DISTT. SIROHI
|
December 15, 2015 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN & OTHERS
|
March 31, 2015 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 13, 2015 |
|
RAJENDRA SINGH CHOUHAN Vs. STATE OF RAJASTHAN
|
July 3, 2015 |
|
RAJENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN AND ORS.
|
February 16, 2015 |
|
RAJENDRA VADYA Vs. APPELLATE RENT TRIBUNAL AND ORS.
|
February 18, 2015 |
|
RAJESH Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
RAJESH DHAKAR & ANR Vs. BRAJ LAL BUNDEL & ANR
|
July 2, 2015 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
February 23, 2015 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2015 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
November 3, 2015 |
|
RAJESH KUMAR Vs. CAJ
|
January 12, 2015 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
September 3, 2015 |
|
RAJESH KUMAR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
January 30, 2015 |
|
RAJESH KUMAR PANDIYA Vs. DISTRICT AND SESSIONS JUDGE, BHILWARA AND ORS.
|
September 16, 2015 |
|
RAJESH KUMAR SAINI Vs. STATE OF RAJASTHAN
|
January 19, 2015 |
|
RAJESH MEDATWAL & ORS Vs. STATE OF RAJASTHAN & ORS
|
March 26, 2015 |
|
RAJESH MOORYA @ CHARAN SINGH Vs. STATE OF RAJASTHAN
|
July 13, 2015 |
|
RAJESH PAL AND ORS. Vs. BHAWANI SINGH RATHORE AND ORS.
|
November 19, 2015 |
|
RAJESH SHARMA & ANR Vs. STATE OF RAJASTHAN & ORS
|
April 28, 2015 |
|
RAJESH SUMAN Vs. STATE OF RAJASTHAN AND ORS.
|
August 21, 2015 |
|
RAJESH TINKER Vs. STATE OF RAJASTHAN
|
July 4, 2015 |
|
RAJESH VERMA Vs. STATE
|
July 22, 2015 |
|
RAJESH WADHWA & 8 ORS. Vs. RIICO & ANR.
|
August 4, 2015 |
|
RAJIV GANDHI COLONY HITKARI SAMITI & ORS Vs. STATE OF RAJASTHAN
|
December 7, 2015 |
|
RAJIYA BEGUM AND ORS. Vs. KISHAN LAL SETHI AND ORS.
|
December 11, 2015 |
|
RAJJAK KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
July 22, 2015 |
|
RAJKUMAR Vs. SAKINA
|
December 14, 2015 |
|
RAJKUMAR @ CHHUTTAN Vs. STATE OF RAJASTHAN THROUGH P P
|
March 23, 2015 |
|
RAJKUMAR AND ORS. Vs. STATE OF RAJ. AND ORS.
|
November 30, 2015 |
|
RAJKUMAR AND ORS. Vs. NATHI DEVI AND ORS.
|
August 7, 2015 |
|
RAJKUMAR JHAMB Vs. PRATAP SINGH HADA
|
February 27, 2015 |
|
RAJKUMAR KHATTAD Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
RAJKUMAR POKHARNA Vs. SATYANARAYAN AND ORS.
|
March 3, 2015 |
|
RAJKUMAR SINGH Vs. UNION OF INDIA & OTHERS
|
July 22, 2015 |
|
RAJKUMAR THAWRANI Vs. RAJESH THAWRANI & ANR
|
August 11, 2015 |
|
RAJKUMARI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 2015 |
|
RAJLAXMI AND ORS. Vs. DHARMENDRA
|
February 9, 2015 |
|
RAJMAL Vs. STATE OF RAJASTHAN
|
March 17, 2015 |
|
RAJMAL JAIN AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 7, 2015 |
|
RAJNEESH KUMAR AND ORS. Vs. OM PRAKASH CHOUDHARY AND ORS.
|
March 17, 2015 |
|
RAJNEESH SATYADEV RAJPUROHIT Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2015 |
|
RAJNI GUPTA Vs. STATE OF RAJASTHAN AND ORS.
|
June 30, 2015 |
|
RAJNI PUROHIT AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 28, 2015 |
|
RAJNISH GOYAL AND ORS. Vs. SAVITA DEVI PALIWAL AND ORS.
|
January 8, 2015 |
|
RAJPAL Vs. STATE OF RAJASTHAN AND ORS.
|
July 15, 2015 |
|
RAJSHREE RANAWAT Vs. STATE
|
November 4, 2015 |
|
RAJU Vs. STATE OF RAJASTHAN
|
March 2, 2015 |
|
RAJU AND ORS. Vs. STATE OF RAJASTHAN
|
May 12, 2015 |
|
RAJU CHEETA Vs. DISTRICT COLLECTOR AND ORS.
|
March 4, 2015 |
|
RAJU KHAN Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
RAJU LAL RAIGAR @RAJU Vs. STATE OF RAJASTHAN
|
April 3, 2015 |
|
RAJU RAM Vs. STATE OF RAJASTHAN
|
March 19, 2015 |
|
RAJU RAM Vs. JVVNL, JODHPUR AND OTHERS
|
December 3, 2015 |
|
RAJU RAM Vs. STATE OF RAJASTHAN
|
December 9, 2015 |
|
RAJU SINGH Vs. STATE OF RAJASTHAN
|
December 8, 2015 |
|
RAJULAL AND ORS. Vs. THE SATE OF RAJ.
|
September 17, 2015 |
|
RAJUPURI Vs. STATE OF RAJASTHAN
|
July 23, 2015 |
|
RAJVEER SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2015 |
|
RAKESH & ANOTHER Vs. STATE OF RAJASTHAN
|
July 6, 2015 |
|
RAKESH CHOUDHARY Vs. SAROJ AND ORS.
|
April 22, 2015 |
|
RAKESH DHARIWAL AND ORS. Vs. BALAJI MARBLE MINES AND ORS.
|
May 29, 2015 |
|
RAKESH GUPTA Vs. DEEPAK BHARGAVA & OTHERS
|
September 3, 2015 |
|
RAKESH KUMAR Vs. DIRECTOR, SEC. EDU.
|
September 9, 2015 |
|
RAKESH KUMAR Vs. SECRETARY (ADMN.), AVVNL, AJMER AND ORS.
|
September 29, 2015 |
|
RAKESH KUMAR Vs. BAL DHAMODAR AND ORS.
|
February 23, 2015 |
|
RAKESH KUMAR Vs. STATE OF RAJ. AND ORS.
|
September 17, 2015 |
|
RAKESH KUMAR KALRA Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LIMITED AND ORS.
|
August 4, 2015 |
|
RAKESH KUMAR MUNDRA Vs. STATE OF RAJASTHAN AND ORS.
|
April 27, 2015 |
|
RAKESH MEENA Vs. THE DISTRICT & SESSIONS JUDGE AND ORS.
|
August 6, 2015 |
|
RAKESH PARASHAR Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 8, 2015 |
|
RAKESH SHARMA Vs. RSRTC AND ORS.
|
December 2, 2015 |
|
RAKESH SHARMA Vs. STATE OF RAJASTHAN
|
December 7, 2015 |
|
RAM Vs. STATE OF RAJASTHAN AND ORS.
|
April 10, 2015 |
|
RAM AVTAR SHARMA Vs. RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR
|
August 12, 2015 |
|
RAM BHAROSI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
July 13, 2015 |
|
RAM BHAROSI BAI Vs. NARENDRA
|
March 11, 2015 |
|
RAM CHANDRA Vs. MANDIR SHREE VISHWANATH MAHADEV
|
January 6, 2015 |
|
RAM CHANDRA Vs. STATE OF RAJ
|
February 9, 2015 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
December 8, 2015 |
|
RAM CHANDRA JAT Vs. STATE BANK OF INDIA
|
January 15, 2015 |
|
RAM CHANDRA S/O KASHTOOR CHAND Vs. LRS OF NAND LAL & PURSHOTTAM S/O CHUNNI LAL
|
October 27, 2015 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
March 4, 2015 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
July 16, 2015 |
|
RAM DAYAL (SINCE DECEASED) THROUGH HIS LRS. Vs. MUNICIPAL BOARD, NADBAI
|
July 10, 2015 |
|
RAM DEV Vs. STATE OF RAJASTHAN
|
January 21, 2015 |
|
RAM DHAN Vs. GYAN SINGH AND OTHERS
|
March 9, 2015 |
|
RAM GENERAL INSURANCE CO. Vs. MAMTA AND ORS.
|
January 30, 2015 |
|
RAM GOPAL KUMAWAT Vs. UNITED COMMERCIAL BANK AND ORS.
|
October 26, 2015 |
|
RAM GOPAL SHARMA Vs. STATE OF RAJASTHAN
|
November 24, 2015 |
|
RAM JEEVAN Vs. GENERAL MANAGER & ORS
|
July 13, 2015 |
|
RAM KALYAN AKODIA Vs. STATE OF RAJASTHAN AND ORS.
|
August 27, 2015 |
|
RAM KARAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 4, 2015 |
|
RAM KARAN Vs. GANGA RAM AND ORS.
|
July 21, 2015 |
|
RAM KISHAN Vs. STATE OF RAJASTHAN
|
November 3, 2015 |
|
RAM KISHORE AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 17, 2015 |
|
RAM KISHORE HARBHAJAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 6, 2015 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
August 18, 2015 |
|
RAM KUMAR SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 27, 2015 |
|
RAM KUMARI ANWARA Vs. VEENU GUPTA
|
November 23, 2015 |
|
RAM KUNWAR & ORS Vs. UNION OF INDIA & ORS
|
December 17, 2015 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
February 13, 2015 |
|
RAM LAL @ RAMA Vs. STATE OF RAJASTHAN
|
April 17, 2015 |
|
RAM LAL AND ORS. Vs. THE STATE OF RAJASTHAN
|
August 19, 2015 |
|
RAM LAL DANGI Vs. ROOP LAL DANGI
|
July 8, 2015 |
|
RAM LAL MANERIA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 1, 2015 |
|
RAM MOHAN AND ORS. Vs. STATE OF RAJASTHAN
|
July 10, 2015 |
|
RAM NARAIN Vs. STATE OF RAJASTHAN
|
August 26, 2015 |
|
RAM NARAIN AND ORS. Vs. STATE OF RAJASTHAN
|
August 12, 2015 |
|
RAM NARAYAN & ORS Vs. STATE OF RAJASTHAN
|
April 20, 2015 |
|
RAM NARAYAN & ORS Vs. UNION OF INDIA & ORS
|
December 16, 2015 |
|
RAM NARAYAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 27, 2015 |
|
RAM NARAYAN CHAUHAN Vs. STATE OF RAJASTHAN & ORS
|
March 24, 2015 |
|
RAM NARAYAN CHOUDHARY Vs. STATE OF RAJASTHAN AD ORS.
|
July 21, 2015 |
|
RAM NARESH JANGID Vs. THE AGRICULTURE UNIVERSITY AND ORS.
|
May 8, 2015 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
May 26, 2015 |
|
RAM NIWAS Vs. THE STATE OF RAJASTHAN
|
July 2, 2015 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
March 2, 2015 |
|
RAM NIWAS Vs. MANISH JHALANI
|
February 11, 2015 |
|
RAM NIWAS & ORS Vs. TARA CHAND
|
March 9, 2015 |
|
RAM NIWAS YADAV Vs. STATE OF RAJ & ORS
|
April 22, 2015 |
|
RAM PAL & ORS Vs. STATE OF RAJASTHAN
|
April 22, 2015 |
|
RAM PRAKASH Vs. SHASHI BALA BAJITPURIA AND ORS.
|
August 19, 2015 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
May 25, 2015 |
|
RAM PRASAD AND ORS. Vs. GADHIYA AND ORS.
|
August 3, 2015 |
|
RAM PRASAD SHARMA Vs. PRABHU AND ORS.
|
January 21, 2015 |
|
RAM RATAN Vs. KALLA
|
February 12, 2015 |
|
RAM RATAN YADAV Vs. R.P.S.C. AND ORS.
|
February 25, 2015 |
|
RAM SAHAY GURJAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 21, 2015 |
|
RAM SAHAY PISAR MUTVANNA MOHRU Vs. DIVISIONAL COMMISSIONER, MINI SECRETARIAT & ORS
|
November 16, 2015 |
|
RAM SAWROOP Vs. STATE OF RAJ
|
March 4, 2015 |
|
RAM SHARAN SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 17, 2015 |
|
RAM SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
July 31, 2015 |
|
RAM SINGH Vs. BHIKAM CHAND
|
January 28, 2015 |
|
RAM SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 18, 2015 |
|
RAM SINGH KASWA AND ORS. Vs. CBI AND ORS.
|
September 30, 2015 |
|
RAMA RAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 19, 2015 |
|
RAMAKANT Vs. STATE OF RAJASTHAN AND ORS.
|
May 25, 2015 |
|
RAMAN AHUJA Vs. RIMPI AHUJA AND ORS.
|
March 24, 2015 |
|
RAMAN BHAI PATEL Vs. APEX METCAM PVT. LTD.
|
May 8, 2015 |
|
RAMAN LAL Vs. RADHA DEVI
|
January 17, 2015 |
|
RAMAVTAR Vs. STATE OF RAJASTHAN
|
September 1, 2015 |
|
RAMAVTAR JAIMAN Vs. PURSHOTAM AGARWAL AND ORS.
|
November 30, 2015 |
|
RAMAVTAR SHARMA Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL AND ORS.
|
August 7, 2015 |
|
RAMAVTAR SHARMA & OTHERS Vs. R S R T C & OTHERS
|
January 21, 2015 |
|
RAMBHAROSE RAJARAM & MOOLCHAND Vs. MANDIR SHRI BALAJI MAHARAJ & ANR
|
August 7, 2015 |
|
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
August 26, 2015 |
|
RAMCHANDRA Vs. NARSINGH PATHAK & ORS
|
January 29, 2015 |
|
RAMCHANDRA AGARWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 14, 2015 |
|
RAMCHANDRA AND ORS. Vs. BINJA AND ORS.
|
July 20, 2015 |
|
RAMDAS Vs. STATE OF RAJASTHAN
|
July 6, 2015 |
|
RAMDAYAL AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 25, 2015 |
|
RAMDEV Vs. STATE OF RAJASTHAN
|
September 2, 2015 |
|
RAMDEV CEMENT & CHUNA SUPPLIERS Vs. STATE OF RAJASTHAN & ORS
|
September 24, 2015 |
|
RAMDHAN GURJAR Vs. STATE OF RAJASTHAN
|
March 23, 2015 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
January 29, 2015 |
|
RAMESH & ANR. Vs. STATE OF RAJASTHAN
|
April 20, 2015 |
|
RAMESH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 17, 2015 |
|
RAMESH AND ORS. Vs. STATE OF RAJASTHAN
|
July 13, 2015 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
March 18, 2015 |
|
RAMESH CHAND & ANR Vs. KANHI BAI
|
February 12, 2015 |
|
RAMESH CHAND GUPTA Vs. STATE OF RAJASTHAN & ANR.
|
January 8, 2015 |
|
RAMESH CHAND GUPTA AND ORS. Vs. STATE OF RAJASTHAN
|
March 26, 2015 |
|
RAMESH CHAND SHARMA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ORS.
|
September 15, 2015 |
|
RAMESH CHAND SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 4, 2015 |
|
RAMESH CHANDRA Vs. MILAP CHAND AND ORS.
|
February 13, 2015 |
|
RAMESH CHANDRA SONI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 1, 2015 |
|
RAMESH DURGAN Vs. BALWANT SINGH
|
January 12, 2015 |
|
RAMESH KANOJIYA Vs. STATE OF RAJASTHAN AND ORS.
|
April 9, 2015 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
January 9, 2015 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN & ORS.
|
October 5, 2015 |
|
RAMESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
September 18, 2015 |
|
RAMESH KUMAR S/O CHANDAN MAL Vs. KUNDAN MAL S/O BHERA RAM & ORS
|
November 26, 2015 |
|
RAMESH MAGLANI Vs. SHASHI GOYAL & ANR
|
April 13, 2015 |
|
RAMESH PUROHIT Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 31, 2015 |
|
RAMESHWAR Vs. ONKAR RAM
|
October 6, 2015 |
|
RAMESHWAR @ GHODLA Vs. STATE OF RAJASTHAN
|
January 22, 2015 |
|
RAMESHWAR AND ORS. Vs. RATIRAM AND ORS.
|
March 26, 2015 |
|
RAMESHWAR GAUR Vs. STATE OF RAJASTHAN
|
August 27, 2015 |
|
RAMESHWAR LAL Vs. SUBHASH CHANDRA AND ORS.
|
February 5, 2015 |
|
RAMESHWAR LAL Vs. BHANWAR LAL AND ORS.
|
April 22, 2015 |
|
RAMESHWAR LAL & ANR. Vs. THE STATE OF RAJASTHAN
|
February 3, 2015 |
|
RAMESHWAR LAL @ MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
January 19, 2015 |
|
RAMESHWAR PRASAD Vs. STATE OF RAJ & ANR
|
November 2, 2015 |
|
RAMESHWAR PRASAD RAM PRASAD TRADING COMPANY Vs. ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD, KOTA DIVISION
|
May 28, 2015 |
|
RAMESHWARLAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 8, 2015 |
|
RAMGOPAL JAT Vs. STATE OF RAJASTHAN & ANR
|
April 13, 2015 |
|
RAMHET AND RAMESH Vs. THE STATE OF RAJASTHAN
|
December 18, 2015 |
|
RAMHET SAINI Vs. STATE OF RAJASTHAN & OTHERS
|
March 18, 2015 |
|
RAMJANI Vs. STATE OF RAJASTHAN
|
January 6, 2015 |
|
RAMJEEVAN Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
RAMJI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
April 8, 2015 |
|
RAMJI LAL & ANR. Vs. STATE OF RAJASTHAN
|
February 4, 2015 |
|
RAMJI LAL LAKHERA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
July 28, 2015 |
|
RAMJI LAL MEENA Vs. STATE OF RAJ. AND OTHERS
|
December 17, 2015 |
|
RAMJI LAL YADAV AND ORS. Vs. STATE OF RAJSTHAN AND ORS.
|
March 26, 2015 |
|
RAMKALYAN GUPTA Vs. STATE OF RAJASTHAN
|
May 14, 2015 |
|
RAMKARAN Vs. STATE OF RAJASTHAN
|
November 17, 2015 |
|
RAMKHILADI Vs. STATE OF RAJASTHAN
|
July 20, 2015 |
|
RAMKUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
December 2, 2015 |
|
RAMNARAYAN Vs. STATE OF RAJASTHAN
|
May 5, 2015 |
|
RAMNARESH Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
RAMNEEK JAIN Vs. MOHAN LAL SUKHADIA UNIVERSITY AND ORS.
|
September 2, 2015 |
|
RAMNIWAS & ORS Vs. STATE OF RAJ & ORS
|
March 10, 2015 |
|
RAMPAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
February 5, 2015 |
|
RAMPAL Vs. STATE OF RAJASTHAN AND ORS.
|
March 24, 2015 |
|
RAMPAL S/O BHANWAR LAL Vs. MANMAL S/O CHANDMAL & ORS
|
April 9, 2015 |
|
RAMPAL SHARMA Vs. ADDITIONAL FOOD COMMISSIONER & ORS
|
July 2, 2015 |
|
RAMPATI; ANIL KUMAR Vs. STATE OF RAJASTHAN & ANR
|
July 27, 2015 |
|
RAMPHOOL AND ORS. Vs. STATE OF RAJASTHAN
|
July 16, 2015 |
|
RAMPHOOL MEENA Vs. THE STATE OF RAJ.
|
October 29, 2015 |
|
RAMPRAKASH @ANNE Vs. STATE OF RAJASTHAN
|
March 2, 2015 |
|
RAMPRASAD Vs. STATE OF RAJASTHAN
|
March 19, 2015 |
|
RAMPRASAD AND ANOTHER Vs. STATE OF RAJASTHAN THROUGH P P
|
March 20, 2015 |
|
RAMRAJ Vs. STATE OF RAJASTHAN
|
January 30, 2015 |
|
RAMRATAN Vs. STATE OF RAJASTHAN
|
November 26, 2015 |
|
RAMRATAN & ORS Vs. OMPRAKASH & ORS
|
September 7, 2015 |
|
RAMROOP & OTHERS Vs. STATE OF RAJASTHAN
|
April 7, 2015 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
August 25, 2015 |
|
RAMSWAROOP Vs. RAJULAL & ORS.
|
December 18, 2015 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
August 28, 2015 |
|
RAMSWAROOP (DEAD) Vs. MANNA LAL & OTHERS
|
August 18, 2015 |
|
RAMSWAROOP AND GOPAL Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
RAMSWAROOP AND ORS Vs. MANNA LAL AND ORS.
|
April 27, 2015 |
|
RAMSWAROOP SHARMA Vs. SATISH KUMAR SAIN
|
July 3, 2015 |
|
RAMSWAROOP SINGH Vs. CARVAN ROADWAYS LTD. AND ORS.
|
March 3, 2015 |
|
RAMU BAHADUR @ KHIL BAHADUR Vs. STATE OF RAJASTHAN
|
January 29, 2015 |
|
RAMU DEVI Vs. GENERAL MANAGER, H.R.D. AND ORS.
|
February 2, 2015 |
|
RAMURAM CHOUDHARY Vs. JAGDAMBA PLASTER INDUSTRIES
|
April 6, 2015 |
|
RAMVEER SINGH Vs. MADAN LAL
|
March 19, 2015 |
|
RAMVILAS Vs. STATE OF RAJASTHAN
|
July 29, 2015 |
|
RANDHIR SINGH @ KALU & ANR Vs. STATE OF RAJASTHAN
|
March 2, 2015 |
|
RANG LAL Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
RANGDEV & ORS Vs. STATE OF RAJASTHAN
|
April 1, 2015 |
|
RANGE FOREST OFFICER, ALWAR Vs. SHRI CHIRANJI LAL SHARMA AND ANR.
|
January 23, 2015 |
|
RANGLAL Vs. SHEELA DEVI & ORS
|
December 16, 2015 |
|
RANI DEVI AND ORS. Vs. BALWANTARAM AND ORS.
|
March 30, 2015 |
|
RANJEET BHATI Vs. STATE OF RAJASTHAN
|
January 14, 2015 |
|
RANTHAMBHORE NATURE GUIDE ASSOCIATION Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 9, 2015 |
|
RANTHAMBORE NATURE GUIDE ASSOCIATION Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 9, 2015 |
|
RANVEER SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
August 5, 2015 |
|
RANVEER SINGH Vs. STATE OF RAJASTHAN
|
March 11, 2015 |
|
RASEED Vs. STATE OF RAJASTHAN
|
February 9, 2015 |
|
RASHID KHAN Vs. TAYYUB KHAN & ORS
|
August 6, 2015 |
|
RATAN Vs. STATE OF RAJASTHAN
|
March 18, 2015 |
|
RATAN AND ORS. Vs. STATE OF RAJASTHAN
|
January 9, 2015 |
|
RATAN DEVI Vs. SUPERINTENDING ENGINEER PWD TONK & OTHERS
|
October 26, 2015 |
|
RATAN KANT Vs. SAWAI MADHOPUR ZILA SAHKARI UPBHOKTA THOK BHANDAR LTD. AND ORS.
|
February 25, 2015 |
|
RATAN LAL Vs. STATE OF RAJASTHAN & ORS.
|
March 9, 2015 |
|
RATAN LAL Vs. CHANDU MAL AND ORS.
|
December 15, 2015 |
|
RATAN LAL Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2015 |
|
RATAN LAL & ORS. Vs. INDIAN NATIONAL HIGHWAY AUTHORITY, BHILWARA & ANR.
|
May 6, 2015 |
|
RATAN LAL BAGRI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 10, 2015 |
|
RATAN LAL KALU RAM Vs. ASSISTANT COMMERCIAL TAXES OFFICER, WORKS CONTRACT & LEASING TAX
|
September 29, 2015 |
|
RATAN SINGH Vs. STATE OF RAJASTHAN
|
April 8, 2015 |
|
RATAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
November 6, 2015 |
|
RATAN SINGH S/O SH DHOKAL SINGH Vs. CHAMPALAL S/O SH GHEWAL CHAND
|
May 4, 2015 |
|
RATANCHAND & SONS RETAIL OUTLET Vs. STATE OF RAJASTHAN & ORS
|
September 16, 2015 |
|
RAVI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
January 9, 2015 |
|
RAVI KUMAR KHANDELWAL AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 22, 2015 |
|
RAVI KUMAR TANK Vs. PRATAP SINGH
|
March 30, 2015 |
|
RAVI MOHAN MAHAWAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 7, 2015 |
|
RAVI NARCHAL Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 5, 2015 |
|
RAVI PRAKASH GUPTA AND ORS. Vs. PAWAN KUMAR SWAMI AND ORS.
|
February 26, 2015 |
|
RAVI SUROLIA & ORS Vs. STATE OF RAJASTHAN & ORS
|
April 24, 2015 |
|
RAVINDER Vs. STATE OF RAJASTHAN
|
April 27, 2015 |
|
RAVINDER SINGH NEGI Vs. STATE OF RAJASTHAN
|
May 1, 2015 |
|
RAVINDRA @ RAVI Vs. STATE OF RAJASTHAN
|
December 7, 2015 |
|
RAVINDRA KUMAR Vs. PREM GALAV
|
June 15, 2015 |
|
RAVINDRA KUMAR AND ORS. Vs. HABIB
|
August 20, 2015 |
|
RAVINDRA KUMAR VAISHNAV Vs. MAHARISHI DAYANAND SARASWATI UNIVERSITY & ORS
|
August 21, 2015 |
|
RAVINDRA OJHA Vs. JASWANT SINGH CHOUDHARY
|
February 5, 2015 |
|
RAVINDRA PUROHIT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 4, 2015 |
|
RAVJI Vs. STATE OF RAJASTHAN
|
February 11, 2015 |
|
RAWAL SINGH Vs. RSRTC AND ORS.
|
December 1, 2015 |
|
RAWAT NATH Vs. MOTI RAM
|
December 17, 2015 |
|
REENA KANWAR PARMAR Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2015 |
|
REGIONAL DIRECTOR NATIONAL AND ORS. Vs. ANURAG KUMAR SHARMA AND ORS.
|
April 17, 2015 |
|
REGIONAL MANAGER, RAJASTHAN STATE GANGANAGAR SUGAR MILLS LIMITED Vs. DEVENDRA KUMAR AND ORS.
|
December 10, 2015 |
|
REGISTRAR, UNIVERSITY OF RAJASTHAN Vs. MANJU YADAV AND ORS.
|
April 21, 2015 |
|
REHANA ALI Vs. UNION OF INDIA AND ORS.
|
November 26, 2015 |
|
REKHA DEWANI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 26, 2015 |
|
REKHA SONI Vs. REGISTRAR, SARVAPALLI RADHAKRISHNAN RAJASTHAN AYURVED UNIVERSITY, JODHPUR & ANR
|
May 18, 2015 |
|
REKHRAJ AND ORS. Vs. ROSHANLAL AND ORS.
|
May 6, 2015 |
|
RELIANCE CHEMOTEX INDUSTRIES LTD Vs. KISHANGARH FABRICS LIMITED
|
October 15, 2015 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. KARAN SINGH AND ORS.
|
March 25, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. DISTRICT COLLECTOR JAIPUR, RAJASTHAN & ANR
|
October 14, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. STATE OF RAJASTHAN & ORS
|
August 11, 2015 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. STATE OF RAJASTHAN & ORS
|
August 4, 2015 |
|
RELIANCE TRADING CORPORATION Vs. ITO
|
December 16, 2015 |
|
RELIANCE TRADING CORPORATION Vs. ITO, WARD NO 2(3), JAIPUR
|
May 1, 2015 |
|
RENU DEVI Vs. STATE OF RAJASTHAN & ORS
|
November 16, 2015 |
|
RENU SHARMA BHAWAN Vs. RAM KISHORE KALAL
|
May 19, 2015 |
|
RENUBALA Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 28, 2015 |
|
REPRESENTATIVES OF MAHESHWARI SAMAJ Vs. NARENDRA KUMAR AND ORS.
|
January 14, 2015 |
|
RESHMA DEVI AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE NO. 2, UDAIPUR AND OTHERS
|
July 24, 2015 |
|
REWANT RAM Vs. STATE OF RAJASTHAN
|
January 6, 2015 |
|
REWAT SINGH CHOHOUN AND ORS. Vs. REGISTRAR, SARVEPALLI RADHAKRISHNAN AYURVED UNIVERSITY AND ORS.
|
May 5, 2015 |
|
RIICO Vs. GENERAL SECRETARY, RAJASTHAN PUBLIC SECTOR EMPLOYEES UNION
|
April 27, 2015 |
|
RIKA RAM Vs. URJA RAM AND ORS.
|
May 5, 2015 |
|
RISHI KUMAR MORWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2015 |
|
RISHI KUMAR SANKHLA Vs. JAI NARAIN VYAS UNIVERSITY AND ORS.
|
January 28, 2015 |
|
RISHIKESH SHARMA Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER & OTHERS
|
August 7, 2015 |
|
ROHAN KATTA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 23, 2015 |
|
ROHITASH Vs. UNION OF INDIA & ANR
|
April 13, 2015 |
|
RONAK DISTRIBUTORS (P) LTD. Vs. COMMERCIAL TAXES OFFICER (ANTI EVASION)
|
January 14, 2015 |
|
ROOPA & ORS. Vs. THE CIVIL JUDGE (JUNIOR DIVISION), SADRI, DISTRICT PALI & ANR.
|
August 4, 2015 |
|
ROOPARAM Vs. STATE OF RAJASTHAN AND ORS.
|
March 23, 2015 |
|
ROSHAN AGARWAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
March 11, 2015 |
|
ROSHAN ALI Vs. STATE OF RAJASTHAN AND ORS.
|
February 24, 2015 |
|
ROSHAN LAL Vs. RAJASTHAN HOUSING BOARD & ANOTHER
|
November 23, 2015 |
|
ROSHAN LAL Vs. MANOJ KUMAR
|
February 20, 2015 |
|
ROSHAN LAL SAINI Vs. PRINCIPAL SECRETARY, LOCAL SELF GOVT DEPARTMENT & ORS
|
July 10, 2015 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. SUDHA AND ORS.
|
August 5, 2015 |
|
RSMML AND ORS. Vs. SANJAY KUMAR
|
February 6, 2015 |
|
RSRTC Vs. BALCHAND
|
February 19, 2015 |
|
RSRTC Vs. TEJ RAM AND ORS.
|
December 16, 2015 |
|
RSRTC Vs. VIMLA AND ORS.
|
March 11, 2015 |
|
RSWM LIMITED Vs. STATE
|
March 26, 2015 |
|
RUGHNATH Vs. STATE OF RAJASTHAN
|
July 8, 2015 |
|
RUKKU Vs. STATE OF RAJASTHAN
|
March 19, 2015 |
|
RUKKU; SUBBAN; FAJRU Vs. STATE OF RAJASTHAN
|
March 6, 2015 |
|
RUKNUDDIN Vs. STATE OF RAJASTHAN
|
January 23, 2015 |
|
RUPENDRA SONI Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 2, 2015 |
|
RUPNARAYAN Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 13, 2015 |
|
S A INFRASTRUCTURE CONSULTANTS PVT LTD & ANR Vs. STATE OF RAJASTHAN & ORS
|
March 25, 2015 |
|
S. KASLIWAL & CO. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
February 20, 2015 |
|
S.A. INFRASTRUCTURE CONSULTANTS PVT. LTD. Vs. STATE OF RAJASTHAN
|
July 6, 2015 |
|
S.A. INFRASTRUCTURE CONSULTANTS PVT. LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 2015 |
|
S.B.N. COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
|
September 21, 2015 |
|
S.K. BANSAL Vs. THE RAJASTHAN HIGH COURT AND ORS.
|
July 20, 2015 |
|
S.K. BANSAL Vs. THE RAJASTHAN HIGH COURT AND ORS.
|
July 2, 2015 |
|
S.K. GUPTA Vs. UNION OF INDIA
|
April 15, 2015 |
|
S.K. GUPTA Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
|
November 2, 2015 |
|
S.N. INDUSTRIES Vs. UNION OF INDIA AND ORS.
|
March 26, 2015 |
|
S.N. RAJORIA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
August 12, 2015 |
|
S.S. MEDICAL SYSTEMS (INDIA) PVT. LTD. Vs. THE STATE OF RAJASTHAN
|
January 9, 2015 |
|
SABIR ALI Vs. STATE OF RAJASTHAN
|
September 24, 2015 |
|
SABOO CEMENT INDUSTRIES Vs. ASSISTANT COMMERCIAL TAX OFFICER, WARD-5
|
January 9, 2015 |
|
SACHCHANAND Vs. SURESH CHANDRA & ANR.
|
November 27, 2015 |
|
SACHIN AGARWAL & ORS Vs. STATE OF RAJ & ORS
|
July 23, 2015 |
|
SADAKAURI Vs. RAMJILAL & ANR.
|
August 11, 2015 |
|
SADDIQ Vs. STATE OF RAJASTHAN AND ORS.
|
April 17, 2015 |
|
SADHU SINGH Vs. GURJANT SINGH & ORS.
|
January 8, 2015 |
|
SADIQ ALI Vs. STATE OF RAJASTHAN AND ORS.
|
August 31, 2015 |
|
SAGAR MAL Vs. BOARD OF REVENUE AND ORS.
|
February 20, 2015 |
|
SAGARMAL Vs. STATE OF RAJASTHAN
|
May 11, 2015 |
|
SAHAB RAM Vs. STATE OF RAJASTHAN
|
December 1, 2015 |
|
SAHABDIN Vs. THE STATE OF RAJASTHAN
|
November 27, 2015 |
|
SAHABUDDIN Vs. STATE OF RAJASTHAN
|
November 4, 2015 |
|
SAHBUDDIN @ SAHABDEEN Vs. STATE OF RAJASTHAN
|
March 24, 2015 |
|
SAHI RAM & ORS. Vs. STATE OF RAJ. & ANR.
|
August 19, 2015 |
|
SAHINA PARVEEN Vs. MOHD NADEEM
|
August 26, 2015 |
|
SAHITYA SADAWART SAMITI Vs. STATE OF RAJASTHAN AND ORS.
|
March 4, 2015 |
|
SAHOON Vs. STATE OF RAJASTHAN
|
January 6, 2015 |
|
SAIED AALAM Vs. HARJEET SINGH AND ORS.
|
December 1, 2015 |
|
SAIED AALAM Vs. HARJEET SINGH AND ORS.
|
May 8, 2015 |
|
SAIED AALAM Vs. RAJENDRA PRASAD AND ORS.
|
August 27, 2015 |
|
SAIYAD SHARAFAT ALI Vs. STATE OF RAJASTHAN AND ORS.
|
March 27, 2015 |
|
SAIYED RAFIQ ALI Vs. ASHOK BHATNAGAR
|
March 19, 2015 |
|
SAJID KHAN Vs. SUBODH NAGAURI AND ORS.
|
February 12, 2015 |
|
SAJJAN RAJ Vs. SUSHIL AGARWAL AND ORS.
|
February 12, 2015 |
|
SAJJAN SINGH BHATI Vs. STATE OF RAJASTHAN AND ORS.
|
May 14, 2015 |
|
SAJNA Vs. STATE OF RAJASTHAN & OTHERS
|
November 24, 2015 |
|
SAKET COLONY SAMITI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 20, 2015 |
|
SAKUDI BAI Vs. RAMLAL AND ORS.
|
January 28, 2015 |
|
SALEEM BUX Vs. STATE OF RAJASTHAN
|
January 14, 2015 |
|
SALEEM-UR-RAHAMAN Vs. RATIRAM & ANR.
|
December 10, 2015 |
|
SALIM KHAN Vs. STATE OF RAJASTHAN
|
February 25, 2015 |
|
SALIM KHAN Vs. SMT. JUBAIDA BEGUM & ANR.
|
October 8, 2015 |
|
SALIMUDDIN AND ORS. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
|
January 5, 2015 |
|
SALMA Vs. YUSUF
|
November 3, 2015 |
|
SALMA BIBI Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2015 |
|
SALMAN Vs. STATE OF RAJASTHAN
|
January 30, 2015 |
|
SALMAN KHAN Vs. STATE OF RAJASTHAN
|
April 10, 2015 |
|
SALMAN KHAN Vs. STATE OF RAJASTHAN
|
January 28, 2015 |
|
SALMAN KHAN Vs. STATE OF RAJASTHAN
|
July 28, 2015 |
|
SAMAD KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
March 9, 2015 |
|
SAMAY SINGH MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
July 27, 2015 |
|
SAMEER KHANDELWAL Vs. STATE OF RAJ
|
November 2, 2015 |
|
SAMPAT LAL Vs. NATHU LAL AND ORS.
|
August 3, 2015 |
|
SAMPAT LAL AND ORS. Vs. KAMLA DEVI
|
January 14, 2015 |
|
SAMPAT SINGH Vs. STATE OF RAJ
|
February 4, 2015 |
|
SAMSU Vs. STATE OF RAJASTHAN
|
March 2, 2015 |
|
SAMUNDER SINGH Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
SAMUNDER SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2015 |
|
SAN INDIA ELECTROCHEM PRIVATE LTD. AND ORS. Vs. OFFICIAL LIQUIDATOR OF SAN INDIA ELECTROCHEM PRIVATE LTD.
|
April 3, 2015 |
|
SANATAN DHARAM GIRLS SECONDARY SCHOOL Vs. LABOUR COURT
|
January 7, 2015 |
|
SANCHETI STORE AND ORS. Vs. GOPI KISHAN
|
February 23, 2015 |
|
SANDEEP AGARWAL Vs. STATE OF RAJASTHAN
|
June 18, 2015 |
|
SANDEEP AGARWAL Vs. STATE OF RAJASTHAN
|
July 4, 2015 |
|
SANDEEP AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
January 19, 2015 |
|
SANDEEP GROVER Vs. PRIYANKA BATRA
|
October 31, 2015 |
|
SANDEEP SHARMA Vs. STATE OF RAJASTHAN
|
March 26, 2015 |
|
SANDEEP SHARMA Vs. STATE OF RAJASTHAN
|
January 7, 2015 |
|
SANDEEP VIJAY & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
October 14, 2015 |
|
SANDEEP VISHWANATH Vs. STATE OF RAJASTHAN & ANR.
|
November 20, 2015 |
|
SANJAY Vs. STATE OF RAJASTHAN
|
January 16, 2015 |
|
SANJAY AGGARWAL Vs. RAMSWROOP SHARMA & ORS
|
August 13, 2015 |
|
SANJAY BROTHERS Vs. URBAN IMPROVEMENT TRUST & ANR
|
July 23, 2015 |
|
SANJAY KALRA Vs. STATE OF RAJASTHAN
|
April 7, 2015 |
|
SANJAY KUMAR Vs. MANOJ KUMAR AND OTHERS
|
August 14, 2015 |
|
SANJAY KUMAR Vs. F.C.I. AND ORS.
|
January 22, 2015 |
|
SANJAY KUMAR GARG Vs. IDBI BANK LTD. AND ORS.
|
January 5, 2015 |
|
SANJAY SETH Vs. KESARI VANASPATI PRODUCTS LTD.
|
May 22, 2015 |
|
SANJAY SHARMA Vs. STATE OF RAJASTHAN
|
March 30, 2015 |
|
SANJAY SHARMA Vs. STATE OF RAJ.
|
August 3, 2015 |
|
SANJAY STONE CUTTING & POLISHING INDUSTRIES Vs. COMMERCIAL TAXES DEPARTMENT, ANTI-EVASION
|
February 19, 2015 |
|
SANJEEV GUPTA Vs. STATE OF RAJASTHAN
|
January 19, 2015 |
|
SANJEEV KUMAR SAINI Vs. UNION OF INDIA AND ORS.
|
May 15, 2015 |
|
SANJEEV KUMAR SHARMA Vs. JAI NARAIN VYAS UNIVERSITY AND ORS.
|
March 19, 2015 |
|
SANJU Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
SANJU DEVI; RAJU SINGH @ RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 6, 2015 |
|
SANT RAM & ORS Vs. STATE OF RAJASTHAN
|
March 30, 2015 |
|
SANTOSH Vs. TAKHAT SINGH AND ORS.
|
April 7, 2015 |
|
SANTOSH & ANR Vs. STATE OF RAJASTHAN
|
March 26, 2015 |
|
SANTOSH BHARTI Vs. STATE OF RAJASTHAN AND ORS.
|
February 25, 2015 |
|
SANTOSH DEVI SHARMA Vs. SALIM AHAMAD AND ORS.
|
July 16, 2015 |
|
SANTOSH KANWAR AND ORS. Vs. DALIP SINGH AND ORS.
|
August 10, 2015 |
|
SANTOSH KUMAR Vs. CIVIL JUDGE (JD) & JM BANDIKUI & ORS
|
July 14, 2015 |
|
SANTOSH KUMAR @ JOHNY Vs. STATE OF RAJASTHAN
|
January 29, 2015 |
|
SANTOSH KUMAR GUPTA Vs. STATE OF RAJASTHAN AND ORS.
|
December 4, 2015 |
|
SANTOSH MAHESHWARI Vs. STATE OF RAJASTHAN AND ORS.
|
June 5, 2015 |
|
SANTOSH SUROLIA Vs. STATE OF RAJ.
|
January 14, 2015 |
|
SANTUSHTI HOMES PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
October 29, 2015 |
|
SANWALIAJI MANDIR MANDAL Vs. THE CHIEF INFORMATION COMMISSIONER AND ORS.
|
February 26, 2015 |
|
SANWAR LAL Vs. CHAIRMAN, MUNICIPALITY, BIDASAR & ORS.
|
January 19, 2015 |
|
SANWAR MAL SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
July 29, 2015 |
|
SARDARMAL Vs. STATE OF RAJASTHAN & ORS.
|
December 16, 2015 |
|
SARIF AND ORS. Vs. BATUL AND ORS.
|
February 26, 2015 |
|
SARITA AND ORS. Vs. MUNNI DEVI
|
April 24, 2015 |
|
SARITA CHAUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
September 11, 2015 |
|
SARITA JOSHI Vs. DAVENDRA KUMAR AND ANR.
|
March 10, 2015 |
|
SARITA KUMAWAT & ANR Vs. BOARD OF SECONDARY
EDUCATION & ORS
|
September 16, 2015 |
|
SARJAYO Vs. THE BOARD OF REVENUE
|
January 12, 2015 |
|
SARJEET SINGH Vs. STATE OF RAJASTHAN & ORS.
|
August 17, 2015 |
|
SARLA AND ORS. Vs. RAMESH CHANDRA AND ORS.
|
May 8, 2015 |
|
SARNAM AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
May 25, 2015 |
|
SAROJ Vs. RADHE SHYAM GUPTA
|
May 18, 2015 |
|
SAROJ AND ORS. Vs. UNION OF INDIA
|
January 16, 2015 |
|
SAROJ AND ORS. Vs. STATE AND ORS.
|
May 22, 2015 |
|
SAROJ DEVI Vs. STATE OF RAJASTHAN
|
May 8, 2015 |
|
SAROJ DEVI NATANI Vs. STATE OF RAJASTHAN AND ORS.
|
July 22, 2015 |
|
SAROJ DEVI RAIGAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2015 |
|
SAROJ KUMARI AND ORS. Vs. BHANWARI DEVI AND ORS.
|
May 26, 2015 |
|
SAROJ KUNWAR & ORS. Vs. BHANWAR SINGH RATHORE & ORS.
|
August 26, 2015 |
|
SAROJBALA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 2015 |
|
SARSWATI Vs. NARAYAN
|
July 24, 2015 |
|
SARVAGYA SHASTRY Vs. UNION OF INDIA
|
January 29, 2015 |
|
SARVAR AAZMI Vs. THE STATE OF RAJASTHAN
|
January 5, 2015 |
|
SARVJEET SINGH Vs. STATE OF RAJASTHAN & ANR.
|
May 6, 2015 |
|
SARWAJEET SINGH Vs. UNION OF INDIA AND ORS.
|
December 17, 2015 |
|
SATISH GAGGAR Vs. SATYA PRAKASH AND ORS.
|
November 26, 2015 |
|
SATISH KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
March 26, 2015 |
|
SATISH SHARMA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT & ORS.
|
March 19, 2015 |
|
SATPAL AGRAWAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2015 |
|
SATPAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 7, 2015 |
|
SATPAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 7, 2015 |
|
SATTU AND ORS. Vs. THE STATE OF RAJASTHAN
|
October 5, 2015 |
|
SATYA KISHORE @ GUDDA Vs. STATE OF RAJASTHAN
|
April 17, 2015 |
|
SATYA NARAIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 20, 2015 |
|
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
April 16, 2015 |
|
SATYA NARAYAN Vs. MANGI LAL
|
February 20, 2015 |
|
SATYA NARAYAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 2015 |
|
SATYA NARAYAN AND ORS. Vs. STATE OF RAJASTHAN
|
July 6, 2015 |
|
SATYA NARAYAN DADHICH Vs. STATE OF RAJASTHAN AND ORS.
|
February 13, 2015 |
|
SATYAM DIAGNOSTICS CENTRE Vs. STATE OF RAJASTHAN AND ORS.
|
June 29, 2015 |
|
SATYANARAYAN AGARWAL AND ORS. Vs. KHANDELWAL FOOD PRODUCTS
|
February 24, 2015 |
|
SATYAVEER Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 6, 2015 |
|
SATYAVEER Vs. SUNITA
|
March 10, 2015 |
|
SATYAVEER & ORS Vs. STATE OF RAJASTHAN
|
April 10, 2015 |
|
SATYAVEER AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
April 30, 2015 |
|
SATYENDRA KUMAR Vs. STATE OF RAJASATHAN & ORS
|
November 3, 2015 |
|
SATYENDRA SINGH Vs. STATE OF RAJASTHAN & ORS
|
August 12, 2015 |
|
SATYVEER Vs. ASSISTANT PERSONNEL OFFICER (RECRUITMENT), NWR
|
May 27, 2015 |
|
SAU RAM Vs. STATE OF RAJASTHAN & ANR.
|
February 18, 2015 |
|
SAURABH BHARGAVA Vs. STATE OF RAJASTHAN AND ANR.
|
February 25, 2015 |
|
SAVITRI Vs. STATE OF RAJASTHAN AND OTHERS
|
July 1, 2015 |
|
SAVITRI DEVI Vs. KAILASH JAT
|
November 20, 2015 |
|
SAVITRI DEVI AND ORS. Vs. DISTRICT COLLECTOR AND ORS.
|
February 9, 2015 |
|
SAWANT SINGH RATHORE AND ORS. Vs. BHANWAR KANWAR
|
March 17, 2015 |
|
SECRETARY, MANAGEMENT COMMITTEE, SHRI VIVEKANAND SECONDARY SCHOOL Vs. STATE OF RAJASTHAN AND ORS.
|
February 5, 2015 |
|
SECRETARY, RAJASTHAN HOUSING BOARD AND ORS. Vs. GULSHAN KUMAR BHATIYA AND ORS.
|
February 27, 2015 |
|
SECRETARY, UIT AND ORS. Vs. RADHA KRISHAN SHARMA AND ORS.
|
March 17, 2015 |
|
SEEMA Vs. YOGENDRA NARAIN
|
August 14, 2015 |
|
SEEMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 2, 2015 |
|
SEEMA GURJAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2015 |
|
SEEMA SHARMA Vs. STATE OF RAJASTHAN
|
April 13, 2015 |
|
SEEMA VERMA Vs. ROHITASH KUMAR
|
March 11, 2015 |
|
SEETA RAM AND ORS. Vs. GULAB CHAND
|
February 12, 2015 |
|
SERVICE NO JC338521W SUB ANIL PRAJAPATI Vs. UNION OF INDIA & ORS
|
April 3, 2015 |
|
SETH JAMNA DASS LALLU BHAI CHARITABLE TRUST, MUMBAI AND ORS. Vs. ESTATE OFFICER AND ORS.
|
September 8, 2015 |
|
SEVA SINGH Vs. KISHNAI AND ORS.
|
July 8, 2015 |
|
SEVARAM AND ORS Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
SHABNAM ARA Vs. UNIVERSITY OF KOTA
|
January 23, 2015 |
|
SHAHADAT ALI Vs. STATE OF RAJASTHAN
|
March 19, 2015 |
|
SHAHANI HOTEL RESORTS AND CHILDREN GARDEN Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD & ANR
|
October 29, 2015 |
|
SHAHEEN NAZ Vs. MOHD RAFIQ
|
July 14, 2015 |
|
SHAHNAJ Vs. STATE OF RAJASTHAN & ORS
|
July 22, 2015 |
|
SHAHRUKH KHAN Vs. ISMAIL @ MUNNA
|
October 14, 2015 |
|
SHAHZAD Vs. STATE OF RAJASTHAN
|
May 22, 2015 |
|
SHAILENDER @ CHINU @ SITYA Vs. STATE OF RAJASTHAN
|
September 23, 2015 |
|
SHAILENDRA KHADGATA Vs. SMT. HARSHA ALIAS KAVITA
|
November 27, 2015 |
|
SHAJID @BABUDA Vs. STATE OF RAJASTHAN
|
March 20, 2015 |
|
SHAKIL Vs. STATE OF RAJASTHAN
|
May 22, 2015 |
|
SHAKILA Vs. STATE OF RAJASTHAN
|
November 4, 2015 |
|
SHAKTI DAN CHARAN AND ORS. Vs. RAJ. STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD. (RIICO) AND ORS.
|
September 2, 2015 |
|
SHAKUNTALA Vs. KANWARI LAL
|
February 16, 2015 |
|
SHAKUNTALA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 7, 2015 |
|
SHAKUNTALA PATANI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 30, 2015 |
|
SHAKUNTALA SHARMA & ANOTHER Vs. VIRENDRA KUMAR BHANDARI & OTHERS
|
December 2, 2015 |
|
SHALIVAHAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 24, 2015 |
|
SHAMBHOO PRASAD AND ORS. Vs. PUSHPA DEVI AND ORS.
|
February 16, 2015 |
|
SHAMSHER KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
July 16, 2015 |
|
SHANKAR Vs. STATE OF RAJASTHAN
|
October 5, 2015 |
|
SHANKAR DAR & ORS. Vs. GOVINDRAM & ANR.
|
August 4, 2015 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
February 3, 2015 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
SHANKAR LAL AND ORS. Vs. NATHURAM AND ORS.
|
August 3, 2015 |
|
SHANKAR LAL SINGHVI Vs. KHAIROON AND ORS.
|
February 18, 2015 |
|
SHANKAR LAL VERMA & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
November 24, 2015 |
|
SHANKAR LAL YADAV Vs. STATE OF RAJASTHAN AND ORS.
|
January 21, 2015 |
|
SHANKARI Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2015 |
|
SHANKARLAL SHARMA AND ORS. Vs. ASSISTANT COMMISSIONER (II), DEVASTHAN DEPARTMENT AND ORS.
|
April 6, 2015 |
|
SHANKARLAL SONI Vs. STATE OF RAJ & ORS
|
November 3, 2015 |
|
SHANKER LAL Vs. LABOUR COURT, JODHPUR
|
February 13, 2015 |
|
SHANKER LAL Vs. BHANWAR SINGH
|
December 7, 2015 |
|
SHANKER LAL AND ORS. Vs. STATE OF RAJASTHAN
|
September 8, 2015 |
|
SHANKUNTALA AND ORS. Vs. RAMLAL AND ORS.
|
July 28, 2015 |
|
SHANTA SWAROOP BEVERAGES PVT LTD Vs. STATE OF RAJASTHAN
|
May 15, 2015 |
|
SHANTI & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
October 14, 2015 |
|
SHANTI DEVI Vs. STATE OF RAJASTHAN
|
June 9, 2015 |
|
SHANTI DEVI Vs. U.I.T.
|
January 13, 2015 |
|
SHANTI DEVI Vs. STATE OF RAJASTHAN & ORS.
|
January 13, 2015 |
|
SHANTI DEVI Vs. BANSHI LAL
|
January 5, 2015 |
|
SHANTI DEVI & ORS Vs. BARKAT ALI & ANR
|
October 30, 2015 |
|
SHANTI DEVI AND ANR. Vs. PRESIDING OFFICER, RENT APPELLATE TRIBUNAL, BHILWARA AND ORS.
|
December 3, 2015 |
|
SHANTI DEVI AND ORS. Vs. SITA
|
January 19, 2015 |
|
SHANTI DEVI KUMAWAT Vs. LALU RAM SHARMA ALIAS HUKUM CHAND SHARMA
|
June 15, 2015 |
|
SHANTI LAL MATHUR Vs. STATE OF RAJASTHAN AND ORS.
|
July 24, 2015 |
|
SHANTI LAL PRAJAPAT Vs. SURESH KUMAR PRAJAPAT
|
February 6, 2015 |
|
SHANTI SWAROOP SHARMA Vs. MANAGING COMMITTEE & ORS
|
July 14, 2015 |
|
SHANTILAL Vs. SUBHASH
|
December 7, 2015 |
|
SHANTILAL Vs. ASHOK KUMAR
|
July 23, 2015 |
|
SHARAD BANSAL Vs. NAMAN DIAGNOSTIC AND RESEARCH CENTRE PRIVATE LTD & ORS
|
September 30, 2015 |
|
SHARAD CHANDRA Vs. STATE OF RAJASTHAN
|
December 18, 2015 |
|
SHARAFAT HUSSAIN Vs. IRSHAD
|
February 19, 2015 |
|
SHARDA Vs. NARESH KUMAR
|
August 5, 2015 |
|
SHARDA (SMT.) Vs. IFCO GENERAL INSURANCE COMPANY LTD. AND ANOTHER
|
December 1, 2015 |
|
SHARDA CHAUDHARY Vs. MAHARAJA GANGASINGH UNIVERSITY AND ORS.
|
May 8, 2015 |
|
SHARDA DEVI Vs. IQBAL SINGH AND ORS.
|
February 27, 2015 |
|
SHARIFAN AND ORS. Vs. THE STATE OF RAJASTHAN
|
January 28, 2015 |
|
SHARVAN KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
February 20, 2015 |
|
SHARWANI DEVI AND ORS. Vs. NATIONAL INSURANCE CO. AND ORS.
|
February 19, 2015 |
|
SHASHI CHOUDHARY AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 22, 2015 |
|
SHASHI MISHRA Vs. UNION OF INDIA AND ORS.
|
May 18, 2015 |
|
SHATRUGHAN MANDAL Vs. STATE OF RAJASTHAN
|
July 20, 2015 |
|
SHAUKAT ALI Vs. MOHAMMED SABIR
|
February 12, 2015 |
|
SHAUKAT KHAN Vs. DEPUTY FOREST OFFICER, BHILWARA & ANR
|
April 15, 2015 |
|
SHEELA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 4, 2015 |
|
SHEIK ABDUL KADIR Vs. STATE OF RAJASTHAN
|
March 9, 2015 |
|
SHEOJI RAM CHOUDHARY Vs. VIMAL KUMAR @ VIMLESH KUMAR
|
September 1, 2015 |
|
SHER KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
November 19, 2015 |
|
SHER SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
December 18, 2015 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
December 8, 2015 |
|
SHIELD SHOE COMPANY PRIVATE LIMITED (IN LIQUIDATION) Vs. THE RAJASTHAN FINANCIAL CORPORATION
|
July 17, 2015 |
|
SHISH RAM Vs. STATE OF RAJ. AND ORS.
|
October 8, 2015 |
|
SHISHRAM Vs. STATE OF RAJASTHAN
|
January 27, 2015 |
|
SHISHRAM & ORS Vs. STATE OF RAJASTHAN
|
March 11, 2015 |
|
SHISHRAM AND PARTY Vs. STATE OF RAJASTHAN AND ORS.
|
March 19, 2015 |
|
SHIV Vs. RAM LAL & ORS.
|
April 20, 2015 |
|
SHIV AGRO LIMITED Vs. COMMERCIAL TAXES OFFICER & ORS
|
September 29, 2015 |
|
SHIV CHANDRA MATHUR Vs. STATE OF RAJASTHAN
|
August 21, 2015 |
|
SHIV CHARAN Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 6, 2015 |
|
SHIV CHARAN KHANDELWAL Vs. STATE OF RAJASTHAN AND ORS.
|
April 8, 2015 |
|
SHIV DUTT CHARAN Vs. THE STATE OF RAJASTHAN AND ORS.
|
June 29, 2015 |
|
SHIV EDIBLES LIMITED Vs. COMMERCIAL TAXES OFFICER, ANTI EVASION-1 AND ORS.
|
September 30, 2015 |
|
SHIV GOPAL Vs. CHHAGANLAL AND ORS
|
February 5, 2015 |
|
SHIV LAL Vs. LAKHA BAI
|
November 5, 2015 |
|
SHIV MAHIMA TOWNSHIP PVT LTD Vs. INCOME TAX OFFICER & ORS
|
July 21, 2015 |
|
SHIV NARAIN Vs. THE GENERAL MANAGER, JODHPUR SAHKARI UPBHOKTA WHOLE SALE BHANDAR LTD. AND ORS.
|
April 22, 2015 |
|
SHIV NARAYAN Vs. AYODHYA DEVI
|
January 22, 2015 |
|
SHIV NARAYAN Vs. STATE OF RAJASTHAN & ANR
|
October 28, 2015 |
|
SHIV PAL SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2015 |
|
SHIV PRAKASH Vs. CHAMPA BAI AND ORS.
|
December 8, 2015 |
|
SHIV PRASAD Vs. STATE OF RAJASTHAN
|
March 27, 2015 |
|
SHIV PRASAD Vs. UCO BANK AND ORS.
|
May 14, 2015 |
|
SHIV PRASAD (DECEASED) Vs. UCO BANK & ORS
|
August 7, 2015 |
|
SHIV RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 10, 2015 |
|
SHIV SAURABH SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 24, 2015 |
|
SHIV SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 22, 2015 |
|
SHIV SINGH Vs. STATE OF RAJASTHAN
|
July 21, 2015 |
|
SHIVAM JAN KALYAN SAMITI, KULMIPURA Vs. STATE OF RAJASTHAN AND ORS.
|
August 10, 2015 |
|
SHIVIKA (TANEJA) SHARMA AND ORS. Vs. SANJAY SHARMA AND ORS.
|
December 11, 2015 |
|
SHIVNATH RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 19, 2015 |
|
SHIVRAJ CHOUDHARY & ANR Vs. STATE OF RAJASTHAN & ORS
|
February 25, 2015 |
|
SHIVRAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 27, 2015 |
|
SHIVRAJ SINGH SOLANKI Vs. UNION OF INDIA AND ORS.
|
March 31, 2015 |
|
SHIVRAM Vs. STATE OF RAJASTHAN & ORS.
|
August 3, 2015 |
|
SHOBHARANI Vs. CHANDRA SINGH AND ORS.
|
November 19, 2015 |
|
SHOKAT ALI Vs. STATE OF RAJASTHAN AND ORS.
|
January 23, 2015 |
|
SHOKAT KHAN Vs. LADHU LAL AND ORS.
|
April 7, 2015 |
|
SHRAMIK DASTKAR VIKAS SAMITI Vs. STATE OF RAJASTHAN
|
August 18, 2015 |
|
SHRAVAN KUMAR BIDIYASAR Vs. AJMER VIDHYUT VITRAN NIGAM LTD. AND ORS.
|
July 16, 2015 |
|
SHRAVAN KUMAR LOHIYA Vs. STATE OF RAJASTHAN
|
October 7, 2015 |
|
SHRAVAN LAL Vs. GIRIRAJ KUMAR GUPTA AND ORS.
|
February 26, 2015 |
|
SHREE ACHALGACH JAIN SHWETAMBAR TRUST AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 24, 2015 |
|
SHREE BALAJI TRADING COMPANY Vs. STATE OF RAJASTHAN AND ORS.
|
February 13, 2015 |
|
SHREE CHEM Vs. RAJASTHAN FINANCIAL CORPORATION, JAIPUR & ORS
|
March 10, 2015 |
|
SHREE KANT SHARMA Vs. STATE OF RAJ & ORS
|
September 21, 2015 |
|
SHREE KRISHNA PAPER MILLS & INDUSTRIES LTD. Vs. UNION OF INDIA AND ORS.
|
January 27, 2015 |
|
SHREE R.N. METALS (INDIA) PRIVATE LIMITED Vs. HINDUSTAN ZINC LIMITED AND ORS.
|
August 6, 2015 |
|
SHREE RAJ. SYNTEX LTD. Vs. UNION OF INDIA
|
November 27, 2015 |
|
SHREE RAM TOLL TAX AND ROYALTY COLLECTOR CONTRACT COMPANY Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 21, 2015 |
|
SHREE SYNTEX Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2015 |
|
SHREE VEER TEJAJI SARVA DHARM VIKAS SAMITI Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 18, 2015 |
|
SHREEMAT PANDEY Vs. G B JAIN & SONS & ORS
|
October 28, 2015 |
|
SHRI ANAND KUMAR Vs. SMT. JAMILA BANO
|
October 12, 2015 |
|
SHRI AND ANR. Vs. STATE OF RAJASTHAN
|
August 19, 2015 |
|
SHRI PURARAM CHAHAR CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 22, 2015 |
|
SHRI RAM GENERAL INSURANCE CO. AND ORS. Vs. RANI AND ORS.
|
January 16, 2015 |
|
SHRIKANT GUPTA Vs. STATE OF RAJASTHAN
|
March 26, 2015 |
|
SHRIKANT PUROHIT Vs. VINITA SRIVASTAVA AND ORS.
|
February 20, 2015 |
|
SHRIMATI JAISHREE Vs. INDIAN OIL CORPORATION LIMITED
|
April 13, 2015 |
|
SHRIRAM Vs. STATE OF RAJASTHAN
|
May 18, 2015 |
|
SHRIRAM RAYONS Vs. ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER AND ORS.
|
October 8, 2015 |
|
SHRUTI SHARMA & ORS Vs. STATE OF RAJASTHAN & ORS
|
March 26, 2015 |
|
SHUBH NARAYAN MATHUR Vs. KAILASH NARAYAN UDAWAT AND ORS.
|
January 30, 2015 |
|
SHUBHAM CEMENT (PROPRIETOR) AND ORS. Vs. BANK OF BARODA, RAMPURA BRANCH
|
February 19, 2015 |
|
SHUBHPRABHAT SHIKSHAN SANSTHAN Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 24, 2015 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
March 26, 2015 |
|
SHYAM LAL Vs. DEVENDRA @ DEVA NAND & ORS.
|
May 25, 2015 |
|
SHYAM LAL AND ORS. Vs. OM PRAKASH AND ORS.
|
April 16, 2015 |
|
SHYAM LAL MEENA Vs. THE STATE OF RAJASTHAN AND ORS.
|
June 30, 2015 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 10, 2015 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN
|
January 21, 2015 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN
|
November 4, 2015 |
|
SHYAM SON OF SOHAN LAL Vs. STATE OF RAJASTHAN THROUGH P P
|
April 15, 2015 |
|
SHYAM SUNDER SWAMI Vs. STATE OF RAJASTHAN AND ORS.
|
January 29, 2015 |
|
SHYAMA Vs. PRITHVI SINGH AND ORS.
|
October 9, 2015 |
|
SHYAMA @ SHYAMLAL Vs. STATE OF RAJASTHAN
|
April 17, 2015 |
|
SHYAMLAL Vs. SHIV KUMAR AND ORS.
|
February 24, 2015 |
|
SHYAMLAL Vs. STATE OF RAJASTHAN & ORS
|
December 14, 2015 |
|
SHYAMLAL Vs. RAMDEO KOLYAWAT
|
September 22, 2015 |
|
SHYONATH AND ORS. Vs. RAJASTHAN BOARD OF REVENUE AJMER AND ORS.
|
May 27, 2015 |
|
SHYOPAL Vs. STATE OF RAJASTHAN
|
November 24, 2015 |
|
SIKANDAR Vs. STATE OF RAJASTHAN
|
February 27, 2015 |
|
SIKANDER Vs. STATE OF RAJASTHAN
|
February 4, 2015 |
|
SITA BAI Vs. STATE OF RAJASTHAN & ORS
|
April 30, 2015 |
|
SITA DEVI Vs. CHANDRA SINGH
|
October 28, 2015 |
|
SITA RAM Vs. MANGI BAI & ORS
|
October 26, 2015 |
|
SITA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 11, 2015 |
|
SITA RAM BAHETI Vs. RAJASTHAN NON-GOVERNMENTAL EDUCATIONAL INSTITUTIONS TRIBUNAL & ORS
|
July 15, 2015 |
|
SITA RAM DABI Vs. STATE OF RAJASTHAN AND ORS.
|
April 23, 2015 |
|
SITA RAM GAUR Vs. STATE OF RAJASTHAN AND ORS
|
July 10, 2015 |
|
SITA RAM KHOJA Vs. STATE OF RAJASTHAN
|
April 13, 2015 |
|
SITARAM Vs. SOHANLAL AND OTHERS
|
August 17, 2015 |
|
SITARAM Vs. MAKHAN SINGH AND ORS.
|
September 23, 2015 |
|
SITARAM AND ORS. Vs. STATE OF RAJASTHAN
|
July 4, 2015 |
|
SITARAM SAINI Vs. STATE OF RAJASTHAN
|
March 27, 2015 |
|
SITARO DEVI Vs. MOHAMMED SALEEM AND ORS.
|
January 23, 2015 |
|
SKY MEDIA (P) LTD. Vs. ASSTT. COMMISSIONER, COMMERCIAL TAXES
|
February 16, 2015 |
|
SMT. ANITA & OTHERS Vs. GANNI KHAN & OTHERS
|
December 7, 2015 |
|
SMT. ANOKHI DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 30, 2015 |
|
SMT. BHANWARI DEVI & ORS. Vs. THE URBAN IMPROVEMENT TRUST, BHILWARA
|
July 22, 2015 |
|
SMT. BHAVNA Vs. MANGI LAL
|
September 1, 2015 |
|
SMT. DAKHU Vs. BHURARAM AND ORS.
|
May 8, 2015 |
|
SMT. JAYA BHARDWAJ Vs. STATE OF RAJ. AND ANOTHER
|
December 17, 2015 |
|
SMT. KALA DEVI Vs. STATE OF RAJASTHAN
|
January 21, 2015 |
|
SMT. KIRAN CHANDEL Vs. MAHAVEER PRASAD KHATEEK
|
November 23, 2015 |
|
SMT. KUSUM LATA ASHOK AND OTHERS Vs. TEJRAJ KALAL AND OTHERS
|
June 29, 2015 |
|
SMT. MANJU & ORS. Vs. RANJEET SINGH & ORS.
|
October 14, 2015 |
|
SMT. NEHA SHARMA Vs. NEERAJ SHARMA
|
July 7, 2015 |
|
SMT. NOOR BANO Vs. LRS. OF HAJI ABDUL SAMAD & ORS.
|
April 13, 2015 |
|
SMT. PADMA SHEKHAWAT Vs. HEMENDRA SINGH SHEKHAWAT
|
September 2, 2015 |
|
SMT. PARAMJEET GUJRAL Vs. STATE OF RAJASTHAN & ORS.
|
October 15, 2015 |
|
SMT. PINKY & ORS. Vs. ASAMDEEN & ORS.
|
December 4, 2015 |
|
SMT. RAM PYARI Vs. MST. SHANTI KUMAWAT & ANOTHER
|
May 18, 2015 |
|
SMT. RICHA Vs. GAJENDRA SINGH
|
September 1, 2015 |
|
SMT. SAROJ Vs. STATE OF RAJASTHAN & ANR.
|
July 27, 2015 |
|
SMT. SAROJ DEVI Vs. STATE OF RAJASTHAN
|
May 8, 2015 |
|
SMT. SEEMA @ VISHNU Vs. SURESH
|
August 10, 2015 |
|
SMT. SHAEDA MODI & ANR. Vs. MOHD. AFZAL & ORS.
|
April 22, 2015 |
|
SMT. SHANAZ Vs. STATE AND ORS.
|
August 27, 2015 |
|
SMT. SHANTA W/O LATE DR. HEMCHAND SAXENA Vs. KASHIRAM S/O LADHURAM AND ANOTHER
|
October 28, 2015 |
|
SMT. SHASHI CHARAN Vs. NACHIKETA SINGH & ORS.
|
April 13, 2015 |
|
SMT. SHEELA DEVI & ANR. Vs. STATE OF RAJASTHAN
|
April 13, 2015 |
|
SMT. SUNITA Vs. ASHUTOSH JAIN
|
November 23, 2015 |
|
SMT. UGMA DEVI Vs. GUSAI LAL & ORS.
|
August 3, 2015 |
|
SMT. VIMLA SHARMA W/O LATE DILIP KUMAR Vs. LRS OF LATE DILIP KUMAR S/O MANGI LAL TRIVEDI
|
November 26, 2015 |
|
SMT.UMA W/O SHRI NILAKSH DWIVEDI Vs. NILAKSH DWIVEDI S/O LATE SHRI MAHESH DAVE
|
October 6, 2015 |
|
SNEHLATA Vs. STATE OF RAJASTHAN AND ORS.
|
January 27, 2015 |
|
SOCIAL WELFARE OFFICER, ALWAR & ANR Vs. JAGDISH PRASAD & ANR
|
April 23, 2015 |
|
SOCIETY FOR FORMER JUDGE ASSOCIATION Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 13, 2015 |
|
SOCIETY FOR UN AIDED PRIVATE SCHOOLS Vs. STATE OF RAJ AND ORS
|
March 9, 2015 |
|
SOHAN @ SOVAN; MOHAN SINGH Vs. STATE OF RAJASTHAN
|
January 23, 2015 |
|
SOHAN BAI AND ORS. Vs. JATAN BAI AND ORS.
|
May 4, 2015 |
|
SOHAN KANWAR NARUKA AND ORS. Vs. STATE AND ORS.
|
March 19, 2015 |
|
SOHAN LAL Vs. ASHOK KUMAR GUPTA
|
May 28, 2015 |
|
SOHAN LAL Vs. MEHTA CONSTRUCTION COMPANY AND OTHERS
|
January 22, 2015 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 8, 2015 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
October 9, 2015 |
|
SOHAN LAL Vs. STATE
|
November 20, 2015 |
|
SOHAN LAL AND ORS. Vs. STATE OF RAJ. AND ORS.
|
July 31, 2015 |
|
SOHAN LAL SAXENA Vs. STATE OF RAJASTHAN & ANR
|
September 16, 2015 |
|
SOHANI DEVI Vs. THE BOARD OF REVENUE OF RAJASTHAN AND ORS.
|
August 19, 2015 |
|
SOHANLAL Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
July 14, 2015 |
|
SONAL KANWAR BHATI Vs. MAJOR HARSHWARDHAN SINGH & ANR
|
October 16, 2015 |
|
SONAM CHAUDHARY Vs. RPSC AND ORS.
|
April 28, 2015 |
|
SONIA Vs. AMBARAM
|
January 6, 2015 |
|
SONIA GIRI Vs. MAHARAJA GANGA SINGH UNIVERSITY AND ORS.
|
September 4, 2015 |
|
SONU SAINI Vs. AKRAM AND ORS.
|
January 9, 2015 |
|
SONU SONI Vs. JAYESH KUMAR SONI
|
August 21, 2015 |
|
SOORAJ BAI Vs. STATE AND ORS.
|
July 28, 2015 |
|
SOORAJMAL Vs. STATE OF RAJASTHAN
|
May 13, 2015 |
|
SORAJ MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
January 22, 2015 |
|
SOVILA MATHUR Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY
|
October 1, 2015 |
|
SRI ACHALGACHH JAIN SHWETAMBAR TRUST AND ORS. Vs. COMMISSIONER (DEVASTHAN), UDAIPUR AND ORS.
|
October 16, 2015 |
|
SRIJI MAHARAJ (BHAGWAN) Vs. RAMGOPAL AND ORS.
|
December 14, 2015 |
|
SRILAL Vs. SOHAN LAL
|
January 27, 2015 |
|
STARLIGHT BRUCHEM LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
March 17, 2015 |
|
STATE Vs. KALU SINGH
|
March 11, 2015 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. RATAN SINGH & ORS.
|
July 7, 2015 |
|
STATE BANK OF INDIA Vs. SHANKAR LAL PANDYA
|
July 9, 2015 |
|
STATE BANK OF INDIA Vs. JUDGE, INDUSTRIAL TRIBUNAL
|
July 3, 2015 |
|
STATE BANK OF INDIA AND ORS. Vs. NAND KISHORE VIJAY
|
April 15, 2015 |
|
STATE FARM CORPORATION OF INDIA AND ORS. Vs. LABOUR COURT, SRI GANGANAGAR AND ORS.
|
May 8, 2015 |
|
STATE OF RAJ Vs. RUGHNATHRAM & ORS & ANR
|
July 10, 2015 |
|
STATE OF RAJ & ANR Vs. ASHOK KUMAR TRIVEDI
|
April 6, 2015 |
|
STATE OF RAJ & ANR Vs. DURGA LAL
|
September 16, 2015 |
|
STATE OF RAJ. AND ORS. Vs. JUDGE, LABOUR COURT NO. 2 AND ORS.
|
April 30, 2015 |
|
STATE OF RAJ. AND ORS. Vs. BHAGWAN DAS AND ORS.
|
July 9, 2015 |
|
STATE OF RAJ. AND ORS. Vs. BHUNESHWAR PD. TREVEDI AND ORS.
|
August 25, 2015 |
|
STATE OF RAJASTHAN Vs. KAILASH CHANDRA AND ORS.
|
January 30, 2015 |
|
STATE OF RAJASTHAN Vs. SATYA NARAYAN LATHI & ORS
|
January 6, 2015 |
|
STATE OF RAJASTHAN Vs. SONU AND ORS.
|
January 27, 2015 |
|
STATE OF RAJASTHAN Vs. INDUSTRIAL TRIBUNAL & ORS
|
July 8, 2015 |
|
STATE OF RAJASTHAN Vs. SHRI AJEET SINGH
|
February 9, 2015 |
|
STATE OF RAJASTHAN Vs. BABLA
|
October 31, 2015 |
|
STATE OF RAJASTHAN Vs. ZAFAR KHAN AND OTHER
|
November 27, 2015 |
|
STATE OF RAJASTHAN Vs. VISHNUDUTT
|
March 18, 2015 |
|
STATE OF RAJASTHAN Vs. RAMA RAM AND ANOTHER
|
May 29, 2015 |
|
STATE OF RAJASTHAN Vs. NET RAM
|
August 20, 2015 |
|
STATE OF RAJASTHAN Vs. JAGDISH
|
July 15, 2015 |
|
STATE OF RAJASTHAN Vs. NITISH @ NITIN & ORS.
|
July 31, 2015 |
|
STATE OF RAJASTHAN Vs. VIJAY @ MANOHAR & ORS.
|
March 9, 2015 |
|
STATE OF RAJASTHAN Vs. NARAYAN SINGH AND OTHERS
|
July 7, 2015 |
|
STATE OF RAJASTHAN Vs. BADRI RAM AND OTHERS
|
September 11, 2015 |
|
STATE OF RAJASTHAN Vs. JAI LAL S/O DEDURAM AND OTHERS
|
December 18, 2015 |
|
STATE OF RAJASTHAN Vs. SOHAN SINGH
|
October 8, 2015 |
|
STATE OF RAJASTHAN Vs. SHANTI
|
October 8, 2015 |
|
STATE OF RAJASTHAN Vs. RAJU
|
October 8, 2015 |
|
STATE OF RAJASTHAN Vs. BHANWAR NATH & ORS.
|
October 9, 2015 |
|
STATE OF RAJASTHAN Vs. UDA RAM
|
October 7, 2015 |
|
STATE OF RAJASTHAN Vs. MAHAVIR
|
August 31, 2015 |
|
STATE OF RAJASTHAN Vs. RAJU @ RAJIYA
|
August 31, 2015 |
|
STATE OF RAJASTHAN Vs. VINOD KUMAR
|
September 8, 2015 |
|
STATE OF RAJASTHAN Vs. BHERU RAM
|
September 9, 2015 |
|
STATE OF RAJASTHAN Vs. JASWANT
|
October 12, 2015 |
|
STATE OF RAJASTHAN Vs. HANSA RAM AND ORS.
|
December 11, 2015 |
|
STATE OF RAJASTHAN Vs. MOHAN SINGH
|
December 15, 2015 |
|
STATE OF RAJASTHAN Vs. TIJO
|
December 9, 2015 |
|
STATE OF RAJASTHAN Vs. MASTERS CONSTRUCTION, ENGINEERING & CONTRACTORS
|
April 13, 2015 |
|
STATE OF RAJASTHAN Vs. JAIPUR UDYOG LIMITED
|
March 10, 2015 |
|
STATE OF RAJASTHAN Vs. VINOD
|
January 30, 2015 |
|
STATE OF RAJASTHAN Vs. ASLAM AND ORS.
|
February 16, 2015 |
|
STATE OF RAJASTHAN Vs. JABARIYA
|
October 7, 2015 |
|
STATE OF RAJASTHAN Vs. PEMA RAM
|
December 10, 2015 |
|
STATE OF RAJASTHAN Vs. AMER SINGH AND ORS.
|
November 17, 2015 |
|
STATE OF RAJASTHAN Vs. BADRI LAL
|
November 17, 2015 |
|
STATE OF RAJASTHAN Vs. KUMBHARAM AND ORS.
|
November 16, 2015 |
|
STATE OF RAJASTHAN Vs. DALOO RAM
|
October 14, 2015 |
|
STATE OF RAJASTHAN Vs. SITARAM
|
October 9, 2015 |
|
STATE OF RAJASTHAN Vs. SURAJ KANWAR
|
August 22, 2015 |
|
STATE OF RAJASTHAN Vs. MANAGEMENT COMMITTEE SH. BHAGWAN DAS TODI COLLEGE
|
November 6, 2015 |
|
STATE OF RAJASTHAN Vs. JHUJHAR SINGH
|
April 9, 2015 |
|
STATE OF RAJASTHAN Vs. BASANTILAL
|
September 10, 2015 |
|
STATE OF RAJASTHAN Vs. GOVIND SINGH AND ORS.
|
September 9, 2015 |
|
STATE OF RAJASTHAN Vs. BALIA
|
September 17, 2015 |
|
STATE OF RAJASTHAN Vs. VED VYAS S/O RAMLOCHAN TIWARI
|
December 1, 2015 |
|
STATE OF RAJASTHAN Vs. RADHEY SHYAM SAIN
|
December 2, 2015 |
|
STATE OF RAJASTHAN Vs. KANCHAN DEVI SAVARIA
|
December 3, 2015 |
|
STATE OF RAJASTHAN Vs. PRABHU SINGH RAWAT
|
February 6, 2015 |
|
STATE OF RAJASTHAN Vs. V CONSTRUCTION
|
February 11, 2015 |
|
STATE OF RAJASTHAN Vs. MASTER CONSTRUCTION, ENGINEERS & CONTRACTORS
|
February 5, 2015 |
|
STATE OF RAJASTHAN Vs. DARSHAN RAM AND ORS.
|
May 26, 2015 |
|
STATE OF RAJASTHAN Vs. KANHAIYA LAL
|
June 30, 2015 |
|
STATE OF RAJASTHAN Vs. OM CONSTRUCTION CO. AND ORS.
|
May 7, 2015 |
|
STATE OF RAJASTHAN Vs. ALI SHER
|
May 8, 2015 |
|
STATE OF RAJASTHAN Vs. NIRMAL CHAND
|
February 6, 2015 |
|
STATE OF RAJASTHAN Vs. NARAYAN AND ORS.
|
October 5, 2015 |
|
STATE OF RAJASTHAN Vs. RAMZAN KHAN AND ORS.
|
September 22, 2015 |
|
STATE OF RAJASTHAN Vs. DR. ABDUL HAMEED
|
April 30, 2015 |
|
STATE OF RAJASTHAN Vs. SAROJ
|
January 6, 2015 |
|
STATE OF RAJASTHAN Vs. KHETA RAM & ORS
|
September 16, 2015 |
|
STATE OF RAJASTHAN Vs. PRAKASH CHAND JAIN
|
September 14, 2015 |
|
STATE OF RAJASTHAN Vs. ASHOK GUPTA & ANR
|
July 17, 2015 |
|
STATE OF RAJASTHAN Vs. SURESH CHAND & ANR
|
July 22, 2015 |
|
STATE OF RAJASTHAN Vs. SHIV BHARDWAJ & ORS
|
July 31, 2015 |
|
STATE OF RAJASTHAN Vs. SUMERSINGH
|
October 14, 2015 |
|
STATE OF RAJASTHAN Vs. UDAI SINGH AND ORS.
|
July 30, 2015 |
|
STATE OF RAJASTHAN Vs. KAILASH KUMAR AND ORS.
|
February 16, 2015 |
|
STATE OF RAJASTHAN Vs. VINOD KUMAR AND ORS.
|
February 26, 2015 |
|
STATE OF RAJASTHAN Vs. JAGDISH AND ORS.
|
February 12, 2015 |
|
STATE OF RAJASTHAN Vs. RAM BABU GUPTA AND ORS.
|
February 11, 2015 |
|
STATE OF RAJASTHAN Vs. RAM KUWAR AND ORS.
|
January 23, 2015 |
|
STATE OF RAJASTHAN Vs. M/S BRHAM PRAKASH MODI
|
October 7, 2015 |
|
STATE OF RAJASTHAN Vs. MAN SINGH AND ORS.
|
April 20, 2015 |
|
STATE OF RAJASTHAN Vs. PRAHLAD RAM
|
April 16, 2015 |
|
STATE OF RAJASTHAN Vs. NARA
|
January 15, 2015 |
|
STATE OF RAJASTHAN Vs. CHANDI
|
January 21, 2015 |
|
STATE OF RAJASTHAN Vs. CHAMPA RAM
|
April 20, 2015 |
|
STATE OF RAJASTHAN & ANR Vs. BHAGWAN SINGH
|
July 2, 2015 |
|
STATE OF RAJASTHAN & ANR Vs. HARISH GAURAV
|
April 9, 2015 |
|
STATE OF RAJASTHAN & ANR. Vs. DR. ANJALI CHAUDHARY & ANR.
|
October 28, 2015 |
|
STATE OF RAJASTHAN & ORS Vs. RAJASTHAN SAHKARI BANK KARAMCHARI SANGH UNIT AJMER & ORS
|
April 28, 2015 |
|
STATE OF RAJASTHAN & ORS Vs. BHAGWAN
|
April 21, 2015 |
|
STATE OF RAJASTHAN & ORS Vs. URS SCOTT WILSON INDIA PVT LTD
|
April 27, 2015 |
|
STATE OF RAJASTHAN & ORS Vs. RAJBAHADUR JAT & ORS ; BABU LAL SAMOTA & ORS ; TEJPAL
|
July 7, 2015 |
|
STATE OF RAJASTHAN & ORS Vs. SHRAWAN KUMAR MODI
|
August 3, 2015 |
|
STATE OF RAJASTHAN & ORS Vs. BABU LAL UJJWAL & ANR
|
August 27, 2015 |
|
STATE OF RAJASTHAN & ORS Vs. HAWJI MEENA
|
October 30, 2015 |
|
STATE OF RAJASTHAN & ORS Vs. DEEN DAYAL VERMA
|
November 20, 2015 |
|
STATE OF RAJASTHAN & ORS. Vs. RAM CHANDRA MEENA
|
July 23, 2015 |
|
STATE OF RAJASTHAN & ORS. Vs. SHYAM LAL PUROHIT
|
February 16, 2015 |
|
STATE OF RAJASTHAN & OTHERS Vs. MOHAN LAL BUNKAR
|
November 4, 2015 |
|
STATE OF RAJASTHAN & OTHERS Vs. KESHREE RAM
|
September 14, 2015 |
|
STATE OF RAJASTHAN & OTHERS Vs. DALIP SINGH SAHARAN
|
September 2, 2015 |
|
STATE OF RAJASTHAN & OTHERS Vs. HAZARI LAL MEENA & ANOTHER
|
July 2, 2015 |
|
STATE OF RAJASTHAN AND ANOTHER Vs. RAM PRATAP AND ANOTHER
|
May 4, 2015 |
|
STATE OF RAJASTHAN AND ANR. Vs. MAHIPAL SINGH
|
February 23, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. MEENU CHAUHAN AND ORS.
|
April 1, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. DINESH CHANDRA AND ORS.
|
March 25, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. THE JUDGE, LABOUR COURT, BIKANER AND ORS.
|
May 25, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. GHANCHI MAHASABHA
|
May 15, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. KISHAN GOPAL AND ORS.
|
March 12, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. DIGAMBAR KUMAR AND ORS.
|
June 29, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. HEM RAJ AND ORS.
|
May 18, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. SHAKIL AHMED AND ORS.
|
February 19, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. RAJU AND ORS.
|
January 19, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. ASHARAM AND ORS.
|
November 6, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. KANTESH KHETANI AND ORS.
|
March 31, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. DHARMENDRA KUMAR JAIN AND ORS.
|
July 13, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. DEEPIKA SHARMA AND ORS.
|
January 30, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. GHEWAR RAM AND ORS.
|
July 28, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. DHAPU BAI
|
July 30, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. KUMARI LALITA CHOUDHARY
|
July 22, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. GOTAN LIME STONE KHANIJ UDYOG PVT.LTD. AND ANR.
|
May 14, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. ASHOK KUMAR SWAMI
|
February 3, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. SPML INFRA LTD. AND ORS.
|
February 24, 2015 |
|
STATE OF RAJASTHAN AND ORS. Vs. DEVKINANDAN LATA AND ORS.
|
April 16, 2015 |
|
SUA DEVI Vs. SHRAVANRAM AND ORS.
|
October 16, 2015 |
|
SUBE SINGH Vs. MAHENDER SINGH & ORS
|
May 1, 2015 |
|
SUBE SINGH Vs. SURENDRA SINGH AND ORS.
|
February 20, 2015 |
|
SUBE SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
February 6, 2015 |
|
SUBH RAM Vs. STATE OF RAJASTHAN
|
January 22, 2015 |
|
SUBHASH Vs. STATE OF RAJASTHAN
|
January 17, 2015 |
|
SUBHASH CHAND SAINI Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2015 |
|
SUBHASH CHANDRA Vs. LRS OF NABI SHER
|
May 6, 2015 |
|
SUBHASH CHANDRA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2015 |
|
SUBHASH CHANDRA GODARA Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2015 |
|
SUBHASH CHANDRA GODARA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
October 5, 2015 |
|
SUBHASH CHANDRA MALI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
September 3, 2015 |
|
SUBHASH CHANDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 3, 2015 |
|
SUBODH BAHETI Vs. STATE OF RAJASTHAN AND ORS.
|
April 28, 2015 |
|
SUBRAN & ORS. Vs. STATE OF RAJASTHAN
|
December 16, 2015 |
|
SUBRATA RAY & ANR Vs. UNION OF INDIA
|
July 4, 2015 |
|
SUCHHA SINGH Vs. TEHSILDAR (REV.) RAISINGHNAGAR & ANR
|
April 7, 2015 |
|
SUDESH Vs. AMAR PAL SINGH
|
January 8, 2015 |
|
SUDESH KOHLI Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
April 17, 2015 |
|
SUDHA & ANR. Vs. STATE OF RAJASTHAN
|
February 9, 2015 |
|
SUDHINDRA KUMAR MISHRA Vs. STATE OF RAJASTHAN
|
January 7, 2015 |
|
SUDHIR AVASTHI AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
September 22, 2015 |
|
SUDHIR KEWALIYA AND ORS. Vs. NIRMALA DEVI AND ORS.
|
May 19, 2015 |
|
SUDHIR KUMAR MEENA Vs. RAJASTHAN UNIVERSITY HEALTH SCIENCES AND ORS.
|
July 14, 2015 |
|
SUGAN KANWAR AND ORS. Vs. BHINYA RAM
|
August 25, 2015 |
|
SUGAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 18, 2015 |
|
SUGNA DEVI REGAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 18, 2015 |
|
SUKH RAM Vs. STATE OF RAJASTHAN
|
January 27, 2015 |
|
SUKH RAM Vs. BOARD OF REVENUE AND ORS.
|
July 22, 2015 |
|
SUKHDEO Vs. STATE OF RAJASTHAN
|
February 24, 2015 |
|
SUKHDEV RAM Vs. DIRECTOR, CONSOLIDATION OF LANDS AND ORS.
|
August 7, 2015 |
|
SUKHMANDAR SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 21, 2015 |
|
SUKHPAL Vs. STATE OF RAJASTHAN
|
April 13, 2015 |
|
SUKHPAL Vs. STATE OF RAJASTHAN
|
January 13, 2015 |
|
SUKHPAL & ORS Vs. STATE OF RAJASTHAN
|
March 9, 2015 |
|
SUKHVINDRA SINGH Vs. RAMESH KUMAR YADAV
|
September 16, 2015 |
|
SUKI KANWAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 10, 2015 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
August 14, 2015 |
|
SUMAN ARYA & ANR. Vs. DEVENDRA ARYA
|
November 17, 2015 |
|
SUMAN KANWAR Vs. STATE OF RAJASTHAN AND ORS.
|
May 25, 2015 |
|
SUMAN SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
January 29, 2015 |
|
SUMER SINGH RAJPUROHIT Vs. UNION OF INDIA
|
January 6, 2015 |
|
SUMIT MANCHANDA Vs. APPELLATE RENT TRIBUNAL
|
January 15, 2015 |
|
SUMIT MANCHANDA Vs. APPELLATE RENT TRIBUNAL, KOTA AND ORS.
|
April 13, 2015 |
|
SUMITRA DEVI Vs. NAGARPARISHAD THROUGH COMMISSIONER, CHITTORGARH
|
July 22, 2015 |
|
SUMITRA DEVI Vs. STATE
|
December 2, 2015 |
|
SUMITRA JANGID AND ORS. Vs. STATE OF RAJASTHAN
|
April 10, 2015 |
|
SUN PETPACK JBP PVT. LTD. THROUGH DIRECTOR, RAVI GUPTA Vs. SHREE PET THROUGH AUTHORISED SINGNATORY, KRISHNA GOPAL NAWAL
|
January 30, 2015 |
|
SUNDER AND ORS. Vs. STATE OF RAJASTHAN
|
January 27, 2015 |
|
SUNDER BAI Vs. JOINT HINDU FAMILY
|
July 28, 2015 |
|
SUNDER DEVI Vs. SMT. MANBHARI DEVI
|
August 10, 2015 |
|
SUNDER LAL Vs. KANHAIYA LAL
|
May 15, 2015 |
|
SUNDER LAL Vs. STATE OF RAJ
|
February 9, 2015 |
|
SUNDER RAM Vs. KAMAL KUMAR AND ORS.
|
December 3, 2015 |
|
SUNDER SINGH Vs. PURSHOTTAM AGRAWAL AND ORS.
|
November 24, 2015 |
|
SUNDERLAL NAI Vs. HARI KISHAN AND OTHERS
|
August 13, 2015 |
|
SUNDRA SODHA Vs. STATE OF RAJASTHAN AND ORS.
|
July 8, 2015 |
|
SUNEETA AGRAWAL Vs. NATIONAL INSURANCE CO. AND ORS.
|
April 29, 2015 |
|
SUNIL @ DINKLI Vs. STATE OF RAJASTHAN
|
July 21, 2015 |
|
SUNIL @ JASWANT Vs. SATISH KUMAR & OTHERS
|
August 27, 2015 |
|
SUNIL @ SONA Vs. STATE OF RAJASTHAN
|
May 12, 2015 |
|
SUNIL BISHNOI Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
October 9, 2015 |
|
SUNIL KUMAR Vs. AADESHWAR FINANCE
|
February 13, 2015 |
|
SUNIL KUMAR Vs. HEM RAJ AND ORS.
|
March 16, 2015 |
|
SUNIL KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
|
March 4, 2015 |
|
SUNIL KUMAR BHANDARI Vs. STATE OF RAJASTHAN AND ORS.
|
July 2, 2015 |
|
SUNIL KUMAR SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 10, 2015 |
|
SUNIL KUMAR SINGH Vs. STATE OF RAJASTHAN
|
January 21, 2015 |
|
SUNIL SAMDARIA Vs. STATE OF RAJASTHAN AND ORS.
|
April 23, 2015 |
|
SUNITA Vs. STATE OF RAJASTHAN
|
May 6, 2015 |
|
SUNITA Vs. STATE AND ORS.
|
July 21, 2015 |
|
SUNITA AND ORS. Vs. MUNICIPAL COUNCIL AND ORS.
|
April 10, 2015 |
|
SUNITA DEVI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
April 6, 2015 |
|
SUO MOTO Vs. PRINCIPAL SECRETARY, EDUCATION DEPARTMENT
|
September 11, 2015 |
|
SUO MOTU Vs. STATE OF RAJASTHAN
|
September 8, 2015 |
|
SUPERINTENDENT (PROSECUTION) CENTRAL EXCISE & CUSTOMS DEPARTMENT Vs. ASHOK LEYLAND LIMITED AND ORS.
|
March 3, 2015 |
|
SURAJ BHAN & ORS Vs. STATE OF RAJASTHAN
|
May 1, 2015 |
|
SURAJ DEVI Vs. SITA BAI (SMT.) & ORS
|
March 18, 2015 |
|
SURAJ KARAN Vs. HARINARAIN
|
January 17, 2015 |
|
SURAJ MAL Vs. SUBHASH & ORS
|
August 20, 2015 |
|
SURAJ MAL Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 24, 2015 |
|
SURAJ NARAIN Vs. THAKURJI SRI SITA RAMJI AND SHIV-PARVATI MAHARAJ
|
January 15, 2015 |
|
SURAJ PRAKASH MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
July 13, 2015 |
|
SURAJBHAN Vs. RAJEN HABIB KHWAJA
|
July 2, 2015 |
|
SURAJMAL @ SURIYA Vs. STATE OF RAJASTHAN
|
August 4, 2015 |
|
SURAJMAL AND ORS. Vs. STATE OF RAJASTHAN
|
April 8, 2015 |
|
SURASWATI DEVI Vs. PURANRAM AND ORS.
|
October 29, 2015 |
|
SURENDER SINGH & ANR. Vs. STATE OF RAJASTHAN
|
May 4, 2015 |
|
SURENDRA Vs. STATE OF RAJASTHAN
|
April 15, 2015 |
|
SURENDRA KAUR Vs. STATE OF RAJASTHAN AND ORS.
|
March 18, 2015 |
|
SURENDRA KUMAR AGARWAL Vs. SANT RAM AND ORS.
|
February 26, 2015 |
|
SURENDRA KUMAR BHATT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 3, 2015 |
|
SURENDRA KUMAR CHAURASIYA Vs. STATE OF RAJ & ORS
|
September 23, 2015 |
|
SURENDRA KUMAR SWAMI Vs. STATE OF RAJ
|
January 22, 2015 |
|
SURENDRA KUMAR VYAS Vs. STATE OF RAJASTHAN
|
March 24, 2015 |
|
SURENDRA NATH TRIPATHI Vs. THE JUDGE, LABOUR COURT NO. 1 AND ORS.
|
July 28, 2015 |
|
SURENDRA PEWA Vs. STATE OF RAJASTHAN AND ANR.
|
March 9, 2015 |
|
SURENDRA SANKHLA Vs. STATE OF RAJASTHAN
|
January 23, 2015 |
|
SURENDRA SINGH Vs. GURPREET SINGH AND ORS.
|
July 10, 2015 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 3, 2015 |
|
SURENDRA SINGH AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
December 2, 2015 |
|
SURENDRA SINGH CHOUDHARY Vs. STATE OF RAJASTHAN & ANOTHER
|
August 6, 2015 |
|
SURENDRA SINGH MEWARA Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2015 |
|
SURENDRA SINGH RANAWAT Vs. UNION OF INDIA AND ORS.
|
July 20, 2015 |
|
SURESH CHAND & ORS Vs. STATE OF RAJASTHAN & ORS
|
September 18, 2015 |
|
SURESH CHAND KACHHAWA (YOGI) Vs. STATE OF RAJASTHAN
|
August 28, 2015 |
|
SURESH CHAND PANDEY Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 23, 2015 |
|
SURESH CHANDRA Vs. MUNICIPAL COUNCIL, KAPASAN AND ANR.
|
July 2, 2015 |
|
SURESH JAT Vs. BRIJ KISHORE PRAJAPAT AND OTHERS
|
March 25, 2015 |
|
SURESH KUMAR Vs. STATE & ANR
|
April 6, 2015 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
October 16, 2015 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
July 30, 2015 |
|
SURESH KUMAR DAVE Vs. GAJANAND SHARMA AND ORS.
|
August 10, 2015 |
|
SURESH KUMAR YADAV Vs. STATE OF RAJASTHAN
|
March 31, 2015 |
|
SURESH RATHOR Vs. AJMER VIDYUT VITRAN NIGAM LIMITED
|
March 3, 2015 |
|
SURINDER NATH KAPOOR Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
July 15, 2015 |
|
SURJYA (SINCE DECEASED) Vs. ONKAR (SINCE DECEASED)
|
October 14, 2015 |
|
SURMAL @ SURAJ BHIL Vs. STATE OF RAJASTHAN
|
February 2, 2015 |
|
SURTA RAM CHOUDHARY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 3, 2015 |
|
SURYA BHAN SINGH Vs. BHEEM SINGH AND ORS.
|
August 21, 2015 |
|
SUSHIL KUMAR MITTAL Vs. THE APPELLATE RENT TRIBUNAL, SRI GANGANAGAR AND ORS.
|
August 24, 2015 |
|
SUSHILA DEVI Vs. KUNNI AND ORS.
|
January 20, 2015 |
|
SUWA LAL GUPTA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
April 22, 2015 |
|
SUZUKI TEXTILES LIMITED Vs. V S LIGNITE POWER PVT LTD (VSLP)
|
October 15, 2015 |
|
SVR ELECTRICALS (P) LTD. Vs. JAIPUR VIDYUT VITRAN NIGAM LTD. AND ORS.
|
September 28, 2015 |
|
SWAMI GANGADAS SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION & ORS
|
October 5, 2015 |
|
SWAMI GANGADAS SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
|
September 21, 2015 |
|
SWAMI KESHWANAND COLLEGE GRAMMOTHAN VIDHYAPEETH Vs. INDER GYAN POONIA
|
July 29, 2015 |
|
SWAROOP @ SAROOP SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2015 |
|
SWATANTRA KUMAR JAIN Vs. MOTYA BAI AND ORS.
|
February 24, 2015 |
|
SYED MOHAMMAD ZAMA Vs. STATE OF RAJASTHAN
|
January 5, 2015 |
|
SYED SAHID ALI Vs. DIRECTOR SECONDARY EDUCATION RAJASTNAN AND ORS.
|
May 4, 2015 |
|
SYED SAHID ALI Vs. DIRECTOR, SECONDARY EDUCATION, RAJ., BIKANER
|
May 19, 2015 |
|
SYED SHARJI HUSSAIN Vs. IDBI BANK LTD. AND ORS.
|
October 5, 2015 |
|
T C PARIHAR Vs. S B B J
|
February 4, 2015 |
|
TAJ MOHAMMAD Vs. B O R
|
February 20, 2015 |
|
TAJ MOHD Vs. JODHPUR DEVELOPMENT AUTHORITY (JDA), JODHPUR
|
March 13, 2015 |
|
TAKHAT SINGH Vs. STATE OF RAJASTHAN
|
August 22, 2015 |
|
TAKHSHILA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 23, 2015 |
|
TARA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 15, 2015 |
|
TARA CHAND Vs. NANU RAM
|
January 17, 2015 |
|
TARA CHAND Vs. SATYA PRAKASH
|
January 5, 2015 |
|
TARA CHAND Vs. CENTRAL BANK OF INDIA AND ORS.
|
April 28, 2015 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
April 8, 2015 |
|
TARA CHAND Vs. THE STATE OF RAJ.
|
February 9, 2015 |
|
TARA CHAND MANTH Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 3, 2015 |
|
TARA JOSHI Vs. STATE OF RAJASTHAN AND ORS.
|
February 2, 2015 |
|
TARA SINGH Vs. INDIAN OIL CORPORATION LIMITED & ORS
|
April 27, 2015 |
|
TARA SINGH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
January 14, 2015 |
|
TARACHAND Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
TARACHAND S/O SH. MOTILAL, BY CASTE VYAS BRAHMAN Vs. MUNICIPAL BOARD, JAISALMER THROUGH ITS CHAIRMAN, MUNICIPAL BOARD, JAISALMER & COMMISSIONER, MUNICIPAL BOARD, JAISALMER
|
October 6, 2015 |
|
TARUN KUMAR SAINI Vs. UNION OF INDIA AND ORS.
|
February 27, 2015 |
|
TATHEER FATIMA Vs. NEELU DANDHIYA AND ORS.
|
December 7, 2015 |
|
TEEKAM CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 31, 2015 |
|
TEERTH SINGH Vs. STATE OF RAJASTHAN & ORS
|
September 2, 2015 |
|
TEHSEEM Vs. STATE OF RAJASTHAN
|
July 24, 2015 |
|
TEJ BHAN ARORA Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 19, 2015 |
|
TEJ SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2015 |
|
TEJ SINGH Vs. GOMATI DEVI AND ORS.
|
January 16, 2015 |
|
TEJ SINGH Vs. ICICI BANK LTD.
|
July 9, 2015 |
|
TEJ SINGH GURJAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 14, 2015 |
|
TEJA SINGH Vs. SARJEET KAUR AND ORS.
|
March 19, 2015 |
|
TEJVEER SINGH Vs. STATE OF RAJASTHAN & ORS
|
May 25, 2015 |
|
TEJVEER SINGH Vs. STATE OF RAJ
|
February 20, 2015 |
|
TEK CHAND Vs. STATE OF RAJASTHAN AND ORS.
|
July 7, 2015 |
|
TEK SINGH Vs. STATE OF RAJASTHAN & ANR.
|
January 9, 2015 |
|
TEKCHAND AND ORS. Vs. KHEMCHAND
|
April 7, 2015 |
|
TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED Vs. GOVERNOR OF STATE OF RAJASTHAN & ANR
|
December 4, 2015 |
|
THAKAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 12, 2015 |
|
THAKUR SINGH Vs. BOARD OF REVENUE RAJASTHAN, AJMER
|
January 21, 2015 |
|
THAN SINGH Vs. THE STATE OF RAJ. AND ORS.
|
January 7, 2015 |
|
THAN SINGH Vs. STATE OF RAJ
|
July 1, 2015 |
|
THE BRANCH MANAGER, THE KOTA CENTRAL CO-OPERATIVE BANK LTD. AND ORS. Vs. THE DISTRICT LEGAL SERVICE AUTHORITY AND ORS.
|
April 13, 2015 |
|
THE CHAIRMAN Vs. SHRI RAJ KUMAR
|
August 13, 2015 |
|
THE COMMISSIONER OF INCOME TAX, JAIPUR Vs. SHRI SANWARMAL SARAF, SARAF HOUSE, M.I. ROAD, JAIPUR
|
April 22, 2015 |
|
THE COMMISSIONER, COMMERCIAL TAXES DEPARTMENT AND ORS. Vs. BALVEER SINGH AND ORS.
|
December 16, 2015 |
|
THE COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN AND ORS. Vs. G.R. SHARMA AND ORS.
|
March 12, 2015 |
|
THE DEPUTY CONSERVATOR OF FORESTS Vs. GIRWAR DAS AND ORS.
|
July 10, 2015 |
|
THE DIVISIONAL MANAGER Vs. DEV NARAYAN MISHRA
|
August 11, 2015 |
|
THE DIVISIONAL MECHANICAL ENGINEER, R.S.R.T.C. Vs. DHANNA RAM
|
February 4, 2015 |
|
THE HOME SECRETARY, GOVERNMENT OF RAJASTHAN AND OTHERS Vs. SHYORAM AND 3 ANOTHER
|
July 2, 2015 |
|
THE INDIAN HUME PIPE CO. LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 13, 2015 |
|
THE JODHPUR CENTRAL CO-OPERATIVE BANK LTD. AND ORS. Vs. THE CO-OPERATIVE BANK OFFICERS ASSOCIATION
|
March 19, 2015 |
|
THE LALIT (A UNIT OF BHARAT HOTELS LTD.) Vs. STATE OF RAJASTHAN AND ORS.
|
April 9, 2015 |
|
THE LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. RUPESH KUMAR KULHARI
|
March 11, 2015 |
|
THE M.C., KASHI BAI CHAGAN LAL ZAVERI SR. SECONDARY SCHOOL, JAIPUR Vs. SMT. JAISHREE DAVE & ORS.
|
August 5, 2015 |
|
THE MANAGING COMMITTEE, SHRI BHAGWANDAS TODI COLLEGE LAXMANGARH Vs. ASHWINI BHAGAT AND ORS.
|
April 23, 2015 |
|
THE MUNICIPAL BOARD AND ORS. Vs. MAJISA CONTRACTOR
|
May 27, 2015 |
|
THE NATIONAL INSURANCE COMPANY LIMITED Vs. RADHEY SHYAM BALMIKI AND ORS.
|
August 4, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. VIJAY SINGH & ORS.
|
November 26, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. INDRA DEVI AND ORS.
|
September 16, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. TARA KANWAR
|
January 8, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. MAHAVEER PRASAD AND ORS.
|
September 11, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KIRAN AND OTHERS
|
May 19, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. HEERA BAI & ORS.
|
November 3, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. NANU RAM AND ORS.
|
January 5, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. VIJAY KUMAR RATNANI AND ORS.
|
October 14, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMNARAYAN & ANR.
|
December 3, 2015 |
|
THE PRESIDENT, AJMER ADHYOGIK KARMACHARI SANGH Vs. THE JUDGE, LABOUR COURT AND ORS.
|
May 22, 2015 |
|
THE RAJASTHAN TAX CONSULTANTS ASSOCIATION AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
September 28, 2015 |
|
THE STATE OF MADHYA PRADESH Vs. MANOJ KUMAR UIKE
|
April 1, 2015 |
|
THE STATE OF RAJ. Vs. MANOJ PRATAP SINGH
|
May 29, 2015 |
|
THE STATE OF RAJ. Vs. DAYA LAL AND ORS.
|
February 10, 2015 |
|
THE STATE OF RAJ. AND ORS. Vs. RUGHNATHRAM AND ORS.
|
July 10, 2015 |
|
THE STATE OF RAJ. AND ORS. Vs. GOTAN LIME STONE KHANIJ UDYOG PVT. LTD. AND ORS.
|
May 14, 2015 |
|
THE STATE OF RAJ. AND ORS. Vs. ASHOK KUMAR TRIVEDI
|
April 6, 2015 |
|
THE STATE OF RAJASTHAN Vs. SHIV CONSTRUCTION COMPANY LTD. AND ORS.
|
March 20, 2015 |
|
THE STATE OF RAJASTHAN Vs. JANKILAL AND ORS.
|
October 7, 2015 |
|
THE STATE OF RAJASTHAN AND ORS. Vs. HAWJI MEENA
|
October 26, 2015 |
|
THE STATE OF RAJASTHAN AND ORS. Vs. KARU LAL MEENA
|
October 26, 2015 |
|
THE STATE OF RAJASTHAN AND ORS. Vs. INTERGLOBE AVIATION LTD.
|
November 3, 2015 |
|
THE STATE OF RAJASTHAN AND ORS. Vs. KISHORE CHAND CHANDAWAT AND ORS.
|
July 13, 2015 |
|
THE STATE OF RAJASTHAN AND ORS. Vs. DALIP SINGH SAHARAN
|
September 2, 2015 |
|
THE STATE OF RAJASTHAN AND ORS. Vs. RAJU LAL
|
April 20, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. SHAUKAT ALI
|
July 22, 2015 |
|
TIKA RAM Vs. STATE OF RAJASTHAN
|
February 12, 2015 |
|
TIPENDRA Vs. STATE OF RAJASTHAN AND ORS.
|
August 26, 2015 |
|
TIRUPATI TEL GHANNI UDYOG Vs. STATE OF RAJASTHAN AND ORS.
|
May 28, 2015 |
|
TIWARI JHUMARLAL SWAROOPLAL Vs. STATE OF RAJASTHAN & OTHERS
|
August 11, 2015 |
|
TNT INDIA PVT. LTD. Vs. SHREE PET (A DIVISION OF PATHIK OVERSEAS LTD.)
|
January 22, 2015 |
|
TOFIQ ALI Vs. STATE OF RAJASTHAN
|
November 20, 2015 |
|
TOLA RAM Vs. STATE OF RAJASTHAN
|
August 12, 2015 |
|
TOLA RAM Vs. BOARD OF REVENUE AND ORS.
|
May 22, 2015 |
|
TRANSPORT CORPORATION OF INDIA AND ORS. Vs. KUSHAL CHAND
|
September 10, 2015 |
|
TRIDIP Vs. THE STATE OF RAJASTHAN
|
February 12, 2015 |
|
TRILOCHAN SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 23, 2015 |
|
TRILOK CHAND Vs. KANTA & ORS
|
December 1, 2015 |
|
TRILOK CHAND & OTHERS Vs. VINOD & OTHERS
|
October 8, 2015 |
|
TRILOK CHAND JAIN Vs. MOHAN DAS FATHEPURIA
|
May 11, 2015 |
|
TRILOK SINGH Vs. STATE OF RAJASTHAN & ANR
|
May 19, 2015 |
|
TRILOK SINGH S/O RAMGOPAL Vs. STATE OF RAJASTHAN
|
April 29, 2015 |
|
TRIVENI DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 26, 2015 |
|
TUFAIL MOH & ORS Vs. STATE OF RAJASTHAN
|
November 20, 2015 |
|
TULCHHA RAM Vs. STATE OF RAJASTHAN & ORS
|
July 3, 2015 |
|
TULSI DAS Vs. VIRENDRA SINGH
|
May 5, 2015 |
|
TULSI DEVI AND ORS. Vs. CHAND BAI AND ORS.
|
October 27, 2015 |
|
TULSI DEVI CHOUDHARY Vs. MANGI BAI AND ORS.
|
October 29, 2015 |
|
TULSI OIL INDUSTRIES AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 15, 2015 |
|
TULSI RAM Vs. RAMRAKSH PAL AND ORS.
|
May 4, 2015 |
|
TULSI RAM Vs. STATE OF RAJASTHAN AND ORS.
|
August 13, 2015 |
|
U O I & OTHERS Vs. PANNA LAL & OTHERS ; TRILOK KUMAR ; SURENDRA KUMAR
|
November 3, 2015 |
|
U.N. AUTOMOBILES PVT. LTD. AND ORS. Vs. BANK OF BARODA
|
November 19, 2015 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. JITENDRA KUMAR SHARMA AND OTHERS
|
March 30, 2015 |
|
UDA Vs. SUBRATI KHAN AND ORS.
|
January 7, 2015 |
|
UDAI BHAN @ BHURA; KEDAR SINGH Vs. STATE OF RAJASTHAN
|
March 23, 2015 |
|
UDAI CHAND Vs. THE BOARD OF REVENUE & ORS.
|
July 21, 2015 |
|
UDAI SHANKAR GOSH AND ORS. Vs. THE SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF RAJASTHAN AND ORS.
|
February 23, 2015 |
|
UDAI SINGH Vs. STATE OF RAJASTHAN
|
July 21, 2015 |
|
UDAI SINGH & ANR Vs. STATE OF RAJASTHAN
|
April 13, 2015 |
|
UDAI VEER SINGH AND ORS. Vs. JAIPUR MUNICIPAL CORPORATION AND ORS.
|
April 24, 2015 |
|
UDDA RAM GURJAR Vs. THE JUDGE, LABOUR COURT NO. 2 AND ORS.
|
April 15, 2015 |
|
UGAM SINGH AND ORS. Vs. LAXMI NARAYAN AND ORS.
|
October 12, 2015 |
|
UGAM SINGH SODHA Vs. UNION OF INDIA AND ORS.
|
March 17, 2015 |
|
ULTRATECH CEMENT LTD. Vs. C.T.O. A/E, JODHPUR AND ANOTHER
|
July 13, 2015 |
|
UMA DUTT Vs. RAMESH CHANDRA
|
January 8, 2015 |
|
UMA GUPTA AND ORS. Vs. UNION OF INDIA
|
October 1, 2015 |
|
UMAR Vs. ULFAT
|
January 14, 2015 |
|
UMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 15, 2015 |
|
UMARI Vs. DEVI SINGH
|
January 15, 2015 |
|
UMESH JAIN AND ORS. Vs. RAJMAL JAIN
|
May 29, 2015 |
|
UMESH KUMAR SHARMA Vs. PREM SAGAR SHARMA AND ORS.
|
May 8, 2015 |
|
UMESH KUMAR SHARMA Vs. STATE OF RAJ. AND ORS.
|
July 17, 2015 |
|
UMESH VERMA Vs. STATE OF RAJASTHAN
|
June 11, 2015 |
|
UMMED SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 1, 2015 |
|
UMMED SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN AND ORS.
|
November 20, 2015 |
|
UMRAW SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
|
March 12, 2015 |
|
UNION COMMERCIAL BANK AND ORS. Vs. GHASILAL MEENA AND ORS.
|
February 25, 2015 |
|
UNION OF INDIA Vs. BASANTI DEVI
|
August 5, 2015 |
|
UNION OF INDIA Vs. RAKESH KUMAR & ANOTHER
|
August 19, 2015 |
|
UNION OF INDIA Vs. SHIV DEEP INDUSTRIES
|
September 23, 2015 |
|
UNION OF INDIA Vs. ANIL GADODIA
|
December 2, 2015 |
|
UNION OF INDIA Vs. K.C. MALVIYA
|
January 16, 2015 |
|
UNION OF INDIA Vs. RAJASTHAN STATE MINES & MINERALS LIMITED
|
February 27, 2015 |
|
UNION OF INDIA Vs. J.K. SYNTHETICS LTD.
|
January 8, 2015 |
|
UNION OF INDIA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL & ORS
|
December 3, 2015 |
|
UNION OF INDIA Vs. MANOJ KUMAR SHARMA
|
September 4, 2015 |
|
UNION OF INDIA Vs. MAHESHWARI ENTERPRISES & ANR
|
September 4, 2015 |
|
UNION OF INDIA Vs. PRAKASH CHAND TIWARI
|
April 10, 2015 |
|
UNION OF INDIA Vs. DEEPAK JATIA AND ORS.
|
February 19, 2015 |
|
UNION OF INDIA & ANOTHER Vs. RAM GOPAL & ANOTHER
|
July 7, 2015 |
|
UNION OF INDIA & ORS Vs. LAXMAN KUMAR SAIN
|
July 8, 2015 |
|
UNION OF INDIA & ORS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JODHPUR BENCH, JODHPUR & ANR
|
July 20, 2015 |
|
UNION OF INDIA & ORS Vs. KHETA RAM
|
November 2, 2015 |
|
UNION OF INDIA & OTHERS Vs. SUMITRA DEVI & ANOTHER
|
August 6, 2015 |
|
UNION OF INDIA AND ORS Vs. CHUNNI LAL HARIDAS RATHI AND ORS
|
July 2, 2015 |
|
UNION OF INDIA AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TR
|
July 21, 2015 |
|
UNION OF INDIA AND ORS. Vs. HARIDUTT MISHRA AND ORS.
|
February 3, 2015 |
|
UNION OF INDIA AND ORS. Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR AND ORS.
|
June 29, 2015 |
|
UNION OF INDIA AND ORS. Vs. ISHWAR D. NAIK
|
November 6, 2015 |
|
UNION OF INDIA AND ORS. Vs. DEEPAK SAINI AND ORS.
|
August 31, 2015 |
|
UNION OF INDIA AND ORS. Vs. ANIL GADODIA AND ORS.
|
February 12, 2015 |
|
UNION OF INDIA AND ORS. Vs. RAJASTHAN STATE BOARD FOR PREVENTION & CONTROL OF WATER POLLUTION AND ORS.
|
February 26, 2015 |
|
UNION OF INDIA AND ORS. Vs. JEEVAN SINGH GEHLOT AND ORS.
|
March 19, 2015 |
|
UNION OF INDIA AND ORS. Vs. KAVITA YADAV AND ORS.
|
July 9, 2015 |
|
UNION OF INDIA, FINANCE MINISTRY, REVENUE DEPARTMENT Vs. SOHAN LAL AND ORS.
|
December 4, 2015 |
|
UNITED INDIA INS. COMPANY LTD. Vs. PREETAM AND ORS.
|
February 2, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. MEENA DEVI W/O LATE SH SATISH KUMAR & ORS
|
May 4, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. GEETA DEVI & ORS
|
August 28, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. DASHRATH SINGH AND ORS.
|
January 30, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. OBA RAM AND ORS.
|
July 20, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. TOLIYA AND ORS.
|
May 18, 2015 |
|
UNITED INDIA INSURANCE CO.LTD. Vs. RAMKORI
|
September 1, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. FORANTA DEVI & OTHERS
|
August 3, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. INDRA DEVI & ORS
|
September 21, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. BARJI DEVI AND ORS.
|
August 31, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. UMMED KHAN AND ORS.
|
February 20, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. URMILA AND ORS.
|
September 22, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. ASHOKRAJ AND ORS.
|
October 15, 2015 |
|
UNITED INDIA INSURANCE LTD. Vs. MAMAN SINGH AND ORS.
|
January 29, 2015 |
|
UNIVERSAL CYLINDERS LIMITED Vs. THE COMMERCIAL TAXES OFFICER, ANTI EVASION
|
February 27, 2015 |
|
UNIVERSITY OF RAJASTHAN Vs. VINITA NAIR
|
February 9, 2015 |
|
UNIVERSITY OF RAJASTHAN Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 6, 2015 |
|
UOI Vs. NATHU LAL CHARPOTA
|
January 14, 2015 |
|
URBAN IMPROVEMENT TRUST Vs. THE RECOVERY OFFICER-I, DEBTS RECOVERY TRIBUNAL AND ORS.
|
January 5, 2015 |
|
URBAN IMPROVEMENT TRUST, ALWAR Vs. AMARJEET KAUR AND ORS.
|
February 27, 2015 |
|
URBAN IMPROVEMENT TRUST, ALWAR & ANR. Vs. M/S ASTHETICS
|
September 28, 2015 |
|
URMILA Vs. STATE OF RAJASTHAN
|
November 6, 2015 |
|
URMILA & ORS Vs. RANVEER & ANR
|
August 27, 2015 |
|
URMILA DURLABJI AND ORS. Vs. PINK CITY DEVELOPERS PVT. LTD.
|
December 3, 2015 |
|
USHA AGARWAL Vs. STATE OF RAJASTHAN
|
May 13, 2015 |
|
USHMAN GANI & ORS Vs. YUSUF & ORS
|
July 13, 2015 |
|
UTAM CHAND Vs. STATE OF RAJASTHAN AND ORS.
|
November 24, 2015 |
|
UTTAM KUMAR JAIN Vs. SUNIL ACHARYA & ANR.
|
November 19, 2015 |
|
UTTAM MANOHAR SAWAD AND ORS. Vs. STATE BANK OF BIKANER & JAIPUR
|
July 17, 2015 |
|
UTTAM SINGH Vs. STATE
|
February 4, 2015 |
|
V.K. GARG Vs. STATE BANK OF INDIA AND ORS.
|
July 16, 2015 |
|
V.S. MERTIYA Vs. JODHANA REAL ESTATE DEVELOPMENT COMPANY PVT. LIMITED
|
August 7, 2015 |
|
VACHNA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
January 20, 2015 |
|
VARDA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
December 9, 2015 |
|
VARSHA TEACHERS TRAINING COLLEGE Vs. STATE OF RAJASTHAN & ORS
|
September 29, 2015 |
|
VARUN SINGH Vs. THE VARDHMAN MAHAVIR OPEN UNIVERSITY AND ORS.
|
July 7, 2015 |
|
VARUN TIWARI Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 8, 2015 |
|
VASHIRKHAN Vs. STATE OF RAJASTHAN
|
July 20, 2015 |
|
VASID Vs. STATE OF RAJASTHAN
|
January 15, 2015 |
|
VASU @ VASUDEV Vs. STATE OF RAJASTHAN
|
January 7, 2015 |
|
VEENA SHARMA Vs. AMIT PRABHAKAR
|
February 5, 2015 |
|
VEER SINGH Vs. STATE OF RAJASTHAN
|
March 27, 2015 |
|
VEERA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 7, 2015 |
|
VEERAM SINGH Vs. STATE OF RAJASTHAN
|
April 9, 2015 |
|
VEN SINGH Vs. THE STATE OF RAJASTHAN
|
January 28, 2015 |
|
VIDHYADHAR SUNDA Vs. STATE AND ORS.
|
May 13, 2015 |
|
VIDYA DEVI AND ORS. Vs. CHAUTHA AND ORS.
|
April 20, 2015 |
|
VIDYADHAR SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 20, 2015 |
|
VIDYUT MANDAL ABHIYANTA SANGH Vs. RAJ. STATE ELECTRICITY BOARD AND ORS.
|
September 8, 2015 |
|
VIJAY Vs. STATE OF RAJASTHAN
|
January 9, 2015 |
|
VIJAY @ VIJAY DUTT SHARMA Vs. MAHESH & ORS
|
July 8, 2015 |
|
VIJAY ADARSH VIDHYA MANDIR SAMITI Vs. STATE OF RAJASTHAN AND ORS.
|
March 4, 2015 |
|
VIJAY KANT MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 29, 2015 |
|
VIJAY KHANDELWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 29, 2015 |
|
VIJAY KUMAR Vs. BALJEET SINGH
|
February 2, 2015 |
|
VIJAY KUMAR AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 8, 2015 |
|
VIJAY KUMAR BAGARI AND ORS. Vs. THE UNIVERSITY OF RAJASTHAN AND ORS.
|
February 10, 2015 |
|
VIJAY KUMAR JONWAL Vs. COMMISSIONER, BUREAU OF INVESTMENT PROMOTION RAJ & ORS
|
November 16, 2015 |
|
VIJAY KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 29, 2015 |
|
VIJAY KUMAR SONI Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 25, 2015 |
|
VIJAY PATHAK Vs. STATE OF RAJASTHAN AND ORS.
|
January 6, 2015 |
|
VIJAY PRAKASH & ORS Vs. P S MEHRA & ORS
|
September 21, 2015 |
|
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
February 12, 2015 |
|
VIJAY SINGH Vs. KHUMAN SINGH
|
July 13, 2015 |
|
VIJAY SINGH Vs. KIRAN
|
July 4, 2015 |
|
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
March 31, 2015 |
|
VIJAY SOLVEX LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 24, 2015 |
|
VIJAY SOLVEX LTD. AND ORS. Vs. BABU LAL AND ORS.
|
April 6, 2015 |
|
VIJAY VISHNOI Vs. JVVNL AND ORS.
|
August 26, 2015 |
|
VIJAYU KUMAR Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
July 30, 2015 |
|
VIJEET MURARKA Vs. SMT SHEETAL
|
March 26, 2015 |
|
VIJENDRA SAHU Vs. STATE OF RAJASTHAN
|
November 23, 2015 |
|
VIKAS ADHIKARI Vs. LABOUR COURT AND ORS.
|
August 4, 2015 |
|
VIKAS CHOUHAN Vs. STATE OF RAJASTHAN & ORS
|
July 22, 2015 |
|
VIKAS KUMAR & ANR. Vs. MUNICIPAL COUNCIL, BALOTRA & ANR.
|
July 16, 2015 |
|
VIKAS KUMAR YADAV Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY, AJMER
|
July 30, 2015 |
|
VIKAS VERMA AND ORS. Vs. STATE OF RAJASTHAN
|
March 30, 2015 |
|
VIKASH CHOUDHARY AND ORS. Vs. RAJASTHAN UNIVERSITY OF HEATH SCIENCE AND ORS.
|
November 18, 2015 |
|
VIKASH MATHUR; RAMESHWAR PRASAD SHARMA Vs. UNION OF INDIA & OTHERS
|
July 20, 2015 |
|
VIKRAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 30, 2015 |
|
VIKRAM AHUJA Vs. STATE OF RAJASTHAN
|
January 13, 2015 |
|
VIKRAM AND ORS. Vs. STATE OF RAJASTHAN
|
July 17, 2015 |
|
VIKRAM GAS SERVICE Vs. STATE OF RAJASTHAN AND ORS.
|
November 27, 2015 |
|
VIKRAM SINGH @ VICCKY Vs. DHIRAJ & ORS
|
September 28, 2015 |
|
VILLAGERS OF VILLAGE KISHANPURA Vs. STATE OF RAJASTHAN & ORS
|
July 30, 2015 |
|
VIMAL BHATIA Vs. STATE OF RAJASTHAN
|
July 9, 2015 |
|
VIMAL CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
August 5, 2015 |
|
VIMAL KUMAR JAIN AND ORS. Vs. STATE OF RAJ. AND ORS.
|
May 22, 2015 |
|
VIMLA Vs. GOVIND SAHAI
|
July 21, 2015 |
|
VIMLA AND ORS. Vs. MADAN MOHAN AND ORS.
|
February 6, 2015 |
|
VIMLA AND ORS. Vs. SWARN SINGH AND ORS.
|
September 1, 2015 |
|
VIMLA DEVI & OTHERS Vs. MITTAL SINGH SOLANKI & OTHERS
|
August 10, 2015 |
|
VIMLA GOLECHA Vs. THE STATE BANK OF INDIA AND ORS.
|
September 9, 2015 |
|
VIMLA MEENA AND ORS. Vs. STATE OF RAJASTHAN
|
July 7, 2015 |
|
VINAY KUMAR MEENA AND ORS. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ORS.
|
December 14, 2015 |
|
VINAY KUMARI CHOPRA AND ORS. Vs. VIJAY SINGH AND ORS.
|
September 10, 2015 |
|
VINAY REALCON PRIVATE LIMITED Vs. GOLDEN FUTURE FERTILIZER LIMITED
|
April 29, 2015 |
|
VINOD Vs. STATE OF RAJASTHAN
|
August 12, 2015 |
|
VINOD & ORS Vs. STATE OF RAJASTHAN
|
April 13, 2015 |
|
VINOD KUMAR Vs. AJMER VIDHYUT VITRAN NIGAM LIMITED AND ORS.
|
March 18, 2015 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
April 30, 2015 |
|
VINOD KUMAR Vs. MAHARISHI DAYANAND SARASWATI UNIVERSITY, AJMER
|
February 23, 2015 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
March 9, 2015 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
October 28, 2015 |
|
VINOD KUMAR MISHRA AND ORS. Vs. ASHOK KUMAR SAXENA AND ORS.
|
March 12, 2015 |
|
VINOD KUMAR PATIDAR Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 2015 |
|
VINOD KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
October 27, 2015 |
|
VIPIN SHARMA Vs. STATE OF RAJASTHAN
|
January 29, 2015 |
|
VIPUL JOSHI Vs. SHRI PRAVEEN CHANDRA
|
July 1, 2015 |
|
VIRDHI CHAND BOHRA Vs. K.P. SHARMA AND ORS.
|
February 18, 2015 |
|
VIRENDRA KANWAR RATHORE AND ORS. Vs. MANGI LAL AND ORS.
|
May 19, 2015 |
|
VIRENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 25, 2015 |
|
VIRENDRA KUMAR TAILOR Vs. STATE OF RAJASTHAN AND ORS.
|
March 24, 2015 |
|
VIRNDAVAN AND ORS. Vs. STATE OF RAJASTHAN
|
May 12, 2015 |
|
VISHAL KAUSHIK Vs. FAMILY COURT AND ORS.
|
May 26, 2015 |
|
VISHAMBHAR DAYAL Vs. STATE OF RAJASTHAN
|
March 25, 2015 |
|
VISHNU KUMAR Vs. JAGDISH PRASAD JOSHI AND ANOTHER
|
May 6, 2015 |
|
VISHNU KUMAR SHARMA Vs. UNIVERSITY OF RAJASTHAN & ANR
|
October 9, 2015 |
|
VISHNU PRASAD Vs. HETIRAJ SHARMA & ORS.
|
January 30, 2015 |
|
VISHNU PRASAD SHARMA Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
February 26, 2015 |
|
VISHNU SONI AND ORS. Vs. STATE OF RAJASTHAN
|
August 7, 2015 |
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VISHNUMAL Vs. STATE OF RAJASTHAN
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March 20, 2015 |
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VISHRAM @ VISHU Vs. STATE OF RAJASTHAN
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March 10, 2015 |
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VISHRAM KUMAWAT Vs. STATE OF RAJASTHAN
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December 9, 2015 |
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VISHVAJEET SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
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September 4, 2015 |
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VISHWAKUMAR Vs. STATE OF RAJASTHAN
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November 6, 2015 |
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VITTHALA Vs. STATE OF RAJASTHAN
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October 12, 2015 |
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VIVEK PHARMACHEM INDIA LTD. Vs. RAJASTHAN MEDICAL SERVICES CORPORATION LTD.
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September 2, 2015 |
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VYAPAR MANDAL NAI MANDI, HINDAUN Vs. RAGHUNATH PRASAD & ORS
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October 1, 2015 |
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WG. CDR. K.K. SHAH Vs. STATE OF RAJASTHAN AND OTHERS
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August 12, 2015 |
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WIRES & FABRICS (SA) LTD. AND ORS. Vs. PARASMAL JAIN AND ORS.
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May 29, 2015 |
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YADAV ASSOCIATES Vs. STATE OF RAJ. AND ORS.
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April 29, 2015 |
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YADAV CHANDRA TRIVEDI Vs. STATE OF RAJASTHAN AND ORS.
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August 25, 2015 |
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YADRAM Vs. UOI
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March 23, 2015 |
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YADRAM SINGH GURJAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
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February 23, 2015 |
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YADVENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
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May 13, 2015 |
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YASH CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
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July 16, 2015 |
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YASHASVI KANT KUMAR Vs. STATE OF RAJASTHAN
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October 30, 2015 |
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YASHPAL SINGH Vs. C.B.N.
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January 12, 2015 |
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YASHVARDHAN SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN & ANR
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September 3, 2015 |
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YASHWANT MAL Vs. THE UNION OF INDIA AND ORS.
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April 10, 2015 |
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YASWANT KUMAR NAIR Vs. STATE OF RAJASTHAN AND ORS.
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October 5, 2015 |
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YOGENDRA @ BACHHU Vs. SEVAR GRAM SEWA SAHAKARI SAMITI LIMITED & ORS
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May 25, 2015 |
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YOGENDRA JAIN Vs. JAIPUR DEVELOPMENT AUTHORITY & ORS
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August 6, 2015 |
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YOGENDRA MUNDRA Vs. ICICI BANK LTD & ANR
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July 15, 2015 |
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YOGENDRA SINGH @ BABLU Vs. STATE OF RAJASTHAN
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January 8, 2015 |
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YOGESH KUMAR SONI Vs. STATE OF RAJ.
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February 27, 2015 |
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YOGESH SEWAG & ORS. Vs. STATE OF RAJASTHAN & ANR.
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February 9, 2015 |
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YUNUS Vs. SHEIKH FARID
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May 7, 2015 |
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YUNUS ALI Vs. ADDITIONAL DISTRICT COLLECTOR AND ORS.
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April 21, 2015 |
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YUNUS KHAN Vs. STATE OF RAJASTHAN AND ORS.
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April 10, 2015 |
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ZAFAR KHAN Vs. HAJI MUSTAQ AHMED & ANR.
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March 13, 2015 |
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ZOHRA COMMERCIAL PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
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October 1, 2015 |
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ZUHARUDDIN KHAN Vs. JODHPUR VIDHYUT VITARAN NIGAM LIMITED AND ORS.
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February 25, 2015 |
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ZULFIKAR AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
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February 24, 2015 |