|
A C T O JODHPUR Vs. SHIV SHAMBHU AGENCIES
|
October 14, 2003 |
|
ABDUL KAYUM Vs. ANAND PRAKASH
|
August 19, 2003 |
|
ABHISHEK SINGH Vs. UNIVERSITY OF RAJASTHAN & ANR.
|
July 7, 2003 |
|
ACHARYA SHRI KUNDAN MAHARAJ Vs. INDRA
|
December 16, 2003 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPINNING AND WEAVING MILLS LTD
|
October 15, 2003 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPG. AND WVG. MILLS
|
November 24, 2003 |
|
AHMED @ MOHD. AHMED Vs. KAMALUDDIN
|
February 14, 2003 |
|
AJANTA ENTERPRISES Vs. ANITA TEX PRINT LTD
|
May 23, 2003 |
|
AJAY ROONGTA Vs. RAJENDRA PRASAD MAHIPAL
|
April 8, 2003 |
|
AJAY SINGH Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
February 20, 2003 |
|
AJAY SRIVASTAVA Vs. STATE OF RAJASTHAN
|
February 5, 2003 |
|
AJEET SINGH Vs. CHHINDRA SINGH & OTHERS
|
May 22, 2003 |
|
AKASH BHANDARI Vs. JAI NARAIN VYAS UNIVERSITY
|
March 10, 2003 |
|
AKHIL BHARTIYA VIDHYARTHI PARISHAD UDAIPUR Vs. STATE OF RAJASTHAN
|
July 16, 2003 |
|
AKHTAR ALI Vs. STATE OF RAJASTHAN
|
October 6, 2003 |
|
ALCOBEX METALS LTD Vs. STATE OF RAJASTHAN
|
May 16, 2003 |
|
ALMI Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
|
ALOK ENTERPRISES Vs. RAJASTHAN FINANCIAL CORPORATION
|
January 31, 2003 |
|
ALOK GUPTA Vs. UNION OF INDIA NEW DELHI
|
July 11, 2003 |
|
ALPHA ENGINEER JAIPUR Vs. STATE OF RAJASTHAN
|
September 23, 2003 |
|
AMAR BAI Vs. STATE OF RAJASTHAN
|
April 25, 2003 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
October 7, 2003 |
|
AMARDEEP DUBE Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
|
AMITA SHEKHAWAT Vs. STATE OF RAJASTHAN
|
March 6, 2003 |
|
AMITA VYAS Vs. JNVU
|
February 26, 2003 |
|
AMRA RAM Vs. STATE OF RAJASTHAN
|
April 30, 2003 |
|
AMRIT LAL Vs. UNION OF INDIA
|
January 9, 2003 |
|
ANAND JAIN Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
|
ANAND KUMAR PUROHIT Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL AND LABOUR COURT
|
December 19, 2003 |
|
ANAND KUMAR SHARMA Vs. EXECUTIVE ENGINEER
|
July 28, 2003 |
|
ANANDI PRASAD Vs. ROOP LAL
|
February 25, 2003 |
|
ANARBAI Vs. STATE OF RAJASTHAN
|
April 25, 2003 |
|
ANCHI DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
February 10, 2003 |
|
ANIL BHANDARI Vs. UNITED INDIA INSURANCE CO LTD
|
May 27, 2003 |
|
ANIL COLD TYRES RETREADERS Vs. RUNGTA PROJECTS LTD
|
November 28, 2003 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
April 4, 2003 |
|
ANIL KUMAR S RUIA Vs. OFFICIAL LIQUIDATOR UNIKOL
|
September 5, 2003 |
|
ANIL KUMAR SHARMA Vs. MALVIYA REGIONAL ENGINEERING COLLEGE
|
May 9, 2003 |
|
ANIL KUMAR TOMAR Vs. STATE OF RAJASTHAN
|
January 9, 2003 |
|
ANIL VASHISHTHA Vs. STATE OF RAJASTHAN & ANOTHER
|
November 11, 2003 |
|
ANJALI ALIAS DEVI Vs. STATE
|
May 27, 2003 |
|
ARAWALI TAXI OPERATORS UNION Vs. STATE OF RAJASTHAN
|
September 15, 2003 |
|
ARIHANT CINE WORLD PVT. LTD. Vs. JDA
|
July 23, 2003 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
May 19, 2003 |
|
ARJUN SINGH Vs. A D J BEHROR
|
September 2, 2003 |
|
ARUN KUMAR SRIVASTAVA Vs. R P S C
|
March 3, 2003 |
|
ARUNA BANO Vs. STATE OF RAJASTHAN
|
February 11, 2003 |
|
ARUNA BOHRA Vs. BHAWANI SHANKAR NANDWANA
|
April 1, 2003 |
|
ASGAR Vs. STATE OF RAJASTHAN
|
January 31, 2003 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
July 11, 2003 |
|
ASHOK KUMAR Vs. SAWAI SINGH
|
September 11, 2003 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
November 20, 2003 |
|
ASHOK KUMAR BOHRA Vs. HADOTI KSHETRIYA GRAMIN BANK KOTA
|
February 26, 2003 |
|
ASHOK KUMAR CHATURVEDI & ORS. Vs. ALWAR BHARATPUR AANCHALIK GRAMIN BANK & OTHERS
|
September 18, 2003 |
|
ASHOK KUMAR GAUR Vs. M A C T KOTA
|
July 17, 2003 |
|
ASHOK KUMAR KAROLA Vs. UNION OF INDIA
|
January 3, 2003 |
|
ASHOK MAHESHWARI Vs. CHOTHU MOOLA
|
October 31, 2003 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMAR SINGH KISHAN
CHAND
|
September 15, 2003 |
|
ASSISTANT ENGINEER (RURAL ELECTRIFICATION) RAJASTHAN STATE ELECTRICITY BOARD, MERTA CITY, DIST. NAGAUR Vs. TEJA RAM JAT
|
April 8, 2003 |
|
ASSU @ ASRAF AND ORS. Vs. STATE OF RAJASTHAN
|
August 5, 2003 |
|
ATRUP Vs. STATE OF RAJASTHAN
|
April 17, 2003 |
|
ATUL SINGH VISHNOI Vs. PUSHPA JAIN
|
October 16, 2003 |
|
AUTOLITE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
July 21, 2003 |
|
AVADH BEHARI PACHAURI Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
|
AYYUB Vs. STATE OF RAJASTHAN
|
April 7, 2003 |
|
BABLI DEVI Vs. STATE OF RAJASTHAN
|
September 3, 2003 |
|
BABLOO Vs. STATE OF RAJASTHAN
|
August 7, 2003 |
|
BABLOO @ KRISHNA KUMAR Vs. STATE OF RAJASTHAN
|
September 3, 2003 |
|
BABU KHAN Vs. STATE OF RAJASTHAN
|
January 29, 2003 |
|
BABU LAL Vs. LABOUR COURT JODHPUR
|
March 28, 2003 |
|
BABU LAL Vs. SHRIPAT LAL
|
August 29, 2003 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
July 9, 2003 |
|
BABU LAL CHAUDHARY Vs. BIHARI LAL SAINI
|
May 20, 2003 |
|
BABU PURI Vs. KALU
|
August 26, 2003 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
October 17, 2003 |
|
BADRI Vs. SHRI KISHAN
|
April 8, 2003 |
|
BADRI LAL JOSHI Vs. STATE
|
February 10, 2003 |
|
BAGGA MALI Vs. SHRI BHAWANI SHANKAR GARG
|
July 28, 2003 |
|
BAKSHI STEELS LTD Vs. STATE OF RAJASTHAN
|
December 5, 2003 |
|
BALBEER KUMAR JAIN Vs. TRIPTI KUMAR KOTHARI
|
October 22, 2003 |
|
BALU RAM Vs. STATE OF RAJASTHAN
|
January 20, 2003 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
October 20, 2003 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
May 20, 2003 |
|
BANARSI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
November 12, 2003 |
|
BANK OF RAJASTHAN LTD Vs. KRISHAN PRINTERS
|
September 2, 2003 |
|
BANNEY SINGH RATHORE Vs. STATE OF RAJASTHAN
|
February 11, 2003 |
|
BANSHI Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
|
BANSHI LAL Vs. RAJ BAI
|
October 29, 2003 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
July 28, 2003 |
|
BARKAT Vs. STATE OF RAJASTHAN
|
May 19, 2003 |
|
BASANTA Vs. STATE OF RAJASTHAN
|
January 23, 2003 |
|
BASTI MAL SUTHAR Vs. STATE OF RAJASTHAN AND OTHERS
|
September 12, 2003 |
|
BATOOL Vs. STATE OF RAJASTHAN
|
April 7, 2003 |
|
BEERBAL SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2003 |
|
BEERU @ BIRBAL RAM Vs. STATE
|
November 7, 2003 |
|
BHAGIRATH RAM Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
November 3, 2003 |
|
BHAGWAT SINGH Vs. DISTRICT MAGISTRATE UDAIPUR
|
February 5, 2003 |
|
BHAGWATI BAI & ORS Vs. MANJEET SINGH & ORS
|
November 25, 2003 |
|
BHAGWATI LAL SHARMA Vs. STATE OF RAJASTHAN
|
November 6, 2003 |
|
BHAIRU SINGH Vs. UNION OF INDIA
|
July 28, 2003 |
|
BHAKAR RAM Vs. UNION OF INDIA
|
February 3, 2003 |
|
BHANWAR Vs. LRS OF JAHRUDDIN
|
August 21, 2003 |
|
BHANWAR KANWAR Vs. CIVIL JUDGE
|
September 17, 2003 |
|
BHANWAR LAL Vs. BIRBAL RAM & OTHERS
|
January 21, 2003 |
|
BHANWAR LAL KUMAWAT Vs. STATE OF RAJASTHAN
|
September 11, 2003 |
|
BHANWAR LAL PARIHAR Vs. STATE OR RAJASTHAN AND OTHERS
|
February 14, 2003 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
November 5, 2003 |
|
BHANWAR SINGH Vs. LABOUR COURT
|
February 10, 2003 |
|
BHANWARI DEVI Vs. UNION OF INDIA
|
June 6, 2003 |
|
BHASKAR DAGAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
September 25, 2003 |
|
BHAWANI SHANKAR SHARMA Vs. STATE OF RAJASTHAN
|
April 23, 2003 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
May 14, 2003 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
October 14, 2003 |
|
BHERU LAL Vs. RAGHUBEER
|
October 17, 2003 |
|
BHERU LAL GANDHI Vs. STATE OF RAJASTHAN AND OTHERS
|
March 12, 2003 |
|
BHERU SINGH RATHORE Vs. STATE OF RAJASTHAN
|
April 29, 2003 |
|
BHERULAL Vs. THE STATE
|
November 19, 2003 |
|
BHIM SINGH Vs. KAN SINGH
|
November 25, 2003 |
|
BHIM SINGH Vs. KAN SINGH
|
November 15, 2003 |
|
BHOJA Vs. STATE OF RAJASTHAN
|
September 11, 2003 |
|
BHOJA RAM Vs. STATE OF RAJASTHAN
|
November 7, 2003 |
|
BHOOP RAM Vs. STATE OF RAJASTHAN
|
December 11, 2003 |
|
BHOOR SINGH Vs. GHEESU LAL AND OTHERS
|
April 8, 2003 |
|
BHURA Vs. ADDITIONAL DISTRICT JUDGE NO 8 JAIPUR CITY
|
September 15, 2003 |
|
BIJA RAM Vs. UNION OF INDIA
|
April 24, 2003 |
|
BIRDHI CHAND Vs. STATE OF RAJASTHAN
|
March 27, 2003 |
|
BIRLA CEMENT WORKS Vs. STATE OF RAJASTHAN
|
April 22, 2003 |
|
BRAHMA NAND Vs. DURGA PRASHAD
|
December 17, 2003 |
|
BRIJ KISHORE RANGA Vs. STATE OF RAJASTHAN
|
April 18, 2003 |
|
BRIJENDRA KUMAR JAIMAN Vs. STATE OF RAJASTHAN
|
March 28, 2003 |
|
BUILDER AND ASSOCIATES Vs. RIICO NON
|
October 9, 2003 |
|
BUTA SINGH Vs. SUPERINTENDING ENGNEER SURVEY CIRCLE CHHATARGARH IGNP CAD BIKANER
|
September 3, 2003 |
|
C I T JODHPUR Vs. MARUDHAR HOTEL P LTD
|
February 17, 2003 |
|
C T O SRIGANGANAGAR Vs. SADULSHAHAR KRAI VIKRAI SAHAKARI SAMITI
|
April 23, 2003 |
|
CAPITAL BODY BUILDERS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 9, 2003 |
|
CENTRAL ACADEMY EDUCATIONAL SOCIETY Vs. MOOL CHAND AND OTHERS
|
August 19, 2003 |
|
CHAIN SUKH RATHI Vs. COMMISSIONER OF INCOME TAX
|
September 9, 2003 |
|
CHAINSINGH PANWAR Vs. STATE OF RAJASTHAN
|
May 12, 2003 |
|
CHAMPA LAL Vs. STATE OF
|
March 27, 2003 |
|
CHANAN RAM Vs. REGISTRAR RAJASTHAN AGRICULTURAL UNIVERSITY
|
May 29, 2003 |
|
CHANDAN SINGH Vs. STATE OF RAJASTHAN
|
May 27, 2003 |
|
CHANDRA PAL BAGGA Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 31, 2003 |
|
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
|
December 16, 2003 |
|
CHARAN SINGH Vs. R S R T C
|
February 4, 2003 |
|
CHARAN SINGH Vs. STATE OF RAJASTHAN
|
October 21, 2003 |
|
CHHAGANLAL Vs. KRISHI UPAJ MANDI SAMITI
|
November 4, 2003 |
|
CHHITAR LAL Vs. STATE OF RAJASTHAN
|
June 25, 2003 |
|
CHHITAR LAL ALIAS CHHITA Vs. STATE OF RAJASTHAN
|
May 19, 2003 |
|
CHHOGA Vs. STATE OF RAJASTHAN
|
November 5, 2003 |
|
CHIEF EXECUTIVE OFFICER ZILA PARISHAD Vs. SHRI PALA RAM
|
August 1, 2003 |
|
CHIEF EXECUTIVE OFFICER ZILA PARISHAD JHUNJHUNU Vs. PALA RAM
|
August 1, 2003 |
|
CHIMAN SINGH Vs. STATE OF RAJASTHAN
|
July 23, 2003 |
|
CHOTURAM Vs. STATE OF RAJASTHAN
|
July 22, 2003 |
|
CHUNNI LAL BAHETI Vs. A D J NO 1
|
March 5, 2003 |
|
CIT Vs. CHINNA RAM
|
September 5, 2003 |
|
CIT Vs. ABRESSIVE INDIA
|
January 16, 2003 |
|
CIT Vs. UDAIPUR DISTILLARY CO LTD
|
May 9, 2003 |
|
COLLECTOR OF CENTRAL EXCISE Vs. J K UDAIPUR UDYOG
|
July 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. BABU LAL SHYAM DASS VIJAY KUMAR AND PARTY
|
July 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN TRADING CORPN
|
July 22, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. BANNA LAL JAT
|
July 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA RANA INDERJEET
|
July 11, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
|
July 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. G B H EXPORTERS
|
August 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
September 3, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. R G ISPAT LTD
|
September 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UTTAM CHAND NAHAR
|
August 26, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. BALU RAM
|
May 23, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. RAJENDRA KASLIWAL
|
May 20, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. R D GUPTA CONSTRUCTION P LTD
|
May 22, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
May 12, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL LAKE END
|
May 13, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPINNING AND WEAVING
MILLS LTD
|
May 13, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HARSHWARDHAN CHEMICALS
|
May 7, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. P C MAHESHWARI
|
May 8, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR ART PALACE P LTD
|
July 4, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ROOP NARAIN SARDAR MAL
|
July 8, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD
|
July 8, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PREMLATA JALANI
|
July 14, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. COMPAIGNE GENERAL DE GEOPHYSIQUE
|
July 15, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SAMBHAR SALT LTD
|
March 7, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. GAMBHIR MAL PANDIYA P LTD
|
March 12, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED STONE INDUSTRIES KOTAH LTD
|
March 7, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS P LTD
|
March 21, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PREM NATH MOTORS RAJASTHAN P LTD
|
April 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PRITHVIRAJ MAHESHWARI
|
April 8, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
April 25, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. REGISTHAN P LTD
|
April 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STEEL ROLLING MILLS P LTD
|
April 29, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE BARKHA SYNTHETICS LTD
|
May 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA DEVI
|
April 21, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHU SINHA
|
April 16, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. AGRO ENGINEERS
|
April 10, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ARAVALI CONSTRUCTION CO P LTD
|
February 11, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PARMESHWAR BOHRA
|
February 3, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. BOUTIQUE CHIC
|
February 3, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HAJI JAN MOHD GAUR
|
February 19, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. FOSS ELECTRONIC
|
February 25, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. NEW RAJASTHAN TRADING CO
|
January 23, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. AJANTA DYEING AND PRINTING MILLS
|
January 23, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. TRINITY HOSPITAL
|
January 24, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR DUGGAR
|
January 24, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. R G ISPAT LTD
|
January 31, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR SOORANA
|
January 27, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. VIMAL KUMAR AND NIRMAL KUMAR SOORANA
|
January 2, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. TAJ OIL TRADERS
|
January 7, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHITRA
|
January 15, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ABRESSIVE INDIA
|
January 16, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SAHKARI SPINNING MILLS LTD
|
January 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. BANSIWALA IRON AND STEEL RE ROLLING MILLS
|
September 5, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. GOTAN LIME STONE KHANIJ UDHYOG
|
September 4, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE CO OP BANK
|
September 5, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. DEVILAL SONI
|
September 16, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE RAJASTHAN SYNTEX LTD
|
September 15, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
October 10, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. AJIT BHAWAN HOTEL
|
October 13, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMAN PARASHAR
|
September 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
September 24, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL RATANADA INTERNATIONAL P LTD
|
November 5, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. BANSWARA FABRICS LTD
|
November 12, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPG AND WVG MILLS LTD
|
November 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
|
November 18, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HIRANAND
|
October 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLARY CO LTD
|
October 15, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. MEWAR OIL AND GENERAL MILLS LTD
|
October 21, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. BHAWAL SYNTHETICS INDIA
|
December 3, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HAZARIMAL MILAPCHAND SURANA
|
September 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED
|
August 23, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. MANNA LAL NIRMAL KUMAR SURANA
|
January 2, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. DEVENDRA UDHYOG
|
March 10, 2003 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJASTHAN RAJYA VIDYUT PRASARAN
|
August 26, 2003 |
|
COMMISSIONER OF INCOME-TAX UDAIPUR Vs. UDAIPUR DISTILLARY CO LIMITED
|
May 9, 2003 |
|
COMMISSIONER OF INCOME-TAX UDAIPUR Vs. UDAIPUR DISTILLARY COMPANY LTD
|
October 9, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. SANTOSH CHAND
|
September 4, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. SETH MUKUND DAS VISHNU KUMAR
RATHI
|
July 30, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. R K GOLECHA
|
January 27, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. MUKUND DAS VISHNU KUMAR RATHI
|
February 25, 2003 |
|
CONTROLLER OF ESTATE DUTY Vs. PARAS RAJ G SHAH
|
May 12, 2003 |
|
CONTROLLER OF ESTATE DUTY Vs. INDER JEET SINGH
|
July 9, 2003 |
|
CWT Vs. SETH MUKUND DAS VISHNU KUMAR RATHI
|
July 30, 2003 |
|
D C CHARAYA Vs. INCOME TAX OFFICER
|
July 16, 2003 |
|
D C M SHRIRAM CONSOLIDATED LTD Vs. REGIONAL P F COMMR
|
July 29, 2003 |
|
D D SINHA Vs. OFFICIAL LIQUIDATOR RAJASTHAN
|
January 24, 2003 |
|
DAIDAN SINGH Vs. STATE
|
March 20, 2003 |
|
DAL CHAND Vs. JUDGE LABOUR COURT
|
December 16, 2003 |
|
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
August 6, 2003 |
|
DARSHNA Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
|
DASHRATH Vs. STATE OF RAJASTHAN
|
January 17, 2003 |
|
DASHRATH SINGH & ORS. Vs. STATE AND ANR.
|
September 23, 2003 |
|
DAYALA ALIAS DAYA RAM Vs. STATE OF RAJASTHAN
|
July 21, 2003 |
|
DAYALAL Vs. STATE OF RAJASTHAN
|
May 7, 2003 |
|
DEEN DAYAL Vs. HIGH COURT OF JUDICATURE
|
February 25, 2003 |
|
DEEPAK Vs. STATE OF RAJASTHAN
|
April 17, 2003 |
|
DEEPAK KUMAR Vs. DILIP KUMAR
|
July 25, 2003 |
|
DEPUTY SECRETARY TRIBAL AREA DEVELOPMENT DEPARTMENT Vs. JUDGE LABOUR COURT UDAIPUR
|
February 21, 2003 |
|
DESHRAJ SINGH Vs. STATE OF RAJASTHAN
|
August 18, 2003 |
|
DESHRAM Vs. STATE OF RAJASTHAN
|
August 27, 2003 |
|
DEVA RAM Vs. DISTRICT & SESSIONS JUDGE, BALOTRA & ANR.
|
August 21, 2003 |
|
DEVENDRA UPADHYAY Vs. ANJANA
|
November 10, 2003 |
|
DEVI PRASAD Vs. SUB-DIVISIONAL OFFICER LAND CONVERSION
|
August 4, 2003 |
|
DEVILAL S/O KRISHNA RAM Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
|
DHANESH COTTON GINNING DAL OIL Vs. ITO
|
September 17, 2003 |
|
DHANRAJ Vs. STATE OF RAJASTHAN
|
May 6, 2003 |
|
DHANRAJ Vs. PRAKASH KUMAR
|
September 17, 2003 |
|
DHARA RAM Vs. STATE OF RAJASTHAN
|
December 3, 2003 |
|
DHARAM PAL Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
|
DHARMAVEER SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN.
|
November 27, 2003 |
|
DHARMVEER SEN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
July 24, 2003 |
|
DHULA Vs. STATE OF RAJASTHAN
|
April 21, 2003 |
|
DIAMOND WORLD Vs. COMMISSIONER OF INCOME TAX
|
July 8, 2003 |
|
DINESH SINGH Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
July 14, 2003 |
|
DIRECTOR IN CHARGE Vs. TEJA
|
February 4, 2003 |
|
DIRECTOR STATE FARMS CORPORATION OF INDIA LTD Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT AND
|
January 24, 2003 |
|
DIRECTOR TREASURY AND ACCOUNTS RAJASTHAN JAIPUR Vs. SURESH CHAND
|
July 28, 2003 |
|
DISTRICT EDUCATION OFFICER Vs. BAPU LAL & ANOTHER
|
October 16, 2003 |
|
DIVISIONAL MANAGER RSRTC Vs. KAMRUDDIN
|
February 4, 2003 |
|
DIWAS AGARWAL Vs. THE STATE OF RAJASTHAN
|
October 17, 2003 |
|
DOONGAR SINGH Vs. RAMESHWAR LAL
|
August 19, 2003 |
|
DR GURMEET SINGH Vs. ITO
|
February 4, 2003 |
|
DR. [MRS.] SUMITRA BORA Vs. STATE OF RAJASTHAN & OTHERS
|
February 3, 2003 |
|
DR. G.N. KHAJURIA AND OTHERS Vs. STATE OF RAJASTHAN
|
January 31, 2003 |
|
DR. J.K. JASWANI Vs. STATE OF RAJASTHAN & ANR.
|
March 13, 2003 |
|
DULI CHAND Vs. PRABHU DAYAL
|
April 21, 2003 |
|
DULICHAND Vs. BHANDARI DAS
|
October 28, 2003 |
|
DUNI CHAND Vs. STATE OF RAJASTHAN
|
December 2, 2003 |
|
EMNA Vs. UNION OF INDIA
|
October 28, 2003 |
|
EXECUTIVE ENGINEER O and M JODHPUR VIDYUT VITRAN NIGAM LIMITED Vs. PAYMENT OF WEGES AUTHORITY LABOUR COURT BALOTRA
|
August 4, 2003 |
|
F.C.I. & ORS. Vs. MANGAL SEN AGRAWAL
|
August 27, 2003 |
|
FAROOQA BIBI Vs. JUBEDA BIBI
|
November 28, 2003 |
|
FATTU MAL SAJNANI Vs. HAMIDA BANO
|
November 17, 2003 |
|
FAZAL ALI Vs. AMMA KHATUN
|
September 18, 2003 |
|
FOJA Vs. STATE OF RAJASTHAN
|
July 16, 2003 |
|
FOOD CORPORATION OF INDIA DELHI Vs. LAXMI TRADERS HANUMANGARH
|
January 27, 2003 |
|
GAFUR KHAN Vs. STATE OF RAJASTHAN
|
February 25, 2003 |
|
GAJADHAR @ GANGADHAR Vs. THE STATE OF RAJASTHAN
|
May 30, 2003 |
|
GANASHERE GRAM SEWA SAHAKARI Vs. JUDGE LABOUR
|
April 16, 2003 |
|
GANESH Vs. STATE OF RAJASTHAN
|
July 17, 2003 |
|
GANPAT LAL Vs. RAJASTHAN HOUSING BOARD JODHPUR
|
November 13, 2003 |
|
GARRISON ENGINEER PROJECT-I Vs. STATE
|
March 24, 2003 |
|
GAUTAM BHAWAN NIRMAN SAHKARI SAMITI LTD Vs. RAMNIK KUMARI
|
September 8, 2003 |
|
GAUTAM KANDIYA BHONSLE Vs. STATE OF RAJASTHAN
|
November 18, 2003 |
|
GEETA DEVI Vs. HARI RAM YOGI
|
May 2, 2003 |
|
GEETA DEVI Vs. SHIV SHANKAR
|
July 21, 2003 |
|
GEETA SHARMA Vs. STATE OF RAJ. & ANR.
|
September 15, 2003 |
|
GEETA SINHA Vs. JAI NARAYAN VYAS UNIVERSITY, JODHPUR AND ORS.
|
July 22, 2003 |
|
GEHNA Vs. UNION OF INDIA
|
May 26, 2003 |
|
GENERAL MANAGER PNB Vs. JAMNA DEVI SMT
|
September 15, 2003 |
|
GENERAL MANAGER PUNJAB NATIONAL BANK Vs. JAMNA DEVI
|
September 15, 2003 |
|
GENERAL MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR. Vs. GURDEEP KAUR AND OTHERS
|
April 9, 2003 |
|
GENERAL MANAGER WESTERN RAILWAY CHURCH GATE BOMBAY Vs. LAXMI NARAIN MEENA
|
April 30, 2003 |
|
GHANSHYAM AMETA Vs. STATE OF RAJASTHAN
|
July 23, 2003 |
|
GHANSHYAM DASS Vs. STATE OF RAJASTHAN & ANR.
|
August 19, 2003 |
|
GHASI RAM @ GHISA Vs. ADDL. DISTRICT JUDGE NO. 1, DHANNA RAM
|
October 15, 2003 |
|
GHISALAL Vs. STATE OF RAJASTHAN
|
February 21, 2003 |
|
GIAN SINGH Vs. STATE OF RAJASTHAN
|
December 17, 2003 |
|
GIRRAJ PRASAD Vs. QAMAR ALI BEGH
|
September 5, 2003 |
|
GODARA CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
July 10, 2003 |
|
GOKAL RAM Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
November 24, 2003 |
|
GOPAL Vs. STATE
|
February 13, 2003 |
|
GOPAL KRISHNA SHARMA Vs. SHAHIBI GENERAL FINANCE AND INVESTMENTS LTD.
|
July 25, 2003 |
|
GOPAL NAI Vs. STATE OF RAJASTHAN
|
August 9, 2003 |
|
GOPAL SHARAN Vs. RADHA DEVI
|
December 15, 2003 |
|
GOPAL SHARMA Vs. STATE OF RAJASTHAN
|
October 21, 2003 |
|
GOPAL VYAS Vs. NAGAR NIGAM
|
April 17, 2003 |
|
GOPESH GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 15, 2003 |
|
GOPI Vs. STATE OF RAJASTHAN
|
April 7, 2003 |
|
GORDHAN LAL Vs. STATE OF RAJASTHAN
|
October 20, 2003 |
|
GOVERDHAN LAL Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
|
GOVERDHAN SINGH Vs. SYNDICATE BANK AND ANOTHER
|
October 10, 2003 |
|
GOVIND SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
|
May 20, 2003 |
|
GULAB CHAND VERMA Vs. BANK OF RAJASTHAN LIMITED & ORS.
|
November 10, 2003 |
|
GULAB KANWAR Vs. STATE OF RAJASTHAN
|
February 11, 2003 |
|
GULAM MUSTFA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 17, 2003 |
|
GULSHAN KUMAR Vs. STATE OF RAJASTHAN
|
August 18, 2003 |
|
GUNESH TEXTILES Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION JAIPUR
|
February 11, 2003 |
|
GUNWANT LAL GODAWAT Vs. COMMISSIONER OF C EX AND CUS
|
November 4, 2003 |
|
GURBACHAN SINGH Vs. STATE OF RAJASTHAN
|
March 24, 2003 |
|
GYANA RAM & ANR. Vs. STATE OF RAJASTHAN
|
August 18, 2003 |
|
HAJI MOHD IBRAHIM Vs. STATE OF RAJASTHAN
|
April 23, 2003 |
|
HAKIM SINGH Vs. STATE OF RAJASTHAN
|
August 5, 2003 |
|
HANUMAN MAL Vs. JATAN MAL
|
July 15, 2003 |
|
HANUMAN PRASAD LATA Vs. STATE OF RAJASTHAN AND OTHERS
|
May 30, 2003 |
|
HANUMAN RAM Vs. STATE OF RAJASTHAN
|
July 22, 2003 |
|
HARBANS SINGH Vs. CHANDRA PRABHA
|
January 3, 2003 |
|
HARBANSH Vs. STATE OF RAJASTHAN
|
July 1, 2003 |
|
HARBHAJ RAM Vs. LABOUR COURT JODHPUR
|
May 26, 2003 |
|
HARCHANDA Vs. STATE OF RAJASTHAN
|
July 14, 2003 |
|
HARDAYAL Vs. RAVINDRA AGARWAL
|
November 28, 2003 |
|
HARDAYAL REHAN Vs. STATE OF RAJASTHAN & ANR.
|
October 20, 2003 |
|
HARDEVA RAM Vs. STATE OF RAJASTHAN & ORS.
|
March 2, 2003 |
|
HARI NARAYAN Vs. STATE OF RAJASTHAN
|
July 1, 2003 |
|
HARI RAM Vs. LICHMANIYA
|
March 12, 2003 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
December 12, 2003 |
|
HARI SINGH MATHUR Vs. STATE OF RAJASTHAN
|
September 18, 2003 |
|
HARIOM MEENA Vs. CHAIRMAN JVVNL
|
September 15, 2003 |
|
HARJI RAM AND ANOTHER Vs. STATE OF RAJASTHAN & ORS.
|
February 10, 2003 |
|
HARKESH Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
|
HARKESH KUMAR Vs. STATE OF RAJASTHAN
|
February 25, 2003 |
|
HARPHOOLI DEVI Vs. KRAPAL SINGH
|
June 30, 2003 |
|
HAZNA Vs. PRABHU LAL
|
April 16, 2003 |
|
HEM RAJ JAIN Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
|
HIMTIA & ORS. Vs. STATE OF RAJASTHAN
|
June 2, 2003 |
|
HINDUSTAN ZINC LTD Vs. M L KHUTEDA
|
December 9, 2003 |
|
HOKMA AND OTHERS Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
|
I.C.A.R. AND OTHERS Vs. AKHEEL AHMED
|
January 29, 2003 |
|
IDDU S/O JODHU Vs. THE STATE OF RAJASTHAN
|
September 15, 2003 |
|
IMECO ULTRASONICS Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
July 25, 2003 |
|
INDER SINGH GEHLOT Vs. VICE CHANCELLOR JAI NARAIN VYAS UNIVERSITY JODHPUR
|
March 28, 2003 |
|
INDIAN SHAVING PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 31, 2003 |
|
INDUSTRIAL DEVELOPMENT BANK Vs. SOLARTECH INDIA LTD
|
January 31, 2003 |
|
IQBAL HUSSAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
March 7, 2003 |
|
ISHAR RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 2003 |
|
ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
August 8, 2003 |
|
ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
May 7, 2003 |
|
ISHWARDAS AND BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
January 20, 2003 |
|
ISHWARI LAL Vs. HIRA LAL
|
September 11, 2003 |
|
J K UDAIPUR UDYOG LTD Vs. STATE OF RAJASTHAN
|
May 30, 2003 |
|
J P MATHUR Vs. COMMISSIONER OF INCOME TAX
|
February 17, 2003 |
|
J. HUKAM RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
|
November 10, 2003 |
|
J.C. MEHRISH Vs. UNION OF INDIA AND ANOTHER
|
November 7, 2003 |
|
JAFER AHMED Vs. J N V UNIVERSITY JODHPUR
|
November 21, 2003 |
|
JAGANNATH Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
May 6, 2003 |
|
JAGDISH Vs. MANOJ KUMAR SHARMA
|
September 23, 2003 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
August 1, 2003 |
|
JAGDISH AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
December 13, 2003 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
February 6, 2003 |
|
JAGDISH PRASAD REGAR Vs. STATE OF RAJASTHAN
|
October 22, 2003 |
|
JAGDISH S/O SHRI SARDARI LAL Vs. STATE OF RAJASTHAN
|
November 15, 2003 |
|
JAGGU SINGH Vs. U O I
|
July 21, 2003 |
|
JAGVEER SINGH RAGHAV Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 17, 2003 |
|
JAHORAN Vs. KALYANMAL
|
August 19, 2003 |
|
JAI KUMAR BHADU Vs. STATE
|
February 14, 2003 |
|
JAI KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
April 22, 2003 |
|
JAI NARAIN Vs. DISTRICT JUDGE
|
April 24, 2003 |
|
JAI NARAIN MODI Vs. STATE OF RAJASTHAN
|
August 28, 2003 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
May 22, 2003 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
November 7, 2003 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
January 28, 2003 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
April 8, 2003 |
|
JAIPUR SPG AND WVG MILLS LTD Vs. N M TRADING CO
|
November 28, 2003 |
|
JAMUNA LAL Vs. KRISHNA AVTAR SHARMA
|
May 2, 2003 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
February 5, 2003 |
|
JAWAHAR Vs. STATE OF RAJASTHAN
|
August 26, 2003 |
|
JEEVRAJ SINGH Vs. BHANWAR LAL
|
April 16, 2003 |
|
JEEWAN SINGH Vs. SHIV SINGH GALUDIA
|
November 5, 2003 |
|
JEEWANI Vs. SHIMBU
|
August 19, 2003 |
|
JETHIA @ JETHA RAM Vs. STATE OF RAJASTHAN
|
October 21, 2003 |
|
JETHU SINGH Vs. BHANWAR SINGH
|
January 21, 2003 |
|
JEWELS EMPORIUM Vs. UNION OF INDIA
|
March 21, 2003 |
|
JHHABAR Vs. KISHAN SHARAN
|
March 4, 2003 |
|
JHOOMER LAL Vs. GENERAL MANAGER RSRTC
|
March 20, 2003 |
|
JHUNTHA RAM Vs. STATE OF RAJASTHAN
|
August 21, 2003 |
|
JITENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 26, 2003 |
|
JITENDRA SINGH Vs. RAJASTHAN STATE GANGA SUGAR MILLS
|
February 10, 2003 |
|
JOGENDRA SINGH ALIAS JOGENDRA KUMAR Vs. STATE
|
May 27, 2003 |
|
JOGI DAN Vs. STATE OF RAJASTHAN
|
December 16, 2003 |
|
JUSTICE R S VERMA Vs. STATE OF RAJASTHAN
|
February 23, 2003 |
|
JWALA PRATAP SINGH Vs. SHRI R D MATHUR
|
October 15, 2003 |
|
JYOTI SWAROOP Vs. INDIAN OIL CORPORATION LIMITED
|
November 25, 2003 |
|
K K BANSAL Vs. STATE OF RAJASTHAN
|
March 27, 2003 |
|
K K MAHESHWARI Vs. COMMISSIONER OF INCOME TAX
|
May 29, 2003 |
|
KACHRA Vs. THE STATE OF RAJASTHAN
|
March 5, 2003 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
August 8, 2003 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
November 10, 2003 |
|
KAILASH CHAND Vs. HINDUSTAN ENGINEERING
|
April 24, 2003 |
|
KAILASH CHAND Vs. BRIJ MOHAN GUPTA
|
April 8, 2003 |
|
KAILASH CHAND Vs. SAKINA
|
October 6, 2003 |
|
KAILASH CHAND Vs. SUKH RAM
|
November 17, 2003 |
|
KAILASH CHANDRA Vs. REKHA
|
August 25, 2003 |
|
KALI CHARAN S/O MEHRAM AND OTHERS Vs. STATE OF RAJASTHAN
|
July 16, 2003 |
|
KALLU CHHIPA Vs. STATE OF RAJASTHAN
|
November 25, 2003 |
|
KALLU RAM Vs. STATE OF RAJASTHAN
|
March 21, 2003 |
|
KALOO CHAND Vs. BOARD OF REVENUE
|
February 4, 2003 |
|
KALU Vs. STATE OF RAJASTHAN
|
May 5, 2003 |
|
KALU Vs. STATE OF RAJASTHAN
|
January 18, 2003 |
|
KALU @ GULLA Vs. STATE OF RAJASTHAN
|
January 21, 2003 |
|
KALU KHAN S/O DAULAT KHAN Vs. STATE OF RAJASTHAN
|
September 5, 2003 |
|
KALU RAM & ANR. Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
|
KALU SINGH Vs. STATE OF RAJASTHAN
|
August 19, 2003 |
|
KAMAL Vs. STATE OF RAJASTHAN
|
April 29, 2003 |
|
KAMAL ALIAS KAMAL SINGH Vs. STATE OF RAJASTHAN
|
April 9, 2003 |
|
KAMAL KAPOOR Vs. MOHANLAL SUKHADIA UNIVERSITY
|
July 25, 2003 |
|
KAMALCHAND SURANA Vs. ITO
|
October 27, 2003 |
|
KAMLA DEVI Vs. DIRECTOR, PENSION DEPTT. AND ORS.
|
November 3, 2003 |
|
KAMLESH SONI Vs. STATE OF RAJASTHAN
|
November 20, 2003 |
|
KANHAIYA LAL Vs. AMOLI BAI
|
July 4, 2003 |
|
KANHIYA LAL Vs. STATE OF RAJASTHAN
|
October 20, 2003 |
|
KANMAL Vs. RAM KUMAR
|
July 7, 2003 |
|
KANSARA BEARINGS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 1, 2003 |
|
KANTILAL JAIN Vs. STATE BANK OF BIKANER AND JAIPUR
|
January 16, 2003 |
|
KAPIL DEV RANWA Vs. STATE OF RAJASTHAN
|
September 10, 2003 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
October 17, 2003 |
|
KARNAIL SINGH Vs. STATE OF RAJASTHAN
|
July 31, 2003 |
|
KARTAR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
May 19, 2003 |
|
KEDAR NATH SAINI Vs. STATE OF RAJASTHAN
|
October 7, 2003 |
|
KESARI MAL Vs. BHAWANI SINGH
|
October 9, 2003 |
|
KESU RAM Vs. ZILA PARISHAD SRIGANGANAGAR
|
January 29, 2003 |
|
KEVJI Vs. STATE OF RAJASTHAN
|
July 10, 2003 |
|
KHAITAN ELECTRICALS LTD Vs. STATE OF RAJASTHAN
|
February 13, 2003 |
|
KHEM CHAND Vs. STATE OF RAJASTHAN
|
July 25, 2003 |
|
KHEM SINGH SANKHLA Vs. UNION OF INDIA
|
March 20, 2003 |
|
KHEMA RAM Vs. STATE OF RAJASTHAN
|
May 12, 2003 |
|
KHET SINGH Vs. STATE OF RAJASTHAN
|
May 27, 2003 |
|
KHETPAL Vs. STATE OF RAJASTHAN
|
April 28, 2003 |
|
KHUSHI RAM AGENCIES Vs. COMMERCIAL TAX OFFICER
|
May 12, 2003 |
|
KIRTI PREM RAJ JAIN Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
|
KISHAN LAL ADOPTED S/O LATE RAM SINGH Vs. UNION OF INDIA
|
May 30, 2003 |
|
KISHNA RAM Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
|
KRIPA ENTERPRISES Vs. SAWAIMADHOPUR & TONK DISTRICT DUGDH UTPADAK SAHKARI SANGH LTD.
|
June 30, 2003 |
|
KRISHAN KANT Vs. STATE OF RAJASTHAN
|
August 18, 2003 |
|
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
|
July 18, 2003 |
|
KRISHAN KUMAR Vs. BALDEV KRISHAN
|
May 12, 2003 |
|
KRISHAN KUMAR "SORABH BHARTI" Vs. PARAS RAM
|
August 26, 2003 |
|
KRISHAN MURARI TRIVEDI Vs. STATE OF RAJASTHAN
|
April 24, 2003 |
|
KRISHANLAL Vs. STATE AND OTHERS
|
January 22, 2003 |
|
KRISHI UPAJ MANDI SAMITI, UDAIPUR Vs. SRI RAM KRIPA TRADING CO.
|
November 7, 2003 |
|
KRISHNA GOPAL GUPTA S/O GHANSHYAM GUPTA Vs. MANJU BANSAL W/O ASHOK KUMAR BANSAL
|
May 26, 2003 |
|
KRISHNA GOPAL S/O SHRI SITA RAM Vs. STATE OF RAJASTHAN
|
September 18, 2003 |
|
KRISHNA KUNWAR Vs. SUKH LAL
|
April 16, 2003 |
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KRISHNA RAM Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
|
KULDEEP SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 7, 2003 |
|
KUMARI MINAXI Vs. KISHAN PURI & ANR.
|
April 8, 2003 |
|
KUNDAN ASSOCIATE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 3, 2003 |
|
KUSUM BAI W/O LATE MAHESH SHARMA Vs. JAYAVANT KUMAR S/O MAL CHAND SONI
|
August 28, 2003 |
|
KV ASSOCIATES P LTD Vs. MATHARU CHEMICAL INDUSTRIES
|
May 23, 2003 |
|
L M P PREESSION ENGINEERING COMPANY PRIVATE LIMITED Vs. RAM NARAYAN
|
August 4, 2003 |
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LAKH SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 10, 2003 |
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LAKSHMI CEMENT Vs. STATE OF RAJASTHAN
|
March 24, 2003 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
March 12, 2003 |
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LAL CHAND KHEMCHANDANI Vs. NAVNEET LAL S/O KANHIYA LAL
|
April 8, 2003 |
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LALA ALIAS LAL CHAND Vs. STATE OF RAJASTHAN
|
November 14, 2003 |
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LALCHAND Vs. STATE OF RAJASTHAN
|
November 10, 2003 |
|
LALCHAND Vs. STATE OF RAJASTHAN
|
February 18, 2003 |
|
LALIT KUMAR Vs. BHAGWAN SWAROOP SRIVASTAVA
|
July 3, 2003 |
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LALJI Vs. STATE OF RAJASTHAN & ORS.
|
September 3, 2003 |
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LAXMAN Vs. STATE OF RAJASTHAN
|
May 27, 2003 |
|
LAXMAN SINGH Vs. ARUN SINGH
|
January 27, 2003 |
|
LAXMINARAYAN Vs. GANESHMAL
|
November 11, 2003 |
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LEELA DHAR KALLA Vs. BHANWAR LAL
|
April 4, 2003 |
|
LEGAL HEIRS OF ABDUL Vs. STATE OF RAJASTHAN
|
September 3, 2003 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
|
January 22, 2003 |
|
LILADHAR AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 4, 2003 |
|
LIPIDATA SYSTEM LIMITED, MADRI Vs. KANWARILAL
|
July 21, 2003 |
|
LIYAKAT SINGH Vs. STATE OF RAJASTHAN
|
November 20, 2003 |
|
LOK VIKAS URBAN CO-OPERATIVE BANK Vs. LOK VIKAS FINANCE CORPORATION
|
January 27, 2003 |
|
LOKESH KUMAR SHARMA AND ETC. Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 15, 2003 |
|
LORRIK YADAV Vs. JUDGE LABOUR COURT
|
February 14, 2003 |
|
LOTAN Vs. State of Rajasthan
|
April 23, 2003 |
|
LRS OF DEV KUMAR Vs. PARAS RAJ
|
July 9, 2003 |
|
M P GANDHI Vs. STATE OF RAJASTHAN
|
August 27, 2003 |
|
M/S. RENUKA SAREES Vs. BALDEV SINGH
|
July 23, 2003 |
|
M/S. VEDANT EXPORTS AND OTHERS Vs. BANK OF BARODA
|
March 5, 2003 |
|
MADAD LAL ANSARI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 22, 2003 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
September 1, 2003 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
January 10, 2003 |
|
MADAN LAL SONI AND 13 ORS. Vs. THE DIVISIONAL COMMISSIONER AND 3 ORS.
|
October 16, 2003 |
|
MADAN SAINI Vs. KANHIYALAL
|
August 28, 2003 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
January 3, 2003 |
|
MADANLAL Vs. BHANWARLAL
|
January 13, 2003 |
|
MADHU Vs. BHANWARI
|
July 16, 2003 |
|
MADHU Vs. STATE OF RAJASTHAN
|
December 12, 2003 |
|
MADHU MAHESHWARI Vs. COMMISSIONER OF INCOME TAX
|
April 16, 2003 |
|
MADHU SONI Vs. STATE OF RAJASTHAN & ORS.
|
September 10, 2003 |
|
MADHU SUDAN Vs. MST. RATAN
|
March 31, 2003 |
|
MAGNA Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
|
MAGRA S/O SHRI PHOOL KHAN Vs. STATE OF RAJASTHAN & ANOTHER
|
July 14, 2003 |
|
MAHADEV PRASAD AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2003 |
|
MAHAVEER CONDUCTOR Vs. NAND KISHORE
|
January 24, 2003 |
|
MAHAVEER PRASAD AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 1, 2003 |
|
MAHAVEER PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
April 24, 2003 |
|
MAHAVIR & ORS. Vs. STATE OF RAJASTHAN
|
February 6, 2003 |
|
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
January 31, 2003 |
|
MAHAVIR SINGH S/O JAGMAAL SINGH Vs. STATE OF RAJASTHAN
|
September 23, 2003 |
|
MAHENDER SINGH Vs. PIARA SINGH
|
October 21, 2003 |
|
MAHENDRA CHOUDHARY AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 19, 2003 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 11, 2003 |
|
MAHENDRA SINGH Vs. CHANCHAL
|
September 24, 2003 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 17, 2003 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 20, 2003 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 16, 2003 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 15, 2003 |
|
MAHENDRAPAL SINGH Vs. X EN
|
August 13, 2003 |
|
MAHESH KUMAR Vs. RAJASTHAN KRISHI VISHVA VIDHYALAYA BIKANER
|
May 28, 2003 |
|
MAHIPAL Vs. STATE OF RAJASTHAN
|
November 4, 2003 |
|
MALAM SINGH Vs. STATE
|
February 20, 2003 |
|
MALKHAN & ANR. Vs. STATE OF RAJASTHAN
|
December 4, 2003 |
|
MALPANI HOUSE OF STONES Vs. COMMISSIONER OF INCOME TAX
|
April 2, 2003 |
|
MAMTA Vs. HARI KISHAN
|
September 16, 2003 |
|
MAMTA SHARMA Vs. STATE OF RAJASTHAN
|
September 2, 2003 |
|
MAMTA SURGICAL COTTON INDUSTRIES Vs. ASSTT COMMISSIONER ANTI-EVASION BHILWARA
|
January 23, 2003 |
|
MAN MOHAN GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 19, 2003 |
|
MANA RAM Vs. RAI CHAND
|
July 30, 2003 |
|
MANAGER PACKPLAST INDUSTRIES KOTA Vs. SIYA RAM PATIDAR
|
May 26, 2003 |
|
MANAK CHAND Vs. RAMESHWAR
|
April 17, 2003 |
|
MANAK ENTERPRISE Vs. STATE OF RAJATHAN
|
April 23, 2003 |
|
MANBHARI DEVI Vs. STATE OF RAJ. AND ORS.
|
July 25, 2003 |
|
MANDER SINGH Vs. STATE OF RAJASTHAN
|
April 22, 2003 |
|
MANGA RAM Vs. STATE OF RAJASTHAN
|
December 8, 2003 |
|
MANGALIYA Vs. STATE OF RAJASTHAN
|
July 2, 2003 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
March 13, 2003 |
|
MANGI LAL Vs. KRISHI UPAJ MANDI
|
January 28, 2003 |
|
MANGI LAL SHARMA Vs. UNION OF INDIA AND OTHERS
|
February 11, 2003 |
|
MANGTU RAM Vs. STATE OF RAJASTHAN
|
April 21, 2003 |
|
MANGU KHAN Vs. STATE OF RAJASTHAN
|
July 1, 2003 |
|
MANIK SINGH Vs. KUMAWAT PANCHAYAT MANDI
|
September 11, 2003 |
|
MANIKYAPURI HOUSING CO OPERATIVE SOCIETY Vs. MAHESH CHATURVEDI
|
October 15, 2003 |
|
MANIRAJ SINGH Vs. STATE OF RAJASTHAN & ORS
|
January 21, 2003 |
|
MANISH DIXIT Vs. STATE
|
June 17, 2003 |
|
MANISH DIXTI Vs. INSPECTOR GENERAL PRISONS RAJASTHAN
|
July 25, 2003 |
|
MANISH THAKUR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
July 31, 2003 |
|
MANNA LAL NIRMAL KUMAR SURANA Vs. COMMISSIONER OF INCOME TAX
|
January 2, 2003 |
|
MANNALAL JAKHAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 13, 2003 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
May 16, 2003 |
|
MANOHARI Vs. SAWROOP SINGH
|
May 20, 2003 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
July 18, 2003 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
|
MATHRA Vs. STATE OF RAJASTHAN
|
April 2, 2003 |
|
MEENA ALIAS HEMA Vs. KOMAL DEVI
|
November 12, 2003 |
|
MEGH NATH Vs. STATE OF RAJASTHAN
|
November 27, 2003 |
|
MEHMOOD Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
|
MEHRAM Vs. STATE OF RAJASTHAN
|
May 23, 2003 |
|
MEHTAB KHAN Vs. STATEOF RAJASTHAN THROUGH THE P.P.
|
August 13, 2003 |
|
MITHLESH SHARAN SHARMA Vs. STATE OF RAJASTHAN
|
October 17, 2003 |
|
MITHU SINGH Vs. STATE OF RAJASTHAN
|
July 26, 2003 |
|
MITTAL STEELS AND CASTINGS Vs. COMMISSIONER OF INCOME TAX
|
April 1, 2003 |
|
MODERN THREADS I LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 1, 2003 |
|
MODILAL Vs. CHATRA RAM
|
January 30, 2003 |
|
MOHAMMAD HUSSAIN Vs. RAJASTHAN BOARD OF MUSLIM WAKF
|
February 14, 2003 |
|
MOHAMMED ARIF Vs. STATE OF RAJASTHAN
|
February 26, 2003 |
|
MOHAMMED JAFAR Vs. STATE OF RAJASTHAN
|
January 6, 2003 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 17, 2003 |
|
MOHAN LAL Vs. UNION OF INDIA & ORS.
|
August 1, 2003 |
|
MOHAN LAL GUPTA Vs. CHAIRMAN NAGAR PALIK KAITHOON
|
January 24, 2003 |
|
MOHAN LAL S/O JAGDISH PRASAD Vs. HARI NARAIN S/O BHURA RAM
|
April 23, 2003 |
|
MOHANI DEVI Vs. NARAIN AND OTHERS
|
February 5, 2003 |
|
MOHANLAL SUKHADIA UNIVERSITY & ANR. Vs. MANAK CHAND JAIN
|
February 26, 2003 |
|
MOHD AARIF MOYAL CHURU Vs. STATE OF RAJASTHAN
|
December 11, 2003 |
|
MOHD HANIF Vs. STATE OF RAJASTHAN
|
November 14, 2003 |
|
MOHD KASAM Vs. GHASI LAL
|
November 2, 2003 |
|
MOHD SHARIF Vs. ADJ NO 2 SIKAR
|
September 8, 2003 |
|
MOHD. FAROOQUE AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 27, 2003 |
|
MOHD. HANIF AND ORS. Vs. STATE OF RAJASTHAN
|
November 4, 2003 |
|
MOHD. KASAM Vs. GHASI LAL
|
September 2, 2003 |
|
MOHD. RAHEEM FAROOQUI Vs. STATE OF RAJASTHAN
|
October 30, 2003 |
|
MOHD. YAKUB S/O GAFFOR BAHLIM Vs. THE STATE OF RAJASTHAN
|
March 26, 2003 |
|
MOMAN RAM Vs. STATE OF RAJASTHAN
|
December 10, 2003 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
October 6, 2003 |
|
MOOL CHAND Vs. BALBIR SINGH
|
March 31, 2003 |
|
MOTA RAM Vs. STATE OF RAJASTHAN
|
November 21, 2003 |
|
MUBAREEK KHAN Vs. STATE OF RAJASTHAN
|
August 27, 2003 |
|
MUKAT SINGH Vs. OFFICIAL LIQUIDATOR
|
October 17, 2003 |
|
MUNESH Vs. STATE OF RAJASTHAN THROUGH P.P.
|
December 10, 2003 |
|
MUNICIPAL BOARD KHUMBER Vs. YADU NATH SINGH
|
December 3, 2003 |
|
MUNICIPAL BOARD, BADI SADRI Vs. LABOUR COURT, BHILWARA & ORS.
|
October 31, 2003 |
|
MUNICIPAL COUNCIL Vs. MAHESHWARI PD
|
February 11, 2003 |
|
MUNICIPAL COUNCIL Vs. MANGILAL
|
February 10, 2003 |
|
MUNICIPAL COUNCIL SAWAI MADHOPUR Vs. CIVIL JUDGE S D SAWAI MADHOPUR
|
July 18, 2003 |
|
MUNICIPAL COUNCIL TONK Vs. SERVE SEVA SANSTHAN TONK
|
October 15, 2003 |
|
MUNICIPAL COUNCIL UDAIPUR Vs. NAND KISHORE
|
January 7, 2003 |
|
MUNNA Vs. STATE OF RAJASTHAN
|
April 1, 2003 |
|
MUNNA Vs. STATE OF RAJASTHAN
|
February 14, 2003 |
|
MURARI Vs. STATE OF RAJASTHAN
|
February 19, 2003 |
|
MURARI LAL RATHORE Vs. JAGDAMBA TRADERS
|
April 30, 2003 |
|
MURLI DHAR Vs. KISHAN CHAND
|
April 29, 2003 |
|
NAGAR NIGAM Vs. NATHU GUJAR
|
April 28, 2003 |
|
NANAG RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 28, 2003 |
|
NAND KANWAR Vs. SAJJAN DEVI AND OTHERS
|
February 25, 2003 |
|
NAND RAM Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
|
NANDLAL Vs. BHANWARLAL AND ANOTHER
|
May 5, 2003 |
|
NANDLAL VITHALDAS Vs. HINDUSTAN FIBRES LTD
|
May 30, 2003 |
|
NANGLIA SYNTEX LTD Vs. R S I D I CORPN LTD
|
May 13, 2003 |
|
NANJI BHAI Vs. BHAGWANDAS D DARBAR
|
April 8, 2003 |
|
NARAIN LAL Vs. STATE OF RAJASTHAN
|
February 4, 2003 |
|
NARAYAN SINGH BURDAK Vs. STATE OF RAJASTHAN AND OTHERS
|
August 25, 2003 |
|
NARAYANLAL Vs. KAILA DEVI
|
April 17, 2003 |
|
NARENDRA Vs. STATE OF RAJASTHAN
|
January 9, 2003 |
|
NARENDRA KUMAR SHARMA Vs. MADHU
|
February 20, 2003 |
|
NARENDRA KUMAR VIJAIVARGIYA Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
|
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
|
NATH DAS SONI Vs. STATE OF RAJASTHAN & ANR.
|
February 21, 2003 |
|
NATHU SINGH Vs. UNION OF INDIA
|
February 5, 2003 |
|
NATIONAL INSURANCE CO. LTD. Vs. KOJA RAM
|
January 6, 2003 |
|
NAVNEET VYAS Vs. STATE OF RAJASTHAN
|
November 5, 2003 |
|
NAWAB KHAN Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
|
NAYANA Vs. KAVINDRA RAO
|
May 20, 2003 |
|
NAZEER AHMED Vs. STATE OF RAJASTHAN
|
November 7, 2003 |
|
NEELAM SHARMA Vs. GANGADAS IRRIGATION SYSTEM
|
August 26, 2003 |
|
NEERAJ KANT Vs. STATE OF RAJASTHAN
|
January 17, 2003 |
|
NEMI CHAND Vs. STATE OF RAJASTHAN
|
March 5, 2003 |
|
NEMI CHAND Vs. STATE OF RAJASTHAN AND OTHERS
|
April 24, 2003 |
|
NENA RAM Vs. STATE OF RAJASTHAN
|
May 19, 2003 |
|
NEW INDIA ASSURANCE CO LIMITED Vs. RAJASTHAN STATE ROAD TRANSPORT
|
February 3, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. PREMLATA
|
January 16, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHANWAR LAL
|
January 7, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. JHAMKU
|
December 11, 2003 |
|
NEW INDIA INSURANCE CO. Vs. TEJ KANWAR
|
April 22, 2003 |
|
NEW SAINI CONSLRUCTION CO. & ANR. Vs. LAXMINARAIN SHARMA & ANR.
|
June 30, 2003 |
|
NIHAL SINGH Vs. STATE OF RAJASTHAN
|
May 7, 2003 |
|
NILA SINGH S/O MOHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
September 24, 2003 |
|
NIRANJAN SURANA Vs. SALMA
|
August 4, 2003 |
|
NIRMAL KUMAR Vs. DHANNA RAM
|
February 26, 2003 |
|
NIRMALA VERMA Vs. FIOZ MOHAMMAD
|
June 17, 2003 |
|
NISHAN TRANSFORMERS PVT LTD Vs. ALI MOHD
|
February 13, 2003 |
|
NITIN KUMAR AGRAWAL Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
|
NIZAMUDDIN Vs. COMMISSIONER OF INCOME TAX
|
April 28, 2003 |
|
NOOR MOHAMMAD Vs. STATE OF RAJASTHAN
|
March 3, 2003 |
|
OFFICIAL LIQUIDATOR Vs. SANJAY JAIN
|
May 2, 2003 |
|
OFFICIAL LIQUIDATOR Vs. NANU RAM YADAV
|
September 5, 2003 |
|
OFFICIAL LIQUIDATOR OF AMFORT Vs. SHISHPAL SINGH
|
January 24, 2003 |
|
OFFICIAL LIQUIDATOR OF AMFORT AGRO FINANCE LTD. Vs. RAJ PRAKASH SHARMA
|
January 17, 2003 |
|
OFFICIAL LIQUIDATOR OF RATHI Vs. SHASHI MOHAN MATHUR
|
April 25, 2003 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 30, 2003 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 17, 2003 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
September 3, 2003 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
October 31, 2003 |
|
OM PRAKASH @ BABA S/O CHHOTEY LAL Vs. STATE OF RAJASTHAN
|
March 25, 2003 |
|
OM PRAKASH ALIAS MUNNA Vs. STATE OF RAJASTHAN
|
October 20, 2003 |
|
OM PRAKASH DAVE Vs. STATE OF RAJASTHAN
|
October 28, 2003 |
|
OM PRAKASH LEELA Vs. STATE OF RAJASTHAN
|
April 9, 2003 |
|
OMWATI W/O LATE PRITAM DAS Vs. BIRDHI CHANDRA AGARWAL S/O LATE GHISALAL
|
August 29, 2003 |
|
ONKAR LAL Vs. STATE OF RAJASTHAN
|
May 30, 2003 |
|
ONKAR LAL JOSHI Vs. STATE & ORS.
|
August 26, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. HOSHIYARI DEVI
|
February 3, 2003 |
|
ORIENTAL INSURANCE CO. LTD. Vs. DAKHUDEVI
|
January 28, 2003 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. PREM
|
May 13, 2003 |
|
ORINTAL INSURANCE CO LTD Vs. HAKKA RAM
|
April 18, 2003 |
|
PACL INDIA LTD Vs. UNION OF INDIA
|
November 28, 2003 |
|
PANCHURAM Vs. STATE OF RAJASTHAN
|
April 10, 2003 |
|
PANKAJ KHAPRA Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
|
PANKAJ SINGHAL Vs. UNION OF INDIA
|
May 12, 2003 |
|
PAPIYA PAHALWAN S/O SEDU RAM @ SEDU KHAN Vs. JAIPUR MUNICIPAL CORPORATION
|
August 13, 2003 |
|
PAPPU GUTIYA Vs. STATE OF RAJASTHAN
|
March 27, 2003 |
|
PAPPU RAM Vs. STATE OF RAJASTHAN
|
March 3, 2003 |
|
PARAMJEET SINGH Vs. STATE
|
October 29, 2003 |
|
PARMESH PACHAR Vs. CONVENER CENTRAL UNDERGRADUTATE ADMISSION BOARD AND PRINCIPAL AND CONTROLLER OF S M S MEDICAL COLLEGE AND ATTACHED HOSPITALS JAIPUR
|
April 10, 2003 |
|
PASCHIMI RAJ DUGDH UTPADAK SAHAKARI SANGH LTD Vs. STATE OF RAJASTHAN
|
October 14, 2003 |
|
PAWAN KUMAR Vs. STATE OF RAJ. & ORS.
|
August 4, 2003 |
|
PAYARE LAL Vs. STATE OF RAJASTHAN
|
July 23, 2003 |
|
PEER GULAM NASEER SAJJADANABIN AND MUTAWALLI Vs. MOHAMMAD ARIF @ HUSSAIN
|
April 29, 2003 |
|
PINK CITY APARTMENT PVT LTD Vs. STATE OF RAJASTHAN
|
March 25, 2003 |
|
POLAR MARMO AGGLOMERATES LTD Vs. U O I
|
May 12, 2003 |
|
POONA RAM Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
|
POONAM CHAND & ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
September 18, 2003 |
|
POORNMAL AND OTHERS Vs. ASHOK KUMAR AND OTHERS
|
May 21, 2003 |
|
POPRI BAI Vs. TREETH SINGH
|
October 17, 2003 |
|
PRAHLAD Vs. STATE OF RAJASTHAN AND ORS
|
October 15, 2003 |
|
PRAHLAD RAI DHAND Vs. SAVITRI DEVI
|
April 4, 2003 |
|
PRAHLAD SHARMA Vs. KHUBI RAM
|
May 20, 2003 |
|
PRAHLAD SINGH S/O SHRI RAM SINGH JHAKAD Vs. STATE OF RAJASTHAN
|
April 28, 2003 |
|
PRAHLAD SNEHI Vs. STATE OF RAJASTHAN
|
March 28, 2003 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
March 7, 2003 |
|
PRAKASH CHAND Vs. STATE OF RAJASTHAN
|
July 9, 2003 |
|
PRAKASH CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 17, 2003 |
|
PRAKASH CHAND LUNIA Vs. COMMISSIONER OF INCOME TAX
|
July 23, 2003 |
|
PRASANT ACHARYA Vs. STATE & ORS.
|
August 7, 2003 |
|
PRASHANT BOHRA Vs. STATE OF RAJASTHAN
|
October 31, 2003 |
|
PREM KUMAR Vs. ALI HUSSAIN
|
September 2, 2003 |
|
PREM PHUTELA S/O DESH RAJ Vs. THE STATE OF RAJASTHAN
|
December 13, 2003 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
December 13, 2003 |
|
PRESIDENT ADDIVASI EKTA PARISHAD Vs. STATE
|
December 17, 2003 |
|
PRITHVI RAJ MEENA Vs. STATE OF RAJASTHAN
|
April 1, 2003 |
|
PRITHVI SINGH Vs. BANSHI LAL
|
October 16, 2003 |
|
PRITHVIRAJ Vs. STATE OF RAJASTHAN
|
November 19, 2003 |
|
PUBLIC WORKS DEPARTMENT Vs. SHRI DEV SUKH
|
July 1, 2003 |
|
PUKH RAJ JAIN Vs. RAJ RAJYA SAHKARI SPINNING AND GINNING MILLS FED LTD
|
May 12, 2003 |
|
PUKHRAJ Vs. STATE AND ORS.
|
February 4, 2003 |
|
PURSHOTTAM Vs. PISTA DEVI
|
April 24, 2003 |
|
PURSHOTTAM DASS Vs. KASHI PRASAD JAIN
|
August 26, 2003 |
|
PUSHKAR DUTT JOSHI S/O PURAN MAL JOSHI Vs. MUNICIPAL COUNCIL
|
February 13, 2003 |
|
PUSHPA BHARADWAJ Vs. STATE OF RAJASTHAN
|
February 3, 2003 |
|
PUSHPA SILK MILLS PVT LTD Vs. CEGAT
|
September 5, 2003 |
|
PUSHPA SURANA Vs. PANDIT ROOP NARAYAN
|
July 23, 2003 |
|
PYARI DEVI Vs. STATE OF RAJASTHAN
|
August 19, 2003 |
|
QAZI ATTA MOHD Vs. SYED FAZAL ALI
|
January 3, 2003 |
|
R K BHARGAWA Vs. COMMISSIONER OF INCOME TAX
|
July 23, 2003 |
|
R S L D AND I CORPN LTD Vs. MODI THREAD MILLS JODHPUR
|
March 28, 2003 |
|
R S R T C Vs. DHARAMVEER SINGH
|
February 6, 2003 |
|
R S R T C Vs. SANTOSH
|
September 3, 2003 |
|
RADHA Vs. STATE OF RAJASTHAN
|
May 30, 2003 |
|
RADHAKISHAN RAMNIRANJAN Vs. COMMISSIONER OF INCOME TAX
|
May 21, 2003 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
November 6, 2003 |
|
RAFIQ KHAN Vs. STATE OF RAJASTHAN
|
December 5, 2003 |
|
RAGHUNATH PRASAD Vs. RAMESHWAR
|
April 16, 2003 |
|
RAI DEVI Vs. MANAGING DIRECTOR
|
February 24, 2003 |
|
RAJ KRISHNA DUGGAR Vs. STATE OF RAJASTHAN
|
January 28, 2003 |
|
RAJ KUMAR BIRLA Vs. S N THANVI
|
January 6, 2003 |
|
RAJA RAM ALIAS RAJU Vs. STATE OF RAJASTHAN
|
February 4, 2003 |
|
RAJALLI Vs. STATE OF RAJASTHAN
|
November 28, 2003 |
|
RAJASTHAN AUTO CHALAK UNION INTACK Vs. STATE OF RAJASTHAN
|
January 24, 2003 |
|
RAJASTHAN BOARD OF MUSLIM WAKF Vs. HIMMAT SINGH
|
August 6, 2003 |
|
RAJASTHAN BORAD OF MUSLIM WAKF Vs. ARBUDA ENTERPRISES RAJASTHAN
|
February 20, 2003 |
|
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM Vs. ITAT
|
March 21, 2003 |
|
RAJASTHAN STATE AGRO Vs. STATE
|
July 25, 2003 |
|
RAJASTHAN STATE AGRO Vs. STATE
|
November 14, 2003 |
|
RAJASTHAN STATE AGRO Vs. STATE
|
September 19, 2003 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. INCOME TAX APPELLATE TRIBUNAL
|
March 21, 2003 |
|
RAJASTHAN STATE ROAD AND DEVELOPMENT CONSTRUCTION CORP LTD Vs. SKANKSHA CEMENTATION INDIA LTD
|
August 19, 2003 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. MANGAL SINGH
|
June 1, 2003 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. BHANWARI DEVI
|
April 1, 2003 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. MANGAL SINGH
|
April 22, 2003 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAMESH SINGH
|
April 17, 2003 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. UGAM CHAND
|
May 1, 2003 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MST. GULAB BAI AND OTHERS
|
May 22, 2003 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. SOMIBAL AND OTHERS
|
March 3, 2003 |
|
RAJASTHAN STATE WAREHOUSING CORPORATION Vs. BHARAT SINGH
|
March 7, 2003 |
|
RAJASTHAN TEXCHEM LTD Vs. UNION OF INDIA
|
August 29, 2003 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
October 30, 2003 |
|
RAJENDRA KUMAR LAHOTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 18, 2003 |
|
RAJENDRA PRASAD CHATURNEDI Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPORATION LIMITED
|
May 14, 2003 |
|
RAJENDRA PRASAD CHATURVEDI Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPN LTD
|
May 14, 2003 |
|
RAJENDRA SINGH Vs. HAR KANWAR
|
August 13, 2003 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 24, 2003 |
|
RAJENDRA SINGH RATHORE AND OTHERS Vs. STATE
|
December 15, 2003 |
|
RAJENDRA SWAMI Vs. STATE OF RAJASTHAN
|
July 10, 2003 |
|
RAJESH KUMAR Vs. STATE OF RAJASTHAN
|
January 16, 2003 |
|
RAJESH KUMARI Vs. CIVIL JUDGE SR DN LAXMANGARH ALWAR
|
September 23, 2003 |
|
RAJESH SHARMA Vs. STATE OF RAJASTHAN
|
May 28, 2003 |
|
RAJESHWARI Vs. STATE OF RAJ. & ANR.
|
March 13, 2003 |
|
RAJIV CHOUDHARY Vs. STATE OF RAJASTHAN
|
September 19, 2003 |
|
RAJNEESH Vs. SAVITA
|
April 18, 2003 |
|
RAJSHREE ROADWAYS Vs. UNION OF INDIA
|
March 28, 2003 |
|
RAJU ALIAS RAJKUMAR ALIAS RAJESH JOSHI Vs. STATE OF RAJASTHAN
|
November 13, 2003 |
|
RAJU RAM Vs. STATE OF RAJASTHAN
|
July 8, 2003 |
|
RAJU S/O SHRI SHRI MOHAN LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
June 30, 2003 |
|
RAKESH & ANR. Vs. STATE OF RAJASTHAN
|
May 23, 2003 |
|
RAKESH INK INDUSTRIES Vs. STATE
|
February 26, 2003 |
|
RAM BACHAN RAM Vs. STATE OF RAJASTHAN
|
April 24, 2003 |
|
RAM BAHADUR Vs. STATE OF RAJASTHAN
|
November 21, 2003 |
|
RAM CHAND TOLANI Vs. STATE OF RAJASTHAN
|
January 30, 2003 |
|
RAM CHANDER Vs. STATE OF RAJASTHAN
|
February 21, 2003 |
|
RAM CHANDRA Vs. UNION OF INDIA
|
February 6, 2003 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
May 26, 2003 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
September 9, 2003 |
|
RAM DHAN Vs. JUDGE LABOUR COURT NO 2
|
January 20, 2003 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
July 22, 2003 |
|
RAM KISHAN Vs. JET MAL TULSI RAM
|
November 25, 2003 |
|
RAM KUNWAR Vs. STATE OF RAJASTHAN
|
May 2, 2003 |
|
RAM KUNWAR Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
|
RAM NARAIN Vs. BOARD OF REVENUE
|
January 2, 2003 |
|
RAM NATH SHARMA Vs. STATE OF RAJASTHAN
|
March 6, 2003 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN & ORS.
|
January 9, 2003 |
|
RAM NIWAS AND BHANWARLAL Vs. STATE OF RAJASTHAN
|
April 16, 2003 |
|
RAM NIWAS CHOUDHARY Vs. UNION OF INDIA
|
March 20, 2003 |
|
RAM NIWAS SONI Vs. JAIPUR NAGAUR AANCHALIK GRAMIN
|
January 16, 2003 |
|
RAM PAL CHOUHAN Vs. MARWAR GRAMIN BANK
|
July 22, 2003 |
|
RAM PRAKASH JALAN Vs. NAGAUR URBAN CO-OPERATIVE BANK LTD
|
July 11, 2003 |
|
RAM PRATAP CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 30, 2003 |
|
RAM RAKH BISHNOI Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD. JODHPUR AND ANOTHER
|
March 12, 2003 |
|
RAM RATAN Vs. STATE OF RAJASTHAN
|
May 22, 2003 |
|
RAM RATAN NAGAR Vs. UNIVERSITY OF RAJASTHAN
|
February 18, 2003 |
|
RAM SAHAI Vs. UNION OF INDIA
|
April 9, 2003 |
|
RAM SINGH Vs. KISHMAT KHAN
|
April 4, 2003 |
|
RAM SWAROOP Vs. JAGDISH
|
April 16, 2003 |
|
RAM SWAROOP Vs. THE STATE OF RAJASTHAN & ORS.
|
March 28, 2003 |
|
RAMANLAL Vs. RUKMANI
|
August 4, 2003 |
|
RAMAVTAR SHARMA Vs. STATE OF RAJASTHAN
|
March 3, 2003 |
|
RAMESH & ORS. Vs. STATE
|
November 10, 2003 |
|
RAMESH CHAND PALIWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
December 13, 2003 |
|
RAMESHWAR Vs. RAM RATAN
|
May 9, 2003 |
|
RAMESHWAR LAL Vs. PYAR CHAND
|
May 5, 2003 |
|
RAMJAS NAWAL Vs. COMMISSIONER OF INCOME TAX
|
May 29, 2003 |
|
RAMJI RAM Vs. STATE OF RAJASTHAN
|
November 20, 2003 |
|
RAMNARAYAN Vs. STATE OF RAJASTHAN
|
September 9, 2003 |
|
RAMNATH KOLI Vs. STATE OF RAJASTHAN
|
March 7, 2003 |
|
RAMNIWAS BANSAL AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 7, 2003 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
|
RANG LAL Vs. STATE OF RAJASTHAN
|
September 9, 2003 |
|
RANG LAL MEENA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 7, 2003 |
|
RASSO Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
|
RATAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
January 15, 2003 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
September 17, 2003 |
|
RATAN LAL Vs. S B B J
|
July 10, 2003 |
|
RATAN LAL PATNI Vs. STATE OF RAJASTHAN
|
July 22, 2003 |
|
RATANLAL ALIAS RAM RATAN Vs. STATE OF RAJASTHAN
|
August 29, 2003 |
|
RATNALAYA DIAMONDS P LTD Vs. UNION OF INDIA
|
August 29, 2003 |
|
RAVI SHANKAR PUROHIT Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
|
RAVINDRA KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
April 23, 2003 |
|
RAVINDRA SINGH YADAV Vs. SAINIK SCHOOL SOCIETY
|
May 5, 2003 |
|
REEZJU BHAI Vs. SETHANI UMRAO KANWAR
|
April 23, 2003 |
|
REHMAT BEGUM Vs. STATE OF RAJASTHAN
|
April 2, 2003 |
|
REKHA Vs. PRAMOD KUMAR
|
February 10, 2003 |
|
RESIDENT ENGINEER Vs. LAKHPATI
|
May 19, 2003 |
|
RICHPAL ALIAS MALIA Vs. STATE OF RAJASTHAN
|
February 21, 2003 |
|
RIDHI CHAND MEENA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
April 9, 2003 |
|
RITU BHARDWAJ Vs. JAIDEO GARG
|
May 8, 2003 |
|
ROOP LAL Vs. ANANDA PRASAD
|
February 25, 2003 |
|
ROOP SINGH Vs. STATE OF RAJASTHAN
|
April 21, 2003 |
|
ROOPA RAM Vs. STATE OF RAJASTHAN
|
February 18, 2003 |
|
ROSHAN KHAN Vs. STATE OF RAJASTHAN
|
November 21, 2003 |
|
RPSC AJMER Vs. KU SADHANA BAGHARHATTA
|
November 4, 2003 |
|
RUKMA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
May 28, 2003 |
|
RUPA RAM Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
|
S D SHASTRI Vs. UNION OF INDIA
|
September 18, 2003 |
|
S K KOTHARI Vs. STATE OF RAJASTHAN
|
December 19, 2003 |
|
S M S INVESTMENT CORPN P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 23, 2003 |
|
S S JAIN SUBODH SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
|
January 10, 2003 |
|
S S JAIN SUBODH SHIKSHA SAMITI SUBODH COLLEGE CAMPUS RAMBAGH CIRCLE JAIPUR Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL MINI SECRETARIAT BANI PARK JAIPUR
|
February 5, 2003 |
|
S S KHURANA Vs. MAHAVEER PRASAD
|
October 7, 2003 |
|
S.D. GUPTA Vs. GOVT. OF RAJASTHAN AND OTHERS
|
December 5, 2003 |
|
S.D. SHASTRI Vs. UNION OF INDIA AND OTHERS
|
September 8, 2003 |
|
SACHIN MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 7, 2003 |
|
SACHINDRA MAHAVAR & ORS. Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
|
SAJID Vs. STATE OF RAJASTHAN
|
February 13, 2003 |
|
SAJJAN KUMAR HALWAI Vs. STATE OF RAJASTHAN & ANOTHER
|
October 17, 2003 |
|
SAJJAN LAL SHARMA Vs. STATE OF RAJASTHAN
|
October 17, 2003 |
|
SAJNA DEVI Vs. STATE OF RAJASTHAN
|
January 30, 2003 |
|
SAKA Vs. STATE OF RAJASTHAN
|
November 25, 2003 |
|
SAKSHI GROVER Vs. PRESIDING OFFICER FAMILY COURT
|
September 4, 2003 |
|
SALIM KHAN Vs. STATE OF RAJASTHAN
|
January 30, 2003 |
|
SAMSHER SINGH AND ANOTHER Vs. MST. GURTEJ KAUR AND OTHER
|
September 9, 2003 |
|
SANDEEP GOYAL Vs. STATE OF RAJASTHAN
|
January 7, 2003 |
|
SANDHYA BHATNAGAR Vs. STATE OF RAJASTHAN
|
May 23, 2003 |
|
SANJAY ALIAS BANTI & ORS. Vs. STATE OF RAJASTHAN
|
May 29, 2003 |
|
SANJAY MAUD Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
|
SANJAY RATHORE Vs. STATE OF RAJASTHAN
|
May 13, 2003 |
|
SANJEEV Vs. STATE OF RAJASTHAN
|
January 24, 2003 |
|
SANJEEV KUMAR CHARAN Vs. STATE OF RAJASTHAN
|
September 16, 2003 |
|
SANTOSH KUMAR Vs. MULAKHRAJ SINGH
|
May 9, 2003 |
|
SANTOSH KUMAR BANERJEE Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
May 9, 2003 |
|
SANTOSH KUMAR SHARMA Vs. RAJ STATE AGRICULTURE MRKTG BOARD
|
March 6, 2003 |
|
SANTOSH SHARMA Vs. STATE OF RAJASTHAN
|
February 26, 2003 |
|
SANTOSHI LAL GOYAL AND ANR. Vs. BOOCHI RAM GIRRAJ PRASAD SARAF AND PHOOL CHAND
|
August 14, 2003 |
|
SAROJ JAIN & ORS. Vs. BASANTILAL & ORS.
|
September 4, 2003 |
|
SAROJ SHARMA Vs. STATE OF RAJASTHAN
|
April 21, 2003 |
|
SARPANCH, GRAM PANCHAYAT SARDARGARH AND ANR. Vs. JUDGE, LABOUR COURT AND ANR.
|
April 29, 2003 |
|
SARWAN RAM Vs. STATE OF RAJASTHAN
|
July 31, 2003 |
|
SATISH Vs. STATE OF RAJASTHAN
|
July 10, 2003 |
|
SATISH CHANDRA MATHUR Vs. STATE OF RAJASTHAN
|
March 25, 2003 |
|
SATTO @ SATYA PRAKASH & OTHERS Vs. STATE OF RAJASTHAN
|
December 11, 2003 |
|
SATVENDRA KUMAR Vs. MITHLESH KUMARI
|
May 8, 2003 |
|
SATYA KUMAR JOSHI Vs. INDUSTRIAL TRIBUNAL
|
July 9, 2003 |
|
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
April 1, 2003 |
|
SATYA NARAIN Vs. UCO BANK
|
November 11, 2003 |
|
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
December 16, 2003 |
|
SATYA NARAIN SHARMA Vs. RSRTC
|
September 5, 2003 |
|
SATYA PRAKASH Vs. MADAN LAL
|
September 23, 2003 |
|
SATYAVEER Vs. STATE OF RAJASTHAN
|
January 24, 2003 |
|
SAVITRI Vs. STATE OF RAJASTHAN
|
March 3, 2003 |
|
SAVITRI DEVI Vs. STATE OF RAJASTHAN
|
July 9, 2003 |
|
SEHDEO Vs. STATE OF RAJASTHAN
|
July 28, 2003 |
|
SENT KARU Vs. BOARD OF REVENUE
|
October 17, 2003 |
|
SETTLEMENT OFFICER, SIROHI Vs. DILIP KUMAR AND ANOTHER
|
July 9, 2003 |
|
SH MOHTA DHARAMSHALA TRUST Vs. STATE OF RAJASTHAN
|
March 7, 2003 |
|
SHABBIR AHMED KHILJI Vs. MEHAR M SADIQUE
|
August 1, 2003 |
|
SHAHJADI NISHA Vs. STATE OF RAJASTHAN
|
March 7, 2003 |
|
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2003 |
|
SHAKOOR Vs. STATE OF RAJASTHAN
|
July 14, 2003 |
|
SHAKTI SINGH S/O MUKAND SINGH Vs. STATE OF RAJASTHAN
|
August 13, 2003 |
|
SHAKUNTALA Vs. DAVENDRA KUMAR MOOL CHAND
|
April 29, 2003 |
|
SHAKUNTLA DEVI Vs. SHIV CHARAN SANKHLA
|
April 21, 2003 |
|
SHAKURAN Vs. MUNICIPAL BOARD, DEVLI
|
February 25, 2003 |
|
SHAMBHU DAYAL SHARMA Vs. STATE OF RAJASTHAN
|
September 18, 2003 |
|
SHANKAR LAL Vs. BHANWAR LAL
|
August 7, 2003 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
November 7, 2003 |
|
SHANKAR LAL Vs. STATE
|
September 8, 2003 |
|
SHANKAR LAL BANSAL Vs. STATE
|
May 30, 2003 |
|
SHANKARLAL Vs. STATE OF RAJASTHAN
|
May 9, 2003 |
|
SHANKER Vs. STATE OF RAJASTHAN
|
November 12, 2003 |
|
SHANKER LAL MATHUR Vs. STATE OF RAJASTHAN
|
July 29, 2003 |
|
SHANKER SHARMA Vs. M.L. SUKHADIA UNIVERSITY AND OTHERS
|
February 24, 2003 |
|
SHANKERLAL Vs. STATE
|
September 24, 2003 |
|
SHANKERLAL Vs. STATE OF RAJASTHAN & ORS.
|
November 10, 2003 |
|
SHANKERLAL JAT Vs. STATE OF RAJASTHAN
|
August 5, 2003 |
|
SHANTI DEVI Vs. STARE OF RAJASTHAN
|
May 14, 2003 |
|
SHANTI DEVI Vs. DHANNA RAM
|
February 11, 2003 |
|
SHANTI LAL Vs. STATE OF RAJASTHAN
|
November 11, 2003 |
|
SHANTILAL Vs. STATE OF RAJASTHAN
|
July 15, 2003 |
|
SHARDA DEVI Vs. STATE OF RAJASTHAN
|
July 31, 2003 |
|
SHARDA DEVI Vs. STATE OF RAJASTHAN
|
January 2, 2003 |
|
SHARIFULLA Vs. STATE OF RAJASTHAN
|
July 24, 2003 |
|
SHEKHAWAT EXPLOSIVES Vs. STATE OF RAJASTHAN
|
January 21, 2003 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
July 4, 2003 |
|
SHERU @ SHER MOHD AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 15, 2003 |
|
SHIBHA DEVI Vs. STATE OF RAJASTHAN
|
February 19, 2003 |
|
SHILPA ASSOCIATE Vs. I T O BHILWARA
|
March 28, 2003 |
|
SHIV KUMARI RATHORE Vs. ALANKAR KHANNA
|
May 29, 2003 |
|
SHIV RAM & ORS. Vs. STATE OF RAJASTHAN
|
August 21, 2003 |
|
SHIV SHANKAR Vs. STATE OF RAJASTHAN
|
April 1, 2003 |
|
SHIV SHANKER RANGA Vs. KHADI GRAMODHYOG PRATISHTHAN, BIKANER AND OTHERS
|
March 27, 2003 |
|
SHREE AGENCIES Vs. POONAM CHAND BANTHIA
|
September 8, 2003 |
|
SHRI AKHEY RAM ISHWARI PRASAD TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2003 |
|
SHRI GIRRAJ INDUSTRIES Vs. UNION OF INDIA
|
May 26, 2003 |
|
SHRI GOPAL @ SHRI RAM GOPAL Vs. SHRI RAM KUNWAR
|
March 20, 2003 |
|
SHRI KISHAN Vs. RAJASTHAN HOUSING BOARD
|
February 6, 2003 |
|
SHYAM BIHARI ALIAS DEENA Vs. STATE OF RAJASTHAN
|
December 4, 2003 |
|
SHYAM LAL Vs. SHUSHIL RUIAYA
|
May 27, 2003 |
|
SHYAM LAL @ SHANKER LAL Vs. LILA DEVI
|
April 17, 2003 |
|
SHYAM LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
November 21, 2003 |
|
SHYAM LAL MANGAL Vs. ANAR DEVI
|
April 10, 2003 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN
|
September 16, 2003 |
|
SHYAM SUNDER Vs. RAMESH CHAND
|
July 30, 2003 |
|
SHYAMA AND OTHERS Vs. STATE OF RAJASTHAN
|
April 9, 2003 |
|
SIERRA MICRO ELECTRONICS Vs. STATE
|
November 21, 2003 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
May 8, 2003 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
April 18, 2003 |
|
SITA RAM Vs. STATE OF RAJASTHAN & ORS.
|
October 28, 2003 |
|
SITA RAM RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2003 |
|
SMT. CHANDA Vs. STATE OF RAJASTHAN
|
July 23, 2003 |
|
SNARSINGHDAS RAMAKISHAN PUNGALIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2003 |
|
SOHAN LAL Vs. BHAGWAN DAS
|
September 10, 2003 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
September 10, 2003 |
|
SOHANLAL Vs. MARUDHAR KSHETRIYA GERMIN BANK AND ANOTHER
|
January 3, 2003 |
|
SOMDUTT Vs. MATHURA PRASAD JAT & ORS.
|
July 4, 2003 |
|
SRI MARUDHAR KESARI STHANAKWASI JAIN YADGAR SAMITI TRUST Vs. UNION OF INDIA
|
October 6, 2003 |
|
STATE Vs. NARENDRA SINGH
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July 31, 2003 |
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STATE Vs. BHOPAL SINGH
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January 14, 2003 |
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STATE Vs. O.P. SRIVASTAVA
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January 7, 2003 |
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STATE Vs. TAGAT SINGH
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November 10, 2003 |
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STATE & ANR. Vs. RAJESH KUMAR BOHRA & ORS.
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February 10, 2003 |
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STATE BANK OF BIKANER AND JAIPUR Vs. UNION OF INDIA
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July 28, 2003 |
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STATE OF RAJ. AND ANR. Vs. VASNA RAM AND ANR.
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May 27, 2003 |
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STATE OF RAJASTHAN Vs. CHUNIYA
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January 10, 2003 |
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STATE OF RAJASTHAN Vs. SMT. KESHER BAI & ORS.
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January 3, 2003 |
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STATE OF RAJASTHAN Vs. MADAN LAL AND ANR.
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April 10, 2003 |
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STATE OF RAJASTHAN Vs. SURESH CHANDRA AND OTHERS
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February 25, 2003 |
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STATE OF RAJASTHAN Vs. MOTI LAL AND ANR.
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December 13, 2003 |
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STATE OF RAJASTHAN Vs. FAKIR MOHD.
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September 4, 2003 |
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STATE OF RAJASTHAN Vs. SUNDER LAL PALIWAL
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August 27, 2003 |
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STATE OF RAJASTHAN Vs. RAMESH CHANDRA PALI
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July 8, 2003 |
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STATE OF RAJASTHAN Vs. GAWARI DEVI
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February 11, 2003 |
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STATE OF RAJASTHAN Vs. ISHATAQ AHMED
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July 23, 2003 |
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STATE OF RAJASTHAN Vs. RICHPAL SINGH
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July 31, 2003 |
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STATE OF RAJASTHAN Vs. BUDH SINGH
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July 31, 2003 |
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STATE OF RAJASTHAN Vs. SINGH ASSOCIATES ENGINEERS CONTRACTOR
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August 5, 2003 |
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STATE OF RAJASTHAN Vs. SARITA CHOUDHARY
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August 25, 2003 |
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STATE OF RAJASTHAN Vs. SHIV RAJ SINGH
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May 28, 2003 |
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STATE OF RAJASTHAN Vs. RAMESH CHANDRA SONI
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July 3, 2003 |
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STATE OF RAJASTHAN Vs. PRABHAS CHOUDHARY
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May 8, 2003 |
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STATE OF RAJASTHAN Vs. KEDAR DAS SURENDRA KUMAR
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February 4, 2003 |
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STATE OF RAJASTHAN Vs. SHYAM SUNDER VYAS
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February 27, 2003 |
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STATE OF RAJASTHAN Vs. KESU LAL
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April 22, 2003 |
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STATE OF RAJASTHAN Vs. SHER SINGH
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April 18, 2003 |
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STATE OF RAJASTHAN Vs. SHYAM SUNDER GUPTA
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April 7, 2003 |
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STATE OF RAJASTHAN Vs. SURESH CHANDRA
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April 7, 2003 |
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STATE OF RAJASTHAN Vs. PAWAN
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March 21, 2003 |
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STATE OF RAJASTHAN Vs. CHAND MAL CHAYAL
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September 24, 2003 |
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STATE OF RAJASTHAN Vs. ANIL PANJWANI
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October 7, 2003 |
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STATE OF RAJASTHAN Vs. BHERU LAL MENARIA
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September 10, 2003 |
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STATE OF RAJASTHAN Vs. PANNA RAM
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November 21, 2003 |
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STATE OF RAJASTHAN Vs. RAJAK
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November 5, 2003 |
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STATE OF RAJASTHAN Vs. J N V UNIVERSITY
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December 11, 2003 |
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STATE OF RAJASTHAN Vs. L N VYAS
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December 16, 2003 |
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STATE OF RAJASTHAN Vs. FAKIR MOHAMMAD
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February 7, 2003 |
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STATE OF RAJASTHAN & ANR. Vs. SHRAVAN & ANR.
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September 3, 2003 |
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STATE OF RAJASTHAN & ANR. Vs. JYOTI BALA JANGID
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November 12, 2003 |
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STATE OF RAJASTHAN AND ORS. Vs. BAJRANG LAL ACHARYA AND ANR.
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October 9, 2003 |
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STATE OF RAJASTHAN AND OTHERS Vs. SANJAY KUMAR
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February 4, 2003 |
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STATE OF RAJASTHAN AND OTHERS Vs. J.N.V. UNIVERSITY AND OTHERS
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December 16, 2003 |
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STATE OF RAJASTHAN AND OTHERS Vs. KUNANA RAM
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February 18, 2003 |
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SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
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February 17, 2003 |
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SUDHIR YADAV Vs. STATE OF RAJASTHAN
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May 5, 2003 |
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SUKH RAM Vs. STATE OF RAJASTHAN
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September 12, 2003 |
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SUKH RAM JATAV Vs. STATE OF RAJASTHAN
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November 24, 2003 |
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SULTAN SINGH Vs. STATE OF RAJASTHAN
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January 28, 2003 |
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SUMER SINGH Vs. STATE OF RAJASTHAN
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May 14, 2003 |
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SUNIL SINGH CHARAN Vs. CHAIRMAN & MANAGING DIRECTOR, AJMER VIDHYT VITRAN LTD., AJMER & ORS
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November 3, 2003 |
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SUNIT KUMAR Vs. STATE OF RAJASTHAN
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April 8, 2003 |
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SUNIT KUMAR Vs. LADU RAM SULANIA
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August 27, 2003 |
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SUPLA JAIN Vs. URBAN IMPROVEMENT TRUST & ANOTHER
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July 17, 2003 |
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SURA RAM Vs. STATE OF RAJASTHAN
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May 21, 2003 |
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SURAJ MAL Vs. GANGHIR MAL
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April 30, 2003 |
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SURAJBHAN Vs. STATE OF RAJASTHAN
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May 9, 2003 |
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SURAJMAL AND PARTY Vs. COMMISSIONER OF INCOME TAX
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July 24, 2003 |
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SURAT SINGH PUNIA Vs. RAJASTHAN SERVICE APPELLATE TRIBUNAL
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August 8, 2003 |
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SURENDRA KUMAR Vs. STATE OF RAJASTHAN, THROUGH P.P.
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September 5, 2003 |
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SURENDRA KUMAR AND ANOTHER Vs. STATE AND OTHERS
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February 10, 2003 |
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SURESH Vs. STATE OF RAJASTHAN
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January 30, 2003 |
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SURESH Vs. STATE OF RAJASTHAN
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July 11, 2003 |
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SURESH CHAND BANSAL Vs. ALWAR BHARATPUR GRAMIN BANK
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May 22, 2003 |
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SURESH CHANDER SAXENA Vs. STATE OF RAJASTHAN & ORS.
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September 17, 2003 |
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SURESH CHANDRA Vs. SATE OF RAJASTHAN
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July 10, 2003 |
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SURESH CHANDRA PUROHIT Vs. STATE OF RAJASTHAN & ANR.
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August 27, 2003 |
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SURESH DUTT Vs. STATE OF RAJASTHAN
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April 24, 2003 |
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SURESH KUMAR Vs. STATE OF RAJASTHAN
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September 18, 2003 |
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SURESH KUMAR BISHNOI Vs. STATE OF RAJASTHAN
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July 30, 2003 |
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SURESH KUMAR PURANMAL Vs. STATE OF RAJASTHAN
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February 26, 2003 |
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SURESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
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July 18, 2003 |
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SURESH KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
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January 31, 2003 |
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SURJA RAM Vs. UNION OF INDIA
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December 5, 2003 |
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SUSHIL KUMAR SHAH Vs. ADJ FAST TRACK NO 2 CAMP BEAWAR
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September 15, 2003 |
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SUSHILA DEVI Vs. SACHINDRA NATH SAXENA
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August 28, 2003 |
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SUWA BAI Vs. STATE OF RAJASTHAN
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July 1, 2003 |
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SUWATI Vs. SARLA KANWAR
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August 21, 2003 |
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SWAMI SHRI SUNDER DAS Vs. STATE
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October 30, 2003 |
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TAHAL SINGH Vs. BOARD OF REVENUE
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January 28, 2003 |
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TALSHA RAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
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November 6, 2003 |
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TAN SUKH Vs. STATE OF RAJASTHAN
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December 16, 2003 |
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TARA CHAND Vs. STATE OF RAJASTHAN
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August 19, 2003 |
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TARUN SHARMA Vs. STATE OF RAJASTHAN
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September 15, 2003 |
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TARUNA GANGWAL Vs. RADHEY SHYAM MERATWAL
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May 27, 2003 |
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TECHNIQUE DIABRASIVES INDIA LTD Vs. UNION OF INDIA
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March 5, 2003 |
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TEJA RAM Vs. BIRBAL RAM
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August 5, 2003 |
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TEJENDRA SINGH Vs. STATE OF RAJASTHAN
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February 21, 2003 |
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THAKUR KAN SINGH Vs. THAKUR DEVI SINGH
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March 4, 2003 |
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THE GENERAL MANAGER Vs. THE LABOUR COURT AND ANOTHER
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March 20, 2003 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. MANWATI AND 14 OTHERS
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April 4, 2003 |
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THE STATE OF RAJASTHAN AND ANOTHER Vs. RAM BILAS SHARMA
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March 13, 2003 |
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TIKU RAM Vs. BOARD OF REVENUE
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May 6, 2003 |
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TIPU Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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January 2, 2003 |
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TRIBHUWAN K PANDIA Vs. INDUSTRIAL TRIBUNAL
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January 30, 2003 |
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TRILOK CHAND SAINI Vs. STATE
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May 27, 2003 |
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TRILOK DASHOTTAR & ORS. Vs. STATE OF RAJASTHAN
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April 1, 2003 |
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U O I Vs. C A T
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December 18, 2003 |
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UCO BANK Vs. ROOPA RAM
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April 17, 2003 |
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UCO BANK & ORS. Vs. S.B. MAHESHWARI
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September 1, 2003 |
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UDAI LAL Vs. STATE OF RAJASTHAN
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July 16, 2003 |
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UDAI RAJ DHABHAI Vs. MOHAN LAL SUKHADIA UNIVERSITY
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September 8, 2003 |
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UDAIPUR DISTILLERY CO LTD Vs. DY CIT
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June 5, 2003 |
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UJAGAR SINGH Vs. STATE OF RAJASTHAN
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January 3, 2003 |
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UMAR FAROOQUI Vs. COMMISSIONER OF INCOME TAX
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March 31, 2003 |
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UMESH AND ORS. Vs. STATE OF RAJASTHAN
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May 27, 2003 |
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UMMED SINGH Vs. STATE OF RAJASTHAN
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April 7, 2003 |
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UNION OF INDIA Vs. RAM SINGH
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March 7, 2003 |
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UNION OF INDIA Vs. SUNCITY SYNTHETICS LTD
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January 15, 2003 |
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UNION OF INDIA Vs. BIRLA JUTE AND INDUSTRIES LTD
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July 15, 2003 |
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UNION OF INDIA Vs. ASRAF ALI
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May 21, 2003 |
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UNION OF INDIA Vs. C A T
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September 10, 2003 |
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UNION OF INDIA Vs. KRISHAN GOPAL
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August 11, 2003 |
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UNION OF INDIA Vs. CHOUDHARY GOKUL CHAND
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April 9, 2003 |
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UNION OF INDIA Vs. VISHVA DEO
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March 5, 2003 |
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UNION OF INDIA & ANR. Vs. PRESIDING OFFICER & ANR.
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August 13, 2003 |
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UNION OF INDIA & ORS. Vs. JAWAHAR LAL SHARMA
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February 20, 2003 |
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UNION OF INDIA AND ANOTHER Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LTD., JAIPUR
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February 24, 2003 |
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UNION OF INDIA AND ANOTHER Vs. MST. JANKI AND OTHERS
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March 3, 2003 |
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UNION OF INDIA UOI Vs. HASAN KHAN
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February 3, 2003 |
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UNITED COMMERCIAL BANK Vs. ROOPARAM
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January 3, 2003 |
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UNITED INDIA INSURANCE CO Vs. UNION OF INDIA
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November 12, 2003 |
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UNITED INDIA INSURANCE CO LTD Vs. UNION OF INDIA
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May 1, 2003 |
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UNITED INDIA INSURANCE CO LTD Vs. CHETAN LAL
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May 1, 2003 |
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UNITED INDIA INSURANCE CO. LTD. Vs. GUMANI
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May 5, 2003 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MADHO SINGH
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September 24, 2003 |
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UNITED INSURANCE CO LTD Vs. BANA DEVI
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April 10, 2003 |
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UNIVERSITY OF RAJASTHAN Vs. SURENDRA KUMAR GOYAL
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March 4, 2003 |
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UNIVERSITY OF RAJASTHAN Vs. RAM DAYAL SHARMA
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April 10, 2003 |
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URBAN IMPROVEMENT TRUST Vs. LABOUR COURT, BIKANER
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February 21, 2003 |
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URMILA RANKA Vs. CONTROLLER OF ESTATE DUTY
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February 20, 2003 |
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USHA JOSHI Vs. STATE OF RAJASTHAN
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July 14, 2003 |
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V N PRADHAN Vs. STATE OF RAJASTHAN
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January 9, 2003 |
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V P SAXENA Vs. STATE OF RAJASTHAN
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August 18, 2003 |
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V S TIWARI Vs. UNION OF INDIA
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May 13, 2003 |
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VARSHA Vs. DEEPAK CHANGLANI
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May 20, 2003 |
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VASUDEO PUJARI Vs. STATE OF RAJASTHAN
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January 10, 2003 |
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VED PRAKASH Vs. STATE OF RAJASTHAN
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May 22, 2003 |
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VICE CHANCELLOR MOHAN LAL SUKHADIA UNIVERSITY Vs. YAMUNA SHANKER SHARMA
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September 5, 2003 |
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VIDHU BHARGAVA Vs. STATE OF RAJASTHAN
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February 21, 2003 |
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VIJAY KUMAR Vs. STATE OF RAJASTHAN
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November 6, 2003 |
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VIJAY RAJ KAILASH CHANDRA Vs. STATE OF RAJASTHAN
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July 21, 2003 |
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VIJAY SINGH PUNIA Vs. R S B P W P
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March 7, 2003 |
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VIJAY SINGH PUNIYA Vs. STATE OF RAJASTHAN
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August 18, 2003 |
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VIJJO Vs. SMT. CHATRAAND ORS.
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September 23, 2003 |
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VIKAS ADHIKARI P.S. RAJGARH Vs. VINAY SINGH AND ANOTHER
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January 23, 2003 |
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VIKAS WSP Vs. COMMISSIONER COMMERCIAL TAXES RAJASTHAN JAIPUR
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October 7, 2003 |
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VIKRAM Vs. STATE OF RAJ.
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August 4, 2003 |
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VIKRAM SINGH Vs. STATE OF RAJASTHAN
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February 14, 2003 |
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VIKRAM SINGH @ VIKKI RANAWAT Vs. STATE
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November 13, 2003 |
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VIMAL CHAND GAUTAM CHAND Vs. UNION OF INDIA
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March 29, 2003 |
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VIMAL CHAND GAUTAM CHAND Vs. UNION OF INDIA
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September 1, 2003 |
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VIMAL CHOUDHARY Vs. NAGAR NIGAM JAIPUR
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August 21, 2003 |
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VIMLESH CHOUHAN Vs. STATE
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January 17, 2003 |
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VINAY KRISHNA GHATAK Vs. STATE OF RAJASTHAN
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April 23, 2003 |
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VINOD KUMAR Vs. STATE OF RAJASTHAN
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April 10, 2003 |
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VINOD KUMAR JAIN Vs. CHIEF EXECUTIVE NATIONAL CO-OPERATIVE UNION OF INDIA
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October 31, 2003 |
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VINOD KUMARI Vs. STATE OF RAJASTHAN
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May 2, 2003 |
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VIR SINGH Vs. ASHOK KUMAR
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February 25, 2003 |
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VISHAMBHAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
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May 27, 2003 |
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VISHAN SINGH Vs. LABOUR COURT
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May 1, 2003 |
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VISHNU IRON AND STEEL INDUSTRIES Vs. GOVIND RAM
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April 4, 2003 |
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WORD TEX LIMITED Vs. STATE OF RAJASTHAN
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January 29, 2003 |
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WORKMEN COMPENSATION COMMISSIONER, UDAIPUR Vs. KOTHARI FOUNDATION (CHARITABLE TRUST), CALCUTTA
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July 28, 2003 |
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YAKUB ALI GOPAL SINGH AND PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 16, 2003 |
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YAKUB ALI GOPAL SINGH AND PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
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August 1, 2003 |
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YAMUNA SHANKER SHARMA Vs. STATE OF RAJASTHAN
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May 27, 2003 |
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YASHVEER SINGH Vs. STATE OF RAJASTHAN
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August 19, 2003 |
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YOGESH SAINI Vs. STATE OF RAJASTHAN
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January 28, 2003 |
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YOGESH SHARMA Vs. RAJASTHAN HIGH COURT AND OTHERS
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May 29, 2003 |