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45 B.R.T.F. AND ANR. Vs. PADMAWATI ARTS CREATION PVT. LTD.
|
December 8, 2006 |
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A K GUPTA Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
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A MUKHERJEE COMPANY Vs. COVENTRY METALS PVT LTD
|
December 5, 2006 |
|
A.P. NIRMAN LTD. Vs. RSMDC LIMITED
|
June 1, 2006 |
|
AAMIR KHAN @ NARU Vs. CENTRAL NARCOTIC BUREAU, THROUGH P.P.
|
January 19, 2006 |
|
AAPKA BAZAR LTD Vs. SHRI PANKAJ MATHUR
|
December 1, 2006 |
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AATMA RAM Vs. STATE OF RAJASTHAN
|
July 3, 2006 |
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AAYUSH PAR OVERSEAS Vs. CHIEF MANAGER UCO BANK
|
February 2, 2006 |
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AAZAD NATH Vs. STATE OF RAJASTHAN
|
April 20, 2006 |
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ABBAS ALI Vs. PRATAP SMARAK TRUST UDAIPUR
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March 8, 2006 |
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ABBU BAKAR Vs. DEEN DAYAL
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July 10, 2006 |
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ABDUL KARIM SHEIKH Vs. STATE OF RAJASTHAN
|
March 2, 2006 |
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ABDUL KHAN Vs. STATE OF RAJASTHAN
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May 22, 2006 |
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ABDUL LATIF Vs. NAGAR VIKAS PRANYAS UDAIPUR
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March 7, 2006 |
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ABDUL MUTALIB Vs. STATE OF RAJASTHAN
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March 1, 2006 |
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ABDUL SATTAR Vs. STATE OF RAJASTHAN
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January 2, 2006 |
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ABDUL SHAKUR Vs. STATE OF RAJASTHAN
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May 11, 2006 |
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ABDUL WAHID Vs. STATE OF RAJASTHAN
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June 1, 2006 |
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ABHINAV SHARMA Vs. U.O.R AND ANR.
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December 14, 2006 |
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ABID KHAN Vs. STATE OF RAJASTHAN
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January 31, 2006 |
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ABID SAGEER Vs. SURGYAN SHARMA
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February 7, 2006 |
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ACTO SRIGANGANAGAR Vs. GANESH MISHTHAN BHANDAR
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October 13, 2006 |
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ADARSH CENTRAL SCHOOL Vs. PRAMESH CHANDRA PATHAK
|
March 1, 2006 |
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ADESHWAR AND COMPANY Vs. STATE OF RAJASTHAN
|
September 20, 2006 |
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ADITYA CEMENT Vs. UNION OF INDIA
|
May 22, 2006 |
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ADITYA CEMENT Vs. C C E JAIPUR
|
March 9, 2006 |
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AERENS GOLDSOUK INTERNATIONAL LTD Vs. SAMIT KAVADIA AND
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December 5, 2006 |
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AGRAWAL KANYA PATHSALA Vs. GOPAL KRISHAN SHARMA
|
August 24, 2006 |
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AGRAWAL SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
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March 24, 2006 |
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AHESH Vs. STATE OF RAJASTHAN
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January 16, 2006 |
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AJAY GIRI Vs. STATE OF RAJASTHAN
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April 26, 2006 |
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AJAY KUMAR ALIAS JAGVEER SINGH Vs. STATE OF RAJASTHAN
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April 25, 2006 |
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AJAY PAL SINGH AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 22, 2006 |
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AJAY TYPE WRITERS Vs. DHANPAT RAJ
|
October 9, 2006 |
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AJIT SINGH Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
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AJMER VIDYUT VITRAN NIGAM LIMITED Vs. PRATAP
|
April 3, 2006 |
|
AKBAR KHAN Vs. STATE OF RAJASTHAN
|
January 17, 2006 |
|
AKHA RAM Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
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AKHTAR ALI SAYYED Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
October 5, 2006 |
|
AKHTAR HUSSAIN Vs. STATE OF RAJASTHAN
|
April 20, 2006 |
|
ALAM KHAN Vs. STATE OF RAJASTHAN
|
May 2, 2006 |
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ALL RAJ SAHAKARI BHOOMI VIKAS BANK EMP Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
ALLINDIA I T D C EMPLOYEES UNION RAJASTHAN Vs. INDIAN TOURISUM DEVELOPMENT CORPORATION
|
April 5, 2006 |
|
ALOK CHATURVEDI Vs. STATE OF RAJASTHAN
|
September 5, 2006 |
|
ALWAR CENTRAL CO OPERATIVE BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 22, 2006 |
|
AMANAT Vs. NENU DEVI
|
May 19, 2006 |
|
AMAR CHAND Vs. BHOOR SINGH
|
April 4, 2006 |
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AMAR NATH Vs. STATE OF RAJASTHAN
|
March 8, 2006 |
|
AMAR SINGH Vs. SAMSHER KHAN
|
March 27, 2006 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
February 14, 2006 |
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AMAR SINGH Vs. LAXMAN
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November 22, 2006 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
January 18, 2006 |
|
AMAR SINGH AND ORS. Vs. STATE OF RAJ. AND ORS.
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February 23, 2006 |
|
AMARJEET SINGH ALIAS KAKA Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
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AMBA LAL Vs. RRVPNL AND OTHERS
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February 7, 2006 |
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AMBALAL Vs. RAMESH CHANDRA
|
March 22, 2006 |
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AMIT KUMAR PAREEK & ANR. Vs. STATE OF RAJASTHAN & ANR.
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September 1, 2006 |
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AMOD KUMAR SAXENA Vs. STATE OF RAJASTHAN
|
October 13, 2006 |
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AMRA RAM Vs. STATE OF RAJASTHAN
|
June 19, 2006 |
|
AMRIT LAL MARDIA & ORS. Vs. DINESH KUMAR
|
July 6, 2006 |
|
AMZAD Vs. STATE OF RAJASTHAN
|
May 23, 2006 |
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ANAND KUMAR Vs. BALBIR SINGH
|
May 5, 2006 |
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ANAND PRAKASH Vs. RAGHUVEER SHARAN
|
November 17, 2006 |
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ANAND SINGH Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
ANANDA RAM Vs. SALAG RAM
|
April 5, 2006 |
|
ANANDI LAL Vs. BHAIRU RAM
|
July 7, 2006 |
|
ANANDPAL SINGH S/O HUKAM SINGH Vs. STATE OF RAJASTHAN
|
February 16, 2006 |
|
ANANT MISHRA Vs. STATE OF RAJASTHAN
|
December 5, 2006 |
|
ANDA Vs. STATE OF RAJASTHAN
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January 27, 2006 |
|
ANIL Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
ANIL STEEL AND INDUSTRIES LTD Vs. JUDGE LABOUR COURT NO 2 JAIPUR
|
November 29, 2006 |
|
ANIMESH NAITHANY Vs. COMMISSIONER K V S
|
February 7, 2006 |
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ANITA Vs. KISHORE KUMAR
|
January 4, 2006 |
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ANITA BAI AND ANR. Vs. STATE OF RAJASTHAN
|
December 4, 2006 |
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ANITA JAIN Vs. RAJENDRA KUMAR JAIN
|
November 30, 2006 |
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ANJU GUPTA Vs. SANJAY GUPTA
|
January 19, 2006 |
|
ANKUR MINING PRIVATE LTD Vs. STATE OF RAJASTHAN
|
September 7, 2006 |
|
ANMOL GRANITES Vs. UNION OF INDIA
|
January 20, 2006 |
|
ANNA RAM Vs. STATE OF RAJASTHAN
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May 24, 2006 |
|
ANNI & OTHERS Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
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ANURADHA SHARMA Vs. NARESH KUMAR SHARMA
|
May 22, 2006 |
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ANURADHA VIJAY Vs. PRINCIPAL SHRI MISHRI LAL DUBEY MAHILA SIKASHAK PRAKSHISHAN MAHAVIDYALAYA KEKRI
|
April 25, 2006 |
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ANURAG AND CO Vs. ADDITIONAL DISTRICT JUDGE
|
January 13, 2006 |
|
ANUSUIYA RATHORE Vs. STATE OF RAJASTHAN
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January 12, 2006 |
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ANWAR HUSSAIN Vs. STATE OF RAJASTHAN
|
August 10, 2006 |
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APURVA SHARMA Vs. DISTRICT AND SESSIONS JUDGE
|
August 21, 2006 |
|
ARCHANA RUHELA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
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December 11, 2006 |
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ARJUN RAM Vs. STATE OF RAJASTHAN AND ANR
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November 14, 2006 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
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April 13, 2006 |
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ARUN KUMAR DASHORA Vs. URBAN IMPROVEMENT TRUST
|
May 8, 2006 |
|
ARVIND BHATI Vs. STATE OF RAJASTHAN
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February 8, 2006 |
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ARVIND KUMAR JOSHI Vs. STATE OF RAJASTHAN
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September 5, 2006 |
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ARVIND KUMAR TYAGI Vs. STATE OF RAJASTHAN
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March 27, 2006 |
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ARVIND PAREEK Vs. STATE OF RAJASTHAN
|
November 1, 2006 |
|
ARVIND SOLANKI Vs. STATE
|
August 17, 2006 |
|
ASHA DEVI Vs. STATE OF RAJASTHAN
|
October 12, 2006 |
|
ASHA DEVI Vs. STATE OF RAJASTHAN
|
October 9, 2006 |
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ASHA PAREKH Vs. STATE OF RAJASTHAN
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June 2, 2006 |
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ASHA RAM Vs. STATE OF RAJASTHAN
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April 4, 2006 |
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ASHA RAM Vs. STATE OF RAJASTHAN
|
January 31, 2006 |
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ASHAR AHMED Vs. SITA DEVI
|
May 3, 2006 |
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ASHISH TEA COMPANY Vs. MIRAJ PRODUCTS PVT LTD
|
March 9, 2006 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
February 24, 2006 |
|
ASHOK HAJURI Vs. STATE OF RAJASTHAN
|
May 3, 2006 |
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ASHOK KUMAR Vs. STATE OF RAJASTHAN
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June 1, 2006 |
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ASHOK KUMAR Vs. GOPI RAM
|
May 17, 2006 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
December 22, 2006 |
|
ASHOK KUMAR ALIAS SARKARI Vs. STATE OF RAJASTHAN
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January 10, 2006 |
|
ASHOK KUMAR BAKLIWAL Vs. MUNICIPAL BOARD ABU ROAD
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October 4, 2006 |
|
ASHOK KUMAR S/O HANUMAN SAHAI Vs. STATE OF RAJASTHAN THR. P.P.
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February 27, 2006 |
|
ASRAF ALI Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
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ASSISTANT COMMERCIAL TAXES OFFICER Vs. CHAND AND COMPANY BIKANER
|
May 24, 2006 |
|
ASSISTANT COMMERCIAL TAXES OFFICER BIKANER Vs. STANDARD AGRICULTURE SERVICES BIKANER
|
December 5, 2006 |
|
ASSISTANT COMMISSIONER Vs. MADAN LAL GAGGAR
|
October 4, 2006 |
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ASSISTANT EIGINEER DISTRIBUTORY SUB DIVISION RIGHT MAIN CANAL CHAMBAL PROJECT ANTA KOTA Vs. JUDGE LABOUR COURT KOTA
|
October 11, 2006 |
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ASSOCIATED CEMENT CO LTD Vs. STATE OF RAJASTHAN
|
January 13, 2006 |
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ASSOCIATED STONE INDUSRTIES LTD Vs. STATE OF RAJASTHAN
|
January 19, 2006 |
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ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. UNION OF INDIA
|
August 24, 2006 |
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ASSTT COMMISSIONER ANTI EVASION COMMERCIAL TAXES BHARATPUR Vs. AMTEK INDIA LTD
|
May 3, 2006 |
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ASSTT COMMISSIONER CIRCLE E COMMERCIAL TAXES DEPARTMENT Vs. MERICO INDUSTRIES LTD
|
May 24, 2006 |
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ASU RAM Vs. STATE OF RAJASTHAN
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June 1, 2006 |
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ASU RAM Vs. STATE OF RAJASTHAN
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May 12, 2006 |
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ASU RAM Vs. STATE OF RAJASTHAN
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January 2, 2006 |
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ASUJI BHARAT KUMAR Vs. SHANTILAL
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October 9, 2006 |
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ATIK AHMAD Vs. STATE OF RAJASTHAN
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May 10, 2006 |
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AVTAR SINGH Vs. SANDEEP KUMAR
|
May 11, 2006 |
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B A GOVINDRAJ Vs. UMANG BOARDS PVT LTD
|
August 18, 2006 |
|
B I C SALES CORPORATION Vs. TINWARI AUTOMOBILES
|
November 20, 2006 |
|
B N SINGH Vs. D C M SHRIRAM INDUS LTD
|
September 4, 2006 |
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BABU LAL Vs. STATE OF RAJASTHAN
|
September 4, 2006 |
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BABU LAL Vs. STATE OF RAJASTHAN
|
March 6, 2006 |
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BABU LAL Vs. SANT KUMAR
|
November 7, 2006 |
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BABU LAL & ORS. Vs. THE STATE OF RAJASTHAN
|
July 12, 2006 |
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BABU LAL JUG RAJ AND CO Vs. ITO SUMERPUR
|
September 8, 2006 |
|
BABU SINGH Vs. STATE
|
July 27, 2006 |
|
BABULAL Vs. STATE OF RAJASTHAN
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April 26, 2006 |
|
BABULAL SHARMA Vs. GYANCHAND
|
December 6, 2006 |
|
BABULAL SONI Vs. JUDGE INDUSTRIAL TRIBUNAL
|
May 22, 2006 |
|
BADAMI DEVI Vs. MUNICIPAL BOARD BARMER
|
May 10, 2006 |
|
BADAR HUSSAIN Vs. GULAM HUSSAIN
|
March 27, 2006 |
|
BADRI LAL Vs. STATE OF RAJASTHAN
|
July 31, 2006 |
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BADRI NARAYAN Vs. STATE OF RAJASTHAN
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March 20, 2006 |
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BADRU RAM Vs. STATE OF RAJASTHAN
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July 5, 2006 |
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BAFATI KHAN Vs. STATE OF RAJASTHAN
|
January 9, 2006 |
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BAGDI BAI (SMT.) Vs. SMT. PUSHPA BAI AND ORS.
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December 1, 2006 |
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BAHETI EDUCATION TRUST Vs. NEMA RAM
|
December 8, 2006 |
|
BAHGIRATH Vs. STATE OF RAJASTHAN
|
April 7, 2006 |
|
BAIJA ALIAS BAIJNATH Vs. STATE OF RAJASTHAN
|
October 13, 2006 |
|
BAJRANG LAL Vs. KANHAIYA LAL
|
December 14, 2006 |
|
BAJRANG OIL MILLS Vs. INCOME TAX OFFICER
|
August 2, 2006 |
|
BAJRANG SINGH @ GUDDU Vs. STATE OF RAJASTHAN
|
April 3, 2006 |
|
BAKEMANS INDIA PVT LTD Vs. STATE OF RAJASTHAN
|
August 10, 2006 |
|
BAKHTAWAR SINGH Vs. TIKAM CHAND
|
February 14, 2006 |
|
BALDEV DAS Vs. ALLABUX
|
March 27, 2006 |
|
BALDEV SINGH Vs. PRITAM SINGH
|
February 3, 2006 |
|
BALU Vs. PRITHVI RAJ SINGH
|
January 9, 2006 |
|
BALVEER @ BALLO AND ORS. Vs. STATE OF RAJASTHAN
|
April 13, 2006 |
|
BALVEER SINGH Vs. DAYANAND
|
July 26, 2006 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
April 18, 2006 |
|
BALWANT SINGH Vs. UNION OF INDIA
|
October 13, 2006 |
|
BALWANT SINGH PARIHAR Vs. UNION OF INDIA
|
March 24, 2006 |
|
BANARSI DAS Vs. STATE OF RAJASTHAN
|
December 18, 2006 |
|
BANSHI BHAI Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
BANSHI LAL Vs. JUDGE LABOUR AND INDSUTRIAL TRIBUNAL AND OTHERS
|
October 19, 2006 |
|
BANSHILAL Vs. MANVENDRA KUMAR SHARMA
|
January 6, 2006 |
|
BANSI LAL JAKHAR Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
BANSWARA SYNTEX LTD Vs. CESTAT
|
November 1, 2006 |
|
BARDA Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
BARDA Vs. STATE OF RAJASTHAN
|
May 4, 2006 |
|
BARDA Vs. STATE OF RAJASTHAN
|
May 3, 2006 |
|
BASANT SINGH Vs. STATE OF RAJASTHAN
|
October 12, 2006 |
|
BASTI RAM & ORS. Vs. STATE
|
May 5, 2006 |
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BEG RAJ SHARMA Vs. OM PRAKASH KAUSHIK
|
May 19, 2006 |
|
BEGA RAM Vs. STATE OF RAJASTHAN & ANR.
|
April 17, 2006 |
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BEGRAJ Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
BHABHOOT RAM Vs. JUMMAN
|
January 23, 2006 |
|
BHAG CHAND Vs. THE STATE OF RAJASTHAN
|
February 17, 2006 |
|
BHAG SINGH Vs. DIVISIONAL COMMISSIONER KOTA
|
September 7, 2006 |
|
BHAGAT SINGH Vs. UNION OF INDIA
|
January 30, 2006 |
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BHAGIRATH Vs. FIRM MAHAVEER PRASAD SURENDRA MOHAN
|
August 29, 2006 |
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BHAGWAN SAHAI KHANDELWAL Vs. STATE OF RAJASTHAN
|
January 18, 2006 |
|
BHAGWAN SINGH Vs. RAMJI LAL
|
April 10, 2006 |
|
BHAGWATI Vs. SAWAI SINGH
|
February 14, 2006 |
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BHAGWATI ENTERPRISES Vs. RAJASTHAN STATE OF ROAD TRANSPORT CORPORATION
|
May 25, 2006 |
|
BHAGWATI ENTERPRISES Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 22, 2006 |
|
BHAGYAWATI DEVI Vs. BROJ RAJ
|
March 22, 2006 |
|
BHAJANA RAM Vs. STATE OF RAJASTHAN
|
May 23, 2006 |
|
BHALA RAM Vs. STATE OF RAJASTHAN
|
January 9, 2006 |
|
BHAN SINGH Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
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BHANU KUMARI Vs. JITENDRA SINGH
|
November 27, 2006 |
|
BHANWAR LAL Vs. LABOUR COURT JODHPUR
|
May 23, 2006 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
BHANWAR LAL Vs. DEVAL
|
July 27, 2006 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
June 5, 2006 |
|
BHANWAR LAL Vs. DEVI LAL
|
March 24, 2006 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
April 7, 2006 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
April 27, 2006 |
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BHANWAR LAL Vs. GRAM PANCHAYAT DHOONDHLA
|
May 1, 2006 |
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BHANWAR LAL Vs. RAJASTHAN BOARD OF MUSLIM WAKFS JAIPUR
|
April 21, 2006 |
|
BHANWAR LAL Vs. BHERA
|
January 30, 2006 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 3, 2006 |
|
BHANWAR LAL CHOUDHARY Vs. R S R T C
|
June 1, 2006 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
June 2, 2006 |
|
BHANWAR SINGH Vs. UNION OF INDIA
|
July 3, 2006 |
|
BHANWAR SINGH Vs. MEVA DEVI
|
August 30, 2006 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
March 26, 2006 |
|
BHANWAR SINGH AJMERA AND CO Vs. DEPTT OF IRRIGATION
|
January 3, 2006 |
|
BHANWARA Vs. SHRI CHAND
|
October 17, 2006 |
|
BHANWARLAL AND BHANWARIA ALIAS DUNDHIA Vs. STATE OF RAJASTHAN
|
May 9, 2006 |
|
BHARTA RAM Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
BHAWAN VA PATH NIRMAN BOHRA AND COMPANY Vs. STATE OF RAJASTHAN
|
May 4, 2006 |
|
BHAWANI HANDLOOM INDUSTRIES PANIPAT Vs. STATE BANK OF BIKANER AND JAIPUR
|
November 29, 2006 |
|
BHAWANI SHANKAR PALIWAL Vs. STATE OF RAJASTHAN
|
April 13, 2006 |
|
BHAWANI SINGH Vs. STATE
|
March 8, 2006 |
|
BHEERA RAM Vs. LAXMAN PATEL
|
February 13, 2006 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
April 27, 2006 |
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BHERU LAL Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
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BHERU LAL Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
January 13, 2006 |
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BHERU SINGH Vs. STATE OF MAHARASHTRA
|
June 2, 2006 |
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BHIKAM CHAND SURANA CHARITABLE TRUST Vs. STATE
|
December 15, 2006 |
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BHIMA Vs. STATE OF RAJASTHAN
|
July 18, 2006 |
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BHIMSEN GARG Vs. STATE OF RAJASTHAN
|
June 13, 2006 |
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BHIWADI METAL ROLLWELL P LTD Vs. STATE OF RAJASTHAN
|
June 13, 2006 |
|
BHOJOO SINGH Vs. STATE OF RAJASTHAN
|
February 7, 2006 |
|
BHONA Vs. MST. NOSAR
|
April 12, 2006 |
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BHONRI DEVI Vs. PRESIDING OFFICER
|
January 4, 2006 |
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BHOOP SINGH Vs. STATE OF RAJASTHAN
|
February 16, 2006 |
|
BHUPENDRA KUMAR Vs. MAKHANLAL
|
May 16, 2006 |
|
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
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BHURI SINGH Vs. STATE OF RAJASTHAN
|
October 11, 2006 |
|
BHUSHAN PRAKASH ALIAS PRASAD Vs. STATE
|
August 21, 2006 |
|
BIHARI LAL Vs. STATE OF RAJASTHAN
|
May 16, 2006 |
|
BINJ RAJ Vs. SUKHDEO
|
April 26, 2006 |
|
BIRAM LAL Vs. STATE
|
August 1, 2006 |
|
BIRBAL Vs. GYARSI
|
October 11, 2006 |
|
BIRDHI CHAND Vs. BOARD OF REVENUE, AJMER
|
August 14, 2006 |
|
BIRJU RAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
February 16, 2006 |
|
BISHAN SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2006 |
|
BOARDS AND BOARDS PVT LTD Vs. HIMALAYA PAPER MACHINERY PVT LTD
|
September 20, 2006 |
|
BODU RAM JAT Vs. STATE OF RAJASTHAN AND ORS.
|
May 25, 2006 |
|
BORILAL Vs. STATE OF RAJASTHAN
|
February 15, 2006 |
|
BRIJ BALLABH SHARMA Vs. PUSHPA PARIHAR
|
June 2, 2006 |
|
BRIJ LAL Vs. STATE OF RAJASTHAN
|
September 5, 2006 |
|
BRIJ LAL BUNDEL Vs. STATE OF RAJASTHAN
|
October 10, 2006 |
|
BRIJ MOHAN Vs. BHANWARI DEVI
|
January 30, 2006 |
|
BRIJESH KUMARI PALIWAL Vs. GUMAN SINGH
|
December 20, 2006 |
|
BSL WULFING LIMITED Vs. STATE OF RAJASTHAN
|
May 19, 2006 |
|
BUDDHI Vs. STATE OF RAJASTHAN
|
March 22, 2006 |
|
BUDH DAN Vs. BOARD OF REVENUE
|
June 2, 2006 |
|
BUDH PRAKASH SAINI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
January 5, 2006 |
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BUDH RAM Vs. STATE OF RAJASTHAN
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June 1, 2006 |
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BUDHPAL SINGH Vs. STATE OF RAJASTHAN
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May 15, 2006 |
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BULAKI RAM SAINI Vs. STATE
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August 29, 2006 |
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BULAKIRAM Vs. SUSHILA DEVI
|
May 22, 2006 |
|
C T O SURATGARH Vs. SIDDHU PALACE SURATGARH
|
January 12, 2006 |
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C T O UDAIPUR Vs. ALLIED ELECTRONIC AND MAGNETICS LTD
|
July 25, 2006 |
|
CADILA HEALTH CARE LTD Vs. STATE OF RAJASTHAN
|
December 18, 2006 |
|
CEO JODHPUR Vs. MD AJEET SINGH
|
May 16, 2006 |
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CGT Vs. LATE H.H. BRAGWAT SINGH
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May 2, 2006 |
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CHAIL SINGH Vs. JUDGE, LABOUR COURT AND ORS.
|
December 15, 2006 |
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CHAMPA (SMT ) Vs. STATE OF RAJASTHAN
|
December 15, 2006 |
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CHAMPA LAL Vs. SHRI CHAND
|
November 1, 2006 |
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CHAMPA LAL Vs. MUNICIPAL CORPORATION JODHPUR
|
February 23, 2006 |
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CHAMPA LAL Vs. MOHAN LAL
|
April 13, 2006 |
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CHANCHAL BALA Vs. STATE OF RAJASTHAN
|
February 21, 2006 |
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CHAND DEVI Vs. AJMAT @ KANGARI
|
January 20, 2006 |
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CHAND RATAN Vs. HARI KRISHNA
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April 13, 2006 |
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CHANDA RAM Vs. NATHU LAL
|
January 3, 2006 |
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CHANDAGI RAM Vs. STATE OF RAJASTHAN
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August 10, 2006 |
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CHANDAN SINGH Vs. DEVARAM KUMAWAT
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May 11, 2006 |
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CHANDAN SINGH Vs. SECRETARY, UIT, JODHPUR
|
August 2, 2006 |
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CHANDER Vs. STATE OF RAJASTHAN
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February 2, 2006 |
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CHANDI AND CO Vs. STATE OF RAJASTHAN
|
July 13, 2006 |
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CHANDO ALIAS CHANDRAPAL Vs. STATE OF RAJASTHAN
|
March 8, 2006 |
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CHANDRA MOHAN ALIAS CHANDA Vs. STATE OF RAJASTHAN
|
February 1, 2006 |
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CHANDRA PRAKASH Vs. THE ADDITIONAL DISTRICT JUDGE(FAST TRACK), JHALAWAR AND ANOTHER
|
September 1, 2006 |
|
CHANDRA PRAKASH Vs. BRIJ BEHARI GUPTA
|
July 20, 2006 |
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CHANDRA RAM Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
CHANDRABHAN Vs. STATE OF RAJASTHAN
|
September 13, 2006 |
|
CHANDRIKA Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
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CHANDU LAL Vs. NAND KISHORE
|
October 31, 2006 |
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CHARAN SINGH Vs. VINOD SHANKAR SHARMA
|
May 2, 2006 |
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CHATTER SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
|
January 12, 2006 |
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CHETAN Vs. CIVIL JUDGE S D
|
April 24, 2006 |
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CHHAGAN LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 27, 2006 |
|
CHHAJU RAM AND ORS. Vs. STATE OF RAJASTHAN
|
November 9, 2006 |
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CHHITANYA Vs. STATE OF RAJASTHAN
|
February 20, 2006 |
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CHHITAR LAL ALIAS SITA RAM Vs. STATE OF RAJASTHAN
|
July 21, 2006 |
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CHHOTA DEVI Vs. STATE OF RAJASTHAN
|
October 18, 2006 |
|
CHHOTI Vs. FAJRU
|
November 9, 2006 |
|
CHHOTU Vs. THE STATE OF RAJASTHAN
|
January 9, 2006 |
|
CHIEF JUDICIAL MAGISTRATE Vs. STATE
|
February 10, 2006 |
|
CHIEF MANAGER BANK OF BARODA Vs. PRESIDING OFFICER CENTRAL LABOUR COURT JAIPUR
|
August 25, 2006 |
|
CHIEF SETTLEMENT OFFICER AND ORS. Vs. LADU RAM AND ORS.
|
December 12, 2006 |
|
CHIRANJEE LAL Vs. STATE OF RAJASTHAN
|
February 14, 2006 |
|
CHOKHA RAM ALIAS CHHOGA RAM Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
CHUNNI DEVI Vs. BHAGGA RAM
|
April 24, 2006 |
|
CHUNNI RAM Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
CIT Vs. STATE BANK OF BIKANER AND JAIPUR
|
July 6, 2006 |
|
CIT Vs. MAHESHWARI BUILDERS
|
April 12, 2006 |
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CIT Vs. MAHESH GUM AND OIL INDUSTRIES
|
February 16, 2006 |
|
CIT Vs. KAILASH KACCHAWAHA
|
October 5, 2006 |
|
CIT Vs. S C SETHI
|
March 10, 2006 |
|
CIT AJMER Vs. SELECTION SYNTHETICS LTD
|
April 19, 2006 |
|
CIT JODHPUR Vs. MUNNI LAL AND COMPANY
|
May 9, 2006 |
|
CIT UDAIPUR Vs. NANALAL TELI DEVRA KELWA
|
May 23, 2006 |
|
CIT UDAIPUR Vs. PURSHOTTAM MALI
|
May 23, 2006 |
|
COLLECTOR OF CENTRAL EXCISE Vs. JUPITER INDUSTRIES
|
April 7, 2006 |
|
COMMERCIAL TAXES OFFICER Vs. SHRI NATH CEMENT INDUSTRIES PVT LTD
|
July 5, 2006 |
|
COMMERCIAL TAXES OFFICER Vs. R T EXPORT LIMITED
|
October 4, 2006 |
|
COMMERCIAL TAXES OFFICER RAISINGHNAGAR Vs. RAISINGHNAGAR CO-OPERATIVE MARKETING SOCIETY LIMITED
|
October 16, 2006 |
|
COMMERCIAL TAXES OFFICER WORKS AND LEASING TAX UDAIPUR Vs. J K BRS RAWTBHATA
|
October 12, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR SHAHKARI UPBHOKTA THOK
|
November 2, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN LEELA
|
October 9, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS
|
November 8, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BAJRANG TEXTILES
|
July 14, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SULABH MARBLES P LTD
|
July 14, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BANSWARA FABRICS LTD
|
August 4, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR SONI
|
July 28, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. S C SETHI
|
March 10, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. NAKODA METALS
|
May 9, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SUMERPUR TRUCK OPERAT
|
April 13, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. UTTAM CHAND NAHAR
|
April 25, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. SOHAN DEVI SODANI
|
January 4, 2006 |
|
COMMISSIONER OF INCOME TAX AJMER Vs. SHREE PIPES LIMITED
|
April 20, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. MANGILAL DIDWANIA
|
April 26, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. EMERALD CONSTRUCTION P LTD
|
March 9, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. HISSARIA BROS
|
July 21, 2006 |
|
COMMISSIONER OF INCOME-TAX Vs. SHARDA GUM AND CHEMICALS
|
January 24, 2006 |
|
COMMISSIONER OF INCOME-TAX JODHPUR Vs. P N VERMA
|
April 10, 2006 |
|
COSMOPOLITAN EDUCATION SOCIETY Vs. CIT JAIPUR
|
September 11, 2006 |
|
CTO ANTI EVASION-I COMMERCIAL TAXES JAIPUR Vs. RAGHVAR INDIA LTD
|
May 3, 2006 |
|
D K TRADERS Vs. STATE OF RAJASTHAN
|
September 6, 2006 |
|
D P SONI Vs. STATE OF RAJASTHAN
|
August 24, 2006 |
|
DALCHAND Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
DALEEP Vs. STATE OF RAJASTHAN
|
July 3, 2006 |
|
DALIP SINGH Vs. STATE OF RAJASTHAN
|
October 10, 2006 |
|
DALJEET SINGH ALIAS JEETU Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
September 4, 2006 |
|
DALVEER SINGH Vs. STATE OF RAJASTHAN
|
November 14, 2006 |
|
DAMANI CONSTRUCTION COMPANY PVT LTD Vs. MUNICIPAL CORPORATION JAIPUR
|
October 3, 2006 |
|
DAMODAR SHARMA Vs. STATE OF RAJASTHAN
|
February 23, 2006 |
|
DANI BAI Vs. AMAR CHAND
|
March 19, 2006 |
|
DARA SINGH Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
DARSHAN SINGH ALIAS DARSHAN LAL Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
DASHRATH Vs. JAGDISH PRASAD JAT
|
February 14, 2006 |
|
DAULAL Vs. ABDUL AZIZ
|
June 1, 2006 |
|
DAULAT RAM Vs. ONAR SINGH
|
March 1, 2006 |
|
DAVENDRA KUMAR LODHA Vs. NATHDWARA MANDIR MANDAL
|
March 24, 2006 |
|
DAYA CHAND Vs. HARTEJ SINGH
|
May 17, 2006 |
|
DAYA SINGH LAHORIYA ALIAS RAJEEV SUDAN ALIAS VINAY KUMAR Vs. STATE OF RAJASTHAN
|
March 20, 2006 |
|
DAYAL RAM Vs. STATE OF RAJASTHAN
|
January 16, 2006 |
|
DAYANIDHI Vs. HUKMICHAND
|
April 10, 2006 |
|
DEEJAY NEELUM MARBLE INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
February 15, 2006 |
|
DEEN MOHAMMAD Vs. HASMAT KHAN
|
January 19, 2006 |
|
DEEPAK GAUR AND ORS. Vs. ADARSH DEVELOPERS AND ORS.
|
May 12, 2006 |
|
DEEPAK SINGH Vs. STATE OF RAJASTHAN
|
May 4, 2006 |
|
DEEPESH KUMAR SIDHAWAT Vs. BOARD OF REVENUE
|
April 12, 2006 |
|
DEOJIMAL Vs. LAXMAN DAS
|
April 25, 2006 |
|
DERAWAR SINGH Vs. STATE OF RAJASTHAN
|
April 21, 2006 |
|
DERAWAR SINGH Vs. STATE OF RAJASTHAN
|
April 12, 2006 |
|
DEU BAI Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
DEVA RAM Vs. STATE OF RAJASATHAN
|
June 1, 2006 |
|
DEVA RAM Vs. STATE OF RAJASTHAN
|
July 29, 2006 |
|
DEVI LAL Vs. STATE
|
May 5, 2006 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
DEVILAL Vs. STATE OF RAJASTHAN
|
April 25, 2006 |
|
DEVILAL Vs. KISHANLAL
|
March 7, 2006 |
|
DHANANJAY KUMAR SINGH Vs. STATE OF RAJASTHAN
|
April 19, 2006 |
|
DHANI RAM Vs. STATE OF RAJASTHAN
|
May 25, 2006 |
|
DHANKI Vs. STATE OF RAJASTHAN
|
August 31, 2006 |
|
DHANRAJ Vs. STATE OF RAJASTHAN
|
August 28, 2006 |
|
DHARAM SINGH Vs. STATE OF RAJASTHAN
|
May 3, 2006 |
|
DHARAMPAL Vs. STATE OF RAJASTHAN
|
March 10, 2006 |
|
DHARMA Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
DHARMENDRA KATARIA Vs. GANGANAGAR SUGAR MILLS LTD
|
December 22, 2006 |
|
DHARSI DASS Vs. DHAPU
|
April 4, 2006 |
|
DHIRENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 4, 2006 |
|
DHODHA Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
DHOLA RAM & ANR. Vs. STATE OF RAJASTHAN THROUGH P.P.
|
January 16, 2006 |
|
DIGPAL SINGH Vs. STATE OF RAJASTHAN
|
January 30, 2006 |
|
DIL KAUR Vs. SOHRAB KHAN
|
July 7, 2006 |
|
DILIP ALIAS BHOLA Vs. STATE OF RAJASTHAN
|
March 3, 2006 |
|
DILIP KOTHARI Vs. STATE OF RAJASTHAN
|
October 12, 2006 |
|
DILIP KUMAR Vs. STATE OF RAJASTHAN
|
May 5, 2006 |
|
DILIP KUMAR NAYAK Vs. M D S B B J JAIPUR
|
April 24, 2006 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
July 18, 2006 |
|
DINE KHAN Vs. STATE OF RAJASTHAN
|
May 9, 2006 |
|
DINENDRA KUMAR Vs. NAVRATAN MAL
|
April 25, 2006 |
|
DINESH Vs. STATE OF RAJASTHAN
|
May 12, 2006 |
|
DINESH CHANDRA SWARANKAR Vs. RAJASTHAN AGRICULTURAL UNIVERSITY BIKANER
|
May 1, 2006 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
February 23, 2006 |
|
DINESH KUMAR DUA Vs. JASVEER KAUR
|
May 24, 2006 |
|
DINESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
January 18, 2006 |
|
DINESH MEWARA Vs. STATE OF RAJASTHAN
|
May 15, 2006 |
|
DINESH SUNDA Vs. STATE OF RAJASTHAN
|
February 15, 2006 |
|
DIRECTOR, STATE INSURANCE AND P.F. DEPTT. Vs. ASHOK KUMAR VYAS AND ANR.
|
December 15, 2006 |
|
DIVISIONAL MANAGER UCO BANK DIVISIONAL OFFICER Vs. RATAN SINGH BHATI
|
February 21, 2006 |
|
DR. MURLI DHAR UPADHYAY Vs. STATE OF RAJASTHAN
|
July 5, 2006 |
|
DR. RASHMI PATNI AND ORS. Vs. UNIVERSITY OF RAJASTHAN & ORS.
|
May 9, 2006 |
|
DR. SONAM BISHNOI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 28, 2006 |
|
DULDAS AND ANR. Vs. STATE AND ANR.
|
December 20, 2006 |
|
DULLI CHAND Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
DUNGAR SINGH Vs. BALWANT SINGH
|
June 1, 2006 |
|
DURGA DEVI Vs. STATE OF RAJASTHAN
|
March 20, 2006 |
|
DURGALAL Vs. SURAJPAL SINGH
|
February 21, 2006 |
|
DWARKA DAS RATHI Vs. STATE OF RAJASTHAN
|
February 17, 2006 |
|
DWARKA PRASAD JAIMAN Vs. STATE OF RAJASTHAN
|
October 5, 2006 |
|
DWARKADASS Vs. NARAYAN DASS
|
November 3, 2006 |
|
ELCON FINLEASE & INDUSTRIES LTD. Vs. STATE OF RAJASTHAN & ORS.
|
July 5, 2006 |
|
EMPLOYEES STATE INSURANCE CORP Vs. BADRI LAL SUTHAR
|
May 26, 2006 |
|
EX PTR BHARTA RAM BISHNOI Vs. UNION OF INDIA
|
December 22, 2006 |
|
F C I Vs. TEKCHAND
|
June 1, 2006 |
|
FAKIRCHAND Vs. RATANLAL
|
December 6, 2006 |
|
FARJAND ALI Vs. RATAN SINGH LAMBA
|
January 20, 2006 |
|
FAROOQ HASAN Vs. UNION OF INDIA
|
October 18, 2006 |
|
FARUKH MOHAMMED Vs. SHENAJ BANO AND ANOTHER
|
August 1, 2006 |
|
FATEH LAL Vs. TULSI BAI
|
January 4, 2006 |
|
FATEH SINGH Vs. CHANDRA SHEKAR
|
May 26, 2006 |
|
FAZAL RAHMAN Vs. SHABANA
|
April 25, 2006 |
|
FIRM BAGHALA BROS. Vs. MANIRAM
|
September 6, 2006 |
|
FIRM M/S. SETHI CONSTRUCTIONS CO. Vs. STATE OF RAJASTHAN
|
September 15, 2006 |
|
FIRM VANECHAND SATISH KUMAR Vs. STATE OF RAJASTHAN
|
March 21, 2006 |
|
FOGIA Vs. STATE OF RAJASTHAN
|
September 21, 2006 |
|
FRIENDS FABRICATORS AND CONTRACTORS PVT LTD Vs. P M MANKAD
|
July 6, 2006 |
|
GAFFAR KHAN Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
GAJANAND Vs. VISHNU
|
February 14, 2006 |
|
GANESH LAL Vs. SANJEEV SONI
|
May 26, 2006 |
|
GANESH LAL Vs. STATE OF RAJASTHAN
|
January 19, 2006 |
|
GANESH LAL KHARWAL Vs. STATE OF RAJASTHAN AND ORS.
|
December 20, 2006 |
|
GANESH PRASAD & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
August 7, 2006 |
|
GANGA Vs. GIRDHARI
|
March 23, 2006 |
|
GANGA RAM Vs. JAMNA & ANR.
|
April 27, 2006 |
|
GANGA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
October 4, 2006 |
|
GANGADHAR Vs. STATE OF RAJASTHAN
|
August 11, 2006 |
|
GANGALIA AND ANR. Vs. STATE OF RAJASTHAN
|
March 2, 2006 |
|
GANPAT Vs. RAJPAL YADAV
|
July 19, 2006 |
|
GANPAT LAL Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
GANPAT SINGH Vs. BANK OF BARODA AND ORS.
|
December 20, 2006 |
|
GANPAT SINGH AND NARPAT SINGH Vs. STATE OF RAJASTHAN
|
October 4, 2006 |
|
GANPATI PROPERTY Vs. SHANKAR LAL
|
May 3, 2006 |
|
GAURI DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
April 19, 2006 |
|
GEMRA RAM Vs. RAM CHANDRA CHAUHAN AND OTHERS
|
August 29, 2006 |
|
GENERAL INSURANCE EMPLOYEES ASSOCIATION Vs. GENERAL INSURANCE CORPN OF INDIA
|
July 19, 2006 |
|
GENERAL SECRETARY Vs. THE ASSISTANT DIRECTOR, WORLD FOOD PROGRAMME PROJECT, FOREST DEPARTMENT AND 5 OTHERS
|
October 19, 2006 |
|
GHANSHYAM Vs. SARDARMAL
|
October 9, 2006 |
|
GHANSHYAM @ GANIYA Vs. STATE OF RAJASTHAN
|
January 3, 2006 |
|
GHANSHYAM ALIAS MOOL CHAND Vs. STATE OF RAJASTHAN
|
July 3, 2006 |
|
GHANSHYAM SINGH BHADORIA Vs. UNION BANK OF INDIA AND ORS.
|
December 6, 2006 |
|
GHASI RAM Vs. STATE OF RAJASTHAN
|
April 19, 2006 |
|
GHASITA Vs. STATE OF RAJASTHAN
|
April 4, 2006 |
|
GHEESU LAL Vs. BAGDI BAI
|
August 2, 2006 |
|
GHESA RAM Vs. EXECUTIVE ENGINEER JAWAI KANAL DIVI
|
April 25, 2006 |
|
GHEWAR RAM Vs. STATE OF RAJASTHAN
|
April 19, 2006 |
|
GILLETTE INDIA LTD Vs. STATE
|
May 19, 2006 |
|
GIR RAJ Vs. STATE OF RAJASTHAN
|
February 23, 2006 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
February 24, 2006 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN & ANR.
|
March 27, 2006 |
|
GIRDHARI LAL POONIYA Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
GIRDHARILAL Vs. STATE OF RAJASTHAN
|
May 23, 2006 |
|
GIRRAJ Vs. RAJASTHAN STATE ROAD TRANSPORT
|
January 27, 2006 |
|
GIRRAJ PRASAD MEENA Vs. STATE OF RAJASTHAN
|
August 22, 2006 |
|
GIRVAR SINGH Vs. STATE OF RAJASTHAN
|
July 19, 2006 |
|
GOPAL Vs. RAGHUVEER
|
August 18, 2006 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
GOPAL KRISHNA Vs. RADHA DEVI
|
February 14, 2006 |
|
GOPAL LAL PARASHAR @ GOPAL LAL SHARMA Vs. SUDHIR SHARMA
|
October 16, 2006 |
|
GOPAL LAL S/O CHUNNI LAL Vs. UNION OF INDIA
|
February 10, 2006 |
|
GOPAL SINGH Vs. DISTRICT JUDGE BHILWARA
|
April 20, 2006 |
|
GOPI CHAND SARDAR MAL AND SONS Vs. DILIP KUMAR
|
September 4, 2006 |
|
GOPI RAM GOYAL Vs. STATE OF RAJASTHAN
|
September 12, 2006 |
|
GOPILAL SHARMA Vs. GAYATRI VYAS
|
May 12, 2006 |
|
GORDHAN LAL Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
|
September 14, 2006 |
|
GORDHAN SINGH Vs. STATE OF RAJASTHAN
|
January 13, 2006 |
|
GOVIND DAL MILL Vs. CHUNNI LAL
|
September 20, 2006 |
|
GOVIND LAL SHARMA Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
GOVIND NARAYAN Vs. PADMA
|
January 19, 2006 |
|
GOVIND PRASAD Vs. VIJAY SINGH
|
June 1, 2006 |
|
GOVIND RAM Vs. STATE OF RAJASTHAN
|
July 19, 2006 |
|
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
September 7, 2006 |
|
GOVIND SINGH BERA Vs. STATE OF RAJASTHAN
|
August 18, 2006 |
|
GRAM SEWA SAHKARI Vs. SHRIMATI FEFI SAMITI LIMITED
|
May 10, 2006 |
|
GUARA DEVI Vs. STATE OF RAJASTHAN
|
August 10, 2006 |
|
GULAB Vs. DWARKADHEESH
|
January 19, 2006 |
|
GULAB Vs. BOARD OF REVENUE
|
February 1, 2006 |
|
GULAB CHAND MEENA Vs. STATE OF RAJASTHAN AND ORS.
|
January 25, 2006 |
|
GULAB KANWAR Vs. STATE OF RAJASTHAN
|
July 25, 2006 |
|
GULAB NATH Vs. STATE OF RAJASTHAN
|
February 10, 2006 |
|
GULAB RAM Vs. STATE OF RAJASTHAN
|
April 21, 2006 |
|
GULJAR SINGH Vs. STATE OF RAJASTHAN
|
March 8, 2006 |
|
GULJARI LAL SARASWAT Vs. STATE OF RAJASTHAN AND OTHERS
|
November 20, 2006 |
|
GUMAN SINGH Vs. UNION OF INDIA
|
April 17, 2006 |
|
GUMAN SINGH AND ORS Vs. STATE OF RAJASTHAN
|
February 6, 2006 |
|
GUNWANT LAL GODAWAT Vs. UNION OF INDIA
|
April 18, 2006 |
|
GURCHARAN SINGH Vs. NAGAR PARISHAD SRIGANGANAGAR
|
October 11, 2006 |
|
GURMEET SINGH Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
GURMEET SINGH ALIAS BHOLA Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
GURMEL SINGH Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
GURNAM SINGH Vs. STATE OF RAJASTHAN
|
December 18, 2006 |
|
GURSEV SINGH Vs. STATE OF RAJASTHAN & ORS.
|
March 6, 2006 |
|
GURU DAYAL SINGH Vs. STATE OF RAJASTHAN
|
September 8, 2006 |
|
GURUCHARAN SINGH Vs. MAHENDRA LALWANI
|
January 17, 2006 |
|
GYAN CHAND Vs. STATE OF RAJASTHAN
|
March 22, 2006 |
|
GYARSA Vs. STATE OF RAJASTHAN
|
February 15, 2006 |
|
HAJARI MAL Vs. BHERU LAL
|
February 10, 2006 |
|
HAMID ALIAS KALIYA Vs. STATE OF RAJASTHAN
|
October 19, 2006 |
|
HAMID KHAN Vs. STATE OF RAJASTHAN
|
April 28, 2006 |
|
HANSO DEVI Vs. MOOL CHAND
|
March 23, 2006 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
February 20, 2006 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
HANUMAN MEENA Vs. CHANDRA SINGH
|
December 8, 2006 |
|
HANUMAN RAM Vs. ANADA RAM
|
May 18, 2006 |
|
HANUMAN RAM Vs. STATE OF RAJASTHAN
|
May 15, 2006 |
|
HANUMAN RAM Vs. CIVIL JUDGE SR DIV AND ADDL CHIEF JUDICIAL MAGISTRATE DEEDWANA CUM ELECTION TRIBUNAL
|
January 25, 2006 |
|
HANUMAN SINGH Vs. DISTRICT AND SESSION JUDGEMERTA CITY
|
May 26, 2006 |
|
HARCHAND Vs. STATE OF RAJASTHAN
|
July 12, 2006 |
|
HARDAYAL Vs. STATE OF RAJASTHAN
|
January 12, 2006 |
|
HARDEV SINGH SANDHU Vs. POONAM KANWAR
|
May 29, 2006 |
|
HARDEVI Vs. STATE OF RAJASTHAN
|
April 13, 2006 |
|
HARI MOHAN Vs. STATE OF RAJASTHAN & ANR.
|
July 4, 2006 |
|
HARI PRASAD Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
HARI PRASAD Vs. MUKESH CHOWDHARI AND OTHERS
|
November 6, 2006 |
|
HARI RATAN SHARMA Vs. STATE OF RAJASTHAN
|
April 13, 2006 |
|
HARIOM AGARWAL Vs. STATE
|
May 3, 2006 |
|
HARISH CHAND Vs. JUDGE LABOUR COURT BIKANER
|
May 26, 2006 |
|
HARISH CHANDRA Vs. STATE OF RAJASTHAN
|
May 23, 2006 |
|
HARISH CHANDRA Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
HARISH GAURAV @ HARISH PATEL Vs. ADDL. DISTT. AND SESSIONS JUDGE, TONK
|
March 29, 2006 |
|
HARISITA HOTELS (P) LTD. Vs. STATE OF RAJASTHAN
|
April 4, 2006 |
|
HARKA RAM Vs. STATE OF RAJASTHAN
|
March 22, 2006 |
|
HARKI BAI Vs. STATE OF RAJASTHAN
|
July 7, 2006 |
|
HARKORI Vs. MANGLA RAM
|
February 8, 2006 |
|
HARSHILA CHORDIA Vs. INCOME-TAX OFFICER
|
November 7, 2006 |
|
HASIM Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
HASINA BANO Vs. ALAM NOOR
|
October 9, 2006 |
|
HAZARILAL Vs. SHYAMLAL
|
November 14, 2006 |
|
HAZI ABDULLAH Vs. STATE OF RAJASTHAN
|
March 22, 2006 |
|
HAZI MOHD Vs. STATE OF RAJASTHAN
|
March 7, 2006 |
|
HEERA Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
HEERA KHAN Vs. STATE OF RAJASTHAN
|
February 14, 2006 |
|
HEERA RAM Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
HEMA RAM Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
HEMANT Vs. BHATTU DEVI
|
January 2, 2006 |
|
HEMANT SHESH Vs. STATE OF RAJASTHAN
|
July 3, 2006 |
|
HEMLATA Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
HEMLATA Vs. PRAVEEN KUMAR
|
December 8, 2006 |
|
HEMLATA ALIAS HEMA Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
HEMRAJ SINGH Vs. NANDLAL
|
May 1, 2006 |
|
HEMRAJ SURAJMAL Vs. HEERA CHAND JEEVAN CHAND
|
May 12, 2006 |
|
HET RAM Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
HINDUSTAN COPPER LTD Vs. CHANDRA PAL SHARMA
|
July 4, 2006 |
|
HINDUSTAN COPPER LTD Vs. PARAMOUNT LTD
|
March 27, 2006 |
|
HINDUSTAN LEVER LTD. AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
|
December 6, 2006 |
|
HINDUSTAN ZINC LIMITED Vs. CESTAT
|
December 19, 2006 |
|
HINDUSTAN ZINC LTD Vs. RADHEY LAL
|
September 15, 2006 |
|
HINDUSTAN ZINC LTD Vs. DY COMMISSIONER CENTRAL EXCISE AND CUSTOMS DIVISION BHILWARA
|
August 29, 2006 |
|
HIRANAND Vs. ATTAKADUDIN
|
May 1, 2006 |
|
HIRIYA Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
HITESH Vs. PRAVEEN
|
January 19, 2006 |
|
HOSHIYAR SINGH Vs. ADDL. REGISTRAR (I)
|
November 14, 2006 |
|
HOTEL JAIPUR ASHOK BANI PARK JAIPUR RAJASTHAN Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
|
April 5, 2006 |
|
I.C.A.R. AND ORS. Vs. SMT. KALU DEVI AND ORS.
|
December 20, 2006 |
|
IBRAHIM Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
IBRAHIM KHAN Vs. STATE OF RAJASTHAN
|
September 13, 2006 |
|
IDAN PURI Vs. UNION OF INDIA
|
October 16, 2006 |
|
IN RE: AKSH OPTIFIBRE LTD. Vs. STATE
|
September 22, 2006 |
|
IN RE: MODERN DENIM LTD. Vs. STATE
|
August 18, 2006 |
|
INDER CHAND Vs. JETHI
|
February 27, 2006 |
|
INDER KANWAR Vs. STATE OF RAJASTHAN
|
February 8, 2006 |
|
INDER MOHAN Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
INDER SINGH Vs. STATE OF RAJASTHAN
|
August 2, 2006 |
|
INDER SINGH Vs. STATE OF RAJASTHAN
|
November 28, 2006 |
|
INDER SINGH AND ORS Vs. STATE OF RAJASTHAN AND ANR
|
December 21, 2006 |
|
INDERJEET & ORS. Vs. STATE OF RAJASTHAN
|
February 7, 2006 |
|
INDIAN RED CROSS SOCIETY Vs. MANOHAR JASWANI
|
April 26, 2006 |
|
INDIRA DEVI Vs. STATE OF RAJASTHAN
|
October 5, 2006 |
|
INDRA DEVI Vs. GOVIND
|
May 5, 2006 |
|
INDRA KUMAR D RAWAL Vs. STATE OF RAJASTHAN
|
February 10, 2006 |
|
INDRA RAM CHAUDHARY Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
INDRAJ Vs. STATE OF RAJASTHAN
|
March 7, 2006 |
|
INDRAJ Vs. STATE OF RAJASTHAN
|
May 19, 2006 |
|
INDU BALA Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
IRJU RA Vs. STATE OF RAJASTHAN
|
February 16, 2006 |
|
IRSHAD ALIAS RISAL Vs. STATE OF RAJASTHAN
|
July 3, 2006 |
|
ISA KHAN Vs. STATE OF RAJASTHAN
|
March 10, 2006 |
|
ISHWAR DASS MOOLRAJANI Vs. UNION OF INDIA
|
September 8, 2006 |
|
ISHWAR LAL Vs. STATE OF RAJASTHAN
|
April 27, 2006 |
|
ISHWAR LAL Vs. STATE OF RAJASTHAN
|
January 31, 2006 |
|
J K SYNTHETICS LTD Vs. JUDGE LABOUR COURT
|
January 17, 2006 |
|
J V V N L Vs. SIKANDAR KHAN
|
May 12, 2006 |
|
J.& J. CHEMICALS & PHARMACEUTICALS & ORS. Vs. STATE OF RAJASTHAN
|
April 26, 2006 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
January 9, 2006 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
July 3, 2006 |
|
JAGDISH ALIAS PATEL Vs. STATE OF RAJASTHAN
|
December 4, 2006 |
|
JAGDISH PRASAD Vs. CHINMA RAM MANTRI CHARITY TRUST
|
March 20, 2006 |
|
JAGDISH PRASAD JANGID Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL JAIPUR
|
February 23, 2006 |
|
JAGDISH PRASAD SHARMA Vs. STATE
|
July 3, 2006 |
|
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 19, 2006 |
|
JAGDISH PRASAD SWAMI Vs. RAMJI LAL JOSHI
|
December 19, 2006 |
|
JAGGU ALIAS JAGDISH Vs. STATE OF RAJASTHAN
|
April 28, 2006 |
|
JAGPAL SINGH Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
JAI KISHAN DUTTA Vs. STATE OF RAJSTHAN AND ORS.
|
December 12, 2006 |
|
JAI NARAIN VYAS UNIVERSITY JODHPUR Vs. KISHORE KUMAR
|
May 22, 2006 |
|
JAI NARAYAN Vs. STATE OF RAJASTHAN
|
January 18, 2006 |
|
JAI PRAKASH Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
JAI PRAKASH ALIAS PRAKASH Vs. STATE OF RAJASTHAN
|
February 22, 2006 |
|
JAI PRAKASH RAKHECHA Vs. STATE OF RAJASTHAN
|
April 25, 2006 |
|
JAI RAM JAT Vs. PRABHU DAYAL JAT
|
July 17, 2006 |
|
JAIDEV SINGH Vs. STATE OF RAJASTHAN
|
January 12, 2006 |
|
JAIGARH CONSTRUCTION (P) LTD. (M/S.) Vs. MUKESH SAINI
|
July 21, 2006 |
|
JAIPUR CHALCHITRA (P) LTD. Vs. NARENDRA SINGH RATHORE
|
February 28, 2006 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. MAHESH KUMAR
|
May 9, 2006 |
|
JAIRAM PRASAD Vs. STATE OF RAJASTHAN
|
April 27, 2006 |
|
JAISHREE VERMA Vs. SHASHIKANT VERMA
|
April 10, 2006 |
|
JAITDAN Vs. STATE OF RAJASTHAN
|
August 18, 2006 |
|
JAITOON Vs. ROOP CHAND
|
November 14, 2006 |
|
JALAM SINGH Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
JALARAM AND OTHERS Vs. THE COURT OF DISTRICT JUDGE, AJMER AND OTHERS
|
July 10, 2006 |
|
JALU KHAN Vs. STATE OF RAJASTHAN
|
May 2, 2006 |
|
JAMAK LAL Vs. AJAY KUMAR PODWAL
|
April 18, 2006 |
|
JAMALDIN Vs. STATE OF RAJASTHAN
|
April 26, 2006 |
|
JAMEEL HUSSAIN Vs. MACT SIKAR
|
April 28, 2006 |
|
JAMEEL HUSSAIN Vs. MOTOR ACCIDENTS CLAIM TRIBUNAL, SIKAR
|
April 24, 2006 |
|
JAMNA LAL AND ANR. Vs. STATE OF RAJASTHAN
|
February 1, 2006 |
|
JAMNALAL Vs. ABDUL REHMAN @ CHITTAR
|
June 2, 2006 |
|
JAN KALYAN VIKAS SAMITI Vs. KAUSALYA
|
December 13, 2006 |
|
JAN SEVA MANDAL KHADI GHAR Vs. COMMERCIAL TAXES OFFICER
|
April 21, 2006 |
|
JANAK SONI Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
JANTA SAMUHIK KRISHI SAHAKRI SAMITI LTD Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
JASA RAM Vs. R P S C AJMER
|
May 29, 2006 |
|
JASPAL SINGH Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
JASPAL SINGH Vs. STATE OF RAJASTHAN
|
May 3, 2006 |
|
JASVEER SINGH HUNDAL Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
JASVINDER SINGH Vs. STATE OF RAJASTHAN
|
February 24, 2006 |
|
JAVED AKHTAR AND ORS. Vs. STATE OF RAJASTHAN
|
August 21, 2006 |
|
JAWAHAR SINGH & ORS Vs. SUMITRA & ORS
|
January 12, 2006 |
|
JAWAHARI LAL Vs. STATE OF RAJASTHAN
|
May 3, 2006 |
|
JAWARI LAL BHATI Vs. STATE OF RAJASTHAN
|
February 21, 2006 |
|
JAYANT KUMAR PANDIYA Vs. STATE OF RAJASTHAN
|
September 1, 2006 |
|
JAYANTI LAL Vs. DEVASTHAN DEPARTMENT
|
January 3, 2006 |
|
JAYENDRA SINGH Vs. D H LAL
|
May 4, 2006 |
|
JB MODI AND BROS Vs. MUKESH CHOPRA
|
April 3, 2006 |
|
JEET SINGH Vs. MOHNI DEVI
|
April 10, 2006 |
|
JEEVAN SINGH Vs. YASHIN MOHD.
|
July 27, 2006 |
|
JETHU SINGH Vs. STATE OF RAJASTHAN
|
May 4, 2006 |
|
JHALLUPAL Vs. STATE OF RAJASTHAN
|
April 18, 2006 |
|
JHAMMAN Vs. STATE OF RAJASTHAN
|
January 27, 2006 |
|
JHUMAR RAM Vs. UNION OF INDIA
|
May 16, 2006 |
|
JITENDRA Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
JITENDRA SINGH RAWAT Vs. STATE OF RAJASTHAN
|
August 17, 2006 |
|
JODHPUR SAHKARI UPBHOKATA WHOLESALE BHANDAR LTD Vs. STATE OF RAJASTHAN
|
July 14, 2006 |
|
JODHPUR VIDYUT VITRAN Vs. VIDHYA DEVI AND NIGAM LTD
|
May 5, 2006 |
|
JODHPUR VIDYUT VITRAN Vs. VIDHYA DEVI
|
May 3, 2006 |
|
JUBEDA (MST.) AND ANR. Vs. STATE OF RAJASTHAN
|
March 31, 2006 |
|
JUGAL KISHORE Vs. STATE OF RAJASTHAN
|
May 23, 2006 |
|
JUMLI Vs. RATAN LAL
|
March 20, 2006 |
|
JUMMAN RAM Vs. STATE OF RAJASTHAN
|
January 30, 2006 |
|
JYOTI GUPTA Vs. STATE OF RAJASTHAN
|
January 31, 2006 |
|
JYOTI L MEENA Vs. STATE
|
August 29, 2006 |
|
K E C INTERNATIONAL LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
|
March 9, 2006 |
|
K.G. SAXENA Vs. RAJASTHAN STATE AGR. MKTG. BOARD OF OTHERS
|
April 10, 2006 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
April 4, 2006 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
September 8, 2006 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
January 3, 2006 |
|
KAILASH ALIAS KAILASH CHAND Vs. STATE OF RAJASTHAN
|
July 6, 2006 |
|
KAILASH CHAND Vs. THE BOARD OF REVENUE
|
July 21, 2006 |
|
KAILASH CHANDRA HARIJAN Vs. STATE OF RAJASTHAN
|
January 23, 2006 |
|
KAILASH DHINGARA Vs. DEVKUMAR
|
April 10, 2006 |
|
KAILASH KANWAR Vs. STATE OF RAJASTHAN
|
September 5, 2006 |
|
KAILASH SINGH Vs. STATE AND ANOTHER
|
February 7, 2006 |
|
KAILASH SINGH Vs. RAMBIR SINGH
|
August 22, 2006 |
|
KAJJU LAL Vs. STATE OF RAJASTHAN
|
September 8, 2006 |
|
KAKA SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2006 |
|
KALA @ KALIA Vs. STATE OF RAJASTHAN
|
July 11, 2006 |
|
KALA SINGH Vs. STATE OF RAJASTHAN
|
July 5, 2006 |
|
KALIYA Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
KALIYA ALIAS KALU Vs. STATE OF RAJASTHAN
|
June 2, 2006 |
|
KALPANA TRAVELS P LTD Vs. STATE
|
February 3, 2006 |
|
KALPNA Vs. PRAVEEN KUMAR
|
May 4, 2006 |
|
KALU Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
KALU ALIAS AKRAM Vs. STATE OF RAJASTHAN
|
May 19, 2006 |
|
KALU ALIAS LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
July 25, 2006 |
|
KALWANT RAI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 15, 2006 |
|
KALYAN Vs. STATE OF RAJASTHAN
|
March 9, 2006 |
|
KALYAN MAL SHARMA Vs. SPECIAL JUDGE
|
April 21, 2006 |
|
KALYAN SINGH YADAV Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
KAMAL M. MORARKA Vs. REGISTRAR. CO
|
July 25, 2006 |
|
KAMAL NAYAN Vs. STATE OF RAJASTHAN
|
December 1, 2006 |
|
KAMLA Vs. STATE OF RAJASTHAN
|
March 8, 2006 |
|
KAMLA Vs. ACJ SD NO 2 JODHPUR
|
May 12, 2006 |
|
KAMLA Vs. STATE BANK OF INDIA
|
June 1, 2006 |
|
KAMLA DEVI (SMT.) AND ANR. Vs. STATE OF RAJASTHAN
|
November 16, 2006 |
|
KAMLESH KUMAR Vs. STATE OF RAJASTHAN
|
January 13, 2006 |
|
KAMLESH PUROHIT Vs. JAI NARAYAN VYAS UNIVERSITY JODHPUR
|
May 31, 2006 |
|
KAMLESH SAROHA Vs. IRSHAD ALI
|
August 17, 2006 |
|
KAMRU KHAN Vs. STATE OF RAJASTHAN & ORS.
|
August 23, 2006 |
|
KAMRUDDIN Vs. STATE OF RAJASTHAN
|
August 24, 2006 |
|
KAN SINGH Vs. BHIM SINGH
|
April 24, 2006 |
|
KAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
March 6, 2006 |
|
KANAK SINGH Vs. STATE OF RAJASTHAN
|
March 3, 2006 |
|
KANARAM Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
KANHA Vs. KALU
|
August 4, 2006 |
|
KANHA RAM Vs. M/S. A. DAGA STEEL IND. CORP.
|
May 16, 2006 |
|
KANHAIYA AND ORS. Vs. STATE OF RAJASTHAN
|
November 15, 2006 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
July 20, 2006 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
September 5, 2006 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
March 1, 2006 |
|
KANHAIYA LAL Vs. BHAWAN DAS
|
March 3, 2006 |
|
KANHAIYALAL AND ANOTHER Vs. JOINT REGISTRAR, RAJASTHAN COOPERATIVE SOCIETIES, JODHPUR AND ANOTHER
|
January 3, 2006 |
|
KANHIYA LAL Vs. STATE OF RAJASTHAN
|
April 25, 2006 |
|
KANU Vs. STATE OF RAJASTHAN
|
February 8, 2006 |
|
KANWAR LAL Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
KAPIL Vs. RISHI PAL SINGH
|
July 19, 2006 |
|
KAPIL DEV Vs. UNION OF INDIA
|
August 17, 2006 |
|
KAPIL GAUR Vs. STATE OF RAJASTHAN
|
November 15, 2006 |
|
KAPOORCHAND Vs. MUNICIPAL BOARD SAGWARA
|
January 5, 2006 |
|
KARAMCHARI SANGH Vs. STATE OF RAJASTHAN
|
May 4, 2006 |
|
KARAMVEER Vs. STATE OF RAJASTHAN
|
April 25, 2006 |
|
KARAN SINGH Vs. PARAMJEET SINGH
|
February 17, 2006 |
|
KARAN SINGH Vs. COLLECTOR
|
August 2, 2006 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
September 18, 2006 |
|
KASHI NATH Vs. AFTAB
|
February 15, 2006 |
|
KASHI RAM Vs. MALLU RAM
|
May 11, 2006 |
|
KASHMIR TRADING CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 11, 2006 |
|
KASIM BEG ALIAS ANR Vs. STATE OF RAJASTHAN
|
January 5, 2006 |
|
KAUSHALYA Vs. STATE OF RAJASTHAN
|
April 20, 2006 |
|
KAVITA CHOUDHARY Vs. STATE OF RAJASTHAN
|
September 18, 2006 |
|
KAYAM KHAN Vs. STATE OF RAJASTHAN
|
June 12, 2006 |
|
KAYUM KHAN Vs. ADDITIONAL DIVISIONAL COMMISSIONER JAIPUR
|
October 26, 2006 |
|
KEDAR NARAIN SHARMA Vs. STATE
|
November 6, 2006 |
|
KESHAV DASS Vs. STATE OF RAJASTHAN
|
September 15, 2006 |
|
KETAYUN STEDMAN Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
October 10, 2006 |
|
KEWALCHAND Vs. MUNICIPAL BOARD BALOTRA
|
May 11, 2006 |
|
KHAJAN SINGH Vs. STATE OF RAJASTHAN
|
March 28, 2006 |
|
KHAJU KHAN Vs. STATE OF RAJASTHAN
|
October 31, 2006 |
|
KHATTU KHAN Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
KHEEM CHAND Vs. ALL MUSALMAN SAMAJ BEDA
|
March 2, 2006 |
|
KHEM RAJ Vs. BHOORA LAL
|
April 3, 2006 |
|
KHEMA RAM Vs. STATE OF RAJASTHAN
|
April 19, 2006 |
|
KHETRI Vs. PARAMOUNT LTD
|
March 27, 2006 |
|
KHUBI LAL Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
KHUMBA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
KILA NAGARIK VIKAS SANSTHAN, CHITTORGARH Vs. UNION OF INDIA & ORS.
|
January 4, 2006 |
|
KIRAN BHARTI Vs. NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
|
December 4, 2006 |
|
KIRTI KUMAR MEHTA Vs. STATE OF RAJASTHAN
|
April 18, 2006 |
|
KIRTI S/O BADNA Vs. STATE OF RAJASTHAN
|
February 1, 2006 |
|
KISHAN Vs. STATE OF RAJASTHAN
|
January 19, 2006 |
|
KISHAN CHAND Vs. GANGANAGAR CENTRAL COOPERATIVE BANK
|
December 22, 2006 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
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KISHAN LAL Vs. NARAYAN
|
January 13, 2006 |
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KISHAN LAL ALIAS KRISHAN LAL Vs. STATE OF RAJASTHAN
|
April 18, 2006 |
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KISHAN LAL MATHUR Vs. STATE OF RAJASTHAN
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July 26, 2006 |
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KISHAN SINGH Vs. STATE OF RAJASTHAN
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January 25, 2006 |
|
KISHORE CHAND Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
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KIVNI DEVI Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
KOJA RAM NAYAK Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
KRIPAL SINGH Vs. UNION OF INDIA
|
May 4, 2006 |
|
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
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KRISHAN KUMAR AGRAWAL Vs. STATE OF RAJASTHAN
|
August 24, 2006 |
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KRISHNA GOPAL Vs. RAMCHANDRA
|
May 11, 2006 |
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KRISHNA KUMAR @ KRISHNA Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
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KRISHNA KUMAR SHARMA Vs. JUDGE, IT AND LC
|
December 20, 2006 |
|
KRISHNA KUMARI RATHORE Vs. KUSUM PUNIA
|
May 25, 2006 |
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KRISHNA LAL Vs. RAMESH CHANDRA
|
May 16, 2006 |
|
KRISHNALAL Vs. STATE OF RAJASTHAN AND ANR
|
December 6, 2006 |
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KUDRAT ALI Vs. MUNICIPAL COUNCIL BHILWARA
|
March 23, 2006 |
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KULDEEP KALLA Vs. STATE OF BANK OF INDIA
|
October 17, 2006 |
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KUMARI LALEE Vs. STATE OF RAJASTHAN
|
September 8, 2006 |
|
KUMARI SUMAN & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
February 28, 2006 |
|
KUNDAN Vs. MANGALRAM
|
February 23, 2006 |
|
KUNDAN SINGH Vs. PUSTIMARGIYA TRITYA PEETH PRANAYAS
|
December 21, 2006 |
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KUNNA RAM Vs. STATE OF RAJASTHAN
|
February 7, 2006 |
|
KURA Vs. RAMKISHAN AND ORS
|
November 17, 2006 |
|
KURDA RAM Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
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KUSUM Vs. OM PRAKASH
|
January 30, 2006 |
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KUSUM DEVI Vs. DUNGARAM
|
October 5, 2006 |
|
KUSUM LATA Vs. BHANWAR LAL
|
December 19, 2006 |
|
L C AGARWAL Vs. UNION OF INDIA
|
April 10, 2006 |
|
L R BAIRWA Vs. STATE OF RAJASTHAN
|
February 10, 2006 |
|
L R OF MISHRIMAL Vs. SUKH LAL
|
July 14, 2006 |
|
L RS OF LATE Vs. URBAN IMPROVEMENT TRUST BHANWAR LAL UDAIPUR
|
January 5, 2006 |
|
L RS OF LATE Vs. MUNICIPAL BOAD SAGWARA AND KAPOORCHAND
|
January 5, 2006 |
|
L RS OF LATE Vs. LIQUIDATOR BHOPAL MOHAN LAL CO OPERATIVE SOCIETY LTD
|
January 6, 2006 |
|
L RS OF LATE Vs. TAGU DEVI
|
January 3, 2006 |
|
L.R.S. OF LATE BHERU LAL Vs. MOHAMMAD IBRAHIM
|
January 17, 2006 |
|
LADI Vs. SHYOJIRAM
|
August 11, 2006 |
|
LADU RAM MEENA Vs. GORDHAN LAL
|
September 1, 2006 |
|
LAHIRI Vs. PREM PRAKASH
|
December 11, 2006 |
|
LAKHVINDER SINGH Vs. STATE OF RAJASTHAN
|
February 13, 2006 |
|
LALIT CHOUHAN Vs. SHAKEEL MOHD
|
September 8, 2006 |
|
LALIT KUMAR JAIN Vs. THE PHARMACY COUNCIL OF THE STATE OF RAJASTHAN
|
April 7, 2006 |
|
LALITA Vs. DISTRICT JUDGE
|
April 4, 2006 |
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LALITA DEVI Vs. STATE
|
August 21, 2006 |
|
LALITA SONI Vs. VIJAY KUMAR AND ANR.
|
May 5, 2006 |
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LALMANI SINGH Vs. BHAGWAN SINGH
|
September 20, 2006 |
|
LATE BHERU LAL Vs. MOHAMMAD IBRAHIM
|
January 17, 2006 |
|
LATE MANGILAL AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME
|
October 18, 2006 |
|
LATE SUNDERMAL ALIAS SUNDER DASS Vs. HIMMAT SINGH
|
March 24, 2006 |
|
LAXMAN Vs. AMARU ALIAS AMAR CHAND
|
April 10, 2006 |
|
LAXMAN R PINJANI Vs. RSRTC
|
November 3, 2006 |
|
LAXMAN RAM Vs. KISHNA RAM
|
December 18, 2006 |
|
LAXMI DEVI Vs. STATE OF RAJASTHAN
|
July 17, 2006 |
|
LAXMI LAL Vs. PARAS RAM
|
February 7, 2006 |
|
LAXMI LAL Vs. GULAB BAI
|
January 25, 2006 |
|
LEELA DEVI Vs. UNION OF INDIA
|
September 19, 2006 |
|
LEELA KANWAR (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
|
December 22, 2006 |
|
LEHARULAL Vs. RAM CHANDRA
|
February 7, 2006 |
|
LEHRI LAL Vs. STATE OF RAJASTHAN
|
May 2, 2006 |
|
LEO MINERALS Vs. UOI
|
February 10, 2006 |
|
LICHHAMA (SMT.) Vs. RUPA RAM AND ORS.
|
December 22, 2006 |
|
LICHHMA Vs. LADU RAM
|
February 22, 2006 |
|
LIYAKAT ALI Vs. STATE OF RAJASTHAN
|
April 15, 2006 |
|
LMJ SERVICES LTD Vs. RIICO
|
May 17, 2006 |
|
LOK HOUSING AND CONSTRUCTIONS LTD Vs. STATE OF RAJASTHAN
|
April 17, 2006 |
|
LOKESH Vs. STATE OF RAJASTHAN
|
November 30, 2006 |
|
LOKESH CHANDRA Vs. CHATRA RAM
|
February 27, 2006 |
|
LOONKARAN Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
LORDS CHLORO ALKALI LTD Vs. STATE
|
August 18, 2006 |
|
LRS OF ASHOK KUMAR Vs. UNION OF INDIA
|
August 4, 2006 |
|
LRS. OF RASHIDA GAJDAR Vs. STATE OF RAJASTHAN AND ORS.
|
December 13, 2006 |
|
LUGGAGE POINT Vs. NAIM AHMED
|
March 8, 2006 |
|
LUMBA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
M S ALEYAMMA Y D Vs. STATE OF RAJASTHAN
|
May 16, 2006 |
|
M S OIL MILLS Vs. STATE OF RAJASTHAN
|
September 7, 2006 |
|
M/S NANAG RAM & CO. Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE, (FAST TRACK) NO. 5 JAIPUR CITY
|
May 5, 2006 |
|
M/S. PARAS MANI PRODUCT Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
March 21, 2006 |
|
M/S. PARWAL FINVEST PVT. LTD. Vs. LOK HOUSING AND CONSTRUCTIONS LIMITED
|
April 28, 2006 |
|
MADAN BANSAL Vs. RAMNARAYAN SHARMA
|
March 9, 2006 |
|
MADAN DAS Vs. MANGI LAL
|
March 8, 2006 |
|
MADAN GOPAL SHARMA Vs. BHANWARI DEVI
|
April 24, 2006 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
April 21, 2006 |
|
MADAN LAL Vs. LAND ACQUISITION OFFICER
|
May 3, 2006 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
April 27, 2006 |
|
MADAN LAL Vs. RENT TRIBUNAL ALWAR
|
April 5, 2006 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
MADAN LAL Vs. STATE
|
May 4, 2006 |
|
MADAN LAL ALIAS BABLU Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
MADAN LAL AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
December 7, 2006 |
|
MADAN LAL SHARMA Vs. JUDGE INDUSTRIAL TRIBUNAL JAIPUR
|
February 6, 2006 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
May 31, 2006 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
November 3, 2006 |
|
MADANLAL Vs. STATE OF RAJASTHAN
|
January 6, 2006 |
|
MAGNA Vs. AAMR CHAND
|
March 24, 2006 |
|
MAHADEV CHAUDARY Vs. STATE OF RAJASTHAN
|
March 9, 2006 |
|
MAHADEV PRASAD Vs. VIJAY PAL ALIAS JAGAN
|
April 19, 2006 |
|
MAHARAJ SINGH Vs. STATE
|
February 10, 2006 |
|
MAHAVEER ALIAS KRISHAN Vs. STATE OF RAJASTHAN AND BALVEER
|
March 29, 2006 |
|
MAHAVEER PRASAD SAROJ Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
September 11, 2006 |
|
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
MAHAVIR Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
MAHAVIR AGARWAL Vs. STATE OF RAJASTHAN
|
August 17, 2006 |
|
MAHENDRA @ NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 20, 2006 |
|
MAHENDRA KUMAR Vs. RAJESH RATHORE AND ORS.
|
November 6, 2006 |
|
MAHENDRA KUMAR Vs. GYAN CHAND
|
April 25, 2006 |
|
MAHENDRA KUMAR Vs. SHIMLA
|
March 8, 2006 |
|
MAHENDRA KUMAR AGARWAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
|
January 27, 2006 |
|
MAHENDRA PAL SHARMA Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
MAHENDRA PAL SINGH Vs. STATE OF RAJASTHAN
|
February 3, 2006 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
December 18, 2006 |
|
MAHENDRA SINGH Vs. BOARD OF REVENUE
|
May 8, 2006 |
|
MAHENDRA SINGH BRAR Vs. STATE OF RAJASTHAN
|
May 12, 2006 |
|
MAHESH Vs. STATE OF RAJASTHAN
|
April 13, 2006 |
|
MAHESH ALIAS RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
February 20, 2006 |
|
MAHESH CHANDRA TAK Vs. STATE OF RAJASTHAN
|
February 3, 2006 |
|
MAHESH KUMAR Vs. ANJU
|
November 15, 2006 |
|
MAHESH KUMAR SHARMA & ANR Vs. UNITED INDIA INSURANCE CO LTD & ORS
|
August 10, 2006 |
|
MAHESH PANCHAL Vs. STATE OF RAJASTHAN
|
February 2, 2006 |
|
MAHESH SONI Vs. STATE
|
September 5, 2006 |
|
MAHILA BAL KALYAN KENDRA Vs. BHAGWAN DASS BHADRA
|
May 11, 2006 |
|
MAINA DEVI KABRA Vs. INDIAN OIL CORPORATION LTD
|
May 26, 2006 |
|
MAJOR AMRIT SINGH DHUPIA Vs. PRAFFUL CHANDRA D CONTRACTOR
|
April 12, 2006 |
|
MAJOR NARPAT SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
October 19, 2006 |
|
MAKHAN LAL Vs. STATE OF RAJASTHAN
|
April 5, 2006 |
|
MAL SINGH Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
MALA RAM Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
MALANI RAMJIVAN JAGANNATH Vs. ASSISTANT COMMISSIONER OF INCOME
|
October 26, 2006 |
|
MALI RAM Vs. KUSHAL CHAND
|
April 25, 2006 |
|
MALKEET SUNGH Vs. STATE OF RAJASTHAN
|
July 10, 2006 |
|
MALLA RAM Vs. STATE OF RAJASTHAN
|
February 22, 2006 |
|
MALU KHAN MAHENDRA SINGH YASIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 15, 2006 |
|
MAM RAJ Vs. STATE OF RAJASTHAN
|
July 5, 2006 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
September 5, 2006 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
MANAGEMENT COMMITTEE TAGORE VIDYA BHAWAN BANI PARK JAIPUR Vs. STATE OF RAJASTHAN
|
November 22, 2006 |
|
MANAGER ATLANTA INFRASTRUCTURE LTD Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
MANAGER, SPINNING UNIT, GANGAPUR Vs. STATE OF RAJASTHAN
|
October 16, 2006 |
|
MANAGING COMMITTEE THROUGH CHAIRMAN (BRID.) DY. G.O.C., ARMY SCHOOL AND ANR. Vs. SMT. PUSHPA SHARMA AND ORS.
|
March 31, 2006 |
|
MANAGING DIRECTOR Vs. L RS OF DEVI LAL
|
February 1, 2006 |
|
MANAK CHAND Vs. STATE OF RAJASTHAN
|
March 29, 2006 |
|
MANAK CHAND Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
MANDAL DUTT JOSHI Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
May 23, 2006 |
|
MANGAL SINGH Vs. KHURANA CHEMICALS
|
April 10, 2006 |
|
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
March 29, 2006 |
|
MANGE RAM ALIAS FAUZI Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
May 19, 2006 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
MANGI LAL Vs. MADHO DAN
|
April 24, 2006 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
February 17, 2006 |
|
MANGI LAL Vs. STATE OF RAJASTHAN AND ANR.
|
November 13, 2006 |
|
MANGI LAL Vs. NANI BAI
|
January 6, 2006 |
|
MANGI LAL Vs. ONKAR LAL
|
January 9, 2006 |
|
MANGILAL Vs. STATE OF RAJASTHAN THROUGH P.P.
|
November 16, 2006 |
|
MANGLI DEVI Vs. GEETA DEVI & ANR
|
February 14, 2006 |
|
MANGU SINGH Vs. DIRECTOR GENERAL OF POLICE RAJ JAIPUR
|
April 12, 2006 |
|
MANJEET SINGH Vs. SMT. KIRANJEET KAUR ALIAS GURPREET KAUR.
|
September 1, 2006 |
|
MANJU Vs. ADDL DISTRICT AND SESSION JUDGE
|
September 19, 2006 |
|
MANJU BHALLA Vs. ASHOK KUMAR DHONGDA
|
July 24, 2006 |
|
MANJU KANWAR Vs. STATE OF RAJASTHAN
|
July 21, 2006 |
|
MANJU KANWAR Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
MANJU RATHORE Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
MANMEET SINGH MEENA AND AKASH Vs. UNIVERSITY OF RAJASTHAN
|
December 5, 2006 |
|
MANNA Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
MANNA SINGH Vs. STATE OF RAJASTHAN
|
September 8, 2006 |
|
MANOHAR Vs. THE STATE OF RAJASTHAN
|
November 3, 2006 |
|
MANOHAR SINGH Vs. AMRIT LAL
|
April 10, 2006 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
March 6, 2006 |
|
MANOJ ALIAS CHUHA Vs. STATE OF RAJASTHAN
|
March 8, 2006 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
January 3, 2006 |
|
MANOJ KUMAR GARG Vs. STATE AND ORS.
|
December 15, 2006 |
|
MANPHOOL ALIAS PHOOLIA Vs. STATE OF RAJASTHAN
|
February 6, 2006 |
|
MANROOP RAM Vs. STATE
|
June 2, 2006 |
|
MARUDHAR SALES CORPORATION Vs. STATE OF RAJASTHAN
|
May 9, 2006 |
|
MASTAN SINGH PANNU Vs. HARJINDER SINGH
|
October 5, 2006 |
|
MATADEEN Vs. STATE OF RAJASTHAN
|
April 17, 2006 |
|
MATADEEN BABERWAL Vs. THE CHAIRMAN, MUNICIPAL BOARD KHETRI, DISTRICT JHUNJHANU AND ANOTHER
|
July 5, 2006 |
|
MEENA BANSAL Vs. BALVENDRA SINGH
|
August 11, 2006 |
|
MEGH RAJ Vs. STATE OF RAJASTHAN
|
January 23, 2006 |
|
MEHAR DEEN Vs. CHANDO
|
January 3, 2006 |
|
MEWA RAM Vs. STATE OF RAJASTHAN
|
August 11, 2006 |
|
MEWA RAM ALIAS MEWA SINGH Vs. STATE OF RAJASTHAN
|
September 19, 2006 |
|
MEWAR SUGAR MILLS LTD Vs. SHANTI DEVI RAWAT
|
July 13, 2006 |
|
MIJJO BABU ALIAS BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
August 2, 2006 |
|
MINING ENGINEER Vs. AKHLESH KUMAR SHARMA
|
April 21, 2006 |
|
MISHRI MAL AND ANR. Vs. STATE OF RAJASTHAN
|
June 2, 2006 |
|
MITHA LAL Vs. STATE OF RAJASTHAN
|
January 17, 2006 |
|
MITHALAL Vs. STATE OF RAJASTHAN
|
August 17, 2006 |
|
MITHTHU SINGH Vs. STATE OF RAJASTHAN
|
October 11, 2006 |
|
MITTAL SEEDS AND CHEMICAL PVT LTD Vs. KRISHI UPAJ MANDI SAMITI HANUMANGARH JN
|
January 6, 2006 |
|
MOD SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2006 |
|
MODERN SYNTEX INDIA LTD Vs. STATE
|
December 1, 2006 |
|
MODERN THREADS INDIA LTD Vs. UNION OF INDIA
|
January 4, 2006 |
|
MOHAMMAD ABDUL RAYOUF Vs. STATE OF RAJASTHAN
|
March 10, 2006 |
|
MOHAMMAD RAFIQUE Vs. STATE OF RAJASATHAN
|
May 29, 2006 |
|
MOHAMMAD SALIM Vs. SHAHIN SAH
|
January 20, 2006 |
|
MOHAMMED ASLAM QURESHI Vs. STATE OF RAJASTHAN
|
April 21, 2006 |
|
MOHAMMED ISHAQ AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 3, 2006 |
|
MOHAMMED RUSTAM Vs. J V V N LTD
|
April 27, 2006 |
|
MOHAN Vs. BOARD OF REVENUE
|
July 27, 2006 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
MOHAN LAL Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
October 18, 2006 |
|
MOHAN LAL Vs. THAKURJI SHRI SHYAM SUNDERJI
|
October 6, 2006 |
|
MOHAN LAL Vs. CHANWARLAL
|
April 12, 2006 |
|
MOHAN LAL Vs. UNION OF INDIA
|
February 10, 2006 |
|
MOHAN LAL SHARMA Vs. M D RAJ STATE AGRO INDUSTRIES CORPN LTD
|
May 5, 2006 |
|
MOHAN LAL SHUKHADIYA UNVERSITY UDAIPUR Vs. RAJESH KUMAR MAKHIJA
|
February 14, 2006 |
|
MOHAN LAL VERMA Vs. STATE OF RAJASTHAN
|
August 2, 2006 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
September 1, 2006 |
|
MOHAN SINGH Vs. NAVAB ALI
|
May 26, 2006 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
January 17, 2006 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
January 30, 2006 |
|
MOHAN SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 4, 2006 |
|
MOHANI DEVI Vs. R S AGRAWAL
|
May 26, 2006 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
January 5, 2006 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
April 25, 2006 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
October 9, 2006 |
|
MOHARILAL Vs. MURLIDHAR
|
August 21, 2006 |
|
MOHATA CONSTRUCTION COMPANY Vs. AUTH UNDER THE MINI WAGES ACT
|
May 24, 2006 |
|
MOHD ASLAM Vs. SALMA
|
September 4, 2006 |
|
MOHD ASLAM Vs. STATE OF RAJASTHAN
|
November 1, 2006 |
|
MOHD IDRIS Vs. STATE
|
November 6, 2006 |
|
MOHD SIDDIQUI Vs. STATE OF RAJASTHAN
|
February 9, 2006 |
|
MOHD. SALIM FAROOQUI Vs. RAM LAL
|
February 14, 2006 |
|
MOHINI WADHWANI Vs. STATE OF RAJASTHAN
|
August 23, 2006 |
|
MOHKAM CHAND DASOT Vs. ADDL DISTT AND SESSIONS JUDGE NO 3 JAIPUR
|
January 17, 2006 |
|
MOHM JAVED Vs. STATE OF RAJASTHAN
|
March 1, 2006 |
|
MOLDIN Vs. STATE OF RAJASTHAN
|
October 10, 2006 |
|
MOLDIN ALIAS MOLIYA Vs. STATE OF RAJASTHAN
|
August 29, 2006 |
|
MOOL CHAND Vs. STATE
|
August 21, 2006 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
June 13, 2006 |
|
MOOL CHAND AND ORS Vs. STATE OF RAJASTHAN AND OTHERS
|
November 14, 2006 |
|
MOOL CHAND AND ORS. Vs. STATE OF RAJASTHAN
|
March 23, 2006 |
|
MOOL SINGH Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
MOOLA RAM Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
MOOLI Vs. KAJORMAL
|
October 31, 2006 |
|
MOONGA RAM ALIAS MANGE LAL Vs. STATE OF RAJASTHAN
|
March 6, 2006 |
|
MOONGI Vs. BIHAR LAL
|
May 15, 2006 |
|
MOORTI SHRI ADESHWAR BHAGWAN JAIN SWETAMBER MANDIR BHARAT PUR Vs. SHIMBHUNATH SINGH
|
August 23, 2006 |
|
MORRNAL Vs. JANU AND ORS.
|
March 7, 2006 |
|
MOTI LAL Vs. STATE OF RAJASTHAN
|
May 25, 2006 |
|
MOTI LAL AND ANOTHER Vs. STATE
|
September 6, 2006 |
|
MOTI RAM Vs. POONMA RAM
|
August 28, 2006 |
|
MOTILAL SWAMI Vs. STATE OF RAJASTHAN
|
February 8, 2006 |
|
MRS. RESHAM AND OTHERS Vs. VISHAN SINGH AND ANOTHER
|
November 17, 2006 |
|
MST. DAYA KAUR AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
April 15, 2006 |
|
MST. DAYA KAUR AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
May 29, 2006 |
|
MST. NANNI Vs. KEDAR
|
February 15, 2006 |
|
MUDASSAR HUSSAIN ALIAS SAINI Vs. STATE OF RAJASTHAN
|
May 3, 2006 |
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MUKESH AND ORS. Vs. STATE OF RAJASTHAN
|
November 15, 2006 |
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MUKESH CHOUHAN Vs. RAM PRASAD
|
October 18, 2006 |
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MUKESH KUMAR MALI Vs. STATE OF RAJASTHAN
|
May 23, 2006 |
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MUKESH KUMAR PANWAR Vs. UCO BANK
|
November 13, 2006 |
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MUKHIA VALLABHDAS Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
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MUKHTIYAR Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
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MUKNA RAM Vs. STATE
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February 3, 2006 |
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MUKUT Vs. STATE OF RAJASTHAN
|
January 5, 2006 |
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MUNICIPAL BOARD Vs. RAJASTHAN TARGUR AND NIRA UDHYOG AND ANR.
|
December 6, 2006 |
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MUNICIPAL BOARD AND ORS. Vs. JAGDISH
|
December 20, 2006 |
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MUNICIPAL COUNCIL, JAIPUR Vs. PRABHU DAYAL S/O SHRI KANHIYA LAL
|
July 4, 2006 |
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MUNNA ALIAS RADHAKRISHAN Vs. JITENDRA KUMAR SURANA
|
March 21, 2006 |
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MURLI Vs. MADAN LAL BHARGAVA
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August 3, 2006 |
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MURLIDHAR Vs. NAND KISHORE
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April 7, 2006 |
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MURLIDHAR Vs. SUNDER LAL
|
May 1, 2006 |
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MURLIDHAR Vs. STATE OF RAJASTHAN
|
January 3, 2006 |
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MURLIDHAR NAGAR Vs. VIJAYMAL JAIN
|
May 16, 2006 |
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MURLIDHAR SHARMA Vs. ADDL REGISTRAR
|
April 4, 2006 |
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MURLIDHAR YADAV Vs. DIPTI SINGH
|
May 25, 2006 |
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MUSTAQ ALI Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
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N L P ORGANICS PVT LTD Vs. RAJASTHAN FINANCIAL CORPORATION
|
August 21, 2006 |
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NADEEM Vs. STATE OF RAJASTHAN (RAJASTHAN)
|
April 20, 2006 |
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NAGAR PALIKA DUNGARPUR Vs. KESHAV DASS
|
May 15, 2006 |
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NAGAR PARISHAD Vs. SHABANA PARVEEN
|
July 18, 2006 |
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NAGAR PARISHAD BIKANER Vs. SURAJ RATAN
|
March 9, 2006 |
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NAGAR PARISHAD BIKANER Vs. MEGH RAJ CHOUDHARY
|
May 8, 2006 |
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NAHAR SINGH Vs. STATE OF RAJASTHAN
|
August 14, 2006 |
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NAHAR SINGH MEHTA Vs. STATE OF RAJASTHAN
|
July 18, 2006 |
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NAKODA INTERNATIONAL Vs. UNION OF INDIA
|
April 4, 2006 |
|
NAND GOPAL GOYAL Vs. UNION OF INDIA
|
March 2, 2006 |
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NAND KISHORE ALIAS NANDU Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
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NAND LAL Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
NAND LAL Vs. MUNICIPAL BOA
|
May 16, 2006 |
|
NAND LAL Vs. CHAND
|
May 24, 2006 |
|
NAND LAL Vs. STATE OF RAJASTHAN
|
March 3, 2006 |
|
NAND LAL Vs. AZAD SAW MILL
|
January 3, 2006 |
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NAND LAL BIJARIYA Vs. UNITED COMMERCIAL BANK
|
October 4, 2006 |
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NAND LAL MAHESH KUMAR Vs. BEEKALENE FABRICS LTD
|
January 10, 2006 |
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NANI Vs. SOMA LAL
|
February 22, 2006 |
|
NANU KHAN Vs. STATE OF RAJASTHAN
|
November 30, 2006 |
|
NANU RAM ALIAS RAM SWAROOP Vs. STATE OF RAJASTHAN
|
January 13, 2006 |
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NARAIN ALIAS NARAN Vs. STATE OF RAJASTHAN
|
February 28, 2006 |
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NARAIN SINGH Vs. TEJA RAM
|
August 25, 2006 |
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NARAYAN Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
July 12, 2006 |
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NARAYAN LAL Vs. STATE OF RAJASTHAN
|
February 21, 2006 |
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NARAYAN LAL BALOTIYA Vs. STATE OF RAJASTHAN
|
March 8, 2006 |
|
NARAYAN MANWANI Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
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NARAYAN S/O RAMA BALAI Vs. STATE OF RAJASTHAN
|
February 17, 2006 |
|
NARENDRA Vs. STATE OF RAJASTHAN
|
August 11, 2006 |
|
NARENDRA KUMAR Vs. MAYA ALIAS NIRMALA
|
November 3, 2006 |
|
NARENDRA KUMAR MATHUR Vs. RAJ RAJYA VIDHYUT PRASARAN NIGAM LTD
|
October 5, 2006 |
|
NARENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
NARENDRA SINGH Vs. FATEH KUNWAR
|
January 20, 2006 |
|
NARENDRA SINGH TOMAR Vs. STATE OF RAJASTHAN
|
July 7, 2006 |
|
NARESH Vs. STATE OF RAJASTHAN
|
October 12, 2006 |
|
NARGIS Vs. KARAN SINGH
|
August 22, 2006 |
|
NATHAR MAL Vs. ADDL DISTRICT JUDGE NO 1
|
May 18, 2006 |
|
NATHI DEVI Vs. CIVIL JUDGE
|
April 20, 2006 |
|
NATHO DEVI Vs. STATE OF RAJASTHAN
|
September 19, 2006 |
|
NATHU LAL Vs. DARGAH COMMITTEE AJMER
|
July 10, 2006 |
|
NATHU LAL Vs. STATE
|
July 14, 2006 |
|
NATHU LAL Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
NATHU SINGH Vs. UNION OF INDIA
|
February 3, 2006 |
|
NATHULAL Vs. JUDGE LABOUR COURT
|
May 17, 2006 |
|
NATHURAM Vs. STATE OF RAJASTHAN
|
February 20, 2006 |
|
NATHURAM Vs. STATE OF RAJASTHAN
|
October 10, 2006 |
|
NATILNAL INSURANCE CO LTD Vs. BHARTI SOLANKI
|
July 26, 2006 |
|
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT NABARD Vs. RAM NARAIN UPADHYAYA
|
December 5, 2006 |
|
NATIONAL INDUSTRY Vs. AJMER VIDYUT VITRAN NIGAM LTD
|
May 11, 2006 |
|
NATIONAL INSURANCE Vs. JAGDISH RAM
|
May 26, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. SUNITA YADAV
|
April 3, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. ABHAY SINGH YADAV
|
March 28, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GEETA BAI
|
April 21, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SHARDUL SINGH
|
May 23, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. LARLI DEVI
|
January 5, 2006 |
|
NATIONAL THERMAL POWER CORPN. LTD. Vs. KHUMAN SINGH
|
September 20, 2006 |
|
NATTHI SINGH Vs. STATE OF RAJASTHAN
|
September 22, 2006 |
|
NAURANG RAM Vs. B R MEENA
|
May 24, 2006 |
|
NAVEEN CHAND SANCHETI JAIN Vs. SINGHAL TRADERS
|
July 18, 2006 |
|
NAVIN BANSAL Vs. SUDARSHANA KUMARI
|
January 18, 2006 |
|
NAVRATAN MAL @ SHANKAR LAL Vs. STATE OF RAJASTHAN
|
March 6, 2006 |
|
NAWAB SINGH Vs. STATE
|
January 13, 2006 |
|
NAWAL SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2006 |
|
NEEMA RAM Vs. STATE OF RAJASTHAN
|
April 17, 2006 |
|
NEMA RAM Vs. MOTA RAM
|
May 2, 2006 |
|
NEMI CHAND Vs. STATE OF RAJASTHAN
|
July 20, 2006 |
|
NEMI CHAND Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
NENA RAM Vs. SHIV RAJ
|
March 3, 2006 |
|
NENI Vs. STATE OF RAJASTHAN
|
August 17, 2006 |
|
NENIA HARJI SANKALA Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
NETHI RAM Vs. PRABHU DEVI
|
March 2, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. LALIT KUMAR BHUTANI
|
May 17, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SADDIQ KHAN
|
May 31, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAM NARAYAN JAT
|
September 14, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. HAKIM
|
August 7, 2006 |
|
NEW INDIA ASSURANCE CO. Vs. RAMLE
|
March 10, 2006 |
|
NEW INDIA ASSURANCE COMPANY Vs. SURAJ PAL SINGH
|
February 21, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. PRAKASH PULVERISING MILLS PVT LTD
|
August 22, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KANCHAN DEVI
|
November 6, 2006 |
|
NIKHIL KAUSHIK AND ORS. Vs. STATE OF RAJASTHAN
|
January 18, 2006 |
|
NIRANJAN KUMAR DOSI Vs. STATE
|
August 24, 2006 |
|
NIRANJAN LAL Vs. U I T ALWAR
|
August 21, 2006 |
|
NIRANJAN LAL JOSHI Vs. PRAMOD KUMAR
|
May 25, 2006 |
|
NIRANJAN LAL JOSHI AND ORS. Vs. STATE OF RAJASTHAN
|
July 17, 2006 |
|
NIRANJAN LAL TODI Vs. RAM RATAN
|
July 7, 2006 |
|
NIRBHAY SINGH Vs. MAHESH SINGH AND ANOTHER
|
June 2, 2006 |
|
NIRBHAYA Vs. STATE OF RAJASTHAN
|
April 13, 2006 |
|
NIRMAL JAIN Vs. BHILWARA PROCESSOR LTD
|
May 1, 2006 |
|
NIRMAL KUMAR MISHRA Vs. NATTHU SINGH
|
March 23, 2006 |
|
NIRMAL SINGH Vs. BHOJ RAJ
|
December 18, 2006 |
|
NIRMALA BHATT Vs. STATE OF RAJASTHAN
|
May 19, 2006 |
|
NIRMALA JEENGAR Vs. RAKESH CHANDRA
|
May 15, 2006 |
|
NIRWAN CHARITABLE TRUST Vs. STATE OF RAJASTHAN
|
January 23, 2006 |
|
NISAR Vs. STATE OF RAJASTHAN
|
March 8, 2006 |
|
NOOR MOHAMMED Vs. MUSSAMAT JENAB
|
March 6, 2006 |
|
OAKHA RAM Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
OBA RAM Vs. ADMINISTRATOR GRAM PANCHAYAT SANPUR
|
April 18, 2006 |
|
OFFICIAL LIQUIDATOR Vs. VAIDYA NARAYAN PRASAD SHARMA
|
May 5, 2006 |
|
OFFICIAL LIQUIDATOR Vs. CORPORATION BANK
|
May 8, 2006 |
|
OFFICIAL LIQUIDATOR OF SHIELD SHOE COMPANY PRIVATE LTD Vs. SHRI FATEH CHAND PAHWA
|
September 8, 2006 |
|
OFFICIAL LIQUIDATOR OF SHUBH Vs. BRIG MOHAN GOGNA
|
September 15, 2006 |
|
OFFICIAL LIQUIDATOR SPARK PLUGS Vs. BANK OF INDIA
|
July 31, 2006 |
|
OM DUTT BHORA Vs. BOARD OF SECONDRY EDUCATION
|
February 14, 2006 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 10, 2006 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 9, 2006 |
|
OM PRAKASH Vs. GAYATRI DEVI
|
September 4, 2006 |
|
OM PRAKASH Vs. RAM VILAS
|
May 12, 2006 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 6, 2006 |
|
OM PRAKASH Vs. DISTRICT JUDGE BIKANER
|
January 17, 2006 |
|
OM PRAKASH Vs. THE MUNICIPAL BOARD, GANGAPUR CITY
|
September 6, 2006 |
|
OM PRAKASH CHOUDHARY Vs. STATE OF RAJASTHAN
|
April 13, 2006 |
|
OM PRAKASH GUPTA Vs. STATE OF RAJASTHAN
|
January 10, 2006 |
|
OM PRAKASH JOSHI Vs. RADHEY SHYAM BILOCHI
|
March 3, 2006 |
|
OM PRAKASH MAHECHA Vs. RANCHHOD BHARTI
|
April 10, 2006 |
|
OM PRAKASH SHARMA Vs. RSRTC
|
May 25, 2006 |
|
OM PRAKASH TANEJA Vs. SARAOGI MANSION ESTATE PVT LTD
|
September 14, 2006 |
|
OM PRAKASH VASWANI Vs. MUNICIPAL BOARD CHITTORGARH
|
December 4, 2006 |
|
OMVEERI Vs. MAHENDRA KUMAR
|
February 14, 2006 |
|
ONKARMAL Vs. RAMESHWAR
|
October 11, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. MOHAN KANWAR
|
March 28, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. RAJU
|
April 18, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. RAMA GUPTA
|
June 2, 2006 |
|
ORIENTAL INSURANCE CO. LTD Vs. SARWANI DEVI
|
February 14, 2006 |
|
P N AND COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 15, 2006 |
|
P V K U RAWATBHATA Vs. NUCLEAR POWER CORPORATION OF INDIA
|
April 21, 2006 |
|
PADAM CHAND Vs. STATE OF RAJASTHAN
|
September 1, 2006 |
|
PADMAWATI AND ANR. (SMT.) Vs. SATISH KUMAR GUPTA
|
December 19, 2006 |
|
PALA SINGH Vs. STATE OF RAJASTHAN
|
July 26, 2006 |
|
PANCHI DEVI Vs. SURAJMAL
|
January 23, 2006 |
|
PANCHU LAL Vs. STATE OF RAJASTHAN
|
February 22, 2006 |
|
PANCHU RAM Vs. MANGI LAL
|
January 5, 2006 |
|
PANKAJ SHARMA Vs. R P S C
|
February 24, 2006 |
|
PANNA LAL Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
PAPPU Vs. REKHA
|
July 3, 2006 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
March 9, 2006 |
|
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
|
April 20, 2006 |
|
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
|
September 1, 2006 |
|
PARAS MAL Vs. SOBHAG DEVI
|
December 14, 2006 |
|
PARAS MAL Vs. STATE OF RAJASTHAN
|
February 10, 2006 |
|
PARASMAL OSWAL Vs. GURUCHARAN SINGH
|
July 13, 2006 |
|
PARI Vs. OM PRAKASH
|
August 21, 2006 |
|
PARMANAND Vs. STATE OF RAJASTHAN
|
April 7, 2006 |
|
PARSA RAM & ORS Vs. STATE OF RAJASTHAN & ORS.
|
July 20, 2006 |
|
PARSU ALIAS PARASRAM Vs. STATE OF RAJASTHAN
|
April 17, 2006 |
|
PHELU Vs. RAMCHARAN
|
March 23, 2006 |
|
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
October 27, 2006 |
|
PHOOL CHAND Vs. MOHANLAL
|
March 21, 2006 |
|
PHOOL CHAND YOGI Vs. SAWAI SINGH
|
February 14, 2006 |
|
PHOOL SINGH Vs. STATE OF RAJASTHAN
|
February 23, 2006 |
|
PHOOLA DEVI (THROUGH L.RS.) Vs. UNION OF INDIA & ORS.
|
December 7, 2006 |
|
PHOOLA RAM Vs. STATE OF RAJASTHAN
|
January 25, 2006 |
|
PHOOLA RAM CHOUHAN Vs. MARWAR GRAMIN BANK PALI
|
May 16, 2006 |
|
PHULA RAM Vs. STATE OF RAJASTHAN
|
February 7, 2006 |
|
PHULI DEVI Vs. STATE OF RAJASTHAN
|
March 24, 2006 |
|
PINKLINE EXIM PRIVATE Vs. U O I
|
January 25, 2006 |
|
PODAR MILLS LTD Vs. STATE BANK OF INDIA
|
May 26, 2006 |
|
POONA DEVI Vs. PREM NARAIN
|
October 31, 2006 |
|
POONA RAM Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
POONAM CHAND Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
POONYA Vs. STATE OF RAJASTHAN
|
February 21, 2006 |
|
POORAN SINGH Vs. UDAIVEER SINGH
|
January 19, 2006 |
|
PRABHATI LAL Vs. STATE OF RAJASTHAN
|
February 27, 2006 |
|
PRABHU DAYAL Vs. STATE BANK OF BIKANER AND JAIPUR
|
March 10, 2006 |
|
PRABHU LAL Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
PRABHU LAL Vs. STATE
|
August 21, 2006 |
|
PRABHU LAL Vs. MANGI LAL
|
November 2, 2006 |
|
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
|
May 2, 2006 |
|
PRAHALAD RAM Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
July 6, 2006 |
|
PRAHLAD KUMAR Vs. STATE OF RAJASTHAN
|
January 24, 2006 |
|
PRAKASH CHAND Vs. FIRM POHAP SINGH KISHAN SAHAI
|
May 15, 2006 |
|
PRAKASH CHATURVEDI Vs. STATE OF RAJASTHAN
|
July 3, 2006 |
|
PRAKASH KAUR Vs. KULVINDRA SINGH
|
April 27, 2006 |
|
PRAMOD KUMAR Vs. BHERULAL
|
January 10, 2006 |
|
PRAMOD KUMAR SAINI Vs. STATE OF RAJASTHAN
|
June 2, 2006 |
|
PRASANNA GASES Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
PRASHANT SAPRE Vs. STATE OF RAJASTHAN
|
February 27, 2006 |
|
PRASHANT SHARMA Vs. STATE
|
February 28, 2006 |
|
PRATAP Vs. STATE OF RAJASTHAN
|
March 26, 2006 |
|
PRATAP Vs. STATE OF RAJASTHAN
|
May 9, 2006 |
|
PRATAP Vs. STATE OF RAJASTHAN
|
April 26, 2006 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
December 15, 2006 |
|
PRATEEK TECHNOCOM PVT LTD Vs. CTO
|
March 31, 2006 |
|
PRATIMA DATTA Vs. PRABHUDAYAL
|
June 1, 2006 |
|
PRAVEEN KUMAR Vs. RUKMANI BAI
|
April 20, 2006 |
|
PRAVEEN KUMAR Vs. GOPAL LAL
|
April 21, 2006 |
|
PRAVEEN KUMAR Vs. MOHAN LAL
|
April 20, 2006 |
|
PREM CHAND CHAUHAN Vs. R S R T C AND ANR
|
July 25, 2006 |
|
PREM DEVI Vs. KURCHA RAM
|
February 21, 2006 |
|
PREM KANWAR Vs. AADAM
|
January 16, 2006 |
|
PREM LATA & ORS Vs. GANESH RAM & ORS
|
November 14, 2006 |
|
PREM PRAKASH MATHUR Vs. MOHAN
|
August 4, 2006 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
May 15, 2006 |
|
PREM SINGH Vs. SAVITRI DEVI
|
April 7, 2006 |
|
PREMWATI Vs. HEERA LAL
|
July 4, 2006 |
|
PRINCIPAL VYAS NURSING INSTITUTE Vs. VIKAS MALVIYA
|
March 10, 2006 |
|
PRITHVI SINGH Vs. U O I
|
April 6, 2006 |
|
PRITHVI SINGH Vs. PAHAP SINGH
|
July 28, 2006 |
|
PRITTAM KUMAR Vs. STATE OF RAJASTHAN
|
April 21, 2006 |
|
PRITTAMDAS CHELA BABA Vs. STATE OF RAJASTHAN
|
June 2, 2006 |
|
PRIYA PLASTICS Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 5, 2006 |
|
PRIYANKA Vs. UNION OF INDIA
|
September 5, 2006 |
|
PROFESSOR JEEWAN LAL MATHUR Vs. THE STATE OF RAJASTHAN AND ORS.
|
December 22, 2006 |
|
PUKHRAJ AND OTHERS Vs. STATE OF RAJASTHAN
|
July 19, 2006 |
|
PUNJAB BOOT HOUSE Vs. SOHAN SINGH SANKHLA
|
April 3, 2006 |
|
PUNJAB NATIONAL BANK Vs. SUPREME TRANSPORT ORGANISATION
|
August 18, 2006 |
|
PURAN MAL Vs. STATE OF RAJASTHAN
|
January 20, 2006 |
|
PURAN SINGH Vs. RAJASTHAN HIGH COURT
|
May 17, 2006 |
|
PURSHOTAM DASS Vs. PURNIMA
|
May 24, 2006 |
|
PURSHOTTAM LAL ALIAS PARSRYA ALIAS PASHUPATI Vs. STATE OF RAJASTHAN
|
September 1, 2006 |
|
PURUSHOTTAM NAGAR Vs. RAJ HINDI GRANTH ACADEMY
|
March 28, 2006 |
|
PUSHPA AGRAWAL Vs. SHANKOOR MOHD
|
January 4, 2006 |
|
PUSHPENDRA SINGH Vs. SAMAY SINGH ALIAS TOFANI
|
August 2, 2006 |
|
PYARI Vs. MUNICIPAL BOARD JALORE
|
January 2, 2006 |
|
R L JAIN Vs. MAHENDRA PRATAP SINGH
|
March 3, 2006 |
|
R S E B Vs. RAJASTHAN OIL INDUSTRIES
|
March 10, 2006 |
|
R S R T C Vs. RAMESH CHAND
|
April 18, 2006 |
|
R S R T C Vs. BHANWAR LAL
|
August 11, 2006 |
|
R S R T C Vs. OGAM
|
May 26, 2006 |
|
R.B. PATADIA Vs. STATE OF RAJASTHAN
|
July 19, 2006 |
|
R.K. MATHUR Vs. STATE
|
May 23, 2006 |
|
R.S.R.T.C Vs. POONAM AND ANR.
|
September 1, 2006 |
|
RACHNA DIXIT Vs. RAJASTHAN HOUSING BOARD AND OTHERS
|
April 17, 2006 |
|
RADHA DEVI Vs. RAJENDRA SINGH
|
February 15, 2006 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
RADHEY SHYAM Vs. BRIJENDRA SINGH
|
May 1, 2006 |
|
RADHEY SHYAM Vs. RAJA RAM
|
May 4, 2006 |
|
RADHEY SHYAM Vs. PAPPI
|
September 15, 2006 |
|
RADHEY SHYAM Vs. KAYASTHA HITKARINI SABHA
|
October 10, 2006 |
|
RADHEY SHYAM SONI Vs. SUMER MAL PHOPLIALIA
|
March 22, 2006 |
|
RADU Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
RAFIQ AHMED Vs. RAMJANI
|
September 12, 2006 |
|
RAFIULLAH Vs. M.D., RAJASTHAN STATE AGRO INDUSTRIES CORPN, LTD.
|
July 14, 2006 |
|
RAGA RAM Vs. MST. KOKALI AND ORS.
|
December 22, 2006 |
|
RAGHUNATH Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
RAGHUVEER SINGH Vs. SHIV KUMAR SWAMI
|
March 21, 2006 |
|
RAGHUVER SINGH AND ANR. Vs. STATE
|
January 5, 2006 |
|
RAHIM BUX Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
RAHIMBUX Vs. FAKIR MOHAMMED
|
May 2, 2006 |
|
RAHMATULLAH Vs. MEHARDIN KHAN
|
February 21, 2006 |
|
RAISAHIB BISHNOI Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
RAJ ADVERTISING SERVICE Vs. MUNICIPAL CORPORATION JODHPUR
|
May 4, 2006 |
|
RAJ GRAMIN BANK OFFICERS ORGANISATION Vs. MARUDHAR KSHETRIYA GRAMIN BANK
|
May 18, 2006 |
|
RAJ GROUND WATER DEPARTMENT SC ASSCO Vs. STATE OF RAJASTHAN
|
April 17, 2006 |
|
RAJ KUMAR Vs. INDIAN OIL CORPORATION
|
June 1, 2006 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
September 8, 2006 |
|
RAJ KUMAR Vs. MADHU
|
November 20, 2006 |
|
RAJ KUMAR BIRLA Vs. STATE OF RAJASTHAN
|
December 15, 2006 |
|
RAJ KUMAR GODHA Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
RAJ SINGH Vs. STATE OF RAJASTHAN
|
February 16, 2006 |
|
RAJ SUBORDINATE SERVICE ASSOCIATION ECONOMICS AND STATISTICS DEPARTMENT Vs. STATE OF RAJASTHAN
|
July 13, 2006 |
|
RAJA INDUSTRIES Vs. KARAN SINGH RATHORE UDAIPUR
|
May 11, 2006 |
|
RAJA RAM Vs. STATE OF RAJASTHAN
|
May 16, 2006 |
|
RAJA RAM @ RAJU Vs. STATE OF RAJASTHAN
|
March 23, 2006 |
|
RAJASTHAN AGRICULTURAL UNIVERSITY Vs. NARENDRA SINGH SHEKHAWAT
|
March 23, 2006 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. HIGHWAY TYRE RETREAD PVT. LTD
|
December 18, 2006 |
|
RAJASTHAN GROUND WATER SUBORDINATE SERVICE ASSOCIATION Vs. STATE OF RAJASTHAN
|
July 26, 2006 |
|
RAJASTHAN HOUSING BOARD SHOPPING CENTRE VIKAS SAMITI Vs. STATE OF RAJASTHAN
|
January 20, 2006 |
|
RAJASTHAN NETWORK P LTD Vs. SYNERGY ENTREPRENEUR SOLUTIONS
|
June 2, 2006 |
|
RAJASTHAN RAJYA VIDHYUT PRASARAN Vs. DAYA RAM
|
February 16, 2006 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. P P INDUSTRIES
|
January 30, 2006 |
|
RAJASTHAN STATE GRANITE Vs. STATE
|
May 12, 2006 |
|
RAJASTHAN STATE GRANITE AND MARS MAZDOOR SANGH Vs. RAJASTHAN MINES AND MINERALS LTD
|
November 15, 2006 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION Vs. GANPAT RAI
|
August 29, 2006 |
|
RAJASTHAN STATE ROAD Vs. SHAKUNTALA PRIYA TRANSPORT CORPORATION
|
April 12, 2006 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. PRAKASH CHAND BHARGAVA
|
February 22, 2006 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAMAL DEEN
|
February 17, 2006 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LEKHARAJ BANSAL
|
March 29, 2006 |
|
RAJASTHAN SURVEY AND SETTLEMENT EMPLOYEES ASSOCIATION Vs. STATE
|
January 27, 2006 |
|
RAJASTHAN SURVEY AND SETTLEMENT EMPLOYEES` ASSOCIATION Vs. STATE
|
January 17, 2006 |
|
RAJASTHAN SYNTHETIC INDUSTRIES LTD Vs. UNION OF INDIA
|
February 1, 2006 |
|
RAJASTHAN UNIVERSITY AND COLLEGE TEACHERS ASSOCIATION Vs. SHRI ANIL VAISH AND ANOTHER
|
May 19, 2006 |
|
RAJASTHAN WELFARE SOCIETY Vs. STATE OF RAJASTHAN
|
October 3, 2006 |
|
RAJAT FASHION BAZAR Vs. SBBJ
|
May 23, 2006 |
|
RAJBALWAN SOLANKI ALIAS RAJ SINGH SOLANKI & ANR. Vs. STATE OF RAJASTHAN
|
November 21, 2006 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
January 17, 2006 |
|
RAJENDRA KUMAR Vs. GOPI RAM
|
January 9, 2006 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 16, 2006 |
|
RAJENDRA KUMAR Vs. DINESH KUMAR
|
February 14, 2006 |
|
RAJENDRA KUMAR Vs. BHAGWAN LAL
|
November 13, 2006 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 13, 2006 |
|
RAJENDRA PRASAD BAGARIA Vs. THE PHARMACY COUNCIL OF THE STATE OF RAJASTHAN
|
August 8, 2006 |
|
RAJENDRA SHARMA Vs. GOKUL SINGH
|
September 22, 2006 |
|
RAJENDRA SINGH Vs. PYARELAL
|
January 27, 2006 |
|
RAJENDRA SINGH Vs. LABOUR COURT BHARATPUR
|
August 22, 2006 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 12, 2006 |
|
RAJENDRA SINGH MEHTA Vs. STATE OF RAJASTHAN
|
October 16, 2006 |
|
RAJENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
RAJENDRA SUREKHA Vs. STATE OF RAJASTHAN
|
August 4, 2006 |
|
RAJESH Vs. STATE OF RAJASTHAN
|
May 9, 2006 |
|
RAJESH KUMAR Vs. STATE
|
August 18, 2006 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
February 20, 2006 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
April 25, 2006 |
|
RAJESH PARIHAR Vs. CHANCHAL KUMAR
|
January 9, 2006 |
|
RAJESH SHARMA Vs. DHAN SINGH
|
March 9, 2006 |
|
RAJIV Vs. SUMER SINGH
|
December 18, 2006 |
|
RAJJAK Vs. BOARD OF REVENUE
|
April 24, 2006 |
|
RAJKUMAR ALIAS RAJESH ALIAS RAJU Vs. STATE OF RAJASTHAN
|
April 5, 2006 |
|
RAJKUMAR MALHOTRA Vs. BHANWARLAL
|
March 8, 2006 |
|
RAJMATA KRISHNA KUMARI Vs. STATE OF RAJASTHAN
|
October 11, 2006 |
|
RAJNI BALA SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
May 2, 2006 |
|
RAJNI SINGH SOLANKI Vs. STATE OF RAJASTHAN AND OTHERS
|
May 29, 2006 |
|
RAJODMAL Vs. RAM KARAN
|
April 18, 2006 |
|
RAJU Vs. STATE OF RAJASTHAN
|
May 5, 2006 |
|
RAJU Vs. STATE OF RAJASTHAN
|
January 13, 2006 |
|
RAJU ALIAS RAJ KUMAR AND HEMANT KUMAR Vs. STATE OF RAJASTHAN
|
February 14, 2006 |
|
RAJU ALIAS RAJENDRA Vs. STATE OF RAJASTHAN
|
February 2, 2006 |
|
RAJU ALIAS RAJESH ALIAS TINKU Vs. STATE OF RAJASTHAN
|
August 3, 2006 |
|
RAJU ALIAS RAJKUMAR Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
RAJU DAS Vs. RENT CONTROL TRIBUNAL JODHPUR
|
May 17, 2006 |
|
RAJU MUNIM Vs. STATE OF RAJASTHAN
|
March 9, 2006 |
|
RAJU RAM ALIAS RAJU Vs. STATE OF RAJASTHAN
|
September 15, 2006 |
|
RAJU SHARMA Vs. MULARAM
|
August 8, 2006 |
|
RAJUL ARORA Vs. JAI NARAIN VYAS UNIVERSITY
|
January 20, 2006 |
|
RAJWANT SINGH Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
RAKESH Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
RAKESH KUMAR Vs. STATE OF RAJASTHAN AND ANR
|
December 22, 2006 |
|
RAKESH KUMAR SIRWAL ALIAS MOHD RASHID KHAN Vs. STATE OF RAJASTHAN
|
August 24, 2006 |
|
RAKESH ROSHAN Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
RAKESH SONI Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
RAKHELI BAI Vs. PYARE LAL
|
March 10, 2006 |
|
RAM BHAROS Vs. STATE OF RAJASTHAN
|
January 3, 2006 |
|
RAM BILAS Vs. ADDL. DISTT. COURT NO. 3 JODHPUR AND ANOTHER
|
January 13, 2006 |
|
RAM CHANDRA Vs. ANTHONY GARDEN
|
February 16, 2006 |
|
RAM CHANDRA AND ANR. Vs. STATE AND ANR.
|
November 30, 2006 |
|
RAM CHANDRA MALI Vs. JAGDISH NARAYAN
|
November 17, 2006 |
|
RAM DEV Vs. STATE OF RAJASTHAN
|
February 17, 2006 |
|
RAM GOPAL Vs. STATE
|
August 18, 2006 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
September 20, 2006 |
|
RAM KARAN Vs. RAGHUNATH
|
July 28, 2006 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
November 29, 2006 |
|
RAM KISHAN SONGARA Vs. RAJASTHAN HIGH COURT JODHPUR
|
April 7, 2006 |
|
RAM KISHORE SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 2006 |
|
RAM KISHORE SHARMA Vs. UNION OF INDIA (UOI)
|
February 7, 2006 |
|
RAM LAL Vs. MOHAMMED SALIM
|
July 17, 2006 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
June 2, 2006 |
|
RAM LAL AND ORS. Vs. STATE OF RAJASTHAN
|
April 5, 2006 |
|
RAM LAL MEENA Vs. STATE OF RAJASTHAN AND OTHERS
|
August 3, 2006 |
|
RAM NARAIN Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
RAM NARAIN ALIAS SANNU Vs. STATE OF RAJASTHAN
|
November 2, 2006 |
|
RAM NARAYAN Vs. DISTRICT JUDGE BIKANER
|
April 19, 2006 |
|
RAM NATH Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
RAM NIWAS Vs. CHHOTI DEVI
|
August 21, 2006 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
February 24, 2006 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
January 2, 2006 |
|
RAM NIWAS AND ANR. Vs. STATE OF RAJASTHAN
|
January 10, 2006 |
|
RAM NIWAS MEENA Vs. COMMISSIONER OF INCOME-TAX
|
May 8, 2006 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
August 4, 2006 |
|
RAM PRATAP AND ANR. Vs. BALDEO RAJ AND ORS.
|
December 12, 2006 |
|
RAM RATAN Vs. UNION OF INDIA
|
November 22, 2006 |
|
RAM RATAN CHOUHAN & ETC Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
RAM SAHAI & ANOTHER Vs. STATE OF RAJASTHAN
|
July 18, 2006 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 20, 2006 |
|
RAM SUKH Vs. MANGI LAL
|
May 9, 2006 |
|
RAM SWAROOP MEENA Vs. UNION OF INDIA
|
July 27, 2006 |
|
RAMA @ REHMAN Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
RAMA ALIAS RAM LAL Vs. STATE OF RAJASTHAN
|
September 12, 2006 |
|
RAMA RAM Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
RAMAKANT Vs. STATE OF RAJASTHAN
|
August 30, 2006 |
|
RAMAN Vs. STATE OF RAJASTHAN
|
January 5, 2006 |
|
RAMAN LAL Vs. STATE OF RAJASTHAN
|
October 26, 2006 |
|
RAMANAND Vs. STATE OF RAJASTHAN
|
March 2, 2006 |
|
RAMANAND Vs. STATE OF RAJASTHAN
|
March 7, 2006 |
|
RAMANDEEP SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
January 23, 2006 |
|
RAMDAS ATHWAL Vs. STATE OF OTHERS
|
April 17, 2006 |
|
RAMDAYAL Vs. STATE OF RAJASTHAN
|
January 5, 2006 |
|
RAMDEV Vs. STATE OF RAJASTHAN
|
March 3, 2006 |
|
RAMDEV Vs. STATE OF RAJASTHAN
|
February 20, 2006 |
|
RAMDUTT Vs. MADAN LAL
|
January 4, 2006 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
January 4, 2006 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
October 5, 2006 |
|
RAMESH Vs. THE STATE OF RAJASTHAN
|
December 21, 2006 |
|
RAMESH @ PAPIA AND ORS. Vs. STATE OF RAJASTHAN
|
March 2, 2006 |
|
RAMESH ALIAS PAPPU Vs. SHARDA
|
November 6, 2006 |
|
RAMESH CHANDRA Vs. LABOUR COURT JODHPUR
|
May 16, 2006 |
|
RAMESH KUMAR Vs. STATE
|
March 28, 2006 |
|
RAMESH LODHA Vs. LABH SHUBHLAL
|
June 2, 2006 |
|
RAMESH MINGLANI Vs. SPECIAL JUDGE NDPS CASES SRI GANGANAGAR
|
March 8, 2006 |
|
RAMESH PRAKASH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
September 6, 2006 |
|
RAMESHWAR Vs. JAI SINGH
|
February 8, 2006 |
|
RAMESHWAR LAL Vs. SUBHASH CHANDRA
|
April 12, 2006 |
|
RAMESHWAR LAL SHARMA Vs. STATE OF RAJASTHSAN
|
February 8, 2006 |
|
RAMJAN KHAN ALIAS ROHAN KUMAR Vs. STATE OF RAJASTHAN
|
May 15, 2006 |
|
RAMJI LAL Vs. OM PRAKASH
|
July 17, 2006 |
|
RAMJI LAL Vs. STATE OF RAJASTHAN
|
March 21, 2006 |
|
RAMJI LAL & ORS. Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
RAMJI LAL ALIAS SUKYA Vs. STATE OF RAJASTHAN
|
February 1, 2006 |
|
RAMKANYA Vs. CIVIL JUDGE
|
January 6, 2006 |
|
RAMLAL Vs. STATE OF RAJASTHAN
|
April 20, 2006 |
|
RAMPHAL Vs. STATE OF RAJASTHAN
|
April 4, 2006 |
|
RAMSHARAN GUPTA HUF Vs. SHREE DATTA STONE CRUSHERS PVT LTD
|
September 1, 2006 |
|
RAMSINGH Vs. STATE OF RAJASTHAN
|
April 19, 2006 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
October 10, 2006 |
|
RAMU ALIAS RAM KUMAR Vs. STATE OF RAJASTHAN
|
July 24, 2006 |
|
RANA AHMAD AND ORS. Vs. MANGAL ALIAS MANGAL CHAND AND ORS.
|
January 10, 2006 |
|
RANA RAM Vs. STATE OF RAJASTHAN
|
October 11, 2006 |
|
RANIDAN Vs. BAL KISHAN
|
March 31, 2006 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
August 1, 2006 |
|
RASEEDA @ RAASEDA Vs. STATE OF RAJASTHAN
|
December 8, 2006 |
|
RASHIDA LOHANI Vs. R P S C
|
April 18, 2006 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
May 4, 2006 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
May 2, 2006 |
|
RATAN LAL Vs. STATE OFRAJASTHAN
|
March 29, 2006 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
RATAN SINGH Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
RATANIYA Vs. STATE OF RAJASTHAN
|
March 28, 2006 |
|
RATNA RAM Vs. STATE OF RAJASTHAN
|
April 27, 2006 |
|
RAVI BHATT Vs. STATE OF RAJASTHAN
|
October 5, 2006 |
|
RAVI KUMAR Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
RAVINDER SINGH ALIAS BOBBY Vs. STATE OF RAJASTHAN
|
May 5, 2006 |
|
RAVINDRA TYGI Vs. SATE OF RAJASTHAN
|
April 20, 2006 |
|
RAVINDRA YADAV Vs. STATE OF RAJASTHAN
|
April 3, 2006 |
|
REKHA Vs. MOHAN LAL
|
January 4, 2006 |
|
REKHA KUMARI RAWAT Vs. STATE
|
September 11, 2006 |
|
REPRESENTATIVE AAM JANTA Vs. GRAMIN VIKAS VIGYAN SAMITI JELU GAGADI
|
February 22, 2006 |
|
RESHMA KHATWANI Vs. SARAOGI MANSION ESTATE PVT LTD
|
September 14, 2006 |
|
RESHMA RAM Vs. STATE OF RAJASTHAN
|
April 26, 2006 |
|
RICHHPAL Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
RIDH SINGH Vs. STATE OF RAJASTHAN
|
May 23, 2006 |
|
RIJWAN Vs. STATE OF RAJASTHAN
|
February 15, 2006 |
|
RIKHAB RAJ KUMBHAT Vs. STATE OF RAJASTHAN
|
January 25, 2006 |
|
ROHITASH KUMAR Vs. HINDUSTAN COPPER LTD
|
December 18, 2006 |
|
ROOP SINGH Vs. UNION OF INDIA
|
August 31, 2006 |
|
ROOP SINGH JODHA Vs. STATE OF RAJASTHAN
|
August 24, 2006 |
|
ROOPA Vs. STATE OF RAJASTHAN
|
August 28, 2006 |
|
ROSHAN BAI Vs. MADAN LAL
|
August 21, 2006 |
|
RSRTC Vs. KAMLA DEVI
|
August 10, 2006 |
|
RUBINA Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
RUKHMANI DEVI Vs. MUNICIPAL BOARD JAISALMER
|
May 10, 2006 |
|
RUPA RAM Vs. RAJMAL
|
March 20, 2006 |
|
RUPA RAM AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
January 4, 2006 |
|
RUSTAM KHAN Vs. ADDL DISTRICT JUDGE & ORS.
|
May 12, 2006 |
|
S B CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
August 24, 2006 |
|
S M MILKOSH LTD Vs. STATE OF RAJASTHAN
|
February 15, 2006 |
|
S P RATAWAL Vs. UNIVERSITY OF RAJASTHAN
|
January 27, 2006 |
|
S S BRAR Vs. K S L INDUSTRIES LTD
|
August 18, 2006 |
|
SABIR Vs. STATE OF RAJASTHAN
|
February 7, 2006 |
|
SACHIN NARAYAN Vs. STATE OF RAJASTHAN
|
August 22, 2006 |
|
SADHU SINGH Vs. ORIENTAL INSURANCE COMPANY
|
March 21, 2006 |
|
SADHU SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
SAEEDA MOHAMMAD KAYUM Vs. STATE OF RAJASTHAN
|
July 26, 2006 |
|
SAFFIRU Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
SAHIL GUEST HOUSE Vs. EMPLOYEES STATE INSURANCE CORP.
|
December 13, 2006 |
|
SAJINI DEVI AND ORS. Vs. STATE AND ORS.
|
December 15, 2006 |
|
SAJJAN KUMAR Vs. SMT. RITU AND ORS.
|
December 19, 2006 |
|
SAJJAN KUMAR Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
SALIM Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
SALIM KHAN Vs. STATE OF RAJASTHAN
|
January 6, 2006 |
|
SAMANDER Vs. STATE OF RAJASTHAN AND OTHERS
|
January 10, 2006 |
|
SAMBHU SINGH Vs. STATE OF RAJASTHAN AND ANR
|
November 16, 2006 |
|
SAMEER KHAN KHOKHAR Vs. JAI NARAIN VYAS UNIVERSITY
|
March 2, 2006 |
|
SAMPAT DEVI Vs. AMRIT LAL
|
April 27, 2006 |
|
SAMPAT DEVI Vs. STATE OF RAJ AND ORS
|
November 16, 2006 |
|
SAMPAT SINGH Vs. M.L.S. UNIVERSITY & ANR.
|
November 3, 2006 |
|
SANDEEP THAKRAN Vs. STATE OF RAJASTHAN
|
January 20, 2006 |
|
SANGMARMAR VIKAS SAMITI Vs. UNION OF INDIA
|
March 1, 2006 |
|
SANJAY Vs. STATE OF RAJASTHAN
|
February 24, 2006 |
|
SANJAY Vs. STATE OF RAJASTHAN
|
March 8, 2006 |
|
SANJAY KUMAR MODI Vs. STATE OF RAJASTHAN
|
June 2, 2006 |
|
SANJIV ARORA Vs. STATE OF RAJASTHAN
|
August 2, 2006 |
|
SANSKARAN Vs. STATE OF RAJASTHAN
|
January 16, 2006 |
|
SANSKARITK KENDRA KARAMCHARI KALYAN SAMITI Vs. WEST ZONE CENTER
|
September 5, 2006 |
|
SANT SINGH Vs. BHAGWATI
|
November 24, 2006 |
|
SANTA SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2006 |
|
SANTOKH SINGH Vs. PUNJAB AND SINDH BANK
|
July 25, 2006 |
|
SANTOSH Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
SANTOSH DEVI Vs. RAMESH KUMAR
|
March 10, 2006 |
|
SANWAT RAM Vs. STATE OF RAJASTHAN
|
January 12, 2006 |
|
SANWTA RAM. Vs. THE STATE OF RAJASTHAN.
|
October 4, 2006 |
|
SARALA NAGAR Vs. STATE OF RAJASTHAN
|
February 14, 2006 |
|
SARASWATI Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
SARASWATI Vs. GOPAL
|
September 13, 2006 |
|
SARASWATI MARBLE & GRANITE INDUSTRIES PVT LTD Vs. U O I
|
August 24, 2006 |
|
SARDAR SINGH Vs. STATE OF RAJASTHAN
|
July 20, 2006 |
|
SARJEET SINGH Vs. STATE OF RAJASTHAN
|
January 23, 2006 |
|
SARLA Vs. NARENDRA KUMAR
|
November 9, 2006 |
|
SARLA Vs. NARENDRA KUMAR
|
March 27, 2006 |
|
SARNAM & ANR. Vs. STATE OF RAJASTHAN
|
September 12, 2006 |
|
SAROJ DEVI Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
SAROJ KANWAR Vs. STATE OF RAJASTHAN
|
May 9, 2006 |
|
SARWAN DEVI Vs. UNION OF INDIA
|
April 13, 2006 |
|
SATE BANK OF BIKANER AND JAIPUR Vs. MADAN GOPAL PROPRIETOR
|
February 17, 2006 |
|
SATISH CHANDRA Vs. ADDITIONAL DISTRICT JUDGE BARAN
|
March 27, 2006 |
|
SATKI DEVI Vs. TIKAM SINGH
|
August 29, 2006 |
|
SATTAR KHAN Vs. CHIEF ENIGNEER
|
May 22, 2006 |
|
SATVIRI DEVI Vs. SURAJPAL SINGH
|
February 21, 2006 |
|
SATYA DEV CHOUHAN Vs. MARWAR GRAMIN BANK PALI
|
May 19, 2006 |
|
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
SATYA NARAIN SONI Vs. STATE BANK OF BIKANER AND JAIPUR
|
May 18, 2006 |
|
SATYA NARAYAN ALIAS BADA Vs. STATE OF RAJASTHAN
|
March 6, 2006 |
|
SATYANARAYAN AND ANOTHER Vs. STATE AND ANOTHER
|
July 4, 2006 |
|
SAVE THE CHILDREN FUND U K Vs. SURESH CHANDRA SHARMA
|
March 27, 2006 |
|
SAVITRI DEVI Vs. RAMESH CHAND
|
March 23, 2006 |
|
SAVITRI DEVI Vs. MACT SRIGANGANAGAR
|
May 12, 2006 |
|
SAVITRI DEVI Vs. STATE OF RAJASTHAN & ANR
|
May 25, 2006 |
|
SAYED MOHD NAEEM Vs. NARCOTIC CONTROL BUREAU JODHPUR
|
February 2, 2006 |
|
SAYEED MOEEN Vs. STATE OF RAJASTHAN
|
July 11, 2006 |
|
SAYRA DEVI Vs. NATIONAL INSURANCE CO LTD
|
April 4, 2006 |
|
SAYRA DEVI Vs. NATIONAL INSURANCE CO LTD
|
April 7, 2006 |
|
SECRETARY KRISHI UPAJ MANDI SAMITI Vs. VIKESH KUMAR
|
May 3, 2006 |
|
SECRETARY RAJ KHADI GRAMODYOG BOARD Vs. MUKUT SINGH
|
May 15, 2006 |
|
SENSPORT INTERNATIONAL Vs. A D J
|
July 18, 2006 |
|
SEVA RAM Vs. STATE OF RAJASTHAN
|
July 20, 2006 |
|
SGN KHALSA COLLEGE ALD SCHOOL Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
SHABANA FAROOQUI Vs. U O I
|
November 17, 2006 |
|
SHAFI Vs. USMAN
|
May 1, 2006 |
|
SHAILENDRA SINGH BALWADA Vs. THE CHIEF ELECTION COMMISSION AND OTHERS
|
August 24, 2006 |
|
SHAKTI AGENCIES Vs. MANSHUK BHAI INDUSTRIES LTD
|
August 14, 2006 |
|
SHAKTI SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
SHAMBHOO LAL Vs. PANRAJ
|
May 26, 2006 |
|
SHAMBHU Vs. JEEVANI
|
April 25, 2006 |
|
SHAMBHU Vs. RAMESH KUMAR BHATI
|
January 10, 2006 |
|
SHAMIM BANO Vs. SECRETARY DEPARTMENT OF URBAN DEVELOPMENT
|
May 12, 2006 |
|
SHAMSUNDAR AGRAWAL Vs. STATE OF RAJASTHAN
|
November 24, 2006 |
|
SHANKAR LAL Vs. CIVIL JUDGE JR DIVISION SHAHPURA
|
April 15, 2006 |
|
SHANKAR YADAV Vs. STATE OF RAJASTHAN
|
July 4, 2006 |
|
SHANKARIYA AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 12, 2006 |
|
SHANKARLAL Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
SHANKARLAL Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
SHANKARLAL SHARMA Vs. K E C INTERNATIONAL LTD
|
April 18, 2006 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN
|
May 15, 2006 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN
|
July 14, 2006 |
|
SHANKER LAL Vs. M/S. MAHESH TRADING COMPANY
|
March 28, 2006 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN
|
October 20, 2006 |
|
SHANTI ALIAS LALLI Vs. SATYANARAIN
|
February 23, 2006 |
|
SHANTI DEVI Vs. ANAND KUMAR
|
March 1, 2006 |
|
SHANTI DEVI Vs. STATE OF RAJASTHAN
|
July 26, 2006 |
|
SHANTI DEVI Vs. NATIONAL INSURANCE CO LTD
|
January 12, 2006 |
|
SHANTI DEVI AND OTHERS Vs. SMT. KANCHAN DEVI AND ANOTHER
|
May 9, 2006 |
|
SHANTI LAL Vs. SUSHILA
|
January 2, 2006 |
|
SHARAFAT KHAN Vs. STATE OF RAJASTHAN
|
May 5, 2006 |
|
SHASHI ALIAS MALA Vs. STATE
|
March 27, 2006 |
|
SHAUKAT ALI Vs. STATE OF RAJASTHAN
|
May 19, 2006 |
|
SHEO CHAND Vs. STATE OF RAJASTHAN
|
November 15, 2006 |
|
SHEONARAYAN Vs. SHAMBHOO SINGH
|
March 8, 2006 |
|
SHESHNATH RAI Vs. STATE OF RAJASTHAN
|
April 12, 2006 |
|
SHISHUPAL SINGH JAKHAR Vs. STATE OF RAJASTHAN
|
April 17, 2006 |
|
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
September 20, 2006 |
|
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
October 18, 2006 |
|
SHIV LAL Vs. STATE OF RAJASTHAN
|
February 13, 2006 |
|
SHIV LAL AVASTHI Vs. UNION OF INDIA
|
April 7, 2006 |
|
SHIV NARAIN PAL Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
SHIV PRAKASH Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
SHIV SINGH Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
SHIV SINGH ALIAS SIDDAHNATH Vs. STATE OF RAJASTHAN
|
June 6, 2006 |
|
SHIVA VIDEO PARLOURS AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
February 24, 2006 |
|
SHIVAM AGRO FOOD P LTD Vs. STATE OF RAJASTHAN
|
July 31, 2006 |
|
SHIVDAN SINGH Vs. DULEHEY SINGH
|
January 12, 2006 |
|
SHIVJI Vs. STATE OF RAJASTHAN
|
May 23, 2006 |
|
SHOBHA Vs. NANURAM
|
July 7, 2006 |
|
SHOHAN LAL ASERI Vs. SHANTI LAL
|
April 25, 2006 |
|
SHRANGARI DEVI Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
April 20, 2006 |
|
SHRAVAN LAL Vs. STATE OF RAJASTHAN
|
August 17, 2006 |
|
SHRAVAN RAM Vs. STATE OF RAJASTHAN
|
May 10, 2006 |
|
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
|
June 2, 2006 |
|
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
|
May 22, 2006 |
|
SHREE LAL Vs. KANHAIYA LAL
|
May 10, 2006 |
|
SHREE PIPES Vs. DEPUTY COMMISSIONER
|
April 17, 2006 |
|
SHREE RAM Vs. RADHABALLABH
|
May 31, 2006 |
|
SHRI KISHAN Vs. STATE OF RAJASTHAN AND ORS.
|
January 4, 2006 |
|
SHRI POORAN INDUSTRIES AND OIL MILLS Vs. SUVINAS ENTERPRISES
|
August 23, 2006 |
|
SHRI RAM Vs. STATE OF RAJASTHAN
|
February 1, 2006 |
|
SHRI RAM TRADERS Vs. SMT. LAXMI DEVI
|
February 6, 2006 |
|
SHRI SIDH PLANTATION Vs. STATE
|
May 12, 2006 |
|
SHYAM KUMAR VYAS AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 24, 2006 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
March 20, 2006 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN
|
March 9, 2006 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
March 10, 2006 |
|
SHYAM SUNDER HATILLA Vs. STATE OF RAJASTHAN
|
May 24, 2006 |
|
SHYAM SUNDER PANERI Vs. JASMEET SINGH
|
April 4, 2006 |
|
SHYAM TELECOM LTD Vs. STATE
|
May 8, 2006 |
|
SHYAMLAL TABIYAR Vs. STATE OF RAJASTHAN
|
May 29, 2006 |
|
SHYO BIHARI GOTHWAL Vs. BAJARANG LAL
|
April 10, 2006 |
|
SHYOJI Vs. STATE OF RAJASTHAN
|
February 6, 2006 |
|
SIKANDER SHA Vs. ABDUL LATIF
|
March 3, 2006 |
|
SIMAN MECWAN Vs. STATE OF RAJASTHAN
|
May 17, 2006 |
|
SINGHAL BUILDERS Vs. EXECUTIVE ENGINEER
|
August 18, 2006 |
|
SISRAM BIR SINGH Vs. UNION OF INDIA
|
May 18, 2006 |
|
SITA DEVI Vs. RAGHUVEER SINGH
|
January 27, 2006 |
|
SITA RAM Vs. STATE
|
July 4, 2006 |
|
SITARAM PAREEK Vs. JUDGE LABOUR COURT
|
April 15, 2006 |
|
SKIPPER ELECTRICALS Vs. STATE
|
June 1, 2006 |
|
SMT. KANU Vs. STATE OF RAJASTHAN
|
May 3, 2006 |
|
SMT. MANJU Vs. STATE OF RAJASTHAN
|
February 2, 2006 |
|
SMT. SARITA Vs. STATE OF RAJASTHAN
|
February 16, 2006 |
|
SOHAN LAL Vs. LABOUR COURT JODHPUR
|
April 27, 2006 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
February 13, 2006 |
|
SOHAN LAL AND ORS. Vs. STATE AND ANR.
|
February 6, 2006 |
|
SOHAN LAL MAHENDRA Vs. BADAM
|
August 23, 2006 |
|
SOHAN LAL PUNGALIA Vs. ASSTT MINING ENGINEER RECOVERY BIKANER
|
January 9, 2006 |
|
SOHAN LAL SINGARIA Vs. VIRENDRA SINGH RATHORE
|
May 8, 2006 |
|
SOHAN LAL SONI Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
SOHAN LAL VYAS Vs. VIMLA
|
April 28, 2006 |
|
SOHAN SINGH Vs. JUDGE, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND OTHERS
|
October 16, 2006 |
|
SOHANI DEVI Vs. STATE OF RAJASTHAN
|
May 19, 2006 |
|
SOMA RAM Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
SONA DEVI Vs. STATE OF RAJASTHAN
|
April 19, 2006 |
|
SONU ALIAS RAGHUVENDRA Vs. STATE OF RAJASTHAN
|
April 13, 2006 |
|
SOOR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 18, 2006 |
|
STATE Vs. SURANA ENTERPRISES
|
February 17, 2006 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. FOOD CORPORATION OF INDIA
|
September 5, 2006 |
|
STATE OF RAJASTHAN Vs. MUBEEN
|
September 12, 2006 |
|
STATE OF RAJASTHAN Vs. UNION OF INDIA
|
August 23, 2006 |
|
STATE OF RAJASTHAN Vs. SHERA RAM
|
August 31, 2006 |
|
STATE OF RAJASTHAN Vs. MADAN SINGH
|
August 29, 2006 |
|
STATE OF RAJASTHAN Vs. BADRI PRASAD
|
June 2, 2006 |
|
STATE OF RAJASTHAN Vs. SHRI RAMNIWAS
|
July 27, 2006 |
|
STATE OF RAJASTHAN Vs. BABLU ALIAS MUBARIK HUSSAIN
|
July 27, 2006 |
|
STATE OF RAJASTHAN Vs. HARISH CHANDRA SHARMA
|
July 20, 2006 |
|
STATE OF RAJASTHAN Vs. BALKISHAN
|
May 19, 2006 |
|
STATE OF RAJASTHAN Vs. JAI PRAKASH
|
May 22, 2006 |
|
STATE OF RAJASTHAN Vs. BHANWAR LAL AND COMPANY
|
May 22, 2006 |
|
STATE OF RAJASTHAN Vs. GIRDHARI SINGH
|
May 17, 2006 |
|
STATE OF RAJASTHAN Vs. BHAGWATI LAL
|
May 17, 2006 |
|
STATE OF RAJASTHAN Vs. PREM SINGH
|
May 11, 2006 |
|
STATE OF RAJASTHAN Vs. MOOLA RAM
|
June 2, 2006 |
|
STATE OF RAJASTHAN Vs. MAHAVEER
|
May 31, 2006 |
|
STATE OF RAJASTHAN Vs. VASAB ALI
|
May 31, 2006 |
|
STATE OF RAJASTHAN Vs. CHHAGANLAL
|
May 31, 2006 |
|
STATE OF RAJASTHAN Vs. ARJUN SINGH
|
May 22, 2006 |
|
STATE OF RAJASTHAN Vs. SHRI R P AGARWAL
|
February 3, 2006 |
|
STATE OF RAJASTHAN Vs. SARITA CHOUDHARY
|
February 3, 2006 |
|
STATE OF RAJASTHAN Vs. LEGAL REPRESENTATIVES OF GAINDMAL
|
February 8, 2006 |
|
STATE OF RAJASTHAN Vs. SHAITAN
|
February 24, 2006 |
|
STATE OF RAJASTHAN Vs. CHANDRA PRAKASH GUPTA
|
February 17, 2006 |
|
STATE OF RAJASTHAN Vs. AMAR CHAND
|
March 31, 2006 |
|
STATE OF RAJASTHAN Vs. SAHIRAM RAM CHANDRA
|
March 29, 2006 |
|
STATE OF RAJASTHAN Vs. GAURI SHANKER AGARWAL
|
March 22, 2006 |
|
STATE OF RAJASTHAN Vs. BRIJENDRA SINGH
|
March 22, 2006 |
|
STATE OF RAJASTHAN Vs. HARLAL
|
March 3, 2006 |
|
STATE OF RAJASTHAN Vs. NEEMA RAM
|
April 17, 2006 |
|
STATE OF RAJASTHAN Vs. MANGA RAM SHARMA
|
April 21, 2006 |
|
STATE OF RAJASTHAN Vs. JHANDU RAM
|
April 24, 2006 |
|
STATE OF RAJASTHAN Vs. SAWAI RAM
|
April 24, 2006 |
|
STATE OF RAJASTHAN Vs. VIRENDRA SINGH
|
May 1, 2006 |
|
STATE OF RAJASTHAN Vs. VEJENG
|
April 28, 2006 |
|
STATE OF RAJASTHAN Vs. SHAHJAD KHAN
|
May 3, 2006 |
|
STATE OF RAJASTHAN Vs. SH. HARI OM AGARWAL, ADVOCATE
|
January 10, 2006 |
|
STATE OF RAJASTHAN Vs. SHEO PRASAD AND ORS.
|
June 1, 2006 |
|
STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN
|
November 20, 2006 |
|
STATE OF RAJASTHAN Vs. GEETA BAI
|
November 3, 2006 |
|
STATE OF RAJASTHAN Vs. AMAR SINGH
|
October 16, 2006 |
|
STATE OF RAJASTHAN Vs. LABOUR COURT
|
October 19, 2006 |
|
STATE OF RAJASTHAN Vs. SURENDRA SINGH
|
October 6, 2006 |
|
STATE OF RAJASTHAN Vs. MUNNA SHAH
|
October 19, 2006 |
|
STATE OF RAJASTHAN Vs. RAM NIWAS
|
January 9, 2006 |
|
STATE OF RAJASTHAN Vs. RAJENDRA SINGH
|
January 4, 2006 |
|
STATE OF RAJASTHAN Vs. JANGIR KAUR
|
January 5, 2006 |
|
STATE OF RAJASTHAN Vs. FIRDOS TARANNUM
|
January 20, 2006 |
|
STATE OF RAJASTHAN Vs. INDUSTRIAL AND LABOUR COURT
|
November 3, 2006 |
|
STATE OF RAJASTHAN Vs. VAMAN NARAYAN GHIYA AND ORS.
|
February 7, 2006 |
|
STATE OF RAJASTHAN Vs. ALLADVAUA AND ORS.
|
December 11, 2006 |
|
STATE OF RAJASTHAN & ANOTHER Vs. S.N. TIWARI & OTHERS
|
November 29, 2006 |
|
STATE OF RAJASTHAN AND ANR. Vs. GOPAL BOHRA AND ANR.
|
December 13, 2006 |
|
STATE OF RAJASTHAN AND ORS. Vs. MISS. RUKSANA
|
December 11, 2006 |
|
STATE OF RAJASTHAN AND ORS. Vs. LICHHMAN SINGH AND ORS.
|
December 20, 2006 |
|
STATE OF RAJASTHAN AND OTHERS Vs. SMT. MANJU BHATNAGAR
|
February 27, 2006 |
|
STATE RAJASTHAN Vs. ANCHHI
|
April 20, 2006 |
|
STUTI ELECTRONICS Vs. STATE OF RAJASTHAN
|
September 7, 2006 |
|
SUBHASH CHAND Vs. ALLAHABAD BANK
|
January 30, 2006 |
|
SUBHASH CHAND SHARMA Vs. DILEEP
|
October 9, 2006 |
|
SUBHASH CHANDRA MORYA Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 26, 2006 |
|
SUCHHA SINGH Vs. VINOD KUMAR
|
May 18, 2006 |
|
SUDHA SHARMA Vs. KAILASH SHARMA
|
May 26, 2006 |
|
SUGALI Vs. JAGDISH PRASAD
|
February 23, 2006 |
|
SUGAN KANWAR Vs. RAKESH
|
April 17, 2006 |
|
SUKH CHAND Vs. STATE OF RAJASTHAN
|
February 23, 2006 |
|
SUKH DEO SINGH Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
SUKHA RAM Vs. STATE OF RAJASTHAN
|
November 3, 2006 |
|
SUKHDEO SINGH Vs. STATE FARM CORP OF INDIA
|
April 13, 2006 |
|
SUKHDEO SINGH Vs. STATE OF RAJASTHAN
|
July 26, 2006 |
|
SUKHDEV SINGH Vs. BAXIS SINGH
|
January 24, 2006 |
|
SUKHI KANWAR Vs. STATE OF RAJASTHAN
|
May 16, 2006 |
|
SUKHWANT SINGH Vs. STATE OF RAJASTHAN
|
March 29, 2006 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2006 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
January 4, 2006 |
|
SUMAN Vs. STATE OF RAJASTHAN
|
February 28, 2006 |
|
SUMAN (SMT.) Vs. ARVIND KUMAR
|
December 14, 2006 |
|
SUMER DAN Vs. STATE OF RAJASTHAN
|
April 28, 2006 |
|
SUMITRA Vs. LUNA RAM
|
October 4, 2006 |
|
SUMITRA DEVI Vs. VIDYA PRAKASH
|
February 6, 2006 |
|
SUMITRA DEVI Vs. RATAN LAL
|
June 2, 2006 |
|
SUNDER Vs. RAMSAHAI
|
October 6, 2006 |
|
SUNIL KUMAR Vs. NAHATA FABRICS
|
February 13, 2006 |
|
SUNIL KUMAR Vs. CHHAGAN LAL
|
May 3, 2006 |
|
SUNIL KUMAR ALIAS CHHANGA Vs. STATE OF RAJASTHAN
|
June 1, 2006 |
|
SUNIL KUMAR JAIN Vs. LAL ALIAS RAM CHANDRA
|
February 23, 2006 |
|
SUNITA Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
SUNITA DEVI Vs. STATE OF RAJASTHAN
|
November 6, 2006 |
|
SUO MOTU Vs. STATE OF RAJASTHAN
|
July 25, 2006 |
|
SUPER SEEDS PVT. LTD. (M/S.) Vs. STATE OF RAJASTHAN & ANR.
|
October 12, 2006 |
|
SUPLA JAIN Vs. U I T JODHPUR
|
May 29, 2006 |
|
SUPRINTENDENT POST OFFICE Vs. KARAN SINGH SHEKHAWAT
|
April 15, 2006 |
|
SURAJ MAL Vs. STATE OF RAJASTHAN
|
April 12, 2006 |
|
SURAJ MAL Vs. STATE OF RAJASTHAN
|
April 21, 2006 |
|
SURAJ MAL ALIAS SURJYA Vs. STATE OF RAJASTHAN
|
March 8, 2006 |
|
SURAJ RAM Vs. MOOL SINGH
|
May 1, 2006 |
|
SURAJBHAN Vs. LAXMI NARAYAN
|
January 2, 2006 |
|
SURAJMAL KATARA Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
SURAT SINGH Vs. STATE OF RAJASTHAN
|
May 11, 2006 |
|
SURENDRA KUMAR Vs. HEMANT GUPTA
|
June 6, 2006 |
|
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 9, 2006 |
|
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 24, 2006 |
|
SURENDRA KUMAR JAIN Vs. RAJASTHAN CO-OPERATIVE DIARY FEDERATION LTD
|
September 19, 2006 |
|
SURENDRA PATEL Vs. RENT APPELLATE TRIBUNAL
|
February 27, 2006 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 16, 2006 |
|
SURENDRA SINGH MEHTA Vs. S P JAIN
|
May 2, 2006 |
|
SURESH CHAND SHARMA Vs. STATE
|
March 23, 2006 |
|
SURESH CHANDRA AND DHAN RAJ Vs. SHRI HANUMAN PRASAD
|
July 26, 2006 |
|
SURESH DHARU Vs. STATE AND ORS.
|
December 15, 2006 |
|
SURESH GUPTA Vs. STATE AND ORS.
|
September 8, 2006 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
January 31, 2006 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
March 7, 2006 |
|
SURESH KUMAR Vs. MANGILAL
|
February 6, 2006 |
|
SURESH KUMAR AGRAWAL (DR.) Vs. STATE OF RAJASTHAN AND ORS.
|
December 13, 2006 |
|
SURESH SINGH Vs. NATIONAL INSURANCE CO LTD
|
July 6, 2006 |
|
SURESH VAL CHAND JAIN Vs. UNION OF INDIA
|
March 29, 2006 |
|
SURINDRA NATH Vs. STATE OF RAJASTHAN
|
February 24, 2006 |
|
SURYA POWER LTD Vs. BANK OF INDIA
|
July 31, 2006 |
|
SUSHILA Vs. STATE OF RAJASTHAN
|
October 16, 2006 |
|
SUTLEJ INDUSTRIES LTD Vs. STATE
|
June 12, 2006 |
|
SWADESHI POLYTEX LTD Vs. JAIPUR SPG AND WVG MILLS LTD
|
May 26, 2006 |
|
SWAIKA PROPERTIES LTD Vs. STATE OF RAJASTHAN
|
September 4, 2006 |
|
SWAIKA PROPERTIES PVT LTD Vs. STATE OF RAJASTHAN
|
January 23, 2006 |
|
SWARAN SINGH Vs. STATE OF RAJASTHAN
|
May 8, 2006 |
|
SYED HASAN ALI Vs. STATE OF RAJASTHAN
|
May 1, 2006 |
|
TAGA RAM Vs. STATE OF RAJASTHAN
|
May 19, 2006 |
|
TAJENG Vs. STATE OF RAJASTHAN
|
May 26, 2006 |
|
TAJJI Vs. STATE
|
August 14, 2006 |
|
TAJUDDIN Vs. FAQRUDDIN
|
November 3, 2006 |
|
TAKHAT SINGH ALIAS NORAT MAL Vs. MUNICIPAL COUNCIL
|
July 14, 2006 |
|
TARA CHAND & ANR Vs. PALTU NATH
|
March 31, 2006 |
|
TARA CHAND GUPTA Vs. ADDITIONAL DISTRICT JUDGE
|
September 5, 2006 |
|
TARA DEVI Vs. ARUN KUMAR
|
August 22, 2006 |
|
TARA DEVI Vs. RAMJAS GOYAL
|
April 13, 2006 |
|
TARU ALIAS TARACHAND Vs. STATE OF RAJASTHAN
|
February 27, 2006 |
|
TARUN SHAH Vs. BALBIR SINGH
|
May 5, 2006 |
|
TARUNA Vs. DEEPESH SANCHORA
|
May 5, 2006 |
|
TASLIM AHMED Vs. STATE OF RAJASTHAN
|
February 24, 2006 |
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TAWA NINE Vs. THE BANK OF RAJASTHAN LTD.
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February 24, 2006 |
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TCI INFRASTRUCTURE FINANCE LTD Vs. STATE
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July 7, 2006 |
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TECHNIQUE DIABRASSIVE INDIA LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL CESTAT
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May 10, 2006 |
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TEJ KARAN Vs. STATE
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February 13, 2006 |
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TEJ SINGH Vs. STATE OF RAJASTHAN
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April 7, 2006 |
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TEJMAL Vs. STATE
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August 21, 2006 |
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TEJMAL Vs. STATE OF RAJASTHAN
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August 23, 2006 |
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THAN SINGH Vs. STATE
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March 1, 2006 |
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THAWAR MAL Vs. STATE OF RAJASTHAN
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March 29, 2006 |
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THE CENTRAL CO Vs. STATE OF RAJASTHAN & ORS.
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October 18, 2006 |
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THE STATE OF RAJASTHAN Vs. MAHESH BHAN GUPTA AND ORS.
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December 14, 2006 |
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THOMAS CHANDY Vs. RAJASTHAN FINANCIAL CORP
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March 2, 2006 |
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TIJA DEVI Vs. GIRDHARI SINGH
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April 18, 2006 |
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TIKAM CHAND Vs. HARBANS LAL (RAJASTHAN)(JAIPUR BENCH)
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October 31, 2006 |
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TIKAM SINGH Vs. STATE OF RAJASTHAN
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May 8, 2006 |
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TIKAM SINGH Vs. STATE OF RAJASTHAN
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May 22, 2006 |
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TIKAMCHAND Vs. INDER CHANDRA
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March 1, 2006 |
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TIMES PUBLISHING HOUSE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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December 20, 2006 |
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TOLANI FABRICATORS Vs. RAJASTHAN URBAN IN FRASTRUCTURE DEVELOPMENT PROJECT
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May 25, 2006 |
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TOSIF Vs. STATE OF RAJASTHAN
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May 10, 2006 |
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TRINITY COMBINES ASSOCIATES Vs. PRABHU DAYAL
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October 13, 2006 |
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TRIPTI VYAS Vs. AHLERS INDIA PVT. LTD.
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November 7, 2006 |
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TULSI RAM Vs. STATE OF RAJASTHAN
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May 5, 2006 |
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U.O.I. Vs. SMT. SHAMIM AND OTHERS
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August 4, 2006 |
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UDAI SINGH ALIAS RAJENDRA SINGH ALIAS RAJU BANA Vs. STATE OF RAJASTHAN
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October 9, 2006 |
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UGAR SINGH Vs. RAM NIWAS
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February 22, 2006 |
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ULFAT Vs. DEENA NATH
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April 18, 2006 |
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ULFAT RAI ARYA Vs. STATE OF RAJASTHAN
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December 7, 2006 |
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ULTRAMED PRIVATE LTD Vs. UNION OF INDIA
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February 8, 2006 |
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UMA Vs. MAHENDRA KUMAR BHATI
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April 5, 2006 |
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UMA Vs. STATE OF RAJASTHAN
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May 29, 2006 |
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UMA SHANKAR SRIVASTAVA Vs. STATE OF RAJASTHAN
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January 6, 2006 |
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UMED SINGH Vs. JYOTI
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May 19, 2006 |
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UMMED KHAN Vs. STATE OF RAJASTHAN
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March 8, 2006 |
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UMMED SINGH Vs. STATE AND ANOTHER
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August 2, 2006 |
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UNION OF INDIA Vs. MANOHAR LAL PAREEK
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November 29, 2006 |
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UNION OF INDIA Vs. S G KALE
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May 22, 2006 |
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UNION OF INDIA Vs. HINDUSTAN ZINC LTD
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May 22, 2006 |
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UNION OF INDIA Vs. BHOORA RAM
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May 24, 2006 |
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UNION OF INDIA Vs. LADDU SINGH
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May 24, 2006 |
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UNION OF INDIA Vs. SUSHILA DEVI
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August 14, 2006 |
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UNION OF INDIA Vs. DHARIWAL AND CO
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August 8, 2006 |
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UNION OF INDIA Vs. JAIPUR NAMADA FACTORY
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July 26, 2006 |
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UNION OF INDIA Vs. RAJASTHAN UDYOG
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April 4, 2006 |
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UNION OF INDIA Vs. JUDGE LABOUR COURT JODHPUR
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April 20, 2006 |
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UNION OF INDIA Vs. KRISHAN CHANDRA AGRAWAL
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April 12, 2006 |
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UNION OF INDIA Vs. HARI NARAYAN GUPTA
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November 15, 2006 |
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UNION OF INDIA Vs. J K INDUSTRIES LTD
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November 9, 2006 |
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UNION OF INDIA Vs. TIWARI PROCESSORS LTD
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November 16, 2006 |
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UNION OF INDIA Vs. MEWAR SUGAR MILLS LTD
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May 19, 2006 |
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UNION OF INDIA Vs. AVON UDHYOG
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July 24, 2006 |
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UNION OF INDIA Vs. MAHER SINGH
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January 30, 2006 |
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UNION OF INDIA Vs. UDAI SINGH
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February 7, 2006 |
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UNION OF INDIA (UOI) Vs. RAMAVTAR AND ORS.
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December 19, 2006 |
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UNION OF INDIA (UOI) AND ORS. Vs. SMT. ONKAR KANWAR
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December 4, 2006 |
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UNION OF INDIA AND OTHERS Vs. SEEMA CHATURVEDI AND ANOTHER
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September 7, 2006 |
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UNION OF INDIA THROUGH HOME SECRETARY Vs. PRAKASH CHAND MEENA
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November 29, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. BABULAL
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July 21, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. HUKMI
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August 2, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. ROOP KANWAR
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January 13, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANITA
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July 21, 2006 |
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UNITED INDIA INSURANCE LTD Vs. SIRE KANWAR
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May 22, 2006 |
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UOI Vs. RAMA PANDEY
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May 19, 2006 |
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URBAN IMPROVEMENT TRUST, AJMER AND ANOTHER Vs. SHRI GORDHAN BHAMBHANI
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April 26, 2006 |
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URMILA Vs. STATE
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September 6, 2006 |
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URMILA AND ANR. Vs. STATE OF RAJASTHAN
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April 27, 2006 |
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USHA (SMT.) AND ORS. Vs. ISHAK AND ORS.
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December 14, 2006 |
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UTTAM CHAND Vs. STATE OF RAJASTHAN
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March 27, 2006 |
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V V DIXIT Vs. STATE OF RAJASTHAN
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August 21, 2006 |
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VAKTA Vs. STATE OF RAJASTHAN
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June 2, 2006 |
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VALI MOHAMMAD Vs. STATE OF RAJASTHAN
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April 13, 2006 |
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VANITA ROY Vs. JITENDRA MATHUR
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April 24, 2006 |
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VAST TEXTILES LTD Vs. STATE
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December 19, 2006 |
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VASU DEO SINDHI Vs. CHIF DEPOT MANAGER R S R T C
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May 29, 2006 |
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VASUDEO Vs. NARENDRA KUMAR
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January 27, 2006 |
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VED BAJAJ Vs. STATE OF RAJASTHAN
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May 22, 2006 |
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VEGEPRO FOODS AND FEEDS Vs. JAGANNATH SHREELAL AND SONS
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August 21, 2006 |
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VIJAY KUMAR Vs. STATE
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August 23, 2006 |
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VIJAY KUMAR MAHATMA Vs. STATE OF RAJASTHAN
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April 24, 2006 |
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VIJAY LAXMI @ VIJETA (SMT.) Vs. JUDGE, FAMILY COURT AND ANR.
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December 21, 2006 |
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VIJAY RAJ Vs. NAIN MAL
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January 30, 2006 |
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VIKAS ADHIKARI PANCHAYAT SAMITI DUNGARPUR Vs. NANJI
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May 12, 2006 |
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VIKASH ADHIKARI Vs. JUDGE, LABOUR COURT
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November 20, 2006 |
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VIKRAM KAPOOR Vs. STATE OF RAJASTHAN AND ORS.
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November 30, 2006 |
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VIKRAM SINGH AND OTHERS Vs. STATE OF RAJASTHAN
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March 20, 2006 |
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VIMLA Vs. DHANNA RAM
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May 9, 2006 |
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VIMLA & OTHERS Vs. VISVANATH JANGID AND OTHERS
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February 23, 2006 |
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VIMLA RAGHAV Vs. STATE OF RAJASTHAN
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March 27, 2006 |
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VINAY KUMAR Vs. DEVI LAL
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March 29, 2006 |
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VINEET KUMAR PUROHIT Vs. J N V UNIVERSITY JODHPUR
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October 4, 2006 |
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VINOD Vs. STATE OF RAJASTHAN
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February 13, 2006 |
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VINOD JAIN Vs. JAIPUR DEVELOPMENT AUTHORITY AND ANR
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November 30, 2006 |
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VINOD KUMAR Vs. SAROJ
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November 29, 2006 |
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VINOD KUMAR Vs. DIRECTOR LOCAL BODIES
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June 2, 2006 |
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VINOD KUMAR & ANR. Vs. STATE
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July 26, 2006 |
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VIRENDRA Vs. STATE
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August 25, 2006 |
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VISHAN DAS Vs. SUWA LAL
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April 27, 2006 |
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VISHAN SINGH ALIAS BHURA Vs. STATE OF RAJASTHAN
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May 22, 2006 |
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VISHNU Vs. JUDGE MACT DEDWANA
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February 8, 2006 |
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VISHNU CHANDRA SHARMA Vs. RCSAT
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May 24, 2006 |
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VISHNU DUTT SHARMA Vs. STATE
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July 13, 2006 |
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VISHNU SWAROOP DUBEY Vs. GEETA DIXIT
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May 22, 2006 |
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VISHRAM Vs. STATE OF RAJASTHAN
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September 11, 2006 |
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VISHVESHAWAR LAL Vs. A D J FAST TRACK NO 2 UDAIPUR
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April 18, 2006 |
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VISHWA KUMAR SHARMA Vs. STATE OF RAJASTHAN
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February 1, 2006 |
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VISHWANATH Vs. LAKHPAT RAI
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April 26, 2006 |
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VIVEK KUMAR Vs. BAL MUKUND
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April 21, 2006 |
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VIVEK KUMAR Vs. NEW GENERAL ENGINEERING WORKS
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May 2, 2006 |
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VIVIDH MARBLES PVT LTD Vs. ASSTT COMMISSIONER
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November 13, 2006 |
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WAGAD CONSTRUCTION CO Vs. STATE OF RAJASTHAN
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May 4, 2006 |
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YAKUB ALI GOPAL SINGH AND PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 4, 2006 |
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YASEEN KHAN Vs. MANA
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March 20, 2006 |
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YASHWANT KUMAR Vs. KUNTA BAI
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November 27, 2006 |
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YASIN KHAN Vs. GUMAN SINGH AND OTHERS
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August 2, 2006 |
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YOGENDRA KUMAR CHATURVEDI Vs. ASHOK KUMAR GOYAL
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August 14, 2006 |
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YOGESH CHANDRA Vs. WESTERN RAILWAY EMPLOYEES PATHAK AND CO OPERATIVE CREDIT SOCIETY LIMITED
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April 19, 2006 |
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YOGESH KUMAR SHARMA Vs. SPECIAL JUDGE NDPS CASES COURT
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May 17, 2006 |
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YOGESH SHARMA Vs. STATE OF RAJASTHAN
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November 2, 2006 |
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YUSUF ALI KHAN Vs. VIMAL KUMAR
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March 21, 2006 |
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YUSUF KHAN Vs. MUNICIPAL BOARD AND ORS.
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December 19, 2006 |
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YUSUF KHAN Vs. YUSUF KHAN
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April 28, 2006 |
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ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN
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March 27, 2006 |