|
JAFAR Vs. MOHD. BABU
|
March 12, 2014 |
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RAJ PAN MASALA PVT. LTD. Vs. CESTAT
|
March 26, 2014 |
|
RAM TRADING Vs. KHUMA
|
March 13, 2014 |
|
RAMNIWAS Vs. ABHA DEVI
|
March 7, 2014 |
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RAVI KHANNA Vs. STATE OF RAJASTHAN
|
March 3, 2014 |
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SANGEETA Vs. STATE OF RAJ
|
March 4, 2014 |
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A. PONNUCHAMI Vs. STATE OF RAJ
|
August 4, 2014 |
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A.K. PANDYA Vs. STATE OF RAJASTHAN
|
April 29, 2014 |
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A.K. SINGH Vs. UNION OF INDIA
|
September 8, 2014 |
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A2Z WASTE MANAGEMENT (JAIPUR) LTD Vs. COMMISSIONER (HEALTH), JAIPUR MUNICIPAL CORPORATION & ANR
|
January 9, 2014 |
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AALOK KHANNA Vs. RAJDARSHAN HOTEL PVT. LTD.
|
September 26, 2014 |
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AALOO SINGH Vs. CHANDAN MAL
|
February 14, 2014 |
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AAM JANTA Vs. ADDL.
|
July 14, 2014 |
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AAM JANTA SOMESAR Vs. VIJAY RAJ M. PARMAR AND ORS.
|
December 17, 2014 |
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AARIF Vs. SAIRA BANO
|
May 20, 2014 |
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AARTI Vs. KAILASH SINGH & ORS
|
March 6, 2014 |
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AASEEN Vs. RAM VILAS MITTAL
|
May 6, 2014 |
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AASKARAN Vs. SUSHILA DEVI
|
October 15, 2014 |
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AASU AND ORS. Vs. STATE
|
November 10, 2014 |
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ABDUL AJIJ Vs. MUNICIPALITY, TONK
|
November 12, 2014 |
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ABDUL ALIAS AYUB Vs. STATE OF RAJASTHAN
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December 3, 2014 |
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ABDUL AZIZ GAURI Vs. STATE OF RAJASTHAN
|
May 23, 2014 |
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ABDUL HAFIJ Vs. KAMLA & ANR.
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November 25, 2014 |
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ABDUL HAMEED Vs. THE RENT TRIBUNAL
|
March 5, 2014 |
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ABDUL HAMID AND ORS. Vs. STATE OF RAJASTHAN
|
October 31, 2014 |
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ABDUL JABBAR Vs. BETUL BIBI AND ORS.
|
December 3, 2014 |
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ABDUL MAJID Vs. PUKHRAJ
|
January 20, 2014 |
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ABDUL NAEEM Vs. HAMEEDA KHATOON
|
February 17, 2014 |
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ABDUL RASHEED Vs. ADDL DISTRICT & SESSIONS JUDGE NO 4, KOTA & ORS
|
September 24, 2014 |
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ABDUL RASHID KHAN Vs. STATE OF RAJATHAN
|
May 13, 2014 |
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ABDUL RAUF AND OTHERS Vs. STATE OF RAJASTHAN
|
October 10, 2014 |
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ABDUL RAZZAK Vs. THE RENT TRIBUNAL, JODHPUR & ORS.
|
February 26, 2014 |
|
ABDUL SAMI Vs. NEELU DHANDHIYA
|
December 8, 2014 |
|
ABDUL WASI Vs. ABDUL KADIR
|
October 30, 2014 |
|
ABDUL WASI Vs. STATE OF RAJASTHAN
|
August 25, 2014 |
|
ABHIBHAWAK SANGARSH SAMITI, JAIPUR; MOHIT SONI; MANAGING COMMITTEE, MGD GIRLS SCHOOL, JAIPUR; MANAGING COMMITTEE, MAHARAJA SAWAI MANSINGH VIDYALAYA; R C DIOCESAN EDUCATION SOCIETY; SOCIETY FOR UNAIDED PRIVATE SCHOOLS OF RAJASTHAN; MAYO COLLEGE GENERAL COU Vs. STATE OF RAJASTHAN & ORS
|
November 24, 2014 |
|
ACCOUNTS OFFICER, O&M, JODHPUR VIDHYUT VITARAN NIGAM LTD. Vs. INCOME TAX OFFICER
|
September 23, 2014 |
|
ACHAL SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
May 19, 2014 |
|
ACHALDAS HEMRAJ Vs. CHEETARMAL
|
December 8, 2014 |
|
ACHLA RAM Vs. STATE OF RAJASTHAN
|
February 3, 2014 |
|
ACHROL GRIH NIRMAN SAHKARI SAMITI LIMITED Vs. VIDHYA DEVI JATAV & ORS
|
May 28, 2014 |
|
ACRON DISTRIBUTORS Vs. STATE OF RAJASTHAN
|
July 17, 2014 |
|
AFJAL Vs. STATE OF RAJASTHAN
|
March 25, 2014 |
|
AGARDEEP ENTERPRISES PVT. LTD. Vs. UNION OF INDIA
|
February 6, 2014 |
|
AHMED ALI KURBAN ALI Vs. DEVENDRA ALI KUMAR
|
December 5, 2014 |
|
AIYASHA Vs. BABU KHAN
|
March 5, 2014 |
|
AJAM KHAN Vs. STATE OF RAJASTHAN
|
April 28, 2014 |
|
AJAY Vs. STATE OF RAJASTHAN
|
September 16, 2014 |
|
AJAY ARORA Vs. UNION OF INDIA
|
January 21, 2014 |
|
AJAY GUPTA @ OMPRAKASH Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
AJAY JAIN Vs. STATE OF RAJASTHAN
|
August 18, 2014 |
|
AJAY KAPOOR Vs. STATE OF RAJASTHAN & ORS.
|
February 13, 2014 |
|
AJAY KUMAR Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
AJAY KUMAR Vs. EXECUTIVE ENGINEER, PWD, BHARATPUR
|
March 5, 2014 |
|
AJAY KUMAR GEHLOT Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
AJAY KUMAR SHARDA Vs. STATE OF RAJ
|
August 7, 2014 |
|
AJAY KUMAR SHARDA Vs. SECRETARY, GOVERNOR OF RAJASTHAN
|
May 21, 2014 |
|
AJAY KUMAR SHARMA Vs. STATE OF RAJASTHAN & ANR.
|
April 11, 2014 |
|
AJAY SINGH Vs. STATE OF RAJASTHAN
|
May 2, 2014 |
|
AJAYAB SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 13, 2014 |
|
AJEET SINGH Vs. AAM JANTA KUCHAMAN CITY
|
March 12, 2014 |
|
AJIT Vs. STATE
|
September 3, 2014 |
|
AJMER INDUSTRIAL GASES (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE-I
|
March 31, 2014 |
|
AKASHDEEP ARORA Vs. STATE OF RAJASTHAN
|
July 9, 2014 |
|
AKEEL AHMED Vs. BACHCHU
|
March 13, 2014 |
|
AKHIL BHARTIYA VARSHIYA SADHU MARGI JAIN SANGH AND ORS Vs. URBAN IMPROVEMENT TRUST, UDAIPUR AND ORS
|
February 14, 2014 |
|
AKHTAR Vs. CIVIL JUDGE (J D ) NO 4, JAIPUR CITY, JAIPUR & ORS
|
May 15, 2014 |
|
AKHTAR Vs. STATE OF RAJASTHAN
|
October 7, 2014 |
|
AKHTAR UN NISA Vs. REHAN AHMED
|
March 21, 2014 |
|
AKLESHWAR Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
ALAM AMEER KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
March 5, 2014 |
|
ALAM KHAN Vs. UNION OF INDIA
|
April 2, 2014 |
|
ALI KHAN Vs. BOARD OF REVENUE FOR RAJASTHAN
|
May 15, 2014 |
|
ALIMUDDIN Vs. SHRI SHYAM SUNDER TAPADIA AND OTHERS
|
January 22, 2014 |
|
ALKA Vs. STATE OF RAJASTHAN
|
May 7, 2014 |
|
ALKA AGARWAL Vs. AKSHAY AGARWAL
|
February 7, 2014 |
|
ALL RAJASTHAN BAJRI TRUCK OPERATORS WELFARE SOCIETY Vs. STATE OF RAJASTHAN & ORS
|
December 18, 2014 |
|
ALOK CHITRA MANDIR Vs. DY. COMMISSIONER
|
April 4, 2014 |
|
ALOK SHARMA Vs. THE NUCLEAR POWER CORPORATION OF INDIA LTD
|
July 16, 2014 |
|
ALPANA SHARMA Vs. THE STATE OF RAJASTHAN
|
November 10, 2014 |
|
ALPHA LABORATORIES AND ORS. Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
ALWAR URBAN CO-OPERATIVE BANK LIMITED Vs. DINESH CHAND CHOUDHARY
|
August 6, 2014 |
|
AMAN YADAV Vs. STATE OF RAJASTHAN
|
January 13, 2014 |
|
AMAR CHAND Vs. STATE OF RAJASTHAN
|
January 10, 2014 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
November 3, 2014 |
|
AMAR SINGH Vs. RAMESH & ORS
|
February 13, 2014 |
|
AMAR SINGH NARUKA Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
AMARAT LAL Vs. STATE OF RAJASTHAN
|
January 30, 2014 |
|
AMARCHAND & ORS Vs. EXECUTIVE OFFICE, MUNICIPAL CORPORATION, ANOOPGARH & ORS
|
May 14, 2014 |
|
AMARDEEP Vs. STATE OF RAJASTHAN
|
April 10, 2014 |
|
AMARJEET Vs. STATE OF RAJASTHAN AND OTHERS
|
October 10, 2014 |
|
AMARJEET TIBREWAL Vs. RAJASTHAN UNIVERSITY OF HEALTH & SCIENCES & ORS
|
May 21, 2014 |
|
AMBUJA CEMENTS LTD. Vs. THE STATE OF RAJASTHAN
|
December 19, 2014 |
|
AMBUJA CEMENTS LTD. Vs. STATE
|
May 29, 2014 |
|
AMI CHAND Vs. STATE OF RAJASTHAN
|
February 5, 2014 |
|
AMIT TYAGI Vs. STATE
|
March 3, 2014 |
|
AMRA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 10, 2014 |
|
AMRA RAM JOSHI Vs. STATE OF RAJASTHAN
|
March 21, 2014 |
|
AMRAT RAM AND ANR. Vs. DINESH CHANDRA
|
April 24, 2014 |
|
AMRIT LAL AND ORS. Vs. DARSHAN SINGH AND ORS.
|
March 10, 2014 |
|
AMRITLAL Vs. KUMHAR PANCH MAILI NYAT
|
November 24, 2014 |
|
ANAND BHATIA Vs. R M RIICO AND ANR
|
August 6, 2014 |
|
ANAND KISHORE PAREEK Vs. ORIENTAL INSURANCE CO. LTD.
|
July 7, 2014 |
|
ANAND OJHA Vs. YASIN MOHAMMAD & OTHERS
|
January 3, 2014 |
|
ANAND PRAKASH BORA Vs. STATE OF RAJASTHAN
|
July 8, 2014 |
|
ANANDILAL Vs. ISHWAR LAL & ORS
|
May 19, 2014 |
|
ANANTANAND CHELA SAINT SHRI RAMANANDJI Vs. PRAGATISHEEL JATIYA SAMAJ SEVA SANSTHAN
|
February 26, 2014 |
|
ANAR DEI AND ORS Vs. SULEMAN AND ORS
|
February 4, 2014 |
|
ANCHI DEVI Vs. PADMA RAM & ANR.
|
December 18, 2014 |
|
ANGREJ KAUR Vs. SUKHVEER SINGH
|
October 17, 2014 |
|
ANIL AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 24, 2014 |
|
ANIL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 20, 2014 |
|
ANIL GUPTA Vs. LAJPAT RAI
|
November 24, 2014 |
|
ANIL KUMAR Vs. ASHOK KUMAR
|
October 9, 2014 |
|
ANIL KUMAR Vs. MAMTA
|
July 1, 2014 |
|
ANIL KUMAR Vs. NIZAMUDDIN @ NIZAM CHIPPA & ORS
|
January 3, 2014 |
|
ANIL KUMAR AMETA Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
ANIL KUMAR ANAND Vs. STATE OF RAJASTHAN
|
May 23, 2014 |
|
ANIL KUMAR ARYA Vs. R.S.M.M. LTD
|
September 24, 2014 |
|
ANIL KUMAR CHOUDHARY Vs. B N SHARMA & OTHERS
|
August 18, 2014 |
|
ANIL KUMAR JAIN AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 14, 2014 |
|
ANIL YADAV AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2014 |
|
ANITA MEENA AND ORS. Vs. BEENA MUNDRA
|
December 3, 2014 |
|
ANJANA MAHESHWARI Vs. RATAN LAL
|
August 4, 2014 |
|
ANJU Vs. UNION OF INDIA & ORS
|
September 9, 2014 |
|
ANKIT CONSTRUCTION Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
|
ANKIT PANCHAL AND ORS. Vs. THE RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ORS.
|
February 21, 2014 |
|
ANKITA JANGID AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
May 22, 2014 |
|
ANNDA RAM Vs. MUNNALAL & ORS
|
May 21, 2014 |
|
ANSAR Vs. STATE OF RAJASTHAN
|
April 30, 2014 |
|
ANSHUL Vs. COMPETENT AUTHORITY LAND ACQUISITION, NATIONAL HIGHWAY NO.12
|
April 12, 2014 |
|
ANTA KRIYA VIKRYA SAHAKARI SAMITI LIMITED Vs. BHANWARI BAI
|
March 19, 2014 |
|
ANUJ KUMAR Vs. STATE OF RAJASTHAN
|
September 24, 2014 |
|
ANUJ SHARMA Vs. RAM GOPAL
|
January 10, 2014 |
|
ANUKAMPA BUILDERS PRIVATE LIMITED Vs. RAJASTHAN HOUSING BOARD
|
July 1, 2014 |
|
ANUPAMA GUPTA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 2014 |
|
ANUPMA RAJORIYA Vs. STATE OF RAJASTHAN AND ORS.
|
August 11, 2014 |
|
ANURAG ENTERPRISES Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
ANURAG KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
|
August 21, 2014 |
|
ANWAR AHMED Vs. STATE OF RAJASTHAN
|
November 27, 2014 |
|
ANWAR HUSSAIN Vs. RAJASTHAN BOARD OF MUSLIM WAQF
|
July 8, 2014 |
|
ANWAR HUSSAIN Vs. RAJASTHAN BOARD OF MUSLIM WAQF AND OTHERS
|
July 18, 2014 |
|
APEX METCHEM (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 12, 2014 |
|
APR PROJECTS PVT LTD Vs. SECRETARY, JAIPUR DEVELOPMENT AUTHORITY AND ANR
|
December 5, 2014 |
|
ARINJAY JAIN Vs. UMAID MAL JAIN
|
February 19, 2014 |
|
ARJUN DAS S/O SHRI JASSU MAI SINDHI Vs. STATE OF RAJASTHAN
|
October 28, 2014 |
|
ARJUN KUMAR Vs. UNION OF INDIA
|
March 10, 2014 |
|
ARJUN LAL AND ORS. Vs. STATE AND ORS.
|
January 30, 2014 |
|
ARJUN RAM Vs. PAPPU @ RAM KUMAR
|
March 3, 2014 |
|
ARJUN SHARMA Vs. STATE
|
July 3, 2014 |
|
ARJUN SINGH & ORS. Vs. HUKMI CHAND
|
June 23, 2014 |
|
ARTI MATHUR Vs. STATE
|
May 22, 2014 |
|
ARUN KUMAR & ORS. Vs. SMT. CHHOTI DEVI & ORS.
|
November 26, 2014 |
|
ARUN KUMAR KASHYAP Vs. STATE OF RAJASTHAN
|
September 30, 2014 |
|
ARUN KUMAR SETHI Vs. STATE OF RAJASTHAN & ORS
|
February 5, 2014 |
|
ARUN KUMAR UPADHAYAY Vs. UNION OF INDIA
|
April 9, 2014 |
|
ARUN SINGH Vs. THE BUREAU OF INDIAN STANDARDS AND ORS.
|
April 10, 2014 |
|
ARUNA VARMA Vs. STATE OF RAJASTHAN AND ORS.
|
August 21, 2014 |
|
ARVIND KUMAR BOTHRA Vs. RIICHO, JAIPUR & ANR
|
October 8, 2014 |
|
ARVIND KUMAR JAIN Vs. STATE OF RAJASTHAN
|
July 4, 2014 |
|
ARVIND SINGH Vs. STATE OF RAJASTHAN
|
September 18, 2014 |
|
ASGAR ALI Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
ASHA Vs. BRANCH MANAGER, STATE BANK OF BIKANER & JAIPUR
|
December 10, 2014 |
|
ASHA Vs. BRIJMOHAN CHABRA AND ANOTHER
|
April 11, 2014 |
|
ASHA KHANDA Vs. UNION OF INDIA
|
March 10, 2014 |
|
ASHARAM @ ASHUMAL Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
ASHARAM @ ASHUMAL Vs. STATE OF RAJASTHAN
|
April 9, 2014 |
|
ASHIQ MOHD @ GUDDU Vs. STATE OF RAJASTHAN
|
October 31, 2014 |
|
ASHISH KUMAR AND ORS. Vs. THE DIVISIONAL COMMISSIONER AND ORS.
|
February 6, 2014 |
|
ASHISH SINGHAL Vs. STATE OF RAJASTHAN AND ORS.
|
December 4, 2014 |
|
ASHISH V. ARORA Vs. STATE OF RAJASTHAN
|
July 1, 2014 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
December 19, 2014 |
|
ASHOK @ MEENDA & ANR. Vs. STATE OF RAJASTHAN
|
January 8, 2014 |
|
ASHOK BANSAL Vs. GHANSHYAM PRASAD PODDAR
|
February 21, 2014 |
|
ASHOK BENIWAL Vs. RAMESHWARI DEVI
|
November 26, 2014 |
|
ASHOK GODARA Vs. STATE
|
May 22, 2014 |
|
ASHOK JEENGAR Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
March 14, 2014 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN & ORS
|
April 29, 2014 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
February 14, 2014 |
|
ASHOK KUMAR Vs. VIMAL KUMAR
|
June 26, 2014 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
February 20, 2014 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
November 13, 2014 |
|
ASHOK KUMAR AGARWAL Vs. STATE OF RAJASTHAN
|
May 20, 2014 |
|
ASHOK KUMAR AND ORS. Vs. STATE AND ORS.
|
October 17, 2014 |
|
ASHOK KUMAR AND ORS. Vs. PRAVEEN KUMAR
|
October 1, 2014 |
|
ASHOK KUMAR JAIN Vs. STATE OF RAJASTHAN
|
April 3, 2014 |
|
ASHOK KUMAR JAIN Vs. STATE OF RAJASTHAN
|
February 4, 2014 |
|
ASHOK KUMAR JAIN & ANR Vs. STATE OF RAJASTHAN
|
May 28, 2014 |
|
ASHOK KUMAR MEHTA Vs. STATE OF RAJASTHAN AND ORS.
|
December 17, 2014 |
|
ASHOK SWAMI Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
ASHOK VIHAR VIKAS SUMITI AND ORS. Vs. THE COMMISSIONER, JDA AND ORS.
|
December 15, 2014 |
|
ASHU RAM Vs. STATE AND ANR
|
July 3, 2014 |
|
ASHWANI KUMAR Vs. STATE OF RAJASTHAN
|
October 27, 2014 |
|
ASIF; SHAUKAT ALI @ IRFAN; FARUK ALI Vs. STATE OF RAJASTHAN AND ORS
|
November 21, 2014 |
|
ASRAR AHMED Vs. STATE OF RAJASTHAN
|
September 26, 2014 |
|
ASRU KHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR
|
November 13, 2014 |
|
ASSISTANT COMMERCIAL TAX OFFICER Vs. HASEENA
|
January 22, 2014 |
|
ASSISTANT COMMERCIAL TAX OFFICER Vs. ROHITASH KUMAR
|
February 7, 2014 |
|
ASSISTANT COMMERCIAL TAX OFFICER, FLYING SQUAD Vs. MOHAN LAL & COMPANY
|
February 7, 2014 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RADHEY SALES CORPORATION
|
September 17, 2014 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. S S ENTERPRISES
|
August 12, 2014 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. HEMANT PLASTIC UDYOG
|
January 3, 2014 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. CHANDA DEVI
|
March 3, 2014 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD-II Vs. S.K. TRADERS
|
October 10, 2014 |
|
ASSISTANT COMMISSIONER Vs. HONDA SIEL POWER PRODUCTS LTD.
|
August 18, 2014 |
|
ASSISTANT COMMISSIONER Vs. SHIVA CONSTRUCTION PVT. LTD
|
September 1, 2014 |
|
ASSISTANT COMMISSIONER OF COMMERCIAL TAX, ANTI-EVASION, BHARATPUR Vs. MUKESH SINGH DRIVER AND ANR
|
February 17, 2014 |
|
ASSISTANT COMMISSIONER, COMMERCIAL TAXES, ANTI EVASION Vs. RAJASTHAN TEXTILE MILLS
|
February 3, 2014 |
|
ASSISTANT ENGINEER Vs. JHABAR MAL MEEL
|
April 30, 2014 |
|
ASSISTANT ENGINEER Vs. RUKMANI DEVI
|
July 3, 2014 |
|
ASSISTANT ENGINEER, MICROWAVE PROJECT AND ORS. Vs. RAMESH CHAND
|
July 14, 2014 |
|
ASSISTANT REGIONAL MANAGER, RIICO, BHIWADI Vs. GOKULCHAND AND ANR
|
March 7, 2014 |
|
ASSTT. COMMERCIAL TAXES OFFICER Vs. ASHIYANA ISPAT LTD
|
September 1, 2014 |
|
ASSTT. COMMERCIAL TAXES OFFICER Vs. NATIONAL AGRICULTURE COOPERATIVE MARKETING FEDERATION OF INDIA LTD.
|
August 4, 2014 |
|
ASSTT. COMMISSIONER CIRCLE-B Vs. BERIWAL CASTING INDUSTRIES LTD.
|
August 26, 2014 |
|
ASSTT. COMMISSIONER COMMERCIAL TAXES DEPARTMENT Vs. ROMESH POWER PRODUCT PVT. LTD.
|
August 26, 2014 |
|
ASSTT. ENGINEER RJASTHAN Vs. LALI DEVI
|
February 21, 2014 |
|
ASSTT. ENGINEER, IGNP Vs. AZAM ALI
|
May 8, 2014 |
|
ASSTT. ENGINEER, PHED, SUB Vs. MOOLA RAM AND ANOTHER
|
July 3, 2014 |
|
ASSTT. ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD, BANDIKUI, DISTRICT DAUSA Vs. LALI DEVI
|
February 21, 2014 |
|
ASU SINGH Vs. RAGHUVEER DAYAL MEENA AND ORS.
|
October 16, 2014 |
|
ATA MOHD. Vs. ORIENTAL INSURANCE CO. LTD.
|
March 13, 2014 |
|
ATAR SINGH Vs. MANOHAR SINGH
|
September 23, 2014 |
|
ATAR SINGH GURJAR Vs. STATE OF RAJASTHAN
|
November 26, 2014 |
|
ATMA RAM Vs. STATE OF RAJASTHAN
|
May 9, 2014 |
|
ATUL KACHHAL Vs. HEM RAJ AND ORS.
|
December 4, 2014 |
|
ATUL KUCHHAL Vs. HEM RAM
|
September 15, 2014 |
|
AVTAR SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2014 |
|
AYAL DAS Vs. STATE OF RAJASTHAN
|
February 11, 2014 |
|
AYUB ALI Vs. STATE OF RAJASTHAN
|
December 17, 2014 |
|
AZIZUDEEN Vs. STATE OF RAJ
|
April 28, 2014 |
|
B A DAVID & ORS Vs. STATE OF RAJASTHAN
|
August 21, 2014 |
|
B AND S ENGINEERING COMPANY, UDAIPUR Vs. SUBH BUILDERS, UDAIPUR
|
February 14, 2014 |
|
B.P. SOOD Vs. GOPAL KRISHAN
|
December 1, 2014 |
|
B.R. RANA Vs. STATE OF RAJASTHAN AND ORS.
|
December 2, 2014 |
|
B.S. YADAV Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 2014 |
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BABLU Vs. STATE OF RAJASTHAN
|
July 1, 2014 |
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BABU LAL Vs. SANTOSH @ SHANTI DEVI
|
April 28, 2014 |
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BABU LAL Vs. RAM KESH AND ORS
|
May 7, 2014 |
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BABU LAL Vs. STATE OF RAJASTHAN
|
January 13, 2014 |
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BABU LAL Vs. STATE OF RAJASTHAN AND ORS.
|
October 28, 2014 |
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BABU LAL Vs. SAMPAT LAL
|
March 11, 2014 |
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BABU LAL Vs. RATTI RAM
|
March 5, 2014 |
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BABU LAL Vs. STATE OF RAJASTHAN
|
October 29, 2014 |
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BABU LAL Vs. STATE
|
March 13, 2014 |
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BABU LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
January 8, 2014 |
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BABU LAL GURJAR Vs. STATE OF RAJASTHAN AND ORS.
|
January 22, 2014 |
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BABU LAL PAREEK Vs. ARUNA PAREEK
|
March 26, 2014 |
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BABU LAL SEERVI Vs. RAJASTHAN HIGH COURT, JODHPUR
|
February 19, 2014 |
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BABU LAL SHARMA Vs. STATE OF RAJASTHAN
|
March 3, 2014 |
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BABU SINGH & ORS Vs. ASHOK SINGH & ORS
|
January 6, 2014 |
|
BABU SINGH @ BABRI Vs. STATE OF RAJASTHAN
|
January 8, 2014 |
|
BABULAL Vs. KANHIYALAL
|
November 20, 2014 |
|
BABULAL & ORS Vs. CHAND KANWAR & ORS
|
September 19, 2014 |
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BABULAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
January 10, 2014 |
|
BABULAL MEENA Vs. UNION OF INDIA
|
January 10, 2014 |
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BABULAL VAISHNAVA Vs. RAJASTHAN HIGH COURT
|
January 27, 2014 |
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BABURAM PRAJAPAT Vs. STATE OF RAJASTHAN AND ORS.
|
February 14, 2014 |
|
BADRI Vs. HARBAI
|
February 11, 2014 |
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BADRI BAI AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
November 3, 2014 |
|
BADRI LAL Vs. MANBHAR BAI
|
January 10, 2014 |
|
BADSHAN Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
BAHADUR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
July 7, 2014 |
|
BAIJ NATH GUPTA Vs. RAMESH CHANDRA GUPTA
|
March 6, 2014 |
|
BAJAJ ALLIANZ GENERAL INS.CO.LTD. Vs. PINKI SHARMA
|
March 11, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SMT. SHANU HALDANIYA & OTHERS
|
February 7, 2014 |
|
BAKSHA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
March 12, 2014 |
|
BAKTA Vs. STATE OF RAJASTHAN
|
May 29, 2014 |
|
BAKTARAM & ORS Vs. VIJAY SINGH & ORS
|
October 7, 2014 |
|
BAL KISHAN Vs. MANOJ KUMAR
|
January 7, 2014 |
|
BALAJI CRUSHER & ORS Vs. NATIONAL GREEN TRIBUNAL, BHOPAL & ORS
|
October 17, 2014 |
|
BALBIR KAUR (SMT.) & ORS. Vs. HIMACHAL ROAD TRANSPORT CORP. & ANR.
|
June 30, 2014 |
|
BALBIR SHARMA Vs. YOGENDRA SINGH
|
September 18, 2014 |
|
BALBIR SINGH; RAJVEER SINGH & OTHERS; RAJBIR SINGH & ANOTHER; RANVIR SINGH & ANR; VEER NARAIN; SATYAVEER SINGH & ORS Vs. STATE OF RAJASTHAN & ANOTHER
|
December 18, 2014 |
|
BALDEO SINGH Vs. STATE OF RAJASTHAN
|
July 10, 2014 |
|
BALDEO SINGH Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
BALDEV Vs. DAU DAYAL
|
April 24, 2014 |
|
BALDEV RAM Vs. EXCISE COMMISSIONER, UDAIPUR
|
March 12, 2014 |
|
BALDEV SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 27, 2014 |
|
BALENDRA KUMAR Vs. STATE OF RAJASTHAN & ORS.
|
February 4, 2014 |
|
BALI DEVI Vs. ASSISTANT ENGINEER
|
January 3, 2014 |
|
BALKISHAN Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
BALKISHAN ALIAS BALKRISHNA GUPTA Vs. ADDL DISTRICT JUDGE NO 7, JAIPUR METROPOLITAN AND OTHERS
|
April 30, 2014 |
|
BALKRISHNA SHARMA Vs. CHANDRALATA SHARMA
|
July 24, 2014 |
|
BALLARAM Vs. VAIDH PUSHKARDUTT JOSHI
|
October 13, 2014 |
|
BALMUKUND S/O SHRI GORDHAN LAL ARORA Vs. WEST PATENT PRESS COMPANY PVT. LTD., NEW DELHI
|
May 22, 2014 |
|
BALU RAM Vs. STATE OF RAJASTHAN
|
July 16, 2014 |
|
BALU RAM PEHALWAN Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
March 31, 2014 |
|
BALVEER KUMAR JAIN Vs. STATE OF RAJASTHAN
|
April 9, 2014 |
|
BALVEER SINGH Vs. STATE OF RAJASTHAN
|
August 5, 2014 |
|
BALWANT RAM Vs. ASHOK KUMAR
|
January 17, 2014 |
|
BALWANT RAM Vs. STATE OF RAJASTHAN
|
November 21, 2014 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
BANARSI LAL (SINCE DECEASED) AND ORS Vs. CIVIL JUDGE (JR DIVISION) WEST, JAIPUR METROPOLITAN CITY, JAIPUR & ANR
|
July 25, 2014 |
|
BANGALI Vs. STATE OF RAJASTHAN
|
May 2, 2014 |
|
BANK OF BARODA Vs. PRESIDING OFFICER
|
September 8, 2014 |
|
BANK OF RAJASTHAN LTD Vs. BHARAT BHASKER, DIRECTOR, ISHWAR INDUSTRIES LTD AND ORS
|
January 16, 2014 |
|
BANK OF RAJASTHAN LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 19, 2014 |
|
BANNE SINGH @ PAHALWAN Vs. STATE OF RAJASTHAN
|
January 15, 2014 |
|
BANNE SINGH RAJPUT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 31, 2014 |
|
BANSAL GEMS PVT. LTD. Vs. STATE OF RAJASTHAN
|
August 22, 2014 |
|
BANSAL TRANSPORT COMPANY Vs. RASHIKA JAIN AND ORS.
|
January 20, 2014 |
|
BANSHI LAL BHAHADA Vs. STATE OF RAJASTHAN AND ORS.
|
December 5, 2014 |
|
BANSHI LAL MUNDRA Vs. STATE OF RAJASTHAN
|
July 8, 2014 |
|
BANSHILAL Vs. SANJAY PEDIWAL & ORS
|
November 10, 2014 |
|
BANSIDHAR GUPTA Vs. STATE AND ORS.
|
December 16, 2014 |
|
BANWARI Vs. RAM PRATAP
|
February 17, 2014 |
|
BANWARI AND ANOTHER Vs. STATE OF RAJASTHAN
|
October 30, 2014 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
January 27, 2014 |
|
BANWARI LAL CHAUDHARY Vs. RADHEY SHYAM
|
July 3, 2014 |
|
BANWARI LAL KUSHWAH Vs. STATE OF RAJ
|
February 6, 2014 |
|
BANWARILAL & ANOTHER Vs. CHAND BEHARI & ORS
|
September 18, 2014 |
|
BANWARILAL BHUKAR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
March 5, 2014 |
|
BAR ASSOCIATION Vs. STATE OF RAJASTHAN
|
August 13, 2014 |
|
BARDI CHAND AERWAL Vs. STATE OF RAJ & ANR
|
March 11, 2014 |
|
BARIJORIWALAS ROLLING MILLS PVT LTD Vs. COMMISSIONER, CENTRAL EXCISE & CUSTOMS, JAIPUR-I, JAIPUR
|
December 2, 2014 |
|
BARIJORIWALAS ROLLING MILLS PVT. LTD. Vs. THE COMMISSIONER
|
December 22, 2014 |
|
BARKAT & ORS Vs. BANNA KHAN & ORS
|
April 25, 2014 |
|
BARKAT ALI Vs. STATE OF RAJASTHAN
|
September 26, 2014 |
|
BARKAT AND ORS. Vs. BANNA KHAN AND ORS.
|
April 25, 2014 |
|
BASANT KUMAR Vs. MAHARAJA GANGA SINGH UNIVERSITY
|
February 19, 2014 |
|
BASHIR KHAN AND OTHERS Vs. VIKRAM
|
November 19, 2014 |
|
BASIYA @ VASIYA Vs. LABU RAM
|
March 13, 2014 |
|
BASTI RAM Vs. BAHADUR MAL
|
May 22, 2014 |
|
BATTU SINGH Vs. SECRETARY TO THE GOVERNMENT OF RAJASTHAN, MINING DEPARTMENT
|
August 20, 2014 |
|
BECHAN RAM AND ORS Vs. RAJASTHAN SMALL SCALE INDUSTRIES LTD , JAIPUR
|
March 7, 2014 |
|
BEENA CHOUDHARY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 3, 2014 |
|
BEENA KANWAR Vs. MUKESH YADAV
|
March 21, 2014 |
|
BHAG CHAND Vs. STATE OF RAJASTHAN
|
July 11, 2014 |
|
BHAGIRATH & ORS Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
BHAGIRATH CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 13, 2014 |
|
BHAGIRATH MAL Vs. STATE OF RAJASTHAN & ORS.
|
April 24, 2014 |
|
BHAGIRATH PRASAD SHARMA & OTHERS Vs. RAJKUMAR & ANOTHER
|
May 23, 2014 |
|
BHAGU RAM Vs. BOARD OF REVENUE AND ORS.
|
December 4, 2014 |
|
BHAGWAN Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
BHAGWAN Vs. DINESH CHANDRA SHARMA
|
February 11, 2014 |
|
BHAGWAN DASS GOYAL Vs. RSRTC
|
July 1, 2014 |
|
BHAGWAN GIRI Vs. STATE OF RAJASTHAN
|
April 25, 2014 |
|
BHAGWAN LAL Vs. STATE OF RAJ. AND ORS.
|
September 23, 2014 |
|
BHAGWAN LAL Vs. CHIEF MEDICAL & HEALTH OFFICER, BHILWARA & ANR
|
September 26, 2014 |
|
BHAGWAN SAHAI Vs. RAJASTHAN HIGH COURT
|
April 9, 2014 |
|
BHAGWAN SAHAY Vs. RAMJI LAL
|
September 15, 2014 |
|
BHAGWAN SAHAY & ANR Vs. UNION OF INDIA & ORS
|
September 9, 2014 |
|
BHAGWAN SAHAY MEENA Vs. STATE OF RAJASTHAN
|
May 6, 2014 |
|
BHAGWAN SINGH Vs. RAM KUMAR & ANR.
|
May 9, 2014 |
|
BHAGWAN SINGH Vs. GHANSHYAM
|
February 21, 2014 |
|
BHAGWANA RAM Vs. EXCISE COMMISSIONER
|
April 9, 2014 |
|
BHAGWANA RAM Vs. LAL KANWAR
|
March 5, 2014 |
|
BHAGWATI Vs. PAHAR SINGH AND ORS.
|
April 25, 2014 |
|
BHAGWATI DEVI Vs. FAIR DEAL COMPLEX PVT. LTD. AND ORS.
|
November 26, 2014 |
|
BHAGWATI NARAYAN @ BHAGWATI PRASAD Vs. RAMGOPAL & ORS
|
December 3, 2014 |
|
BHAGWATI PRASAD Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 10, 2014 |
|
BHAIRU BUX Vs. STATE AND ORS.
|
July 10, 2014 |
|
BHAIRU LAL Vs. SOHANI
|
July 3, 2014 |
|
BHAJAN LAL BHATIA Vs. STATE OF RAJASTHAN
|
February 26, 2014 |
|
BHAJANPAL SINGH Vs. MAHAVEER CHAND AND ORS.
|
January 20, 2014 |
|
BHAKHARA RAM PANWAR Vs. R.P.S.C.
|
September 18, 2014 |
|
BHANU PRAKASH SHARMA Vs. MARWAR GANGANAGAR BIKANER GRAMIN BANK
|
May 20, 2014 |
|
BHANVI AGRO PVT LTD Vs. COMMISSIONER OF INCOME TAX, JODHPUR
|
April 22, 2014 |
|
BHANWAR Vs. STATE
|
February 13, 2014 |
|
BHANWAR KANWAR Vs. STATE OF RAJASTHAN
|
July 18, 2014 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
January 9, 2014 |
|
BHANWAR LAL Vs. SANTARA AND ORS.
|
January 24, 2014 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
November 26, 2014 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
March 3, 2014 |
|
BHANWAR LAL AND ORS Vs. RAMA AND ORS
|
July 16, 2014 |
|
BHANWAR LAL JAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 29, 2014 |
|
BHANWAR LAL SAINI Vs. STATE OF RAJASTHAN AND ORS.
|
January 2, 2014 |
|
BHANWAR SINGH Vs. KHIM SINGH
|
March 3, 2014 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
March 5, 2014 |
|
BHANWAR SINGH & ANR Vs. MANU KANWAR & ORS
|
September 2, 2014 |
|
BHANWARA RAM Vs. STATE OF RAJASTHAN
|
March 5, 2014 |
|
BHANWARI BAI RATHI Vs. RAHUL LODHA
|
January 23, 2014 |
|
BHANWARI DEVI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
December 9, 2014 |
|
BHANWARI DEVI Vs. SUPERINTENDING ENGINEER, SIKAR CIRCLE AND ORS.
|
December 11, 2014 |
|
BHANWARI DEVI AND ORS. Vs. GIRRAJ PRASAD AND ORS.
|
July 25, 2014 |
|
BHANWARIA Vs. STATE OF RAJASTHAN
|
March 26, 2014 |
|
BHANWARIYA Vs. SHEOJI RAM & ANOTHER
|
March 27, 2014 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
May 2, 2014 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN & ORS.
|
December 19, 2014 |
|
BHANWARLAL AND ORS. Vs. STATE AND ORS.
|
December 3, 2014 |
|
BHARAT BHUSHAN PAREEK Vs. AMBRISH CHAND KUDASIYA AND ORS.
|
May 30, 2014 |
|
BHARAT BHUSHAN PAREEK Vs. ADJ
|
September 11, 2014 |
|
BHARAT KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 1, 2014 |
|
BHARAT KUMAR JAIN Vs. UNION OF INDIA
|
November 21, 2014 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. SUMITRA DEVI
|
February 17, 2014 |
|
BHARAT PETROLEUM CORPORATION LTD., MUMBAI & ORS. Vs. BHAGWATI NARAYAN
|
April 18, 2014 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. VIJAY ELECTRICAL, VALLABHNAGAR PARTNERSHIP FIRM
|
July 3, 2014 |
|
BHARAT SANCHAR NIGAM LTD Vs. CHANDRA KANTA SHARMA
|
March 27, 2014 |
|
BHAROSI Vs. STATE OF RAJASTHAN
|
January 13, 2014 |
|
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. SMT. MOHANI PANERI & ORS.
|
July 24, 2014 |
|
BHARTI SHARMA Vs. VICE CHANCELLOR, UNIVERSITY OF RAJASTHAN JAIPUR
|
July 3, 2014 |
|
BHARTI YADAV Vs. SARVEPALLI RADHAKRISHANAN
|
December 3, 2014 |
|
BHARTIYA LOK KALA MANDAL Vs. JAI PRAKASH VYAS
|
October 7, 2014 |
|
BHASKAR SHARMA Vs. STATE OF RAJASTHAN
|
May 28, 2014 |
|
BHAWAN VA PATH NIRMAN (BOHRA) & COMPANY Vs. STATE OF RAJASTHAN & ORS
|
November 28, 2014 |
|
BHAWANA Vs. CHANDMAL
|
November 12, 2014 |
|
BHAWANI SINGH AND ORS. Vs. KASHI RAM AND ORS.
|
November 17, 2014 |
|
BHAWANI SINGH KUMPAWAT Vs. STATE OF RAJASTHAN
|
March 21, 2014 |
|
BHAWANI SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
BHERU AND ANR. Vs. PAPPU LAL JAT AND ANR.
|
February 21, 2014 |
|
BHERU AND ORS. Vs. MANGILAL AND ORS.
|
December 12, 2014 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
November 17, 2014 |
|
BHERU SINGH Vs. STATE OF RAJASTHAN
|
May 21, 2014 |
|
BHERU SINGH KANAWAT Vs. STATE OF RAJASTHAN
|
September 3, 2014 |
|
BHERULAL Vs. STATE OF RAJASTHAN
|
September 23, 2014 |
|
BHIKA RAM Vs. RAJU
|
May 28, 2014 |
|
BHIKAM CHAND Vs. STATE OF RAJASTHAN
|
March 21, 2014 |
|
BHIKE KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
November 12, 2014 |
|
BHIMA RAM Vs. ACHLA RAM
|
January 17, 2014 |
|
BHINYA RAM Vs. GIRDHARI LAL & ORS
|
October 15, 2014 |
|
BHOLA RAM Vs. RSRTC
|
March 4, 2014 |
|
BHOLESHWAR MEENA Vs. CIVIL JUDGE
|
May 6, 2014 |
|
BHONRI DEVI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO. 14
|
March 12, 2014 |
|
BHOOLI Vs. CHANDA
|
April 7, 2014 |
|
BHOOP SINGH Vs. JAIPUR VIDYUT VITRAN NIGAM LTD.
|
January 3, 2014 |
|
BHOPAL NOBLES P G COLLEGE, UDAIPUR Vs. N K DASHORA & ORS
|
November 24, 2014 |
|
BHOPAL SINGH Vs. PRECIOUS PROPERTIES PVT. LTD.
|
March 10, 2014 |
|
BHOPAL SINGH BABEL Vs. CHITTORGARH CENTRAL COOPERATIVE BANK LTD
|
January 30, 2014 |
|
BHORYA LAL Vs. LAL CHAND & ORS
|
October 13, 2014 |
|
BHUPENDRA PANDYA Vs. STATE OF RAJASTHAN AND ORS.
|
November 5, 2014 |
|
BHUPENDRA PRATAP SINGH RATHORE Vs. STATE OF RAJ.
|
December 18, 2014 |
|
BHUPENDRA SISHODIA Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
October 1, 2014 |
|
BHURA Vs. STATE OF RAJASTHAN
|
March 21, 2014 |
|
BHURA Vs. STATE OF RAJASTHAN
|
December 15, 2014 |
|
BHURE KHAN Vs. YASIN KHAN
|
February 5, 2014 |
|
BHURI BANO AND ORS Vs. RANVEER SINGH AND ORS
|
March 6, 2014 |
|
BHURI DEVI Vs. KANHAIYA LAL
|
December 11, 2014 |
|
BHURU BHEEL @ BURU BHEEL Vs. STATE OF RAJASTHAN
|
January 9, 2014 |
|
BHUVANESHWAR SHARMA Vs. GIRNARSOFT AUTOMOBILES PVT. LTD.
|
December 5, 2014 |
|
BHUVANESHWARI SINGH Vs. GOVERNMENT OF RAJASTHAN AND ORS.
|
May 30, 2014 |
|
BIDAMI DEVI AND ORS. Vs. THE STATE OF RAJASTHAN
|
January 15, 2014 |
|
BIJENDRA SINGH GURJAR Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
|
BIJOY AGARWAL Vs. STATE OF RAJ
|
January 30, 2014 |
|
BIKANER SAHAKARI UPBHOKTA WHOLESALE BHANDAR LTD. Vs. MANMAL SHARMA
|
February 26, 2014 |
|
BILAM KANWAR Vs. PUSHPCHAND
|
March 21, 2014 |
|
BILLU SINGH Vs. STATE OF RAJASTHAN
|
January 23, 2014 |
|
BIRBAL Vs. HAMRAJ
|
January 17, 2014 |
|
BIRDHA RAM Vs. MANOHAR LAL
|
February 17, 2014 |
|
BIRDI CHAND Vs. STATE OF RAJ. & ANR.
|
April 22, 2014 |
|
BIRDILAL Vs. BOARD OF REVENUE
|
January 17, 2014 |
|
BIRLA CORPORATION LTD. Vs. NABI MARBLE & GRANITE
|
March 26, 2014 |
|
BIRMA Vs. STATE OF RAJASTHAN
|
December 15, 2014 |
|
BISHAN LAL DHAKAD Vs. STATE OF RAJASTHAN
|
July 15, 2014 |
|
BISMILLAH Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD.
|
December 4, 2014 |
|
BITTU SINGH ALIAS MANJEET SINGH Vs. STATE
|
April 9, 2014 |
|
BOOTA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
July 10, 2014 |
|
BOSH INDUSTRIES LTD Vs. XLO UNITED CLUTCH PRODUCTS LTD
|
December 5, 2014 |
|
BRAHAM PRAKASH Vs. JEEVRAJ MANOJ KUMAR
|
March 21, 2014 |
|
BRAHAMMANAND MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 8, 2014 |
|
BRIJ GOPAL SINGH AND ANR Vs. EXECUTIVE ENGINEER AND ANR
|
January 15, 2014 |
|
BRIJ KISHORE SHARMA Vs. RAJASTHAN STATE MINES & MINERALS LTD. & ORS.
|
November 13, 2014 |
|
BRIJ MOHAN Vs. DISTRICT & SESSIONS JUDGE, BIKANER
|
February 6, 2014 |
|
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
April 10, 2014 |
|
BRIJ MOHAN Vs. KALI CHARAN AND ORS.
|
December 1, 2014 |
|
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
December 18, 2014 |
|
BRIJ MOHAN CHHANGANI Vs. KRIPA SHANKER AND ORS.
|
November 18, 2014 |
|
BRIJ NARAYAN SAINI Vs. JAI NARAYAN SAINI
|
February 3, 2014 |
|
BRIJ RANI DAGA Vs. RADHA MOHAN SHARMA.
|
March 5, 2014 |
|
BRIJESH AND ANOTHER Vs. STATE OF RAJASTHAN
|
October 15, 2014 |
|
BUDHA BAI AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 28, 2014 |
|
BUDHI PRAKASH SHARMA Vs. BHENRA RAM
|
January 6, 2014 |
|
BULLI DEVI Vs. SURAJ BHAN
|
September 30, 2014 |
|
BUNDI CENTRAL CO Vs. MAHESH KUMAR MANGAL AND ORS.
|
September 1, 2014 |
|
C I T ,ALWAR Vs. SATYA NARAIN PATNI
|
April 7, 2014 |
|
C. SAMPAT SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED
|
November 18, 2014 |
|
C.I.T. BIKANER Vs. INDER KUMAR
|
March 19, 2014 |
|
C.T.O. Vs. DEJ MEDICAL STORES LTD.
|
August 26, 2014 |
|
CAPITAL DIAGNOSTIC & RESEARCH CENTER AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 16, 2014 |
|
CAPRICORN LIFE STYLE PVT. LTD. Vs. SUNIL KUMAR
|
December 5, 2014 |
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CAPSTAN METERS (INDIA) (M/S.) LTD. Vs. JUDGE
|
March 19, 2014 |
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CENTRAL BUREAU INVESTIGATION Vs. SOHAN LAL BISHNOI
|
January 30, 2014 |
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CENTRAL COOPERATIVE BANK LTD., BIKANER Vs. KAMLA DEVI
|
March 3, 2014 |
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CHACHAN BROTHERS COTTON GINNING PRESSING RICE & OIL
MILLS; SAT SAHIB ENTERPRISES; BALAJI INDUSTRIES; SAT SAHIB COTTON TRADERS; SAT SAHIB COTTON PROCESSING FACTORY; GURUNANAK INDUSTRIES; SUBH LAXMI OIL INDUSTRIES; CHANDRABHAN JUGAL KISHORE; NAVDURGA INDUST Vs. STATE OF RAJATHAN & ORS
|
July 1, 2014 |
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CHAGAN Vs. BANNA
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May 15, 2014 |
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CHAIL KANWAR Vs. SWAROOP KANWAR
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January 6, 2014 |
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CHAINA RAM Vs. STATE OF RAJASTHAN
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March 14, 2014 |
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CHAINA RAM Vs. STATE OF RAJASTHAN
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April 23, 2014 |
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CHAIRMAN, MUNICIPAL BOARD Vs. TAKHATRAJ
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October 28, 2014 |
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CHAIRMAN, MUNICIPAL BOARD, SOJAT Vs. BHANWAR LAL
|
February 3, 2014 |
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CHAIRMAN, RAJASTHAN VIDYUT PRASARAN NIGAM LTD. Vs. MUKHTYAR
|
October 1, 2014 |
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CHAIRMAN-CUM-MANAGING DIRECTOR Vs. THE LABOUR COURT-FIRST
|
December 12, 2014 |
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CHAIRMAN-CUM-MANAGING DIRECTOR, RAJASTHAN STATE BRIDGE & CONSTRUCTION CORPORATION LTD. Vs. THE JUDGE INDUSTRIAL TRIBUNAL AND ORS.
|
January 15, 2014 |
|
CHAMELI & ANR Vs. NETRAM & ANR
|
October 10, 2014 |
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CHAMPA LAL Vs. AJMER VIDHYUT VITARAN NIGAM LTD.
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November 12, 2014 |
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CHAMPALAL Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
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CHANCHAL KUMAR SONI Vs. STATE OF RAJASTHAN & ANOTHER
|
December 5, 2014 |
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CHANDA Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
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CHANDA DEVI & ORS Vs. PRAMOD RAI & ORS
|
April 30, 2014 |
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CHANDA KUNWAR Vs. STATE OF RAJASTHAN
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October 10, 2014 |
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CHANDA LAL Vs. STATE OF RAJASTHAN
|
November 26, 2014 |
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CHANDA LAL AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
February 11, 2014 |
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CHANDAN MAL SAIN Vs. STATE
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March 12, 2014 |
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CHANDAN SINGH Vs. TALAB KHAN AND OTHERS
|
April 23, 2014 |
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CHANDANMAL SRIVASTAVA Vs. MANSINGH
|
December 8, 2014 |
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CHANDER SINGH Vs. STATE OF RAJASTHAN
|
July 8, 2014 |
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CHANDMAL JAIN Vs. STATE OF RAJASTHAN
|
March 12, 2014 |
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CHANDRA KUMAR Vs. SMT. VIJAY LAXMI DAYMA
|
May 6, 2014 |
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CHANDRA MOHAN MAHIYA Vs. STATE OF RAJASTHAN
|
February 4, 2014 |
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CHANDRA PAL Vs. STATE OF RAJ.
|
April 28, 2014 |
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CHANDRA PAL GUPTA Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
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CHANDRA PRAKASH Vs. STATE
|
April 21, 2014 |
|
CHANDRA PRAKASH Vs. STATE & ORS
|
May 13, 2014 |
|
CHANDRA PRAKASH Vs. AMBA LAL
|
January 6, 2014 |
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CHANDRA PRAKASH & KHEMRAJ CHANDAK Vs. STATE OF RAJASTHAN
|
October 28, 2014 |
|
CHANDRA PRAKASH LAKHARA Vs. BHARAT PETROLEUM CORPORATION LTD.
|
January 30, 2014 |
|
CHANDRA PRAKASH MEENA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 22, 2014 |
|
CHANDRA SHEKHAR CHACHA Vs. STATE OF RAJASTHAN
|
July 3, 2014 |
|
CHANDRA SINGH AND ORS Vs. UNION OF INDIA
|
February 4, 2014 |
|
CHANDRABHAN RAJPUROHIT Vs. STATE OF RAJASTHAN
|
November 17, 2014 |
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CHANDRESH KALAL Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
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CHANDU PARIHAR Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
CHARAN SINGH Vs. PISTA DEVI
|
January 6, 2014 |
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CHARAN SINGH Vs. STATE OF RAJASTHAN
|
January 7, 2014 |
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CHARAN SINGH AND ORS Vs. SHYAM LAL AND ORS
|
April 30, 2014 |
|
CHATRA RAM @ SHANKER Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
CHATTER PAL SINGH Vs. NATIONAL INSURANCE COMPANY LTD. AND OTHERS
|
September 23, 2014 |
|
CHATURBHUJ Vs. SHANTILAL
|
March 21, 2014 |
|
CHAUDHARY METAL INDUSTRY Vs. RAJASTHAN FINANCIAL CORPORATION & ANR
|
October 17, 2014 |
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CHEER SAGAR Vs. COMMISSIONER OF CUSTOMS
|
May 7, 2014 |
|
CHENA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 30, 2014 |
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CHETAN SWAROOP Vs. NARSINGH DAS AND ORS.
|
December 17, 2014 |
|
CHHAGAN LAL Vs. JITU
|
January 16, 2014 |
|
CHHAGAN LAL SONI Vs. MAHESH CHAND
|
May 5, 2014 |
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CHHAIL BIHARI Vs. MAHESH CHAND JAIN AND OTHERS
|
September 23, 2014 |
|
CHHAIL SINGH BHATI Vs. STATE OF RAJASTHAN
|
March 10, 2014 |
|
CHHAJU RAM VERMA Vs. STATE OF RAJASTHAN
|
January 31, 2014 |
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CHHANGA RAM GURJAR Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
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CHHATRADHAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
December 2, 2014 |
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CHHITAR LAL Vs. STATE OF RAJASTHAN
|
May 6, 2014 |
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CHHITARLAL Vs. SHEONARAYAN @ SHIVNARAYAN & ANOTHER
|
March 31, 2014 |
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CHHITARLAL AND ORS. Vs. RAMLAL AND ORS.
|
February 11, 2014 |
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CHHITUR SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
May 13, 2014 |
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CHHOTE LAL VIRENDRA KUMAR JAIN Vs. UNION OF INDIA
|
April 9, 2014 |
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CHHOTU SINGH Vs. THE BOARD OF REVENUE
|
February 21, 2014 |
|
CHIEF MANAGER RSRTC DHOLPUR Vs. WORKMEN'S COMPENSATION COMMISSIONER BAHRATPUR
|
April 3, 2014 |
|
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. OM PRAKASH AND OTHERS
|
January 28, 2014 |
|
CHIRANJI & ORS. Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
CHIRANJIV LAL PHOOL CHAND Vs. HARI RAM
|
December 3, 2014 |
|
CHITTARI AGRICARE PVT. LTD. Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
CHOTH MAL Vs. SEDU RAM & OTHERS
|
May 27, 2014 |
|
CHOTHI BAI Vs. SHRINARAIN
|
August 21, 2014 |
|
CHOTU Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
CHOTU SINGH AND ORS. Vs. STATE
|
May 6, 2014 |
|
CHUNI DEVI Vs. NARPAT SINGH
|
February 12, 2014 |
|
CHUNNILAL Vs. BABULAL ASHOK KUMAR
|
February 13, 2014 |
|
CHUNNILAL TALESARA Vs. NATHULAL
|
October 28, 2014 |
|
CIT Vs. RAM SINGH
|
January 21, 2014 |
|
CIT JODHPUR Vs. JAIN CONSTRUCTION COMPANY BARMER
|
July 3, 2014 |
|
CLERK VINOD KUMAR SHARMA Vs. U O I & ORS
|
February 13, 2014 |
|
CLG INSTITUTE & ANR. Vs. SURENDRA KUMAR
|
April 24, 2014 |
|
COMMANDANT POLICE TRAINING SCHOOL, KISHANGARH & ORS Vs. SHARDA SHANKAR & ANR ; MOHANI DEVI & ANR
|
October 13, 2014 |
|
COMMERCIAL TAXES OFFICER Vs. SURFACE INTERNATIONAL
|
September 2, 2014 |
|
COMMERCIAL TAXES OFFICER Vs. ASSOCIATED CEMENT COMPANY LTD
|
January 17, 2014 |
|
COMMERCIAL TAXES OFFICER Vs. ANIL PARNAMI
|
September 2, 2014 |
|
COMMERCIAL TAXES OFFICER Vs. CONTAINERS PVT. LTD.
|
August 26, 2014 |
|
COMMERCIAL TAXES OFFICER Vs. SHYAM AGENCY
|
August 26, 2014 |
|
COMMERCIAL TAXES OFFICER Vs. KRISHNA TRADING COMPANY
|
August 28, 2014 |
|
COMMERCIAL TAXES OFFICER Vs. BRITANNIA DAIRY (P.) LTD
|
February 28, 2014 |
|
COMMERCIAL TAXES OFFICERS Vs. TONU CONSTRUCTIONS
|
January 31, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GOYAL PROTEINS LTD
|
February 11, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE JAIPUR-I Vs. CHOTELAL VIRENDRA KUMAR
|
November 24, 2014 |
|
COMMISSIONER OF INCOME Vs. VIJAY VARGIYA VANI CHARITABLE TRUST
|
August 18, 2014 |
|
COMMISSIONER OF INCOME Vs. GOPI RAM CHOUDHARY
|
August 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MADAN GOPAL BANSAL
|
February 14, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MODERN INSULATORS LTD.
|
September 9, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SOBHRAJMAL
|
September 17, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JAIN
|
September 17, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JAWAHAR KALA KENDRA
|
September 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. STATE BANK OF BIKANER & JAIPUR
|
January 6, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. RAJASTHAN FASTENERS PVT. LTD.
|
January 2, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VAIBHAV GEMS LTD
|
August 21, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHREE UMAID MILLS LTD
|
April 9, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JAI KUMAR BAKLIWAL
|
February 6, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. HARI SINGH
|
February 20, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. CONSULTING ENGINEERING GROUP LTD.
|
February 10, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SB PROPERTIES AND ENTERPRISES LTD.
|
January 3, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JAWAHAR KALA KENDRA
|
January 3, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SAMTEL GLASS LTD.
|
August 13, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. K.K. ENTERPRISES
|
July 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR VIDYUT VITRAN NIGAM LTD.
|
January 6, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VAISHALI AVENUE
|
February 25, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SUMITRA DEVI
|
February 24, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAO BHIM SINGH
|
March 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE (P) LTD.
|
November 12, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN COTTAGE INDUSTRIES
|
January 17, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SATYA NARAIN PATNI
|
April 7, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASH CHAND METHI
|
January 2, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CO-OPERATIVE DAIRY FEDERATION LTD.
|
August 25, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAY SOLVEX LTD.
|
December 10, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA, K.N. CONSTRUCTION CO.
|
August 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. DEEPAK REAL ESTATE DEVELOPERS (I.) P. LTD.
|
March 3, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SHRI MANGILAL CHOUDHARY
|
September 18, 2014 |
|
COMMISSIONER OF INCOME TAX JAIPUR Vs. STATE BANK OF BIKANER & JAIPUR
|
November 12, 2014 |
|
COMMISSIONER OF INCOME TAX, JAIPUR-II, JAIPUR Vs. MANDIR SHREE GANESH JI, MOTI DOONGRI, JAIPUR
|
December 2, 2014 |
|
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. HARISH CHAND AHUJA
|
November 26, 2014 |
|
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. VIDYADAN TRUST, UDAIPUR
|
September 18, 2014 |
|
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. M/S. SAMTA CHAVIGRAH, PRATAPGARH
|
March 4, 2014 |
|
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. KAN SINGH RATHORE
|
December 3, 2014 |
|
COMMISSIONER OF INCOME TAX-I, JODHPUR Vs. MANGILAL CHOUDHARY
|
September 18, 2014 |
|
COMMISSIONER, RAJASTHAN ELEMENTARY EDUCATION COUNCIL Vs. SHAMA ZAHRA
|
February 24, 2014 |
|
COMMITTEE JAMA MASZID AND MADARSA KADIMI Vs. PURNMAL
|
October 13, 2014 |
|
COMMR. OF C. EX., JAIPUR-I Vs. WELCURE DRUGS & PHARMACEUTICAL LTD.
|
December 3, 2014 |
|
DALU RAM & ORS Vs. SHANTI DEVI & ORS
|
December 3, 2014 |
|
DAMODAR PRASAD MEENA Vs. STATE OF RAJASTHAN
|
March 13, 2014 |
|
DANA RAM YADAV Vs. INDIAN OIL CORPORATION LTD AND ANR
|
February 7, 2014 |
|
DARA RAM @ DARA SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 18, 2014 |
|
DASHMESH ICE & OIL FACTORY Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
May 19, 2014 |
|
DAU LAL Vs. STATE OF RAJASTHAN
|
March 10, 2014 |
|
DAULAT PRAKASH Vs. BOARD OF REVENUE
|
April 4, 2014 |
|
DAULAT RAM Vs. STATE OF RAJASTHAN
|
November 14, 2014 |
|
DAULAT RAM Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
|
DAULAT SINGH @ GATU Vs. STATE OF RAJASTHAN
|
April 22, 2014 |
|
DAYA KUMARI MAHOR Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
December 4, 2014 |
|
DAYAL CHAND BHATI Vs. STATE OF RAJASTHAN AND ORS
|
May 5, 2014 |
|
DAYARAM Vs. R.P.S.C.
|
July 15, 2014 |
|
DAYARAMDAS CHELA BABA KANDAS Vs. GENERAL PUBLIC
|
January 29, 2014 |
|
DECEASED SMT. RENUKA CHAKRAVATIS LEGAL REPRESENTATIVES Vs. SHRI R.C. SHARMA
|
March 14, 2014 |
|
DEEN MOHAMMAD Vs. THE STATE OF RAJASTHAN
|
November 25, 2014 |
|
DEEN MOHD. Vs. INDUSTRIAL TRIBUNAL
|
February 13, 2014 |
|
DEEPA AGARWAL Vs. STATE OF RAJASTHAN & ANOTHER
|
July 24, 2014 |
|
DEEPA RAM @ DEEPAK Vs. STATE OF RAJASTHAN
|
February 24, 2014 |
|
DEEPAK Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
DEEPAK ARORA & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
July 2, 2014 |
|
DEEPAK GUPTA AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
May 13, 2014 |
|
DEEPAK KUMAR Vs. STATE OF RAJASTHAN
|
May 8, 2014 |
|
DEEPAK KUMAR KHINVASARA Vs. OIL INDIA LIMITED
|
November 20, 2014 |
|
DEEPAK KUMAR MATHUR Vs. STATE (URBAN DEVELOPMENT)
|
September 24, 2014 |
|
DEEPAK NAJKANI Vs. THE STATE OF RAJASTHAN
|
May 27, 2014 |
|
DEEPAK SHARMA Vs. DAUJI SHARMA AND ORS.
|
October 30, 2014 |
|
DEEPCHAND Vs. MAHAVEER CHAND AND ORS.
|
November 18, 2014 |
|
DEEPIKA KAPOOR AND ORS. Vs. SAMPAT SINGH AND ORS.
|
July 25, 2014 |
|
DERAMA RAM Vs. STATE OF RAJASTHAN
|
May 22, 2014 |
|
DERAVAR SINGH Vs. STATE OF RAJASTHAN
|
July 2, 2014 |
|
DESHRAJ Vs. STATE OF RAJASTHAN
|
November 24, 2014 |
|
DEV KARAN Vs. STATE OF RAJASTHAN
|
December 4, 2014 |
|
DEVA Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
|
DEVA AND ORS. Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
DEVA AND ORS. Vs. LAL SINGH AND ORS.
|
January 2, 2014 |
|
DEVA RAM & ORS Vs. CHIEF MANAGER, RSRTC, SIKAR & ORS
|
September 3, 2014 |
|
DEVENDRA @ CHIKUDA Vs. STATE OF RAJASTHAN
|
April 15, 2014 |
|
DEVENDRA KAUR Vs. STATE OF RAJASTHAN
|
January 16, 2014 |
|
DEVENDRA KUMAR SHARMA Vs. DIRECTOR, SECONDARY EDUCATION, RAJASTHAN, BIKANER
|
May 6, 2014 |
|
DEVENDRA LAVANIA Vs. BRIJ RAJ SINGH & ANR
|
July 25, 2014 |
|
DEVENDRA PALIWAL AND ANOTHER Vs. STATE OF RAJASTHAN THROUGH SECRETARY TO THE GOVERNMENT OF RAJASTHAN, DEPARTMENT OF MEDICAL & HEALTH AND OTHERS
|
May 15, 2014 |
|
DEVENDRA SINGH JODHA Vs. INDIAN OIL CORPORATION LTD.
|
February 13, 2014 |
|
DEVENDRA SINGH REKHI Vs. BHEEMSAIN
|
May 15, 2014 |
|
DEVI DAN Vs. STATE OF RAJASTHAN
|
October 10, 2014 |
|
DEVI DAS Vs. STATE OF RAJ
|
September 17, 2014 |
|
DEVI LAL Vs. STATE OF RAJASTHAN
|
February 7, 2014 |
|
DEVI LAL Vs. SUSHILA DEVI
|
December 16, 2014 |
|
DEVI SINGH Vs. HANWANT SINGH AND ORS.
|
October 28, 2014 |
|
DEVI SINGH AND ORS. Vs. JAGVEER SINGH AND ORS.
|
May 2, 2014 |
|
DEVI SINGH AND ORS. Vs. RAFIQ AHMED AND ORS.
|
January 21, 2014 |
|
DEVI SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
August 19, 2014 |
|
DEVINATH DIXIT Vs. STATE & ORS
|
April 16, 2014 |
|
DEVKI NANDAN MANGAL Vs. MANGI LAL
|
April 7, 2014 |
|
DEVKI NANDAN PATHAK Vs. JUMMA KHAN
|
January 30, 2014 |
|
DHANNA LAL Vs. RAM KARAN AND STATE OF RAJASTHAN
|
January 2, 2014 |
|
DHANNA RAM Vs. STATE OF RAJASTHAN
|
March 27, 2014 |
|
DHANNA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 28, 2014 |
|
DHANNE SINGH Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
DHANNEY SINGH Vs. GRAM PANCHAYAT, JASRASAR AND ORS.
|
May 6, 2014 |
|
DHANNI DEVI & ORS Vs. MANDROOP SINGH & ORS
|
September 15, 2014 |
|
DHANPAL SINGH Vs. ADDL. DISTRICT JUDGE
|
January 16, 2014 |
|
DHANRAJ Vs. STATE OF RAJASTHAN
|
December 1, 2014 |
|
DHANRAJ MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 23, 2014 |
|
DHANWANTRI INSTITUTE OF MEDICAL SCIENCE (DIMS) Vs. STATE OF RAJSTHAN
|
November 19, 2014 |
|
DHAPU BAI Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
DHAPU KANWAR Vs. SAHIRAM
|
January 3, 2014 |
|
DHARAM CHAND JAIN Vs. STATE OF RAJASTHAN & ANR.
|
March 27, 2014 |
|
DHARAMPAL Vs. EKTA AND ORS.
|
March 6, 2014 |
|
DHARAMVEER & OTHERS Vs. ASHOK SAMPATRAM, PRINCIPAL SECRETARY & ANOTHER
|
December 3, 2014 |
|
DHARAMVEER SINGH Vs. RAHUL KOTOKI
|
May 15, 2014 |
|
DHARM SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
December 10, 2014 |
|
DHARMA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
October 9, 2014 |
|
DHARMA RAM(DECESSED) Vs. BOARD OF REVENUE & ORS.
|
January 21, 2014 |
|
DHARMENDRA JAIN Vs. STATE OF RAJASTHAN
|
May 5, 2014 |
|
DHARMENDRA KUMAR BHOI Vs. STATE OF RAJASTHAN
|
December 8, 2014 |
|
DHARMENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
DHARMENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 27, 2014 |
|
DHARMENDRA SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
December 11, 2014 |
|
DHARMENDRA SINGH AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 1, 2014 |
|
DHARMPAL ADOPTED S/ON OF JEETA RAM Vs. MANOHARI
|
December 19, 2014 |
|
DHARMPAL JAT Vs. STATE OF RAJASTHAN
|
November 14, 2014 |
|
DHEERAJ CHAWLA Vs. STATE OF RAJASTHAN AND ORS.
|
December 17, 2014 |
|
DHEERAJ KUMAR NEBHNANI Vs. BHAVNA NEBHNANI
|
January 13, 2014 |
|
DHIRENDRA SINGH Vs. STATE AND ORS.
|
January 31, 2014 |
|
DHRUV CHATURVEDI Vs. ARYA SAMAJ AND ORS.
|
February 6, 2014 |
|
DHUDA RAM Vs. STATE OF RAJASTHAN
|
April 16, 2014 |
|
DHULA Vs. URBAN IMPROVEMENT TRUST
|
January 16, 2014 |
|
DHYAN SINGH Vs. STATE OF RAJASTHAN
|
December 4, 2014 |
|
DILBAG SINGH AND ORS. Vs. KULVEER KAUR AND ORS.
|
October 16, 2014 |
|
DILEEP SINGH BHATI AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
September 16, 2014 |
|
DILIP Vs. RAVI
|
February 24, 2014 |
|
DILIP ASHAR STONE COMPANY Vs. RATAN LAL
|
October 30, 2014 |
|
DILIP DAVE Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES
|
May 5, 2014 |
|
DILIP KUMAR Vs. VAIDHA DAYALU DAS CHELA KHATA RAM
|
December 1, 2014 |
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DILIP SINGH Vs. STATE OF RAJASTHAN
|
August 28, 2014 |
|
DILIP SINGH AND ORS Vs. STATE OF RAJASTHAN AND ANR
|
March 27, 2014 |
|
DINESH Vs. RAMAVTAR GURJAR & ORS
|
July 7, 2014 |
|
DINESH Vs. STATE OF RAJASTHAN
|
October 10, 2014 |
|
DINESH CHAND AND ANOTHER Vs. GOPAL PRASAD AND OTHERS
|
May 30, 2014 |
|
DINESH CHAND CHATURVEDI Vs. K.K. JAIN
|
September 23, 2014 |
|
DINESH KUMAR Vs. UNION OF INDIA
|
October 16, 2014 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
DINESH KUMAR Vs. STATE OF RAJ.
|
April 29, 2014 |
|
DINESH KUMAR JAIN Vs. SUDARSHAN SETHI & ORS
|
September 10, 2014 |
|
DINESH KUMAR PALIWAL Vs. UNION OF INDIA & OTHERS
|
February 26, 2014 |
|
DINESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 23, 2014 |
|
DINESH KUMAR SINGH Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
DINESH KUMAR SRIVASTAVA Vs. JD. V.V.N. LTD.
|
September 23, 2014 |
|
DINESH MADAN Vs. RAJASTHAN AYURVED UNIVERSITY
|
July 18, 2014 |
|
DINESH RAMAWAT Vs. REKHA RAMAWAT
|
July 1, 2014 |
|
DIRECTOR GENERAL BSF AND ANOTHER Vs. BAKHTAWARI DEVI AND OTHERS
|
February 21, 2014 |
|
DIRECTOR, RAJASTHAN HINDI GRANTH ACADEMY Vs. JUDGE, LABOUR COURT
|
July 2, 2014 |
|
DISTRICT LEVEL SCREENING COMMITTEE Vs. SHRENIK MARBLES PVT. LTD.
|
August 28, 2014 |
|
DISTRICT PROJECT COORDINATOR SAWAL MADHOPUR AND OTHERS Vs. SMT. SABUTI AND OTHERS
|
April 18, 2014 |
|
DISTRICT WHOLESALE KEROSENE DEALERS ASSOCIATION Vs. STATE OF RAJASTHAN
|
January 28, 2014 |
|
DR. ANIL KUMAR BHARGAVA Vs. UNIVERSITY OF RAJASTHAN THROUGH ITS REGISTRAR, JAIPUR AND OTHERS
|
May 15, 2014 |
|
DR. GOPAL SHARAN GUPTA Vs. UNIVERSITY OF RAJASTHAN AND ANOTHER
|
March 3, 2014 |
|
DR. RADHEYSHYAM CHIPPI Vs. OM PRAKASH SONI
|
October 28, 2014 |
|
DR. SHANKAR LAL GAUR Vs. INDIAN COUNCIL OF AGRICULTURE RESEARCH & ORS.
|
February 24, 2014 |
|
DR. TRILOKI NATH VERMA Vs. JAI NARAIN VYAS UNIVERSITY, JODHPUR AND OTHERS
|
September 5, 2014 |
|
DR. YOGENDRA SINGH GURJAR & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
April 25, 2014 |
|
DULARI DEVI MITTAL AND ORS. Vs. RENT APPELLATE TRIBUNAL AND ORS.
|
September 2, 2014 |
|
DULI CHAND Vs. PHOOL SINGH
|
October 10, 2014 |
|
DULI CHAND Vs. STATE OF RAJASTHAN
|
January 2, 2014 |
|
DURG SINGH Vs. THE STATE OF RAJASTHAN & ORS.
|
February 24, 2014 |
|
DURGA DEVI Vs. ABDUL HAMID
|
July 4, 2014 |
|
DURGA KUMARI & ANR Vs. ADDL CIVIL JUDGE (JR DIVISION) &
METROPOLITAN MAGISTRATE EAST, JAIPUR & ANR
|
September 15, 2014 |
|
DURGA SHANKAR Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
|
DURGALAL SHARMA Vs. STATE OF RAJASTHAN
|
September 24, 2014 |
|
DUSHYANT @ CHHOTTE LAL @ DEVENDRA Vs. STATE OF RAJASTHAN & OTHERS
|
December 12, 2014 |
|
DWARKA PRAKASH SWAMI Vs. THE STATE OF RAJASTHAN
|
September 29, 2014 |
|
EKTA Vs. SATISH
|
January 23, 2014 |
|
ESS GEE REAL ESTATE DEVELOPERS PVT. LTD. Vs. RAJKUMAR KOTHARI
|
January 28, 2014 |
|
EX CT/GD HARDEVA RAM Vs. UNION OF INDIA AND ORS
|
March 25, 2014 |
|
EXECUTIVE ENGINEER, PHED Vs. PRABHU LAL
|
May 1, 2014 |
|
EXECUTIVE OFFICER, GANGANAGAR KENDRIYA SAHAKARI BANK LIMITED, GANGANAGAR & ANR Vs. MOOLCHAND & ORS
|
April 10, 2014 |
|
FACTORY MANAGER, BIRLA CORPORATION Vs. SURENDRA SINGH AND ORS.
|
November 27, 2014 |
|
FAIZUL HASAN Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD. AND ORS.
|
October 16, 2014 |
|
FARUKH HUSSAIN Vs. STATE OF RAJASTHAN
|
May 19, 2014 |
|
FASHION SUITING PVT LTD Vs. STATE OF RAJ
|
February 11, 2014 |
|
FASHION SUITINGS PVT. LTD. Vs. THE SUPERINTENDENT, C.E. & S.T
|
March 3, 2014 |
|
FATEH KARAN MEHDU Vs. STATE OF RAJASTHAN
|
August 19, 2014 |
|
FELLI AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
September 16, 2014 |
|
FIRM ROOP CHAND BUDHA LAL Vs. FIRM RAM NARAYAN SURAJMAL
|
January 20, 2014 |
|
FIZZA TALAT HASNI Vs. STATE OF RAJASTHAN
|
April 30, 2014 |
|
FOOLI DEVI Vs. KELI DEVI
|
May 1, 2014 |
|
G K DAIRY MILK PRODUCTS PVT LTD Vs. COMMERCIAL TAXES OFFICER, CIRCLE-G, JAIPUR
|
September 8, 2014 |
|
G.C. BHANDARI Vs. OFFICIAL LIQUIDATOR
|
July 9, 2014 |
|
G.C. CONES Vs. NURSINGH PAPER AND OIL MILL PVT. LTD.
|
March 26, 2014 |
|
G.M. CHHATTANI Vs. UNION OF INDIA
|
August 14, 2014 |
|
G.P. SHARMA AND ORS. Vs. STATE OF RAJASTHAN
|
April 29, 2014 |
|
GAFOOR KHAN & ORS Vs. AMIRUDDIN & ORS
|
January 7, 2014 |
|
GAGANDEEP KAUR Vs. SUKHJINDRA SINGH
|
January 15, 2014 |
|
GAINDA SINGH Vs. MELVIN ELIS
|
May 19, 2014 |
|
GAJA RAM @ GAJIYA Vs. STATE OF RAJASTHAN
|
April 21, 2014 |
|
GAJANAND SHARMA Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
|
GAJENDRA AGARWAL Vs. ADDITIONAL DISTRICT JUDGE NO. 3
|
March 6, 2014 |
|
GAJENDRA KUMAR PATEL Vs. STATE OF RAJASTHAN
|
May 29, 2014 |
|
GAJENDRA KUNWAR Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
GAJENDRA SINGH NAIN Vs. STATE OF RAJASTAHN
|
May 7, 2014 |
|
GAMBHIR SINGH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
February 20, 2014 |
|
GAMNA Vs. STATE OF RAJASTHAN
|
March 5, 2014 |
|
GANESH DAS Vs. SHANTI DEVI
|
February 7, 2014 |
|
GANESH LAL AND ORS. Vs. BABUGIRI AND ORS.
|
May 1, 2014 |
|
GANESH MANDIR CINEMA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED AND ORS.
|
December 9, 2014 |
|
GANESH RAM CHOPRA Vs. STATE OF RAJASTHAN AND ORS.
|
January 15, 2014 |
|
GANESHI DEVI Vs. R VENKATESHWARAN
|
October 9, 2014 |
|
GANGA Vs. STATE OF RAJASTHAN
|
February 18, 2014 |
|
GANGA DEVI Vs. STATE
|
April 9, 2014 |
|
GANGA DEVI Vs. THE BOARD OF REVENUE
|
February 4, 2014 |
|
GANGA RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 22, 2014 |
|
GANGA RAM SUYAL Vs. STATE OF RAJASTHAN
|
May 19, 2014 |
|
GANGA SAHAY Vs. NAGAR PALIKA
|
April 2, 2014 |
|
GANGA SAHAY RELA & ANOTHER Vs. GOBINDI DEVI
|
May 26, 2014 |
|
GANGA SINGH Vs. BHANWAR LAL
|
September 24, 2014 |
|
GANGADHAR Vs. MAHENDRA KUMAR JAIN
|
January 27, 2014 |
|
GANGANAGAR SUGAR MILLS LTD. Vs. M/S. MOMANCHAND PHOOLCHAND KOTABAZI
|
January 21, 2014 |
|
GANGAVISHAN Vs. STATE OF RAJASTHAN
|
May 5, 2014 |
|
GANPAT LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2014 |
|
GANPAT LAL PARIHAR Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
|
GATTU @ GATIA Vs. STATE OF RAJ
|
April 12, 2014 |
|
GAURI LAL DAYAMA Vs. BHILWARA AJMER KSHETRIYA GRAMIN BANK AND ANR
|
January 13, 2014 |
|
GAURI SHANKAR JEENGAR Vs. STATE OF RAJASTHAN
|
September 18, 2014 |
|
GAURI SHANKER Vs. STATE
|
April 4, 2014 |
|
GAYATRI SUTHAR Vs. BHAGIRATH
|
October 10, 2014 |
|
GEETA BAI & ORS Vs. MUNICIPAL CORPORATION KOTA
|
February 20, 2014 |
|
GEETA DEVI Vs. MOONIM
|
July 1, 2014 |
|
GEETA DEVI Vs. CHIEF GENERAL MANAGER & ORS.
|
February 18, 2014 |
|
GEETA DEVI AND ORS. Vs. JAG MOHAN AND ORS.
|
February 24, 2014 |
|
GEETA KANWAR Vs. STATE
|
May 29, 2014 |
|
GEETA PATEL Vs. STATE OF RAJASTHAN
|
April 7, 2014 |
|
GEETIKA TEXTILES & ANR Vs. VISHNU SARI EMPORIUM & ORS
|
December 2, 2014 |
|
GEHRILAL JAIN (CHOUDHARY) Vs. UNION OF INDIA
|
November 17, 2014 |
|
GEND KANWAR Vs. RAM KANWAR
|
July 4, 2014 |
|
GENDKANWAR Vs. BHANWAR LAL
|
June 30, 2014 |
|
GHANSHYAM Vs. CIVIL JUDGE
|
January 17, 2014 |
|
GHANSHYAM Vs. STATE OF RAJASTHAN
|
April 29, 2014 |
|
GHANSHYAM Vs. STATE OF RAJASTHAN
|
January 27, 2014 |
|
GHANSHYAM & OTHERS Vs. MOOL SINGH & OTHERS
|
May 21, 2014 |
|
GHANSHYAM DAS GUPTA Vs. URBAN IMPROVEMENT TRUST
|
August 21, 2014 |
|
GHANSI LAL Vs. MAHAVEER
|
December 17, 2014 |
|
GHEVAR CHAND Vs. BHANWAR DAS & OTHERS
|
September 23, 2014 |
|
GHEVAR CHAND Vs. DISTRICT COLLECTOR, NAGAUR & ORS.
|
November 19, 2014 |
|
GHEVER RAM HARIJAN Vs. STATE OF RAJASTHAN & ORS
|
September 18, 2014 |
|
GHISA KHAB Vs. LABOUR COURT
|
February 14, 2014 |
|
GHISA NATH Vs. STATE OF RAJASTHAN
|
August 18, 2014 |
|
GHISA RAM SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2014 |
|
GHISARAM Vs. AMBA DEVI & ORS.
|
October 8, 2014 |
|
GHISI BAI & ANR Vs. UNION OF INDIA
|
January 10, 2014 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
GIRDHARI LAL AGARWAL Vs. MANOHAR LAL BABBAR AND ORS
|
February 11, 2014 |
|
GIRIRAJ KUMAR GAUR Vs. STATE OF RAJASTHAN
|
September 3, 2014 |
|
GIRIRAJ SHARMA & ORS. Vs. BHASKAR A. SAWANT & ORS.
|
February 4, 2014 |
|
GIRIRAJ; BHAGIRATH & ANR; SURESH KUMAR; RAJU @ RAJENDRA; SHYAMA Vs. STATE OF RAJASTHAN
|
June 30, 2014 |
|
GIRRAJ & OTHERS Vs. STATE OF RAJASTHAN
|
May 20, 2014 |
|
GIRRAJ @ CHANDRA SHEKHAR Vs. VIMLA DEVI @ LALLI AND ORS
|
August 14, 2014 |
|
GIRRAJ NAMA Vs. RAJENDRA PRASAD
|
January 8, 2014 |
|
GIRRAJ PRASAD GUPTA Vs. STATE OF RAJASTHAN
|
May 7, 2014 |
|
GIRRAJ SHARAN Vs. LAXMI CHAND
|
November 25, 2014 |
|
GIRWAR Vs. STATE OF RAJASTHAN AND ORS
|
February 6, 2014 |
|
GOKAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 21, 2014 |
|
GOKAL RAM Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
GOKUL CHAND SHARMA Vs. STATE OF RAJASTHAN
|
March 26, 2014 |
|
GOMA Vs. IFCO TOKIYO GENERAL INSURANCE COMPANY LIMITED & ORS
|
March 28, 2014 |
|
GOPAL Vs. ADDITIONAL DISTRICT JUDGE NO. 3
|
February 4, 2014 |
|
GOPAL Vs. GOVIND PANIA
|
March 7, 2014 |
|
GOPAL (SINCE DECEASED) THROUGH HIS LRS Vs. MURLIDHAR (SINCE DECEASED) THROUGH HIS LRS
|
April 29, 2014 |
|
GOPAL DAS Vs. PRECIOUS PROPERTIES PVT. LTD
|
March 10, 2014 |
|
GOPAL JOSHI Vs. STATE OF RAJASTHAN AND ANR.
|
January 10, 2014 |
|
GOPAL KRISHANA Vs. STATE OF RAJASTHAN
|
January 27, 2014 |
|
GOPAL KRISHANA Vs. STATE OF RAJ
|
January 28, 2014 |
|
GOPAL LAL Vs. KISHAN LAL
|
February 13, 2014 |
|
GOPAL LAL SAINI AND ORS. Vs. ADDL. DISTRICT JUDGE NO. 4 AND ORS.
|
May 15, 2014 |
|
GOPAL REGAR Vs. STATE OF RAJASTHAN AND ORS.
|
December 5, 2014 |
|
GOPAL SEN (NAI) Vs. GOPI METHANI AND OTHERS
|
April 29, 2014 |
|
GOPAL SHARAN GUPTA Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
March 3, 2014 |
|
GOPAL SONI Vs. STATE OF RAJASTHAN
|
November 10, 2014 |
|
GOPI CHAND Vs. CHIEF EXECUTING OFFICER
|
May 8, 2014 |
|
GOPI LAL & ORS. Vs. NARU @ NARAYANI & ANR.
|
April 15, 2014 |
|
GOPI NATH TRADING CO. Vs. VINOD KUMAR GUPTA
|
October 9, 2014 |
|
GOPI RAM Vs. UNION OF INDIA
|
May 21, 2014 |
|
GOPIRAM Vs. LATE SHRI RAMKARAN
|
May 9, 2014 |
|
GORDHAN DAS Vs. SATYA NARAYAN DHABHAI
|
October 28, 2014 |
|
GORISHANKAR Vs. JAGMOHAN PRASAD AGARWAL
|
January 29, 2014 |
|
GORU RAM Vs. STATE OF RAJASTHAN AND ORS.
|
August 27, 2014 |
|
GOTU LAL Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
GOVERDHAN Vs. CIVIL JUDGE (S.D.) AND ORS.
|
March 7, 2014 |
|
GOVERDHAN DAS Vs. STATE OF RAJASTHAN
|
May 6, 2014 |
|
GOVERDHAN SINGH Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
GOVERDHAN SINGH RABERI Vs. STATE OF RAJASTHAN
|
January 8, 2014 |
|
GOVIND Vs. MUNICIPAL CORPORATION, JODHPUR
|
March 25, 2014 |
|
GOVIND DAS Vs. KANDAS
|
January 17, 2014 |
|
GOVIND DAS VAISHNAV Vs. STATE OF RAJASTHAN
|
May 26, 2014 |
|
GOVIND KALWANI Vs. THE RAJASTHAN HIGH COURT
|
October 1, 2014 |
|
GOVIND NARAYAN Vs. SURESH CHAND LAKHERA & ANOTHER
|
July 17, 2014 |
|
GOVIND PURI CHELA Vs. SMT. SHANKUTALA SHARMA
|
May 6, 2014 |
|
GOVIND RAM Vs. MADU
|
February 25, 2014 |
|
GOVIND RAM CHOTIYA Vs. SANWARMAL & ORS
|
September 17, 2014 |
|
GOVIND SINGH PARIHAR Vs. RAMVILAS & ANR
|
May 20, 2014 |
|
GOVIND SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
September 15, 2014 |
|
GOVINDI Vs. JAGDISH & ORS
|
May 21, 2014 |
|
GRAM PANCHAYAT GOTAN Vs. ROOPA RAM
|
March 14, 2014 |
|
GREEN TOUCH DEVELOPERS PRIVATE LIMITED Vs. THE STATE OF RAJASTHAN
|
December 12, 2014 |
|
GUDDI @ RUCHIKA Vs. PRINCIPAL SECRETARY EDUCATION DEPARTMENT (HIGHER EDUCATION), GOVERNMENT OF RAJASTHAN & ORS.
|
April 15, 2014 |
|
GUDDU Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
GULAB CHAND SHARMA Vs. STATE OF RAJASTHAN
|
February 26, 2014 |
|
GULAB DEVI AND ORS. Vs. MOTI LAL AND ORS.
|
October 16, 2014 |
|
GULAB DEVI AND ORS. Vs. DHIRAJLAL KAPDIYA AND ORS.
|
April 11, 2014 |
|
GULAB KAUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 21, 2014 |
|
GULAB RAI & CO. Vs. UNION OF INDIA AND ORS.
|
December 15, 2014 |
|
GULAB RAM Vs. CIVIL JUDGE (JUNIOR DIVISION), KHETRI & ORS
|
April 10, 2014 |
|
GULAM RASUL & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
January 3, 2014 |
|
GULJAR SINGH Vs. ABDUL MUNIR KHAN
|
February 21, 2014 |
|
GUNJAN RANI SAXENA AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 21, 2014 |
|
GUOTAM KUMAR SHARMA Vs. STATE OF RAJ.
|
November 19, 2014 |
|
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
February 5, 2014 |
|
GURDITTA RAM Vs. STATE OF RAJASTHAN
|
July 17, 2014 |
|
GURMUKH SINGH AND OTHERS Vs. SMT. PARAM JEET KAUR
|
November 19, 2014 |
|
GURU BUX SINGH Vs. KHEM SINGH
|
February 28, 2014 |
|
GURU KRIPA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
September 19, 2014 |
|
GURU VIKAS SHARMA Vs. SHWETA
|
July 25, 2014 |
|
GURVINDER SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 16, 2014 |
|
GYANENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
April 10, 2014 |
|
GYANENDRA SINGH Vs. THE CHAIRMAN
|
October 29, 2014 |
|
GYANI RAM Vs. MAHENDRA KUMAR & ORS
|
September 19, 2014 |
|
H.D.F.C. BANK LIMITED Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 17, 2014 |
|
H.S.B. AGRO INDUSTRIES (P) LTD Vs. STATE OF RAJASTHAN
|
August 19, 2014 |
|
HABEEB KHAN GAURAN Vs. STATE OF RAJASTHAN
|
December 18, 2014 |
|
HABIB KHAN Vs. STATE OF RAJASTHAN
|
November 14, 2014 |
|
HADMAN Vs. MEGHA RAM
|
January 23, 2014 |
|
HADMANA RAM Vs. JODHPUR VIDYUT VITRAN NIGAM LIMITED
|
November 26, 2014 |
|
HAFIZ MOHAMMAD Vs. RAJASTHAN BOARD OF MUSLIM WAKF & ANR
|
October 9, 2014 |
|
HAIDER KHAN Vs. AMEEN KHAN
|
March 4, 2014 |
|
HAJA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
November 12, 2014 |
|
HAJARI LAL Vs. JUDGE LABOUR COURT, AJMER AND ORS
|
March 14, 2014 |
|
HAJI MENU Vs. UNION OF INDIA
|
February 7, 2014 |
|
HAKAMDDIN AND ORS. Vs. STATE OF RAJASTHAN
|
November 10, 2014 |
|
HAKIM SINGH Vs. ASSISTANT ENGINEER AND ORS.
|
September 3, 2014 |
|
HAKSI AND ORS Vs. STATE OF RAJASTHAN
|
October 10, 2014 |
|
HALLU Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
HAMIDAN BANO & ORS Vs. BABU LAL AGRAWAL & ANR
|
May 27, 2014 |
|
HAMRAJ DHANGI Vs. STATE OF RAJASTHAN & ANR.
|
April 10, 2014 |
|
HANS RAJ Vs. STAE OF RAJASTHAN
|
November 21, 2014 |
|
HANSRAJ Vs. JEETMAL
|
October 28, 2014 |
|
HANSRAJ Vs. OM PRAKASH
|
February 6, 2014 |
|
HANSRAJ AND ORS. Vs. BALDEV SINGH AND ORS.
|
October 15, 2014 |
|
HANSRAJ S/O SUKHRAM Vs. STATE OF RAJASTHAN
|
March 28, 2014 |
|
HANUMAN Vs. BOARD OF REVENUE
|
November 21, 2014 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
May 2, 2014 |
|
HANUMAN & ANR. Vs. STATE OF RAJASTHAN
|
March 31, 2014 |
|
HANUMAN CHOUDHARY Vs. STATE OF RAJASTHAN AND ANR
|
February 5, 2014 |
|
HANUMAN INDUSTRIES, GANGAPUR CITY Vs. NAGENDRA SINGH & ANOTHER
|
August 25, 2014 |
|
HANUMAN MEENA Vs. D.B. GUPTA
|
May 21, 2014 |
|
HANUMAN PRASAD VYAS Vs. STATE
|
October 30, 2014 |
|
HANUMAN RAM Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
HANUMAN RAM Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
|
HANUMAN RAM Vs. STATE OF RAJASTHAN & ANR
|
May 29, 2014 |
|
HANUMAN RAM CHOUDHARY & ORS Vs. STATE OF RAJASTHAN & ORS
|
May 12, 2014 |
|
HANUMAN SEN Vs. SUBHAM AGARWAL
|
May 9, 2014 |
|
HANUMAN SINGH TANWAR Vs. THE STATE OF RAJASTHAN
|
November 27, 2014 |
|
HANUMAN SWAMI Vs. STATE OF RAJASTHAN
|
September 19, 2014 |
|
HANUMAN TANK Vs. STATE OF RAJASTHAN
|
September 9, 2014 |
|
HANUMAN TANK Vs. STATE (HOME DEPARTMENT)ORS
|
October 15, 2014 |
|
HANUMAN TUBE WELL CO Vs. GOVERNMENT OF RAJASTHAN & ORS
|
September 30, 2014 |
|
HANUMANSAHAY Vs. KISHANLAL AND ANR
|
April 24, 2014 |
|
HAPU RAM VISHNOI Vs. STATE OF RAJASTHAN
|
December 1, 2014 |
|
HAR BHAJAN SINGH Vs. DISTRICT RENT CONTROL APPELLATE TRIBUNAL, METROPOLITAN, JAIPUR
|
January 2, 2014 |
|
HAR CHAND @ HARISH CHAND Vs. RENT TRIBUNAL, JHUNJHUNU
|
April 23, 2014 |
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HARBEL SINGH Vs. ARYA SAMAJ AND ORS.
|
February 6, 2014 |
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HARDAYAL Vs. PRITHVI RAJ
|
January 9, 2014 |
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HARDEVARAM AND ANOTHER Vs. STATE OF RAJ & ANR
|
January 6, 2014 |
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HARDWARI LAL Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
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HARENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
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HARI BAKSH Vs. PRITHVI SINGH
|
September 23, 2014 |
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HARI KISHAN OJHA Vs. PRABHU DAYAL AND ORS.
|
November 27, 2014 |
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HARI MOHAN Vs. STATE OF RAJASTHAN
|
February 28, 2014 |
|
HARI PRAKASH HARSH Vs. SWAMI KESHWANAND RAJASTHAN AGRICULTURE UNIVERSITY
|
May 22, 2014 |
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HARI PRASAD Vs. STATE OF RAJASTHAN
|
January 16, 2014 |
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HARI RAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
June 11, 2014 |
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HARI RAM Vs. VISHNU SWAROOP AND ORS.
|
December 5, 2014 |
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HARI RAM Vs. NIDHI GROVER
|
December 16, 2014 |
|
HARI RAM Vs. VIMLA
|
March 11, 2014 |
|
HARI RAM Vs. BOARD OF REVENUE
|
December 8, 2014 |
|
HARI RAM SAINI Vs. BAJRANG SHARAN
|
February 3, 2014 |
|
HARI RAM SAINI Vs. VIMLA DEVI & ORS
|
September 24, 2014 |
|
HARI SHARMA Vs. YASHVANT SINGH
|
March 19, 2014 |
|
HARI SINGH Vs. PADMAWATI ARTS CREATION PVT. LTD
|
July 31, 2014 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
January 8, 2014 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
HARI SINGH AND ANOTHER Vs. ANITA DEVI AND OTHERS
|
July 7, 2014 |
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HARI SINGH AND ANOTHER Vs. SUNIT CHOUDHARY AND OTHERS
|
February 24, 2014 |
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HARI SINGH AND ORS. Vs. RAJU SINGH AND ORS.
|
October 8, 2014 |
|
HARI SINGH JAKHAD AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
December 5, 2014 |
|
HARI SINGH JATAV AND ORS. Vs. THE JUDGE, LABOUR COURT AND ORS.
|
January 20, 2014 |
|
HARI SINGH KASINBAR Vs. UNION OF INDIA AND ORS.
|
February 26, 2014 |
|
HARIKESH DHANAK AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 10, 2014 |
|
HARIOM Vs. STATE OF RAJASTHAN
|
September 30, 2014 |
|
HARIOM Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
HARISH AND ORS. Vs. SHRINATH LOHIYA AND ORS.
|
May 8, 2014 |
|
HARISH CHANDRA Vs. NEMI CHAND
|
November 10, 2014 |
|
HARISH CHANDRA Vs. GULAB DEVI
|
March 3, 2014 |
|
HARISH CHANDRA BAKLIWAL Vs. UCO BANK & ORS.
|
April 3, 2014 |
|
HARISH CHANDRA PATEL Vs. STATE OF RAJASTHAN & ORS.
|
April 2, 2014 |
|
HARIT POLYTECH PVT. LTD. Vs. STATE OF RAJASTHAN
|
December 1, 2014 |
|
HARJENDRA SINGH ALIAS BABA Vs. STATE OF RAJASTHAN
|
November 18, 2014 |
|
HARLAL Vs. SHANKAR
|
May 9, 2014 |
|
HARLAL CHOUDHARY Vs. ADDITIONAL DISTRICT AND SESSION JUDGE NO. 2
|
January 10, 2014 |
|
HARPAL SINGH Vs. M.G.B. GRAMIN BANK AND ORS.
|
October 1, 2014 |
|
HARPAL SINGH Vs. RIICO
|
November 25, 2014 |
|
HARPHOOL (DIED DURING FIRST APPEAL) & ORS. Vs. GHAMANDI LAL & ORS.
|
November 25, 2014 |
|
HARPHOOL SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
HARPHOOL SINGH CHAUDHARY Vs. STATE OF RAJASTHAN & ANR
|
October 31, 2014 |
|
HARSH SHARMA Vs. STATE OF RAJASTHAN
|
April 7, 2014 |
|
HARSHA SHARMA Vs. THE RAJASTHAN HIGH COURT
|
December 19, 2014 |
|
HARSHPAL KAUR Vs. STATE OF RAJASTHAN
|
August 1, 2014 |
|
HARVILAS Vs. KAILASH CHAND & ANR
|
December 19, 2014 |
|
HARWINDER KAUR Vs. STATE BANK OF INDIA
|
February 10, 2014 |
|
HASIM ALI KHAN Vs. STATE OF RAJASTHAN & ORS
|
September 1, 2014 |
|
HATIM ALI Vs. NAYAN KUMARI
|
March 4, 2014 |
|
HDFC BANK LIMITED Vs. STATE OF RAJASTHAN & ORS
|
October 9, 2014 |
|
HEERA Vs. MANGI LAL
|
November 11, 2014 |
|
HEERA LAL Vs. MANGI BAI AND OTHERS
|
February 7, 2014 |
|
HEERA LAL REGAR Vs. STATE OF RAJASTHAN
|
May 7, 2014 |
|
HEERA RAM Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
HEERALAL Vs. TULSIRAM
|
October 28, 2014 |
|
HEERALAL SINDHI Vs. PUSHPA DEVI
|
July 15, 2014 |
|
HEERARAM Vs. RAMARAM AND OTHERS
|
October 9, 2014 |
|
HEM RAJ Vs. MOHAN LAL
|
March 28, 2014 |
|
HEM RAJ GURHANI Vs. STATE OF RAJASTHAN
|
March 26, 2014 |
|
HEMA Vs. NANU
|
April 29, 2014 |
|
HEMA RAM Vs. TIKAM AND OTHERS
|
December 12, 2014 |
|
HEMA RAM & ORS. Vs. RAM SINGH
|
July 8, 2014 |
|
HEMANT KUMAR SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2014 |
|
HEMLATA (SMT.) Vs. MAHENDRA KUMAR
|
October 13, 2014 |
|
HEMRAJ Vs. STATE OF RAJASTHAN
|
November 18, 2014 |
|
HET RAM & ORS Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
HET RAM AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 1, 2014 |
|
HIRA LAL & OTHERS Vs. SITA RAM
|
September 19, 2014 |
|
HIRALAL Vs. BOARD OF REVENUE
|
April 7, 2014 |
|
HITESH BANSAL Vs. THE PRINCIPAL SECRETARY, SOCIAL JUSTICE AND EMPOWERMENT DEPTT., GOVT. OF RAJASTHAN
|
July 17, 2014 |
|
HITESH KUMAR SHARMA Vs. VINOD KUMAR SHARMA AND ORS
|
November 26, 2014 |
|
HITESH PARIHAR Vs. STATE OF RAJASTHAN
|
November 21, 2014 |
|
HITESH SRIMALI Vs. MOHD. JAVED
|
January 3, 2014 |
|
HOMA & ORS Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
HOSPITALS, UDAIPUR Vs. BUDHWANTI
|
March 4, 2014 |
|
HOTEL APSARA & RESTAURANT Vs. E.S.I.C.
|
December 12, 2014 |
|
HUKAMCHAND GUPTA AND ORS. Vs. JAGDISH PRASAD
|
April 10, 2014 |
|
HUKMA RAM Vs. STATE OF RAJ
|
March 25, 2014 |
|
HUKMA RAM Vs. COMMISSIONER, COLLEGE EDUCATION
|
March 21, 2014 |
|
HULLAS CHAND JAIN AND OTHERS Vs. DR. INDRAPRAKASH JAIN AND OTHERS
|
September 18, 2014 |
|
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. KHATUDI AND ORS.
|
October 30, 2014 |
|
I.K. BINDRA Vs. UNION OF INDIA
|
November 10, 2014 |
|
I.P. SINGH CONSTRUCTION COMPANY Vs. RAJASTHAN HOUSING BOARD
|
August 7, 2014 |
|
IBRAHIM & OTHERS Vs. STATE OF RAJASTHAN
|
March 6, 2014 |
|
ICICI BANK LTD. Vs. NARENDRA KUMAR BHUTANI
|
February 10, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. GAUTAM AND ORS.
|
May 1, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SHUBHASH VAMANRAV
|
April 4, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAJ KUMAR
|
March 10, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. AMAR SINGH AND ORS.
|
October 15, 2014 |
|
ICLCI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. GEETA & ORS.
|
July 3, 2014 |
|
IDE KHAN Vs. STATE OF RAJASTHAN
|
May 30, 2014 |
|
ILAMDEEN Vs. STATE OF RAJASTHAN
|
March 28, 2014 |
|
IMAMUDDIN AND ORS. Vs. AMIN AND ORS.
|
May 2, 2014 |
|
IMRAN MALKANI Vs. STATE OF RAJASTHAN
|
September 10, 2014 |
|
IMTIYAJ NAI Vs. GOVIND PANIA
|
April 4, 2014 |
|
INDER KUMAR Vs. STATE OF RAJASTHAN
|
November 5, 2014 |
|
INDER MOHAN SINGH DHANKA Vs. UNION OF INDIA
|
March 10, 2014 |
|
INDERJEET Vs. SURESH KUMAR
|
July 4, 2014 |
|
INDERJEET SINGH MOHAN Vs. DHIRAJ & ORS
|
May 22, 2014 |
|
INDIAN BANK & ANR Vs. BINDU DEVI
|
November 12, 2014 |
|
INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE Vs. STATE OF RAJASTHAN & ORS
|
September 8, 2014 |
|
INDRA DEVI Vs. ADITYA SINGHVI
|
May 8, 2014 |
|
INDRA SINGH Vs. STATE OF RAJASTHAN
|
November 10, 2014 |
|
INDRAJEET @ INDRA SINGH Vs. STATE OF RAJASTHAN
|
March 25, 2014 |
|
INSAF ALI Vs. UNION OF INDIA AND ORS
|
February 25, 2014 |
|
INSAF ALI Vs. STATE OF RAJASTHAN
|
January 15, 2014 |
|
IQBAL SINGH AND ORS. Vs. HARBANS KAUR AND ORS.
|
October 9, 2014 |
|
IRFAN Vs. STATE OF RAJASTHAN
|
April 28, 2014 |
|
ISHA KHAN Vs. RAJASTHAN STATE MINES AND MINERALS LTD.
|
May 22, 2014 |
|
ISHWAR CHAND Vs. JEEVRAJ MANOJKUMAR
|
March 21, 2014 |
|
ISHWAR LAL Vs. LABOUR COURT, UDAIPUR
|
April 29, 2014 |
|
ISHWAR LAL SAINI Vs. JVVNL
|
May 2, 2014 |
|
ISLAM & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
April 3, 2014 |
|
ISLAMUDDIN Vs. HANUMAN
|
October 7, 2014 |
|
J.K. CEMENT WORKS Vs. CHHOTE LAL PARTANI
|
October 15, 2014 |
|
J.K. CEMENT WORKS AND ORS. Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION AND ORS.
|
February 20, 2014 |
|
J.K. LAKSHMI CEMENT LTD. Vs. THE GENERAL MANAGER AND ORS.
|
May 7, 2014 |
|
J.K. TYRE & INDUSTRIES LTD. Vs. STATE
|
May 29, 2014 |
|
J.L. SHARMA Vs. STATE OF RAJASTHAN
|
April 10, 2014 |
|
J.P. PALACE Vs. STATE OF RAJASTHAN AND ORS.
|
December 18, 2014 |
|
J.R. DHAKA Vs. GANPTATI ENTERPRISES
|
November 12, 2014 |
|
JADAV Vs. DHANNARAM
|
September 19, 2014 |
|
JAGAN Vs. RAGHUVEER SINGH AND ORS.
|
January 17, 2014 |
|
JAGAN PRASAD GUPTA Vs. STATE BANK OF INDIA AND ORS.
|
February 11, 2014 |
|
JAGAT SINGH RATHORE Vs. MUNICIPAL BOARD, PUSHKAR & ORS
|
May 21, 2014 |
|
JAGDEVA & OTHERS Vs. THE STATE OF RAJASTHAN
|
February 12, 2014 |
|
JAGDISH Vs. THE STATE OF RAJASTHAN
|
December 1, 2014 |
|
JAGDISH Vs. CHOTHI DEVI
|
February 21, 2014 |
|
JAGDISH Vs. MURTI MANDIR SHRI NAYAMAJI
|
January 31, 2014 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
May 28, 2014 |
|
JAGDISH AND ORS Vs. ABDUL HABIB AND ORS
|
March 4, 2014 |
|
JAGDISH AND ORS. Vs. STATE OF RAJASTHAN
|
January 9, 2014 |
|
JAGDISH CHANDRA DHAYBHAI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS
|
May 22, 2014 |
|
JAGDISH KAPOOR Vs. MOHAN SINGH (DEAD) THR. LRS. AND ANR.
|
December 4, 2014 |
|
JAGDISH KUMAR DABRA Vs. ADDITIONAL DISTRICT JUDGE, SRIKARANPUR AND OTHERS
|
October 29, 2014 |
|
JAGDISH KUMAR JAT Vs. STATE OF RAJASTHAN
|
May 12, 2014 |
|
JAGDISH KUMAR SAIN Vs. STATE OF RAJASTHAN
|
February 21, 2014 |
|
JAGDISH NARAYAN SHARMA & ANR Vs. MANGILAL
|
October 13, 2014 |
|
JAGDISH PARMAR Vs. STATE OF RAJASTHAN
|
May 7, 2014 |
|
JAGDISH PRASAD Vs. BRAHMA LAL
|
February 12, 2014 |
|
JAGDISH PRASAD AND ORS. Vs. SHANTI DEVI PANWAR AND ORS.
|
October 16, 2014 |
|
JAGDISH PRASAD BISHNOI Vs. STATE OF RAJASTHAN
|
September 17, 2014 |
|
JAGDISH PRASAD FAGERIA Vs. STATE OF RAJASTHAN
|
February 19, 2014 |
|
JAGDISH PRASAD GUPTA AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
December 15, 2014 |
|
JAGDISH PRASAD VAISHNAV Vs. MUNICIPAL COUNCIL AND ORS.
|
November 21, 2014 |
|
JAGDISH SINGH Vs. AMBA LAL
|
December 19, 2014 |
|
JAGGU & JAGDISH Vs. ATUL KUMAR JAIN
|
September 23, 2014 |
|
JAGMOHAN MAHAWAR Vs. BAJAN BAI BAIRWA
|
July 7, 2014 |
|
JAGMOHAN SINGH Vs. LALO BAI
|
February 12, 2014 |
|
JAGMOHAN SINGH Vs. CHARITABLE TRUST ISARDA
|
May 15, 2014 |
|
JAGROOP SINGH Vs. SARBATI
|
May 6, 2014 |
|
JAGROOPA RAM Vs. STATE OF RAJ.
|
April 28, 2014 |
|
JAGSEER SINGH Vs. SATYA DEVI
|
January 8, 2014 |
|
JAGU Vs. STATE OF RAJASTHAN
|
January 8, 2014 |
|
JAGVEER Vs. STATE OF RAJASTHAN
|
September 18, 2014 |
|
JAI DAYAL Vs. ABDUL HAFIZ AND ORS.
|
February 11, 2014 |
|
JAI KISHAN SONI Vs. STATE OF RAJASTHAN
|
April 22, 2014 |
|
JAI KUMAR Vs. HANUMAN
|
December 3, 2014 |
|
JAI NARAIN VYAS UNIVERSITY Vs. CHARU VYAS
|
April 30, 2014 |
|
JAI NARAIN VYAS UNIVERSITY Vs. HAMEER SINGH SODHA
|
April 3, 2014 |
|
JAI RAJ TEX Vs. ANASI
|
July 1, 2014 |
|
JAI SHRI BRICKS MANUFACTURING Vs. STATE OF RAJASTHAN
|
November 14, 2014 |
|
JAIDEWA RAM Vs. STATE
|
November 24, 2014 |
|
JAIN INFRAPROJECTS LIMITED Vs. JAIPUR DEVELOPMENT AUTHORITY AND ANR
|
December 5, 2014 |
|
JAIN SWETAMBAR TERAPANTHI MANAV HITKARI SANGH Vs. RAJASTHAN NON- GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
|
April 29, 2014 |
|
JAIN TRADERS Vs. THE CHAIRMAN, URBAN IMPROVEMENT TRUST
|
July 18, 2014 |
|
JAIPHAL KHAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 10, 2014 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. SHYAM LAL SONI
|
April 10, 2014 |
|
JAIPUR DEVELOPMENT AUTHORITY AND ORS Vs. JAIPUR DEVELOPMENT AUTHORITY APPELLATE TRIBUNAL AND ORS
|
October 27, 2014 |
|
JAIPUR KATHAK KENDRA Vs. THE JUDGE, LABOUR COURT AND ORS.
|
February 11, 2014 |
|
JAIPUR SPINNING & WEAVING MILLS Vs. PODAR MILLS
|
May 2, 2014 |
|
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. RUBINA
|
April 15, 2014 |
|
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. JUDGE, LABOUR COURT (FIRST) AND ORS.
|
December 3, 2014 |
|
JAIPURIA EXPORTS (P) LTD. Vs. STATE OF RAJASTHAN & ANR.
|
March 26, 2014 |
|
JAISA RAM Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
JAISSA BHAI DAMOR Vs. STATE OF RAJASTHAN
|
March 27, 2014 |
|
JAKIR KHAN Vs. STATE OF RAJASTHAN
|
December 16, 2014 |
|
JALE KHAN Vs. NEMICHAND & CO.
|
December 5, 2014 |
|
JALEES AHMED Vs. AKHTAR
|
July 22, 2014 |
|
JALIL MOHAMMED Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 1, 2014 |
|
JAMANA DAS GOYAL Vs. PRAKASH CHAND BANSAL
|
July 14, 2014 |
|
JAMEEL KHAN Vs. STATE OF RAJASTHAN AND ANR
|
January 10, 2014 |
|
JAMEELA Vs. MAN SINGH
|
March 14, 2014 |
|
JAMNA LAL MEENA Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
JAMNA PATIDAR Vs. STATE OF RAJASTHAN
|
June 3, 2014 |
|
JAMNI Vs. GRAM PANCHAYAT, JIVAND KALLAN AND ORS.
|
July 11, 2014 |
|
JANGIR KAUR Vs. STATE
|
January 13, 2014 |
|
JANGIR SINGH Vs. STATE OF RAJASTHAN
|
May 1, 2014 |
|
JANSI RAM Vs. VINOD KUMAR
|
January 6, 2014 |
|
JARINA BANO AND ORS. Vs. BHIYA RAM AND ORS.
|
February 4, 2014 |
|
JARINO BANO & ORS. Vs. DHARMENDRA KUMAR SAINI & ANR.
|
February 20, 2014 |
|
JASRAJ AND ORS. Vs. GRAM PANCHAYAT AND ORS.
|
November 27, 2014 |
|
JASVEER Vs. STATE OF RAJASTHAN
|
October 30, 2014 |
|
JASVEER KAUR AND ORS. Vs. STATE OF RAJASTHAN & ORS.
|
January 15, 2014 |
|
JASWANT Vs. STATE OF RAJASTHAN & ANR
|
April 12, 2014 |
|
JATAN SINGH Vs. STATE OF RAJASTHAN
|
July 11, 2014 |
|
JAWAHAR LAL BOHRA Vs. STATE OF RAJASTHAN
|
March 26, 2014 |
|
JAWAN SINGH & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
December 16, 2014 |
|
JAYANT DEVNANI Vs. SAVITRI DEVI & ORS
|
May 23, 2014 |
|
JAYANTILAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 3, 2014 |
|
JDA Vs. PANKAJ SHARMA
|
November 27, 2014 |
|
JDA Vs. PHOOL DEVI
|
January 8, 2014 |
|
JEEPU Vs. STATE OF RAJASTHAN
|
December 3, 2014 |
|
JEETMAL JASRAJ Vs. NIRMAL CHAND SONI
|
November 14, 2014 |
|
JEETU Vs. STATE OF RAJASTHAN
|
February 10, 2014 |
|
JEEVAN DEVI Vs. MOHD SIDDIQ AND ANR
|
July 9, 2014 |
|
JENAB Vs. STATE OF RAJASTHAN
|
February 4, 2014 |
|
JETHA RAM Vs. STATE OF RAJASTHAN
|
November 14, 2014 |
|
JETHU SINGH Vs. STATE OF RAJASTHAN
|
July 9, 2014 |
|
JHAMAN DAS Vs. RAMESH CHAND
|
May 30, 2014 |
|
JHANWARI LAL AND OTHERS Vs. THE BOARD OF REVENUE AND OTHERS
|
December 16, 2014 |
|
JINDAL SAW LTD Vs. BHILWARA PRESS SOCIETY & ORS
|
May 23, 2014 |
|
JINDU BALA Vs. ZILA PARISHAD SRIGANGANAGAR AND ANR
|
February 18, 2014 |
|
JITENDER SINGH Vs. VIYOM NETWORKS LIMITED
|
January 17, 2014 |
|
JITENDRA BHAI Vs. STATE OF RAJASTHAN
|
May 20, 2014 |
|
JITENDRA CHOUHAN Vs. STATE OF RAJASTHAN
|
July 2, 2014 |
|
JITENDRA KUMAR Vs. CHAIRMAN & MANAGING DIRECTOR
|
July 3, 2014 |
|
JITENDRA KUMAR Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
JITENDRA KUMAR Vs. UIT, ALWAR & ANR
|
February 20, 2014 |
|
JITENDRA KUMAR SAXENA Vs. STATE OF RAJASTHAN AND ORS.
|
October 9, 2014 |
|
JITENDRA KUMAR SHROTRIYA Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
February 26, 2014 |
|
JITENDRA KUMAR SONI Vs. RANJITA SONI
|
March 14, 2014 |
|
JITENDRA VESHNAV Vs. STATE OF RAJASTHAN
|
March 6, 2014 |
|
JITENDRA VYAS Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 13, 2014 |
|
JODHARAM Vs. SURESH KUMAR AND ORS.
|
November 26, 2014 |
|
JODHPUR DEVELOPMENT AUTHORITY, JODHPUR Vs. KANTI DEVI
|
March 14, 2014 |
|
JOGA RAM Vs. DISTRICT ELECTION OFFICER
|
May 7, 2014 |
|
JOGESHWAR GARG AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 24, 2014 |
|
JOHARI LAL AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
January 16, 2014 |
|
JOHARI LAL MEENA Vs. SURAJBHAN BALAI DHANAK & OTHERS
|
February 6, 2014 |
|
JOLLY BHANDARI Vs. RAJEEV SWAROOP
|
August 20, 2014 |
|
JORA SINGH AND ORS. Vs. THE CIVIL JUDGE (J.D.) AND JUDICIAL MAGISTRATE, HANUMANGARH AND ORS.
|
March 10, 2014 |
|
JUGAL KISHORE Vs. STATE OF RAJASTHAN & ORS
|
May 22, 2014 |
|
JUGAL KISHORE Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
JUGAL KISHORE SHARMA Vs. UNION OF INDIA & ORS
|
September 15, 2014 |
|
JUGLAL AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
February 6, 2014 |
|
JUMMA Vs. EIDYA & ANR
|
September 23, 2014 |
|
JYOTI @ RASHMI Vs. STATE OF RAJASTHAN & ORS
|
January 6, 2014 |
|
JYOTI DEVI AND ORS Vs. AMAR DEEP AND ORS
|
January 28, 2014 |
|
JYOTI GOSWAMI Vs. DINESH PURI
|
March 6, 2014 |
|
K B COOPERATIVE ART Vs. STATE OF RAJASTHAN & OTHERS
|
October 14, 2014 |
|
K. THOMAS Vs. MANDIR SHRI JAGDISHJI BALBHADRAJI
|
April 28, 2014 |
|
K.C. SARASWAT Vs. THE C.A.T.
|
November 14, 2014 |
|
K.L. MEENA Vs. UNION OF INDIA
|
August 12, 2014 |
|
KACHRA AND ORS. Vs. LOKESH AND ORS.
|
July 4, 2014 |
|
KACHRU LAL Vs. STATE OF RAJASTHAN
|
February 14, 2014 |
|
KAILASH Vs. SANTOSH DEVI
|
March 14, 2014 |
|
KAILASH AND ANR Vs. STATE OF RAJASTHAN
|
December 12, 2014 |
|
KAILASH AND OTHERS Vs. VICE PRESIDENT, CHANDERIA LEAD ZINC SMELTER,
|
November 11, 2014 |
|
KAILASH CHAND Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
September 10, 2014 |
|
KAILASH CHAND Vs. GYAN CHAND
|
February 4, 2014 |
|
KAILASH CHAND SHARMA Vs. THE ADDITIONAL DISTRICT JUDGE NO.5, METROPOLITAN CITY, JAIPUR & ANR.
|
September 29, 2014 |
|
KAILASH CHAND SHARMA Vs. STATE OF RAJ.
|
May 16, 2014 |
|
KAILASH CHANDRA Vs. VIJAY SHANKER
|
February 6, 2014 |
|
KAILASH DAN Vs. STATE OF RAJ.
|
April 15, 2014 |
|
KAILASH FLOOR AND OIL MILLS & ANR Vs. RAM LAL CHANAN MAL
|
February 18, 2014 |
|
KAILASH MALPANI Vs. RENT TRIBUNAL, JODHPUR AND ANOTHER
|
November 19, 2014 |
|
KAILASH NATH SHARMA Vs. SADASHIV RAM SHARMA & OTHERS
|
September 29, 2014 |
|
KAILESH NARAIN MAHAVAR Vs. SONA BAI
|
February 11, 2014 |
|
KAJOD MAL YADAV Vs. THE CIVIL JUDGE
|
January 2, 2014 |
|
KAJODI AND ORS. Vs. RAJASTHAN WAKF TRIBUNAL AND ORS.
|
October 14, 2014 |
|
KAJOR RAM & ORS Vs. STATE OF RAJASTHAN
|
March 5, 2014 |
|
KALA RAM & ORS. Vs. BOARD OF REVENUE & ORS.
|
March 27, 2014 |
|
KALANI & ORS Vs. KANHAIYA
|
May 22, 2014 |
|
KALAWATI Vs. RAM SINGH
|
March 12, 2014 |
|
KALAWATI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 25, 2014 |
|
KALI DEVI Vs. DESAI BROTHERS LIMITED AND ORS.
|
April 3, 2014 |
|
KALIMUDEEN Vs. LRS OF HASTI MAL
|
March 28, 2014 |
|
KALLASH (SMT.) & ORS. Vs. RANJEET KUMAR & ORS.
|
July 24, 2014 |
|
KALPANA LODHA Vs. JITENDRA SINGH AND ORS.
|
November 13, 2014 |
|
KALPANA SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 2014 |
|
KALU SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 12, 2014 |
|
KALUWA Vs. STATE OF RAJ. AND ORS.
|
August 12, 2014 |
|
KALWANT SINGH Vs. ADDITIONAL DISTRICT JUDGE,
RAISINGHNAGAR & ORS
|
May 1, 2014 |
|
KALYA Vs. BHAIRUBAKSH
|
January 15, 2014 |
|
KALYAN DAS Vs. STATE OF RAJASTHAN
|
February 12, 2014 |
|
KALYAN MAL SHARMA Vs. STATE OF RAJASTHAN
|
July 14, 2014 |
|
KALYAN SINGH Vs. STATE OF RAJASTHAN
|
November 19, 2014 |
|
KALYAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
October 28, 2014 |
|
KAMAL KANT Vs. STATE OF RAJASTHAN
|
January 13, 2014 |
|
KAMAL KISHOR ACHARYA Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
KAMAL KISHORE Vs. STATE OF RAJASTHAN
|
May 27, 2014 |
|
KAMAL SINGH Vs. RAJASTHAN TAX BOARD
|
May 20, 2014 |
|
KAMAL SINGH Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
KAMAL SINGH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
October 8, 2014 |
|
KAMAL SINGH AND OTHERS Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY, DEPARTMENT OF HOME AND OTHERS
|
May 5, 2014 |
|
KAMAL SINGH CHOUDHARY AND ORS. Vs. SHER SINGH AND ORS.
|
March 14, 2014 |
|
KAMAL VIJAYVARGIYA Vs. MAHARANI GAYATRI DEVI GIRLS SCHOOL AND ANR
|
May 2, 2014 |
|
KAMALJEET KAUR Vs. MAHIPAL SINGH
|
January 29, 2014 |
|
KAMALJEET SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 7, 2014 |
|
KAMALUDDIN & ANR Vs. KALSUMAN & ANR
|
March 4, 2014 |
|
KAMLA Vs. STATE OF RAJASTHAN AND ORS.
|
July 16, 2014 |
|
KAMLA Vs. STATE OF RAJASTHAN
|
February 21, 2014 |
|
KAMLA AND ORS. Vs. NARAIN AND ORS.
|
February 24, 2014 |
|
KAMLA DEVI Vs. KRISHNA BHURIYA
|
February 3, 2014 |
|
KAMLA DEVI Vs. OM PRAKASH
|
December 9, 2014 |
|
KAMLA DEVI Vs. MAHENDRA SINGH
|
July 4, 2014 |
|
KAMLA DEVI BHALA AND ORS. Vs. PURAN MAL SOMANI AND ORS.
|
March 28, 2014 |
|
KAMLA JAIN; HASTI MAL JAIN; SURENDRA JAIN; SANJAY JAIN; DINESH JAIN Vs. STATE OF RAJ & ORS
|
May 28, 2014 |
|
KAMLA RATHORE Vs. RAJENDRA PRASAD SHARMA
|
May 16, 2014 |
|
KAMLESH JAIN Vs. RAJASTHAN RAJYA VIDHYUT UTPADAN NIGAM LTD & ORS
|
November 14, 2014 |
|
KAMLESH KUMAR KASWAN Vs. STATE OF RAJASTHAN & ORS
|
April 4, 2014 |
|
KAMLESH REGAR & ANR Vs. MAHAVEER PRASAD BAIRWA
|
April 29, 2014 |
|
KAMROO Vs. DHAMINI
|
January 8, 2014 |
|
KAMRUDDIN Vs. BOARD OF REVENUE & ORS.
|
January 7, 2014 |
|
KAMRUDDIN AND ORS. Vs. VALI MOHAMMED ALIAS BHANWAR LAL
|
October 7, 2014 |
|
KAN SINGH Vs. STATE OF RAJASTHAN
|
March 12, 2014 |
|
KANA DEVI Vs. SURYA PRAKASH
|
October 27, 2014 |
|
KANA RAM Vs. PREMA RAM
|
December 11, 2014 |
|
KANCHAN KUMARI Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
KANDERA AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
January 10, 2014 |
|
KANHAIYA LAL Vs. SUSHILA DEVI
|
February 14, 2014 |
|
KANHAIYA LAL Vs. OM PRAKASH
|
March 21, 2014 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
May 23, 2014 |
|
KANHAIYA LAL Vs. FAMILY COURT
|
October 10, 2014 |
|
KANHAIYA LAL & OTHERS Vs. SUSHILA DEVI & OTHERS
|
May 16, 2014 |
|
KANHAIYA LAL @ KANJI Vs. LAXMI DEVI
|
April 16, 2014 |
|
KANHAIYA LAL AND ORS Vs. SUSHILA DEVI AND ORS
|
March 13, 2014 |
|
KANHAIYA SINGH SANTOK SINGH Vs. KARTAR SINGH
|
February 6, 2014 |
|
KANHAIYALAL Vs. GODAI
|
January 28, 2014 |
|
KANHAIYALAL @ KANHA Vs. LAXMAN & ORS.
|
December 11, 2014 |
|
KANHAIYALAL BALOTIA Vs. SURAJPOLE GATE GRAH VIKAS SAMITI LIMITED
|
July 4, 2014 |
|
KANHAIYALAL MUNDOTIA Vs. STATE OF RAJASTHAN & OTHERS
|
September 24, 2014 |
|
KANHIYA LAL Vs. SUMESH CHAWALA & ANR.
|
January 2, 2014 |
|
KANI RAM Vs. VIMLA DEVI & ORS
|
January 6, 2014 |
|
KANSHI RAM Vs. MANGI LAL
|
April 18, 2014 |
|
KANTA Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
KANTA Vs. PREM CHAND
|
December 12, 2014 |
|
KANTA DEVI Vs. GOTULAL
|
March 7, 2014 |
|
KANTA KASHYAP Vs. STATE OF RAJASTHAN AND ORS.
|
March 10, 2014 |
|
KANWAR BAHADUR SINGH Vs. JAIDEEP
|
January 30, 2014 |
|
KAPIL ANAND Vs. STATE OF RAJASTHAN AND ORS.
|
May 20, 2014 |
|
KAPIL DEV SINGH Vs. STATE OF RAJASTHAN
|
February 25, 2014 |
|
KAPIL LODHA Vs. THE JUDGE, MACT
|
March 10, 2014 |
|
KAPOOR CHAND @ KAPOORA RAM Vs. STATE OF RAJASTHAN
|
February 7, 2014 |
|
KAPTAN SINGH & ANR Vs. URMILA & ORS
|
January 8, 2014 |
|
KARAMJEET SINGH Vs. STATE OF RAJASTHAN
|
May 23, 2014 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
February 11, 2014 |
|
KARAN SINGH Vs. SUDHANSHU PANT
|
December 3, 2014 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
March 12, 2014 |
|
KARAN SINGH TAK Vs. STATE OF RAJASTHAN
|
September 16, 2014 |
|
KARAN SINGH YADAV Vs. ADDL DISTRICT JUDGE, GANGAPUR CITY & ORS
|
November 5, 2014 |
|
KARTAR SINGH Vs. STATE OF RAJASTHAN
|
December 4, 2014 |
|
KARU LAL Vs. STATE OF RAJASTHAN
|
November 13, 2014 |
|
KASHI RAM AND ORS Vs. LEKH RAM AND ORS
|
July 24, 2014 |
|
KASHI SINGH Vs. PRINCIPAL SECRETARY, LABOUR DEPARTMENT
|
January 13, 2014 |
|
KASTOOR BEN & ORS Vs. UIT, KOTA & ORS
|
October 17, 2014 |
|
KASTU BAI Vs. OTARMAL
|
February 18, 2014 |
|
KASTURI AND ORS. Vs. VINAYAK AND ORS.
|
April 9, 2014 |
|
KAUSHAL CHANDEL Vs. UNION OF INDIA
|
March 5, 2014 |
|
KAUSHALYA Vs. STATE OF RAJASTHAN
|
May 6, 2014 |
|
KAUSHALYA Vs. STATE OF RAJASTHAN AND ORS.
|
June 11, 2014 |
|
KAUSHALYA NAND JHA Vs. ST.SOLDIER PUBLIC SCHOOL
|
April 28, 2014 |
|
KAVITA Vs. PRAVEEN CHOUDHARY
|
May 28, 2014 |
|
KEDAR Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
|
KEDAR DAS VYAS Vs. GOPI KISHAN
|
March 26, 2014 |
|
KEDAR MAL Vs. THE BOARD OF REVENUE AJMER
|
October 28, 2014 |
|
KEDAR MAL SON OF SHRI BANSIDHAR Vs. STATE OF RAJASTHAN
|
September 23, 2014 |
|
KEDAR NATH Vs. CIVIL JUDGE (JR. DIVISION) RAJGARH
|
April 18, 2014 |
|
KEDAR NATH Vs. POONAM CHAND
|
October 13, 2014 |
|
KEDAR NATH MAHESHWAR Vs. STATE OF RAJASTHAN
|
July 10, 2014 |
|
KEDARMAL KABRA Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION
|
May 15, 2014 |
|
KEERTI MATHUR Vs. STATE
|
May 30, 2014 |
|
KELI DEVI Vs. KANHAIYALAL
|
February 25, 2014 |
|
KESAR DEO Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
KESARAM Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
KESARIMAL Vs. BHIKAMCHAND
|
September 24, 2014 |
|
KESHA RAM Vs. MOHANLAL
|
October 28, 2014 |
|
KESHAV DEV Vs. ASHOK KUMAR
|
October 10, 2014 |
|
KESHAV GUPTA Vs. STATE OF RAJASTHAN & ANR
|
April 25, 2014 |
|
KESI BAI GAMEDI Vs. KAILASH BIHARI VAJPAI
|
April 25, 2014 |
|
KESRI CHAND SETHIA Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
KESU KHAN Vs. KAILASH DAS
|
July 8, 2014 |
|
KHALID GAJDAR Vs. MOHAMMAD ASFAK AND ORS.
|
September 18, 2014 |
|
KHAMANI BAI Vs. UNION OF INDIA
|
May 13, 2014 |
|
KHAN NUROOLJAHAN Vs. STATE OF RAJASTHAN AND ANR
|
February 7, 2014 |
|
KHANDELWAL CONSTRUCTION CO. Vs. COMMISSIONER CUSTOMS AND CENTRAL EXCISE
|
November 3, 2014 |
|
KHANDOKAR AFIA SULTANA AND ORS. Vs. P.O., MACT AND ORS.
|
May 6, 2014 |
|
KHATOON AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
May 5, 2014 |
|
KHATUMAL Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
KHEMA & ORS Vs. STATE OF RAJASTHAN & ORS
|
May 12, 2014 |
|
KHEMA RAM Vs. STATE OF RAJASTHAN
|
February 21, 2014 |
|
KHINWA RAM DHAKA Vs. STATE OF RAJASTHAN
|
January 29, 2014 |
|
KHUBDAN Vs. STATE OF RAJ.
|
July 16, 2014 |
|
KHUBILAL Vs. RAJ SHEKHAR & ORS.
|
January 30, 2014 |
|
KHURSHEED Vs. ZANNAT
|
July 3, 2014 |
|
KHUSHIRAM Vs. STATE OF RAJASTHAN AND ANR.
|
February 7, 2014 |
|
KIRAN KUMARI AND ORS. Vs. HANUMANT SINGH AND ORS.
|
February 3, 2014 |
|
KIRODI MAL MODI Vs. STATE OF RAJASTHAN
|
April 15, 2014 |
|
KISAN FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED
|
October 8, 2014 |
|
KISHAN Vs. STATE OF RAJASTHAN
|
March 27, 2014 |
|
KISHAN ENGINEERING WORKS Vs. KAMLA JAIN & ORS
|
August 11, 2014 |
|
KISHAN GOPAL Vs. STATE OF RAJASTHAN & ORS
|
May 5, 2014 |
|
KISHAN LAL AND ORS. Vs. SANTOSH AND ORS.
|
December 5, 2014 |
|
KISHANI DEVI Vs. LAL NATH
|
November 11, 2014 |
|
KISHNA DEVI Vs. STATE OF RAJASTHAN
|
September 16, 2014 |
|
KISHNA RAM Vs. BUDHA RAM & ORS.
|
August 5, 2014 |
|
KISHORE KUMAR Vs. HANUMAN SAHAI & ORS
|
April 29, 2014 |
|
KISHORE KUMAR Vs. KALPANA AND ORS.
|
July 9, 2014 |
|
KISHORE KUMAR PERWANI Vs. STATE OF RAJASTHAN AND ORS
|
February 5, 2014 |
|
KISHORE SINGH Vs. AVVNL
|
January 29, 2014 |
|
KOMAL Vs. YADAVAT TRANSPORT COMPANY AND ANR.
|
April 7, 2014 |
|
KOTHARI ROLLERS Vs. HEER SINGH
|
December 1, 2014 |
|
KRAPESH LAKHARA Vs. KAMLA
|
May 12, 2014 |
|
KRIPA NIDHI TEWARI Vs. KHETRI VIKASH SAMITI
|
October 29, 2014 |
|
KRISHAN CHAND BANSAL Vs. SITA SHARMA & ORS.
|
January 29, 2014 |
|
KRISHAN KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
December 10, 2014 |
|
KRISHAN KUMAR MEGHWAL Vs. MAHARAJA GANGA SINGH UNIVERSITY
|
March 25, 2014 |
|
KRISHI UPAJ MANDI SAMITI Vs. RAJENDRA KUMAR BADHANA AND ANOTHER
|
March 6, 2014 |
|
KRISHNA (SMT.) Vs. STATE OF RAJASTHAN
|
March 26, 2014 |
|
KRISHNA BASOTIYA Vs. VIJAY KUMAR YADAV AND ANR
|
January 30, 2014 |
|
KRISHNA BHUTIYA Vs. KAMLA DEVI @ KAMLESH & OTHERS
|
May 20, 2014 |
|
KRISHNA DEVI AND ORS. Vs. BANWARI LAL AND ORS.
|
March 6, 2014 |
|
KRISHNA GOPAL AYURVED BHAWAN DHARMARTH TRUST Vs. DEEN BANDHU CHOUDHARY
|
February 10, 2014 |
|
KRISHNA KUMAR AND ORS. Vs. THE ADDITIONAL DISTRICT COLLECTOR AND ORS.
|
December 11, 2014 |
|
KRISHNA LAL @ KRISHNA GOPAL Vs. SURJA RAM & ANR
|
October 14, 2014 |
|
KRISHNA MISHRA Vs. MUKUT BIHARI
|
January 27, 2014 |
|
KRISHNA PAL SINGH Vs. BOARD OF REVENUE & ORS.
|
January 28, 2014 |
|
KRISHNA YADAV Vs. CHANDRABHAN
|
July 1, 2014 |
|
KUBER ASSOCIATES Vs. STATE
|
May 26, 2014 |
|
KULDEEP Vs. SITA RAM
|
July 3, 2014 |
|
KULDEEP MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
August 25, 2014 |
|
KULDEEP SINGH Vs. HARNAM KAUR
|
March 26, 2014 |
|
KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2014 |
|
KULDEEP SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 21, 2014 |
|
KULVINDRA KAUR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
October 9, 2014 |
|
KULWANT SINGH Vs. STATE OF RAJASTHAN
|
December 4, 2014 |
|
KUMAR SAIN Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
|
KUMARI ALKA AND ORS. Vs. THE STATE OF RAJ. AND ORS.
|
May 7, 2014 |
|
KUMARI AVANEE AND ORS. Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
October 30, 2014 |
|
KUMARI MAHIMA PACHAR Vs. STATE OF RAJASTHAN & ORS.
|
March 6, 2014 |
|
KUMARI SARVESH Vs. REGISTRAR, UNIVERSITY OF RAJASTHAN
|
December 9, 2014 |
|
KUMARI SHAHNAJ Vs. THE NEW INDIA ASSURANCE COMPANY LTD AND ANOTHER
|
April 11, 2014 |
|
KUMARI VINITA SHARMA Vs. UNION OF INDIA
|
January 15, 2014 |
|
KUMBHA RAM KHATIK Vs. STATE OF RAJASTHAN
|
February 20, 2014 |
|
KUNDAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 29, 2014 |
|
KUSHAL DAS Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
KUSHAL KANWAR RATHORE Vs. STATE OF RAJASTHAN & ORS.
|
September 19, 2014 |
|
KUSHLA RAM & OTHERS Vs. RAM RATAN & OTHERS
|
March 26, 2014 |
|
KUSUM LATA AGGARWAL Vs. STATE
|
October 1, 2014 |
|
KUSUM YADAV Vs. SANJEEV GUPTA & ORS
|
August 6, 2014 |
|
L.K. VERMA Vs. THE STATE OF RAJASTHAN
|
October 29, 2014 |
|
LACHHI RAM Vs. STATE OF RAJASTHAN
|
May 20, 2014 |
|
LAD KANWAR Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
LAD KANWAR (SMT.) & ORS Vs. R.S.R.T.C. & ORS.
|
July 3, 2014 |
|
LADHU RAM Vs. STATE OF RAJASTHAN
|
November 17, 2014 |
|
LAJJA DEVI Vs. KHUSHIRAM PRAJAPAT
|
January 21, 2014 |
|
LAKHAN SAINI; RAVINDRA KUMAR @ RAVI; BHAGWAN SINGH Vs. STATE OF RAJASTHAN AND ORS
|
September 30, 2014 |
|
LAKHAN SINGH Vs. RSRTC
|
April 22, 2014 |
|
LAKHAN SINGH Vs. STATE OF RAJASTHAN
|
January 27, 2014 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
July 4, 2014 |
|
LAL CHAND Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 1, 2014 |
|
LAL CHAND Vs. SMT. MANJU AND ANOTHER
|
July 1, 2014 |
|
LAL CHAND DOSAYA Vs. BABU LAL
|
October 13, 2014 |
|
LAL SINGH AND ORS. Vs. HANUMAN RAM AND ORS.
|
July 7, 2014 |
|
LALA Vs. STATE OF RAJASTHAN
|
February 4, 2014 |
|
LALA RAM SHARMA Vs. STATE
|
July 17, 2014 |
|
LALI DEVI AND ORS. Vs. PRABHU NARAYAN AND ORS.
|
May 14, 2014 |
|
LALIT KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS
|
April 6, 2014 |
|
LALITA ACHARYA Vs. LAXMI DEVI SAHALAT
|
January 17, 2014 |
|
LALITA DEVI Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
LALLULAL Vs. PRAKASH CHAND
|
April 18, 2014 |
|
LALOO Vs. AVVNL
|
May 19, 2014 |
|
LALTESH KUMAR MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 7, 2014 |
|
LATA (SMT.) & ORS. Vs. HAMENDRA SINGH & ORS.
|
July 3, 2014 |
|
LATE SHRI NARAIN AND ORS Vs. BHANWAR LAL
|
September 17, 2014 |
|
LATOOR Vs. MAHAVEER AND ORS
|
March 25, 2014 |
|
LATOOR Vs. STATE
|
July 1, 2014 |
|
LATOOR CHAND Vs. THE STATE OF RAJASTHAN
|
January 29, 2014 |
|
LAW MANSION FOUNDATION Vs. STATE OF RAJASTHAN
|
February 26, 2014 |
|
LAXMAN AND ORS. Vs. RAJ KUMAR AND ORS.
|
March 25, 2014 |
|
LAXMAN MEENA Vs. LALURAM MEENA AND ORS
|
April 21, 2014 |
|
LAXMAN PRASAD MEENA Vs. UNION OF INDIA
|
January 3, 2014 |
|
LAXMAN PRASAD MEENA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
March 11, 2014 |
|
LAXMAN SINGH Vs. BRIJ MOHAN & OTHERS
|
September 24, 2014 |
|
LAXMAN SINGH RATHORE Vs. RAJ. AGRI. UNIVERSITY
|
August 21, 2014 |
|
LAXMAN SINGH UDAWAT Vs. STATE OF RAJASTHAN
|
July 1, 2014 |
|
LAXMAN YADAV Vs. MANAGING DIRECTOR, RAJASTHAN STATE ROAD TRANSPORT
|
April 11, 2014 |
|
LAXMI DEVI Vs. STATE OF RAJASTHAN AND ORS
|
February 4, 2014 |
|
LAXMI KANWAR Vs. HARSHVARDHAN SINGH
|
May 15, 2014 |
|
LAXMI KARADIYA Vs. RAJU SHARMA AND ANR
|
February 12, 2014 |
|
LAXMI KAUR Vs. URBAN IMPROVEMENT TRUST
|
May 2, 2014 |
|
LAXMI LAL MAHESHWARI Vs. STATE
|
February 26, 2014 |
|
LAXMI NARAIN Vs. CHHITARMAL AND ANOTHER
|
September 23, 2014 |
|
LAXMI NARAIN MEENA Vs. THE STATE OF RAJASTHAN AND ORS.
|
December 3, 2014 |
|
LAXMI NARAYAN Vs. RAM KISHAN
|
December 10, 2014 |
|
LAXMI NARAYAN Vs. DHARMI CHAND
|
March 31, 2014 |
|
LAXMI NARAYAN KULWAL Vs. LALIT KULWAL & ANR
|
January 9, 2014 |
|
LAXMINARAIN Vs. ADDL CIVIL JUDGE & ORS
|
September 24, 2014 |
|
LEELA KUMARI & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
December 17, 2014 |
|
LEELA SHELLY Vs. BHADRIK R. SHAH
|
March 21, 2014 |
|
LEELARAM AND OTHERS Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
LEELAWATI & ORS Vs. DHARAM SINGH & ORS
|
May 30, 2014 |
|
LEKHRAJ SINGH JADAUN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 15, 2014 |
|
LIC OF INDIA AND ORS. Vs. OM PRAKASH
|
January 16, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJASTHAN
|
October 17, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJ.
|
December 8, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA, JODHPUR Vs. MRIDUL KUMAR & ORS.
|
December 8, 2014 |
|
LILADHAR BIYANI Vs. UNION OF INDIA
|
July 18, 2014 |
|
LIYAKAT ALI KHAN Vs. STATE OF RAJASTHAN & ORS
|
November 25, 2014 |
|
LOHARE LAL & ANR Vs. MAN MOHAN
|
December 12, 2014 |
|
LOHRI SINGH & ORS Vs. JARNEL SING & ORS
|
August 19, 2014 |
|
LOK UTTHAN SANSTHAN Vs. U.O.I. AND ORS.
|
January 17, 2014 |
|
LOKENDRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 26, 2014 |
|
LOKESH KUMAR SHARMA & ORS. Vs. RAJASTHAN HIGH COURT & ANR.
|
April 3, 2014 |
|
LOONA RAM Vs. DISTRICT FOREST OFFICER, RASALA
|
February 19, 2014 |
|
LRS OF BANSHI LAL Vs. AJMER VIDHYUT VITRAN NIGAM LTD
|
January 31, 2014 |
|
LRS OF BHAGWATI Vs. PAHAR SINGH AND OTHERS
|
April 25, 2014 |
|
LRS OF BHURALAL Vs. STATE OF RAJASTHAN & ORS.
|
July 8, 2014 |
|
LRS OF GAFOOR KHAN AND ORS Vs. AMIRUDDIN AND ORS
|
January 7, 2014 |
|
LRS OF HARI SINGH Vs. MAHENDRA RAJ
|
April 28, 2014 |
|
LRS OF LATE SHRI BHOPAL SINGH Vs. SHYAM SINGH
|
March 28, 2014 |
|
LRS OF NANURAM Vs. GYANMAL & ORS.
|
July 14, 2014 |
|
LRS OF SAJJAN SINGH Vs. STATE OF RAJ.
|
November 20, 2014 |
|
LRS. OF BAKTARAM Vs. VIJAY SINGH
|
October 7, 2014 |
|
LRS. OF KHAYALI Vs. STATE OF RAJASTHAN
|
January 30, 2014 |
|
LRS. OF KHAYALI Vs. STATE OF RAJASTHAN
|
March 27, 2014 |
|
LRS. OF NASAR KHAN Vs. MERAJUDIN
|
March 11, 2014 |
|
LRS. OF NAVRATANMAL Vs. LRS. OF BIRDHICHAND
|
October 9, 2014 |
|
LUNA RAM AND ORS Vs. BHOPAT RAI GODHWANI AND ORS
|
April 30, 2014 |
|
M L SHANKHLA Vs. STATE OF RAJASTHAN
|
January 1, 2014 |
|
M.L. GOYAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
January 29, 2014 |
|
M.L. SHANKHLA & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
January 7, 2014 |
|
M.M. ENTERPRISES Vs. STATE OF RAJASTHAN AND ORS.
|
April 22, 2014 |
|
M.M. SEBASTIYAN Vs. URBAN IMPROVEMENT TRUST
|
July 21, 2014 |
|
M/S ANAND BHATIYA CONTRACTOR Vs. UNION OF INDIA
|
March 4, 2014 |
|
M/S B & S ENGINEERING COMPANY, UDAIPUR Vs. M/S SUBH BUILDERS, UDAIPUR
|
February 14, 2014 |
|
M/S JK TRUST GRAMIN VIKAS YOJNA Vs. ICICI LOMBARD GENERAL INS. CO. LTD.
|
January 9, 2014 |
|
M/S KAILASH FLOOR AND OIL MILLS Vs. M/S RAM LAL CHANAN MAL
|
February 18, 2014 |
|
M/S MAX SHIPPING & FORWARDING P. LTD. Vs. CESTAT
|
January 17, 2014 |
|
M/S NAKODA GRANITE & MARMO PVT. LTD. Vs. YOGENDRA SINGHVI
|
February 26, 2014 |
|
M/S RAMPURIA HOTELS PVT. LTD. Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
M/S TRILOK CHAND GIRDHARILAL Vs. I.T.O.
|
January 21, 2014 |
|
M/S VARUN ENGINEERS & CONTRACTORS Vs. UNION OF INDIA
|
January 28, 2014 |
|
M/S. HIRAJI FILING STATION Vs. STATE OF RAJASTHAN
|
December 3, 2014 |
|
M/S. MAYUR CRAFTS PVT. LTD Vs. SHRI ANIL KUMAR BANSAL
|
February 18, 2014 |
|
M/S. OM ELECTRICALS AND WINDING STORES Vs. ADVOCATE GENERAL
|
February 24, 2014 |
|
M/S. PASTE AND NEAVY SINDICATE Vs. STATE OF RAJASTHAN
|
May 9, 2014 |
|
M/S. VEER BIGGAJI INDUSTRIES Vs. JDVVNL, JODHPUR
|
March 26, 2014 |
|
M/S. VIJAY SOLVEX LTD. Vs. SHREE HARI AGRO INDUSTRIES LTD
|
March 31, 2014 |
|
MADAN Vs. STATE OF RAJASTHAN
|
October 30, 2014 |
|
MADAN DAN ARHA Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
April 21, 2014 |
|
MADAN DAN ARHA Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD
|
March 28, 2014 |
|
MADAN LAL Vs. BHABHU MAL
|
April 29, 2014 |
|
MADAN LAL Vs. JVVNL
|
July 18, 2014 |
|
MADAN LAL Vs. NARENDRA KUMAR
|
July 23, 2014 |
|
MADAN LAL AND ORS. Vs. STATE OF RAJASTHAN
|
December 9, 2014 |
|
MADAN LAL KATTA Vs. J.C. MOHANTI AND ORS.
|
December 3, 2014 |
|
MADAN LAL SHARMA AND ANR Vs. TEJA RAM AND ORS
|
May 16, 2014 |
|
MADAN LAL SHARMA AND ORS. Vs. TEJA RAM AND ORS.
|
May 16, 2014 |
|
MADAN SINGH PURVIYA Vs. THE LEARNED LABOUR COURT AND ORS.
|
September 3, 2014 |
|
MADHAVI BHATNAGAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
August 13, 2014 |
|
MADHO SINGH Vs. VINOD KUMAR AND ORS.
|
May 7, 2014 |
|
MADHO SINGH MEHTA Vs. STATE OF RAJASTHAN
|
March 26, 2014 |
|
MADHU AND ORS. Vs. PREM SHANKAR AND ORS.
|
July 7, 2014 |
|
MADHU SHARMA Vs. STATE OF RAJASTHAN
|
October 29, 2014 |
|
MADHU SUDAN Vs. UNION OF INDIA & ORS
|
November 19, 2014 |
|
MAGNA Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
MAHADEV AND ORS. Vs. STATE AND ORS.
|
December 9, 2014 |
|
MAHANT DILIPDAS Vs. MURTI MANDIR BIDAWATJI
|
March 4, 2014 |
|
MAHANT LEHAR GIRI Vs. STATE OF RAJASTHAN
|
January 30, 2014 |
|
MAHANT RAMESHWAR CHELA CHIMANI RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
October 29, 2014 |
|
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY Vs. L.R. OF HARI RAM
|
March 11, 2014 |
|
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, UDAIPUR & ORS Vs. YASHPAL SINGH YADAV
|
September 29, 2014 |
|
MAHAVEER Vs. STATE OF RAJASTHAN AND ORS.
|
February 11, 2014 |
|
MAHAVEER Vs. MAHAVEER VAISHNOV & OTHERS
|
October 16, 2014 |
|
MAHAVEER @ LILIYA Vs. STATE OF RAJASTHAN
|
April 3, 2014 |
|
MAHAVEER AND ORS. Vs. STATE OF RAJASTHAN
|
September 19, 2014 |
|
MAHAVEER AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
May 16, 2014 |
|
MAHAVEER JAIN Vs. DURGAH COMMITTEE, AJMER
|
September 30, 2014 |
|
MAHAVEER NAGAR GRAH NIRMAN SAHAKARI SAMITI LTD Vs. THE CIVIL JUDGE
|
January 22, 2014 |
|
MAHAVEER PRASAD Vs. NAGAR PALIKA, SAWAI MADHOPUR
|
September 3, 2014 |
|
MAHAVEER PRASAD KUMHAR Vs. STATE OF RAJASTHAN
|
July 9, 2014 |
|
MAHAVEER PRASAD PAREEK Vs. STATE FARM CORPORATION OF INDIA LTD.
|
May 13, 2014 |
|
MAHAVEER PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
July 16, 2014 |
|
MAHAVIR SINGH Vs. MAHARAV BRIJRAJ SINGH
|
February 12, 2014 |
|
MAHENDER KUMAR Vs. STATE OF RAJASTHAN
|
February 18, 2014 |
|
MAHENDRA GAUR Vs. REGISTRAR GENERAL
|
July 7, 2014 |
|
MAHENDRA GOYAL AND ANR Vs. SITA DEVI (SINCE DECEASED) LRS
|
April 9, 2014 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
June 18, 2014 |
|
MAHENDRA KUMAR Vs. MOHD. SALIM
|
March 3, 2014 |
|
MAHENDRA KUMAR & ORS Vs. KANWAR LAL & ANR
|
May 30, 2014 |
|
MAHENDRA KUMAR AGARWAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
March 14, 2014 |
|
MAHENDRA KUMAR KULDEEP Vs. THE RAJASTHAN STATE ROAD TRANSPORT COPORATION & ANOTHER
|
August 5, 2014 |
|
MAHENDRA KUMAR SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
March 3, 2014 |
|
MAHENDRA PAL Vs. STATE OF RAJASTHAN
|
February 11, 2014 |
|
MAHENDRA SALES SERVICE Vs. ESSAR OIL LIMITED
|
October 16, 2014 |
|
MAHENDRA SARDA Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 21, 2014 |
|
MAHENDRA SHANDILYA Vs. STATE OF RAJASTHAN
|
October 14, 2014 |
|
MAHENDRA SHARMA Vs. SMT. RAMWATI SHARMA
|
May 23, 2014 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 7, 2014 |
|
MAHENDRA SINGH Vs. DHIRENDER SINGH
|
December 4, 2014 |
|
MAHENDRA SINGH CHUNDAWAT Vs. STATE OF RAJATHAN
|
April 21, 2014 |
|
MAHESH AND OTHERS Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 28, 2014 |
|
MAHESH CHAND PALIWAL Vs. STATE OF RAJASTHAN
|
May 19, 2014 |
|
MAHESH CHANDRA DIXIT AND ORS. Vs. STATE BANK OF BIKANER & JAIPUR AND ORS.
|
October 8, 2014 |
|
MAHESH CHANDRA SWAMI Vs. BHAGWATI SWAMI
|
February 21, 2014 |
|
MAHESH KANOONGO AND OTHERS Vs. STATE AND ANOTHER
|
April 18, 2014 |
|
MAHESH KHILWANI Vs. STATE OF RAJASTHAN
|
February 5, 2014 |
|
MAHESH KUMAR Vs. RAJENDRA KUMAR SOLANKI
|
February 6, 2014 |
|
MAHESH KUMAR Vs. BHATT SHAILESH KUMAR THROUGH LRS AND ORS
|
April 28, 2014 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
January 15, 2014 |
|
MAHESH KUMAR Vs. SATYAPRAKASH
|
April 12, 2014 |
|
MAHESH KUMAR ASNANI Vs. STATE OF RAJASTHAN & ORS
|
January 7, 2014 |
|
MAHESH KUMAR P.S. Vs. STATE OF RAJ.
|
December 8, 2014 |
|
MAHESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
MAHESH PUROHIT Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
MAHESH SHARMA AND ANR Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE, BARAN AND ANR
|
April 12, 2014 |
|
MAHESHWARI ENTERPRISES Vs. UNION OF INDIA
|
April 24, 2014 |
|
MAHIMA REAL ESTATE PRIVATE LIMITED Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED, JAIPUR & ANR
|
April 24, 2014 |
|
MAHIMA REAL ESTATE PRIVATE LTD. AND ANR. Vs. D.S. KOCHAR AND ORS .
|
November 14, 2014 |
|
MAHIPAL SINGH Vs. STATE OF RAJASTHAN
|
February 28, 2014 |
|
MAHIPAL SINGH; MAHESH CHAND RASTOGI Vs. STATE OF RAJASTHAN AND ANR
|
March 6, 2014 |
|
MAINA DEVI KABRA Vs. INDIAN OIL CORPORATION LTD.
|
December 15, 2014 |
|
MAJHAR HUSSAIN Vs. STATE OF RAJASTHAN
|
May 27, 2014 |
|
MAJOR SINGH Vs. STATE OF RAJASTHAN
|
May 14, 2014 |
|
MAKHAN LAL Vs. INDRAJ
|
January 8, 2014 |
|
MAKKA RAM Vs. THE STATE OF RAJASTHAN
|
May 22, 2014 |
|
MALA RAM Vs. STATE OF RAJ
|
July 2, 2014 |
|
MALURAM Vs. LRS OF LATE SMT. JETHI
|
July 4, 2014 |
|
MAM RAJ SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
September 30, 2014 |
|
MAMAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
January 2, 2014 |
|
MAMTA Vs. STATE OF RAJASTHAN
|
November 11, 2014 |
|
MAMTA & ANR. Vs. STATE OF RAJASTHAN & OTHERS
|
May 23, 2014 |
|
MAMTESH Vs. RANJANA AND ORS.
|
December 11, 2014 |
|
MAN MOHAN Vs. GRAM PANCHAYAT, JASNAGAR
|
July 23, 2014 |
|
MAN MOHAN SHARMA AND ORS. Vs. GANPAT SINGH AND ORS.
|
March 20, 2014 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
January 30, 2014 |
|
MAN SINGH Vs. JUDGE, LABOUR COURT
|
April 28, 2014 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
|
MANA RAM Vs. LRS OF LATE HARI RAM
|
April 23, 2014 |
|
MANAGEMENT COMMITTEE, SARVAJANIK MIDDLE SCHOOL, JODHPUR Vs. RAJ NON-GOVT EDUCATIONAL INSTITUTIONS TRIBUNAL,
JAIPUR & ANR
|
September 18, 2014 |
|
MANAGER Vs. ICICI LOMBARD GENERAL INS. CO. LTD
|
January 9, 2014 |
|
MANAGING COMM., S.K. MAHAVIDYALAYA Vs. I.G. PUNIA
|
March 3, 2014 |
|
MANAGING COMMITTEE AGARWAL COLLEGE, JAIPUR Vs. RAJASTHAN NON
|
January 13, 2014 |
|
MANAGING COMMITTEE, BHARTIYA SHIKSHA PRACHAR SAMITI, UDAIPUR & ANR Vs. BHOOPAL SINGH BABEL & ORS
|
September 26, 2014 |
|
MANAK CHAND Vs. ADDL. CIVIL JUDGE (J.D.) & METROPOLITAN MAGISTRATE-EAST
|
August 25, 2014 |
|
MANDAKANI Vs. ABHAY SINGH
|
January 9, 2014 |
|
MANDAL VAN ADHIKARI Vs. RAM LAL NAGAR
|
December 12, 2014 |
|
MANGAL CHAND Vs. ADDITIONAL DISTRICT JUDGE
|
April 25, 2014 |
|
MANGAL SINGH Vs. PRITHVI RAJ SINGH
|
March 14, 2014 |
|
MANGAL SINGH Vs. CHAMPA LAL
|
February 3, 2014 |
|
MANGAL SINGH RAJPUROHIT Vs. REGISTRAR, RAJASTHAN HIGH COURT
|
May 21, 2014 |
|
MANGAT RAM TANEJA Vs. RAJASTHAN HOUSING BOARD
|
July 14, 2014 |
|
MANGEJ SINGH Vs. STATE OF RAJASTHAN
|
May 14, 2014 |
|
MANGEJA RAM & ANR. Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
MANGI DEVI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 5, 2014 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
February 17, 2014 |
|
MANGI LAL Vs. SAPPU
|
January 29, 2014 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
January 31, 2014 |
|
MANGI LAL GURJAR Vs. MANAGING DIRECTOR, RFC, JAIPUR AND ANR
|
March 25, 2014 |
|
MANGI LAL; OMA RAM Vs. STATE OF RAJASTHAN AND ORS
|
November 27, 2014 |
|
MANGILAL Vs. DALCHAND NAGDA
|
July 4, 2014 |
|
MANGLAM WAREHOUSING PVT LTD Vs. RAJASTHAN STATE POLLUTION CONTROL BOARD & ORS
|
October 13, 2014 |
|
MANGLI DEVI AND ORS. Vs. SURENDRA KUMAR MEENA AND ORS.
|
April 4, 2014 |
|
MANI RAM AND ANR. Vs. CIVIL JUDGE (JD), NAGAR AND ORS.
|
October 13, 2014 |
|
MANI RAM SIHAG Vs. STATE OF RAJASTHAN
|
July 4, 2014 |
|
MANIRAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 23, 2014 |
|
MANISH Vs. SHANTI DEVI
|
March 20, 2014 |
|
MANISH AGRAWAL @ MANOJ Vs. CENTRAL BUREAU OF NARCOTIC
|
December 1, 2014 |
|
MANISH KUMAR Vs. INDU SINGHAL
|
February 26, 2014 |
|
MANISH KUMAR BABAL Vs. UCO BANK & ORS.
|
March 20, 2014 |
|
MANISH PURI & ANR. Vs. STATE OF RAJASTHAN
|
May 20, 2014 |
|
MANJU Vs. KHUSHAL SINGH
|
May 26, 2014 |
|
MANJU BAI Vs. DHANNA LAL
|
September 22, 2014 |
|
MANJU BALA SAINI Vs. STATE OF RAJASTHAN & ORS
|
September 29, 2014 |
|
MANJU CHOUDHARY Vs. STATE OF RAJASTHAN
|
December 8, 2014 |
|
MANJU DEVI Vs. SHANKAR SINGH
|
February 7, 2014 |
|
MANJU DEVI Vs. INDIAN OIL CORPORATION LIMITED
|
February 25, 2014 |
|
MANJU DEVI Vs. STATE OF RAJASTHAN
|
March 10, 2014 |
|
MANJU DEVI (SMT.) & ORS. Vs. BALRAJ SINGH & ORS.
|
July 3, 2014 |
|
MANJU DEVI SHARMA Vs. CHAIRMAN & MANAGING DIRECTOR, RRVPN, JAIPUR & ORS
|
May 9, 2014 |
|
MANJU SAHARAN Vs. OM PRAKASH BAIRWA
|
May 5, 2014 |
|
MANJU SHARMA Vs. STATE OF RAJASTHAN
|
April 29, 2014 |
|
MANJU SHARMA Vs. DEVENDRA SINGH AND ORS.
|
December 5, 2014 |
|
MANJU SINGH Vs. STATE OF RAJASTHAN
|
May 2, 2014 |
|
MANJU SURANA Vs. SPECIAL JUDGE
|
April 30, 2014 |
|
MANJULA MAHESHWARI Vs. STATE OF RAJ.
|
November 27, 2014 |
|
MANMOHAN Vs. STATE OF RAJASTHAN
|
November 18, 2014 |
|
MANMOHAN CHHANGANI Vs. TARACHAND
|
December 18, 2014 |
|
MANOHAR BEN Vs. SUMESH CHAWLA
|
January 2, 2014 |
|
MANOHAR LAL Vs. THE BOARD OF REVENUE
|
November 14, 2014 |
|
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
May 19, 2014 |
|
MANOHAR LAL AND ORS. Vs. JAGDISH AND ORS.
|
March 14, 2014 |
|
MANOHAR LAL BAGANI Vs. LEELA AND ORS.
|
December 10, 2014 |
|
MANOHAR LAL JAGA Vs. STATE OF RAJASTHAN
|
April 18, 2014 |
|
MANOHAR LAL JEENGAR Vs. MANJU & ORS
|
October 7, 2014 |
|
MANOHAR LAL SHARMA Vs. JEEVRAJ SINGH
|
May 6, 2014 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
February 6, 2014 |
|
MANOHAR SINGH Vs. UNION OF INDIA
|
January 7, 2014 |
|
MANOHAR SINGH Vs. UNION OF INDIA
|
April 30, 2014 |
|
MANOJ CHARPOTA Vs. STATE OF RAJASTHAN
|
September 19, 2014 |
|
MANOJ JAIN AND ORS. Vs. SITA RAM AND ORS.
|
November 13, 2014 |
|
MANOJ KUMAR Vs. JODHPUR VIDYUT VITRAN NIGAM LTD
|
April 3, 2014 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
September 23, 2014 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN AND ORS
|
July 10, 2014 |
|
MANOJ KUMAR Vs. STATE OF RAJ
|
March 13, 2014 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN & ORS
|
December 9, 2014 |
|
MANOJ KUMAR AGARWAL Vs. STATE OF RAJASTHAN AND ORS.
|
May 30, 2014 |
|
MANOJ KUMAR VERMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
August 22, 2014 |
|
MANOJ KUMARIA SHANKARIA Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 29, 2014 |
|
MANOJ MEENA Vs. JASVEER SINGH & ORS
|
May 23, 2014 |
|
MANOJ SHARMA AND ORS. Vs. DISTT. FOOTBALL ASSOCIATION AND ORS.
|
March 20, 2014 |
|
MANORAMA ASOPA Vs. STATE OF RAJASTHAN
|
May 6, 2014 |
|
MANSUKHA AND ORS. Vs. STATE OF RAJASTHAN
|
February 3, 2014 |
|
MANSUR ALI & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
November 17, 2014 |
|
MANZOOR ALI Vs. NASIR AHMED
|
April 4, 2014 |
|
MARIYAM Vs. AHMED
|
March 7, 2014 |
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MARUDHAR KANWAR Vs. BOARD OF REVENUE
|
November 26, 2014 |
|
MASIUDDIN Vs. STATE OF RAJASTHAN
|
March 28, 2014 |
|
MASTER KSHITIJ GOYAL(MINOR) AND ORS Vs. STATE BANK OF PATILA
|
February 4, 2014 |
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MATHURA DAS Vs. BLOCK H SAHAKARI UPBHOKTA BHANDAR
|
December 9, 2014 |
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MATHURA LAL NAGDA Vs. STATE OF RAJASTHAN
|
November 26, 2014 |
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MATHURA PRASAD GULAB DEVI ARYA GIRLS UPPER PRIMARY SCHOOL Vs. BHANWARLAL MALI
|
December 19, 2014 |
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MATLOOB AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 11, 2014 |
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MATLOOB KHAN Vs. COLLECTOR AND DISTRICT MAGISTRATE, JHUNJHUNU
|
May 12, 2014 |
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MATRI AND OTHERS Vs. TAKHT SINGH AND OTHERS
|
September 23, 2014 |
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MAUSMI AND ORS. Vs. RAM DAYAL AND ORS.
|
March 14, 2014 |
|
MAVA RAM & ORS Vs. STATE OF RAJASTHAN & ORS
|
September 19, 2014 |
|
MAVERIC DEVELOPERS & COLONIZERS PVT. LTD. Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
|
MAYA DEVI Vs. MAHESH CHANDRA SHARMA
|
September 17, 2014 |
|
MAYA DEVI Vs. DORILAL AND ANOTHER
|
January 30, 2014 |
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MAYA JANGID Vs. BHAGWAN SAHAI JANGID & ANR
|
April 16, 2014 |
|
MAYA POONIA Vs. STATE
|
May 19, 2014 |
|
MAYANK NANIWAL Vs. STATE OF RAJ
|
April 11, 2014 |
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MEENA JAIN Vs. CHANDRAPAL GUPTA & ORS
|
November 3, 2014 |
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MEENA VERMA Vs. HEMRAJ VERMA
|
January 20, 2014 |
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MEENAKSHI KACHHAVA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ORS.
|
May 28, 2014 |
|
MEERA Vs. STATE OF RAJASTHAN & ORS
|
December 8, 2014 |
|
MEERA SHARMA Vs. INSTITUTE OF BANKING PERSONNEL SELECTION
|
May 13, 2014 |
|
MEETA MAJUMDAR Vs. STATE OF RAJ & ORS
|
May 14, 2014 |
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MEGH RAJ Vs. THE APPELLATE RENT TRIBUNAL, BIKANER & ORS.
|
March 21, 2014 |
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MEHAR SINGH Vs. STATE OF RAJASTHAN
|
July 10, 2014 |
|
MEHARSHI DAYANAND SARASWATI UNIVERSITY Vs. GANPAT LAL
|
July 3, 2014 |
|
MEHRUNISA Vs. MOHAMMAD SAYEED
|
May 6, 2014 |
|
MEHTA ASSOCIATES Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
MEHTA CYCLES MOTOR COMPANY & ANR Vs. RAMKRIPAL
|
December 17, 2014 |
|
MEWAL KHETRA, PARYAVARAN & MANAV VIKAS LOKMANCH & ORS Vs. STATE OF RAJASTHAN & ORS
|
April 11, 2014 |
|
MEWAR POLYTEX LTD. Vs. I.T.O.
|
March 4, 2014 |
|
MEWAR RAILWAY STAFF & TROLLEY CONTRACTOR SANGH Vs. UNION OF INDIA
|
July 16, 2014 |
|
MICRO FILLERS PVT LTD Vs. RAJASTHAN FINANCIAL CORP & OTHS
|
May 29, 2014 |
|
MINING ENGINEER (RECOVERY) Vs. SHIVSHAKTI MARBLE PVT. LTD.
|
November 25, 2014 |
|
MISHRI LAL KARADIA Vs. BHILWARA AJMER KSHETRIYA GRAMIN BANK LTD.
|
July 10, 2014 |
|
MISHRILAL Vs. BASANTLAL
|
April 25, 2014 |
|
MISHRIYA Vs. STATE OF RAJASTHAN
|
March 25, 2014 |
|
MISS SHANTA KUMARI Vs. STATE OF RAJASTHAN
|
April 24, 2014 |
|
MITTAL OIL MILLS PVT. LTD. Vs. HINDUSTAN SALES
|
May 7, 2014 |
|
MITTAL UDHYOG Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED
|
December 9, 2014 |
|
MIYAN COMMISSION AGENT (M/S.) Vs. STATE OF RAJASTHAN & ANR.
|
April 2, 2014 |
|
MODI RAM CHANDRA KHUSHAL CHAND SIROHI Vs. MALI TALSA
|
December 1, 2014 |
|
MOHABBAT SINGH & ORS Vs. STATE OF RAJASTHAN
|
March 26, 2014 |
|
MOHAMMAD KHURSHID Vs. STATE OF RAJASTHAN
|
January 7, 2014 |
|
MOHAMMAD SAGIR ALIAS ABDUL SAGIR Vs. SAHID AND ORS
|
July 7, 2014 |
|
MOHAMMED ALI @ ALI Vs. STATE OF RAJASTHAN
|
December 9, 2014 |
|
MOHAMMED FARUK AND ANOTHER Vs. MOHAMMED ISLAM AND ANOTHER
|
September 12, 2014 |
|
MOHAMMED MOHSIN KHAN @ BHOORIA Vs. STATE OF RAJASTHAN
|
November 17, 2014 |
|
MOHAMMED RAHEES Vs. STATE OF RAJASTHAN AND ORS.
|
December 2, 2014 |
|
MOHAMMED SALIM Vs. STATE OF RAJASTHAN
|
April 15, 2014 |
|
MOHAMMED SULEMAN Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED AND ORS.
|
May 9, 2014 |
|
MOHAN @ MOTA Vs. STATE OF RAJASTHAN
|
December 9, 2014 |
|
MOHAN IRON DEPOT Vs. ASSISTANT COMMERCIAL TAXES OFFICER, WARD-1
|
November 10, 2014 |
|
MOHAN LAL Vs. MOTI LAL & OTHERS
|
May 19, 2014 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
MOHAN LAL Vs. JAIPUR THAR GRAMIN BANK
|
February 5, 2014 |
|
MOHAN LAL Vs. ROOP KISHORE
|
January 17, 2014 |
|
MOHAN LAL Vs. RAJENDRA KUMAR & ANR.
|
October 29, 2014 |
|
MOHAN LAL Vs. A.D.J. RAISINGHNAGAR
|
January 9, 2014 |
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MOHAN LAL AGARWAL AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
May 29, 2014 |
|
MOHAN LAL AND ORS. Vs. STATE OF RAJ. AND ORS.
|
July 23, 2014 |
|
MOHAN LAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 27, 2014 |
|
MOHAN LAL BUNKAR Vs. STATE AND ORS.
|
February 6, 2014 |
|
MOHAN LAL DAYAMA Vs. COMMISSIONER, CUSTOM COMMISSIONERATE (PREVENTIVE) JODHPUR
|
January 15, 2014 |
|
MOHAN LAL GODARA Vs. R.S.R.T.C.
|
May 27, 2014 |
|
MOHAN LAL PUROHIT Vs. STATE OF RAJASTHAN
|
September 8, 2014 |
|
MOHAN LAL SHARMA Vs. SURAJ NARAYAN
|
January 2, 2014 |
|
MOHAN LAL SHRIVASTAV Vs. STATE OF RAJASTHAN & ORS
|
December 15, 2014 |
|
MOHAN LAL SUKHADIA UNIVERSITY Vs. MUNICIPAL COUNCIL
|
December 17, 2014 |
|
MOHAN SINGH Vs. STATE & ORS.
|
March 6, 2014 |
|
MOHAN SINGH Vs. CIVIL JUDGE (JD) AND JUDICIAL MAGISTRATE
|
January 2, 2014 |
|
MOHANI BAI Vs. STATE OF RAJASTHAN & ORS.
|
November 21, 2014 |
|
MOHANLAL Vs. STATE OF RAJASTHAN AND ORS.
|
February 25, 2014 |
|
MOHANLAL SHARMA Vs. STATE OF RAJASTHAN
|
November 11, 2014 |
|
MOHD ARIF Vs. KHERUNISHA & ANR
|
April 21, 2014 |
|
MOHD AZAM ALI Vs. MUSLIM ALI
|
May 15, 2014 |
|
MOHD JAKIR Vs. STATE OF RAJASTHAN
|
January 13, 2014 |
|
MOHD. ASHRAF SHEKH Vs. STATE OF RAJASTHAN
|
March 7, 2014 |
|
MOHD. FARUQ KURESHI Vs. STATE OF RAJASTHAN AND ORS.
|
November 13, 2014 |
|
MOHD. HANIF Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 29, 2014 |
|
MOHD. HANIF Vs. STATE
|
May 20, 2014 |
|
MOHD. LAEEQ KHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
August 8, 2014 |
|
MOHIT SHARMA & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
March 20, 2014 |
|
MOHITA DIXIT Vs. STATE OF RAJ
|
March 12, 2014 |
|
MOHSIN IQBAL Vs. STATE OF RAJASTHAN
|
December 16, 2014 |
|
MOOL CHAND MISHRA Vs. SUNIL ARORA
|
September 9, 2014 |
|
MOOL CHAND MISHRA Vs. STATE OF RAJASTHAN AND ORS.
|
December 3, 2014 |
|
MOOL CHAND SOIL Vs. DISTRICT AND SESSIONS JUDGE, TONK, RAJASTHAN
|
July 15, 2014 |
|
MOOLA RAM Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
MOOLCHAND HARIJAN Vs. STATE OF RAJASTHAN
|
January 15, 2014 |
|
MOOSA BAHI Vs. THE ADDITIONAL DISTRICT JUDGE NO. 1
|
February 24, 2014 |
|
MORU ALIAS MORPAL Vs. STATE OF RAJASTHAN
|
January 10, 2014 |
|
MOSAM Vs. STATE OF RAJASTHAN
|
November 17, 2014 |
|
MOTHER TERESA MAHILA TEACHERS TRAINING COLLEGE, BHARATPUR Vs. STATE OF RAJASTHAN & ORS
|
January 6, 2014 |
|
MOTI BHAWAN GRAH NIRMAN SAHAKARI SAMITI LTD. Vs. HARPHOOL KHATIK
|
December 11, 2014 |
|
MOTI LAL Vs. STATE OF RAJ.
|
April 24, 2014 |
|
MR. BHAWAR SINGH Vs. SMT. INDER KANWAR
|
September 8, 2014 |
|
MS. MOSAM RANI Vs. STATE BANK OF BIKANER AND JAIPUR & ORS.
|
December 15, 2014 |
|
MUKBUL KHAN Vs. HARKHAS VA AAM
|
April 24, 2014 |
|
MUKESH Vs. THE STATE OF RAJASTHAN
|
November 5, 2014 |
|
MUKESH @ MAKSYA Vs. STATE OF RAJASTHAN
|
December 16, 2014 |
|
MUKESH KUMAR Vs. SANTOSH & OTHERS
|
May 20, 2014 |
|
MUKESH KUMAR Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 17, 2014 |
|
MUKESH KUMAR Vs. NARENDRA KUMAR SHARMA AND ANR
|
March 6, 2014 |
|
MUKESH KUMAR Vs. ADDL. DISTRICT JUDGE NO. 1
|
September 17, 2014 |
|
MUKESH KUMAR Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
December 1, 2014 |
|
MUKESH KUMAR GANDHI Vs. SEEMA DEVI AND ANOTHER
|
May 26, 2014 |
|
MUKESH KUMAR KHATIK Vs. STATE OF RAJASTHAN AND ORS.
|
September 1, 2014 |
|
MUKESH KUMAR MEGHWAL Vs. STATE
|
May 19, 2014 |
|
MUKESH KUMAR SARAN Vs. STATE
|
August 7, 2014 |
|
MUKESH KUMAR VERMA Vs. STATE OF RAJASTHAN
|
July 9, 2014 |
|
MUKESH KUMARI Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
May 15, 2014 |
|
MUKESH KUMARI Vs. STATE AND ORS.
|
July 16, 2014 |
|
MUKESH LODHA Vs. DURGA RAM
|
March 5, 2014 |
|
MUKESH MEENA & ANR. Vs. STATE OF RAJASTHAN
|
January 28, 2014 |
|
MUKESH MODI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 11, 2014 |
|
MUKESH RAGHAV Vs. STATE OF RAJASTHAN
|
February 4, 2014 |
|
MUKESH SUTHAR Vs. STATE OF RAJASTHAN
|
May 26, 2014 |
|
MUKESH; RAMESH; TURSI RAM & ORS Vs. STATE OF RAJASTHAN
|
May 19, 2014 |
|
MUKHTAR ALI BHUTTO Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION
|
September 15, 2014 |
|
MUKHTYAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN & ANR.
|
December 18, 2014 |
|
MUKNA RAM Vs. STATE OF RAJASTHAN
|
February 13, 2014 |
|
MUKNA RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 17, 2014 |
|
MUKTI LAL AGARWAL Vs. BABALU
|
March 14, 2014 |
|
MUMTAZ AHMED KHAN Vs. VEENU GUPTA
|
February 5, 2014 |
|
MUNICIPAL BOARD Vs. BISHAN LAL
|
May 8, 2014 |
|
MUNICIPAL BOARD Vs. LALIT KUMAR
|
July 7, 2014 |
|
MUNICIPAL BOARD, NAGAUR Vs. SUSHIL NARAYAN BOHRA
|
February 10, 2014 |
|
MUNICIPAL BOARD, RAJSAMAND Vs. PUSTIMARGIYA TRITIYA PEETH PRANYAS, KANKROLI
|
February 21, 2014 |
|
MUNICIPAL COUNCIL Vs. MOHAN LAL AND ORS.
|
September 24, 2014 |
|
MUNNI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) NO 2, ALWAR AND ORS
|
February 10, 2014 |
|
MUNNI AND ORS Vs. RASID ALI AND ORS
|
March 6, 2014 |
|
MUNNI DEVI @ MUNNI BEGUM Vs. SHANKAR
|
January 23, 2014 |
|
MUNNI DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 3, 2014 |
|
MUNNI DEVI GOYAL Vs. AMBIKA MILL STORE
|
November 12, 2014 |
|
MURARI LAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
May 6, 2014 |
|
MURARI LAL SHARMA Vs. NINUA RAM AND ANOTHER
|
February 24, 2014 |
|
MURARI LAL SINGHAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
October 9, 2014 |
|
MURLI MANOHAR CHHANGANI Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
MURLI RAM Vs. THE STATE OF RAJASTHAN
|
July 16, 2014 |
|
MURLIDHAR Vs. STATE OF RAJASTHAN
|
March 15, 2014 |
|
MURLIDHAR @ MURARILAL Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
MURLIDHAR GUPTA Vs. ADDL. CIVIL JUDGE
|
May 20, 2014 |
|
MUSHE KHAN Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
MUSHE KHAN Vs. STATE OF RAJASTHAN
|
December 19, 2014 |
|
MUSTAK ALI KHAN AND ORS. Vs. JITENDRA AND ORS.
|
April 11, 2014 |
|
MUTHARA DEVI & ORS. Vs. DALE KHAN & ORS.
|
June 23, 2014 |
|
MUTHARI DEVI AND ORS. Vs. SIRAJ KHAN AND ORS.
|
May 2, 2014 |
|
NAGAR NIGAM Vs. ASHOK SHARMA
|
July 16, 2014 |
|
NAGAR NIGAM KOTA Vs. RAJESH MITTAL & OTHERS
|
February 24, 2014 |
|
NAHAR MAL Vs. DUDA RAM
|
January 10, 2014 |
|
NAINA RAM MEGHWAL Vs. STATE OF RAJASTHAN
|
May 14, 2014 |
|
NAKUL VIRVAL Vs. STATE OF RAJASTHAN
|
May 27, 2014 |
|
NAMITA SHARMA Vs. BALKRISHAN SHARMA
|
January 7, 2014 |
|
NANALAL Vs. HEERALAL
|
April 7, 2014 |
|
NANCHHU Vs. STATE OF RAJASTHAN & ANR
|
May 20, 2014 |
|
NAND KISHORE AND ORS. Vs. RENT TRIBUNAL, NAGAUR AND ORS.
|
April 16, 2014 |
|
NAND LAL Vs. STATE OF RAJ.
|
November 25, 2014 |
|
NAND LAL SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
|
March 12, 2014 |
|
NAND RAM Vs. STATE OF RAJASTHAN
|
August 22, 2014 |
|
NANDA Vs. JAMNA LAL
|
October 1, 2014 |
|
NANDLAL Vs. ABDUL HAMID & ANR
|
April 16, 2014 |
|
NANDU BAI Vs. BADRILAL AND OTHERS
|
January 20, 2014 |
|
NARAIN DAS Vs. STATE OF RAJASTHAN
|
February 10, 2014 |
|
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
October 29, 2014 |
|
NARAYAN Vs. RADHABALLABH
|
October 7, 2014 |
|
NARAYAN Vs. HEERALAL
|
May 2, 2014 |
|
NARAYAN AND ORS. Vs. STATE OF RAJASTHAN
|
December 4, 2014 |
|
NARAYAN DAS Vs. KUMAWAT SAMAJ RAJSAMAND AND OTHERS
|
December 16, 2014 |
|
NARAYAN LAL Vs. RAJENDRA SINGH CHANDAWAT AND ANOTHER
|
December 9, 2014 |
|
NARAYAN LAL Vs. LRS OF LATE SMT. PANI BAI & ORS.
|
October 1, 2014 |
|
NARAYAN LAL Vs. BOARD OF REVENUE, AJMER
|
May 14, 2014 |
|
NARAYAN LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2014 |
|
NARAYAN LAL GURJAR Vs. UNKAR
|
March 10, 2014 |
|
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
April 24, 2014 |
|
NARAYAN SINGH Vs. AGRICULTURAL UNIVERSITY JODHPUR
|
December 5, 2014 |
|
NARAYAN SINGH AND ORS. Vs. GHEESU SINGH
|
December 9, 2014 |
|
NARBADA DEVI AND ORS. Vs. SHAITAN RAM AND ORS.
|
March 12, 2014 |
|
NARENDRA AMETA Vs. STATE OF RAJASTHAN
|
July 11, 2014 |
|
NARENDRA BAHADUR YADAV Vs. UNION OF INDIA
|
May 14, 2014 |
|
NARENDRA K. PUROHIT Vs. THE CENTRAL CO. BANK
|
February 25, 2014 |
|
NARENDRA KR. AGARWAL AND ORS. Vs. RAJENDRA SHARMA AND ORS.
|
March 28, 2014 |
|
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 13, 2014 |
|
NARENDRA KUMAR Vs. FAJRU AND BAVANNA & ANOTHER
|
January 27, 2014 |
|
NARENDRA KUMAR AGARWAL Vs. STATE OF RAJASTHAN
|
January 9, 2014 |
|
NARENDRA KUMAR CHOBDAR AND ORS. Vs. ASHOK SAMPATRAM AND ORS.
|
April 21, 2014 |
|
NARENDRA KUMAR CHOUHAN Vs. STATE OF RAJASTHAN
|
September 11, 2014 |
|
NARENDRA KUMAR GANGWAL Vs. RAJASTHAN STATE ROAD DEVELOPMENT AND CONSTRUCTION CORPORATION LTD
|
February 4, 2014 |
|
NARENDRA KUMAR SOMANI Vs. MURLIDHAR YADAV & ANR
|
October 13, 2014 |
|
NARENDRA KUMAR SWARNKAR Vs. STATE OF RAJASTHAN AND ORS
|
May 6, 2014 |
|
NARENDRA KUMARI Vs. SHANTA KOTHARI
|
March 3, 2014 |
|
NARENDRA PARIHAR Vs. STATE OF RAJASTHAN
|
July 11, 2014 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
December 17, 2014 |
|
NARENDRA SINGH BHATI Vs. FATEH SINGH
|
January 28, 2014 |
|
NARENDRA SINGH BHATI Vs. STATE OF RAJASTHAN
|
May 26, 2014 |
|
NARESH Vs. STATE OF RAJASTHAN
|
September 1, 2014 |
|
NARESH CHANDRA Vs. CENTRAL ACADEMY EDUCATION SOCIETY, RAJASTHAN, JAIPUR
|
January 3, 2014 |
|
NARESH CHANDRA SINGHAL Vs. CENTRAL INDUSTRIAL TRIBUNAL AND ANOTHER
|
April 16, 2014 |
|
NARESH KUMAR Vs. SHANTA DEVI
|
January 3, 2014 |
|
NARESH KUMAR Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD.
|
December 16, 2014 |
|
NARESH MIRCHANDANI Vs. STATE OF RAJASTHAN
|
February 25, 2014 |
|
NARMADA TRANSMISSION PRIVATE LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED
|
October 17, 2014 |
|
NAROTTAM Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
|
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
NARPAT SINGH Vs. STATE OF RAJ & ORS
|
September 18, 2014 |
|
NARSI Vs. THE STATE OF RAJASTHAN
|
February 3, 2014 |
|
NASEEM BANO (RANI) Vs. MEHBOOB ALI KHAN
|
October 30, 2014 |
|
NASIR Vs. RAIS KHAN
|
May 5, 2014 |
|
NATHA RAM Vs. HIMMTA RAM
|
July 9, 2014 |
|
NATHU Vs. MANJU
|
March 4, 2014 |
|
NATHU LAL Vs. HEERA LAL & ORS.
|
January 3, 2014 |
|
NATHU LAL & ORS Vs. STATE OF RAJASTHAN & ORS
|
December 18, 2014 |
|
NATHU LAL AND ORS. Vs. STATE OF RAJASTHAN
|
February 20, 2014 |
|
NATHU RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 16, 2014 |
|
NATHUDAN Vs. TEHSILDAR
|
January 9, 2014 |
|
NATHURAM Vs. STATE & ORS.
|
December 3, 2014 |
|
NATIONAL AUTOMOBILES Vs. INDIAN OIL CORPORATION LIMITED
|
May 28, 2014 |
|
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. THE CHIEF ELECTRICAL INSPECTOR AND ORS.
|
January 16, 2014 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. MADANGANJ HOTELS
|
February 6, 2014 |
|
NATIONAL INSTITUTE OF AYURVEDA AND ORS. Vs. VED PRAKASH SHARMA AND ORS.
|
January 17, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. KANI DEVI
|
April 10, 2014 |
|
NATIONAL INSURANCE CO. LTD Vs. GOPA
|
March 12, 2014 |
|
NATIONAL INSURANCE CO. LTD Vs. PRABHU DEVI
|
March 25, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. GUDDI AND ANR.
|
April 4, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAMESH & ORS.
|
July 3, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. KHELWATI
|
September 22, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. CHARAN VLJAY AND ORS.
|
November 14, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. JAYPRABHA AND ORS.
|
April 3, 2014 |
|
NATIONAL INSURANCE COMPANY Vs. UGAM KANWAR AND OTHERS
|
October 10, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. VIJAYA VYAS & ORS.
|
July 8, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAHUL AGARWAL
|
April 30, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BHOMA RAM
|
January 9, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MUMTAZ
|
January 7, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SAYYED NAJMA
|
January 8, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. REKHA & ORS
|
November 28, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PARAMJEET KAUR AND ORS
|
April 4, 2014 |
|
NATIONAL INSURANCE COMPANY LTD , JODHPUR Vs. KAMAL & ORS
|
January 7, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SEEMA
|
July 4, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BHAGWATI DEVI
|
April 7, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. RAM JANKI AND ORS
|
March 13, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BADAM DEVI AND ORS.
|
January 16, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SARBATI
|
November 10, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. KAMLA DEVI
|
October 15, 2014 |
|
NATWAR LAL Vs. PRAHLAD SINGH
|
November 18, 2014 |
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NAULA AND ORS. Vs. RAJA DEVI AND ORS.
|
February 7, 2014 |
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NAURANG RAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 11, 2014 |
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NAVEEN GEHLOT Vs. STATE OF RAJASTHAN
|
August 21, 2014 |
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NAVEEN KUMAR Vs. ASHOK VAIDHYA
|
December 12, 2014 |
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NAVEEN YADAV; DHAMENDRA OLA; CHANDRA SHEKHAR MEENA; BHUPENDRA PRATAP SINGH RATHORE; RAVI KANT NIRWAN; MAYANK NAGAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES & ORS
|
April 25, 2014 |
|
NAVI KHAN Vs. STATE OF RAJASTHAN
|
November 19, 2014 |
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NAVRATAN DHOLIYA Vs. STATE
|
January 3, 2014 |
|
NAWAB ALI Vs. RAHIS KHAN
|
July 21, 2014 |
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NAWAL SINGH RATNAWAT Vs. STATE OF RAJASTHAN AND ORS
|
March 11, 2014 |
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NAYAK CONSTRUCTION Vs. STATE OF RAJASTHAN
|
May 21, 2014 |
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NAZIM HUSSAIN Vs. STATE OF RAJASTHAN
|
April 29, 2014 |
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NAZIR KHAN Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
July 10, 2014 |
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NEELAM Vs. THE DISTRICT & SESSIONS JUDGE AND ORS.
|
February 6, 2014 |
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NEERAJ KACHHAWAHA Vs. SANJAY
|
March 5, 2014 |
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NEERAJ KUMAR Vs. RENT TRIBUNAL
|
April 24, 2014 |
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NEERAJ KUMAR Vs. STATE OF RAJ.
|
January 13, 2014 |
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NEERU DEVI AND ORS. Vs. RAM NATH AND ORS.
|
September 17, 2014 |
|
NEETA MATHUR Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
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NEETU SHARMA AND ORS. Vs. STATE AND ORS.
|
December 3, 2014 |
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NEMCHAND BOTHRA Vs. STATE OF RAJASTHAN AND ORS.
|
February 28, 2014 |
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NEMI CHAND Vs. STATE OF RAJASTHAN
|
November 24, 2014 |
|
NEMICHAND Vs. STATE OF RAJASTHAN
|
November 11, 2014 |
|
NEMICHAND Vs. LAXMIDEVI
|
May 2, 2014 |
|
NETRAM Vs. ROHITASH
|
February 7, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUNDERLAL & ORS
|
March 7, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAMLA DEVI & ORS
|
September 26, 2014 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RAMCHANDRA KHATURIA AND ORS.
|
May 15, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. CHANDRA DEVI & ORS.
|
June 30, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. OSWAL MACHINERY STORE AND ORS.
|
February 18, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DIYALI MUKHIYA AND ORS.
|
January 22, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JAMNI AND ORS.
|
April 7, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAJPATI
|
April 9, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KHALIL
|
March 13, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. PHUSARAM AND ORS.
|
June 23, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANTOSH AND ORS.
|
June 26, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. LADA DEVI
|
June 30, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PALLAV AND ORS.
|
November 14, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SANTOSH
|
February 18, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SITA DEVI AND ORS
|
March 4, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. KAUSHALYA DEVI
|
April 3, 2014 |
|
NEW TECH ENGINEERS & FABRICATORS Vs. IVRCL INFRASTRUCTURE & PROJECTS LTD. AND ORS.
|
March 5, 2014 |
|
NIC Vs. JITENDRA KUMAR
|
January 21, 2014 |
|
NIDHI GROVER Vs. HARI RAM
|
December 16, 2014 |
|
NIDHI JAIN Vs. URBAN IMPROVEMENT TRUST & ORS
|
November 24, 2014 |
|
NIDHI SHARMA Vs. STATE OF RAJASTHAN
|
December 19, 2014 |
|
NIDHI YADAV Vs. UNION OF INDIA
|
December 8, 2014 |
|
NIHAL SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2014 |
|
NIHALA RAM Vs. STATE OF RAJASTHAN
|
May 5, 2014 |
|
NILESH & ANR. Vs. SAREMAL & ANR.
|
January 3, 2014 |
|
NILIMA JOSHI AND ORS. Vs. PRAVEEN KUMAR AND ORS.
|
December 17, 2014 |
|
NIMB SINGH Vs. DASHRATH
|
December 1, 2014 |
|
NINAD SHARMA Vs. STATE OF RAJASTHAN
|
October 28, 2014 |
|
NIRANJAN KUMAR BOHRA Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
NIRANJAN KUMAR BOHRA Vs. STATE OF RAJASTHAN
|
March 25, 2014 |
|
NIRANJAN LAL DATA AND ORS. Vs. AJAY DATA AND ORS.
|
October 10, 2014 |
|
NIRANJAN LAL SHARMA Vs. STATE OF RAJ.
|
September 26, 2014 |
|
NIRANJAN MEENA Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
|
NIRDISH BANO Vs. ADDL DISTRICT JUDGE NO 4, KOTA & ORS
|
May 16, 2014 |
|
NIRMAL KANWAR & OTHERS Vs. GENERAL MANAGER SHRIRAM RAYONS KOTA
|
September 18, 2014 |
|
NIRMALA (SMT.) AND OTHERS Vs. SHRI GORDHAN DAS AND OTHERS
|
November 26, 2014 |
|
NIRMALA CHOUDHARY Vs. STATE OF RAJASTHAN
|
August 21, 2014 |
|
NIRMALA DEVI AND ANOTHER Vs. FATEH SINGH LODHA AND ANOTHER
|
September 8, 2014 |
|
NIRMALA YADAV Vs. STATE OF RAJASTHAN
|
September 18, 2014 |
|
NIROTTAM AND ANR. Vs. STATE
|
April 24, 2014 |
|
NISAR AHMED Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
NISAR KHAN Vs. CBI
|
May 16, 2014 |
|
NISAR MOHD. Vs. DHAPU BAI AND ORS.
|
April 21, 2014 |
|
NISHA Vs. DIGAMBAR
|
April 15, 2014 |
|
NISHA JAIN (SMT.) Vs. PUBLIC IN GENERAL
|
February 19, 2014 |
|
NISHA MATHUR Vs. STATE OF RAJASTHAN
|
July 28, 2014 |
|
NITIN CHOUDHARY Vs. STATE OF RAJASTHAN & ORS
|
December 4, 2014 |
|
NITIN GUPTA Vs. RAJEEV SWAROOP
|
May 2, 2014 |
|
NITIN MAHESHWARI Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 10, 2014 |
|
NITU JAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
November 27, 2014 |
|
NIYAMAT BANO AND ORS. Vs. TARA CHAND AND ORS.
|
March 21, 2014 |
|
NOIDA HEALTH CARE TRAINING & PLACEMENT PRIVATE LIMITED Vs. THE STATE OF RAJASTHAN
|
December 12, 2014 |
|
NONIHAL Vs. BHAJAN KAUR
|
July 28, 2014 |
|
NORATMAL Vs. STATE OF RAJASTHAN
|
July 3, 2014 |
|
NORTHERN ZONE INSURANCE EMPLOYEES ASSOCIATION Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 5, 2014 |
|
O.P. CHANDAK Vs. STATE OF RAJASTHAN
|
September 12, 2014 |
|
OFFICIAL LIQUIDATOR Vs. CHARANJIT PAL JINDAL & ORS
|
December 12, 2014 |
|
OFFICIAL LIQUIDATOR Vs. D.D. SINHA AND ORS.
|
August 21, 2014 |
|
OFFICIAL LIQUIDATOR OF ASUP SYNTHETICS AND CHEMICALS LTD. Vs. MAHENDRA KUMAR JAIN AND ORS.
|
April 25, 2014 |
|
OFFICIAL LIQUIDATOR, JAIPUR SPINNING AND WEAVING MILLS LTD. Vs. PAWAN KUMAR PODDAR AND ORS.
|
November 24, 2014 |
|
OFFICIAL LIQUIDATOR, M/S. JAIPUR SPINNING AND WEAVING MILLS LTD. (IN LIQUIDATION) Vs. PAWAN KUMAR PODDAR & ANR.
|
November 28, 2014 |
|
OM DAYAL & ANOTHER Vs. MUNICIPAL COUNCIL, DHOLPUR
|
August 25, 2014 |
|
OM ELECTRICALS AND WINDING STORES Vs. ADVOCATE GENERAL & ORS
|
February 24, 2014 |
|
OM PRAKASH Vs. BOARD OF REVENUE, AJMER AND ORS
|
March 19, 2014 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN AND ORS.
|
May 9, 2014 |
|
OM PRAKASH Vs. MADAN LAL SIHAG & ORS.
|
December 8, 2014 |
|
OM PRAKASH Vs. URBAN IMPROVEMENT TRUST, BIKANER
|
January 9, 2014 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
|
August 4, 2014 |
|
OM PRAKASH Vs. AADESH KUMAR AND ORS.
|
May 23, 2014 |
|
OM PRAKASH Vs. STATE OF RAJ
|
March 12, 2014 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
March 13, 2014 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
OM PRAKASH Vs. BHERU RAM AND ORS.
|
November 12, 2014 |
|
OM PRAKASH & ORS Vs. BOARD OF REVENUE RAJASTHAN AJMER & ORS
|
January 3, 2014 |
|
OM PRAKASH AGRAWAL Vs. STATE OF RAJASTHAN & ORS.
|
January 27, 2014 |
|
OM PRAKASH AND ORS Vs. KARNAL SINGH AND ORS
|
March 4, 2014 |
|
OM PRAKASH AND ORS. Vs. BOARD OF REVENUE RAJASTHAN AJMER AND ORS.
|
January 3, 2014 |
|
OM PRAKASH BHADU AND ANOTHER Vs. STATE GOVERNMENT AND OTHERS
|
August 28, 2014 |
|
OM PRAKASH DEORA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
April 2, 2014 |
|
OM PRAKASH GUPTA & ANR Vs. SHARDA DEVI & ORS
|
November 3, 2014 |
|
OM PRAKASH JAJOO Vs. UNION OF INDIA
|
November 24, 2014 |
|
OM PRAKASH JOSHI Vs. STATE OF RAJATHAN
|
May 13, 2014 |
|
OM PRAKASH MEENA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
April 28, 2014 |
|
OM PRAKASH MEENA Vs. UNION OF INDIA AND ORS.
|
November 10, 2014 |
|
OM PRAKASH MISHRA Vs. CENTRAL PROVIDENT FUND COMMISSIONER
|
July 3, 2014 |
|
OM PRAKASH SAINI Vs. GANGA DEVI MATHUR
|
September 23, 2014 |
|
OM PRAKASH YADAV AND ORS. Vs. SHER SINGH YADAV AND ORS.
|
March 27, 2014 |
|
OM SHANKER Vs. STATE OF RAJASTHAN
|
February 26, 2014 |
|
OM VIDHANI Vs. STATE OF RAJASTHAN
|
December 15, 2014 |
|
OMA @ OMI Vs. KEVAL SINGH AND ORS.
|
April 7, 2014 |
|
OMEGA TEST HOUSE Vs. STATE OF RAJASTHAN AND ORS.
|
October 31, 2014 |
|
OMI @ ASHOK AND OTHERS Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 19, 2014 |
|
OMPRAKASH GUPTA Vs. JAGANNATH SURAJ BAKSH
|
January 6, 2014 |
|
OMPRAKASH JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
February 10, 2014 |
|
OMPRAKASH SHARMA & ANR; MAHENDRA SINGH CHUNDAWAT; SITARAM MALI & ORS Vs. STATE OF RAJASTHAN & ORS
|
September 17, 2014 |
|
ONKAR MAL BANSHIDHAR & SONS Vs. BHAWANI SHANKAR & ORS
|
January 7, 2014 |
|
ONKAR SINGH Vs. RAMJILAL & ORS.
|
March 25, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. CHANDRA KALA & ORS
|
January 2, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. LUNI DEVI & OTHERS
|
April 22, 2014 |
|
ORIENTAL INSURANCE CO LTD; SUSHILA DEVI AND ORS Vs. SUSHILA DEVI AND ORS ; RAMESH AND ORS
|
March 4, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. LAD BAI
|
May 5, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. AKSHYA KUMAR & ANR.
|
February 20, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PARMANAND & ORS.
|
September 23, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMDHAN
|
April 29, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MOHINI DEVI
|
February 3, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SOMA DEVI
|
July 25, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. MANU AND ORS.
|
May 14, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. OM PRAKASH
|
May 2, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. DHAPA DEVI
|
September 30, 2014 |
|
OSWAL FINLEASE PRIVATE LIMITED Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
|
OSWAL SRISANGH PANCHAYAT, CHURU Vs. LATE BAL KRISHAN BAGALA & ORS
|
May 7, 2014 |
|
P K GAUTAM; S H ARIF Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION LTD AND ORS
|
March 3, 2014 |
|
P M JAIN Vs. NAVRATAN HIRAN
|
October 8, 2014 |
|
P.R. AGARWAL Vs. MARWAR GRAMIN BANK
|
May 13, 2014 |
|
PAAN BAI Vs. UOI
|
September 16, 2014 |
|
PABU BAI (SMT.) & ANR. Vs. K. PALANI SAMI & ORS.
|
July 3, 2014 |
|
PABU RAM Vs. EXCISE COMMISSIONER
|
April 9, 2014 |
|
PADAM CHAND KOTHARI AND ORS. Vs. KRISHNA DEVI AND ORS.
|
February 24, 2014 |
|
PADAM KUMAR & ANR. Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
PADAMDAS SWAMI Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
PAMAN DAS Vs. RAMJYOT DEVI MANGAL
|
October 10, 2014 |
|
PANDAY MINERALS PRIVATE LIMITED AND ORS. Vs. SANJAY SUKHWAL AND ORS.
|
October 10, 2014 |
|
PANDIT BADRI PRASAD TEACHER TRAINING COLLEGE Vs. RAKESH KUMAR BHADUKA
|
January 24, 2014 |
|
PANKAJ KUMAR MEENA Vs. DHARMRAJ
|
March 10, 2014 |
|
PANKAJ KUMAR SALVI Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
September 2, 2014 |
|
PANKAJ PREM PUROHIT Vs. STATE OF RAJASTHAN
|
January 21, 2014 |
|
PANKAJ VASHISTHA Vs. ASHOK SHARMA
|
July 2, 2014 |
|
PANKAJAKSHAN Vs. STATE OF RAJASTHAN
|
September 23, 2014 |
|
PANNA LAL Vs. ADDITIONAL CIVIL JUDGE
|
January 10, 2014 |
|
PANNA LAL PATEL Vs. STATE OF RAJASTHAN
|
December 8, 2014 |
|
PANNA LAL SHARMA Vs. MUNICIPAL CORPORATION
|
October 27, 2014 |
|
PANNALAL Vs. GHEESALAL
|
July 21, 2014 |
|
PANNE SINGH Vs. RSRTC
|
March 3, 2014 |
|
PANNI DEVI Vs. STATE OF RAJASTHAN
|
May 1, 2014 |
|
PANWAR TRADING CORPORATION Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
November 21, 2014 |
|
PAPPU ALIAS RAJESH MEENA & ANOTHER Vs. THE STATE OF RAJASTHAN
|
February 12, 2014 |
|
PAPPU RAM Vs. STATE OF RAJASTHAN
|
December 18, 2014 |
|
PAPPU SINGH Vs. STATE OF RAJASTHAN
|
October 29, 2014 |
|
PARAMJEET KAUR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
April 11, 2014 |
|
PARAMOUNT RICE PVT. LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 4, 2014 |
|
PARAS JAIN Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 25, 2014 |
|
PARAS RAM Vs. MADAN MOHAN GUPTA
|
April 30, 2014 |
|
PARAS SHARMA Vs. SHRI BHERUBAGH PARSHAWNATH JAIN
|
March 28, 2014 |
|
PARASMAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
May 16, 2014 |
|
PARBAT SINGH Vs. UNION OF INDIA
|
April 24, 2014 |
|
PARBAT SINGH Vs. STATE OF RAJASTHAN
|
May 28, 2014 |
|
PARBAT SINGH Vs. STATE OF RAJASTHAN
|
May 14, 2014 |
|
PARBAT SINGH Vs. STATE OF RAJASTHAN
|
May 20, 2014 |
|
PARIYOJNA ADHIKARI Vs. MANNA RAM
|
April 25, 2014 |
|
PARMAL SINGH Vs. BOARD OF SECONDARY EDUCATION
|
December 12, 2014 |
|
PARMANAND Vs. STATE OF RAJ
|
April 4, 2014 |
|
PARSA RAM Vs. BOARD OF REVENUE
|
March 4, 2014 |
|
PARTHU Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
PARVATI DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
October 9, 2014 |
|
PARWATI (SMT.) & ORS. Vs. RAMAN LAL & ORS.
|
July 8, 2014 |
|
PATASI DEVI Vs. GOMATI DEVI
|
October 1, 2014 |
|
PATRAM Vs. STATE OF RAJASTHAN
|
October 10, 2014 |
|
PAVAN KUMAR Vs. STATE OF RAJASTHAN & ORS
|
December 16, 2014 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN & ORS.
|
April 2, 2014 |
|
PAWAN KUMAR Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND ORS.
|
October 28, 2014 |
|
PAYAL AGARWAL Vs. KUNAL AGARWAL
|
April 28, 2014 |
|
PEETAM OIL AND FLOUR MILL Vs. THE RFC AND ORS.
|
October 7, 2014 |
|
PEHAP SINGH Vs. STATE OF RAJATHAN
|
May 5, 2014 |
|
PEMA RAM Vs. GAJENDRA SINGH AND ORS
|
July 7, 2014 |
|
PEOPLE UNION FOR CIVIL LIBERTIES Vs. STATE OF RAJASTHAN
|
August 14, 2014 |
|
PEPI DEVI Vs. STATE OF RAJASTHAN
|
December 3, 2014 |
|
PERMANAND Vs. UNION OF INDIA
|
May 5, 2014 |
|
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
April 25, 2014 |
|
PHOOL SINGH Vs. STATE OF RAJASTHAN
|
January 29, 2014 |
|
PHOOL SINGH Vs. MOHAN LAL
|
February 12, 2014 |
|
PHOOL SINGH AND ORS. Vs. BHARAT SINGH (UNION OF INDIA) AND ORS.
|
April 22, 2014 |
|
PHOOLAM RAM SAINI Vs. R.S.R.T.C.
|
July 3, 2014 |
|
PHOOLI DEVI & ORS Vs. MALI RAM SHARMA & ORS
|
October 16, 2014 |
|
PHOOLI DEVI AND ORS. Vs. ASHOK KUMAR AND ORS.
|
November 18, 2014 |
|
PHOOLU & ORS. Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
|
PINKCITY DEVELOPERS PRIVATE LIMITED Vs. SHYAM BIHARI GOYAL
|
January 20, 2014 |
|
PINKESH Vs. SANJAY KUMAR
|
May 23, 2014 |
|
PINKY DAIMA @ VIJAY DAIMA Vs. STATE OF RAJ.
|
April 11, 2014 |
|
PINKY VASWANI Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
PITAMBER HARWANI Vs. STATE OF RAJASTHAN
|
January 15, 2014 |
|
PNB HOUSING FINANCE LTD. Vs. STATE OF RAJ AND ORS.
|
September 11, 2014 |
|
POOJA SHARMA; RAVI SHANKAR SAMOTA; VISHAL JINDAL; MOHAN LAL YADAV; SATYA NARAIN MEENA; HARPHOOL MARODIA; SURESH KUMAR BADSAR; DEEPAK KHANDELWAL; ASHWANI KUMAR; BALBIR SINGH; SATNAM ARORA Vs. RPSC, AJMER & ORS
|
November 24, 2014 |
|
POONAM CHAND BHANDARI Vs. STATE OF RAJASTHAN & ORS
|
October 16, 2014 |
|
POONAM CHAND BHANDARI Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN, JODHPUR & ORS
|
October 9, 2014 |
|
POONAM CHAND BHANDARI Vs. THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ORS.
|
November 26, 2014 |
|
POONAM CHAND SONI Vs. STATE OF RAJASTHAN
|
May 14, 2014 |
|
POONAM VASHISHTHA Vs. UNIVERSITY OF RAJASTHAN
|
February 3, 2014 |
|
POORAN MAL JAT Vs. R S R T C & ORS
|
November 11, 2014 |
|
POORAN SINGH Vs. BHOOR SINGH
|
December 3, 2014 |
|
PRABHAT Vs. JAGANNATH
|
March 25, 2014 |
|
PRABHAT KADAWAT Vs. STATE OF RAJASTHAN
|
May 6, 2014 |
|
PRABHU DAYAL Vs. BHAGWANA RAM & ORS
|
April 21, 2014 |
|
PRABHU DAYAL BADAYA Vs. NAGAR NIGAM
|
January 29, 2014 |
|
PRABHU DAYAL JAT Vs. INDIAN OIL CORPORATION LTD.
|
February 7, 2014 |
|
PRABHU GUJAR AND OTHERS Vs. STATE OF RAJASTHAN THROUGH P.P.
|
December 2, 2014 |
|
PRABHU LAL Vs. JAMNA LAL
|
May 9, 2014 |
|
PRABHU LAL Vs. PURSHOTAM LAL
|
February 25, 2014 |
|
PRABHU PURI Vs. STATE OF RAJASTHAN
|
November 13, 2014 |
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PRABHU RAM Vs. STATE OF RAJASTHAN
|
April 22, 2014 |
|
PRABHU RAM Vs. JEEVAN RAM
|
May 28, 2014 |
|
PRABHU SINGH Vs. RAJASTHAN BOARD OF MUSLIM WAKFS, JAIPUR
|
December 2, 2014 |
|
PRABHUDAYAL VISHNOI Vs. STATE OF RAJASTHAN
|
March 26, 2014 |
|
PRADEEP KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 12, 2014 |
|
PRADEEP KUMAR Vs. DINESH KUMAR SRIVASTAVA
|
July 28, 2014 |
|
PRADEEP KUMAR DADHICH Vs. STATE OF RAJASTHAN
|
April 21, 2014 |
|
PRADEEP SIROYA Vs. HINDUSTAN ZINC LTD
|
January 22, 2014 |
|
PRADESH JANTA JAL YOJNA SHRAMIK UNION Vs. THE STATE OF RAJASTHAN
|
October 31, 2014 |
|
PRAGATISHEEL JATIYA SAMAJ SEVA SANTHAN, PIPAR CITY Vs. ANNANTANAND
|
January 9, 2014 |
|
PRAHLAD AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
PRAHLAD RAM Vs. STATE OF RAJASTHAN
|
September 19, 2014 |
|
PRAHLAD SINGH Vs. BHAWANI SINGH & ORS
|
October 15, 2014 |
|
PRAHLAD SINGH Vs. MAHIPAL RAJ
|
July 10, 2014 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
December 12, 2014 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
November 17, 2014 |
|
PRAKASH CHAND PAPRIWAL Vs. PRADEEP KUMAR VAID
|
October 7, 2014 |
|
PRAKASH CHANDRA Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
PRAKASH DHARU Vs. STATE OF RAJASTHAN
|
January 17, 2014 |
|
PRAKASH JANJANI AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
December 1, 2014 |
|
PRAKASH KUMAR NAWANI Vs. STATE OF RAJASTHAN
|
May 5, 2014 |
|
PRAKASH KUNWAR Vs. SOM SINGH
|
January 9, 2014 |
|
PRAKASH SAREES AND ORS. Vs. RAJENDRA KUMAR SOLANKI AND ORS.
|
October 28, 2014 |
|
PRAMOD KUMAR Vs. THE STATE OF RAJASTHAN
|
November 17, 2014 |
|
PRAMOD KUMAR Vs. STATE OF RAJASTHAN
|
November 24, 2014 |
|
PRAMOD KUMAR SHARMA Vs. DIRECTOR, ELEMENTARY EDUCATION, RAJASTHAN, BIKANER AND OTHERS
|
May 2, 2014 |
|
PRAMOD SINGH Vs. STATE OF RAJASTHAN
|
July 1, 2014 |
|
PRAMODLATA Vs. KISHAN LAL
|
November 27, 2014 |
|
PRASHANT YADAV Vs. STATE OF RAJASTHAN
|
August 7, 2014 |
|
PRASHANT YADAV Vs. STATE OF RAJASTHAN
|
October 28, 2014 |
|
PRASOON JOSHI Vs. ABHILASHA SHARMA
|
May 12, 2014 |
|
PRATAP RAJASTHAN SPECIAL STEELS LTD Vs. STATE OF RAJASTHAN & ORS
|
December 4, 2014 |
|
PRATAP SINGH AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
March 21, 2014 |
|
PRATHVI RAJ Vs. BHARAT SANCHAR NIGAM LTD
|
March 27, 2014 |
|
PRATIBHA AGARWAL & ANR Vs. ADJ NO 6, JAIPUR METROPOLITAN & ANR
|
February 24, 2014 |
|
PRAVEEN CHOUDHARY & ORS Vs. NATIONAL JUDICIAL ACADEMY AND ANR
|
May 27, 2014 |
|
PRAVEEN KUMAR BHADRU Vs. STATE OF RAJASTHAN
|
May 27, 2014 |
|
PRAVEEN KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
July 2, 2014 |
|
PRAVEENA TANK Vs. ARVIND KUMAR TANK
|
November 19, 2014 |
|
PRAVIN KUMAR RAI Vs. SECRETARY, RPSC
|
January 16, 2014 |
|
PRAYAGCHAND Vs. THE STATE OF RAJASTHAN
|
December 10, 2014 |
|
PREETAM KUMAR GOEL Vs. MURARI LAL AGRAWAL & ANOTHER
|
September 18, 2014 |
|
PREETAM SINGH @ PREETAM DAS Vs. CHANDRA PRAKASH & ANR.
|
September 15, 2014 |
|
PREETI KALLA Vs. DISTRICT & SESSIONS JUDGE MERTA
|
June 20, 2014 |
|
PREM BAI Vs. STATE
|
January 10, 2014 |
|
PREM BIHARI MATHUR Vs. STATE OF RAJASTHAN
|
July 3, 2014 |
|
PREM CHAND DHANORIA Vs. UNION OF INDIA & ORS
|
October 13, 2014 |
|
PREM CHAND DHEDHIYA AND ORS. Vs. SUNDER LAL AND ORS.
|
February 6, 2014 |
|
PREM CHAND JAIN Vs. HARISH KUMAR AHUJA AND ORS.
|
April 23, 2014 |
|
PREM CHAND NAVAL Vs. STATE OF RAJASTHAN
|
January 7, 2014 |
|
PREM DEVI Vs. GRAM PANCHAYAT SHIVAD
|
March 31, 2014 |
|
PREM KATHAT Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
|
PREM KISHAN GARG Vs. VIJAY SINGH MITHA LAL KIRANA MERCHANT AND ORS.
|
October 7, 2014 |
|
PREM KUMAR Vs. E. ROSE (SINCE DEAD) THROUGH LRS
|
March 19, 2014 |
|
PREM LAL TATER Vs. RAJASTHAN KHADI AND VILLAGE INDUSTRIES BOARD
|
May 1, 2014 |
|
PREM NARAIN ASAWA AND ORS. Vs. SHRIDHAR AND ORS.
|
May 23, 2014 |
|
PREM PRAKASH MATHUR Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
PREM SINGH Vs. NARENDRA SINGH
|
November 12, 2014 |
|
PREM SINGH Vs. KANHAIYA
|
January 22, 2014 |
|
PREM SINGH @ PREM CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 5, 2014 |
|
PREMLATA SHARMA Vs. SUMAN SONI
|
January 2, 2014 |
|
PREMSUKH SOMANI Vs. STATE OF RAJASTHAN
|
September 16, 2014 |
|
PRITHVI RAJ KAJLA & ANR. Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
PRITI CHOUDHARY & ANR. Vs. DAU SINGH & ORS.
|
March 21, 2014 |
|
PRIYADARSHINI CONDUCTORS PVT LIMITED Vs. RAJASTHAN FINANCE CORPORATION AND ANR
|
May 20, 2014 |
|
PRIYANKA SHARMA Vs. STATE (AYURVED DEPARTMENT)
|
April 24, 2014 |
|
PROJECT OFFICER, JAIPUR ZILA DUGDHA UTPADAK SAHAKARI SANGH LTD Vs. THE PRESIDING OFFICER
|
July 9, 2014 |
|
PROSAFE INTERNATIONAL PVT. LTD. Vs. UNION OF INDIA
|
October 30, 2014 |
|
PUKHA RAM Vs. STATE OF RAJ.
|
November 27, 2014 |
|
PUNA RAM Vs. STATE OF RAJASTHAN
|
December 9, 2014 |
|
PUNA RAM Vs. KHIVRAJ
|
February 10, 2014 |
|
PUNIT KUMAR Vs. STATE OF RAJASTHAN
|
March 10, 2014 |
|
PUNJAB NATIONAL BANK Vs. M/S. JAIN WOOL HOUSE
|
January 31, 2014 |
|
PUNSUMI ENGINEERS LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 19, 2014 |
|
PURAN CHANDER SEN Vs. STATE OF RAJASTHAN & ORS.
|
October 9, 2014 |
|
PURAN RAM Vs. NAGAR PALIKA, NOHAR
|
March 5, 2014 |
|
PURANMAL REGAR Vs. STATE OF RAJASTHAN
|
July 11, 2014 |
|
PURNA RAM Vs. HANUMANA RAM AND ORS
|
January 21, 2014 |
|
PURNMAL Vs. CHAUTHMAL
|
March 4, 2014 |
|
PURSHOTTAM Vs. TUSHAR DAVE
|
April 12, 2014 |
|
PURSHOTTAM LAL Vs. PRADEEP KUMAR
|
September 24, 2014 |
|
PURUSHOTTAM LAL HISSARIA Vs. ADDL DISTRICT JUDGE NO 2 JAIPUR METROPOLITAN & ORS
|
September 24, 2014 |
|
PUSA RAM Vs. HARIRAM
|
July 11, 2014 |
|
PUSHKAR DUTT JOSHI Vs. STATE OF RAJASTHAN & OTHERS
|
October 7, 2014 |
|
PUSHKAR LAL Vs. KAMAL SINGH AND ORS.
|
November 20, 2014 |
|
PUSHKAR LAL Vs. STATE OF RAJASTHAN
|
January 22, 2014 |
|
PUSHPA Vs. THE LABOUR COURT, BIKANER
|
May 7, 2014 |
|
PUSHPENDRA KUMARI Vs. STATE OF RAJASTHAN
|
March 10, 2014 |
|
PYARE LAL Vs. STATE OF RAJASTHAN
|
January 31, 2014 |
|
PYARE LAL AND ORS Vs. SONA AND ORS
|
January 29, 2014 |
|
R K AGRAWAL Vs. STATE OF RAJASTHAN
|
November 10, 2014 |
|
R R COLLEGE OF NURSING; VINOD YADAV AND ORS Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCE & ORS
|
December 10, 2014 |
|
R.K. MUNJAL Vs. CHAIRMAN
|
December 5, 2014 |
|
R.L. TAMBOLI Vs. MOHAN LAL SUKHADIA UNIVERSITY
|
February 7, 2014 |
|
R.S.R.T.C. & ORS. Vs. HARI SINGH
|
January 29, 2014 |
|
R.S.R.T.C. AND ORS. Vs. JUDGE, LABOUR COURT AND ORS.
|
May 6, 2014 |
|
RADEY SHYAM Vs. HARI PRASAD
|
May 19, 2014 |
|
RADHA AGRAWAL Vs. KRISHNA SEHGAL
|
October 14, 2014 |
|
RADHA BAI Vs. USHA SAXENA & ORS
|
December 15, 2014 |
|
RADHA DEVI Vs. LEKH RAM AND ORS
|
July 24, 2014 |
|
RADHA DEVI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
May 5, 2014 |
|
RADHA KISHAN Vs. RADHA DEVI
|
May 23, 2014 |
|
RADHA KRISHAN SHARMA Vs. JUDGE, LABOUR COURT
|
March 5, 2014 |
|
RADHA KRISHSAN SHARMA Vs. STATE OF RAJASTHAN
|
August 4, 2014 |
|
RADHAKRISHNA Vs. DWARKA PRASAD
|
January 15, 2014 |
|
RADHESHYAM Vs. NARAYANI DEVI & OTHERS
|
March 26, 2014 |
|
RADHEY SHYAM CHIPA Vs. MANJEET SINGH & ORS
|
February 3, 2014 |
|
RADHEY SHYAM GOYAL Vs. SUBHASH GOYAL AND OTHERS
|
October 29, 2014 |
|
RADHEY SHYAM KUMAWAT Vs. RAJASTHAN HOUSING BOARD
|
July 9, 2014 |
|
RADHEY SHYAM MEENA Vs. BANK OF INDIA
|
January 21, 2014 |
|
RADHEY SHYAM PAREEK Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
|
RADHEYA SHYAM MITTAL Vs. UCO BANK AND ORS.
|
January 13, 2014 |
|
RADHEYSHYAM Vs. NATHU LAL AND ORS.
|
May 26, 2014 |
|
RADHEYSHYAM JANGIR & ORS Vs. SURESH CHAND MEHARWAL & ORS
|
November 5, 2014 |
|
RADHEYSHYAM MITTAL Vs. KISHORI SHARAN AGARWAL
|
May 2, 2014 |
|
RADHEYSHYAM RAO Vs. BABULAL BAIRWA
|
March 14, 2014 |
|
RAFIQ KHOKHAR Vs. REGIONAL PASSPORT OFFICER
|
December 9, 2014 |
|
RAFIQUE ALI Vs. PAWAN SHARMA & ANR
|
May 1, 2014 |
|
RAGHU CONSTRUCTION COMPANY Vs. THE STATE OF RAJASTHAN
|
January 28, 2014 |
|
RAGHUNATH Vs. MURARI
|
January 30, 2014 |
|
RAGHUNATH RAM Vs. STATE OF RAJ
|
March 5, 2014 |
|
RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
|
July 3, 2014 |
|
RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
|
September 23, 2014 |
|
RAGHUVEER SINGH Vs. RIDMAL SINGH
|
April 2, 2014 |
|
RAGHUVEER SINGH Vs. STATE OF RAJ
|
August 18, 2014 |
|
RAGHUVEER SINGH RATNU Vs. CIVIL JUDGE (JD) AND METROPOLITAN MAGISTRATE EAST JAIPUR METROPOLITAN & ORS
|
February 13, 2014 |
|
RAHIM GANI @ CHINCHINA Vs. USMAN GANI AND ORS
|
February 5, 2014 |
|
RAISH S/O ABDUL GAFFUR Vs. STATE OF RAJASTHAN
|
December 16, 2014 |
|
RAJ BALA Vs. R.S.R.T.C.
|
March 25, 2014 |
|
RAJ KRISHNA KAPOOR Vs. SURESH MANGAL
|
July 28, 2014 |
|
RAJ KUMAR Vs. RAGHUNATH
|
February 5, 2014 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
September 19, 2014 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
February 21, 2014 |
|
RAJ KUMAR & ORS Vs. STATE OF RAJASTHAN & ANR
|
April 12, 2014 |
|
RAJ KUMAR SHRIMALI Vs. STATE OF RAJASTHAN
|
March 6, 2014 |
|
RAJ MURTI MISHRA Vs. THE UNION OF INDIA
|
April 16, 2014 |
|
RAJ RAJYA VIDYUT UTPADAN NIGAM Vs. KARAM SINGH
|
August 20, 2014 |
|
RAJA RAM Vs. STATE OF RAJASTHAN
|
May 20, 2014 |
|
RAJAN Vs. STATE OF RAJASTHAN
|
March 3, 2014 |
|
RAJASTHAN AGRICULTURE UNIVERSITY RETIRED TEACHERS SOCIETY Vs. STATE OF RAJASTHAN AND ORS.
|
November 24, 2014 |
|
RAJASTHAN HIGH COURT ADVOCATES' CLERKS ASSOCIATION SOCIETY Vs. REGISTRAR GENERAL
|
July 3, 2014 |
|
RAJASTHAN HIGH COURT BENCH, JAIPUR Vs. SEEMA SHARMA & ANR
|
November 25, 2014 |
|
RAJASTHAN HOUSING BOARD Vs. VIDYA SAMITI
|
September 11, 2014 |
|
RAJASTHAN INDUSTRIES, JODHPUR Vs. CHAMPA LAL & ORS
|
September 18, 2014 |
|
RAJASTHAN PATRIKA PRIVATE LIMITED Vs. THE STATE OF RAJ.
|
October 29, 2014 |
|
RAJASTHAN PRIVATE EDUCATION ASSOCIATION Vs. STATE OF RAJASTHAN & ORS
|
May 19, 2014 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. PARVINDER KAUR
|
May 2, 2014 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. MAHENDRA KUMAR
|
March 25, 2014 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. RAMESH PRAKASH
|
November 19, 2014 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. BHANWARLAL
|
July 28, 2014 |
|
RAJASTHAN RAJYA SHIKSHIT KARYAPRABHARI KARMCHARI SANGHTHAN Vs. STATE AND ORS.
|
January 29, 2014 |
|
RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD Vs. HANUMAN AND ORS
|
February 25, 2014 |
|
RAJASTHAN RAJYA VIDHYUT UTPADAN NIGAM LTD. Vs. JEEVA RAM GARG
|
February 7, 2014 |
|
RAJASTHAN SAHAKARI BANK KARAMCHARI SANGH Vs. STATE OF RAJASTHAN
|
May 19, 2014 |
|
RAJASTHAN STATE ELECTRICITY BOARD AND ORS. Vs. MATHURA LAL AND ORS.
|
January 2, 2014 |
|
RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR Vs. KAMAL SINGH
|
March 4, 2014 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LIMITED Vs. MAHIPAL SINGH AND ORS
|
February 10, 2014 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD. Vs. OFFICIAL LIQUIDATOR
|
December 19, 2014 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION (RIICO) Vs. STATE OF RAJASTHAN
|
April 18, 2014 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. Vs. GINNI INTERNATIONAL LTD.
|
February 14, 2014 |
|
RAJASTHAN STATE ROAD DEVELOPMENT & CONSTRUCTION CORPORATION LTD. AND ORS. Vs. FIVE STAR BUILDERS & CONTRACTOR
|
November 24, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMAD HANIF AND ORS.
|
February 18, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHRI ANIL KUMAR AND ORS.
|
February 11, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. PARMESHWAR SINGH AND ORS.
|
January 28, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAJRANI SHARMA
|
April 30, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOHRI DEVI
|
July 9, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. PANWAR KUMAR
|
September 11, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SANTRA DEVI AND ORS
|
January 16, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BUDHI PRAKASH SHARMA & OTHERS
|
January 6, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHANWAR LAL
|
January 8, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SURENDRA SINGH RAJAWAT
|
February 7, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR Vs. YUSUF ALI KHAN
|
May 16, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS Vs. BABU LAL YOGI
|
April 9, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. DHARAMVIR SHARMA
|
December 1, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. LADKANWAR AND ORS.
|
January 28, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION LIMITED Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
March 5, 2014 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR AND ORS Vs. ROOP SINGH
|
February 10, 2014 |
|
RAJEEV DUBEY Vs. STATE OF RAJASTHAN
|
January 10, 2014 |
|
RAJEEV GANDHI COMPUTER SAKSHARTA MISSION Vs. RAJEEV GANDHI SAKSHARTA MISSION
|
July 9, 2014 |
|
RAJEEV KUMAR Vs. STATE OF RAJASTHAN & ANR
|
April 10, 2014 |
|
RAJEEV PARASHAR Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
RAJEEV VIRANA Vs. R.R.V.P. NIGAM LTD
|
August 25, 2014 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
RAJENDRA Vs. ASHOK KUMAR
|
April 23, 2014 |
|
RAJENDRA BHANA Vs. STATE
|
July 4, 2014 |
|
RAJENDRA ENTERPRISES Vs. ROOP NARAIN AND ORS
|
March 13, 2014 |
|
RAJENDRA GUPTA Vs. RUKMANI
|
April 11, 2014 |
|
RAJENDRA JAIN Vs. NITIN ALLOYS PRIVATE LIMITED
|
March 25, 2014 |
|
RAJENDRA KUMAR Vs. RAJASTHAN RAJYA VIDHYUT UTPADAN NIGAM LTD.
|
May 21, 2014 |
|
RAJENDRA KUMAR Vs. STATE
|
January 10, 2014 |
|
RAJENDRA KUMAR Vs. PURSHOTTAM HOLANI AND ORS.
|
November 18, 2014 |
|
RAJENDRA KUMAR Vs. MANAGING DIRECTOR
|
May 8, 2014 |
|
RAJENDRA KUMAR Vs. MADAN LAL & OTHERS
|
July 9, 2014 |
|
RAJENDRA KUMAR BANSAL Vs. STATE OF RAJASTHAN
|
May 7, 2014 |
|
RAJENDRA KUMAR CHACHAN Vs. BANNE SINGH
|
April 7, 2014 |
|
RAJENDRA KUMAR GUPTA Vs. UNION OF INDIA & ORS
|
September 19, 2014 |
|
RAJENDRA KUMARI Vs. DISTRICT AND SESSION JUDGE
|
January 22, 2014 |
|
RAJENDRA MEENA Vs. CIVIL JUDGE (JD) & JUDICIAL MAGISTRATE,
FIRST CLASS, PHAGI, DISTRICT JAIPUR & ORS
|
May 19, 2014 |
|
RAJENDRA NANDWANA Vs. M/S MEWAR FINLEASE PVT. LTD.
|
November 10, 2014 |
|
RAJENDRA PRASAD Vs. JANKI DEVI
|
December 4, 2014 |
|
RAJENDRA PRASAD AGRAWAL Vs. RAM GOPAL KUMAWAT
|
July 7, 2014 |
|
RAJENDRA PRASAD AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
March 10, 2014 |
|
RAJENDRA PRASAD AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 2, 2014 |
|
RAJENDRA SANKHLA AND ORS. Vs. ONKAR SINGH AND ORS.
|
December 5, 2014 |
|
RAJENDRA SHARMA Vs. JAYA RAM & ORS
|
July 4, 2014 |
|
RAJENDRA SHARMA & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
April 3, 2014 |
|
RAJENDRA SINGH Vs. CIVIL JUDGE
|
April 25, 2014 |
|
RAJENDRA SINGH Vs. LRS OF SAMRATH MAL & ORS.
|
December 11, 2014 |
|
RAJENDRA SINGH Vs. UNION OF INDIA
|
May 2, 2014 |
|
RAJENDRA SINGH SHEKAWAT Vs. M/S. SHRINATH HERITAGE LIQUOR PVT. LTD.
|
February 17, 2014 |
|
RAJENDRA SINGH TANWAR Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
RAJESH AGARWAL Vs. DIVISIONAL COMMISSIONER AND ORS.
|
June 11, 2014 |
|
RAJESH BHATI Vs. STATE OF RAJASTHAN
|
November 17, 2014 |
|
RAJESH HARIJAN Vs. STATE OF RAJASTHAN AND ORS.
|
January 28, 2014 |
|
RAJESH JHUNJHUNWALA Vs. STATE OF RAJASTHAN & ANR.
|
November 10, 2014 |
|
RAJESH KUMAR Vs. RAJ KUMAR AND COMPANY AND ORS.
|
December 1, 2014 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
March 11, 2014 |
|
RAJESH KUMAR Vs. PARASMAL
|
May 9, 2014 |
|
RAJESH KUMAR Vs. LATASHA
|
October 7, 2014 |
|
RAJESH KUMAR NAGAR AND ORS. Vs. STATE OF RAJ. AND ORS.
|
December 17, 2014 |
|
RAJESH KUMAR SHARMA Vs. PREETI SHARMA
|
January 2, 2014 |
|
RAJESH SHARMA AND ORS. Vs. RAJASTHAN RAJYA VIDHYUT UTPADAN NIGAM LTD. AND ORS.
|
January 15, 2014 |
|
RAJESH SINGH Vs. STATE OF RAJASTHAN
|
January 16, 2014 |
|
RAJESH SONANIA Vs. STATE OF RAJASTHAN
|
October 29, 2014 |
|
RAJESH SUTHAR Vs. STATE OF RAJASTHAN
|
January 23, 2014 |
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RAJESH VERMA Vs. STATE OF RAJ
|
January 8, 2014 |
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RAJIV ACHARYA Vs. STATE OF RAJASTHAN AND ORS.
|
September 4, 2014 |
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RAJIV DAIYA Vs. REGISTRAR GENERAL, RAJ. HIGH COURT AND ORS.
|
November 17, 2014 |
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RAJKANWAR Vs. SITA DEVI
|
July 4, 2014 |
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RAJKISHORE Vs. STATE OF RAJASTHAN
|
December 19, 2014 |
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RAJKUMAR Vs. STATE OF RAJASTHAN
|
October 29, 2014 |
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RAJKUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
February 24, 2014 |
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RAJKUMAR AGARWAL Vs. AJMER SINGH TYAGI
|
May 14, 2014 |
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RAJKUMAR ALIAS KARA Vs. STATE OF RAJASTHAN
|
January 10, 2014 |
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RAJKUMAR PALIWAL Vs. STATE OF RAJASTHAN
|
April 21, 2014 |
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RAJKUMAR PATWARI Vs. SMT. VINITA
|
June 23, 2014 |
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RAJMAL LODHA Vs. APPELLATE RENT TRIBUNAL
|
March 19, 2014 |
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RAJPAL Vs. STATE OF RAJASTHAN AND ORS.
|
November 11, 2014 |
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RAJU Vs. STATE OF RAJASTHAN
|
May 27, 2014 |
|
RAJU & ANR Vs. HARLAL & ORS
|
October 9, 2014 |
|
RAJU @ SAITAN @ MUKESH Vs. STATE OF RAJASTHAN
|
October 7, 2014 |
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RAJU ANCHERI Vs. REKHA GEHLOT
|
December 5, 2014 |
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RAJU RAM Vs. COMMANDANT, C.I.S.F.
|
April 23, 2014 |
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RAJVEER SHEKHAWAT Vs. STATE OF RAJASTHAN
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September 11, 2014 |
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RAKESH BHANDARI Vs. STATE OF RAJASTHAN
|
February 12, 2014 |
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RAKESH CHOUHAN Vs. MADAN LAL
|
May 20, 2014 |
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RAKESH GUPTA Vs. STATE OF RAJASTHAN
|
November 25, 2014 |
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RAKESH KUMAR Vs. STATE OF RAJ
|
March 5, 2014 |
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RAKESH KUMAR Vs. CIVIL JUDGE (JD) CUM JUDICIAL MAGISTRATE
|
April 21, 2014 |
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RAKESH KUMAR Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
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RAKESH KUMAR Vs. THE STATE OF RAJASTHAN
|
February 6, 2014 |
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RAKESH KUMAR & ANOTHER Vs. VIJAY JULKA
|
December 12, 2014 |
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RAKESH KUMAR GURJAR Vs. STATE OF RAJASTHAN & ORS.
|
October 28, 2014 |
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RAKESH KUMAR JAIN Vs. STATE OF RAJASTHAN
|
August 14, 2014 |
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RAKESH KUMAR MEENA Vs. MANJEET SINGH
|
October 14, 2014 |
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RAKESH PALIWAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 15, 2014 |
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RAM AKHTYAR Vs. STATE OF RAJASTHAN
|
January 10, 2014 |
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RAM AVTAR GURJAR Vs. THE CHIEF MANAGER (IR), SBBJ
|
May 15, 2014 |
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RAM AVTAR SONI Vs. RAJASTHAN HIGH COURT, JODHPUR
|
March 21, 2014 |
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RAM BABU Vs. STATE OF RAJ.
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January 24, 2014 |
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RAM BABU Vs. RAMAVTAR GUPTA
|
November 20, 2014 |
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RAM BHAROSE Vs. PRESIDING OFFICER, LABOUR COURT, KOTA AND ANOTHER
|
July 4, 2014 |
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RAM BHAROSI LAL Vs. THE BOARD OF REVENUE
|
October 27, 2014 |
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RAM BILAS Vs. LRS OF LATE SHRI SHIKHAR CHAND AND OTHERS
|
December 16, 2014 |
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RAM BUX SINGH Vs. RSRTC AND ORS.
|
February 11, 2014 |
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RAM CHANDRA Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 11, 2014 |
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RAM CHANDRA Vs. THE STATE OF RAJASTHAN
|
April 23, 2014 |
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RAM CHANDRA Vs. BANWARI LAL
|
June 30, 2014 |
|
RAM CHANDRA AND ORS. Vs. MAHESH DAN SINGH AND ORS.
|
November 26, 2014 |
|
RAM CHANDRA BHAGAT Vs. THE UNITED INDIA INSURANCE CO. LTD
|
July 16, 2014 |
|
RAM CHANDRA MEENA Vs. STATE OF RAJASTHAN
|
April 15, 2014 |
|
RAM DEV Vs. NIRMAL KUMAR & ANR
|
March 26, 2014 |
|
RAM GENERAL INSURANCE CO Vs. JAYA MANKANI AND ORS
|
January 28, 2014 |
|
RAM GOPAL Vs. GURMEJ SINGH AND ORS.
|
February 6, 2014 |
|
RAM GOPAL Vs. MANOHAR LAL
|
October 9, 2014 |
|
RAM GOPAL @ GOPAL Vs. DEBT RELIEF COURT, MALPURA, DISTT. TONK
|
April 23, 2014 |
|
RAM GOPAL RAIGAR Vs. STATE OF RAJASTHAN
|
July 15, 2014 |
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RAM GOPAL SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
July 8, 2014 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
RAM KARAN AND ORS. Vs. STATE OF RAJASTHAN
|
May 20, 2014 |
|
RAM KARAN MEENA Vs. UNITED INDIA INSURANCE COMPANY LIMITED & ANR
|
May 16, 2014 |
|
RAM KHILARI AND ORS. Vs. MURARI LAL AND ORS.
|
July 18, 2014 |
|
RAM KISHAN SAINI Vs. STATE OF RAJASTHAN
|
March 3, 2014 |
|
RAM KISHORE Vs. STATE OF RAJASTHAN
|
July 3, 2014 |
|
RAM KISHORE PURVIYA Vs. JUDGE, LABOUR COURT, BHARATPUR AND ANR.
|
August 5, 2014 |
|
RAM KRIPAL GUPTA Vs. RENT TRIBUNAL
|
January 31, 2014 |
|
RAM LAL Vs. SHANTI DEVI BOHRA
|
January 20, 2014 |
|
RAM LAL Vs. THE STATE OF RAJASTHAN
|
October 15, 2014 |
|
RAM LAL Vs. THE JUDGE, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL AND ORS.
|
November 24, 2014 |
|
RAM LAL Vs. STATE OF RAJ
|
September 22, 2014 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
January 30, 2014 |
|
RAM LAL Vs. STATE OF RAJASTHAN & ORS.
|
May 20, 2014 |
|
RAM LAL @ RAMU Vs. STATE OF RAJ
|
October 15, 2014 |
|
RAM LAL AND ANR Vs. STATE OF RAJASTHAN
|
January 29, 2014 |
|
RAM LAL DEWASI Vs. STATE OF RAJASTHAN
|
April 16, 2014 |
|
RAM NARAIN & ANR Vs. HURJI & ORS
|
September 22, 2014 |
|
RAM NARAIN DHABHAI AND ORS. Vs. STATE AND ORS.
|
October 30, 2014 |
|
RAM NARAYAN Vs. MANGI LAL
|
January 2, 2014 |
|
RAM NARAYAN & ORS Vs. KAJOD MAL & ORS
|
May 27, 2014 |
|
RAM NARAYAN SAINI Vs. RAJ KUMAR PRAJAPATI
|
February 24, 2014 |
|
RAM NIWAS Vs. UNION OF INDIA
|
February 6, 2014 |
|
RAM NIWAS Vs. BHOJA
|
May 29, 2014 |
|
RAM NIWAS SAINI Vs. STATE OF RAJASTHAN AND ORS.
|
December 3, 2014 |
|
RAM NIWAS SAINI & 8 ORS. Vs. UOI & ORS.
|
August 1, 2014 |
|
RAM PATHYA GRANTHAGAR SAMITI AND ORS. Vs. BASANT KUMAR AND ORS.
|
December 9, 2014 |
|
RAM PRAKASH Vs. SHYAMLAL AND ORS.
|
June 30, 2014 |
|
RAM PRAKASH Vs. KESA RAM
|
July 18, 2014 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
December 18, 2014 |
|
RAM PRASAD TAILOR Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
September 18, 2014 |
|
RAM PRATAP Vs. STATE OF RAJASTHAN
|
May 23, 2014 |
|
RAM PRATAP AND ORS. Vs. THE STATE OF RAJ. AND ORS.
|
February 4, 2014 |
|
RAM PRATAP SAINI Vs. STATE OF RAJASTHAN AND OTHERS
|
September 3, 2014 |
|
RAM RATAN Vs. KESARI LAL
|
January 21, 2014 |
|
RAM RATAN Vs. VISHVANATH RATHI & ORS
|
May 16, 2014 |
|
RAM SARAN SINGH Vs. STATE OF RAJASTHAN AND ORS
|
February 7, 2014 |
|
RAM SINGH Vs. BUTA SINGH
|
May 12, 2014 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
RAM SINGH Vs. RADHEYSHYAM @ CHHOTU
|
March 10, 2014 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 1, 2014 |
|
RAM SWAROOP AND ANR Vs. BHORI DEVI AND ANR
|
April 16, 2014 |
|
RAMA DEVI Vs. SAMTA KUMARI DEVI & ORS
|
October 8, 2014 |
|
RAMA GUPTA Vs. STATE OF RAJASTHAN AND ANR.
|
April 15, 2014 |
|
RAMA KISHAN AND ORS. Vs. JAI NARAIN VYAS UNIVERSITY AND ORS.
|
October 29, 2014 |
|
RAMA RAM Vs. STATE OF RAJASTHAN & OTHERS
|
February 10, 2014 |
|
RAMAN GULATI Vs. DEVPRAKASH GULATI AND ANR
|
May 14, 2014 |
|
RAMAN KUMAR Vs. STATE BANK OF BIKANER & JAIPUR & ORS
|
December 2, 2014 |
|
RAMANJEET KAUR Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
|
RAMAPRAKASH Vs. SUVA DEVI
|
April 29, 2014 |
|
RAMASHRAM BUNDI MATA TRUST & ORS Vs. MAHAMANDLESHWAR SWAMI RAMANAND SARASWATI & ORS
|
September 23, 2014 |
|
RAMAVTAR @ RAMU Vs. STATE OF RAJASTHAN
|
April 22, 2014 |
|
RAMAWTAR SHARMA Vs. ADDITIONAL CIVIL JUDGE (J.D.)
|
April 12, 2014 |
|
RAMBALLABH @ RATAL LAL Vs. MANDIR SHRI BHERUJI MAHARAJ
|
January 10, 2014 |
|
RAMBHAROSI Vs. BHAGIRATH
|
February 3, 2014 |
|
RAMCHANDRA Vs. JAGDISH ALIA LALA
|
October 9, 2014 |
|
RAMCHANDRA Vs. GHOODA RAM
|
July 1, 2014 |
|
RAMCHANDRA Vs. KAILASHCHAND
|
January 28, 2014 |
|
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
December 1, 2014 |
|
RAMCHANDRA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 15, 2014 |
|
RAMCHANDRA MALI Vs. PRESIDING OFFICER, LABOUR COURT, INDUSTRIAL TRIBUNAL AND ORS.
|
May 9, 2014 |
|
RAMCHANDRA SANKHALA Vs. GOTAM JAIN
|
November 19, 2014 |
|
RAMDAYAL AND ORS. Vs. BHAWANI SHANKER AND ORS.
|
July 30, 2014 |
|
RAMDEEN AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
February 18, 2014 |
|
RAMDEVA Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
RAMDHAN KUMAWAT Vs. THE STATE OF RAJASTHAN
|
November 18, 2014 |
|
RAMDULARI Vs. PYARELAL & ORS
|
October 13, 2014 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
April 7, 2014 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
March 3, 2014 |
|
RAMESH BHARTI AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 17, 2014 |
|
RAMESH CHAND Vs. YOGESH KUMAR
|
May 28, 2014 |
|
RAMESH CHAND & ANOTHER Vs. LAXMI DEVI & OTHERS
|
September 18, 2014 |
|
RAMESH CHAND KAKKAR Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
February 3, 2014 |
|
RAMESH CHAND SHARMA Vs. STATE OF RAJASTHAN & ORS
|
January 6, 2014 |
|
RAMESH CHANDAK Vs. RENT TRIBUNAL
|
March 25, 2014 |
|
RAMESH CHANDRA Vs. TARA CHAND & ORS
|
December 16, 2014 |
|
RAMESH CHANDRA Vs. STATE OF RAJ.
|
December 9, 2014 |
|
RAMESH CHANDRA KHANDELWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 9, 2014 |
|
RAMESH CHANDRA SONI Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
November 21, 2014 |
|
RAMESH KUMAR Vs. MAHAVIR PRASAD
|
March 4, 2014 |
|
RAMESH KUMAR AND ORS. Vs. JAI NARAIN VYAS UNIVERSITY AND ORS.
|
May 14, 2014 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
September 11, 2014 |
|
RAMESHWAR Vs. SITA RAM
|
November 25, 2014 |
|
RAMESHWAR @ RAMU Vs. STATE OF RAJASTHAN
|
March 5, 2014 |
|
RAMESHWAR AND ORS. Vs. STATE OF RAJ.
|
November 10, 2014 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
March 6, 2014 |
|
RAMESHWAR LAL Vs. JAI PRAKASH
|
February 4, 2014 |
|
RAMESHWAR LAL Vs. PUNJAB NATIONAL BANK AND ORS
|
February 13, 2014 |
|
RAMESHWAR LAL & ORS Vs. STATE OF RAJASTHAN & ORS
|
September 24, 2014 |
|
RAMESHWAR LAL @ FAUJI & ORS Vs. STATE OF RAJ
|
September 19, 2014 |
|
RAMESHWAR LAL ACHARYA Vs. STATE OF RAJASTHAN
|
September 22, 2014 |
|
RAMESHWAR LAL CHOUDHARY Vs. STATE OF RAJASTHAN AND ANR
|
February 5, 2014 |
|
RAMESHWAR PRASAD Vs. RAMKALYAN
|
January 15, 2014 |
|
RAMESHWARI Vs. STATE OF RAJASTHAN AND ORS.
|
December 2, 2014 |
|
RAMESHWARLAL Vs. BANWARI
|
February 10, 2014 |
|
RAMESHWARLAL & ANR Vs. MAHESHWARI SAMAJ SAMPATI TRUST, BHILWARA
|
October 14, 2014 |
|
RAMGOPAL Vs. THE STATE OF RAJASTHAN
|
March 28, 2014 |
|
RAMILA Vs. CHIEF MEDICAL & HEALTH OFFICER
|
January 15, 2014 |
|
RAMJI LAL Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
May 9, 2014 |
|
RAMJI LAL PARASHAR AND ORS. Vs. VIMLA DEVI AND ORS.
|
May 23, 2014 |
|
RAMJI LAL SAINI Vs. SHAHJAD KHAN
|
March 14, 2014 |
|
RAMKARAN Vs. STATE OF RAJASTHAN
|
November 25, 2014 |
|
RAMKISHORE Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
RAMKUMAR Vs. RAM KUMAR MURARKA
|
September 29, 2014 |
|
RAMLAL Vs. STATE OF RAJASTHAN
|
June 20, 2014 |
|
RAMNIVAS RAIGER Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION
|
January 6, 2014 |
|
RAMNIWAS Vs. STATE OF RAJASTHAN
|
March 19, 2014 |
|
RAMNIWAS Vs. STATE OF RAJASTHAN
|
October 8, 2014 |
|
RAMNIWAS Vs. BOARD OF REVENUE, AJMER & ORS
|
May 29, 2014 |
|
RAMNIWAS AND 5 OTHERS Vs. STAFF SELECTION COMMISSION (NR) GOVERNMENT OF INDIA, NEW DELHI THROUGH SECRETARY AND ANOTHER
|
May 26, 2014 |
|
RAMO AND ORS. Vs. ADDITIONAL CIVIL JUDGE (SENIOR DIVISION) AND ORS.
|
January 22, 2014 |
|
RAMPAL & ORS. Vs. BOARD OF REVENUE & ORS.
|
May 22, 2014 |
|
RAMPRATAP Vs. STATE OF RAJASTHAN & ORS.
|
June 3, 2014 |
|
RAMRATAN & ANR Vs. STATE OF RAJ & ANR
|
January 2, 2014 |
|
RAMRATAN @ BICHIA Vs. STATE OF RAJASTHAN
|
April 21, 2014 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
October 9, 2014 |
|
RAMSWAROOP Vs. CHANDRA PRAKASH
|
July 3, 2014 |
|
RAMSWAROOP Vs. KANTA DEVI
|
May 23, 2014 |
|
RAMSWAROOP Vs. PRADHAN MEENA & ORS
|
April 24, 2014 |
|
RAMSWAROOP Vs. PRABHU
|
October 31, 2014 |
|
RAMSWAROOP & ANR. Vs. SMT. KESAR & ORS.
|
December 10, 2014 |
|
RAMSWAROOP SHARMA Vs. THE JUDGE, LABOUR COURT NO. 2 AND ORS.
|
December 5, 2014 |
|
RAMSWAROOP SON OF SHRI BHAGWAN SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
October 15, 2014 |
|
RAMU Vs. STATE OF RAJASTHAN
|
April 29, 2014 |
|
RAMZAN Vs. STATE OF RAJASTHAN
|
February 12, 2014 |
|
RAMZANI KHAN Vs. THE EXECUTIVE ENGINEER, GAN NIYANTRAN KHAND
|
April 16, 2014 |
|
RANDHIR KUMAR Vs. BHAGIRATH
|
May 14, 2014 |
|
RANGE FOREST EXTENSION OFFICER, THANAGAZI AND ORS. Vs. BHAWANI SHANKAR SHARMA AND ORS.
|
December 5, 2014 |
|
RANJAN FABRICS PVT. LTD. Vs. JUDGE, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
April 22, 2014 |
|
RANJAN POLYESTERS LTD. Vs. UNION OF INDIA
|
October 27, 2014 |
|
RANJANA DEVI Vs. NAURANG LAL
|
March 11, 2014 |
|
RANJANA MISHRA Vs. STATE OF RAJASTHAN
|
July 10, 2014 |
|
RANJANA PANDEY Vs. IQBAL
|
January 3, 2014 |
|
RANJEET BAFNA Vs. KOTAK MAHINDRA BANK
|
October 10, 2014 |
|
RANJEET BAFNA Vs. KOTAK MAHENDRA BANK LTD.
|
May 21, 2014 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
July 7, 2014 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
|
RANVEER Vs. ADDITIONAL DISTRICT COLLECTOR, CHURU AND ORS.
|
November 11, 2014 |
|
RANVEER SINGH Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
RANVEER SINGH MEEL Vs. STATE OF RAJASTHAN
|
June 9, 2014 |
|
RANVIR SINGH Vs. STATE OF RAJASTHAN
|
January 13, 2014 |
|
RANVIR SINGH Vs. CHIEF INFORMATION COMMISSIONER
|
January 17, 2014 |
|
RASHID KHAN Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
RASHID MOHAMMED Vs. STATE AND ANOTHER
|
February 4, 2014 |
|
RASHMY NAIR Vs. STATE OF RAJASTHAN
|
August 7, 2014 |
|
RASIK TRIVEDI Vs. NILAM GANDHI
|
May 26, 2014 |
|
RASUL KHAN & ORS. Vs. GABRUDDIN & ORS.
|
March 3, 2014 |
|
RATA GAMETI Vs. STATE OF RAJASTHAN
|
December 18, 2014 |
|
RATAN CHAND Vs. NANDA LAL
|
July 23, 2014 |
|
RATAN DEVI Vs. GAWRA DEVI
|
December 8, 2014 |
|
RATAN LAL Vs. STATE
|
July 1, 2014 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
February 25, 2014 |
|
RATAN LAL Vs. GOPAL
|
January 17, 2014 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
October 9, 2014 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
January 10, 2014 |
|
RATAN LAL @ RATANDAS @ NAGA BABA Vs. STATE OF RAJASTHAN
|
April 25, 2014 |
|
RATAN LAL AND ORS. Vs. KANNA JI DANGI AND ORS.
|
May 13, 2014 |
|
RATAN LAL MEGHWAL Vs. STATE OF RAJASTHAN
|
October 7, 2014 |
|
RATAN SINGH Vs. MANOHAR SINGH
|
March 5, 2014 |
|
RATANLAL Vs. STATE OF RAJASTHAN
|
February 24, 2014 |
|
RATANLAL GUPTA Vs. RAMVTAR
|
March 14, 2014 |
|
RATHI TMT SARIA PVT. LTD. Vs. UNION OF INDIA
|
December 1, 2014 |
|
RAVI PRAKASH BOYAL Vs. STATE OF RAJASTHAN
|
November 5, 2014 |
|
RAVI PRAKASH SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
May 19, 2014 |
|
RAVINDRA KUMAR Vs. GOVIND SINGH
|
January 29, 2014 |
|
RAVINDRA SINGH Vs. AMARJEET KAUR
|
November 17, 2014 |
|
RAVINDRAN Vs. RENT TRIBUNAL, BHILWARA & ANR.
|
April 28, 2014 |
|
RAWATA Vs. STATE OF RAJASTHAN
|
December 12, 2014 |
|
REETU KALASUA Vs. STATE OF RAJASTHAN
|
February 26, 2014 |
|
REGIONAL DEVELOPMENT COMMISSIONER & ORS Vs. CHOUDHARY ENTERPRISES AND ANOTHER
|
November 17, 2014 |
|
REGIONAL ENGINEERING COLLEGE DHAMOTAR PRATAPGARH; NAGESH KUMAWAT & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
December 8, 2014 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MAHARAJA SHREE UMAID MILLS LTD. AND ORS.
|
January 29, 2014 |
|
REGISTRAR, MOHANLAL SUKHADIA UNIVERSITY Vs. VIJAY PAREEK
|
May 20, 2014 |
|
REGISTRAR, UNIVERSITY OF RAJASTHAN AND ORS. Vs. AUTHORITY, APPOINTED UNDER THE PAYMENT OF WAGES ACT, 1936 AND ORS.
|
May 9, 2014 |
|
REGISTRAR, UNIVERSITY OF RAJASTHAN, JAIPUR & ANR Vs. AUTHORITY, APPOINTED UNDER PAYMENT OF WAGES ACT, 1936 & ANR
|
May 9, 2014 |
|
REKHA Vs. STATE OF RAJASTHAN
|
February 3, 2014 |
|
REKHA DEVI AND ORS. Vs. YADRAM MEENA AND ORS.
|
March 21, 2014 |
|
RELIANCE COMMUNICATION LTD. Vs. BASANT JAIN
|
July 23, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. LAXMI BAI AND ORS.
|
April 10, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SURJA AND ORS.
|
April 10, 2014 |
|
RESIDENT ENGINEER Vs. MOHAN LAL
|
March 3, 2014 |
|
RICHHPAL SINGH Vs. STATE OF RAJASTHAN
|
December 1, 2014 |
|
RIDDH KANWAR & ORS Vs. BHAGIRATH MAL VERMA & ORS
|
May 2, 2014 |
|
RIDHKARAN PARASRAMPURIA & ANOTHER Vs. CHANDRA PRAKASH AGARWAL
|
May 30, 2014 |
|
RIICO LTD BHILWARA Vs. JUDGE, LABOUR COURT, BHILWARA & ORS
|
March 7, 2014 |
|
RIICO LTD. BHILWARA Vs. JUDGE, LABOUR COURT, BHILWARA
|
March 6, 2014 |
|
RISAL SINGH Vs. LACHU SINGH
|
April 12, 2014 |
|
RISHABH SAXENA Vs. STATE OF RAJASTHAN
|
June 26, 2014 |
|
RISHI JAIN AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 10, 2014 |
|
RIYAZUDDIN Vs. JASWANT SINGH AND OTHERS
|
July 7, 2014 |
|
RIZWANA GOURI AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
January 3, 2014 |
|
ROAD INFRASTRUCTURE DEVELOPMENT COMPANY OF RAJASTHAN LTD Vs. I V R C L LTD
|
March 3, 2014 |
|
ROCKDRIL (I) PVT. LTD. Vs. NARENDRA PALIWAL
|
April 7, 2014 |
|
ROHIT RAWAT Vs. VINITA SHARMA
|
May 15, 2014 |
|
ROHIT SINGH Vs. VISHAMBHAR DAYAL SHUKLA
|
February 4, 2014 |
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ROHIT SONI Vs. MAHENDRA KUMAR KUMAWAT AND ORS.
|
March 31, 2014 |
|
ROHITASH KUMAR Vs. STATE OF RAJASTHAN
|
January 30, 2014 |
|
ROHITASH SINGH Vs. STATE OF RAJASTHAN
|
December 4, 2014 |
|
ROHTASH Vs. STATE OF RAJASTHAN
|
November 14, 2014 |
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ROOP KISHORE Vs. STATE OF RAJASTHAN
|
July 10, 2014 |
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ROOP KISHORE AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 2, 2014 |
|
ROOP KISHORE JAIN Vs. KALYAN MAL JAIN
|
February 21, 2014 |
|
ROOP LAL Vs. STATE OF RAJASTHAN
|
January 21, 2014 |
|
ROOP SHANKAR Vs. CHANDRA SHEKHAR
|
July 8, 2014 |
|
ROOPA Vs. THE STATE OF RAJ.
|
March 7, 2014 |
|
ROOPA RAM & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
December 3, 2014 |
|
ROSHAN LAL Vs. RAJESH AND ORS.
|
October 30, 2014 |
|
ROSHAN LAL SAINI Vs. THE RAJASTHAN HOUSING BOARD THROUGH SECRETARY, JYOTI NAGAR, JAIPUR AND OTHERS
|
May 23, 2014 |
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ROSHAN LAL SALVI Vs. STATE OF RAJASTHAN
|
September 24, 2014 |
|
ROSHNI DEVI Vs. STATE OF RAJASTHAN
|
March 3, 2014 |
|
RSRTC Vs. MUKHTIYAR KAUR AND ORS.
|
April 16, 2014 |
|
RSRTC Vs. BHAGIRATH SHARMA
|
February 14, 2014 |
|
RSRTC Vs. AZIZUDDIN & ANR
|
May 13, 2014 |
|
RSRTC Vs. SUNITA DEVI & ORS
|
September 23, 2014 |
|
RSRTC Vs. SURENDRA SINGH RAJAWAT
|
February 7, 2014 |
|
RSRTC AND ORS. Vs. MAHAVIR PRASAD SHARMA
|
January 15, 2014 |
|
RSRTC, AJMER Vs. PRABHAT ACHARAYA
|
February 7, 2014 |
|
RSRTC, SARDARSAHAR AND ORS. Vs. JAGDISH PRASAD AND ORS.
|
April 7, 2014 |
|
RUCHI RANI (SMT.) Vs. AASHU KUMAR
|
June 23, 2014 |
|
RUCHIKA KANSARA Vs. PRABHA SHARMA
|
September 1, 2014 |
|
RUDI DEVI & ANR Vs. STATE OF RAJASTHAN
|
October 31, 2014 |
|
RUGHA RAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 7, 2014 |
|
RUKMA Vs. STATE OF RAJASTHAN
|
February 12, 2014 |
|
RUKMANI AND ORS. Vs. FIROJ KHAN AND ORS.
|
May 9, 2014 |
|
RUKMANI DEVI Vs. JAGDISH NARAYAN & ORS
|
September 22, 2014 |
|
RUKMANI DEVI AND OTHERS Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
RUPA RAM Vs. RAJENDRA KUMAR
|
January 8, 2014 |
|
RUPAL INDIAN OIL Vs. INDIAN OIL CORPORATION
|
July 3, 2014 |
|
RUPEE Vs. BAHADUR SINGH AND ORS.
|
February 6, 2014 |
|
S.E. INVESTMENTS LTD. Vs. RATAN LAL REGAR
|
December 11, 2014 |
|
S.M. GOYAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 11, 2014 |
|
S.N. DERASHRI Vs. STATE OF RAJASTHAN
|
November 14, 2014 |
|
S.R. BATTERY & ELECTRICALS Vs. QURESHI OXIDE & CHEMICALS
|
May 6, 2014 |
|
S.S. BHATNAGAR Vs. STATE OF RAJASTHAN
|
July 3, 2014 |
|
SABAL SINGH Vs. UNION OF INDIA & ORS
|
September 19, 2014 |
|
SABIR Vs. ABDUL KARIM
|
May 26, 2014 |
|
SACHIN GOYAL Vs. STATE
|
January 20, 2014 |
|
SACHIVALAYA DAINIK VETAN BHOGI KARAMCHARI UNION AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 21, 2014 |
|
SADAK KHAN Vs. STATE OF RAJASTHAN
|
February 12, 2014 |
|
SADHNA AND ORS. Vs. CHANDRAKANTA AND ORS.
|
October 30, 2014 |
|
SADHU SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2014 |
|
SADIK Vs. GINIYA DEVI
|
April 12, 2014 |
|
SADIQ ALI Vs. STATE OF RAJASTHAN & ANR.
|
January 7, 2014 |
|
SADULSHAHAR KRAY VIKRAY SAHAKARI SAMITI LTD. Vs. FIRM RAM AVATAR & SONS COTTON GRAIN MERCHANT & COMMISSION AGENT
|
February 25, 2014 |
|
SAEED SHAH AND ORS. Vs. IRFAAN AND ORS.
|
November 14, 2014 |
|
SAFIHA & ANOTHER Vs. SHAFI MOHAMMAD & OTHERS
|
October 10, 2014 |
|
SAFINA Vs. RAFIQ MOHAMMAD
|
March 28, 2014 |
|
SAHDEV AND ANOTHER Vs. DALVINDER SINGH AND ANOTHER
|
November 17, 2014 |
|
SAHI RAM & ANR Vs. STATE OF RAJASTHAN & ORS
|
March 10, 2014 |
|
SAINT SHRI ASHARAM BAPU Vs. STATE OF RAJASTHAN
|
February 10, 2014 |
|
SAJID KHAN Vs. STATE OF RAJASTHAN
|
September 24, 2014 |
|
SAJJAN KANWAR Vs. STATE OF RAJASTHAN
|
March 12, 2014 |
|
SAJJAN SINGH BHATI Vs. STATE OF RAJASTHAN
|
November 19, 2014 |
|
SAJJAN SINGH GUHIL Vs. MAHENDRA SINGH SARDAR
|
March 27, 2014 |
|
SALEEM KHAN Vs. STATE OF RAJASTHAN
|
July 15, 2014 |
|
SALIM MOHAMMAD Vs. STATE OF RAJASTHAN
|
August 26, 2014 |
|
SALMA Vs. STATE OF RAJASTHAN
|
June 30, 2014 |
|
SAMALA & ORS Vs. SUGARH SINGH & ANR
|
April 29, 2014 |
|
SAMANDER SINGH Vs. STATE OF RAJASTHAN
|
July 10, 2014 |
|
SAMBAL SHIKSHAN SANSTHAN SHIVSINGHPURA Vs. ADDL. CIVIL JUDGE
|
October 13, 2014 |
|
SAMINA Vs. STATE OF RAJASTHAN
|
January 10, 2014 |
|
SAMMI KHAN Vs. KANTULI
|
July 2, 2014 |
|
SAMPAT RAJ Vs. UNITED INDIA INSURANCE COMPANY LIMITED & ORS.
|
July 4, 2014 |
|
SAMPAT RAJ MEHTA Vs. BOARD OF REVENUE
|
May 22, 2014 |
|
SANATAN DHARAM COMMITTEE SANDERAO Vs. KHIMARAM
|
July 2, 2014 |
|
SANCHITA @ SHILPI & ANR Vs. STATE OF RAJASTHAN
|
April 9, 2014 |
|
SANDEEP Vs. RAJASTHAN STATE ROAD TRANSPORT CORP. AND ORS.
|
December 4, 2014 |
|
SANDEEP ALIAS SAHVAG; MALKHAN SINGH; MADURAM @ KARAMVEERA Vs. STATE OF RAJASTHAN AND ORS
|
November 25, 2014 |
|
SANDEEP CHITTORA Vs. VIJAY LAL TAYAL AND ANR
|
March 26, 2014 |
|
SANDEEP KUMAR BABAL Vs. STATE OF RAJASTHAN
|
May 14, 2014 |
|
SANDEEP MOHAN JOHRI Vs. STATE OF RAJASTHAN
|
July 1, 2014 |
|
SANDEEP SRIVASTAVA Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
SANDHYA GADIA Vs. STATE OF RAJASTHAN
|
January 13, 2014 |
|
SANGA BUILDERS PVT. LTD. AND ORS. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
|
March 10, 2014 |
|
SANGAM SPINNERS MANDAP BHILWARA & ANR Vs. SURENDRA SINGH & ANR
|
May 8, 2014 |
|
SANGEETA Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
SANGEETA GUPTA Vs. PUSHPA KANWAR & ORS
|
February 10, 2014 |
|
SANGILAL CHANGGANI Vs. STATE OF RAJASTHAN
|
July 16, 2014 |
|
SANJAY @ TALDIYA SON OF SHRI GOKAL RAM Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 13, 2014 |
|
SANJAY ACHARYA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 25, 2014 |
|
SANJAY KUMAR Vs. LABOUR COURT AND INDUSTRIAL TRIBUNAL
|
January 3, 2014 |
|
SANJAY KUMAR MEENA Vs. STATE OF RAJASTHAN
|
April 11, 2014 |
|
SANJAY KUMAR MISHRA AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
March 4, 2014 |
|
SANJAY KURI Vs. ARUN KUMAR
|
April 4, 2014 |
|
SANJAY PALINTKAR Vs. STATE OF RAJASTHAN
|
September 10, 2014 |
|
SANJAY SHAH Vs. STATE OF RAJASTHAN
|
April 11, 2014 |
|
SANJAY SINGH NEHRA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
April 4, 2014 |
|
SANJEEV BHARDWAJ Vs. RENT TRIBUNAL
|
January 16, 2014 |
|
SANJEV HIREMATH Vs. STATE OF RAJASTHAN AND ORS.
|
December 10, 2014 |
|
SANJIV KUMAR BEDI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 3, 2014 |
|
SANJU Vs. STATE OF RAJASTHAN
|
October 14, 2014 |
|
SANSAR CHANDRA Vs. STATE OF RAJ.
|
January 30, 2014 |
|
SANTARO DEVI Vs. STATE TRANSPORT APPELLATE TRIBUNAL & ORS
|
October 8, 2014 |
|
SANTOSH Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
SANTOSH BIHARI Vs. BHAGWAN DAS SINDHI
|
November 12, 2014 |
|
SANTOSH KUMAR Vs. MURTI MANDIR SRI NYAMAJI
|
September 15, 2014 |
|
SANTOSH KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 27, 2014 |
|
SANTOSH LAL MEENA Vs. DISTRICT JUDGE SAWAIMADHOPUR
|
January 2, 2014 |
|
SANTOSH SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
SANWAL RAM Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
January 16, 2014 |
|
SANWAR LAL Vs. AJMER VIDUT VITRAN NIGAM LTD. AND ORS.
|
May 23, 2014 |
|
SANWAR MAL Vs. BOARD OF SECONDARY EDUCATION AND ORS.
|
October 1, 2014 |
|
SANWAR MAL Vs. STATE OF RAJASTHAN
|
January 20, 2014 |
|
SANWARCHAND CHANDEL Vs. STATE OF RAJASTHAN
|
March 3, 2014 |
|
SANWARMAL SONI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
January 10, 2014 |
|
SARAAVAGI FINANCE AND CREDIT CORPORATION Vs. PARMANAND DAS MALPANI
|
January 31, 2014 |
|
SARANSH GHIYA Vs. STATE OF RAJASTHAN AND ORS.
|
November 27, 2014 |
|
SARASWATI DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
October 27, 2014 |
|
SARASWATI SHIKSHA EVAM BAL VIKAS SAMITI Vs. ADDL. DISTRICT & SESSION JUDGE NO. 13
|
May 16, 2014 |
|
SARDAR SINGH Vs. PUNJAB NATIONAL BANK AND ORS.
|
January 17, 2014 |
|
SARFRAJ ALI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 15, 2014 |
|
SARITA DEVI Vs. YOGESH KUMAR
|
January 17, 2014 |
|
SARITA KUMARI Vs. STATE
|
April 22, 2014 |
|
SARLA DEVI AND ORS Vs. RAMSAHAI AND ORS
|
February 14, 2014 |
|
SARLA TIKKIWAL & ANR Vs. VIRENDRA KUMAR & ANR
|
October 8, 2014 |
|
SAROJ Vs. PRABHU NARAIN MATHUR
|
February 7, 2014 |
|
SAROJ Vs. HAZARILAL
|
March 6, 2014 |
|
SAROJ Vs. PARBHU NARAYAN MATHUR
|
May 29, 2014 |
|
SAROJ ARORA Vs. JYOTI BABU
|
December 12, 2014 |
|
SAROJ DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
May 9, 2014 |
|
SAROJ YADAV Vs. STATE OF RAJASTHAN
|
April 15, 2014 |
|
SARTHAK SETHI Vs. MANISH PATNI
|
May 6, 2014 |
|
SARVANI Vs. MUNICIPAL BOARD
|
September 16, 2014 |
|
SARVESH Vs. REGISTRAR, UNIVERSITY OF RAJASTHAN & ORS
|
December 9, 2014 |
|
SARVJEET SINGH Vs. STATE OF RAJASTHAN
|
June 6, 2014 |
|
SARVODAYA SUITINGS LTD. Vs. UNION OF INDIA
|
May 26, 2014 |
|
SARWAN KUMAR Vs. STATE OF RAJASTHAN
|
March 21, 2014 |
|
SARWAN KUMAR Vs. EXECUTIVE OFFICER, NAGAR PALIKA
|
February 21, 2014 |
|
SARWAR HUSSAIN (DECEASED) & ANR Vs. MAHESH CHANDRA (DECEASED) & ORS
|
May 15, 2014 |
|
SARWAR SIDDIQUI Vs. SYED ANWAR ALI
|
February 12, 2014 |
|
SATISH CHAND SAIN Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
SATISH KUMAR SOOD Vs. STATE OF RAJASTHAN
|
September 18, 2014 |
|
SATPAL Vs. STATE OF RAJASTHAN
|
December 4, 2014 |
|
SATYA NARAIN Vs. STATE
|
November 27, 2014 |
|
SATYA NARAIN GUPTA Vs. STATE OF RAJASTHAN AND ORS.
|
October 8, 2014 |
|
SATYA NARAIN MANTRI MAHAJAN Vs. STATE OF RAJASTHAN AND ORS.
|
February 27, 2014 |
|
SATYA NARAYA PUROHIT Vs. STATE OF RAJASTHAN
|
February 11, 2014 |
|
SATYA NARAYAN KUMAWAT Vs. STATE OF RAJASTHAN & ORS
|
December 1, 2014 |
|
SATYA NARAYAN KUMAWAT Vs. STATE OF RAJASTHAN
|
January 17, 2014 |
|
SATYA NARAYAN PAREEK Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
SATYANARAIN SHARMA (RAJORIYA) Vs. LEARNED CIVIL JUDGE (JUNIOR DIVISION), PUSHKAR AND ORS
|
March 7, 2014 |
|
SATYANARAIN SONI Vs. NAGAR NIGAM KOTA
|
November 19, 2014 |
|
SATYANARAYAN Vs. STATE OF RAJASTHAN
|
November 13, 2014 |
|
SATYANARAYAN NAGAR & ORS Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD & ORS
|
October 16, 2014 |
|
SATYAVEER SINGH Vs. STATE
|
July 22, 2014 |
|
SATYENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
October 10, 2014 |
|
SAURABH KHATRI Vs. STATE AND ORS
|
April 11, 2014 |
|
SAVA RAM Vs. STATE OF RAJASTHAN
|
March 13, 2014 |
|
SAVITA Vs. STATE OF RAJASTHAN
|
March 3, 2014 |
|
SAVITA DEVI YADAV; BALRAM Vs. STATE OF RAJASTHAN & ANR
|
November 14, 2014 |
|
SAVITABEN AND ORS. Vs. LAL SINGH AND ORS.
|
October 9, 2014 |
|
SAVJI & ANR Vs. STATE OF RAJASTHAN
|
October 13, 2014 |
|
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
July 3, 2014 |
|
SAYAR Vs. PREMA KATHAT
|
March 14, 2014 |
|
SAYARI DEVI & ORS. Vs. RAMESHWARLAL & ORS.
|
August 5, 2014 |
|
SECRETARY Vs. MANISH VAISHNAV
|
November 19, 2014 |
|
SECRETARY (ADMN ), JVVNL, JODHPUR & ORS Vs. ASHOK KUMAR & ANR
|
August 20, 2014 |
|
SECRETARY, GRAM PANCHAYAT Vs. LADU
|
April 28, 2014 |
|
SECRETARY, JAIPUR ZILA KRIDA PARISHAD Vs. CHANDA DEVI AND ORS.
|
December 3, 2014 |
|
SECRETARY, URBAN IMPROVEMENT TRUST, UDAIPUR Vs. GYANPRABHA
|
April 22, 2014 |
|
SEDU SINGH Vs. STATE OF RAJASTHAN
|
September 11, 2014 |
|
SEDURAM MEENA Vs. STATE OF RAJASTHAN
|
October 28, 2014 |
|
SEEMA Vs. RAJENDRA JOSHI
|
July 4, 2014 |
|
SEEMA AGARWAL Vs. RAJESH AGARWAL
|
February 26, 2014 |
|
SEEMA AND ORS. Vs. MOHD. ALI AND ORS.
|
October 10, 2014 |
|
SEEMA TANWAR Vs. RAJENDRA KUMAR SAINI
|
July 9, 2014 |
|
SEETU SHEKHAWAT AND ORS. Vs. KAILASH KANWAR AND ORS.
|
October 1, 2014 |
|
SEWA RAM SWAMI Vs. VINOD SHARMA
|
November 11, 2014 |
|
SHABBEER KHAN Vs. GAURAV SHARMA
|
February 3, 2014 |
|
SHABBIR HUSSAIN Vs. M/S GOODLUCK NEROLAC PAINTS LTD.
|
August 14, 2014 |
|
SHABINA NAZ AND ORS. Vs. NITIN AGARWAL AND ORS.
|
April 24, 2014 |
|
SHAFI MOHAMMED Vs. STATE OF RAJASTHAN
|
May 2, 2014 |
|
SHAFIQ AHMED Vs. NASEER AHMED
|
May 9, 2014 |
|
SHAILESH CHOBISA Vs. STATE OF RAJASTHAN
|
September 12, 2014 |
|
SHAILESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 26, 2014 |
|
SHAINA BANO AND ORS. Vs. SHAHID AHMED AND ORS.
|
April 18, 2014 |
|
SHAITAN SINGH @ ANOP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 11, 2014 |
|
SHAITAN SINGH VERMA Vs. STATE OF RAJASTHAN & ORS
|
December 9, 2014 |
|
SHAKILA BANO Vs. STATE OF RAJASTHAN THRO P.P.
|
February 7, 2014 |
|
SHAKOOR MOHAMMED AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
January 27, 2014 |
|
SHAKUNTALA Vs. KAMAL SINGH
|
March 26, 2014 |
|
SHAKUNTALA Vs. STATE OF RAJASTHAN & ORS
|
November 24, 2014 |
|
SHAM KUMARI WALI Vs. JDA
|
December 5, 2014 |
|
SHANKAR DAS Vs. STATE OF RAJASTHAN
|
February 20, 2014 |
|
SHANKAR DHAKAD AND OTHERS Vs. STATE OF RAJASTHAN
|
May 26, 2014 |
|
SHANKAR LAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 22, 2014 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
November 14, 2014 |
|
SHANKAR LAL Vs. DURGA SHANKAR & ORS.
|
May 27, 2014 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
January 22, 2014 |
|
SHANKAR LAL AND ORS. Vs. SHRIRAM AND ORS.
|
April 30, 2014 |
|
SHANKAR LAL CHAURASIYA Vs. MOHAN LAL
|
December 8, 2014 |
|
SHANKAR LAL JATOLIA Vs. UNION OF INDIA & ORS.
|
March 11, 2014 |
|
SHANKAR LAL MANATH Vs. THE JUDGE, INDUSTRIAL TRIBUNAL
|
October 28, 2014 |
|
SHANKAR LAL PANDYA Vs. STATE BANK OF INDIA & ANR
|
April 22, 2014 |
|
SHANKER LAL Vs. MADAN LAL
|
February 24, 2014 |
|
SHANKER LAL & ANR Vs. ABDUL SALIM & ORS
|
May 23, 2014 |
|
SHANKER LAL AND ORS. Vs. DHARMENDRA KHATRI
|
November 25, 2014 |
|
SHANKER LAL HARSH Vs. STATE OF RAJASTHAN
|
November 18, 2014 |
|
SHANTA KUMARI Vs. STATE OF RAJASTHAN & ORS
|
April 24, 2014 |
|
SHANTI CHAND & ANR Vs. RENT TRIBUNAL & ORS.
|
January 8, 2014 |
|
SHANTI DEVI Vs. CIVIL JUDGE
|
July 21, 2014 |
|
SHANTI DEVI Vs. STATE OF RAJASTHAN & ORS
|
November 13, 2014 |
|
SHANTI DEVI Vs. R.S.R.T.C.
|
February 21, 2014 |
|
SHANTI DEVI & ORS Vs. LALA RAM & ORS
|
December 19, 2014 |
|
SHANTI DEVI & ORS Vs. PANNALAL & ORS
|
March 25, 2014 |
|
SHANTI DEVI AND OTHERS Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
SHANTI LAL DAKALIYA Vs. THE RENT TRIBUNAL, BIKANER & ORS.
|
September 10, 2014 |
|
SHANTILAL Vs. STATE OF RAJASTHAN
|
June 17, 2014 |
|
SHANTILAL Vs. HARI SINGH
|
May 1, 2014 |
|
SHANTILAL Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
SHARAD Vs. STATE OF RAJASTHAN
|
February 18, 2014 |
|
SHARAD INDUSTRIAL PRODUCTS Vs. KISHORE SINGH AND ORS
|
January 24, 2014 |
|
SHARAD NATANI Vs. STATE AND ANOTHER
|
March 20, 2014 |
|
SHARAD RATHI Vs. STATE OF RAJASTHAN
|
March 27, 2014 |
|
SHARATH CHANDRA POTTALA Vs. UNION OF INDIA
|
April 9, 2014 |
|
SHARDA AND ORS. Vs. GIRDHARI LAL YADAV
|
March 21, 2014 |
|
SHARDA GEHLOT Vs. CHIEF INFORMATION COMMISSIONER AND ORS.
|
March 28, 2014 |
|
SHARMA CONSTRUCTION COMPANY Vs. PRESCRIBED AUTHORITY
|
October 16, 2014 |
|
SHARMA TRADING COMPANY Vs. STATE OF RAJASTHAN
|
May 23, 2014 |
|
SHARVAN Vs. KAJOD AND ANR.
|
April 16, 2014 |
|
SHARWAN LAL KUMAWAT Vs. RAMJI LAL JAKHOTIA
|
October 10, 2014 |
|
SHASHI INDULIA Vs. STATE AND ORS.
|
August 18, 2014 |
|
SHASHIKANT SHARMA Vs. STATE OF RAJASTHAN
|
August 20, 2014 |
|
SHAUKAT ALI Vs. STATE OF RAJASTHAN
|
February 5, 2014 |
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SHAYER KANWAR Vs. FOOD CORP. OF INDIA
|
December 9, 2014 |
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SHEELA DEVI Vs. ABHA MISHRA AND ORS.
|
December 4, 2014 |
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SHEEP HUSBANDRY OFFICER Vs. JAGDISH PRASAD, GADARIYA
|
May 15, 2014 |
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SHEETAL DAS Vs. GORDHAN MEHTA
|
October 9, 2014 |
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SHEETAL KHANDELWAL Vs. RAJASTHAN FINANCIAL CORPORATION AND ORS.
|
February 14, 2014 |
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SHER SINGH Vs. LRS. OF SMT. VEERENDRA KUMARIS
|
November 26, 2014 |
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SHIBANI CHOUDHARY (MANN) Vs. RAVINDRA CHOUDHARY
|
October 31, 2014 |
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SHILPA Vs. KULDEEP SINGH GEHLOT
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December 18, 2014 |
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SHIMBHU LAWANIYA Vs. BHARAT KUMAR
|
January 31, 2014 |
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SHIMLA AND ORS. Vs. LIYAKAT ALI AND ORS.
|
April 18, 2014 |
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SHINDER PAL KAUR Vs. STATE OF RAJASTHAN
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May 29, 2014 |
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SHIS RAM RAJA RAM & PARTY AND ORS. Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
November 12, 2014 |
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SHISHU PAL SINGH Vs. STATE OF RAJASTHAN
|
January 27, 2014 |
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SHIV CHARAN Vs. RSRTC
|
May 20, 2014 |
|
SHIV KUMAR Vs. THE STATE OF RAJASTHAN
|
April 15, 2014 |
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SHIV KUMAR JANGID Vs. RAM AVTAR JAT
|
January 28, 2014 |
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SHIV KUMAR MEENA Vs. STATE OF RAJ.
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March 21, 2014 |
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SHIV KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS
|
December 8, 2014 |
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SHIV NARAIN Vs. STATE
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November 3, 2014 |
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SHIV PRASAD MEENA Vs. BHARAT SANCHAR NIGAM LIMITED
|
February 14, 2014 |
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SHIV PRASAD VAISHNAV Vs. STATE OF RAJASTHAN & ANR.
|
May 29, 2014 |
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SHIV RAJ SINGH Vs. ROHIT ROADLINES
|
May 2, 2014 |
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SHIV SHANKER Vs. JUDGE, LABOUR COURT & ANR
|
May 6, 2014 |
|
SHIV SINGH @ SIDHNATH SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2014 |
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SHIVANGI MEENA Vs. SURESH KUMAR MEENA
|
February 25, 2014 |
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SHIVANI KHULLAR Vs. REGISTRAR, RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
|
September 10, 2014 |
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SHIVDAN SINGH SHARMA Vs. STATE OF RAJASTHAN
|
May 29, 2014 |
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SHIVDAYAL Vs. ARJUN
|
May 5, 2014 |
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SHIVDEEP FOOD PRODUCTS PVT. LTD. Vs. STATE OF RAJASTHAN
|
March 27, 2014 |
|
SHIVKARAN Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
SHIVKARAN Vs. RATANLAL BAIRWA
|
May 13, 2014 |
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SHIVRAJ SHARMA Vs. ASHOK KUMAR SAINI
|
January 28, 2014 |
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SHOBHA DEVI Vs. STATE OF RAJASTHAN
|
February 4, 2014 |
|
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN; VINEET JAIN, O P RATHI
|
May 12, 2014 |
|
SHRAWAN NATH Vs. THE STATE OF RAJASTHAN
|
December 8, 2014 |
|
SHREE HANUMAN INDUSTRIES REGISTERED PARTNERSHIP FIRM Vs. ADDL DISTRICT JUDGE NO 4, KOTA & OTHERS
|
May 16, 2014 |
|
SHREE LAL Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
SHREE LAXMI GINNING FACTORY (P) LIMITED Vs. STATE
|
March 21, 2014 |
|
SHREE RAJ PAN MASALA PVT LTD & ANR Vs. CESTAT & ANR
|
March 26, 2014 |
|
SHREE RAM AND GOPI Vs. STATE OF RAJASTHAN
|
November 13, 2014 |
|
SHREEMAT PANDEY AND ORS. Vs. PRADEEP JAIN AND ORS.
|
October 17, 2014 |
|
SHRI AIZAZ Vs. STATE OF RAJASTHAN
|
April 20, 2014 |
|
SHRI AKHIL BHARTIYA VARSHIYA SADHU MARGI JAIN SANGH Vs. URBAN IMPROVEMENT TRUST, UDAIPUR
|
February 14, 2014 |
|
SHRI GOPAL DAS MACHHAR Vs. STATE OF RAJASTHAN AND ANR.
|
February 14, 2014 |
|
SHRI HARI OIL INDUSTRIES (HARI OIL MILL) Vs. STATE OF RAJASTHAN
|
December 4, 2014 |
|
SHRI JAI JINENDRA SEWA SANGH & ANR. Vs. VIJAYRAJ M PARMAR & ORS.
|
February 10, 2014 |
|
SHRI JAIN SWETAMBAR TERAPANTHI MANAV HITKARI SANGH Vs. THE RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
|
April 29, 2014 |
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SHRI KISHAN SHARMA Vs. STATE OF RAJASTHAN
|
January 13, 2014 |
|
SHRI MANMOHAN CORPORATION Vs. SHEELA SHARMA
|
December 9, 2014 |
|
SHRI OSWAL SRISANGH PANCHAYAT, CHURU Vs. LATE BAL KRISHAN BAGALA
|
May 7, 2014 |
|
SHRI RAGHUNATH INTERNATIONAL SCHOOL Vs. STATE OF RAJASTHAN
|
May 19, 2014 |
|
SHRI RAMASHRAM BUNDI MATA TRUST AND OTHERS Vs. MAHAMANDLESHWAR SWAMI RAMANAND SARASWATI AND OTHERS
|
September 23, 2014 |
|
SHRI SHARMA STEELTECH (INDIA) PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 19, 2014 |
|
SHRI SHEETAL CHAND JAIN Vs. ASSISTANT COMMERCIAL TAXES OFFICER, ALWAR
|
March 4, 2014 |
|
SHRI VISHNU DUTT SHARMA Vs. OM PRAKASH & ORS.
|
September 17, 2014 |
|
SHRICHAND MEENA Vs. RAMESH CHAND AND ORS.
|
November 24, 2014 |
|
SHRINATH PRASAD Vs. POORAN CHAND
|
February 3, 2014 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. GIRDHARI RAM
|
February 14, 2014 |
|
SHRIRAM GENERAL INSURANCE CO.LTD. Vs. IMIYO DEVI
|
March 10, 2014 |
|
SHRIRAM GENERAL INSURANCE COMPANY Vs. RAMAVATAR SHARMA
|
July 4, 2014 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. ANURADHA AND OTHERS
|
January 16, 2014 |
|
SHRIRAM GENERAL INSURANCE COMPANY PVT. LTD Vs. ONKAR SINGH AND ORS.
|
May 16, 2014 |
|
SHRIRAM GIC LTD Vs. KISHAN LAL & ORS; RASAL DEVI & ORS; SUNIL & ORS
|
November 12, 2014 |
|
SHRIYA & ORS Vs. FARIYAD & ORS
|
September 22, 2014 |
|
SHUCHI JAIN Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD & ORS
|
March 20, 2014 |
|
SHWETA CHAWLA Vs. STATE OF RAJASTHAN
|
May 6, 2014 |
|
SHYAM DEEN BHUTTO Vs. STATE OF RAJ.
|
April 24, 2014 |
|
SHYAM LAL Vs. U.O.I.
|
March 27, 2014 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
April 2, 2014 |
|
SHYAM SINGH Vs. BHANU PRAKASH SAXENA AND ORS.
|
November 26, 2014 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN & ORS.
|
July 9, 2014 |
|
SHYAM SINGH Vs. CIVIL (J.D.), HANUMANGARH AND ORS.
|
October 13, 2014 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN
|
May 21, 2014 |
|
SHYAM SUNDAR Vs. STATE OF RAJASTHAN
|
March 26, 2014 |
|
SHYAM SUNDER BOHRA Vs. ANKIT SETH & ANR.
|
January 8, 2014 |
|
SIDDARTH KUMAR JAIN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
April 18, 2014 |
|
SIND MEDICAL STORES, KOTA Vs. COMMISSIONER OF INCOME-TAX, JAIPUR
|
November 12, 2014 |
|
SINGHAL TRADE CONTRACTORS PRIVATE LIMITED Vs. JAIPUR MUNICIPAL CORPORATION & ANR
|
May 22, 2014 |
|
SINJARI DEVI Vs. NORATMAL
|
May 7, 2014 |
|
SIRAJUDDIN Vs. ABDUL GAFFAR AND ORS.
|
May 16, 2014 |
|
SITA DEVI Vs. REKHA BAI
|
February 4, 2014 |
|
SITA DEVI Vs. SHYAMLAL
|
April 15, 2014 |
|
SITA DEVI Vs. ADDITIONAL DISTRICT JUDGE NO. 6, JODHPUR METROPOLITAN
|
December 12, 2014 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
May 26, 2014 |
|
SITA RAM Vs. STATE OF RAJASTHAN & ANR.
|
March 28, 2014 |
|
SITA RAM PAREEK Vs. STATE OF RAJASTHAN
|
April 16, 2014 |
|
SITA RAM SAINI Vs. STATE OF RAJASTHAN
|
September 23, 2014 |
|
SITA RAM SHARMA Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT, RAJASTHAN
|
May 1, 2014 |
|
SITARAM SAINI Vs. STATE OF RAJASTHAN AND ANR.
|
January 3, 2014 |
|
SIYA RAM Vs. STATE OF RAJASTHAN
|
May 6, 2014 |
|
SKS POWER GENERATION (CHHATTISGARH) LIMITED Vs. STATE OF RAJASTHAN
|
April 18, 2014 |
|
SKS POWER GENERATION (CHHATTISGARH) LIMITED Vs. STATE OF RAJASTHAN AND ORS
|
February 7, 2014 |
|
SMILAX PHARMACEUTICALS Vs. STATE OF RAJASTHAN & ORS
|
January 2, 2014 |
|
SMT. ANITA CHOUDHARY Vs. THE BHARAT PETROLEUM CORPORATION LIMITED & ORS.
|
May 5, 2014 |
|
SMT. DHANNI DEVI AND OTHERS Vs. MANDROOP SINGH AND OTHERS
|
September 15, 2014 |
|
SMT. KAMALJEET Vs. THE LABOUR COURT & INDUSTRIAL TRIBUNAL, AJMER & ANR.
|
November 27, 2014 |
|
SMT. PRAKASH KANWAR Vs. STATE OF RAJASTHAN
|
November 28, 2014 |
|
SMT. RAJWATI & ORS. Vs. NATIONAL INSURANCE COMPANY LTD. & ANR.
|
April 29, 2014 |
|
SMT. SARVANI AND OTHERS Vs. MUNICIPAL BOARD, NAVALGARH AND ANOTHER
|
September 16, 2014 |
|
SMT. UMA @ KAUSHLYA Vs. BHAGWATI PRASAD
|
October 13, 2014 |
|
SMT. USHA CHAUKADIWAL Vs. SUNDAR DAS & ANR.
|
February 6, 2014 |
|
SMT. VIRA RANI Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
SMT.PANNA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
October 10, 2014 |
|
SNEHLATA Vs. KAILASH CHANDRA GUPTA
|
July 17, 2014 |
|
SNEHLATA SHARMA Vs. STATE OF RAJASTHAN
|
July 1, 2014 |
|
SNEHLATA SINGH RAJAWAT Vs. BHARAT PETROLEUM CORP LTD
|
October 27, 2014 |
|
SOBHAG SINGH Vs. BOARD OF REVENUE
|
March 25, 2014 |
|
SOBIN BANO Vs. STATE OF RAJASTHAN
|
May 6, 2014 |
|
SOHAN LAL Vs. SHANKARLAL AND ORS
|
February 6, 2014 |
|
SOHAN LAL Vs. PUSA RAM
|
April 28, 2014 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
April 2, 2014 |
|
SOHAN LAL AND ORS. Vs. RAM BUX AND ORS.
|
May 21, 2014 |
|
SOHAN LAL VERMA Vs. BOARD OF REVENUE RAJASTHAN, AJMER
|
May 6, 2014 |
|
SOHAN RAJ KHARWAL Vs. STATE OF RAJATHAN
|
May 8, 2014 |
|
SOHAN SINGH Vs. STATE OF RAJASTHAN
|
December 12, 2014 |
|
SOHAN SINGH Vs. AVTAR SINGH
|
October 28, 2014 |
|
SOHAN SINGH SEERA Vs. V.K.GUPTA
|
February 10, 2014 |
|
SOHANDAS Vs. STATE OF RAJ
|
March 20, 2014 |
|
SOHANI Vs. MOHAN LAL
|
February 18, 2014 |
|
SOMESHWAR HARSH Vs. STATE OF RAJASTHAN
|
September 15, 2014 |
|
SOMSHEKHAR VYAS Vs. VICE-CHANCELLOR, M.P. AGRI. & TECH. UNIVERSITY, UDAIPUR
|
March 5, 2014 |
|
SONA AND ORS Vs. MAHAVEER AND ORS
|
March 4, 2014 |
|
SONA RAM Vs. STATE OF RAJASTHAN
|
May 7, 2014 |
|
SONAL AGRAWAL Vs. STATE & ORS
|
December 16, 2014 |
|
SONDEI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
March 5, 2014 |
|
SONU Vs. GIRRAJ SINGH
|
July 25, 2014 |
|
SOU. ALKA ANIL JANIB Vs. STATE OF RAJASTHAN AND ORS.
|
February 20, 2014 |
|
SREI INTERNATIONAL FINANCE LIMITED Vs. ASHOK KUMAR
|
November 28, 2014 |
|
SRIDHAR GOSWAMI Vs. SHASHI RANI GUPTA AND ORS.
|
March 28, 2014 |
|
SRIRAM TIWARI Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
STATE (EXCISE) Vs. GIRIRAJ
|
January 17, 2014 |
|
STATE BANK OF BIKANER & JAIPUR Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972 & REGIONAL LABOUR COMMISSIONER
|
February 24, 2014 |
|
STATE BANK OF BIKANER & JAIPUR Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) JAIPUR & ORS.
|
February 24, 2014 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. M/S. NATIONAL PLASTIC AND OTHERS
|
April 22, 2014 |
|
STATE OF RAHASTHAN Vs. DHANJI
|
March 4, 2014 |
|
STATE OF RAJ Vs. MOOLA RAM
|
March 13, 2014 |
|
STATE OF RAJ Vs. HARI SHANKAR & ORS
|
May 14, 2014 |
|
STATE OF RAJ. Vs. PEER MOHD.
|
April 11, 2014 |
|
STATE OF RAJ. Vs. ANIL ACHARYA
|
November 20, 2014 |
|
STATE OF RAJ. Vs. SANJAY RANA
|
October 31, 2014 |
|
STATE OF RAJASTHAN Vs. PENSIONERS WELFARE SAMITI
|
October 28, 2014 |
|
STATE OF RAJASTHAN Vs. NARAYAN SINGH
|
July 7, 2014 |
|
STATE OF RAJASTHAN Vs. THAKAR RAM
|
November 10, 2014 |
|
STATE OF RAJASTHAN Vs. ZAHIRUDDIN
|
November 13, 2014 |
|
STATE OF RAJASTHAN Vs. LAXMINARAIN & ORS.
|
April 7, 2014 |
|
STATE OF RAJASTHAN Vs. SHAKIL & ORS.
|
April 28, 2014 |
|
STATE OF RAJASTHAN Vs. KARAN SINGH
|
March 25, 2014 |
|
STATE OF RAJASTHAN Vs. KALU KHAN
|
April 9, 2014 |
|
STATE OF RAJASTHAN Vs. RAJ KUMAR
|
April 4, 2014 |
|
STATE OF RAJASTHAN Vs. BALU SINGH
|
February 20, 2014 |
|
STATE OF RAJASTHAN Vs. M/S. JEEVAN & SONS
|
March 6, 2014 |
|
STATE OF RAJASTHAN Vs. LAKHPAT RAJ
|
March 31, 2014 |
|
STATE OF RAJASTHAN Vs. SRAWAN KUMAR
|
August 29, 2014 |
|
STATE OF RAJASTHAN Vs. JODHARAM
|
July 9, 2014 |
|
STATE OF RAJASTHAN Vs. SANJEEV KUMAR SHARMA
|
August 12, 2014 |
|
STATE OF RAJASTHAN Vs. BIRBAL
|
February 11, 2014 |
|
STATE OF RAJASTHAN Vs. INDER SINGH
|
May 13, 2014 |
|
STATE OF RAJASTHAN Vs. MAHADEV
|
July 10, 2014 |
|
STATE OF RAJASTHAN Vs. NARENDRA KUMAR CHOBDAR
|
December 11, 2014 |
|
STATE OF RAJASTHAN Vs. LALIT SINGH AKHAWAT
|
August 25, 2014 |
|
STATE OF RAJASTHAN Vs. RAM CHANDRA
|
December 1, 2014 |
|
STATE OF RAJASTHAN Vs. THE DIVISIONAL COMMISSIONER
|
July 9, 2014 |
|
STATE OF RAJASTHAN Vs. S. MOHAN
|
March 31, 2014 |
|
STATE OF RAJASTHAN Vs. SURENDRA KUMAR
|
March 25, 2014 |
|
STATE OF RAJASTHAN Vs. MANAK CHAND
|
March 4, 2014 |
|
STATE OF RAJASTHAN Vs. SULEMAN KHAN
|
October 16, 2014 |
|
STATE OF RAJASTHAN Vs. RUKMA AND ORS.
|
October 7, 2014 |
|
STATE OF RAJASTHAN Vs. TINGLE @ CHINKLE & ANR
|
May 16, 2014 |
|
STATE OF RAJASTHAN Vs. RAMESH CHANDRA AND ANR
|
May 23, 2014 |
|
STATE OF RAJASTHAN Vs. JEEWAN & SONS, SIROHI
|
May 30, 2014 |
|
STATE OF RAJASTHAN Vs. SHIV LAL
|
November 25, 2014 |
|
STATE OF RAJASTHAN Vs. SAWAI TEJ SINGHJI
|
November 26, 2014 |
|
STATE OF RAJASTHAN Vs. DARBARI LAL
|
October 29, 2014 |
|
STATE OF RAJASTHAN Vs. RAMJILAL
|
January 24, 2014 |
|
STATE OF RAJASTHAN Vs. SHANKER LAL
|
September 24, 2014 |
|
STATE OF RAJASTHAN Vs. MAHENDRA KUMAR OJHA
|
September 18, 2014 |
|
STATE OF RAJASTHAN Vs. CHANDU RAM KUKKAR
|
August 19, 2014 |
|
STATE OF RAJASTHAN Vs. KUNDAN LAL SHARMA
|
September 2, 2014 |
|
STATE OF RAJASTHAN Vs. ASHOK KUMAR CONTRACTOR
|
December 10, 2014 |
|
STATE OF RAJASTHAN Vs. M/S. VERMA CONSTRUCTION COMPANY & OTHERS
|
April 3, 2014 |
|
STATE OF RAJASTHAN Vs. HARI SINGH
|
December 5, 2014 |
|
STATE OF RAJASTHAN Vs. MALA RAM
|
December 9, 2014 |
|
STATE OF RAJASTHAN Vs. SOHAN LAL
|
December 16, 2014 |
|
STATE OF RAJASTHAN Vs. DR. ANIL BANSAL
|
May 16, 2014 |
|
STATE OF RAJASTHAN Vs. BHARAT SINGH
|
May 26, 2014 |
|
STATE OF RAJASTHAN Vs. ASHOK KUMAR
|
April 7, 2014 |
|
STATE OF RAJASTHAN Vs. JAWARA
|
April 7, 2014 |
|
STATE OF RAJASTHAN Vs. BAJRANG SINGH
|
April 30, 2014 |
|
STATE OF RAJASTHAN Vs. RAMA RAM
|
May 28, 2014 |
|
STATE OF RAJASTHAN Vs. DAMODAR
|
July 23, 2014 |
|
STATE OF RAJASTHAN Vs. KRISHNA KUNAL, IAS, DISTRICT COLLECTOR, BHARATPUR
|
March 3, 2014 |
|
STATE OF RAJASTHAN Vs. DISTRICT JUDGE KOTA
|
May 1, 2014 |
|
STATE OF RAJASTHAN Vs. LABOUR COURT CUM INDUSTRIAL TRIBUNAL
|
February 21, 2014 |
|
STATE OF RAJASTHAN Vs. JAGDISH
|
February 4, 2014 |
|
STATE OF RAJASTHAN Vs. VAMAN NARAIN GHIYA
|
January 15, 2014 |
|
STATE OF RAJASTHAN Vs. UNION OF INDIA AND ORS.
|
December 12, 2014 |
|
STATE OF RAJASTHAN Vs. SATISH KUMAR
|
December 9, 2014 |
|
STATE OF RAJASTHAN Vs. RAMJAN KHAN
|
July 7, 2014 |
|
STATE OF RAJASTHAN Vs. BAHADUR SINGH
|
December 2, 2014 |
|
STATE OF RAJASTHAN & ANR Vs. PHOOSA RAM
|
September 10, 2014 |
|
STATE OF RAJASTHAN & ANR Vs. YOGESH KUMAR
|
May 14, 2014 |
|
STATE OF RAJASTHAN & ANR. Vs. DURGA SHANKER & ANR.
|
April 10, 2014 |
|
STATE OF RAJASTHAN & ANR. Vs. RAJASTHAN TAXATION TRIBUNAL, JODHPUR & ANR.
|
February 25, 2014 |
|
STATE OF RAJASTHAN & ORS Vs. SHANTI DEVI
|
January 6, 2014 |
|
STATE OF RAJASTHAN & ORS Vs. DEVLI & ORS
|
September 8, 2014 |
|
STATE OF RAJASTHAN & ORS Vs. GREEN TOUCH DEVELOPERS PRIVATE LTD
|
October 9, 2014 |
|
STATE OF RAJASTHAN & ORS Vs. SAVITRI & ORS
|
October 8, 2014 |
|
STATE OF RAJASTHAN & ORS Vs. IRSHAD KHAN & ANR
|
October 1, 2014 |
|
STATE OF RAJASTHAN & ORS. Vs. BHANWAR LAL CHOUDHARY & ORS.
|
October 29, 2014 |
|
STATE OF RAJASTHAN & OTHERS Vs. MOHAN LAL
|
May 26, 2014 |
|
STATE OF RAJASTHAN & OTHERS Vs. SURESH CHAND
|
May 26, 2014 |
|
STATE OF RAJASTHAN AND ORS Vs. SAI DARSHAN HOTELS AND MOTELS PRIVATE LIMITED AND ANR
|
February 5, 2014 |
|
STATE OF RAJASTHAN AND ORS. Vs. JAI KISHAN BHATIYA
|
November 26, 2014 |
|
STATE OF RAJASTHAN AND ORS. Vs. MOHAN LAL SWAMI
|
October 14, 2014 |
|
STATE OF RAJASTHAN AND ORS. Vs. BHAWAN AVAM PATH NIRMAN (BOHRA) & COMPANY
|
February 6, 2014 |
|
STATE OF RAJASTHAN AND ORS. Vs. PAPPU DEVI AND ORS.
|
July 7, 2014 |
|
STATE OF RAJASTHAN AND ORS. Vs. VICE PRESIDENT, TONK DIVISION IRRIGATION EMPLOYEES UNION AND ORS.
|
October 1, 2014 |
|
STATE OF RAJASTHAN AND ORS. Vs. RAJ KUMAR JAIN
|
September 3, 2014 |
|
STATE OF RAJASTHAN AND OTHERS Vs. KANHAIYA LAL
|
August 29, 2014 |
|
STATE OF RAJASTHAN AND OTHERS Vs. KASHI SINGH
|
May 7, 2014 |
|
STATE OF RAJASTHAN THROUGH ADDL. DIRECTOR GENERAL, ANTI CORRUPTION BUREAU, GOVT, OF RAJASTHAN Vs. THE SPECIAL JUDGE, ACD CASES, AJMER AND OTHERS
|
December 12, 2014 |
|
STATE OF RAJASTHAN; SUPRIYA SINGH Vs. ASHARAM @ ASUMAL
|
April 9, 2014 |
|
SUBH LAXMI SAVINGS & FINANCE PRIVATE LIMITED Vs. STATE
|
November 28, 2014 |
|
SUBHADRA AND ORS. Vs. DASHRATH PANCHAL AND ORS.
|
May 26, 2014 |
|
SUBHASH AND OTHERS Vs. STATE OF RAJASTHAN
|
October 17, 2014 |
|
SUBHASH CHAND SHARMA @ INDORIA Vs. CIVIL JUDGE (SD) RAJGARH, ALWAR, RAJASTHAN & ORS
|
February 18, 2014 |
|
SUBHASH CHANDRA AND ORS. Vs. RAGHUNATH JI MAHARAJ KABRON KA MANDIR AND ORS.
|
October 13, 2014 |
|
SUBHASH CHANDRA MEENA Vs. STATE OF RAJASTHAN
|
April 2, 2014 |
|
SUBITA AND ORS. Vs. RAM SINGH AND ORS.
|
September 30, 2014 |
|
SUBODH KUMAR SHARMA Vs. COMMISSIONER, DEVASTHAN DEPARTMENT, RAJASTHAN AND ORS
|
May 6, 2014 |
|
SUDARSHAN KUMAR PUROHIT Vs. THE STATE OF RAJASTHAN
|
March 4, 2014 |
|
SUDERSHAN JHAM Vs. JAGDISH BAIRWA AND ORS
|
March 4, 2014 |
|
SUDHA PARHAR Vs. JAIPUR DEVELOPMENT AUTHORITY
|
November 20, 2014 |
|
SUDHARSHAN GUPTA Vs. STATE OF RAJASTHAN
|
April 4, 2014 |
|
SUDHIR CHANDRA Vs. SATYA NARAYAN
|
July 16, 2014 |
|
SUDHIR JAIN Vs. STATE OF RAJ.
|
September 2, 2014 |
|
SUDHIR KUMAR Vs. GULAB DEVI
|
April 10, 2014 |
|
SUGAN LAL Vs. KAMLA
|
January 27, 2014 |
|
SUGAN SINGH Vs. STATE OF RAJASTHAN
|
November 21, 2014 |
|
SUGAN SINGH MEEL & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
April 18, 2014 |
|
SUGANA RAM @ SUGAN CHAND @ SUGAN DHAKA Vs. UNION OF INDIA
|
November 21, 2014 |
|
SUGANCHAND Vs. HANSA VAISHNAV AND ORS.
|
October 13, 2014 |
|
SUGREEV KUMAR @ SHAKA Vs. STATE OF RAJASTHAN
|
December 11, 2014 |
|
SUJAN SINGH Vs. STATE OF RAJASTHAN & ANR.
|
July 8, 2014 |
|
SUKH RAM Vs. DISTT. COLLECTOR, CHURU
|
February 26, 2014 |
|
SUKHDEV AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 7, 2014 |
|
SUKHLAL Vs. STATE
|
January 7, 2014 |
|
SULEMAN KHA Vs. MUNICIPAL COUNCIL, NAGAUR AND ANOTHER
|
December 8, 2014 |
|
SULKHAN SINGH Vs. JAGMOHAN SINGH
|
December 9, 2014 |
|
SULTAN RAM & ORS. Vs. STATE OF RAJASTHAN
|
February 4, 2014 |
|
SUMAN Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
SUMAN @ RAGINI Vs. ROHIT KUMAR ALARIYA
|
May 5, 2014 |
|
SUMAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 29, 2014 |
|
SUMAN GURJAR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
|
April 16, 2014 |
|
SUMAN KANWAR Vs. PURAN MAL
|
October 10, 2014 |
|
SUMAN OLA AND ORS. Vs. STATE AND ORS.
|
May 7, 2014 |
|
SUMAN SINGH W/O LATE SHRI RAM LAL SINGH Vs. STATE OF RAJASTHAN & ORS.
|
October 29, 2014 |
|
SUMAN SONI Vs. DILEEP KUMAR SONI
|
February 12, 2014 |
|
SUMAN YADAV Vs. STATE OF RAJASTHAN
|
May 7, 2014 |
|
SUMER MAL LRS OF LATE Vs. SHIV SINGH
|
May 16, 2014 |
|
SUMER SINGH Vs. UNITED INDIA INSURANCE CO LTD & ORS
|
October 14, 2014 |
|
SUMER SINGH & ORS Vs. LAND ACQUISITION OFFICER & ORS
|
March 26, 2014 |
|
SUMER SINGH AND ORS Vs. LAND ACQUISITION OFFICER, RIICO LIMITED UDYOG BHAWAN, TILAK MARG, JAIPUR, RAJASTHAN AND ORS
|
April 30, 2014 |
|
SUMER SINGH AND OTHERS Vs. LAND ACQUISITION OFFICER AND OTHERS
|
April 24, 2014 |
|
SUMITRA BAI Vs. PUBLIC AT LARGE
|
February 17, 2014 |
|
SUMITRA DEVI Vs. PUSHKAR NARAYAN AND ANR
|
May 7, 2014 |
|
SUMITRA DEVI BHANAWAT Vs. STATE OF RAJASTHAN &
ORS
|
December 17, 2014 |
|
SUMNESH SHUKLA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 15, 2014 |
|
SUNDAR DEVI AND ORS. Vs. PRESIDING OFFICER, M.A.C.T. AND ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO. 3 AND ORS.
|
March 28, 2014 |
|
SUNDAR SINGH Vs. LABOUR COURT AND INDUSTRIAL TRIBUNAL AND ORS.
|
August 5, 2014 |
|
SUNDARAM Vs. PAPPU
|
September 16, 2014 |
|
SUNDARI DEVI AND ORS Vs. SANWARMAL AND ORS
|
January 29, 2014 |
|
SUNDER DAS Vs. USHA CHAUKADIWAL
|
July 15, 2014 |
|
SUNDER LAL Vs. MOHAN LAL
|
December 8, 2014 |
|
SUNDER LAL Vs. KISHAN LAL
|
May 20, 2014 |
|
SUNDER LAL Vs. PRAHLAD MAL ROHIDA
|
January 17, 2014 |
|
SUNIL BAKSHI Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
|
November 20, 2014 |
|
SUNIL BHANWARIYA Vs. REGISTRAR, EXAMINATION CELL, RAJASTHAN HIGH COURT, JODHPUR
|
May 12, 2014 |
|
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
May 1, 2014 |
|
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
November 26, 2014 |
|
SUNIL KUMAR Vs. GOVIND PANIA
|
March 7, 2014 |
|
SUNIL KUMAR PAREEK & ORS Vs. STATE OF RAJASTHAN & ORS
|
November 28, 2014 |
|
SUNIL KUMAR SANKHALA Vs. STATE OF RAJASTHAN
|
May 8, 2014 |
|
SUNIL PARIHAR Vs. STATE OF RAJASTHAN AND ANR.
|
December 11, 2014 |
|
SUNIL VIJAYVERGI Vs. JUDGE, LABOUR COURT-FIRST, JAIPUR AND ANOTHER
|
May 12, 2014 |
|
SUNITA Vs. NATIONAL INSURANCE CO. LTD.
|
October 10, 2014 |
|
SUNITA Vs. STATE OF RAJASTHAN & OTHERS
|
August 28, 2014 |
|
SUNITA Vs. ASHOK KUMAR
|
April 29, 2014 |
|
SUNITA Vs. ADDITIONAL CIVIL JUDGE
|
July 16, 2014 |
|
SUNITA KUMARI Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
SUNITA PRAJAPAT Vs. STATE OF RAJASTHAN
|
August 26, 2014 |
|
SUNITA RANI Vs. STATE BANK OF BIKANER & JAIPUR
|
March 12, 2014 |
|
SUNITA VERMA Vs. ANIAL MARWAL
|
November 13, 2014 |
|
SUO MOTO Vs. BHARAT BHUSHAN PAREEK
|
July 14, 2014 |
|
SUO MOTO Vs. DISTRICT EDUCATION OFFICER, JODHPUR
|
January 15, 2014 |
|
SUO MOTO Vs. DISTRICT EDUCATION OFFICER,JODHPUR AND ORS ; JAI NARAYAN VYAS UNIVERSITY,JODHPUR & ORS
|
August 7, 2014 |
|
SUO MOTU Vs. MANOJ SHARMA
|
January 9, 2014 |
|
SUO MOTU Vs. STATE OF RAJASTHAN AND ORS.
|
October 8, 2014 |
|
SUPERIMTENDENT OF POST OFFICES Vs. INDUSTRIAL DISPUTES TRIBUNAL AND LABOUR COURT
|
January 6, 2014 |
|
SUPERINTENDENT, SAWAI MANSINGH HOSPITAL Vs. AJAY BOHRA & 108 OTHERS & OTHERS
|
August 1, 2014 |
|
SUPERINTENDING ENGINEER, P.H.E.D. Vs. GOPAL
|
April 3, 2014 |
|
SUPLA JAIN Vs. RATAN LAHOTI AND ORS.
|
November 18, 2014 |
|
SURAJ MAL Vs. STATE OF RAJASTHAN
|
July 7, 2014 |
|
SURAJ NAGAR Vs. STATE OF RAJASTHAN
|
August 7, 2014 |
|
SURAJMAL AND ORS. Vs. THE REVENUE BOARD AND ORS.
|
January 16, 2014 |
|
SURAJMAL CHOUDHARY (SINCE DECEASED) THROUGH HIS LRS. SMT. RATAN DEVI AND ANOTHER Vs. PREM CHAND AND OTHERS
|
April 16, 2014 |
|
SURAJPAL SINGH Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
SURENDRA Vs. STATE OF RAJASTHAN & ANR.
|
April 10, 2014 |
|
SURENDRA AGARWAL Vs. MANAGING DIRECTOR, HPCL
|
January 28, 2014 |
|
SURENDRA BAHADUR SINGH Vs. KAPIL SONI AND ORS.
|
November 12, 2014 |
|
SURENDRA KATEWA; EKLAVYA SINGH; MAHENDRA SINGH RAJAWAT Vs. STATE OF RAJASTHAN
|
July 1, 2014 |
|
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
SURENDRA KUMAR AND ORS. Vs. ABDUL RAHEEM AND ORS.
|
September 26, 2014 |
|
SURENDRA KUMARI Vs. ROSHANLAL
|
October 9, 2014 |
|
SURENDRA MAL Vs. CHAGAN LAL
|
June 30, 2014 |
|
SURENDRA NATH DHAWAN Vs. GIRIRAJ PRASAD MEENA
|
January 24, 2014 |
|
SURENDRA PAL SINGH Vs. SMT. SUSHILA
|
February 20, 2014 |
|
SURENDRA PRATAP Vs. KABOOTAR KHANA
|
April 7, 2014 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 9, 2014 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 21, 2014 |
|
SURENDRA SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
SURENDRA THAKRAL Vs. STATE OF RAJASTHAN & ANR.
|
February 21, 2014 |
|
SURESH Vs. STATE OF RAJASTHAN
|
May 28, 2014 |
|
SURESH Vs. STATE OF RAJASTHAN
|
December 18, 2014 |
|
SURESH Vs. STATE OF RAJASTHAN
|
February 6, 2014 |
|
SURESH Vs. UNION OF INDIA
|
July 2, 2014 |
|
SURESH CHAND PARASAR Vs. STATE OF RAJASTHAN AND OTHERS
|
November 28, 2014 |
|
SURESH GARG Vs. SHARWAN KUMAR KHURKHURIA
|
March 6, 2014 |
|
SURESH GUPTA Vs. BANSHILAL
|
April 10, 2014 |
|
SURESH GURJAR Vs. USHA GURJAR
|
May 16, 2014 |
|
SURESH KHANDELWAL Vs. STATE OF RAJASTHAN
|
March 31, 2014 |
|
SURESH KUMAR Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
January 2, 2014 |
|
SURESH KUMAR & ORS. Vs. DEV KISHAN & ORS.
|
August 25, 2014 |
|
SURESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
SURESH KUMAR JATRANA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
February 10, 2014 |
|
SURESH KUMAR PAREEK Vs. SAVITA PAREEK
|
December 2, 2014 |
|
SURESH KUMAR PUROHIT Vs. STATE
|
May 13, 2014 |
|
SURESH SARASWAT Vs. STATE OF RAJASTHAN
|
May 27, 2014 |
|
SURESHCHAND SHARMA Vs. LIC OF INDIA
|
August 27, 2014 |
|
SURJA RAM Vs. STATE OF RAJASTHAN
|
January 28, 2014 |
|
SURJA RAM Vs. EXCISE COMMISSIONER, UDAIPUR AND ANR
|
July 15, 2014 |
|
SURJEET SINGH Vs. BOARD OF REVENUE
|
January 7, 2014 |
|
SURJEET SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2014 |
|
SURJIT SINGH Vs. JAGTAR SINGH
|
May 7, 2014 |
|
SURYA PRAKASH Vs. LRS. OF KANA DEVI
|
January 15, 2014 |
|
SURYA PRAKASH MEENA Vs. STATE OF RAJASTHAN
|
May 28, 2014 |
|
SUSAN MATHEW Vs. STATE OF RAJASTHAN AND ORS.
|
November 17, 2014 |
|
SUSHIL KUMAR Vs. SPECIAL DISTRICT JUDGE-I
|
January 21, 2014 |
|
SUSHIL KUMAR Vs. UNION OF INDIA
|
March 27, 2014 |
|
SUSHIL KUMAR BHANDARI Vs. RIICO
|
November 26, 2014 |
|
SUSHILA Vs. KISHAN LAL
|
March 11, 2014 |
|
SUSHILA Vs. PREM CHAND AND ORS.
|
February 11, 2014 |
|
SUSHILA TANWAR Vs. DISTRICT JUDGE
|
July 15, 2014 |
|
SUSHMA Vs. STATE OF RAJASTHAN
|
April 7, 2014 |
|
SWAMI GYANPRAKASH Vs. DR. RAVI SHANKAR AND ANOTHER
|
November 12, 2014 |
|
SWAMI KESHWANAND RAJASTHAN AGRICULTURE UNIVERSITY Vs. HARI SINGH
|
March 26, 2014 |
|
SWARN SINGH Vs. STATE OF RAJASTHAN
|
July 9, 2014 |
|
SYED ABDUL BASIR Vs. UNION OF INDIA
|
March 11, 2014 |
|
SYED MOHAMMAD AAFAQ AND ORS. Vs. GHOSIA BIBI AND ORS.
|
December 15, 2014 |
|
TAHAL SINGH Vs. JAGGA SINGH
|
February 14, 2014 |
|
TAHIR ALI ANSARI Vs. STATE OF RAJASTHAN & ORS
|
October 16, 2014 |
|
TAJU & ORS Vs. SHOKIN & ORS
|
May 23, 2014 |
|
TAKHAT PURI THOROUGH HIS LRS Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
TANUSHREE LOGISTICS PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 11, 2014 |
|
TARA CHAND Vs. STATE OF RAJASTHAN & ORS.
|
February 5, 2014 |
|
TARA CHAND Vs. JAI PRAKASH
|
May 1, 2014 |
|
TARA DEVI Vs. STATE OF RAJASTHAN
|
April 28, 2014 |
|
TARA DEVI Vs. KISHAN LAL S/O MAMCHAND
|
December 1, 2014 |
|
TARA JOSHI AND ORS. Vs. VIJAY RAJ AND ORS.
|
April 29, 2014 |
|
TARACHAND Vs. NARAIN
|
May 5, 2014 |
|
TARACHAND AGARWAL Vs. STATE OF RAJASTHAN
|
March 12, 2014 |
|
TARUN KUMAR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
February 5, 2014 |
|
TARVEENI DEVI AND ORS. Vs. SARJEET SINGH AND ORS.
|
May 1, 2014 |
|
TATA IRON STEEL COMPANY LTD Vs. UNION OF INDIA
|
January 28, 2014 |
|
TATA MOTORS FINANCE LTD. Vs. BANSHI LAL
|
October 7, 2014 |
|
TATA SKY LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 19, 2014 |
|
TEENA VERMA Vs. SARVEPALLI RADHAKRISHANAN
|
November 26, 2014 |
|
TEEPU DEVI AND ORS. Vs. MOHAMMED AND ORS.
|
May 7, 2014 |
|
TEERTH GURU PUSHKAR PUROHIT SANGH TRUST & ANOTHER Vs. PRASHANT PARASHAR & OTHERS
|
March 28, 2014 |
|
TEERTH GURU PUSHKAR PUROHIT SANGH TRUST & ANOTHER Vs. NARENDRA PARASHAR & OTHERS
|
March 28, 2014 |
|
TEJ KARAN Vs. STATE OF RAJASTHAN
|
March 4, 2014 |
|
TEJ SINGH Vs. PADAM KANWAR
|
January 9, 2014 |
|
TEJ SINGH & ORS Vs. ASU SINGH & ORS
|
February 24, 2014 |
|
TEJA RAM Vs. STATE OF RAJASTHAN
|
February 10, 2014 |
|
TEJA RAM Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
TEJMAL Vs. DEVI LAL
|
March 28, 2014 |
|
TEJU Vs. STATE OF RAJASTHAN
|
November 18, 2014 |
|
TEK CHAND Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
TEK SINGH Vs. STATE OF RAJASTHAN
|
November 11, 2014 |
|
TERA CHAND Vs. SHANTI DEVI
|
February 3, 2014 |
|
THADA DUGDH UTPADAK SAHAKARI SAMITI Vs. STATE OF RAJASTHAN
|
November 27, 2014 |
|
THAKUR SHRI GOVIND DEV JI VIRAJMAN TEMPLE AND ORS. Vs. NAJAMUDDIN
|
February 14, 2014 |
|
THE CHIEF MANAGER RSRTC Vs. THE WORKMENS COMPENSATION COMMISSIONER
|
April 30, 2014 |
|
THE DEAN AND FACULTY CHAIRMAN, SWAMI KESHWANAND RAJASTHAN AGRICULTURE UNIVERSITY AND ORS. Vs. GUDDI AND ORS.
|
September 22, 2014 |
|
THE EXECUTIVE ENGINEER (E), BSNL ELECTRICAL DIVISION Vs. NICE DIESEL ENGINE PVT. LTD. AND ORS.
|
September 11, 2014 |
|
THE GEM PALACE Vs. AJAY KASLIWAL
|
February 26, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. KAMLA DEVI
|
September 26, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. SUKHI AND ORS.
|
February 4, 2014 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. PARMANAND
|
September 23, 2014 |
|
THE UNION OF INDIA Vs. CHANDRA SHEKHAR
|
September 29, 2014 |
|
THE UNION OF INDIA AND ORS. Vs. SAWAL RAM AND ORS.
|
February 20, 2014 |
|
TIKAM CHAND Vs. STATE
|
May 14, 2014 |
|
TIKAM CHAND MALOO Vs. STATE OF RAJASTHAN
|
July 30, 2014 |
|
TILOK RAM Vs. STATE OF RAJASTHAN
|
May 27, 2014 |
|
TINKU Vs. STATE OF RAJASTHAN
|
May 15, 2014 |
|
TOGA RAM Vs. STATE OF RAJASTHAN
|
November 10, 2014 |
|
TOTARAM AND ORS. Vs. STATE OF RAJASTHAN
|
December 15, 2014 |
|
TOUGH INTERNATIONAL PVT LTD Vs. IDBI BANK LTD & ANR
|
March 21, 2014 |
|
TRILOK CHAND Vs. GHASHI RAM AND ORS.
|
December 4, 2014 |
|
TRILOK CHAND GIRDHARILAL & PARTY Vs. I T O WARD 1, SAWAIMADHOPUR
|
January 21, 2014 |
|
TRILOK CHAND JAIN Vs. MOHAN DAS FATEHPURIA
|
November 11, 2014 |
|
TRIMURTI CONSTRUCTIONS Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT
|
May 20, 2014 |
|
TRIMURTI CONSTRUCTIONS, AJMER Vs. VICE CHANCELLOR, MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, UDAIPUR AND ANR
|
July 1, 2014 |
|
TRUPTI RANI Vs. DWARIKA NATH SATHPATHY
|
December 10, 2014 |
|
TRUST MANDIR KAILA DEVI JI Vs. SUGAN
|
February 12, 2014 |
|
TULSA RAM SAHARAN Vs. STATE OF RAJASTHAN
|
October 30, 2014 |
|
TULSI Vs. VASU AND ORS.
|
May 23, 2014 |
|
TULSI BAI AND ORS. Vs. MAGARAM AND ORS.
|
April 22, 2014 |
|
TULSIRAM Vs. MOHAN LAL DASHORA
|
July 11, 2014 |
|
TULSIRAM Vs. JAMNABAI
|
September 22, 2014 |
|
U.O.I. AND ORS. Vs. BABU RAM
|
April 25, 2014 |
|
UCO BANK & ANR Vs. RAM KISHAN GUPTA
|
August 13, 2014 |
|
UCO BANK AND OTHERS Vs. SUMNESH VYAS
|
January 24, 2014 |
|
UDA Vs. THE STATE OF RAJASTHAN
|
December 19, 2014 |
|
UDAI LAL Vs. CHAIRMAN, R.S.R.T.C. JAIPUR
|
March 28, 2014 |
|
UDAI SINGH Vs. STATE OF RAJASTHAN
|
February 24, 2014 |
|
UDDHAV DAS ARORA Vs. ADDL. CIVIL JUDGE (SR. DIVISION) NO. 1
|
September 17, 2014 |
|
UDESH SHARMA Vs. ADDL. CIVIL JUDGE
|
January 13, 2014 |
|
UDMI Vs. STATE OF RAJASTHAN
|
December 5, 2014 |
|
UDMIRAM Vs. BALVEER @ BABULAL AND ORS
|
April 30, 2014 |
|
UGAM SINGH Vs. STATE OF RAJASTHAN
|
May 7, 2014 |
|
UGAM SINGH RAWAT Vs. STATE BANK OF INDIA AND ORS.
|
May 9, 2014 |
|
UGANTI Vs. STATE
|
January 22, 2014 |
|
UGH SINGH Vs. STATE OF RAJASTHAN
|
April 12, 2014 |
|
UGRASEN Vs. STATE OF RAJASTHAN
|
January 8, 2014 |
|
UIT ALWAR Vs. B.O.R. AND ORS.
|
December 1, 2014 |
|
UMA LOHRA AND ORS. Vs. SURESH TIWARI AND ORS.
|
February 14, 2014 |
|
UMAID MAL Vs. TEJ RAJ
|
April 23, 2014 |
|
UMARAM AND ORS. Vs. CHIRANJILAL AND ORS.
|
May 9, 2014 |
|
UMASHANKAR TATIA Vs. HARPAT RAJ TATI
|
August 19, 2014 |
|
UMESH Vs. STATE OF RAJASTHAN
|
December 3, 2014 |
|
UMESH KUMAR SHARMA Vs. SUDARSHAN GAUR
|
April 11, 2014 |
|
UMMED DAN Vs. STATE OF RAJASTHAN
|
December 10, 2014 |
|
UMMED SINGH & ANR. Vs. STATE OF RAJASTHAN
|
February 11, 2014 |
|
UMMED SINGH KATEWA & ANR Vs. STATE OF RAJASTHAN & ANR
|
May 27, 2014 |
|
UMRAO DEVI ALIAS AMRAO DEVI Vs. HULAS MAL
|
March 26, 2014 |
|
UMRAO GURJAR Vs. STATE OF RAJASTHAN AND OTHERS
|
February 3, 2014 |
|
UNION OF INDIA Vs. SHRI GANESH GOVERNMENT CONTRACTORS AND RURAL WORKS
|
November 10, 2014 |
|
UNION OF INDIA Vs. T.C. GUPTA
|
November 12, 2014 |
|
UNION OF INDIA Vs. SATISH KUMAR SHARMA
|
March 27, 2014 |
|
UNION OF INDIA Vs. EX CONSTABLE PAPU SINGH
|
February 26, 2014 |
|
UNION OF INDIA Vs. RAJASTHAN SPINNING AND WEAVING MILLS LTD.
|
March 27, 2014 |
|
UNION OF INDIA Vs. NARESH KUMAR
|
July 4, 2014 |
|
UNION OF INDIA Vs. MANI RAM BIJARNIA
|
July 16, 2014 |
|
UNION OF INDIA Vs. SATPIL ANTIL
|
August 19, 2014 |
|
UNION OF INDIA Vs. SURENDRA KUMAR
|
August 26, 2014 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 28, 2014 |
|
UNION OF INDIA Vs. JIWAN SINGH & SONS
|
November 25, 2014 |
|
UNION OF INDIA Vs. N. GIREESH KUMAR
|
January 2, 2014 |
|
UNION OF INDIA Vs. S.S. RATHORE
|
January 16, 2014 |
|
UNION OF INDIA Vs. GHEESU LAL
|
January 20, 2014 |
|
UNION OF INDIA Vs. S.R. PRAJAPATI
|
July 4, 2014 |
|
UNION OF INDIA Vs. DURGA PRASAD YADAV
|
August 8, 2014 |
|
UNION OF INDIA Vs. BABULAL GUPTA
|
January 27, 2014 |
|
UNION OF INDIA Vs. LRS OF BRIJ LAL
|
April 28, 2014 |
|
UNION OF INDIA & ORS Vs. SGT S S RATHORE & ANR
|
January 16, 2014 |
|
UNION OF INDIA & ORS Vs. SHIV RAM SINGH; SUGREEV
|
December 17, 2014 |
|
UNION OF INDIA & ORS. Vs. DHARMANDER SINGH & ANR.
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March 12, 2014 |
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UNION OF INDIA AND ANR; RETD SARGENT AIR FORCE GOVIND RAM; TARA DEVI SARAWGI & ANR; RAJASTHAN BUILDERS & PROMOTERS ASSOCIATION Vs. STATE OF RAJASTHAN AND ORS
|
May 30, 2014 |
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UNION OF INDIA AND ORS Vs. SHISH RAM
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March 4, 2014 |
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UNION OF INDIA AND ORS. Vs. ICHRAJ KANWAR
|
April 10, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. VISHNU AND ORS
|
May 22, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. SANTOSH AND ORS
|
April 18, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. HALIYA & ORS
|
November 11, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. DEV KISHAN KABRA
|
June 26, 2014 |
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UNITED INDIA INSURANCE CO. LTD Vs. NOPA RAM
|
July 7, 2014 |
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UNITED INDIA INSURANCE CO. LTD Vs. CHHOTU RAM KUMAWAT
|
April 7, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RADHA
|
March 5, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. JAGDISH & ORS.
|
March 27, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RAJESH SWAMI & ORS.
|
March 27, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RAMJILAL @ RAMUJI AND OTHERS
|
April 24, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RAJENDRA PRASAD CHOUDHAY
|
February 3, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. JYOTI SONI
|
January 7, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. LAXMI DEVI AND ORS.
|
August 28, 2014 |
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UNITED INDIA INSURANCE CO.LTD. Vs. JIYA BAI
|
March 14, 2014 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOOL SINGH
|
March 14, 2014 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. KARMJEET KAUR AND ORS.
|
May 1, 2014 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. LUNI AND ORS.
|
May 8, 2014 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. PURANMAL & ANOTHER
|
January 29, 2014 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. PREM & ORS
|
November 12, 2014 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. RAM SINGH AND ORS.
|
March 11, 2014 |
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UNIVERSITY OF RAJASTHAN Vs. VINEETA CHAUHAN
|
April 29, 2014 |
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UOI Vs. SUSHIL KUMAR TIWARI
|
March 20, 2014 |
|
UOI Vs. SUNIL KUMAR JOSHI
|
March 20, 2014 |
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URBAN IMPROVEMENT TRUST, ALWAR Vs. GORDHANI & ANR
|
May 22, 2014 |
|
URBAN IMPROVEMENT TRUST, BHILWARA Vs. BHERU LAL AND ANR.
|
May 26, 2014 |
|
URBAN IMPROVEMENT TRUST, UDAIPUR Vs. HARI SINGH
|
April 24, 2014 |
|
URMILA DEVI AND ORS. Vs. VIJAY SINGH AND ORS.
|
March 20, 2014 |
|
URMILA KANWAR Vs. AVVN LTD
|
November 28, 2014 |
|
USHA BHANDARI Vs. STATE OF RAJASTHAN
|
April 24, 2014 |
|
USHA MATHUR Vs. PREM SHANKER
|
February 6, 2014 |
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USHA MEHTA Vs. STATE OF RAJASTHAN AND ORS
|
March 26, 2014 |
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UTTAM SHARMA Vs. STATE OF RAJASTHAN & ANR.
|
December 18, 2014 |
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V.K. JAIN Vs. THE MANAGING DIRECTOR
|
July 24, 2014 |
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VAIDYA JUGAL KISHORE TALWAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 7, 2014 |
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VAJARAM & ORS. Vs. STATE OF RAJASTHAN
|
April 28, 2014 |
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VAMAN NARAIN GHIYA Vs. STATE OF RAJASTHAN
|
January 15, 2014 |
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VANASTHALI TEXTILES INDUSTRIES LTD. Vs. UNION OF INDIA AND ORS.
|
August 11, 2014 |
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VANDANA AND ORS. Vs. RAJ. UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
February 11, 2014 |
|
VANDANA INTERNATIONAL EXPORTS Vs. ANUJ JAIPURIA & ANR
|
January 17, 2014 |
|
VANITA BEN Vs. LRS OF DEVSHI BHAI
|
February 12, 2014 |
|
VARDHAMAN PUBLIC SCHOOL AJMER ROAD, JAIPUR Vs. GANESH BHADORIA AND OTHERS
|
April 16, 2014 |
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VARISH @ BHOORYA Vs. STATE OF RAJASTHAN
|
September 19, 2014 |
|
VARUN ARORA Vs. STATE OF RAJASTHAN
|
December 4, 2014 |
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VARUN ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA AND ANR
|
January 28, 2014 |
|
VASUDEV MANGAL Vs. ANAR DEVI (DIED)
|
May 23, 2014 |
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VED PRAKASH Vs. K. LAL & SONS PVT. LTD. AND ORS.
|
May 20, 2014 |
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VEENA SAKHRANI Vs. STATE OF RAJASTHAN
|
December 1, 2014 |
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VEER BIGGAJI INDUSTRIES Vs. JDVVNL, JODHPUR & ORS
|
March 26, 2014 |
|
VEERMATI Vs. STATE OF RAJASTHAN
|
January 7, 2014 |
|
VENUS ARTS & GEMS Vs. INCOME-TAX OFFICER
|
August 20, 2014 |
|
VERA J. MERWANJI AND ORS. Vs. A.K. SHARMA AND ORS.
|
December 18, 2014 |
|
VICKY KUMAR Vs. UNION OF INDIA
|
April 29, 2014 |
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VIDEOCON INDUSTRIES LTD. Vs. ASSTT. COMMERCIAL TAXES OFFICER
|
August 28, 2014 |
|
VIDHYA DEVI Vs. STATE
|
December 9, 2014 |
|
VIDHYA DEVI Vs. RAJESHWARI AND ORS.
|
May 12, 2014 |
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VIDHYA KUMAR JAIN AND ORS. Vs. ADDITIONAL DISTRICT JUDGE NO. 2, AJMER AND ORS.
|
December 5, 2014 |
|
VIDHYA SAGAR Vs. STATE OF RAJASTHAN
|
May 19, 2014 |
|
VIDYA DEVI Vs. DIRECTOR(ENGINEERING),GEOLOGICAL SURVEY OF INDIA
|
March 14, 2014 |
|
VIJAY Vs. GHANSHYAM
|
August 28, 2014 |
|
VIJAY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 16, 2014 |
|
VIJAY CHAND Vs. KANTILAL
|
April 11, 2014 |
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VIJAY GUPTA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 22, 2014 |
|
VIJAY KUMAR Vs. SUNIL KUMAR
|
March 14, 2014 |
|
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
December 9, 2014 |
|
VIJAY KUMAR Vs. SMT MAYA DEVI & OTHERS
|
September 17, 2014 |
|
VIJAY KUMAR & ORS Vs. STATE OF RAJASTHAN
|
November 11, 2014 |
|
VIJAY KUMAR AND ORS. Vs. NARENDRA KUMAR AND ORS.
|
April 3, 2014 |
|
VIJAY KUMAR KASTIYA Vs. SANT KUMAR KHANDAKA AND OTHERS
|
April 11, 2014 |
|
VIJAY KUMAR PUNIA Vs. STATE OF RAJASTHAN
|
April 9, 2014 |
|
VIJAY KUMAR SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 6, 2014 |
|
VIJAY KUMAR VASHISTHA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
|
January 9, 2014 |
|
VIJAY LAXMI Vs. STATE OF RAJASTHAN
|
November 26, 2014 |
|
VIJAY PAREEK Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
|
VIJAY PRAKASH PIPLANI Vs. B.L. SHARMA
|
September 17, 2014 |
|
VIJAY PRASAD SHARMA Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
|
April 3, 2014 |
|
VIJAY PRATAP Vs. STATE OF RAJASTHAN
|
January 29, 2014 |
|
VIJAY SHARMA & ANR Vs. AYODHYA DEVI & ORS.
|
February 4, 2014 |
|
VIJAY SINGH Vs. GOPAL SINGH
|
March 28, 2014 |
|
VIJAY SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR
|
April 3, 2014 |
|
VIJAY SINGH AND ORS. Vs. STATE
|
July 1, 2014 |
|
VIJAY SINGH POONIA Vs. STATE OF RAJ. AND ORS.
|
December 5, 2014 |
|
VIJAY SOLVEX LIMITED Vs. DEEPAK DATA & ANR
|
September 8, 2014 |
|
VIJAY SOLVEX LTD Vs. GOVERDHANDAS SHIVNARAYAN & ORS
|
May 26, 2014 |
|
VIJAY SOLVEX LTD. Vs. COMMISSIONER OF INCOME TAX, ALWAR
|
January 6, 2014 |
|
VIJAY WALIYA Vs. URBAN IMPROVEMENT TRUST AJMER
|
September 30, 2014 |
|
VIJENDRA Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
VIJENDRA @ PINTU Vs. STATE
|
March 19, 2014 |
|
VIJENDRA DHAKA Vs. STATE OF RAJASTHAN
|
December 1, 2014 |
|
VIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
December 2, 2014 |
|
VIJESH ASOPA Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
VIJYA SHRIMALI Vs. STATE OF RAJASTHAN
|
July 18, 2014 |
|
VIKAS Vs. UNIVERSITY OF RAJASTHAN
|
November 10, 2014 |
|
VIKAS @ VICKY Vs. HANSRAJ AND ORS
|
January 13, 2014 |
|
VIKAS ELECTRICALS Vs. UNION OF INDIA AND ORS.
|
February 6, 2014 |
|
VIKAS GANERIWALA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 15, 2014 |
|
VIKAS KUMAR Vs. UNION OF INDIA
|
February 10, 2014 |
|
VIKAS KUMAR Vs. STATE OF RAJASTHAN
|
October 14, 2014 |
|
VIKAS LAYAT Vs. THE I.D.B.I. BANK AND ORS.
|
March 11, 2014 |
|
VIKKI ARORA Vs. STATE OF RAJASTHAN
|
April 25, 2014 |
|
VIKRAM KUMAR Vs. GRAM PANCHAYAT
|
July 11, 2014 |
|
VIKRAM KUMAR MAHERIYA Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
VIKRAM SINGH Vs. AVON KANWAR AND ANOTHER
|
November 18, 2014 |
|
VIKRAM SINGH Vs. GYAN SINGH
|
February 3, 2014 |
|
VIKRAM SINGH CHOUHAN Vs. STATE OF RAJASTHAN
|
May 16, 2014 |
|
VIKRAM SINGH YADAV Vs. STATE & ORS.
|
January 21, 2014 |
|
VIKRANT SINGHAL Vs. STATE OF RAJASTHAN
|
July 1, 2014 |
|
VIMAL CHAND Vs. UTTAM AND ORS
|
April 30, 2014 |
|
VIMAL CHAND VASHISTHA Vs. STATE OF RAJASTHAN
|
May 21, 2014 |
|
VIMAL KUMAR Vs. BISHANLAL
|
March 14, 2014 |
|
VIMAL SINGHVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 14, 2014 |
|
VIMLA Vs. KALU @ KANTILAL
|
January 7, 2014 |
|
VIMLA & ORS. Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
|
March 13, 2014 |
|
VIMLA DEVI Vs. NATIONAL INSURANCE COMPANY LIMITED
|
November 12, 2014 |
|
VIMLA JATAV Vs. STATE OF RAJASTHAN & ORS
|
May 30, 2014 |
|
VINAYAK ARTS Vs. INDUSIND BANK LTD. AND ORS.
|
October 7, 2014 |
|
VINITA NAIR Vs. REGISTRAR, UNIVERSITY OF RAJASTHAN
|
August 13, 2014 |
|
VINITA SHARMA Vs. UNION OF INDIA AND ORS
|
January 15, 2014 |
|
VINOD Vs. STATE OF RAJASTHAN
|
January 3, 2014 |
|
VINOD GATTANI & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
January 6, 2014 |
|
VINOD KUMAR AND ORS. Vs. RADHEYSHYAM KHEMKA AND SONS HUF
|
December 12, 2014 |
|
VINOD KUMAR AND ORS. Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY AND ORS.
|
January 27, 2014 |
|
VINOD KUMAR JAIN Vs. SHRI PIPALESHWAR MAHADEV JI MANDIR TRUST
|
October 10, 2014 |
|
VINOD KUMAR SAINI AND ORS. Vs. RAM GOPAL MODI
|
December 18, 2014 |
|
VINOD NIKUB AND ORS. Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE AND ORS.
|
May 14, 2014 |
|
VIPIN KUMAR Vs. DR. SARVEPALLI RADHAKRISHNAN RAJASTHAN AYURVED UNIVERSITY
|
September 16, 2014 |
|
VIPIN KUMAR YADAV Vs. RSRTC
|
April 2, 2014 |
|
VIPUL SULZ FAB PRIVATE LIMITED Vs. RIICO
|
March 12, 2014 |
|
VIRAT SWAROOP & ANR. Vs. R.S.R.T.C. & ANR.
|
June 23, 2014 |
|
VIRENDRA JAMES Vs. STATE OF RAJ.
|
May 23, 2014 |
|
VIRENDRA KUMAR JAIN Vs. BHANWAR LAL BAJARGAN
|
March 11, 2014 |
|
VIRENDRA KUMAR MATHUR Vs. RAJ.HIGH COURT
|
March 20, 2014 |
|
VIRENDRA MEHTA Vs. STATE
|
January 29, 2014 |
|
VIRENDRA SINGH Vs. EXCISE COMMISSIONER & ANR
|
April 12, 2014 |
|
VIRENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2014 |
|
VIRENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 29, 2014 |
|
VIRENDRA SINGH Vs. BHARAT SANCHAR NIGAM LTD
|
May 19, 2014 |
|
VIRENDRA SINGH AND ORS Vs. STATE (URBAN DEVELOPMENT) ORS
|
September 24, 2014 |
|
VIRMA RAM Vs. STATE OF RAJASTHAN
|
April 11, 2014 |
|
VISHNU GOPAL SHARMA Vs. BASANT LAL
|
July 25, 2014 |
|
VISHNU KANT SHARMA Vs. STATE
|
May 27, 2014 |
|
VISHNU KANTA OJHA Vs. STATE OF RAJASTHAN
|
October 7, 2014 |
|
VISHNU KUMAR AND ORS. Vs. STATE AND ORS.
|
August 11, 2014 |
|
VISHWANATH Vs. SAMPAT KUMAR AND ORS.
|
January 21, 2014 |
|
VIVEK SHARMA Vs. THE UNION OF INDIA
|
December 8, 2014 |
|
VIVEKANAND MEMORIAL PUBLIC SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 30, 2014 |
|
VRINDAVAN PROPMARTS PVT LTD Vs. KARISHMA INFORMATION TECHNOLOGY PVT LTD AND ORS
|
April 9, 2014 |
|
WASIM KHAN Vs. STATE OF RAJASTHAN
|
November 10, 2014 |
|
WAZID KHAN @ POLA & ANR Vs. STATE OF RAJ
|
December 11, 2014 |
|
WHOLESALE UPBHOKTA BHANDAR Vs. SATISH CHANDRA JAIN
|
January 13, 2014 |
|
YAKUB Vs. STATE OF RAJASTHAN AND ORS.
|
October 27, 2014 |
|
YAMLAY KHAN Vs. STATE OF RAJASTHAN
|
October 1, 2014 |
|
YAMLAY KHAN Vs. STATE OF RAJASTHAN
|
August 26, 2014 |
|
YASH MIDDHA Vs. STATE OF RAJASTHAN AND ORS.
|
November 21, 2014 |
|
YASH PAUL Vs. MINISTRY OF HEALTH & FAMILY WELFARE, NEW DELHI
|
April 30, 2014 |
|
YASHEEN KHAN Vs. BAJRANG LAL
|
April 25, 2014 |
|
YASHPAL DANGI Vs. STATE OF RAJ
|
March 5, 2014 |
|
YASHPAL SINGH YADAV Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
May 6, 2014 |
|
YOGENDRA @ GOVINDA & ORS. Vs. STATE OF RAJASTHAN
|
January 6, 2014 |
|
YOGENDRA MUNDRA Vs. ICICI BANK LIMITED
|
November 11, 2014 |
|
YOGENDRA SINGH GURJAR AND ANR Vs. STATE OF RAJASTHAN AND ORS
|
April 25, 2014 |
|
YOGENDRA VYAS Vs. CHAIRMAN AND MANAGING DIRECTOR, JVVNL
|
May 6, 2014 |
|
YOGESH CHANDRA SWAMI Vs. STATE (LAW DEPARTMENT) AND ANR.
|
February 12, 2014 |
|
YOGESH JAYASWAL Vs. STATE OF RAJASTHAN
|
September 19, 2014 |
|
YOGESH KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN & ORS
|
September 22, 2014 |
|
YOGESH KUMAR PAREEK Vs. THE STATE OF RAJASTHAN
|
January 20, 2014 |
|
YOGESH KUMAR VARSHNEY AND OTHERS Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED AND ANOTHER
|
April 4, 2014 |
|
YOGESH SINGH Vs. STATE OF RAJASTHAN
|
December 15, 2014 |
|
YOUNG BLOOD YUVA SAMITI Vs. THE STATE OF RAJASTHAN
|
December 10, 2014 |
|
YUDHISTER ALIMCHANDANI Vs. NUCLEAR POWER CORPORATION
|
February 3, 2014 |
|
YUGAL CHOUDHARY Vs. STATE OF RAJASTHAN
|
March 27, 2014 |
|
YUSUF Vs. STATE OF RAJASTHAN AND ORS.
|
May 1, 2014 |
|
YUSUF @ ISHAB Vs. HARI PRASAD AND ORS
|
July 7, 2014 |
|
ZAIKAM Vs. STATE OF RAJASTHAN & ANR.
|
April 9, 2014 |
|
ZARDAR KHAN Vs. STATE OF RAJASTHAN
|
November 12, 2014 |
|
ZARI Vs. ZARI SILK INDIA PVT. LTD
|
April 29, 2014 |
|
ZEESHAN KHAN AND ORS. Vs. JAI NARAYAN VYAS UNIVERSITY AND ORS.
|
February 19, 2014 |
|
ZUHARUDDIN KHAN Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED
|
July 10, 2014 |