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A V V N L Vs. SARLI
|
December 9, 2004 |
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A.K. GOENKA Vs. M/S. GHATWASHAN FINANCIAL SERVICES PVT. LTD.
|
October 26, 2004 |
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AABID S/O SAMRUDDIN Vs. STATE OF RAJASTHAN THROUGH P.P.
|
February 20, 2004 |
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AAMIN Vs. STATE OF RAJASTHAN
|
July 13, 2004 |
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AANJANA Vs. STATE OF RAJASTHAN
|
October 19, 2004 |
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AASANDAS S/O SHRI VALI RAM Vs. STATE OF RAJASTHAN
|
December 13, 2004 |
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ABDUL AZIZ QURESHI Vs. UNIVERSITY OF RAJASTHAN
|
July 28, 2004 |
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ABDUL HAKIM Vs. STATE
|
April 19, 2004 |
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ABDUL QAYYUM AKHTAR Vs. STATE OF RAJASTHAN
|
March 16, 2004 |
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ABDUL RAHMAN Vs. STATE OF RAJASTHAN
|
August 2, 2004 |
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ABDUL REHMAN Vs. KAILASH CHAND
|
May 25, 2004 |
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ABDUL REHMAN Vs. STATE OF RAJASTHAN (RAJASTHAN)
|
October 28, 2004 |
|
ABDUL SALAM Vs. MAHARANA PRATAP UNIVERSITY & ORS.
|
February 24, 2004 |
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ABHAY GOYAL Vs. WIZARD BIOTECH P LTD
|
December 3, 2004 |
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ADARSH VIDHYA MANDIR SAMITI BHARATPUR Vs. DHARMPAL SHARMA
|
February 26, 2004 |
|
AGARWAL AGNCIES Vs. STATE OF RAJASTHAN
|
April 6, 2004 |
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AGARWAL PHARMACY COLLEGE Vs. STATE OF RAJASTHAN
|
January 14, 2004 |
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AGARWAL TRADER MADANGANJ AND ANT Vs. CHAND DEVI
|
April 23, 2004 |
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AIR CONDITIONING CORPORATION LTD Vs. RAJASTHAN AGRICULTURE UNIVERSITY
|
August 12, 2004 |
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AJANTA RAJ PROTEINS LTD. Vs. STATE OF RAJ AND ANR.
|
April 11, 2004 |
|
AJAY PAL SINGH Vs. STATE OF RAJASTHAN
|
June 30, 2004 |
|
AJEET PUROHIT Vs. STATE OF RAJASTHAN
|
May 19, 2004 |
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AJUDIYA SUGAR MILLS Vs. ALCOBEX METALS LTD
|
March 17, 2004 |
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AKLA DEVI Vs. STATE OF RAJASTHAN
|
November 3, 2004 |
|
ALCOBEX METALS LTD Vs. UNION OF INDIA
|
September 10, 2004 |
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ALIM AHUJA Vs. REGISTRAR OF COMPANIES
|
October 8, 2004 |
|
ALL INDIA EQUALITY FORUM Vs. STATE OF RAJASTHAN
|
April 19, 2004 |
|
AMAR SINGH Vs. STATE
|
September 24, 2004 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2004 |
|
AMARIT LAL Vs. RAM PYARI
|
October 29, 2004 |
|
AMBA LAL Vs. STATE OF RAJASTHAN
|
May 14, 2004 |
|
AMI CHAND SHARMA Vs. SUSHIL KUMAR
|
September 8, 2004 |
|
AMINA Vs. STATE OF RAJASTHAN
|
January 5, 2004 |
|
AMINA BEGUM Vs. MOHD RAMZAN
|
August 16, 2004 |
|
AMINA BEGUM Vs. MOHD RAMZAN
|
September 20, 2004 |
|
AMIT KUMAR Vs. STATE OF RAJASTHAN
|
October 6, 2004 |
|
AMURU KHAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 12, 2004 |
|
ANAND PRAKASH GARG Vs. MADAN MOHAN GARG
|
April 5, 2004 |
|
ANAND SINGH Vs. STATE OF RAJASTHAN
|
February 3, 2004 |
|
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
February 25, 2004 |
|
ANIL Vs. UNION OF INDIA
|
July 19, 2004 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
June 21, 2004 |
|
ANIL KUMAR S/O SHRI RAM NARAIN Vs. STATE OF RAJASTHAN
|
February 17, 2004 |
|
ANIL SAHDEV Vs. STATE OF RAJASTHAN
|
March 10, 2004 |
|
ANIL SHARMA Vs. STATE OF RAJASTHAN
|
January 5, 2004 |
|
ANITA DEVI KANSARA Vs. STATE OF RAJASTHAN
|
April 22, 2004 |
|
ANUP KRISHNA KAUL Vs. JAGDISH SWAROOP AGARWAL
|
January 15, 2004 |
|
ARIF KHAN Vs. STATE OF RAJASTHAN
|
March 10, 2004 |
|
ARJUN Vs. STATE OF RAJASTHAN
|
May 27, 2004 |
|
ARJUN RAM Vs. UNION OF INDIA (NCB)
|
February 24, 2004 |
|
ARJUN SINGH Vs. LABOUR COURT JODHPUR
|
April 6, 2004 |
|
ARNAVAZ ANU Vs. ALCOBEX METALS LTD
|
September 10, 2004 |
|
ARUN KUMAR Vs. STATE OF RAJASTHAN
|
March 10, 2004 |
|
ARUN KUMAR Vs. SURAJMAL RAWAT
|
October 13, 2004 |
|
ARVIND SINGH Vs. KAJODMAL
|
November 30, 2004 |
|
ARYA SAMAJ Vs. PRITHVI RAJ
|
July 28, 2004 |
|
ASGAR ALI Vs. STATE OF RAJASTHAN AND OTHERS
|
October 1, 2004 |
|
ASHA DEVI GUPTA Vs. STATE OF RAJASTHAN
|
November 1, 2004 |
|
ASHA RAM Vs. STATE OF RAJASTHAN
|
February 12, 2004 |
|
ASHA RAM AND ORS. Vs. STATE OF RAJASTHAN
|
May 27, 2004 |
|
ASHOK BAPNA Vs. STATE OF RAJASTHAN
|
April 27, 2004 |
|
ASHOK GUPTA Vs. GHISI LAL BARARYA
|
January 15, 2004 |
|
ASHOK H. MAHESHWARI AND ORS. Vs. STATE OF RAJASTHAN
|
April 9, 2004 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
March 9, 2004 |
|
ASHOK KUMAR & OTHERS Vs. STATE OF RAJASTHAN
|
March 25, 2004 |
|
ASHOK RAI THROUGH LRS Vs. STATE OF RAJASTHAN
|
October 1, 2004 |
|
ASHUTOSH PANCHOLI Vs. STATE OF RAJASTHAN & ANR.
|
July 30, 2004 |
|
ASHWANI CHOBISA Vs. UNION OF INDIA
|
October 20, 2004 |
|
ASSISTANT COMMERCIAL TAXES Vs. RISHAB SPECIAL YARNS LIMITED
|
August 23, 2004 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. AGARWAL STEEL INDUSTRIES
|
July 29, 2004 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KANOI DAL MILL
|
July 23, 2004 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. J P SINGH AND SONS
|
July 6, 2004 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. DEEP CHAND AND SONS
|
August 3, 2004 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MAHENDRA TRADING CO.
|
August 27, 2004 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. PARAS TRADING COMPANY
|
August 4, 2004 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. M/S. ARYAN PIPE TRADERS
|
August 2, 2004 |
|
ASSTT COMMISSIONER OF INCOME TAX CIRCLE CHITTORGARH Vs. BANSWARA SYNTEX LTD
|
September 22, 2004 |
|
ATUL INDUSTRIAL AGENCIES Vs. G D GUPTA
|
April 23, 2004 |
|
AUTOGRINX ENGINEERS PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 9, 2004 |
|
AYUB KHAN Vs. AHSANULHAQ
|
May 31, 2004 |
|
B A S F INDIA LTD Vs. STATE OF RAJASTHAN
|
March 12, 2004 |
|
BABU KHAN Vs. UNION OF INDIA
|
December 3, 2004 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
March 11, 2004 |
|
BABU LAL MEGHWAL Vs. STATE OF RAJASTHAN
|
December 3, 2004 |
|
BADHIR BAL KALYAN VIKAS SAMITI BHILWARA Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTION TRIBUNAL JAIPUR
|
February 9, 2004 |
|
BADRI AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 17, 2004 |
|
BAGGA SINGH Vs. STATE OF RAJASTHAN
|
August 26, 2004 |
|
BAGTAWAR SINGH Vs. STATE OF RAJASTHAN
|
August 10, 2004 |
|
BAJRANG Vs. STATE OF RAJASTHAN
|
January 7, 2004 |
|
BAKSHI RAM & ORS. Vs. STATE OF RAJASTHAN
|
January 16, 2004 |
|
BAL MUKAND AANGAL AND ANR. Vs. NARAYIN RAM AND ORS.
|
March 25, 2004 |
|
BALA SINGH Vs. CHIEF ENGINEER, IRRIGATION
|
September 29, 2004 |
|
BALMUKUND ARORA Vs. STATE OF RAJASTHAN
|
September 15, 2004 |
|
BALRAJ SINGH Vs. AJIT SINGH
|
May 18, 2004 |
|
BALU Vs. STATE OF RAJASTHAN
|
April 9, 2004 |
|
BALVEER SINGH Vs. STATE OF RAJASTHAN
|
May 25, 2004 |
|
BALWANT SHAH Vs. STATE OF RAJASTHAN
|
January 5, 2004 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
April 2, 2004 |
|
BANK OF RAJASTHAN RETIRED STAFF SOCIETY Vs. BANK OF RAJASTHAN LTD
|
July 16, 2004 |
|
BANSHI LAL Vs. SMT. CHAU BAI
|
May 11, 2004 |
|
BANSHI RAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 16, 2004 |
|
BANSHILAL Vs. STATE OF RAJASTHAN
|
May 11, 2004 |
|
BANSIWALA IRON AND STEEL ROLLING Vs. COMMISSIONER OF INCOME TAX
|
May 12, 2004 |
|
BANSWARA SYNTEX LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 16, 2004 |
|
BARJI Vs. THAKURJI SHRI DWARKADHEESJI
|
May 10, 2004 |
|
BASANTI MATHUR Vs. STATE OF RAJASTHAN
|
December 14, 2004 |
|
BASHA MAL Vs. AMAR CHAND
|
May 14, 2004 |
|
BEG SINGH Vs. GENERAL MANAGER VIJAYA
|
April 26, 2004 |
|
BHABHOOTI Vs. STATE
|
February 27, 2004 |
|
BHAG CHAND Vs. PRAMESHWARI DEVI
|
November 2, 2004 |
|
BHAGIRATH Vs. STATE OF RAJASTHAN
|
August 23, 2004 |
|
BHAGIRATH MAL Vs. YUVRANI SAHIBA
|
July 21, 2004 |
|
BHAGWAN HIRANANDANI Vs. STATE OF RAJASTHAN
|
January 30, 2004 |
|
BHAGWANI GIRI Vs. UNION OF INDIA
|
September 14, 2004 |
|
BHAGWATI Vs. SUNDER BAI
|
August 13, 2004 |
|
BHAGWATI Vs. SHISH PAL
|
December 6, 2004 |
|
BHAGWATI RE ROLLING MILL Vs. REGIONAL P F COMMR
|
January 23, 2004 |
|
BHAIYAN @ SHIV MURTI Vs. STATE OF RAJASTHAN
|
April 5, 2004 |
|
BHALLA RAM VISHNOI Vs. JODHPUR CENTRAL CO
|
May 28, 2004 |
|
BHANWAR BAI Vs. CIVIL JUDGE SD SRIMADHOPUR
|
February 24, 2004 |
|
BHANWAR LAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 24, 2004 |
|
BHANWAR LAL GODARA Vs. STATE OF RAJASTHAN
|
September 14, 2004 |
|
BHANWAR LAL GODARA Vs. STATE OF RAJASTHAN
|
August 31, 2004 |
|
BHANWAR LAL GYAN CHAND Vs. ARUN KUMAR
|
January 9, 2004 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
November 23, 2004 |
|
BHANWER SINGH Vs. STATE OF RAJASTHAN
|
April 29, 2004 |
|
BHAPA RAM Vs. STATE OF RAJASTHAN
|
June 2, 2004 |
|
BHARAT KUMAR Vs. UNION OF INDIA
|
May 19, 2004 |
|
BHARAT KUMAR Vs. STATE OF RAJASTHAN
|
January 8, 2004 |
|
BHATERI DEVI Vs. STATE OF RAJASTHAN
|
September 29, 2004 |
|
BHATTA Vs. STATE OF RAJASTHAN
|
March 15, 2004 |
|
BHAWANI SINGH Vs. STATE OF RAJASTHAN
|
May 11, 2004 |
|
BHEEMA Vs. STATE OF RAJASTHAN
|
January 9, 2004 |
|
BHEEMA Vs. STATE OF RAJASTHAN
|
August 4, 2004 |
|
BHERULAL Vs. STATE OF RAJASTHAN
|
April 9, 2004 |
|
BHIKAM SINGH @ MANOJ Vs. STATE
|
August 18, 2004 |
|
BHOJA RAM Vs. STATE OF RAJASTHAN
|
September 13, 2004 |
|
BHOJRAJ Vs. STATE OF RAJASTHAN
|
September 30, 2004 |
|
BHOM SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 12, 2004 |
|
BHUPENDER SHARMA Vs. DISTRICT AND SESSIONS JUDGE PRATAPGARH
|
September 2, 2004 |
|
BIHARI LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
July 20, 2004 |
|
BINJALI DEVI Vs. STATE OF RAJASTHAN
|
February 16, 2004 |
|
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. NANDA
|
March 10, 2004 |
|
BRIJ BIHARI Vs. STATE OF RAJASTHAN
|
November 22, 2004 |
|
BRIJLAL Vs. STATE OF RAJASTHAN
|
August 5, 2004 |
|
BUDDHI LAL Vs. STATE OF RAJASTHAN
|
January 29, 2004 |
|
BUDH SINGH Vs. STATE OF RAJASTHAN
|
March 11, 2004 |
|
BULESH ALIAS SANWARMAL Vs. STATE OF RAJASTHAN
|
March 17, 2004 |
|
BUNDU KHAN Vs. STATE OF RAJASTHAN
|
September 9, 2004 |
|
CENTRAL BUREAU OF INVESTIGATION JAIPUR Vs. COL SUMANT MEHTA
|
January 21, 2004 |
|
CHAINA RAM AND OTHERS Vs. UNION OF INDIA
|
February 25, 2004 |
|
CHAITANYA SWAROOP Vs. RAJEEV KUMAR JAIN
|
September 13, 2004 |
|
CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. STATE OF RAJASTHAN
|
February 21, 2004 |
|
CHAMNA RAM S/O KESA RAM Vs. THE STATE OF RAJASTHAN
|
July 29, 2004 |
|
CHAMPA DEVI Vs. DALBHAG SINGH
|
March 4, 2004 |
|
CHAMPALAL Vs. LUNARAM
|
March 16, 2004 |
|
CHAND BIHARI SHARMA Vs. DISTRICT JUDGE
|
July 19, 2004 |
|
CHANDRA KALLA Vs. STATE OF RAJASTHAN
|
February 17, 2004 |
|
CHANDRA KANT GUPTA Vs. KRISHNA MANOHAR BHATWARA
|
May 4, 2004 |
|
CHANDRA MOHAN SHARMA Vs. STATE OF RAJASTHAN
|
January 20, 2004 |
|
CHANDRA MOHAN SINGH Vs. STATE OF RAJASTHAN
|
May 4, 2004 |
|
CHANDRA SHEKHAR Vs. PARASMANI ROSD LINE PVT LTD
|
August 27, 2004 |
|
CHANDRAKANTA Vs. RAJ SMALL INDUSTRIES CORPN LTD
|
July 16, 2004 |
|
CHANDRAKANTA Vs. ASHFAK AHMAD
|
July 27, 2004 |
|
CHANDRAWALI Vs. NARENDER
|
October 29, 2004 |
|
CHANDRAWATI & ORS Vs. ZAKIR HUSSAIN & ORS
|
December 6, 2004 |
|
CHANGEJ KHAN @ JUNED KHAN Vs. STATE OF RAJASTHAN
|
March 18, 2004 |
|
CHARAN SHARAN KHEMKA Vs. ACHINT CHEMICALS
|
July 27, 2004 |
|
CHARAN SINGH MAHALA Vs. STATE OF RAJASTHAN
|
March 3, 2004 |
|
CHAUTHU RAM Vs. STATE OF RAJASTHAN
|
November 23, 2004 |
|
CHETAN CONSTRUCTION CO Vs. STATE OF RAJASTHAN
|
January 15, 2004 |
|
CHETAN CONSTRUCTION COMPANY Vs. STATE
|
December 1, 2004 |
|
CHHAJU KHAN Vs. NAGPUR GOLDEN TRANSPORT CO
|
December 2, 2004 |
|
CHHOGA RAM Vs. STATE OF RAJASTHAN
|
January 9, 2004 |
|
CHHUTTAN LAL SARIMAL Vs. SUSHIL MANSUKHANI
|
May 28, 2004 |
|
CHITTOR CEMENT WORKS Vs. STATE OF RAJASTHAN
|
September 24, 2004 |
|
CHOUDHARY KHAD BEEJ BHANDAR [M/S] AND OTHERS Vs. THE STATE OF RAJASTHAN
|
May 12, 2004 |
|
COLLECTOR, BARAN Vs. NAVAL KISHORE AGRAWAL
|
January 16, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MOHTA CONSTRUCTION COMPANY
|
July 13, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPG. AND WVG. MILLS LTD.
|
September 17, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV RATAN SONI
|
September 15, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND SONI
|
September 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. BIRBAL KHAN CHANDAN KHAN AND PARTY
|
October 18, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
|
December 14, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ROCHI RAM AND SONS
|
July 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CONSTRUCTION COMPANY
|
July 13, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. JODHANA REAL ESTATE DEVELOPMENT
|
July 12, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KHUBI RAM OM PRAKASH
|
July 14, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MALIRAM PURANMAL
|
July 14, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASH CHAND SHARMA
|
July 15, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SURESH KUMAR GOYAL
|
May 20, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MAHENDRA COMPANY LTD
|
May 17, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND CO
|
May 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. JODHPUR CO-OPERATIVE MARKETING
|
April 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. NARENDRA MOHAN PALIWAL
|
April 21, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LTD
|
February 24, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VIMAL KUMAR SURANA
|
February 23, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. P V JEWELLERS
|
January 29, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. S B PROPERTIES AND ENTERPRISES
|
April 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MADAN PARNAMI FAMILY TRUST
|
March 15, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. MARCOPOLO
|
February 24, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. S K GOLECHA
|
April 13, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. KAMAL KUMAR MANSINGHKA
|
July 5, 2004 |
|
D D SHAH AND BROTHERS Vs. UNION OF INDIA
|
April 9, 2004 |
|
D K PARIHAR Vs. UNION OF INDIA
|
October 19, 2004 |
|
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2004 |
|
DANA RAM Vs. CIVIL JUDGE
|
April 27, 2004 |
|
DANA RAM Vs. STATE OF RAJASTHAN
|
June 2, 2004 |
|
DARA SINGH Vs. STATE OF RAJASTHAN
|
June 11, 2004 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN & ANR.
|
April 2, 2004 |
|
DASHRATH SINGH Vs. THE STATE OF RAJASTHAN
|
March 16, 2004 |
|
DAULAT KANWAR Vs. STATE OF RAJASTHAN
|
January 28, 2004 |
|
DAULAT RAM Vs. RAMCHANDRA
|
December 6, 2004 |
|
DCM SHRIRAM CONSOLIDATED LTD Vs. UNION OF INDIA
|
December 10, 2004 |
|
DEEPAK CHORDIA Vs. RAJENDRA SEN
|
August 26, 2004 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 17, 2004 |
|
DESH RAJ AND ANOTHER Vs. STATE OF RAJ. AND ANOTHER
|
July 15, 2004 |
|
DESHRAJ Vs. STATE OF RAJASTHAN
|
November 2, 2004 |
|
DEVENDRA SINGH Vs. HINDUSTAN PETROLIUM CORPORATION LTD
|
December 22, 2004 |
|
DEVENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN AND OTHERS
|
April 1, 2004 |
|
DEVI LAL Vs. GURJEET KAUR
|
August 3, 2004 |
|
DEVKARAN AND OTHERS Vs. STATE OF RAJASTHAN
|
October 29, 2004 |
|
DHAN RAJ Vs. STATE OF RAJASTHAN
|
April 1, 2004 |
|
DHANNA LAL & ORS. Vs. STATE OF RAJASTHAN
|
November 5, 2004 |
|
DHANPAT RAM Vs. INDRA CHAND
|
September 2, 2004 |
|
DHANROOP CHAND MATHUR Vs. STATE OF RAJASTHAN
|
May 31, 2004 |
|
DHAPU Vs. STATE OF RAJASTHAN
|
July 28, 2004 |
|
DHAPU DEVI Vs. JVVNL
|
July 29, 2004 |
|
DHARAM PAL Vs. STATE OF RAJASTHAN
|
January 15, 2004 |
|
DHARAM SINGH Vs. MUKHTIAR SINGH
|
March 17, 2004 |
|
DHARAMPAL AND ANOTHER Vs. THE STATE OF RAJASTHAN AND OTHERS
|
November 23, 2004 |
|
DHARMENDRA KUMAR Vs. VIKRAM SINGH
|
December 3, 2004 |
|
DHARMENDRA KUMBHAT Vs. STATE OF RAJASTHAN
|
August 26, 2004 |
|
DHARMENDRA SINGH Vs. STATE OF RAJ. & ANR.
|
February 11, 2004 |
|
DHULCHAND Vs. KANTI LAL
|
February 24, 2004 |
|
DHYAN SINGH Vs. STATE OF RAJASTHAN
|
September 20, 2004 |
|
DINESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
December 3, 2004 |
|
DINESH KUMAR BANKAT Vs. STATE OF RAJASTHAN
|
February 25, 2004 |
|
DINESH PAREEK Vs. STATE OF RAJASTHAN
|
March 3, 2004 |
|
DIVISIONAL FOREST OFFICER BHARATPUR Vs. BHAGWATI DEVI
|
October 13, 2004 |
|
DIVISIONAL MANAGER AND AUTHORISED DISCIPLINARY AUTHORITY, RSRTC HEADQUARTER, JAIPUR Vs. SHRI SUKHRAM CHOUDHARY
|
December 10, 2004 |
|
DR. GIAN CHAND SETHI Vs. VIKRAM SINGH & ANR.
|
July 27, 2004 |
|
DR. KANTESH KHETANI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 14, 2004 |
|
DURGA SINGH Vs. BOARD OF REVENUE
|
January 30, 2004 |
|
DWARKA PRASAD DELU Vs. GURUDAYAL SINGH MANN AND OTHERS
|
May 11, 2004 |
|
DWARKA PRASHAD Vs. STATE OF RAJASTHAN
|
March 3, 2004 |
|
DY CIT Vs. BRANDARI MARBLE P LTD
|
January 22, 2004 |
|
DY CIT Vs. KAY POLY PLAST LTD
|
May 28, 2004 |
|
DY CIT Vs. RAMDEO KUMAR
|
January 9, 2004 |
|
EDUCATION NEW DELHI Vs. UNION OF INDIA
|
June 10, 2004 |
|
EXE ENGINEER PWD Vs. RAJENDRA
|
March 15, 2004 |
|
FATEH CHAND DAMMANI BALIKA VIDYA Vs. RAJASTHAN NON-GOVERNMENT
|
December 13, 2004 |
|
FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES OF RAJASTHAN Vs. STATE OF RAJASTHAN
|
September 24, 2004 |
|
G K PUROHIT Vs. RAJASTHAN FINANCIAL CORPORATION
|
August 6, 2004 |
|
G S PHARMBUTOR PVT LTD Vs. STATE OF RAJASTHAN
|
April 22, 2004 |
|
GAFOORAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
May 11, 2004 |
|
GAJA NAND Vs. STATE OF RAJASTHAN
|
May 18, 2004 |
|
GAJANAND VERMA Vs. UNION OF INDIA
|
August 13, 2004 |
|
GANESH LAL Vs. STATE OF RAJASTHAN
|
May 24, 2004 |
|
GANGLYA ALIAS GANGARAM Vs. STATE OF RAJASTHAN
|
March 3, 2004 |
|
GANPAT LAL MATHUR Vs. MREC
|
August 2, 2004 |
|
GANPAT SINGH Vs. CHAND MAL
|
September 6, 2004 |
|
GAUMTI DEVI Vs. STATE OF RAJASTHAN
|
April 16, 2004 |
|
GAURAV A JAIN Vs. M P UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
April 16, 2004 |
|
GAUTAM S/O SHRI KEEKA JI DAMOR BHEEL Vs. THE STATE OF RAJASTHAN
|
July 30, 2004 |
|
GAUTTAM Vs. STATE OF RAJASTHAN
|
August 27, 2004 |
|
GAYATRI DEVI Vs. BOARD OF REVENUE
|
April 13, 2004 |
|
GEBILAL KANHAIALAL Vs. ASSISTANT COMMISSIONER OF INCOME
|
July 12, 2004 |
|
GEEPEE CEVAL PROTIENS Vs. BUNGE AGRIBUSINESS INDIA
|
August 3, 2004 |
|
GEETA DEVI Vs. NIRMALA KUMARI
|
November 2, 2004 |
|
GENERALMANAGER HINDUSTAN ZINC LTD Vs. UNION OF INDIA
|
March 9, 2004 |
|
GENUS OVERSEAS ELECTRONICS LTD Vs. STATE OF RAJASTHAN
|
August 3, 2004 |
|
GHANSHYAM Vs. THE STATE OF RAJASTHAN
|
March 15, 2004 |
|
GHANSHYAM ALIAS GHANTI Vs. STATE OF RAJASTHAN
|
September 30, 2004 |
|
GHURELAL Vs. STATE OF RAJASTHAN
|
October 27, 2004 |
|
GIRDHARI Vs. STATE OF RAJASTHAN
|
November 10, 2004 |
|
GIRISH PAL SINGH Vs. STATE OF RAJASTHAN
|
September 8, 2004 |
|
GIRRAJ PRASAD Vs. RISHIKESH
|
September 27, 2004 |
|
GOBARI LAL Vs. STATE OF RAJASTHAN
|
January 27, 2004 |
|
GOLCHA MINERALS P LTD Vs. UNION OF INDIA
|
May 27, 2004 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
October 26, 2004 |
|
GOPAL Vs. STATE
|
December 21, 2004 |
|
GOPAL Vs. THE STATE OF RAJASTHAN
|
November 1, 2004 |
|
GOPAL LAL Vs. STATE OF RAJASTHAN
|
August 23, 2004 |
|
GOPAL LAL Vs. BABU LAL
|
May 24, 2004 |
|
GOPAL LAL Vs. BABU LAL
|
March 9, 2004 |
|
GOPESH KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
March 26, 2004 |
|
GOPI CHAND Vs. BHONRI LAL
|
March 4, 2004 |
|
GOPI KISHAN Vs. SHANKER LAL DAKOT
|
November 3, 2004 |
|
GOVERDHAN LAL Vs. STATE
|
May 17, 2004 |
|
GOVIND RAM Vs. STATE OF RAJASTHAN
|
April 30, 2004 |
|
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
June 23, 2004 |
|
GRAPES SYNTHETICS PRIVATE Vs. JUDGE LABOUR COURT BHILWARA
|
November 23, 2004 |
|
GULAM FARID Vs. STATE OF RAJASTHAN & ANR.
|
January 21, 2004 |
|
GULAM MOHAMMAD Vs. ACHHU
|
May 12, 2004 |
|
GUPTA CHEMICALS (P) LTD. Vs. STATE OF RAJASTHAN
|
February 6, 2004 |
|
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
January 8, 2004 |
|
GURU BACHAN Vs. STATE ELECTION COMMISSION
|
November 16, 2004 |
|
GYARSI Vs. RAMKARAN
|
July 22, 2004 |
|
HADMANA RAM Vs. STATE OF RAJASTHAN
|
March 18, 2004 |
|
HAFED GINNING AND COTTON SEED PROCESSING COMPLEX Vs. STATE OF RAJASTHAN
|
August 12, 2004 |
|
HAJI SHAUKAT ALI Vs. STATE OF RAJASTHAN
|
March 25, 2004 |
|
HAKAM Vs. STATE OF RAJASTHAN
|
September 22, 2004 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
September 6, 2004 |
|
HANUMAN DAS Vs. UNION OF INDIA
|
July 22, 2004 |
|
HANUMAN PRASAD AND OTHERS Vs. STATE OF RAJASTHAN
|
April 9, 2004 |
|
HAR BAI Vs. LAMI NARAIN
|
December 22, 2004 |
|
HARBIR KAUR Vs. STATE OF RAJASTHAN
|
September 17, 2004 |
|
HARENDRA SINGH Vs. STATE
|
February 12, 2004 |
|
HARI KISHAN Vs. STATE
|
November 1, 2004 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
May 14, 2004 |
|
HARI RAM DINDOR Vs. STATE OF RAJASTHAN AND OTHERS
|
November 29, 2004 |
|
HARICHARAN Vs. STATE OF RAJASTHAN
|
January 19, 2004 |
|
HARISH CHAND @ HAR CHAND @ HARAK CHAND & ANR. Vs. STATE OF RAJASTHAN
|
October 1, 2004 |
|
HARISH KUMAR Vs. MANJU
|
May 28, 2004 |
|
HARMINDER SINGH Vs. GOPAL SINGH
|
December 9, 2004 |
|
HARPHOOL SINGH Vs. UNION OF INDIA
|
August 2, 2004 |
|
HAZI MOHD. SHAFI Vs. STATE OF RAJASTHAN
|
August 30, 2004 |
|
HEER SINGH Vs. JAI SINGH
|
July 19, 2004 |
|
HEERA Vs. STATE OF RAJASTHAN
|
October 26, 2004 |
|
HEERA SINGH CHOUHAN Vs. C D DEWAL
|
July 22, 2004 |
|
HEMANT TRIVEDI Vs. STATE OF RAJASTHAN
|
February 27, 2004 |
|
HIMMAT SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
December 22, 2004 |
|
HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
April 8, 2004 |
|
HINDUSTAN ZINC LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 13, 2004 |
|
HINDUSTAN ZINC LTD Vs. UNION OF INDIA
|
May 13, 2004 |
|
HINDUSTAN ZINC LTD , UDAIPUR AND ANOTHER Vs. RADHEY LAL
|
September 15, 2004 |
|
HIRA @ HIRALAL AND ORS. Vs. STATE OF RAJASTHAN
|
January 22, 2004 |
|
HIRA LAL Vs. LRS. OF KALE KHAN AND OTHERS
|
October 18, 2004 |
|
HIRA LAL PUKHRAJ Vs. PREM KISHAN
|
June 2, 2004 |
|
HIRA RAM Vs. STATE OF RAJASTHAN
|
September 24, 2004 |
|
HIRALAL Vs. UNION OF INDIA
|
March 10, 2004 |
|
HOTAM Vs. STATE OF RAJASTHAN
|
February 17, 2004 |
|
HOTEL KOHINOOR Vs. VIJAY KUMAR
|
April 8, 2004 |
|
HUSSAIN KHAN Vs. ALLANOOR KHAN
|
April 23, 2004 |
|
I.C.I.C.I. BANK LTD. Vs. THAR CEMENTS LTD.
|
May 21, 2004 |
|
IBRAHIM ALIAS PANNA Vs. STATE OF RAJASTHAN
|
September 16, 2004 |
|
IN RE: SUPREME METPRODS LTD. Vs. STATE
|
January 16, 2004 |
|
INDRA CHANDRA TIWARI Vs. ELECTION COMMISSION OF INDIA
|
January 20, 2004 |
|
INDU CHAUHAN Vs. STATE OF RAJASTHAN
|
November 2, 2004 |
|
IQBAL SINGH Vs. STATE OF RAJASTHAN
|
June 4, 2004 |
|
ISHWAR LAL ALIASMUKESH ALIASPAPPU Vs. STATE OF RAJASTHAN
|
March 9, 2004 |
|
ISHWAR SINGH Vs. STATE RAJASTHAN
|
January 19, 2004 |
|
ITO Vs. TOLARAM PHUSARAM
|
January 6, 2004 |
|
ITO Vs. AMBALAL JAIN
|
May 19, 2004 |
|
J K CEMENT WORKS Vs. ASST COMM C E AND C
|
February 10, 2004 |
|
J M INTERNATIONAL Vs. MAGAN ROLLER FLOUR MILLS P LTD
|
August 6, 2004 |
|
J.D.A. Vs. PURAN CHAND & ORS.
|
March 12, 2004 |
|
JAGBIR SINGH Vs. UNION OF INDIA
|
July 19, 2004 |
|
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
March 12, 2004 |
|
JAGDISH KANWAR Vs. RAM GOPAL SINGH
|
January 8, 2004 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
April 9, 2004 |
|
JAGDISH PRASAD Vs. VISHNU KUMAR
|
April 29, 2004 |
|
JAGDISH PRASAD AGARWAL Vs. STATE OF RAJASTHAN
|
April 23, 2004 |
|
JAGDISH PRASAD MAHANT Vs. STATE OF RAJASTHAN
|
April 15, 2004 |
|
JAGDISH PRASAD NAG Vs. STATE OF RAJ. & ORS.
|
May 10, 2004 |
|
JAGMALA RAM Vs. STATE OF RAJASTHAN
|
January 21, 2004 |
|
JAHANGIR KHAN Vs. STATE OF RAJASTHAN
|
April 30, 2004 |
|
JAI GOPAL S/O SHRI BHARAT LALJI Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
March 15, 2004 |
|
JAI PRAKASH Vs. STATE OF RAJASTHAN
|
May 6, 2004 |
|
JAI RAJ SINGH Vs. SHANTI KISHAN SINGH
|
February 13, 2004 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2004 |
|
JAIDAR ALIAS JALLADDIN Vs. STATE OF RAJASTHAN
|
January 7, 2004 |
|
JAIF AHMED SHEIKH Vs. STATE OF RAJASTHAN
|
January 5, 2004 |
|
JAIPUR UDYOG LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION NEW DELHI
|
August 2, 2004 |
|
JALEB KHAN Vs. STATE OF RAJASTHAN
|
November 3, 2004 |
|
JAMSEED Vs. MOHD. AKBAR KHAN
|
February 16, 2004 |
|
JASORIA MEDICAL STORE Vs. STATE OF RAJASTHAN
|
April 9, 2004 |
|
JASSU KHAN Vs. STATE OF RAJASTHAN AND ANR.
|
June 23, 2004 |
|
JASWANT SINGH @ SETHI Vs. STATE AND ORS.
|
January 29, 2004 |
|
JASWINDER SINGH & ORS. Vs. STATE OF RAJASTHAN
|
November 9, 2004 |
|
JAVED KHAN MOYAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
February 12, 2004 |
|
JEEVA ALIAS KHEMA Vs. STATE OF RAJASTHAN
|
August 11, 2004 |
|
JEEVAN SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2004 |
|
JEEWAN LAL SINORA Vs. STATE OF RAJASTHAN
|
January 30, 2004 |
|
JITENDRA ALIAS BANTI Vs. STATE OF RAJASTHAN
|
January 15, 2004 |
|
JITENDRA KUMAR S/O SITA RAM Vs. DISTRICT PAROLE ADVISORY COMMITTEE
|
March 11, 2004 |
|
JOHOOR AHMED Vs. LALOO
|
September 14, 2004 |
|
JUDICIAL OFFICERS OF KOTA Vs. STATE OF RAJASTHAN
|
October 20, 2004 |
|
JUG LAL. & ORS. Vs. STATE OF RAJASTHAN
|
August 27, 2004 |
|
JUGAL KISHORE Vs. STATE OF RAJASTHAN
|
September 29, 2004 |
|
JUGAL KISHORE Vs. STATE OF RAJASTHAN AND OTHERS
|
September 22, 2004 |
|
JVVNAL Vs. MANGAL RAM SHARMA
|
November 4, 2004 |
|
K K MOHTA Vs. STATE OF RAJASTHAN
|
August 4, 2004 |
|
KAHTOON BEGUM Vs. BHAGWAN DAS
|
January 15, 2004 |
|
KAILASH BHANSALI Vs. SURENDRA KUMAR AND OTHERS
|
April 23, 2004 |
|
KAJOD Vs. STATE OF RAJASTHAN
|
October 25, 2004 |
|
KAJOD SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
September 17, 2004 |
|
KAJODI LAL Vs. FIRM SITA RAM
|
December 10, 2004 |
|
KALLI Vs. INDRA RAJ BAIRA
|
October 13, 2004 |
|
KALOO Vs. STATE OF RAJASTHAN AND ORS.
|
January 7, 2004 |
|
KALPANA DEVNATH Vs. JDA
|
May 20, 2004 |
|
KALU RAM Vs. STATE OF RAJASTHAN
|
May 25, 2004 |
|
KALU SINGH Vs. STATE OF RAJASTHAN
|
September 30, 2004 |
|
KALYAN PRASAD & ORS. Vs. SANTOSH KUMAR & ORS.
|
March 11, 2004 |
|
KALYAN SINGH Vs. STATE OF RAJASTHAN
|
February 16, 2004 |
|
KAMAL KANT KOCHAR S/O LATE SHRI PURUSHOTAM LAL KOCHAR Vs. STATE OF RAJASTHAN
|
January 30, 2004 |
|
KAMLA DEVI Vs. STATE OF RAJASTHAN
|
April 22, 2004 |
|
KAMLESH Vs. SITARAM
|
July 22, 2004 |
|
KAMLESH Vs. STATE OF RAJASTHAN
|
May 21, 2004 |
|
KAN SINGH Vs. STATE OF RAJASTHAN
|
April 26, 2004 |
|
KAN SINGH GEHLOT Vs. ASHOK GEHLOT
|
July 15, 2004 |
|
KANAHIYA LAL Vs. THAKURJI SHRI KESHORAIJI AND ORS.
|
July 16, 2004 |
|
KANHAIYA LAL Vs. RAJASTHAN AGRICULTURE UNIVERSITY
|
May 26, 2004 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
February 20, 2004 |
|
KANHIRAM S/O NANDA Vs. STATE OF RAJASTHAN
|
September 17, 2004 |
|
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. STATE OF RAJASTHAN
|
January 20, 2004 |
|
KANTI CHAND SHARMA Vs. MUNICIPAL CORPORATION
|
May 26, 2004 |
|
KANTI LAL Vs. LEGAL REPRESENTATIVES OF LATE CHAND KUMARI
|
January 7, 2004 |
|
KARTAR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
September 14, 2004 |
|
KASHI BEHAN Vs. DHANNA SINGH
|
December 1, 2004 |
|
KASTURI FINLEASE Vs. STATE
|
March 12, 2004 |
|
KAUSHAL SINGH RATHORE Vs. STATE OF RAJASTHAN
|
April 8, 2004 |
|
KEDAR NATH Vs. DHAPU KANWAR
|
September 13, 2004 |
|
KESAR SINGH Vs. UNION OF INDIA
|
July 19, 2004 |
|
KESULAL MEHTA Vs. RAJASTHAN TRIBAL AREAS DEVELOPMENT CO OP FEDERATION LTD
|
April 7, 2004 |
|
KHEM CHAND ALIAS PAPPU Vs. STATE OF RAJASTHAN
|
December 8, 2004 |
|
KHEMRAJ Vs. STATE OF RAJASTHAN
|
April 20, 2004 |
|
KHETAN CONSTRUCTION COMPANY Vs. STATE & ORS.
|
December 1, 2004 |
|
KHINYARAM @ KHINVDA Vs. STATE OF RAJASTHAN
|
February 27, 2004 |
|
KHOPADE JAYENDRA NARSING Vs. JAI NARAIN VYAS UNIVERSITY
|
April 9, 2004 |
|
KHUSH KUMAR SRIMALI Vs. STATE OF RAJASTHAN
|
December 11, 2004 |
|
KHYALILAL Vs. STATE OF RAJASTHAN
|
February 10, 2004 |
|
KIRAN DEVI Vs. STATE OF RAJASTHAN
|
May 20, 2004 |
|
KIRAN DEVI Vs. BHOORA
|
December 10, 2004 |
|
KIRORILAL Vs. KISHORI DEVI
|
August 6, 2004 |
|
KISHAN AGARWAL MODI Vs. PITAMBAR DAYAL
|
April 16, 2004 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
January 22, 2004 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
October 7, 2004 |
|
KISHNA Vs. STATE OF RAJASTHAN
|
September 2, 2004 |
|
KISHNA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
April 30, 2004 |
|
KRISHAN KUMAR & ANR. Vs. STATE OF RAJASTHAN
|
April 16, 2004 |
|
KRISHANA CHARON MATHUR S/O LATE SHRI BRIJ MOHAN LAL MATHUR Vs. STATE OF RAJASTHAN
|
August 26, 2004 |
|
KRISHI RASAYAN EXPORT LTD. [M/S.] AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 26, 2004 |
|
KRISHNA KUMARI AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 6, 2004 |
|
KULDEEP S/O KASHIRAM AND ORS. Vs. STATE OF RAJASTHAN
|
July 9, 2004 |
|
KUMARI RAJNI D/O TARA SINGH Vs. STATE OF RAJASTHAN
|
May 27, 2004 |
|
KUMARI SAPNA Vs. RAMCHANDRA
|
December 6, 2004 |
|
KUMARI UMA TAILOR Vs. STATE OF RAJASTHAN AND OTHERS
|
April 5, 2004 |
|
KUNJ BEHARI RUNGTA Vs. SHREE SHYAM RADIO TAXI SERVICES
|
April 19, 2004 |
|
KUSHSHESHWAR MANDAL Vs. STATE OF RAJASTHAN
|
January 16, 2004 |
|
LACHCHHI Vs. STATE OF RAJASTHAN
|
February 25, 2004 |
|
LACHHU ALIAS LAXMI NARAIN Vs. UNION OF INDIA
|
July 23, 2004 |
|
LADNUN AGRL FARMS P LTD Vs. STATE
|
July 16, 2004 |
|
LADU DEVI Vs. STATE OF RAJASTHAN
|
August 23, 2004 |
|
LADU RAM Vs. ABDUL SHARIF
|
December 6, 2004 |
|
LADU RAM Vs. GYATRI DEVI
|
June 3, 2004 |
|
LAKSHMI SWAROOP Vs. PRAVEEN CHAND
|
December 8, 2004 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
September 21, 2004 |
|
LALA RAM S/O RAMU RAM Vs. CIVIL JUDGE
|
February 24, 2004 |
|
LALI DEVI Vs. HANUMAN
|
January 22, 2004 |
|
LALITA Vs. STATE OF RAJ. & ANR.
|
July 8, 2004 |
|
LALLU @ NARESH AND ANR. Vs. THE STATE OF RAJASTHAN
|
November 2, 2004 |
|
LALLU RAM Vs. STATE OF RAJASTHAN
|
October 1, 2004 |
|
LATE SHRI CHITTAR MAL Vs. ADDL CIVIL JUDGE SD
|
April 7, 2004 |
|
LAXMAN DAS VASAVANI Vs. SMT. K. KIRTI VASAVANI W/O LAXMAN DAS VASVANI
|
January 28, 2004 |
|
LAXMAN SINGH Vs. PATRAM & ORS.
|
January 22, 2004 |
|
LAXMI KANWAR Vs. LAXMAN SINGH
|
May 19, 2004 |
|
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
December 3, 2004 |
|
LAXMI NARAYAN S/O JAGANNATH Vs. THE STATE OF RAJASTHAN
|
January 5, 2004 |
|
LAXMI STEEL INDUSTRIES Vs. STATE
|
September 3, 2004 |
|
LEKHA RAM Vs. STATE OF RAJASTHAN
|
May 25, 2004 |
|
LIFE INSURANCE CORPN OF LTD Vs. DISTRICT PERFOMANCE LOK ADALAT
|
April 29, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ABHAY KUMAR BHANDIA
|
August 5, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF RAJASTHAN
|
September 22, 2004 |
|
LILA RAM Vs. NANDU BAI
|
January 14, 2004 |
|
LOKENDRA VERMA Vs. STATE OF RAJASTHAN
|
January 20, 2004 |
|
LRS. OF LATE SHRI SHANKER DAN CHARAN Vs. STATE OF RAJASTHAN & ANR.
|
September 9, 2004 |
|
LRS. OF RATANLAL Vs. STATE OF RAJASTHAN
|
April 27, 2004 |
|
LUNA RAM Vs. STATE OF RAJASTHAN
|
April 30, 2004 |
|
M M SONI CHIEF MANAGER RSRTC JHALAWAR DEPOT JHALAWAR Vs. BHAGAT SINGH
|
February 21, 2004 |
|
M.A. QURESHI Vs. UNION OF INDIA
|
April 21, 2004 |
|
MAA DURGA SHIKSHAN SANSTHAN Vs. STATE OF RAJASTHAN
|
April 13, 2004 |
|
MACLEOD PHARMACEUTICAL PVT. LTD. AND ORS. Vs. STATE OF RAJASTHAN
|
July 29, 2004 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
January 23, 2004 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
September 2, 2004 |
|
MADANCHAND AND BROTHERS Vs. BANK OF BARODA
|
September 15, 2004 |
|
MADHU SUDAN JOSHI Vs. STATE OF RAJASTHAN AND OTHERS
|
November 3, 2004 |
|
MADHUBAN CHEMICALS & FERTILIZERS LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 14, 2004 |
|
MAGNA RAM Vs. STATE OF RAJASTHAN
|
July 5, 2004 |
|
MAHADEV Vs. STATE OF RAJASTHAN
|
August 23, 2004 |
|
MAHANT BAJRANG DAS AND ANOTHER Vs. STATE AND ANOTHER
|
October 1, 2004 |
|
MAHANT BALAK DAS Vs. STATE OF RAJASTHAN & OTHERS
|
November 30, 2004 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
August 11, 2004 |
|
MAHAVEER KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
September 10, 2004 |
|
MAHAVIR SINGH Vs. STATE OF RAJASTHAN
|
September 24, 2004 |
|
MAHENDRA DUTT DWIVEDI Vs. SHRI RAMESH CHAND
|
May 14, 2004 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
February 27, 2004 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
October 18, 2004 |
|
MAHENDRA SINGH PAU Vs. JAI NARAIN VYAS UNIVERSITY
|
February 12, 2004 |
|
MAHENDRA SYNTHETICS P ITD Vs. ASSTT CIT
|
February 11, 2004 |
|
MAHESH BHATIYA Vs. SARAOGI MANSION ESTATE PVT LTD
|
March 4, 2004 |
|
MAHESH CHAND SONI S/O SHRI PRITHVI RAJ SONI Vs. STATE OF RAJASTHAN
|
December 8, 2004 |
|
MAHESH CHANDRA Vs. STATE OF RAJASTHAN
|
July 9, 2004 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
March 25, 2004 |
|
MAILLIKARJUN MARBIES AND MINES PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
|
April 27, 2004 |
|
MAMTA Vs. SARDAR BALJEET SINGH
|
October 13, 2004 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
February 4, 2004 |
|
MAN SINGH Vs. STATE
|
December 14, 2004 |
|
MAN STRUCTURALS LTD Vs. U O I
|
March 9, 2004 |
|
MANADER SINGH S/O MEHAR SINGH Vs. THE STATE OF RAJASTHAN
|
February 25, 2004 |
|
MANAGEMENT COMMITTEE, SHRI GANDHI SENIOR SECONDARY SCHOOL, GULABPURA Vs. RANGA LAL BABEL
|
March 25, 2004 |
|
MANAGING COMMITTEE OF SETH MOTI LAL PG COLLEGE Vs. STATE
|
July 22, 2004 |
|
MANBHARI DEVI & ORS. Vs. STATE
|
January 16, 2004 |
|
MANGAL RAM S/O HARSAHAI YADAV AND ORS. Vs. STATE OF RAJASTHAN
|
January 30, 2004 |
|
MANGI LAL Vs. OM PRAKASH
|
October 7, 2004 |
|
MANGILAL ALIAS MANGLA RAM Vs. STATE OF RAJASTHAN
|
January 15, 2004 |
|
MANGLA RAM Vs. SITAL DASS
|
August 2, 2004 |
|
MANGU @ ABDUL HAFIZ Vs. STATE OF RAJASTHAN
|
July 1, 2004 |
|
MANGU SINGH Vs. BANKI DAS
|
November 9, 2004 |
|
MANISH CHANDRA Vs. UNION OF INDIA
|
February 19, 2004 |
|
MANISH DIXIT Vs. DIRECTOR GENERAL PRISONS
|
December 16, 2004 |
|
MANJULATA Vs. SIDHKARAN
|
August 31, 2004 |
|
MANNU S/O BHURA Vs. STATE OF RAJASTHAN
|
September 16, 2004 |
|
MANNU S/O SHRI BHURA & ANR. Vs. THE STATE OF RAJASTHAN
|
October 7, 2004 |
|
MANOHAR LAL AGARWAL Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD
|
April 12, 2004 |
|
MANOHARLAL AND PARTY Vs. EXCISE COMMISSIONER RAJASTHAN
|
August 25, 2004 |
|
MANOJ Vs. STATE OF RAJASTHAN
|
February 20, 2004 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
March 5, 2004 |
|
MANOJ MANDAL Vs. URMILA MANDAL
|
April 1, 2004 |
|
MANORAMA DEVI Vs. MOHAN LAL
|
December 9, 2004 |
|
MANSHARAM AND OTHERS Vs. STATE OF RAJASTHAN
|
August 9, 2004 |
|
MARWARI INVESTMENT P LTD Vs. CWT
|
February 20, 2004 |
|
MAYA DEVI Vs. JUDGE MOTORE ACCIDENTS CLAIMS TRIBUNALTONK
|
January 20, 2004 |
|
MAYA DEVI DAGALA Vs. STATE OF RAJASTHAN
|
July 7, 2004 |
|
MEENA SAINI Vs. STATE OF RAJASTHAN
|
November 11, 2004 |
|
MEERA Vs. RAMESH CHAND
|
February 5, 2004 |
|
MEHAR CHAND Vs. KESHORAM
|
December 2, 2004 |
|
MEHAR DAIRY INDUSTRIES Vs. CHAMBALI AND OTHERS.
|
December 20, 2004 |
|
MEHRUN Vs. SAMIN AKHTAR
|
April 5, 2004 |
|
MILAP TEXTILE MILLS Vs. DY CIT
|
April 2, 2004 |
|
MISHRI LAI AGARWAL Vs. STATE OF RAJASTHAN & ORS
|
January 19, 2004 |
|
MODERN SYNTEX INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
March 15, 2004 |
|
MODI Vs. LATOOR LAL
|
March 18, 2004 |
|
MODI RAM Vs. SUGAN BAI
|
May 19, 2004 |
|
MOHAMMAD HANIF Vs. FINANCIAL ADVISOR AND SECRETARY, RAJASTHAN STATE AGRO INDUSTRIES CORPN. LTD.
|
May 21, 2004 |
|
MOHAMMAD ISLAM Vs. UNION OF INDIA
|
October 25, 2004 |
|
MOHAMMED IBRAHIM Vs. RADHEY LAL
|
February 26, 2004 |
|
MOHAN DEVI ALIAS MOHINI DEVI Vs. HIMMAT LAL MENARIA
|
September 9, 2004 |
|
MOHAN LAI SINGHAL S/O SHRI AMAR CHAND JI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 31, 2004 |
|
MOHAN LAL Vs. SHREE RAM
|
September 21, 2004 |
|
MOHD AKRAM Vs. STATE OF RAJASTHAN
|
November 9, 2004 |
|
MOHD FIROZ Vs. STATE OF RAJASTHAN
|
January 6, 2004 |
|
MOHD IDRESH Vs. STATE OF RAJASTHAN
|
January 19, 2004 |
|
MOHD IRSHAD ALIAS DILSHAD Vs. STATE OF RAJASTHAN
|
October 25, 2004 |
|
MOHINUDDIN Vs. SUSHILA
|
August 27, 2004 |
|
MOOK BADHIR BALAK OR BALIKA BADHIT BAL VIKAS KENDRA JHALAWAR ROAD Vs. JUDGE, LABOUR COURT, KOTA
|
December 14, 2004 |
|
MOOL CHAND Vs. SAGAR MAL
|
May 17, 2004 |
|
MOOL SINGH @ MURLIDHAR Vs. STATE OF RAJASTHAN AND ORS.
|
May 11, 2004 |
|
MOOLASINGH Vs. STATE OF RAJASTHAN
|
July 9, 2004 |
|
MOTI LAL Vs. STATE OF RAJASTHAN
|
March 4, 2004 |
|
MRS. INDRA Vs. STATE OF RAJASTHAN AND OTHERS
|
December 17, 2004 |
|
MST. RAJ KANWAR Vs. BHANWAR SINGH
|
July 22, 2004 |
|
MUKESH GARG Vs. STATE OF RAJASTHAN
|
June 16, 2004 |
|
MUKESH KUMAR Vs. BHOPAL SINGH
|
September 9, 2004 |
|
MUKESH KUMAR Vs. STATE OF RAJASTHAN
|
December 3, 2004 |
|
MUKESH PARIHAR Vs. STATE OF RAJASTHAN
|
February 24, 2004 |
|
MULLU RAM Vs. KASHI RAM
|
August 9, 2004 |
|
MUNICIPAL BOARD, SHAHPURA Vs. SHAUKAT HUSSAIN
|
February 3, 2004 |
|
MUNNA PARVEEN Vs. BHANU BHAI
|
December 14, 2004 |
|
MUNNA RAM Vs. STATE OF RAJASTHAN
|
April 26, 2004 |
|
MUNNALAL Vs. STATE OF RAJASTHAN
|
May 7, 2004 |
|
MUNNIR MOHAMMAD Vs. NOOR MOHAMMAD
|
September 9, 2004 |
|
MUNSHI KHAN Vs. STATE OF RAJASTHAN
|
May 26, 2004 |
|
MUNSHI LAL SHAKYA Vs. STATE OF RAJASTHAN
|
April 23, 2004 |
|
MURARI LAL & ANR. Vs. STATE OF RAJASTHAN THROUGH P.P.
|
June 9, 2004 |
|
MURLIDHAR AND ANOTHER Vs. STATE OF RAJASTHAN
|
February 7, 2004 |
|
MURLIDHAR SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 23, 2004 |
|
NANA LAL Vs. STATE OF RAJASTHAN AND ANR.
|
May 12, 2004 |
|
NANAG RAM Vs. CIVIL JUDGE (SR. DIVISION) SRIMADHOPUR, DISTT.
|
August 10, 2004 |
|
NAND LAL Vs. SECRETARY KRISHI UPAJ MANDI SAMITI, GBARSANA
|
January 15, 2004 |
|
NANDA Vs. STATE OF RAJ.
|
February 13, 2004 |
|
NANDA GURJAR AND ORS. Vs. STATE OF RAJASTHAN
|
January 13, 2004 |
|
NANDAN SINGH Vs. CHANDRA PRAKASH
|
December 3, 2004 |
|
NANDANSINGH Vs. CHANDRA PRAKASH & ORS
|
December 3, 2004 |
|
NANI Vs. SOMA LAL
|
February 22, 2004 |
|
NARAIN DAS S/O POONAM DAS Vs. STATE OF RAJASTHAN & ORS.
|
April 20, 2004 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
February 13, 2004 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
March 24, 2004 |
|
NARAYAN DASS SINGHI Vs. ITO
|
January 18, 2004 |
|
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
July 20, 2004 |
|
NARAYAN PRASAD Vs. STATE OF RAJASTHAN
|
February 11, 2004 |
|
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 13, 2004 |
|
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 12, 2004 |
|
NARENDRA KUMAR ACHARYA Vs. BHURE KHAN
|
April 2, 2004 |
|
NARENDRAPAL KOTADIA Vs. STATE
|
January 22, 2004 |
|
NARESH KUMAR GUPTA Vs. HIGH COURT OF JUDICATURE
|
August 4, 2004 |
|
NAROO Vs. STATE
|
January 14, 2004 |
|
NATHA SINGH Vs. STATE OF RAJASTHAN
|
February 10, 2004 |
|
NATIONAL INSSURANCE CO LTD Vs. RAVI KANT
|
May 10, 2004 |
|
NATIONAL INSURANCE CO Vs. SHEELA
|
April 19, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. LAXMI
|
April 20, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. USHA
|
February 20, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. HURMA DEVI
|
February 25, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. SONI
|
August 10, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. JETHA RAM
|
August 18, 2004 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. LADU BAI & ORS.
|
September 22, 2004 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RUKMANI DEVI AND 6 OTHER
|
February 5, 2004 |
|
NAVEEN GRAH NIRMAN SAHAKARI SAMITI Vs. COMPETENT AUTHORITY
|
May 19, 2004 |
|
NAVNEET BANSAL Vs. STATE OF RAJASTHAN
|
June 30, 2004 |
|
NAZIR MOHAMMAD Vs. STATE OF RAJASTHAN
|
April 16, 2004 |
|
NEELAM (SMT.) Vs. KOTA OPEN UNIVERSITY AND OTHERS
|
February 17, 2004 |
|
NEERAJ Vs. STATE OF RAJASTHAN
|
August 4, 2004 |
|
NEK KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME
|
July 22, 2004 |
|
NEMICHAND BURAD Vs. JORAWARMAL
|
November 23, 2004 |
|
NENU Vs. CHANDGI RAM
|
January 27, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAMNA DEVI
|
February 24, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. SITA
|
April 13, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. HALIMA
|
August 12, 2004 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUMER CHAND AND OTHERS
|
April 9, 2004 |
|
NIHCHAL DASS AND COMPANY Vs. U O I
|
October 11, 2004 |
|
NIRANJAN LAL JOSHI & ANR Vs. P.K. JOSHI
|
March 17, 2004 |
|
NIRMALA RANI SANAND Vs. LALCHAND ALIAS L C SONI
|
September 8, 2004 |
|
NIRMALA SAXENA Vs. STATE OF RAJASTHAN & ANOTHER
|
February 11, 2004 |
|
NISHAR MOHAMMED Vs. ABDUL RASHID
|
August 24, 2004 |
|
NITESH Vs. KOTA OPEN UNIVERSITY
|
February 10, 2004 |
|
O P GUPTA Vs. STATE OF RAJASTHAN
|
May 14, 2004 |
|
O.P. SHARMA Vs. STATE OF RAJASTHAN
|
February 13, 2004 |
|
OFFICIAL LIQUIDATOR Vs. SHREE CEMENT LTD
|
February 20, 2004 |
|
OFFICIAL LIQUIDATOR Vs. BHAGWAT SINGH
|
February 6, 2004 |
|
OFFICIAL LIQUIDATOR Vs. MAHARASHTRA STATE ELECTRICITY
|
July 16, 2004 |
|
OM PRAKASH Vs. MANGILAL
|
February 4, 2004 |
|
OM PRAKASH BANSAL Vs. STATE OF RAJASTHAN
|
May 12, 2004 |
|
OM PRAKASH CHOUDHARY Vs. SATATE OF RAJASTHAN
|
August 4, 2004 |
|
OMPRAKASH Vs. STATE OF RAJASTHAN
|
April 15, 2004 |
|
ONKARMAL Vs. MOHAR SINGH
|
September 20, 2004 |
|
ORIENTAL FIRE AND GENERAL Vs. RAJKUMARI MATHUR
|
December 2, 2004 |
|
ORIENTAL FIRE AND GENL INS CO LTD Vs. KANHAIYALAL
|
December 2, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. VANDANA
|
January 29, 2004 |
|
ORIENTAL INSURANCE CO. AND ANOTHER Vs. SMT. RADHA AND OTHERS
|
October 13, 2004 |
|
P C MOONDRA Vs. COMMISSIONER OF INCOME TAX
|
July 20, 2004 |
|
PANKAJ KHAPRA Vs. STATE OF RAJASTHAN
|
May 10, 2004 |
|
PARAMJEET KAUR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 26, 2004 |
|
PARAS RAM Vs. THE STATE OF RAJASTHAN
|
September 14, 2004 |
|
PARASNATH GRANITE INDIA LTD Vs. STATE OF RAJASTHAN
|
June 2, 2004 |
|
PARI BAI Vs. BABRU & ORS.
|
January 5, 2004 |
|
PARMESHWARI DEVI Vs. RSRTC
|
June 1, 2004 |
|
PARPATI BAI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 11, 2004 |
|
PATA RAM BHEEL Vs. STATE OF RAJASTHAN
|
October 20, 2004 |
|
PAWAN COTTON MILLS Vs. ITO
|
March 18, 2004 |
|
PILE FOUNDATION CONSTRUCTION CO Vs. RAJASTHAN STATE BRIDGE CONSTRUCTION CORPORATION LTD
|
September 9, 2004 |
|
PINTU @ LAL SINGH Vs. THE STATE OF RAJASTHAN
|
October 26, 2004 |
|
POONAM DEVI & ANR. Vs. STATE OF RAJASTHAN & ORS.
|
December 1, 2004 |
|
POORAN MAL Vs. PHOOL CHAND
|
December 10, 2004 |
|
POPULAR PACKINGS PVT LTD Vs. UNION OF INDIA
|
April 8, 2004 |
|
PRABHU MEHTA Vs. JAGANNATH
|
April 7, 2004 |
|
PRADEEP Vs. STATE OF RAJASTHAN
|
April 6, 2004 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
September 23, 2004 |
|
PRAHLAD & MUNNI Vs. STATE & KANHAIYALAL
|
August 10, 2004 |
|
PRAKASH @ OM PRAKASH Vs. THE STATE OF RAJASTHAN
|
October 8, 2004 |
|
PRAKASH CHAND LODHA Vs. JUDGE LABOUR COURT BHILWARA
|
July 22, 2004 |
|
PRAKASH CHANDRA Vs. HARI PRASAD
|
September 2, 2004 |
|
PRAKASH ROADLINES LTD Vs. STATE OF RAJASTHAN
|
December 15, 2004 |
|
PRASANN KUMAR Vs. RAJ COOPERATIVE DAIRY FEDERATION
|
October 1, 2004 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
May 14, 2004 |
|
PRAVEEN KUMAR Vs. JAIN VISHVA BHARATI INSTITUTE
|
July 6, 2004 |
|
PRAVEEN SAHANI Vs. SUSHILA DEVI
|
March 11, 2004 |
|
PRAYAG CHAND Vs. LAND ACQUISITION OFFICER
|
December 9, 2004 |
|
PRAYAG S/O MAHARAJ SINGH Vs. STATE OF RAJASTHAN
|
March 26, 2004 |
|
PREM BEHARI LAL MATHUR Vs. STATE OF RAJASTHAN
|
January 9, 2004 |
|
PREM KANWAR Vs. CHAND SINGH
|
November 9, 2004 |
|
PREM LAT PARIHAR Vs. R L PARIHAR
|
June 2, 2004 |
|
PREM NARAIN GUPTA Vs. UNION NARAIN INDIA
|
November 4, 2004 |
|
PREM PUROHIT Vs. HEMANDAS
|
March 18, 2004 |
|
PRIRTAM CHAND Vs. SITA RAM
|
December 1, 2004 |
|
PUKHRAJ Vs. SHYAMLAL ALIAS RADHEY SHYAM
|
August 23, 2004 |
|
PURSHOTTAM SINGH NAROOKA Vs. PURSHOTTAM SHARMA
|
March 5, 2004 |
|
PUSHI Vs. KULWANT SINGH
|
August 25, 2004 |
|
PUSHKAR LAL Vs. CIVIL JUDGE
|
October 4, 2004 |
|
PUSHPA Vs. GHANSHYAM NAGORI
|
August 4, 2004 |
|
PUSHPA DEVI Vs. INCOME TAX OFFICER
|
March 19, 2004 |
|
PUSHPA DEVI Vs. URBAN IMPROVEMENT TRUST
|
July 14, 2004 |
|
PUSHPA MISHRA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
March 29, 2004 |
|
PYARI Vs. BALSINGH
|
December 12, 2004 |
|
R S R T C Vs. INDER RAJ
|
April 26, 2004 |
|
R S R T C Vs. MANORMA DEVI
|
December 9, 2004 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
May 13, 2004 |
|
RAJ KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
March 9, 2004 |
|
RAJ MAL Vs. PREM NARAIN
|
March 19, 2004 |
|
RAJ. AGRI. UNI, BIKANER Vs. JUDGE, IND. TRI.
|
March 24, 2004 |
|
RAJ. STATE WAREHOUSING CORPORATION Vs. GOVT. OF RAJASTHAN AND OTHERS
|
December 14, 2004 |
|
RAJASTHAN ADVERTISING COMPANY Vs. RSRTC
|
April 30, 2004 |
|
RAJASTHAN CRICKET ASSOCIATION Vs. STATE OF RAJASTHAN
|
December 20, 2004 |
|
RAJASTHAN FINANCIAL CORPN Vs. OFFICIAL LIQUIDATOR OF BALDEV
|
February 20, 2004 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. BHASKAR DAGAR
|
July 22, 2004 |
|
RAJASTHAN RAJYA SAHAKARI UPBHOKTA SANGH CONFED LTD Vs. RENT CONTROL TRIBUNAL JAIPUR
|
July 20, 2004 |
|
RAJASTHAN STATE ROAD DEVELOPMENT AND CONSTRUCTION Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND
|
April 5, 2004 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SIRAJ AHMED
|
May 26, 2004 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NAND LAL SARASWAT
|
November 10, 2004 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ABDUL RASEED
|
October 13, 2004 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
April 13, 2004 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
January 6, 2004 |
|
RAJENDRA @ RAJU S/O SHRI SHEO RAM SINGH Vs. THE STATE OF RAJASTHAN
|
February 9, 2004 |
|
RAJENDRA GIRI Vs. JUDGE LABOUR COURT
|
November 29, 2004 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
December 21, 2004 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
July 1, 2004 |
|
RAJENDRA PRASAD Vs. STATE OF RAJASTHAN
|
May 12, 2004 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 27, 2004 |
|
RAJENDRA SINGH S/O RICHHPAL SINGH Vs. STATE OF RAJASTHAN & ANR.
|
July 15, 2004 |
|
RAJPAL S/O SHRI JEET SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
February 16, 2004 |
|
RAJVEER Vs. STATE
|
December 1, 2004 |
|
RAKESH VIJAY Vs. PREM CHAND KARNAWAT
|
January 20, 2004 |
|
RAM AVTAR KHANDELWAL Vs. BAR COUNCIL OF RAJASTHAN
|
May 14, 2004 |
|
RAM CHANDER & ANR. Vs. RADHA KRISHAN
|
May 6, 2004 |
|
RAM CHANDRA KASLIWAL Vs. STATE OF RAJASTHAN
|
May 7, 2004 |
|
RAM CHANDRA KHATRI Vs. BARMER CENTRAL CO-OPERATIVE BANK LTD
|
July 8, 2004 |
|
RAM CHANDRA SHARMA Vs. VEERA SAINI
|
November 5, 2004 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
September 23, 2004 |
|
RAM DAYAL KALLA Vs. ITO
|
March 22, 2004 |
|
RAM DEO Vs. STATE OF RAJASTHAN
|
September 16, 2004 |
|
RAM KALYAN Vs. SMT. LADBAI AND ANR.
|
April 13, 2004 |
|
RAM KARAN Vs. MOOLI DEVI
|
December 10, 2004 |
|
RAM KARAN AND OTHERS Vs. JEET MAL AND OTHERS
|
October 5, 2004 |
|
RAM KISHAN & ANR. Vs. STATE OF RAJASTHAN
|
December 8, 2004 |
|
RAM KISHORE Vs. STATE OF RAJASTHAN
|
May 17, 2004 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN
|
February 12, 2004 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
June 3, 2004 |
|
RAM LAL Vs. HASTI MAL
|
October 4, 2004 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
May 14, 2004 |
|
RAM LAL @ RAM SINGH Vs. STATE
|
March 4, 2004 |
|
RAM NARAIN Vs. STATE OF RAJASTHAN
|
September 22, 2004 |
|
RAM NARAYAN Vs. SITARAM
|
December 9, 2004 |
|
RAM RAI Vs. STATE OF RAJASTHAN
|
March 12, 2004 |
|
RAM SAHAI Vs. DHAN SINGH
|
December 2, 2004 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
March 4, 2004 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
October 12, 2004 |
|
RAMARAYA Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
October 12, 2004 |
|
RAMCHAND BANARASI DAS Vs. BHANWAR LAL
|
April 2, 2004 |
|
RAMDEV Vs. STATE OF RAJASTHAN
|
September 28, 2004 |
|
RAMESH @ MAHESH Vs. STATE OF RAJASTHAN
|
January 23, 2004 |
|
RAMESH CHAND Vs. SURYA PRASAD
|
May 12, 2004 |
|
RAMESH KUMAR TIBRA Vs. STATE OF RAJASTHAN
|
October 29, 2004 |
|
RAMESHWAR Vs. SHYAMPATI
|
May 24, 2004 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
April 29, 2004 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
November 3, 2004 |
|
RAMJI LAL JAIN Vs. STATE OF RAJASTHAN
|
January 16, 2004 |
|
RAMLAL BAIRWA Vs. STATE OF RAJASTHAN
|
December 17, 2004 |
|
RAMPAL CHOUHAN Vs. MARWAR GRAMIN BANK
|
June 3, 2004 |
|
RAMPRASAD & ORS. Vs. STATE OF RAJASTHAN
|
April 21, 2004 |
|
RAMU Vs. HARI NARAYAN
|
December 20, 2004 |
|
RAMU RAM Vs. CHIEF EXECUTIVE OFFICER SRIGANGANAGAR
|
May 13, 2004 |
|
RATAN LAL Vs. HEERA LAL
|
February 20, 2004 |
|
RATAN SINGH Vs. STATE OF RAJASTHAN
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April 7, 2004 |
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RATAN SINGH @ RAM LAL & ORS. Vs. STATE OF RAJASTHAN
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September 3, 2004 |
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RATAN SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
|
September 8, 2004 |
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RATANA RAM AND ANR. Vs. STATE AND ANR.
|
April 16, 2004 |
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RATIRAM Vs. STATE OF RAJASTHAN
|
May 19, 2004 |
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RAUNAQ FINANCE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 6, 2004 |
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RESIDENTS OF SANJAY NAGAR Vs. STATE OF RAJASTHAN
|
January 20, 2004 |
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RIPU DAMAN SINGH Vs. THE UNION OF INDIA AND ORS.
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March 26, 2004 |
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RISHAB ROLLING AND GRADING MILLS Vs. STATE OF RAJASTHAN
|
February 11, 2004 |
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RITESH ARYA Vs. STATE OF RAJASTHAN
|
April 15, 2004 |
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ROHITASH Vs. STATE
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October 26, 2004 |
|
ROSHAN LAL JAT Vs. STATE OF RAJASTHAN
|
September 17, 2004 |
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RUGGA SINGH Vs. PREM SINGH
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May 19, 2004 |
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RUKAM PAL SINGH Vs. STATE OF RAJASTHAN
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March 26, 2004 |
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S C MALHOTRA Vs. BILAM KANWAR
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July 20, 2004 |
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S K CHAKRABARTI Vs. STATE BANK OF BIKANER AND JAIPUR
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June 30, 2004 |
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S N COMPUNAARY Vs. RMD PUBLISHERS P LTD
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August 6, 2004 |
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S.L. GUPTA Vs. LIC AND ANR.
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September 29, 2004 |
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SAGAR MAL MEHTA Vs. STATE OF RAJASTHAN
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December 13, 2004 |
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SAHIB RAIN GIRI [DR.] (S.K. GIRL) S/O SHRI LADOO RAM GIRI Vs. UNION OF INDIA AND OTHERS
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May 13, 2004 |
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SAJJAN LAL Vs. STATE OF RAJASTHAN
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May 10, 2004 |
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SALIM Vs. INDIRA
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June 3, 2004 |
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SAMEER SHARMA Vs. M N I T JAIPUR
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August 27, 2004 |
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SANATAN DHARM SHASTRI SANSKRIT MAHAVIDHYALAYA LALSOT Vs. STATE OF RAJASTHAN
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August 4, 2004 |
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SANATAN GOSWAMI Vs. STATE OF RAJASTHAN
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September 14, 2004 |
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SANJAY BHARDWAJ Vs. STATE OF RAJASTHAN
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February 11, 2004 |
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SANJAY PAREEK Vs. STATE OF RAJASTHAN
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May 31, 2004 |
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SANJAY SEIN Vs. STATE OF RAJASTHAN (RAJASTHAN)
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July 22, 2004 |
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SANSAR CHAND Vs. STATE OF RAJASTHAN
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March 23, 2004 |
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SANTOSH MITTAL Vs. STATE OF RAJASTHAN
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October 8, 2004 |
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SANTVEER SINGH Vs. ADDITIONAL CIVIL JUDGE HANUMANGARH
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May 14, 2004 |
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SARJODHAN SINGH Vs. STATE OF RAJASTHAN (RAJASTHAN)
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April 26, 2004 |
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SARSWATI DEVI Vs. RAM AVTAR
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November 5, 2004 |
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SARVAJANIK NIRMAN MAZDOOR SANGH Vs. JUDGE LABOUR COURT
|
November 2, 2004 |
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SATISH CHANDRA Vs. AVTAR SINGH
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November 30, 2004 |
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SATISH KUMAR Vs. STATE OF RAJASTHAN
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September 14, 2004 |
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SATPAL SINGH Vs. STATE OF RAJASTHAN
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March 19, 2004 |
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SATYA NARAIN MODANI Vs. INCOME TAX OFFICER
|
April 22, 2004 |
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SEEMA D/O SURENDRA KUMAR & ANR. Vs. NATIONAL INSTITUTE OF OPEN SCHOOLING B
|
April 8, 2004 |
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SEWA RAM Vs. BALSWAROOP
|
January 16, 2004 |
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SHABNAM Vs. MOHD SHAFIQ
|
May 19, 2004 |
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SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
April 1, 2004 |
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SHAITAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
February 19, 2004 |
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SHAKUNTALA Vs. SHARDA TRADE AND TRANSPORT CO
|
December 6, 2004 |
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SHALINI SINGH Vs. STATE OF RAJASTHAN
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June 30, 2004 |
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SHAMBHU DAYAL Vs. SHIVCHARAN LAL
|
January 19, 2004 |
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SHAMIM BANO Vs. STATE OF RAJASTHAN
|
April 9, 2004 |
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SHANKAR LAL Vs. STATE OF RAJSTHAN
|
July 9, 2004 |
|
SHANKAR LAL Vs. STATE
|
November 8, 2004 |
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SHANKAR LAL TIWARI Vs. VAIDYA RAM NIWAS JOSHI
|
September 30, 2004 |
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SHANTI DEVI Vs. NAND LAL
|
December 13, 2004 |
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SHANTI DEVI Vs. RAM NARAIN
|
March 12, 2004 |
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SHANTI LAL Vs. STATE OF RAJASTHAN
|
July 21, 2004 |
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SHARDA Vs. GOPAL
|
December 1, 2004 |
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SHASHI BALA MEENA Vs. THE STATE OF RAJASTHAN
|
December 1, 2004 |
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SHEOKI SHEOKAT Vs. STATE OF RAJASTHAN
|
July 20, 2004 |
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SHERA RAM ALIAS VISHNU DUTTA Vs. STATE OF RAJASTHAN
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February 21, 2004 |
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SHERA RAM S/O KOJA RAM Vs. THE STATE OF RAJASTHAN
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February 4, 2004 |
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SHIV DAN RAM Vs. STATE OF RAJASTHAN
|
July 9, 2004 |
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SHIV RAJ SINGH Vs. STATE OF RAJASTHAN
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November 23, 2004 |
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SHIV RAM Vs. STATE OF RAJASTHAN
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March 8, 2004 |
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SHIV RAM SINGH Vs. SH MAHENDRA CHAND CHORDIA
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May 12, 2004 |
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SHIV SHANKER Vs. STATE OF RAJASTHAN
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September 14, 2004 |
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SHIV SINGH Vs. STATE OF RAJASTHAN
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April 20, 2004 |
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SHIVA RAM SHIVA LAL Vs. STATE OF RAJASTHAN
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April 16, 2004 |
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SHRAVAN SONI Vs. STATE OF RAJASTHAN
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July 26, 2004 |
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SHRAWAN KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 12, 2004 |
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SHREE RAJASTHAN TEXCHEM LTD Vs. UNION OF INDIA
|
November 3, 2004 |
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SHREYANS GEMS P LTD Vs. INCOME TAX SETTLEMENT COMMISSION
|
November 8, 2004 |
|
SHRI AMARA & OTHERS Vs. STATE OF RAJASTHAN
|
October 27, 2004 |
|
SHRI RAM Vs. TEEKAM SINGH
|
February 21, 2004 |
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SHRIRAM VERMA Vs. STATE OF RAJASTHAN
|
February 4, 2004 |
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SHYAM SUNDER Vs. NARBADA DEVI
|
August 19, 2004 |
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SHYAMA RAM Vs. STATE OF RAJASTHAN
|
June 2, 2004 |
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SIDDH NATH BHARDWAJ Vs. UNION OF INDIA
|
June 30, 2004 |
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SITA RAM Vs. STATE OF RAJASTHAN
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June 3, 2004 |
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SITA RAM Vs. STATE OF RAJASTHAN
|
February 11, 2004 |
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SITARAM Vs. MAHAVIR PRASAD
|
April 26, 2004 |
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SITARAM SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
May 7, 2004 |
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SMT. JANI SUTHAR Vs. UNION OF INDIA & ORS.
|
November 22, 2004 |
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SMT. NATHI Vs. BOARD OF REVENUE RAJ
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January 29, 2004 |
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SMT. RADHA DEVI AND ETC. Vs. CHENA RAM (DECEASED BY LR), AND OTHERS
|
April 19, 2004 |
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SMT. SHANTA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
October 1, 2004 |
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SMT. VIMALA Vs. STATE OF RAJASTHAN
|
January 19, 2004 |
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SOBHAGYAVATI @ ORS. Vs. SOM NATH & ORS.
|
September 10, 2004 |
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SOHAN MERTIYA Vs. DIST JUDGE
|
October 20, 2004 |
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SOHANLAL Vs. MANGILAL
|
December 3, 2004 |
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SOHANLAL Vs. STATE OF RAJASTHAN
|
June 2, 2004 |
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SQN LM K BAKSHY Vs. UNION OF INDIA
|
January 8, 2004 |
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ST WILFREDS EDUCATION SOCIETY Vs. STATE OF RAJASTHAN
|
September 28, 2004 |
|
STATE Vs. MANGI LAL
|
September 23, 2004 |
|
STATE Vs. PRAKASH CHAND KABRA
|
July 13, 2004 |
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STATE BANK OF BIKANER & JAIPUR Vs. RAVI KANT PUROHIT & ORS.
|
December 9, 2004 |
|
STATE BANK OF BIKANER JAIPUR Vs. CIT
|
July 14, 2004 |
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STATE BANK OF INDIA Vs. SAMPAT RAJ MEWARA
|
August 25, 2004 |
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STATE OF RAJASTHAN Vs. BHAWANI SHANKER
|
September 2, 2004 |
|
STATE OF RAJASTHAN Vs. SHEKHU
|
July 22, 2004 |
|
STATE OF RAJASTHAN Vs. ACHALA RAM
|
September 28, 2004 |
|
STATE OF RAJASTHAN Vs. FAROOQ AHMED
|
October 28, 2004 |
|
STATE OF RAJASTHAN Vs. ASHOK
|
October 6, 2004 |
|
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT BIKANER
|
April 28, 2004 |
|
STATE OF RAJASTHAN Vs. DHARMENDRA PARTH
|
May 10, 2004 |
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STATE OF RAJASTHAN Vs. PAWAN KUMAR GOYAL
|
February 27, 2004 |
|
STATE OF RAJASTHAN Vs. MAHESH KUMAR MADAN
|
March 16, 2004 |
|
STATE OF RAJASTHAN Vs. SHYAM KISHAN TEWARI
|
January 5, 2004 |
|
STATE OF RAJASTHAN Vs. JAMIL KHAN
|
November 9, 2004 |
|
STATE OF RAJASTHAN Vs. BHANWAR SINGH
|
January 21, 2004 |
|
STATE OF RAJASTHAN Vs. ANJU SAXENA
|
March 16, 2004 |
|
STATE OF RAJASTHAN Vs. KISHORE SINGH AND ANR.
|
February 16, 2004 |
|
STATE OF RAJASTHAN Vs. TARSEM RAM
|
February 9, 2004 |
|
STATE OF RAJASTHAN Vs. LACHCHHA RAM AND ANOTHER
|
November 2, 2004 |
|
STATE OF RAJASTHAN AND OTHERS Vs. JABRA RAM
|
September 29, 2004 |
|
SUBADI Vs. STATE OF RAJASTHAN
|
August 20, 2004 |
|
SUBHASH KEER Vs. STATE OF RAJASTHAN
|
June 2, 2004 |
|
SUBHASH MOHAN MATHUR Vs. STATE
|
April 13, 2004 |
|
SUDERSHAN MEHTA Vs. STATE OF RAJASTHAN
|
August 4, 2004 |
|
SUKH DAS Vs. STATE OF RAJASTHAN
|
May 12, 2004 |
|
SUKHBEER SINGH Vs. STATE OF RAJASTHAN
|
August 10, 2004 |
|
SULTAN KHAN AND OTHERS Vs. MOHAMMED SABIR
|
April 6, 2004 |
|
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
August 19, 2004 |
|
SUNILA Vs. STATE OF RAJASTHAN
|
April 20, 2004 |
|
SUNITA Vs. OM PRAKASH
|
February 9, 2004 |
|
SUO MOTU Vs. PRINCIPAL CHIEF CONSERVATOR FOREST JAIPUR
|
August 27, 2004 |
|
SUO MOTU Vs. STATE OF RAJASTHAN
|
October 20, 2004 |
|
SUPERINTENDING ENGINEER O AND M Vs. AKHILESH KUMAR
|
November 9, 2004 |
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SURENDRA KUMAR BHANASALI Vs. JUDGE FAMILY COURT
|
April 20, 2004 |
|
SURENDRA KUMAR GARG Vs. STATE OF RAJASTHAN
|
September 24, 2004 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2004 |
|
SURENDRA SINGH & ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
December 2, 2004 |
|
SURESH Vs. STATE OF RAJASTHAN
|
February 17, 2004 |
|
SURESH CHANDRA SINGHAL Vs. STATE OF RAJASTHAN
|
July 27, 2004 |
|
SURESH KANWAR Vs. STATE OF RAJASTHAN
|
January 20, 2004 |
|
SURESH KUMAR Vs. BHAWANI
|
March 16, 2004 |
|
SURESH KUMAR Vs. RITURAJ PIPES AND PLASTIC PVT. LTD.
|
May 11, 2004 |
|
SURESH OIL MILLS Vs. KESAR BAI
|
March 15, 2004 |
|
SURJA RAM Vs. STATE OF RAJASTHAN
|
July 21, 2004 |
|
SURJA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 25, 2004 |
|
SUSHILA DEVI Vs. ALWAR CO
|
September 29, 2004 |
|
SUSHILA DEVI Vs. BHAGOTI DEVI
|
December 8, 2004 |
|
SUSHILA MEHTA Vs. CHANDRAKALA
|
April 9, 2004 |
|
SUSHILA VERMA & ORS Vs. BUNIYAD KHAN & ORS
|
December 1, 2004 |
|
SWAN INDUSTRIES LTD Vs. AJMER VIDYUT VITRAN NIGAM LTD
|
April 21, 2004 |
|
TARA KANWAR Vs. BHAGWAN SAHAI
|
November 30, 2004 |
|
TARA SINGH GEHLOT Vs. SNEHLATA
|
July 9, 2004 |
|
TARUN KUMAR SHARMA AND 45 ORS. Vs. THE STATE OF RAJASTHAN
|
December 8, 2004 |
|
TEEJA Vs. PRABHU DAYAL
|
December 3, 2004 |
|
TEJ RAJ Vs. MOHAN SINGH AND OTHERS
|
December 21, 2004 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
July 22, 2004 |
|
TEK CHAND Vs. STATE OF RAJASTHAN
|
February 28, 2004 |
|
TEKA ALIAS TEKCHAND Vs. STATE OF RAJASTHAN
|
March 16, 2004 |
|
THAKUR SINGH Vs. STATE OF RAJASTHAN
|
August 4, 2004 |
|
THAN SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2004 |
|
THAWRI Vs. HARJI LAL
|
February 19, 2004 |
|
THE COORDINATOR OF ALL INDIA ENGINEERING/PHARMACY/ARCHITECTS ENTRANCE EXAMINATION (AIEEE), CENTRAL BOARD OF SECONDARY EDUCATION, NEW DELHI AND 2 ORS. Vs. UNION OF INDIA AND OTHERS
|
June 10, 2004 |
|
TIRUPATI MARBLES Vs. STATE OF RAJASTHAN
|
February 24, 2004 |
|
TOOFAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
September 29, 2004 |
|
TULCHA RAM ALIAS TULSIRAM Vs. BHOJA RAM AND ORS.
|
December 22, 2004 |
|
TULSA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
December 15, 2004 |
|
UDAI RAM SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL MANAGER
|
March 10, 2004 |
|
UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 9, 2004 |
|
UMESH Vs. STATE OF RAJASTHAN
|
June 1, 2004 |
|
UNION OF INDIA Vs. RAJASTHAN SPINNING AND WEAVING
|
April 26, 2004 |
|
UNION OF INDIA Vs. PARVATI DEVI
|
March 12, 2004 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 27, 2004 |
|
UNION OF INDIA AND ORS. Vs. C.A.T. AND ANR.
|
April 21, 2004 |
|
UNITED INDIA INSURANCE CO Vs. SHYAM KANWAR
|
July 22, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. FATEH SINGH
|
August 11, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAM CHARAN
|
December 10, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. SAROJ DEVI
|
May 11, 2004 |
|
UNITED INDIA INSURANE CO LTD Vs. SAROJ DEVI
|
March 11, 2004 |
|
URMILA Vs. STATE OF RAJASTHAN
|
July 22, 2004 |
|
USHA Vs. HARI RAM RAIGAR
|
November 30, 2004 |
|
USHA DUBE Vs. STATE OF RAJASTHAN
|
February 21, 2004 |
|
UTTARI RAJASTHAN SAHAKARI DUGDH UTPADAK SANGH LTD. & ANR. Vs. RAM KISHAN & ANR.
|
July 22, 2004 |
|
VALLABH Vs. GINNI DEVI
|
February 25, 2004 |
|
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
|
March 9, 2004 |
|
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
|
May 26, 2004 |
|
VANDANA CHOUHAN Vs. STATE OF RAJASTHAN
|
March 25, 2004 |
|
VANNA SINGH Vs. STATE OF RAJASTHAN
|
April 9, 2004 |
|
VIDHYA DEVI Vs. STATE OF RAJASTHAN
|
January 8, 2004 |
|
VIJAY BENJAMIN Vs. STATE OF RAJASTHAN
|
September 6, 2004 |
|
VIJAY INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
May 17, 2004 |
|
VIJAY JOHAR Vs. COMMISSIONER OF INCOME TAX
|
May 4, 2004 |
|
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
April 20, 2004 |
|
VIJAY KUMAR Vs. NEELAM RANI
|
February 19, 2004 |
|
VIJAY LAXMI SHARMA Vs. STATE OF RAJASTHAN
|
December 14, 2004 |
|
VIJAY PAL SINGH Vs. STATE OF RAJASTHAN
|
January 23, 2004 |
|
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
January 14, 2004 |
|
VIJAYANDER KUMAR Vs. STATE OF RAJASTHAN
|
March 19, 2004 |
|
VIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 12, 2004 |
|
VIKRAM @ BANGALI Vs. STATE OF RAJ.
|
February 20, 2004 |
|
VIKRAM SINGH CHAUHAN Vs. MARWAR GRAMIN BANK
|
September 14, 2004 |
|
VIMAL PRAKASH Vs. THE STATE OF RAJASTHAN
|
June 3, 2004 |
|
VINOD ALIAS NANNA Vs. STATE OF RAJASTHAN
|
February 5, 2004 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
November 8, 2004 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
August 4, 2004 |
|
VINOD KUMAR AGARWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
February 11, 2004 |
|
VIRENDRA SINGH Vs. KASHIRAM
|
April 6, 2004 |
|
VISHAL APURWA Vs. DISTT & SESSIONS JUDGE, SIROHI
|
December 16, 2004 |
|
VISHNU SINGH Vs. MANAGING DIRECTOR SBBJ
|
May 10, 2004 |
|
WINTER MISRA DIAMOND TOOLS LTD. Vs. PAYAL GRANITES (P.) LTD.
|
October 8, 2004 |
|
YAD RAM Vs. STATE OF RAJASTHAN
|
April 23, 2004 |
|
YOGENDRA KUMAR SHARMA Vs. SECRETARY CUM COMMISSIONER
|
April 7, 2004 |
|
YUDHISTHAR SINGH Vs. SMT. SARITA SANKHALA
|
September 6, 2004 |
|
YUSUF @ ISHA & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
April 1, 2004 |