REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A R GHOSH Vs. STATE OF RAJASTHAN	August 1, 2002
ABDUL AZIZ Vs. LATE KANHAIYA LAL THROUGHT HIS L/RS.	October 17, 2002
ABDUL HAMEED Vs. STATE OF RAJASTHAN	July 25, 2002
ABDUL KARIM Vs. KULSUM	April 22, 2002
ABDUL MAZID KHAN Vs. UNION OF INDIA AND OTHERS	January 8, 2002
ABDUL VAHEED Vs. AMAR CHAND	September 9, 2002
ABHAY SINGH Vs. STATE OF RAJASTHAN	January 10, 2002
ABHIJIT SUTRADHAR Vs. STATE OF RAJASTHAN	April 18, 2002
ACHLESHWAR PRASAD GUPTA Vs. STATE OF RAJASTHAN	July 11, 2002
ADITYA CEMENT STAFF CLUB Vs. UNION OF INDIA	July 2, 2002
AHMED HUSSAIN Vs. KANTI LAL	January 7, 2002
AJAY KUMAR Vs. STATE	July 22, 2002
AJAY KUMAR SHARMA Vs. STATE OF RAJASTHAN	August 27, 2002
ALCOBEX METALS LTD Vs. STATE OF RAJASTHAN	February 4, 2002
ALCOBEX METALS LTD Vs. STATE OF RAJASTHAN	March 8, 2002
ALLIED DOMEEQ SPIRITS AND WINE INDIA Vs. STATE OF RAJASTHAN	April 30, 2002
AMAR SINGH Vs. STATE OF RAJASTHAN	April 1, 2002
AMBA LAL Vs. IKRAMUDDIN	February 26, 2002
AMBA LAL Vs. STATE OF RAJASTHAN	September 26, 2002
AMEER MOHAMMED Vs. BARKAT ALI	May 1, 2002
AMINA Vs. STATE OF RAJASTHAN	August 6, 2002
AMRARAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.	September 13, 2002
AMRING Vs. STATE OF RAJASTHAN	April 3, 2002
AMRIT NAHTA Vs. UNION OF INDIA	August 14, 2002
ANANCHI Vs. RAM CHANDRA	February 7, 2002
ANANTRAI JOSHI AND CO Vs. COMMISSIONER OF INCOME TAX	November 14, 2002
ANIL BHANDARI Vs. UNITED INDIA INSURANCE COMPANY	May 8, 2002
ANIL CHORDIYA Vs. STATE OF RAJASTHAN	November 1, 2002
ANIL PATHAK Vs. JAI NARAIN VYAS UNIVERSITY AND ORS.	December 21, 2002
ANURAG Vs. STATE OF RAJASTHAN	April 1, 2002
ANWAR ALI Vs. STATE OF RAJASTHAN	July 30, 2002
ANWAR HUSSAIN Vs. STATE OF RAJASTHAN	February 15, 2002
ARJUN MAL Vs. MOHINI DEVI	April 4, 2002
ARJUN SINGH Vs. SHANTI DEVI	April 2, 2002
ARJUN SINGH PATEL Vs. STATE OF RAJASTHAN	February 20, 2002
ARUN KUMAR TYAGI Vs. U O I	June 11, 2002
ARUN SINGHAL Vs. STATE OF RAJASTHAN	January 4, 2002
ASGAR BHARTIYA Vs. KAMLA DEVI	November 20, 2002
ASHAPURA VIKAS SAMITI Vs. STATE	March 20, 2002
ASHFAQ AHMED Vs. STATE OF RAJASTHAN	July 18, 2002
ASHOK GUPTA Vs. UNIVERSITY OF RAJASTHAN	February 11, 2002
ASHOK KUAMR JAIN Vs. ADDITIONAL REGISTRAR II CO-OPERATIVE SOCIETIES	May 23, 2002
ASHOK KUMAR Vs. KAILASH CHANDRA	July 4, 2002
ASHOK KUMAR Vs. STATE OF RAJASTHAN	January 29, 2002
ASHOK KUMAR S/O NAND LAL & ANR. Vs. STATE OF RAJASTHAN	April 4, 2002
ASHOK KUMAR SHARMA Vs. UNIVERSITY OF JODHPUR	January 15, 2002
ASHOK RAGHUVANSHI Vs. STATE OF RAJASTHAN	March 20, 2002
ASHWINI KUMAR KRISHNIYA Vs. STATE OF RAJASTHAN	November 15, 2002
ASLAM Vs. STATE OF RAJASTHAN	March 21, 2002
ASSAM ROLLER FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX	February 5, 2002
ASSISTANT COMMERCIAL TAX OFFICER Vs. GANAPATI TRADING CO.	April 23, 2002
ASSISTANT COMMISSIONER COMMERCIAL TAXES DEPARTMENT SPECIAL CIRCLE ALWAR Vs. TELETUBE ELECTRONIC LTD	April 26, 2002
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIPIN DOSHI	July 2, 2002
ASSOCIATED STONE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	July 30, 2002
ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. STATE OF RAJASTHAN	April 4, 2002
ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. COMMISSIONER OF INCOME TAX	January 31, 2002
ASSTT CIT Vs. ASHOK KUMAR GARG	April 26, 2002
ASSTT CIT Vs. LAXMI NARAYAN MEHTA	July 8, 2002
ASSTT COMMISSIONER COMMERCIAL TAXES SPECIAL CIRCLE BHILWARA Vs. SRI PIPES NOW A-INFRA STRUCTURE BHILWARA	April 15, 2002
ATAR SINGH Vs. STATE OF RAJASTHAN	October 30, 2002
ATMA RAM Vs. ZILA PARISHAD & ANR.	February 12, 2002
AUNTI RAM MEENA Vs. STATE OF RAJASTHAN	August 27, 2002
AVTAR SINGH Vs. STATE OF RAJASTHAN	July 18, 2002
AYUB Vs. STATE OF RAJASTHAN	January 7, 2002
AYUB KHAN Vs. STATE OF RAJASTHAN	February 14, 2002
B.B. GUPTA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS	August 7, 2002
BABU LAL Vs. NAGAR PALIKA SUMERPUR DISTT PALI	May 2, 2002
BABU LAL Vs. STATE OF RAJASTHAN	August 6, 2002
BABU LAL SHARMA Vs. STATE OF RAJASTHAN AND ORS.	December 2, 2002
BABU RAM Vs. STATE OF RAJASTHAN	February 20, 2002
BABULAL Vs. STATE OF RAJASTHAN	April 10, 2002
BACHAN SINGH AND OTHERS Vs. BOARD OF REVENUE AND OTHERS	September 25, 2002
BADAN SINGH MEENA Vs. STATE OF RAJASTHAN	July 16, 2002
BADRI NARAIN Vs. LAXMI GEHLOT	January 11, 2002
BADRI RAM Vs. PRITHVI RAJ	February 1, 2002
BADRILAL Vs. VERSUS SUNIL	February 6, 2002
BAGA RAM Vs. STATE OF RAJASTHAN	January 18, 2002
BAHADUR KHAN Vs. STATE OF RAJASTHAN	May 16, 2002
BAHADUR RAM Vs. STATE OF RAJASTHAN	January 17, 2002
BAJRANG KUMAR Vs. STATE OF RAJASTHAN	July 12, 2002
BAJRANG LAL Vs. STATE OF RAJASTHAN	July 4, 2002
BAJRANG LAL Vs. STATE OF RAJASTHAN	May 1, 2002
BAJRANG LAL Vs. SAROJ KANWER	April 2, 2002
BAJRANG LAL Vs. STATE OF RAJASTHAN	March 20, 2002
BALAJEE ROLLER FLOUR MILLS (P.) LTD. Vs. STATE OF RAJASTHAN	September 24, 2002
BALAR FABRICS PVT LTD Vs. UNION OF INDIA	January 8, 2002
BALARAM Vs. STATE OF RAJASTHAN	January 9, 2002
BALDEVA RAM Vs. STATE OF RAJASTHAN	July 3, 2002
BALMANDIR MAHILA SIKSHAK PRASIKSAN MAHAVIDYALAYA Vs. THE RAJ. NON	February 18, 2002
BALU RAM Vs. STATE OF RAJASTHAN	July 1, 2002
BALU SINGH Vs. THE UNION OF INDIA AND ORS.	February 20, 2002
BALVINDER SINGH Vs. STATE OF RAJASTHAN	January 7, 2002
BALWAN SINGH PUNIA Vs. STATE OF RAJASTHAN	May 16, 2002
BALWANT SINGH Vs. UNION OF INDIA	February 15, 2002
BANASTHALI VIDYAPEETH THROUGH SECRETARY Vs. R.L. GUPTA	September 16, 2002
BANKE LAL Vs. AVTAR SINGH	November 20, 2002
BANNEY SINGH RATHORE Vs. STATE OF RAJASTHAN	August 26, 2002
BANNI Vs. STATE OF RAJASTHAN	February 22, 2002
BANWARI LAL Vs. STATE OF RAJASTHAN	August 7, 2002
BARKAT HUSSAIN Vs. RAMESHWAR LAL	April 14, 2002
BASANTI DEVI Vs. LRS OF NANA LAL	November 12, 2002
BASNI KUMAR Vs. ORIENTAL INSURANCE COMPANY LIMITED	January 29, 2002
BASO DEVI Vs. STATE OF RAJASTHAN	August 5, 2002
BHADAR RAM Vs. SANT RAM	March 19, 2002
BHAGIRATH AND ANOTHER Vs. UNION OF INDIA	January 28, 2002
BHAGWAN DAS GOPAL PRASAD Vs. ASHOKA OIL PRODUCT P LTD	March 15, 2002
BHAGWAN SINGH Vs. UNION OF INDIA	January 23, 2002
BHAGWANA RAM Vs. STATE OF RAJASTHAN	September 2, 2002
BHAGWANDAS Vs. DHANWANTI	January 8, 2002
BHAGWANE KHAN & ORS. Vs. STATE OF RAJASTHAN	February 27, 2002
BHAGWAT KANWAR Vs. STATE OF RAJASTHAN	March 7, 2002
BHANWAR DAN DETHA Vs. STATE OF RAJASTHAN	January 28, 2002
BHANWAR LAL Vs. STATE OF RAJASTHAN	April 11, 2002
BHANWAR LAL Vs. MAHADEV VIKASH SAMITI BIKANER	April 22, 2002
BHANWAR LAL Vs. STATE OF RAJASTHAN	May 9, 2002
BHANWAR LAL Vs. U.O.I. AND OTHERS	February 15, 2002
BHANWAR LAL Vs. STATE OF RAJASTHAN	May 29, 2002
BHANWAR LAL Vs. KANHAIYA LAL	February 4, 2002
BHANWAR LAL Vs. STATE OF RAJASTHAN	August 14, 2002
BHANWAR LAL KHATRI Vs. STATE OF RAJASTHAN	October 16, 2002
BHANWAR NEK MOHAMMED Vs. STATE OF RAJASTHAN	July 29, 2002
BHANWARI DEVI Vs. RAMLAL	May 7, 2002
BHANWARI DEVI Vs. STATE OF RAJASTHAN	January 17, 2002
BHANWRA RAM Vs. STATE OF RAJASTHAN	March 22, 2002
BHARAT CONSTRUCTION CO Vs. STATE OF RAJASTHAN	January 15, 2002
BHARAT RAM MEENA Vs. STATE OF RAJASTHAN	January 24, 2002
BHAWANI SHANKAR & ORS. Vs. STATE OF RAJASTHAN	August 2, 2002
BHAWANI SINGH Vs. STATE	July 23, 2002
BHEEMA Vs. STATE OF RAJASTHAN	March 15, 2002
BHERAJ RAM Vs. STATE OF RAJASTHAN AND ORS.	September 18, 2002
BHERU Vs. STATE	July 9, 2002
BHERU LAL Vs. STATE OF RAJASTHAN	March 5, 2002
BHERU SINGH Vs. STATE OF RAJASTHAN	April 2, 2002
BHERU SINGH Vs. STATE OF RAJASTHAN	February 14, 2002
BHERULAL Vs. STATE OF RAJASTHAN	February 13, 2002
BHERURAM RATANLAL Vs. COMMISSIONER OF INCOME TAX	July 5, 2002
BHILWARA AJMER KSHETRIYA GRAMIN Vs. MADAV GOPAL GARG	May 21, 2002
BHOLA RAM Vs. STATE	November 21, 2002
BHOOR SINGH Vs. STATE AND OTHERS	July 30, 2002
BHUSHAN DHAWAN Vs. SHYAM SUNDER NAGPAL	March 20, 2002
BHUVANESHWAR SINGH CHAUHAN Vs. STATE OF RAJASTHAN AND ORS.	September 16, 2002
BIBI Vs. BOARD OF REVENUE	April 22, 2002
BIHARI LAL Vs. STATE OF RAJASTHAN	January 7, 2002
BIJA RAM Vs. UNION OF INDIA	September 24, 2002
BIJAY PAPER TRADERS INVESTMENT Vs. OFFICIAL LIQUIDATOR	July 17, 2002
BIMLA LAKHERA Vs. STATE OF RAJASTHAN	July 11, 2002
BINDU PRASAD SONI Vs. UNION OF INDIA	July 3, 2002
BOHRA RAM BORANA Vs. THE RAJASTHAN KHADI AND GRAMOUDHYOG BOARD AND ANR.	November 14, 2002
BRAHMA PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS	October 4, 2002
BRIGADIER NARULA Vs. COMMISSIONER OF INCOME TAX	January 31, 2002
BRIJ MOHAN Vs. LALIT KUMAR	May 13, 2002
BRIJ RATAN MOHTA Vs. STATE OF RAJASTHAN	March 15, 2002
BRIJ RATAN SWAMI Vs. THE DISTT. ESTABLISHMENT COMMITTEE AND ANR.	December 2, 2002
BUDH RAM Vs. SUDESH BALA	March 18, 2002
BUDHA Vs. STATE OF RAJASTHAN	August 21, 2002
BUDHI DEVI Vs. CHANDU LAL	May 21, 2002
C and M D RAJASTHAN R V P NIGAM LTD Vs. BHOLA RAM	January 11, 2002
C T O Vs. INDO PLAST INDUSTRY LTD	July 26, 2002
C.W.T. Vs. PUSHPA BAI AND ORS.	January 24, 2002
CENTRAL STORES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 12, 2002
CHAINROOP Vs. SUNDER LAL AND ORS.	March 18, 2002
CHAMPA LAL CHOPRA Vs. STATE OF RAJASTHAN	March 4, 2002
CHAMPALAL Vs. JASNATH	November 25, 2002
CHAND MAL REGAR Vs. MDS UNIVERSITY	September 9, 2002
CHANDAN KAUR Vs. WALI MOHAMMED	April 16, 2002
CHANDER SHEKHAR Vs. ROOP SHANKER	September 3, 2002
CHANDMAL SHARMA Vs. STATE OF RAJASTHAN AND ANR.	January 16, 2002
CHANDRA KALA Vs. KANAK MAL	October 28, 2002
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN	October 25, 2002
CHANDRA SHEKHAR Vs. STATE	January 17, 2002
CHANDRABHAN @ RAMCHANDER & ORS. Vs. STATE OF RAJ.	May 7, 2002
CHEN DEVI Vs. STATE OF RAJASTHAN	May 3, 2002
CHHOGMAL CHIRANJI LAL Vs. COMMISSIONER OF INCOME TAX	February 22, 2002
CHHOTU LAL & ANR. Vs. STATE OF RAJASTHAN	December 3, 2002
CHHOTU SINGH Vs. BASANTI	January 23, 2002
CHHOTU SINGH Vs. RAMDINI	March 19, 2002
CHHOTULAL Vs. STATE OF RAJASTHAN	April 23, 2002
CHIEF MANAGER RSRTC Vs. KAMLA	August 28, 2002
CHIRANJI LAL Vs. ADDL COLLECTOR III JAIPUR	January 15, 2002
CHITTAR MAL Vs. STATE OF RAJASTHAN	February 22, 2002
CHOTTYA @ CHOTU LAL AND ANOTHER Vs. STATE OF RAJASTHAN	March 20, 2002
CHOUTHI D/O BHIMA RAM Vs. THE STATE OF RAJASTHAN	March 21, 2002
CHUNIA Vs. STATE OF RAJASTHAN	May 10, 2002
CIT Vs. KOTA CO OPERATIVE MARKETING SOCIETY	August 14, 2002
CIT Vs. MOHD MOHTRAM FAROOQUI	August 2, 2002
CIT Vs. KANHAIYA LAL	August 9, 2002
CIT Vs. ABDUL KARIM STONE	July 16, 2002
CIT Vs. MEWAR OILS	February 21, 2002
CIT Vs. WOLKEM INDIA LTD.	October 30, 2002
CIT Vs. HOTEL HILTOP	April 11, 2002
CIT Vs. RAJASTHAN MIRROR MFG. CO.	July 29, 2002
CIT Vs. GOLECHA MINERALS (P) LTD	July 16, 2002
COMMERCIAL TAXES OFFICER Vs. RAM BABU OIL MILLS PVT LTD	May 2, 2002
COMMERCIAL TAXES OFFICER Vs. RASTOGI STEEL FURNITURE	April 24, 2002
COMMERCIAL TAXES OFFICER Vs. VENUS PAINTS	April 23, 2002
COMMERCIAL TAXES OFFICER Vs. B K TRADERS	December 13, 2002
COMMERCIAL TAXES OFFICER Vs. DEEWAN RUBBER INDUSTRIES PVT LTD	November 14, 2002
COMMERCIAL TAXES OFFICER Vs. FABRICO SARAF HOUSE	November 21, 2002
COMMERCIAL TAXES OFFICER CIRCLE B ALWAR Vs. MAHABALESHWAR GAS AND CHEMICALS	April 24, 2002
COMMERCIAL TAXES OFFICER RAJSAMAND Vs. SURANA MINERALS PVT LTD	February 14, 2002
COMMERCIAL TAXES OFFICER, SIKAR Vs. M/S. KUMAWAT OIL AND DALL MILL, SIKAR	May 11, 2002
COMMISSIONER COMM TAXES RAJ Vs. SUPER SYNCOTEX INDIA LTD	February 15, 2002
COMMISSIONER COMMERCIAL TAXES DEPARTMENT Vs. R B GARG AND BRORS	April 26, 2002
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS JAIPUR Vs. RELIANCE CHEMOTEX INDUSTRIES LTD	May 23, 2002
COMMISSIONER OF GIFT TAX Vs. NIZAMUDDIN	February 11, 2002
COMMISSIONER OF INCOME TAX Vs. GIRNAR CONSTRUCTION COMPANY	February 8, 2002
COMMISSIONER OF INCOME TAX Vs. SUNIL SYNCHEM LTD	February 11, 2002
COMMISSIONER OF INCOME TAX Vs. KESHAV KRAY VIKRAY SAHKARI SAMITI LTD	February 11, 2002
COMMISSIONER OF INCOME TAX Vs. BANSIWALS IRON AND STEEL ROLLING MILLS	February 6, 2002
COMMISSIONER OF INCOME TAX Vs. MAHAVIR RUBBER WORKS	February 7, 2002
COMMISSIONER OF INCOME TAX Vs. BAGPATIA FOOD INDUSTRIES	February 7, 2002
COMMISSIONER OF INCOME TAX Vs. L M B HOTEL	February 7, 2002
COMMISSIONER OF INCOME TAX Vs. STONES AND MINERAL ASSOCIATED LIMITED	January 31, 2002
COMMISSIONER OF INCOME TAX Vs. ZENITH COMMERCIAL AGENCIES P LTD	January 31, 2002
COMMISSIONER OF INCOME TAX Vs. RAM SINGH GARG	January 31, 2002
COMMISSIONER OF INCOME TAX Vs. SUNEEL TEXTILE MILLS P LTD	January 30, 2002
COMMISSIONER OF INCOME TAX Vs. COL GUMAN SINGH	February 5, 2002
COMMISSIONER OF INCOME TAX Vs. GOVIND GRAH NIRMAN SAHAKARI SAMITI LIMITED	February 6, 2002
COMMISSIONER OF INCOME TAX Vs. ASHOK MAHENDRA AND CO	February 4, 2002
COMMISSIONER OF INCOME TAX Vs. KOTPUTLI RURAL ELECTRIC CO OPERATIVE SOCIETY LIMITED	February 1, 2002
COMMISSIONER OF INCOME TAX Vs. VISHNU TRADING AND INVESTMENT COMPANY	February 1, 2002
COMMISSIONER OF INCOME TAX Vs. SHIV DAYAL RADHEY SHYAM	February 4, 2002
COMMISSIONER OF INCOME TAX Vs. VIMAL CHAND GOLECHA	February 4, 2002
COMMISSIONER OF INCOME TAX Vs. GIRDHARI LAL	February 15, 2002
COMMISSIONER OF INCOME TAX Vs. KOTA SALES CORPORATION	February 19, 2002
COMMISSIONER OF INCOME TAX Vs. AGARWAL TRANSFORMERS PRIVATE LIMITED	February 22, 2002
COMMISSIONER OF INCOME TAX Vs. A R ENTERPRISES PRIVATE LIMITED	February 22, 2002
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN RAJYA BUNKER SAHAKARI SANGH LIMITED	February 15, 2002
COMMISSIONER OF INCOME TAX Vs. BANK OF RAJASTHAN LIMITED	February 14, 2002
COMMISSIONER OF INCOME TAX Vs. MAHAVEER POLYMERS	February 13, 2002
COMMISSIONER OF INCOME TAX Vs. SITA RAM RAMESHWAR PRASAD	February 12, 2002
COMMISSIONER OF INCOME TAX Vs. LAKHI GEMS	February 12, 2002
COMMISSIONER OF INCOME TAX Vs. BHAWAN AND PATH NIRMAN BOHRA AND COMPANY	January 22, 2002
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED STONE INDUSTRIES	January 25, 2002
COMMISSIONER OF INCOME TAX Vs. H M LALWANI	January 29, 2002
COMMISSIONER OF INCOME TAX Vs. SONU VYAS	January 30, 2002
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE ELECTRICITY BOARD	January 30, 2002
COMMISSIONER OF INCOME TAX Vs. MARUTI CEMENT P LTD	January 30, 2002
COMMISSIONER OF INCOME TAX Vs. SUNEEL TEXTILES MILLS P LTD	January 24, 2002
COMMISSIONER OF INCOME TAX Vs. JEWELS EMPORIUM	January 24, 2002
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL AGENCIES	January 25, 2002
COMMISSIONER OF INCOME TAX Vs. AMRITLAL KHATRI	January 25, 2002
COMMISSIONER OF INCOME TAX Vs. MOHD BUX	January 10, 2002
COMMISSIONER OF INCOME TAX Vs. NATIONAL BORING COMPANY	January 10, 2002
COMMISSIONER OF INCOME TAX Vs. ALWAR PROCESSORS P LTD	January 8, 2002
COMMISSIONER OF INCOME TAX Vs. HEERALAL CHAGANLAL	January 8, 2002
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN WINE AGENCIES	January 8, 2002
COMMISSIONER OF INCOME TAX Vs. SRIRAM OIL EXTRACTIONS	January 8, 2002
COMMISSIONER OF INCOME TAX Vs. RELAXO FOOTWEAR	January 1, 2002
COMMISSIONER OF INCOME TAX Vs. CHHOTELAL SHANKERLAL	January 3, 2002
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED	April 22, 2002
COMMISSIONER OF INCOME TAX Vs. BHAWAN PATH NIRMAN BOHRA AND COMPANY	April 18, 2002
COMMISSIONER OF INCOME TAX Vs. ISHWARDASS MUTHA	April 17, 2002
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTEL	April 11, 2002
COMMISSIONER OF INCOME TAX Vs. JODHPUR DIESELS	May 9, 2002
COMMISSIONER OF INCOME TAX Vs. POPULAR MINERALS	May 10, 2002
COMMISSIONER OF INCOME TAX Vs. BHOLA RAM	May 11, 2002
COMMISSIONER OF INCOME TAX Vs. SUPERINTENDING ENGINEER P W D UDAYPUR	May 11, 2002
COMMISSIONER OF INCOME TAX Vs. HARSHVARDHAN CHEMICALS AND MINERAL LIMITED	May 20, 2002
COMMISSIONER OF INCOME TAX Vs. MANOJ LALWANI	March 22, 2002
COMMISSIONER OF INCOME TAX Vs. ITAT	March 25, 2002
COMMISSIONER OF INCOME TAX Vs. JODHPUR CHARTERED ACCOUNTANTS SOCIETY	April 9, 2002
COMMISSIONER OF INCOME TAX Vs. RAM MOHAN RAWAT	February 26, 2002
COMMISSIONER OF INCOME TAX Vs. GEETA DEVI PUROHIT	February 26, 2002
COMMISSIONER OF INCOME TAX Vs. WOLKEM PRIVATE LIMITED COMPANY	February 22, 2002
COMMISSIONER OF INCOME TAX Vs. GHEWAR CHAND SONI	May 24, 2002
COMMISSIONER OF INCOME TAX Vs. PRATAP RAJ COOPER FOILS AND LAMINATES LTD	July 4, 2002
COMMISSIONER OF INCOME TAX Vs. S S LOOMBA	July 4, 2002
COMMISSIONER OF INCOME TAX Vs. GULNAR N MARFATIA	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. REGISTHAN PVT LTD	July 12, 2002
COMMISSIONER OF INCOME TAX Vs. ANJANI KUMAR COMPANY LIMITED	July 15, 2002
COMMISSIONER OF INCOME TAX Vs. NATIONAL BORING CO	July 12, 2002
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN PATRIKA LIMITED	July 18, 2002
COMMISSIONER OF INCOME TAX Vs. HARI OIL MILLS LTD	July 9, 2002
COMMISSIONER OF INCOME TAX Vs. JINDAL AND JINDAL	July 9, 2002
COMMISSIONER OF INCOME TAX Vs. RUBY TRADING COMPANY PRIVATE LIMITED	July 9, 2002
COMMISSIONER OF INCOME TAX Vs. ARAWALI CONSTRUCTIONS COMPANY P LIMITED	July 9, 2002
COMMISSIONER OF INCOME TAX Vs. ASHOK TAKSALI	July 8, 2002
COMMISSIONER OF INCOME TAX Vs. AUTOLITE I PRIVATE LIMITED	July 7, 2002
COMMISSIONER OF INCOME TAX Vs. RAJESH KHANDELWAL	July 4, 2002
COMMISSIONER OF INCOME TAX Vs. HOTEL RATANADA INTERNATIONAL P LTD	July 4, 2002
COMMISSIONER OF INCOME TAX Vs. DIMESIONAL PLASTIC GLASS INDUSTRIES P LTD	July 4, 2002
COMMISSIONER OF INCOME TAX Vs. P N TEWARI	August 12, 2002
COMMISSIONER OF INCOME TAX Vs. DY HOUSING COMMISSIONER	August 9, 2002
COMMISSIONER OF INCOME TAX Vs. MILAP TEXTILE MILLS	August 8, 2002
COMMISSIONER OF INCOME TAX Vs. BADRILAL CHATURBHUJ	August 8, 2002
COMMISSIONER OF INCOME TAX Vs. INDO CONTINENTAL HOTEL AND RESORTS AND HOTEL MANSINGH	August 8, 2002
COMMISSIONER OF INCOME TAX Vs. GEM PLASTIC P LTD	August 2, 2002
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD MOHTRAM FAROOQUI	August 2, 2002
COMMISSIONER OF INCOME TAX Vs. PRAHLAD MALIRAM	August 5, 2002
COMMISSIONER OF INCOME TAX Vs. RAMAWATAR RAJKUMAR	August 2, 2002
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED	August 5, 2002
COMMISSIONER OF INCOME TAX Vs. ELEGANT HOMES PRIVATE LIMITED	August 6, 2002
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN MIRROR MANUFACTURING COMPANY	July 29, 2002
COMMISSIONER OF INCOME TAX Vs. DINESH LAHOTI	August 19, 2002
COMMISSIONER OF INCOME TAX Vs. G D SHARMA	August 19, 2002
COMMISSIONER OF INCOME TAX Vs. AJAY KUMAR SHARMA	August 13, 2002
COMMISSIONER OF INCOME TAX Vs. HEMRAJ UDYOG	August 20, 2002
COMMISSIONER OF INCOME TAX Vs. MALI RAM VERMA	August 21, 2002
COMMISSIONER OF INCOME TAX Vs. HUKAM CHAND JAIN	August 21, 2002
COMMISSIONER OF INCOME TAX Vs. SANGAM CINEMA	August 21, 2002
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION	August 23, 2002
COMMISSIONER OF INCOME TAX Vs. DINESH TALWAR	August 28, 2002
COMMISSIONER OF INCOME TAX Vs. LAL CHAND AGARWAL	August 29, 2002
COMMISSIONER OF INCOME TAX Vs. HAZARIMAL MILAPCHAND SURANA	September 3, 2002
COMMISSIONER OF INCOME TAX Vs. MANNALAL NIRMALKUMAR SURANA	September 3, 2002
COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA	November 18, 2002
COMMISSIONER OF INCOME TAX Vs. AMBIKA GWAR GUM MILLS	October 30, 2002
COMMISSIONER OF INCOME TAX Vs. GAMBHIR MAL PANDEY P LTD	September 10, 2002
COMMISSIONER OF INCOME TAX Vs. JODHAN REAL ESTATE DEVELOPMENT COMPANY PRIVATE LIMITED	October 4, 2002
COMMISSIONER OF INCOME TAX Vs. MANGALAM CEMENT LTD	October 17, 2002
COMMISSIONER OF INCOME TAX Vs. RAMRAI RAMGOPAL	October 21, 2002
COMMISSIONER OF INCOME TAX Vs. ARAVALI SWACHALYA VAHAN (P) LTD.	November 20, 2002
COMMISSIONER OF INCOME TAX Vs. KAMAL & CO.	July 4, 2002
COMMISSIONER OF INCOME TAX Vs. MANGALAM ARTS	October 12, 2002
COMMISSIONER OF INCOME TAX Vs. GHANSHYAM DAS AGARWAL	August 29, 2002
COMMISSIONER OF INCOME TAX Vs. ISHWARDASS MUTHA	April 7, 2002
COMMISSIONER OF INCOME TAX Vs. AUTOLITE (I) PVT. LTD.	February 7, 2002
COMMISSIONER OF INCOME TAX Vs. S.B. PROPERTIES ENTERPRISES LTD.	July 15, 2002
COMMISSIONER OF INCOME TAX JODHPUR Vs. MOOL CHAND SALECHA	March 22, 2002
COMMISSIONER OF INCOME-TAX Vs. JODHAN REAL ESTATE DEVELOPMENT CO. P. LTD.	August 29, 2002
COMMISSIONER OF WEALTH TAX Vs. TULSI DASS	March 21, 2002
COMMISSIONER OF WEALTH TAX Vs. SANTOSH CHAND	February 26, 2002
COMMISSIONER OF WEALTH TAX Vs. PARAMHANS ASHRAM TRUST	February 26, 2002
COMMISSIONER OF WEALTH TAX Vs. CHAMPALAL CHOPRA	April 19, 2002
COMMISSIONER OF WEALTH TAX Vs. OM PRAKASH KHANDAKA	February 15, 2002
COMMISSIONER OF WEALTH TAX Vs. VALLABH DAS	February 14, 2002
COMMISSIONER OF WEALTH TAX Vs. SARDAR HARNAM SINGH	February 19, 2002
COMMISSIONER OF WEALTH TAX Vs. KEDAR NATH	July 3, 2002
COMMISSIONER OF WEALTH TAX Vs. SANTOSH CHAND	July 1, 2002
COMMISSIONER OF WEALTH TAX Vs. SHYAM MOHAN RAWAT	July 1, 2002
COMMISSIONER, MUNICIPAL COUNCIL Vs. SHYAM LAL	August 27, 2002
CWT Vs. JODHANA REAL ESTATE DEVELOPMENT CO. (P) LTD.	October 4, 2002
CWT Vs. BHANWARLAL GUPTA	April 17, 2002
DALICHAND Vs. STATE OF RAJ.	April 16, 2002
DALPAT SINGH Vs. UNION OF INDIA	January 24, 2002
DALU Vs. STATE OF RAJASTHAN	August 21, 2002
DARSHAN SINGH Vs. KEWAL KRISHAN	August 26, 2002
DARSHAN SINGH Vs. JUDGE LABOUR COURT	August 8, 2002
DARSHAN SINGH BAGGA Vs. ASSTT. REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.	October 23, 2002
DAULAT RAM Vs. STATE OF RAJASTHAN	February 13, 2002
DAYA RAM Vs. JAIPUR VIDYUT VITRAN NIGAM LTD	September 4, 2002
DAYALI Vs. KUMARI LATA	March 18, 2002
DEEN DAYAL Vs. STATE OF RAJASTHAN	August 2, 2002
DEEN DAYAL MEENA Vs. STATE OF RAJASTHAN	July 12, 2002
DEENDAYAL Vs. HARJOT KANWAR	March 18, 2002
DEEP CHAND Vs. STATE OF RAJASTHAN	September 5, 2002
DEEP ENTERPRISE Vs. COMMISSIONER OF INCOME TAX	August 1, 2002
DEEPA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ANR.	September 27, 2002
DEPUTY SINGH & ANR. Vs. STATE OF RAJASTHAN	February 8, 2002
DES RAJ Vs. STATE OF RAJASTHAN	May 17, 2002
DESRAJ CHELA BABA HAZUR SINGH MAHARAJ Vs. ASSOCIATION OF RADHASWAMI DERA BABA BAGGA SINGH AT TARAN	July 30, 2002
DEV KARAN Vs. STATE OF RAJASTHAN	July 26, 2002
DEV KARAN Vs. STATE OF RAJASTHAN	April 24, 2002
DEV KISHAN Vs. STATE OF RAJASTHAN	July 25, 2002
DEV KISHAN Vs. RAM KISHAN	May 9, 2002
DEVA RAM CHAUDHARY Vs. STATE OF RAJASTHAN	August 23, 2002
DEVARAM CHAUDHARY Vs. RAJASTHAN CRICKET ASSOCIATION MAN STRUCTURES LIMITED JAIPUR	July 12, 2002
DEVENDRA SINGH & ORS. Vs. STATE & ORS.	April 24, 2002
DEVI SHANKAR Vs. UGAM RAJ	January 9, 2002
DEVLAL & OTHERS Vs. STATE OF RAJASTHAN	May 17, 2002
DHADDA AND COMPANY Vs. COMMISSIONER OF INCOME TAX	January 31, 2002
DHAN RAJ Vs. BRIJESH KUMAR	October 23, 2002
DHANI RAM Vs. STATE OF RAJASTHAN AND ORS.	December 2, 2002
DHANJTESH KUMAR & ORS. Vs. STATE OF RAJASTHAN	April 5, 2002
DHANNA Vs. JAGGU	January 29, 2002
DHANNA RAM Vs. R S R T C	March 26, 2002
DHARMI CHAND Vs. STATE OF RAJASTHAN	January 24, 2002
DHIMA RAM Vs. STATE	January 7, 2002
DHIRENDRA SINGH Vs. RAMESH CHAND	April 2, 2002
DIGAMBER SINGH & ANR. Vs. STATE OF RAJASTHAN	March 27, 2002
DILIP KUMAR Vs. STATE OF RAJASTHAN	August 9, 2002
DILIP SAHARAN Vs. STATE OF RAJASTHAN	March 14, 2002
DINESH ALIAS BANTI Vs. STATE OF RAJASTHAN	February 13, 2002
DINESH KUMAR Vs. GURBENDRA KUMAR	February 4, 2002
DINESH KUMAR Vs. JAI NARAIN VYAS UNIVERSITY AND ORS.	October 31, 2002
DINESH LODHA Vs. STATE OF RAJASTHAN	March 27, 2002
DIP SINGH Vs. U.O.I.	February 21, 2002
DISTRICT ANIMAL HUSBANDRY OFFICER BUNDI Vs. JUDGE LABOUR COURT KOTA	March 5, 2002
DIVISIONAL FOREST OFFICER Vs. MAGAN LAL	August 29, 2002
DR. B.K. SHARMA Vs. M.D.S. UNIVERSITY	March 19, 2002
DR. CHIRANJI LALSANGHI Vs. RAJASTHAN AGRICULTURE UNIVERSITY	November 21, 2002
DR. MOHAN LAL MENARIA Vs. STATE OF RAJ AND OTHERS	September 23, 2002
DR. RAJA RAM Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER & ORS.	January 24, 2002
DR. RATAN LAL SHARMA AND ORS. Vs. STATE OF RAJASTHAN & ANR.	April 8, 2002
DR. S.M. MANSOORY Vs. STATE OF RAJASTHAN	May 14, 2002
DR. UPDESH Vs. STATE OF RAJASTHAN	August 21, 2002
DULLAN MAL ALIAS DARIYANAMAL Vs. RAM PRASAD	October 25, 2002
DURGA LAL AND ANOTHER Vs. THE STATE OF RAJASTHAN	November 29, 2002
DURGA SHANKAR SHARMA Vs. STATE OF RAJASTHAN	August 14, 2002
DUSHYANT A GADGIL Vs. SHANTA GODIKA	April 17, 2002
DY CIT Vs. HINDUSTAN ZINC LTD	April 26, 2002
DY CIT Vs. SHANTI BHAWAN LODGE	October 25, 2002
ENG. COLLEGE, KOTA & ORS. Vs. JITENDRA KUMAR GOYAL	August 2, 2002
EX L/NK RAMESHWAR LAL Vs. UNION OF INDIA	April 17, 2002
EXECUTIVE ENGINEER Vs. MAGHA RAM AND ANOTHER	August 13, 2002
FAKIR MOHAMMED Vs. AJAJ ALI	July 15, 2002
FIRM MOOL CHAND MEGH RAJ & CO. Vs. AMRIT LAL	April 19, 2002
FOREST FRIENDLY CAMPS PVT LTD Vs. STATE OF RAJASTHAN	February 19, 2002
GAJENDRA SINGH Vs. STATE OF RAJASTHAN	December 3, 2002
GAJRAJ CHAND BHANDARI Vs. STATE OF RAJASTHAN	August 19, 2002
GALBA Vs. STATE OF RAJASTHAN	February 27, 2002
GANESH SINGH Vs. HARI SINGH	July 30, 2002
GANESH SINGH S/O BHAGWAT SINGH AND OTHERS Vs. STATE OF RAJASTHAN	December 10, 2002
GANESHDAS Vs. RAMESH CHANDRA	March 18, 2002
GANGA RAM Vs. STATE OF RAJASTHAN	February 5, 2002
GANGA SINGH Vs. STATE OF RAJASTHAN	May 20, 2002
GANGANAGAR SAHAKARI SPINNING MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 27, 2002
GANPAT LAL AND ANOTHER Vs. STATE OF RAJASTHAN	July 22, 2002
GANPAT RAJ MEHTA Vs. STATE OF RAJASTHAN	September 5, 2002
GANPAT SINGH Vs. STATE OF RAJASTHAN	August 20, 2002
GANPAT SINGH Vs. STATE OF RAJASTHAN	January 7, 2002
GANPATLAL & ORS Vs. STATE OF RAJASTHAN	August 13, 2002
GARIB RAM Vs. STATE OF RAJASTHAN	February 13, 2002
GAWRILAL Vs. STATE OF RAJASTHAN	May 29, 2002
GEMAR SINGH & ANR. Vs. STATE OF RAJASTHAN	February 11, 2002
GENERAL MANAGER MADHYA Vs. GANESH LAL	January 29, 2002
GHADSI RAM Vs. STATE OF RAJASTHAN	July 17, 2002
GHANSHYAM Vs. STATE OF RAJASTHAN	April 16, 2002
GHANSHYAM ALIAS GHAMLYA Vs. STATE OF RAJASTHAN	September 27, 2002
GHANSHYAM SINGH SENGER Vs. STATE OF RAJASTHAN	July 4, 2002
GHASI LAL ORA Vs. JAIPUR VIDYUT VITARAN NIGAM LTD	January 15, 2002
GHEWAR RAM Vs. STATE OF RAJASTHAN	January 7, 2002
GHISIA Vs. STATE OF RAJASTHAN	July 30, 2002
GIRDHAR GOPAL SAINI Vs. INDUSTRIAL TRIBUNAL	February 14, 2002
GIRDHARI LAL Vs. STATE OF RAJASTHAN AND ORS.	September 30, 2002
GIRDHARI LAL SARAF Vs. COMMISSIONER OF INCOME TAX	November 25, 2002
GIRIRAJ KUNWAR Vs. STATE	March 8, 2002
GIRIRAJ SHARMA Vs. STATE OF RAJASTHAN AND ORS.	April 17, 2002
GLOBAL GRANIMARMO LTD Vs. STATE OF RAJASTHAN	May 16, 2002
GOKUL SINGH Vs. JUDGE LABOUR COURT	July 9, 2002
GOLDEN TRINGLE FORT and PALACE PVT LTD Vs. RAJKUMARI SIDHI KUMARI	September 19, 2002
GOLU ALIAS NAKUL Vs. STATE OF RAJASTHAN	April 22, 2002
GOPA RAM Vs. STATE OF RAJASTHAN	February 7, 2002
GOPAL Vs. STATE OF RAJASTHAN	January 7, 2002
GOPAL JAT Vs. GHEESA LAL	September 16, 2002
GOPAL SINGH Vs. STATE OF RAJASTHAN & ANR.	October 23, 2002
GOPAL SINGH Vs. STATE OF RAJASTHAN	August 14, 2002
GOPAL SINGH RATHORE Vs. UNION OF INDIA	November 15, 2002
GOPI CHAND Vs. RAM KARAN	October 18, 2002
GOPI RAM Vs. STATE OF RAJASTHAN	April 11, 2002
GORDHAN & ORS. Vs. STATE OF RAJASTHAN & ORS.	March 15, 2002
GORDHAN GANCHA Vs. STATE OF RAJASTHAN	October 28, 2002
GORDHAN LAL Vs. STATE OF RAJASTHAN	July 4, 2002
GORDHAN SIYAG Vs. STATE OF RAJASTHAN	September 24, 2002
GOVIND NARAIN AND OTHERS Vs. STATE OF RAJASTHAN	August 5, 2002
GOVIND PRASAD AND ORS. Vs. STATE OF RAJASTHAN	April 17, 2002
GOVIND RAM Vs. STATE OF RAJASTHAN	May 23, 2002
GOVIND SINGH Vs. STATE OF RAJASTHAN	November 18, 2002
GULAB SINGH Vs. STATE OF RAJASTHAN	July 29, 2002
GULAM HUSSAIN Vs. AMINA BANO	March 22, 2002
GULAM MOHAMMED ALIAS AMAN Vs. UNION OF INDIA THR. THE N.C.B., JODHPUR	July 1, 2002
GULAM MOINUDDIN Vs. NURUL HASSAN	July 31, 2002
GULJAG INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN	August 30, 2002
GULZARILAL RAWAT Vs. COMMISSIONER OF INCOME TAX	August 6, 2002
GUMAN MAL Vs. STATE OF RAJASTHAN	August 28, 2002
GUMAN SINGH BARATH Vs. STATE OF RAJASTHAN	February 14, 2002
GUPTA Vs. STATE	May 24, 2002
GURCHARAN LAL Vs. THE STATE OF RAJASTHAN	September 2, 2002
GURUDEV SINGH Vs. STATE OF RAJASTHAN	March 4, 2002
H H MAHARAO BRIJRAJ SINGH Vs. UNION OF INDIA	February 7, 2002
H M PAREEK Vs. COMMISSIONER OF INCOME TAX	July 5, 2002
H V BHATIYA Vs. STATE OF RAJASTHAN	April 1, 2002
H.R. SHARMA Vs. BHARAT SANCHAR NIGAM LTD.	October 28, 2002
HADOTI KSHETRIYA GRAMIN BANK Vs. HIMMAT SINGH HADA	April 23, 2002
HAKIM MOHAMMAD ABDUL RAHIM KHAN Vs. UNION OF INDIA	February 19, 2002
HAMID @ ABDUL HAMID Vs. THE STATE OF RAJASTHAN	April 18, 2002
HANJA BAI Vs. SESA RAM	April 10, 2002
HANUMAN SAHAI CHOUDHARY Vs. UNION OF INDIA	July 17, 2002
HANUMAN SINGH Vs. BOARD OF REVENUE FB	May 17, 2002
HARI MOHAN SHARMA Vs. PRABHU LAL KARSOLIA	March 20, 2002
HARI OM LOHAR Vs. THE STATE OF RAJASTHAN	March 21, 2002
HARI RAM Vs. STATE OF RAJASTHAN	January 30, 2002
HARI SINGH Vs. UNION OF INDIA	August 28, 2002
HARISH CHANDRA Vs. STATE OF RAJASTHAN	February 15, 2002
HARKORI AND OTHERS Vs. TEHAL SINGH	August 7, 2002
HARLAL ALIAS HARLAL Vs. STATE OF RAJASTHAN	January 24, 2002
HAROO SINGH & ORS. Vs. STATE OF RAJASTHAN	April 29, 2002
HARPHOOL AND RAM JEEWAN Vs. STATE OF RAJASTHAN	January 29, 2002
HARSHILA LODHA Vs. STATE OF RAJASTHAN	May 2, 2002
HARSHVARDHAN CHEMICALS AND MINERALS LTD Vs. UNION OF INDIA	July 5, 2002
HAZARILAL Vs. SHYAM LAL	July 30, 2002
HAZARILAL Vs. STATE OF RAJASTHAN AND ORS.	September 11, 2002
HEERA Vs. STATE OF RAJASTHAN	March 11, 2002
HEERA LAL Vs. STATE OF RAJASTHAN & ANR.	September 12, 2002
HEM RAJ PANWAR AND OTHERS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANOTHER	January 11, 2002
HET RAM SONI Vs. RSEB	April 1, 2002
HIMANSHU MOORJANI Vs. STATE OF RAJASTHAN	May 24, 2002
HIMMAT SINGH Vs. STATE OF RAJASTHAN	March 8, 2002
HIMMAT SINGH BHATI Vs. STATE OF RAJASTHAN AND ORS.	December 3, 2002
HIMMAT SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN	January 22, 2002
HINDUSTAN ENGINEERING CO BHILWARA Vs. BHAGWANLAL AGRAWAL	January 14, 2002
HINDUSTAN PALVARISING MILLS Vs. STATE OF RAJASTHAN	February 20, 2002
HINDUSTAN SALTS LTD Vs. COMMISSIONER OF INCOME TAX	February 14, 2002
HINDUSTAN ZINC Vs. JAGMAL RAM	July 18, 2002
HINDUSTAN ZINC LTD Vs. DY CIT	April 24, 2002
HUKMA RAM Vs. STATE OF RAJASTHAN	July 23, 2002
IKRAM ALI Vs. STATE	February 15, 2002
INCOME TAX OFFICER Vs. VAIBHAV TEXTILES	August 26, 2002
INCOME TAX OFFICER Vs. NOVELTY GARMENTS	February 1, 2002
INDER PRAKASH PUNJABI Vs. STATE OF RAJASTHAN	July 26, 2002
INDERJEET GOEL Vs. DILIP SINGH	January 16, 2002
INDIAN HUME PIPES LTD Vs. STATE OF RAJASTHAN	February 25, 2002
INDIAN OIL CORPORATION LIMITED Vs. THE STATE OF RAJASTHAN AND ANR.	September 24, 2002
INDIAN TELEPHONE INDUSTRY LTD Vs. MADAN LAL	November 11, 2002
INDIAN WOOLLEN CARPET FACTORY Vs. INCOME TAX APPELLATE TRIBUNAL	July 22, 2002
INDO ENGINEERING (KOTA) PVT. LTD. (IN LIQUIDATION) Vs. MAHARASHTRA STATE ELECTRICITY BOARD	April 3, 2002
INDU BALA JAIN Vs. STATE OF RAJASTHAN	February 12, 2002
IQBAL Vs. STATE OF RAJASTHAN	December 9, 2002
ISHWARIYA Vs. STATE OF RAJASTHAN	May 20, 2002
ISRAIYAL AND ANR. Vs. STATE OF RAJASTHAN	April 1, 2002
J R ANSARI Vs. HARIRAM	July 24, 2002
J.K.SYNTHETICS LTD Vs. KSHETRIYA MANTRI HIND MAZDOOR SABHA	July 22, 2002
J.P. BARISAL Vs. STATE OF RAJASTHAN	September 17, 2002
JABAR SINGH Vs. STATE OF RAJASTHAN	July 6, 2002
JAGAN LAL Vs. STATE OF RAJASTHAN	May 21, 2002
JAGDEVI Vs. STATE OF RAJASTHAN	March 15, 2002
JAGDISH Vs. STATE OF RAJASTHAN	May 17, 2002
JAGDISH Vs. STATE OF RAJASTHAN	February 8, 2002
JAGDISH Vs. STATE OF RAJASTHAN	March 20, 2002
JAGDISH CHAND Vs. REGIONAL AUDIT OFFICER AND OTHERS	August 8, 2002
JAGDISH JUGTAWAT Vs. STATE OF RAJASTHAN	December 5, 2002
JAGDISH KUMAR Vs. UNION OF INDIA	January 7, 2002
JAGDISH LAL MATHUR Vs. STATE OF RAJASTHAN AND OTHERS	September 13, 2002
JAGDISH PRASAD Vs. STATE OF RAJASTHAN	November 15, 2002
JAGMAL RAM Vs. ASST ENGINEER I G N P	May 7, 2002
JAGMIT KAUR Vs. UNION OF INDIA	August 20, 2002
JAGTAR SINGH Vs. RAJENDRA PAL & ORS.	March 13, 2002
JAHUR MOHD. Vs. HAJI ABDUL GAFFAR KHAN	May 29, 2002
JAI CHAND SONI Vs. STATE OF RAJASTHAN	March 15, 2002
JAI DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	May 28, 2002
JAI NARAYAN GEHLOT Vs. STATE OF RAJASTHAN AND ORS.	September 10, 2002
JAIN PICTURES JODHPUR Vs. SUPRA FILMS	March 21, 2002
JAIPUR PRODUCTS Vs. COMMISSIONER OF INCOME TAX	July 12, 2002
JAISA RAM S/O LACHHA RAM Vs. STATE OF RAJASTHAN	October 31, 2002
JAL GRAHAN VIKAS COMMITTEE Vs. STATE OF RAJASTHAN	May 6, 2002
JALU RAM Vs. BHANWAR SINGH	February 7, 2002
JAMNA DEVI Vs. STATE	September 4, 2002
JANGIR SINGH Vs. BOARD OF REVENUE	July 2, 2002
JASPAL SINGH Vs. STATE OF RAJASTHAN	January 16, 2002
JASRAJ GANESHMAL Vs. COMMISSIONER OF INCOME TAX	November 14, 2002
JASWANT SINGH Vs. STATE OF RAJASTHAN	February 7, 2002
JATTURAM AND SONS Vs. COMMISSIONER OF INCOME TAX	October 4, 2002
JAWAHAR SONS ENTERPRISES PVT LTD Vs. STATE	January 9, 2002
JAYDOOR INDUTRIES PRIVATE LIMITED Vs. SURESH KUMAR KANJAN	April 24, 2002
JEEVA RAM REBARI Vs. STATE OF RAJASTHAN	December 9, 2002
JEEVAN RAM Vs. STATE OF RAJASTHAN	March 14, 2002
JEEVAN RAM SHARMA Vs. STATE OF RAJASTHAN	March 2, 2002
JETH MAL PUROHIT Vs. R H C JODHPUR	May 24, 2002
JITENDRA MEBTA Vs. SURENDRA KOTHARI	May 24, 2002
JITENDRA SINGH SANDU Vs. STATE OF RAJASTHAN AND OTHERS	July 3, 2002
JODH SINGH Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.	December 3, 2002
JODHPUR CHARTERED ACCOUNTANTS SOCIETY Vs. UNION OF INDIA	April 22, 2002
JODHPUR VIDHYUT VITRAN NIGAM LTD Vs. KARAMCHARI RAJYA BEEMA NIGAM	April 9, 2002
JODHPUR VIDYUT VITRAN NIGAM Vs. JUDGE INDUSTRIAL TRIBUNAL	August 7, 2002
JORAWAR BAI Vs. ADDITIONAL CIVIL JUDGE	August 20, 2002
JUG RAJ Vs. STATE OF RAJASTHAN	May 22, 2002
JUGAL KISHORE Vs. STATE OF RAJASTHAN	March 14, 2002
JUGAL KISHORE Vs. STATE OF RAJASTHAN	January 18, 2002
JYOTI PRAKASH Vs. STATE OF RAJASTHAN	August 9, 2002
K G SHARMA Vs. PRATAP AUTOWHEELS	January 15, 2002
K S GARG Vs. STATE OF RAJASTHAN	July 18, 2002
KADIR AHMAD Vs. STATE OF RAJASTHAN AND ORS.	October 30, 2002
KAILASH CHAND Vs. STATE OF RAJASTHAN	October 28, 2002
KAILASH CHAND Vs. STATE OF RAJASTHAN	May 1, 2002
KAILASH CHAND CHHIPA Vs. STATE OF RAJASTHAN	March 14, 2002
KAILASH CHAND GUPTA Vs. STATE OF RAJASTHAN	February 20, 2002
KAILASH NARAIN Vs. STATE OF RAJ. & ANR.	May 3, 2002
KAILASHI Vs. BAGH SINGH	February 25, 2002
KALI DAS Vs. STATE OF RAJ AND OTHERS	September 19, 2002
KALU ETC. Vs. UNION OF INDIA AND OTHERS	December 20, 2002
KALU RAM @ RAM SWAROOP Vs. STATE OF RAJASTHAN	July 22, 2002
KALU SINGH Vs. STATE OF RAJASTHAN	August 21, 2002
KALU SINGH @ PREM SINGH Vs. STATE OF RAJASTHAN	May 1, 2002
KAMAL MOT Vs. COMMISSIONER OF INCOME TAX	July 11, 2002
KAMLA Vs. RAMESH CHANDRA	July 4, 2002
KANA @ KISHNA & KANHAIYALAL Vs. STATE	July 18, 2002
KANA RAM Vs. STATE OF RAJASTHAN	October 23, 2002
KANA RAM Vs. STATE OF RAJASTHAN	January 16, 2002
KANA RAM Vs. STATE OF RAJASTHAN AND ANR.	September 25, 2002
KANHAIYA LAL GARG Vs. STATE OF RAJASTHAN	July 19, 2002
KAPTAN & ANR. Vs. STATE OF RAJASTHAN	May 2, 2002
KARAN SHARMA Vs. RAJASTHAN AGRICULTURAL UNIVERSITY	September 3, 2002
KARAN SINGH TAK Vs. ALKA KALA	March 20, 2002
KARNEL RAM Vs. STATE OF RAJASTHAN	January 3, 2002
KARNI DAN Vs. RAJ CIVIL SERVICE APPELLATE TRIBUNAL	February 20, 2002
KARNI DAN SINGH Vs. RAM CHANDRA	May 17, 2002
KASAN Vs. STATE OF RAJASTHAN	January 7, 2002
KASTURI BAI Vs. STATE OF RAJASTHAN	April 22, 2002
KAUSHALYA DEVI Vs. DISTRICT JUDGE, TONK AND ANR.	November 22, 2002
KAVIRAJ MAHIPAT SINGH Vs. COMMISSIONER OF INCOME TAX	January 25, 2002
KEDAR NATH SONI Vs. STATE OF RAJASTHAN	March 19, 2002
KERA RAM Vs. STATE OF RAJ AND OTHERS	May 21, 2002
KEROSIN TEL KHUDRA VIKRETA SANGH UNION Vs. STATE OF RAJATHAN	October 16, 2002
KESAR KANWAR Vs. STATE OF RAJASTHAN	April 2, 2002
KESAR KHAN Vs. STATE OF RAJASTHAN	March 18, 2002
KESHAV DEV Vs. NARAINI	April 2, 2002
KEWAL RAM Vs. STATE OF RAJASTHAN	January 18, 2002
KEWLA RAM Vs. STATE OF RAJASTHAN	January 14, 2002
KHALIKUDDIN Vs. STATE OF RAJASTHAN	September 5, 2002
KHARTA RAM CHOUDHARY Vs. STATE OF RAJASTHAN	May 8, 2002
KHEM SINGH DEORA Vs. STATE OF RAJASTHAN	August 6, 2002
KHEMA RAM Vs. STATE OF RAJASTHAN	September 23, 2002
KHUBRAM AND ANOTHER Vs. STATE OF RAJASTHAN	March 15, 2002
KHUSHAL CHAND Vs. STATE OF RAJASTHAN	April 8, 2002
KHUSHI RAM KILN COMPANY Vs. STATE OF RAJASTHAN	April 15, 2002
KIRAN PRAKASH GAUR Vs. STATE OF RAJASTHAN AND ORS.	November 27, 2002
KIRTI RAJAT Vs. UNIVERSITY OF JODHPUR	April 19, 2002
KISAN TRADERS Vs. RAJASTHAN TAXATION TRIBUNAL	September 9, 2002
KISHAN LAL Vs. STATE OF RAJASTHAN	April 30, 2002
KISHAN LAL Vs. STATE OF RAJASTHAN	April 3, 2002
KISHAN SINGH Vs. STATE OF RAJASTHAN	April 29, 2002
KISHAN SINGH DEORA Vs. DR. JAG MOHAN MATHUR & ORS.	February 14, 2002
KRISHAN LAL CHADHA Vs. UNION OF INDIA (UOI) AND ORS.	December 12, 2002
KRISHAN SINGH Vs. STATE OF RAJASTHAN	May 17, 2002
KRISHI UPAJ MANDI SAMITI JAIPUR Vs. JUDGE LABOUR COURT JAIPUR	December 13, 2002
KRISHNA Vs. STATE OF RAJASTHAN	July 4, 2002
KRISHNA CHOUDHARY Vs. STATE OF RAJASTHAN	February 1, 2002
KRISHNA KANT Vs. UDAIPUR ZILA SAHKARI BHUMI VIKAS BANK LTD.	October 23, 2002
KROMEX INTERNATIONAL (P) LTD Vs. RAJASTHAN STATE MINES AND MINERALS LTD AND ANOTHER	August 16, 2002
KULDEEP SINGH Vs. STATE OF RAJASTHAN	March 21, 2002
KUM. KALPANA MOYAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.	September 30, 2002
KUMARI ANITA SHARMA Vs. STATE OF RAJASTHAN	October 25, 2002
KUMARI CHAMLI Vs. STATE OF RAJASTHAN	August 7, 2002
KUMARI MUKTA GAUR Vs. STATE OF RAJASTHAN AND OTHERS	August 26, 2002
KUMARI RAKHI BANSAL Vs. STATE OF RAJ. AND ORS.	April 26, 2002
KUMARI SUMAN SONI Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY AND ANR.	December 5, 2002
L N MEHTA Vs. ASSTT CIT	July 29, 2002
LADU RAM Vs. DABLI KALA GRAM SEVA SAHAKARI SAMITI LTD	January 17, 2002
LADU RAM JAT Vs. C J S D C J M JAIPUR	May 17, 2002
LADULAL Vs. STATE OF RAJASTHAN & ANR.	September 5, 2002
LAJUA @ LAJJA RAM Vs. STATE OF RAJASTHAN	December 16, 2002
LAKHMI CHAND Vs. STATE OF RAJASTHAN	April 11, 2002
LAKSHMI CEMENT Vs. STATE OF RAJASTHAN	July 24, 2002
LAL CHAND Vs. STATE OF RAJASTHAN	August 21, 2002
LAL CHAND Vs. THE STATE OF RAJASTHAN & ORS.	February 12, 2002
LAL SINGH Vs. AUTHORITY UNDER SHOPS AND COMMERCIAL ESTABLISHMENTS ACT	July 17, 2002
LALA ALIAS LAL SINGH Vs. STATE OF RAJASTHAN	July 1, 2002
LALA RAM Vs. STATE OF RAJASTHAN	December 4, 2002
LALCHAND Vs. RAMESHWARLAL	November 26, 2002
LALIT BAGRECHA Vs. STATE OF RAJASTHAN	July 17, 2002
LALIT CHAND DEKA Vs. STATE OF RAJASTHAN	April 22, 2002
LALJI MULJI TRANSPORT COMPANY Vs. STATE OF RAJASTHAN	April 10, 2002
LALLA Vs. STATE OF RAJASTHAN	April 10, 2002
LAXMAN DAS Vs. DEOJI MAL	September 2, 2002
LAXMAN LAL & ORS. Vs. STATE OF RAJASTHAN	March 26, 2002
LAXMAN SINGH Vs. STATE OF RAJASTHAN	August 13, 2002
LAXMAN SINGH Vs. STATE OF RAJASTHAN MAHARAO BRIJRAJ SINGH	February 7, 2002
LAXMI ENGINEERING INDUSTRIES Vs. STATE OF RAJASTHAN	July 19, 2002
LAXMI NARAYAN CHIPA & 3 ORS. Vs. STATE OF RAJASTHAN & ORS.	May 6, 2002
LAXMI STORES Vs. UNION OF INDIA	December 17, 2002
LAXMINARAIN Vs. SONA DEVI	May 17, 2002
LIC OF INDIA Vs. RAM PRAKASH	April 16, 2002
LIPIDATA SYSTEM LTD. MADRI Vs. KANWARI LAL	October 4, 2002
LLOYDS STEEL INDUSTRIES LTD Vs. OIL INDIA LTD	September 19, 2002
LOKOPKARAK PHARMACEUTICAL WORKS Vs. STATE OF RAJASTHAN	May 31, 2002
LOOKMAN Vs. INDRA SINGH	April 4, 2002
LOOKMAN Vs. INDRA SINGH	April 14, 2002
LT COL P L BAWA Vs. LT COL BHAWANI SINGH	January 24, 2002
M K GAUR Vs. STATE OF RAJASTHAN	April 26, 2002
M.K. BAKSHY Vs. UNION OF INDIA AND OTHERS	December 4, 2002
M.K. PATHAN Vs. COMMISSIONER, KVS & ORS.	March 26, 2002
M/S ARAVALI STONE COMPANY Vs. URBAN IMPROVEMENT TRUST	May 28, 2002
M/S KRISHI RASAYAN EXPORT PVT. LTD. Vs. STATE OF RAJASTHAN	May 22, 2002
M/S. GATI SMALL KARGO Vs. UNION OF INDIA	April 12, 2002
M/S. GHASIRAM MATHURA PRASAD Vs. STATE OF RAJASTHAN	November 18, 2002
M/S. SOMANI SPINNERS IRANS, BHILWARA & 4 ORS. Vs. RAJASTHAN FINANCIAL CORPORATION, JAIPUR & ORS.	January 25, 2002
MADAN KUMAR Vs. STATE OF RAJASTHAN	July 18, 2002
MADAN LAL Vs. STATE OF RAJASTHAN	May 13, 2002
MADAN LAL AND OTHERS Vs. STATE OF RAJASTHAN	September 11, 2002
MADANLAL Vs. STATE OF RAJASTHAN	March 20, 2002
MADHO RAM Vs. STATE OF RAJASTHAN	February 19, 2002
MADHU S/O DEVA & ORS. Vs. THE STATE OF RAJASTHAN	September 9, 2002
MAGAT RAI Vs. STATE OF RAJASTHAN	November 25, 2002
MAHADEOJI CHANDRESWARAJI Vs. STATE OF RAJASTHAN	March 18, 2002
MAHARAJA SHREE UMAID MILLS LTD Vs. UNION OF INDIA	January 15, 2002
MAHARANA BHAGWAT SINGHJI DECD Vs. COMMISSIONER OF INCOME TAX	May 10, 2002
MAHARAO BRIJRAJ SINGH Vs. SARASWATI DEVI SHARMA	July 5, 2002
MAHATAMA GANDHI NATIONAL INSTITUTE OF MEDICAL SCIENCES Vs. STATE OF RAJASTHAN	April 23, 2002
MAHAVEER FINANCIERS Vs. COMMISSIONER OF INCOME TAX	February 25, 2002
MAHAVEER OIL INDUSTRIES Vs. STATE & ORS.	January 25, 2002
MAHAVEER PRASAD Vs. ROSHNI DEVI	July 3, 2002
MAHAVEER SINGH JAYAS Vs. PRESIDING OFFICER LABOUR COURT	February 4, 2002
MAHAVEER SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN & ANR.	May 29, 2002
MAHENDRA AGARWAL Vs. GOPI RAM MAHAJAN	April 11, 2002
MAHENDRA KU. Vs. KANWARLAL	February 18, 2002
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN	January 10, 2002
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN	July 15, 2002
MAHENDRA KUMAR SANGHI Vs. RATAN KUMAR SANGHI	April 3, 2002
MAHENDRA SINGH Vs. STATE OF RAJASTHAN	March 15, 2002
MAHENDRA SINGH Vs. STATE OF RAJASTHAN	February 19, 2002
MAHENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.	September 13, 2002
MAHENDRA SINGH & ANOTHER Vs. STATE OF RAJASTHAN	July 24, 2002
MAHENDRA SINGH SOLANKI Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD	April 2, 2002
MAHESH CHAND Vs. STATE OF RAJASTHAN	February 1, 2002
MAHESH CHAND SHARMA Vs. STATE	February 28, 2002
MAHESH CHANDRA Vs. BALU RAM	March 13, 2002
MAHESH KANWAR Vs. STATE	July 18, 2002
MAHESH SHARMA Vs. K K BAGRA	February 25, 2002
MAIYA SINGH @ MAIYA RAM Vs. STATE OF RAJASTHAN	December 9, 2002
MAJOR SINGH Vs. THE CHIEF EXECUTIVE OFFICER	February 12, 2002
MAN SINGH Vs. STATE OF RAJASTHAN	August 14, 2002
MAN SINGH & ANR. Vs. STATE OF RAJASTHAN	March 19, 2002
MANAGER COOPERATIVE SPINNING MILLS, GANGAPUR Vs. STATE OF RAJASTHAN AND ANOTHER	September 6, 2002
MANAGER JAI DRINKS PRIVATE LIMITED JAIPUR Vs. PRESIDING OFFICER LABOUR COURT NO 1 JAIPUR	January 31, 2002
MANAGING COMMITTEE SWAMI KESHWANAND MAHAVIDYALAYA GRAMOTTHAN VIDYAPEETH SANGARIA Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTION TRIBUNAL	July 24, 2002
MANAGING COMMITTEE, MAYO COLAGE Vs. KAILASH SINGH	July 16, 2002
MANAGING DIRECTOR R S R T C JAIPUR Vs. DHANNI DEVI	May 7, 2002
MANAK CHAND Vs. MOOL CHAND	March 27, 2002
MANAKLAL Vs. GANGA RAM AND OTHERS	February 19, 2002
MANGAL SEN AGARWAL Vs. FOOD CORPORATION OF INDIA	May 21, 2002
MANGI LAL Vs. STATE OF RAJASTHAN	February 19, 2002
MANGI LAL Vs. SATNAM SINGH	February 14, 2002
MANGI LAL OJHA Vs. STATE OF RAJASTHAN	July 11, 2002
MANGILAL Vs. KESRA	May 1, 2002
MANGLA RAM Vs. STATE OF RAJASTHAN	April 17, 2002
MANGU KHAN Vs. STATE OF RAJASTHAN	May 2, 2002
MANGU SINGH Vs. MEHRA RAM	January 8, 2002
MANISH KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.	July 26, 2002
MANJU MENARIA Vs. STATE OF RAJASTHAN	July 30, 2002
MANOHAR JEWELLERS Vs. ASSTT CIT	March 27, 2002
MANOHAR LAL SAHANI Vs. STATE OF RAJASTHAN	May 9, 2002
MANOHARI LAL Vs. SURAJ MAL	February 7, 2002
MANOJ KUMAR JOSHI AND ANR. Vs. STATE OF RAJASTHAN	April 24, 2002
MANORMA MEENA Vs. CHAIRMAN and M D INDIAN BANK	February 19, 2002
MANUJA AGARWAL Vs. STATE OF RAJASTHAN	July 30, 2002
MARUDHAR HOTELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 28, 2002
MASTER CONSTRUCTIONS Vs. SECRETARY PHED	February 27, 2002
MATADIN Vs. STATE OF RAJASTHAN	February 8, 2002
MAYA DEVI Vs. HARI SINGH	August 2, 2002
MAYA DEVI KESWANI Vs. ESTATE OFFICER ADDL DISTRICT MAGISTRATE JAIPUR	January 16, 2002
MEHBOOB ALI Vs. STATE OF RAJASTHAN	March 19, 2002
MEHBOOB BHAI Vs. ABDUL KADIR	May 10, 2002
MEHMOOD KHAN Vs. STATE	February 12, 2002
MEWAR ANCHALIK GRAMIN BANK Vs. MEWAR ANCHALIK GRAMIN BANK OFFICERS ASSOCIATION	July 9, 2002
MEWAR CHAMBER OF COMMERCE AND INDUSTRY Vs. MPL COUNCIL BHILWARA	June 3, 2002
MEWAR CHAMBER OF COMMERCE AND INDUSTRY Vs. MUNICIPAL COUNCIL BHILWARA	May 31, 2002
MEWAR MOTORS Vs. COMMISSIONER OF INCOME TAX	September 16, 2002
MEWAR SUGAR MILLS LTD Vs. RAJASTHAN AGRICULTURAL PRODUCE MARKETING COMMITTEE KAPASAN	February 18, 2002
MEWAR TEXTILE MILLS LTD Vs. BANK OF RAJASTHAN LTD	May 10, 2002
MODERN THREADS (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX	May 6, 2002
MODERN THREADS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	March 6, 2002
MOHAMMAD RAFIQ Vs. STATE OF RAJASTHAN	May 2, 2002
MOHAMMED NAZIM Vs. STATE OF RAJASTHAN	March 14, 2002
MOHAN Vs. STATE OF RAJASTHAN	January 2, 2002
MOHAN Vs. STATE OF RAJASTHAN	July 10, 2002
MOHAN Vs. STATE OF RAJASTHAN	July 22, 2002
MOHAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER	May 6, 2002
MOHAN LAL Vs. STATE OF RAJASTHAN AND OTHERS	October 22, 2002
MOHAN LAL Vs. STATE OF RAJASTHAN	January 4, 2002
MOHAN LAL Vs. STATE OF RAJASTHAN	January 11, 2002
MOHAN LAL SHARMA Vs. STATE OF RAJASTHAN	July 26, 2002
MOHAN LAL SUKHADIA UNIVERSITY & ANR. Vs. CHANDRABHAN SINGH	August 23, 2002
MOHAN RAJ Vs. KARAN CHAND	March 13, 2002
MOHAN SINGH Vs. STATE OF RAJASTHAN	May 30, 2002
MOHAN SINGH Vs. STATE OF RAJASTHAN	October 22, 2002
MOHAN SINGH Vs. BOARD OF REVENUE	July 9, 2002
MOHANJEET SINGH JUNEJA Vs. STATE OF RAJASTHAN	July 19, 2002
MOHANLAL Vs. KRISHAN LAL	November 12, 2002
MOHD HUSAIN Vs. STATE OF RAJASTHAN	May 28, 2002
MOHD SALEEM Vs. STATE	February 12, 2002
MOHD. AMIN Vs. S.N. THANVI AND ORS.	November 15, 2002
MOHINI DEVI Vs. RAJENDRA KUMAR	May 28, 2002
MOHNA RAMKRISHNAN Vs. YOGAM BALA DEV RAJ	September 27, 2002
MOMAN Vs. MUNSHI	October 23, 2002
MONA GRANITES P LTD Vs. STATE OF RAJASTHAN	February 6, 2002
MONA GRANITES P LTD Vs. STATE OF RAJASTHAN	March 6, 2002
MOOL SINGH Vs. RAJASTHAN TAXATION TRIBUNAL	September 4, 2002
MOOLCHAND Vs. STATE OF RAJASTHAN	January 30, 2002
MOTI LAL Vs. STATE OF RAJASTHAN	April 2, 2002
MOTI LAL & KHARGOSH @ JAGANNATH Vs. STATE OF RAJASTHAN	September 5, 2002
MOTI S/O SHRI NATHU Vs. BOARD OF REVENUE, AJMER	October 23, 2002
MOTI SINGH Vs. STATE OF RAJASTHAN	January 7, 2002
MOTILAL Vs. STATE OF RAJASTHAN	May 31, 2002
MOVNI BAI Vs. NAZRI BAI AND OTHERS	September 9, 2002
MRINAL JOSHI Vs. STATE OF RAJASTHAN	April 30, 2002
MUKESH BABOO Vs. UNION OF INDIA RAJASTHAN	November 26, 2002
MUKESH SHARMA Vs. STATE OF RAJASTHAN	May 3, 2002
MULTAN CHAND Vs. STATE OF RAJASTHAN	August 29, 2002
MULTI METALS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 8, 2002
MULTIMETALS LIMITED Vs. K L JOLLY	May 16, 2002
MUMAL MARBLES LTD Vs. STATE OF RAJASTHAN	October 30, 2002
MUNICIPAL BOARD PRATAPGARH Vs. LABOUR COURT BHILWARA	September 3, 2002
MUNICIPAL BOARD RAISINGH NAGAR Vs. HARISH CHANDRA JOSHI	February 13, 2002
MUNICIPAL BOARD RAJSAMAND Vs. J K INDUSTRIES LIMITED	July 24, 2002
MUNICIPAL COUNCIL PALI Vs. BHAGWAN LAL KHATRI	February 5, 2002
MUNICIPALITY Vs. MOHAN SINGH	January 30, 2002
MUNNA LAL Vs. THE STATE OF RAJASTHAN & ANR.	April 8, 2002
MUNSHI Vs. STATE OF RAJASTHAN	May 14, 2002
MUNSHI SINGH & ORS. Vs. STATE OF RAJASTHAN & ORS.	January 25, 2002
MURARI Vs. STATE OF RAJASTHAN	August 20, 2002
MURARI LAL KHANDELWAL Vs. COMMISSIONER OF INCOME TAX	September 4, 2002
MURARILAL AND KISHORILAL Vs. STATE OF RAJASTHAN	October 23, 2002
MURARILAL SHARMA Vs. STATE AND ORS.	October 31, 2002
MURLI GIRI Vs. STATE OF RAJASTHAN	January 31, 2002
MURLI MANOHAR Vs. STATE OF RAJASTHAN	April 24, 2002
MURLIDHAR Vs. DISTRICT JUDGE UDAIPUR	April 23, 2002
MUTHA PREMRAJ Vs. ASSTT COMMERCIAL TAX OFFICER	April 11, 2002
N K DALAL Vs. STATE OF RAJASTHAN	July 19, 2002
NAGAUR CO OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF RAJASTHAN	July 11, 2002
NANAG RAM VERMA Vs. STATE OF RAJASTHAN	August 6, 2002
NAND CONSTRUCTION CO Vs. REGNL MANAGER ORIENTAL INSURANCE CO	March 4, 2002
NAND KISHORE Vs. STATE OF RAJASTHAN	May 22, 2002
NAND KISHORE ACHARYA AND ANOTHER Vs. VIKAS ADHIKARI AND OTHERS	May 23, 2002
NAND LAL Vs. STATE OF RAJASTHAN	April 11, 2002
NAND LAL THANVI Vs. LEGAL REPRESENTATIVES OF GOSWAMI BRIJ BHUSHAN	April 3, 2002
NANDA RAM & ORS. Vs. STATE OF RAJASTHAN	April 26, 2002
NANU RAM Vs. STATE OF RAJASTHAN	June 4, 2002
NANU RAM Vs. STATE OF RAJASTHAN	February 8, 2002
NARAIN LAL Vs. STATE OF RAJASTHAN	July 5, 2002
NARAYAN Vs. STATE OF RAJASTHAN	April 22, 2002
NARAYAN LAL Vs. STATE OF RAJASTHAN	April 3, 2002
NARAYAN LAL KUSHAL Vs. JAGDISH PRASAD GUPTA	May 30, 2002
NARAYANI DEVI Vs. STATE OF RAJASTHAN	October 29, 2002
NARENDRA KUMAR & ANR. Vs. STATE OF RAJASTHAN	October 4, 2002
NARENDRA SINGH Vs. STATE OF RAJASTHAN	May 7, 2002
NARENDRA SINGH RAJAWAT Vs. THAKUR MOHAN SINGH KANOTA	February 12, 2002
NARESH JAIN Vs. RAMA	July 31, 2002
NAROTTAM LAL Vs. STATE OF RAJASTHAN	April 10, 2002
NARSA RANI S/O SHRI SHIVBAKSHA RAM Vs. STATE OF RAJASTHAN AND OTHERS	May 8, 2002
NARULA AND CO Vs. STATE OF RAJASTHAN	January 10, 2002
NATHA ARTS AND CRAFTS PVT LTD Vs. RIICO	April 3, 2002
NATHI SINGH Vs. STATE OF RAJASTHAN	April 10, 2002
NATHU LAL Vs. GULAB BAI	August 7, 2002
NATHU LAL JEVARIYA & ORS. Vs. STATE OF RAJASTHAN	May 14, 2002
NATHU LAL S/O PREM SINGH Vs. STATE OF RAJASTHAN	January 23, 2002
NATHU RAM Vs. STATE OF RAJASTHAN	May 2, 2002
NATIONAL COAL CORPORATION Vs. APPELLATE AUTHORITY INDUSTRIAL AND FINANCIAL RECONSTRUCTION	August 19, 2002
NATIONAL INSURANCE CO LTD Vs. NEMA	February 5, 2002
NATIONAL INSURANCE COMPANY Vs. BIRAMCHAND	January 29, 2002
NATIONAL INSURANCE COMPANY Vs. NARBADA DEVI	August 21, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. MUKESH	January 15, 2002
NATIONAL INSURANCE COMPANY LTD Vs. BEENA DEVI	January 23, 2002
NATIONAL INSURANCE COMPANY LTD Vs. DEEWA	April 24, 2002
NATIONAL INSURANCE COMPANY LTD Vs. MOHINDER KUMAR BALI	May 8, 2002
NAV RATAN SINGH Vs. STATE OF RAJASTHAN	February 20, 2002
NAWAB HUSSAIN Vs. STATE OF RAJASTHAN	January 15, 2002
NEELAM KUMARI Vs. STATE OF RAJASTHAN	February 1, 2002
NEELAM LODHA Vs. DEPUTY COMMISSIONER OF INCOME TAX	May 21, 2002
NEMI CHAND Vs. UNION OF INDIA	February 20, 2002
NEMI CHAND KAJALA Vs. HINDUSTAN PETROLEUM CORP LTD	February 18, 2002
NENA RAM & OTHERS Vs. STATE OF RAJASTHAN	October 29, 2002
NEW INDIA ASSURANCE CO Vs. MACT KISHANGARHBAS	January 30, 2002
NEW INDIA ASSURANCE CO LTD Vs. KHETA RAM	March 20, 2002
NEW INDIA ASSURANCE CO LTD Vs. DHARAM SINGH BHAI	September 23, 2002
NEW INDIA ASSURANCE CO LTD Vs. HUKALI	July 3, 2002
NEW INDIA ASSURANCE COMPANY Vs. HANJU DEVI	July 11, 2002
NEW INDIA ASSURANCE COMPANY Vs. POONI	March 26, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL KISHANGARHBAS	January 30, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PUSHPA DEVI	October 3, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R.S.R.T.C.	February 4, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. HANS KANWAR	July 5, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNDER SINGH RATHORE	May 24, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. SHRAFAT	January 30, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. KHIMA RAM	January 8, 2002
NEW INDIA ASSURANCE COMPANY LTD Vs. ZAYDA	March 26, 2002
NEW INDIA ASSURANCE COMPANY, JODHPUR Vs. SANTOSH	January 8, 2002
NEW INDIA ISSURANCE CO LTD Vs. MUNI KANWAR	May 30, 2002
NIRMAL CHANDRA SAINI Vs. STATE	March 13, 2002
NIRMAL KUMAR Vs. SOHANLAL	January 14, 2002
NIRMAL KUMAR SHARMA Vs. MUNICIPAL BOARD KHERTHAL	July 9, 2002
NIRMAL SINGH Vs. STATE OF RAJASTHAN	February 15, 2002
NIRMALA YADAV Vs. STATE OF RAJASTHAN	September 4, 2002
NISAR Vs. STATE OF RAJASTHAN	May 7, 2002
NISAR AHMED Vs. STATE OF RAJASTHAN	March 8, 2002
NISAR MOHD. Vs. STATE OF RAJASTHAN	July 10, 2002
NISHA SALVE Vs. STATE	January 25, 2002
NIYAZ MOHD KHAN Vs. STATE	January 16, 2002
NOOR MOHAMMED Vs. SATISH KUMAR	February 11, 2002
OFFICIAL LIQUIDATOR OF AMFORT Vs. CHHITTAR LUHAR	August 16, 2002
OFFICIAL LIQUIDATOR OF MAHARAJA KISHANGARH MILLS LTD. (IN LIQUIDATION) Vs. MAHARAJA KISHANGARH SOMYAG MILLS CO. (TRANS.) LTD.	April 24, 2002
OM METALS MINERALS LTD Vs. STATE	August 9, 2002
OM PRAKASH Vs. STATE OF RAJASTHAN	January 15, 2002
OM PRAKASH Vs. N I A CO LTD	January 9, 2002
OM PRAKASH Vs. MANOHARLAL	April 24, 2002
OM PRAKASH Vs. STATE OF RAJASTHAN	April 23, 2002
OM PRAKASH CHANDAK Vs. STATE OF RAJASTHAN	January 2, 2002
OM PRAKASH SRIVASATAVA Vs. STATE OF RAJASTHAN	September 6, 2002
OMPRAKASH HAR NARAIN AND SONS Vs. VIJAYA BANK LTD	April 2, 2002
ONKARLAL KACHORIA Vs. ITO	April 24, 2002
ORIENTAL INSURANCE Vs. DHOPALI	May 22, 2002
ORIENTAL INSURANCE CO LTD Vs. METHI	January 14, 2002
ORIENTAL INSURANCE CO. LTD Vs. SUNITA GUPTA	August 28, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAFI MOHD	March 22, 2002
OTA RAM Vs. STATE OF RAJASTHAN	May 3, 2002
P S METAL AND TUBES P LTD Vs. STATE OF RAJASTHAN	March 21, 2002
PABHAVATI BAI Vs. UNION OF INDIA	April 11, 2002
PAKIYA Vs. STATE OF RAJASTHAN	July 9, 2002
PANCHI Vs. STATE OF RAJASTHAN	September 18, 2002
PANIA Vs. STATE OF RAJASTHAN	February 22, 2002
PAPPU Vs. STATE OF RAJASTHAN	May 23, 2002
PAPPU LAL Vs. STATE OF RAJASTHAN	August 1, 2002
PARAGA RAM Vs. STATE OF RAJASTHAN	October 25, 2002
PARAM JEET & ORS Vs. STATE OF RAJASTHAN & ANR	August 27, 2002
PARAS MAL JAIN Vs. STATE OF RAJASTHAN	January 30, 2002
PARBATI DEVI Vs. UNION OF INDIA AND OTHERS	September 16, 2002
PARMANAND SETIA Vs. SOMLAL	September 23, 2002
PARVESH KUMAR & ORS. Vs. STATE OF RAJASTHAN	May 22, 2002
PATWARI Vs. BOARD OF REVENUE	January 4, 2002
PAWAN BHARGAVA Vs. STATE OF RAJASTHAN	August 9, 2002
PAWAN KUMAR Vs. STATE OF RAJASTHAN	January 17, 2002
PEERU LAL MOHAN LAL Vs. COMMISSIONER OF INCOME TAX	July 16, 2002
PEMA RAM Vs. RAJENDRA	January 24, 2002
PERRY BOTTLING COMPANY Vs. S S SODA AND SOFT DRINKS COMPANY	February 15, 2002
PINKY RAJORIYA Vs. STATE OF RAJASTHAN	March 5, 2002
POLAR PHYARMA INDIA Vs. UNION OF INDIA	March 5, 2002
POORAN Vs. KAPTAN SINGH & OTHERS	May 2, 2002
POORAN & ORS. Vs. STATE OF RAJASTHAN	April 23, 2002
PRABHU DAYAL SAINI Vs. STATE OF RAJASTHAN	February 6, 2002
PRABHU RAM Vs. AMRIT LAL	November 13, 2002
PRABHUDAS SWAMI Vs. STATE OF RAJASTHAN	February 11, 2002
PRADEEP KUMAR Vs. SATE OF RAJASTHAN	March 19, 2002
PRADEEP KUMAR & ORS. Vs. STATE OF RAJASTHAN	August 1, 2002
PRAHALAD SINGH Vs. PADMA JAIN	September 6, 2002
PRAHLAD Vs. STATE OF RAJASTHAN	April 26, 2002
PRAHLAD AND ANR. Vs. STATE OF RAJASTHAN AND ANR.	February 5, 2002
PRAKASH CHANDRA SHARMA Vs. STATE OF RAJASTHAN	May 20, 2002
PRAKASH OFFSET PVT LTD Vs. STATE OF RAJASTHAN	March 27, 2002
PRATAP ALIAS RAM PRATAP Vs. STATE OF RAJASTHAN	September 27, 2002
PRATAP SINGH Vs. THE STATE OF RAJASTHAN	April 26, 2002
PRATAP SINGH Vs. SUPERINTENDENT OF POLICE	August 13, 2002
PREM CHAND Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 2, 2002
PREM CHAND SHARMA Vs. STATE OF RAJASTHAN AND OTHERS	September 9, 2002
PREM KISHAN Vs. BUNDU	January 8, 2002
PREM KUMAR PUROHIT Vs. STATE OF RAJASTHAN	May 1, 2002
PREM RAJ BOHRA Vs. JAIROOPA	August 14, 2002
PREM SHANKER Vs. STATE OF RAJASTHAN	April 5, 2002
PREM SINGH Vs. STATE OF RAJASTHAN	August 26, 2002
PREMIER VEGETABLE PRODUCTS Vs. COMMISSIONER OF INCOME TAX	July 11, 2002
PREMIER VEGETABLE PRODUCTS Vs. COMMISSIONER OF INCOME TAX	December 7, 2002
PREMLATA JALANI Vs. UNION OF INDIA	February 4, 2002
PRITAM GAJ KUMAR SHAH Vs. NATIONAL COUNCIL OF TEACHER EDUCATION AND ANR.	December 10, 2002
PRITAM KUAR Vs. BHANWAR KANWAR	January 28, 2002
PRITHVI RAJ AND ANR. Vs. STATE OF RAJASTHAN	October 23, 2002
PROF. S.P. RUHELA Vs. CHIEF SECRETARY GOVT. OF RAJ. AND ANR.	November 11, 2002
PUJYA SINDHI PANCHAYAT Vs. C L MISHRA	March 20, 2002
PUKHRAJ SINGH Vs. STATE OF RAJASTHAN AND ORS.	October 21, 2002
PUNAM CHAND BOARD Vs. MANGIIAL BOARD	April 1, 2002
PUNJAB NATIONAL BANK Vs. RAKESH KUMAR	February 27, 2002
PURAN SINGH Vs. SHANTI DEVI	January 14, 2002
PURSHOTTAM Vs. HASAN ALI	February 15, 2002
PUSHPA GUPTA Vs. STATE OF RAJASTHAN	July 4, 2002
PYARE LAL Vs. EXECUTIVE ENGINEER	September 3, 2002
R K GUPTA Vs. UNIVERSITY OF RAJASTHAN	February 13, 2002
R K SURI Vs. STATE OF RAJASTHAN	January 17, 2002
R P KHUNTETA Vs. COMMISSIONER OF INCOME TAX	August 7, 2002
R S R T C Vs. HARDAN SINGH	January 25, 2002
R S R T C Vs. SADASUKH GURJAR	March 14, 2002
R S R T C Vs. GENERAL MANAGER WESTERN RAILWAY	March 14, 2002
R S R T C JAIPUR Vs. SANTRI DEVI	March 15, 2002
R S R T C JAIPUR Vs. HEM RAJ	May 21, 2002
R S R T CORPN Vs. SODHRA DEVI	January 9, 2002
R T UDYOG PVT LTD Vs. STATE OF RAJASTHAN	February 26, 2002
RADHEY SHYAM Vs. STATE OF RAJASTHAN	April 15, 2002
RAEES AHMED Vs. SHRIGOPAL PRAKASH	March 5, 2002
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN	February 6, 2002
RAHUL BHATIA Vs. STATE OF RAJASTHAN	February 8, 2002
RAJ KUMAR Vs. SHANTA BAI	February 14, 2002
RAJ KUMAR Vs. UNION OF INDIA	February 22, 2002
RAJ PARIVAHAN NIGAM KARAMCHARI Vs. STATE OF RAJASTHAN	July 26, 2002
RAJ VIMAL Vs. STATE OF RAJASTHAN	September 24, 2002
RAJAN Vs. STATE OF RAJASTHAN	January 17, 2002
RAJASTHAN CENTRAL STORES (P) LTD. Vs. COMMISSIONER OF INCOME TAX	July 9, 2002
RAJASTHAN CO OPERATIVE DAIRY FEDERATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 23, 2002
RAJASTHAN CYLINDERS AND CONTAINERS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 5, 2002
RAJASTHAN FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR MACHHAR	February 8, 2002
RAJASTHAN FOREST SUBORDINATE SERVICE SANGH & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER	December 12, 2002
RAJASTHAN PATRIKA Vs. COMMISSIONER OF INCOME TAX	May 23, 2002
RAJASTHAN RAJYA SAHAKARI SPINNING AND GINNING MILLS FEDERATION LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	September 19, 2002
RAJASTHAN RAJYA VIDHYUT PRASARAN Vs. STATE OF RAJASTHAN	August 29, 2002
RAJASTHAN SAHAYAK KARMACHARI SANGH Vs. STATE OF RAJASTHAN	April 29, 2002
RAJASTHAN STATE CO-OP Vs. LABOUR COURT	November 26, 2002
RAJASTHAN STATE ELECTRICITY BOARD Vs. SANTOSHI LAL GOYAL	March 27, 2002
RAJASTHAN STATE INDUSTRIAL Vs. OFFICIAL LIQUIDATOR OF SHREE	April 5, 2002
RAJASTHAN STATE ROAD TRANSPORT Vs. MANA DEVI	October 29, 2002
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAM LAL	February 8, 2002
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DHANWANTI	October 29, 2002
RAJASTHAN STATE ROAD TRANSPORT CORPORATION (THE), JAIPUR Vs. HARI RAM S/O SUALAL	August 13, 2002
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. RIYAZ AHMED	April 3, 2002
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR AND ANOTHER Vs. PHOOL CHAND	September 24, 2002
RAJASTHAN TEXTILE MILLS ASSOCIATION Vs. DIR GENERAL OF ANTI-DUMPING	May 29, 2002
RAJASTHAN TOURISM DEVELOPMENT Vs. CENTRAL BUREAU OF INVESTIGATION	January 9, 2002
RAJE SINGH Vs. AJMER VIDHYUT VITRARN NIGAM LTD. AND ORS.	November 25, 2002
RAJENDRA Vs. STATE OF RAJASTHAN	January 30, 2002
RAJENDRA BABOO SRIVASTAVA Vs. UNIVERSITY OF RAJASTHAN	January 18, 2002
RAJENDRA CHOPRA Vs. UNIVERSITY OF RAJASTHAN	January 23, 2002
RAJENDRA KUMAR Vs. MST. KHATUN	February 4, 2002
RAJENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN	January 17, 2002
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN	April 4, 2002
RAJENDRA MAMODIA Vs. STATE OF RAJASTHAN	November 27, 2002
RAJENDRA MAMODIA Vs. STATE	September 27, 2002
RAJENDRA SINGH Vs. STATE OF RAJASTHAN	August 28, 2002
RAJENDRA SINGH Vs. STATE OF RAJASTHAN	July 17, 2002
RAJENDRA SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN	September 4, 2002
RAJESH CHAND Vs. STATE OF RAJASTHAN	February 19, 2002
RAJHANS MARMO AND MINES PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.	November 15, 2002
RAJSTHAN STATE ROAD TRANSPORT CORPORATION Vs. MAHESH KUMAR MATHUR	August 13, 2002
RAJU Vs. NAND KISHORE	January 24, 2002
RAJU & ORS. Vs. STATE OF RAJASTHAN	December 9, 2002
RAJU @ RAJ KUMAR Vs. STATE OF RAJASTHAN	March 13, 2002
RAJU ALIAS KURSHU Vs. STATE OF RAJASTHAN	January 7, 2002
RAKHI BANSAL Vs. STATE OF RAJASTHAN	April 26, 2002
RAM AVTAR AND SAWAI SINGH Vs. THE STATE OF RAJASTHAN	February 8, 2002
RAM BHAWAN DHARAMSHALA Vs. STATE OF RAJASTHAN	July 5, 2002
RAM BHAWAN DHARAMSHALA Vs. COMMISSIONER OF INCOME TAX	July 26, 2002
RAM BILAS SHARMA Vs. STATE OF RAJASTHAN	April 16, 2002
RAM CHANDRA Vs. SMT. IGYARSI DEVI & ANR.	August 27, 2002
RAM CHANDRA Vs. STATE OF RAJASTHAN	January 8, 2002
RAM CHANDRA AND ANR. Vs. STATE OF RAJASTHAN	September 9, 2002
RAM CHANDRA SHARMA Vs. RAJASTHAN TRIBAL AREA DEVELOPMENT	May 29, 2002
RAM CHARAN GAUTAM Vs. STATE OF RAJASTHAN & OTHERS	October 17, 2002
RAM GOPAL Vs. STATE OF RAJASTHAN	July 18, 2002
RAM KISHORE MEENA AND MADHU SINGH RAJAWAT Vs. STATE OF RAJASTHAN	March 6, 2002
RAM KUMAR Vs. STATE OF RAJASTHAN	January 9, 2002
RAM KUMAR Vs. SHANKER LAL	February 8, 2002
RAM KUMAR Vs. STATE OF RAJASTHAN	August 20, 2002
RAM LAKHAN Vs. PREM KUMARI	May 24, 2002
RAM NARAIN UPADHYAYA Vs. UNION OF INDIA	September 6, 2002
RAM NARAYAN Vs. STATE OF RAJASTHAN	May 22, 2002
RAM NIWAS Vs. STATE OF RAJASTHAN	April 11, 2002
RAM NIWAS BERA Vs. UNION OF INDIA	September 3, 2002
RAM PRASAD Vs. STATE OF RAJASTHAN	May 31, 2002
RAM PYARI Vs. STATE OF RAJASTHAN	September 6, 2002
RAM RATAN SONI Vs. STATE OF RAJASTHAN AND OTHERS	April 23, 2002
RAM SHARAN & ORS. Vs. STATE OF RAJASTHAN THR. P.P.	April 15, 2002
RAM SINGH Vs. UNION OF INDIA	August 29, 2002
RAM SINGH ALIAS KHANNA Vs. STATE OF RAJASTHAN	October 24, 2002
RAM SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.	November 26, 2002
RAM SWAROOP SINGH Vs. STATE & ORS.	April 11, 2002
RAMA Vs. MEGHA	April 4, 2002
RAMAKANT SARAF Vs. STATE OF RAJASTHAN	February 6, 2002
RAMAKANT SAXENA Vs. STATE OF RAJASTHAN	July 11, 2002
RAMDAYAL Vs. STATE OF RAJASTHAN	September 3, 2002
RAMDEO Vs. THE ADDITIONAL COLLECTOR AND ANOTHER	September 25, 2002
RAMDEV Vs. STATE OF RAJASTHAN	August 28, 2002
RAMESH CHANDRA Vs. SARPANCH BAGRI NAGAR	July 22, 2002
RAMESH CHANDRA Vs. DIVISIONAL COMMISSIONER	May 11, 2002
RAMESH KUMAR Vs. BHANWARI DEVI	January 3, 2002
RAMESH KUMAR Vs. R S R T CORPORATION JAIPUR	August 26, 2002
RAMESH KUMAR Vs. STATE OF RAJASTHAN	October 23, 2002
RAMESHWAR LAL MALI Vs. COMMISSIONER OF INCOME TAX	February 6, 2002
RAMJAN KHAN Vs. STATE OF RAJASTHAN	September 18, 2002
RAMJI LAL SHARMA Vs. STATE OF RAJASTHAN	August 26, 2002
RAMKISHORE DAS & ANR. Vs. STATE OF RAJASTHAN	July 30, 2002
RAMPAL SINGH Vs. UNION OF INDIA AND OTHERS	September 16, 2002
RAMPURI GOSWAMI Vs. THE SIROHI CENTRAL COOPERATIVE BANK LTD.	December 4, 2002
RAMSEWAK Vs. STATE OF RAJASTHAN	April 30, 2002
RAMSINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER	November 15, 2002
RAMSWAROOP Vs. STATE BANK OF BIKANER and JAIPUR	February 14, 2002
RAMSWAROOP YADAV Vs. PRAHLAD DAS VAIRAGI	January 28, 2002
RAMU RAM Vs. STATE OF RAJASTHAN	January 15, 2002
RANBAXY LABOURATORIES LTD Vs. P O LABOUR COURT NO 2	March 14, 2002
RANJEET SINGH Vs. STATE OF RAJASTHAN	April 4, 2002
RAOOF & ANR. Vs. STATE OF RAJASTHAN	July 24, 2002
RASTRADOOT Vs. UNION OF INDIA UOI	August 13, 2002
RATAN LAL GOYAL Vs. THE STATE OF RAJASTHAN AND OTHERS	August 8, 2002
RATAN SINGH Vs. RAM PRASAD	March 7, 2002
RATAN SINGH Vs. GAYATRI KANWAR	February 11, 2002
RAVI DUTT SHARMA Vs. STATE OF RAJASTHAN	May 22, 2002
RAVI KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS	April 4, 2002
REGIONAL MANAGER BANK OF BARODA Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND	December 3, 2002
REGIONAL PROVIDENT FUND COMMISSIONER RAJASTHAN Vs. SHREE SYNTEX KOTA	April 1, 2002
REKHA @ DEVPAL Vs. SUHAGWANTI	December 13, 2002
RICHPAL @ PALYA S/O SHRI CHOTU RAM Vs. THE STATE OF RAJASTHAN	December 2, 2002
RICHPAL SINGH AND ANOTHER Vs. STATE OF RAJASTHAN	December 9, 2002
RISHABH TEXTILES Vs. COMMISSIONER OF INCOME TAX	April 19, 2002
RISHIKESH & ANR. Vs. STATE OF RAJASTHAN	April 30, 2002
RITESH BHARGAVA Vs. STATE OF RAJASTHAN	July 15, 2002
ROYAL PVC SHOES PVT LTD Vs. STATE OF RAJASTHAN	January 17, 2002
RUKMANI T BHAGAT Vs. STATE OF RAJASTHAN	February 12, 2002
S D O PHONES Vs. RAMESH CHANDRA	March 26, 2002
S K BHARGAVA Vs. STATE OF RAJASTHAN	February 12, 2002
S K CHAKRABARTY Vs. STATE OF RAJASTHAN	July 2, 2002
S K POPLI Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL	July 30, 2002
S R HIGHER SECONDARY SCHOOL Vs. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR	May 28, 2002
S T Z DU S SANGH LTD Vs. O P SHARMA	February 19, 2002
S.K. BANSAL Vs. RAJASTHAN HIGH COURT	November 1, 2002
SACHI Vs. UNIVERSITY OF JODHPUR	November 28, 2002
SACHIN RANKA AND ANR. Vs. STATE OF RAJASTHAN AND ORS.	September 19, 2002
SADIQ MOHAMMED Vs. PARVATI DEVI	May 6, 2002
SAGAT SINGH Vs. STATE OF RAJASTHAN	December 17, 2002
SAHAB RAM & ANR. Vs. STATE OF RAJASTHAN	February 15, 2002
SAHDEO RAM Vs. STATE OF RAJASTHAN	January 24, 2002
SAHEB SINGH Vs. PUNJAB NATIONAL BANK	October 18, 2002
SAINI PESTICIDES STORES [M/S.] & ORS. Vs. STATE OF RAJASTHAN & ANOTHER	July 2, 2002
SAITANA RAM Vs. STATE OF RAJASTHAN	February 6, 2002
SAJJAN SINGH JODHA Vs. STATE OF RAJASTHAN AND ORS.	September 12, 2002
SALAG RAM Vs. STATE OF RAJASTHAN	January 7, 2002
SALAG RAM SHARMA Vs. STATE OF RAJASTHAN	February 11, 2002
SALEEM MOHAMMED Vs. STATE OF RAJASTHAN	December 18, 2002
SALIM Vs. STATE OF RAJASTHAN	January 7, 2002
SAMA RAM Vs. STATE OF RAJASTHAN	January 24, 2002
SAMARTHA RAM Vs. STATE OF RAJASTHAN	February 24, 2002
SAMARTHA RAM Vs. STATE OF RAJASTHAN	February 14, 2002
SAMPAT LAL SETHIA Vs. STATE OF RAJASTHAN	May 10, 2002
SAMPATI Vs. STATE OF RAJASTHAN	April 17, 2002
SANJEEV Vs. STATE OF RAJASTHAN	April 12, 2002
SANTOSH VAISHNAV Vs. STATE OF RAJASTHAN	January 28, 2002
SANWAR MAL Vs. STATE OF RAJASTHAN	July 16, 2002
SARITA UPNEJA Vs. STATE OF RAJASTHAN	February 1, 2002
SARJEET SINGH Vs. STATE OF RAJASTHAN	February 22, 2002
SATISH SHARMA Vs. UNION OF INDIA	May 3, 2002
SATPAL Vs. STATE OF RAJASTHAN	February 20, 2002
SATVEER SINGH Vs. STATE OF RAJASTHAN	August 12, 2002
SATYA PAL Vs. STATE OF RAJASTHAN	April 15, 2002
SATYA PRAKASH Vs. STATE OF RAJASTHAN	April 23, 2002
SATYAM PROPERTIES Vs. STATE OF RAJASTHAN	February 27, 2002
SATYANARAIN SHARMA Vs. UNION OF INDIA	May 22, 2002
SATYANARAIN SINGH Vs. VIMLADEVI	August 21, 2002
SATYENDRA AND OTHERS Vs. STATE OF RAJASTHAN	November 25, 2002
SAUDAN Vs. STATE OF RAJASTHAN	February 20, 2002
SAWAIMADHOPUR AND TONK ZILA DUGDH UTPADAK Vs. OM PRAKASH SHARMA	February 19, 2002
SCHOOL MANAGING COMMITTEE SHRI JAIN ADARSH VIDYA NIKETAN SR SCHOOL NOKHA Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTION TRIBUNAL JAIPUR	July 23, 2002
SHAKIL AHMED Vs. STATE OF RAJASTHAN	April 5, 2002
SHAKUNTALA Vs. UNION OF INDIA	May 6, 2002
SHAMBHOO PURI Vs. STATE OF RAJASTHAN	September 16, 2002
SHAMBHU Vs. STATE OF RAJASTHAN	April 29, 2002
SHAMEEM KHAN Vs. STATE OF RAJASTHAN AND ORS.	November 14, 2002
SHANKAR LAL Vs. THE DIRECTOR, PRIMARY EDUCATION AND ORS.	November 27, 2002
SHANKAR LAL Vs. UNIVERSITY OF RAJASTHAN	January 10, 2002
SHANKAR SINGH Vs. STATE OF RAJASTHAN	January 25, 2002
SHANKARLAL Vs. REVENUE BOARD OF RAJASTHAN	May 14, 2002
SHANKER LAL Vs. STATE OF RAJASTHAN AND OTHERS	July 26, 2002
SHANKERA RAM Vs. MUNNALAL	January 31, 2002
SHANKUNTLA AGARWAL JHUNJHUNUWALA Vs. STATE BANK OF INDIA	July 29, 2002
SHANTI DEVI Vs. STATE OF RAJASTHAN	July 29, 2002
SHANTI DEVI Vs. MATHURA LAL	May 21, 2002
SHANTI DEVI Vs. URBAN IMPROVEMENT TRUST	May 13, 2002
SHANTI DEVI Vs. STATE OF RAJASTHAN	April 30, 2002
SHANTI LAL Vs. STATE OF RAJASTHAN	January 10, 2002
SHANTI LAL Vs. COLLECTOR	August 5, 2002
SHANTI LAL & ANR. Vs. STATE OF RAJASTHAN	December 16, 2002
SHANTI LAL JAIN Vs. COMMISSIONER OF INCOME TAX	July 29, 2002
SHANTI LAL JAIN Vs. COMMISSIONER OF INCOME TAX	July 20, 2002
SHANTILAL Vs. MAHENDRA KUMAR	January 31, 2002
SHANTILAL Vs. CHHAGAN LAL	April 10, 2002
SHEKHAWAT BROTHERS Vs. STATE	September 17, 2002
SHER SINGH & ANR. Vs. STATE OF RAJASTHAN	April 19, 2002
SHIV DAYAL GUPTA Vs. STATE OF RAJASTHAN	May 22, 2002
SHIV GUPTA Vs. STATE OF RAJASTHAN AND ANR.	September 27, 2002
SHIV KANT AND BROS Vs. UNION OF INDIA	May 31, 2002
SHIV KUMAR JOSHI Vs. STATE OF RAJASTHAN	September 4, 2002
SHIV LAL Vs. STATE OF RAJASTHAN	August 28, 2002
SHIV PRASAD SHARMA Vs. STATE OF RAJASTHAN AND ORS.	September 16, 2002
SHIVDASS TYAGI Vs. STATE OF RAJASTHAN	November 25, 2002
SHIVRAJ SINGH Vs. MUNICIPAL CORPORATION LAL KOTHI JAIPUR	May 7, 2002
SHORAB Vs. STATE OF RAJASTHAN	February 1, 2002
SHREE CEMENT LTD Vs. UNION OF INDIA	July 30, 2002
SHREE CEMENT LTD Vs. UNION OF INDIA	April 3, 2002
SHREE RAJASTHAN SYNTEX LTD Vs. UNION OF INDIA	July 31, 2002
SHREE RAJASTHAN SYNTEX LTD. Vs. STATE OF RAJASTHAN AND ANR.	September 19, 2002
SHREE SYNTEX Vs. DEPUTY CIT	January 25, 2002
SHRI JAIN RATNA YOUVAK SANGH Vs. STATE OF RAJASTHAN	March 27, 2002
SHRI PARSWANATH GRANITE INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX	January 24, 2002
SHRIPAL CHAND MEHTA Vs. PEMA RAM	October 21, 2002
SHYAM Vs. STATE OF RAJASTHAN	November 20, 2002
SHYAM LAL Vs. STATE OF RAJASTHAN & ANR.	August 14, 2002
SHYAM LAL Vs. KHANDU RAM	April 16, 2002
SHYAM LAL S/O PREMCHAND KHATI Vs. STATE OF RAJASTHAN	January 7, 2002
SHYAM LAL SONI Vs. J D A	March 15, 2002
SHYAM SINGH Vs. STATE OF RAJASTHAN	March 7, 2002
SHYAM SINGH Vs. STATE OF RAJASTHAN	October 25, 2002
SHYAM SUNDER Vs. THE STATE OF RAJASTHAN AND ORS.	September 25, 2002
SHYAM SUNDER & ORS. Vs. STATE OF RAJASTHAN	July 4, 2002
SHYAM SUNDER KATHPAL Vs. THE STATE OF RAJASTHAN	March 18, 2002
SIMARJEET KAUR Vs. STATE	April 19, 2002
SINGHAL INDUSTRIES Vs. INCOME TAX APPELLATE TRIBUNAL	November 15, 2002
SITA RAM AGARWAL Vs. PREM KANTA AGARWAL	August 2, 2002
SMT. BADAM Vs. STATE OF RAJASTHAN	July 24, 2002
SMT. BANO JAHAN BEGUM Vs. DISTRICT JUDGE	November 21, 2002
SMT. BASANT KANWAR & ANR. Vs. STATE OF RAJASTHAN & ORS.	November 22, 2002
SMT. BHURI BAI Vs. STATE OF RAJASTHAN AND ORS.	January 7, 2002
SMT. KANCHAN DEVI Vs. THE STATE OF RAJASTHAN AND ANR.	September 12, 2002
SMT. KANIJA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.	September 11, 2002
SMT. KESAR DEVI Vs. STATE OF RAJASTHAN & ORS.	August 6, 2002
SMT. MALTI TRIPATHI Vs. UNION OF INDIA & ORS.	February 21, 2002
SMT. MANJU DHARIWAL AND OTHERS Vs. M/S HINDUSTAN ZINC LIMITED AND OTHERS	December 16, 2002
SMT. RADHA DEVI Vs. STATE OF RAJASTHAN AND ORS.	October 18, 2002
SMT. SHAKUNTALA KANWAR Vs. UNION OF INDIA AND OTHERS	May 31, 2002
SMT. SINOKHI Vs. UNION OF INDIA	July 26, 2002
SOBHAG CHAND MATHUR Vs. STATE OF RAJASTHAN	March 21, 2002
SOCIETY ASSOCIATION R I M S JAIPUR Vs. STATE OF RAJASTHAN	January 7, 2002
SOHAN LAL S/O MANGI LAL DHAKAD Vs. STATE OF RAJASTHAN	January 2, 2002
SOHAN SINGH Vs. STATE OF RAJASTHAN	September 12, 2002
SOMDUTT SHARMA Vs. STATE	February 27, 2002
SORAWAR SINGH Vs. KAN MAL	July 26, 2002
SRI GANGANAGAR OIL AND GENERAL Vs. RAJASTHAN STATE CO-OPERATIVE	January 14, 2002
SRI PAL CHAND MEHTA Vs. STATE OF RAJASTHAN AND OTHERS	December 18, 2002
STATE Vs. AVAS VIKAS SANSTHAN	May 3, 2002
STATE BANK OF BIKANER AND JAIPUR Vs. ABDUL WAHID	February 7, 2002
STATE BANK OF INDIA Vs. LEELAM KHAN	August 30, 2002
STATE OF RAJASTHAN Vs. RTT	August 26, 2002
STATE OF RAJASTHAN Vs. ISHWAR CHAND	July 30, 2002
STATE OF RAJASTHAN Vs. RAJESH SOLVEX LTD	August 9, 2002
STATE OF RAJASTHAN Vs. RAM KISHAN	July 3, 2002
STATE OF RAJASTHAN Vs. VIRMA DEVI	May 23, 2002
STATE OF RAJASTHAN Vs. RAJASTHAN HIGH COURT NON GAZETTED MINISTERIAL STAFF ASSOCIATION	May 30, 2002
STATE OF RAJASTHAN Vs. RAJASTHAN BOARD OF MUSLIM WAKF	July 12, 2002
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT	July 8, 2002
STATE OF RAJASTHAN Vs. MAHENDRA JOSHI	July 5, 2002
STATE OF RAJASTHAN Vs. INCOME TAX APPELLATE TRIBUNAL	October 23, 2002
STATE OF RAJASTHAN Vs. CHANDRA KANTA	October 24, 2002
STATE OF RAJASTHAN Vs. KHUMA	October 29, 2002
STATE OF RAJASTHAN Vs. JUGAL KISHORE	January 25, 2002
STATE OF RAJASTHAN Vs. KARNA RAM S/O CHELA RAM & ORS.	January 24, 2002
STATE OF RAJASTHAN Vs. R C MISRA	December 20, 2002
STATE OF RAJASTHAN Vs. GOVIND RAM BAGDIYA	December 21, 2002
STATE OF RAJASTHAN Vs. PREM CHAND & ANR.	February 27, 2002
STATE OF RAJASTHAN Vs. TILAK RAJ S/O SHRI SARDARILAL & ORS.	February 19, 2002
STATE OF RAJASTHAN Vs. SIRAJ AHMED	February 27, 2002
STATE OF RAJASTHAN Vs. BALWANTA	July 25, 2002
STATE OF RAJASTHAN Vs. SHANTI AND ANRS.	March 8, 2002
STATE OF RAJASTHAN Vs. HIRA LAL	December 13, 2002
STATE OF RAJASTHAN Vs. RAM NIWAS AND ORS.	August 14, 2002
STATE OF RAJASTHAN Vs. MAGA RAM	February 7, 2002
STATE OF RAJASTHAN Vs. KESU LAL	February 8, 2002
STATE OF RAJASTHAN Vs. MAHAMANTRI TONK ZILA VAN SANGH	February 5, 2002
STATE OF RAJASTHAN Vs. RAVI KUMAR	February 6, 2002
STATE OF RAJASTHAN Vs. KANHAIYA LAL	February 19, 2002
STATE OF RAJASTHAN Vs. MANA SINGH	January 15, 2002
STATE OF RAJASTHAN Vs. MAGA RAM	January 8, 2002
STATE OF RAJASTHAN Vs. NAURANG RAM	January 9, 2002
STATE OF RAJASTHAN Vs. MANGILAL	January 16, 2002
STATE OF RAJASTHAN Vs. AJAY SHARMA	January 16, 2002
STATE OF RAJASTHAN Vs. MUNICIPAL COUNCIL HANUMANGARH FB	May 17, 2002
STATE OF RAJASTHAN Vs. TOMA RAM	February 27, 2002
STATE OF RAJASTHAN Vs. JOITA	March 8, 2002
STATE OF RAJASTHAN Vs. BHINMAL CO-OPERATIVE MARKETING	March 13, 2002
STATE OF RAJASTHAN Vs. RAMESH CHAND	April 2, 2002
STATE OF RAJASTHAN Vs. RANVEERSINGH NAND RAM	April 3, 2002
STATE OF RAJASTHAN Vs. RAJENDRA SAMARIA	March 21, 2002
STATE OF RAJASTHAN Vs. JAGDISH RAI MITTAL AND ANR.	October 30, 2002
STATE OF RAJASTHAN Vs. ANOOP	November 13, 2002
STATE OF RAJASTHAN Vs. MOHANLAL KHURANA	April 24, 2002
STATE OF RAJASTHAN Vs. GANPAT SINGH	February 27, 2002
STATE OF RAJASTHAN & ANR. Vs. SARITA CHOUDHARY	July 23, 2002
STATE OF RAJASTHAN & ORS. Vs. JUDGE, INDUSTRIAL TRIBUNAL & ANR.	March 22, 2002
STATE OF RAJASTHAN & ORS. Vs. KISHAN LAL AND ANOTHER	April 18, 2002
STATE OF RAJASTHAN AND ANR. Vs. MOHAN SINGH AND ANR.	July 30, 2002
STATE OF RAJASTHAN AND ORS Vs. RAM KUMAR	February 14, 2002
STATE OF RAJASTHAN AND ORS. Vs. RIKESHWAR JOSHI AND ORS.	January 14, 2002
STATE OF RAJASTHAN AND ORS. Vs. MADANLAL MEENA	September 20, 2002
STATE OF RAJSTHAN Vs. RAM CHANDRA	September 23, 2002
STATE OF RAJSTHAN AND ORS. Vs. PREM SHANKAR AND ORS.	November 14, 2002
SUA LAL Vs. KANA	July 25, 2002
SUBEDAR SUMER SINGH Vs. AMIT ENTERPRISES	July 26, 2002
SUBHASHCHANDRA Vs. STATE OF RAJASTHAN	January 24, 2002
SUDHANARAYAN Vs. PREM PHUTELA	March 20, 2002
SUDHIR SHARMA Vs. STATE OF RAJASTHAN	July 22, 2002
SUGREEV ALIAS JAGDISH Vs. SUSHILA BAI	March 22, 2002
SUJAN SINGH KHICHI Vs. STATE OF RAJASTHAN	September 5, 2002
SUJYA Vs. STATE OF RAJASTHAN	October 1, 2002
SUKHDEO SINGH Vs. STATE OF RAJASTHAN	January 11, 2002
SUKHDEV SINGH Vs. STATE OF RAJASTHAN	March 15, 2002
SUKHJIT KAUR Vs. SIKANDAR SINGH	April 29, 2002
SUKKHA SINGH Vs. MAHAL SINGH	May 21, 2002
SULTAN SINGH Vs. UNION OF INDIA	January 25, 2002
SUMAN Vs. SURENDRA KUMAR	August 30, 2002
SUMAN SAHARAN Vs. STATE OF RAJASTHAN	August 6, 2002
SUMAN STEELS Vs. UNION OF INDIA	April 26, 2002
SUMERPUR TRUCK OPERATORS UNION Vs. INCOME TAX OFFICER	July 2, 2002
SUNDER DAS T. ANJANI Vs. STATE OF RAJASTHAN AND ORS.	December 10, 2002
SUNDER LAL VYAS Vs. STATE OF RAJASTHAN	August 6, 2002
SUNIL KUMAR Vs. LAXMAN SINGH	July 1, 2002
SUNITA MEENA Vs. STATE OF RAJASTHAN	March 5, 2002
SUO MOTU Vs. SHYAM LAL	April 12, 2002
SURAJGARH KRAYA VIKRAYA SAHAKARI SAMITI Vs. LABOUR COURT NO 2	January 7, 2002
SURAT SINGH Vs. STATE OF RAJASTHAN	March 22, 2002
SURENDRA KUMAR Vs. STATE OF RAJASTHAN	January 25, 2002
SURENDRA PARIHAR Vs. RAJAT KUMAR MISHRA AND ORS.	October 29, 2002
SURESH CHAND Vs. UNION OF INDIA & ORS.	May 9, 2002
SURESH CHANDRA Vs. GENERAL MANAGER RAJ STATE BRIDGE AND CONSTRUCTION CORPORATION	January 10, 2002
SURESH KUMAR KOLI Vs. STATE OF RAJASTHAN	July 11, 2002
SURESH TIWARI Vs. GENERAL MANAGER I O C	January 31, 2002
SURJA RAM Vs. RAJASTHAN AGRICULTURAL UNIVERSITY	August 29, 2002
SURYA PRAKASH SHARMA Vs. STATE OF RAJASTHAN	September 13, 2002
SUSHILA DEVI Vs. STATE OF RAJASTHAN	July 26, 2002
SUSHMA SAXENA Vs. STATE OF RAJASTHAN	May 17, 2002
SWAGAT SYNTHETICS P LTD Vs. ITO	April 26, 2002
SYED RAIZ AHMAD AND SYEED JALAL HUSSAIN Vs. SYED SHABIR ALI	January 10, 2002
SYEDUDDIN Vs. WAHEED ALI	January 10, 2002
T N DHAR Vs. STATE OF RAJASTHAN	March 1, 2002
TAJINDER PAL Vs. STATE OF RAJASTHAN	September 9, 2002
TAPAN PUROHIT Vs. STATE OF RAJASTHAN	October 30, 2002
TARA CHAND Vs. THE STATE OF RAJASTHAN AND OTHERS	February 1, 2002
TARA CHAND @ TARA SINGH Vs. STATE OF RAJASTHAN	January 7, 2002
TASBEER SINGH Vs. STATE OF RAJASTHAN	August 6, 2002
TAYYAB HUSSAIN Vs. STATE OF RAJASTHAN	July 29, 2002
TCS CONSULTANCY SERVICES P. LTD. Vs. RAJASTHAN TELEPHONE INDUSTRIES LTD.	September 20, 2002
TEJ SINGH Vs. STATE OF RAJASTHAN	March 19, 2002
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. KAMLESH DEVI AND ORS.	April 15, 2002
THE RAJASTHAN HOUSING BOARD AND OTHERS Vs. POORAN MAL MATHUR	August 7, 2002
THE STATE OF RAJASTHAN AND ANOTHER Vs. JAIPUR METALS AND ELECTRICALS MAZDOORS SANGH AND OTHERS	August 14, 2002
THE STATE OF RAJASTHAN AND OTHERS Vs. RAJ KUMAR SINGH	September 16, 2002
TIKAM SINGH Vs. STATE OF RAJASTHAN	May 31, 2002
TIKMA RAM Vs. STATE OF RAJASTHAN	April 4, 2002
TINWARI AUTOMOBILES Vs. UNION OF INDIA	September 23, 2002
TRILOK CHAND Vs. STATE OF RAJASTHAN & ORS.	March 29, 2002
TRILOK CHAND Vs. MAYOR MUNICIPAL CORPORATION	October 17, 2002
TULSI DEVI SOMANI Vs. INDIAN OIL CORPORATION LTD	February 12, 2002
TULSI RAM Vs. STATE OF RAJASTHAN	January 24, 2002
TULSI RAM Vs. STATE OF RAJASTHAN	April 16, 2002
UDA RAM Vs. PYARE LAL	July 11, 2002
UDAI BHAN INDUSTRIES LTD Vs. STATE	April 3, 2002
UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD Vs. COMMISSIONER OF INCOME TAX	February 15, 2002
UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 3, 2002
UDAIPUR MINERAL DEVELOPMENT SYNDICATE PVT LTD Vs. DEPUTY CIT	August 29, 2002
UIT JODHPUR Vs. INNOCENT	January 30, 2002
UMA PALIWAL Vs. UNION OF INDIA	May 29, 2002
UMA RAM Vs. STATE OF RAJASTHAN	April 2, 2002
UMA TRADING CO. Vs. STATE OF OTHERS	February 5, 2002
UMAID SINGH Vs. STATE OF RAJASTHAN & ANR.	August 16, 2002
UMESH CHANDER JAIN Vs. STATE OF RAJASTHAN	October 25, 2002
UMI DEVI Vs. MOHD ALI	July 3, 2002
UMMED PURI Vs. STATE OF RAJASTHAN	May 2, 2002
UMRAO Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT	December 3, 2002
UMRAO SINGH Vs. STATE OF RAJASTHAN	April 17, 2002
UNION OF INDIA Vs. SAJNI DEVI	April 22, 2002
UNION OF INDIA Vs. BRIJ LAL PRABHU DAYAL	February 18, 2002
UNION OF INDIA Vs. MANA	February 21, 2002
UNION OF INDIA Vs. HINDUSTAN ZINC LTD	January 8, 2002
UNION OF INDIA Vs. ASHOK KUMAR NAHAR	December 5, 2002
UNION OF INDIA Vs. SINGHVI BROTHERS	November 14, 2002
UNION OF INDIA Vs. HIRARAM	September 13, 2002
UNION OF INDIA Vs. STATE OF RAJASTHAN	October 17, 2002
UNION OF INDIA Vs. LAXMAN LAL AND OTHERS	May 29, 2002
UNION OF INDIA Vs. RAJENDRA KUMAR GAUR	May 30, 2002
UNION OF INDIA Vs. RAJASTHAN SPINNING AND WEAVING	August 26, 2002
UNION OF INDIA Vs. C A T	August 7, 2002
UNION OF INDIA Vs. INFRASTRUCTURE LTD	April 16, 2002
UNION OF INDIA Vs. SMT. NINA SINGH	September 3, 2002
UNION OF INDIA AND ORS. Vs. DEEN DAYAL GUPTA AND ORS.	November 28, 2002
UNION OF INDIA UOI Vs. DIGAMBER JAIN SECONDARY SCHOOL	February 12, 2002
UNITED INDIA INS CO LTD Vs. KRISHNA KANT CHOUDHARY	January 24, 2002
UNITED INDIA INSURANCE CO LTD Vs. YASHODARA DEVI	January 8, 2002
UNITED INDIA INSURANCE CO LTD Vs. BABULAL SAINI	February 13, 2002
UNITED INDIA INSURANCE CO LTD Vs. GEETA DEVI	February 1, 2002
UNITED INDIA INSURANCE CO LTD Vs. KAILASH	April 15, 2002
UNITED INDIA INSURANCE CO LTD Vs. SODARI DEVI	November 12, 2002
UNITED PHOSPHERUS LTD Vs. STATE OF RAJASTHAN	April 15, 2002
UNNA RAM Vs. GEETA DEVI	July 5, 2002
URBAN IMPROVEMENT TRUST JODHPUR Vs. BARKAT KHAN	November 12, 2002
URBAN IMPROVEMENT TRUST KOTA Vs. JUDGE LABOUR COURT KOTA	April 8, 2002
USMAN Vs. STATE OF RAJASTHAN	March 5, 2002
USMAN Vs. STATE OF RAJASTHAN	February 12, 2002
V N PRADHAN Vs. STATE OF RAJASTHAN	July 30, 2002
V.K. TANEJA Vs. THE STATE OF RAJASTHAN	March 15, 2002
VAIDYA GANPAT LAL HARIT Vs. STATE AND OTHERS	November 13, 2002
VED PRAKASH RAMESH CHANDRA and CO Vs. STATE	March 6, 2002
VED SINGH Vs. STATE OF RAJASTHAN	January 7, 2002
VENA RAM Vs. STATE OF RAJASTHAN	February 5, 2002
VENKATESH CO LTD Vs. UNION OF INDIA UOI	May 30, 2002
VIDHYADHAR BHADU Vs. STATE OF RAJASTHAN	April 24, 2002
VIDYA PRAKASH JOHARI Vs. RAM MEHAR SINGH	February 27, 2002
VIJAY KUMAR Vs. PUNJAB AND SINDH BANK	May 1, 2002
VIJAY KUMAR Vs. STATE OF RAJASTHAN	January 16, 2002
VIJAY KUMAR ALIAS BENI Vs. STATE OF RAJASTHAN	March 18, 2002
VIJAY SINGH Vs. THE STATE OF RAJASTHAN	April 23, 2002
VIKAS KULHARI AND OTHERS Vs. JAI NARAYAN VYAS UNIVERSITY, JODHPUR AND ANOTHER	May 31, 2002
VIKAS SONI Vs. MALAVIYA REGIONAL ENGINEERING COLLEGE JAIPUR	September 9, 2002
VIKRAM SINGH Vs. STATE OF RAJASTHAN	March 6, 2002
VIKRAMAJEET Vs. STATE OF RAJASTHAN AND ORS.	September 19, 2002
VIMAL DEVI Vs. HARI SINGH	July 31, 2002
VIMALA DEVI Vs. RAJENDRA KUMAR	May 20, 2002
VIMLA Vs. ADDITIONAL COLLECTOR	February 26, 2002
VIMLA Vs. FIRM VINOD KUMAR BRIJ MOHAN	December 19, 2002
VIMLA DEVI Vs. MAJEED MISTRI	April 23, 2002
VIMLESH & ORS. Vs. STATE OF RAJASTHAN	April 9, 2002
VINOD BAID Vs. STATE OF RAJASTHAN	April 30, 2002
VINOD KUMAR Vs. STATE OF RAJASTHAN	October 18, 2002
VIRENDRA SINGH Vs. STATE OF RAJASTHAN	April 11, 2002
VIRENDRA SINGH KOTHARI Vs. STATE OF RAJASTHAN	September 25, 2002
VIRMA RAM Vs. STATE OF RAJASTHAN	September 9, 2002
VISHNU KUMAR Vs. STATE OF RAJASTHAN	May 30, 2002
VISHNU SHANKER Vs. STATE OF RAJASTHAN	May 8, 2002
VISHNUDUTT Vs. MANOJ KUMAR	May 20, 2002
VISHNUDUTT Vs. MANOJ KUMAR	May 17, 2002
VISHWAJYOTI THEATRE Vs. PRESCRIBED AUTHORITY	May 6, 2002
VRAJ TRACTORS INDUSTRIES Vs. STATE OF RAJASTHAN AND ANR.	December 13, 2002
WG.CDR. D.K. SAXENA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	November 11, 2002
WOLKEM PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 30, 2002
YARU KHAN Vs. STATE OF RAJASTHAN	January 4, 2002
YOGESH Vs. ROOP KANWAR	May 24, 2002
YUDHISHTER SINGH Vs. SARITA	April 22, 2002
YUSUF Vs. STATE OF RAJASTHAN	January 29, 2002
ZABAR SINGH SOLANKI Vs. STATE OF RAJASTHAN	April 12, 2002
ZAKIULLAH Vs. STATE OF RAJASTHAN	May 8, 2002
ZILA JAT MAHASABHA Vs. STATE OF RAJATHAN	May 15, 2002

Year 2002 of HIGH COURT OF RAJASTHAN

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