|
A Vs. B
|
February 6, 2008 |
|
A Vs. B
|
April 11, 2008 |
|
A R ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX
|
February 5, 2008 |
|
A. BHANWAR LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 22, 2008 |
|
A.B.C. ENTERPRISES Vs. PRAVEEN NIGOTIYA & ANR.
|
January 8, 2008 |
|
ABDUL AZIZ KHAN Vs. STATE AND ANR.
|
October 15, 2008 |
|
ABDUL HAFEES & ANOTHER Vs. DASHRATH SINGH & ANOTHER
|
November 6, 2008 |
|
ABDUL KARIM AND ANR. Vs. ABDUL SATTAR
|
March 13, 2008 |
|
ABDUL KHAN Vs. STATE OF RAJASTHAN
|
July 28, 2008 |
|
ABDUL REHMAN Vs. STATE OF RAJASTHAN & ANR
|
December 15, 2008 |
|
ABDUL SATTAR Vs. STATE OF RAJASTHAN
|
March 4, 2008 |
|
ABHISHRAM ANUBANDH SAHAKARI SAMITI LTD. Vs. THE STATE OF RAJASTHAN AND ANR.
|
April 1, 2008 |
|
ABIDA Vs. THE STATE OF RAJASTHAN AND ORS.
|
November 19, 2008 |
|
ACHHU AND ANR. Vs. THE STATE OF RAJASTHAN
|
May 5, 2008 |
|
ADHIKSHAK KENDRIYA UTPAD Vs. DAMODAR SINGH RAJPUROHIT
|
July 10, 2008 |
|
AFSSAR AHMAD Vs. STATE OF RAJASTHAN
|
March 31, 2008 |
|
AGARWAL SHIKSHA SAMITI Vs. MOTI CHAND JAIN
|
August 13, 2008 |
|
AJAI SINGH Vs. STATE OF RAJASTHAN
|
November 12, 2008 |
|
AJAY KUMAR JAIN Vs. STATE OF RAJASTHAN
|
January 31, 2008 |
|
AJAY KUMAR SAXENA Vs. RTDC
|
September 10, 2008 |
|
AJAY SINGH CHOUHAN Vs. V K JAIN
|
December 12, 2008 |
|
AJAY TANWAR Vs. STATE OF RAJASTHAN
|
September 11, 2008 |
|
AJMER TYRES Vs. APOLLO TYRES LIMITED
|
January 8, 2008 |
|
AJMER VIDYUT VITRAN NIGAM LTD Vs. SHYOCHAND
|
January 31, 2008 |
|
AKHIL BHARTIYA BALMIKI MAHASABHA Vs. NATIONAL COMMISSION FOR SCHEDULED CASTE
|
October 24, 2008 |
|
AKHILESH Vs. THE STATE OF RAJASTHAN
|
February 13, 2008 |
|
ALFA CYMEX TECHNOLOGIES LTD Vs. STATE OF RAJASTHAN
|
July 1, 2008 |
|
ALLA BUX & ANR. Vs. STATE OF RAJASTHAN
|
May 1, 2008 |
|
ALORA ARC STEELS PVT LTD Vs. STATE OF RAJASTHAN
|
April 4, 2008 |
|
AMAR CHAND Vs. JUDGE LABOUR COURT
|
February 19, 2008 |
|
AMAR SINGH Vs. THE STATE OF RAJASTHAN
|
April 9, 2008 |
|
AMAR SINGH Vs. MAHENDRA SINGH
|
December 5, 2008 |
|
AMARJEET Vs. STATE OF RAJASTHAN
|
February 12, 2008 |
|
AMARJEET SINGH @ AMARDEEP Vs. STATE OF RAJASTHAN
|
April 4, 2008 |
|
AMARJIT SINGH Vs. STATE
|
March 18, 2008 |
|
AMARLAL S/O RAMLAL Vs. STATE OF RAJASTHAN
|
January 24, 2008 |
|
AMBA LAL Vs. STATE OF RAJASTHAN
|
January 14, 2008 |
|
ANANDI DEVI Vs. STATE
|
December 2, 2008 |
|
ANIL BISHNOI Vs. STATE OF RAJASTHAN
|
April 11, 2008 |
|
ANIL DAS BAIJAL Vs. STATE OF RAJASTHAN AND ANR.
|
May 2, 2008 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
February 18, 2008 |
|
ANIL KUMAR Vs. STATE AND MADAN LAL
|
March 4, 2008 |
|
ANIL PARASHAR Vs. ASHOK ATTRAY AND ANR.
|
February 13, 2008 |
|
ANIL SHARMA Vs. SMT. MAMTA SHARMA
|
February 14, 2008 |
|
ANITA GAUR Vs. STATE OF RAJASTHAN
|
September 18, 2008 |
|
ANKUSH WADHWA Vs. STATE OF RAJASTHAN
|
November 20, 2008 |
|
ANOP LAL Vs. THE STATE OF RAJASTHAN
|
June 13, 2008 |
|
ANUKAMPA AVAS VIKAS PVT. LTD. Vs. STATE OF RAJASTHAN
|
September 5, 2008 |
|
ARJUN @ GOGI Vs. STATE OF RAJASTHAN
|
November 21, 2008 |
|
ARJUN RAM Vs. STATE & ORS.
|
July 29, 2008 |
|
ARJUN RAM AND ORS. Vs. STATE OF RAJASTHAN
|
February 14, 2008 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
November 25, 2008 |
|
ARJUNRAM AND ANR. Vs. CHETAN RAM AND ORS.
|
April 15, 2008 |
|
ARORA PRODUCTS Vs. ADDL COMMISSIONER CENTRAL
|
March 19, 2008 |
|
ARSHAD HUSSAIN Vs. STATE OF RAJASTHAN
|
April 30, 2008 |
|
ARUN KUMAR Vs. STATE OF RAJASTHAN
|
April 22, 2008 |
|
ARUN KUMAR AND ORS. Vs. SHRI GANGA SHANKER SOLANKI AND ANR.
|
July 10, 2008 |
|
ARUN KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
May 12, 2008 |
|
ARUN KUMAR SINGH Vs. HARI SINGH
|
August 28, 2008 |
|
ARUNA Vs. STATE OF RAJASTHAN
|
April 9, 2008 |
|
ARUNA MILLS PALI Vs. STATE
|
April 11, 2008 |
|
ASHISH KUMAR DUBEY Vs. STATE OF RAJASTHAN
|
May 20, 2008 |
|
ASHOK KUMAR ARORA AND ANR. Vs. STATE OF RAJASTHAN
|
February 18, 2008 |
|
ASHOK KUMAR DAYAMA Vs. STATE AND ANR.
|
February 18, 2008 |
|
ASHOK KUMAR JAIN Vs. RFC
|
April 29, 2008 |
|
ASHOK KUMAR JAIN S/O SHRI MADAN LAL JAIN Vs. CIVIL JUDGE (SR. DIV.) AND ADDL. CHIEF JUDICIAL MAGISTRATE AND ORS.
|
July 14, 2008 |
|
ASHOK KUMAR MALHOTRA Vs. ADDITIONAL DISTRICT JUDGE
|
March 13, 2008 |
|
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
October 14, 2008 |
|
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 18, 2008 |
|
ASHOK KUMAR THAKUR Vs. STATE OF RAJASTHAN
|
July 1, 2008 |
|
ASHOK NAGAR Vs. STATE OF RAJASTHAN
|
May 8, 2008 |
|
ASHOKA LEYLAND LTD Vs. RIICO
|
March 13, 2008 |
|
ASSISTANT COMMISSIONER Vs. H.E.G. LIMITED, RISHAV TEXTILES
|
December 15, 2008 |
|
ASSISTANT COMMISSIONER Vs. JYOTI COTTON INDUSTRIES
|
September 25, 2008 |
|
ASSISTANT COMMISSIONER Vs. RAJASTHAN JAN JAATI KSHETRIYA VIKAS SAHKARI SANGH LTD.
|
August 28, 2008 |
|
ASSISTANT COMMISSIONER, COMMERCIAL TAX Vs. SANSKRIT COMFORT SYSTEM PVT. LTD.
|
September 29, 2008 |
|
ASSISTANT COMMISSIONER, COMMERCIAL TAXES Vs. RAJASTHAN INDUSTRIES
|
May 21, 2008 |
|
ASSISTANT COMMISSIONER, COMMERCIAL TAXES, ANTI EVASION Vs. M/S. SIREMICK INDUSTRIES
|
March 25, 2008 |
|
ASSTT COMMERCIAL TAXES OFFICER Vs. PUKHRAJ JAIN
|
August 4, 2008 |
|
ASSTT. COMMERCIAL TAXES OFFICER Vs. PUKHRAJ JAIN
|
April 8, 2008 |
|
ATMA RAM Vs. CIVIL JUDGE (J D )
|
April 30, 2008 |
|
ATMA RAM Vs. CIVIL JUDGE J D
|
April 30, 2008 |
|
ATTAR SINGH PUNIA Vs. STATE OF RAJASTHAN
|
February 22, 2008 |
|
AVAD DAN & ORS. Vs. THE STATE OF RAJASTHAN
|
March 7, 2008 |
|
AYODHA BAI Vs. MURLI LAL
|
November 10, 2008 |
|
AYUB KHAN Vs. STATE OF RAJASTHAN
|
July 17, 2008 |
|
AYYUB KHAN Vs. STATE
|
December 15, 2008 |
|
AZIZ NABI Vs. STATE OF RAJASTHAN
|
February 8, 2008 |
|
B B MOHANTI Vs. STATE OF RAJASTHAN
|
February 8, 2008 |
|
B L VERMA Vs. STATE
|
May 20, 2008 |
|
BABLU @ YOGENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 6, 2008 |
|
BABU LAL Vs. PRAKASH SINGH
|
December 16, 2008 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
August 22, 2008 |
|
BABU LAL Vs. KARAMVEER
|
April 28, 2008 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
May 13, 2008 |
|
BABU LAL Vs. KESHAR SINGH AND ORS.
|
May 7, 2008 |
|
BABU LAL BAIRWA Vs. STATE OF RAJASTHAN
|
November 6, 2008 |
|
BABU LAL JANGID Vs. ASSISTANT ENGINEER PUBLIC
|
April 10, 2008 |
|
BABU LAL SHARMA Vs. JUDGE FAMILY COURT
|
February 20, 2008 |
|
BABU LAL SHARMA Vs. STATE OF RAJASTHAN & ANR.
|
August 13, 2008 |
|
BABU LAL VAISHNAV Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
|
July 11, 2008 |
|
BABU SINGH Vs. STATE OF RAJASTHAN
|
March 18, 2008 |
|
BABULAL RANGREJ Vs. SHEKHAWATI GRAMIN BANK HEAD OFFICE SIKAR
|
November 12, 2008 |
|
BACHCHU SINGH Vs. STATE OF RAJASTHAN
|
May 1, 2008 |
|
BACHHANA RAM Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
BACHHU SINGH Vs. PRESIDENT [NAFED]
|
April 1, 2008 |
|
BADRI NARAYAN Vs. STATE OF RAJASTHAN
|
April 28, 2008 |
|
BADRI NARAYAN Vs. KHYALI RAM
|
May 5, 2008 |
|
BADRI RAM Vs. NARAYAN RAM
|
November 10, 2008 |
|
BADRU Vs. STATE OF RAJASTHAN
|
April 17, 2008 |
|
BAGH SINGH Vs. CIVIL JUDGE (JUNIOR DIVISION) AND ORS.
|
July 17, 2008 |
|
BAHADUR SINGH @ RAJ BAHADUR SINGH Vs. STATE OF RAJASTHAN
|
August 7, 2008 |
|
BAHUBAL KR JAIN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
January 4, 2008 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAMKANYA BAI AND OTHERS
|
October 16, 2008 |
|
BAJRANG LAL Vs. DAL CHAND
|
November 21, 2008 |
|
BAL HIT SHIKSHA SAMITI Vs. DHARAM SINGH
|
September 10, 2008 |
|
BAL KISHAN Vs. State of Rajasthan
|
February 13, 2008 |
|
BALBIR SHARMA Vs. STATE
|
May 20, 2008 |
|
BALDEV SHARMA Vs. STATE OF RAJASTHAN
|
May 29, 2008 |
|
BALKISHAN Vs. STATE OF RAJASTHAN AND ORS.
|
May 30, 2008 |
|
BALLABH DAS KATTA Vs. COMMISSIONER OF INCOME TAX
|
April 30, 2008 |
|
BALU LAL Vs. RAMESH KUMAR AND ORS.
|
May 28, 2008 |
|
BALU SINGH Vs. UNION OF INDIA & ORS.
|
April 3, 2008 |
|
BALVEER SINGH Vs. STATE OF RAJASTHAN
|
February 12, 2008 |
|
BALVINDER SINGH Vs. STATE OF RAJASTHAN
|
May 30, 2008 |
|
BALVINDRA SINGH Vs. STATE OF RAJASTHAN
|
July 15, 2008 |
|
BANA SINGH Vs. STATE OF RAJASTHAN
|
September 2, 2008 |
|
BANARSILAL MALHOTRA & SONS Vs. INCOME TAX OFFICER
|
May 16, 2008 |
|
BANK OF BIKANER AND JAIPUR AND ANR. Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
|
July 29, 2008 |
|
BANSHI DHAR SHARMA AND ORS. Vs. RAJ. STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPN. (RIICO) THROUGH ITS MANAGING DIRECTOR AND ORS.
|
February 8, 2008 |
|
BANTI @ LALA Vs. STATE OF RAJASTHAN
|
April 25, 2008 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
May 16, 2008 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
April 3, 2008 |
|
BARKAT Vs. STATE OF RAJASTHAN
|
November 14, 2008 |
|
BARKAT Vs. THE STATE OF RAJASTHAN
|
November 24, 2008 |
|
BASANTI DEVI Vs. STATE
|
August 7, 2008 |
|
BASANTI DEVI Vs. JAGDISH PRASAD SHARMA
|
December 12, 2008 |
|
BEELA DEVI Vs. SUMER SINGH
|
December 12, 2008 |
|
BEERBAL Vs. STATE OF RAJASTHAN
|
April 16, 2008 |
|
BENNETT COLEMAN AND COMPANY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER JAIPUR
|
April 11, 2008 |
|
BHADAR RAM & ORS. Vs. STATE & ORS.
|
January 25, 2008 |
|
BHAG CHAND Vs. J.L.C. AND ANOTHER
|
November 12, 2008 |
|
BHAG CHAND Vs. ADDL DISTT JUDGE
|
April 25, 2008 |
|
BHAGIRATH Vs. CIVIL JUDGE J D
|
May 22, 2008 |
|
BHAGIRATH BISHNOI Vs. STATE OF RAJASTHAN AND ORS.
|
October 14, 2008 |
|
BHAGU RAM Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
BHAGWAN Vs. STATE OF RAJASTHAN
|
July 8, 2008 |
|
BHAGWAN DAS Vs. SATISH SINGH
|
February 29, 2008 |
|
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
November 12, 2008 |
|
BHAGWAN SAHAI Vs. UDYOG BHAWAN COMMON FACILITY
|
September 16, 2008 |
|
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
|
March 13, 2008 |
|
BHAGWAN SINGH Vs. UNION OF INDIA
|
May 16, 2008 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
May 28, 2008 |
|
BHAGWAN SINGH Vs. MAKKHAN SINGH
|
September 2, 2008 |
|
BHAGWAT PRASAD GUPTA Vs. KISHAN MEENA
|
January 4, 2008 |
|
BHAGWATI Vs. STATE OF RAJASTHAN
|
May 8, 2008 |
|
BHAGWATI Vs. STATE OF RAJASTHAN
|
August 7, 2008 |
|
BHAIRO RAM Vs. R.S.E.B. & ORS.
|
October 15, 2008 |
|
BHAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
February 14, 2008 |
|
BHANA RAM Vs. RAJASTHAN AGRICULTURAL UNIVERSITY
|
September 8, 2008 |
|
BHANA RAM Vs. STATE OF RAJASTHAN
|
November 12, 2008 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 20, 2008 |
|
BHANWAR LAL ALIAS BHANWARA Vs. STATE OF RAJASTHAN
|
July 9, 2008 |
|
BHANWAR LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 30, 2008 |
|
BHANWAR LAL SOLANKI Vs. STATE OF RAJASTHAN
|
February 7, 2008 |
|
BHANWAR SINGH Vs. BHAGWATI LAL BHANDARI
|
February 12, 2008 |
|
BHANWAR SINGH Vs. SANJAY KUMAR (SINCE DECEASED)
|
December 11, 2008 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
September 4, 2008 |
|
BHANWAR SINGH ALIAS CHHATAR SINGH Vs. STATE OF RAJASTHAN
|
July 29, 2008 |
|
BHANWAR SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
May 8, 2008 |
|
BHANWAR SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
February 4, 2008 |
|
BHANWAR SINGH SHAKTAWAT Vs. STATE
|
March 13, 2008 |
|
BHANWARA RAM Vs. STATE
|
December 15, 2008 |
|
BHANWARI Vs. STATE OF RAJASTHAN
|
July 18, 2008 |
|
BHANWARI BAI Vs. UNION OF INDIA
|
April 1, 2008 |
|
BHANWARLAL Vs. RAJENDRA PRASAD
|
March 7, 2008 |
|
BHANWARLAL JOSHI THROUGH LRS Vs. DASHRATH DEV
|
May 7, 2008 |
|
BHANWARLAL PORWAL Vs. RECOVERY OFFICER
|
March 18, 2008 |
|
BHARAT ALIAS BHARAT RAM Vs. STATE
|
March 12, 2008 |
|
BHARAT MAL MEENA Vs. STATE OF RAJASTHAN
|
July 1, 2008 |
|
BHARAT SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 5, 2008 |
|
BHARAT TIMBER INDUSTRIES (M/S.) Vs. NARPAT SINGH AND ANR.
|
July 22, 2008 |
|
BHARAT TRADING CO. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
March 27, 2008 |
|
BHARTI SINGH Vs. STATE RAJASTHAN
|
May 16, 2008 |
|
BHAWANA KUMARI Vs. STATE OF RAJASTHAN
|
March 25, 2008 |
|
BHAWANI SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
May 2, 2008 |
|
BHAWANI SINGH CHARAN Vs. STATE OF RAJASTHAN AND ORS.
|
September 23, 2008 |
|
BHAWANI SINGH KAVIYA Vs. STATE OF RAJASTHAN
|
May 13, 2008 |
|
BHEEKARAN Vs. STATE
|
October 14, 2008 |
|
BHERU LAL Vs. STATE
|
September 18, 2008 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
October 13, 2008 |
|
BHERU MAL Vs. STATE OF RAJASTHAN
|
January 29, 2008 |
|
BHERU SINGH Vs. STATE OF RAJASTHAN
|
January 24, 2008 |
|
BHERU SINGH Vs. HARI SHANKAR
|
April 24, 2008 |
|
BHIKKILAL Vs. SHANTI DEVI
|
April 17, 2008 |
|
BHIKNATH Vs. STATE
|
October 14, 2008 |
|
BHILWARA SPINNERS LIMITED Vs. WORKMENS COMPENSATION COMMISSIONER AND ORS.
|
August 5, 2008 |
|
BHIM RAJ AGARWAL & ORS. Vs. STATE OF RAJASTHAN
|
February 25, 2008 |
|
BHIMLA @ BHINYA RAM & ORS. Vs. STATE OF RAJASTHAN
|
September 4, 2008 |
|
BHOLU ALIAS HANUMAN Vs. STATE OF RAJASTHAN
|
February 1, 2008 |
|
BHOMA RAM Vs. DISTRICT ELECTION OFFICER
|
February 11, 2008 |
|
BHOORI SINGH Vs. STATE OF RAJASTHAN
|
January 4, 2008 |
|
BHUPENDRA SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 11, 2008 |
|
BHURE KHAN & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
March 14, 2008 |
|
BIG SHOPPERS SUPERMARKET PVT. LTD. Vs. K.M. TRADING AND AGENCIES PVT. LTD.
|
August 29, 2008 |
|
BIJENDRA AND ANOTHER Vs. STATE OF RAJASTHAN
|
September 18, 2008 |
|
BIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 10, 2008 |
|
BIMAL KUMAR JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
May 20, 2008 |
|
BINANI CEMENT LTD Vs. STATE OF RAJASTHAN
|
April 28, 2008 |
|
BIRDHA Vs. STATE OF RAJASTHAN
|
January 31, 2008 |
|
BOARD OF INDIAN MEDICINE RAJASTHAN Vs. RAJASTHAN INDIAN MEDICINE BOARD KARAMCHARI SANGH
|
April 25, 2008 |
|
BOTLAL Vs. STATE OF RAJASTHAN
|
September 9, 2008 |
|
BRAHAMDEO VYAS Vs. STATE OF RAJASTHAN
|
March 14, 2008 |
|
BRIGHT FUTURE TEACHER TRAINING Vs. STATE
|
December 12, 2008 |
|
BRIJ ENTERPRISES Vs. STATE OF RAJASTHAN
|
January 28, 2008 |
|
BRIJ KISHORE YADAV Vs. STATE OF RAJASTHAN
|
February 4, 2008 |
|
BRIJENDRA KUMAR JAIMAN Vs. STATE OF RAJASTHAN
|
July 29, 2008 |
|
BRIJESH KUMAR CHANDOLIA Vs. STATE
|
May 19, 2008 |
|
BUBU AND ANR. Vs. THE STATE OF RAJASTHAN
|
January 3, 2008 |
|
BULAKI DAS Vs. BANSIDHAR PARWAL
|
April 11, 2008 |
|
BUNTY @ GURVINDRA SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2008 |
|
C I T Vs. KUSHAL BAGH MINERALS PVT LTD
|
March 27, 2008 |
|
C I T Vs. RAM SINGH
|
May 20, 2008 |
|
C I T Vs. BANK OF RAJASTHAN LIMITED
|
March 24, 2008 |
|
C I T Vs. MS HINDUSTAN ZINC LTD
|
March 4, 2008 |
|
C P. SYSTEM (P) LTD. Vs. STATE OF RAJASTHAN AND ORS.
|
March 17, 2008 |
|
CENTRAL BUREAU OF NARCOTICS Vs. ASHOK KUMAR
|
September 11, 2008 |
|
CENTRAL OFFICE MEWAR PALACE ORG. Vs. UNION OF INDIA
|
October 13, 2008 |
|
CHAINA RAM Vs. STATE OF RAJASTHAN
|
February 19, 2008 |
|
CHAIRMAN, AVAS VIKAS SANSTHAN LIQUIDATION COMMITTEE Vs. MANOJ KUMAR BHATNAGAR
|
February 26, 2008 |
|
CHAITANYA PRAKASH BANSAL Vs. KRISHNA BIYANI
|
May 21, 2008 |
|
CHAMPA LAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 4, 2008 |
|
CHANANA RAM Vs. STATE OF RAJASTHAN
|
July 23, 2008 |
|
CHANDRA BHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
October 17, 2008 |
|
CHANDRA BHAN YADAV Vs. STATE OF RAJASTHAN
|
September 22, 2008 |
|
CHANDRA MOHAN MEENA Vs. STATE OF RAJASTHAN
|
March 5, 2008 |
|
CHANDRA PAL SINGH Vs. SMT. NANI BAI AND ANR.
|
January 14, 2008 |
|
CHARAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
January 23, 2008 |
|
CHARANJEET SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 2008 |
|
CHATRA Vs. STATE OF RAJASTHAN
|
February 14, 2008 |
|
CHAUTH MAL Vs. STATE OF RAJASTHAN
|
April 23, 2008 |
|
CHET RAM AND ANR. Vs. GORISHANKER AND ORS.
|
May 9, 2008 |
|
CHETAN LAL Vs. STATE OF RAJASTHAN
|
September 4, 2008 |
|
CHHAGAN ALIAS SAGAN Vs. STATE OF RAJASTHAN
|
May 2, 2008 |
|
CHHAGAN LAL ALIAS CHHAGAN MAL Vs. SURESH CHAUHAN
|
May 2, 2008 |
|
CHHAIL SINGH Vs. STATE OF RAJASTHAN
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April 17, 2008 |
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CHHAIL SINGH Vs. STATE OF RAJASTHAN
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March 10, 2008 |
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CHHAV DEVI W/O RANG LAL MEENA AND OTHERS Vs. ANJANI KUAMR S/O NAND KISHOR AND OTHERS
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November 14, 2008 |
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CHHEETA RAM ALIAS SITA RAM Vs. RAM LAL
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January 29, 2008 |
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CHHITARMAL Vs. BATTILAL & ORS.
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November 6, 2008 |
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CHHOGA RAM Vs. STATE OF RAJASTHAN & ORS.
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January 17, 2008 |
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CHHOTA AND ORS. Vs. STATE OF RAJASTHAN
|
September 1, 2008 |
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CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DURGA RAM
|
May 12, 2008 |
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CHIKKU MOTORS Vs. KASHI RAM
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December 19, 2008 |
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CHILDRENS GARDEN PLAY SCHOOL EDUCATION SOCIETY Vs. RAJ NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
|
March 5, 2008 |
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CHIRANJI LAL Vs. JUDGE INDUSTRIAL
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September 9, 2008 |
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CHITARLAL S/O. RADHEYLAL Vs. THE STATE OF RAJASTHAN THROUGH P.P.
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January 31, 2008 |
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CHITTORGARH SAHKARI UPBHOKTA THOK BHANDAR LTD. Vs. INCOME TAX OFFICER
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May 28, 2008 |
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CHOGA RAM Vs. STATE OF RAJASTHAN
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April 25, 2008 |
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CHORU LAL Vs. RAJASTHAN AGRICULTURE UNIVERSITY
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May 23, 2008 |
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CHOTI LAL AND OTHERS Vs. SURESH CHAND AND OTHERS
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March 7, 2008 |
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CHUNNILAL Vs. STATE OF RAJASTHAN
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April 9, 2008 |
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CIT Vs. JAI KUMAR
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April 25, 2008 |
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CIT Vs. SH RAM DEV KUMAR CHITLANGIA
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May 16, 2008 |
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CIT Vs. METALIZING EQUIPMENT CO P LTD
|
May 5, 2008 |
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CIT Vs. DOWAGER MAHARANI RESIDENTIAL
|
May 6, 2008 |
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CIT Vs. SHREE RAJASTHAN SYNTEX LIMITED
|
May 6, 2008 |
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CIT Vs. BHERU LAL BOHARA
|
March 5, 2008 |
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CIT Vs. MEWAR OIL GENERAL MILLS LTD
|
March 19, 2008 |
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CIT Vs. LAXMI ENGG INDUSTRIES
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March 18, 2008 |
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CIT Vs. HOTEL HILLTOP
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March 17, 2008 |
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CIT Vs. DURGA SHANKAR KANSARA
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January 28, 2008 |
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CIT Vs. BANK OF RAJASTHAN LTD
|
January 23, 2008 |
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CIT Vs. RAMDASS SARRAF
|
January 17, 2008 |
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CIT Vs. MANGILAL RAMESHWAR LAL
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January 18, 2008 |
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CIT Vs. INANI MARBLES P LTD
|
August 19, 2008 |
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CIT Vs. DR A P BAHAL
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January 30, 2008 |
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CIT Vs. ARIHANT BUILDERS
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February 11, 2008 |
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CIT Vs. BANK OF RAJASTHAN LTD
|
March 28, 2008 |
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CIT Vs. HILTOP PALACE HOTEL (P) LTD
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September 11, 2008 |
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CIT Vs. CHARBHUJA TRADING CO
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September 25, 2008 |
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CIT Vs. UDAI MOHAN AND CO
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July 1, 2008 |
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CIT Vs. GOPAL SHARMA
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July 4, 2008 |
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CIT Vs. TIRUPATI ENTERPRISES
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July 4, 2008 |
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CIT Vs. JYOTI JAIN
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August 20, 2008 |
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CIT Vs. RAJASTHAN VANASPATI PRODUCT LTD
|
April 23, 2008 |
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CIT UDAIPUR Vs. KANHAIYA LAL,; MOHAN LAL GURNANI AND SMT LEELA DEVI
|
August 5, 2008 |
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CLASSIC MERCHANTS PVT LTD Vs. STATE OF RAJASTHAN
|
March 3, 2008 |
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COBRA INSTALACIONES Y SERVICIOS, S.A. Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
|
April 8, 2008 |
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COMMERCIAL TAXES OFFICER Vs. INDIAN RAYON AND INDUSTRIES LTD.
|
July 2, 2008 |
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COMMERCIAL TAXES OFFICER Vs. BHAWANI EXPORTS AND BHAWANI EMPORIUM
|
October 13, 2008 |
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COMMERCIAL TAXES OFFICER Vs. SOLICIT COSMETICS AND FRAGRANCE COSMETICS PVT. LTD.
|
November 17, 2008 |
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COMMERCIAL TAXES OFFICER Vs. METALS AND ALLOYS INDIA PVT. LTD.
|
September 16, 2008 |
|
COMMERCIAL TAXES OFFICER Vs. SHRI RAM PLASTER
|
December 16, 2008 |
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COMMERCIAL TAXES OFFICER (WC AND LT) Vs. UNIQUE PRECURED RETREADERS
|
July 9, 2008 |
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COMMERCIAL TAXES OFFICER (WC AND LT) Vs. UNIQUE PRECURED RETREADERS
|
July 4, 2008 |
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COMMISSIONER MUNICIPAL COUNCIL, TONK Vs. JUMMA KHAN AND ANOTHER
|
September 23, 2008 |
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COMMISSIONER OF INCOME Vs. UPENDRA KUMAR SONI
|
March 3, 2008 |
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COMMISSIONER OF INCOME TAX Vs. ORIENTAL POWER CABLE LTD
|
February 27, 2008 |
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COMMISSIONER OF INCOME TAX Vs. K U M S
|
March 18, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MANTRA TANTRA YANTRA VIGYAN
|
January 18, 2008 |
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COMMISSIONER OF INCOME TAX Vs. VTC LEASING AND FINANCE LTD
|
January 17, 2008 |
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COMMISSIONER OF INCOME TAX Vs. PADAM SINGH CHOUHAN
|
February 6, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KISHAN KUMAR
|
February 5, 2008 |
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COMMISSIONER OF INCOME TAX Vs. BHANWARLAL MURWATIYA
|
February 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. NEHA PROTEINS LTD
|
April 29, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SOHAN KHAN
|
April 24, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MANAGER, STATE BANK OF INDIA
|
August 26, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MS. HINDUSTAN ZINC LTD.
|
March 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. GEETANJALI EDUCATION SOCIETY
|
August 18, 2008 |
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COMMISSIONER OF INCOME TAX Vs. TIRUPATI ENTERPRISES
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July 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KANHAIYA LAL
|
August 5, 2008 |
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COMMISSIONER OF INCOME TAX Vs. UNIQUE PRECURED RETRADERS
|
September 12, 2008 |
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COMMISSIONER OF INCOME TAX Vs. HILTOP PALACE HOTEL (P) LTD.
|
September 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. CHARBHUJA TRADING CO.
|
September 25, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHRI SINDHUJA FOODS (P) LTD.
|
October 24, 2008 |
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COMMISSIONER OF INCOME TAX Vs. BANK OF RAJASTHAN LTD.
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March 28, 2008 |
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COMMISSIONER OF INCOME TAX Vs. ROOPCHAND NAWALCHAND GANDHI
|
March 28, 2008 |
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COMMISSIONER OF INCOME TAX Vs. ARIHANT BUILDERS
|
February 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. RAJASTHAN VANASPATI PRODUCT LTD.
|
April 23, 2008 |
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COMMISSIONER OF INCOME TAX Vs. JYOTI JAIN
|
August 20, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHRI DIGAMBER JAIN MANDIR, CHAKSU
|
February 25, 2008 |
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COMMISSIONER OF INCOME TAX Vs. GOPAL SHARMA
|
July 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. UDAI MOHAN & CO.
|
July 1, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KANSARA MODLER LTD.
|
April 25, 2008 |
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COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS
|
April 23, 2008 |
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COMMISSIONER OF INCOME TAX Vs. P.I. INDUSTRIES LTD.
|
November 21, 2008 |
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COMMISSIONER OF INCOME TAX Vs. DEVENDRA GUPTA
|
August 21, 2008 |
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COMMISSIONER OF INCOME TAX Vs. CHETAK ENTERPRISES (P) LTD.
|
March 17, 2008 |
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COMMISSIONER OF INCOME TAX Vs. BIGABASS MAHESHWARI SEWA SAMITI
|
August 21, 2008 |
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COMMISSIONER OF INCOME TAX Vs. NANALAL TELI
|
August 21, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MEHTA GWAR GUM AND COMPANY
|
August 22, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MOTILAL KHATRI
|
April 23, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SECURE METERS LTD.
|
November 20, 2008 |
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COMMISSIONER OF INCOME TAX Vs. JYOTI DEVI
|
July 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. RAJESH KUMAR DINESH KUMAR
|
November 10, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KOTHARI IMPEX
|
February 15, 2008 |
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COMMISSIONER OF INCOME TAX Vs. POKAR HOTEL
|
September 22, 2008 |
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COMMISSIONER OF INCOME TAX Vs. HYCRON INDIA LTD.
|
August 20, 2008 |
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COMMISSIONER OF INCOME TAX Vs. RABINDRANATH LAL
|
November 21, 2008 |
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COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY COMPANY LTD.
|
November 21, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. DR. A.P. BAHAL
|
January 30, 2008 |
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COMMISSIONER OF INCOME TAX Vs. K.K. ENTERPRISES
|
August 18, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KIRTI KUMAR SHAH
|
August 18, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SIROHI S.B.V. BANK LTD.
|
September 24, 2008 |
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COMMISSIONER OF INCOME TAX Vs. BASANTILAL MUNDRA
|
May 16, 2008 |
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COMMISSIONER OF INCOME TAX Vs. JAI KUMAR
|
April 25, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHIV CHARAN MATHUR
|
August 28, 2008 |
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COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD.
|
August 20, 2008 |
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COMMISSIONER OF INCOME TAX Vs. BANK OF RAJASTHAN LTD.
|
August 28, 2008 |
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COMMISSIONER OF INCOME TAX, AJMER Vs. BHILWARA SPINNERS LTD.
|
September 24, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. RAVINDRA PLATINUM P. LTD.
|
May 13, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. MALBOROUGH POLYCHEM P. LTD.
|
September 25, 2008 |
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COMMISSIONER OF WEALTH TAX Vs. GAJENDRA SINGH JHALA
|
July 2, 2008 |
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COMPUCOM SOFTWARE LIMITED Vs. PRINCIPAL SECRETARY SECONDARY
|
January 25, 2008 |
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CPL SANJEET KUMAR Vs. UNION OF INDIA
|
April 16, 2008 |
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CTO Vs. RAM DAYAL KANHAIYA LAL
|
December 12, 2008 |
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D. S. MARBLES PVT. LTD. Vs. AJAY MARBLES AND MINERALS
|
December 19, 2008 |
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DALALA Vs. STATE OF RAJASTHAN
|
April 17, 2008 |
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DALI CHAND Vs. RUKMANI BAI
|
December 17, 2008 |
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DALIP KUMAR Vs. STATE OF RAJASTHAN
|
March 5, 2008 |
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DALJEET SINGH Vs. APPELLATE RENT TRIBUNAL (D.J.) SRIGANGANAGAR
|
December 1, 2008 |
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DARGAH COMMITTEE THROUGH ITS PRESIDENT SHRI HAJI INAYAT HUSSAIN QURESHI Vs. ADDITIONAL DISTRICT JUDGE AND ORS
|
March 26, 2008 |
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DASHRATH SINGH Vs. STATE OF RAJASTHAN
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February 29, 2008 |
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DAUD KHAN Vs. STATE
|
November 11, 2008 |
|
DAULAT RAM Vs. STATE OF RAJASTHAN
|
January 22, 2008 |
|
DAYA LAL Vs. STATE OF RAJASTHAN
|
May 20, 2008 |
|
DAYAL CHANDRA MATHUR Vs. STATE OF RAJASTHAN
|
September 17, 2008 |
|
DAYANAND @ LILIYA Vs. STATE OF RAJASTHAN
|
September 10, 2008 |
|
DCM SRIRAM INDUSTRIES LTD Vs. STATE OF RAJASTHAN
|
April 16, 2008 |
|
DEEPA RAM Vs. STATE OF RAJASTHAN
|
March 3, 2008 |
|
DEEPAK KUMAR PANDEY Vs. JASWANT SINGH
|
November 17, 2008 |
|
DEEPIKA MOTWANI Vs. STATE OF RAJASTHAN
|
May 30, 2008 |
|
DEEWAN SINGH Vs. STATE OF RAJASTHAN
|
December 3, 2008 |
|
DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT) Vs. INDO CONTINENTAL HOTEL
|
May 9, 2008 |
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DESH RAJ Vs. STATE OF RAJASTHAN
|
February 21, 2008 |
|
DEV GANGA ENTERPRISES Vs. STATE OF RAJASTHAN
|
February 27, 2008 |
|
DEV LAL AND 3 OTHERS Vs. STATE OF RAJASTHAN
|
September 11, 2008 |
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DEV PRAKASH PALIWAL Vs. STATE OF RAJASTHAN
|
May 1, 2008 |
|
DEVA RAM Vs. ADDI DISTRICT JUDGE
|
March 4, 2008 |
|
DEVA RAM AND ANR. Vs. JAIDEV SINGH @ JAGBEER SINGH AND ANR.
|
May 19, 2008 |
|
DEVA RAM SARAN Vs. STATE OF RAJASTHAN AND ORS.
|
July 15, 2008 |
|
DEVARAM Vs. PRAHLAD SINGH
|
April 17, 2008 |
|
DEVENDRA PATHAK AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 7, 2008 |
|
DEVENDRA SINGH Vs. STATE
|
May 12, 2008 |
|
DEVENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
April 4, 2008 |
|
DEVI DAYAL GUPTA Vs. SAMBHAR SALTS LIMITED AND ORS.
|
September 2, 2008 |
|
DEVI KISHAN HARIJAN Vs. UCO BANK
|
May 30, 2008 |
|
DEVI LAL SAHU Vs. U O I
|
September 4, 2008 |
|
DEVI RAM Vs. STATE OF RAJASTHAN
|
May 13, 2008 |
|
DEVI SINGH Vs. COMMISSIONER AND SECRETARY
|
April 2, 2008 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
March 12, 2008 |
|
DEVI SINGH Vs. MAHESH
|
January 8, 2008 |
|
DHAN RAJ MEENA Vs. STATE OF RAJASTHAN
|
February 11, 2008 |
|
DHANNA LAL Vs. STATE OF RAJASTHAN
|
January 21, 2008 |
|
DHANNA RAM AND ORS. Vs. STATE AND ORS.
|
July 21, 2008 |
|
DHARA SINGH Vs. STATE OF RAJASTHAN
|
July 3, 2008 |
|
DHARAM CHAND Vs. JOGESHWAR
|
November 12, 2008 |
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DHARAM CHAND AND ORS. Vs. JOGESHWAR AND ORS.
|
December 12, 2008 |
|
DHARAM CHAND LAMBA Vs. R S R T C
|
April 22, 2008 |
|
DHARAM PRATAP SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2008 |
|
DHARAMPAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
February 19, 2008 |
|
DHARMENDRA CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
September 19, 2008 |
|
DHARMENDRA KUMAR THAWARIA Vs. ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO. 2 AND ANR.
|
January 29, 2008 |
|
DHARMENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 16, 2008 |
|
DHARMENDRA SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 17, 2008 |
|
DHARMI LAL DAMA Vs. STATE OF RAJASTHAN
|
November 18, 2008 |
|
DHARMICHAND Vs. PARASMAL
|
September 19, 2008 |
|
DHUJI RAM Vs. STATE OF RAJASTHAN
|
January 8, 2008 |
|
DHULA AND ORS. Vs. HEADMASTER, GOVT. UPPER PRIMARY SCHOOL, JOGPUR AND ORS.
|
January 30, 2008 |
|
DHUMA DEVI Vs. STATE OF RAJASTHAN
|
February 11, 2008 |
|
DILDAR HUSSAIN Vs. MOHD. SADDIQ AND ANR.
|
May 20, 2008 |
|
DILIP Vs. STATE OF RAJASTHAN
|
February 27, 2008 |
|
DILIP DIXIT Vs. STATE OF RAJASTHAN AND ORS.
|
February 7, 2008 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
April 28, 2008 |
|
DILIP SINGH Vs. UNION BANK OF INDIA AND OTHERS
|
October 14, 2008 |
|
DINESH CHAND SHARMA Vs. STATE
|
July 11, 2008 |
|
DINESH CHANDRA Vs. ADDL. DISTRICT JUDGE (FT) NO. 2 AND ORS.
|
January 3, 2008 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
January 25, 2008 |
|
DINESH KUMAR GUPTA Vs. STATE
|
March 18, 2008 |
|
DINESH KUMAR SHARMA Vs. STATE
|
March 13, 2008 |
|
DINESH PAREEK Vs. R F C
|
April 24, 2008 |
|
DINESH POUCHES LIMITED (M/S.) Vs. STATE OF RAJASTHAN AND ORS.
|
August 12, 2008 |
|
DINESH SHARMA Vs. SMT. RUPA SHARMA
|
September 9, 2008 |
|
DIPENDRA MISHRA Vs. STATE OF RAJASTHAN
|
March 18, 2008 |
|
DISTRICT EDUCATION OFFICER KOTA Vs. SMT. HEERA BAI & ANR.
|
November 5, 2008 |
|
DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY BIKANER Vs. MEGH SINGH
|
January 16, 2008 |
|
DR. (SMT.) HEMLATA SARASWAT Vs. STATE OF RAJASTHAN AND ORS.
|
January 29, 2008 |
|
DR. BRIJ BHUSHAN BANSAL Vs. NARCOTIC CONTROL BUREAU
|
May 7, 2008 |
|
DR. D.P. PUNIA Vs. STATE AND ANR.
|
August 13, 2008 |
|
DR. GIRISH AGARWAL Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 19, 2008 |
|
DR. JITENDRA RAJ BHANDARI Vs. STATE OF RAJASTHAN
|
March 27, 2008 |
|
DR. KAMALA GURWANI Vs. STATE OF RAJ.
|
July 7, 2008 |
|
DR. NAND KUAMR JOSHI Vs. G.S. SANDHU AND OTHERS
|
October 14, 2008 |
|
DR. R.K. KHANNA Vs. STATE OF RAJASTHAN & ANR.
|
July 10, 2008 |
|
DR. RAJENDRA KUMAR J.N.V. UNIVERSITY Vs. KUMBHAT V. AND ORS.
|
December 22, 2008 |
|
DR. SMT. SARITA UPNEJA Vs. STATE OF RAJASTHAN & ANR.
|
February 1, 2008 |
|
DURGA LAL Vs. DHAN RAJ SINGH
|
November 10, 2008 |
|
DURGA LAL AND ANR. Vs. STATE
|
January 24, 2008 |
|
DURGA LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 16, 2008 |
|
DURGA PRASAD (DEAD) AND OTHERS Vs. CHANDRA SHEKHAR AND OTHERS
|
August 29, 2008 |
|
DURGA RAM Vs. STATE OF RAJASTHAN
|
January 25, 2008 |
|
DWARKA PRASAD VIJAY Vs. STATE OF RAJASTHAN
|
April 10, 2008 |
|
EAIMAN NOOR BEE Vs. RAJKUMARI GANG
|
September 2, 2008 |
|
EAST INDIA HOTELS LTD Vs. MAHENDRA KUMARI
|
May 8, 2008 |
|
EIH ASSOCIATED HOTELS LIMITED Vs. STATE OF RAJASTHAN
|
January 29, 2008 |
|
EJAZ ALI & ANR. Vs. SMT. ASFA BANU & ANR.
|
December 3, 2008 |
|
EMMANUEL DONAWAT Vs. GANGANAGAR KSHETRIYA GRAMIN BANK
|
April 16, 2008 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SARDAR SHER AMEER SINGH
|
January 24, 2008 |
|
ENERGY SEED INTERNATIONAL Vs. SHUBH SHREE SEEDS P LTD
|
January 11, 2008 |
|
EXECUTIVE ENGINEER PWD Vs. SETHI CONSTRUCTION COMPANY
|
May 6, 2008 |
|
FARIDA LUKMAN Vs. STATE
|
May 19, 2008 |
|
FATARAM Vs. STATE OF RAJASTHAN
|
September 19, 2008 |
|
FATEH SINGH Vs. STATE OF RAJASTHAN
|
November 4, 2008 |
|
FATEH SINGH Vs. STATE OF RAJASTHAN
|
September 8, 2008 |
|
FATEH SINGH Vs. NARENDRA SINGH
|
February 21, 2008 |
|
FATTU DEVI (SMT.) AND ORS. Vs. BHINYA RAM AND ORS.
|
April 9, 2008 |
|
FIRM MADAN CHAND AND SAMPAT RAI Vs. DEBT RELIEF COURT
|
April 21, 2008 |
|
FOOSI @ PUSHPA DEVI Vs. SMT. GEETA
|
August 13, 2008 |
|
G K W LTD Vs. STATE OF RAJASTHAN
|
February 22, 2008 |
|
G.V. ASWANI Vs. STATE OF RAJASTHAN
|
December 17, 2008 |
|
GAJANAND SHARMA Vs. STATE OF RAJASTHAN
|
September 10, 2008 |
|
GAJENDRA KUMAR DHANAWAT Vs. MEWAR AANCHALIK GRAMIN BANK AND ORS.
|
August 6, 2008 |
|
GAJENDRA SINGH Vs. DIVISIONAL COMMISSIONER, JODHPUR AND ORS.
|
December 22, 2008 |
|
GAJENDRA SINGH LODHA Vs. BHANWAR LAL KOTHARI
|
July 31, 2008 |
|
GANESH SINGH Vs. STATE OF RAJASTHAN
|
March 7, 2008 |
|
GANESHLAL Vs. GANPATSINGH
|
December 16, 2008 |
|
GANGA RAM @ GANGU Vs. JAGANNATH
|
March 18, 2008 |
|
GANI MOHAMMAD Vs. STATE
|
January 17, 2008 |
|
GANPAT LAL Vs. STATE OF RAJASTHAN
|
August 5, 2008 |
|
GANPAT SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
October 15, 2008 |
|
GAURAV GAUTAM Vs. STATE
|
March 12, 2008 |
|
GAUTAM CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
August 11, 2008 |
|
GAUTAM CHAND MEHTA Vs. STATE AND ORS.
|
July 10, 2008 |
|
GAUTAM ESTATES PVT LTD Vs. STATE OF RAJASTHAN
|
September 26, 2008 |
|
GAUTAM JAIN Vs. STATE OF RAJASTHAN
|
December 15, 2008 |
|
GAUTAM JATOL Vs. STATE
|
May 16, 2008 |
|
GAUTAM MORARKA Vs. STATE OF RAJASTHAN
|
May 13, 2008 |
|
GEEG SINGH Vs. STATE OF RAJASTHAN
|
February 15, 2008 |
|
GEETA BAI Vs. STATE OF RAJASTHAN
|
November 11, 2008 |
|
GEETA DEVI Vs. DISTRICT JUDGE BIKANER
|
April 3, 2008 |
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GEETA DEVI & ANR. Vs. STATE OF RAJASTHAN & ANR.
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November 25, 2008 |
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GEETA DEVI AND ANOTHER Vs. STATE OF RAJASTHAN
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July 14, 2008 |
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GEETA DEVI AND OTHERS Vs. VISHAN SINGH AND OTHERS
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April 8, 2008 |
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GENERAL MANAGER HMT LTD Vs. DAMODAR PRASAD AGARWAL
|
January 18, 2008 |
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GENERAL MANAGER UMAID BHAWAN PALACE HOTEL Vs. JABBAR SINGH
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January 4, 2008 |
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GENERAL PUBLIC GRAM GHADANA THROUGH REPRESENTATIVES KISHAN LAL AND ORS. Vs. CIVIL JUDGE (JR. DIV.), SRI MAHAVEER JI AND ORS.
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September 1, 2008 |
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GHAN SHYAM SHARMA Vs. RAJ. STATE ROAD TRANSPORT CORPORATION
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September 16, 2008 |
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GHAN SHYAM SINGH AND Vs. THE STATE OF RAJASTHAN THROUGH THE TEHSILDAR AND ORS.
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September 24, 2008 |
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GHANSHYAM Vs. CHAND BIHARI AND ORS.
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February 20, 2008 |
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GHANSHYAM Vs. STATE OF RAJASTHAN
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May 7, 2008 |
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GHANSYAM & ANR. Vs. UNION OF INDIA
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July 23, 2008 |
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GHUDARAM S/O LATE SHRI POKHAR RAM Vs. STATE OF RAJASTHAN & ORS.
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January 31, 2008 |
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GIRDHARI Vs. STATE OF RAJASTHAN
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September 23, 2008 |
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GIRDHARI LAL Vs. THE STATE OF RAJASTHAN AND OTHERS
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January 8, 2008 |
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GIRDHARI LAL Vs. STATE OF RAJASTHAN
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March 17, 2008 |
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GIRDHARI LAL BABERWAL Vs. STATE OF RAJASTHAN
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July 1, 2008 |
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GIRDHARI MAHESHWARI Vs. STATE
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September 24, 2008 |
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GIRRAJ Vs. STATE OF RAJASTHAN
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January 22, 2008 |
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GIRRAJ Vs. STATE OF RAJASTHAN
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January 28, 2008 |
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GITA DEVI Vs. RAJU LAL
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April 25, 2008 |
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GOA ANTIBIOTICS Vs. STATE OF RAJASTHAN
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September 17, 2008 |
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GOKUL CHAND Vs. THE CIVIL JUDGE (S.D.) AND ORS.
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February 14, 2008 |
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GOKUL CHAND Vs. BHANWAR LAL
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April 23, 2008 |
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GOKUL CHAND Vs. STATE OF RAJASTHAN
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November 26, 2008 |
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GOM SINGH Vs. STATE OF RAJASTHAN
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March 11, 2008 |
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GOMA RAM & ORS. Vs. STATE OF RAJASTHAN
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February 19, 2008 |
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GOMA SINGH Vs. ADDL. DISTRICT JUDGE AND ANR.
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January 8, 2008 |
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GOPA RAM DEVASI AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
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May 27, 2008 |
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GOPAL Vs. UNION OF INDIA
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September 9, 2008 |
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GOPAL ALIAS SHRI GOPAL Vs. STATE OF RAJASTHAN
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April 23, 2008 |
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GOPAL DUTT PANDEY Vs. STATE OF RAJ. AND ORS.
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February 18, 2008 |
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GOPAL KUMAR LOHAR Vs. STATE
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March 14, 2008 |
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GOPAL LAL GUPTA Vs. STATE AND ORS.
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October 14, 2008 |
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GOPAL LAL SHARMA Vs. STATE OF RAJASTHAN
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August 18, 2008 |
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GOPAL RAM GUMANI RAM Vs. STATE OF RAJASTHAN AND ORS.
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January 8, 2008 |
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GOPAL SINGH Vs. STATE OF RAJSTHAN
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January 7, 2008 |
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GOPAL SINGH Vs. ELECTION TRIBUNAL CUM ADDITIONAL
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April 24, 2008 |
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GORDHAN RAM Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
|
January 29, 2008 |
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GORE LAL Vs. DIVISIONAL COMMISSIONER JAIPUR
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February 20, 2008 |
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GOVIND B. CHOUDHARY Vs. STATE OF RAJASTHAN AND ANR.
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January 3, 2008 |
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GOVIND KUMAR Vs. STATE OF RAJASTHAN
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December 19, 2008 |
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GOVIND KUMAR Vs. STATE OF RAJASTHAN
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November 10, 2008 |
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GOVIND NARAYAN Vs. STATE OF RAJASTHAN
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January 17, 2008 |
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GOVIND RAM SHERAWAT Vs. STATE OF RAJASTHAN
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July 14, 2008 |
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GOVIND SINGH Vs. STATE
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May 28, 2008 |
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GOVIND SINGH & ORS. Vs. THE BOARD OF REVENUE & ORS.
|
January 11, 2008 |
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GOVINDA Vs. STATE OF RAJASTHAN
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April 29, 2008 |
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GUDDI DEVI Vs. RAM KISHORE
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January 17, 2008 |
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GUJRAT STATE FERTILIZER AND CHEMICAL LTD. Vs. UNION OF INDIA (UOI)
|
January 31, 2008 |
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GULAB SINGH Vs. SHAMSHER SINGH & ORS.
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November 6, 2008 |
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GULLI DEVI Vs. BIND KUMAR
|
December 8, 2008 |
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GULSHAN KUMAR Vs. STATE OF RAJASTHAN
|
November 10, 2008 |
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GUMAN RAM AND ORS. Vs. BOARD OF REVENUE AND ORS.
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July 21, 2008 |
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GUMAN SINGH Vs. STATE OF RAJASTHAN
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November 19, 2008 |
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GUNESHGAR Vs. STATE OF RAJASTHAN
|
August 7, 2008 |
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GURBACHAN SINGH Vs. STATE OF RAJASTHAN
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April 4, 2008 |
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GURDEEP SINGH Vs. THE STATE OF RAJASTHAN
|
August 27, 2008 |
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GURDEEP SINGH & ORS. Vs. STATE OF ORS.
|
January 4, 2008 |
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GURMEET SINGH Vs. STATE OF RAJASTHAN
|
February 12, 2008 |
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GURMEET SINGH, Vs. STATE OF RAJASTHAN
|
July 30, 2008 |
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GURU BUX SINGH Vs. STATE OF RAJASTHAN
|
January 23, 2008 |
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GURU NANAK EDUCATION SOCIETY UDAIPUR Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR
|
April 30, 2008 |
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GYAN CHAND Vs. STATE OF RAJASTHAN
|
September 9, 2008 |
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GYANA DEVI Vs. STATE OF RAJASTHAN
|
August 27, 2008 |
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GYANDEV AHUJA Vs. JUBER KHAN
|
March 18, 2008 |
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H H RAJDADIJI SMT BADAN KANWAR Vs. COMMISSIONER OF INCOME TAX
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January 16, 2008 |
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H P KUCHCHAL Vs. STATE OF RAJASTHAN
|
May 28, 2008 |
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HADMAN RAM Vs. STATE OF RAJASTHAN
|
May 6, 2008 |
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HAFIZ MOHD. Vs. STATE OF RAJASTHAN AND ORS.
|
May 12, 2008 |
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HAJARI LAL Vs. STATE OF RAJASTHAN
|
May 1, 2008 |
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HAJARI SINGH S/O SHRI PREM SINGH Vs. LAXMAN SINGH S/O SHRI PREM SINGH AND ORS.
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July 25, 2008 |
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HAJARI VISHNU Vs. STATE
|
May 28, 2008 |
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HAJARI VISHNU Vs. STATE OF RAJASTHAN AND ORS.
|
July 11, 2008 |
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HAKAM ALI KHAN Vs. STATE AND ORS.
|
July 21, 2008 |
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HAKIM KHAN Vs. SIROHI CENTRAL CO-OPERATIVE BANK
|
May 12, 2008 |
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HAKUMAT RAI Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 22, 2008 |
|
HALIMA Vs. STATE OF RAJ
|
February 1, 2008 |
|
HANS COLOUR LAB AND STUDIO Vs. UNION OF INDIA
|
March 3, 2008 |
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HANS RAJ Vs. NATIONAL INSURANCE CO LTD
|
April 16, 2008 |
|
HANSIRA Vs. LUKMAN
|
April 21, 2008 |
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HANSRAJ AND ANR. Vs. STATE OF RAJASTHAN
|
May 5, 2008 |
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HANUMAN PRASAD Vs. STATE OF RAJASTHAN AND ANR.
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July 8, 2008 |
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HANUMAN PRASAD SANKHLA Vs. C.B.I. & ORS.
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March 31, 2008 |
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HANUMAN SINGH Vs. MAHINDRA FINANCE MAHINDRA
|
January 25, 2008 |
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HANUMAN SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
December 5, 2008 |
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HANUMAN SINGH CHAUHAN Vs. CHAIRMAN CENTRAL SOCIAL WELFARE BOARD
|
November 19, 2008 |
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HARBANS SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2008 |
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HARBHAN AND ORS. Vs. STATE OF RAJASTHAN
|
July 2, 2008 |
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HARDAM SINGH Vs. STATE AND ORS.
|
February 27, 2008 |
|
HARDEVA RAM Vs. JAI SINGH
|
March 19, 2008 |
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HARI CHARAN Vs. STATE OF RAJASTHAN
|
July 9, 2008 |
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HARI MOHAN VYAS Vs. RAJASTHAN STATE AGRICULTURAL MARKETING BOARD JAIPUR
|
July 1, 2008 |
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HARI NARAIN Vs. STATE OF RAJASHTHAN
|
September 17, 2008 |
|
HARI NARAIN SONI Vs. INCOME TAX OFFICER
|
March 13, 2008 |
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HARI NARAIN SONI Vs. INCOME TAX OFFICER AND ANR.
|
May 13, 2008 |
|
HARI NARAYAN VERMA Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
HARI PRASAD AND ANR. Vs. KHUDA RAM AND ORS.
|
May 23, 2008 |
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HARI RAM Vs. OFFICIAL LIQUIDATOR OF AMFORT AGRO FINANCE LTD.
|
February 1, 2008 |
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HARI RAM Vs. STATE OF RAJASTHAN
|
September 4, 2008 |
|
HARI RAM Vs. MAHARANA PRATAP AGRICULTURE TECHNOLOGY UNIVERSITY
|
August 26, 2008 |
|
HARI RAM Vs. ADDITIONAL DISTRICT JUDGE
|
May 26, 2008 |
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HARI SINGH Vs. STATE OF RAJASTHAN
|
December 15, 2008 |
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HARI SINGH @ HARLAL AND ORS. Vs. THE STATE OF RAJASTHAN
|
February 12, 2008 |
|
HARISH CHAND Vs. STATE OF RAJASTHAN
|
January 8, 2008 |
|
HARISH CHANDRA Vs. STATE OF RAJASTHAN
|
July 22, 2008 |
|
HARKESH Vs. STATE OF RAJASTHAN
|
July 20, 2008 |
|
HARKHA RAM Vs. STATE OF RAJASTHAN
|
July 18, 2008 |
|
HARMINDER KAUR Vs. YOGENDRA TANEJA
|
January 8, 2008 |
|
HARNEER KAUR Vs. STATE
|
April 9, 2008 |
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HARPALSINGH Vs. STATE OF RAJASTHAN
|
August 26, 2008 |
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HARSAHAY SHARMA & ANR Vs. SMT. RUKMA DEVI & ORS
|
August 8, 2008 |
|
HARVINDRA SINGH Vs. THE P.O., RENT TRIBUNAL
|
January 8, 2008 |
|
HARVINDRA SINGH Vs. THE P O , RENT TRIBUNAL
|
January 8, 2008 |
|
HATHI @ RAMJILAL Vs. STATE OF RAJASTHAN
|
February 21, 2008 |
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HAWALDAR BIRDA RAM BURDAK Vs. MOHAN LAL
|
January 8, 2008 |
|
HEERA Vs. STATE
|
January 15, 2008 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
January 23, 2008 |
|
HEERA LAL Vs. STATE OF RAJASTHAN AND ORS.
|
February 26, 2008 |
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HEERA LAL Vs. STATE OF RAJASTHAN
|
May 23, 2008 |
|
HEERA MANI Vs. STATE OF RAJASTHAN
|
December 11, 2008 |
|
HEERA RAM Vs. NAGAUR CENTRAL COOPERATIVE BANK
|
May 15, 2008 |
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HEMANT BHANDARI Vs. MOHAN LAL SUKHADIA UNIVERSITY AND ANOTHER
|
November 6, 2008 |
|
HEMLATA SARASWAT Vs. STATE OF RAJASTHAN
|
January 28, 2008 |
|
HEMRAJ Vs. ABDUL MAZID KHAN
|
November 27, 2008 |
|
HET RAM AND ORS. Vs. STATE OF RAJASTHAN
|
December 3, 2008 |
|
HIMMAT MAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 24, 2008 |
|
HINDUSTAN ANTIBIOTICS LTD. AND OTHERS Vs. THE STATE OF RAJASTHAN
|
November 24, 2008 |
|
HINDUSTAN ZINC LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR
|
February 29, 2008 |
|
HINDUSTAN ZINC LTD Vs. DEPUTY COMMISSIONER
|
May 20, 2008 |
|
HINDUSTAN ZINC LTD. Vs. UNION OF INDIA
|
July 1, 2008 |
|
HIRA LAL ALIAS NANU RAM Vs. STATE OF RAJASTHAN
|
January 30, 2008 |
|
HIRDAY PRAKASH TIWARI Vs. STATE OF RAJASTHAN & ANR.
|
November 24, 2008 |
|
HODAL SINGH Vs. STATE OF RAJASTHAN
|
January 15, 2008 |
|
HOTEL MANSAROVER Vs. VISHAL IRON STORE
|
April 30, 2008 |
|
HUKAM CHAND Vs. UNION OF INDIA
|
April 17, 2008 |
|
HUKAM SINGH Vs. STATE OF RAJASTHAN
|
June 30, 2008 |
|
IKBAL AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
April 15, 2008 |
|
IKBAL BHISTI Vs. APPELLATE RENT TRIBUNAL, UDAIPUR & ORS.
|
May 8, 2008 |
|
IMIYA Vs. UNITED INDIA INSURANCE CO LTD
|
November 18, 2008 |
|
IMRAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 29, 2008 |
|
IN RE: BALAJI INDUSTRIAL PRODUCTS LIMITED Vs. STATE
|
August 22, 2008 |
|
IN RE: RACHNA CREATIONS (P.) LTD. Vs. STATE
|
July 25, 2008 |
|
IN RE: SHREE SHIVA SPINNERS LTD. Vs. STATE
|
September 26, 2008 |
|
IN RE: SHUBH SHREE SEEDS (P.) LTD. Vs. STATE
|
September 19, 2008 |
|
IN RE: SHYAM TELECOM LIMITED, SHYAM TELECOM MANUFACTURING LIMITED, SHAYM TELELINK LIMITED AND SHYAM BASIC INFRASTRUCTURE PROJECTS PRIVATE LIMITED Vs. STATE
|
August 7, 2008 |
|
INDER SINGH BHATI Vs. STATE OF RAJASTHAN
|
April 16, 2008 |
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INDER SINGH RAJPUROHIT Vs. R.S.R.T.C. AND ORS.
|
August 6, 2008 |
|
INDERBHAN AHUJA & (2) OTHERS Vs. STATE OF RAJASTHAN
|
March 14, 2008 |
|
INDERJEET Vs. STATE OF RAJASTHAN
|
October 13, 2008 |
|
INDERJEET SINGH Vs. STATE OF RAJASTHAN
|
December 15, 2008 |
|
INDERJEET SINGH Vs. STATE
|
April 1, 2008 |
|
INDERJEET SINGH FOOD INSPECTOR Vs. STATE OTHERS
|
October 23, 2008 |
|
INDIA INTERNATIONAL SCHOOL Vs. MALAM SINGH
|
April 2, 2008 |
|
INDIRISH KHAN Vs. PRAHLADI
|
March 10, 2008 |
|
INDRA SINGH Vs. STATE OF RAJASTHAN
|
March 17, 2008 |
|
INDRAJEET SINGH MEENA Vs. STATE OF RAJASTHAN
|
February 29, 2008 |
|
IQBAL Vs. STATE OF RAJASTHAN
|
April 23, 2008 |
|
IQBAL S/O SHRI CHAND JI Vs. IRSHAD AHMAD S/O SHRI MOHAMMAD RAFEEK AND OTHERS
|
October 24, 2008 |
|
IRFAN Vs. STATE
|
November 24, 2008 |
|
ISHRAT BANO Vs. GAJANAND SINGH
|
December 11, 2008 |
|
ISUZU GARMENTS Vs. THE STATE OF RAJASTHAN AND ORS.
|
July 24, 2008 |
|
J K INDUSTRIES LTD Vs. JUDGE LABOUR COURT UDAIPUR
|
August 27, 2008 |
|
J K SYNTHETICS LTD Vs. JUDGE LABOUR COURT AND MEENAKSHI
|
April 17, 2008 |
|
J.K. INDUSTRIES LTD. Vs. JAGDISH CHANDRA AGARWAL AND ANR.
|
July 7, 2008 |
|
JADDAMBA LAL HADA Vs. STATE
|
May 30, 2008 |
|
JAGAT SINGH RATHORE Vs. STATE OF RAJASTHAN
|
December 12, 2008 |
|
JAGDAMBEY BUILDERS PVT LTD Vs. HARSH RATHORE
|
March 14, 2008 |
|
JAGDEV SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2008 |
|
JAGDEV SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 10, 2008 |
|
JAGDISH ALIAS JAGGA RAM Vs. STATE OF RAJASTHAN
|
January 11, 2008 |
|
JAGDISH CHANDRA Vs. A D J
|
February 28, 2008 |
|
JAGDISH CHANDRA Vs. GOVIND VALLABH AND ORS.
|
August 22, 2008 |
|
JAGDISH NARAIN Vs. STATE OF RAJASTHAN
|
September 19, 2008 |
|
JAGDISH PRASAD Vs. STATE OF RAJ
|
September 27, 2008 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
March 27, 2008 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
November 28, 2008 |
|
JAGDISH PRASAD CHOWDHARY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 16, 2008 |
|
JAGDISH SINGH AND ORS. Vs. SAVARMAL AND ORS.
|
February 19, 2008 |
|
JAGDISH; HARGYAN Vs. STATE OF RAJASTHAN
|
May 12, 2008 |
|
JAGJEET SINGH Vs. STATE OF RAJASTHAN & ANR.
|
August 18, 2008 |
|
JAGMAL RAM Vs. SMT. JETI AND OTHERS
|
January 29, 2008 |
|
JAGMOHAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 12, 2008 |
|
JAGSIR SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 19, 2008 |
|
JAHOOR AHMED Vs. SHRI LAL CHAND SETHI AND ANR.
|
November 7, 2008 |
|
JAI MATESHWARI MAA ROADWAYS Vs. INDIAN OIL CORPORATION LTD. AND ANR.
|
January 30, 2008 |
|
JAI PRAKASH Vs. STATE OF RAJASTHAN
|
January 8, 2008 |
|
JAI PRAKASH Vs. STATE OF RAJASTHAN AND ANR.
|
October 20, 2008 |
|
JAI PRAKASH Vs. STATE OF RAJASTHAN
|
February 6, 2008 |
|
JAI PRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
December 18, 2008 |
|
JAIKAM KHAN Vs. STATE OF RAJASTHAN
|
July 3, 2008 |
|
JAIKUMAR @ BITTU AND SMT. AMISHEE Vs. STATE OF RAJ.
|
March 10, 2008 |
|
JAIN ELECTRICALS Vs. RIICO
|
January 3, 2008 |
|
JAIPAL BISHNOI Vs. STATE OF RAJASTHAN
|
September 2, 2008 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. BENI DAS AGRAWAL
|
January 18, 2008 |
|
JAIPUR DEVELOPMENT AUTHORITY AND ORS. Vs. SMT. PUSHPALATA RANA
|
March 25, 2008 |
|
JAIPUR NAGAUR ANCHALIK GRAMIN BANK Vs. THE JUDGE, INDUSTRIAL TRIBUNAL, JAIPUR & ANR.
|
October 16, 2008 |
|
JAIRAM DAS ALIAS RAMJI Vs. STATE OF RAJASTHAN
|
March 3, 2008 |
|
JALA RAM Vs. STATE OF RAJASTHAN AND ANR.
|
May 26, 2008 |
|
JALALUDEEN @ JALAL. Vs. STATE OF RAJASTHAN
|
July 17, 2008 |
|
JAMALUDDIN ANSARI Vs. STATE OF RAJASTHAN & ORS.
|
November 5, 2008 |
|
JAMSEEDA Vs. NOMAN
|
April 21, 2008 |
|
JANKI LAL Vs. STATE OF RAJASTHAN
|
March 5, 2008 |
|
JASVANT SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2008 |
|
JASWANT SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
December 12, 2008 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
July 1, 2008 |
|
JAVED MASOOD Vs. STATE OF RAJASTHAN
|
March 4, 2008 |
|
JAWAHAR LAL Vs. CHIEF ACCOUNTS OFFICERS, PANCHAYATI RAJ DEPARTMENT DEVELOPMENT OFFICER
|
May 19, 2008 |
|
JAY PRAKASH PANDYA Vs. STATE
|
May 29, 2008 |
|
JAYA MATHUR AND ASHISH MATHUR Vs. NIL
|
October 16, 2008 |
|
JAYANTI LAL Vs. STATE OF RAJASTHAN
|
March 25, 2008 |
|
JCT LTD. Vs. COMMERCIAL TAXES OFFICER
|
November 14, 2008 |
|
JEET RAM Vs. STATE OF RAJASTHAN
|
September 8, 2008 |
|
JEEVAN RAM JEENGAR Vs. STATE OF RAJASTHAN
|
May 20, 2008 |
|
JEEWAN PRAKASH Vs. SMT. HEMLATA KUMAWAT
|
May 28, 2008 |
|
JETHA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
July 9, 2008 |
|
JETHA RAM Vs. UNION OF INDIA
|
May 29, 2008 |
|
JHOOMARMAL DHANRAJ Vs. ACTO
|
July 1, 2008 |
|
JITENDER @ JITIYA Vs. STATE OF RAJASTHAN
|
May 30, 2008 |
|
JITENDRA BANSAL Vs. GAURI SHANKAR
|
September 15, 2008 |
|
JITENDRA KUMAR SHARMA AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
August 8, 2008 |
|
JITENDRA MEHTA Vs. PRESIDING OFFICER
|
February 21, 2008 |
|
JODH SINGH Vs. STATE OF RAJASTHAN
|
September 29, 2008 |
|
JODHA SINGH @ JODH SINGH Vs. STATE OF RAJASTHAN
|
August 28, 2008 |
|
JOR SINGH Vs. STATE OF RAJASTHAN
|
August 13, 2008 |
|
JOY SYNDICATE ENCLAVE PRIVATE LIMITED Vs. ANAND KUMAR SHARMA
|
April 10, 2008 |
|
K KUMARAN Vs. STATE OF RAJASTHAN
|
May 28, 2008 |
|
K.C. CHUGH Vs. JAIPUR NAGAUR AANCHALIK GRAMIN BANK & ORS.
|
November 7, 2008 |
|
K.L. SAIN Vs. STATE AND ORS.
|
July 22, 2008 |
|
KAILASH Vs. STATE
|
August 22, 2008 |
|
KAILASH Vs. STATE
|
November 12, 2008 |
|
KAILASH Vs. ORIENTAL INSURANCE CO LTD
|
May 29, 2008 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
May 7, 2008 |
|
KAILASH CHAND Vs. JUDGE,LABOUR COURT NO.1,JAIPUR
|
October 14, 2008 |
|
KAILASH CHAND SAINI Vs. DHARMENDRA SINGH & ORS.
|
November 11, 2008 |
|
KAILASH CHAND SOMANI Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
KAILASH CHANDRA Vs. STATE
|
December 12, 2008 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
July 24, 2008 |
|
KAILASH KABLI, Vs. SMT. NEETA AGARWAL AND ORS.
|
October 16, 2008 |
|
KALAWATI Vs. SAHIB SINGH
|
April 1, 2008 |
|
KALU Vs. STATE OF RAJASTHAN
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May 2, 2008 |
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KALU Vs. STATE OF RAJASTHAN
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February 26, 2008 |
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KALU Vs. STATE OF RAJASTHAN
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February 12, 2008 |
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KALU ALIAS BHAG CHAND Vs. KISHAN LAL
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August 14, 2008 |
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KALU AND OTHERS Vs. STATE OF RAJASTHAN
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September 11, 2008 |
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KALU LAL Vs. STATE OF RAJASTHAN
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April 22, 2008 |
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KALU RAM Vs. RAM PRASAD
|
March 3, 2008 |
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KALU RAM @ SATYAWAN Vs. STATE OF RAJASTHAN
|
May 15, 2008 |
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KALURAM Vs. STATE OF RAJASTHAN
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January 28, 2008 |
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KALYAN Vs. THE STATE OF RAJASTHAN AND ORS.
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January 21, 2008 |
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KALYAN MAL Vs. JAMNA RAM AND ORS.
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July 4, 2008 |
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KAMAL DUBEY Vs. RAJENDRA PRASAD
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May 27, 2008 |
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KAMAL GARG Vs. STATE OF RAJASTHAN AND ORS.
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March 5, 2008 |
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KAMAL KISHORE ASHOPA Vs. STATE OF RAJASTHAN AND ANR.
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July 17, 2008 |
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KAMAL SINGH Vs. STATE OF RAJASTHAN
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July 9, 2008 |
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KAMLA Vs. STATE OF RAJASTHAN.
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September 11, 2008 |
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KAMLA Vs. RAJASTHAN STATE ROAD TRANS CO
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April 21, 2008 |
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KAMLA DEVI Vs. STATE
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January 10, 2008 |
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KAMLA YOGI Vs. LIFE INSURANCE CORPORATION
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March 13, 2008 |
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KAMLESH KUMAR SHARMA Vs. JAIPUR VIDYUT VITARAN NIGAM LTD
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May 30, 2008 |
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KAMRA BOTTLING CO Vs. COMMISSIONER CENTRAL EXCISE
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April 3, 2008 |
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KAMRU Vs. STATE OF RAJASTHAN
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December 3, 2008 |
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KANA Vs. BHANWARLAL
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September 10, 2008 |
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KANARAM Vs. STATE OF RAJASTHAN
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August 13, 2008 |
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KANCHAN Vs. STATE OF RAJASTHAN
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May 8, 2008 |
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KANHAIYA LAL Vs. STATE OF RAJASTHAN
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March 4, 2008 |
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KANHAIYALAL Vs. PUSPHA
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April 4, 2008 |
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KANHIYA LAL YADAV Vs. STATE OF RAJASTHAN & ORS.
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November 4, 2008 |
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KANTA BAI Vs. STATE OF RAJASTHAN
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January 11, 2008 |
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KANTA PRASAD BAJAJ Vs. AJANTA CONSTRUCTION PRIVATE LIMITED
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July 25, 2008 |
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KANU Vs. STATE OF RAJASTHAN
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April 9, 2008 |
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KANWAR DEVI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 21, 2008 |
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KANWAR LAL THROUGH HIS SON Vs. THE STATE OF RAJASTHAN AND ORS.
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November 18, 2008 |
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KAPOOR CHAND Vs. ROOPWAS KRAY VIKRAY SAHKARI SAMITI LTD. ROOPWAS
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April 17, 2008 |
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KARAM CHAND Vs. LABH CHAND
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February 19, 2008 |
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KARAN SINGH Vs. AUTHORISED DISCIPLINARY AUTHORITY, RAJASTHAN STATE ROAD TRANSPORT COR
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December 18, 2008 |
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KARAN SINGH Vs. UNION OF INDIA
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May 30, 2008 |
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KARIM KHAN Vs. STATE OF RAJASTHAN
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September 3, 2008 |
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KASHI PUROHIT Vs. STATE OF RAJASTHAN
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February 1, 2008 |
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KAUSHAL KUMAR GUPTA Vs. STATE OF RAJASTHAN
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July 29, 2008 |
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KAUSHALYA DEVI Vs. STATE OF RAJASTHAN
|
January 23, 2008 |
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KAUSHLYA BAI Vs. STATE OF RAJASTHAN
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September 11, 2008 |
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KAY POLYPLAST LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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May 19, 2008 |
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KEDAR NATH METHI Vs. MITHAN LAL
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August 12, 2008 |
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KEDARLAL AND ORS. Vs. THE STATE OF RAJASTHAN
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May 8, 2008 |
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KESAR SINGH Vs. STATE OF RAJASTHAN
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May 15, 2008 |
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KESHAV DEO KATARA Vs. STATE OF RAJASTHAN
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August 13, 2008 |
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KESRA RAM Vs. STATE OF RAJASTHAN
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September 11, 2008 |
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KESRI LAL Vs. STATE OF RAJASTHAN
|
September 17, 2008 |
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KHAIRATI Vs. HE LAND ACQUISITION OFFICER UIT
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January 7, 2008 |
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KHEM CHAND Vs. STATE OF RAJASTHAN
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February 28, 2008 |
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KHETA RANI Vs. STATE BANK OF INDIA AND ORS.
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May 13, 2008 |
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KHINYA RAM Vs. STATE OF RAJASTHAN
|
May 21, 2008 |
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KHIYALI Vs. THE STATE OF RAJASTHAN
|
January 29, 2008 |
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KHUSHI MOHD & ORS. Vs. STATE OF RAJASTHAN & ANR.
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July 10, 2008 |
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KIFAYAT HUSSAIN Vs. STATE OF RAJASTHAN
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June 30, 2008 |
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KIRAN KANWAR Vs. DISTRICT AND SESSIONS JUDGE BIKANER
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May 20, 2008 |
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KISHAN CHAND Vs. PANKAJ ABBANI
|
July 25, 2008 |
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KISHAN LAL Vs. STATE OF RAJASTHAN
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February 14, 2008 |
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KISHAN SINGH @ JAI KISHAN BHATI Vs. KANAD SINGH
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May 1, 2008 |
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KISHANA @ KISHAN LAL Vs. STATE OF RAJASTHAN
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September 29, 2008 |
|
KISHORE Vs. STATE OF RAJASTHAN
|
April 3, 2008 |
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KISHORE BHAGTANI Vs. STATE OF RAJASTHAN
|
November 12, 2008 |
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KISHORE DADICH Vs. UNION OF INDIA
|
July 30, 2008 |
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KISHORI VIJAY Vs. STATE OF RAJASTHAN
|
April 3, 2008 |
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KISTOOR CHAND Vs. BHUMI VIKAS BANK
|
July 23, 2008 |
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KOTHARI POUCHES PRODUCTS LTD Vs. UMA POLYMERS LTD
|
May 6, 2008 |
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KOYALEE Vs. STATE OF RAJASTHAN
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September 15, 2008 |
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KRIPAL RAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 25, 2008 |
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KRIPAL SINGH Vs. STATE OF RAJASTHAN
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February 4, 2008 |
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KRISHAN KUMAR Vs. STATE OF RAJASTHAN
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July 8, 2008 |
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KRISHAN KUMAR VYAS Vs. STATE OF RAJASTHAN
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May 30, 2008 |
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KRISHAN KUMARI PAREEK Vs. SIRAJ KHAN & ORS
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March 13, 2008 |
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KRISHI UPAJ MANDI SAMITI Vs. ASHOKA OIL INDUS
|
September 9, 2008 |
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KRISHI UPAJ MANDI SAMITI Vs. M/S. NAGAR TRADING CO.
|
May 26, 2008 |
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KRISHI UPAJ MANDI SAMITI Vs. RISHABH CHANDRA
|
July 14, 2008 |
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KRISHNA GOPAL Vs. STATE OF RAJASTHAN
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February 1, 2008 |
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KRISHNA MURARI SHARMA Vs. STATE OF RAJASTHAN
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September 26, 2008 |
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KRYSTAL STONE EXPORT LIMITED AND ANR. Vs. CENTRAL BANK OF INDIA AND ANR.
|
September 18, 2008 |
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KULJINDERPAL SINGH Vs. STATE
|
April 23, 2008 |
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KUM. PRIYANKA SHARMA @ RANU Vs. RAJENDRA @ BABLU AND ORS.
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April 1, 2008 |
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KUM. RUKHSANA AND ORS Vs. WAZID ALI AND OTHERS
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February 15, 2008 |
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KUMARI ATIKA MAAN AND ANOTHER Vs. STATE OF RAJ. AND ANOTHER
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February 18, 2008 |
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KUNANA RAM Vs. CIVIL JUDGE SR DIVISION
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May 16, 2008 |
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KUNJ BEHARI SHARMA Vs. STATE
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May 28, 2008 |
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KUNWARPAL Vs. STATE OF RAJASTHAN
|
October 14, 2008 |
|
KUSHAL SINGH Vs. STATE
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January 16, 2008 |
|
KUTUBUDEEN Vs. STATE OF RAJASTHAN
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August 27, 2008 |
|
L.RS. OF HEERA LAL JAIN Vs. STATE OF RAJASTHAN AND ORS.
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January 29, 2008 |
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LABH CHAND BOHRA Vs. INCOME TAX OFFICER
|
April 28, 2008 |
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LABH SINGH Vs. STATE OF RAJASTHAN
|
April 21, 2008 |
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LACHHA RAM Vs. STATE OF RAJASTHAN AND ORS.
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January 30, 2008 |
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LAL CHAND Vs. STATE OF RAJASTHAN AND OTHERS
|
May 19, 2008 |
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LAL CHAND PANWAR Vs. STATE OF RAJASTHAN
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October 24, 2008 |
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LAL CHANDRA AND ANR. Vs. BOARD OF REVENUE AND ORS.
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February 7, 2008 |
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LAL SINGH Vs. STATE OF RAJASTHAN
|
February 4, 2008 |
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LALA @ HARLAL SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
August 29, 2008 |
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LALA ALIAS NARANJI Vs. STATE OF RAJASTHAN
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March 13, 2008 |
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LALA RAM Vs. KAILASH CHAND SAINI
|
January 15, 2008 |
|
LALA RAM Vs. STATE OF RAJASTHAN
|
November 21, 2008 |
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LALA RAM & ORS. Vs. STATE OF RAJASTHAN
|
March 28, 2008 |
|
LALCHAND Vs. STATE OF RAJASTHAN
|
August 8, 2008 |
|
LALENG AND OTHERS Vs. STATE OF RAJASTHAN
|
May 20, 2008 |
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LALITA HUNDIYA Vs. GOVIND NARAYAN KHUTETA
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February 13, 2008 |
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LALU RAM Vs. MOHD. UMAR AND ORS.
|
January 14, 2008 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
February 7, 2008 |
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LAXMAN Vs. BOARD OF REVENUE
|
February 26, 2008 |
|
LAXMAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
September 17, 2008 |
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LAXMAN LAL Vs. STATE OF RAJASTHAN
|
May 22, 2008 |
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LAXMAN PRASAD Vs. STATE OF RAJASTHAN
|
August 26, 2008 |
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LAXMAN PRASAD AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
January 28, 2008 |
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LAXMAN RAM Vs. UNION OF INDIA
|
December 12, 2008 |
|
LAXMAN SINGH Vs. CIVIL JUDGE DEOGARH
|
May 16, 2008 |
|
LAXMAN SINGH & ANR. Vs. STATE & ANR.
|
February 11, 2008 |
|
LAXMAN SINGH & NAND SINGH Vs. STATE OF RAJASTHAN
|
August 7, 2008 |
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LAXMAN SINGH BALA Vs. STATE OF RAJASTHAN AND OTHERS
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May 22, 2008 |
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LAXMI BAI Vs. BANSI LAL
|
September 12, 2008 |
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LAXMI CHAND Vs. CIVIL JUDGE (S.D.) AND ANR.
|
August 11, 2008 |
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LAXMI DEVI Vs. CIVIL JUDGE SENIOR DIVISION BAYANA
|
April 23, 2008 |
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LAXMI ENGINEERING INDUSTRIES Vs. INCOME-TAX OFFICER
|
August 28, 2008 |
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LAXMI HARDWARE STORE Vs. MADHUSUDAN
|
August 26, 2008 |
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LAXMI NARAYAN AND ORS. Vs. STATE OF RAJASTHAN
|
April 2, 2008 |
|
LEELA RAM @ LEELA DHAR; SATYA NARAYAN SWAMI Vs. STATE OF RAJASTHAN; RAJESH
|
August 13, 2008 |
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LITTA SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2008 |
|
LOKESH KUMAR Vs. STATE OF RAJASTHAN
|
January 9, 2008 |
|
LOON SINGH Vs. STATE OF RAJASTHAN
|
December 3, 2008 |
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LOONA RAM & ANR. Vs. STATE OF RAJASTHAN
|
January 10, 2008 |
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LRS OF SMT. SURAJ Vs. ADDITIONAL COLLECTOR, DEVI (DEVELOPMENT), DISTRICT RURAL DEVELOPMENT AUTHORITY, JODHPUR AND ANR.
|
February 6, 2008 |
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LRS. OF BHAGWANTI Vs. NAND LAL
|
December 12, 2008 |
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LRS. OF GULAB AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 13, 2008 |
|
LRS. OF HEERA LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 17, 2008 |
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LRS. OF RAMA Vs. LRS. OF GANESH MAL
|
December 2, 2008 |
|
LRS. OF SAWANT SINGH Vs. CHANDRA PRABHU BHAGWAN DIGAMBAR JAIN MANDIR AND ANR.
|
January 2, 2008 |
|
M/S. BIGGAJI AGRO AGENCY, BIKANER & ORS. Vs. STATE OF RAJASTHAN
|
January 28, 2008 |
|
M/S. MODERN WOOLENS LTD. Vs. STATE OF RAJASTHAN & ORS.
|
November 26, 2008 |
|
M/S. NIKSON PHARMACEUTICALS & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
January 28, 2008 |
|
M/S. RIVONA INDUSTRIES LTD. AND ORS. Vs. STATE OF RAJ. AND ANR.
|
December 11, 2008 |
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M/S. SOMANI SYNTEX Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
|
March 24, 2008 |
|
MAAN SINGH Vs. STATE
|
May 9, 2008 |
|
MADAN KANWAR Vs. RAJASTHAN FINANCIAL CORPORATION
|
September 17, 2008 |
|
MADAN LAL Vs. PRABHU DAYAL
|
November 28, 2008 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
January 28, 2008 |
|
MADAN LAL VIJAYVERGIYA Vs. STATE OF RAJASTHAN
|
December 17, 2008 |
|
MADAN SINGH AND ORS. Vs. RAJASTHAN STATE SPORTS COUNCIL AND ORS.
|
August 1, 2008 |
|
MADAN SWAROOP SIMLOTE Vs. STATE OF RAJASTHAN
|
November 7, 2008 |
|
MAHADEV Vs. ADDITIONAL COLLECTOR-III
|
April 10, 2008 |
|
MAHADEV MARMO PVT LTD Vs. UNION OF INDIA
|
September 15, 2008 |
|
MAHADEV PRASASD Vs. MANSA RAM
|
July 9, 2008 |
|
MAHARAJ SINGH Vs. STATE OF RAJASTHAN
|
January 17, 2008 |
|
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. JUDGE, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ORS.
|
January 30, 2008 |
|
MAHASHAKTI PEETH RELIGIOUS ENDOWMENT TRUST Vs. SHELENDRA PRATAP SINGH
|
November 17, 2008 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
August 29, 2008 |
|
MAHAVEER Vs. STATE
|
August 4, 2008 |
|
MAHAVEER AND ORS. Vs. STATE OF RAJASTHAN
|
January 18, 2008 |
|
MAHAVEER PD KHANDAL Vs. STATE OF RAJASTHAN AND OTHERS
|
February 28, 2008 |
|
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
September 3, 2008 |
|
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
May 20, 2008 |
|
MAHAVEER SINGH Vs. SHEELA
|
April 10, 2008 |
|
MAHENDER PAL Vs. STATE OF RAJASTHAN
|
April 15, 2008 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
April 15, 2008 |
|
MAHENDRA KUMAR Vs. APPELLATE RENT TRIBUNAL AND ANR.
|
May 8, 2008 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
November 17, 2008 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
July 25, 2008 |
|
MAHENDRA KUMAR & ORS. Vs. JAI NARAYAN & ORS.
|
May 22, 2008 |
|
MAHENDRA PAL Vs. GAURI SHANKAR
|
March 24, 2008 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 26, 2008 |
|
MAHENDRA SINGH Vs. NARAIN SINGH & OTHERS
|
November 7, 2008 |
|
MAHENDRA SINGH Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
|
May 9, 2008 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 30, 2008 |
|
MAHENDRA SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 5, 2008 |
|
MAHENDRA SINGH GEHLOT Vs. GOPAL ARORA
|
June 30, 2008 |
|
MAHESH @ HARI Vs. THE STATE OF RAJ.
|
March 26, 2008 |
|
MAHESH CHAND S/O SHRI JOHRI LAL Vs. SHRIDHAR S/O SHRI BADRI PRASAD AND ANR.
|
July 17, 2008 |
|
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
August 11, 2008 |
|
MAHESH CHANDRA BARBAR Vs. MEWAR AAANCHLIK GRAMIN BANK
|
March 13, 2008 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
December 11, 2008 |
|
MAHESH KUMAR AGARWAL Vs. STATE OF RAJASTHAN
|
December 3, 2008 |
|
MAHESH SHARMA Vs. UNION OF INDIA
|
February 15, 2008 |
|
MAHI DEVI Vs. STATE OF RAJASTHAN
|
January 17, 2008 |
|
MAHIMA REAL ESTATE (P) LTD. Vs. INCOME TAX SETTLEMENT COMMISSION
|
January 29, 2008 |
|
MAHIPAL SINGH @ BUNTY Vs. STATE OF RAJASTHAN
|
October 24, 2008 |
|
MAINA BAI Vs. ABDUL KADAR
|
September 12, 2008 |
|
MAJAHAR HUSSAIN Vs. STATE OF RAJASTHAN
|
July 1, 2008 |
|
MAJOR GENERAL (RETD.) S.N. SRIVASTAV & ORS. Vs. THE STATE OF RAJASTHAN & ORS.
|
November 11, 2008 |
|
MAJOR GENERAL A.K. LAL Vs. UNION OF INDIA
|
November 7, 2008 |
|
MAKHAN SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
February 27, 2008 |
|
MAMRAJ SHARMA Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
MAMTA Vs. LALIT KUMAR PANWAR
|
November 10, 2008 |
|
MAN MOHAN DAS MUNDARA Vs. RENT CONTROL TRIBUNAL AND ORS.
|
July 24, 2008 |
|
MAN SINGH Vs. STATE OF RAJ. AND ORS.
|
February 7, 2008 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
April 22, 2008 |
|
MANAGEMENT COMMITTEE, BAL NIKETAN Vs. KAILASH CHANDRA DAGAR AND ORS.
|
September 26, 2008 |
|
MANAGER ATLANTA INFRASTRUCTURE Vs. JUDGE LABOUR COURT
|
April 1, 2008 |
|
MANAGER, BRANCH OFFICE SAHARA INDIA Vs. THE JUDGE, INDUSTRIAL TRIBUNAL-CUM LABOUR COURT AND ANR.
|
May 28, 2008 |
|
MANAGING COMMITTEE Vs. K R SHARMA
|
March 31, 2008 |
|
MANAK LAL Vs. STATE AND ORS.
|
March 24, 2008 |
|
MANBHAR DEVI Vs. RAM NARAYAN
|
December 8, 2008 |
|
MANDATA SINGH @ BANTI Vs. STATE OF RAJASTHAN
|
March 5, 2008 |
|
MANDIR SEN SAMAJ TRUST - MANDIR NARAYANI MATA THROUGH ITS SECRETARY, BABU LAL VERMA Vs. THE ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) AND ORS.
|
September 1, 2008 |
|
MANGALA RAM Vs. BAR COUNCIL OF RAJASTHAN
|
August 19, 2008 |
|
MANGE RAM Vs. STATE
|
December 15, 2008 |
|
MANGI DEVI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
July 30, 2008 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
September 2, 2008 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
December 15, 2008 |
|
MANGI LAL AND ANR. Vs. LRS. OF SMT. NOORI AND ORS.
|
September 19, 2008 |
|
MANGI LAL AND ORS. Vs. STATE OF RAJASTHAN
|
April 30, 2008 |
|
MANGLA RAM Vs. STATE OF RAJASTHAN
|
April 3, 2008 |
|
MANGLAM YARN AGENCIES Vs. ASSTT. COMMR., COMMERCIAL TAXES
|
September 25, 2008 |
|
MANISH BHANSALI Vs. SPECIAL POLICE
|
March 31, 2008 |
|
MANJU BHARATI (SMT.) AND OTHERS Vs. SHRI RAJESH GIRI
|
September 3, 2008 |
|
MANJU BHATNAGAR (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
July 3, 2008 |
|
MANJU DEVI Vs. STATE OF RAJASTHAN
|
April 22, 2008 |
|
MANJU DEVI Vs. KHETARAM
|
November 10, 2008 |
|
MANJU MITTAL Vs. HEMANT KUMAR
|
August 25, 2008 |
|
MANJULATA SHUKLA Vs. STATE
|
July 8, 2008 |
|
MANOHAR LAL AND ORS. Vs. CENTRAL NARCOTICS BUREAU
|
February 4, 2008 |
|
MANOHAR SINGH Vs. SMT. NARAYANI BAI AND ORS.
|
April 24, 2008 |
|
MANOHARI S/O MANGYA RAM Vs. HANSRAM S/O REVADMAL AND OTHERS
|
October 24, 2008 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
April 21, 2008 |
|
MANOJ KUMAR S/O CHHAGAN LAL Vs. KAMAL MOHAN S/O BHORI LAL SAINI
|
November 10, 2008 |
|
MANPHOOL Vs. STATE OF RAJASTHAN AND ANR.
|
October 21, 2008 |
|
Manroop Vs. STATE OF RAJASTHAN
|
February 27, 2008 |
|
MANSHA RAM AND ANR. Vs. BOARD OF REVENUE AND ORS.
|
March 10, 2008 |
|
MANVENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 2, 2008 |
|
MARLBOROUGH POLYCHEM LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 15, 2008 |
|
MARUDHAR BHATI Vs. RENT APPELLATE TRUBUNAL
|
September 23, 2008 |
|
MATA DEEN MAGA RAM AND HUKA RAM Vs. BOARD OF REVENUE
|
March 19, 2008 |
|
MATESHWARI INDRANI CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF RAJASTHAN
|
May 26, 2008 |
|
MATHURA LAL Vs. NATTI
|
April 10, 2008 |
|
MATHURA LAL Vs. THE STATE OF RAJASTHAN
|
November 5, 2008 |
|
MAYA DEVI Vs. SURAJ MAL
|
December 11, 2008 |
|
MEENA VYAS Vs. STATE OF RAJASTHAN
|
October 24, 2008 |
|
MEERA SHIKSHA SAMITI Vs. STATE OF RAJASTHAN AND ORS.
|
February 25, 2008 |
|
MEETA DHANANI Vs. STATE OF RAJASTHAN
|
March 12, 2008 |
|
MEETHANATH Vs. STATE OF RAJASTHAN
|
February 11, 2008 |
|
MEGHA ENTERPRISES PVT LTD Vs. OFFICIAL LIQUIDATOR
|
April 28, 2008 |
|
MEHMOOD Vs. HIMMAT SINGH
|
October 21, 2008 |
|
MEHMOOD AND AAMIN Vs. STATE
|
March 11, 2008 |
|
MEHRAJ BIBI Vs. STATE OF RAJASTHAN
|
November 20, 2008 |
|
METRO TYRES PVT LTD Vs. KANAK LATA CHOPRA
|
February 15, 2008 |
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MEWAR POLYTEX LTD Vs. UNION OF INDIA
|
August 26, 2008 |
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MINERALS AND METAL TRADING CORPORATION OF INDIA NEW DELHI Vs. Agarwal General Engineering Works Pvt Ltd
|
January 16, 2008 |
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MITHU LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 4, 2008 |
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MODERN DENIM LTD. Vs. STATE
|
July 22, 2008 |
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MODI ALKALIES AND CHEMICALS LTD Vs. STATE OF RAJASTHAN
|
February 29, 2008 |
|
MOHAMMAD HASAN KHAN Vs. U O I
|
April 1, 2008 |
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MOHAMMAD IBRAHIM AND ANR. Vs. STATE OF RAJASTHAN
|
February 11, 2008 |
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MOHAMMAD ISHTAQUE KHAN Vs. STATE OF RAJASTHAN
|
August 19, 2008 |
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MOHAMMAD YUNUS KHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
January 30, 2008 |
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MOHAMMED ALI Vs. STATE OF RAJASTHAN
|
May 23, 2008 |
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MOHAMMED AQUIL KHAN Vs. STATE OF RAJASTHAN
|
December 18, 2008 |
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MOHAMMED ASHFAQ Vs. STATE OF RAJ. AND ORS.
|
September 8, 2008 |
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MOHAMMED AYYUB KHAN AND ANR. Vs. HAMEED AND ORS.
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April 2, 2008 |
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MOHAMMED IQBAL KHAN & ORS. Vs. STATE & ANR.
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February 29, 2008 |
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MOHAMMED YASEEN Vs. JAREENA BANU
|
July 9, 2008 |
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MOHAN Vs. STATE
|
January 14, 2008 |
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MOHAN BHATIA Vs. STATE OF RAJASTHAN
|
May 6, 2008 |
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MOHAN LAL Vs. STATE OF RAJASTHAN
|
April 21, 2008 |
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MOHAN LAL Vs. STATE OF RAJASTHAN
|
March 4, 2008 |
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MOHAN LAL Vs. STATE OF RAJASTHAN
|
February 26, 2008 |
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MOHAN LAL Vs. MOHABATA RAM
|
September 27, 2008 |
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MOHAN LAL Vs. STATE OF RAJASTHAN AND ANR.
|
December 10, 2008 |
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MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 18, 2008 |
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MOHAN LAL @ MOHAN RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
May 12, 2008 |
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MOHAN LAL BHATIA Vs. STATE OF RAJASTHAN
|
March 28, 2008 |
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MOHAN LAL PRAJAPAT Vs. JODHPUR CENTRAL CO-OPERATIVE BANK LTD.
|
March 10, 2008 |
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MOHAN LAL RAO & ORS. Vs. STATE OF RAJASTHAN
|
July 28, 2008 |
|
MOHAN LAL SHARMA Vs. STATE OF RAJASTHAN
|
September 10, 2008 |
|
MOHAN RAM AND IDAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
June 30, 2008 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
February 13, 2008 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
August 1, 2008 |
|
MOHAR SINGH Vs. HERMALE SINGH
|
February 18, 2008 |
|
MOHD AYYUB Vs. ZEENAT BANO
|
November 11, 2008 |
|
MOHD FARUK BHATI Vs. S B B J
|
October 13, 2008 |
|
MOHD HARUN Vs. NISSAR AHMED
|
May 21, 2008 |
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MOHD. IZAJ Vs. STATE OF RAJASTHAN
|
December 17, 2008 |
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MOHD. KALEEM Vs. STATE OF RAJASTHAN
|
July 18, 2008 |
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MOHD. SADIQUE Vs. STATE OF RAJASTHAN
|
December 8, 2008 |
|
MOHINI DEVI Vs. RSRTC
|
February 21, 2008 |
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MONU @ YOGESH Vs. STATE OF RAJASTHAN
|
August 11, 2008 |
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MOOL CHAND Vs. STATE OF RAJASTHAN & ANOTHER
|
July 23, 2008 |
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MOOL CHAND Vs. BHANWAR LAL AND OTHERS
|
March 4, 2008 |
|
MOOL CHAND Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 15, 2008 |
|
MOOL CHAND Vs. COMPETENT OFFICER ZONE-B-1 JAIPUR DEVELOPMENT AUTHORITY JAIPUR
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May 30, 2008 |
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MOOLCHAND SWAMI Vs. STATE OF RAJASTHAN
|
August 20, 2008 |
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MOOLI DEVI Vs. STATE OF RAJASTHAN
|
December 17, 2008 |
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MOTI LAL Vs. KALYAN SINGH & ORS.
|
November 7, 2008 |
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MOTIRAM Vs. STATE OF RAJASTHAN
|
March 19, 2008 |
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MS SHILPA BADALA Vs. STATE
|
March 4, 2008 |
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MS. JYOTI JAIN Vs. THE UNIVERSITY OF RAJASTHAN AND ORS.
|
February 13, 2008 |
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MST. BHURI Vs. STATE OF RAJASTHARI
|
October 13, 2008 |
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MST. SONO WD/O KARAN Vs. NAGAR PALIKA BHUSAWAR
|
May 26, 2008 |
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MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
February 11, 2008 |
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MUKESH KUMAR Vs. BHOPAL SINGH
|
July 23, 2008 |
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MUKHRAM Vs. STATE OF RAJASTHAN
|
February 28, 2008 |
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MUKHTIAR AHMED Vs. STATE OF RAJASTHAN
|
April 17, 2008 |
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MUKTI Vs. HAPPU SINGH
|
April 28, 2008 |
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MUNICIPAL BOARD NOKHA AND ORS. Vs. STATE OF RAJ. AND ORS.
|
August 8, 2008 |
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MUNICIPAL CORPORATION AND ANR. Vs. ADDITIONAL DISTRICT JUDGE NO. 2 AND ANR.
|
July 11, 2008 |
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MUNICIPAL COUNCIL SIKAR Vs. RAWAT SINGH
|
February 28, 2008 |
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MUNICIPAL COUNCIL SRIGANGANAGAR Vs. SHRIDHAR SHARMA
|
October 25, 2008 |
|
MUNNA Vs. OM PRAKASH & ANR.
|
July 24, 2008 |
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MUNNA Vs. STATE OF RAJASTHAN
|
May 5, 2008 |
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MUNNA LAL Vs. STATE OF RAJASTHAN
|
May 13, 2008 |
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MUNSHI Vs. STATE OF RAJASTHAN
|
April 23, 2008 |
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MUNSHI SINGH Vs. STATE OF RAJASTHAN
|
July 3, 2008 |
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MURARI LAL Vs. STATE OF RAJASTHAN
|
September 27, 2008 |
|
MURARI LAL AND SMT. SUSHILA DEVI Vs. ADDITIONAL DISTRICT AND SESSION JUDGE AND ANR.
|
August 7, 2008 |
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MURARI LAL KHANDELWAL Vs. RAJASTHAN STATE SEEDS CORPORATION
|
March 7, 2008 |
|
MURLI DEVI Vs. SUKHVEER SINGH
|
December 3, 2008 |
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MURLIDHAR DHOKRIYA Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 29, 2008 |
|
MUSHTAQ Vs. STATE OF RAJASTHAN
|
February 20, 2008 |
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MUSHTAQ S/O SHRI GOSH MOHD. Vs. THE STATE OF RAJASTHAN THROUGH PP
|
February 26, 2008 |
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N S PUBLICITY AGENCIES Vs. JAIPUR DEVELOPMENT AUTHORITY
|
August 27, 2008 |
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NAKSHTRA SINGH Vs. STATE OF RAJASTHAN
|
July 24, 2008 |
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NAKU Vs. STATE OF RAJASTHAN
|
March 10, 2008 |
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NAMKIN DEVI Vs. STATE OF RAJASTHAN
|
September 23, 2008 |
|
NAND KISHORE Vs. STATE OF RAJASTHAN
|
May 29, 2008 |
|
NAND KISHORE Vs. JUDGE LABOUR COURT KOTA
|
March 13, 2008 |
|
NAND LAL Vs. STATE OF RAJASTHAN
|
April 23, 2008 |
|
NAND LAL SAINI Vs. STATE OF RAJASTHAN
|
April 4, 2008 |
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NAND RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
|
September 26, 2008 |
|
NANGA JI Vs. AJIJ MOHAMMED MANSOORI
|
August 20, 2008 |
|
NARAIN Vs. STATE OF RAJASTHAN
|
July 4, 2008 |
|
NARANI DEVI Vs. STATE OF RAJASTHAN
|
September 8, 2008 |
|
NARAYAN Vs. STATE OF RAJASTHAN & ANR.
|
February 18, 2008 |
|
NARAYAN ALIAS NARAN Vs. STATE OF RAJASTHAN
|
March 17, 2008 |
|
NARAYAN DASS SHARDA Vs. MOHAMMAD NAIFS AND ANR.
|
May 8, 2008 |
|
NARAYANI Vs. STATE
|
January 3, 2008 |
|
NARENDRA KUMAR Vs. STATE
|
November 19, 2008 |
|
NARENDRA KUMAR JOHRI Vs. KANTI LAL AND ORS.
|
February 25, 2008 |
|
NARENDRA MISHRA Vs. STATE
|
April 16, 2008 |
|
NARENDRA NATH Vs. SHRI KRISHNA AND ORS.
|
July 4, 2008 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN & ORS
|
October 21, 2008 |
|
NARENDRA SINGH Vs. STATE
|
May 9, 2008 |
|
NARESH CHAND MATHUR Vs. STATE OF RAJASTHAN
|
November 6, 2008 |
|
NARESH KACHI Vs. STATE
|
March 12, 2008 |
|
NARESH KUMAR Vs. BABULAL
|
April 23, 2008 |
|
NARESH KUMAR YADAV Vs. STATE OF RAJASTHAN
|
August 18, 2008 |
|
NARESH SINGHAL S/O SHRI HAZARI LAL Vs. RENT TRIBUNAL AND ORS.
|
July 22, 2008 |
|
NARIAN SINGH Vs. STATE AND ANR.
|
August 22, 2008 |
|
NARSA RAM Vs. STATE OF RAJASTHAN
|
April 28, 2008 |
|
NARSINGH & ORS. Vs. NATIONAL INSURANCE CO. LTD., ROHTAK AND ANR.
|
May 1, 2008 |
|
NARSINGH TANEJA Vs. BRIJ KISHORE SHARMA
|
January 4, 2008 |
|
NARU RAM Vs. STATE OF RAJASTHAN
|
April 22, 2008 |
|
NATHA LAL Vs. LALA ALIAS DHAVAL
|
November 28, 2008 |
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NATHI DEVI Vs. RAMESH CHAND
|
April 21, 2008 |
|
NATHMAL AND ANR. Vs. ADJ NO. 2 AND ORS.
|
September 26, 2008 |
|
NATHU KHAN Vs. THE STATE OF RAJASTHAN
|
August 14, 2008 |
|
NATHU LAL Vs. DINESH KUMAR
|
December 12, 2008 |
|
NATHU LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 28, 2008 |
|
NATHU LAL SHARMA Vs. RAJASTHAN STATE COOPERATIVE ELECTION TRIBUNAL
|
April 4, 2008 |
|
NATHU RAM Vs. STATE OF RAJASTHAN
|
July 14, 2008 |
|
NATHU RAM Vs. STATE OF RAJASTHAN
|
May 28, 2008 |
|
NATHULAL SHARMA Vs. R.S.R.T.C., JAIPUR & ORS.
|
November 6, 2008 |
|
NATI Vs. BABU LAL
|
July 3, 2008 |
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NATIONAL INSURANCE CO LTD Vs. SIKANDAR ALI
|
May 30, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. CHUNKI BAI
|
October 22, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. INDU SARASWAT
|
September 24, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. BHEMA
|
September 24, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. MOHANLAL
|
April 24, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SUNITA BHARGAVA
|
March 10, 2008 |
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NATIONAL INSURANCE CO. LTD. Vs. SMT. YASHODA JAIN AND ORS.
|
April 15, 2008 |
|
NATIONAL INSURANCE COMPANY Vs. SUA LAL SHARMA
|
May 30, 2008 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. JETHU SINGH AND ANR.
|
January 15, 2008 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. RUKMA AND ORS.
|
January 15, 2008 |
|
NATWAR LAL Vs. STATE
|
April 23, 2008 |
|
NAVAL Vs. UNION OF INDIA
|
November 20, 2008 |
|
NAVAL SINGH Vs. STATE OF RAJASTHAN
|
August 8, 2008 |
|
NAVLA RAM Vs. ADDL COLLECTOR BARMER
|
January 24, 2008 |
|
NAVLARAM Vs. STATE OF RAJASTHAN
|
February 13, 2008 |
|
NAWAB KHAN Vs. STATE OF RAJASTHAN
|
January 21, 2008 |
|
NAYAT KHAN Vs. STATE OF RAJASTHAN
|
November 28, 2008 |
|
NAZNEEN Vs. DIRECTOR OF STORE ENFORCEMENT
|
September 22, 2008 |
|
NEETA TOMER Vs. NARENDRA TOMER
|
December 8, 2008 |
|
NEMI CHAND Vs. STATE OF RAJASHTHAN
|
May 8, 2008 |
|
NEMI CHAND Vs. MUNICIPAL BOARD
|
April 29, 2008 |
|
NENGA Vs. THE BOARD OF REVENUE AND ORS.
|
April 4, 2008 |
|
NEPAL SINGH Vs. U.O.I. AND ORS.
|
January 15, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. UGMA DEVI
|
October 24, 2008 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAJASTHAN HIGH COURT BENCH JAIPUR THROUGH REGISTRAR GENERAL
|
December 15, 2008 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. PHOOSI AND ORS.
|
May 12, 2008 |
|
NEW INDIA ASSURANCE COM Vs. VS RATEN BAI
|
December 16, 2008 |
|
NEW INDIA ASSURANCE COMPANY Vs. KUNJ BIHARI JOSHI
|
March 27, 2008 |
|
NIDHI SINGH Vs. KALICHARAN
|
November 4, 2008 |
|
NIKSON PHARMACEUTICALS Vs. STATE OF RAJASTHAN
|
January 28, 2008 |
|
NINUA RAM Vs. ADDL DISTRICT JUDGE
|
February 7, 2008 |
|
NIRAJ KUMAR & ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
May 27, 2008 |
|
NIRMAL KUMAR DUGAR Vs. BHANWAR LAL ALIAS BHONRI LAL
|
August 7, 2008 |
|
NIRMAL KUMAR SHUKLA Vs. STATE OF RAJASTHAN & ORS
|
September 27, 2008 |
|
NISHI GUPTA Vs. RAHUL GUPTA
|
September 16, 2008 |
|
NISSR AHMED Vs. RAJASTHAN BOARD OF MUSLIM WAKF
|
February 6, 2008 |
|
NIYAMAT KHAN Vs. STATE OF RAJASTHAN
|
December 1, 2008 |
|
NORTHERN MINERALS LTD Vs. STATE OF RAJASTHAN
|
November 24, 2008 |
|
NUCIEAR POWER CORPORATION OF INDIA,LTD Vs. HARI SINGH RATHORE
|
September 25, 2008 |
|
OM PRAKASH Vs. CIVIL JUDGE (J.D.), SRI DOONGARGARH AND ANR.
|
May 22, 2008 |
|
OM PRAKASH Vs. CIVIL JUDGE (JR. DIV.) AND ANR.
|
January 17, 2008 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 22, 2008 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
March 25, 2008 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
March 24, 2008 |
|
OM PRAKASH AND ANR. Vs. THE COLLECTOR
|
August 11, 2008 |
|
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
August 12, 2008 |
|
OMPRAKASH Vs. STATE OF RAJASTHAN
|
May 2, 2008 |
|
OMWATI Vs. GHURE
|
February 18, 2008 |
|
ONKAR LAL SHARMA Vs. STATE OF RAJASTHAN
|
May 12, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. SHAKUNTLA
|
September 3, 2008 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SUDHA KHANDELWAL
|
December 11, 2008 |
|
ORIENTAL INSURANCE COMPANY Vs. AJIJ SHAH
|
March 26, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. DHANNA RAM AND ORS.
|
January 22, 2008 |
|
OSWAL SPINNING AND WEAVING MILLS LTD Vs. BALDEV RAJ MANOHARLAL
|
April 2, 2008 |
|
PADAM KUMAR SHARMA Vs. MUKESH KUMAR MEENA
|
April 24, 2008 |
|
PADMA VYAS Vs. KISHAN KUMAR
|
April 21, 2008 |
|
PADMA VYAS (SMT.) AND ANR. Vs. SHRI KISHAN KUMAR AND ANR.
|
January 28, 2008 |
|
PALA RAM Vs. STATE OF RAJASTHAN
|
September 9, 2008 |
|
PANCHU LAL Vs. AJMER MINERAL AND GRINDING CORP. AND ANR.
|
May 3, 2008 |
|
PANCHU LAL Vs. AJMER MINERAL AND GRINDING CORP
|
March 3, 2008 |
|
PANKAJ Vs. STATE OF RAJASTHAN
|
September 3, 2008 |
|
PANNA LAL SHARMA Vs. RAMESHWAR LAL CHOUDHARY
|
January 7, 2008 |
|
PAPPI @ PAPPU SINGH Vs. STATE OF RAJASTHAN
|
August 12, 2008 |
|
PAPPI ALIAS MEHBOOB Vs. STATE OF RAJASTHAN
|
January 3, 2008 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
May 22, 2008 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
September 1, 2008 |
|
PAPPU @ DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
April 23, 2008 |
|
PAPPU @ RAM VARAN Vs. STATE
|
March 7, 2008 |
|
PAPPU SHAH Vs. ADDL DISTRICT JUDGE
|
May 7, 2008 |
|
PAPU DEVI Vs. STATE OF RAJASTHAN
|
October 23, 2008 |
|
PARAMJEET KAUR Vs. ROHITASH KUMAR
|
December 11, 2008 |
|
PARAMJEET SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 23, 2008 |
|
PARAS MAL MALI Vs. STATE
|
August 20, 2008 |
|
PARSHVANATH JAIN TEMPLE Vs. L.RS OF PREM DASS
|
September 26, 2008 |
|
PARTU RAM Vs. MANSHA RAM
|
March 4, 2008 |
|
PARVEEN Vs. JAIN CONSTRUCTION CO.
|
February 6, 2008 |
|
PARVESH BAWEJA Vs. STATE OF RAJASTHAN
|
April 28, 2008 |
|
PATASI (SMT.) AND ANOTHER Vs. GOVERDHAN AND ANOTHER
|
April 3, 2008 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
May 27, 2008 |
|
PAWAN KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
March 26, 2008 |
|
PAWAN SINGH Vs. STATE
|
March 10, 2008 |
|
PAWANPURI Vs. STATE OF RAJASTHAN
|
February 27, 2008 |
|
PAYAL SANCHETI Vs. HARSHVARDHAN SANCHETI
|
July 31, 2008 |
|
PEMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
December 2, 2008 |
|
PERFECT THREAD MILLS Vs. NONE
|
November 25, 2008 |
|
PERFECT THREAT MILLS LTD. Vs. NONE
|
October 14, 2008 |
|
PESTICIDE INDIA LTD Vs. STATE OF RAJASTHAN
|
November 24, 2008 |
|
PESTICIDES INDIA LTD Vs. STATE OF RAJASTHAN
|
January 28, 2008 |
|
PHOOL CHAND Vs. APPELLATE RENT TRIBUNAL
|
March 3, 2008 |
|
PHOOL CHAND Vs. GOPAL KRISHAN
|
December 3, 2008 |
|
PHOOL CHAND SARAOGI Vs. STATE OF RAJASTHAN
|
August 26, 2008 |
|
PHOOLA AND ORS. Vs. STATE OF RAJASTHAN
|
April 30, 2008 |
|
PINTOO ALIAS KAMAL KISHORE Vs. STATE OF RAJASTHAN
|
August 18, 2008 |
|
PIYUSH RAMSINGHANI Vs. STATE OF RAJASTHAN & ANR.
|
August 25, 2008 |
|
POKHAR MAI Vs. CHIRANJI LAL AND OTHERS
|
August 6, 2008 |
|
POKHAR SINGH ADOPTED Vs. BOARD OF REVENUE
|
March 25, 2008 |
|
POORAN S/O JAWALI AND ANR. Vs. SUGAR SINGH S/O SHRI HARETI AND ANR.
|
July 14, 2008 |
|
POPULAR CARRIERS Vs. CHAIRMAN PERMANENT LOK
|
April 10, 2008 |
|
PRABHA SHRIVASTAV (SMT.) Vs. UNION OF INDIA (UOI) AND ORS.
|
April 4, 2008 |
|
PRABHU DAYAL Vs. RADHEY SHYAM SWAMI
|
January 7, 2008 |
|
PRABHU LAL & ANR. Vs. STATE OF RAJASTHAN
|
March 19, 2008 |
|
PRABHU LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 2, 2008 |
|
PRABHU LAL MEENA Vs. THE DIVISIONAL COMMISSIONER AND ANR.
|
February 5, 2008 |
|
PRABHU RAM Vs. DISTRICT COLLECTOR, NAGAUR AND ORS.
|
September 18, 2008 |
|
PRADEEP KUMAR Vs. CIVIL JUDGE (S.D.) AND ANR.
|
April 1, 2008 |
|
PRADEEP KUMAR ALIAS PINKU Vs. STATE
|
September 5, 2008 |
|
PRADEEP KUMAR WAS Vs. DISTRICT & SESSIONS JUDGE, JAIPUR DISTRICT, JAIPUR
|
November 20, 2008 |
|
PRADIP MUNDHRA Vs. STATE OF RAJASTHAN
|
May 2, 2008 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
January 9, 2008 |
|
PRAHLAD AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
September 18, 2008 |
|
PRAHLAD RAI Vs. STATE OF RAJASTHAN
|
February 20, 2008 |
|
PRAHLAD SINGH Vs. STATE OF RAJSTHAN
|
January 23, 2008 |
|
PRAHLAD SINGH Vs. NAND KISHORE SHARMA
|
March 24, 2008 |
|
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
|
April 15, 2008 |
|
PRAHLAD SINGH Vs. SURAJ MAL
|
November 25, 2008 |
|
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2008 |
|
PRAKASH Vs. KAVITA
|
April 30, 2008 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
February 18, 2008 |
|
PRAKASH AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 13, 2008 |
|
PRAMOD KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
August 22, 2008 |
|
PRAMOD KUMAR Vs. STATE OF RAJASTHAN
|
September 19, 2008 |
|
PRAMOD KUMAR GUPTA S/O SHRI OM PRAKASH GUPTA Vs. MURTI MANDIR SHEETLA MATA AND ORS.
|
September 1, 2008 |
|
PRAMOD KUMAR PATHAK Vs. STATE OF RAJASTHAN
|
November 7, 2008 |
|
PRASRAM Vs. STATE
|
January 3, 2008 |
|
PRATAP SINGH Vs. UNION OF INDIA
|
August 12, 2008 |
|
PRAVEEN @ MONTU Vs. STATE
|
November 20, 2008 |
|
PRAVEEN AND ANR. Vs. STATE OF RAJASTHAN
|
January 23, 2008 |
|
PREM BHUSHAN SONI Vs. ACHAR KUMAR
|
April 10, 2008 |
|
PREM CHAND JAIN Vs. RAJASTHAN FINANCIAL
|
January 4, 2008 |
|
PREM S/O NAHNEY & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
February 27, 2008 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
PRENA GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
September 8, 2008 |
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PRITAM SINGH Vs. STATE OF RAJ. AND ORS.
|
October 13, 2008 |
|
PRITHVI RAJ Vs. KAMLESH
|
November 11, 2008 |
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PROMUK HOFFMAN INTERNATIONAL LTD Vs. STATE OF RAJASTHAN
|
August 12, 2008 |
|
PROVIDENT FUND INSPECTOR KOTA Vs. BHAGI BAI
|
January 23, 2008 |
|
PUKH RAJ Vs. JUDGE RENT TRIBUNAL
|
March 25, 2008 |
|
PUKHRAJ SHISHODIA MURLIDHAR Vs. STATE OF RAJASTHAN
|
March 14, 2008 |
|
PUNIA Vs. STATE OF RAJASTHAN
|
July 16, 2008 |
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PURAN RAM @ KIDIA Vs. STATE OF RAJASTHAN
|
September 15, 2008 |
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PURNA RAM ALIAS PURANMAL Vs. STATE OF RAJASTHAN
|
May 7, 2008 |
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PURSHOTTAM Vs. NARAIN
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January 10, 2008 |
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PURUSHOTTAM Vs. STATE OF RAJASTHAN
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January 29, 2008 |
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PURUSHOTTAM PUROHIT Vs. STATE OF RAJASTHAN AND ORS.
|
March 5, 2008 |
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PUSHPA AGARWAL Vs. SHIV SHANKAR SUWALKA
|
January 10, 2008 |
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PUSHPA DEVI Vs. MOTI LAL
|
September 4, 2008 |
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PUSTIMARGIYA TRITIYA PEETH PRANYAS SHRI DWARKADHEESH MANDIR KANKROLI Vs. ADDITIONAL DISTRICT JUDGE
|
April 29, 2008 |
|
R F C Vs. RAM RATAN
|
March 4, 2008 |
|
R F C Vs. ANIS AHMED HABIB KHAN
|
September 22, 2008 |
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R G ISPAT LTD Vs. Judge Labour Court
|
January 10, 2008 |
|
R K SINGHAL Vs. CIT
|
January 25, 2008 |
|
R S T C Vs. SHIV KANWAR
|
April 29, 2008 |
|
R.S. R.T.C. & ANR. Vs. RAMESH KUMAR SHARMA & ORS.
|
February 27, 2008 |
|
R.S.R.T.C. Vs. THE JUDGE, INDUSTRIAL TRIBUNAL RAJASTHAN & ORS.
|
October 13, 2008 |
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R.S.R.T.C. Vs. OM PRAKASH SHARMA
|
March 7, 2008 |
|
RADHA DEVI Vs. STATE OF RAJASTHAN
|
January 24, 2008 |
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RADHA KRISHNA DANG Vs. INDRAJEET BILANDI
|
March 17, 2008 |
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RADHESHYAM MEENA Vs. STATE OF RAJASTHAN & ORS
|
September 26, 2008 |
|
RADHEY SHYAM Vs. THE STATE OF RAJASTHAN
|
April 28, 2008 |
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RADHEY SHYAM Vs. BHANWAR LAL
|
February 27, 2008 |
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RADHEY SHYAM Vs. RAMDHAN @ DHANESH KUMAR THAWARIA AND ANR.
|
August 21, 2008 |
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RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
April 3, 2008 |
|
RADHEY SHYAM Vs. MAHAVEER PRASAD
|
April 24, 2008 |
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RADHEY SHYAM MITTAL S/O SHRI KISHAN LAL MITTAL Vs. KISHORI SHARAN AGARWAL S/O SHRI RAM DAYAL AGARWAL AND ORS.
|
September 1, 2008 |
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RADHEY SHYAM SITA RAM & PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 3, 2008 |
|
RAGA RAM Vs. KOKALI
|
February 15, 2008 |
|
RAGHU NANDAN Vs. VIJAY KUMAR
|
May 16, 2008 |
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RAGHUBIR MALI Vs. UNION OF INDIA
|
November 21, 2008 |
|
RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
|
August 19, 2008 |
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RAGHUVEER SHARAN AGARWAL Vs. STATE OF RAJASTHAN
|
July 18, 2008 |
|
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN
|
September 4, 2008 |
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RAHMAN KHAN Vs. STATE OF RAJSTHAN
|
September 2, 2008 |
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RAHUL DUGGAL Vs. STATE OF RAJASTHAN
|
September 12, 2008 |
|
RAHUL SANWANT ALIAS PRINCE Vs. STATE
|
March 14, 2008 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
September 9, 2008 |
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RAJ KUMAR DEEWAN S/O LATE SHRI SRICHAND DEEWAN Vs. THE RENT CONTROL TRIBUNAL AND ORS.
|
September 1, 2008 |
|
RAJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
October 24, 2008 |
|
RAJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
November 18, 2008 |
|
RAJ KUMAR SINGH ALIAS RAJU ALIAS BATYA Vs. STATE OF RAJASTHAN
|
January 4, 2008 |
|
RAJ KUMARI Vs. MAHENDRA SINGH
|
December 12, 2008 |
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RAJ. HOUSING BOARD AND ANR. Vs. ANUKAMPA BUILDERS (P) LTD.
|
August 28, 2008 |
|
RAJ. STATE ROAD TRAN. CORPO. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL (RAJASTHAN)
|
May 8, 2008 |
|
RAJA RAM Vs. STATE OF RAJASTHAN
|
July 10, 2008 |
|
RAJA SINGH Vs. STATE OF RAJASTHAN
|
April 30, 2008 |
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RAJASTHAN EXPLOSIVES AND CHEMICALS LIMITED THROUGH DIRECTOR PROMOTER MANAGEMENT Vs. GOPAL MODI S/O SHRI MOHANLAL JI PROPRIETOR, JAIPUR EXPLOSIVES AND ANR.
|
July 17, 2008 |
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RAJASTHAN FINANCIAL CORPORATION Vs. CHETAK ELECTRIK AND IRON INDUSTRIES
|
January 25, 2008 |
|
RAJASTHAN FOREST RANGE OFFICERS Vs. STATE OF RAJASTHAN
|
March 5, 2008 |
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RAJASTHAN HOUSING BOARD Vs. THE REVENUE BOARD
|
April 9, 2008 |
|
RAJASTHAN RAJYA VIDHYUT KARAMCHARI FEDERATION Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
|
January 15, 2008 |
|
RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD Vs. RAJASTHAN RAJYA VIDHYUT MANDAL SEWA NIVRAT KARAMCHARI SANGH
|
February 21, 2008 |
|
RAJASTHAN SMALL INDUSTRIES CORPORATION Vs. UNION OF INDIA (UOI) AND ORS.
|
February 15, 2008 |
|
RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED Vs. M/S. RAJASTHANI, RAJASTHAN SMALL SCALE HANDICRAFT INDUSTRIES
|
July 15, 2008 |
|
RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. STATE
|
February 6, 2008 |
|
RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. NONE
|
February 6, 2008 |
|
RAJASTHAN STATE MINES & MINERALS LTD Vs. ROCK PHOSPHATE MAZDOOR SANGH (INTUC)
|
October 13, 2008 |
|
RAJASTHAN STATE MINES AND MINERALS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
May 7, 2008 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAM KRISHAN BHATT
|
March 11, 2008 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GENERAL SECRETARY, RAJASTHAN TRANSPORT WORKERS UNION AND ANR.
|
January 3, 2008 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SMT. RAM PATI AND OTHERS
|
May 7, 2008 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, KOTA Vs. SURENDRA KUMAR BAGRI AND ANOTHER
|
October 14, 2008 |
|
RAJEEV GAUR Vs. HINDUSTAN COPPER LTD
|
March 17, 2008 |
|
RAJEEV TIWARI Vs. STATE OF RAJASTHAN
|
March 13, 2008 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
May 6, 2008 |
|
RAJENDRA AJMERA Vs. RAHISH & OTHERS
|
February 29, 2008 |
|
RAJENDRA KOTHARI Vs. STATE OF RAJASTHAN
|
September 2, 2008 |
|
RAJENDRA KUMAR Vs. THE CHAIRMAN, RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
|
May 10, 2008 |
|
RAJENDRA KUMAR Vs. CHAIRMAN RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 1, 2008 |
|
RAJENDRA KUMAR PARNAMI Vs. JAGDISH DUA
|
March 13, 2008 |
|
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
October 20, 2008 |
|
RAJENDRA KUMAR SHARMA Vs. RAKESH
|
July 8, 2008 |
|
RAJENDRA PANDA Vs. UDAILAL
|
February 18, 2008 |
|
RAJENDRA PRASAD Vs. JUDGE INDUSTRIAL TRIBUNAL
|
January 2, 2008 |
|
RAJENDRA SHEKHAR & ORS. Vs. STATE OF RAJASTHAN
|
February 14, 2008 |
|
RAJENDRA SIMGH BHANDARI Vs. HARPREET SINGH
|
May 7, 2008 |
|
RAJENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN
|
November 12, 2008 |
|
RAJESH BHANDARI Vs. STATE OF RAJASTHAN
|
November 7, 2008 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
May 8, 2008 |
|
RAJESH KUMAR SAINI Vs. STATE OF RAJASTHAN
|
April 17, 2008 |
|
RAJESH SURANA Vs. CIT
|
January 28, 2008 |
|
RAJESH VYAS Vs. STATE
|
May 2, 2008 |
|
RAJIV GUPTA Vs. STATE OF RAJ.
|
January 4, 2008 |
|
RAJNEESH RAJPUROHIT Vs. SAVITA
|
April 4, 2008 |
|
RAJNEESH RASTOGI Vs. STATE OF RAJASTHAN
|
December 2, 2008 |
|
RAJU Vs. STATE OF RAJASTHAN
|
January 22, 2008 |
|
RAJU @ RAJKUMAR Vs. STATE OF RAJASTHAN THROPP
|
January 31, 2008 |
|
RAJU ALIAS JAGDISH Vs. STATE
|
May 30, 2008 |
|
RAJU RAM @ RAJENDRA PRASAD & ORS. Vs. STATE OF RAJASTHAN
|
April 3, 2008 |
|
RAKESH Vs. STATE OF RAJASTHAN
|
July 14, 2008 |
|
RAKESH BHANDARI Vs. UNION OF INDIA
|
January 21, 2008 |
|
RAKESH JOSHI Vs. STATE OF RAJASTHAN
|
March 4, 2008 |
|
RAKESH KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR J.V.V.N.L. JAIPUR & ORS.
|
December 1, 2008 |
|
RAKESH KUMAR Vs. STATE OF RAJASTHAN
|
May 26, 2008 |
|
RAKESH KUMAR Vs. STATE OF RAJASTHAN
|
July 1, 2008 |
|
RAKESH KUMAR BANSAL Vs. STATE OF RAJASTHAN
|
September 10, 2008 |
|
RAKESH KUMAR GANGWAL Vs. UNION OF INDIA
|
March 7, 2008 |
|
RAKESH SOOD Vs. UNION OF INDIA
|
April 29, 2008 |
|
RAM AVTAR KHATIK Vs. STATE OF RAJASTHAN
|
May 29, 2008 |
|
RAM CHANDRA Vs. STATE
|
April 4, 2008 |
|
RAM CHANDRA Vs. FOOD CORPORATION OF INDIA
|
May 29, 2008 |
|
RAM CHANDRA KHATI Vs. STATE OF RAJASTHAN
|
March 27, 2008 |
|
RAM CHARAN Vs. STATE OF RAJASTHAN
|
April 25, 2008 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
October 24, 2008 |
|
RAM DAYAL MEENA Vs. DISTT COLLECTOR TONK
|
March 12, 2008 |
|
RAM DAYAL SHARMA Vs. COLLECTOR AND DISTRICT REGISTRAR
|
May 9, 2008 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
February 15, 2008 |
|
RAM GOPAL AND ANR. Vs. STATE OF RAJASTHAN
|
July 31, 2008 |
|
RAM KANYA BAI Vs. LATTUR LAL AND ANR.
|
August 13, 2008 |
|
RAM KARAN ALIAS RAM VARAN Vs. STATE OF RAJASTHAN
|
July 15, 2008 |
|
RAM KARAN CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 10, 2008 |
|
RAM KARAN SHARMA Vs. PANCHAYAT SECRETARY AND ORS.
|
July 10, 2008 |
|
RAM KHILADI ALIAS KHILADI Vs. STATE OF RAJASTHAN
|
July 3, 2008 |
|
RAM KISHAN Vs. STATE OF RAJASTHAN
|
May 27, 2008 |
|
RAM KISHAN @ BHURIYA Vs. STATE OF RAJASTHAN
|
December 5, 2008 |
|
RAM KISHOR Vs. STATE
|
March 17, 2008 |
|
RAM KUMAR Vs. BHATA RAM
|
February 6, 2008 |
|
RAM KUMAR Vs. THE MOTOR ACCIDENT CLAIMS TRIBUNAL & ORS.
|
August 18, 2008 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN & ORS.
|
August 6, 2008 |
|
RAM KUMAR AND ANR. Vs. STATE
|
September 8, 2008 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
December 17, 2008 |
|
RAM LAL Vs. THE STATE OF RAJASTHAN
|
August 6, 2008 |
|
RAM LAL Vs. HARI SINGH AND ORS.
|
January 23, 2008 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
February 27, 2008 |
|
RAM NARAYAN SINGH ALIAS NARAIN SINGH Vs. STATE
|
May 22, 2008 |
|
RAM NATH SINGH Vs. STATE OF RAJASTHAN
|
September 24, 2008 |
|
RAM NIVAS Vs. KAMAL
|
December 5, 2008 |
|
RAM NIWAS Vs. BHALA RAM AND ANR.
|
July 2, 2008 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
March 25, 2008 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
May 9, 2008 |
|
RAM NIWAS AND CO. (M/S.) Vs. EXECUTIVE ENGINEER AND ANR.
|
July 28, 2008 |
|
RAM PAL Vs. STATE OF RAJASTHAN
|
April 30, 2008 |
|
RAM PRAKASH AGARWAL Vs. PUSHPA AGRAWAL
|
September 8, 2008 |
|
RAM RAGHUNATH B MANTRI Vs. PAWAN KUMAR
|
January 7, 2008 |
|
RAM RAI Vs. STATE OF RAJASTHAN
|
July 18, 2008 |
|
RAM RATAN AND ANR. Vs. THE STATE OF RAJASTHAN
|
February 13, 2008 |
|
RAM RATAN MEENA Vs. STATE AND RPSC
|
May 23, 2008 |
|
RAM SEEDS Vs. STATE OF RAJASTHAN
|
April 2, 2008 |
|
RAM SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
February 18, 2008 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
January 31, 2008 |
|
RAMA CHOHAN Vs. CHHOTU
|
March 26, 2008 |
|
RAMA KANT SHARMA Vs. STATE OF RAJASTHAN
|
December 15, 2008 |
|
RAMAN LAL Vs. STATE OF RAJASTHAN
|
March 26, 2008 |
|
RAMAVTAR AND ORS. Vs. STATE OF RAJASTHAN
|
April 30, 2008 |
|
RAMAVTAR SAINI Vs. STATE OF RAJASTHAN
|
September 27, 2008 |
|
RAMBABU ALIAS MUNNI Vs. STATE OF RAJASTHAN
|
April 23, 2008 |
|
RAMBABU SAXENA Vs. TILAM SANGH RAJASTHAN KOTA PROJECT
|
February 19, 2008 |
|
RAMCHANDRA GAUTAM Vs. REGISTRAR, COOPERATIVE SOCIETIES
|
December 15, 2008 |
|
RAMCHANDRAN AHARMA Vs. RENT CONTROL TRIBUNAL
|
July 4, 2008 |
|
RAMCHARAN SHARMA Vs. THE RENT CONTROL TRIBUNAL, DAUSA AND OTHERS
|
July 4, 2008 |
|
RAMDAYAL Vs. STATE OF RAJASTHAN
|
August 20, 2008 |
|
RAMDEV Vs. DISTRICT COLLECTOR (RAJASTHAN)
|
October 21, 2008 |
|
RAMDEVA Vs. STATE OF RAJASTHAN
|
August 26, 2008 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
March 3, 2008 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
January 29, 2008 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
January 28, 2008 |
|
RAMESH CHANDRA BALODIA Vs. RADHEY SHYAM SAIN
|
March 27, 2008 |
|
RAMESH CHANDRA JAIN Vs. STATE OF RAJASTHAN
|
February 1, 2008 |
|
RAMESH KUMAR Vs. STATE
|
December 10, 2008 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
October 14, 2008 |
|
RAMESHWAR LAL Vs. PANA DEVI
|
November 27, 2008 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
November 17, 2008 |
|
RAMESHWAR YOGI Vs. STATE OF RAJASTHAN
|
July 31, 2008 |
|
RAMGIRI Vs. STATE OF RAJASTHAN
|
November 20, 2008 |
|
RAMJAN Vs. STATE OF RAJASTHAN
|
February 18, 2008 |
|
RAMJI @ RAMJILAL AND ANR. Vs. STATE OF RAJASTHAN
|
February 5, 2008 |
|
RAMJI LAL Vs. STATE OF RAJASTHAN
|
April 2, 2008 |
|
RAMJI LAL MALI Vs. STATE OF RAJASTHAN
|
November 6, 2008 |
|
RAMJILAL Vs. STATE OF RAJASTHAN
|
December 15, 2008 |
|
RAMKARAN Vs. STATEOFRAJASTHAN
|
April 3, 2008 |
|
RAMLAL Vs. STATE OF RAJASTHAN & ANR.
|
November 17, 2008 |
|
RAMLAXMAN Vs. STATE OF RAJASTHAN
|
January 23, 2008 |
|
RAMPAL Vs. STATE OF RAJASTHAN
|
January 8, 2008 |
|
RAMPHOOL Vs. UNION OF INDIA
|
April 10, 2008 |
|
RAMRAJ TADA Vs. STATE AND 2 ORS.
|
August 8, 2008 |
|
RAMVEER SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
October 23, 2008 |
|
RANDHIR SINGH Vs. STATE OF RAJASTHAN
|
July 31, 2008 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
March 24, 2008 |
|
RASHID AHAMED Vs. STATE OF RAJASTHAN AND OTHERS
|
May 12, 2008 |
|
RASHMI VERMA Vs. DEEWAN SINGH
|
April 23, 2008 |
|
RATAN DEVI Vs. ALOK KANSAL
|
September 12, 2008 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
March 7, 2008 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
April 2, 2008 |
|
RATAN SINGH Vs. BHARATPUR CENTRAL CO-OPERATIVE BANK
|
March 5, 2008 |
|
RATANLAL SHARMA Vs. RAJASTHAN STATE MINES AND MINERALS LIMITED AND ANR.
|
July 2, 2008 |
|
RATNA Vs. STATE OF RAJASTHAN
|
February 20, 2008 |
|
RAVI ALIAS KALU Vs. STATE OF RAJASTHAN
|
September 25, 2008 |
|
RAVI KUMAR JAIN Vs. SMT. RAJSHRI
|
February 14, 2008 |
|
RAVI SHANKER M Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
July 11, 2008 |
|
RAVINDRA D TRIVEDI Vs. COMMISSIONER OF INCOME TAX
|
January 24, 2008 |
|
RAVINDRA KUMAR Vs. UNION OF INDIA
|
April 15, 2008 |
|
RAVINDRA SINGH AND ANOTHER Vs. STATE OF RAJ. AND OTHERS
|
February 8, 2008 |
|
RENU POULTRY FARM Vs. STATE
|
May 28, 2008 |
|
RENU SINGHAL Vs. PURAN CHAND
|
April 21, 2008 |
|
RESHAM SINGH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
April 28, 2008 |
|
RESHMA DEVI Vs. M.A.C.T., ANOOPGARH AND ORS.
|
August 5, 2008 |
|
RIHAN MEHANDI AND ANR. Vs. THE DISTRICT AND SESSIONS JUDGE
|
February 7, 2008 |
|
RISHIPAL Vs. STATE OF RAJASTHAN
|
March 13, 2008 |
|
RITESH SAHU Vs. STATE OF RAJASTHAN
|
October 17, 2008 |
|
ROCHI RAM & SONS Vs. UNION OF INDIA
|
March 17, 2008 |
|
ROHIT KUMAR CHATURVEDI Vs. STATE OF RAJASTHAN
|
April 21, 2008 |
|
ROHITASH SINGH Vs. PRITHVI SINGH
|
August 12, 2008 |
|
ROODMAL Vs. STATE OF RAJASTHAN
|
February 12, 2008 |
|
ROOGHA RAM Vs. BOARD OF REVENUE
|
October 24, 2008 |
|
ROOP CHAND ALIAS RUPA RAM Vs. STATE
|
May 5, 2008 |
|
ROOP NARAIN AND OTHERS Vs. STATE OF RAJASTHAN
|
April 9, 2008 |
|
ROOP SINGH Vs. STATE OF RAJASTHAN
|
March 4, 2008 |
|
ROOP SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 19, 2008 |
|
ROOPA RAM Vs. STATE OF RAJASTHAN & ORS.
|
May 13, 2008 |
|
ROOPWATI Vs. BABU SINGH
|
March 27, 2008 |
|
RSB PROJECTS LTD. Vs. RUIDP
|
August 22, 2008 |
|
RSRTC, HINDON CITY Vs. RAJARAM SHARMA & ORS
|
November 14, 2008 |
|
RUPA Vs. STATE OF RAJASTHAN.
|
February 19, 2008 |
|
RUPA Vs. STATE OF RAJASTHAN
|
March 27, 2008 |
|
S C GUPTA Vs. UNIVERSITY OF RAJASTHAN
|
January 2, 2008 |
|
S MOHAN Vs. STATE OF RAJASTHAN
|
May 28, 2008 |
|
S N KAPOOR EXPORTS Vs. SARASWATI EXPORTS
|
February 12, 2008 |
|
S P SHARMA Vs. COOPERATIVE LAND DEVELOPMENT BANK LTD
|
May 19, 2008 |
|
S.M. TELESYS LTD. Vs. ESQUIRE ELECTRONICS INC.
|
January 11, 2008 |
|
SABIR @ BHOORIYA AND ANR. Vs. THE STATE OF RAJASTHAN
|
February 8, 2008 |
|
SABIR HUSSAIN Vs. CHAUTHMAL
|
May 8, 2008 |
|
SAFI KHAN Vs. IBRAHIM KHAN
|
February 5, 2008 |
|
SAGAR MAL Vs. THE STATE OF RAJASTHAN & ORS.
|
May 29, 2008 |
|
SAHABRAM Vs. SAHABRAM & ANR.
|
August 11, 2008 |
|
SAHEB RAM Vs. STATE OF RAJASTHAN
|
May 7, 2008 |
|
SAHENDRA BAI Vs. R P S C
|
March 19, 2008 |
|
SAHIB RAM GIRI Vs. INCOME-TAX OFFICER
|
January 7, 2008 |
|
SAHIB SINGH Vs. DIVISIONAL COMMISSIONER
|
July 30, 2008 |
|
SAJID MISTRI & ORS. Vs. SMT. MAHESHWARI & ORS.
|
August 20, 2008 |
|
SAKOO (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
February 18, 2008 |
|
SAMAD KANWAR Vs. STATE OF RAJASTHAN AND ORS.
|
April 22, 2008 |
|
SAMEER MOHAMMAD AND ORS. Vs. STATE OF RAJ. AND ANR.
|
September 16, 2008 |
|
SAMI ULLAHA Vs. NARCOTIC CENTRAL BUREAU
|
February 19, 2008 |
|
SAMPAT Vs. JAGDEV SINGH
|
April 28, 2008 |
|
SAMPAT LAL Vs. ONKAR
|
February 7, 2008 |
|
SAMPAT LAL Vs. RHC
|
May 21, 2008 |
|
SAMPAT RAJ Vs. STATE OF RAJASTHAN
|
May 22, 2008 |
|
SAMPAT RAM Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
SANAD KUMAR SHARMA Vs. UIT
|
April 30, 2008 |
|
SANDEEP AGARWAL Vs. STATE
|
April 3, 2008 |
|
SANDEEP SOMANI Vs. STATE OF RAJASTHAN
|
April 10, 2008 |
|
SANJAY Vs. HARISH CHAND AND OTHERS
|
September 3, 2008 |
|
SANJAY AGARWAL Vs. KRISHNA AGARWAL
|
May 26, 2008 |
|
SANJAY BAJAJ Vs. TARIKA BAJAJ
|
February 22, 2008 |
|
SANJAY GURJAR Vs. DUSHYANT SINGH
|
March 10, 2008 |
|
SANJAY JOSHI Vs. RAJESH KUMAR
|
May 13, 2008 |
|
SANJAY KOTHARI Vs. STATE OF RAJASTHAN
|
May 1, 2008 |
|
SANJAY KUMAR SONI Vs. SMT. SHIKHA SONI
|
May 16, 2008 |
|
SANJAY SHARMA Vs. STATE OF RAJASTHAN
|
March 7, 2008 |
|
SANJAY SUKHADIA Vs. STATE OF RAJASTHAN
|
May 28, 2008 |
|
SANT KUMAR Vs. THE STATE OF RAJASTHAN AND ANR.
|
May 16, 2008 |
|
SANTOSH Vs. NARSINGH
|
August 21, 2008 |
|
SANTOSH ALIAS SURENDRA Vs. STATE OF RAJASTHAN
|
January 25, 2008 |
|
SANTOSH DEVI Vs. STATE OF RAJASTHAN
|
April 8, 2008 |
|
SANTOSH DEVI Vs. SOHAN LAL
|
January 21, 2008 |
|
SANTOSH KUMAR Vs. STATE OF RAJASTHAN
|
April 15, 2008 |
|
SANTOSH KUMAR Vs. STATE OF RAJASTHAN
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August 26, 2008 |
|
SANTOSH KUMAR Vs. RAMWATI
|
May 26, 2008 |
|
SANTOSH KUMARI Vs. STATE OF RAJASTHAN
|
February 28, 2008 |
|
SANTOSH KUMARI AND KAMLA KUMARI Vs. STATE
|
April 1, 2008 |
|
SANTRA DEVI Vs. STATE OF RAJASTHAN
|
September 18, 2008 |
|
SANWALIYA Vs. STATE OF RAJASTHAN
|
May 1, 2008 |
|
SANYAM LODHA Vs. STATE OF RAJASTHAN
|
December 18, 2008 |
|
SARAF SEASONING UDYOG Vs. INCOME TAX OFFICER
|
August 21, 2008 |
|
SARAL KUMAR SHARMA Vs. CANARA BANK
|
February 15, 2008 |
|
SARASWATI DEVI Vs. KAILASH CHAND JAIN
|
May 22, 2008 |
|
SARAVAN Vs. UNION OF INDIA
|
March 14, 2008 |
|
SARDAR SINGH & ANR. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
|
December 15, 2008 |
|
SARDARMAL SANCHETI CHARITABLE TRUST Vs. UNION OF INDIA
|
November 21, 2008 |
|
SARITA BIRDA (MS.) Vs. STATE OF RAJASTHAN AND ORS.
|
January 23, 2008 |
|
SARITA SANKHLA (SMT.) Vs. YUDHISTAR SINGH SANKHLA
|
February 8, 2008 |
|
SARITA UPNEJA Vs. STATE OF RAJASTHAN
|
February 1, 2008 |
|
SARLA MATHUR & ANR. Vs. RAVI PRAKASH & ORS.
|
April 2, 2008 |
|
SAROJ BHARDWAJ (SMT.) Vs. STATE AND ORS.
|
July 28, 2008 |
|
SATISH Vs. SMT. YOGLATA AND ANR.
|
October 22, 2008 |
|
SATISH KUMAR KHURANA Vs. STATE
|
December 19, 2008 |
|
SATISH PRAKASH BHATT Vs. STATE BANK OF BIKANER
|
December 8, 2008 |
|
SATYA NARAIN GIRDHARI LAL Vs. RAJASTHAN FINABCIAL CORPORATION
|
April 16, 2008 |
|
SATYA NARAIN GUPTA Vs. STATE OF RAJASTHAN
|
February 4, 2008 |
|
SATYA NARAIN SAINI Vs. STATE OF RAJASTHAN & ORS
|
February 5, 2008 |
|
SATYA NARAYAN ALIAS SATTU Vs. STATE OF RAJASTHAN
|
January 21, 2008 |
|
SATYA NARAYAN PAREEK Vs. THE JUDGE, INDUSTRIAL TRIBUNAL AND ORS.
|
February 15, 2008 |
|
SATYADAN SINGH Vs. GUMAN SINGH
|
November 25, 2008 |
|
SATYAVEER SINGH Vs. STATE OF RAJASTHAN
|
May 22, 2008 |
|
SATYAVEER SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 16, 2008 |
|
SAURABH MANTRI Vs. STATE OF RAJASTHAN
|
February 4, 2008 |
|
SAVITA SEN Vs. STATE OF RAJASTHAN
|
April 8, 2008 |
|
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2008 |
|
SAWAI SINGH CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
|
January 15, 2008 |
|
SAYEED MOHAMMED SHAKEEL Vs. STATE OF RAJASTHAN
|
October 24, 2008 |
|
SECRETARY RAMDEV TRUST Vs. MANGU DAS
|
May 13, 2008 |
|
SEEMA Vs. STATE OF RAJASTHAN
|
May 29, 2008 |
|
SEEMA BHARGAVA Vs. NAVEEN BHARGAVA
|
May 7, 2008 |
|
SEEMA NASIB Vs. STATE OF RAJASTHAN
|
March 26, 2008 |
|
SEEMA RANA Vs. STATE OF RAJASTHAN AND OTHERS
|
August 12, 2008 |
|
SEPOY RAM KARAN Vs. UNION OF INDIA
|
April 10, 2008 |
|
SHA CHAMPALAL JAWAHARLAL Vs. UNION OF INDIA
|
January 7, 2008 |
|
SHABBIR KHAN Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
SHAFIK MOHD @ SHAFI BABA Vs. STATE OF RAJASTHAN
|
September 24, 2008 |
|
SHAHANAJ KHAN Vs. STATE OF RAJASTHAN
|
February 18, 2008 |
|
SHAITAN Vs. AJMER VIDYUT VITRAN NIGAM LTD
|
December 7, 2008 |
|
SHAITAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 12, 2008 |
|
SHAKTI SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
April 1, 2008 |
|
SHAMBHU DAYAL SHARMA Vs. STATE OF RAJASTHAN
|
April 16, 2008 |
|
SHAMBU S/O JOKHIYA Vs. STATE OF RAJASTHAN
|
May 13, 2008 |
|
SHAMEEN BANO W/O LATE MAHBOOB KHAN AND OTHERS Vs. SHRAWAN LAL S/O SURAJMAL @ SURAJ SWAROOP AND OTHERS
|
November 17, 2008 |
|
SHANKAR Vs. STATE OF RAJASTHAN
|
February 4, 2008 |
|
SHANKAR LAL Vs. ADDL DISTT JUDGE SUJANGARH
|
February 1, 2008 |
|
SHANKAR LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 18, 2008 |
|
SHANKER PUSHKARNA Vs. UNION OF INDIA (UOI)
|
October 14, 2008 |
|
SHANKER SINGH Vs. STATE OF RAJASTHAN
|
August 1, 2008 |
|
SHANKERLAL & ORS. Vs. SATBIR SINGH & ORS.
|
November 7, 2008 |
|
SHANKESHWAR FABRICS (P) LTD Vs. UNION OF INDIA
|
November 25, 2008 |
|
SHANTI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
January 29, 2008 |
|
SHANTI LAL BAGRECHA Vs. MOTI LAL
|
May 19, 2008 |
|
SHARAD KASTIYA Vs. SMT. ANJU KASTIYA
|
April 9, 2008 |
|
SHARDA DEVI Vs. BIRBAL RAM
|
February 7, 2008 |
|
SHARDA DEVI W/O LATE SHRI JEET BAHADUR Vs. ASHOK KUMAR SON OF GYARSI LAL
|
November 20, 2008 |
|
SHASHA SIPPY Vs. STATE
|
November 27, 2008 |
|
SHEO PAL & ANR. Vs. THE STATE OF RAJASTHAN
|
August 28, 2008 |
|
SHIMBHU DAYAL Vs. LATE KISHORI DEVI
|
April 4, 2008 |
|
SHISHUPAL SINGH Vs. STATE OF RAJASTHAN
|
August 18, 2008 |
|
SHIV LAL Vs. STATE OF RAJASTHAN
|
August 11, 2008 |
|
SHIV LAL Vs. BOARD OF REVENUE RAJASTHAN
|
May 13, 2008 |
|
SHIV NARAYAN Vs. STATE OF RAJASTHAN
|
May 7, 2008 |
|
SHIV RAJ Vs. STATE OF RAJASTHAN
|
March 10, 2008 |
|
SHIV RAJ SINGH Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
SHIV SHANKER Vs. STATE OF RAJASTHAN
|
July 2, 2008 |
|
SHIVAGRICO IMPLEMENTS LTD Vs. COMMISSIONER OF C EX , JAIPUR
|
February 11, 2008 |
|
SHIVANG DEV Vs. PAWAN KUMAR AND ANOTHER
|
May 28, 2008 |
|
SHIVKARAN Vs. RENT TRIBUNAL, BHILWARA AND ANR.
|
August 18, 2008 |
|
SHIVPAL SINGH Vs. LAL CHAND
|
February 18, 2008 |
|
SHOBHA LODHA Vs. STATE OF RAJ
|
May 5, 2008 |
|
SHRADA DEVI Vs. STATE AND OTHERS
|
September 27, 2008 |
|
SHRAWAN RAM Vs. STATE OF RAJASTHAN
|
May 29, 2008 |
|
SHRAWANGIR Vs. STATE OF RAJASTHAN
|
April 24, 2008 |
|
SHREE RAJASTHAN TEXCHEM LTD Vs. UNION OF INDIA
|
March 26, 2008 |
|
SHRI BARDA Vs. STATE OF RAJASTHAN AND ORS.
|
March 11, 2008 |
|
SHRI GURU NANAK KHALSA COLLEGE Vs. STATE OF RAJASTHAN
|
April 24, 2008 |
|
SHRI MATESHWARI INDRANI Vs. STATE OF RAJASTHAN
|
May 26, 2008 |
|
SHRI NARAIN MEENA Vs. RAJASTHAN HOUSING BOARD & ANR.
|
October 13, 2008 |
|
SHRI NIWAS JHANWAR AND ANR. Vs. HANUMAN BUX AND ORS.
|
October 17, 2008 |
|
SHRI RAM JHANWAR LAL Vs. ITO
|
July 3, 2008 |
|
SHRI VIJAY NARAYAN THROUGH LRS. Vs. SHRI SUNIL KUMAR PAREEK AND ORS.
|
September 23, 2008 |
|
SHRIKANT BHARTIYA Vs. STATE OF RAJASTHAN
|
April 15, 2008 |
|
SHRIRAM CITY UNION FINANCE LTD. Vs. STATE & ANR.
|
April 24, 2008 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
September 8, 2008 |
|
SIKANDAR YADAV Vs. RPSC
|
April 9, 2008 |
|
SIKANDER KHAN Vs. STATE OF RAJASTHAN
|
November 20, 2008 |
|
SITA DEVI Vs. DISTRICT AND SESSIONS JUDGE
|
July 4, 2008 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
March 26, 2008 |
|
SITA RAM Vs. GRAM PANCHAYAT NATATA
|
January 22, 2008 |
|
SITA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 29, 2008 |
|
SITA RAM & ANR. Vs. STATE OF RAJASTHAN
|
May 6, 2008 |
|
SITARAM Vs. BISHANLAL & ORS.
|
July 10, 2008 |
|
SITARAM Vs. STATE OF RAJASTHAN
|
September 27, 2008 |
|
SIYA RAM JAJRA Vs. STATE OF RAJASTHAN
|
August 8, 2008 |
|
SMT. HAIJI DEVI Vs. UNION OF INDIA (UOI) AND ORS.
|
September 23, 2008 |
|
SMT. JASBEER KAUR W/O LATE SHRI BHAG SINGH AND OTHERS Vs. HANUMAN S/O SHRI SUA AND OTHERS
|
November 5, 2008 |
|
SMT. KANTA KUMARI BANAFAL AND ORS. AND VIJAY PRAKASH AND ANR. Vs. RAJ. STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. AND ORS.
|
September 17, 2008 |
|
SMT. KAUSHALYA Vs. STATE OF RAJASTHAN
|
January 2, 2008 |
|
SMT. KAUSHALYA & ORS. Vs. SITA RAM & ORS.
|
December 11, 2008 |
|
SMT. LALI W/O SHRI KALU RAM AND ANR. Vs. CIVIL JUDGE (JR. DIV.) AND JUDICIAL MAGISTRATE, 1ST CLASS AND ORS.
|
September 3, 2008 |
|
SMT. MAGDHU DEVI AND ORS. Vs. BOARD OF REVENUE FOR RAJASTHAN AND ORS.
|
April 28, 2008 |
|
SMT. MANGLI DEVI Vs. BOARD OF REVENUE AND ORS.
|
February 1, 2008 |
|
SMT. MISHRI Vs. BOARD OF REVENUE FOR RAJ. AND ORS.
|
February 5, 2008 |
|
SMT. PREMI DEVI Vs. DEVA RAM AND ORS.
|
September 24, 2008 |
|
SMT. SAROJ Vs. OM PRAKASH
|
January 30, 2008 |
|
SMT. SAROJ CHAWLA Vs. SMT. SUMAN GOYAL
|
May 7, 2008 |
|
SMT. SARSWATI DEVI AND ORS. Vs. SANDEEP KUMAR @ GHEWAR CHAND AND ORS.
|
September 1, 2008 |
|
SMT. SARSWATI DEVI W/O MAHENDRA KUMARJI & ORS. Vs. SANDEEP KUMAR @ GHEWAR CHAND & ORS.
|
May 19, 2008 |
|
SMT. SAZIDA BANO Vs. STATE OF RAJASTHAN AND ANR.
|
April 11, 2008 |
|
SMT. SHARDA VYAS AND VISHNU KANT Vs. A.D.J. NO. 2 AND ORS.
|
July 2, 2008 |
|
SMT. SHYAMA DEVI AND ORS. Vs. ALI MOHD. AND ORS.
|
September 22, 2008 |
|
SMT. SULOCHANA DEVI DIVEDI (PATHAK) Vs. STATE OF RAJASTHAN AND ORS.
|
August 11, 2008 |
|
SMT. SUNDARLATA Vs. CHAIRMAN, MUNICIPALITY, SADULSHAHAR
|
September 8, 2008 |
|
SMT. SURRENDRA KAUR AND OTHERS Vs. KULJIT SINGH AND ANOTHER
|
April 21, 2008 |
|
SMT.PUSHPA AND OTHERS Vs. RAM CHANDRA AND OTHERS
|
January 31, 2008 |
|
SOHAN LAL Vs. FATTU
|
January 18, 2008 |
|
SOHAN LAL JAIN Vs. SHAMBHU DAYAL SHARMA
|
April 21, 2008 |
|
SOHAN LAL PUNGALIYA Vs. THE UNION OF INDIA (UOI) AND ORS.
|
May 6, 2008 |
|
SOHAN SINGH Vs. STATE
|
March 24, 2008 |
|
SOM PRATAP GUPTA Vs. MAHESH DUTT
|
November 12, 2008 |
|
SOMA-BSCPL JV Vs. STATE OF RAJASTHAN
|
February 1, 2008 |
|
SOMOTI AND ANR. Vs. THE STATE OF RAJASTHAN
|
February 5, 2008 |
|
SONU BHATIA Vs. U O I
|
April 16, 2008 |
|
SONU SAINI Vs. STATE OF RAJASTHAN
|
January 23, 2008 |
|
SPBL LTD Vs. UNION OF INDIA
|
July 10, 2008 |
|
SRI GANGANAGAR FERTILIZER CORPN Vs. CIT
|
January 30, 2008 |
|
SRI KISHAN Vs. BOARD OF REVENUE
|
November 26, 2008 |
|
SRIRAM Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
July 28, 2008 |
|
STATE Vs. NATHILAL
|
August 19, 2008 |
|
STATE Vs. HANSRAJ
|
August 26, 2008 |
|
STATE Vs. MADAN LAL
|
August 19, 2008 |
|
STATE Vs. DILIP SINGH
|
August 26, 2008 |
|
STATE Vs. BHURA RAM
|
January 16, 2008 |
|
STATE Vs. MADHUSUDAN SHARMA
|
August 5, 2008 |
|
STATE Vs. SOMDEV SINGH
|
July 2, 2008 |
|
STATE Vs. RAMAVTAR
|
July 2, 2008 |
|
STATE Vs. REHMAN KHAN
|
May 29, 2008 |
|
STATE Vs. KISHORI LAL
|
May 29, 2008 |
|
STATE Vs. LALARAM
|
November 21, 2008 |
|
STATE Vs. BADRI PRASAD
|
August 26, 2008 |
|
STATE Vs. POORAN CHAND
|
July 2, 2008 |
|
STATE Vs. MANI RAM
|
January 23, 2008 |
|
STATE Vs. ANIL KUMAR
|
April 22, 2008 |
|
STATE Vs. NANU RAM
|
April 24, 2008 |
|
STATE Vs. JAGANNATH
|
April 3, 2008 |
|
STATE Vs. VIJENDRA
|
January 2, 2008 |
|
STATE Vs. SOWARAN SINGH
|
January 25, 2008 |
|
STATE Vs. RAMCHARAN
|
January 25, 2008 |
|
STATE Vs. MANOHAR LAL AND ORS.
|
May 19, 2008 |
|
STATE Vs. SHYAM SUNDER
|
April 28, 2008 |
|
STATE Vs. GYANI RAM AND OTHERS
|
January 11, 2008 |
|
STATE Vs. PRITHAVI RAJ AND NAWAL KISHORE
|
May 29, 2008 |
|
STATE Vs. SALAG RAM & ANR.
|
January 2, 2008 |
|
STATE Vs. RAM NIWAS
|
January 29, 2008 |
|
STATE AND OTHERS Vs. GIRIRAJ PRASAD AND ANOTHER
|
May 21, 2008 |
|
STATE OF RAJ Vs. RADHEY SHYAM
|
May 23, 2008 |
|
STATE OF RAJ. Vs. BHAGIRATH SINGH
|
September 5, 2008 |
|
STATE OF RAJ. AND ANR. Vs. SHRI CHANDRAVEER AND ANR.
|
August 19, 2008 |
|
STATE OF RAJASHAN Vs. SATYANARAYAN
|
July 3, 2008 |
|
STATE OF RAJASTHAN Vs. GAJANAND
|
July 3, 2008 |
|
STATE OF RAJASTHAN Vs. VIKRAM SINGH
|
July 4, 2008 |
|
STATE OF RAJASTHAN Vs. KISMAT SINGH ALIAS PAPPU
|
July 4, 2008 |
|
STATE OF RAJASTHAN Vs. INDRAJ SINGH
|
July 4, 2008 |
|
STATE OF RAJASTHAN Vs. JAGDISH PRASAD
|
July 14, 2008 |
|
STATE OF RAJASTHAN Vs. KAILASH YOGI
|
July 14, 2008 |
|
STATE OF RAJASTHAN Vs. DAYA SHANKER ALIAS DINESH KUMAR ALIAS BOMB
|
July 8, 2008 |
|
STATE OF RAJASTHAN Vs. MAHENDRA KR
|
July 8, 2008 |
|
STATE OF RAJASTHAN Vs. SANDEEP
|
July 29, 2008 |
|
STATE OF RAJASTHAN Vs. PHOOL CHAND
|
July 25, 2008 |
|
STATE OF RAJASTHAN Vs. VIKAS GRANITE INDUSTRIAL
|
May 23, 2008 |
|
STATE OF RAJASTHAN Vs. DEEDAR SINGH
|
May 23, 2008 |
|
STATE OF RAJASTHAN Vs. JAIPUR DEVELOPMENT AUTHORITY
|
May 27, 2008 |
|
STATE OF RAJASTHAN Vs. JAGDISH PRASAD
|
May 28, 2008 |
|
STATE OF RAJASTHAN Vs. GURU PAL SINGH
|
May 28, 2008 |
|
STATE OF RAJASTHAN Vs. RAM CHAND
|
June 30, 2008 |
|
STATE OF RAJASTHAN Vs. SMT. PUSHPA BAI AND ANR.
|
June 30, 2008 |
|
STATE OF RAJASTHAN Vs. NASIR
|
November 14, 2008 |
|
STATE OF RAJASTHAN Vs. KASHI RAM
|
January 14, 2008 |
|
STATE OF RAJASTHAN Vs. DINESH AND ORS.
|
July 16, 2008 |
|
STATE OF RAJASTHAN Vs. BHAGWAN SAHAY MEENA
|
April 10, 2008 |
|
STATE OF RAJASTHAN Vs. BADAM BAI
|
April 10, 2008 |
|
STATE OF RAJASTHAN Vs. LABOUR INSPECTOR
|
May 8, 2008 |
|
STATE OF RAJASTHAN Vs. SHANKER LAL
|
June 9, 2008 |
|
STATE OF RAJASTHAN Vs. LADURAM
|
July 11, 2008 |
|
STATE OF RAJASTHAN Vs. RAVI PRAKASH
|
November 24, 2008 |
|
STATE OF RAJASTHAN Vs. JAN MOHD.
|
November 19, 2008 |
|
STATE OF RAJASTHAN Vs. SUNIL SUJI
|
August 20, 2008 |
|
STATE OF RAJASTHAN Vs. DEENDAYAL
|
August 1, 2008 |
|
STATE OF RAJASTHAN Vs. MOHAN PRAKASH
|
December 15, 2008 |
|
STATE OF RAJASTHAN Vs. RAMSWAROOP
|
November 14, 2008 |
|
STATE OF RAJASTHAN Vs. GOPI S/O SHRI BHOLU
|
July 25, 2008 |
|
STATE OF RAJASTHAN Vs. MISRI LAL
|
July 30, 2008 |
|
STATE OF RAJASTHAN Vs. SHIVANI ENCLAVES PVT. LTD.
|
September 1, 2008 |
|
STATE OF RAJASTHAN Vs. PILLU @ PRAHLAD
|
November 21, 2008 |
|
STATE OF RAJASTHAN Vs. RAMBABU
|
November 28, 2008 |
|
STATE OF RAJASTHAN Vs. SHRI KRISHAN LAL AND OTHERS
|
September 25, 2008 |
|
STATE OF RAJASTHAN Vs. GEETA BAI
|
February 7, 2008 |
|
STATE OF RAJASTHAN Vs. ILIYAS AND ANR.
|
February 5, 2008 |
|
STATE OF RAJASTHAN Vs. PARVATI NANDAN
|
January 31, 2008 |
|
STATE OF RAJASTHAN Vs. HOSHIYAR SINGH
|
May 9, 2008 |
|
STATE OF RAJASTHAN Vs. ASHOK OIL INDUSTRIES
|
May 16, 2008 |
|
STATE OF RAJASTHAN Vs. BALVINDER KUMAR
|
May 12, 2008 |
|
STATE OF RAJASTHAN Vs. NATHU LAL
|
May 9, 2008 |
|
STATE OF RAJASTHAN Vs. JABBAR SINGH
|
May 8, 2008 |
|
STATE OF RAJASTHAN Vs. RAVINDER SINGH
|
May 5, 2008 |
|
STATE OF RAJASTHAN Vs. MAHAVIR PRASAD JAIN
|
May 2, 2008 |
|
STATE OF RAJASTHAN Vs. RUGH SINGH
|
April 21, 2008 |
|
STATE OF RAJASTHAN Vs. CHAINA RAM
|
April 17, 2008 |
|
STATE OF RAJASTHAN Vs. GOPAL RAM
|
April 16, 2008 |
|
STATE OF RAJASTHAN Vs. JETHANAND
|
April 11, 2008 |
|
STATE OF RAJASTHAN Vs. REGHUNATH
|
March 31, 2008 |
|
STATE OF RAJASTHAN Vs. PREMIER VEGETABLE PVT LTD
|
April 1, 2008 |
|
STATE OF RAJASTHAN Vs. MAQBOOL AHEMAD
|
April 8, 2008 |
|
STATE OF RAJASTHAN Vs. SUKUMAR JAIN
|
April 4, 2008 |
|
STATE OF RAJASTHAN Vs. UCHCHAV LAL
|
April 2, 2008 |
|
STATE OF RAJASTHAN Vs. SAFEDI DEVI
|
January 29, 2008 |
|
STATE OF RAJASTHAN Vs. MANDHATA SINGH
|
February 13, 2008 |
|
STATE OF RAJASTHAN Vs. SURENDRA KUMAR KALRA
|
January 17, 2008 |
|
STATE OF RAJASTHAN Vs. PREM RAJ
|
January 3, 2008 |
|
STATE OF RAJASTHAN Vs. KANHAIYA LAL
|
January 2, 2008 |
|
STATE OF RAJASTHAN Vs. OM PRAKASH
|
January 3, 2008 |
|
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT
|
March 13, 2008 |
|
STATE OF RAJASTHAN Vs. TEJ SINGH SHEKHAWAT
|
March 5, 2008 |
|
STATE OF RAJASTHAN Vs. SAHIB HUSSAIN ALIAS SAHIB JAN
|
March 5, 2008 |
|
STATE OF RAJASTHAN Vs. KAUSHAL SINGH RATHORE
|
March 5, 2008 |
|
STATE OF RAJASTHAN Vs. NARAIN SINGH AND ANR.
|
May 9, 2008 |
|
STATE OF RAJASTHAN Vs. JAGANNATH
|
May 6, 2008 |
|
STATE OF RAJASTHAN Vs. DWARKILAL AND ANR.
|
May 23, 2008 |
|
STATE OF RAJASTHAN Vs. UMARDEEN AND SUBEKHAN
|
May 9, 2008 |
|
STATE OF RAJASTHAN Vs. HANUMAN
|
July 18, 2008 |
|
STATE OF RAJASTHAN Vs. TEJ SINGH AND ANR.
|
July 17, 2008 |
|
STATE OF RAJASTHAN Vs. BISHAN SINGH
|
September 5, 2008 |
|
STATE OF RAJASTHAN Vs. MANGAL NATH & ORS.
|
May 9, 2008 |
|
STATE OF RAJASTHAN Vs. BHAGWAN
|
May 28, 2008 |
|
STATE OF RAJASTHAN Vs. ANIL KUMAR S/O. RADHA KRISHAN
|
July 16, 2008 |
|
STATE OF RAJASTHAN Vs. MAN SINGH AND ORS.
|
May 13, 2008 |
|
STATE OF RAJASTHAN Vs. NAVAL KISHORE
|
May 12, 2008 |
|
STATE OF RAJASTHAN Vs. PREM CHAND
|
January 2, 2008 |
|
STATE OF RAJASTHAN Vs. VAD RAM
|
January 2, 2008 |
|
STATE OF RAJASTHAN Vs. DEEN DAYAL & ANR.
|
January 30, 2008 |
|
STATE OF RAJASTHAN Vs. BHANWARA RAM
|
March 26, 2008 |
|
STATE OF RAJASTHAN Vs. M/S GORISARIYA PESTICIDES & FERTILIZERS AND ORS.
|
February 19, 2008 |
|
STATE OF RAJASTHAN Vs. RAMA KISHAN
|
February 26, 2008 |
|
STATE OF RAJASTHAN Vs. ALAM CHAND
|
April 22, 2008 |
|
STATE OF RAJASTHAN Vs. JAGDISH PD. GUPTA
|
April 28, 2008 |
|
STATE OF RAJASTHAN Vs. PAWAN KUMAR
|
April 30, 2008 |
|
STATE OF RAJASTHAN Vs. REWATI SINGH
|
May 1, 2008 |
|
STATE OF RAJASTHAN Vs. TEJ KARAN @ TEJ PAL AND OTHERS
|
August 4, 2008 |
|
STATE OF RAJASTHAN Vs. JASWANT SINGH
|
August 4, 2008 |
|
STATE OF RAJASTHAN Vs. ONKAR LAL
|
August 8, 2008 |
|
STATE OF RAJASTHAN Vs. DHARAMVIR SINGH
|
August 8, 2008 |
|
STATE OF RAJASTHAN Vs. LOKENDRAPAL SINGH AND ANOTHER
|
August 1, 2008 |
|
STATE OF RAJASTHAN Vs. BAJRANGA AND OTHERS
|
July 25, 2008 |
|
STATE OF RAJASTHAN Vs. PAPPAN @ AKHLESH & ORS.
|
July 30, 2008 |
|
STATE OF RAJASTHAN Vs. ABDUL NAEM KHAN
|
July 30, 2008 |
|
STATE OF RAJASTHAN Vs. DEVICHARAN AND ANOTHER
|
July 31, 2008 |
|
STATE OF RAJASTHAN Vs. HAMEED
|
July 31, 2008 |
|
STATE OF RAJASTHAN Vs. RAMESH CHAND AND ORS.
|
July 24, 2008 |
|
STATE OF RAJASTHAN Vs. PRABHATI
|
July 24, 2008 |
|
STATE OF RAJASTHAN Vs. RAMKISHAN & ORS.
|
July 11, 2008 |
|
STATE OF RAJASTHAN Vs. KUNJ BIHARI
|
July 15, 2008 |
|
STATE OF RAJASTHAN Vs. PRATAP S/O. MANOHAR AND ORS.
|
July 16, 2008 |
|
STATE OF RAJASTHAN Vs. KUMARI VYASA SHARMA
|
September 17, 2008 |
|
STATE OF RAJASTHAN Vs. BISHAN DAS
|
September 12, 2008 |
|
STATE OF RAJASTHAN Vs. SATYANARAIN
|
July 14, 2008 |
|
STATE OF RAJASTHAN Vs. BANNEY SINGH; BHANWAR LAL CHOUDHARY; ROSHAN LAL SAIN; SHRAWAN KUMAR; LALITA PRASAD; SHANKAR LAL; GHANSHYAM SINGH
|
August 13, 2008 |
|
STATE OF RAJASTHAN Vs. UNNIS @ UNNI
|
September 12, 2008 |
|
STATE OF RAJASTHAN Vs. GANPAT
|
September 19, 2008 |
|
STATE OF RAJASTHAN Vs. ASHOK KUMAR
|
September 23, 2008 |
|
STATE OF RAJASTHAN & ANR Vs. MANAGEMENT COMMITTEE, M. K. SABOO P.G. COLLEGE, PILANI & ETC.
|
September 2, 2008 |
|
STATE OF RAJASTHAN AND ORS. Vs. M/S. CACHET PHARMACEUTICALS PVT. LTD.
|
March 5, 2008 |
|
STATE OF RAJASTHAN AND OTHERS Vs. MAHENDRA KUMAR SHARMA
|
September 23, 2008 |
|
STATE OF RAJASTHAN; NATIONAL ENGINEERING INDUSTRIES LTD Vs. NATIONAL ENGINEERING INDUSTRIES LTD; STATE OF RAJASTHAN
|
May 28, 2008 |
|
SUA LAL Vs. THE STATE OF RAJASTHAN
|
January 23, 2008 |
|
SUBHASH Vs. STATE OF RAJASTHAN
|
October 22, 2008 |
|
SUBHASH Vs. STATE OF RAJASTHAN
|
May 29, 2008 |
|
SUBHASH Vs. STATE AND ORS.
|
March 26, 2008 |
|
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
|
May 13, 2008 |
|
SUBHKARAN SINGH Vs. KISHAN SINGH
|
November 24, 2008 |
|
SUDHIR KUMAR BISWAS Vs. STATE
|
March 17, 2008 |
|
SUDHIR KUMAR JAIN Vs. STATE OF RAJASTHAN
|
April 3, 2008 |
|
SUGAN KANWAR Vs. STATE OF RAJASTHAN AND OTHERS
|
February 8, 2008 |
|
SUGRA Vs. STATE OF RAJASTHAN
|
December 1, 2008 |
|
SUKH LAL Vs. POONAM CHAND
|
April 11, 2008 |
|
SUKHA RAM Vs. STATE OF RAJASTHAN
|
July 29, 2008 |
|
SUKHDEEP SINGH Vs. STATE OF RAJASTHAN
|
May 21, 2008 |
|
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
|
April 23, 2008 |
|
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
|
February 19, 2008 |
|
SULEMAN ALIAS PAHALWAN (D) REP. BY IMAM BUX Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
September 12, 2008 |
|
SULOCHNA Vs. STATE OF RAJASTHAN
|
July 31, 2008 |
|
SULTAN SINGH &ORS. Vs. STATE OF RAJASTHAN
|
July 28, 2008 |
|
SUMAN KUMAR KHATRI Vs. STATE
|
May 27, 2008 |
|
SUMAN RATHORE Vs. STATE OF RAJASTHAN
|
March 31, 2008 |
|
SUMAN SINGH Vs. STATE OF RAJASTHAN
|
February 18, 2008 |
|
SUMEER SINGH Vs. SHAUKAT HUSSAIN
|
April 21, 2008 |
|
SUMITRA Vs. CHANDRA MOHAN
|
November 11, 2008 |
|
SUMITRA (SMT.) Vs. STATE OF RAJASTHAN
|
May 30, 2008 |
|
SUMITRA KANTHIYA Vs. STATE OF RAJASTHAN
|
July 30, 2008 |
|
SUNDAR KANWAR Vs. LAL SINGH
|
December 2, 2008 |
|
SUNDER KANWAR Vs. UNION OF INDIA
|
September 15, 2008 |
|
SUNDER LAL Vs. STATE
|
July 16, 2008 |
|
SUNDER LAL Vs. STATE OF RAJASTHAN
|
December 15, 2008 |
|
SUNIL Vs. SMITA SHARMA
|
April 11, 2008 |
|
SUNIL DEVI & ORS. Vs. THE STATE OF RAJASTHAN
|
May 28, 2008 |
|
SUNIL KUMAR Vs. JAGDISH SINGH
|
August 27, 2008 |
|
SUNIL KUMAR Vs. PRAVEEN CHAND CHOWARDIA
|
August 6, 2008 |
|
SUNIL SHARMA Vs. VINITA SHARMA
|
October 23, 2008 |
|
SUNITA AND ANR. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
January 13, 2008 |
|
SUNITA JAIN Vs. SURENDRA SINGH YADAV
|
March 26, 2008 |
|
SURAJ GUPTA Vs. STATE OF RAJASTHAN
|
May 29, 2008 |
|
SURAJ KARAN & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
January 15, 2008 |
|
SURAJ PRAKASH DAVE Vs. STATE OF RAJASTHAN
|
April 23, 2008 |
|
SURAJ PRAKASH MEENA Vs. STATE OF RAJASTHAN
|
May 23, 2008 |
|
SURENDER KUMAR Vs. RAJ. RENEWABLE ENERGY COOP.
|
July 10, 2008 |
|
SURENDRA Vs. STATE OF RAJASTHAN AND ORS.
|
July 14, 2008 |
|
SURENDRA GIRI Vs. KRISHAN PAL
|
February 14, 2008 |
|
SURENDRA KAUR Vs. KULJIT SINGH
|
April 21, 2008 |
|
SURENDRA KUMAR Vs. STATE OF RAJASTJHAN
|
May 26, 2008 |
|
SURENDRA KUMAR Vs. ADDITIONAL DEPUTY INSPECTOR GENERAL OF POLICE
|
July 11, 2008 |
|
SURENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 2008 |
|
SURENDRA KUMAR VYAS Vs. STATE
|
March 14, 2008 |
|
SURENDRA SINGH Vs. MANOHAR SINGH AND ORS.
|
January 18, 2008 |
|
SURESH Vs. STATE OF RAJASTHAN
|
April 16, 2008 |
|
SURESH Vs. STATE OF RAJASTHAN
|
May 8, 2008 |
|
SURESH CHAND YADAV Vs. UNION OF INDIA
|
July 8, 2008 |
|
SURESH KUMAR Vs. MAMRAJ
|
May 1, 2008 |
|
SURESH KUMAR Vs. THE STATE OF RAJASTHAN
|
March 26, 2008 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
January 16, 2008 |
|
SURESH KUMAR Vs. THE STATE OF RAJASTHAN & ORS.
|
March 12, 2008 |
|
SURJA RAM Vs. STATE OF RAJASTHAN
|
July 14, 2008 |
|
SURJEET SINGH Vs. STATE OF RAJASTHAN
|
January 15, 2008 |
|
SURYAVEER SINGH AND RAGHUVENDRA Vs. DY COMMISSIONER OF INCOME TAX
|
March 5, 2008 |
|
SUSHANT JOSHI Vs. STATE OF RAJASTHAN
|
May 29, 2008 |
|
SUSHIL KUMAR AGRAWAL Vs. BHANWAR SINGH
|
April 8, 2008 |
|
SUSHIL KUMAR RAWAL Vs. STATE
|
January 11, 2008 |
|
SUSHILA Vs. NAVEEN KUMAR
|
April 11, 2008 |
|
SUWALKA TRANSPORT CO. Vs. HINDUSTAN ZINC LTD. AND ORS.
|
February 5, 2008 |
|
SYONARAYAN Vs. STATE OF RAJASTHAN
|
December 15, 2008 |
|
T CRAUFORD Vs. MAARY DISILVA
|
June 30, 2008 |
|
T S KAPOOR Vs. STATE
|
July 18, 2008 |
|
T.C. JAIN Vs. STATE OF RAJASTHAN AND ORS.
|
October 15, 2008 |
|
T.D. YADAV Vs. STATE OF RAJASTHAN & ORS.
|
December 2, 2008 |
|
TAKHAT SINGH Vs. STATE
|
March 18, 2008 |
|
TANUJA SOLANKI Vs. R H C
|
May 7, 2008 |
|
TANVEER KHAN Vs. STATE & ANR.
|
February 29, 2008 |
|
TARA CHAND Vs. STATE
|
January 23, 2008 |
|
TARUN KUMAR VYAS Vs. SMT. NIRMALA AND ANR.
|
August 11, 2008 |
|
TAS RAM Vs. B O R
|
March 27, 2008 |
|
TEEKAM CHAND MEENA Vs. STATE OF RAJ. AND ANR.
|
February 4, 2008 |
|
TEJ MAL Vs. STATE OF RAJASTHAN
|
September 4, 2008 |
|
TEJ SINGH Vs. SARDAR UTTAM SINGH
|
April 23, 2008 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
September 19, 2008 |
|
TEJA SINGH AND ORS. Vs. THE STATE OF RAJASTHAN
|
August 22, 2008 |
|
TEMPLE OF THAKUR MATHURADASSJI Vs. KANHAIYALAL
|
February 18, 2008 |
|
TEN SINGH Vs. STATE OF RAJASTHAN
|
April 21, 2008 |
|
THAKARSE Vs. JAGDISH AND ANR.
|
October 22, 2008 |
|
THAKURJI SHRI RADHA BALLABHJI BIRAJMAN Vs. BOARD OF REVENUE AND ORS.
|
April 23, 2008 |
|
THAN SINGH Vs. STATE OF RAJASTHAN
|
October 23, 2008 |
|
THE DIRECTOR STATE INSURANCE DEPARTMENT Vs. RAM AVTAR YADAV AND ANR.
|
February 5, 2008 |
|
THE DIVISIONAL RAILWAY MANAGER, WR Vs. THE JUDGE, CENTRAL INDUSTRIAL TRIBUNAL AND ANR.
|
August 19, 2008 |
|
THE MANAGING COMMITTEE Vs. SMT. VIMAL JANGU AND ORS.
|
January 15, 2008 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. DHARMA AND ORS.
|
January 16, 2008 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. SHANTA AND ORS.
|
May 19, 2008 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. JUGRAJ SINGH AND OTHERS
|
November 19, 2008 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. KUNANI DEVI AND ORS.
|
August 1, 2008 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. MANI & OTHERS.
|
May 8, 2008 |
|
THE STATE OF RAJ. THROUGH ADDL. CHIEF ENGINEER Vs. RAMCHANDRA KUMAWAT AND CO. AND ANR.
|
September 29, 2008 |
|
THE STATE OF RAJASTHAN Vs. RAM KISHORE AND ORS.
|
September 11, 2008 |
|
THE STATE OF RAJASTHAN Vs. MOHAN RAM
|
July 24, 2008 |
|
THE STATE OF RAJASTHAN Vs. MANZOOR ALAM
|
August 29, 2008 |
|
THE STATE OF RAJASTHAN Vs. HOTI SINGH AND ORS.
|
February 4, 2008 |
|
THE STATE OF RAJASTHAN Vs. MUKUND SINGH
|
December 15, 2008 |
|
THE STATE OF RAJASTHAN AND ORS. Vs. NARESH KUMAR
|
February 22, 2008 |
|
TITI @ ROHITASH Vs. STATE OF RAJASTHAN
|
September 24, 2008 |
|
TIWARI JHOOMARLAL SWAROOP LAL Vs. GOVERNMENT OF INDIA
|
January 2, 2008 |
|
TOLA RAM Vs. DIST JUDGE
|
March 19, 2008 |
|
TULSA RAM Vs. STATE OF RAJASTHAN
|
May 1, 2008 |
|
TULSA RAM Vs. HANSA RAM
|
October 14, 2008 |
|
TULSI @ TULCHI (SMT.) Vs. RATANLAL
|
April 23, 2008 |
|
TULSI DAS Vs. NAGAR PARISHAD
|
April 30, 2008 |
|
UCO BANK Vs. PRESIDING OFFICER,CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL,JAIPUR
|
September 1, 2008 |
|
UDAI SINGH Vs. STATE OF RAJASTHAN
|
January 17, 2008 |
|
UDAIPUR TANKER OWANERS ASSO. AND KISHAN GOPAL ATAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
October 15, 2008 |
|
UDAIPUR TANKER OWNERS ASSOCIATION AND KISHAN GOPAL ATAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 23, 2008 |
|
UMA POLYMERS LTD Vs. STATE OF RAJASTHAN
|
September 23, 2008 |
|
UMA RAM Vs. UNION OF INDIA
|
December 12, 2008 |
|
UMAID CHARITABLE TRUST Vs. UNION OF INDIA
|
May 2, 2008 |
|
UMMED KANWAR Vs. STATE
|
May 8, 2008 |
|
UMMED SINGH Vs. CHAIRMAN AND TECHNICAL ASSISTANT
|
December 11, 2008 |
|
UNION OF INDIA Vs. RENT TRIBUNAL
|
December 12, 2008 |
|
UNION OF INDIA Vs. SUMAN DISTRIBUTOR LTD.
|
August 22, 2008 |
|
UNION OF INDIA Vs. NARENDRA
|
August 1, 2008 |
|
UNION OF INDIA Vs. AMIT KUMAR MAHESHWARI
|
December 8, 2008 |
|
UNION OF INDIA Vs. SHIV RATAN ADVERTISERS
|
May 16, 2008 |
|
UNION OF INDIA Vs. PRESIDING OFFICER
|
September 17, 2008 |
|
UNION OF INDIA Vs. INANI CARRIERS
|
November 21, 2008 |
|
UNION OF INDIA Vs. GRASIM INDUSTRIES LTD
|
July 31, 2008 |
|
UNION OF INDIA Vs. LRS OF KANHAIYA LAL
|
July 9, 2008 |
|
UNION OF INDIA Vs. EX GROUP CAPT M S BHATNAGAR
|
May 1, 2008 |
|
UNION OF INDIA Vs. SHIV NARAIN
|
May 12, 2008 |
|
UNION OF INDIA Vs. AAKAR ADVERTISING
|
April 23, 2008 |
|
UNION OF INDIA Vs. DHARA SINGH
|
January 21, 2008 |
|
UNION OF INDIA Vs. SHAMIM
|
January 10, 2008 |
|
UNION OF INDIA Vs. GOVIND SWAROOP
|
May 5, 2008 |
|
UNION OF INDIA Vs. PREM CABLES (P) LTD
|
February 5, 2008 |
|
UNION OF INDIA Vs. INDIAN RAYON & INDUSTRIES LTD
|
July 3, 2008 |
|
UNION OF INDIA Vs. J K CEMENT WORKS
|
November 26, 2008 |
|
UNION OF INDIA (UOI) Vs. A.K. SPINTEX LTD. AND ANR.
|
November 26, 2008 |
|
UNION OF INDIA (UOI) Vs. ADITYA CEMENT
|
February 26, 2008 |
|
UNION OF INDIA (UOI) Vs. SANDROCK TRAVELS (P.) LTD.
|
July 21, 2008 |
|
UNION OF INDIA (UOI) AND ORS. Vs. HANUMAN PRASAD AND BROTHERS
|
September 19, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. GHEWAR RAM
|
September 17, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. KAMLI DEVI
|
May 13, 2008 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. ONKAR
|
February 8, 2008 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. BHATA RAM AND ORS.
|
January 25, 2008 |
|
UNITED INDIA INSURANCE COMPANY Vs. TAJ BANO & ORS
|
November 6, 2008 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KADI
|
December 8, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. NIRMALA
|
September 17, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. UMA RAM & ORS.
|
May 12, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. CHANDA DEVI AND ORS.
|
May 13, 2008 |
|
URMILA (MST.) Vs. STATE OF RAJASTHAN AND OTHERS
|
September 2, 2008 |
|
USHA SAHNI Vs. STATE
|
February 18, 2008 |
|
USHA SAXENA Vs. OFFICIAL LIQUIDATOR
|
February 15, 2008 |
|
UTTAM CHAND Vs. STATE OF RAJASTHAN
|
January 29, 2008 |
|
V N GHIYA Vs. STATE OF RAJASTHAN
|
March 18, 2008 |
|
V.K. SARDA. Vs. UNION OF INDIA
|
August 7, 2008 |
|
V.P. SHARMA & ORS. Vs. STATE OF RAJASTHAN
|
March 17, 2008 |
|
VAMAN NARAIN GHIYA Vs. STATE OF RAJASTHAN
|
July 1, 2008 |
|
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
|
March 14, 2008 |
|
VARDHMAN KALA Vs. STATE OF RAJASTHAN
|
November 26, 2008 |
|
VARUN BEVERAGES LTD. & ORS. Vs. STATE OF RAJASTHAN
|
December 1, 2008 |
|
VASUDEV SHARMA Vs. STATE OF RAJASTHAN
|
March 13, 2008 |
|
VASUDEV VYAS Vs. NATIONAL INSURANCE CO LTD
|
June 30, 2008 |
|
VAYAPAR MANDAL SAMITI MANSAROVAR Vs. STATE OF RAJASTHAN
|
March 14, 2008 |
|
VED PRAKASH Vs. STATE OF RAJASTHAN
|
July 21, 2008 |
|
VEER SINGH CHOUHAN Vs. SHARMILA
|
December 8, 2008 |
|
VENKATESWAR Vs. RAMPRATAP
|
January 10, 2008 |
|
VIDHYA DEVI Vs. STATE
|
May 30, 2008 |
|
VIDYADHAR Vs. STATE OF RAJASTHAN AND OTHERS
|
August 28, 2008 |
|
VIJAI KUMAR ARORA Vs. BOARD OF REVENUE, AJMER & ORS
|
March 12, 2008 |
|
VIJAY Vs. BHAGWAN SAHAY & OTHERS
|
November 5, 2008 |
|
VIJAY AGARWAL Vs. STATE OF RAJASTHAN
|
March 14, 2008 |
|
VIJAY CHAND THANVI Vs. MANAGING DIRECTOR RAJASTHAN STATE WARE HOUSING CORPORATION
|
January 28, 2008 |
|
VIJAY DEV Vs. KAILASH CHAND
|
May 5, 2008 |
|
VIJAY KUMAR AND KAMAL KUMAR Vs. MUNICIPAL COUNCIL
|
March 5, 2008 |
|
VIJAY KUMAR MEENA Vs. STATE
|
March 25, 2008 |
|
VIJAY LAMBA ALIAS RATAN Vs. STATE OF RAJASTHAN
|
April 29, 2008 |
|
VIJAY LAXMI Vs. UNION OF INDIA AND OTHERS
|
January 29, 2008 |
|
VIJAY LAXMI GAUR Vs. JODHPUR VIDHYUT VITRA NIGAM LTD
|
April 24, 2008 |
|
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
April 11, 2008 |
|
VIJAY SINGH Vs. STATE
|
July 23, 2008 |
|
VIJAY VERMA Vs. STATE OF RAJASTHAN
|
April 16, 2008 |
|
VIJENDRA Vs. STATE OF RAJ
|
April 8, 2008 |
|
VIKAS ADHIKARI, PANCHAYAT SAMITI Vs. GOPAL AND ORS.
|
January 21, 2008 |
|
VIKAS DANGAYACH Vs. UNION OF INDIA
|
March 14, 2008 |
|
VIKRAM SINGH Vs. UNION OF INDIA
|
May 20, 2008 |
|
VIMAL MEHRA Vs. STATE OF RAJASTHAN
|
April 1, 2008 |
|
VIMAL RAI Vs. GULAB SINGH
|
March 12, 2008 |
|
VIMLA DEVI Vs. ASSTT ENG
|
March 11, 2008 |
|
VINOD BHARGAVA Vs. STATE OF RAJASTHAN
|
July 21, 2008 |
|
VINOD KUMAR SHARMA Vs. STATE
|
July 2, 2008 |
|
VINOD KUMAR SINGH Vs. STATE
|
November 27, 2008 |
|
VIP INDUSTRIES LTD. Vs. SABOO SODIUM CHLORO LTD. AND ANR.
|
February 15, 2008 |
|
VIPIN GOYAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO. 1 AND ANR.
|
July 28, 2008 |
|
VIRENDRA KUMAR MANSIGKA Vs. STATE OF RAJASTHAN
|
May 27, 2008 |
|
VISA RAM Vs. ADDITIONAL DISTRICT JUDGE
|
May 16, 2008 |
|
VISHNU DUTT KUMAWVAT Vs. CHHOTU
|
March 26, 2008 |
|
VISHNU KUMAR Vs. SONA DEVI
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October 13, 2008 |
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VISHNU SWAROOP Vs. CIVIL JUDGE
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February 19, 2008 |
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WILFARAD MEHBOOB Vs. SAHIB SINGH
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April 1, 2008 |
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YAD RAM Vs. STATE OF RAJASTHAN
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February 28, 2008 |
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YAD RAM Vs. GIRDHAR AND ORS.
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July 10, 2008 |
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YOGENDRA ALIAS JOGENDRA Vs. STATE OF RAJASTHAN
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November 6, 2008 |
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YOGENDRA DADHICH Vs. STATE OF RAJASTHAN
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November 11, 2008 |
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YOGESH AGARWAL Vs. STATE OF RAJASTHAN
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October 15, 2008 |
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YOGESH SAPARA Vs. STATE OF RAJASTHAN
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November 18, 2008 |
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ZAHOOR AHMED AND ORS. Vs. ABDUL ZABAR AND ORS.
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October 13, 2008 |
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ZAKIYA Vs. STATE OF RAJASTHAN
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April 3, 2008 |