|
A.J. MASSEY (DECEASED) THROUGH LEGAL REPRESENTATIVE JEROME XAVIER MASSEY Vs. SUMER SINGH S/O SHRI BHIM SINGH
|
August 19, 2011 |
|
AAD RAM Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
|
AANDHI MARBLES PVT LTD Vs. STATE OF RAJASTHAN
|
December 23, 2011 |
|
AASHIQ MOHAMMAD Vs. TARACHAND SAMRIYA
|
March 10, 2011 |
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ABADUL SALAM Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
|
ABB LIMITED Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
|
ABDUL HAFIZ Vs. STATE OF RAJASTHAN
|
March 14, 2011 |
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ABDUL HAMEED Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
|
ABDUL JABBAR Vs. AFROZA
|
May 4, 2011 |
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ABDUL JABBAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 23, 2011 |
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ABDUL KHALIK Vs. STATE OF RAJASTHAN
|
August 9, 2011 |
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ABDUL LATIF Vs. STATE OF RAJASTHAN
|
November 28, 2011 |
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ABDUL RASID Vs. SAHNAZ
|
May 27, 2011 |
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ABDUL REHMAN QURESHI Vs. RAJESH KUMAR BHOJNAGARWALA
|
January 4, 2011 |
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ABDUL WAHID Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
|
ABHAY SINGH Vs. SUSHILA KANWAR
|
May 24, 2011 |
|
ABHAYESHWAR MAHADEV SHIV MANDIR CHARITABLE TRUST Vs. JAIPUR DEVELOPMENT AUTHORITY
|
April 1, 2011 |
|
ABID Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
|
ABID BEIG Vs. STATE OF RAJASTHAN
|
November 23, 2011 |
|
ACTO Vs. AMIT STONE CRUSHER AND ORS.
|
March 31, 2011 |
|
ACTO Vs. EICHER LIMITED
|
March 31, 2011 |
|
ACTO Vs. SPACE
|
August 18, 2011 |
|
ACTO Vs. SEM CONSTRUCTION COMPANY
|
July 14, 2011 |
|
ACTO, FS Vs. LAXMI GRANITES AND CEMENT PIPES IND. LTD.
|
July 1, 2011 |
|
ADARSH VIDYA MANDIR SOCIETY, UDAIPUR Vs. STATE OF RAJASTHAN & ORS
|
March 22, 2011 |
|
ADDITIONAL COLLECTOR, DISTRICT RURAL DEVELOPMENT AGENCY, BANSWARA Vs. BAPURA & ANR
|
April 25, 2011 |
|
ADESH KHANDELWAL Vs. SAROJ KHANDELWAL
|
April 27, 2011 |
|
ADVANI HOTELS & RESORTS (INDIA) LTD Vs. STATE OF RAJASTHAN
|
August 11, 2011 |
|
AGARWAL PACKERS Vs. COMMERCIAL TAX OFFICER, CIRCLE C, JODHPUR
|
November 8, 2011 |
|
AGROBIOTECH INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
|
November 2, 2011 |
|
AHAN MOHD. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 18, 2011 |
|
AHMAD MOINUDDIN AND ANR. Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
|
AHMED ALI Vs. STATE FARM CORPORATION OF INDIA LTD
|
November 3, 2011 |
|
AJAIPAL Vs. STATE OF RAJASTHAN AND ANR.
|
August 19, 2011 |
|
AJAY ARYA AND ORS. Vs. STATE OF RAJASTHAN & ANR.
|
February 25, 2011 |
|
AJAY NAHTA Vs. RAKESH K. JAIN
|
August 29, 2011 |
|
AJAY YADAV Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
|
AJEET PRASAD Vs. STATE OF RAJASTHAN
|
September 14, 2011 |
|
AJIT SINGH ALIAS JEET SINGH Vs. STATE OF RAJASTHAN
|
August 4, 2011 |
|
AJIZ KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 10, 2011 |
|
AJMER VIDHYUT VITRAN NIGAM LTD. Vs. STATE OF RAJASTHAN & ANR.
|
May 16, 2011 |
|
AJMER VIDYUT VITRAN NIGAM LRD. AND ANR. Vs. OM PRAKASH AND ANR.
|
February 9, 2011 |
|
AKANKSHA PANWAR Vs. STATE OF RAJASTHAN
|
September 23, 2011 |
|
AKHIL RAJASTHAN LAB TECHNICIAN KARAMCHARI SANGH Vs. DIRECTOR, MEDICAL AND HEALTH DEPARTMENT AND ORS.
|
February 17, 2011 |
|
AKRAM Vs. STATE
|
May 3, 2011 |
|
AKTAR (SMT.) AND ORS. Vs. MANJEET SINGH AND ORS.
|
September 20, 2011 |
|
ALAM Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
|
ALHAMDO & ANR Vs. NYAMAT BANO & ORS
|
August 16, 2011 |
|
ALI HASAN KHAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 5, 2011 |
|
ALLARAKHA Vs. STATE OF RAJASTHAN
|
April 1, 2011 |
|
ALOK KUMAR MEENA Vs. RAJASTHAN STATE VETERINARY COUNCIL JAIPUR
|
November 17, 2011 |
|
ALTAF HUSSAIN THROUGH LRS Vs. DEEWAN SYED ALE RASOOL ALI KHAN THROUGH LEGAL REPRESENTATIVE
|
September 24, 2011 |
|
AMANDEP SINGH ALIAS AMNA Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
|
AMAR CHAND BORAD Vs. ITO, WARD-I, SRIGANGANAGAR
|
February 14, 2011 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
|
AMAR SINGH Vs. STATE
|
September 16, 2011 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 20, 2011 |
|
AMAR SINGH AND OTHERS Vs. SHRI G.L.BAGADIYA AND OTHERS
|
April 11, 2011 |
|
AMAR SINGH RAWAT Vs. RAJASTHAN RAJYA PATH PARVAHAN NIGAM
|
June 30, 2011 |
|
AMBA LAL Vs. MISHRI LAL & ORS
|
August 3, 2011 |
|
AMBESHWAR GRIH NIRMAN SAHAKARI SAMITI LTD Vs. BABU LAL
|
December 13, 2011 |
|
AMICHAND Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2011 |
|
AMINU DEEN Vs. INDIAN COUNCIL OF AGRICULTURE RESEARCH & ORS
|
March 25, 2011 |
|
AMIT KUMAR Vs. RAJASTHAN UNIVERSITY OF HEALTH AND SCIENCE
|
February 2, 2011 |
|
AMIT KUMAR Vs. THE SECRETARY MEDICAL AND HEALTH DEPARTMENT AND ORS.
|
September 6, 2011 |
|
AMIT KUMAR Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
|
AMRA RAM Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
|
AMRIT LAL Vs. STATE OF RAJASTHAN
|
January 28, 2011 |
|
AMRIT LAL MEENA Vs. UNION OF INDIA
|
July 21, 2011 |
|
ANAND MEWARA Vs. MADHU MEWARA
|
May 27, 2011 |
|
ANAND SINGH Vs. STATE OF RAJASTHAN
|
November 11, 2011 |
|
ANANT KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
January 28, 2011 |
|
ANANT SRI SUKHRAMJI TRUST RAMDHAM, BIRAI Vs. SHRI BALAAJI GRAH NIRMAN SAHKARI SAMITI LTD. AND OTHERS
|
October 12, 2011 |
|
ANIL Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
|
ANIL CHOUDHARY Vs. STATE OF RAJASTHAN
|
July 27, 2011 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
July 13, 2011 |
|
ANIL KUMAR Vs. JODHPUR VIDHYUT VITARAN NIGAM LTD AND ANR
|
September 24, 2011 |
|
ANIL KUMAR Vs. THAKUR JI MANDIR NARSINGH JI MAHRAJ & ORS
|
November 18, 2011 |
|
ANIL KUMAR Vs. STATE
|
April 20, 2011 |
|
ANIL KUMAR AGRAWAL Vs. STATE OF RAJASTHAN
|
February 8, 2011 |
|
ANIL MEHRA Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
|
ANIL PATHAK Vs. STATE OF RAJASTHAN
|
April 19, 2011 |
|
ANISH MOHD Vs. STATE OF RAJASTHAN
|
February 27, 2011 |
|
ANITA Vs. STATE OF RAJASTHAN
|
August 8, 2011 |
|
ANITA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
March 18, 2011 |
|
ANITA AND ORS. Vs. TARACHAND @ JALAM SINGH
|
July 5, 2011 |
|
ANITA GUPTA Vs. GOPAL GYANDEV
|
September 15, 2011 |
|
ANITA MIDDHA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL JAIPUR
|
October 12, 2011 |
|
ANJANA CHAUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
April 6, 2011 |
|
ANJANA KOTHARI Vs. STATE OF RAJASTHAN
|
May 6, 2011 |
|
ANJUM ALI Vs. STATE OF RAJASTHAN
|
May 27, 2011 |
|
ANKIT KUMAR DHAKA Vs. UNIVERSITY OF RAJASTHAN
|
August 10, 2011 |
|
ANKUR MATHUR Vs. STATE
|
December 21, 2011 |
|
ANMOL BUS SERVICE Vs. STATE
|
February 3, 2011 |
|
ANNANT PAL SINGH Vs. ADJ (F T ) NO 5, JAIPUR CITY, JAIPUR AND ORS
|
November 24, 2011 |
|
ANOKHI DEVI Vs. UNION OF INDIA
|
September 22, 2011 |
|
ANSHUL GOYAL Vs. CIVIL JUDGE
|
December 1, 2011 |
|
ANUBHA PRABHUNE Vs. ADDITIONAL DISTRICT JUDGE
|
September 5, 2011 |
|
ANUBHAV PUROHIT Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
|
ANUJ BANSAL Vs. STATE OF RAJASTHAN
|
September 15, 2011 |
|
ANUJ KUMAR AND MANOJ KHANDELWAL Vs. VICE CHANCELLOR, UNIVERSITY OF RAJASTHAN AND ORS.
|
May 3, 2011 |
|
ANUKAMPA COMPUTERS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 13, 2011 |
|
ANURAG BHATNAGAR Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 1, 2011 |
|
ANURODH Vs. KEDAR NATH GUPTA & ORS.
|
December 23, 2011 |
|
APEX INSTITUTE OF MANAGEMENT AND SCIENCE Vs. UNIVERSITY OF RAJASTHAN
|
April 20, 2011 |
|
APEX INSTITUTE OF MANAGEMENT AND SCIENCE Vs. UNIVERSITY OF RAJASTHAN
|
September 23, 2011 |
|
ARBIND TRIPATHI Vs. SARFUDDIN
|
October 13, 2011 |
|
ARIF HUSSAIN Vs. AJRA BANO AND ANR.
|
January 10, 2011 |
|
ARIHANT ENGINEERING INDUSTRIES Vs. SARITA SRIVASTAVA
|
April 26, 2011 |
|
ARIHANT TILES & MARBLES PVT LTD Vs. UNION OF INDIA
|
August 16, 2011 |
|
ARJUN Vs. STATE OF RAJASTHAN AND ORS.
|
April 15, 2011 |
|
ARJUN RAM Vs. STATE OF RAJASTHAN & ORS.
|
May 3, 2011 |
|
ARPANA JASSAL Vs. STATE OF RAJASTHAN AND ORS
|
May 3, 2011 |
|
ARUN KUMAR VERMA Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
|
ARUN SINGH MEENA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
ARUNA Vs. STATE OF RAJASTHAN
|
September 15, 2011 |
|
ARUNA VERMA Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
|
ARVIND Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
|
ARVIND KUMAR Vs. UNION OF INDIA
|
November 22, 2011 |
|
ARVIND KUMAR @ TILLU Vs. STATE OF RAJASTHAN AND OTHERS.
|
February 2, 2011 |
|
ARVIND KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 9, 2011 |
|
ARVIND KUMAR TYAGI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
September 6, 2011 |
|
ASAL DURG ENTERPRISES Vs. INDIAN OIL CORPORATION LTD
|
May 19, 2011 |
|
ASEEM KUMAR Vs. ITO, WARD 2(2), GANGANAGAR
|
April 18, 2011 |
|
ASHA Vs. KISHORE KUMAR JAIN AND ANR.
|
May 10, 2011 |
|
ASHA RAM Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
|
ASHA RAM AND ANR. Vs. INDER LAL AND ORS.
|
October 12, 2011 |
|
ASHA TANWAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES & ANR
|
September 5, 2011 |
|
ASHARAM & ANOTHER Vs. ADDITIONAL CIVIL JUDGE & ANOTHER
|
September 21, 2011 |
|
ASHISH AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
September 5, 2011 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
April 29, 2011 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
December 15, 2011 |
|
ASHOK @ BANTI @ BINTU @ KALIA Vs. STATE OF RAJASTHAN
|
May 12, 2011 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN & ORS.
|
July 11, 2011 |
|
ASHOK KUMAR Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANR.
|
August 5, 2011 |
|
ASHOK KUMAR Vs. CHHITAR MAL
|
August 10, 2011 |
|
ASHOK KUMAR Vs. GIRRAJ PRASAD & ANOTHER
|
January 4, 2011 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
October 21, 2011 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
July 22, 2011 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 15, 2011 |
|
ASHOK KUMAR AGARWAL Vs. PRAMOD KUMAR JAIN
|
August 5, 2011 |
|
ASHOK KUMAR AND ANR. Vs. PRESIDENT , JAN JAGRITI VIKAS MANCH SAMITI , PALI AND ORS.
|
May 6, 2011 |
|
ASHOK KUMAR BADOLA Vs. STATE OF RAJSHTAN
|
May 30, 2011 |
|
ASHOK KUMAR BHOOTNA Vs. STATE OF RAJASTHAN AND ANR.
|
October 10, 2011 |
|
ASHOK KUMAR GUPTA Vs. ADJ, FAST TRACK NO.7, JAIPUR CITY, JAIPUR & ORS.
|
July 27, 2011 |
|
ASHOK KUMAR JAIN Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
|
ASHOK KUMAR JAIN Vs. NATHHI LAL JAIN AND ANR.
|
May 2, 2011 |
|
ASHOK KUMAR SAXENA Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
|
ASHOK KUMAR SOMANI Vs. SUSHILA
|
September 16, 2011 |
|
ASHOK KUMAR VYAS Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
|
ASHOK KUMAR YADAV Vs. STATE OF RAJASTHAN
|
February 23, 2011 |
|
ASHOK SACHDEVA Vs. STATE
|
November 29, 2011 |
|
ASHOK SONI Vs. SARALA SONI AND ANR.
|
May 24, 2011 |
|
ASHOK SWAMI Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 28, 2011 |
|
ASHRAF ALI Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
|
ASHRAF ALI Vs. STATE OF RAJASTHAN AND ORS.
|
May 17, 2011 |
|
ASHWANI GUPTA Vs. STATE OF RAJASTHAN
|
December 2, 2011 |
|
ASLAM @ DEEWAN Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
|
ASSISTANT COMMERCIAL TAX OFFICER Vs. UMESH PAL
|
August 4, 2011 |
|
ASSISTANT COMMERCIAL TAX OFFICER Vs. KAMDHENU SPAT LTD.
|
July 8, 2011 |
|
ASSISTANT COMMERCIAL TAX OFFICER Vs. NARENDRA KUMAR AND COMPANY
|
December 16, 2011 |
|
ASSISTANT COMMERCIAL TAX OFFICER Vs. GAYATRI CABLES
|
July 19, 2011 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. K.S. OILS LTD.
|
December 7, 2011 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MUSTAQ
|
December 14, 2011 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. DOZCO (INDIA) PVT. LTD.
|
December 13, 2011 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RATHI BARS LIMITED
|
March 29, 2011 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. INSECTICIDES (INDIA) LIMITED
|
December 13, 2011 |
|
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD I Vs. NOVA FOAMS (INDIA)
|
November 17, 2011 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, ANTI EVASION, BHILWARA Vs. FASHIONS SUITINGS PVT. LTD., BHILWARA
|
July 26, 2011 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. ARYA ALLOYS PVT. LTD.
|
November 16, 2011 |
|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD, BHIWADI (ALWAR) Vs. RAGHUVEER SINGH AND ANOTHER
|
July 7, 2011 |
|
ASSISTANT COMMISSIONER Vs. N.H. INDUSTRIES
|
November 15, 2011 |
|
ASSISTANT COMMISSIONER, ANTI-EVASION Vs. AGARWAL ALUMINIUM & COMPANY
|
November 28, 2011 |
|
ASSISTANT COMMISSIONER, SPECIAL CIRCLE, COMMERCIAL TAXES Vs. BADAR MAL MADAN LAL
|
August 25, 2011 |
|
ASSISTANT CTO, ANTI EVASION Vs. J.K. INDUSTRIES LTD.
|
October 11, 2011 |
|
ASSISTANT ENG. (RAILWAYS OPERATION), KOTA THERMAL POWER PROJECT RRVUNL KOTA Vs. P.D. SHARMA AND ORS.
|
September 19, 2011 |
|
ATUL SINGH SAVANT Vs. STATE OF RAJASTHAN AND ORS.
|
August 10, 2011 |
|
AVESH AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
April 26, 2011 |
|
AVESH, Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
|
AVINASH @ RAHUL Vs. SUNIL INDORA
|
May 27, 2011 |
|
AVINASH MATHUR Vs. STATE OF RAJASTHAN &
ANR
|
April 25, 2011 |
|
AVINASH MATHUR Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
|
AVINASH TANTIA Vs. STATE OF RAJ
|
November 9, 2011 |
|
AVTAR SINGH Vs. SMT. KULVEER KAUR @ SUKHVINDER KAUR AND ANR.
|
May 10, 2011 |
|
AYUB KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2011 |
|
AZAD BODY BUILDERS PVT. LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 3, 2011 |
|
BABLIRAM MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 2, 2011 |
|
BABOOLAL ALIAS DAYARAM TELI (SAHU) Vs. SHRIMATI RADHA AND ANR.
|
May 23, 2011 |
|
BABU LAL Vs. STATE OF RAJASTHAN & ORS.
|
June 29, 2011 |
|
BABU LAL Vs. STATE OF RAJASTHAN AND ANR.
|
November 16, 2011 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
March 18, 2011 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
May 2, 2011 |
|
BABU LAL Vs. BHAGWAN SAHAY
|
January 11, 2011 |
|
BABU LAL Vs. RS SHARMA
|
July 6, 2011 |
|
BABU LAL Vs. UNION OF INDIA AND ORS
|
May 20, 2011 |
|
BABU LAL Vs. HANUMAN PRASAD AND ANR
|
November 15, 2011 |
|
BABU LAL RAO Vs. STATE OF RAJASTHAN AND ORS.
|
March 4, 2011 |
|
BABU LAL SAINI AND ORS. Vs. KISHAN CHAND AND ORS.
|
March 18, 2011 |
|
BABU SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 13, 2011 |
|
BABU SINGH Vs. HINDAUN SAHKARI BHOOMI VIKAS BANK LIMITED AND ORS.
|
February 23, 2011 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
|
BABULAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE LAXMANGARH
|
December 12, 2011 |
|
BABULAL & ORS. Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
|
BABULAL @ PRAMOD PAREEK Vs. ARUNA PAREEK AND ANR.
|
January 4, 2011 |
|
BABULAL YADAV Vs. STATE AND ORS.
|
February 9, 2011 |
|
BACCHU @ BAHADUR Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
BADAMI AND MUKESH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
September 22, 2011 |
|
BADAN SINGH Vs. BABU SINGH
|
August 4, 2011 |
|
BADLE & ORS Vs. STATE OF RAJ & ORS
|
November 14, 2011 |
|
BADRI NARAIN & ANR. Vs. KISHAN CHANDRA & ORS.
|
August 4, 2011 |
|
BADRI PRASAD BANJARA Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 15, 2011 |
|
BADRI RAM CHOUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 25, 2011 |
|
BAHADUR SINGH Vs. POORAN SINGH
|
November 17, 2011 |
|
BAI DEVI Vs. STATE OF RAJASTHAN PUBLIC PROSECUTOR
|
April 15, 2011 |
|
BAJA RAM @ BAJRANG LAL & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
January 11, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHANKAR LAL AND ORS.
|
March 10, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MS. JYOTIKA AND OTHERS
|
April 1, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MS. JYOTIKA AND ORS.
|
April 11, 2011 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. ANSHUL VERMA
|
April 19, 2011 |
|
BAJRANG SINGH Vs. STATE AND ORS.
|
September 27, 2011 |
|
BAJRANG SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 26, 2011 |
|
BAL KISHAN SHARMA Vs. RADHEY SHYAM GODHAWAT
|
December 23, 2011 |
|
BALBEER SINGH Vs. STATE OF RAJASTHAN
|
November 30, 2011 |
|
BALRAM Vs. STATE OF RAJASTHAN
|
January 18, 2011 |
|
BALU SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 6, 2011 |
|
BALVEER Vs. BABLU VIJAY SINGH
|
January 21, 2011 |
|
BALVENDRA KAUR Vs. STATE OF RAJASTHAN AND ORS.
|
May 25, 2011 |
|
BALVINDER SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS
|
May 18, 2011 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
|
BALWANT SINGH & ORS. Vs. STATE OF RAJASTHAN
|
September 19, 2011 |
|
BANA LAL GERJAR Vs. STATE OF RAJASTHAN
|
July 19, 2011 |
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BANARSI Vs. GANPAT RAM & ANR.
|
August 26, 2011 |
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BANKE BIHARI PROCESS PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR- II
|
January 5, 2011 |
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BANSHI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2011 |
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BANSHI LAL Vs. STATE
|
December 2, 2011 |
|
BANSHI LAL BHEEL Vs. BHARAT HOTELS LTD
|
July 11, 2011 |
|
BANSI LAL Vs. EXECUTIVE OFFICER, MUNICIPAL COUNCIL
|
February 24, 2011 |
|
BANSWARA SYNTEX LTD Vs. UOI
|
January 10, 2011 |
|
BANWAR Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
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BANWARI LAL Vs. STATE OF RAJASTHAN & ORS
|
August 8, 2011 |
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BANWARI LAL Vs. STATE OF RAJASTHAN
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August 3, 2011 |
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BANWARI LAL Vs. STATE OF RAJASTHAN & ANR.
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October 12, 2011 |
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BANWARI LAL & ANR Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
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BANWARILAL MEENA Vs. RAMCHARAN
|
January 17, 2011 |
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BAPU LAL Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
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BAPULAL AND ORS. Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
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BARKAT ALI @ BAKKI Vs. STATE OF RAJASTHAN
|
September 12, 2011 |
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BARMER CENTRAL COOPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN & ORS.
|
December 14, 2011 |
|
BARSA Vs. STATE OF RAJASTHAN
|
March 18, 2011 |
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BASANTI Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
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BASANTI LAL Vs. GOKUL DAS
|
August 16, 2011 |
|
BASHIR KHAN Vs. SALIM KHAN
|
September 24, 2011 |
|
BASRAM @ VISHRAM Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
|
BATA INDIA LTD. Vs. RAJENDRA SINGH
|
February 28, 2011 |
|
BEELA RAM Vs. VISHNU KUMAR KHANDELWAL
|
January 5, 2011 |
|
BETHA RAM Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
|
BHAG CHAND Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 10, 2011 |
|
BHAG CHAND VERMA Vs. R P S C
|
May 10, 2011 |
|
BHAG SINGH Vs. SAVITRI DEVI & ANR
|
July 25, 2011 |
|
BHAGAT ARYA Vs. STATE
|
January 25, 2011 |
|
BHAGCHAND Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
|
BHAGIRATH Vs. STATE OF RAJASTHAN & ANR.
|
November 15, 2011 |
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BHAGIRATH Vs. STATE OF RAJASTHAN
|
May 6, 2011 |
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BHAGIRATH AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
May 17, 2011 |
|
BHAGIRATH PRASAD Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
|
BHAGIRATH YADAV Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
|
BHAGWAN RAM Vs. STATE OF RAJASTHAN
|
November 24, 2011 |
|
BHAGWAN SAHAI SHARMA Vs. ACJ (S D) NO 2, JAIPUR CITY, JAIPUR AND ORS
|
November 3, 2011 |
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BHAGWAN SINGH RATHORE Vs. STATE OF RAJASTHAN
|
May 25, 2011 |
|
BHAGWAN SWAROOP Vs. STATE OF RAJASTHAN & ORS.
|
November 21, 2011 |
|
BHAGWANA RAM Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
|
BHAGWANA RAM AND ORS. Vs. BHERA RAM
|
August 11, 2011 |
|
BHAGWANI Vs. POORAN AND OTHERS
|
April 19, 2011 |
|
BHAGWATI Vs. STATE OF RAJASTHAN
|
May 25, 2011 |
|
BHAGWATI LAL @ BHAGGU AND ANR. Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
|
BHAJAN LAL Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 2, 2011 |
|
BHANWAR LAL Vs. JAGDISH & ANOTHER
|
September 16, 2011 |
|
BHANWAR LAL Vs. RAJENDRA PRASAD
|
March 3, 2011 |
|
BHANWAR LAL Vs. SHANTI DEVI
|
September 22, 2011 |
|
BHANWAR LAL Vs. NUTAN @ CHANDA
|
August 4, 2011 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 5, 2011 |
|
BHANWAR LAL AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
December 9, 2011 |
|
BHANWAR LAL KHATIK Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2011 |
|
BHANWAR LAL MALI Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY, UDAIPUR & ORS.
|
August 23, 2011 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
|
BHANWAR SINGH Vs. STATE OF RAJ. AND ORS.
|
February 23, 2011 |
|
BHANWAR SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
|
August 8, 2011 |
|
BHANWARA RAM Vs. JUDGE, LABOUR COURT, JODHPUR & ORS
|
March 18, 2011 |
|
BHANWARIA Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
|
BHARAT KUMAR LODHA Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF RAJASTHAN
|
April 8, 2011 |
|
BHARAT PRAKASH Vs. JAIPUR DEVELOPMENT AUTHORITY
|
September 5, 2011 |
|
BHARAT SINGH Vs. THE STATE OF RAJASTHAN
|
August 3, 2011 |
|
BHARAT SINGH Vs. STATE OF RAJ.
|
July 13, 2011 |
|
BHARTIYA PALI JILA JALDAI MAJDUR SANGH Vs. THE JUDGE, LABOUR COURT, JODHPUR & ORS.
|
November 25, 2011 |
|
BHARTIYA SHIKSHA SAMITI Vs. SH. DEVKI NANDAN JAISWAL
|
August 2, 2011 |
|
BHAVESH GANGWANI Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
|
BHAWANI DAN @ BHAWAN SHANKER Vs. STATE OF RAJASTHAN
|
November 23, 2011 |
|
BHAWANI SHANKAR GAUR Vs. STATE OF RAJASTHAN
|
January 25, 2011 |
|
BHAWANI SHANKAR SHARMA Vs. THE REGIONAL RESEARCH INSTITUTE AND ANR.
|
August 30, 2011 |
|
BHAWANI SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 18, 2011 |
|
BHAWANI SINGH BHATI Vs. S.D. TAK AND ORS.
|
January 5, 2011 |
|
BHAWESH PARMAR Vs. MAHENDRA KUMAR LODHA AND ANR.
|
March 15, 2011 |
|
BHEEM RAJ Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 4, 2011 |
|
BHEEM SEN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 19, 2011 |
|
BHEMA RAM PATEL Vs. STATE OF RAJASTHAN
|
September 22, 2011 |
|
BHERU LAL Vs. UNION OF INDIA
|
March 16, 2011 |
|
BHIKAM SINGH AND ORS. Vs. COMMISSIONER, DEVSTHAN, UDAIPUR AND ORS.
|
October 10, 2011 |
|
BHIKHA RAM Vs. JAGDISH RAM
|
May 9, 2011 |
|
BHIMRAJ; JUGAL KISHORE; GEHRILAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANR
|
September 7, 2011 |
|
BHINYA RAM & ORS. Vs. STATE OF RAJASTHAN
|
June 29, 2011 |
|
BHIYARAM Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
|
BHOJ RAJ Vs. STATE OF RAJASTHAN
|
July 1, 2011 |
|
BHOLARAM Vs. NARSA RAM
|
December 9, 2011 |
|
BHONROO SINGH Vs. CIVIL JUDGE
|
December 7, 2011 |
|
BHOOP SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 11, 2011 |
|
BHOOP SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
February 9, 2011 |
|
BHOORATHNAM AND COMPANY Vs. STATE OF RAJATHAN
|
October 13, 2011 |
|
BHOPALWALA ARYA HIGHER SECONDARY SCHOOL MANAGEMENT COMMITTEE Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONAL TRIBUNAL AND ORS.
|
December 16, 2011 |
|
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
October 12, 2011 |
|
BHUPENDRA SINGH Vs. BHARAT SANCHIHAR
|
August 9, 2011 |
|
BHUPENDRA SINGH PURAWAT Vs. UNION OF INDIA & ORS
|
March 29, 2011 |
|
BHUPESH MACHINERY MART Vs. MAHESH CHANDRA
|
August 2, 2011 |
|
BHURA ANGREJ ALIAS SIRAJ KHAN Vs. STATE OF RAJASTHAN
|
March 1, 2011 |
|
BHURA RAM Vs. STATE OF RAJASTHAN & ANR.
|
October 10, 2011 |
|
BHUVNASHWAR SINGH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
|
August 16, 2011 |
|
BIJENDAR SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
|
BIKANER SAHAKARI UPBHOKTA WHOLESALE BHANDAR LTD. KARAMCHARI SANGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
February 7, 2011 |
|
BIMLA Vs. STATE OF RAJASTHAN
|
May 24, 2011 |
|
BINANI CEMENT LIMITED Vs. STATE OF RAJASTHAN
|
September 5, 2011 |
|
BINANI CEMENT LTD Vs. STATE OF RAJASTHAN AND ORS
|
October 11, 2011 |
|
BIPESH MANDAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
December 20, 2011 |
|
BIRBAL RAM Vs. LIKHMA RAM
|
July 29, 2011 |
|
BIRBAL RAM SARAN Vs. STATE OF RAJASTHAN AND ORS.
|
June 29, 2011 |
|
BIRBL RAM Vs. STATE OF RAJASTHAN
|
May 19, 2011 |
|
BIRMA Vs. BOARD OF REVENUE, RAJASTHAN AJMER AND ORS.
|
August 19, 2011 |
|
BISAWAN Vs. STATE
|
August 12, 2011 |
|
BITHAL DAS AND ANR. Vs. KANHAYA LAL AND ORS.
|
February 8, 2011 |
|
BODAN RAM ALIAS BODANLAL YADAV Vs. KISHAN LAL
|
March 10, 2011 |
|
BRAJ PAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
August 5, 2011 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. PRADEEP KUMAR PARASHAR & ANR
|
April 7, 2011 |
|
BRIJ KISHORE Vs. UDAIRAM & ORS
|
August 1, 2011 |
|
BRIJ LAL Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
|
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
|
BRIJ MOHAN SHARMA Vs. ANIL KUMAR SANT
|
March 4, 2011 |
|
BRIJESH KUMAR SHUKLA Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 2011 |
|
BRIJESH KUMAR VIJAY Vs. URBAN IMPROVEMENT TRUST, KOTA
|
February 17, 2011 |
|
BRIJLAL Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
BUDDHI PRAKASH SAINI AND ANR. Vs. FEDERAL BANK LTD. AND ORS.
|
January 21, 2011 |
|
BUDH RAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
May 2, 2011 |
|
BUDH RAM Vs. SMT. SUDESH BALA
|
March 29, 2011 |
|
BUDHI PRAKASH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
February 8, 2011 |
|
C P JOSHI Vs. KALYAN SINGH CHOUHAN
|
March 30, 2011 |
|
C SANTOSH KUMAR JOHARI Vs. NAVEEN KUMAR JOHARI & ORS
|
August 1, 2011 |
|
C T O SPECIAL CIRCLE PALI Vs. JAGDISH PATEL
|
September 2, 2011 |
|
CANARA BANK Vs. RAM RATAN
|
October 11, 2011 |
|
CENTRAL STATE FARM Vs. KISHORE SINGH AND ANR
|
January 11, 2011 |
|
CENTRAL WOOL DEVELOPMENT BOARD Vs. PARBAT SINGH CHAMPAWAT
|
March 10, 2011 |
|
CHAIN SINGH Vs. MAHENDRA SINGH
|
August 4, 2011 |
|
CHAMPALAL Vs. STATE OF RAJASTHAN
|
December 13, 2011 |
|
CHANDABAI Vs. MARIAM BAI AND OTHERS
|
November 3, 2011 |
|
CHANDAN @ CHANGIL Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 10, 2011 |
|
CHANDNING Vs. STATE OF RAJASTHAN
|
July 7, 2011 |
|
CHANDRA KALA @ DURGA MENARIYA Vs. NARMADA SHANKER
|
July 15, 2011 |
|
CHANDRA KANTA VERMA Vs. K.S.CARS LTD
|
June 30, 2011 |
|
CHANDRA KUMAR MORWANI Vs. STATE OF RAJASTHAN AND ANR.
|
May 25, 2011 |
|
CHANDRA PRAKASH Vs. INDUSTRIAL DISPUTE TRIBUNAL AND ORS.
|
February 7, 2011 |
|
CHANDRA SHEKHAR Vs. STATE OF RAJASTHAN
|
March 23, 2011 |
|
CHANDRA SHEKHAR @ SHEKHAR AND OTHERS Vs. STATE OF RAJASTHAN
|
August 18, 2011 |
|
CHANDRA SHEKHAR LAKHOTIA Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
|
CHANDRA SHUBH YATRA COMPANY PVT LTD Vs. UNION OF INDIA & ORS
|
March 23, 2011 |
|
CHANDRABHAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 7, 2011 |
|
CHANDRABHAN PANDEY Vs. GANGA & ORS
|
August 5, 2011 |
|
CHANDRAEE Vs. STATE OF RAJASTHAN
|
February 15, 2011 |
|
CHANDRAJEET SINGH ALIAS BABLU Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
|
CHANDRESH AGRAWAL Vs. RENT TRIBUNAL, JAIPUR CITY AND BHAVESH MAROO
|
July 6, 2011 |
|
CHANESAR Vs. STATE
|
March 18, 2011 |
|
CHARAN AND ANR Vs. SURENDRA GIRI SHISHYA AND ANR
|
November 29, 2011 |
|
CHATAR SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 10, 2011 |
|
CHATARA RAM Vs. STATE OF RAJASTHAN & ORS.
|
May 18, 2011 |
|
CHATRA AND ORS. Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
|
CHATURBHUJ AND ORS Vs. NEW INDIA INSURANCE CO LTD AND ORS
|
November 24, 2011 |
|
CHAUTH MAL Vs. UNION OF INDIA
|
February 18, 2011 |
|
CHENA RAM Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
September 27, 2011 |
|
CHENA RAM AND ORS. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR.
|
August 23, 2011 |
|
CHETAN Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
|
CHHATTARGARH KRIYA VIKRAYA SAHKARI SAMITI LTD. CHHATARGARH, BIKANER Vs. KAILASH CHAND SANGAR AND ANR.
|
October 12, 2011 |
|
CHHOTA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
|
CHHOTU RAM AND ANR. Vs. ASHOK KUMAR AND ORS.
|
October 14, 2011 |
|
CHIEF MANAGER, RSRTC Vs. ZALAM SINGH THROUGH LRS. AND ANR.
|
July 4, 2011 |
|
CHIMANLAL Vs. THE BHARAT PETROLEUM CORPORATION LTD. AND ANR.
|
June 29, 2011 |
|
CHIRANJI LAL Vs. SARDARMAL
|
December 5, 2011 |
|
CHOTHMAL Vs. STATE OF RAJASTHAN AND OTHERS
|
May 4, 2011 |
|
CHOTHMAL Vs. PREM KUMAR
|
February 28, 2011 |
|
CHOUDHARY GOVINDRAM AND SONS Vs. ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD 1, JODHPUR
|
September 2, 2011 |
|
CHUNNA RAM @ CHUNNILAL Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
|
CIT Vs. BALAJI CHARITABLE TRUST
|
December 16, 2011 |
|
CIT, CENTRAL, JAIPUR Vs. BHERU LAL SURANA
|
March 15, 2011 |
|
COMMANDANT, 7TH BATTALION, R A C , BHARATPUR AND ANOTHER Vs. GOVIND SAHAI VYAS AND OTHERS
|
October 13, 2011 |
|
COMMERCIAL TAXES OFFICER Vs. GANESH LAL GOYAL & SONS
|
November 28, 2011 |
|
COMMERCIAL TAXES OFFICER Vs. PRATAP OIL INDUSTRIES
|
November 25, 2011 |
|
COMMERCIAL TAXES OFFICER Vs. PRAKASH SALES CORPORATION
|
July 19, 2011 |
|
COMMERCIAL TAXES OFFICER Vs. J.L.C. ELECTROMENT (PVT.) LTD.
|
March 29, 2011 |
|
COMMERCIAL TAXES OFFICER Vs. GODREJ G.E.
|
March 30, 2011 |
|
COMMERCIAL TAXES OFFICER NIMBAHERA Vs. RAJENDRA KUMAR
|
July 12, 2011 |
|
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-1 Vs. NIRMAL BHANDARI
|
November 9, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. HARI KISHAN VIJAYVERGIA
|
May 6, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ DHARIWAL
|
July 25, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. RAJENDRA SONI
|
February 18, 2011 |
|
COMMISSIONER OF INCOME TAX Vs. AMRAPALI JEWELS (P) LTD
|
October 10, 2011 |
|
COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR Vs. AMIT JINDAL
|
October 10, 2011 |
|
COMMISSIONER OF INCOME TAX BIKANER Vs. CHALANA HOSPITAL AND RESEARCH CENTRE
|
January 14, 2011 |
|
COMMISSIONER OF INCOME TAX, JAIPUR-III, JAIPUR Vs. M/S RELAXE RUBBER PRODUCTS NEEM KA THANA, SIKAR
|
November 11, 2011 |
|
COMMISSIONER OF INCOME TAX-I Vs. KANSARA MODLER LTD.
|
September 20, 2011 |
|
COUNTRYWIDE BUILDESTATE (P) LTD Vs. UNION OF INDIA
|
March 28, 2011 |
|
CTO Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
July 1, 2011 |
|
CTO (A Vs. DURGESHWARI FOOD LTD., SRIGANGANAGAR
|
December 8, 2011 |
|
CTO CIRCLE B BHILWARA Vs. AMIT CONDUCTORS
|
October 11, 2011 |
|
CTO, ANTI EVASION, JHUNJHUNU Vs. RADHA KISHAN MAL CHAND
|
October 11, 2011 |
|
CTO, CIRCLE-A, SRIGANGANAGAR Vs. PAWAN KUMAR AGARWAL & ANR. & ALONG WITH CONNECTED 9 REVISION PETITIONS (SEE SCHEDULE-A)
|
October 12, 2011 |
|
CURIOUS KIDS NURSERY SCHOOL Vs. DY. DIRECTOR, ESIC
|
July 13, 2011 |
|
D.R. AGARWAL Vs. STATE AND ORS.
|
May 5, 2011 |
|
DAIRY KARAMCHARI UNION, JODHPUR AND ORS Vs. R K TRASHAL & ORS
|
December 23, 2011 |
|
DAKHINESHWAR JAI GANESH MANDIR BHAJAN SIMITI & ANR Vs. ADJ (F T ) JAIPUR CITY, JAIPUR & ORS
|
November 15, 2011 |
|
DALICHAND Vs. BASANT BAI AND OTHERS
|
November 14, 2011 |
|
DALPAT BHAI AND OTHERS Vs. STATE OF RAJASTHAN
|
January 27, 2011 |
|
DALPAT SINGH Vs. BHAMU KUNWAR
|
May 24, 2011 |
|
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
February 4, 2011 |
|
DALPAT SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
August 16, 2011 |
|
DAMODAR DAS & ORS Vs. GOPAL DAS & ORS
|
August 3, 2011 |
|
DANA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
July 26, 2011 |
|
DARAB SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
DARIYAVE SINGH KARNAWAT Vs. CHIEF CIT & ORS
|
November 14, 2011 |
|
DARSHNA DEVI Vs. STATE & ANR
|
September 21, 2011 |
|
DASHRATH KUMAR Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
|
DAULAT BIO FIBER PVT. LTD. Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
|
DAULAT PRAKASH Vs. BOARD OF REVENUE
|
July 11, 2011 |
|
DAULAT RAM @ DAULA GAMETI (MINOR) THRO HIS FATHER NANA Vs. STATE OF RAJASTHAN
|
May 26, 2011 |
|
DAYA SHANKER SHARMA AND ORS Vs. RAJ NON-GOVT EDUATIONAL INSTITUTIONS TRIBUNAL AND ORS
|
July 25, 2011 |
|
DAYAWANTI Vs. STATE OF RAJASTHAN
|
May 13, 2011 |
|
DEEN DAYAL SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
April 29, 2011 |
|
DEEP JYOTI COMPANY Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
|
DEEP SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
DEEPAK ALIAS BANTI Vs. STATE OF RAJASTHAN
|
February 25, 2011 |
|
DEEPAK DIXIT Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 12, 2011 |
|
DEEPAK GAUTAM Vs. RANJEET SINGH AND ORS
|
November 25, 2011 |
|
DEEPAK KHINCHI Vs. THE STATE OF RAJASTHAN
|
January 24, 2011 |
|
DEEPAK MAHESHWARI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 11, 2011 |
|
DEEPAK SINGH @ DEEPU Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
July 8, 2011 |
|
DELHI GUJARAT BOMBAY GOODS CARRIERS Vs. ACTO, FLYING SQUAD-I
|
March 30, 2011 |
|
DENZIL NAJRATH Vs. BALWANT SINGH & ORS
|
August 11, 2011 |
|
DEVA AND ANR. Vs. NANI
|
May 13, 2011 |
|
DEVA RAM Vs. RAJENDRA KUMAR AND ORS.
|
June 29, 2011 |
|
DEVENDRA KUMAR GARG Vs. STATE OF RAJASTHAN
|
February 11, 2011 |
|
DEVENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 11, 2011 |
|
DEVENDRA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
November 15, 2011 |
|
DEVI BIJANI AND ORS Vs. STATE OF RAJASTHAN & ANR
|
August 25, 2011 |
|
DEVI LAL Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
|
DEVI LAL & ANR. Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
November 11, 2011 |
|
DEVI SINGH BHATI Vs. STATE OF RAJASTHAN
|
April 10, 2011 |
|
DEVI SINGH BHATI Vs. STATE OF RAJASTHAN & ORS.
|
April 19, 2011 |
|
DEVILAL & ANR. Vs. STATE OF RAJASTHAN
|
November 23, 2011 |
|
DEVKI SONI Vs. STATE OF RAJASTHAN
|
March 15, 2011 |
|
DEVRAJ GALAV Vs. STATE OF RAJASTHAN AND ORS.
|
August 11, 2011 |
|
DEVSI RAM Vs. STATE OF RAJASTHAN & ORS.
|
July 28, 2011 |
|
DHAN DEVI MEHATA Vs. RAJASTHAN NON
|
January 18, 2011 |
|
DHAN SINGH Vs. DEEP SINGH
|
May 26, 2011 |
|
DHANNA Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
|
DHANNA AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 15, 2011 |
|
DHANNA LAL Vs. STATE OF RAJASTHAN
|
October 10, 2011 |
|
DHANNA LAL Vs. ADDITIONAL COLLECTOR (THIRD) AND ORS.
|
May 3, 2011 |
|
DHANRAJ Vs. KAVITA
|
July 29, 2011 |
|
DHAPIYA Vs. STATE OF RAJASTHAN & ANR.
|
May 17, 2011 |
|
DHARAM NARAYAN Vs. DIGVIJAY SINGH
|
May 25, 2011 |
|
DHARAM NARIYAN Vs. STATE OF RAJASTHAN AND ORS
|
September 27, 2011 |
|
DHARAMPAL Vs. STATE OF RAJASTHAN
|
November 28, 2011 |
|
DHARAMVEER AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 11, 2011 |
|
DHARAMVEER SINGH Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
|
DHARMA ALIAS DHARMI LAL Vs. STATE
|
August 11, 2011 |
|
DHARMENDRA KUMAR Vs. NISHKAM DIWAKAR
|
August 30, 2011 |
|
DHARMI CHAND Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
|
DHEERAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
|
DHULJI Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
|
DILIP KUMAR Vs. STATE OF RAJASTHAN
|
May 24, 2011 |
|
DILIP KUMAR & ASHOK KUMAR Vs. BANWARI LAL S/O LALLI RAM
|
July 12, 2011 |
|
DINESH Vs. STATE OF RAJSTHAN
|
July 7, 2011 |
|
DINESH Vs. STATE OF RAJSTHAN
|
July 26, 2011 |
|
DINESH @ DINESH KUMAR @ SURESH Vs. STATE OF RAJASTHAN
|
January 14, 2011 |
|
DINESH BOTHRA Vs. STATE OF RAJASTHAN
|
August 19, 2011 |
|
DINESH CHAND Vs. STATE OF RAJASTHAN AND ANR.
|
July 28, 2011 |
|
DINESH CHAND BANSAL Vs. PUNJAB NATIONAL BANK AND ORS.
|
February 28, 2011 |
|
DINESH CHANDRA MAHAJAN Vs. LABH CHAND BOHRA AND ORS.
|
July 4, 2011 |
|
DINESH ENTERPRISES Vs. CTO
|
January 11, 2011 |
|
DINESH JOSHI Vs. GOVIND SINGH & ORS.
|
December 1, 2011 |
|
DINESH JOSHI Vs. GOVIND SINGH DOTASARA
|
December 21, 2011 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
DINESH KUMAR Vs. RAJKUMARI
|
May 25, 2011 |
|
DINESH KUMAR AGARWAL Vs. RAJASTHAN HOUSING BOARD
|
August 26, 2011 |
|
DINESH KUMAR AND ANR. Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
|
DINESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 9, 2011 |
|
DINESH KUMAR BANGAD Vs. STATE
|
November 29, 2011 |
|
DINESH KUMAR CHIMPA AND ANOTHER Vs. STATE OF RAJASTHAN
|
February 23, 2011 |
|
DINESH KUMAR SAINI Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
DINESH SINGH GURJAR Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
|
DIRECTOR PIRAMAL EDUCATION TRUST Vs. RAJASTHAN NON GOVT EDUCATIONAL INSTITUTIONS TRIBUNAL
|
April 19, 2011 |
|
DISTRICT COLLECTOR(TREASURER), JHALAWAR & ANR Vs. GOPAL DAS KOTHARI
|
October 10, 2011 |
|
DISTRICT EXCISE OFFICER NAGAUR Vs. KISHORE SINGH
|
January 5, 2011 |
|
DISTRICT SOCIAL WELFARE AND PROBATION OFFICER Vs. SHRIMATI DHANPATI DEVI
|
February 22, 2011 |
|
DR. (MISS) URMILA SINGHVI Vs. THE STATE OF RAJASTHAN & ORS.
|
November 17, 2011 |
|
DR. AMIT GUPTA AND ANR. Vs. STATE OF RAJ. AND ORS.
|
January 19, 2011 |
|
DR. BHAGIRATH MAL CHITLANGI Vs. STATE OF RAJASTHAN AND ORS.
|
April 19, 2011 |
|
DR. DHARMESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
|
DR. DINESH KUMAR Vs. STATE AND ORS.
|
February 25, 2011 |
|
DR. DINESH KUMAR YADAV AND ORS. Vs. STATE OF RAJ. AND ORS.
|
January 25, 2011 |
|
DR. HARI SINGH GURJAR Vs. STATE OF RAJASTHAN
|
March 1, 2011 |
|
DR. LAXMAN SINGH AND ORS. Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ANR.
|
January 12, 2011 |
|
DR. MANJU BHARGAVA Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
|
DR. N.K. AGARWAL Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
|
DR. PRATEEK DARGAR Vs. STATE OF RAJ. AND ORS.
|
January 20, 2011 |
|
DR. RAIZADA PRAKASH NARAIN SAKSENA Vs. STATE OF RAJASTHAN
|
November 1, 2011 |
|
DR. RASHMI SHARMA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
March 22, 2011 |
|
DR. SAFDAR HUSSAIN Vs. SUNJAY MALHOTRA AND ORS.
|
May 30, 2011 |
|
DR. UMESH KUMAR SHARMA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
January 19, 2011 |
|
DUDHA RAM GURJAR Vs. STATE OF RAJ. AND ANR.
|
March 18, 2011 |
|
DURGA RAM MALI Vs. STATE OF RAJASTHAN
|
July 18, 2011 |
|
DURGA SHANKER Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
|
February 14, 2011 |
|
DURGADEVI DHARMARTH TRUST Vs. STATE
|
October 14, 2011 |
|
DURGESH KUMARI Vs. NATIONAL INSURANCE CO LTD
|
April 21, 2011 |
|
DURGESH SINGH KHINCHI Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
|
DWARKALAL MATHUR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
September 26, 2011 |
|
ELENEES HOUSING AND CONSTRUCTION LTD Vs. GOVIND PUJARA
|
September 22, 2011 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ASHOK KUMAR
|
June 29, 2011 |
|
EX SWR HARI SINGH RAWAT Vs. UNION OF INDIA & ORS
|
March 10, 2011 |
|
EXCEL INDUSTRIES LTD. Vs. STATE OF RAJASTHAN
|
December 15, 2011 |
|
EXECUTIVE ENGINEER, P.W.D. AND OTHERS Vs. GOPAL AND ANOTHER
|
March 29, 2011 |
|
EXECUTIVE/ ASSISTANT ENGINEER, IRRIGATION
DIVISION / SUB DIVISION, BHINMAL Vs. INDUSTRIAL DISPUTE TRIBUNAL & LABOUR COURT, JODHPUR
& ANR
|
March 25, 2011 |
|
FADDYA ALIAS ANIL Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
|
FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN & ORS
|
March 28, 2011 |
|
FAKRUDDIN & ANOTHER Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
|
January 28, 2011 |
|
FAL SABJI KRETA VEKRETA VYAPAR SANGH Vs. STATE OF RAJASTHAN
|
December 8, 2011 |
|
FARMAN @ GABBER Vs. STATE OF RAJASTHAN AND ORS.
|
May 31, 2011 |
|
FATEH GIRI Vs. STATE OF RAJASTHAN
|
July 27, 2011 |
|
FATEH KARAN MEHRU Vs. STATE AND ORS.
|
May 3, 2011 |
|
FATEH KISHAN KAPIL Vs. JAI NARAIN VYAS UNIVERSITY
|
April 7, 2011 |
|
FATEH SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
|
FATEH SINGH Vs. STATE OF RAJASTHAN
|
January 25, 2011 |
|
FIRM JAI TEA COMPANY & ANR Vs. FIRM MAHAVEER PRASAD HANUMAN DAS
|
August 5, 2011 |
|
FIRM LAXMI MEDICAL STORE Vs. GOPI NATH PARWAL AND ANR.
|
August 1, 2011 |
|
FIRM MAA KAMAKHAYA INDUSTRIES Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
|
FIRM RAMCHARAN NAND KISHORE Vs. HARI SHANKAR GAUR
|
May 25, 2011 |
|
FIROZ Vs. STATE OF RAJASTHAN
|
January 27, 2011 |
|
FUA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
|
GAFOOR KHAN Vs. AMIRUDDIN
|
November 18, 2011 |
|
GAINDMAL Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
|
GAJANAND Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
|
GAJANAND Vs. STATE OF RAJASTHAN AND ORS
|
May 9, 2011 |
|
GAJANAND Vs. STATE OF RAJASTHAN
|
August 24, 2011 |
|
GAJANAND AND ORS Vs. STATE OF RAJSTHAN
|
July 28, 2011 |
|
GAJANAND SHARMA Vs. STATE
|
January 11, 2011 |
|
GAJENDRA BABU SHARMA Vs. STATE OF RAJ. AND ORS.
|
March 22, 2011 |
|
GAJENDRA BORANA Vs. REKHA
|
July 27, 2011 |
|
GAJENDRA MEHTA Vs. KISHORE KUMAR & ANR.
|
November 2, 2011 |
|
GAJENDRA SINGH Vs. MINAKSHI YADAV
|
May 5, 2011 |
|
GAJENDRA SINGH PARIHAR Vs. UDAIPUR CENTRAL COOPERATIVE BANK LTD
|
March 23, 2011 |
|
GAJENDRA SINGH RAJPUT Vs. STATE OF RAJASTHAN
|
March 18, 2011 |
|
GAJRALAL Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
|
GALLERY ARTCHILL Vs. STATE OF RAJASTHAN AND ANR.
|
March 8, 2011 |
|
GANDHI RAM & ANR. Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
|
GANESH Vs. STATE
|
January 3, 2011 |
|
GANESH @ KANIYA Vs. STATE OF RAJASTHAN
|
December 23, 2011 |
|
GANESH CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
|
GANESH LAL Vs. NARAIN
|
April 25, 2011 |
|
GANESH MOHAN PANCHOLI Vs. STATE
|
July 26, 2011 |
|
GANESH RAM Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
GANG SAHAI & ORS Vs. ADDL CIVIL JUDGE & ORS
|
November 21, 2011 |
|
GANGA SHARAN SHARMA Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
|
GANGADHAR Vs. SHRI HANUMANGADI REGISTERED TRUST
|
March 29, 2011 |
|
GANGADHAR SHARMA Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
|
GANGANAGAR KRIYA VIKRAYA SAHKARI SAMITI LTD. Vs. THE JUDGE, INDUSTRIAL TRIBUNAL AND ANR.
|
December 14, 2011 |
|
GANPAT AND ORS. Vs. STATE OF RAJASTHAN
|
August 8, 2011 |
|
GANPAT RAM Vs. STATE OF RAJASTHAN & ORS.
|
January 13, 2011 |
|
GARIMA MANI SHARMA Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
|
GAURAV AGARWAL Vs. STATE AND ANR.
|
May 25, 2011 |
|
GAURAV SHARMA Vs. STATE AND OTHERS
|
April 15, 2011 |
|
GAURAV SINGHAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ANR.
|
September 5, 2011 |
|
GAURI SHANKER Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
|
GAYATRI NAMA AND ORS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION BUNDI AND ORS
|
November 1, 2011 |
|
GEETA DEVI Vs. JATAN KANWAR LADDHA
|
September 14, 2011 |
|
GEETA DEVI Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
|
GEETA DEVI Vs. STATE OF RAJASTHAN
|
May 23, 2011 |
|
GEETA DEVI Vs. STATE OF RAJASTHAN
|
October 20, 2011 |
|
GEETA DEVI & ORS. Vs. BHANWAR LAL & ORS.
|
May 25, 2011 |
|
GEETANJALI UNIVERSITY TRUST Vs. CHIEF COMMISSION OF INCOME TAX
|
November 24, 2011 |
|
GENERAL MANAGER, RSRTC Vs. BHAGWAN & ANR
|
February 7, 2011 |
|
GENERAL MANAGER, TELECOM DISTRICT, BHARAT SANCHAR NIGAM LTD., BHARATPUR Vs. MUKESH
|
February 9, 2011 |
|
GHAN SHYAM DAS Vs. CHAND BEHARI AND ORS.
|
March 8, 2011 |
|
GHANSHYAM Vs. WORKMENS COMPENSATION COMMISSIONER
|
September 19, 2011 |
|
GHANSHYAM Vs. CHHINGA (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES
|
August 3, 2011 |
|
GHASI LAL Vs. SMT. BHANWARI DEVI
|
March 28, 2011 |
|
GHEESU AND ORS. Vs. STATE OF RAJASTHAN
|
November 1, 2011 |
|
GHEESU LAL GARG Vs. STATE OF RAJASTHAN AND ORS.
|
September 14, 2011 |
|
GHISA LAL Vs. CIVIL JUDGE
|
August 29, 2011 |
|
GHULAM ABBAS Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
|
GILL SINDHU HARYANA TRANSPORT COMPANY Vs. ACTO, FLYING SQUAD-VI
|
March 30, 2011 |
|
GIRDHAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 8, 2011 |
|
GIRDHARI Vs. STATE OF RAJ
|
January 4, 2011 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN AND ANR.
|
June 15, 2011 |
|
GIRDHARI LAL Vs. ANITA ALIAS KAMLI
|
September 5, 2011 |
|
GIRDHARI PUSHKARNA Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
|
GIRDHARI SINGH Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
|
GIRDHARILAL Vs. STATE OF RAJASTHAN
|
May 19, 2011 |
|
GIRIRAJ PRASAD @ GIRIRAJ SHARAN Vs. BABULAL KASERA
|
July 27, 2011 |
|
GIRISH SAINI Vs. STATE OF RAJASTHAN
|
October 22, 2011 |
|
GIRRAJ AND ORS Vs. CIVIL JUDGE(J D) LALSOT, DISTRICT DAUSA, AND ORS
|
November 8, 2011 |
|
GIRRAJ DHOBI @ GIRRAJ PRASAD Vs. THE STATE OF RAJASTHAN
|
July 28, 2011 |
|
GOKUL RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
February 24, 2011 |
|
GOMA @ GOMTI Vs. CHHOTEY LAL
|
September 8, 2011 |
|
GOPAL DAVE Vs. HASH MUKH
|
November 17, 2011 |
|
GOPAL KHATIK Vs. LD ADDITIONAL DISTRICT AND SESSIONS
|
May 11, 2011 |
|
GOPAL LAL Vs. UNION OF INDIAN
|
September 6, 2011 |
|
GOPAL SINGH Vs. HINDUSTAN ZINC LTD
|
November 2, 2011 |
|
GOPI RAM Vs. STATE
|
August 16, 2011 |
|
GOPI RAM Vs. STATE OF RAJASTHAN
|
January 18, 2011 |
|
GOPI RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
|
GOPI SINGH Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
GOPI VALLABH VERMA Vs. STATE AND ORS.
|
May 5, 2011 |
|
GORDHAN DAS MUCHCHHAL Vs. SUNIL KUMAR AND ANR.
|
May 11, 2011 |
|
GORDHAN KHINCHI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
|
GORDHAN MAL SINGHVI Vs. THE STATE OF RAJASTHAN & ORS.
|
November 17, 2011 |
|
GORDHAN RAM Vs. MD, RSRTC, JAIPUR & ORS
|
January 5, 2011 |
|
GOVIND KUMAR Vs. DISTRICT JUDGE
|
September 22, 2011 |
|
GOVIND NARAYAN Vs. SHRI BAHETI DHARMSHALA
|
August 18, 2011 |
|
GOVIND RAM Vs. STATE OF RAJASTHAN AND ORS.
|
October 11, 2011 |
|
GOYAL ELECTRICAL Vs. BAID ROTOMOULDERS PVT LTD
|
March 22, 2011 |
|
GRAM PANCHAYAT MANDHA (MADANI) Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
GRAMIN BANK PENSIONERS SAMITI Vs. UNION OF INDIA
|
September 15, 2011 |
|
GRASIM INDUSTRIES LTD. Vs. CTO
|
November 3, 2011 |
|
GUDDI DEVI Vs. STATE OF RAJASTHAN
|
March 30, 2011 |
|
GULAB CHAND Vs. STATE OF RAJASTHAN
|
February 3, 2011 |
|
GULAB DEVI Vs. ADDITIONAL CIVIL JUDGE & OTHERS
|
September 16, 2011 |
|
GULABRAM Vs. POPAT KUMAR
|
March 16, 2011 |
|
GULAM FAREED AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 8, 2011 |
|
GULAM NABI Vs. STATE OF RAJASTHAN
|
November 29, 2011 |
|
GULJAR ALI Vs. SAROJ DEVI
|
May 20, 2011 |
|
GULJAR MOHAMMAD Vs. CHANDA BANOO
|
May 2, 2011 |
|
GULSHAN KAPOOR Vs. STATE OF RAJASTHAN
|
August 25, 2011 |
|
GUMAN SINGH Vs. GENERAL MANAGER, JODHPUR SAHKARI UPBHOKTA
|
November 2, 2011 |
|
GUNNA RAM MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
|
GURBACHHAN SINGH Vs. STATE OF RAJASTHAN & ANR
|
April 20, 2011 |
|
GURDEV SINGH Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
|
GURDEV SINGH Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
|
GURMEET SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 4, 2011 |
|
GURMINDER SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
March 23, 2011 |
|
GURPREET SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
June 29, 2011 |
|
GURU KRIPA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
March 23, 2011 |
|
GURUDAYAL SINGH Vs. STATE OF RAJASTHAN
|
August 4, 2011 |
|
GURUPAL Vs. ADDL.DISTRICT JUDGE (FAST TRACK) NO.2, ALWAR AND ORS.
|
September 20, 2011 |
|
GUTI DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 1, 2011 |
|
GYANESUR @ GYANCHANDRA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 15, 2011 |
|
GYARSI LAL & ANR Vs. LAL SAHAB & ORS
|
February 21, 2011 |
|
H/CAPT. NET RAM BUGALIA Vs. THE UNION OF INDIA AND ORS.
|
July 4, 2011 |
|
HABIBAN BIBI AND ANR Vs. MUNICIPAL COUNCIL AJMER AND ORS
|
November 29, 2011 |
|
HABIBUR REHMAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
August 8, 2011 |
|
HAFIZ Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
HAKIM SINGH Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
|
HANSRAJ SHARMA Vs. STATE
|
May 18, 2011 |
|
HANUMAN Vs. STATE OF RAJASTHAN AND ANR.
|
July 1, 2011 |
|
HANUMAN @ MURLIDHAR Vs. STATE OF RAJASTHAN
|
July 5, 2011 |
|
HANUMAN GEHLOT & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
September 24, 2011 |
|
HANUMAN PRASAD & OTHERS Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
|
HANUMAN SAHAI & ANR Vs. ADJ NO 1, JAIPUR DISTRICT, JAIPUR & ORS
|
November 24, 2011 |
|
HANUMAN SAHAI AND ORS. Vs. THE DISTRICT AND SESSIONS JUDGE AND ORS.
|
March 22, 2011 |
|
HANUMAN SAHAYA Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
HAR LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 14, 2011 |
|
HAR MAHENDRA SINGH CHADDA Vs. THE RAJASTHAN HOUSING BOARD AND ORS.
|
February 10, 2011 |
|
HARBANS SINGH & ANR. Vs. STATE OF RAJASTHAN
|
September 22, 2011 |
|
HARDAYAL Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
|
HARDEEP SINGH Vs. STATE OF RAJASTHAN
|
September 5, 2011 |
|
HARDEI Vs. JAGDISH PRASAD & ORS
|
February 11, 2011 |
|
HARGYAN Vs. STATE OF RAJASTHAN
|
July 1, 2011 |
|
HARI CHARAN AND ORS. Vs. THE STATE OF RAJASTHAN
|
March 18, 2011 |
|
HARI KISHAN MEENA Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
|
HARI KISHAN VERMA @ TILLU SONI Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
|
HARI KISHORE SHARMA Vs. STATE
|
October 21, 2011 |
|
HARI KRISHNA ARYA Vs. STATE AND ORS.
|
June 17, 2011 |
|
HARI NARAIN SHARMA Vs. BHANWAR LAL
|
September 8, 2011 |
|
HARI OM ENTERPRISES Vs. COURT OF ADDL DISTRICT JUDGE
|
May 4, 2011 |
|
HARI PRAKASH SHARMA Vs. UNION OF INDIA
|
January 7, 2011 |
|
HARI RAM & ANR Vs. CIVIL JUDGE & ORS
|
November 18, 2011 |
|
HARI SHANKAR Vs. STATE OF RAJASTHAN
|
March 11, 2011 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
October 20, 2011 |
|
HARI SINGH Vs. AYODHYA PRASAD SHARMA
|
January 4, 2011 |
|
HARI SINGH AND ANR Vs. SATYANARAIN AND ORS
|
May 6, 2011 |
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HARI SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
March 30, 2011 |
|
HARIOM Vs. SUNIL
|
May 25, 2011 |
|
HARISH BAIRANI Vs. MEENA ALIAS RIYA BAIRANI
|
May 2, 2011 |
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HARISH C LAMORIA Vs. RCSAT
|
February 11, 2011 |
|
HARISH CHANDRA Vs. BOARD OF REVENUE
|
December 2, 2011 |
|
HARISH CHAUHAN @ JUGGAN Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
|
HARISH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
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HARIYANA HANDLOOM HOUSE AND ORS Vs. RAJASTHAN BOARD OF MUSLIM WAKF AND ORS
|
August 10, 2011 |
|
HARKESH MEENA Vs. STATE OF RAJASTHAN
|
December 22, 2011 |
|
HARKH CHAND Vs. STATE OF RAJASTHAN AND ANR.
|
July 1, 2011 |
|
HARLAL & OTHERS Vs. STATE OF RAJASTHAN
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November 4, 2011 |
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HARLAL SINGH Vs. STATE AND ORS.
|
February 21, 2011 |
|
HARNATH SINGH BAFNA AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
HARPAL SINGH @ BANTI Vs. STATE OF RAJASTHAN
|
September 23, 2011 |
|
HARSAHAY BAIRWA Vs. STATE OF RAJASTHAN AND ORS.
|
August 11, 2011 |
|
HARSH KIRAN BUBBER Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
|
HARSHAD SINGH NARUKA AND Vs. STATE OF RAJASTHAN AND ANR.
|
January 5, 2011 |
|
HARYANA RAJYA PATH PARIVAHAN AND ORS Vs. SURAJ BHAN AND ANOTHER
|
November 24, 2011 |
|
HASNA GAURI Vs. STATE OF RAJASTHAN
|
July 5, 2011 |
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HASTIMAL CHAPLOT Vs. STATE OF RAJASTHAN
|
August 12, 2011 |
|
HATIM ALI Vs. RAMA
|
April 7, 2011 |
|
HAWA SINGH Vs. STATE OF RAJASTHAN
|
February 3, 2011 |
|
HAWA SINGH Vs. STATE OF RAJASTHAN
|
April 13, 2011 |
|
HAZARI SINGH Vs. SERVAR BEG AND ORS
|
November 22, 2011 |
|
HAZI GULAM RASUL AND ANR. Vs. GULAM FARID AND ORS.
|
February 8, 2011 |
|
HDFC BANK LTD Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
|
HDFC BANK LTD. Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
|
HEERA Vs. STATE OF RAJASTHAN AND ORS.
|
February 28, 2011 |
|
HEERA & ORS Vs. BABU LAL
|
March 9, 2011 |
|
HEERA DEVI Vs. KAMLESH KUMAR ROOP NARAYAN BAIRWA
|
January 18, 2011 |
|
HEERA LAL Vs. AYODHYA AND ORS.
|
August 18, 2011 |
|
HEERA LAL KHICHHI Vs. DIRECTOR, LOCAL SELF
|
March 9, 2011 |
|
HEERALAL (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES Vs. SMT. MUNNI DEVI AND ORS.
|
August 26, 2011 |
|
HEMANT KR. SHARMA AND ORS. Vs. STATE AND ORS.
|
April 15, 2011 |
|
HEMANT PUROHIT Vs. INDU BALA AND ANR.
|
May 23, 2011 |
|
HEMANT PUROHIT Vs. INDU BALA & ANR
|
May 23, 2011 |
|
HEMANT SHARMA Vs. STATE OF RAJASTHAN
|
December 9, 2011 |
|
HEMLATA Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
|
HEMRAJ Vs. RAMDHAN
|
September 26, 2011 |
|
HEMRAJ Vs. ADJ, BARAN AND ORS
|
November 21, 2011 |
|
HET RAM Vs. RAM PRATAP
|
July 1, 2011 |
|
HETUDAN AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
November 9, 2011 |
|
HIMANSHU ENTERPRISE Vs. STATE AND OTHERS
|
January 4, 2011 |
|
HIMMAT SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
July 20, 2011 |
|
HINDAUN KRIYA VIKRAYA SAHAKARI SAMITI LIMITED Vs. MUNICIPAL BOARD AND ORS.
|
February 21, 2011 |
|
HINDOLI KRAYA VIKRAYA SAHKARI SAMITI AND ANR Vs. STATE OF RAJ.
|
September 23, 2011 |
|
HINDUSTAN PETROLEUM CORPORATIPN LTD Vs. STATE
|
July 12, 2011 |
|
HINDUSTAN PROCESSORS LTD. Vs. UNION OF INDIA
|
November 16, 2011 |
|
HINDUSTAN ZINC LTD. Vs. STATE OF RAJASTHAN
|
December 19, 2011 |
|
HINDUSTAN ZINC LTD. Vs. STATE OF RAJASTHAN & ORS.
|
November 21, 2011 |
|
HITESH KUMAR Vs. STATE OF RAJASTHAN AND ANR.
|
August 12, 2011 |
|
HOLI Vs. STATE OF RAJASTHAN AND ANR.
|
December 7, 2011 |
|
HUA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
November 2, 2011 |
|
HUKMA RAM Vs. STATE OF RAJASTHAN & ANR.
|
July 18, 2011 |
|
HUKUM CHAND JAIN Vs. INCOME TAX OFFICER
|
March 14, 2011 |
|
HULAS CHAND Vs. ADDITIONAL DISTRICT JUDGE NO 1 BIKANER
|
May 17, 2011 |
|
ICICI BANK LTD. Vs. STATE AND ORS.
|
March 1, 2011 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SITARAM & ORS.
|
November 16, 2011 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. LALI BAI & ORS
|
September 16, 2011 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. BISMILLAH
|
January 10, 2011 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SUKAN DAS
|
January 12, 2011 |
|
ICICI LOMBARD, GENERAL INSURANCE COMPANY LTD Vs. NARAYAN LAL AND ORS
|
August 26, 2011 |
|
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. STATE OF RAJASTHAN
|
February 7, 2011 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. SHYAMLAL & ORS
|
September 16, 2011 |
|
IKRAMUDDEEN Vs. STATE OF RAJASTHAN
|
August 18, 2011 |
|
IMAMUDEEN @ IMAM ALI Vs. GOKUL CHAND
|
August 26, 2011 |
|
IMORTAL INFRASTRUCTURE PVT LTD Vs. LOOKWELL LIFE SPACE PVT LTD
|
December 8, 2011 |
|
IMRAN AND SUMERDEEN Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
|
IMRAN KHAN Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
|
IN RE : SPINTEX TUBES AND CONES LTD. (IN LIQUIDATION) Vs. STATE
|
January 13, 2011 |
|
IN RE: OFFICIAL LIQUIDATOR OF BASERA CEMENT LTD. Vs. STATE
|
February 10, 2011 |
|
INDER SINGH JADON Vs. RAJASTHAN HOUSING BOARD
|
September 22, 2011 |
|
INDIAN OIL CORP LTD Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
|
INDIRA DEVI Vs. NARESH
|
January 7, 2011 |
|
INDO BRINE INDUSTRIES LIMITED Vs. NEERAJ AGARWAL
|
October 12, 2011 |
|
INDRA RAJ BARUPAL Vs. THE STATE OF RAJASTHAN & ORS.
|
August 25, 2011 |
|
INDRAJ Vs. STATE OF RAJASTHAN AND ORS.
|
August 10, 2011 |
|
INDRESH TIWARI Vs. STATE OF RAJASTHAN AND ORS.
|
May 16, 2011 |
|
INDURE PVT LTD Vs. STATE OF RAJASTHAN
|
December 7, 2011 |
|
INSAF ALI Vs. SAYARA BANO
|
May 24, 2011 |
|
IQBAL HUSAIN Vs. RENT APPELLATE TRIBUNAL SAWAIMADHOPUR
|
August 24, 2011 |
|
IQBAL KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 2011 |
|
IQUBAL SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
July 26, 2011 |
|
IRCON INTERNATIONAL LTD. Vs. STATE OF RAJASTHAN AND OTHERS
|
November 14, 2011 |
|
IRFAN AHMED Vs. STATE
|
February 23, 2011 |
|
ISHWAR DAN & ORS Vs. PRATEEK KAUSHIK & ANR
|
September 25, 2011 |
|
ISHWAR SINGH Vs. STATE
|
December 19, 2011 |
|
ISMILE Vs. STATE
|
August 24, 2011 |
|
ISRAEL Vs. IBRAHIM KHAN AND ORS.
|
January 3, 2011 |
|
ISRAIL Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
|
ITC LTD Vs. STATE OF RAJASTHAN
|
December 12, 2011 |
|
J.R. TANTIA CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 14, 2011 |
|
JABBAR SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2011 |
|
JABBAR SINGH RATHORE Vs. STATE OF RAJASTHAN AND OTHERS
|
January 17, 2011 |
|
JABRA RAM Vs. STATE OF RAJ
|
January 4, 2011 |
|
JAFAR MOHAMMAD Vs. SIRAJUDDIN AND ORS.
|
March 29, 2011 |
|
JAG MOHAN MATHUR AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
May 17, 2011 |
|
JAGDISH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
|
JAGDISH & ANR Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
|
JAGDISH @ JAGIA Vs. STATE OF RAJASTHAN
|
September 21, 2011 |
|
JAGDISH AND 9 ORS. Vs. DISTRICT JUDGE, TONK
|
March 23, 2011 |
|
JAGDISH CHANDRA AND ANR. Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
JAGDISH KUMAR Vs. UNION OF INDIA & ORS.
|
April 18, 2011 |
|
JAGDISH NARAYAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
May 10, 2011 |
|
JAGDISH PRASAD Vs. STATE OF RAJ. AND ORS.
|
November 16, 2011 |
|
JAGDISH PRASAD SHARMA Vs. THE CIVIL JUDGE (JD) AND ORS.
|
August 4, 2011 |
|
JAGDISH SAINI Vs. STATE OF RAJASTHAN AND OTHERS
|
January 3, 2011 |
|
JAGDISH SINGH Vs. ASHOK GEHLOT AND ORS.
|
March 4, 2011 |
|
JAGDISH SINGH & ANR. Vs. ROOPA DEVI & ANR.
|
October 14, 2011 |
|
JAGDMBA Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2011 |
|
JAGGA ALIAS JAGVIR Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
|
JAGMOHAN SONI Vs. KAMLESH KUMAR
|
January 18, 2011 |
|
JAGNA BAI Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 22, 2011 |
|
JAGNNATH Vs. DISTRICT JUDGE TONK
|
May 31, 2011 |
|
JAGRAM @ PAPU RAM Vs. STATE OF RAJASTHAN
|
February 14, 2011 |
|
JAGROOP SINGH Vs. JUDGE, LABOUR COURT, SRI GANGANAGAR AND OTHERS
|
March 4, 2011 |
|
JAGTAR SINGH AND OTHERS Vs. ADDITIONAL CIVIL JUDGE AND OTHERS
|
November 11, 2011 |
|
JAHANARA Vs. MOHD. MUSHARAT
|
September 15, 2011 |
|
JAI KISHAN KHANDELWAL Vs. STATE OF RAJASTHAN
|
January 31, 2011 |
|
JAI NARAIN VYAS UNIVERSITY AND ORS Vs. SUNITA CHHANGANI
|
May 17, 2011 |
|
JAI NARAYAN VYAS UNIVERSITY AND ORS Vs. SHWETA JAIN AND ORS
|
May 12, 2011 |
|
JAI PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
|
February 22, 2011 |
|
JAI PRAKASH @ SUNNY AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
April 23, 2011 |
|
JAI PRAKASH CHAUDHARY Vs. STATE AND ORS.
|
March 22, 2011 |
|
JAI RAM Vs. STATE OF RAJASTHAN
|
January 18, 2011 |
|
JAIN CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
August 4, 2011 |
|
JAIN FISCAL SERVICES PVT. LTD. Vs. HEMCHANDRA AGARWAL
|
September 12, 2011 |
|
JAIN GRANI MARMO PVT. LTD. Vs. UNION OF INDIA
|
August 3, 2011 |
|
JAIN TRAVELS Vs. ALWAR ZILA DUGDH UTPADAK SAHAKARI SAMITI LTD.
|
January 27, 2011 |
|
JAIPUR Vs. BITS AND BITES
|
March 28, 2011 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. SHRI BAL CHAND AGARWAL
|
January 24, 2011 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. LALARAM
|
August 12, 2011 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. KAILASH SONI
|
November 1, 2011 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. SHRI BAL CHAND AGARWAL
|
February 24, 2011 |
|
JAIPUR VIDYUT VITRAN NIGAM LIMITED & ORS Vs. MURARI LAL
|
January 13, 2011 |
|
JAIPUR ZILA DUGDHA UTPADAK SAHAKARI SANGH LTD Vs. PRESIDING OFFICER
|
December 8, 2011 |
|
JAIRAJ Vs. DISTRICT COLLECTOR AND OTHERS
|
April 28, 2011 |
|
JAIRAJ Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
|
JAISHREE TRIVEDI Vs. STATE OF RAJASTHAN
|
December 5, 2011 |
|
JAITA RAM Vs. STATE OF RAJASTHAN
|
February 7, 2011 |
|
JALAUDEEN Vs. TARA DEVI & ANR
|
August 3, 2011 |
|
JAMAT SINGH Vs. COMMISSIONER WORKMANS COMPENSATION
|
December 7, 2011 |
|
JAMEEL AHMED Vs. HIRA LAL LUHAR AND ORS.
|
May 3, 2011 |
|
JAMILA Vs. ADDL DISTRICT JUDGE & ORS
|
November 22, 2011 |
|
JAMNA Vs. GHISILAL & ORS
|
August 25, 2011 |
|
JAMNA DEVI AND OTHERS Vs. NARESH KUMAR AND OTHERS
|
December 19, 2011 |
|
JAMNA LAL GAUTAM Vs. RAJENDRA KUMAR MEHTA & ANR.
|
July 28, 2011 |
|
JAN MOHD. Vs. MOHD. HUSSAIN
|
July 12, 2011 |
|
JANKI LAL Vs. STATE OF RAJASTHAN
|
May 18, 2011 |
|
JANTA ACADEMY SAMITI PUBLIC SCHOOL, DAUSA Vs. CIVIL JUDGE(JD) LALSOT, DISTRICT DAUSA & OTHERS
|
March 29, 2011 |
|
JARINA & ORS Vs. MANRAJSINGH @ GOPAL & ANR
|
December 8, 2011 |
|
JARNAIL KAUR THROUGH HER LRS. CHAND SINGH & ORS. Vs. ASHOK KUMAR @ KAMAL
|
August 23, 2011 |
|
JASA RAM Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
|
JASODA BAI AND ORS. Vs. HARIBHALLABHA AND ORS.
|
November 28, 2011 |
|
JASVINDRA SINGH Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
JASWANT RAJ Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2011 |
|
JASWANT RAM Vs. STATE OF RAJ & ORS
|
August 3, 2011 |
|
JASWANT SINGH Vs. STATE
|
April 21, 2011 |
|
JAWAHAR LAL Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
|
JAWAT RAJ Vs. STATE OF RAJASTHAN
|
April 7, 2011 |
|
JEET @ JEETRAM Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
|
JEET MAL ALIAS JEET RAM Vs. STATE OF RAJASTHAN
|
November 29, 2011 |
|
JEETENDRA Vs. THE STATE OF RAJASTHAN
|
September 9, 2011 |
|
JEETMAL (SINCE DECEASED) AND ORS Vs. BHUPENDRA KUMAR SON OF AKHERAJ JINDANI JAIN AND ORS
|
August 4, 2011 |
|
JEEV RAJ Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
JEEVA RAM Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
|
JEEVAN CHAND Vs. MULIDHAR AND ORS.
|
July 26, 2011 |
|
JEEVAN SINGH Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
|
JEEVAN SINGH Vs. NEMICHAND
|
January 12, 2011 |
|
JETHA RAM Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
|
JETHA RAM Vs. STATE OF RAJASTHAN
|
November 29, 2011 |
|
JETHA RAM Vs. STATE OF RAJASTHAN
|
September 29, 2011 |
|
JETHU SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
February 14, 2011 |
|
JHABARMAL Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
|
JHALA @ JHALA RAM Vs. NARSINGHA RAM & ORS
|
July 14, 2011 |
|
JHAMMAN @ JHAMMAN LAL Vs. RAMAVATAR @ RAMU SAINI
|
August 2, 2011 |
|
JHAWARILAL @ CHHOTA Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 13, 2011 |
|
JIN KUSHAL GURU PRACHEEN DADAWADI BHAKTJAN SAMITI, JODHPUR Vs. CHETANI VYASON KI BAGICHI NEELKANTH MAHADEV TRUST, FATEHSAGAR, JODHPUR
|
September 26, 2011 |
|
JITENDRA Vs. STATE OF RAJASTHAN AND ANR.
|
October 14, 2011 |
|
JITENDRA ALIAS BABLI & ORS. Vs. STATE OF RAJASTHAN
|
August 25, 2011 |
|
JITENDRA ALIAS JEETU Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
|
JITENDRA KUMAR Vs. UNION OF INDIA (UOI) AND ANR.
|
August 24, 2011 |
|
JITENDRA SINGH AND ANR. Vs. MANAGING DIRECTOR AND ANR.
|
February 23, 2011 |
|
JODHPUR DEVELOPMENT AUTHORITY JODHPUR Vs. STATE CONSUMER DISPUTES REDRESSAL FORUM
|
October 11, 2011 |
|
JODHPUR VIDYUT VITRAN NIGAM LTD Vs. JUDGE LABOUR COURT
|
April 19, 2011 |
|
JOMA Vs. STATE OF RAJASTHAN
|
November 3, 2011 |
|
JUDGAL KISHORE Vs. STATE OF RAJASTHAN
|
July 6, 2011 |
|
JUGRAJ SINGH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
February 23, 2011 |
|
JUHURUDEEN Vs. STATE OF RAJASTHAN & ANR
|
July 25, 2011 |
|
JUMMA KHAN Vs. JAGDISH PRASHAD GUPTA
|
August 10, 2011 |
|
JWALA PRASAD MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 2011 |
|
JYOTI CEMENTS PVT LTD Vs. P F OMMISSIONER
|
March 28, 2011 |
|
JYOTI GUPTA Vs. STATE OF RAJASTHAN
|
April 1, 2011 |
|
JYOTI KHANDELWAL Vs. JAIPUR DEVELOPMENT AUTHORITY & OTHERS
|
November 23, 2011 |
|
JYOTI PALIWAL (SMT.) Vs. STATE OF RAJASTHAN & ORS.
|
August 1, 2011 |
|
K K BORA Vs. RAJASTHAN AGRICULTURAL UNIVERSITY BIKANER
|
February 14, 2011 |
|
K L JAT Vs. STATE
|
February 1, 2011 |
|
K. SHANKAR IYER AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 21, 2011 |
|
KADMA Vs. STATE OF RAJASTHAN
|
March 3, 2011 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
|
KAILASH Vs. STATE
|
April 22, 2011 |
|
KAILASH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
|
February 28, 2011 |
|
KAILASH ANSARI Vs. ANITA & ORS
|
May 23, 2011 |
|
KAILASH C. SHARMA Vs. STATE AND ORS.
|
March 28, 2011 |
|
KAILASH CHAND Vs. CIVIL JUDGE (SR DIV ) AND ANR
|
November 4, 2011 |
|
KAILASH CHAND JYOTISHI Vs. STATE
|
March 8, 2011 |
|
KAILASH CHAND MISHRA Vs. STATE OF RAJASTHAN
|
July 4, 2011 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
|
KAILASH DEVI AND ANR Vs. STATE OF RAJASTHAN AND ORS
|
January 7, 2011 |
|
KAILASH KUMAR Vs. THE STATE OF RAJASTHAN AND ORS.
|
April 19, 2011 |
|
KAILASH SHARMA Vs. UNION OF INDIA AND ORS.
|
December 7, 2011 |
|
KAILASH SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 24, 2011 |
|
KAILASH TALKIES Vs. STATE & ORS
|
November 8, 2011 |
|
KAJOD SHARMA AND ORS. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
|
March 23, 2011 |
|
KALICHARAN Vs. JUDGE, LABOUR COURT, SRIGANGANAGAR AND ORS.
|
May 25, 2011 |
|
KALLIRAM Vs. THE ADDITIONAL DISTRICT JUDGE AND ORS.
|
August 3, 2011 |
|
KALOO AND ANR. Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
|
KALPTARU POWER TRANSMISSION LTD Vs. STATE OF RAJASTHAN
|
September 20, 2011 |
|
KALU Vs. STATE OF RAJASTHAN
|
November 29, 2011 |
|
KALU LAL Vs. BIRDILAL GODHAR
|
September 20, 2011 |
|
KALU LAL PATEL Vs. STATE OF RAJASTHAN AND ORS.
|
February 9, 2011 |
|
KALU RAM Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
|
KALU RAM Vs. STATE OF RAJASTHAN & ORS
|
May 23, 2011 |
|
KALU RAM Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
|
KALU RAM & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
September 21, 2011 |
|
KALU RAM CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
|
January 18, 2011 |
|
KALUA SON OF SHRI NATTHI Vs. KINNA SON OF SHRI KALUA @ BIHARI AND ORS
|
August 4, 2011 |
|
KALYAN MAL Vs. NAGAR PALIKA, CHAKSU AND ANR.
|
August 4, 2011 |
|
KALYAN SINGH Vs. UNION OF INDIA
|
July 5, 2011 |
|
KAMAL COMPLEX PVT LTD & ANOTHER Vs. KAMLA & OTHERS
|
December 7, 2011 |
|
KAMAL KISHORE BAHETI HUF AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
|
KAMAL KUMAR Vs. BHERU BUX & ORS.
|
March 28, 2011 |
|
KAMAL KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
March 22, 2011 |
|
KAMAL PRAKASH VERMA Vs. AUTHORISED OFFICER, STATE BANK OF INDIA AND ANR.
|
March 28, 2011 |
|
KAMAL SINGH Vs. SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY, BIKANER
|
May 27, 2011 |
|
KAMALJEET Vs. STATE OF RAJASTHAN
|
November 25, 2011 |
|
KAMALJEET S AHLUWALIA Vs. UNION OF INDIA
|
February 2, 2011 |
|
KAMALWATI GUPTA Vs. KANWARI LAL JAIN
|
July 21, 2011 |
|
KAMANI EMPLOYEES UNION Vs. REGISTRAR OF TRADE UNION, STATE OF RAJASTHAN & ORS
|
November 11, 2011 |
|
KAMARDEEN Vs. HASHMAT BANO
|
August 24, 2011 |
|
KAMLA Vs. BADRI PRASAD
|
January 3, 2011 |
|
KAMLA Vs. STATE OF RAJASTHAN
|
April 8, 2011 |
|
KAMLA Vs. STATE OF RAJASTHAN
|
March 22, 2011 |
|
KAMLA DEVI Vs. UNION OF INDIA
|
August 8, 2011 |
|
KAMLA DEVI (SMT.) Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD.
|
August 4, 2011 |
|
KAMLA FLOOR MILLS Vs. CTO
|
November 22, 2011 |
|
KAMLA KUSWAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 2, 2011 |
|
KAMLA SHANKAR JOSHI Vs. STATE OF RAJASTHAN
|
April 29, 2011 |
|
KAMLESH ALIAS KAMLA Vs. MUKESH YADAV
|
November 4, 2011 |
|
KAMLESH CHANWALA Vs. KHEMA ALIAS KHEMCHAND
|
July 5, 2011 |
|
KAMLESH KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 4, 2011 |
|
KAMLESH KUMAR Vs. RAMPHOOL SAINI AND ORS.
|
August 10, 2011 |
|
KAMLESH MEENA Vs. STATE OF RAJASTHAN
|
January 31, 2011 |
|
KAMLI DEVI & ORS Vs. HARI RAM & ORS
|
January 5, 2011 |
|
KAN SINGH Vs. STATE OF RAJASTHAN
|
March 14, 2011 |
|
KAN SINGH Vs. DISTRICT AYURVED OFFICER
|
December 8, 2011 |
|
KANA RAM Vs. STATE OF RAJASTHAN
|
September 7, 2011 |
|
KANAHYA LAL HARIJAN Vs. SUPERINTENDING ENGINEER (GENERATION) AND ANR.
|
August 3, 2011 |
|
KANCHAN Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
|
KANHAIYA Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
July 4, 2011 |
|
KANHAIYA LAL @ KANAHA Vs. STATE OF RAJASTHAN
|
August 16, 2011 |
|
KANHAIYA LAL MEENA Vs. THE MANAGING DIRECTOR, SBBJ AND ORS.
|
March 28, 2011 |
|
KANHAIYA LAL MEENA Vs. SBBJ & ORS
|
November 9, 2011 |
|
KANHAIYA LAL RATHORE Vs. UMA SHANKAR SINGODIA
|
November 14, 2011 |
|
KANHAIYA THROUGH LEGAL REPRESENTATIVES Vs. CIVIL JUDGE JUNIOR DIVISION
|
November 1, 2011 |
|
KANHAIYALAL Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
|
KANHAIYALAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
August 18, 2011 |
|
KANIZ FATIMA Vs. STATE OF RAJASTHAN
|
May 13, 2011 |
|
KANTA DEVI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
July 27, 2011 |
|
KANTI Vs. ADDITIONAL CIVIL JUDGE
|
December 5, 2011 |
|
KANTI KUMAR BORA Vs. STATE OF RAJASTHAN
|
February 14, 2011 |
|
KANTILAL NAYAK Vs. KALPESH & OTHERS
|
November 14, 2011 |
|
KANWAR PAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
February 22, 2011 |
|
KAPIL DEV AGARWAL Vs. RAJASTHAN HOUSING BOARD AND ANR.
|
September 6, 2011 |
|
KAPOOR CHAND JAIN Vs. STATE OF RAJASTHAN
|
November 21, 2011 |
|
KARAMJEET KAUR ALIAS PAMMI & ORS Vs. LIBRA FINANCE AND CARRIER PVT LIMITED & ANR
|
January 13, 2011 |
|
KARMAVEER SINGH Vs. U O I
|
August 24, 2011 |
|
KARNEL SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
October 13, 2011 |
|
KARNI SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
November 21, 2011 |
|
KASAM KHAN AND ANR. Vs. STATE OF RAJASTHAN
|
July 18, 2011 |
|
KASHI RAM Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
|
KASO CHEMIE INDIA LTD. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES
|
March 28, 2011 |
|
KAUSHAL KUMAR SHARMA Vs. STATE
|
January 10, 2011 |
|
KAUSHALIYA Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
|
KAUSHLIYA DEVI Vs. ADJ-4, KOTA & ORS.
|
October 13, 2011 |
|
KEC EMPLOYEES ASSOCIATION Vs. ASSISTANT REGISTRAR OF TRADE UNIONS
|
August 10, 2011 |
|
KEDAR Vs. RAMESHWAR SINGH
|
February 18, 2011 |
|
KEDAR BAI Vs. STATE
|
January 19, 2011 |
|
KEDAR DAS JOSHI Vs. UNION OF INDIA (UOI) AND ANR.
|
February 10, 2011 |
|
KESARILAL Vs. HARI SHANKAR
|
July 12, 2011 |
|
KESHAR SINGH Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
|
KESHAR SINGH Vs. STATE OF RAJASTHAN
|
July 13, 2011 |
|
KESHAV @ KESHAV DEV Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
|
KESHIA Vs. STATE OF RAJASTHAN
|
August 12, 2011 |
|
KESHU LAL Vs. CHANDRA
|
January 7, 2011 |
|
KESHU LAL Vs. SMT. RADHI BAI AND OTHERS
|
March 4, 2011 |
|
KEWAL CHAND Vs. STATE OF RAJASTHAN & ANR
|
January 5, 2011 |
|
KHALILURREHMAN Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
|
January 17, 2011 |
|
KHAN SINGH Vs. STATE OF RAJASTHAN & ORS
|
May 18, 2011 |
|
KHARTA RAM CHOUDHARY Vs. LRS OF LALI DEVI
|
August 12, 2011 |
|
KHATUN Vs. BARKHAAT KHAN, LEGAL REPRESENTATIVES
|
September 2, 2011 |
|
KHEEMA Vs. LRS OF LATE JAGANNATH SINGH & ORS
|
May 31, 2011 |
|
KHEM SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2011 |
|
KHEMA RAM Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
|
KHEMCHAND Vs. SANTOSH KUMAR AND ANR.
|
February 7, 2011 |
|
KHETA RAM Vs. STATE OF RAJASTHAN
|
May 18, 2011 |
|
KHIMA RAM Vs. STATE & ORS.
|
November 3, 2011 |
|
KHOOB CHAND JASWANI AND ANR. Vs. RAMESHWAR PRASAD CHAUDHARY AND ORS.
|
January 5, 2011 |
|
KHURSID Vs. STATE OF RAJASTHAN
|
April 27, 2011 |
|
KHUSHAL SINGH Vs. STATE OF RAJASTHAN
|
April 28, 2011 |
|
KHUSHI MOHD Vs. ANEESHA
|
February 15, 2011 |
|
KHYALILAL SUWALKA Vs. STATE OF RAJASTHAN
|
May 16, 2011 |
|
KIRAN BALA Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
|
KIRAN BALA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
KIRAN RATHORE AND ANR. Vs. JOINT PROJECT COORDINATOR AND ANR.
|
December 16, 2011 |
|
KIRODI LAL Vs. UNION OF INDIA
|
February 11, 2011 |
|
KIRTI YADAV Vs. STATE OF RAJASTHAN AND OTHERS
|
February 22, 2011 |
|
KISHAN CHAND Vs. SANJAY BIJAWAT AND ANR.
|
August 4, 2011 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
September 16, 2011 |
|
KISHAN LAL Vs. SOHAN LAL
|
September 26, 2011 |
|
KISHAN LAL Vs. ADJ NO 2
|
December 8, 2011 |
|
KISHAN LAL & ORS Vs. ADDL CIVIL JUDGE (J D) ALWAR & ORS
|
November 9, 2011 |
|
KISHAN LAL GABA Vs. STATE OF RAJASTHAN & ANR.
|
October 13, 2011 |
|
KISHAN LAL PANCHOLI Vs. VISHRAMI
|
January 31, 2011 |
|
KISHANLAL Vs. LAXMANDAS
|
February 1, 2011 |
|
KISHNI ALIAS KISHAN SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
|
KISHORE ABDUL RAHIM Vs. STATE OF RAJASTHAN
|
December 1, 2011 |
|
KISHORE ALIAS RAM KISHORE Vs. STATE OF RAJASTHAN
|
December 2, 2011 |
|
KISHORE NAL KHEMAWAT Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 12, 2011 |
|
KISHORI LAL & ANR. Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR & ANR.
|
April 27, 2011 |
|
KOTAK MAHINDRA BANK LTD Vs. RAM SHARAN GURJAR
|
October 18, 2011 |
|
KRIPAL SINGH Vs. STATE
|
March 7, 2011 |
|
KRIPAL SINGH, PRAHLAD SINGH, JAWAN SINGH Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
|
September 7, 2011 |
|
KRISHI UPAJ MANDI SAMITI Vs. RAJENDRA PRASAD JAIN
|
May 3, 2011 |
|
KRISHI UPAJ MANDI SAMITI Vs. DAMODAR LAL
|
February 28, 2011 |
|
KRISHI UPAJ MANDI SAMITI JHALRAPATAN Vs. RADHEY SHYAM GUPTA
|
February 18, 2011 |
|
KRISHNA BEHARI SRIVASTAVA Vs. GAJANAND & ORS
|
December 13, 2011 |
|
KRISHNA MEGHWAL AND ANR. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 2, 2011 |
|
KULDA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
|
KULDEEP SHUKLA Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
|
KULHARI CONSTRUCTION COMPANY Vs. CHIEF ENGINEER PWD
|
November 17, 2011 |
|
KUMARI ANITA MEGHWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 5, 2011 |
|
KUMARI ASHA Vs. T G SHALIYAN AND ORS
|
September 20, 2011 |
|
KUMUD BHATT Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
|
KUNICA MITTAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
September 6, 2011 |
|
KUNTA DEVI Vs. BOARD OF REVENUE & ORS.
|
September 5, 2011 |
|
L.RS. OF LOHARA SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 11, 2011 |
|
LADU NATH Vs. STATE
|
January 28, 2011 |
|
LADU RAM Vs. SOHAN LAL @ SUKHDEO SONI
|
September 5, 2011 |
|
LADU RAM Vs. STATE OF RAJASTHAN & ORS.
|
April 8, 2011 |
|
LADU RAM Vs. STATE OF RAJASTHAN
|
June 29, 2011 |
|
LADU RAM Vs. STATE OF RAJASTHAN
|
October 22, 2011 |
|
LADU RAM AND OTHERS Vs. AMAR CHAND AND OTHERS
|
August 18, 2011 |
|
LADU SINGH Vs. R S R T C
|
September 13, 2011 |
|
LAKE PALACE HOTELS & MOTELS LTD Vs. COMMISSIONER OF WEALTH TAX
|
November 8, 2011 |
|
LAKKHI LAL BAIRWA Vs. THE STATE OF RAJASTHAN AND ANR.
|
May 4, 2011 |
|
LAL BAHADUR SHASTRI (P.G.) COLLEGE Vs. UMRAO SINGH AND ORS.
|
February 23, 2011 |
|
LAL BAHADUR SHASTRI EDUCATIONAL SOCIETY Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
|
January 6, 2011 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
September 22, 2011 |
|
LAL CHAND Vs. STATE AND ORS.
|
May 5, 2011 |
|
LAL SINGH ALIAS LEELU Vs. STATE OF RAJASTHAN
|
February 21, 2011 |
|
LAL SINGH AND ORS. Vs. ANAR KHAN
|
September 16, 2011 |
|
LALA @ LAHALAR Vs. STATE OF RAJASTHAN
|
March 30, 2011 |
|
LALA RAM Vs. RAJASTHAN STATE ROADWAYS CORPORATION AND ANR.
|
February 9, 2011 |
|
LALA RAM Vs. VITTHAL PUSTKALYA
|
May 5, 2011 |
|
LALCHAND Vs. STATE OF RAJASTHAN
|
September 7, 2011 |
|
LALIT KUMAR Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
|
LALIT KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
January 14, 2011 |
|
LALIT KUMAR KHAMESARA Vs. PRAKASH CHANDRA
|
October 17, 2011 |
|
LALU RAM & ORS. Vs. STATE OF RAJASTHAN
|
May 27, 2011 |
|
LATE SMT. KASTURI DEVI & ANOTHER Vs. AGYAPAL SINGH CHABRA AJMER & ANOTHER
|
July 26, 2011 |
|
LATOORLAL MALI Vs. DINESH KUMAR BANSAL & ANOTHER
|
November 1, 2011 |
|
LAXMAN & OTHERS Vs. STATE OF RAJASTHAN
|
September 12, 2011 |
|
LAXMAN AND ANR. Vs. STATE OF RAJASTHAN
|
September 5, 2011 |
|
LAXMAN DASS Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
|
LAXMAN LAL DANGI Vs. STATE OF RAJASTHAN
|
May 26, 2011 |
|
LAXMAN PRASAD MEENA Vs. RAJASTHAN CIVIL SERVICES
|
August 1, 2011 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN & ORS
|
September 20, 2011 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
December 15, 2011 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
LAXMAN SINGH Vs. SURAJ KANWAR AND ANR.
|
October 12, 2011 |
|
LAXMAN SINGH RANA Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
|
LAXMI LAL Vs. SANDEEP KUMAR
|
August 19, 2011 |
|
LAXMI LAL Vs. FIRM JAI CHAND
|
August 19, 2011 |
|
LAXMI LAL Vs. STATE OF RAJASTHAN
|
July 21, 2011 |
|
LAXMI LAL Vs. STATE OF RAJASTHAN
|
September 21, 2011 |
|
LAXMI LAL GANDHI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 5, 2011 |
|
LAXMI MAL LODHA Vs. SURESH LODHA
|
January 27, 2011 |
|
LAXMI NARAYAN Vs. STATE OF RAJSHTAN
|
August 4, 2011 |
|
LAXMI NARAYAN SAINI Vs. STATE OF RAJASTHAN & ORS.
|
March 28, 2011 |
|
LAXMI NARAYAN SINGHAL Vs. A D J NO 9 JAIPUR CITY
|
May 11, 2011 |
|
LEELA KUMARI & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
July 5, 2011 |
|
LEELA RAM Vs. STATE OF RAJASTHAN
|
October 14, 2011 |
|
LG ELECTRONICS PVT LTD Vs. STATE OF RAJASTHAN
|
October 19, 2011 |
|
LIFE INSURANCE CORPORATION & ANR. Vs. MURLIDHAR GUPTA & ANR.
|
September 15, 2011 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJASTHAN
|
February 21, 2011 |
|
LIKHMA RAM Vs. STATE OF RAJASTHAN
|
June 6, 2011 |
|
LIKHMA RAM Vs. BIRBAL RAM
|
July 29, 2011 |
|
LILA Vs. PRAKASH CHAND & ORS
|
September 2, 2011 |
|
LOKESH KUMAR SINGH Vs. PUSHPENDRA KUMAR JAIN & ANR
|
February 1, 2011 |
|
LOKESH KUMAR SINGH Vs. LALIT MOHAN AND ANR.
|
May 5, 2011 |
|
LOKESH KUMAR SINGH Vs. RENT TRIBUNAL JAIPUR
|
September 1, 2011 |
|
LOKESH KUMAR SINGH Vs. PUSHPENDRA KUMAR JAIN
|
May 5, 2011 |
|
LOKESH KUMAR SINGH Vs. RAMESH CHAND JAIN AND ANOTHER
|
May 5, 2011 |
|
LOKESH KUMAR SINGH Vs. OM PRAKESH GUPTA
|
May 5, 2011 |
|
LOKESH SHARMA Vs. STATE OF RAJASTHAN
|
November 11, 2011 |
|
LOONA RAM Vs. STATE OF RAJASTHAN & ORS.
|
July 6, 2011 |
|
LRS OF NATHA RAM AND ANR. Vs. LRS OF MAFAT LAL
|
August 19, 2011 |
|
LRS OF RATAN SINGH Vs. KALU RAM
|
July 26, 2011 |
|
LRS OF RATANLAL Vs. LRS OF BHEEM RAJ
|
February 28, 2011 |
|
LRS OF REDA RAM Vs. STATE OF RAJASTHAN & ORS.
|
October 17, 2011 |
|
LUCID COLLOIDS LTD Vs. STATE OF RAJASTHAN
|
July 14, 2011 |
|
LUNA TRADING Vs. ASSISTANT COMMISSIONER, CIRCLE A, JODHPUR
|
July 21, 2011 |
|
M N MANAPPA Vs. STATE OF RAJASTHAN
|
January 27, 2011 |
|
M V OMNI PROJECTS INDIA LTD Vs. CHIEF S AND T ENGINEER
|
August 11, 2011 |
|
M.F. KHAN Vs. UNION OF INDIA
|
September 6, 2011 |
|
M/S DELHI HARIANA ROAD LINES Vs. STATE & ORS.
|
November 2, 2011 |
|
M/S DHANESHWAR STONE CO. Vs. STATE & ORS.
|
November 1, 2011 |
|
M/S MALOO FINVEST SERVICES PVT. LTD. Vs. GULAB CHAND VERMA AND ORS.
|
July 25, 2011 |
|
M/S MIRACLE FOILS (P) LTD. Vs. CTO, SPECIAL CIRCLE PALI
|
November 1, 2011 |
|
M/S ORIENTAL STRUCTURAL ENGINEERS (P) LTD. Vs. STATE & ORS.
|
November 9, 2011 |
|
M/S R.K. INDUSTRIES Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2011 |
|
M/S RAJ TEA TRADERS Vs. CTO (A/E), BIKANER & ANR.
|
December 8, 2011 |
|
M/S RB MUTHA AND CO. Vs. ACTO, ANTI EVASION-II, BIKANER
|
December 13, 2011 |
|
M/S SHYAM TRADING COMPANY Vs. ACTO (BFS), ABU ROAD
|
December 13, 2011 |
|
M/S. ADITYA MINERAL Vs. STATE OF RAJASTHAN AND ORS.
|
November 11, 2011 |
|
M/S. AGRAWAL ALUMINUM Vs. ASSTT. COMMISSIONER A/E CIRCLE-III
|
October 22, 2011 |
|
M/S. C.P.G. EXPORTS AND ORS. Vs. VIJAYA BANK AND ORS.
|
July 21, 2011 |
|
M/S. KAMALJEET SINGH AHLUWALIA Vs. UOI & ORS.
|
February 18, 2011 |
|
M/S. OMWAY BUILD ESTATE (P) LTD. Vs. DIVISIONAL COMNR. JAIPUR AND ORS.
|
December 20, 2011 |
|
M/S. SAMBHER SALTS LTD. Vs. M/S. GAYATRI TRADERS LTD. & ANR.
|
January 31, 2011 |
|
M/S. SHOE WORLD AND ORS. Vs. DISTRICT COLLECTOR, KOTA AND ANR.
|
August 16, 2011 |
|
MADAN GOPAL JOSHI Vs. STATE OF RAJASTHAN AND ORS.
|
July 28, 2011 |
|
MADAN KUMARI Vs. UDAIPUR UNIVERSITY
|
December 1, 2011 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
March 16, 2011 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
November 23, 2011 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
|
MADAN LAL & ORS Vs. SYOJI RAM & ORS
|
December 7, 2011 |
|
MADAN LAL & ORS. Vs. DISTRICT COLLECTOR, PRATAPGARH & ORS.
|
August 1, 2011 |
|
MADAN LAL ALIAS MADAN SINGH Vs. MANGAL RAMA CHOUDHARY AND OTHERS
|
January 28, 2011 |
|
MADAN MOHAN Vs. LAXMI CHAND
|
December 5, 2011 |
|
MADAN MOHAN GUPTA Vs. VISHNU CHAND GUPTA
|
August 4, 2011 |
|
MADAN SINGH Vs. SURAJ KANWAR
|
August 11, 2011 |
|
MADAN SINGH Vs. CHIEF ENGINEER, GROUND WATER DEPARTMENT AND ORS.
|
February 9, 2011 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 28, 2011 |
|
MADANLAL KHATIK Vs. STATE OF RAJASTHAN
|
April 26, 2011 |
|
MADANLAL SUHALKA Vs. RAKESH & ANR.
|
July 22, 2011 |
|
MADEENA Vs. STATE OF RAJASTHAN
|
November 25, 2011 |
|
MADHAV MARBLES & GRANITES Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 19, 2011 |
|
MADHU KASLIWAL Vs. BIRDHI CHAND GUPTA
|
November 24, 2011 |
|
MADHU MORYA Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
MADHYABHARAT PHOSPHATE PVT LTD Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
|
MAG SINGH Vs. STATE OF RAJASTHAN
|
November 1, 2011 |
|
MAGAN Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
MAGAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 9, 2011 |
|
MAHADEO MEENA Vs. STATE OF RAJASTHAN & ORS.
|
July 26, 2011 |
|
MAHAMANTRI, LAGHU UDYOG MAZDOOR UNION Vs. MANAGER, D.J. NEELAM MARBLE INDUSTRIES AND ANR.
|
December 14, 2011 |
|
MAHAMOOD Vs. IBRAHIM @ SALEEM AND ANR.
|
March 29, 2011 |
|
MAHANT JANAKI JEEVAN SHARAN Vs. SHANTI DEVI
|
June 30, 2011 |
|
MAHANT RAMCHANDRA DAS Vs. APPELLATE RENT TRIBUNAL, CHITTORGARH AND ANR.
|
August 18, 2011 |
|
MAHARANI GIRLS DEGREE COLLEGE Vs. STATE OF RAJASTHAN AND ANR.
|
August 8, 2011 |
|
MAHAVEER BUDANIA AND ORS. Vs. THE RAJASTHAN STATE CO-OP. SPINNING AND GINNING MILLS FED. LTD. AND ORS.
|
February 8, 2011 |
|
MAHAVEER PRASAD Vs. SMT KISHNI DEVI
|
September 2, 2011 |
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MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
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MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
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MAHAVEER PRASAD FULFKAR Vs. STATE OF RAJASTHAN
|
October 21, 2011 |
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MAHAVEER PRASAD JAIN Vs. CIVIL JUDGE & ANOTHER
|
September 23, 2011 |
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MAHAVEER PRASAD PATNI Vs. P.D. SHARMA AND ANR.
|
September 7, 2011 |
|
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
|
MAHAVEER SINGH Vs. COOPERATIVE MINISTER GOVERNMENT OF RAJASTHAN
|
September 1, 2011 |
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MAHAVIR Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
|
MAHAVIR Vs. STATE OF RAJASTHAN
|
December 22, 2011 |
|
MAHAVIR PRASAD Vs. CIVIL JUDGE AND ORS.
|
August 3, 2011 |
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MAHAVIR PRASAD JAIN Vs. RSRTC AND ORS.
|
May 3, 2011 |
|
MAHAVIR PRASAD YADAV Vs. STATE OF RAJASTHAN
|
January 13, 2011 |
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MAHENDERA KUMAR PAREEK Vs. UNION OF INDIA AND ORS.
|
January 13, 2011 |
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MAHENDRA Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
MAHENDRA KUMAR Vs. BOARD OF REVENUE
|
August 8, 2011 |
|
MAHENDRA KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
August 24, 2011 |
|
MAHENDRA KUMAR KAUSHIK Vs. STATE OF RAJ. AND ORS.
|
December 19, 2011 |
|
MAHENDRA KUMAR SHARMA Vs. THE SECRETARYRAJASTHAN PUBLIC SERVICE COMMISSION
|
September 6, 2011 |
|
MAHENDRA SHAH Vs. BALDEV SINGH
|
July 14, 2011 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN THROUGH PP
|
August 23, 2011 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 2011 |
|
MAHENDRA SINGH & ORS Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
|
MAHENDRA SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
|
October 18, 2011 |
|
MAHENDRA SINGH; SHIMLA DEVI Vs. STATE OF RAJASTHAN
|
August 12, 2011 |
|
MAHESH CHAND Vs. STATE
|
May 30, 2011 |
|
MAHESH CHAND Vs. SATYA NARAYAN
|
January 21, 2011 |
|
MAHESH CHAND KHANDELWAL Vs. ADDITIONAL DISTRICT JUDGE
|
December 5, 2011 |
|
MAHESH GUPTA Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN & ORS
|
July 21, 2011 |
|
MAHESH KUMAR AND ANR Vs. NATIONAL INSURANCE CO LTD AND ORS
|
November 17, 2011 |
|
MAHESH KUMAR SHARMA AND OTHERS Vs. BHERU LAL AND OTHERS
|
November 30, 2011 |
|
MAHESH KUMAR SONI Vs. RAM SWAROOP
|
July 27, 2011 |
|
MAHESH MEENA Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
|
MAHESH VIRANI Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
|
MAHESHWARI AGRO INDUSTRIES Vs. UNION OF INDIA
|
December 15, 2011 |
|
MAHI RAM Vs. RAJANA SARAF
|
January 5, 2011 |
|
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. STATE OF RAJASTHAN & ANR.
|
May 17, 2011 |
|
MAHIPAL SINGH BHATI Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
|
MAINA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 11, 2011 |
|
MAKHAN LAL SAINI Vs. STATE AND ORS.
|
February 8, 2011 |
|
MALA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 9, 2011 |
|
MALI RAM Vs. STATE AND ORS.
|
May 2, 2011 |
|
MALI RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 4, 2011 |
|
MALKEET SINGH Vs. STATE
|
August 16, 2011 |
|
MALLA RAM Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
|
MALLINATH SINGH Vs. BOARD OF REVENUE, AJMER & ORS.
|
October 21, 2011 |
|
MAM RAJ AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
November 2, 2011 |
|
MAMCHAND SINGH Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
|
MAMTA ASDEV Vs. STATE OF RAJASTHAN
|
September 26, 2011 |
|
MAMTA GOYAL Vs. RAMGOPAL
|
February 25, 2011 |
|
MAMTA MEENA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
January 5, 2011 |
|
MAMTA SINGODIYA AND ANR. Vs. STATE OF RAJ. AND ORS.
|
March 23, 2011 |
|
MAN MOHAN MODI Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
|
MAN MOHAN SINGH @ MOHAN LAL & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
December 2, 2011 |
|
MANAGING COMMITTEE ARYA KANYA MADHYAMIK VIDHYALAYA Vs. KUMARI PRABHA GUPTA
|
March 22, 2011 |
|
MANAGING COMMITTEE DAV Vs. RAJASTHAN NON GOVERNMENT
|
August 11, 2011 |
|
MANAGING COMMITTEE SETH MOTILAL PG COLLEGE Vs. STATE
|
May 17, 2011 |
|
MANAGING COMMITTEE SPR SAHARIYA SR.SECONDARY SCHOOL Vs. RAM GOPAL VERMA
|
October 22, 2011 |
|
MANAGING COMMITTEE, JAWAHAR LAL NEHRU SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA, KOTA Vs. RAJASTHAN NON
|
January 27, 2011 |
|
MANAGING DIRECTOR, PERFECT THREAD MILLS LTD Vs. MADAN GOPAL VYAS AND ANR
|
May 9, 2011 |
|
MANAK CHAND Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
|
MANAK CHAND Vs. STATE OF RAJASTHAN
|
April 4, 2011 |
|
MANAK CHAND JAIN Vs. MOHAN LAL SUKHADIA UNIVERSITY & ORS
|
August 19, 2011 |
|
MANAK LAL SUTHAR Vs. TATE OF RAJASTHAN & ORS
|
September 16, 2011 |
|
MANAK RAM Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
|
MANAKIYA LAL VERMA TEXTILE INSTITUTE AND ANR. Vs. VINOD KUMAR AND ANR.
|
January 14, 2011 |
|
MANARAM Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
|
MANDIR MOORTI SHREE RADHA KRISHNA JI MAHARAJ Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
|
MANDIR SHRI SITARAM JI MAHARAJ Vs. JAGDEESH AND ORS.
|
August 4, 2011 |
|
MANGAL CHAND Vs. STATE OF RAJASTHAN AND ORS.
|
January 31, 2011 |
|
MANGALRAM Vs. SUNIL KUMAR
|
January 5, 2011 |
|
MANGI BAI AND ORS Vs. STATE OF RAJASTHAN AND ORS
|
September 13, 2011 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
June 16, 2011 |
|
MANGI LAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
February 14, 2011 |
|
MANGI LAL AND SURESH Vs. STATE OF RAJASTHAN AND OTHERS
|
May 4, 2011 |
|
MANGILAL & ORS. Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
|
MANGLA RAM Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
MANGLA RAM & ANR. Vs. STATE OF RAJASTHAN
|
February 15, 2011 |
|
MANGLI (SMT.) AND OTHERS Vs. SMT. RUKMANI DEVI AND ANOTHER
|
September 20, 2011 |
|
MANGLI DEVI Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
MANGU Vs. SMT. PREMI
|
July 1, 2011 |
|
MANGU RAM Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
MANI RAM Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
|
MANI RAM @ MUNNA RAM Vs. STATE OF RAJASTHAN
|
May 13, 2011 |
|
MANISH PUROHIT Vs. STATE OF RAJASTHAN AND ORS.
|
October 14, 2011 |
|
MANJU Vs. DHARAMPAL KHINCHAR
|
December 15, 2011 |
|
MANJU BAI Vs. INDIA KARGO GOODS BOOKING AGENCY
|
January 7, 2011 |
|
MANJU BALA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
MANJU CHOUHAN Vs. STATE
|
February 23, 2011 |
|
MANJU KAWADIYA Vs. GHYANSHYAM SAHU
|
January 19, 2011 |
|
MANJULA Vs. SOMNATH NAYYER
|
October 17, 2011 |
|
MANMOHAN SINGH Vs. ANKUR ENTERPRISES
|
May 17, 2011 |
|
MANOHAR DAS Vs. RAJASTHAN STATE COOPERATIVE PRESS LTD
|
December 1, 2011 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
July 12, 2011 |
|
MANOHAR SINGH BUDANIYA Vs. THE STATE OF RAJ.
|
March 22, 2011 |
|
MANOHARLAL Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
|
MANOJ Vs. STATE OF RAJASTHAN AND ORS.
|
September 6, 2011 |
|
MANOJ GOYAL AND ANR. Vs. DWARKA PRASAD SETHI AND ANR.
|
March 22, 2011 |
|
MANOJ KUMAR AND ANR. Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 6, 2011 |
|
MANOJ KUMAR JAIN Vs. THE STATE OF RAJASTHAN
|
May 20, 2011 |
|
MANOJ KUMAR SHARMA Vs. UNION OF INDIA (UOI)AND ORS.
|
August 8, 2011 |
|
MANOJ SHARMA Vs. JODHPUR VIDHYUT VITRAN NITAM LTD
|
December 20, 2011 |
|
MANRAJ MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
|
MANSAROVAR VYAPAR VIKAS SAMITI Vs. STATE OF RAJASTHAN
|
January 31, 2011 |
|
MANSINGH Vs. STATE OF RAJASTHAN
|
July 8, 2011 |
|
MATADEEN Vs. STATE OF RAJASTHAN
|
February 15, 2011 |
|
MAYA KUMARI Vs. THE CO-ORDINATOR, PRE-TEACHER EDUCATION TEST (P.T.E.T.) AND ANR.
|
September 5, 2011 |
|
MEENA RAWAT (SMT.) Vs. AUTHORIZED OFFICER, CANARA BANK AND ANR.
|
August 18, 2011 |
|
MEENA SAKHARANI Vs. KANHAIYALAL
|
May 18, 2011 |
|
MEENA SHARMA Vs. RAJENDRA KUMAR PORWAL
|
July 25, 2011 |
|
MEENAKSHI SHARMA Vs. STATE
|
May 19, 2011 |
|
MESA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
March 1, 2011 |
|
METHODIST EPISCOPAL CHURCH IN JANUBI ASIA Vs. STATE OF RAJ. AND ORS.
|
September 23, 2011 |
|
MEWA SINGH Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
MINAL Vs. SUSHIL KUMAR
|
August 8, 2011 |
|
MINERAL EXPLORATION CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
|
February 24, 2011 |
|
MINICIPAL BOARD SHRI KARANPUR Vs. PYARE LAL
|
November 16, 2011 |
|
MISHRI LAL & ORS. Vs. KUSHALWADI TRUST, SOJAT THROUGH ITS TRUSTEE
|
September 7, 2011 |
|
MISS K BASRALLA Vs. TULSI PRASAD GUPTA (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES
|
August 4, 2011 |
|
MISS. ROSHNI Vs. STATE OF RAJASTHAN AND ORS.
|
August 9, 2011 |
|
MITTHU @ MODIYA Vs. STATE OF RAJASTHAN
|
September 16, 2011 |
|
MOHAMMAD HAMEED Vs. SABNAM SHEKH
|
October 11, 2011 |
|
MOHAMMAD JAVED Vs. STATE OF RAJASTHAN & ORS
|
January 3, 2011 |
|
MOHAMMAD MUSTAQUE Vs. THE CONTROLLER OF EXAMINATION JAI NARAYAN VYAS UNIVERSITY AND ANR.
|
September 2, 2011 |
|
MOHAMMAD NAVAJ Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
|
MOHAMMAD RAFIQUE Vs. DHAN KUMAR & ORS
|
November 24, 2011 |
|
MOHAMMAD SABIR Vs. STATE
|
August 17, 2011 |
|
MOHAMMAD SHAREEF Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
|
MOHAMMAD YUSUF Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 12, 2011 |
|
MOHAMMED HUSSAIN Vs. STATE OF RAJASTHAN & ORS.
|
November 3, 2011 |
|
MOHAMMED ISLAM KURESHI Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
|
MOHAMMED JAKIR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
October 12, 2011 |
|
MOHAMMED MOHSIN KHAN ALIAS BHOORIA Vs. STATE OF RAJASTHAN
|
December 21, 2011 |
|
MOHAMMED NAFEES Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
MOHAMMED RAFIQUE Vs. BARKAT
|
May 24, 2011 |
|
MOHAMMED SHAFIK Vs. STATE OF RAJASTHAN
|
September 22, 2011 |
|
MOHAN Vs. STATE OF RAJASTHAN
|
November 21, 2011 |
|
MOHAN KAVIA Vs. ADDITIONAL DISTRICT COLLECTOR
|
May 5, 2011 |
|
MOHAN LAL Vs. SMT RAHISA BEGUM
|
May 16, 2011 |
|
MOHAN LAL Vs. STATE
|
April 19, 2011 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
January 24, 2011 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 13, 2011 |
|
MOHAN LAL Vs. DHANNA LAL
|
February 21, 2011 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
April 4, 2011 |
|
MOHAN LAL MEENA Vs. ADJ NO 2, JAIPUR DISTRICT, JAIPUR AND ORS
|
November 15, 2011 |
|
MOHAN RAM AND ORS. Vs. SMT. PANCHI AND ANR.
|
November 17, 2011 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN & ORS.
|
July 14, 2011 |
|
MOHAN SINGH @ RAJ SINGH Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
|
MOHAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
February 8, 2011 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
November 3, 2011 |
|
MOHANPURI Vs. MASJID COMMITTEE
|
July 21, 2011 |
|
MOHAR SINGH MEENA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
MOHD ARIF Vs. STATE
|
January 17, 2011 |
|
MOHD ATIK AND ORS Vs. STATE AND ANR
|
January 20, 2011 |
|
MOHD AYUB Vs. STATE OF RAJASTHAN
|
July 4, 2011 |
|
MOHD HUSSANI Vs. STATE OF RAJASTHAN
|
July 6, 2011 |
|
MOHD SALEEM BALIM Vs. STATE OF RAJASTHAN
|
January 24, 2011 |
|
MOHD SHAFI THROUGH LR Vs. STATE
|
October 14, 2011 |
|
MOHD SHER KHAN Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
|
MOHD. RAFIQ Vs. STATE OF RAJASTHAN AND ORS.
|
June 23, 2011 |
|
MOHD. SABIR Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
|
January 10, 2011 |
|
MOHD. SAKIR Vs. STATE OF RAJASTHAN AND ORS.
|
July 18, 2011 |
|
MOHD. UMAR AND ORS. Vs. WAQF COMMITTEE AND ORS.
|
May 25, 2011 |
|
MOHINDAR KUMAR Vs. STATE OF RAJASTHAN
|
August 11, 2011 |
|
MOHINI DEVI Vs. MOOL CHAND KHADOLIYA
|
November 24, 2011 |
|
MOHRI DEVI Vs. CHUKI DEVI
|
November 18, 2011 |
|
MOHSIN KHAN Vs. J M GANDHI
|
April 27, 2011 |
|
MONALIKA MATHUR (SMT.) Vs. FAMILY COURT, NO. 1, JAIPUR CITY, JAIPUR AND ANR.
|
July 6, 2011 |
|
MONICA AND SMT. VINAY MALHOTRA Vs. STATE OF RAJASTHAN THROUGH PUBIC PROSECUTOR
|
September 13, 2011 |
|
MONIKA CHARAN Vs. NATIONAL LAW UNIVERSITY, JODHPUR & ANR
|
February 4, 2011 |
|
MONIKA ENTERPRISES Vs. STATE BANK OF BIKANER AND JAIPUR AND ANR.
|
August 23, 2011 |
|
MOOL CHAND MEENA Vs. JAGDISH
|
October 10, 2011 |
|
MOOL SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
|
MOOL SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
|
MOTI LAL Vs. REPRESENTATIVES OF PUBLIC IN GENERAL OF NAWA CITY
|
April 1, 2011 |
|
MOTI MALA Vs. THE STATE OF RAJASTHAN & ORS.
|
November 11, 2011 |
|
MOTIRAM ALIAS MOTILAL Vs. STATE OF RAJASTHAN
|
November 24, 2011 |
|
MRITUNJAY SINGH KHANGAROT Vs. STATE OF RAJASTHAN AND ORS.
|
February 28, 2011 |
|
MS. ASHA TANWAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES AND ANR.
|
September 5, 2011 |
|
MS. VANDANA SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY AND ANR.
|
January 12, 2011 |
|
MST SHARDA & ORS Vs. STATE OF RAJASTHAN & ORS
|
January 31, 2011 |
|
MST. BHANWAR BAI AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
March 28, 2011 |
|
MST. HARDEI Vs. JAGDISH PRASAD AND ORS.
|
February 11, 2011 |
|
MUKANDARAM ALIAS MUKNARAM Vs. CHUNKI DEVI
|
August 8, 2011 |
|
MUKESH Vs. UNION OF INDIA
|
February 9, 2011 |
|
MUKESH Vs. STATE OF RAJASTHAN
|
December 7, 2011 |
|
MUKESH Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
|
MUKESH Vs. STATE OF RAJASTHAN
|
April 6, 2011 |
|
MUKESH Vs. STATE OF RAJASTHAN
|
March 14, 2011 |
|
MUKESH GUPTA Vs. STATE OF RAJ.
|
May 5, 2011 |
|
MUKESH KHATANA Vs. STATE OF RAJASTHAN & OTHERS
|
November 25, 2011 |
|
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
|
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
November 11, 2011 |
|
MUKESH KUMAR Vs. BSNL AND ORS.
|
May 2, 2011 |
|
MUKESH KUMAR BHAKAR Vs. UNIVERSITY OF RAJASTHAN
|
July 26, 2011 |
|
MUKESH KUMAR SWAMI Vs. PRAHLAD SHARMA & OTHERS
|
May 4, 2011 |
|
MUKESH KUMAR TANK Vs. RENT TRIBUNAL AND ORS.
|
July 28, 2011 |
|
MUKHTIYAR AHMED Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
MUKUN SINGH Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
|
MUKUNDA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
|
MUKUT BIHARI AND ANOTHER Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
|
MUMTAJ KHAN MUNSI Vs. MOHD ASLAM
|
August 16, 2011 |
|
MUMTAZ BEGAM & ORS. Vs. RAISH KHAN
|
July 5, 2011 |
|
MUNESH Vs. STATE OF RAJASTHAN
|
April 13, 2011 |
|
MUNICIPAL BOARD AND ANR. Vs. HUKAM CHAND AND ORS.
|
May 23, 2011 |
|
MUNICIPAL COUNCIL, UDAIPUR Vs. BASANTI BAI & ORS
|
August 25, 2011 |
|
MUNICIPAL WORKERS UNION Vs. STATE OF RAJ
|
December 14, 2011 |
|
MUNNA KHAN Vs. STATE
|
October 11, 2011 |
|
MUNNA KHAN Vs. BABU LAL AND ORS.
|
February 10, 2011 |
|
MUNSHI LAL VERMA Vs. THE STATE OF RAJASTHAN AND ORS.
|
January 4, 2011 |
|
MURARI LAL Vs. RAJKUMAR MISHRA
|
September 6, 2011 |
|
MURARILAL Vs. MANGALYA & ORS
|
February 9, 2011 |
|
MURLIDHAR VERMA Vs. SWAMI KESHWANAND RAJASTHAN AGRICULTURE UNIVERSITY BIKANER
|
July 12, 2011 |
|
MURLIDHAR VERMA & ORS Vs. SWAMI KESHWANAND RAJASTHAN
|
May 10, 2011 |
|
MURTI MANDIR THAKUR SHREE RADHA KRISHAN JI & ORS Vs. RAMJI LAL & ORS
|
January 12, 2011 |
|
N K BERWA Vs. PRAKASH R BHARDIYA
|
August 5, 2011 |
|
NAB KUMAR SARKAR ALIAS SWAMI ASIMANAND Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
|
NADEEM Vs. SAJIDA
|
May 10, 2011 |
|
NADEEM Vs. SAJIDA
|
August 10, 2011 |
|
NAGAR NIGAM Vs. KASTOORI BAI
|
August 1, 2011 |
|
NAGAR NIGAM, KOTA AND ANR. Vs. CHHAGAN LAL
|
February 8, 2011 |
|
NAGAR PALIKA Vs. NAMAN ADVERTISING AND ANR.
|
August 3, 2011 |
|
NAGAR PALIKA, RAJSAMAND & ANR Vs. SURESH CHANDER & ANR
|
April 18, 2011 |
|
NAGAR PARISHAD ALWAR Vs. LILADHAR YADAV
|
September 9, 2011 |
|
NAGINA BAI Vs. STATE OF RAJASTHAN AND ORS.
|
September 15, 2011 |
|
NAHAR SINGH @ PAPPU AND ORS Vs. STATE OF RAJASTHAN
|
July 19, 2011 |
|
NAKHTARAM & ORS. Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
|
NAKODA ENTERPRISES Vs. ACCT, SPECIAL CIRCLE
|
December 20, 2011 |
|
NAKSHTRA SINGH Vs. STATE OF RAJASTHAN
|
October 21, 2011 |
|
NAKU AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 4, 2011 |
|
NAMIT SHARMA & ANR Vs. STATE OF RAJASTHAN
|
February 4, 2011 |
|
NANA DEVI AND ORS Vs. GURUMEL SINGH AND ORS
|
November 2, 2011 |
|
NANAG RAM Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
|
NANAG RAM Vs. MUNICIPAL CORPORATION & ANR.
|
July 29, 2011 |
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NAND KISHORE Vs. STATE OF RAJASTHAN
|
June 1, 2011 |
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NAND LAL Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
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NAND LAL Vs. STATE OF RAJASTHAN
|
February 3, 2011 |
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NAND LAL SINGH Vs. STATE OF RAJASTHAN
|
February 23, 2011 |
|
NAND RAM @ NAND LAL Vs. STATE OF RAJASTHAN
|
April 26, 2011 |
|
NAND SINGH Vs. SMT. SUNDER AND ORS.
|
March 23, 2011 |
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NANDI Vs. STATE OF RAJASTHAN
|
October 13, 2011 |
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NANDKISHORE SHARMA Vs. MISHRI LAL AND ORS.
|
May 23, 2011 |
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NANDLAL AND ANR. Vs. MISHRI LAL AND ORS.
|
August 23, 2011 |
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NANGU Vs. CHHANGA AND ORS
|
May 19, 2011 |
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NANU RAM Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
|
NANU RAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE
|
December 13, 2011 |
|
NARAIN DAS Vs. UNION OF INDIA & ORS
|
April 18, 2011 |
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NARAIN DAS Vs. STATE OF RAJASTHAN
|
July 19, 2011 |
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NARAYAN RAM Vs. STATE OF RAJASTHAN
|
February 2, 2011 |
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NARAYAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 13, 2011 |
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NARENDRA Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
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NARENDRA KHANDELWAL Vs. STATE OF RAJASTHAN
|
December 1, 2011 |
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NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
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NARENDRA KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 2011 |
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NARENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
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NARENDRA SHARMA Vs. STATE OF RAJASTHAN
|
June 29, 2011 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 18, 2011 |
|
NARENDRA SINGH Vs. RSRTC
|
August 28, 2011 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 16, 2011 |
|
NARESH GOEL & 4 ORS. Vs. STATE OF RAJASTHAN THOUGH C.B.I., JAIPUR
|
November 9, 2011 |
|
NARESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
September 20, 2011 |
|
NARESH YADAV Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
|
NAROTTAM Vs. GEETA DEVI
|
January 18, 2011 |
|
NAROTTAM MEENA Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
|
NARPAT DAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 31, 2011 |
|
NARPAT STEELS PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
November 9, 2011 |
|
NARSA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
NARSI Vs. STATE OF RAJASTHAN
|
February 8, 2011 |
|
NARSINGH Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
|
NASIB KAUR & ORS. Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
|
NATHI LAL Vs. JAGDISH PRASAD
|
September 15, 2011 |
|
NATHIYA Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
|
NATHU RAM Vs. STATE OF RAJASTHAN AND ANR.
|
November 18, 2011 |
|
NATHU RAM AND ORS. Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
|
NATIONAL ADVERTIISING CO Vs. STATE OF RAJASTHAN
|
March 17, 2011 |
|
NATIONAL ADVERTISING COMPANY Vs. STATE OF RAJASTHAN
|
April 20, 2011 |
|
NATIONAL ADVERTISING COMPANY (M/S.) Vs. STATE OF RAJASTHAN AND ORS.
|
March 7, 2011 |
|
NATIONAL INSTITUTE OF AYURVEDA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 19, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. VIDHYADEVI & VIDHYAVATI & ORS
|
February 28, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. ANOKHA BAI & ORS
|
July 6, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. PRESIDING OFFICER OF THE MOTOR ACCIDENT CLAIMS TRIBUNAL JAIPUR DISTRICT
|
April 11, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. DINDAYAL
|
March 1, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. PRATEEK
|
July 14, 2011 |
|
NATIONAL INSURANCE CO LTD Vs. UDI BAI
|
July 11, 2011 |
|
NATIONAL INSURANCE CO. LTD Vs. SRIRAM
|
October 17, 2011 |
|
NATIONAL INSURANCE CO.LTD Vs. THANA RAM
|
May 2, 2011 |
|
NATIONAL INSURANCE COMPANY Vs. RATAN SINGH AND OTHERS
|
December 14, 2011 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KASHKANDHA MEENA AND OTHERS
|
November 17, 2011 |
|
NATIONAL INSURANCE COMPANY LTD Vs. HEERA LAL & OTHERS
|
December 12, 2011 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. PRABHA OJHA AND ORS.
|
November 16, 2011 |
|
NATIONAL TEXTILE CORPORATION DP&R LTD Vs. RENT CONTROL APPELLATE TRIBUNAL
|
April 13, 2011 |
|
NATIONAL THERMAL POWER CORP. LTD. Vs. RAMDEV AND ORS.
|
September 26, 2011 |
|
NATIONAL THERMAL POWER CORP. LTD. Vs. PHOOL SINGH
|
September 26, 2011 |
|
NATTHAN Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
November 9, 2011 |
|
NAV BHARTI SHIKSHAN PRASHIKSHAN MAHILA MAHAVIDYALAYA Vs. STATE OF RAJASTHAN
|
January 25, 2011 |
|
NAV RATAN KOTHARI Vs. STATE OF RAJ
|
October 17, 2011 |
|
NAVAL SINGH Vs. STATE OF RAJASTHAN
|
November 21, 2011 |
|
NAVEEN GRAH NIRMAN SAHAKARI SAMITI Vs. COMPETENT AUTHORITY ADDITIONAL COMMISSIONER OF INCOME TAX
|
March 28, 2011 |
|
NAVEEN SHARMA Vs. RAM DAYAL
|
February 10, 2011 |
|
NAVIN GAUR & ANR. Vs. STATE OF RAJASTHAN
|
July 13, 2011 |
|
NAVODAYA VIDHYALAYA Vs. OM PRAKASH
|
September 16, 2011 |
|
NAVRATAN @ NORATMAL & ORS Vs. HANUMAN & ORS
|
December 7, 2011 |
|
NAWAL KISHORE SHARMA Vs. STATE OF RAJASTHAN
|
October 19, 2011 |
|
NAZAM ALI @ CHANKIA & ANR. Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
|
NAZIR MOHAMMAD Vs. STATE OF RAJASTHAN AND ORS.
|
February 10, 2011 |
|
NEELAM SHARMA Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
|
NEETIKA Vs. THE SECTION OFFICER OF EXAM., CBSE & ORS.
|
July 22, 2011 |
|
NEMI CHAND AGRAWAL Vs. STATE OF RAJASTHAN
|
October 10, 2011 |
|
NENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 13, 2011 |
|
NENA RAM Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJESH KUMAR SHARMA
|
January 25, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. TIKAM CHAND AND ORS
|
March 9, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. KANTA
|
February 7, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. NARENDRA KUMAR
|
January 20, 2011 |
|
NEW INDIA ASSURANCE CO LTD Vs. RESHAMI DEVI & ORS
|
December 8, 2011 |
|
NEW INDIA ASSURANCE CO LTD AND ORS Vs. ARVIND AND ORS
|
September 20, 2011 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. AGANINAKSHTRAM HOTEL AND EXPORT LIMITED AND ANR.
|
April 11, 2011 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MASTER NAUSHAD
|
January 31, 2011 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. VIDU @ VIDHYA & OTHERS
|
April 1, 2011 |
|
NIHAL SINGH Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
|
NIMBARAM Vs. INDUSTRIAL DISPUTES & LABOUR COURT, JODHPUR & ORS.
|
July 6, 2011 |
|
NIMS UNIVERSITY RAJASTHAN JAIPUR Vs. STATE OF RAJASTHAN
|
May 27, 2011 |
|
NIRANJAN LAL Vs. THE CIVIL JUDGE & ORS.
|
October 21, 2011 |
|
NIRBHAY SINGH Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
|
NIRMAL KUMAR JAIN Vs. R S R T C
|
September 2, 2011 |
|
NISAR AHMED Vs. STATE OF RAJASTHAN
|
February 14, 2011 |
|
NISHA SAINI Vs. STATE OF RAJ. AND ANR.
|
March 18, 2011 |
|
NISHAN SINGH Vs. STATE OF RAJASTHAN & ANR.
|
July 12, 2011 |
|
NISHANT Vs. STATE OF RAJASTHAN
|
January 13, 2011 |
|
NISSAR AHMED Vs. RAJASTHAN BOARD OF MUSLIM WAKF
|
January 6, 2011 |
|
NITYESH SONI AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 7, 2011 |
|
NIYAZ MOHD. Vs. STATE OF RAJASTHAN
|
July 6, 2011 |
|
NIZAMUDDIN Vs. THE JAIPUR MUNICIPAL CORPORATION AND ORS.
|
September 1, 2011 |
|
NOJI DEVI Vs. RAJIV BHARGAVA
|
November 8, 2011 |
|
NORANGLAL Vs. STATE OF RAJASTHAN
|
June 22, 2011 |
|
NURSING & ORS. Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
|
O L OF MS BASERA CEMENT LTD Vs. SANDEEP KARWA AND ALKA KARWA
|
February 3, 2011 |
|
O P SHARMA Vs. ASHOK BOHARA
|
August 11, 2011 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 29, 2011 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 22, 2011 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN AND ORS.
|
September 2, 2011 |
|
OM PRAKASH Vs. KALYAN PRASAD
|
August 5, 2011 |
|
OM PRAKASH Vs. CHAIN SINGH AND ORS.
|
August 1, 2011 |
|
OM PRAKASH Vs. FIRM ASHOK KUMAR RAJENDRA KUMAR AND ANR
|
October 20, 2011 |
|
OM PRAKASH Vs. SMT. MANJU & ORS.
|
May 25, 2011 |
|
OM PRAKASH GOYATAN Vs. STATE OF RAJASTHAN & ORS
|
April 26, 2011 |
|
OM PRAKASH GULATI AND ORS Vs. DISTRICT COLLECTOR KOTA ANR
|
August 16, 2011 |
|
OM PRAKASH SAINI Vs. STATE OF RAJASTHAN
|
April 26, 2011 |
|
OM PRAKASH SAINI Vs. KHEM CHAND SHARMA AND ANR.
|
August 4, 2011 |
|
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
|
OM PRAKASH SHARMA Vs. JAIPUR VIDHYUT VITARAN NIGAM LIMITED AND ANR.
|
September 6, 2011 |
|
OM PRAKASH VADHWANI Vs. DAVENDRA KUMAR
|
March 9, 2011 |
|
OM PRAKASH VESHNAV Vs. VIDHYA VESHNAV
|
May 26, 2011 |
|
OM PRAKASH VIJAY Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF PANCHAYATI RAJ DEPARTMENT, SECRETARIAT, JAIPUR & ORS.
|
April 21, 2011 |
|
OM SINGH @ KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
March 28, 2011 |
|
OMVEER Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
|
ONKAR LAL Vs. ABDUL RASHID & ANR.
|
November 11, 2011 |
|
ONKARI Vs. AKBAR HUSSAIN
|
February 25, 2011 |
|
ONKARMAL Vs. KISHORE KUMAR AND ORS.
|
March 31, 2011 |
|
ORIENTAL INSURANCE CO Vs. RAMKANYA AND ORS
|
February 11, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. DEVI RAM
|
December 23, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. MOTIYA
|
October 13, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. SAROJ & ORS
|
October 11, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. PREM NATH MOTORS (RAJ ) PVT LTD
|
July 28, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. MANOHARI
|
April 6, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. PURAN
|
January 13, 2011 |
|
ORIENTAL INSURANCE CO LTD Vs. ARJUN
|
August 9, 2011 |
|
ORIENTAL INSURANCE CO LTD AND ANR Vs. PAHALWAN SINGH AND ORS
|
February 22, 2011 |
|
ORIENTAL INSURANCE CO. LTD Vs. NIYAMAT
|
May 26, 2011 |
|
ORIENTAL INSURANCE CO. LTD. Vs. TEEKAAM CHAND JAIN
|
May 4, 2011 |
|
ORIENTAL INSURANCE CO.LTD Vs. RATANI BAI
|
May 9, 2011 |
|
ORIENTAL INSURANCE COMPANY Vs. BHAIRU RAM & ORS
|
March 16, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MISRI DEVI
|
January 4, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. CHUKI DEVI
|
January 4, 2011 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. BHAGUTI
|
October 13, 2011 |
|
P R SWARANKAR Vs. STATE OF RAJASTHAN
|
July 18, 2011 |
|
PALI CENTRAL COOPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN & ORS.
|
December 14, 2011 |
|
PANA Vs. MEGHRAJ
|
September 27, 2011 |
|
PANKAJ KULHARI Vs. STATE OF RAJASTHAN
|
March 3, 2011 |
|
PANKAJ SHARMA Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
|
PANNA LAL Vs. RAMESH MEENA & OTHERS
|
December 9, 2011 |
|
PANNA RAM @ PANIA Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
|
PAPPU LAL Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
|
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2011 |
|
PARAS JAIN Vs. PRAMOD SHARMA AND ORS.
|
September 1, 2011 |
|
PARAS KANWAR Vs. STATE OF RAJASTHAN
|
November 3, 2011 |
|
PARAS MAL PATODI Vs. KANTA DEVI
|
May 11, 2011 |
|
PARAS RAM Vs. STATE OF RAJASTHAN
|
September 15, 2011 |
|
PARASMAL & ORS. Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
|
PARASNATH TRADING COMPANY Vs. ASSTT. COMMISSIONER, COMMERCIAL TAXES DEPARTMENT
|
March 28, 2011 |
|
PARK WOO YOUNG Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
PARMESHWAR DAYAL BHARGAVA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
August 1, 2011 |
|
PARSA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
December 9, 2011 |
|
PARSA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
October 18, 2011 |
|
PARSHAV NATH JAIN MANDIR TRUST Vs. AVTAR SINGH
|
October 14, 2011 |
|
PARTUNATH AND SMT. SOHANI DEVI Vs. NANURAM AND OTHERS
|
November 29, 2011 |
|
PARVEEN Vs. STATE OF RAJASTHAN & ANR
|
January 5, 2011 |
|
PARWAT SINGH Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
|
PARWATI SONI (SMT.) Vs. VINAY KUMAR SONI
|
August 1, 2011 |
|
PARYAVARAN AVAM MANAV VIKAS SANSTHAN, UDAIPUR Vs. HINDUSTAN AGRO CHEMICALS LIMITED & ORS.
|
July 13, 2011 |
|
PAVNEET KAUR Vs. JASVINDER SINGH
|
March 4, 2011 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
August 10, 2011 |
|
PAWAN KUMAR & ANR. Vs. SHIV KUMAR & ORS.
|
October 17, 2011 |
|
PAWAN KUMAR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
October 21, 2011 |
|
PAWAN KUMAR BARDIYA Vs. STATE OF RAJASTHAN
|
August 8, 2011 |
|
PAWAN KUMAR BARDIYA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
August 18, 2011 |
|
PAWAN KUMAR JAIN Vs. STATE OF RAJASTHAN
|
March 23, 2011 |
|
PAWANA KHATRI Vs. DINESH BHARGAVA
|
May 31, 2011 |
|
PHOOL CHAND Vs. INDRA SINGH
|
January 11, 2011 |
|
PHOOL CHAND & ANR Vs. KASHMIRI LAL & ORS
|
September 2, 2011 |
|
PHULA RAM @ PHULIA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 18, 2011 |
|
PHULA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
May 18, 2011 |
|
PHULWANT Vs. STATE OF RAJASTHAN
|
September 15, 2011 |
|
PHULYA @ PHOOL CHAND MEENA Vs. JAIPUR VIDHYUT VITRAN NIGAM LIMITED, JAIPUR & ANOTHER
|
February 9, 2011 |
|
PIKKI Vs. STATE OF RAJASTHAN
|
September 14, 2011 |
|
PINKI Vs. STATE OF RAJASTHAN
|
September 12, 2011 |
|
PINTU Vs. STATE OF RAJASTHAN
|
May 25, 2011 |
|
PIYUSH CHOPRA Vs. UNION OF INDIA
|
October 31, 2011 |
|
PIYUSH GUPTA Vs. THE ADDITIONAL DISTRICT AND SESSIONS JUDGE NO. 8 AND ANR.
|
April 23, 2011 |
|
PODAR FINANCE (P.) LTD Vs. OFFICIAL LIQUIDATOR
|
October 10, 2011 |
|
POKAR RAM AND ORS. Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
|
POKAR RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
|
POLYA AND OTHERS Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
|
POOJA DHARIWAL Vs. DRT JAIPUR & ORS.
|
November 29, 2011 |
|
POONAM CHAND PATWARI Vs. STATE OF RAJASTHAN AND ORS.
|
February 7, 2011 |
|
POONAM DAS & ANR Vs. SATYA NARAYAN & ORS
|
May 31, 2011 |
|
POONAM PARAKH Vs. STATE OF RAJASTHAN
|
July 27, 2011 |
|
POORAN MAL RAIGAR Vs. R P S C AJMER
|
May 25, 2011 |
|
POORAN SINGH SEERA ALIAS POORAN MEENA Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
|
POORNIMA KUMARI Vs. STATE OF RAJASTHAN AND ORS.
|
February 15, 2011 |
|
POWER GRID CORPORATION Vs. DULI CHAND MAHAWAR AND ANOTHER
|
May 13, 2011 |
|
PRABHAT Vs. KALU RAM SHARMA
|
September 27, 2011 |
|
PRABHATI DEVI Vs. BALU
|
May 13, 2011 |
|
PRABHATI DEVI & OTHERS Vs. MURLIDHAR & OTHERS
|
October 22, 2011 |
|
PRABHATI LAL Vs. ADDOTIONAL DISTRICT COLLECTOR SIKAR
|
May 5, 2011 |
|
PRABHU DAYAL Vs. URMILA DEVI
|
December 9, 2011 |
|
PRABHU JYOTI Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
|
February 23, 2011 |
|
PRABHU NARAIN Vs. RAJASTHAN HOUSING BOARD
|
September 1, 2011 |
|
PRABHU RAM Vs. BHANWAR LAL
|
June 29, 2011 |
|
PRADEEP GOYAL Vs. STATE OF RAJASTHAN AND OTHERS
|
March 3, 2011 |
|
PRADEEP KUMAR DWIVEDI & ANR. Vs. STATE OF RAJASTHAN
|
July 18, 2011 |
|
PRAHLAD Vs. STATE OF RAJ.
|
August 5, 2011 |
|
PRAHLAD Vs. MAHAVEER PRASAD & ORS
|
March 14, 2011 |
|
PRAHLAD DAS Vs. STATE OF RAJASTHAN
|
May 24, 2011 |
|
PRAHLAD KUMAR SWARNKAR Vs. STATE OF RAJASTHAN
|
November 28, 2011 |
|
PRAHLAD SINGH AND ANR. Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ORS.
|
February 7, 2011 |
|
PRAJESH SWAMI Vs. MANAGER, ICICI HOME FINANCE COMPANY LTD. AND ANOTHER
|
January 25, 2011 |
|
PRAKASH AND ANR. Vs. HUND RAJ AND ANR.
|
January 10, 2011 |
|
PRAKASH ASWANI Vs. CHAMPALAL AND ANOTHER
|
July 7, 2011 |
|
PRAKASH CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 22, 2011 |
|
PRAKASHO Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
|
PRAMOD KUMAR Vs. RAMCHANDRA
|
March 16, 2011 |
|
PRAMOD KUMAR CHHAPARWAL Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
|
PRAMOD RANJAN Vs. AJMER VIDHYUT VITRAN NIGAM LTD. AND ANR.
|
August 1, 2011 |
|
PRASHAND SHARMA Vs. R R V P N LTD
|
January 27, 2011 |
|
PRASHANT BHARGAVA Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
|
PRATAP SINGH AND ORS. Vs. SMT. ZIMMI AND ORS.
|
January 4, 2011 |
|
PRATEEK DARGAR Vs. STATE OF RAJ AND ORS
|
January 20, 2011 |
|
PRATHAM PEETHASTH GOSWAMI BITTALNATH Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
|
PRATIMA @ TEENA KUNWAR Vs. STATE OF RAJASTHAN & ANR.
|
January 17, 2011 |
|
PRAVEEN ARICK Vs. SMT. KOMAL PRAVEEN ARICK
|
May 25, 2011 |
|
PRAVEEN BAIRWA Vs. AARTI AND ORS.
|
September 16, 2011 |
|
PRAVEEN CHAND MANDAWARIA Vs. STATE OF RAJASTHAN
|
August 9, 2011 |
|
PREM Vs. HANSRAJ
|
February 24, 2011 |
|
PREM BIHARI MEENA AND ORS. Vs. STATE AND ORS.
|
May 6, 2011 |
|
PREM CHAND Vs. GHISI BAI
|
March 3, 2011 |
|
PREM CHAND JAIN Vs. STATE
|
March 4, 2011 |
|
PREM DEVI (SMT.) & ORS. Vs. GULABCHAND
|
April 8, 2011 |
|
PREM KUMAR Vs. MANPHOOL RAM AND OTHERS
|
July 20, 2011 |
|
PREM KUMARI AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 2, 2011 |
|
PREM PRAKASH SHARMA Vs. RSRTC
|
November 9, 2011 |
|
PREM RATAN Vs. RENT TRIBUNAL
|
December 14, 2011 |
|
PREM RATAN Vs. RENT TRIBUNAL, JAIPUR
|
February 14, 2011 |
|
PREM SINGH CHRAN Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
|
PREM TAKHTANI & ORS Vs. AMAR SINGH & ANR
|
November 1, 2011 |
|
PREMA RAM DUKIYA Vs. STATE OF RAJASTHAN
|
October 19, 2011 |
|
PREMA SINGH @ PREMA RAM & ORS. Vs. STATE OF RAJASTHAN
|
February 25, 2011 |
|
PRESIDENT, BHILWARA-SHAHPURA DEVLI BUS ASSOCIATION Vs. DURGA SINGH SHEKHAWAT & ORS.
|
December 8, 2011 |
|
PRINCE Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
|
PRINCE STONE COMPANY Vs. CTO, ANTI EVASION I COMMERCIAL TAXES
|
March 30, 2011 |
|
PRINCIPAL, JAWAHAR NAVODAYA VIDYALAYA Vs. JAGDISH PRASAD & OTHERS
|
March 3, 2011 |
|
PRINCIPAL, SAINT PATRICKS VIDHYA BHAWAN Vs. RASHIDA GAZDHAR
|
August 1, 2011 |
|
PRINCIPAL, SAIT PATRICKS Vs. L RS OF RASHIDA
|
August 1, 2011 |
|
PRITHVI SINGH BISHNOI Vs. UNION OF INDIA
|
February 15, 2011 |
|
PRIYA VERMA Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
|
PRIYANKA YADAV Vs. THE SECRETARY MEDICAL AND HEALTH DEPARTMENT AND ORS.
|
September 6, 2011 |
|
PRIYESH AGARWAL Vs. STATE OF RAJ
|
January 27, 2011 |
|
PROF ACHALESHWAR BOHRA Vs. STATE OF RAJASTHAN
|
April 19, 2011 |
|
PROF P K BANERJI Vs. STATE OF RAJASTHAN
|
April 19, 2011 |
|
PROF P M SINGHVI Vs. STATE OF RAJASTHAN
|
April 19, 2011 |
|
PUKH RAM ACHARYA Vs. STATE OF RAJASTHAN AND ORS.
|
April 13, 2011 |
|
PUNIT Vs. SUNITA
|
May 26, 2011 |
|
PUNJ LLOYD LIMITED Vs. STATE OF RAJ
|
July 27, 2011 |
|
PURAN @ PUNIRAM Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
|
PURAN MAL Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
|
PURAN SINGH Vs. STATE OF RAJASTHAN
|
March 16, 2011 |
|
PURAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
|
PURUSHOTTAM LAL Vs. PIYUSH KUMAR
|
March 15, 2011 |
|
PUSHPA & OTHERS Vs. CHHOGA RAM & OTHERS
|
December 7, 2011 |
|
PUSHPA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 12, 2011 |
|
PUSHPA BEVI Vs. STATE OF RAJASTHAN
|
November 18, 2011 |
|
PUSHPA JAIN Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO.1 JAIPUR
|
January 27, 2011 |
|
PUSHPA JAIN Vs. STATE OF RAJASTHAN
|
July 13, 2011 |
|
PUSHPA MANAWAT Vs. STATE OF RAJASTHAN
|
April 8, 2011 |
|
PUSHTIKAR LAGHU VYAPARIK PRATISHTHAN BACHAT EVAM SAKH SAHKARI SAMITI Vs. UNION OF INDIA
|
December 5, 2011 |
|
PYARE LAL Vs. STATE OF RAJASTHAN
|
August 24, 2011 |
|
PYARI DEVI AND OTHERS Vs. DHANNA SINGH AND ANOTHER
|
December 7, 2011 |
|
QUIPPO CONSTRUCTION EQUIPMENT LTD. Vs. STATE OF RAJ. AND ORS.
|
March 22, 2011 |
|
R M SHARMA Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
|
R.B. CONSTRUCTION COMPANY Vs. THE PROJECT DIRECTOR, RAJASTHAN URBAN INFRASTRUCTURE
|
June 30, 2011 |
|
R.B. SHARMA & ORS. Vs. DALCHAND & ORS.
|
July 18, 2011 |
|
R.K. KHANNA AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 20, 2011 |
|
R.K. SHARMA Vs. STATE OF RAJASTHAN AND ANR.
|
September 19, 2011 |
|
R.S. GUPTA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
January 24, 2011 |
|
RACHNA BAJIYA Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
RADHA KRISHNA YADAV Vs. RAJASTHAN AGRICULTURAL UNIVERSITY
|
January 4, 2011 |
|
RADHA MOHAN SHARMA Vs. STATE OF RAJASTHAN
|
April 1, 2011 |
|
RADHEY SHYAM Vs. THE ADDITIONAL CIVIL JUDGE AND ORS.
|
September 24, 2011 |
|
RADHEY SHYAM MEENA AND ANR. Vs. STATE AND ORS.
|
February 23, 2011 |
|
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
|
RADHEY SHYAM SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 24, 2011 |
|
RADHEYSHYAM AND ANR. Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
|
RAFEEQ & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
July 15, 2011 |
|
RAFFLES UNIVERSITY, NEEMARANA & ANR. Vs. BAR COUNCIL OF INDIA & ANR.
|
August 18, 2011 |
|
RAGHUNATH Vs. BOARD OF REVENUE
|
October 13, 2011 |
|
RAGHUNATH & ORS Vs. VILLAGE GOTAN, KUMHARON KA MOHALLA
|
May 31, 2011 |
|
RAGHUNATH AND ORS. Vs. MARWADI NAIYAN PANCHAYAT SEN TEMPLE
|
May 4, 2011 |
|
RAGHUNATH PRASAD & ORS. Vs. STATE OF RAJASTHAN
|
February 15, 2011 |
|
RAGHUNATH RAM & OTHERS Vs. NANU RAM & OTHERS
|
December 7, 2011 |
|
RAGHUNATH SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 19, 2011 |
|
RAGHUVEER CHAND KHANNA Vs. SUDARSHAN KUMAR KHANNA
|
September 9, 2011 |
|
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
January 13, 2011 |
|
RAHIM Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
|
RAHMAT KHAN Vs. HANUMAN DAS & SONS
|
September 8, 2011 |
|
RAHUL Vs. STATE OF RAJASTHAN
|
June 1, 2011 |
|
RAHUL KUMAWAT Vs. UNION OF INDIA THRO CBI
|
March 18, 2011 |
|
RAIF AEHMAD & ORS Vs. STATE OF RAJASTHAN & ORS
|
September 9, 2011 |
|
RAIF AEHMAD AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 6, 2011 |
|
RAJ AGRI UNIVERSITY Vs. ZABAR SINGH SOLANKI
|
January 20, 2011 |
|
RAJ HIGH COURT JODHPUR Vs. STATE
|
April 1, 2011 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
August 9, 2011 |
|
RAJ KUMAR HARDAYAL SINGH Vs. MURTI MANDIR SHRI BALAJI
|
December 12, 2011 |
|
RAJ KUMAR KHEMANI Vs. NAGAR MAL GOYAL
|
November 3, 2011 |
|
RAJ KUMAR SWAMY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JODHPUR BENCH JODHPUR & ORS
|
May 17, 2011 |
|
RAJ KUMARI JAIN Vs. STATE OF RAJASTHAN
|
October 14, 2011 |
|
RAJ SINGH @ RAJVINDRA SINGH @ KULVINDRA SINGH Vs. STATE OF RAJASTHAN
|
October 10, 2011 |
|
RAJA SINGH Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
|
RAJARAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 1, 2011 |
|
RAJASHTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD JAIPUR Vs. GOPI THROUGH LRS
|
December 16, 2011 |
|
RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER & ANR Vs. JUDGE, INDUSTRIAL TRIBUNAL, BIKANER & ORS
|
September 6, 2011 |
|
RAJASTHAN AGRICULTURE UNIVERSITY Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
|
RAJASTHAN ENGINEERING WORKS Vs. LRS OF LATE SH RAJMAL
|
May 26, 2011 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. RAJENDRA KUMAR
|
February 4, 2011 |
|
RAJASTHAN FOOTBALL ASSOCIATION Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
|
RAJASTHAN PETROLEUM DEALERS ASSOCIATION THROUGHT ITS SECRETARY JAIPUR Vs. UNION OF INDIA
|
September 20, 2011 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. POOJA MEENA
|
December 7, 2011 |
|
RAJASTHAN SMALL INDUSTRIES CORP LTD Vs. MAHESHWARI IMPORT & EXPORT (P) LTD
|
November 3, 2011 |
|
RAJASTHAN SMALL INDUSTRIES CORPORATION Vs. M/S. H.M. INDUSTRIES AND OTHERS
|
September 15, 2011 |
|
RAJASTHAN STATE AGRICULTURAL MARKETING BOARD Vs. GULAB CHAND MITTAL
|
February 2, 2011 |
|
RAJASTHAN STATE AGRICULTURE MARKETING BOARD Vs. CONTINENTAL ENTERPRISES
|
August 9, 2011 |
|
RAJASTHAN STATE CONSUMER FEDERATION Vs. ASHOK CHOUDHARY AND OTHERS
|
October 12, 2011 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. CHHOTU RAM
|
November 29, 2011 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHRI CHATURBHUJ AND ANR.
|
May 3, 2011 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. SUMER CHAND JAIN
|
June 30, 2011 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHRI MOHANLAL
|
August 18, 2011 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. CPF, COMMISSIONER
|
March 1, 2011 |
|
RAJASTHAN STATE ELECTRICITY BOARD & ANR Vs. LRS OF KISHAN CHAND
|
September 5, 2011 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INSVESTMENT CORPORATION LTD. Vs. RATAN LAL
|
April 22, 2011 |
|
RAJASTHAN STATE MINES AND MINERALS LTD Vs. LRS OF BALA RAM
|
July 21, 2011 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ASHOK KUMAR
|
February 11, 2011 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SEETA
|
March 23, 2011 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. REKHA GURJAR
|
January 10, 2011 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NEERAJ
|
January 7, 2011 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. ALEXIX SONIER
|
February 4, 2011 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD Vs. GODO & ORS
|
December 7, 2011 |
|
RAJASTHAN TECHNICAL UNIVERSITY Vs. INCOME TAX OFFICER
|
September 19, 2011 |
|
RAJASTHAN UDHYOG Vs. ASSISTANT DIRECTOR ENFORCEMENT AGR
|
January 18, 2011 |
|
RAJBAHADUR & ORS Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
|
RAJEEV CHOUDHARY Vs. STATE OF RAJASTHAN
|
July 27, 2011 |
|
RAJEEV GUPTA Vs. STATE OF RAJASTHAN
|
August 25, 2011 |
|
RAJEEV KUMAR PALIWAL Vs. NAVODAYA VIDYALAYA SAMITI AND ORS.
|
December 9, 2011 |
|
RAJEEV TIWARI (DR.) Vs. STATE OF RAJASTHAN AND ANR.
|
August 24, 2011 |
|
RAJENDRA KUMAR Vs. PARASRAM
|
March 28, 2011 |
|
RAJENDRA KUMAR Vs. PRABHU LAL
|
February 17, 2011 |
|
RAJENDRA KUMAR MODI Vs. BABULAL
|
November 22, 2011 |
|
RAJENDRA KUMAR SHARMA Vs. RADHEYSHYAM
|
September 2, 2011 |
|
RAJENDRA PAL SINGH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 6, 2011 |
|
RAJENDRA PRAKASH Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
|
RAJENDRA PRASAD GARG Vs. ASHOK KUMAR PANSARI
|
May 10, 2011 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 7, 2011 |
|
RAJENDRA SINGH Vs. KULDEEP MOHAN SAHAI AND OTHERS
|
December 14, 2011 |
|
RAJENDRA TRADING CO Vs. CIVIL JUDGE JR DIV AND JUDL MAGISTRATE
|
May 20, 2011 |
|
RAJENG Vs. STATE OF RAJASTHAN AND ORS.
|
August 5, 2011 |
|
RAJESH Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
RAJESH GOYAL Vs. UNION OF INDIA
|
January 27, 2011 |
|
RAJESH GOYAL AND ORS. Vs. THE COURT OF DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND ANR.
|
February 23, 2011 |
|
RAJESH JAIN Vs. RAJASTHAN HIGH COURT
|
January 28, 2011 |
|
RAJESH KATHURIA Vs. PRIYA KATHURIA
|
April 13, 2011 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
August 18, 2011 |
|
RAJESH KUMAR Vs. LABOUR COURT & ANR
|
January 4, 2011 |
|
RAJESH KUMARI Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 7, 2011 |
|
RAJESH SHARMA Vs. NEHA AND ORS.
|
August 3, 2011 |
|
RAJIV KUMAR PALIWAL Vs. NAVODAYA VIDYALAYA SAMITI
|
December 19, 2011 |
|
RAJKUMAR SAWLANI Vs. STATE OF RAJASTHAN AND ANR.
|
March 4, 2011 |
|
RAJMAL JAIN Vs. SMT. BHANWARI DEVI
|
December 20, 2011 |
|
RAJPAL SINGH @ BHOLU AND ANR. Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 6, 2011 |
|
RAJSTHAN VIKAS SANSTHAN Vs. UNION OF INDIA
|
April 21, 2011 |
|
RAJU @ RAJENDRA PRASAD Vs. STATE OF RAJASTHAN
|
January 18, 2011 |
|
RAJU DEVI Vs. STATE OF RAJASTHAN
|
February 25, 2011 |
|
RAJU LAL AND ANR Vs. STATE OF RAJASTHAN
|
April 26, 2011 |
|
RAJVEER Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
March 14, 2011 |
|
RAKESH Vs. STATE OF RAJASTHAN
|
March 16, 2011 |
|
RAKESH Vs. RAJNESH ALIAS MANTO
|
May 10, 2011 |
|
RAKESH Vs. STATE OF RAJASTHAN
|
July 7, 2011 |
|
RAKESH @ ROKETIYA Vs. STATE OF RAJASTHAN
|
August 23, 2011 |
|
RAKESH KUMAR Vs. GRAM PANCHAYAT BONLI
|
November 25, 2011 |
|
RAKESH SINGH Vs. STATE OF RAJASTHAN
|
May 11, 2011 |
|
RAM AVTAR VIJAY Vs. STATE OF RAJASTHAN
|
July 7, 2011 |
|
RAM BABU SINGH Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
|
RAM BAI Vs. STATE & ORS
|
August 3, 2011 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN & OTHERS
|
July 21, 2011 |
|
RAM CHANDRA @ CHANDAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
April 22, 2011 |
|
RAM CHARAN GUPTA Vs. STATE THROUGH C B I
|
November 29, 2011 |
|
RAM CHARAN SHARMA Vs. ICICI BANK LIMITED
|
December 12, 2011 |
|
RAM DAYAL Vs. RCSAT AND ORS.
|
February 21, 2011 |
|
RAM DEV SHARMA Vs. STATE
|
February 15, 2011 |
|
RAM GOPAL & ANR. Vs. STATE OF RAJASTHAN
|
September 19, 2011 |
|
RAM GOPAL SHARMA Vs. STATE OF RAJ. AND ORS.
|
January 3, 2011 |
|
RAM KALYAN Vs. STATE OF RAJASTHAN
|
January 13, 2011 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
August 2, 2011 |
|
RAM KISHAN Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED AND ORS.
|
January 11, 2011 |
|
RAM KISHAN MEENA Vs. STATE OF RAJASTHAN
|
April 8, 2011 |
|
RAM KISHORE Vs. MOOL CHAND
|
July 5, 2011 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN & ORS
|
September 26, 2011 |
|
RAM KUMAR @ SETHI Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
|
RAM KUMAR AND ORS. Vs. REVAD RAM
|
August 4, 2011 |
|
RAM KUMAR MEENA Vs. STATE
|
November 25, 2011 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
|
RAM LAL Vs. STATE OF RAJATHAN & ANR.
|
December 20, 2011 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
May 10, 2011 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
May 2, 2011 |
|
RAM LAL Vs. SAVITA & ANR.
|
May 25, 2011 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
November 25, 2011 |
|
RAM LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
January 27, 2011 |
|
RAM MURTI Vs. STATE OF RAJASTHAN
|
September 1, 2011 |
|
RAM NARAIN Vs. STATE OF RAJASTHAN
|
January 7, 2011 |
|
RAM NARAYAN Vs. UNION OF INDIA
|
May 4, 2011 |
|
RAM NIWAS Vs. SMT. RAMPYARI AND ORS.
|
July 6, 2011 |
|
RAM NIWAS & ANR. Vs. STATE OF RAJASTHAN
|
October 14, 2011 |
|
RAM NIWAS ALIAS MANDIYA Vs. STATE OF RAJASTHAN
|
March 1, 2011 |
|
RAM NIWAS SAINI Vs. RENT TRIBUNAL
|
February 25, 2011 |
|
RAM PAL Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
|
RAM PRAKASH Vs. CHITTAR
|
May 10, 2011 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
July 19, 2011 |
|
RAM PRASAD Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
August 26, 2011 |
|
RAM PRATAP SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
|
RAM RATAN AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
January 27, 2011 |
|
RAM SHARAN MODI Vs. THE BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
August 25, 2011 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 22, 2011 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2011 |
|
RAM SINGH MEENA Vs. BANK OF INDIA
|
October 11, 2011 |
|
RAM SWAROOP MEWARA Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 2, 2011 |
|
RAM VILAS Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
|
RAMA Vs. SECRETARY, GRAM PANCHAYAT NEGADIA, DISTRICT NATHDWARA, DISTRICT RAJSAMAND & ORS
|
September 5, 2011 |
|
RAMA DEVI AND ORS Vs. ACJ(JD) NO 1, JAIPUR CITY, JAIPUR AND ANR
|
November 3, 2011 |
|
RAMAVTAR Vs. STATE OF RAJASTHAN AND ORS.
|
August 4, 2011 |
|
RAMAVTAR GUPTA Vs. ABDUL HAMID
|
July 4, 2011 |
|
RAMBABU Vs. STATE OF RAJASTHAN
|
May 18, 2011 |
|
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
February 2, 2011 |
|
RAMDAYAL DASS Vs. STATE OF RAJASTHAN
|
March 16, 2011 |
|
RAMDEV Vs. JEEVAN SINGH
|
January 5, 2011 |
|
RAMDHAN Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
|
RAMENDRA SINGH Vs. STATE AND ORS.
|
February 11, 2011 |
|
RAMESH @ BHUPAT RAM Vs. STATE OF RAJASTHAN AND ORS.
|
May 25, 2011 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN AND ANR.
|
July 29, 2011 |
|
RAMESH CHAND KUMAWAT Vs. ADDITIONAL DISTRICT JUDGE
|
December 1, 2011 |
|
RAMESH CHAND SHARMA Vs. RCSAT AND ORS.
|
February 9, 2011 |
|
RAMESH IYER Vs. STATE OF RAJASTHAN AND ANR.
|
December 14, 2011 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
May 17, 2011 |
|
RAMESH KUMAR BATRA Vs. TIRATH RAM
|
December 2, 2011 |
|
RAMESH KUMAR GOSWAMI Vs. STATE AND ORS.
|
May 3, 2011 |
|
RAMESH KUMAR SHARMA ALIAS RANU Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
|
RAMESH SONI & ANR. Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
|
RAMESHWAR LAL Vs. RUPA
|
November 2, 2011 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
September 1, 2011 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 9, 2011 |
|
RAMESHWAR LAL GOVINDRAM Vs. AVR TEXFABS (P.) LTD.
|
February 24, 2011 |
|
RAMESHWAR PRASAD Vs. ADDITIONAL DISTRICT AND SESSION JUDGE
|
December 1, 2011 |
|
RAMESHWAR PRASAD Vs. APPELLATE RENT TRIBUNAL KOTA
|
September 2, 2011 |
|
RAMESHWAR PRASAD AND ANOTHER Vs. HARINARAIN AND OTHERS
|
August 4, 2011 |
|
RAMESHWAR PRASAD SHARMA Vs. LALA RAM AND ORS.
|
September 5, 2011 |
|
RAMGOPAL Vs. RADHEYSHYAM DANS
|
May 13, 2011 |
|
RAMILA Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
|
RAMJI ALIAS RAMJILAL Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
|
RAMJI ALIAS RAMJILAL Vs. STATE OF RAJASTHAN
|
December 2, 2011 |
|
RAMJI LAL Vs. BOARD OF REVENUE AND ORS.
|
September 23, 2011 |
|
RAMJILAL Vs. NATHOLI RAM SAINI AND ANR.
|
September 22, 2011 |
|
RAMJILAL Vs. MOHARPAL
|
February 21, 2011 |
|
RAMJILAL Vs. STATE OF RAJASTHAN
|
April 22, 2011 |
|
RAMKHILADI AND 7 ORS. Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 4, 2011 |
|
RAMKUMAR Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
|
RAMKUMAR Vs. NARSINGH DAS MODI H.U.F.
|
March 16, 2011 |
|
RAMKUNWAR Vs. STATE OF RAJASTHAN
|
May 6, 2011 |
|
RAMLAKHAN RAMAN Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
|
RAMLAL Vs. STATE OF RAJASTHAN
|
November 30, 2011 |
|
RAMLAL @ HABUDIA Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
|
RAMPAL SHARMA Vs. STATE OF RAJASTHAN & ANR.
|
January 27, 2011 |
|
RAMPARVESH SINGH Vs. STATE OF RAJASTHAN
|
February 22, 2011 |
|
RAMPHOOL Vs. THE MUNICIPAL BOARD & OTHERS
|
October 31, 2011 |
|
RAMSAROOP PANCHAYAT Vs. GRAMVASIYAN AAYANA PANCHAYAT SAMITI ITAWA
|
May 30, 2011 |
|
RAMSHARAN MODI Vs. BOARD OF REVENUE
|
February 28, 2011 |
|
RAMSWAROOP Vs. STATE OF RAJSTHAN
|
May 25, 2011 |
|
RAMSWAROOP SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
May 4, 2011 |
|
RAMVATI AND ANR ETC Vs. PHOOL CHAND GOYAL AND ORS
|
February 10, 2011 |
|
RAMZANI Vs. STATE OF RAJASTHAN
|
August 16, 2011 |
|
RAN GOPAL Vs. PAWAN KUMAR
|
March 23, 2011 |
|
RANGLAL Vs. HANUMAN AND ANOTHER
|
November 3, 2011 |
|
RANJEET LAL Vs. STATE OF RAJASTHAN & ANR.
|
May 27, 2011 |
|
RANJITMAL CHORADIA Vs. SHIVRAM SINGH
|
August 8, 2011 |
|
RANVEER SINGH Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
May 23, 2011 |
|
RANVEER SINGH Vs. RCSAT AND ORS.
|
February 11, 2011 |
|
RANVEER SINGH Vs. STATE OF RAJASTHAN
|
January 14, 2011 |
|
RASHMI SHARMA Vs. MANOJ SHARMA
|
February 4, 2011 |
|
RASHMI SHARMA AND ORS Vs. STATE OF RAJ AND ORS
|
March 22, 2011 |
|
RASID ABDUL SAYYED Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
|
RASTRA SAHAYAK VIDHYALAYA SAMITI Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 13, 2011 |
|
RATAN KUMAR SHARMA Vs. STATE OF RAJ & ORS
|
August 11, 2011 |
|
RATAN KUMARI Vs. ADDL. DISTRICT & SESSIONS JUDGE (FAST TRACK), NO.7, JAIPUR CITY, JAIPUR & ORS.
|
December 12, 2011 |
|
RATAN LAL GARG Vs. STATE
|
May 2, 2011 |
|
RATAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 1, 2011 |
|
RATAN SINGH KHANDELWAL Vs. STATE OF RAJASTHAN
|
January 5, 2011 |
|
RATANLAL Vs. STATE OF RAJASTHAN AND ORS.
|
August 29, 2011 |
|
RATTI AND OTHERS Vs. STATE OF RAJASTHAN
|
September 1, 2011 |
|
RAVI @ NARESH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 4, 2011 |
|
RAVINDRA SINGH Vs. STATE AND ORS.
|
February 7, 2011 |
|
RAVINDRA SINGH Vs. ORIENTAL INSURANCE CO. LIMITED
|
January 28, 2011 |
|
RAVINDRA SINGH ALIAS DHOLIYA Vs. STATE OF RAJASTHAN
|
September 1, 2011 |
|
RAWASSA CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. CHIEF ENGINEER IRRIGATION
|
April 21, 2011 |
|
REALIANCE GENERAL INSURANCE CO LTD Vs. BALVEER
|
November 1, 2011 |
|
RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. OFFICIAL LIQUIDATOR OF BASERA CEMENT LTD. (IN LIQUIDATION)
|
February 10, 2011 |
|
REEMA BAJAJ Vs. SACHIN BAJAJ
|
July 13, 2011 |
|
REENA Vs. RAJENDRA SINGH AND ORS.
|
August 16, 2011 |
|
REETU Vs. MAHENDRA PURI
|
July 1, 2011 |
|
REGIONAL MANAGER R S R T C KOTA Vs. BHAGWAN SINGH
|
September 24, 2011 |
|
REKHA SHARMA Vs. STATE OF RAJASTHAN
|
April 6, 2011 |
|
RENU BALA Vs. R S P C
|
November 22, 2011 |
|
RENU KOTHARI Vs. JOGENDRA SINGH
|
September 22, 2011 |
|
RENUKA BHATI & ORS Vs. BRIJRAJ SINGH & ORS
|
December 14, 2011 |
|
REPRESENTATIVES OF SAMARTH NAGAR RESIDENTIAL COLONY, NR. RHB, PALI Vs. KANTILAL & ORS.
|
July 25, 2011 |
|
RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD, PALI Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL & ANOTHER
|
January 3, 2011 |
|
REWATRAM Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
RICHA RATHORE Vs. STATE OF RAJASTHAN
|
December 5, 2011 |
|
RICHHPAL Vs. JISUKHRAM
|
September 12, 2011 |
|
RIDHNARAIN Vs. DISTRICT JUDGE, TONK & ORS.
|
July 5, 2011 |
|
RIICO AND ORS. Vs. SAKIR HUSSAIN
|
August 19, 2011 |
|
RIICO LTD Vs. DEVI LAL
|
July 20, 2011 |
|
RIKHAB CHAND JAIN Vs. UNION OF INDIA
|
March 14, 2011 |
|
RINKU SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
|
RISING BUIIDESTATE (P) LTD Vs. UNION OF INDIA
|
March 28, 2011 |
|
RITESH TRIPATHI AND ORS. Vs. STATE AND ORS.
|
April 13, 2011 |
|
RITESH TRIPATHI AND ORS. Vs. STATE (EDUCATION) AND ORS.
|
May 6, 2011 |
|
RIYAZ KHAN AND ANR. Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
ROHINI DEVI Vs. STATE OF RAJASTHAN AND ANR.
|
May 3, 2011 |
|
ROHIT KUMAR Vs. TARACHAND SAINI
|
September 23, 2011 |
|
ROHITASH KHARERA Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
February 2, 2011 |
|
ROMESH POWER PRODUCTS Vs. JAIPUR CONDUCTORS PVT. LTD.
|
June 15, 2011 |
|
ROOP LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
May 20, 2011 |
|
ROOP NARAIN MEENA Vs. RCSAT AND ORS.
|
February 25, 2011 |
|
ROOP SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
|
ROOPA RAM BHEEL Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 18, 2011 |
|
ROOPSI Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
|
ROSE ZINC LTD. Vs. STATE OF RAJASTHAN AND OTHERS
|
December 19, 2011 |
|
RSEB Vs. PUSHPA DEVI
|
March 31, 2011 |
|
RSWM LIMITED Vs. STATE OF RAJASTHAN AND OTHERS
|
November 24, 2011 |
|
RTS POWER CORPORATION LTD Vs. STATE OF RAJASTHAN
|
April 13, 2011 |
|
RUCHI SINGHAL Vs. CHANDRIKA PRASAD
|
May 9, 2011 |
|
RUDRESH SOLANKI AND ORS. Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
August 29, 2011 |
|
RUKMA DEVI Vs. STATE OF RAJASTHAN
|
January 19, 2011 |
|
RUKMANI Vs. BHOLA
|
December 20, 2011 |
|
RUKMUDDIN Vs. STATE OF RAJASTHAN
|
September 16, 2011 |
|
S K ACHARYA Vs. STATE OF RAJASTHAN
|
September 20, 2011 |
|
S M SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
|
S N DERASHRI Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
|
SACHDEVA METAL WORKS Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
|
SADIQ MOHAMMED Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
SAGAR RAM @ SAGAR MAL Vs. BOARD OF REVENUE AND ORS
|
May 12, 2011 |
|
SAHAB RAM Vs. STATE
|
April 20, 2011 |
|
SAHAB RAM AND ANR. Vs. STATE OF RAJASTHAN
|
November 1, 2011 |
|
SAHAB SINGH Vs. STATE OF RAJASTHAN
|
September 13, 2011 |
|
SAHANOOR ALI Vs. C N B KOTA
|
September 9, 2011 |
|
SAHAS KARAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
April 13, 2011 |
|
SAHIB RAM GIRI Vs. I T O WARD NO-3, SRIGANGANAGAR
|
May 13, 2011 |
|
SAHIL AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
January 24, 2011 |
|
SAHUKAR Vs. STATE OF RAJASTHAN AND ANR.
|
April 21, 2011 |
|
SAHUKAR Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
|
SAIYED SADAKAT ALI Vs. SAFIA BANO
|
July 13, 2011 |
|
SAJAG UPBHOKTA SHAKTI SANGTHAN SAMITI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 28, 2011 |
|
SAJJAN KANWAR Vs. NATHU LAL & ORS
|
September 2, 2011 |
|
SAJJAN KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
January 20, 2011 |
|
SAJJAN KUMAR AGRAWAL Vs. RENT CONTROL APPELLATE TRIBUNAL
|
May 5, 2011 |
|
SAJJAN SINGH NATHAWAT Vs. STATE AND ORS.
|
May 3, 2011 |
|
SAKHI MOHAMMED Vs. EXECUTIVE ENGINEER, WATER RESOURCE AND ANR.
|
May 6, 2011 |
|
SAKUNTLA BOHRA Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. AND ORS.
|
March 22, 2011 |
|
SALGIA MEDICAL STORE AND ANR. Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
|
SALIM MOHAMMED AND ANR. Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
|
SALMAN KHAN Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
|
SAMANDAR SINGH Vs. STATE OF RAJASTHAN
|
September 5, 2011 |
|
SAMARATH SINGH SANSI Vs. STATE OF RAJASTHAN & ORS
|
September 14, 2011 |
|
SAMAY SINGH GURJAR Vs. STATE OF RAJASTHAN AND ORS.
|
September 9, 2011 |
|
SAMBHAR SALTS LTD Vs. STATE OF RAJASTHAN & ANOTHER
|
November 9, 2011 |
|
SAMBHU LAL Vs. ADDITIONAL DISTRICT COLLECTOR, BHILWARA AND OTHERS
|
April 1, 2011 |
|
SAMDA DEVI Vs. STATE OF RAJASTHAN & ORS.
|
November 3, 2011 |
|
SAMPAT LAL MEENA Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 26, 2011 |
|
SAMRU Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
|
SAMSU Vs. STATE OF RAJASTHAN
|
March 10, 2011 |
|
SANDEEP PAREEK AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 2, 2011 |
|
SANGEETA PARIHAR Vs. SURAJ PARIHAR
|
April 8, 2011 |
|
SANGITA BAKLIWAL Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
SANJAY KUMAR Vs. STATE OF RAJASTHAN & ANOTHER
|
November 8, 2011 |
|
SANJAY NARAYAN Vs. JIWAN RAM
|
February 9, 2011 |
|
SANJEEV SHWANI AND ORS Vs. BIRLA CEMENT/CHITTOR CEMENT WORKS
|
September 13, 2011 |
|
SANJEEV SINGH Vs. THE STATE OF RAJASTHAN & ORS.
|
November 11, 2011 |
|
SANJU SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
August 10, 2011 |
|
SANSKRITI GROUP OF INSTITUTIONS (RUN BY SANSKRIT SOCIETY FOR EDUCATION, RESEARCH & DEVELOPMENT) Vs. INDIA INTERNATIONAL TECHNICAL INSTITUTE
|
May 3, 2011 |
|
SANT LAL Vs. STATE OF RAJASTHAN
|
September 14, 2011 |
|
SANT LAL Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
|
SANTARA Vs. UMMED SINGH
|
January 11, 2011 |
|
SANTARA DEVI Vs. JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL AJMER
|
November 30, 2011 |
|
SANTOSH KUMARI Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
|
SANTOSH KUMARI Vs. STATE AND OTHERS
|
April 7, 2011 |
|
SANTRA DEVI AND ORS. Vs. GORDHAN YADAV AND ORS.
|
January 3, 2011 |
|
SANVAR MAL KANTVA Vs. STATE OF RAJASTHAN
|
April 15, 2011 |
|
SANWAR MAL SHARMA Vs. SETH JUGALDAS GANDERIWALA CHARITABLE AND ANR.
|
August 2, 2011 |
|
SAPAT KHAN Vs. CIVIL JUDGE
|
February 8, 2011 |
|
SARDAR KHAN KHOKHAR Vs. SHRI DEVJI PATEL
|
October 12, 2011 |
|
SARITA & ANR. Vs. MANOJ JANGID & ORS.
|
July 8, 2011 |
|
SARITA KUMARI Vs. BOARD OF SECONDARY EDUCATION
|
June 29, 2011 |
|
SARJEET SINGH Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
|
SARJEET SINGH Vs. JEETO BAI
|
May 19, 2011 |
|
SAROJ AND ORS Vs. SUNDER SINGH AND ORS
|
December 14, 2011 |
|
SARVODAYA STEEL PRODUCTS Vs. POONAM CHAND PAGARIYA
|
February 1, 2011 |
|
SARVODAYA SUITINGS LTD Vs. STATE BANK OF INDIA
|
March 7, 2011 |
|
SARWAN KUMAR Vs. STATE OF RAJASTHAN
|
January 14, 2011 |
|
SARWAN KUMAR OJHA Vs. STATE OF RAJASTHAN AND ANR.
|
October 11, 2011 |
|
SAT BAI Vs. NAGAR PALIKA MANDAL, JAISALMER & ANR
|
September 1, 2011 |
|
SATISH CHAND SHARMA Vs. ASHOK KUMAR BOHRA
|
December 5, 2011 |
|
SATISH CHANDRA SHARMA Vs. SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY
|
March 1, 2011 |
|
SATISH CHANDRA SHARMA AND ORS Vs. SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY AND OTHERS
|
February 15, 2011 |
|
SATPAL Vs. STATE OF RAJASTHAN & ANR.
|
July 6, 2011 |
|
SATPAL SINGH Vs. UNION OF INDIA
|
January 25, 2011 |
|
SATTU ALIAS SATYANARAYAN Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
|
SATVEER Vs. NARENDRA PRASAD
|
March 29, 2011 |
|
SATYA NARAIN Vs. BALDEV KRISHAN
|
March 11, 2011 |
|
SATYA NARAIN Vs. MAHESH CHAND
|
January 21, 2011 |
|
SATYA NARAIN Vs. JATAN MAL LODHA
|
May 11, 2011 |
|
SATYA NARAYAN Vs. BABU LAL
|
October 17, 2011 |
|
SATYA NARAYAN Vs. STATE OF RAJASTHAN AND OTHERS
|
February 17, 2011 |
|
SATYA NARAYAN @ KALU Vs. STATE OF RAJASTHAN & ANR.
|
April 25, 2011 |
|
SATYA NARAYAN @ POONAMCHAND Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
|
SATYA NARAYAN SHARMA AND ORS. Vs. STATE OF RAJ. AND ANR.
|
March 18, 2011 |
|
SATYA PRAKASH Vs. STATE OF RAJASTHAN
|
February 10, 2011 |
|
SATYAVEER SINGH Vs. STATE AND ORS.
|
February 9, 2011 |
|
SAVITRI Vs. MACT CUM DISTRICT
|
November 29, 2011 |
|
SAVITRI DEVI Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 3, 2011 |
|
SAVITRI DEVI Vs. STATE OF RAJASTHAN & ORS.
|
September 5, 2011 |
|
SAWATA RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
November 1, 2011 |
|
SAYAR AND ANR. Vs. STATE OF RAJASTHAN
|
September 8, 2011 |
|
SAYED NAJMUL HASAN AND OTHERS Vs. SARDAR KHAN AND OTHERS.
|
February 14, 2011 |
|
SECRETARY MADAR TERESA EDUCATION TRUST Vs. JAKORI DEVI
|
January 11, 2011 |
|
SECRETARY, BAL VIKAS MANDAL, JAISALMER Vs. OM PRAKASH BHATIA & ORS
|
May 23, 2011 |
|
SEDU RAM Vs. MALI RAM
|
January 10, 2011 |
|
SEEMA RANI Vs. STATE OF RAJ. AND ORS.
|
March 18, 2011 |
|
SEEMANTINI PALAWANT Vs. RAJASTHAN PUBLIC SERVICE COMMISSION & ORS
|
September 20, 2011 |
|
SEWAK SINGH Vs. GURMEET SINGH
|
August 24, 2011 |
|
SEWARAM SWAMI Vs. STATE OF RAJASTHAN AND ORS.
|
April 23, 2011 |
|
SGT. S.S. RATHORE Vs. UNION OF INDIA AND OTHERS
|
March 4, 2011 |
|
SHABBIR ALI Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
|
SHAHANWAJ KHAN Vs. STATE OF RAJASTHAN
|
November 17, 2011 |
|
SHAHID Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
January 6, 2011 |
|
SHAHID Vs. STATE OF RAJASTHAN
|
March 30, 2011 |
|
SHAHJAD HUSSAIN AND ORS Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
|
SHAID ALI AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
December 19, 2011 |
|
SHAILA KHAN Vs. STATE OF RAJASTHAN
|
August 24, 2011 |
|
SHAITAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
November 2, 2011 |
|
SHAITAN SINGH AND ORS Vs. BHANWAR SINGH AND ORS
|
November 24, 2011 |
|
SHAKIR Vs. STATE OF RAJASTHAN
|
January 6, 2011 |
|
SHAKIR ALIAS BILLU Vs. STATE OF RAJASTHAN
|
November 3, 2011 |
|
SHAKOOR Vs. STATE
|
September 22, 2011 |
|
SHAKUNTALA Vs. STATE OF RAJASTHAN AND ANR.
|
August 26, 2011 |
|
SHAKUNTLA SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
February 14, 2011 |
|
SHAKURAN BEGUM Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED &
ANOTHER
|
November 8, 2011 |
|
SHALINI RAJAWAT Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
|
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
|
May 20, 2011 |
|
SHAMBHU DAYAL SONI AND ORS. Vs. APPELLATE RENT TRIBUNAL, SIKAR AND ORS.
|
August 8, 2011 |
|
SHAMBHU DUTT GUPTA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
July 21, 2011 |
|
SHAMBHU LAL LAHOTI Vs. STATE BANK OF INDIA AND ANR.
|
January 21, 2011 |
|
SHANKAR LAL Vs. KHYALI RAM AND ORS.
|
December 7, 2011 |
|
SHANKAR LAL Vs. RAM GOPAL AND ORS.
|
August 1, 2011 |
|
SHANKAR LAL Vs. SUB DIVISIONAL MAGISTRATE, LALSOT AND ORS.
|
August 10, 2011 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
May 16, 2011 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
June 23, 2011 |
|
SHANKAR LAL AND ORS. Vs. ZILA WAKF COMMITTEE AND ORS.
|
September 1, 2011 |
|
SHANKAR LAL OJHA & ORS Vs. DEVI LAL PUJARI
|
April 1, 2011 |
|
SHANKAR LAL PATEL Vs. STATE OF RAJASTHAN AND ANR.
|
May 3, 2011 |
|
SHANKAR LAL SACHDEO & ANR Vs. RAM KISHORE BAIRWA & ORS
|
February 24, 2011 |
|
SHANKAR RAM NAYAK Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
|
SHANKARIA Vs. STATE OF RAJASTHAN
|
August 5, 2011 |
|
SHANKER SINGH AND ANR Vs. KISHNA RAM AND ORS
|
August 10, 2011 |
|
SHANKERLAL GEHLOT Vs. STATE OF RAJASTHAN
|
September 21, 2011 |
|
SHANTA MEENA Vs. KULSHREE
|
January 20, 2011 |
|
SHANTI Vs. BRIJMOHAN
|
May 12, 2011 |
|
SHANTI Vs. RAKHLAL
|
November 21, 2011 |
|
SHANTI Vs. STATE OF RAJASTHAN & ANR.
|
May 16, 2011 |
|
SHANTI DEVI Vs. NAGAR NIGAM KOTA
|
May 20, 2011 |
|
SHANTI DEVI & ANR. Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
|
SHANTI DEVI @ KAMLI @ SITA Vs. STATE OF RAJASTHAN & ORS.
|
July 15, 2011 |
|
SHANTI DEVI AND ANR Vs. NARSINGH RAM AND ORS
|
December 1, 2011 |
|
SHANTI DEVI SANKHLA Vs. JAIPUR THAR GRAMIN BANK AND ORS.
|
March 22, 2011 |
|
SHANTI DEVI SHARMA Vs. NAGAR NIGAM
|
February 11, 2011 |
|
SHANTI LAL Vs. BOARD OF REVENUE
|
January 11, 2011 |
|
SHARAD KUMAR Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
|
SHARBATI Vs. STATE OF RAJASTHAN
|
August 17, 2011 |
|
SHARDA DEVI Vs. STATE OF RAJASTHAN & ORS
|
September 24, 2011 |
|
SHARDUL SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
|
SHARIF KHAN Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
|
SHARMILA KUMARI Vs. BOARD OF SECONDARY EDUCATION
|
December 7, 2011 |
|
SHARVAN KUMAR Vs. STATE OF RAJASTHAN
|
October 13, 2011 |
|
SHARWAN KUMAR Vs. STATE OF RAJASTHAN
|
February 4, 2011 |
|
SHARWAN RAM @ SHARWAN KUMAR Vs. STATE OF RAJASTHAN & ORS
|
May 19, 2011 |
|
SHAUKAT ALI Vs. ABDUL GAFOOR
|
August 18, 2011 |
|
SHE SELECTION Vs. ASSISTANT COMMERCIAL TAXES OFFICER (ANTI-EVASION) III
|
July 1, 2011 |
|
SHEIKH BADSHAH Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
|
SHEIKH SAHABUDDIN AND ORS. Vs. RAJASTHAN BOARD OF MUSLIM WAQF AND ORS.
|
May 20, 2011 |
|
SHEKHAR SHARMA Vs. STATE OF RAJASTHAN & ANR.
|
July 6, 2011 |
|
SHEKHIYA @ SHEKH MOHD Vs. STATE OF RAJASTHAN
|
March 29, 2011 |
|
SHEO NARAIN Vs. REVANT MAL
|
October 12, 2011 |
|
SHEO NARAYAN Vs. STATE OF RAJASTHAN
|
May 26, 2011 |
|
SHEO PRAKASH & ANR. Vs. PAWAN KUMAR & ORS.
|
August 10, 2011 |
|
SHEOJI GOCHAR Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
SHEOKAR ALI AND ANR Vs. STATE OF RAJASTHAN
|
January 21, 2011 |
|
SHEOKAT ALI Vs. STATE OF RAJASTHAN
|
January 21, 2011 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
January 21, 2011 |
|
SHER SINGH Vs. ASHOK KUMAR
|
August 19, 2011 |
|
SHER SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 11, 2011 |
|
SHIBA PRASAD MISHRA Vs. STATE OF RAJASTHAN
|
March 3, 2011 |
|
SHIMBHU DAYAL AND ORS. Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
|
SHIMLA DEVI Vs. STATE OF RAJASTHAN
|
January 11, 2011 |
|
SHIMLA PAREEK Vs. STATE AND ORS.
|
February 11, 2011 |
|
SHISHRAM BHAGAT Vs. STATE OF RAJASTHAN & OTHERS
|
August 9, 2011 |
|
SHIV CHARAN Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
|
SHIV CHARAN LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
|
SHIV CHARAN LAL BAIRWA Vs. STATE
|
February 11, 2011 |
|
SHIV NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
July 28, 2011 |
|
SHIV SHANKAR Vs. DISTRICT JUDGE, JHUNJHUNU & ANR
|
November 14, 2011 |
|
SHIV SINGH Vs. STATE OF RAJASTHAN
|
March 4, 2011 |
|
SHIV SINGH & ANR Vs. SURESH & ORS
|
August 1, 2011 |
|
SHIV VILAS RESORTS PVT LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
|
January 27, 2011 |
|
SHIVKARAN Vs. THE JUDGE, INDUSTRIAL DISPUTE TRIBUNAL AND ORS.
|
April 27, 2011 |
|
SHIVNARAIN @ SHIVDA Vs. STATE OF RAJASTHAN & ANR
|
January 11, 2011 |
|
SHIVPAL @ GOPAL Vs. STATE OF RAJASTHAN
|
September 9, 2011 |
|
SHIVPAL SINGH RATHORE & ORS Vs. STATE OF RAJASTHAN & ORS
|
January 4, 2011 |
|
SHIVRAJ SINGH Vs. BALVINDER KAUR
|
January 21, 2011 |
|
SHOBHA SARIA ENGINEERING COLLEGE Vs. COMMERCIAL TAXES OFFICER
|
December 23, 2011 |
|
SHOORVEER BOHRA Vs. SHRI U.K. MISHRA
|
January 5, 2011 |
|
SHRAWAN LAL JAT Vs. STATE OF RAJASTHAN AND ANR.
|
March 16, 2011 |
|
SHRAWAN SINGH Vs. STATE OF RAJASTHAN
|
January 12, 2011 |
|
SHREE CEMENT LTD. Vs. STATE OF RAJASTHAN
|
October 11, 2011 |
|
SHREE PARSHWANATH DIGAMBER JAIN MANDIR (TERAHPANTHI) TRUST Vs. MUKESH KUMAR & ANR.
|
July 21, 2011 |
|
SHREE RATHI STEELS (DAKSHIN) LIMITED Vs. THE RAJASTHAN TAX BOARD AND ORS.
|
August 26, 2011 |
|
SHRI DAN Vs. STATE OF RAJASTHAN
|
March 1, 2011 |
|
SHRI PREMJI Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
|
SHRIMAN Vs. CIVIL JUDGE
|
December 2, 2011 |
|
SHRIMATI DHAPIYA Vs. STATE OF RAJASTHAN AND ANR
|
May 17, 2011 |
|
SHRIPAL JAIN Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
|
SHRIRAM Vs. SARVAN AND ORS
|
November 16, 2011 |
|
SHURTAN SINGH Vs. VIKRAM SINGH & ANR.
|
July 29, 2011 |
|
SHWARN SINGH Vs. BOARD OF REVENUE, AJMER & ORS
|
May 23, 2011 |
|
SHYAM KUMAR VAISHNAV Vs. STATE
|
February 3, 2011 |
|
SHYAM LAL TIWARI AND ANR. Vs. SHEMRAJ AND ORS.
|
July 28, 2011 |
|
SHYAM RAM @ SHYAM LAL Vs. STATE OF RAJASTHAN
|
June 15, 2011 |
|
SHYAM SUNDER Vs. MUKESH KUMAR & OTHERS
|
September 16, 2011 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN AND ORS.
|
May 16, 2011 |
|
SHYAM SUNDER AND ANR. Vs. BHARAT KUMAR AND ANR.
|
May 9, 2011 |
|
SHYAM SUNDER JHANWAR Vs. SANTOSH BINYALA & ANOTHER
|
May 24, 2011 |
|
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
|
November 22, 2011 |
|
SHYAMDAS AND MOHANLAL Vs. NIRMAL DAS SON OF VIRBHAN
|
July 27, 2011 |
|
SHYOJI @ SHIV PRAKASH Vs. HANUMAN AND ORS.
|
August 26, 2011 |
|
SHYORAM SINGH Vs. STATE & ANOTHER
|
February 1, 2011 |
|
SIKANDAR Vs. STATE OF RAJASTHAN
|
May 3, 2011 |
|
SIKANDAR Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
|
SIKANDAR Vs. STATE OF RAJASTHAN
|
January 3, 2011 |
|
SILVER CITY LANDMARK PVT LTD Vs. BD AND P HOTELS INDIA PVT LTD
|
March 17, 2011 |
|
SIRADIN AND OTHERS Vs. STATE OF RAJASTHAN
|
February 17, 2011 |
|
SIRAJ MOHD. Vs. STATE AND ORS.
|
February 9, 2011 |
|
SIRAJUDIN Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 18, 2011 |
|
SITA Vs. BHAG CHAND
|
May 10, 2011 |
|
SITA DEVI Vs. STATE OF RAJASTHAN & ORS.
|
July 7, 2011 |
|
SITA RAM Vs. THE STATE OF RAJASTHAN
|
March 29, 2011 |
|
SITA RAM BABERWAL Vs. STATE OF RAJASTHAN
|
November 21, 2011 |
|
SIYA RAM SHARMA Vs. UNION OF INDIA
|
March 22, 2011 |
|
SMT KRISHNA DEVI Vs. ADJ (F.T.) NO.5, JAIPUR METROPOLITAN AND ORS.
|
November 23, 2011 |
|
SMT SANTOSH KANWAR Vs. RAWAT SINGH
|
May 11, 2011 |
|
SMT VIMLA DEVI Vs. MANOHAR SINGH AND ORS
|
December 2, 2011 |
|
SMT. ANITA MATHUR Vs. STATE BANK OF BIKANER AND ORS.
|
January 18, 2011 |
|
SMT. ASHA RANI Vs. FIRM TOTA SINGH BABU SINGH AND ANR.
|
October 12, 2011 |
|
SMT. ASHA SHARMA Vs. INDAR SINGH SOLANKI
|
March 23, 2011 |
|
SMT. BAGTI AND ANR. Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
SMT. BAI DEVI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 15, 2011 |
|
SMT. CHANDRAKANTA NUWAL Vs. STATE OF RAJ. AND ORS.
|
March 23, 2011 |
|
SMT. DARSHANI DEVI AND ORS. Vs. COMPETENT AUTHORITY/SUB DIVISIONAL MAGISTRATE BEHROR AND ORS.
|
March 10, 2011 |
|
SMT. DHOLA DEVI AND OTHERS Vs. SMT. ARCHANA DEVI
|
December 16, 2011 |
|
SMT. GANI Vs. SMT. BHURI AND ORS.
|
March 9, 2011 |
|
SMT. GULCANDI Vs. DAULAT RAM SINCE DECEASED THROUGH LEGAL HEIRS
|
February 3, 2011 |
|
SMT. JAMNA Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 17, 2011 |
|
SMT. JATAN DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 2011 |
|
SMT. KAJODI Vs. RISHI RAJ
|
April 23, 2011 |
|
SMT. KARAMJEET KAUR ALIAS PAMMI AND ORS. Vs. LIBRA FINANCE AND CARRIER PVT. LIMITED AND ANR.
|
January 13, 2011 |
|
SMT. KASTURI DEVI AND ORS. Vs. SHRI SARDAR SINGH AND ORS.
|
November 8, 2011 |
|
SMT. KESAR DEVI Vs. STATE OF RAJASTHAN
|
June 13, 2011 |
|
SMT. KUSUM PAMECHA Vs. ORIENTAL BANK OF COMMERCE & ORS.
|
November 8, 2011 |
|
SMT. LILA JAIN Vs. RAJASTHAN CIVIL SERVICES AND ORS.
|
January 12, 2011 |
|
SMT. MAPHU KANWAR AND ORS. Vs. NANDLAL @ NANDRAM AND ORS.
|
April 6, 2011 |
|
SMT. NEELAM RANI & ORS. Vs. RAMESH KUMAR & ORS.
|
November 1, 2011 |
|
SMT. PRABHU JYOTI Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND ORS.
|
February 23, 2011 |
|
SMT. RAJ DULARI Vs. RAM NIWAS S/O. SHRI HARI NARAIN AND RAGHUVEER CHATURVEDI AND J.D.A.
|
July 21, 2011 |
|
SMT. RUKMANI DEVI AND ANR. Vs. GOVERNMENT OF RAJASTHAN AND ORS.
|
January 12, 2011 |
|
SMT. SHAKUNTLA Vs. RAM SWAROOP & ORS.
|
November 29, 2011 |
|
SMT. SHANTI DEVI & ORS. Vs. SATISH CHAND & ANR.
|
November 18, 2011 |
|
SMT. SOBHA Vs. ARVIND
|
September 1, 2011 |
|
SMT. SUGANI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
August 9, 2011 |
|
SMT. SUNITA BHATIA Vs. RADHEY SHYAM AND ANR.
|
August 10, 2011 |
|
SMT. SURAJ JAIN AND ORS. Vs. SURENDRA KUMAR AND ORS.
|
September 7, 2011 |
|
SMT. SUSHILA ALIAS SHUSHI & ORS. Vs. PRAKASH JAT & ORS.
|
November 1, 2011 |
|
SMT. UCHHAV KANWAR Vs. STATE OF RAJASTHAN AND ORS.
|
September 6, 2011 |
|
SMT. UMA DEVI AND ORS. Vs. RAM PURSHOTTAM SHARMA
|
August 11, 2011 |
|
SMT. VIDHYA ALIAS JAYA Vs. PRAKASH ALIAS KALU SHIVNANI
|
June 29, 2011 |
|
SOBAT ALI Vs. STATE OF RAJASTHAN AND ANR.
|
April 27, 2011 |
|
SOBHA LAL Vs. STATE OF RAJASTHAN & ORS
|
April 20, 2011 |
|
SOBHAGMAL AND ANR Vs. GORDHAN DAS AND ORS
|
November 14, 2011 |
|
SOHAN LAL Vs. IRSHAD ALAM
|
April 26, 2011 |
|
SOHAN LAL Vs. PARSA
|
September 14, 2011 |
|
SOHAN LAL & ANR. Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
|
SOHAN LAL AND ANR. Vs. STATE OF RAJASTHAN & ANR.
|
September 20, 2011 |
|
SOHAN LAL BHAT Vs. STATE OF RAJ. AND ANR.
|
August 24, 2011 |
|
SOHAN LAL CHATURVEDI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
April 13, 2011 |
|
SOHAN RAJ Vs. MEWARA CHATRIYA
|
August 4, 2011 |
|
SOHAN SINGH Vs. MAHESH CHAND AND ORS.
|
August 1, 2011 |
|
SOMA Vs. STATE OF RAJASTHAN
|
May 9, 2011 |
|
SOMNATH & ORS. Vs. SHARWAN SINGH
|
July 20, 2011 |
|
SONAM GARG NAD RADHA GOYAL Vs. ALL INDIA COUNCIL FOR TECNICAL EDUCATION THROUGH ITS ADVISOR
|
May 11, 2011 |
|
SONIA CHUG Vs. SURENDER SINGH CHUG
|
March 16, 2011 |
|
SONU Vs. STATE OF RAJASTHAN
|
May 11, 2011 |
|
SONU @ ASIF Vs. STATE OF RAJASTHAN AND ORS.
|
May 31, 2011 |
|
SOVANI & ORS Vs. CHAIN RAM & ORS
|
April 26, 2011 |
|
SPICE TOPAZ COMPANY PVT LTD Vs. OM PRAKASH
|
August 18, 2011 |
|
SR. DIV. MANAGER, LIC OF INDIA AND ANOTHER Vs. SHREE LAL MEENA
|
August 16, 2011 |
|
SRICHAND Vs. STATE OF RAJASTHAN AND ANR.
|
January 13, 2011 |
|
STATE Vs. SMT. BARJI DEVI AND ORS.
|
February 23, 2011 |
|
STATE Vs. SURAJ MAL JAT
|
February 14, 2011 |
|
STATE Vs. KIRAN
|
July 7, 2011 |
|
STATE Vs. SHANKER SINGH
|
February 22, 2011 |
|
STATE BANK OF INDIA Vs. STATE OF RAJASTHAN AND ORS.
|
March 28, 2011 |
|
STATE BANK OF INDORE Vs. PRASHANT JHUNJHUNWALA
|
February 10, 2011 |
|
STATE OF RAJ Vs. HARNAM SINGH
|
July 12, 2011 |
|
STATE OF RAJ. & ORS. Vs. JUDGE, LABOUR COURT, JODHPUR & ANR.
|
December 8, 2011 |
|
STATE OF RAJASTHAN Vs. HANSRAJ @ HANSIA
|
May 4, 2011 |
|
STATE OF RAJASTHAN Vs. MANOJ KUMAR
|
July 21, 2011 |
|
STATE OF RAJASTHAN Vs. CHHOTE AND ORS
|
July 21, 2011 |
|
STATE OF RAJASTHAN Vs. VIJAYENDRA SINGH
|
July 26, 2011 |
|
STATE OF RAJASTHAN Vs. RADHEY SHYAM SINGHAL
|
July 26, 2011 |
|
STATE OF RAJASTHAN Vs. DURGA BUNKAR VASTRA UTPADAK SAHAKARI SAMITI LTD , JAIPUR & ORS
|
July 26, 2011 |
|
STATE OF RAJASTHAN Vs. SUNIL RAI
|
July 26, 2011 |
|
STATE OF RAJASTHAN Vs. KUSUMLATA & ANR
|
August 12, 2011 |
|
STATE OF RAJASTHAN Vs. BHUPENDRA KUMAR & ORS
|
August 8, 2011 |
|
STATE OF RAJASTHAN Vs. NARENDRA KUMAR GUPTA
|
September 12, 2011 |
|
STATE OF RAJASTHAN Vs. LACHCHA RAM
|
July 19, 2011 |
|
STATE OF RAJASTHAN Vs. RAJ PAL SINGH CHAUHAN
|
October 21, 2011 |
|
STATE OF RAJASTHAN Vs. MUKESH AND ORS.
|
May 31, 2011 |
|
STATE OF RAJASTHAN Vs. HET RAM
|
May 31, 2011 |
|
STATE OF RAJASTHAN Vs. RAMJAN
|
July 8, 2011 |
|
STATE OF RAJASTHAN Vs. RAJPAL SINGH CHAUHAN
|
February 22, 2011 |
|
STATE OF RAJASTHAN Vs. ACHALA RAM
|
February 23, 2011 |
|
STATE OF RAJASTHAN Vs. NARESH KUMAR
|
February 23, 2011 |
|
STATE OF RAJASTHAN Vs. JUDGE I T AND LABOUR COURT UDAIPUR
|
February 15, 2011 |
|
STATE OF RAJASTHAN Vs. AAKHAN
|
January 6, 2011 |
|
STATE OF RAJASTHAN Vs. BHANWAR LAL
|
February 28, 2011 |
|
STATE OF RAJASTHAN Vs. BHEEM SINGH
|
June 30, 2011 |
|
STATE OF RAJASTHAN Vs. MAHENDRA SINGH SODHA
|
July 7, 2011 |
|
STATE OF RAJASTHAN Vs. PREM SINGH
|
July 11, 2011 |
|
STATE OF RAJASTHAN Vs. HIGH COURT OF RAJASTHAN
|
May 31, 2011 |
|
STATE OF RAJASTHAN Vs. AVNISH KUMAR GAUR
|
May 24, 2011 |
|
STATE OF RAJASTHAN Vs. MUBIN
|
May 18, 2011 |
|
STATE OF RAJASTHAN Vs. CHIRANJILAL
|
May 2, 2011 |
|
STATE OF RAJASTHAN Vs. MOHKAM SINGH
|
April 29, 2011 |
|
STATE OF RAJASTHAN Vs. MANOJ YADAV
|
July 18, 2011 |
|
STATE OF RAJASTHAN Vs. PADAM CHAND JAIN
|
December 7, 2011 |
|
STATE OF RAJASTHAN Vs. BHANWAR LAL VERMA
|
September 6, 2011 |
|
STATE OF RAJASTHAN Vs. HASAN ALI
|
November 11, 2011 |
|
STATE OF RAJASTHAN Vs. RATI RAM
|
December 8, 2011 |
|
STATE OF RAJASTHAN Vs. SANJAY AND ORS.
|
April 27, 2011 |
|
STATE OF RAJASTHAN Vs. RAJENDRA @ RAJU
|
July 18, 2011 |
|
STATE OF RAJASTHAN Vs. DHANNU SINGH
|
February 18, 2011 |
|
STATE OF RAJASTHAN Vs. SAROOPBHAI RANA & ANR.
|
May 16, 2011 |
|
STATE OF RAJASTHAN Vs. SMT. BEENA SAINI
|
September 19, 2011 |
|
STATE OF RAJASTHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX (CIB)
|
July 13, 2011 |
|
STATE OF RAJASTHAN Vs. BOARD OF REVENUE & ORS.
|
October 31, 2011 |
|
STATE OF RAJASTHAN Vs. AMBA LAL
|
January 17, 2011 |
|
STATE OF RAJASTHAN Vs. SHIV LAL AND ORS.
|
July 15, 2011 |
|
STATE OF RAJASTHAN Vs. VIJENDRA SINGH
|
August 8, 2011 |
|
STATE OF RAJASTHAN Vs. ROHITASH SON OF KALURAM
|
August 9, 2011 |
|
STATE OF RAJASTHAN Vs. DAL CHAND & ORS.
|
November 8, 2011 |
|
STATE OF RAJASTHAN Vs. TANSUKH LAL
|
November 3, 2011 |
|
STATE OF RAJASTHAN Vs. BABULAL AND ANR.
|
November 9, 2011 |
|
STATE OF RAJASTHAN Vs. MANGI LAL & ORS.
|
September 22, 2011 |
|
STATE OF RAJASTHAN Vs. VIRENDRA SINGH RANAWAT & ORS.
|
September 23, 2011 |
|
STATE OF RAJASTHAN Vs. NIMBA RAM & ANR.
|
October 12, 2011 |
|
STATE OF RAJASTHAN Vs. JHAMOLI
|
February 2, 2011 |
|
STATE OF RAJASTHAN Vs. TRILOK SINGH
|
December 22, 2011 |
|
STATE OF RAJASTHAN Vs. SHANKAR SINGH
|
February 22, 2011 |
|
STATE OF RAJASTHAN & ANOTHER Vs. DEO KARAN SINGH REWAR
|
November 22, 2011 |
|
STATE OF RAJASTHAN & ANR Vs. PRITHVI SINGH & ORS
|
April 22, 2011 |
|
STATE OF RAJASTHAN & ANR Vs. SHANTI PRASAD
|
May 20, 2011 |
|
STATE OF RAJASTHAN & ANR Vs. ASHOK KUMAR JAIN & ORS
|
April 19, 2011 |
|
STATE OF RAJASTHAN & ANR Vs. CHHAGNI RAM GEHLOT
|
March 16, 2011 |
|
STATE OF RAJASTHAN & ANR Vs. GOPAL RAM GUMANI RAM PARTNERSHIP FIRM
|
March 16, 2011 |
|
STATE OF RAJASTHAN & ANR. Vs. LABOUR COURT, AJMER & ANR.
|
September 29, 2011 |
|
STATE OF RAJASTHAN & ORS Vs. CHANDRA PRAKASH CHOUDHARY
|
March 3, 2011 |
|
STATE OF RAJASTHAN & ORS Vs. ORIENT CEMENT & ORS
|
April 21, 2011 |
|
STATE OF RAJASTHAN & ORS Vs. MADAN GOPAL PALIWAL
|
January 25, 2011 |
|
STATE OF RAJASTHAN & ORS Vs. MAHESH KUMAR SHARMA
|
January 14, 2011 |
|
STATE OF RAJASTHAN & ORS Vs. DURGA SHANKAR LOHAR
|
January 14, 2011 |
|
STATE OF RAJASTHAN & ORS Vs. LAXMI NARAYAN MEENA
|
October 10, 2011 |
|
STATE OF RAJASTHAN & ORS. Vs. CHANDRA PRAKASH GEHLOT
|
January 18, 2011 |
|
STATE OF RAJASTHAN AND ANOTHER Vs. LABOUR COURT, AJMER AND ANOTHER
|
November 29, 2011 |
|
STATE OF RAJASTHAN AND ANOTHER Vs. GULABCHAND RAM PEYARI VALOD TRUST
|
November 1, 2011 |
|
STATE OF RAJASTHAN AND ANOTHER Vs. RAJEEV YADAV
|
November 22, 2011 |
|
STATE OF RAJASTHAN AND ANR. Vs. LALU RAM AND ANR.
|
February 9, 2011 |
|
STATE OF RAJASTHAN AND ANR. Vs. RAM KUMAR AND ANR.
|
February 11, 2011 |
|
STATE OF RAJASTHAN AND ORS Vs. GULAB CHAND JAIN SON OF LATE SHRI MOTI LAL JAIN
|
July 25, 2011 |
|
STATE OF RAJASTHAN AND ORS. Vs. DHANRAJ SHARMA AND ANR.
|
February 7, 2011 |
|
STATE OF RAJASTHAN AND ORS. Vs. BAJRANG SINGH
|
August 3, 2011 |
|
STATE OF RAJASTHAN AND OTHERS Vs. KRISHNA KUMAR AND ANOTHER
|
January 25, 2011 |
|
STATE OF RAJASTHAN AND OTHERS Vs. RAM SWAROOP
|
January 5, 2011 |
|
SUALAL Vs. PADAM SINGH AND
|
November 22, 2011 |
|
SUBEDAR RAM SINGH AND ORS. Vs. RAJASTHAN STATE INDUSTRIAL INVESTMENT CORPORATION AND ANR.
|
August 26, 2011 |
|
SUBEG SINGH & ORS Vs. STATE OF RAJASTHAN & ANR
|
May 24, 2011 |
|
SUBHASH CHAND Vs. BOARD OF REVENUE
|
March 4, 2011 |
|
SUBHASH CHAND Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
|
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
|
February 1, 2011 |
|
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
|
September 8, 2011 |
|
SUDHANSHU LEHRI Vs. STATE OF RAJASTHAN
|
September 20, 2011 |
|
SUDHANSHU ROY BHATT Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
July 5, 2011 |
|
SUDHEER KUMAR AND ANOTHER Vs. MAHENDRA KUMAR AGARWAL
|
December 16, 2011 |
|
SUDHINDRA MOHAN GAUTAM Vs. STATE OF RAJASTHAN AND ORS.
|
March 18, 2011 |
|
SUGAN CHAND Vs. STATE OF RAJASTHAN
|
August 11, 2011 |
|
SUHAIL PANJETAN Vs. STATE OF RAJASTHAN
|
January 28, 2011 |
|
SUJA RAM Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
SUJAN SINGH Vs. STATE OF RAJASTHAN
|
March 15, 2011 |
|
SUKESH KUMAR JAIN Vs. ADJ, KEKRI, AJMER & ANR
|
November 1, 2011 |
|
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
|
October 12, 2011 |
|
SUKHDEV SINGH @ SUKHA Vs. STATE OF RAJASTHAN & ORS.
|
May 26, 2011 |
|
SUKHRAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 30, 2011 |
|
SUKHVINDER KAUR (SMT.) Vs. STATE OF RAJASTHAN & ORS.
|
July 28, 2011 |
|
SUKRIT VERMA Vs. STATE OF RAJASTHAN
|
May 5, 2011 |
|
SULTAN Vs. STATE OF RAJSTHAN
|
July 28, 2011 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
SUMAN SHARMA Vs. STATE AND ORS.
|
February 14, 2011 |
|
SUMER KANWAR Vs. STATE OF RAJASTHAN
|
August 12, 2011 |
|
SUMER MAL @ SUNIL @ SUMARIYA Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 4, 2011 |
|
SUMER SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2011 |
|
SUMITRA Vs. STATES OF RAJASTHAN AND OTHERS
|
May 23, 2011 |
|
SUMITRA SHARMA Vs. RAJENDRA @ HEMRAJ
|
December 9, 2011 |
|
SUNDER NATH Vs. STATE OF RAJASTHAN & ORS
|
May 25, 2011 |
|
SUNIL AGARWAL Vs. ADDITIONAL DISTRICT JUDGE
|
December 5, 2011 |
|
SUNIL GANGWAL Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
SUNIL GOYAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO 8 JAIPUR CITY JAIPUR
|
March 23, 2011 |
|
SUNIL GOYAL & ANR. Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 8, JAIPUR & ORS.
|
March 22, 2011 |
|
SUNIL JAIN Vs. STATE OF RAJASTHAN
|
March 14, 2011 |
|
SUNIL KANODIYA Vs. RAJKUMAR
|
April 19, 2011 |
|
SUNIL KUMAR AND ORS Vs. STATE
|
September 9, 2011 |
|
SUNITA Vs. STATE OF RAJASTHAN
|
February 2, 2011 |
|
SUNITA @ DURGESH Vs. YOGENDRA KUMAR
|
November 15, 2011 |
|
SUNITA AJMERA Vs. AUTHORISED OFFICER CANARA BANK
|
August 12, 2011 |
|
SUNITA KHANDELWAL Vs. STATE OF RAJASTHAN
|
December 16, 2011 |
|
SUNITA SHARMA AND ANOTHER Vs. ASHARFI DEVI THROUGH LRS AND ANOTHER
|
May 13, 2011 |
|
SUO MOTO Vs. STATE OF RAJ. AND ORS.
|
December 12, 2011 |
|
SUO MOTO Vs. MR. PREM SINGH MEHRA
|
May 30, 2011 |
|
SUPERINTENDENT UMMED HOSPITAL JODHPUR Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL
|
January 31, 2011 |
|
SUPERINTENDING ENGINEER UDAIPUR CIRCLE RSEB Vs. LABOUR COURT AND ANR
|
May 20, 2011 |
|
SURENDER JINDAL Vs. HATHWAY SYSTEMS INDIA PVT LTD
|
August 12, 2011 |
|
SURENDRA KATARIA Vs. SHASHI INDULIYA
|
January 12, 2011 |
|
SURENDRA KOTHARI Vs. UNION OF INDIA
|
November 14, 2011 |
|
SURENDRA KUMAR Vs. JUDGE, LABOUR COURT, BIKANER AND OTHERS
|
March 7, 2011 |
|
SURENDRA KUMAR Vs. VIKASH SHARMA
|
November 16, 2011 |
|
SURENDRA KUMAR GOLCHA Vs. STATE OF RAJ
|
December 19, 2011 |
|
SURENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 14, 2011 |
|
SURENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
|
SURENDRA MARBLE Vs. UNION OF INDIA (UOI) AND ORS.
|
May 19, 2011 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
|
SURENDRA SINGH Vs. BUDH RAM & OTHERS
|
December 7, 2011 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 9, 2011 |
|
SURENDRA SINGH Vs. STATE
|
September 7, 2011 |
|
SURESH Vs. STATE OF RAJASTHAN
|
September 16, 2011 |
|
SURESH Vs. STATE OF RAJASTHAN
|
July 16, 2011 |
|
SURESH Vs. STATE OF RAJASTHAN
|
December 14, 2011 |
|
SURESH Vs. STATE OF RAJASTHAN AND ANR.
|
March 16, 2011 |
|
SURESH CHAND Vs. STATE OF RAJASTHAN
|
September 14, 2011 |
|
SURESH CHAND Vs. STATE OF RAJASTHAN
|
May 4, 2011 |
|
SURESH CHAND Vs. MURTI SHRI MOHAN JI MAHARAJ
|
December 5, 2011 |
|
SURESH CHANDER Vs. NAGAR PALIKA RAJSAMAND
|
March 8, 2011 |
|
SURESH GUPTA & ANOTHER Vs. STATE OF RAJASTHAN
|
July 20, 2011 |
|
SURESH KUMAR Vs. STATE
|
September 8, 2011 |
|
SURESH KUMAR Vs. REKHA
|
September 13, 2011 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
May 13, 2011 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
|
SURESH KUMAR AND ANR. Vs. STATE OF RAJASTHAN
|
August 29, 2011 |
|
SURESH KUMAR BIJARNIA Vs. STATE PUBLIC INFORMATION OFFICER/COMMISSIONER & ANR.
|
October 19, 2011 |
|
SURESH KUMAR MEENA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
August 8, 2011 |
|
SURESH SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2011 |
|
SURJA DEVI Vs. STATE OF RAJASTHAN
|
February 24, 2011 |
|
SURJAN SINGH Vs. ALI HUSAIN & OTHERS
|
September 9, 2011 |
|
SURTA RAM Vs. STATE OF RAJASTHAN AND ORS
|
May 16, 2011 |
|
SURYABHAN SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
October 19, 2011 |
|
SUSHIL CHOUDHARY Vs. STATE OF RAJASTHAN & ANR.
|
August 24, 2011 |
|
SUSHIL KUMAR Vs. LRS OF LATE RANJANA BEN
|
April 26, 2011 |
|
SUSHIL KUMAR Vs. SAJJAN RAJ & ANR
|
August 5, 2011 |
|
SUSHIL KUMAR Vs. MINTO KUMARI
|
September 15, 2011 |
|
SUSHIL KUMAR JAIN Vs. STATE OF RAJASTHAN
|
November 30, 2011 |
|
SUSHIL SOMPURA AND ORS. Vs. STATE (EDUCATION) AND ORS.
|
May 20, 2011 |
|
SUSHILA DEVI RAMPURIYA Vs. STATE OF RAJASTHAN
|
January 4, 2011 |
|
SUSHILA KANWAR CHAUHAN Vs. UNION OF INDIA
|
December 5, 2011 |
|
SUSHRI AND ORS. Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
January 21, 2011 |
|
SUWARAT GUPTA Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
|
SWAMI KESHWANAND RAJASTHAN AGRICULTURE UNIVERSITY, BIKANER Vs. SHIV LAL PANCHARIYA & ORS
|
May 23, 2011 |
|
SWARAN CONSTRUCTION Vs. UNION OF INDIA
|
September 22, 2011 |
|
SWAROOP SINGH Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
|
SWAROOP SINGH Vs. THE ADDITIONAL DISTRICT JUDGE AND ORS.
|
July 28, 2011 |
|
SWAROOP SINGH CHAUHAN Vs. STATE
|
February 18, 2011 |
|
SWASTIK GASES PVT LTD Vs. INDIAN OIL CORPORATION LTD
|
October 13, 2011 |
|
TANUJ VAISHNAV AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 17, 2011 |
|
TANWANDI SECTOR-B Vs. DWARKA DAS AND ORS
|
November 15, 2011 |
|
TARA CHAND Vs. STATE OF RAJASTHAN AND ORS
|
May 10, 2011 |
|
TARA CHAND Vs. STATE AND ANR.
|
July 6, 2011 |
|
TARA CHAND GARG Vs. STATE OF RAJASTHAN
|
February 3, 2011 |
|
TARA CHAND JAIN Vs. PRAHLAD SINGH AND ANOTHER
|
May 6, 2011 |
|
TARUN KIRANA STORE (M/S.) Vs. DEVENDRA SHARMA
|
August 8, 2011 |
|
TARUN RAI KAGA Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 2011 |
|
TATA COMMUNICATIONS LTD Vs. CHANNEL-99 MEDIA NETWORKS (P.) LTD
|
August 18, 2011 |
|
TEEJA DEVI & ORS Vs. DHARAMPAL & ORS
|
March 15, 2011 |
|
TEHAL SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2011 |
|
TEJ SINGH AND ANR. Vs. MADAN LAL
|
July 29, 2011 |
|
TEJRATAN BHATI AND ORS. Vs. STATE OF RAJ. AND ORS.
|
April 4, 2011 |
|
THAKUR DAS Vs. NATTHUMAL
|
March 31, 2011 |
|
THE COMMISSIONER, MUNICIPAL COUNCIL, BHILWARA Vs. GOPAL LAL & ANR.
|
November 2, 2011 |
|
THE NATIONAL INSURANCE CO. LTD Vs. BABU LAL AND 3 OTHERS
|
April 21, 2011 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. BHAJAN LAL AND ORS.
|
December 7, 2011 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. PREM NATH MOTORS (RAJ.) PVT. LTD.
|
July 28, 2011 |
|
THE RAJASTHAN SMALL INDUSTRIES CORP. LTD., UDYOG BHAWAN, TILAK MARG, JAIPUR Vs. M/S MAHESHWARI IMPORT & EXPORT (P) LTD. COMOPANY, KHAITAN BHAWAN, M.I. ROAD, JAIPUR
|
November 3, 2011 |
|
THE STATE OF RAJASTHAN Vs. MANOJ YADAV
|
July 12, 2011 |
|
THE STATE OF RAJASTHAN AND ORS. Vs. BALU RAM
|
May 12, 2011 |
|
THE STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, SECRETARIAT, JAIPUR Vs. GULAB CHAND JAIN SON OF LATE SHRI MOTI LAL JAIN
|
July 25, 2011 |
|
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. LEKH RAM AND ORS.
|
March 7, 2011 |
|
THE UNITED INDIA INSURANCE COMPANY LTD., CHITTORGARH Vs. RAMESHWAR LAL @ RAMESHCHANDAR AND ORS.
|
March 14, 2011 |
|
TIKAM Vs. JAGDISH
|
December 9, 2011 |
|
TIKAM GARG AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 1, 2011 |
|
TILAK RAJ SHARMA Vs. THE ACTING PRESIDENT & ORS.
|
August 10, 2011 |
|
TINDARAM @ MAHENDRA Vs. STATE OF RAJASTHAN
|
July 26, 2011 |
|
TIRATH SINGH Vs. RAJESH MOTORS & ANOTHER
|
July 15, 2011 |
|
TOLA RAM Vs. ADDL DISTRICT JUDGE
|
November 28, 2011 |
|
TRIBHUVAN VALLABH JOSHI Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
|
TULCHA RAM AND ORS. Vs. KANA RAM AND ORS.
|
August 19, 2011 |
|
UDAI PAL Vs. STATE OF RAJASTHAN
|
May 10, 2011 |
|
UDAI PAL SINGH & ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 1, 2011 |
|
UDAI SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
December 15, 2011 |
|
UDAI SINGH NARUKA Vs. STATE AND ORS.
|
February 7, 2011 |
|
UDAIPUR PETRO SYNTHETICS Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 13, 2011 |
|
UDAIPUR SAHKARI UPBHOKTA THOK BHANDAR LTD Vs. GANPAT SINGH & ORS
|
August 5, 2011 |
|
UDAMI RAM Vs. GEETA
|
August 3, 2011 |
|
UGAM SINGH Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 14, 2011 |
|
UIT BIKANER Vs. SHRI GOPAL SINGHANIA
|
January 6, 2011 |
|
UJJAWAL BUILDCON PVT. LTD. Vs. RAJ KUMAR
|
December 8, 2011 |
|
UMANG BOARDS PVT LTD Vs. STATE
|
July 7, 2011 |
|
UMESH AGARWAL Vs. RENT TRIBUNAL JAIPUR CITY AND BHAVESH MAROO
|
July 6, 2011 |
|
UMMED SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 30, 2011 |
|
UMRAO, MANOHARI AND MAHESH @ KALLA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
April 26, 2011 |
|
UMRAV Vs. STATE OF RAJASTHAN
|
March 9, 2011 |
|
UNION OF INDIA Vs. SATYANARAINJI TEMPLE RELIGIOUS
TRUST, SADULPUR
|
August 24, 2011 |
|
UNION OF INDIA Vs. CHIEF JUDICAL MAGISTRATE RAILWAYS
|
September 26, 2011 |
|
UNION OF INDIA Vs. DULICHAND
|
December 2, 2011 |
|
UNION OF INDIA Vs. SMT. NANDU & ORS.
|
September 5, 2011 |
|
UNION OF INDIA & ANR. Vs. LATE MANGI LAL SANCHAWAT
|
November 21, 2011 |
|
UNION OF INDIA & ORS Vs. GAFFAR & ORS
|
January 4, 2011 |
|
UNION OF INDIA & ORS. Vs. U.R. MEENA
|
December 1, 2011 |
|
UNION OF INDIA (UOI) AND ORS. Vs. BRAHMDEV KUMAR SINGH AND ANR.
|
September 21, 2011 |
|
UNION OF INDIA AND ANR Vs. RAJASTHAN VIKAS SANSTHAN
|
May 5, 2011 |
|
UNION OF INDIA AND OTHERS Vs. RAMESH SINGH BARHATH
|
February 14, 2011 |
|
UNITED INDIA INSUARANCE CO LTD Vs. VIJAY KUMAR
|
May 4, 2011 |
|
UNITED INDIA INSURANCE CO LTD Vs. MADAN LAL & OTHERS
|
December 7, 2011 |
|
UNITED INDIA INSURANCE CO LTD Vs. PRIYANK
|
April 20, 2011 |
|
UNITED INDIA INSURANCE CO LTD Vs. JANKI DEVI
|
July 29, 2011 |
|
UNITED INDIA INSURANCE CO LTD AND ORS Vs. SANTOSH KHATIK AND ORS
|
December 13, 2011 |
|
UNITED INDIA INSURANCE CO.LTD Vs. MAHENDRA SINGH JADAWAT
|
May 2, 2011 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. BABU LAL
|
January 7, 2011 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. LEELAWATI AND OTHERS
|
September 19, 2011 |
|
UNIVERSITY OF RAJASTHAN Vs. PREM LATA AGARWAL
|
September 15, 2011 |
|
UNIVERSITY OF RAJASTHAN & ANR Vs. SANGEETA SHARMA
|
November 8, 2011 |
|
URBAN IMPROVEMENT TRUST KOTA Vs. PRADEEP KUMAR ARORA
|
September 13, 2011 |
|
URMILA GUPTA Vs. RAJ. PUBLIC SERVICE COMMISSION AND ORS.
|
March 18, 2011 |
|
URMILA SINGH Vs. STATE OF RAJASTHAN
|
September 6, 2011 |
|
URMILA VIJAY (SMT.) Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
|
UTTAM CHAND Vs. STATE OF RAJASTHAN
|
June 14, 2011 |
|
V. SUMERMAL CHOPRA Vs. STATE OF RAJASTHAN
|
December 24, 2011 |
|
V.K. MATHUR Vs. DINESH KUMAR GUPTA AND ANR.
|
July 25, 2011 |
|
V.P. RAO AND ANR. Vs. THE STATE OF RAJASTHAN
|
July 5, 2011 |
|
VA FRIENDSHIP SOLAR PARK PVT LTD Vs. STATE OF RAJASTHAN
|
July 15, 2011 |
|
VACHANGAR AND ANR Vs. STATE OF RAJASTHAN
|
August 19, 2011 |
|
VADUNDHARA MARBLE INDUSTRIES Vs. NARENDRA BAIRVA AND ANR.
|
May 6, 2011 |
|
VAGTA RAM Vs. STATE OF RAJASTHAN
|
November 9, 2011 |
|
VAIKUNTHA PANDURANG PRABHU Vs. STATE OF RAJASTHAN
|
August 9, 2011 |
|
VAISHALI K. SHAH Vs. STATE OF RAJASTHAN
|
August 1, 2011 |
|
VALA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
August 12, 2011 |
|
VALENTINO INTERNATIONAL (P.) LTD. Vs. DUGAR SECURITIES LTD., NEW DELHI
|
May 5, 2011 |
|
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
|
December 2, 2011 |
|
VANDANA DEVI VYAS AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
February 14, 2011 |
|
VARDHA RAM Vs. ASSISTANT COMMISSIONER
|
January 10, 2011 |
|
VARINDER SINGH Vs. STATE OF RAJASTHAN
|
February 9, 2011 |
|
VASUDEV Vs. COURT OF DISTRICT JUDGE AJMER
|
May 11, 2011 |
|
VASUDEV NAGAR Vs. STATE OF RAJASTHAN AND ORS.
|
August 9, 2011 |
|
VED PRAKASH Vs. STATE OF RAJASTHAN
|
July 11, 2011 |
|
VEDPRAKASH PALADIYA Vs. STATE OF RAJASTHAN
|
January 21, 2011 |
|
VENNI GOPAL Vs. STATE OF RAJASTHAN AND ANR.
|
October 12, 2011 |
|
VIBHA BALUNI Vs. STATE
|
January 19, 2011 |
|
VIDHYA DEVI Vs. RAM NIWAS (SINCE DECEASED) THROUGH LRS AND ORS.
|
November 11, 2011 |
|
VIDHYA DEVI CHAUHAN Vs. BARODA RAJASTHAN GRAMIN BANK
|
February 1, 2011 |
|
VIDHYADHAR SHARMA Vs. STATE
|
February 23, 2011 |
|
VIJAY GAVRI AND ANR. Vs. STATE OF RAJASTHAN
|
November 14, 2011 |
|
VIJAY KUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR RAJASTHAN INDUSTRIAL INVESTMENT CORPORATION
|
May 2, 2011 |
|
VIJAY KUMAR & ORS. Vs. THE STATE OF RAJASTHAN & ANR.
|
August 25, 2011 |
|
VIJAY KUMAR AND ORS. Vs. STATE OF RAJASTHAN
|
August 3, 2011 |
|
VIJAY KUMAR DUGGAR Vs. STATE OF RAJASTHAN AND ORS.
|
March 17, 2011 |
|
VIJAY KUMAR MEENA Vs. UNION OF INDIA
|
March 17, 2011 |
|
VIJAY KUMAR SHARMA Vs. M.D., RSRTC & ORS.
|
August 16, 2011 |
|
VIJAY KUMAR THADANII AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
August 2, 2011 |
|
VIJAY MEHTA Vs. STATE OF RAJASTHAN
|
October 10, 2011 |
|
VIJAY SINGH Vs. R.S.R.T.C.
|
March 17, 2011 |
|
VIJAY SINGH Vs. MOHAMMED ASLAM & ORS.
|
April 19, 2011 |
|
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
August 25, 2011 |
|
VIJAY SINGH Vs. ABDUL HAMEED
|
May 6, 2011 |
|
VIJAY VYAS Vs. ABHISHEK GOYAL
|
October 18, 2011 |
|
VIJAYPAL SINGH Vs. STATE OF RAJASTHAN
|
July 21, 2011 |
|
VIJENDER KR GOYAL Vs. STATE
|
February 25, 2011 |
|
VIJENDRA SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
September 27, 2011 |
|
VIJENDRA SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
June 20, 2011 |
|
VIKAS KUMAR @ VICKY Vs. STATE OF RAJASTHAN
|
January 17, 2011 |
|
VIKAS SHARDA Vs. JAGDISH PRASAD KHATIK
|
July 14, 2011 |
|
VIKAS SHARMA AND ANR. Vs. STATE OF RAJASTHAN
|
June 21, 2011 |
|
VIKAS SONI Vs. STATE OF RAJASTHAN
|
January 20, 2011 |
|
VIKRAM SAINI Vs. STATE OF RAJASTHAN
|
February 18, 2011 |
|
VIKRAM SINGH Vs. STATE OF RAJASTHAN
|
July 29, 2011 |
|
VIKRAM SINGH GURJAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
September 7, 2011 |
|
VIKRAM SINGH RANAWAT Vs. STATE OF RAJ. AND ORS.
|
March 23, 2011 |
|
VILAS RAM Vs. STATE OF RAJASTHAN
|
August 4, 2011 |
|
VILLAGERS OF VILLAGE SURATA FALA SAJA Vs. STATE OF RAJASTHAN
|
January 10, 2011 |
|
VIMLA Vs. HEM RAJ
|
July 5, 2011 |
|
VIMLA (SMT.) Vs. STATE OF RAJASTHAN & ANR.
|
August 30, 2011 |
|
VIMLA DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
September 5, 2011 |
|
VINAY KUMAR JAIN Vs. STATE OF RAJASTHAN
|
December 16, 2011 |
|
VINOD DUBEY Vs. STATE OF RAJASTHAN
|
July 1, 2011 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN & ORS.
|
November 25, 2011 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN & ORS
|
April 22, 2011 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECTOR
|
March 29, 2011 |
|
VINOD KUMAR AND ORS. Vs. STATE (EDUCATION) & ORS.
|
November 9, 2011 |
|
VINOD KUMAR GOYAL Vs. GULAB DEVI
|
January 13, 2011 |
|
VINOD SINGH Vs. STATE OF RAJASTHAN
|
March 15, 2011 |
|
VINOD ZUTSHI Vs. STATE OF RAJASTHAN
|
November 16, 2011 |
|
VIPUL GEMS PVT. LTD. AND ORS. Vs. THE BANK OF BARODA AND ORS.
|
February 24, 2011 |
|
VIRENDRA MODI Vs. STATE OF RAJASTHAN
|
March 18, 2011 |
|
VIRENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 18, 2011 |
|
VIRENDRA SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 4, 2011 |
|
VIRENDRA SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANR.
|
May 4, 2011 |
|
VIRENDRA SINGH YADAV Vs. LABOUR COURT NO.2. JAIPUR
|
November 28, 2011 |
|
VISHAMBHAR DAYAL SHARMA AND ORS. Vs. THE STATE OF RAJASTHAN & OTHERS
|
August 23, 2011 |
|
VISHNU DUTT AND ORS. Vs. STATE OF RAJASTHAN
|
March 23, 2011 |
|
VISHNU KUMAR AGRAWAL AND ANR. Vs. STATE OF RAJASTHAN
|
March 8, 2011 |
|
VISHNU KUMAR SHARMA Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 14, 2011 |
|
VISHNU KUMAR SINGHAL Vs. STATE OF RAJASTHAN
|
July 25, 2011 |
|
VISHNU NARAYAN SHARMA Vs. MAHARANA PRATAP AGRICULTURE AND TECHNOLOGY
UNIVERSITY, UDAIPUR, REGISTRAR & OTHERS
|
January 10, 2011 |
|
VISHNU PRAKASH Vs. STATE OF RAJASTHAN
|
May 30, 2011 |
|
VISHNU PRAKASH Vs. STATE OF RAJASTHAN
|
November 4, 2011 |
|
VISHNU RATHORE Vs. STATE OF RAJ
|
November 9, 2011 |
|
VISHRAM RAM Vs. STATE OF RAJASTHAN
|
February 11, 2011 |
|
VISHVAVIBHUT VIDEH Vs. SUBHASH CHAND PALIWAL
|
February 15, 2011 |
|
VISHWAKARMA STONE CRUSHER KESARPURA Vs. AJMER VIDHYUT VITRAN NIGAM LTD. AND ORS.
|
October 17, 2011 |
|
VODAPHONE ESSAR DIGI LINK LTD Vs. STATE OF RAJASTHAN
|
March 22, 2011 |
|
YAKUB & ANR Vs. MANGI LAL & ORS
|
August 16, 2011 |
|
YASHWANT GOYAL AND ANR. Vs. JAGDISH PRASAD GARG AND ANR.
|
September 1, 2011 |
|
YASHWANT SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
February 2, 2011 |
|
YASIR CHISTI & ANR. Vs. STATE OF RAJASTHAN
|
December 20, 2011 |
|
YOGESH Vs. HARI PRASAD AND ORS
|
February 11, 2011 |
|
YOGESH AND ORS. Vs. ADDITIONAL DISTRICT COLLECTOR
|
May 3, 2011 |
|
YOGITA D/O ANIL KUMAR Vs. ANIL KUMAR AND ANOTHER
|
December 1, 2011 |
|
YUSUF ALI Vs. STATE OF RAJASTHAN
|
May 31, 2011 |
|
YUSUF KHAN Vs. STATE OF RAJASTHAN
|
June 30, 2011 |
|
ZAHID Vs. SALMA
|
May 2, 2011 |
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ZAHUR BEG Vs. ABIDA BEGUM AND ANR.
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December 13, 2011 |