REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A I I T D C EMP UNION Vs. E S I C	November 20, 2001
AALISHAN Vs. STATE OF RAJASTHAN	September 15, 2001
ABDUL HAQ ANSARI Vs. INCOME TAX OFFICER	November 1, 2001
ABDUL KALAM SHAIKH Vs. REGISTAR M LS UNIVERSITY	May 11, 2001
ABDUL MAJID ALIAS RAJU Vs. STATE OF RAJASTHAN	May 17, 2001
ABDUL RAHMAN Vs. SHRI LABH SINGH	November 29, 2001
ABDUL RAHMAN Vs. SMT. PRASONY BAI AND ORS.	December 4, 2001
ABHAY Vs. STATE OF RAJASTHAN	December 6, 2001
ACHAR KHAN AND ANOTHER Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR	March 5, 2001
ACTO Vs. AMIT STONE CRUSHER	March 31, 2001
ADDL COMMISSIONER ANTI EVASION COMMERCIAL TAXES Vs. ARIHANT INDUSTRIES SHIVGANJ	September 27, 2001
ADITYA CEMENT Vs. UNION OF INDIA	December 13, 2001
AGARSEN NAVYUVAK SEVADAL RAMGARH Vs. DISTRICT COLLECTOR ALWAR	October 31, 2001
AJAI SINGH Vs. STATE OF RAJASTHAN	August 30, 2001
Ajay Chaturvedi Vs. State of Rajasthan	February 13, 2001
AJAY KUMAR JAIN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN	September 27, 2001
AJAY SINGH Vs. STATE OF RAJASTHAN	August 14, 2001
AJEET SINGH Vs. NEW INDIA INSURANCE CO	July 17, 2001
AJEET SINGH Vs. LABOUR COURT	January 16, 2001
AJMER VIDHYUT VITARAN NIGAM Vs. BHERULAL	July 10, 2001
AKHA RAM Vs. STATE	May 29, 2001
AKHTAR HUSSAIN Vs. MUNICIPALITY KHODALA	April 27, 2001
AKSHAY KUMAR JAGDHARI Vs. STATE OF RAJASTHAN	July 13, 2001
ALL INDIA I T D C EMPLOYEES UNION Vs. EMPLOYEES STATE INSURANCE CORP	November 20, 2001
ALPESH KUMAR Vs. STATE OF RAJASTHAN	April 3, 2001
AMAR SINGH Vs. UNION OF INDIA	May 4, 2001
AMAR SINGH CHARAN Vs. STATE OF RAJASTHAN	April 20, 2001
AMILAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR	February 23, 2001
AMMI LAL ALIAS IMMI CHAND Vs. STATE OF RAJASTHAN	September 17, 2001
AMRA RAM Vs. STATE OF RAJASTHAN	June 11, 2001
ANAND BHARTI Vs. STATE OF RAJASTHAN	August 2, 2001
ANAND BHARTI Vs. STATE OF RAJASTHAN AND OTHERS	April 17, 2001
ANAND PRAKASH SOLANKI Vs. STATE OF RAJASTHAN	February 28, 2001
ANGOORI DEVI Vs. STATE OF RAJASTHAN	April 17, 2001
ANGREJ SINGH Vs. STATE OF RAJASTHAN	April 10, 2001
ANI ALIAS HANIF Vs. SUPERINTENDENT DISTRICT JAIL BHARATPUR AND CENTRAL JAIL	February 5, 2001
ANIL Vs. STATE OF RAJASTHAN	September 18, 2001
ANIL KUMAR GARG Vs. RAJASTHAN HOUSING BOARD AND OTHERS	April 11, 2001
ANIL SHARMA Vs. STATE OF RAJASTHAN	September 20, 2001
ANIL SHUKLA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	May 31, 2001
ANITA DWIVEDI Vs. STATE OF RAJASTHAN	May 17, 2001
ANITA VYAS Vs. UNION OF INDIA	January 18, 2001
ANJU BALA Vs. STATE OF RAJASTHAN	October 3, 2001
ANKIT UDYOG Vs. LAXMAN PRASAD	April 24, 2001
ANKUR SHARMA Vs. DARSHAN BALI	March 2, 2001
ANSI DEVI Vs. STATE OF RAJASTHAN	November 7, 2001
ARAVALI KSHETRIYA GRAMIN BANK SAWAI MADHOPUR Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL JAIPUR	April 26, 2001
ARCHANA AGARWAL Vs. STATE OF RAJASTHAN	September 12, 2001
ARCHANA KUMARI Vs. STATE OF RAJASTHAN	March 20, 2001
ARIF KHAN Vs. CENTRAL BUREAU OF NARCOTICS	January 25, 2001
ARJUN SINGH Vs. UNION OF INDIA (UOI) THROUGH ITS C.G.S.C.	May 30, 2001
ARJUN SINGH Vs. STATE OF RAJASTHAN	July 10, 2001
ARTEE MINERALS Vs. STATE OF RAJASTHAN	October 10, 2001
ARVIND KUMAR Vs. STATE OF RAJASTHAN	April 26, 2001
ASA RAM Vs. STATE OF RAJASTHAN	May 3, 2001
ASARAT ALI Vs. STATE OF RAJASTHAN	April 17, 2001
ASHA CHOUDHARY Vs. UNIVERSITY OF RAJASTHAN	February 12, 2001
ASHISH KUMAR Vs. MEHRUNISHA	March 23, 2001
ASHOK BHATNAGAR Vs. STATE OF RAJASTHAN	July 13, 2001
ASHOK KUMAR Vs. HEMRAJ	July 27, 2001
ASHOK KUMAR Vs. UNION OF INDIA	May 22, 2001
ASHOK KUMAR Vs. STATE OF RAJASTHAN	February 6, 2001
ASHOK KUMAR BANSAL Vs. STATE OF RAJASTHAN	April 19, 2001
ASHOK KUMAR DADHICH Vs. STATE OF RAJASTHAN	May 7, 2001
ASHOK KUMAR DIXIT Vs. RAJASTHAN STATE ROAD DEVELOPMENT AND CONSTRUCTION CORPORATION LIMITED	October 12, 2001
ASHOK KUMAR SOLANKI Vs. STATE OF RAJASTHAN	April 25, 2001
ASHOK LEYLAND FINANCE LIMITED Vs. STATE OF RAJASTHAN	December 4, 2001
ASHOK LODHA Vs. JODHPUR VIDHYUT VITARAN NIGAM	August 8, 2001
ASHRAF Vs. STATE OF RAJASTHAN	October 3, 2001
ASHWANI KUMAR Vs. UNION OF INDIA AND OTHERS	January 16, 2001
ASHWINI KUMAR Vs. STATE OF RAJASTHAN	September 24, 2001
ASHWINI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN	July 20, 2001
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAJASTHAN TAXATION TRIBUNAL	January 11, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AJAY VIJAY TRADERS	February 22, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KOHINOOR MARBLES TILES AND KOTA STONE SYNDICATE	September 4, 2001
ASSISTANT ENGINEER Vs. BABULAL	January 18, 2001
ASSISTANT ENGINEER Vs. LABOUR COURT	April 17, 2001
ASSISTANT ENGINEER G W D Vs. RAKMA BHIL	May 29, 2001
ASSISTANT ENGINEER O AND M Vs. SUWA PURI	August 21, 2001
ASSOCIATED LIME STONE LTD Vs. RAJASTHAN STATE MINES AND MINERALS LTD	October 29, 2001
ASSOCIATED STONE IND Vs. STATE	September 26, 2001
ASU RAM Vs. STATE	May 10, 2001
ATAR KHAN Vs. STATE OF RAJASTHAN	August 24, 2001
AUTOLITE INDIA LTD Vs. UNION OF INDIA	August 27, 2001
AVDESH CHANDER Vs. STATE	January 16, 2001
AZIZ KHAN Vs. STATE	February 23, 2001
B B BHALLA Vs. RAMESHWAR KRISHORE BADHWAR	March 12, 2001
B K MITRA Vs. KAMAL TIWARI	August 22, 2001
B L AGRAWAL Vs. STATE OF RAJASTHAN	October 10, 2001
B L MEGHWAL Vs. STATE OF RAJASTHAN	February 15, 2001
B L MURARKA Vs. COMMISSIONER OF INCOME TAX	April 19, 2001
B.L. INDUSTRIES Vs. STATE OF RAJASTHAN	October 11, 2001
BABLU ALIAS BULBUL Vs. STATE OF RAJASTHAN	August 31, 2001
BABU Vs. STATE OF RAJASTHAN	March 13, 2001
BABU LAL Vs. STATE OF RAJASTHAN	September 5, 2001
BABU LAL Vs. RAJENDRA KUMAR	May 4, 2001
BABU LAL Vs. STATE BANK OF BIKANER	March 29, 2001
BABU LAL Vs. STATE OF RAJASTHAN	March 22, 2001
BABU LAL Vs. STATE OF RAJASTHAN	January 24, 2001
BABU LAL SAINI Vs. STATE OF RAJASTHAN AND OTHERS	February 16, 2001
BABU RAM Vs. UNION OF INDIA	August 6, 2001
BABU SINGH Vs. STATE OF RAJASTHAN	July 19, 2001
BABUDA Vs. STATE OF RAJASTHAN	March 23, 2001
BABULAL Vs. STATE OF RAJASTHAN	February 14, 2001
BACHHU LAL Vs. DEPUTY CONSERVATOR FOREST	September 27, 2001
BADRI Vs. SURENDRA KUMAR	September 10, 2001
BADRI NARAIN Vs. MUBARAK ALI	December 11, 2001
BADRI PRASAD MEENA Vs. STATE OF RAJASTHAN	August 20, 2001
BAGDA RAM Vs. STATE OF RAJASTHAN	September 15, 2001
BAGGA SINGH Vs. STATE OF RAJASTHAN	May 28, 2001
BAHADUR NATH Vs. STATE OF RAJASTHAN	February 22, 2001
BAL KISHAN Vs. URMILA	August 30, 2001
BALAK RAM Vs. BAGESHWARI DEVI	August 1, 2001
BALBARI VIDYA MANDIR Vs. STATE	January 16, 2001
BALI ALIAS BAHAL SINGH Vs. STATE OF RAJASTHAN	January 4, 2001
BALI MOHD Vs. STATE OF RAJASTHAN	September 13, 2001
BALJINDRA SINGH Vs. STATE OF RAJASTHAN	March 13, 2001
BALRAM Vs. STATE OF RAJATHAN	May 9, 2001
BALU Vs. STATE OF RAJASTHAN	April 20, 2001
BANNA LAL Vs. STATE OF RAJASTHAN	September 26, 2001
BANNO @ BANWARI AND ANR. Vs. STATE OF RAJASTHAN	March 8, 2001
BANSHI DHAR Vs. STATE OF RAJASTHAN	January 16, 2001
Banshi Dhar Vs. State of Rajasthan	February 2, 2001
BANSHI LAL Vs. STATE OF RAJASTHAN	May 7, 2001
BANSHILAL Vs. STATE OF RAJASTHAN	September 14, 2001
BANSI LAL Vs. STATE OF RAJASTHAN	May 17, 2001
BANWARI LAL Vs. STATE OF RAJASTHAN	March 28, 2001
BANWARI LAL MANDIWAL Vs. CONTROLLER OF EXAMINATIONS	December 18, 2001
BAPULAL Vs. STATE OF RAJASTHAN	February 27, 2001
BAPULAL Vs. STATE OF RAJASTHAN	October 5, 2001
Basant Kumar Vs. State of Rajasthan	February 7, 2001
BEHARI LAL GUPTA Vs. STATE OF RAJASTHAN	September 28, 2001
BEHARI LAL SHARMA Vs. UNION OF INDIA	May 7, 2001
BENI RAM KUSHWAHA Vs. STATE OF RAJASTHAN	July 25, 2001
BHADAR ALIAS BAHADUR Vs. STATE	November 23, 2001
BHAG CHAND Vs. GANPAT	November 19, 2001
BHAGWAN SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORP	November 20, 2001
BHAGWAN SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.	November 6, 2001
BHAGWANA RAM Vs. STATE OF RAJASTHAN	February 6, 2001
BHAGWANIA Vs. STATE OF RAJASTHAN	May 1, 2001
BHAGWATI DEVI Vs. RAMESH CHAND JITENDRA KUMAR	December 11, 2001
BHAIRUN LAL BOHRA Vs. STATE OF RAJASTHAN	February 20, 2001
BHAKAR RAM Vs. STATE OF RAJASTHAN	November 5, 2001
BHANUPRATAP SINGH BORDIYA Vs. SANGEETA BORDIYA	October 8, 2001
BHANWAR BAGRI Vs. BHARATPUR CENTRAL COOPERATIVE BANK LIMITED	July 24, 2001
BHANWAR LAL Vs. STATE OF RAJASTHAN	September 27, 2001
BHANWAR LAL Vs. U I T JODHPUR	February 15, 2001
BHANWAR LAL Vs. STATE OF RAJASTHAN	October 16, 2001
BHANWAR LAL Vs. STATE OF RAJASTHAN	May 24, 2001
BHANWAR LAL Vs. STATE OF RAJASTHAN	May 10, 2001
BHANWAR LAL AND OTHERS Vs. STATE OF RAJASTHAN	April 19, 2001
BHANWAR LAL PAREEK Vs. STATE OF RAJASTHAN	February 13, 2001
BHANWAR LALA Vs. STATE OF RAJASTHAN	October 8, 2001
BHANWAR NATH Vs. STATE OF RAJASTHAN	August 30, 2001
BHANWAR SINGH Vs. STATE OF RAJASTHAN & ORS.	July 19, 2001
BHANWARA RAM Vs. STATE OF RAJASTHAN	March 30, 2001
BHANWARI Vs. STATE OF RAJASTHAN	October 31, 2001
BHANWARI DEVI Vs. STATE OF RAJASTHAN	December 5, 2001
BHANWARILAL SHARMA Vs. BOARD OF SEC EDU RAJ AJMER	July 25, 2001
BHANWARLAL Vs. STATE OF RAJASTHAN	August 7, 2001
BHANWARLAL Vs. STATE	April 23, 2001
BHARAT CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN	December 11, 2001
BHARAT CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX	September 13, 2001
BHARAT SINGH Vs. VIMLA	May 7, 2001
BHARAT SINGH Vs. STATE OF RAJASTHAN	May 9, 2001
BHARATPUR CENTRAL CO OPERATIVE BANK LTD Vs. JUDGE LABOUR COURT	February 7, 2001
BHAWANI SINGH Vs. STATE OF RAJASTHAN	July 31, 2001
BHERULAL Vs. STATE OF RAJASTHAN AND ANOTHER	February 12, 2001
BHIKA RAM Vs. STATE OF RAJASTHAN	January 25, 2001
BHIKAM SINGH Vs. STATE OF RAJASTHAN	June 22, 2001
BHOJA RAM Vs. STATE OF RAJASTHAN	September 15, 2001
BHOM SINGH Vs. KIRAT SINGH	October 16, 2001
BHURA Vs. B O R	August 2, 2001
BHURA RAM ALIAS BHURIYA Vs. STATE OF RAJASTHAN	July 31, 2001
BHURE KHAN Vs. SHYAM SUNDER SHARMA	July 12, 2001
BHURI Vs. SHANKAR LAL	November 27, 2001
BHUVNESH SHARMA Vs. STATE OF RAJASTHAN	January 23, 2001
BILLU Vs. STATE OF RAJASTHAN	April 18, 2001
BIRAM Vs. STATE OF RAJASTHAN	May 15, 2001
BIRDHI CHAND Vs. STATE OF RAJASTHAN	July 23, 2001
BIRDI CHAND Vs. STATE OF RAJASTHAN	May 16, 2001
BLACK STONE RUBBER INDUSTRIES PVT LTD Vs. STATE OF RAJASTHAN	February 19, 2001
BOARD OF RAJASTHAN Vs. RAJENDRA	February 19, 2001
BODU RAM Vs. STATE OF RAJASTHAN	December 5, 2001
BOHRA PRATISTHAN UDAIPUR Vs. STATE OF RAJASTHAN	January 12, 2001
BRAHAM SINGH Vs. STATE OF RAJASTHAN	March 15, 2001
BRAHM PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS	April 13, 2001
BRIJ LAL Vs. STATE OF RAJASTHAN	October 12, 2001
BUDHI AND ROOP SINGH Vs. STATE OF RAJASTHAN	May 24, 2001
BUNDU KHAN Vs. NAGAR NIGAM JAIPUR	July 19, 2001
C I T BIKANER Vs. P C MAHESHWARI	October 12, 2001
C I T JODHPUR Vs. O N G C	November 2, 2001
C I T JODHPUR Vs. AGARWAL GUM INDUSTRIES CHURU	February 6, 2001
C I T JODHPUR Vs. METALISING EQUIPMENT CO PVT LTD, JODHPUR	February 20, 2001
C T O JALORE Vs. QUALITY GRANITES	March 22, 2001
C W T Vs. SITA DEVI	February 26, 2001
CENTRAL ACADEMY SOCIETY Vs. RAJ NON-GOVT EDU INSTITUTIONS TRIBUNAL	March 7, 2001
CHAGAN LAL Vs. STATE OF RAJASTHAN	May 14, 2001
CHAGAN LAL MUNNALAL Vs. RIICO	July 19, 2001
CHAIN DAS AND 2 ANR. Vs. STATE OF RAJASTHAN	August 21, 2001
CHAIRMAN, M.P. STATE ROAD TRANSPORT CORPORATION Vs. AMANULLAH KHAN AND OTHERS	March 29, 2001
CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. STATE OF RAJASTHAN	November 2, 2001
CHAMPALAL Vs. STATE OF RAJASTHAN	July 25, 2001
CHANAN SINGH Vs. STATE OF RAJASTHAN	March 29, 2001
CHAND MAL Vs. SUMER MAL	May 31, 2001
CHANDAN SINGH BENIWAL Vs. STATE OF RAJASTHAN	February 27, 2001
CHANDRA DEVI Vs. STATE OF RAJASTHAN	October 9, 2001
CHANDRA PAL BAGGA Vs. INCOME TAX APPELLATE TRIBUNAL	April 16, 2001
CHANDRA PRAKASH Vs. MANGAL SINGH	December 7, 2001
CHANDRA PRAKASH Vs. UNION OF INDIA	February 14, 2001
CHANNA RAM Vs. STATE OF RAJASTHAN	April 26, 2001
CHARAN DAS KALLA Vs. STATE OF RAJASTHAN	December 10, 2001
CHARBHUJA SUGAR WORKS Vs. STATE OF RAJASTHAN	February 6, 2001
CHHAJU RAM Vs. REVENUE APPELLATE AUTHORITY	March 29, 2001
CHHINDERPAL SINGH Vs. STATE OF RAJASTHAN	August 17, 2001
CHHITAR LAL Vs. STATE OF RAJASTHAN	October 8, 2001
CHHITAR LAL Vs. STATE OF RAJASTHAN	October 31, 2001
CHHITTAR MAL Vs. SMT. SANTOSH AND ORS.	August 29, 2001
CHHOTU GIRI Vs. STATE OF RAJASTHAN	October 31, 2001
CHIEF ENGINEER Vs. PREMCHAND	April 20, 2001
CHIEF ENGR STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN	October 30, 2001
CHIMAN JAGWANI Vs. UNION OF INDIA	September 19, 2001
CHIRANJI LAL TAK Vs. UNION OF INDIA	July 20, 2001
CHOUDHARY CONSTRUCTION COMPANY PALI MARWAR Vs. DEPUTY COMMISSIONER APPEALS COMMERCIAL TAXES DEPARTMENT	October 4, 2001
CHUNNI LAL Vs. BHARAT LAL	February 26, 2001
CHUTTAN Vs. MOHNI BAI AND OTHERS	February 20, 2001
CIT Vs. BRANCH MANAGER, LIC OF INDIA, BARMER	September 12, 2001
COLLECTOR OF CENTRAL EXCISE, JAIPUR Vs. SHREE CEMENTS LTD.	October 3, 2001
COMMERCIAL TAXES OFFICER Vs. BINANI CEMENT LTD	July 2, 2001
COMMERCIAL TAXES OFFICER Vs. SANKESHWAR METALS	February 8, 2001
COMMERCIAL TAXES OFFICER ANTI EVATION JODHPUR Vs. RAJASTHAN TAXATION TRIBUNAL JODHPUR	March 13, 2001
COMMERCIAL TAXES OFFICER RAJSAMAND Vs. MEERA GRANITES PRIVATE LIMITED	September 20, 2001
COMMISSIONER COMMERCIAL TAXES JAIPUR Vs. SHIVANI MINERAL	March 20, 2001
COMMISSIONER OF INCOME TAX Vs. GULNAR MARFATIA	April 20, 2001
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE WAREHOUSING CORPORATION	April 19, 2001
COMMISSIONER OF INCOME TAX Vs. AGARWAL FLOORING STONE COMPANY	April 19, 2001
COMMISSIONER OF INCOME TAX Vs. GOKULDASS AND COMPANY	April 19, 2001
COMMISSIONER OF INCOME TAX Vs. B L MURARKA	April 18, 2001
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE WAREHOUSING CORPORATION	April 17, 2001
COMMISSIONER OF INCOME TAX Vs. JAIN CABLES PRIVATE LIMITED	April 24, 2001
COMMISSIONER OF INCOME TAX Vs. SRIRAM JAGANNATH	March 13, 2001
COMMISSIONER OF INCOME TAX Vs. SRIRAM AND COMPANY	March 14, 2001
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF BIKANER AND JAIPUR	March 20, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI STORES	March 16, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI SALES	March 16, 2001
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED	March 16, 2001
COMMISSIONER OF INCOME TAX Vs. KAMADAR AND CO	March 16, 2001
COMMISSIONER OF INCOME TAX Vs. BRANCH MANAGER MERTA CITY LIC OF INDIA	March 16, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI SALES	February 27, 2001
COMMISSIONER OF INCOME TAX Vs. JAIRAMDASS LOKESH KUMAR	February 27, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI ART STUDIO	February 26, 2001
COMMISSIONER OF INCOME TAX Vs. METALISING EQUIPMENT COMPANY PRIVATE LIMITED	February 20, 2001
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI	February 20, 2001
COMMISSIONER OF INCOME TAX Vs. BRANCH MANAGER LIC OF INDIA	February 20, 2001
COMMISSIONER OF INCOME TAX Vs. EMERY STONE MFG CO	February 15, 2001
COMMISSIONER OF INCOME TAX Vs. ANAND PRAKASH MITTAL	February 14, 2001
COMMISSIONER OF INCOME TAX Vs. MANGAL CHAND	February 13, 2001
COMMISSIONER OF INCOME TAX Vs. MOTILAL R MINDA	February 12, 2001
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD BUX SHOKAT ALI	February 13, 2001
COMMISSIONER OF INCOME TAX Vs. CHOKSHI CONTACTS PRIVATE LIMITED	February 15, 2001
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED	February 15, 2001
COMMISSIONER OF INCOME TAX Vs. MEWAR TEXTILE MILLS LTD	February 16, 2001
COMMISSIONER OF INCOME TAX Vs. LAL BAHADUR SHASTRI EDUCATION SOCIETY	February 16, 2001
COMMISSIONER OF INCOME TAX Vs. D K TRIVEDI AND SONS	February 7, 2001
COMMISSIONER OF INCOME TAX Vs. FATEH DANGI	February 12, 2001
COMMISSIONER OF INCOME TAX Vs. AGGARWAL GUM INDUSTRIES	February 6, 2001
COMMISSIONER OF INCOME TAX Vs. MURARDAN BARHAT AND COMPANY	January 11, 2001
COMMISSIONER OF INCOME TAX Vs. AVON EMERY INDUSTRIES	January 12, 2001
COMMISSIONER OF INCOME TAX Vs. RAO RAJA HANUT SINGH	January 12, 2001
COMMISSIONER OF INCOME TAX Vs. JAI MEWAR WINE CONTRACTORS	January 12, 2001
COMMISSIONER OF INCOME TAX Vs. NAVYUG OIL AND DAL MILLS	January 17, 2001
COMMISSIONER OF INCOME TAX Vs. ZAFRUL HASSAN IRAGI	January 23, 2001
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS P LTD	September 24, 2001
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LTD	October 12, 2001
COMMISSIONER OF INCOME TAX Vs. GULABCHAND MEHTAB BAI KASLIWAL FAMILY TRUST	October 12, 2001
COMMISSIONER OF INCOME TAX Vs. MANGALAM ARTS	October 12, 2001
COMMISSIONER OF INCOME TAX Vs. SARDAR STONES	October 12, 2001
COMMISSIONER OF INCOME TAX Vs. AMBAY ABHUSHAN BHANDAR	October 12, 2001
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHAND MAHESWARI HUF	October 12, 2001
COMMISSIONER OF INCOME TAX Vs. MODI FLOORING STONE COMPANY	October 10, 2001
COMMISSIONER OF INCOME TAX Vs. TECHNO CENTRE INDIA P LTD	October 10, 2001
COMMISSIONER OF INCOME TAX Vs. REGISTAN P LTD	October 10, 2001
COMMISSIONER OF INCOME TAX Vs. BANSHIDHAR BADRINARAIN	October 10, 2001
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED STONE INDUSTRIES KOTAH LIMITED	October 10, 2001
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN LAND DEVELOPMENT CORPORATION	October 10, 2001
COMMISSIONER OF INCOME TAX Vs. KESHAVE KRAY VIKRAY SAHKARI SAMITI LIMITED	October 10, 2001
COMMISSIONER OF INCOME TAX Vs. FOJMAL RAJMAL CHHABRA	October 10, 2001
COMMISSIONER OF INCOME TAX Vs. H H MAHARAO BHIM SINGH	October 10, 2001
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR SANCHETI	September 12, 2001
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CONSTRUCTION COMPANY	September 10, 2001
COMMISSIONER OF INCOME TAX Vs. SHISHPAL	September 6, 2001
COMMISSIONER OF INCOME TAX Vs. BHANWARLAL CHOUDHARY	August 30, 2001
COMMISSIONER OF INCOME TAX Vs. H H MAHARAJA SHRI GAJ SINGH JI	July 2, 2001
COMMISSIONER OF INCOME TAX Vs. S S GUPTA	July 2, 2001
COMMISSIONER OF INCOME TAX Vs. POONAM CHAND MANMAL BABEL FAMILY TRUST	May 24, 2001
COMMISSIONER OF INCOME TAX Vs. GAMBHIR MAL PANDEY P LTD	May 24, 2001
COMMISSIONER OF INCOME TAX Vs. KASTOORI DEVI	May 24, 2001
COMMISSIONER OF INCOME TAX Vs. GOTAN LIME KHANIJ UDHYOG	July 21, 2001
COMMISSIONER OF INCOME TAX Vs. SADDRUDDIN HUSSAIN	July 11, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI STORES	October 29, 2001
COMMISSIONER OF INCOME TAX Vs. SURENDRA TEXTILES	October 30, 2001
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION	November 2, 2001
COMMISSIONER OF INCOME TAX Vs. RAM LAL KEWAL CHAND	November 5, 2001
COMMISSIONER OF INCOME TAX Vs. LAKHPAT FILM EXCHANGE	November 5, 2001
COMMISSIONER OF INCOME TAX Vs. PHALO	August 24, 2001
COMMISSIONER OF INCOME TAX JODHPUR Vs. MOHD BUX SHOKAT ALI JODHPUR	February 13, 2001
COMMISSIONER OF INCOME TAX JODHPUR Vs. SHRI EKLINGJI TRUST UDAIPUR	February 23, 2001
COMMISSIONER OF INCOME TAX, BIKANER Vs. P.C. MAHESHWARI	October 12, 2001
COMMISSIONER OF WEALTH TAX Vs. MOHAN LAL	February 26, 2001
COMMISSIONER OF WEALTH TAX Vs. RAO KARAN SINGH OF KANOD	February 5, 2001
COMMISSIONER OF WEALTH TAX Vs. HEMCHAND GOLECHA	August 9, 2001
COMMISSIONER OF WEALTH TAX Vs. GOVIND LAL YAGNIK	May 22, 2001
COMMISSIONER OF WEALTH TAX UDAIPUR Vs. SEWALAL GAFARLAL BANSWARA	May 22, 2001
COSMOPOLITAN TRADING CORPORATION Vs. ENGINEERING SALES CORPORATION	May 3, 2001
CWT Vs. H H RAJDADI BADAN KANWAR MEDICAL TRUST	September 15, 2001
D K CHAPLOT Vs. REGIONAL MANAGER NATIONAL INSURANCE COMPANY	April 3, 2001
DAGA CHEMICALS Vs. STATE	April 12, 2001
DAKSHA SANKHLA Vs. JAI NARAIN VYAS UNIVERSITY JODHPUR	February 15, 2001
DALIP SINGH Vs. STATE OF RAJASTHAN	October 4, 2001
DALIP SINGH Vs. STATE OF RAJASTHAN	September 6, 2001
DALPAT SINGH Vs. U O I	August 23, 2001
DALU RAM Vs. LUKMAN	March 2, 2001
DAMODAR PRASAD Vs. R S R T C	July 2, 2001
DAN JI Vs. ARJUN LAL	May 11, 2001
DANA RAM Vs. STATE OF RAJASTHAN AND ANOTHER	March 5, 2001
DARA SINGH Vs. MEHAR SINGH	October 8, 2001
DARYAO SINGH Vs. STATE OF RAJASTHAN	January 23, 2001
DAULAT SINGH Vs. THE STATE OF RAJASTHAN	January 22, 2001
DAVENDRA SINGH Vs. STATE OF RAJASTHAN	September 5, 2001
DAYANAND Vs. STATE	March 2, 2001
DEEP SINGH Vs. NAVRATAN	September 11, 2001
DELHI GUJARAT BOMBAY GOODS CARRIERS Vs. ACTO	March 30, 2001
DEPUTY CONSERVATOR OF FOREST Vs. BHARAT LAL MEENA	July 26, 2001
DEV CHAND Vs. STATE OF RAJASTHAN	May 3, 2001
DEV DAS Vs. DR. RAVINDRA SINGH SODA	February 20, 2001
DEV NARAIN Vs. STATE OF RAJASTHAN	October 30, 2001
DEV PRAKASH SHARMA Vs. STATE OF RAJASTHAN	March 13, 2001
DEVARSA GAS CHEM PVT LTD Vs. RAJASTHAN TAXATION TRIBUNAL	February 8, 2001
DEVENDRA JAIN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER	December 6, 2001
DEVI DUTT CHAMRIA Vs. M/S. NAND RAM GEEGRAJ CHAMRIA	February 23, 2001
DEVI LAL Vs. STATE OF RAJASTHAN	May 23, 2001
DEVI LAL Vs. SUNANDA DEVI	September 28, 2001
DEVILAL Vs. STATE OF RAJASTHAN	August 22, 2001
DHARAM CHAND Vs. KARAM CHAND	July 6, 2001
DHARMENDRA PARTH Vs. STATE OF RAJASTHAN	July 6, 2001
DHARMENDRA SHARMA Vs. KISHAN SINGH	May 16, 2001
DHOKLA RAM Vs. STATE OF RAJASTHAN	May 10, 2001
DHRUVENDRA SINGH Vs. STATE OF RAJASTHAN	April 30, 2001
DIAMOND MILLS Vs. SOLE ARBITRATOR	October 3, 2001
DIN MOHMMED @ DEENIA (SINCE DECEASED) THROUGH LEGAL REPRESENTATIVE, SHRI KAYAMUDDIN Vs. THE UNION OF INDIA AND OTHERS	November 7, 2001
DINESH KUMAR Vs. STATE OF RAJASTHAN	May 21, 2001
DINESH PUROHIT Vs. STATE OF RAJASTHAN	January 12, 2001
DIRECTOR DIRECTORATE OF MILLETS DEVELOPMENT Vs. VIJAY KUMAR	September 15, 2001
DIRECTOR RURAL DEVELOPMENT Vs. JAYANTI	April 13, 2001
DIVISIONAL FOREST OFFICER Vs. RAGHUVAR	August 10, 2001
DIVISIONAL FOREST OFFICER Vs. RAGHUVAR AND ANOTHER	February 10, 2001
DIWAN SINGH Vs. STATE OF RAJASTHAN	May 16, 2001
DOLPHIN LABORATORIES LTD Vs. JUDGE LABOUR COURT	January 17, 2001
DOONGARPUR KENDRIYA SAHAKARI BANK LIMITED Vs. DHIRENDRA KUMAR	September 21, 2001
DOSHI ION EXCHANGE AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA	April 17, 2001
DR. BAJRANG LAL SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER	March 12, 2001
DR. RAMJI SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.	October 3, 2001
DR. SHIV SHANKAR AND ANOTHER Vs. RAMESHWAR	November 3, 2001
DROPADI Vs. CIVIL JUDGE SR DIV GANGAPUR CITY	July 26, 2001
DROPADI Vs. CIVIL JUDGE SR DIV GANGAPUR CITY	March 26, 2001
DUGAD SINGH Vs. STATE OF RAJASTHAN	February 15, 2001
DULICHAND Vs. CHIEF ENGG IRRIGATION	August 23, 2001
DUNGAR Vs. STATE OF RAJASTHAN	August 10, 2001
DUNGAR RAM Vs. STATE OF RAJASTHAN	May 18, 2001
DURBEEN SINGH Vs. UNION OF INDIA	August 31, 2001
DURGA DAS Vs. UNION OF INDIA	February 12, 2001
DURGA LAL ALIAS DURGESH Vs. STATE OF RAJASTHAN	September 19, 2001
DURGALAL Vs. STATE OF RAJASTHAN	May 11, 2001
DWARKA PRASAD Vs. STATE OF RAJASTHAN	November 29, 2001
DY DISTRICT EDUCATION OFFICER Vs. GOPAL RAM SAINI	June 1, 2001
E I H LIMITED Vs. STATE OF RAJASTHAN	February 6, 2001
E O MUNICIPAL BOARD NIMBAHEDA Vs. STATE	April 20, 2001
EAST INDIA HOTELS LIMITED Vs. STATE OF RAJASTHAN	March 12, 2001
EAST INDIA TRANSPORT AGENCY Vs. UNITED IR INS CO LTD	October 11, 2001
EX-MAJOR VIRENDRA SHARMA Vs. UNION OF INDIA	May 23, 2001
EXECUTIVE ENGINEER 16TH DIVISION IGNP BIKANER Vs. HARISH CHANDRA	August 24, 2001
EXECUTIVE OFFICER MUNICIPAL Vs. BHINWA RAM	February 27, 2001
EXECUTIVE OFFICER RAJASTHAN Vs. LABOUR AND INDUSTRIAL TRIBUNAL	March 21, 2001
FAGLU RAM Vs. STATE OF RAJASTHAN	July 12, 2001
FIRM DURGA LAL NAVNEET KUMAR KASERA Vs. GIRDHAR GOPAL	March 21, 2001
FRIENDS COAL CARBONISATION Vs. HINDUSTAN ZINC LTD	August 17, 2001
GADA RAM Vs. STATE OF RAJASTHAN	September 3, 2001
GAJA RAM Vs. STATE OF RAJASTHAN	April 18, 2001
GAJENDRA SINGH Vs. STATE OF RAJASTHAN	February 16, 2001
GANESH DAS MAJUMDAR Vs. STATE	December 11, 2001
GANGA BAI Vs. MAHARANA PRATAP UNIVERSITY	August 21, 2001
GANGA RAM Vs. STATE OF RAJASTHAN	September 25, 2001
GANGA RAM Vs. STATE OF RAJASTHAN	February 2, 2001
GANIBA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL DHOLPUR	August 8, 2001
GANPAT MAL DHARIWAL Vs. SUKHRAJ	April 18, 2001
GANPATI PLAZA MAINTENANCE SOCIETY Vs. K K COMPLEX PVT LTD	March 16, 2001
GAURAV AUDICHYA Vs. DALPAT SINGH	March 13, 2001
GAURI SHANKER Vs. STATE OF RAJASTHAN	September 21, 2001
GAURI SHANKER AND OTHERS Vs. STATE OF RAJASTHAN	September 20, 2001
GAURI SHANKER COTTON PROCESSING Vs. UNION OF INDIA	February 1, 2001
GEETA SHARMA Vs. UNION OF INDIA	May 15, 2001
GENERAL MANAGER BANK OF BARODA AND OTHERS Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL	February 1, 2001
GENERAL MANAGER, NORTHERN RAILWAY Vs. MALA DEVI	October 3, 2001
GHANCHI MAHASABHA, JODHPUR Vs. STATE OF RAJASTHAN	August 10, 2001
GHANSHYAM SINGH MEENA Vs. STATE OF RAJASTHAN	September 26, 2001
GHASI RAM Vs. BOARD OF REVENUE	January 17, 2001
GHEWAR RAM Vs. STATE OF RAJASTHAN	May 2, 2001
GIRDHARI ALIAS GORDHAN Vs. STATE OF RAJASTHAN	August 23, 2001
Girraj Vs. State of Rajasthan	February 6, 2001
GODHA RAM Vs. STATE OF RAJASTHAN	October 10, 2001
GOKUL Vs. DURGALAL	September 28, 2001
GOKUL CHAND TAKHAR Vs. STATE OF RAJASTHAN	January 16, 2001
GOKUL SINGH Vs. STATE OF RAJASTHAN	November 7, 2001
GOPAL LAL Vs. STATE OF RAJASTHAN	February 4, 2001
GOPAL LAL Vs. STATE OF RAJASTHAN	April 4, 2001
GOPAL SAIN Vs. VEENA RANI SAIN	March 15, 2001
GOPAL VYAS S/O SHRI AMAR LAL VYAS Vs. THE STATE OF RAJASTHAN	October 11, 2001
GOPI CHAND Vs. STATE OF RAJASTHAN	May 1, 2001
GORDHAN RAM Vs. STATE OF RAJASTHAN	April 18, 2001
GORDHAN SINGH Vs. STATE OF RAJASTHAN	February 7, 2001
GOVERDHAN BAHARI KAUSHIK Vs. STATE	November 1, 2001
GOVERDHAN LAL Vs. GAJENDRA KUMAR	October 29, 2001
GOVIND Vs. STATE OF RAJASTHAN	July 12, 2001
GOVIND PRASAD Vs. STATE	August 8, 2001
GOVIND RAM Vs. THE ADDL. REGISTRAR (FIRST), CO	February 15, 2001
GOVIND SAHAI BAGARHATTA TS Vs. SANTOSH MISHRA	October 9, 2001
GOVIND SHARMA Vs. STATE	April 27, 2001
GOVIND YADAV ALIAS GOVINDA Vs. STATE OF RAJASTHAN	October 31, 2001
GRASIM INDUSTRIES LTD Vs. COMMISSIONER COMMERCIAL TAXES	April 4, 2001
GULAB JATI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS	May 11, 2001
GULABI Vs. JUDGE MACT AJMER	December 11, 2001
GULABO Vs. NAGAR PALIKA	August 24, 2001
GULAM HAIDER Vs. NARAINSINGH	February 27, 2001
GULJAR SINGH S/O PEDA SINGH & ANR. Vs. STATE OF RAJASTHAN & ORS.	September 24, 2001
GUMAN MAL Vs. STATE OF RAJASTHAN	November 19, 2001
GUNA Vs. STATE OF RAJASTHAN	September 15, 2001
GUPTA CHEMICALS P LTD Vs. STATE OF RAJASTHAN	June 1, 2001
GURCHARAN SINGH Vs. STATE OF RAJASTHAN	August 24, 2001
GURDEV SINGH Vs. STATE OF RAJASTHAN	April 27, 2001
GURGAN LAI Vs. VIJAY KUMAR AND OTHERS	April 17, 2001
GURJANT SINGH Vs. KRISHAN CHANDER	January 8, 2001
GURU CHARAN SINGH & ORS. Vs. STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR	October 12, 2001
GYARSI LAL Vs. SHANKARLAL	September 12, 2001
HABIB AHMED Vs. GULAB DEVI	July 5, 2001
HAJI ABDUL MAZID Vs. STATE OF RAJASTHAN	January 17, 2001
HAKIM CHAND Vs. RAJ MAL	March 7, 2001
HAKRI Vs. STATE	January 18, 2001
HANUMAN MAL Vs. JASKARAN	July 12, 2001
HANUMAN PRASAD Vs. JUGAL SINGH	October 10, 2001
HANUMAN PRASAD Vs. DISTRICT JUDGE MERTA	March 16, 2001
HANUMAN PRASAD AND BROTHERS Vs. UNION OF INDIA	March 16, 2001
HANUMANGARH FINVEST PRIVATE LIMITED Vs. THE STATE OF RAJASTHAN AND OTHERS	October 4, 2001
HANUMANRAM Vs. STATE OF RAJASTHAN	April 12, 2001
HANUMANT CEMENT PVT LTD Vs. UNION OF INDIA	May 1, 2001
HANUMANT CEMENT PVT LTD Vs. U O I	June 1, 2001
HAR LAL Vs. STATE OF RAJASTHAN	July 26, 2001
HAR SAHAY MEENA Vs. U O I	March 15, 2001
HARCHAND Vs. MAGHARAM	February 27, 2001
HARGYAN & OTHERS Vs. STATE OF RAJASTHAN	February 20, 2001
HARI BUX Vs. STATE OF RAJASTHAN	June 1, 2001
HARI RAM Vs. MEESA RAM	November 27, 2001
HARI RAM Vs. CENTRAL NARCOTICS BUREAU	April 24, 2001
HARI SINGH HADA Vs. STATE OF RAJASTHAN	September 24, 2001
HARISH Vs. STATE OF RAJASTHAN	April 17, 2001
HARISH AND OTHERS Vs. STATE OF RAJASTHAN	February 5, 2001
HARISH TOLANI Vs. STATE OF RAJASTHAN	July 20, 2001
HARLAL Vs. STATE OF RAJASTHAN	October 1, 2001
HARPAT RAM Vs. STATE OF RAJASTHAN	February 7, 2001
HARUN MOHAMMAD SHAIKH Vs. DISTRICT ESTABLISHMENT COMMITTEE	May 9, 2001
HARVINDER SINGH Vs. GURDEO SINGH	November 27, 2001
HASMAT RAO Vs. NATHU LAL CHAUDHARI	May 7, 2001
HAWA SINGH Vs. ADMINISTRATOR KRISHI UPAJ MANDI SAMITI SADULPUR	October 9, 2001
HAZARI RAM Vs. STATE OF RAJASTHAN	October 3, 2001
HAZI SHAUKAT ALI Vs. DISTRICT MAGISTRATE CHURU	August 27, 2001
HEERA LAL Vs. STATE OF RAJASTHAN	May 8, 2001
HEERA LAL Vs. BOARD OF REVENUE	February 5, 2001
HEMANT CHOUHAN Vs. STATE OF RAJASTHAN	August 24, 2001
HEMANT KUMAR Vs. STATE OF RAJASTHAN	November 5, 2001
HEMRAJ AND PREMSHANKAR Vs. DIVISIONAL COMMISSIONER KOTA	September 15, 2001
HERBERTSONS Vs. STATE OF RAJASTHAN	May 9, 2001
HETI RAM AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS	September 15, 2001
HIND SYNTEX LIMITED Vs. STATE OF RAJASTHAN	January 19, 2001
HINDU RAM Vs. STATE OF RAJASTHAN	July 16, 2001
HINDUSTAN METALS Vs. VISHAL GOODS TRANSPORT CO	August 14, 2001
HINDUSTAN ZINC LTD Vs. GOKAL	August 6, 2001
HOSHIYAR SINGH Vs. STATE OF RAJASTHAN	October 1, 2001
HOTEL MALWA Vs. PRESCRIBED AUTHORITY	August 7, 2001
HURJI Vs. STATE OF RAJASTHAN	August 8, 2001
INCOME TAX OFFICER Vs. JAGDAMBA CONSTRUCTION CO	July 25, 2001
INDER Vs. STATE OF RAJASTHAN	April 20, 2001
INDER BHAN SINGH GUJAR Vs. STATE OF RAJASTHAN	May 11, 2001
INDER SINGH Vs. STATE OF RAJASTHAN	July 19, 2001
INDIAN FARMERS FERTILISER COOPERATIVE LTD Vs. STATE OF RAJASTHAN	October 3, 2001
INDRAJ AND ANR. Vs. STATE OF RAJASTHAN	April 11, 2001
INDRAKANTA SARASWAT Vs. STATE OF RAJASTHAN	February 22, 2001
INDRAPURI GRAH NIRMAN SAHAKARI Vs. STATE OF RAJASTHAN	May 31, 2001
INDUS HOTEL CORPORATION LIMITED Vs. STATE OF RAJASTHAN	March 19, 2001
INERTIA INDUSTRIES Vs. STATE OF RAJASTHAN	July 3, 2001
ISHWAR D NAIK Vs. UNION OF INDIA	August 3, 2001
ISHWAR PARASHAR Vs. STATE OF RAJASTHAN	August 30, 2001
ISHWAR SINGH Vs. R S E B	May 16, 2001
ISHWAR SINGH Vs. STATE OF RAJASTHAN	February 23, 2001
Ismail Vs. State of Rajasthan	February 7, 2001
J D A Vs. JUDGE LABOUR COURT NO 1	March 1, 2001
J K INDUSTRIES LTD Vs. UNION OF INDIA	February 6, 2001
J K J K UDAIPUR UDYOG LTD Vs. STATEJ K UDAIPUR UDYOG LTD	December 11, 2001
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN	February 22, 2001
J K UDAIPUR UDYOG LTD Vs. STATE OF RAJASTHAN	March 27, 2001
J L KHATURIA Vs. UNION OF INDIA	March 22, 2001
J P JOSHI Vs. JAI NARAIN VYAS UNIVERSITY	December 14, 2001
JABAR MAL DUGAR Vs. COMMISSIONER OF INCOME TAX	September 27, 2001
JABBAR SINGH Vs. STATE OF RAJASTHAN	April 26, 2001
JAGAN NATH Vs. HEERA CHAND	March 27, 2001
JAGDISH Vs. STATE OF RAJASTHAN	July 10, 2001
JAGDISH ALIAS TEMPU Vs. STATE OF RAJASTHAN	July 24, 2001
JAGDISH CHANDRA CHAUHAN Vs. STATE OF RAJASTHAN	May 15, 2001
JAGDISH PAREEK Vs. STATE OF RAJASTHAN	March 22, 2001
JAGDISH PRASAD Vs. STATE OF RAJASTHAN	May 22, 2001
JAGDISH PRASAD CHANDELIA Vs. STATE OF RAJASTHAN	May 18, 2001
JAGDISH PRASAD GUPTA Vs. STATE OF RAJASTHAN	April 12, 2001
JAGDISH RAM Vs. STATE OF RAJASTHAN	February 5, 2001
JAGDISH THAKUR Vs. MANOJ SHARMA	July 9, 2001
JAGMOHAN SINGH Vs. STATE OF RAJASTHAN	April 23, 2001
JAGRAM Vs. STATE OF RAJASTHAN	August 31, 2001
JAI CARRYING CORPORATION Vs. STATE OF RAJASTHAN	January 13, 2001
JAI KISHAN Vs. MUNICIPAL BOARD	September 3, 2001
JAI NARAIN Vs. STATE OF RAJASTHAN	April 4, 2001
JAI NARAIN Vs. STATE OF RAJASTHAN	April 24, 2001
JAI RAM Vs. STATE OF RAJASTHAN	October 11, 2001
JAI RAM Vs. STATE OF RAJASTHAN	May 7, 2001
JAI SINGH Vs. JAGDISH	May 21, 2001
JAI SINGH Vs. STATE OF RAJASTHAN	September 27, 2001
JAIN KIRANA GENERAL STORES Vs. RADHEY SHYAM HADA	June 1, 2001
JAIN PLASTER and MINERALS Vs. REGL DIR E S I C	August 27, 2001
JAIN PRAKASH JAIN Vs. RAJASTHAN FINANCIAL CORPORATION	September 13, 2001
JAIPUR DEVELOPMENT AUTHORITY Vs. NARPAT SINGH	April 23, 2001
JAIVEER SINGH Vs. STATE OF RAJASTHAN	April 11, 2001
JAMILA Vs. STATE OF RAJASTHAN	June 1, 2001
JANAK RAJ Vs. STATE OF RAJASTHAN	March 21, 2001
JARNAIL SINGH Vs. SUPERINTENDING ENGINEER	March 21, 2001
JAVID Vs. LALJI YADAV	November 27, 2001
JAWAND SINGH Vs. STATE OF RAJASTHAN	May 10, 2001
JAWAR MAL AND OTHERS Vs. STATE OF RAJASTHAN	March 27, 2001
JAYA BAHAN Vs. ASHOK AJMERA	July 12, 2001
JAYANT KUMAR JAIN Vs. STATE OF RAJASTHAN	February 14, 2001
JAYANTILAL Vs. DRIVER RANBIR SINGH	September 24, 2001
JEEPU Vs. STATE OF RAJASTHAN	December 3, 2001
JEEWAN SINGH Vs. THAKUR BHAWANI SINGH AND ORS	May 28, 2001
JHABAR MAL Vs. GUDDI ALIAS KAMLA	August 24, 2001
JHAMAKU DEVI Vs. STATE OF RAJASTHAN	August 17, 2001
JHAVARMAL Vs. PURSHOTTAMLAL	June 1, 2001
JITENDRA Vs. STATE OF RAJASTHAN	October 30, 2001
JIVAN LAL Vs. STATE OF RAJASTHAN	February 26, 2001
JODHPUR CHARTERED ACCOUNTANTS SOCIETY Vs. STATE OF RAJASTHAN	February 19, 2001
JODHPUR VIDYUT VITRAN NIGAM LTD Vs. KARAMCHARI RAJYA BEEMA NIGAM	April 9, 2001
JOGENDRA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.	January 18, 2001
JOHARI FORTS and PALACES PVT LTD Vs. MAHARAJA NARENDRA SINGH	March 27, 2001
JULIAN D.J. HARRY Vs. P.K. KHANNA	September 26, 2001
JUTHA RAM AND OTHERS Vs. STATE AND ANOTHER	March 1, 2001
K C BAJAJ Vs. STATE OF RAJASTHAN	August 9, 2001
K S CHAUHAN Vs. STATE OF RAJASTHAN	May 30, 2001
K S SHARMA Vs. JODHPUR VIDYUT VITARAN NIGAM LTD	March 14, 2001
K.K. DISTILLERIES LTD Vs. EXCISE COMMISSIONER, RAJ., UDAIPUR	August 6, 2001
K.S. CHOUDHARY Vs. STATE OF RAJASTHAN	July 21, 2001
KADIR Vs. MOIN	March 23, 2001
KAILA DEVI Vs. KISHAN LAL MEENA	April 25, 2001
KAILASH Vs. STATE OF RAJASTHAN	August 9, 2001
KAILASH CHAND SHARMA Vs. R S E B JAIPUR	May 18, 2001
KAILASH DEVI Vs. MATADEEN AGRAWAL	April 23, 2001
KAJOD SINGH Vs. STATE OF RAJASTHAN	September 24, 2001
KALIA DEVI Vs. KISHAN LAL MEENA	April 26, 2001
KALU Vs. STATE OF RAJASTHAN	September 27, 2001
KALU RAM Vs. INDRAJ	August 21, 2001
KALU RAM Vs. STATE OF RAJASTHAN	May 11, 2001
KALU S/O SEVA Vs. STATE OF RAJASTHAN	April 4, 2001
KALUA ALIAS LAXMAN Vs. STATE OF RAJASTHAN	June 22, 2001
KALURAM AND OTHERS Vs. STATE OF RAJASTHAN	January 3, 2001
KALYAN Vs. STATE OF RAJASTHAN AND OTHERS	May 4, 2001
KALYAN DUTT SHARMA Vs. JUDGE INDUSTRIAL TRIBUNAL	June 1, 2001
KAMAL Vs. MUNICIPAL BOARD JHALAWAR	June 1, 2001
KAMAL GURVANI Vs. STATE OF RAJASTHAN	November 15, 2001
KAMAL GURVANI Vs. THE STATE OF RAJASTHAN	November 1, 2001
KAMLA Vs. SUKHDEV SINGH	December 7, 2001
KAMLA Vs. STATE OF RAJASTHAN	August 16, 2001
KAMLA [SMT.] AND ANOTHER Vs. THE STATE OF RAJASTHAN	September 15, 2001
KAMLA DEVI ALIAS KAMLA Vs. STATE OF RAJASTHAN	July 2, 2001
KAMLA SHARMA Vs. SURESH KUMAR SHARMA	August 2, 2001
KAMLESH KUMAR NANKANI Vs. ZONAL MANAGER FCI JAIPUR	September 20, 2001
KAMLESH LATA Vs. STATE OF RAJSTHAN	April 20, 2001
KAMLESH MATHUR Vs. STATE OF RAJASTHAN	September 28, 2001
KAMLESH PAHARIA Vs. STATE OF RAJASTHAN	October 4, 2001
KANA RAM Vs. STATE	September 4, 2001
KANAHIYA LAL Vs. STATE	November 20, 2001
KANHAIYA LAL Vs. BOARD OF REVENUE	January 18, 2001
KANHAIYA LAL Vs. STATE	October 12, 2001
KANHAIYA LAL Vs. STATE OF RAJASTHAN	June 28, 2001
KANHAIYA LAL Vs. STATE OF RAJASTHAN AND ORS.	October 30, 2001
KANHAIYALAL Vs. STATE OF RAJASTHAN	January 23, 2001
KANHAYALAL Vs. STATE OF RAJASTHAN	March 1, 2001
KANTA Vs. STATE OF RAJASTHAN	April 24, 2001
KAPOORA RAM Vs. SHESHA RAM	February 23, 2001
KAPTAN SINGH Vs. STATE OF RAJASTHAN	May 1, 2001
KARAN SINGH SAKTAWAT Vs. STATE OF RAJASTHAN	October 4, 2001
KARIM KHAN Vs. STATE AND ORS.	November 23, 2001
KARNA RAM Vs. STATE OF RAJASTHAN	March 14, 2001
KARNAIL SINGH Vs. STATE OF RAJASTHAN	May 7, 2001
KARTA RAM Vs. COMMISSIONER OF INCOME TAX	November 9, 2001
KARYAPALAK ENGINEER Vs. RAJASTHAN TAX BOARD	May 8, 2001
KAWLA AND OTHERS Vs. STATE OF RAJASTHAN	March 19, 2001
KEDAR NATH Vs. UNION OF INDIA	November 7, 2001
KEEKIYA Vs. STATE OF RAJASTHAN	April 26, 2001
KESHA RAM Vs. STATE OF RAJASTHAN	December 14, 2001
KEVJI Vs. STATE OF RAJASTHAN	March 23, 2001
KHADI AND GRAMODYOG BOARD RAJASTHAN JAIPUR Vs. RAMPAL KARADIA	July 20, 2001
KHADIM ALI Vs. STATE OF RAJASTHAN	May 18, 2001
KHAJAN SINGH Vs. KHAJAN SINGH	November 24, 2001
KHAJAN SINGH Vs. STATE OF RAJASTHAN	November 24, 2001
KHANDAKA JAIN JEWELLERS Vs. STATE OF RAJASTHAN	October 9, 2001
KHEM CHAND SHARMA Vs. STATE OF RAJASTHAN	September 14, 2001
KHET SINGH AND ORS Vs. STATE AND ORS	March 19, 2001
KHINV RAJ AND PARTY Vs. MUNICIPAL BOARD JAISALMER	May 30, 2001
KHURANA METALS Vs. JAGDISH & ORS.	August 3, 2001
KISHAN Vs. STATE & ANR.	November 6, 2001
KISHAN CHAND SINDHI Vs. SOHAN LAL	December 15, 2001
KISHAN LAL Vs. STATE OF RAJASTHAN THROUGH P.P.	March 14, 2001
KISHAN LAL Vs. STATE OF RAJASTHAN	April 10, 2001
KISHAN LAL Vs. SHANTI DEVI	April 23, 2001
KISHAN SINGH Vs. STATE OF RAJASTHAN	November 2, 2001
KISHANLAL Vs. STATE OF RAJASTHAN	July 25, 2001
KISHNA RAM Vs. STATE OF RAJASTHAN	September 4, 2001
KISHORI LAL AGARWAL Vs. THE RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL	January 16, 2001
KOMAL CHAND Vs. STATE OF RAJASTHAN	April 23, 2001
KRISHAN MURARI AGRAWAL Vs. MADHO LAL TAK	July 10, 2001
KRISHI UPAJ MANDI SAMITI Vs. SWARN SINGH	September 13, 2001
KRISHNA LAL Vs. STATE OF RAJASTHAN	September 6, 2001
KULWANT KAUR Vs. STATE OF RAJASTHAN	February 19, 2001
KULWANT RAI HANDA Vs. LAKSHMAN SWAROOP SHARMA	March 28, 2001
KULWANT SINGH Vs. STATE OF RAJASTHAN	May 17, 2001
KUMARI ANITA DWIVEDI Vs. STATE OF RAJASTHAN AND OTHERS	May 17, 2001
KUMARI KANCHAN Vs. STATE OF RAJASTHAN	May 23, 2001
KUMARI RITA Vs. PRINCIPAL DADHIMATI MAHILA SHIKSHAK TRAINING COLLEGE, SRIGANGANAGAR	July 20, 2001
KUMBHA RAM Vs. STATE OF RAJASTHAN	July 27, 2001
KUNA RAM Vs. STATE OF RAJASTHAN	November 19, 2001
KUNDANLAL Vs. STATE OF RAJASTHAN	July 11, 2001
KUNDANLAL PYARELAL AND CO Vs. INCOME TAX OFFICER	November 5, 2001
KUNDANMAL SONS Vs. STATE	September 3, 2001
KUNDANMAL SONS Vs. STATE OF RAJASTHAN AND ANR.	October 4, 2001
L D GUPTA Vs. STATE OF RAJASTHAN	April 16, 2001
L R S OF GANGA RAM Vs. STATE OF RAJASTHAN AND ANR	February 2, 2001
L.RS. OF BANSHI LAL Vs. L.RS. OF NOOR MOHD.	October 12, 2001
L.RS. OF SHANKER LAL Vs. ANCHI AND OTHERS	July 11, 2001
LABH SINGH Vs. UNION OF INDIA	May 30, 2001
LADI Vs. BADRI NARAYAN	August 9, 2001
LADOO RAM Vs. UNION OF INDIA	May 18, 2001
LAL CHAND Vs. STATE	May 30, 2001
LAL SINGH Vs. STATE OF RAJASTHAN	May 17, 2001
LALA RAM Vs. STATE OF RAJASTHAN	August 28, 2001
LATE JASWANT MAL Vs. KAILASH NARAYAN	September 26, 2001
LAXMAN Vs. STATE OF RAJASTHAN	May 22, 2001
LAXMAN Vs. NAHAR SINGH	January 30, 2001
LAXMAN DAN Vs. STATE OF RAJASTHAN	April 25, 2001
LAXMAN DAS Vs. STATE OF RAJASTHAN	November 22, 2001
LAXMAN SINGH Vs. KAN SINGH	September 24, 2001
LAXMAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS	July 20, 2001
LAXMI DEVI Vs. JAIPUR DEVELOPMENT AUTHORITY	June 1, 2001
LAXMI INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	February 27, 2001
LAXMI KISHAN Vs. JAI DEV	September 3, 2001
LAXMI NARAIN Vs. STATE OF RAJASTHAN	September 17, 2001
LAXMI NARAIN SHARMA Vs. STATE OF RAJASTHAN	October 30, 2001
LAXMI NARAYAN Vs. SUSHIIA	March 2, 2001
LAXMI NIWAS Vs. STATE OF RAJASTHAN AND ORS.	November 23, 2001
LAXMI UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE	December 7, 2001
LEELADHAR Vs. STATE	April 17, 2001
LEELARAM @ SUKHVIR Vs. STATE OF RAJASTHAN	September 19, 2001
LEELARAM ALIAS SUKHVIR Vs. STATE OF RAJASTHAN	September 18, 2001
LEGAL REPRESENTATIVES OF SUBHASH SIDHWANI Vs. MADHULIKA AGARWAL	May 28, 2001
LEHRU Vs. STATE OF RAJASTHAN	August 28, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. MUKESH DEVI	August 8, 2001
LIYAKAT ALI Vs. STATE OF RAJASTHAN	August 30, 2001
LOGAR Vs. STATE OF RAJASTHAN	March 16, 2001
LOK HOUSING AND CONSTRUCTIONS LTD Vs. RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD	October 12, 2001
LOKENDRA SINGH Vs. STATE OF RAJASTHAN AND ANR.	January 17, 2001
LOKESH SHARMA Vs. STATE OF RAJASTHAN	August 17, 2001
M YUSUF Vs. STATE OF RAJASTHAN	October 8, 2001
M/S. MAHESHWARI OIL INDUSTRIES & ANR. Vs. SHRI RAMDEV	August 16, 2001
MADAN Vs. THE STATE OF RAJASTHAN	April 24, 2001
MADAN LAL Vs. RAM PRASAD	September 12, 2001
MADAN LAL Vs. STATE OF RAJASTHAN	July 26, 2001
MADAN LAL Vs. VICTOR DENIAL	January 23, 2001
MADAN LAL Vs. RADHA KISHAN	February 13, 2001
MADAN LAL JAT Vs. STATE OF RAJASTHAN	January 30, 2001
MADAN LAL S/O DESHRAJ Vs. STATE OF RAJASTHAN	February 16, 2001
MADAN SINGH SHEKHAWAT Vs. SIKAR CENTRAL CO OPERATIVE BANK LTD	May 30, 2001
MADARSHAH TAIYABIYA SOCIETY UDAIPUR Vs. STATE OF RAJASTHAN	March 29, 2001
MADHO SINGH Vs. STATE OF RAJASTHAN	November 19, 2001
MADHO SINGH AND Vs. STATE OF RAJASTHAN	February 28, 2001
MAGNE KHAN Vs. STATE OF RAJASTHAN	August 16, 2001
MAHADEV RAM Vs. STATE OF RAJASTHAN	July 11, 2001
MAHARAJ PRASAD AGRAWAL Vs. STATE OF RAJASTHAN	July 27, 2001
MAHARAJ SINGH Vs. STATE OF RAJASTHAN	April 24, 2001
MAHARISHI DAYANAND UNIVERSITY AJMER Vs. R K VYAS	November 2, 2001
MAHAVEER Vs. STATE	May 4, 2001
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN	May 24, 2001
MAHAVIR SINGH & ORS Vs. STATE OF RAJASTHAN	September 26, 2001
MAHENDRA BHUSHAN SHARMA Vs. STATE OF RAJASTHAN	December 13, 2001
MAHESH ARORA Vs. NIDHIPATI SINGHANIA	April 18, 2001
MAHESH CHAND Vs. UNION OF INDIA	September 28, 2001
MAHESH SHARMA Vs. J D A	May 17, 2001
MAHESH SINGH Vs. STATE OF RAJASTHAN	February 5, 2001
MAHESHCHANDRA PUROHIT Vs. CONTAINER CORPORATION OF INDIA LTD	July 21, 2001
MAHILA ATYACHAAR VIRODHI JAN ANDOLAN JAIPUR Vs. STATE OF RAJASTHAN	July 3, 2001
MAHIPAL Vs. STATE OF RAJASTHAN	April 19, 2001
MAJOR M V THAPLIYAL Vs. SHYAM BALA	March 2, 2001
MALI RAM Vs. STATE	August 30, 2001
MAMTA DEVI Vs. UDAIVEER SINGH	January 4, 2001
MAN PHOOL Vs. STATE OF RAJASTHAN	April 8, 2001
MANA SINGH Vs. STATE OF RAJASTHAN	August 16, 2001
MANAGEMENT COMMITTEE KANORIYA MAHLLLA MAHAVIDYALAYA JAIPUR Vs. UNIVERSITY OF RAJASTHAN	July 12, 2001
MANAGEMENT RAMBAGH PALACE HOTEL JAIPUR Vs. JUDGE LABOUR COURT JAIPUR	March 13, 2001
MANAGING COMMITTEE GURU HARIKRISHAN PUBLIC SCHOOL Vs. DAYACHAND SINGH AND OTHERS	January 19, 2001
MANAGING DIRECTOR RAJ STATE Vs. SAHIRAM	August 30, 2001
MANAGING DIRECTOR RAJASTHAN Vs. CHUNA RAM	August 2, 2001
MANAK CHAND Vs. STATE OF RAJASTHAN	April 24, 2001
MANGAL CHAND SAIN Vs. STATE OF RAJASTHAN AND OTHERS	April 27, 2001
MANGAL SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR	September 28, 2001
MANGE RAM Vs. STATE OF RAJASTHAN	April 4, 2001
MANGI LAL Vs. STATE OF RAJASTHAN	February 6, 2001
MANGI LAL Vs. STATE OF RAJASTHAN	September 12, 2001
MANGLA DIXIT Vs. STATE OF RAJASTHAN	April 20, 2001
MANGLA JAT Vs. RAJU	February 1, 2001
MANGLA RAM Vs. STATE OF RAJASTHAN	March 30, 2001
MANGOO KHAN ALIAS MOHAMMAD ALI BISAYATI Vs. STATE OF RAJASTHAN	April 11, 2001
MANGU SINGH Vs. STATE OF RAJASTHAN	October 30, 2001
MANGYA ALIAS MANGILAL Vs. STATE OF RAJASTHAN	January 23, 2001
MANJOR @ MOHD. SHARIF Vs. STATE OF RAJASTHAN	November 7, 2001
MANJU Vs. MAHAVIR PRASAD JAIN	November 27, 2001
MANJU BHATNAGAR Vs. SECRETARY TO GOVERNMENT MAHILA AND BAL VIKAS VIBHAG GOVT OF RAJASTHAN JAIPUR	August 28, 2001
MANJU LATA GUPTA Vs. UNION OF INDIA	April 16, 2001
MANNA Vs. STATE OF RAJASTHAN	April 12, 2001
MANOHAR LAL Vs. UNION OF INDIA	February 5, 2001
MANOHARLAL Vs. STATE OF RAJASTHAN	September 21, 2001
MANOJ KUMAR MITTAL AND ANOTHER Vs. JAIPUR DEVELOPMENT AUTHORITY AND OTHERS	January 10, 2001
MANOJ KUMAR SHARMA Vs. STATE OF RAJASTHAN	July 12, 2001
MANOJ KUMAR SONI Vs. RAJASTHAN PUBLIC SERVICE COMMISSION	April 19, 2001
MARUDHARA PATRAKAR SANSTHAN Vs. STATE OF RAJASTHAN	May 7, 2001
MARWAR GRAMIN BANK Vs. SURESH CHANDRA JOSHI	September 27, 2001
MATADIN SHARMA Vs. STATE OF RAJASTHAN	September 14, 2001
MATHURA LAL Vs. STATE OF RAJASTHAN	February 13, 2001
MATHURA PRASAD Vs. STATE OF RAJASTHAN	September 13, 2001
MAYA BANSAL Vs. STATE OF RAJASTHAN	August 1, 2001
MAYA DEVI KESWANI Vs. ESTATE OFFICER	January 16, 2001
MAYA L DHINGRANI Vs. UCO BANK	July 6, 2001
MECSON MARBLES PVT LTD Vs. COMMERCIAL TAXES OFFICER	April 4, 2001
MEENU TRIPATHI Vs. ALOK TRIPATHI	October 11, 2001
MEER SINGH Vs. STATE OF RAJASTHAN	April 24, 2001
MEERA SINGH Vs. STATE OF RAJASTHAN	March 15, 2001
MEGHA ALUMINIUM INDUSTRIES Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION	January 12, 2001
MEHBOOB KHAN Vs. S.B.B.J.	August 14, 2001
MEHFOOZ Vs. STATE OF RAJASTHAN	April 9, 2001
MEHTA KRISHI KENDRA Vs. STATE OF RAJASTHAN	October 3, 2001
MEHTAB Vs. STATE OF RAJASTHAN	January 8, 2001
MERTA TRADE AND INDUSTRIES Vs. STATE OF RAJASTHAN	May 21, 2001
MEWAR GROUNDNUT AND PROCESSING PLANT Vs. STATE OF RAJASTHAN	February 12, 2001
MISHRU Vs. BOARD OF REVENUE	February 28, 2001
MITHA LAL Vs. STATE OF RAJASTHAN	August 17, 2001
MITTAL BOOK AND STATIONERS Vs. MAHENDRA SINGH SOLANKI	September 27, 2001
MODERN SYNTAX I LIMITED Vs. DEBTS RECOVERY TRIBUNAL JAIPUR	February 14, 2001
MODERN WOOLENS MILLS LTD Vs. JUDGE LABOUR COURT JAIPUR	March 16, 2001
MOHAMMAD IRFAN Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY	April 27, 2001
MOHAMMAD SHAFI Vs. NASRIN BANO	May 4, 2001
MOHAN Vs. STATE OF RAJASTHAN	January 18, 2001
MOHAN DAS Vs. STATE OF RAJASTHAN	July 25, 2001
MOHAN KALRA Vs. J D A	October 12, 2001
MOHAN LAL Vs. BHAWANI SHANKAR	November 26, 2001
MOHAN LAL Vs. STATE OF RAJASTHAN	January 16, 2001
MOHAN LAL Vs. CHHOTULAL	August 21, 2001
MOHAN LAL Vs. STATE OF RAJASTHAN	January 25, 2001
MOHAN LAL Vs. STATE OF RAJASTHAN	May 7, 2001
MOHAN LAL BALAI Vs. ITO	October 15, 2001
Mohan Lal Saini Vs. State of Rajasthan	February 2, 2001
MOHAN LAL SINGHAL Vs. URBAN CO OPERATIVE BANK LIMITED NEW COLONY	March 23, 2001
MOHAN SINGH Vs. STATE	April 25, 2001
MOHAN SINGH Vs. STATE OF RAJASTHAN	March 14, 2001
MOHAN SINGH Vs. BHONDA RAM	August 14, 2001
MOHANI KHANDELWAL Vs. STATE OF RAJASTHAN	July 10, 2001
MOHD SAZID ALIAS SAZID Vs. STATE OF RAJASTHAN	May 9, 2001
MOHD. ISMAIL & ANR. Vs. IMAMUDDIN & ANR.	April 25, 2001
MOHD. RAFIK Vs. STATE OF RAJASTHAN	March 8, 2001
MOHD. YUNUS Vs. AMARJEET SINGH	July 17, 2001
MOHINI BAI Vs. OM PRAKASH	January 17, 2001
MOHINI DEVI Vs. RAM CHANDRA VARDANI	July 19, 2001
MOHIT Vs. RADHA GOVIND TALUKA	March 30, 2001
MOJUDDIN Vs. STATE OF RAJASTHAN	January 22, 2001
MOOL CHAND & ORS. Vs. STATE OF RAJASTHAN AND OTHERS	March 22, 2001
MOOL CHAND YADAV Vs. UNION OF INDIA (UOI)	December 15, 2001
MOOLA AND ORS. Vs. BOARD OF REVENUE AND ORS.	December 15, 2001
MOOLA RAM Vs. STATE OF RAJASTHAN	December 5, 2001
MOVNA Vs. STATE OF RAJASTHAN	August 13, 2001
MRINAL KANTIDAS Vs. STATE OF RAJASTHAN	July 23, 2001
MRS. MARY KUTTY THOMAS Vs. STATE OF RAJASTHAN AND ANOTHER	May 15, 2001
MS REBECA D LAL Vs. MS ONILA I CHARNA	October 31, 2001
MUKAN KAUR Vs. RAMESH KUMAR	April 4, 2001
MUKESH Vs. STATE OF RAJASTHAN	July 26, 2001
MUKESH KUMAR VASHISTHA Vs. STATE OF RAJASTHAN	February 1, 2001
MUKUT BIHARI Vs. NAVAL KISHORE SHARMA	February 14, 2001
MUMTAZ KHAN Vs. STATE OF RAJASTHAN	September 14, 2001
MUNGILAL Vs. STATE OF RAJASTHAN	August 24, 2001
MUNNA Vs. STATE OF RAJASTHAN	July 4, 2001
MUNNA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER	September 20, 2001
MUNNA RAM Vs. UNION OF INDIA	August 23, 2001
MUNNI DEVI Vs. STATE	March 13, 2001
MURARI LAL Vs. STATE OF RAJASTHAN	April 30, 2001
MURARI LAL AND ORS. Vs. STATE OF RAJASTHAN	August 20, 2001
MURARI LAL SHARMA Vs. STATE BANK OF INDIA	January 9, 2001
MURLI Vs. STATE OF RAJASTHAN	March 22, 2001
MURLI MANOHAR Vs. BHURALAL	March 13, 2001
N L GOTHWAL Vs. CENTRAL BANK OF INDIA	September 14, 2001
NAGA RAM Vs. STATE OF RAJASTHAN	January 22, 2001
NAGAR PALIKA LALSOT Vs. BABU LAL	August 16, 2001
NAGPAL AGRO SYSTEM [M/S.] AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER	August 16, 2001
NAHAR SINGH Vs. STATE OF RAJASTHAN	February 14, 2001
NAIN KIRNA GENERAL STORES Vs. RADHEY SHYAM HADA	June 1, 2001
NANA Vs. STATE OF RAJASTHAN	July 17, 2001
NANA AND ORS. Vs. STATE OF RAJASTHAN	August 23, 2001
NANAG RAM Vs. ADDL. DISTRICT COLLECTOR	March 29, 2001
NAND RAM Vs. STATE	October 30, 2001
NANDA RAM DAKOT Vs. RUSTAM	September 4, 2001
NANDLAL Vs. SHANKARI	May 2, 2001
NANU RAM Vs. NATHU RAM	January 18, 2001
NANULAL SUNDERLAL Vs. COMMISSIONER OF INCOME TAX	May 24, 2001
NAR KHAN Vs. STATE	April 20, 2001
NARAIN Vs. STATE OF RAJASTHAN	April 17, 2001
NARAIN LAL Vs. STATE OF RAJASTHAN	October 11, 2001
NARAIN SINGH Vs. UNION OF INDIA	February 26, 2001
NARAIN SINGH JANU Vs. ASSISTANT DIRECTOR LAND AND BUILDING TAX DEPARTMENT	March 23, 2001
NARAYAN Vs. STATE OF RAJASTHAN	January 5, 2001
NARAYAN LAL Vs. LEELA	July 30, 2001
NARAYAN SINGH Vs. STATE OF RAJASTHAN	April 27, 2001
NARENDRA Vs. STATE OF RAJASTHAN	November 23, 2001
NARENDRA KUMAR Vs. BHURE KHAN	September 3, 2001
NARENDRA KUMAR GUPTA Vs. INDU	July 17, 2001
NARESH AGARWAL Vs. STATE OF RAJASTHAN	February 28, 2001
NARESH ALIAS RAM NARESH Vs. STATE OF RAJASTHAN	July 18, 2001
NARINDER NATH AND CO Vs. RAJ TAXATION TRIBUNAL	February 12, 2001
NARMADA DEVI AND OTHERS Vs. STATE	February 23, 2001
NARPAT SINGH Vs. STATE OF RAJASTHAN	May 7, 2001
NARSA RAM Vs. STATE OF RAJASTHAN	July 21, 2001
NARYAN Vs. MADAN	July 27, 2001
NATHU Vs. STATE OF RAJASTHAN	March 14, 2001
NATHU KHAN Vs. STATE OF RAJASTHAN	January 25, 2001
NATHU SINGH Vs. STATE OF RAJASTHAN	January 19, 2001
NATHULAL AND ORS. Vs. STATE OF RAJASTHAN	October 4, 2001
NATHUNATH Vs. STATE OF RAJASTHAN	May 1, 2001
NATIONAL INSURANCE CO Vs. MANSA RAM	July 13, 2001
NATIONAL INSURANCE CO LTD Vs. KAMLA KAMLA KANWAR	July 9, 2001
NATIONAL INSURANCE CO LTD Vs. MACT JAIPUR	August 9, 2001
NATIONAL INSURANCE CO LTD Vs. KESHRIMAL	September 26, 2001
NATIONAL INSURANCE CO LTD Vs. SAVITRI	February 15, 2001
NATIONAL INSURANCE CO. LTD. Vs. SMT. GAYATRI DEVI & ORS.	February 26, 2001
NATIONAL INSURANCE COMPANY LTD Vs. M A C T JAIPUR	August 9, 2001
NATIONAL INSURANCE COMPANY LTD Vs. LAXMI	February 1, 2001
NATIONAL ISURANCE CO. LTD. Vs. BHIT SINGH AND ORS.	July 6, 2001
NAVIN VYAS Vs. STATE OF RAJASTHAN	March 2, 2001
NAVRATAN MAL Vs. STATE OF RAJASTHAN	January 25, 2001
NEHRU BAL VATIKA VIDYALAYA MANAGEMENT COMMITTEE Vs. STATE OF RAJASTHAN	April 10, 2001
NEMI CHAND Vs. STATE OF RAJASTHAN	January 15, 2001
NEMI CHAND & ORS. Vs. STATE OF RAJ.	March 22, 2001
NEMICHAND KAJALA Vs. HINDUSTAN PETROLEUM CORPORATION	November 6, 2001
NENA SINGH Vs. STATE OF RAJASTHAN	August 21, 2001
NENU DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD	February 1, 2001
NETRA PAL SINGH Vs. UNION OF INDIA	August 24, 2001
NEW INDIA ASSURANCE CO LTD Vs. KAMLA	August 17, 2001
NEW INDIA ASSURANCE CO LTD Vs. PRABHU RAM	October 11, 2001
NEW INDIA ASSURANCE CO LTD Vs. PALA RAM	May 16, 2001
NEW INDIA ASSURANCE CO LTD Vs. MITHLESH GUPTA	December 7, 2001
NEW INDIA ASSURANCE COMPANY Vs. JUDGE MOTOR ACCIDENT CLAIMS TRIBUNAL BEHROR	October 12, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. GURDAYAL SINGH	August 13, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. LALA RAM	May 11, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SHAHPURA	August 8, 2001
NEW INDIA INSURANCE COMPANY Vs. RAMESH KUMAR	September 21, 2001
NFI LTD. Vs. R.P.F. COMMISSIONER	July 26, 2001
NIDHI DALELA Vs. DEEPAK DALELA	November 8, 2001
NIRANJAN LAL YADAV Vs. R S R T C	January 8, 2001
NIRANJANALA Vs. RAJASTHAN STATE ROAD TRANS CORPN	January 8, 2001
NIRBHAY Vs. STATE OF RAJASTHAN	May 23, 2001
NIRBHAY SINGH Vs. STATE OF RAJASTHAN	July 30, 2001
NIRMALA Vs. BHAGWANA RAM	May 9, 2001
NIRMALA Vs. STATE	January 11, 2001
NIRMALA ARYA Vs. STATE OF RAJASTHAN	July 23, 2001
NIROTI Vs. GOPAL SINGH	February 15, 2001
NISAR Vs. STATE OF RAJASTHAN	November 1, 2001
NISHAT ALAM Vs. SMT. JOHAR ARA SIDDIQUI	February 12, 2001
O P KHAIRARI Vs. RAJASTHAN STATE CO-OPERATIVE SPINNING AND GINNING MILLS FEDERATION LTD	November 24, 2001
OM PRAKASH Vs. SRIRAM	September 28, 2001
OM PRAKASH Vs. STATE OF RAJASTHAN	April 18, 2001
OM PRAKASH Vs. STATE OF RAJASTHAN	July 18, 2001
OM PRAKASH Vs. RAJASTHAN AGRICULTURE UNIVERSITY	March 5, 2001
OM PRAKASH Vs. REGIONAL TRANSPORT AUTHORITY	March 16, 2001
OM PRAKASH Vs. STATE OF RAJASTHAN	March 15, 2001
OM PRAKASH JOSHI Vs. STATE OF RAJASTHAN	July 6, 2001
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN	March 20, 2001
ONKAR SINGH Vs. STATE OF RAJASTHAN	August 7, 2001
ORBITAL INTERNATIONAL LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND	December 20, 2001
ORIENTAL INSURANCE CO LTD Vs. SUNITA GUPTA	December 6, 2001
ORIENTAL INSURANCE CO LTD Vs. HULASI DEVI	August 17, 2001
ORIENTAL INSURANCE CO LTD Vs. UMA SHARMA	August 30, 2001
ORIENTAL INSURANCE CO LTD Vs. VILAS DEVI	March 7, 2001
ORIENTAL INSURANCE COMPANY Vs. GYAN DEVI	August 9, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLA BAI	July 25, 2001
ORIENTAL INSURANCE COMPANY LTD. Vs. BADRI RAM AND OTHERS	April 11, 2001
OTA RAM Vs. STATE OF RAJASTHAN	October 30, 2001
PABU RAM Vs. STATE OF RAJASTHAN	August 13, 2001
PADAM Vs. STATE OF RAJASTHAN	April 18, 2001
PANKAJ FOOD INDUSTRIES BHILWARA Vs. DISTRICT LEVEL SCREENING COMMITTEE BHILWARA	January 4, 2001
PANKAJ KACHHAWAH Vs. STATE OF RAJASTHAN	November 5, 2001
PANNA LAL Vs. STATE	September 11, 2001
PANNA LAL Vs. STATE OF RAJASTHAN	May 17, 2001
PANNA RAM Vs. STATE OF RAJASTHAN	April 4, 2001
PANNA SINGH Vs. STATE OF RAJASTHAN	April 24, 2001
PAPPU SINGH ALIAS LAXMANSINGH Vs. STATE OF RAJASTHAN	October 5, 2001
PARAMOUNT POLLUTION CONTROL LTD Vs. HINDUSTAN COPPER LTD	April 27, 2001
PARAS RAM AND ANOTHER Vs. STATE OF RAJASTHAN	September 17, 2001
PARAS RAM SUTHAR Vs. RAJASTHAN HIGH COURT JODHPUR	March 5, 2001
PARUL AGARWAL Vs. UNIVERSITY OF RAJASTHAN	July 10, 2001
PARVATI Vs. PREM SINGH	January 29, 2001
PATRA Vs. STATE OF RAJASTHAN	April 4, 2001
PAWAN Vs. BANK OF BARODA	January 15, 2001
PAWAN AND COMPANY AND OTHERS Vs. STATE OF RAJASTHAN	September 19, 2001
PAWAN CARRIERS AND ANR. Vs. STATE OF RAJASTHAN AND ANR.	November 2, 2001
PAWAN KUMAR Vs. J N V UNIVERSITY	February 2, 2001
PAWAN N CHANDRA Vs. RAJASTHAN HIGH COURT	May 11, 2001
PEACOCK INDUSTRIES PVT LTD Vs. STATE	May 11, 2001
PEETHA RAM VERMA Vs. STATE OF RAJASTHAN	September 13, 2001
PEMA RAM Vs. STATE OF RAJASTHAN	May 14, 2001
PHOOL SINGH Vs. STATE OF RAJASTHAN	December 13, 2001
PHOOLE KHAN Vs. STATE	January 18, 2001
PHOOLI DEVI Vs. STATE OF RAJASTHAN	September 14, 2001
PHOOSA RAM Vs. STATE	April 4, 2001
PHOOSA RAM Vs. STATE	April 18, 2001
POORAN AND ORS. Vs. STATE OF RAJASTHAN & ORS.	August 27, 2001
POPPY SINGH Vs. STATE OF RAJASTHAN	October 8, 2001
PRABHA SHARMA Vs. JUDGE FAMILY COURT	August 3, 2001
PRABHU AND ANOTHER Vs. STATE OF RAJASTHAN	June 20, 2001
PRABHULAL Vs. STATE OF RAJASTHAN	July 4, 2001
PRAHLAD Vs. STATE OF RAJASTHAN	October 10, 2001
PRAHLAD RAI Vs. PRADEEP KUMAR	July 10, 2001
PRAKASH CHAND Vs. STATE OF RAJASTHAN	November 2, 2001
PRAKASH CHITRA Vs. INCOME TAX OFFICER	March 19, 2001
PRAKASH MAL Vs. STATE OF RAJASTHAN	December 13, 2001
PRAMOD KUMAR MISHRA Vs. RAM NATH	January 19, 2001
PRATAP SINGH Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN	February 26, 2001
PREM CHAND Vs. RAJENDRA SINGH	September 26, 2001
PREM CHAND Vs. SATE OF RAJASTHAN	September 10, 2001
PREM KUMAR Vs. INSPECTOR GENERAL OF POLICE	January 23, 2001
PREM KUMARI Vs. TEEJA DEVI	October 4, 2001
PREM NATH Vs. STATE OF RAJASTHAN	August 2, 2001
PREM SINGH Vs. STATE OF RAJASTHAN	April 4, 2001
PRIAMVADA Vs. STATE OF RAJASTHAN	September 24, 2001
PRITHVI RAJ Vs. STATE OF RAJASTHAN	September 5, 2001
PRITHVI RAJ Vs. STATE OF RAJASTHAN	May 15, 2001
PRITHVI RAJ Vs. STATE AND ORS.	March 27, 2001
PRITHVI RAJ RATNU Vs. STATE OF RAJASTHAN AND ANR.	October 16, 2001
PRITHVIPAL SINGH Vs. STATE OF RAJASTHAN	May 23, 2001
PRITI Vs. CHAIRMAN U P STATE ROAD TRANS CORPN	February 23, 2001
PRIYANKA MEENA Vs. CHAIRMAN RPSC	October 12, 2001
PUNJAB NATIONAL BANK Vs. PUREWALL AND ASSOCIATES LTD	September 4, 2001
PUNJAB NATIONAL BANK Vs. CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL	April 11, 2001
PUNNATH ALIAS PURANNATH Vs. STATE OF RAJASTHAN	September 11, 2001
PURNA RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.	April 12, 2001
PUSHPA DAVE Vs. RAJASTHAN HIGH COURT	February 2, 2001
PUSHPA KOCHAR Vs. RAJ HIGH COURT	July 17, 2001
PUSHPA LODHA Vs. STATE OF RAJASTHAN	January 24, 2001
PUSHPA SHARMA Vs. DARSHAN SINGH	February 15, 2001
PUSHPLATA THADA Vs. STATE	April 26, 2001
PYARI AND OTHERS Vs. SUKHLAL AND OTHERS	May 29, 2001
R C JAIN Vs. STATE OF RAJASTHAN	April 23, 2001
R C KAUSHIK Vs. RAJASTHAN STATE ELECTRICITY BOARD VIDHYUT BHAWAN VIDHYUT MARG JAIPUR	August 10, 2001
R K TEXCON Vs. UNION OF INDIA	September 27, 2001
R K VYAS Vs. M D S UNIVERSITY AJMER	February 12, 2001
R P SHARMA Vs. STATE OF RAJASTHAN	October 5, 2001
R S R T C Vs. SARDARA	July 25, 2001
R S R T C Vs. SHANTI DEVI	July 25, 2001
R S R T C Vs. SHRI RAMJI LAL	March 13, 2001
R S R T C Vs. JAGDISH YADAV	February 5, 2001
R S R T C JAIPUR Vs. SONI DEVI	February 23, 2001
R S R T C JAIPUR Vs. KAMLA BAI	August 24, 2001
R S R T CORPN Vs. BABU SINGH	October 11, 2001
R.S.E.B. AND ANOTHER Vs. JUDGE, INDUSTRIAL TRIBUNAL, JAIPUR	September 28, 2001
RADHA Vs. STATE OF RAJASTHAN AND OTHERS	August 22, 2001
RADHA KISHAN Vs. GULSHAN BEHARI	October 11, 2001
RADHA VALLABH Vs. STATE OF RAJASTHAN	March 22, 2001
RADHEY MOHAN Vs. STATE OF RAJASTHAN	November 23, 2001
RADHEY SHYAM BOHRA Vs. STATE OF RAJASTHAN	December 14, 2001
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN	May 14, 2001
RADHEYSHYAM Vs. STATE OF RAJASTHAN	March 13, 2001
RADHEYSHYAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE (FT) NO 22, BHILWARA & OTHERS	September 13, 2001
RAGHUVIR SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 14, 2001
RAJ KAMAL GAUR Vs. RAJASTHAN HIGH COURT	November 2, 2001
RAJ KUMAR Vs. UNION OF INDIA	September 4, 2001
RAJ KUMAR BAPNA Vs. UNION OF INDIA	March 21, 2001
RAJ KUMAR PIPARA Vs. UNIVERSITY OF RAJASTHAN	April 3, 2001
RAJ KUMARI Vs. NANDLAL	December 13, 2001
RAJ SMALL INDUSTRIES CORPORATION LTD Vs. CHANDRA KANTA PUROHIT	April 30, 2001
RAJA MOHD Vs. STATE OF RAJASTHAN	October 5, 2001
RAJASTHAN BANK EMPLOYEES UNION Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK	August 14, 2001
RAJASTHAN CHAMBER OF COMMERCE AND INDUSTRY Vs. K S RAMJI	November 19, 2001
RAJASTHAN CO OPERATIVE DAIRY FEDERATION LTD Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT	January 19, 2001
RAJASTHAN EXCISE SERVICE ASSOCIATION JAIPUR Vs. MANI RAM INANIA	May 11, 2001
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN	February 28, 2001
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN	February 20, 2001
RAJASTHAN JAL VIKASH NIGAM LTD Vs. SHRI KAILASH SINGH	January 22, 2001
RAJASTHAN LEGAL SERVICE ASSOCIATION Vs. STATE OF RAJASTHAN	September 18, 2001
RAJASTHAN PHARMACY COUNCIL Vs. STATE OF RAJASTHAN	July 4, 2001
RAJASTHAN POLO CLUB Vs. STATE OF RAJASTHAN	September 25, 2001
RAJASTHAN PUBLIC SERVICE COMMISSION AJMER Vs. NARENDRA KUMAR MANGAL	May 3, 2001
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD., JAIPUR Vs. M/S NATIONAL BUILDING CONSTRUCTION LTD.	March 16, 2001
RAJASTHAN S P V SAMITI Vs. STATE OF RAJASTHAN	October 30, 2001
RAJASTHAN STATE INDUSTRIAL Vs. STATE OF RAJASTHAN	August 31, 2001
RAJASTHAN STATE MINES AND MINERAL KARAMCHARI SANGH BMS UDAIPUR Vs. RAJASTHAN STATE MINES AND MINERAL LTD	April 3, 2001
RAJASTHAN STATE MINES AND MINERALS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 14, 2001
RAJASTHAN STATE ROAD TRANS CORPN Vs. BABY	January 16, 2001
RAJASTHAN STATE ROAD TRANS CORPN Vs. MURLI DEVI	January 15, 2001
RAJASTHAN STATE ROAD TRANS CORPN Vs. PISTA	March 29, 2001
RAJASTHAN STATE ROAD TRANSPORT Vs. SAROJ	January 2, 2001
RAJASTHAN STATE ROAD TRANSPORT Vs. MADHOLAL	August 24, 2001
RAJASTHAN STATE ROAD TRANSPORT Vs. EMPLOYEES STATE INSURANCE	September 20, 2001
RAJASTHAN STATE ROAD TRANSPORT CORP. Vs. LATE LAXMI CHAND AGARWAL	February 7, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NAND KISHORE	May 29, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHANWAR SINGH	August 27, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KANTI LAL VYAS	February 24, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. PUSHPA DEVI	August 24, 2001
RAJASTHAN STATE ROADF TRANS CORPN Vs. SANJU AGRWAL	December 5, 2001
RAJASTHAN STATE ROADWAYS EMPLOYEES UNION (AITUC) & ORS. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.	May 18, 2001
RAJASTHAN UPBHOKTA SANRAKSHAN SAMITI Vs. UNIT TRUST OF INDIA	September 4, 2001
RAJASTHAN VIDYA PEETH Vs. STATE	May 18, 2001
RAJENDRA Vs. STATE OF RAJASTHAN	September 15, 2001
RAJENDRA BERI Vs. MUNICIPAL COUNCIL AJMER	April 3, 2001
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN	May 18, 2001
RAJENDRA KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN	September 19, 2001
RAJENDRA KUMAR AND ORS Vs. STATE OF RAJASTHAN	July 17, 2001
RAJENDRA KUMAR JAIN Vs. BAR COUNCIL OF RAJASTHAN AND ANOTHER	April 18, 2001
RAJENDRA SINGH Vs. STATE OF RAJASTHAN	September 11, 2001
RAJENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.	November 5, 2001
RAJENDRA TEXTILES JODHPUR Vs. UNION OF INDIA	December 13, 2001
RAJESH KHANNA Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD JAIPUR	August 28, 2001
RAJESH KUMAR Vs. KAILASH CHAND	May 24, 2001
RAJESH PAREEK AND ORS. Vs. STATE OF RAJASTHAN AND ANR.	January 30, 2001
RAJESH SHOE Vs. NARESH KUMAR	October 12, 2001
RAJESH VATS Vs. SAINIK SCHOOL AND OTHERS	February 19, 2001
RAJKUMAR @ BABO Vs. STATE OF RAJASTHAN	January 12, 2001
RAJKUMAR AND ORS. Vs. STATE OF RAJASTHAN	February 5, 2001
RAJSHREE SYNTHETICS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 8, 2001
RAJU Vs. NAGAR NIGAM JODHPUR	January 19, 2001
RAJU Vs. STATE OF RAJASTHAN	March 20, 2001
RAJU & ORS. Vs. STATE OF RAJASTHAN	January 15, 2001
RAJU @ RAJESH Vs. STATE OF RAJASTHAN	February 15, 2001
RAJU AND ANOTHER Vs. STATE OF RAJASTHAN	September 19, 2001
RAJVEER SINGH Vs. STATE OF RAJASTHAN	September 12, 2001
RAJWANTI Vs. DINESH KUMAR	September 18, 2001
RAKESH Vs. NANDU	July 5, 2001
RAKESH AGRAWAL S/O NAND KISHORE AND OTHERS Vs. THE STATE OF RAJASTHAN	October 8, 2001
RAKESH BANSAL Vs. STATE OF RAJASTHAN	November 9, 2001
RAKESH SHARMA Vs. SURBHI SHARMA	November 6, 2001
RAM BARANSINGH Vs. UNION OF INDIA	May 31, 2001
RAM BHAROSI Vs. STATE OF RAJASTHAN	April 4, 2001
RAM BHAROSI Vs. STATE OF RAJASTHAN	April 18, 2001
RAM BILAS Vs. BANGAR CHARITABLE TRUST	May 17, 2001
RAM CHANDRA Vs. STATE OF RAJASTHAN	August 14, 2001
RAM CHANDRA Vs. STATE OF RAJASTHAN	March 27, 2001
RAM CHANDRA Vs. UNION OF INDIA	January 12, 2001
RAM CHARAN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS	October 30, 2001
RAM GOPAL & OTHERS Vs. THE STATE OF RAJASTHAN	August 21, 2001
RAM GOPAL PAREEK Vs. STATE OF RAJASTHAN	March 19, 2001
RAM GOPAL SAINI Vs. JUDGE LABOUR COURT NO II	January 10, 2001
RAM KISHORE AND OTHERS Vs. OM PRAKASH AND OTHERS	February 23, 2001
RAM KISHORE MEENA Vs. UNION OF INDIA	September 15, 2001
RAM KISHORE PAREEK Vs. RAJASTHAN LEGISLATIVE ASSEMBLY	July 25, 2001
RAM KUMAR Vs. DIRECTOR GENERAL OF POLICE	May 9, 2001
RAM KUMAR DHANUKA Vs. UNION OF INDIA	February 23, 2001
RAM NARAYAN Vs. BABULAL	January 8, 2001
RAM NARAYAN SHARMA Vs. U.O.I. AND OTHERS	February 20, 2001
RAM NIWAS Vs. STATE OF RAJASTHAN	September 12, 2001
RAM PRASAD SOMANI Vs. BANK OF RAJASTHAN LTD	March 29, 2001
RAM PRATAP Vs. STATE OF RAJASTHAN	February 7, 2001
RAM PRATAP Vs. STATE OF RAJASTHAN	September 19, 2001
RAM PRATAP Vs. MANPHOOLI	March 30, 2001
RAM PYARI AND ORS. Vs. BOARD OF REVENUE AND ORS.	December 19, 2001
RAM RAI Vs. STATE OF RAJASTHAN	December 13, 2001
RAM SAHAI Vs. STATE OF RAJASTHAN	November 22, 2001
RAM SARAN SHARMA Vs. KAMLA ACHARYA	April 11, 2001
RAM SINGH Vs. STATE OF RAJASTHAN	April 7, 2001
RAM SINGH Vs. STATE OF RAJASTHAN	September 4, 2001
RAM SINGH Vs. STATE OF RAJASTHAN	April 18, 2001
RAM SWAROOP Vs. STATE OF RAJASTHAN	September 25, 2001
RAM SWAROOP Vs. STATE	April 16, 2001
RAM SWAROOP MEENA Vs. STATE OF RAJASTHAN	March 15, 2001
RAM VILAS Vs. STATE OF RAJASTHAN	November 27, 2001
RAMAN MALHOTRA Vs. POOJA ALIAS BITTU	May 7, 2001
RAMANLAL Vs. HEERAMANI	August 29, 2001
RAMAVTAR SHARMA Vs. SANTOSH	April 24, 2001
RAMAWATAR Vs. STATE OF RAJASTHAN	April 11, 2001
RAMBALIRAJGAR AND ANOTHER Vs. STATE OF RAJASTHAN	February 7, 2001
RAMCHANDRA JATI Vs. STATE OF RAJASTHAN	May 17, 2001
RAMESH BHATI Vs. STATE OF RAJASTHAN	January 19, 2001
RAMESH CHAND Vs. SHRIRAM SHARMA	March 27, 2001
RAMESH CHAND Vs. STATE OF RAJASTHAN	November 27, 2001
RAMESH CHAND Vs. STATE	September 25, 2001
RAMESH CHAND ARDAWATIVA Vs. ANIL PANJWANI	April 16, 2001
RAMESH CHAND ARYA Vs. STATE OF RAJASTHAN AND OTHERS	March 19, 2001
RAMESH CHAND MALVIYA Vs. STATE OF RAJASTHAN	April 12, 2001
RAMESH CHAND SHARMA Vs. STATE OF RAJASTHAN	August 27, 2001
RAMESH CHANDRA Vs. STATE OF RAJASTHAN	May 11, 2001
RAMESH CHANDRA Vs. STATE OF RAJASTHAN	February 6, 2001
RAMESH GATTANI Vs. STATE OF RAJASTHAN	January 15, 2001
RAMESH KUMAR Vs. STATE OF RAJASTHAN	August 13, 2001
RAMESH UKAWAT Vs. MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR	January 4, 2001
RAMESHWAR ALIAS PAPPU Vs. STATE OF RAJASTHAN	January 22, 2001
RAMESHWAR LAL Vs. THE STATE OF RAJASTHAN	December 13, 2001
RAMGOPAL Vs. MOHIT BHADADADA	December 20, 2001
RAMGOPAL Vs. MURLIDHAR	January 19, 2001
RAMGOPAL PAREEK Vs. STATE	September 11, 2001
RAMJAN KHAN Vs. STATE OF RAJASTHAN AND OTHERS	April 11, 2001
RAMJAS Vs. STATE OF RAJASTHAN	July 25, 2001
RAMJI LAL MEENA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN	March 27, 2001
RAMNATH Vs. BOARD OF REVENUE	January 19, 2001
RAMNIWAS Vs. STATE OF RAJASTHAN	January 25, 2001
RAMSUKH Vs. RUKMA DEVI	May 10, 2001
RAMSWAROOP Vs. STATE OF RAJASTHAN	August 30, 2001
RAMSWAROOP Vs. RAMESHWARLAL	December 19, 2001
RAMSWAROOP BAGARI Vs. STATE OF RAJASTHAN	September 11, 2001
RAMSWAROOP BAGARI Vs. STATE OF RAJASTHAN	September 22, 2001
RAMU RAM AND OTHERS Vs. STATE OF RAJASTHAN	March 30, 2001
RANA RAM Vs. STATE OF RAJASTHAN	August 30, 2001
RANA RAM Vs. STATE	February 27, 2001
RANBAXY LABORATORIES LTD Vs. P O LABOUR COURT NO 3 JAIPUR	July 24, 2001
RANG LAL Vs. UNION OF INDIA	March 21, 2001
RANIA Vs. JAGDISH CHANDRA	November 20, 2001
RANJEET SINGH Vs. STATE OF RAJASTHAN	September 11, 2001
RANVEER SINGH Vs. STATE OF RAJASTHAN	February 20, 2001
RANVEER SINGH Vs. STATE OF RAJASTHAN	January 16, 2001
RANVEER SINGH Vs. STATE OF RAJASTHAN	October 12, 2001
RAO NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX	April 17, 2001
RASHTRIYA SANSKRIT SANSTHAN Vs. JITENDRA KUMAR SHARMA	October 9, 2001
RATAN Vs. STATE OF RAJASTHAN	April 18, 2001
RATAN Vs. STATE OF RAJASTHAN	January 2, 2001
RATAN LAL Vs. STATE OF RAJASTHAN	November 23, 2001
RATAN SINGH Vs. SINGARI	September 10, 2001
RAVI BUS SERVICE Vs. STATE OF RAJASTHAN	July 27, 2001
RAVI SHANKAR SRIVASTAVA Vs. STATE OF RAJASTHAN THROUGH P.P., 2. CENTRAL BUREAU OF INVESTIGATION, JAIPUR THROUGH PUBLIC PROSECUTOR.	December 4, 2001
REENA JAIN Vs. MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR	August 30, 2001
REGIONAL MANAGER PUNJAB NATIONAL BANK JAIPUR Vs. RAJVIR SINGH	December 4, 2001
REKHA RAM Vs. BOARD OF REVENUE	April 13, 2001
RENNA JAIN Vs. MOHAL LAL SUKHADIA UNIVERSITY UDAIPUR	August 30, 2001
RENU SHARMA Vs. STATE OF RAJASTHAN	February 12, 2001
RESHAM DEVI Vs. CHANDRA PRAKASH	October 3, 2001
REVA LAL Vs. STATE OF RAJASTHAN	August 10, 2001
RIKHAB RAJ KUMBHAT Vs. STATE OF RAJASTHAN	January 3, 2001
RIYAZUDDIN ANSARI Vs. STATE OF RAJASTHAN	February 7, 2001
ROCHEES HOTELS PVT LTD Vs. JAIPUR DEVELOPMENT AUTHORITY	September 15, 2001
ROOP LAL Vs. STATE OF RAJASTHAN	May 15, 2001
ROOP NARAYAN Vs. SHAMBHOO LAL	May 17, 2001
ROSHAN LAL Vs. LAND ACQUISITION OFFICER P W D CIRCLE-I UDAIPUR	May 8, 2001
RSEB Vs. KANTILAL	July 20, 2001
RUKMANI DEVI Vs. BADRI NARAYAN	July 16, 2001
RUPA RAM Vs. STATE OF RAJASTHAN	May 14, 2001
S C KHANNA Vs. RAJENDRA SINGH	October 8, 2001
S C LUHADIA Vs. MANAGING DIRECTOR STATE BANK OF BIKANER AND JAIPUR	July 6, 2001
S G KALE Vs. UNION OF INDIA	March 19, 2001
S M S INVESTMENT CORPORATION P LTD Vs. COMMISSIONER OF INCOME TAX	May 24, 2001
SACHIN Vs. STATE OF RAJASTHAN	September 21, 2001
SADBU RAM Vs. STATE	August 30, 2001
SADHU RAM Vs. STATE OF RAJASTHAN	July 17, 2001
SADHU RAM Vs. GHASI RAM	January 5, 2001
SADHURAM Vs. STATE OF RAJASTHAN	July 31, 2001
SAHI RAM & ORS. Vs. STATE OF RAJASTHAN	November 23, 2001
SAIFULLAN KHAN Vs. DOONGAR RAM	July 17, 2001
SAJAG UPBHOKTA SHAKTI SANGHTAN, JAIPUR Vs. GOVERNMENT OF RAJASTHAN AND OTHERS	April 9, 2001
SAJJAN RAJ SURANA Vs. JAIPUR VIDYUT NIGAM LTD	December 18, 2001
SALEEM Vs. STATE OF RAJASTHAN	August 10, 2001
SALEEM Vs. STATE OF RAJASTHAN	May 7, 2001
SALEEM Vs. STATE OF RAJASTHAN	February 6, 2001
SALIM ALIAS CHHAMMU Vs. STATE OF RAJASTHAN	September 7, 2001
SALIM KHAN Vs. CENTRAL BUREAU OF NARCOTICS	May 24, 2001
SALIMUDDIN AND PARTY Vs. STATE OF RAJASTHAN	February 8, 2001
SALMA BANO Vs. ANAND SINGH	February 16, 2001
SALMAN KHAN Vs. STATE	April 13, 2001
SAMIULLAHA PETITIONER Vs. STATE OF RAJASTHAN AND OTHERS	December 5, 2001
SAMUNDER SINGH Vs. UNION OF INDIA	February 12, 2001
SANATAN DHARM MAHAVEER DAL Vs. COMMISSIONER OF INCOME TAX	March 22, 2001
SAND PLAST INDIA LTD Vs. I T C BHADRACHALAM FINANCE	April 12, 2001
Sandeep Vs. State of Rajasthan	January 23, 2001
SANDEEP DASS Vs. NAMITA DASS AND ANR.	December 3, 2001
SANJAY JOLLY Vs. U O I	April 9, 2001
SANTDAS Vs. BADRIPRASAD	February 19, 2001
SANTOKH SINGH Vs. STATE OF RAJASTHAN	September 25, 2001
SANTOSH Vs. RAM KISHAN	October 4, 2001
SANTOSH @ SUKHI DEVI Vs. STATE	December 15, 2001
SANTOSH KANWAR Vs. SURGYAN KANWAR	November 6, 2001
SANWAL LAL Vs. STATE	March 1, 2001
SARASWATI DEVI Vs. MUMTAJ KHAN	February 14, 2001
SARDAR SINGH Vs. STATE OF RAJASTHAN	July 12, 2001
SARDAR SINGH JASWANT SINGH Vs. STATE OF RAJASTHAN	October 8, 2001
SARJEET SINGH Vs. STATE OF RAJASTHAN	May 1, 2001
SARLA DEVI Vs. ASHOK KUMAR SHARMA	March 30, 2001
SARLA SHARMA Vs. STATE OF RAJASTHAN	September 24, 2001
SAROJ Vs. GAYA PRASAD SHARMA	September 15, 2001
SATYA DEO Vs. SANMATI HOLDINGS PVT. LTD.	May 9, 2001
SATYA DEO RAJPUROHIT Vs. STATE OF RAJASTHAN	September 13, 2001
SATYA NARAIN JAIN Vs. STATE OF RAJASTHAN	December 19, 2001
SATYA NARAYAN Vs. UNION OF INDIA	May 16, 2001
SATYA NARAYAN Vs. RAM PRASAN	December 12, 2001
SATYA NARAYAN Vs. BIHARI LAL	September 14, 2001
SATYA PAL CHANDRODAYA Vs. RESERVE BANK OF INDIA	March 29, 2001
SATYA PRAKASH Vs. STATE OF RAJASTHAN	December 13, 2001
SAWAI MADHOPUR OIL AND PULSE INDUSTRIES Vs. STATE OF RAJASTHAN	August 8, 2001
SAWAI SINGH Vs. STATE	January 23, 2001
SAWAI SINGH Vs. STATE OF RAJASTHAN	February 2, 2001
SAWAIMADHOPUR AND TONK ZILA DUGDH UTPADAK SAHAKARI SANGH LTD Vs. OM PRAKASH SHARMA	November 2, 2001
SENDHA AND MISHRA Vs. STATE OF RAJASTHAN	February 1, 2001
SEWA RAM Vs. FIRM MODARAN TULSIRAM	January 9, 2001
SHAH THEATRES PVT Vs. STATE OF RAJASTHAN	April 19, 2001
SHAHABUDDIN Vs. MDS UNIVERSITY	January 23, 2001
SHAHID KHAN Vs. STATE OF RAJASTHAN	July 17, 2001
SHAKOOR Vs. STATE OF RAJASTHAN	July 19, 2001
SHAKUNTALA DEVI Vs. LEELADHAR AGRAWAL	December 18, 2001
SHAMIN KHAN & AMJED KHAN @ MUNNA KHAN Vs. THE STATE OF RAJASTHAN	March 28, 2001
SHAMJI Vs. STATE OF RAJASTHAN	August 14, 2001
SHANKAR LAL Vs. BHANWAR LAL	September 20, 2001
SHANKAR LAL Vs. STATE OF RAJASTHAN	March 16, 2001
SHANKAR LAL Vs. RAJASTHAN STATE ROAD TRANS CORPN	February 23, 2001
SHANKAR LAL Vs. STATE OF RAJASTHAN	August 1, 2001
SHANKER Vs. STATE OF RAJASTHAN	August 8, 2001
SHANKER LAL Vs. STATE OF RAJASTHAN	September 10, 2001
SHANKER LAL Vs. STATE OF RAJASTHAN	August 24, 2001
SHANKESHWAR FABRICS PVT LTD Vs. UNION OF INDIA	August 22, 2001
SHANTI LAL Vs. STATE OF RAJASTHAN	April 24, 2001
SHARDA Vs. STATE OF RAJASTHAN	January 22, 2001
SHARMILA PANDYA Vs. STATE OF RAJASTHAN	April 24, 2001
SHARWAN LAL AND ORS. Vs. STATE OF RAJASTHAN	March 20, 2001
SHEDU Vs. BIRDHA	July 27, 2001
SHEELA DEVI Vs. STATE OF RAJASTHAN	December 12, 2001
SHEESH RAM Vs. STATE OF RAJASTHAN	August 13, 2001
SHEO NATH THROUGH L.RS. AND ANOTHER Vs. BANWARI LAL	February 26, 2001
SHERIA @ SHER KHAN @ SYED JUMALLUDEEN Vs. STATE OF RAJASTHAN	September 4, 2001
SHETRA PAL Vs. RENU	September 15, 2001
SHIKHA SHARMA Vs. BOARD OF SECONDARY EDUCATION AJMER	January 12, 2001
SHISH RAM Vs. SANTOSH	April 18, 2001
SHIV KUMAR SINGH Vs. STATE OF RAJASTHAN	August 14, 2001
SHIV LAL TAK Vs. COMMISSIONER OF INCOME TAX	February 5, 2001
SHIV NARAIN Vs. STATE OF RAJASTHAN AND OTHERS	July 12, 2001
SHIV PRAKASH MAHESHWARI Vs. STATE OF RAJASTHAN	October 8, 2001
SHIV RAJ SHARMA Vs. STATE OF RAJASTHAN AND RPSC	September 26, 2001
Shiv Singh-Petitioner Vs. State of Rajasthan	January 9, 2001
SHIVE COOPERATIVE HOUSING SOCIETY Vs. SHRI CHAUTHMAL	October 4, 2001
SHIVLAL Vs. STATE OF RAJASTHAN	January 30, 2001
SHOUKAT Vs. STATE OF RAJASTHAN	July 27, 2001
SHRAVAN RAM Vs. STATE OF RAJASTHAN	August 22, 2001
SHREE CEMENT LTD Vs. UNION OF INDIA	April 10, 2001
SHREE FATS AND PROTEINS LTD Vs. UNION OF INDIA	December 13, 2001
SHREE GAUTAM TEXTILES Vs. ITO	May 21, 2001
SHRI GHANCHI MAHASABHA JODHPUR Vs. STATE OF RAJASTHAN	August 10, 2001
SHRI RAM Vs. STATE OF RAJASTHAN	August 2, 2001
SHRI RAM & ORS. Vs. STATE OF RAJASTHAN	October 16, 2001
SHYAM LAL AND OTHERS Vs. RAM CHARAN AND ANOTHER	February 23, 2001
SHYAM LAL SANKHLA Vs. STATE OF RAJASTHAN	April 19, 2001
SHYAM SINGH HADA Vs. STATE	November 22, 2001
SHYAM SUNDER Vs. STATE OF RAJASTHAN	February 14, 2001
SHYAM SUNDER Vs. STATE OF RAJASTHAN	March 8, 2001
SHYAM SUNDER Vs. STATE OF RAJASTHAN	April 11, 2001
SHYOJI AND OTHERS Vs. STATE OF RAJASTHAN	April 27, 2001
SIKHAR CHAND Vs. SANTI KUMAR	July 9, 2001
SINGHAL CONSTRUCTION COMPANY BHARATPUR Vs. STATE OF RAJASTHAN	July 30, 2001
SIRRAJ AHMED @ NASIRUDDIN Vs. STATE OF RAJASTHAN	July 31, 2001
SITA RAM Vs. STATE OF RAJASTHAN	December 12, 2001
SITA RAM KHICHI Vs. STATE OF RAJASTHAN	March 16, 2001
SMT. IMRATI DEVI AND ANOTHER Vs. STATE OF RAJASTHAN	April 12, 2001
SMT. KOYALI DEVI Vs. SMT. VIDHYA DEVI	April 19, 2001
SMT. MAGNI DEVI Vs. SHYAMSUNDER AND ANOTHER	January 10, 2001
SMT. MAN KANWAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS	May 22, 2001
SMT. NANCHI Vs. STATE OF RAJASTHAN	February 13, 2001
SMT. PRABHA KHANDELWAL Vs. STATE OF RAJASTHAN AND ANOTHER	October 4, 2001
SMT. SANTOSH Vs. STATE OF RAJASTHAN	October 12, 2001
SOBHIT KALA Vs. SANTOSH KUMARI	May 31, 2001
SOHAN KANWAR Vs. BOARD OF REVENUE	August 31, 2001
SOHAN LAL & ANOTHER Vs. STATE OF RAJASTHAN	August 29, 2001
SOHAN LAL AND ARVIND KUMAR Vs. STATE OF RAJASTHAN	November 26, 2001
SOHAN LAL CHOUDHARY Vs. JUDGE INDUSTRIAL TRIBUNAL	March 28, 2001
SOHAN LAL KANSAL Vs. STATE OF RAJASTHAN	September 26, 2001
SOMA Vs. STATE OF RAJASTHAN	August 30, 2001
SRI KISHAN Vs. STATE OF RAJASTHAN	October 11, 2001
STATE Vs. SHANKAR LAL	November 2, 2001
STATE Vs. UMRAV SINGH	December 11, 2001
STATE Vs. DHRUV KUMAR SINGH	October 12, 2001
STATE Vs. GOPAL	May 23, 2001
STATE Vs. HARCHAD	May 7, 2001
STATE Vs. PRITHVI SINGH	March 27, 2001
STATE Vs. SHARIF	March 27, 2001
STATE Vs. JAWAR SINGH	March 30, 2001
STATE Vs. HAWA SINGH	July 17, 2001
STATE OF RAJ Vs. OMIA @ OM PRAKASH	December 14, 2001
STATE OF RAJASTHAN Vs. ALL RAJASTHAN STATE ASSISTANT AGRICULTURE RESEARCH OFFICERS ASSOCIATION	June 1, 2001
STATE OF RAJASTHAN Vs. HARICHAND	October 30, 2001
STATE OF RAJASTHAN Vs. DURGA RAM	March 21, 2001
STATE OF RAJASTHAN Vs. JITENDRA	February 28, 2001
STATE OF RAJASTHAN Vs. M/S OM METALS AND MINERALS (P) LTD.	April 13, 2001
STATE OF RAJASTHAN Vs. GAHAROO	March 23, 2001
STATE OF RAJASTHAN Vs. PIPES LTD	March 28, 2001
STATE OF RAJASTHAN Vs. SHYAM SUNDER GUPTA	March 22, 2001
STATE OF RAJASTHAN Vs. SODHA	March 22, 2001
STATE OF RAJASTHAN Vs. NARESH KUMAR SAXENA	April 9, 2001
STATE OF RAJASTHAN Vs. RANA RAM	April 16, 2001
STATE OF RAJASTHAN Vs. BANWARI LAL UPADHYAYA	April 23, 2001
STATE OF RAJASTHAN Vs. MURARI LAL	April 24, 2001
STATE OF RAJASTHAN Vs. RAM NARAYAN	April 19, 2001
STATE OF RAJASTHAN Vs. R T T JODHPUR	February 27, 2001
STATE OF RAJASTHAN Vs. GOPAL	May 1, 2001
STATE OF RAJASTHAN Vs. GYAN SINGH	May 1, 2001
STATE OF RAJASTHAN Vs. SHAMSUNISSA @ MARIYAN	August 24, 2001
STATE OF RAJASTHAN Vs. MAHENDRA SINGH	June 16, 2001
STATE OF RAJASTHAN Vs. KRISHNALAL	April 25, 2001
STATE OF RAJASTHAN Vs. DAYA RAM	April 26, 2001
STATE OF RAJASTHAN Vs. DAULAT SINGH	April 26, 2001
STATE OF RAJASTHAN Vs. KISHNA	March 20, 2001
STATE OF RAJASTHAN Vs. DEVA RAM	February 27, 2001
STATE OF RAJASTHAN Vs. RAJASTHAN TAXATION TRIBUNAL	February 27, 2001
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT	February 13, 2001
STATE OF RAJASTHAN Vs. DIVISIONAL COMMISSIONER JAIPUR	January 29, 2001
STATE OF RAJASTHAN Vs. P D PALIWAL	February 8, 2001
STATE OF RAJASTHAN Vs. TARA	February 7, 2001
STATE OF RAJASTHAN Vs. CHUNIYA	January 12, 2001
STATE OF RAJASTHAN Vs. TAMU AND ORS	March 28, 2001
STATE OF RAJASTHAN Vs. LAL BAHADUR YADAV	December 12, 2001
STATE OF RAJASTHAN Vs. PAPPU @ KRISHNAMURARI	November 23, 2001
STATE OF RAJASTHAN Vs. INDER KUMAR SHARMA	May 11, 2001
STATE OF RAJASTHAN Vs. RAVINDRA SINGH	May 4, 2001
STATE OF RAJASTHAN Vs. BHIM SINGH	May 3, 2001
STATE OF RAJASTHAN Vs. RANVIR SINGH	May 9, 2001
STATE OF RAJASTHAN Vs. MUNSI ALIAS YONUS	May 11, 2001
STATE OF RAJASTHAN Vs. MOHAN SINGH	May 15, 2001
STATE OF RAJASTHAN Vs. VIJAY KUMAR AGRAWAL	May 11, 2001
STATE OF RAJASTHAN Vs. RAMESH	May 22, 2001
STATE OF RAJASTHAN Vs. KANWAR LAL AND	May 30, 2001
STATE OF RAJASTHAN Vs. PRABHA SHARMA	July 5, 2001
STATE OF RAJASTHAN Vs. ASHA DEVI	June 1, 2001
STATE OF RAJASTHAN Vs. LALA RAM	July 26, 2001
STATE OF RAJASTHAN Vs. TRILOKI NATH SAHANI	July 31, 2001
STATE OF RAJASTHAN Vs. VEL CHAND	August 1, 2001
STATE OF RAJASTHAN Vs. SATNAM SINGH ALIAS SATTA SINGH	July 25, 2001
STATE OF RAJASTHAN Vs. LIKHMA RAM	July 20, 2001
STATE OF RAJASTHAN Vs. CHAMPALAL	August 13, 2001
STATE OF RAJASTHAN Vs. RAJ PAL SINGH	August 13, 2001
STATE OF RAJASTHAN Vs. MOHAN SINGH	August 9, 2001
STATE OF RAJASTHAN Vs. HOTEL HILLOCK PVT SIROHI	August 7, 2001
STATE OF RAJASTHAN Vs. RANVIR SINGH	July 9, 2001
STATE OF RAJASTHAN Vs. GAURI SHANKER MANDAVEWALA	July 6, 2001
STATE OF RAJASTHAN Vs. KESA	July 12, 2001
STATE OF RAJASTHAN Vs. BHANWAR LAL VERMA	July 10, 2001
STATE OF RAJASTHAN Vs. MAHENDRA SINGH	July 16, 2001
STATE OF RAJASTHAN Vs. RAMJI LAL	July 16, 2001
STATE OF RAJASTHAN Vs. DIPTI RAM	July 17, 2001
STATE OF RAJASTHAN Vs. MEHTA TRANSPORT COMPANY	October 11, 2001
STATE OF RAJASTHAN Vs. JORA RAM	October 5, 2001
STATE OF RAJASTHAN Vs. VEER BHAN	September 15, 2001
STATE OF RAJASTHAN Vs. VIJAY SHANTI EDUCATIONAL TRUST	September 21, 2001
STATE OF RAJASTHAN Vs. KARAN SINGH RATHORE	August 23, 2001
STATE OF RAJASTHAN Vs. LADU RAM	August 17, 2001
STATE OF RAJASTHAN Vs. SUSHIL KUMAR NATANI	August 14, 2001
STATE OF RAJASTHAN Vs. MANGILAL	September 4, 2001
STATE OF RAJASTHAN Vs. GURMEET SINGH	September 4, 2001
STATE OF RAJASTHAN Vs. MEGA	September 4, 2001
STATE OF RAJASTHAN Vs. NAURATAN MAL	September 5, 2001
STATE OF RAJASTHAN Vs. BHUPENDRA SINGH	September 7, 2001
STATE OF RAJASTHAN Vs. B L YADAV	September 11, 2001
STATE OF RAJASTHAN Vs. CHATAR LAL	September 14, 2001
STATE OF RAJASTHAN Vs. AKHLESH KUMAR SHARMA	December 14, 2001
STATE OF RAJASTHAN Vs. MAHAVEER SINGH	December 13, 2001
STATE OF RAJASTHAN Vs. VASNA RAM	December 13, 2001
STATE OF RAJASTHAN Vs. TARBABU AND ANR.	December 14, 2001
STATE OF RAJASTHAN Vs. MAHAVEER	November 1, 2001
STATE OF RAJASTHAN Vs. SHIVNANDAN LAL SHARMA	October 30, 2001
STATE OF RAJASTHAN Vs. POONAM RAM	November 21, 2001
STATE OF RAJASTHAN Vs. KALU RAM	November 21, 2001
STATE OF RAJASTHAN Vs. VINOD	November 20, 2001
STATE OF RAJASTHAN Vs. BALAJI INDUSTRIES	November 20, 2001
STATE OF RAJASTHAN Vs. JAGSIR SINGH	November 8, 2001
STATE OF RAJASTHAN Vs. GYANESHWAR	November 8, 2001
STATE OF RAJASTHAN Vs. BHAGWANA RAM	November 8, 2001
STATE OF RAJASTHAN Vs. SHANKER LAL	November 7, 2001
STATE OF RAJASTHAN Vs. INDRA CHAND	November 23, 2001
STATE OF RAJASTHAN Vs. DR. MAN PRAKASH SHARMA & 2 ORS.	March 22, 2001
STATE OF RAJASTHAN Vs. ROOPA RAM AND ANOTHER	July 12, 2001
STATE OF RAJASTHAN Vs. CHAUTHNATH AND OTHERS	March 30, 2001
STATE OF RAJASTHAN Vs. BHERA	March 27, 2001
STATE OF RAJASTHAN Vs. SYONARAIN	May 15, 2001
STATE OF RAJASTHAN Vs. RAMA KUMARI SHARMA	July 18, 2001
STATE OF RAJATHAN Vs. LABOUR COURT	February 13, 2001
SUBHAN KHAN Vs. STATE OF RAJASTHAN	August 3, 2001
SUBHASH Vs. STATE OF RAJASTHAN & OTHERS	August 17, 2001
SUBHASH CHAND Vs. STATE OF RAJASTHAN	April 3, 2001
SUBHASH KHOLIA Vs. STATE OF RAJASTHAN	September 26, 2001
SUBHASH PUROHIT Vs. STATE OF RAJASTHAN	February 23, 2001
SUBHASH SIKHWAL Vs. STATE OF RAJASTHAN	April 13, 2001
SUDARSHAN Vs. STATE OF RAJASTHAN	February 26, 2001
SUJA DEVI Vs. HARI SINGH	December 6, 2001
SUJATA MALHOTRA Vs. STATE OF RAJASTHAN	April 9, 2001
SUKAN RAJ Vs. SHANTI	July 23, 2001
SUKH DEV SINGH AND ANR. Vs. STATE OF RAJASTHAN	October 16, 2001
SUKHDARSHAN KUMAR Vs. STATE OF RAJASTHAN	August 3, 2001
SUKHDAS Vs. STATE OF RAJASTHAN	March 27, 2001
SUKHPAL Vs. STATE OF RAJASTHAN	May 3, 2001
SUKHRAM ALIAS SHUBHRAM Vs. STATE OF RAJASTHAN	April 25, 2001
SULTAN SINGH Vs. STATE OF RAJASTHAN	April 4, 2001
SULTAN ZAHID Vs. STATE OF RAJASTHAN	May 4, 2001
SUMAN BISHNOI Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN	March 16, 2001
SUMAN STEELS Vs. ITO	June 29, 2001
SUMER CHAND CHHAJED Vs. ADMINISTRATOR S D M G S SAMITI	September 15, 2001
SUMITRA SINGH Vs. STATE OF RAJASTHAN	May 7, 2001
SUNIL Vs. STATE OF RAJASTHAN	January 11, 2001
SUNIL ALIAS SURENDRA Vs. STATE OF RAJASTHAN	April 13, 2001
SUNIL KUMAR TYAGI Vs. STATE OF RAJASTHAN	November 8, 2001
SUNIL SAFETY GLASS INDUSTRIES Vs. RIICO AND ANR.	October 12, 2001
SUNITA Vs. SKY WING COURIER PVT ;TD	December 6, 2001
SUPARAS MAL KOTHARI Vs. UNION OF INDIA	February 5, 2001
SUPPYAR Vs. STATE OF RAJASTHAN	February 20, 2001
SURAJ MAL Vs. KHUMANI LAL	August 6, 2001
SURAJ RAM Vs. STATE OF RAJASTHAN	September 21, 2001
SURAJGARH KRAYA VIKRAYA SAHAKARI SAMITI Vs. LABOUR COURT NO. 2	February 7, 2001
SURENDRA BHATIA Vs. PUNAM BHATIA	April 26, 2001
SURENDRA BIJAWAT AND Vs. STATE OF RAJASTHAN	October 5, 2001
SURENDRA KUMAR Vs. STATE OF RAJASTHAN	August 30, 2001
SURENDRA KUMAR Vs. STATE OF RAJASTHAN	May 9, 2001
SURENDRA KUMAR Vs. STATE OF RAJASTHAN	May 24, 2001
SURENDRA KUMAR BAID Vs. RAJENDRA KUMAR BAID	September 12, 2001
SURENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN	February 16, 2001
SURENDRA SINGH Vs. STATE OF RAJASTHAN	February 13, 2001
SURESH Vs. LALITA	September 6, 2001
SURESH CHAND Vs. STATE OF RAJASTHAN	March 14, 2001
SURESH CHAND SHARMA Vs. RAJASTHAN STATE SEED CORPORATION AND ANOTHER	May 22, 2001
SURESH CHANDRA Vs. STATE OF RAJASTHAN	April 11, 2001
SURESH CHANDRA Vs. STATE OF RAJASTHAN	August 16, 2001
SURESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN	January 24, 2001
SURESH TOLANI Vs. STATE OF RAJASTHAN	January 30, 2001
SURYA NARAIN Vs. MOHINI DEVI	May 10, 2001
SURYA PRAKASH Vs. OM PRAKASH	September 10, 2001
SUSHILA NAGAR Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR	October 5, 2001
SUSHMA CHOUDHARY Vs. STATE OF RAJASTHAN	January 23, 2001
SUWA LAL Vs. STATE OF RAJASTHAN	July 20, 2001
SWARAN SINGH Vs. STATE OF RAJASTHAN	August 24, 2001
SWAROOP AND OTHERS Vs. BOARD OF REVENUE AND OTHERS	July 17, 2001
SWAROOPA RAM Vs. STATE OF RAJASTHAN	October 11, 2001
T.R. BHANDARI Vs. STATE	April 27, 2001
TAHAL SINGH Vs. PAHALVAN SINGH	May 16, 2001
TAKSHILA HOSPITAL LTD Vs. JAGMOHAN MATHUR	December 14, 2001
TARA CHAND JAT Vs. UNION OF INDIA AND OTHERS	September 14, 2001
TARACHAND Vs. STATE OF RAJASTHAN	March 21, 2001
TARAK MANDAL Vs. HARI BHAGWAN	February 14, 2001
TATA FINANCE LTD Vs. J S FOURWHEEL MOTORS PVT LTD	December 3, 2001
TATA IRON AND STEEL CO LTD Vs. STATE OF RAJASTHAN	September 6, 2001
TAXI VIKAS KARYA SANSTHA Vs. STATE OF RAJASTHAN	February 5, 2001
TEJ SINGH Vs. STATE OF RAJASTHAN	April 20, 2001
TEJPAL SINGH Vs. STATE OF RAJASTHAN	April 26, 2001
THAKUR NAHAR SINGH JASOL Vs. STATE OF RAJASTHAN	May 17, 2001
THANA RAM Vs. STATE OF RAJASTHAN	September 4, 2001
THAWRA Vs. STATE OF RAJASTHAN	April 24, 2001
THE UNION OF INDIA Vs. AGRAWAL DESIGNING	September 27, 2001
TIKAM SINGH Vs. STATE OF RAJASTHAN	January 19, 2001
TILAK MARG `C SCHEME JAIPUR Vs. STATE OF RAJASTHAN	August 31, 2001
TRILOK RAM Vs. STATE OF RAJASTHAN	April 24, 2001
TRILOK SINGH Vs. STATE OF RAJASTHAN	April 19, 2001
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE	February 16, 2001
TRIYUGI NARAIN MISHRA Vs. DR. (MRS.) KALA MEHTA	April 26, 2001
TULSI RAM Vs. JUDGE INDUSTRIAL TRIBUNAL	March 14, 2001
U O I Vs. HIS HIGHNESS MAHARAJA HANWANT SINGH CHARITABLE TRUST	September 4, 2001
U O I Vs. AJAY CONSTRUCTION CO	September 11, 2001
U S MADAN Vs. STATE OF RAJASTHAN	September 5, 2001
UDAILAL Vs. STATE OF RAJASTHAN	March 7, 2001
UDAIPUR CONTRACTORS ASSOCIATION Vs. STATE OF RAJASTHAN	March 7, 2001
UMAID MAL JAIN Vs. STATE OF RAJASTHAN	July 26, 2001
UMED SINGH Vs. STATE OF RAJASTHAN	July 17, 2001
UMED SINGH Vs. STATE OF RAJASTHAN	May 9, 2001
UMED SINGH Vs. STATE OF RAJASTHAN	September 12, 2001
UMESH Vs. STATE OF RAJASTHAN	August 8, 2001
UMLI Vs. STATE OF RAJASTHAN	July 30, 2001
UMMED SINGH Vs. LAND AND BUILDING TAX DEPARTMENT	October 12, 2001
UMRAO Vs. STATE OF RAJASTHAN	January 16, 2001
UMRAO ALI Vs. R S R T CORPORATION	August 20, 2001
UNION BANK EMPLOYEES ASSOCIATION Vs. UNION BANK OF INDIA	August 6, 2001
UNION OF INDIA Vs. STATE OF RAJASTHAN	July 18, 2001
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	July 6, 2001
UNION OF INDIA Vs. SHANKER LAL	July 10, 2001
UNION OF INDIA Vs. SHRI RAM DAYAL	May 11, 2001
UNION OF INDIA Vs. C A T	May 14, 2001
UNION OF INDIA Vs. GOURI CONSTRUCTION COMPANY	May 30, 2001
UNION OF INDIA Vs. EX-SUBEDAR NAURANG RAM BUGALIA	June 1, 2001
UNION OF INDIA Vs. GRASIM INDUSTRIES LTD	September 11, 2001
UNION OF INDIA Vs. UMMED SINGH	September 15, 2001
UNION OF INDIA Vs. POOSA RAM	November 22, 2001
UNION OF INDIA Vs. RISHABHDEV TEXTILES	November 27, 2001
UNION OF INDIA Vs. L C PALIWAL	January 10, 2001
UNION OF INDIA Vs. KAMLESH GOYAL	January 2, 2001
UNION OF INDIA Vs. SHRI RAM KISHAN VERMA	January 4, 2001
UNION OF INDIA Vs. TRIMURTI CONSTRUCTION AJMER	March 5, 2001
UNION OF INDIA Vs. AMRITLAL BORANA	April 13, 2001
UNION OF INDIA Vs. CHANDRA ENGINEERS	March 30, 2001
UNION OF INDIA Vs. MOOL SINGH	December 7, 2001
UNION OF INDIA AND LABOUR ENFORCEMENT OFFICER, AJMER Vs. MOHD. HARUN	November 8, 2001
UNION OF INDIA AND OTHERS Vs. NAURANG RAM BUGALIA (EX	June 1, 2001
UNITED CHURCH OF NORTHERN INDIA TRUST ASSOCIATION, AJMER Vs. STATE OF RAJASTHAN AND OTHERS	July 2, 2001
UNITED INDIA INSURANCE CO LTD Vs. DHARMI DEVI	April 9, 2001
UNITED INDIA INSURANCE CO LTD Vs. PAVNI	May 1, 2001
UNITED INDIA INSURANCE CO LTD Vs. NEELA DEVI	April 26, 2001
UNITED INDIA INSURANCE CO LTD Vs. NIDHI TOSHNIWAL	February 23, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. PATRAM	January 10, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. ASHOK KUMAR AND OTHERS	August 28, 2001
URBAN IMPROVEMENT TRUST AJMER THROUGH ITS CHAIRMAN Vs. VIJAY WALIA S/O I.S. WALIA	January 19, 2001
USHA JAIN Vs. STATE OF RAJASTHAN	August 27, 2001
USMAN KHAN Vs. STATE OF RAJASTHAN	May 3, 2001
USMAN KHAN Vs. STATE OF RAJASTHAN	May 18, 2001
VALLI ULLAH KHAN Vs. STATE OF RAJASTHAN	August 22, 2001
VASUDEV PARWANI Vs. STATE OF RAJASTHAN	November 2, 2001
VEENA BOSE Vs. STATE OF RAJASTHAN	January 3, 2001
VEGTA Vs. STATE OF RAJASTHAN	February 27, 2001
VIDYA DEVI Vs. STATE OF RAJASTHAN	March 22, 2001
VIJAI CONSTRUCTION CO BIKANER Vs. STATE OF RAJASTHAN	April 17, 2001
VIJAY GOYAL Vs. STATE	July 26, 2001
VIJAY K AGARWAL Vs. STATE OF RAJASTHAN	February 12, 2001
VIJAY KUMAR Vs. SURESH KUMAR	April 12, 2001
VIJAY KUMAR Vs. STATE OF RAJASTHAN	August 21, 2001
VIJAY LAL (DEAD) THROUGH L.RS. Vs. MOJI RAM	February 7, 2001
VIJAY SINGH Vs. NAURANGLAL	August 2, 2001
VIJAY SONI Vs. RAJASTHAN HIGH COURT	May 2, 2001
VIMLA Vs. VINOD KUMAR BRIJ MOHAN	May 2, 2001
VINITA Vs. RAM	November 28, 2001
VIRENDRA KUMAR Vs. MOTOR ACCIDENT CLAIMS TRUBUNALS	September 15, 2001
VIRENDRA KUMAR SAXENA Vs. URBAN IMPROVEMENT TRUST	April 19, 2001
VIRENDRA KUMAR SHAH Vs. C P CHAUDHARY	November 9, 2001
VIRENDRA SINGH Vs. STATE OF RAJATHAN	January 31, 2001
VIRENDRA VIJAY Vs. NARENDRA KUMAR	February 12, 2001
VISHAL SINGH Vs. STATE OF RAJASTHAN	August 10, 2001
VISHAL TRADING COMPANY Vs. STATE OF RAJASTHAN	January 19, 2001
VISHNU Vs. STATE OF RAJASTHAN	October 12, 2001
VISHNU DUTT VYAS Vs. STATE OF RAJASTHAN	January 17, 2001
VISHNU KUMAR Vs. M.L.S. UNIVERSITY & ANR.	September 18, 2001
VISHNU RAM Vs. STATE OF RAJASTHAN	May 4, 2001
VISHWANATH Vs. WISHWANATH	September 13, 2001
WARIAYAM SINGH ALIAS PILLA Vs. STATE OF RAJASTHAN	August 20, 2001
WAZIR AHMED KHAN Vs. MOHAMMAD ANWAR ALI	February 7, 2001
YASHPAL MENDIRATTA Vs. STATE OF RAJASTHAN	September 25, 2001
YASHPAL SHARMA Vs. RAJASTHAN NON-GOVERNMENT	August 24, 2001
YASHU SAINI Vs. STATE OF RAJASTHAN	June 1, 2001
YASMEEN KHANAM Vs. STATE OF RAJASTHAN	August 10, 2001
YUNUS Vs. STATE OF RAJASTHAN	September 21, 2001
YUSUF ALADEEN Vs. STATE OF RAJASTHAN	April 26, 2001
ZAHIRUL HASAN Vs. STATE OF RAJASTHAN	March 23, 2001

Year 2001 of HIGH COURT OF RAJASTHAN

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