|
A C T O JODHPUR Vs. ASHOK TRADING COMPANY
|
November 7, 2000 |
|
A C T O UDAIPUR Vs. R K CONSTRUCTIONS AND SUPPLIERS
|
October 12, 2000 |
|
A C T O WARD-I CIRCLE-B BIKANER Vs. DIVISIONAL SUPERINTEDENT ENGINEER NORTHEN RAILWAY BIKANER
|
December 4, 2000 |
|
AADAM KHAN Vs. STATE OF RAJASTHAN
|
November 8, 2000 |
|
AADARSH SYNTHENTICS PVT LTD Vs. UNION OF INDIA
|
March 3, 2000 |
|
ABDUL MAJID AND OTHERS Vs. STATE OF RAJASTHAN
|
March 16, 2000 |
|
ABDUL RASHEED Vs. STATE OF RAJASTHAN
|
September 20, 2000 |
|
ABDUL SHAKUR Vs. UNION OF INDIA AND OTHERS
|
January 28, 2000 |
|
ABU SYNTHETICS PVT LTD Vs. STATE OF RAJASTHAN
|
July 10, 2000 |
|
ADDITIONAL COMMISSIONER COMMERCIAL TAXES Vs. LIFE GUARD DISTRIBUTORS GANGANAGAR
|
January 17, 2000 |
|
AJAY BARHAT Vs. SUPERINTENDENT OF POLICE SOUTH JAIPUR
|
February 10, 2000 |
|
AJAY KUMAR SHARMA AND ANR. Vs. STATE OF RAJASTHAN
|
August 16, 2000 |
|
AJAY MITTAL Vs. STATE OF RAJASTHAN
|
May 29, 2000 |
|
AJEET SINGH Vs. MUSMAT ULFUTNISSA BEGAM
|
December 5, 2000 |
|
AKHIL BHARAT KRISHI GOSEVA SANGH Vs. STATE OF RAJASTHAN
|
January 27, 2000 |
|
AKHTAR KHAN Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
|
AKHTAR KHAN Vs. STATE OF RAJASTHAN
|
June 26, 2000 |
|
ALAM Vs. STATE
|
February 2, 2000 |
|
ALAM ALI Vs. STATE OF RAJASTHAN
|
February 1, 2000 |
|
ALCOBEX METALS PVT LTD Vs. COMMERCIAL TAXES OFFICER
|
April 7, 2000 |
|
ALKA KHANDELWAL Vs. GULAB KHAN
|
December 18, 2000 |
|
AMANA (SMT.) W/O MOHD. AYUB Vs. STATE OF RAJASTHAN
|
April 17, 2000 |
|
AMAR SINGH Vs. BHAGWATI
|
May 29, 2000 |
|
AMAR SINGH RANAWAT Vs. STATE OF RAJASTHAN
|
July 28, 2000 |
|
AMBA LAL Vs. STATE OF RAJASTHAN
|
December 21, 2000 |
|
AMOLAK RAM Vs. THE STATE OF RAJASTHAN
|
February 8, 2000 |
|
AMRIT GRANITE INDUSTRIES Vs. ARVIND SHARMA
|
September 26, 2000 |
|
ANANDI LAL Vs. SARJU DEVI
|
August 17, 2000 |
|
ANIL KOTHARI Vs. MEWAR ANCHALIK GRAMIN BANK
|
March 16, 2000 |
|
ANIL KUMAR BERWAL Vs. STATE OF RAJASTHAN
|
December 22, 2000 |
|
ANIL KUMAR SHARMA Vs. DISTRICT WOMEN DEVELOPMENT AGENCY BANSWARA
|
December 4, 2000 |
|
ANIL SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
February 21, 2000 |
|
ANIL THAKUR Vs. STATE OF RAJASTHAN
|
November 9, 2000 |
|
ANITA CHOPRA Vs. STATE OF RAJASTHAN
|
December 19, 2000 |
|
ANNI DEVI Vs. STATE OF RAJASTHAN
|
May 9, 2000 |
|
ANOP SINGH Vs. STATE OF RAJASTHAN
|
October 12, 2000 |
|
ANU PRODUCTS LIMITED Vs. STATE
|
February 22, 2000 |
|
APURVA SHARMA Vs. HANUMAN PRASAD SHARMA
|
November 16, 2000 |
|
ARJUN SINGH Vs. BOARD OF REVENUE
|
September 29, 2000 |
|
ARJUN SINGH Vs. LABOUR COURT JODHPUR
|
October 18, 2000 |
|
ARVIND KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
June 27, 2000 |
|
ARYAN ZINC PRODUCTS Vs. COMMERCIAL TAXES OFFICER SPECIAL II JODHPUR
|
February 1, 2000 |
|
ASHA RAM Vs. R P S C
|
November 27, 2000 |
|
ASHAPURA OIL CENTRE Vs. STATE OF RAJASTHAN
|
February 10, 2000 |
|
ASHOK DHARIWAL Vs. JAI NARAIN VYAS UNIVERSITY
|
July 31, 2000 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
May 10, 2000 |
|
ASHOK KUMAR Vs. OM PRAKASH
|
May 26, 2000 |
|
ASHOK KUMAR Vs. SOHAN BAI
|
September 22, 2000 |
|
ASSISTANT COMMERCIAL TAXES Vs. JALANI KARYALAYA
|
January 21, 2000 |
|
ASSISTANT COMMERCIAL TAXES Vs. ROYAL GARMENT EMPORIUM
|
April 24, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MEWAR WELDING WORKS
|
January 11, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER ANTI-EVASION II JODHPUR Vs. RAJENDRA KUMAR ASHOK KUMAR
|
January 25, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER CIRCLE I Vs. RAJASTHAN INDUSTRIES
|
February 1, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD BHADRA Vs. HAFIZ IRON WORKS
|
January 28, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD RANIWADA DISTT JALORE RAJASTHAN Vs. VOLTAS LIMITED
|
January 21, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER JODHPUR Vs. MAHAVEER CHAND JAIN AND COMPANY
|
March 2, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER SIROHI Vs. HINDUSTAN GRANITES ARBUDA INDUSTRIAL AREA GANDHINAGAR ABU ROAD
|
January 4, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER SUMERPUR PALI Vs. AMBIKA CEMENT PIPE FACTORY MUNDARA DISTT PALI
|
January 5, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER UDAIPUR Vs. SHRINATH EMPORIUM CITY PALACE ROAD UDAIPUR
|
January 27, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD-III CIRCLE-A BIKANER Vs. CHANDAK AND COMPANY RANI BAZAR BIKANER
|
January 27, 2000 |
|
ASSISTANT COMMERCIAL TAXES OFFICERS WARD-II CIRELE-B BIKANER Vs. RAJASTHAN TAXATION TRIBUNAL
|
March 14, 2000 |
|
ASSISTANT COMMISSIONER Vs. KARYA PALAK ENGINEER
|
January 10, 2000 |
|
ASSISTANT COMMISSIONER Vs. HINDUSTAN ZINC LTD
|
February 4, 2000 |
|
ASSISTANT COMMISSIONER COMMERCIAL TAXES Vs. NAGAURI INDUSTRIES
|
January 11, 2000 |
|
ASSTT COMMERCIAL TAXES OFFICER Vs. AUTO AND BEARING JODHPUR
|
April 4, 2000 |
|
ASURAM Vs. TEHSILDAR SANCHORE
|
March 30, 2000 |
|
AVAS VIKAS SANSTHAN ENGINEERING ASSOCIATION Vs. AVAS VIKAS SANSTHAN
|
April 25, 2000 |
|
AVINASH BHARGAVA Vs. STATE OF RAJASTHAN
|
February 1, 2000 |
|
AVINASH BISHNOI Vs. STATE OF RAJASTHAN
|
September 22, 2000 |
|
AVINASH KANT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 21, 2000 |
|
AVINASH MATHUR Vs. STATE
|
November 21, 2000 |
|
AZAD SINGH Vs. STATE OF RAJASTHAN
|
April 18, 2000 |
|
B J JOSHI Vs. G S SIDHU SECRETARY ANIMAL
|
May 2, 2000 |
|
B L MAHESHWARI Vs. STATE OF RAJASTHAN
|
July 6, 2000 |
|
B S L LTD Vs. STATE OF RAJASTHAN
|
August 25, 2000 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
September 1, 2000 |
|
BABULAL Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
July 12, 2000 |
|
BABULAL Vs. RAJENDRA SINGH
|
September 25, 2000 |
|
BABULAL SAINI Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
|
BABULAL* Vs. STATE OF RAJASTHAN
|
August 7, 2000 |
|
BADRI PRASAD Vs. STATE OF RAJASTHAN
|
April 26, 2000 |
|
BADRI PRASAD MATHUR Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
|
BAGH SINGH RAO Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
|
BAJRANG LAL and CO Vs. RAJ FINANCIAL CORPORATION
|
May 4, 2000 |
|
BAJRANG LAL LAXMI NARAIN DADLI Vs. JEETMAL
|
April 27, 2000 |
|
BALDEV SINGH Vs. UNION OF INDIA
|
May 26, 2000 |
|
BALKISHAN BANSAL Vs. CHANDRA PRAKASH
|
June 11, 2000 |
|
BALRAM @ BAILA Vs. STATE OF RAJASTHAN
|
August 3, 2000 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
BANK OF BARODA Vs. SATYENDRAPAL
|
September 19, 2000 |
|
BANK OF INDIA Vs. BHANWAR LAL
|
September 11, 2000 |
|
BANK OF RAJASTHAN LIMITED Vs. RAJASTHAN BREWERIES LIMITED
|
December 21, 2000 |
|
BANSHI LAL Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
|
BANSHIDHAR Vs. PHED
|
February 8, 2000 |
|
BANSIWALA IRON AND STEEL ROLLING MILLS Vs. UNION OF INDIA
|
September 13, 2000 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
|
BARKAT ALI Vs. BADRINARAIN
|
July 26, 2000 |
|
BASANT NAHATA Vs. STATE OF RAJASTHAN
|
November 28, 2000 |
|
BASHIR Vs. STATE OF RAJASTHAN
|
December 7, 2000 |
|
BASHIR KHAN Vs. STATE OF RAJASTHAN
|
December 20, 2000 |
|
BEG RAJ Vs. SUPERINTENDING ENGINEER
|
April 25, 2000 |
|
BHAGCHAND Vs. STATE OF RAJASTHAN
|
December 8, 2000 |
|
BHAGIRATH Vs. STATE OF RAJASTHAN
|
March 6, 2000 |
|
BHAGIRATH Vs. BOARD OF REVENUE
|
April 26, 2000 |
|
Bhagirath Singh Vs. State of Rajasthan
|
March 10, 2000 |
|
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
September 4, 2000 |
|
BHAGWAN SAHAI Vs. RAMA DEVI
|
November 6, 2000 |
|
BHAGWAN SAHAI Vs. RAMADEVI
|
May 29, 2000 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
July 6, 2000 |
|
BHAGWAN SINGH Vs. R S R T C
|
November 28, 2000 |
|
BHAGWATI PRASAD Vs. SHAKUR
|
September 14, 2000 |
|
BHAIYA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
BHANWAR LAL Vs. GORKHA RAM
|
April 13, 2000 |
|
BHANWAR LAL Vs. SHANKAR LAL
|
March 23, 2000 |
|
BHANWAR LAL Vs. JUDGE INDUSTRIAL TRIBUNAL JAIPUR
|
February 23, 2000 |
|
BHANWAR LAL Vs. BHERU
|
May 29, 2000 |
|
BHANWAR LAL Vs. TIKAM CHAND
|
July 18, 2000 |
|
BHANWAR LAL PALIWAL Vs. STATE
|
November 13, 2000 |
|
BHANWARA RAM Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
|
BHANWARLAL Vs. RAMDAS
|
August 29, 2000 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
August 24, 2000 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
March 6, 2000 |
|
BHANWARLAL PALIWAL Vs. STATE
|
September 13, 2000 |
|
BHARAT LAL Vs. SRIOM
|
November 24, 2000 |
|
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
August 3, 2000 |
|
BHEEM RAJ Vs. RAJ PATRIKA
|
August 11, 2000 |
|
BHERA RAM Vs. STATE OF RAJASTHAN
|
August 25, 2000 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
February 15, 2000 |
|
BHERU SINGH Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
|
BHIKA RAM Vs. STATE OF RAJASTHAN
|
September 13, 2000 |
|
BHIVA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
BHOJA SINGH ALIAS BHOJ SINGH Vs. STATE OF RAJASTHAN
|
October 25, 2000 |
|
BHOLA RAM KUMAWAT Vs. R S E B
|
December 12, 2000 |
|
BHOOR CHAND Vs. STATE OF RAJASTHAN
|
July 19, 2000 |
|
BHOPAL SINGH Vs. STATE OF RAJASTHAN
|
August 2, 2000 |
|
BHUPENDRA KUMAR GUPTA Vs. DIRECTOR SECONDARY EDUCATION GOVT OF RAJASTHAN BIKANER
|
December 11, 2000 |
|
BHURA RAM Vs. S D O TELEPHONE AND TELEGRAPHS
|
October 23, 2000 |
|
BHURI SINGH Vs. STATE
|
May 30, 2000 |
|
BIRBAL Vs. STATE OF RAJASTHAN
|
July 28, 2000 |
|
BIRBAL MAHARIA Vs. DIRECTOR GENERAL OF PRISONS
|
May 30, 2000 |
|
BIRBAL SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
|
BIRLA CEMENT WORKS Vs. STATE OF RAJASTHAN
|
February 24, 2000 |
|
BIRLA CEMENT WORKS, CHITTORGARH & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
April 28, 2000 |
|
BOARD OF SECONDARY EDUCTION RAJASTHAN EMPLOYEES UNION AJMER Vs. STATE OF RAJASTHAN
|
April 25, 2000 |
|
BRIJLAL SRINGAR SINGH AND PARTY Vs. STATE OF RAJASTHAN
|
August 11, 2000 |
|
BROTHERS PHARMA PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION JAIPUR
|
November 21, 2000 |
|
BUNDU KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
October 24, 2000 |
|
C T O Vs. R K UDYOG JODHPUR
|
December 1, 2000 |
|
CAREER SAVINGS AND INVESTMENT INDIA LTD Vs. UNION OF INDIA
|
May 10, 2000 |
|
CENTRAL ARID ZONE RESEARCH Vs. ARID ZONE EMPLOYEES UNION CAZRI
|
April 17, 2000 |
|
CENTRAL ARID ZONE RESEARCH INSTITUTE CAZRI JODHPUR Vs. JUDGE LABOUR COURT JODHPUR
|
November 9, 2000 |
|
CHALAK SINGH UJJAWAL Vs. AIR FORCE SCHOOL JODHPUR
|
April 27, 2000 |
|
CHAMPALAL Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
|
CHANAN RAM Vs. INSPECTOR GENERAL OF POLICE RAJ JAIPUR
|
August 10, 2000 |
|
CHAND MAL Vs. SUMER MAL
|
May 31, 2000 |
|
CHANDAN MAL JAIN Vs. STATE OF MAHARASHTRA AND STATE OF RAJASTHAN
|
December 21, 2000 |
|
Chandaram Vs. State of Rajasthan
|
February 15, 2000 |
|
CHANDER KAUR Vs. BOARD OF REVENUE
|
July 11, 2000 |
|
CHANDRA BOSE Vs. STATE OF RAJASTHAN
|
July 20, 2000 |
|
CHANDRA KANTA Vs. SUPERINTENDENT OF POLICE
|
May 10, 2000 |
|
CHANDRA SHEKAR DAVE Vs. ADMINISTRATOR GENERAL OF THE STATE OF RAJASTHAN
|
December 19, 2000 |
|
CHANDRA SHEKHAR AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 4, 2000 |
|
CHARBHUJA SUGAR WORKS Vs. STATE OF RAJASTHAN AND ORS.
|
February 6, 2000 |
|
CHET RAM Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
|
CHETAK CINEMA Vs. STATE OF RAJASTHAN AND OTHERS
|
August 21, 2000 |
|
CHETAN PRAKASH & ORS. Vs. THE STATE OF RAJASTHAN
|
June 2, 2000 |
|
CHHAGAN KANWAR RATHORE Vs. STATE OF RAJASTHAN
|
January 4, 2000 |
|
CHHAGAN SINGH Vs. THE STATE OF RAJASTHAN
|
December 11, 2000 |
|
CHHAJU Vs. UNITED INDIA INSURANCE CO LTD
|
December 21, 2000 |
|
CHHOGA RAM Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
|
CHHOTU LAL Vs. STATE OF RAJASTHAN
|
September 20, 2000 |
|
CHIMAN LAL Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
|
CHIMNA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
CHOWKSI AND COMPANY Vs. BANSIRAM KARTAR CHAND
|
March 29, 2000 |
|
CHUNNI LAL Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
|
CHUNNILAL Vs. SHANTA DEVI
|
September 25, 2000 |
|
CIMCO PIPES Vs. STATE OF RAJASTHAN
|
February 2, 2000 |
|
COMMERCIAL TAX OFFICER ANTI EVASION BIKANER Vs. JAIN PLASTER INDUSTRIES
|
February 1, 2000 |
|
COMMERCIAL TAXES OFFICER Vs. PRAKASH UDHYOG
|
January 14, 2000 |
|
COMMERCIAL TAXES OFFICER Vs. NAHATA TEXTILES INDUSTRIES
|
February 10, 2000 |
|
COMMERCIAL TAXES OFFICER Vs. VISHVAKARMA SHILP KARYALAYA
|
February 1, 2000 |
|
COMMERCIAL TAXES OFFICER ANTI EVASION SRIGANGANAGAR Vs. RAJASTHAN TAXATION TRIBUNAL JODHPUR
|
October 24, 2000 |
|
COMMERCIAL TAXES OFFICER ANTI-EVASION JODHPUR Vs. COMMERCIAL TAXES OFFICER ANTI-EVASION JODHPUR
|
January 20, 2000 |
|
COMMERCIAL TAXES OFFICER ANTI-EVASION SRIGANGANAGAR Vs. CHANDRA BHAN JUGAL KISHORE GOLUWALA RAJ
|
November 6, 2000 |
|
COMMERCIAL TAXES OFFICER CHITTORGARH Vs. MEERA STONES P LTD
|
April 4, 2000 |
|
COMMERCIAL TAXES OFFICER CHITTORGARH Vs. ADITYA CEMENT
|
May 24, 2000 |
|
COMMERCIAL TAXES OFFICER JODHPUR Vs. VISHNU METALS BASNI JODHPUR
|
January 18, 2000 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR Vs. DERBY TEXTILES LIMITED
|
January 27, 2000 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI Vs. P G FIILES LIMITED
|
February 1, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD BUX SHOKAT ALI
|
February 22, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. DHANRAJ MUNDRA
|
February 23, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. JAIN CONSTRUCTION COMPANY
|
March 15, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMI CHAND
|
March 14, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. JEEVAN AND SONS
|
May 12, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. UTTAM CHUNA PATHAR UDYOG
|
July 3, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND MODI
|
July 4, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. ASHUTOSH PITTY
|
October 20, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. RAJENDRA PRASAD GUPTA
|
November 9, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. VAISHALI ENTERPRISES
|
September 21, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. GOVIND KUMAR
|
September 19, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. SILVER AND ARTS PALACE
|
December 5, 2000 |
|
CTO Vs. BHARTIYA ISPAT UDHYOG
|
April 3, 2000 |
|
CYANAMID AGRO INDIA LTD Vs. STATE OF RAJASTHAN
|
May 3, 2000 |
|
D B SOGANI Vs. AKHIL BHARATIYA BANK OF RAJASTHAN KARMCHARI SANGH
|
May 16, 2000 |
|
D P METALS Vs. STATE OF RAJASTHAN
|
August 16, 2000 |
|
DAGA GAS AGENCY Vs. RAJ STATE INDUSTRIAL
|
July 6, 2000 |
|
DAINIK NAVJYOTI Vs. STATE OF RAJASTHAN
|
March 27, 2000 |
|
DALAMCHAND AND OTHERS Vs. THE STATE OF RAJASTHAN
|
March 14, 2000 |
|
DALPAT RAJ BHANDARI Vs. PRESIDENT OF INDIA
|
September 7, 2000 |
|
DALU ALIAS DALULAL Vs. STATE
|
July 4, 2000 |
|
DAYA RAM Vs. GANESH RAM
|
February 9, 2000 |
|
DAYAL LAL Vs. STATE OF RAJASTHAN
|
July 20, 2000 |
|
DEENA RAM Vs. STATE OF RAJASTHAN
|
February 14, 2000 |
|
DEENDAR KHAN & ORS. Vs. STATE OF RAJASTHAN
|
January 11, 2000 |
|
DEEP CHAND Vs. KHATUN
|
October 19, 2000 |
|
DEEPA Vs. KALURAM
|
September 4, 2000 |
|
DEEPAK SONI Vs. RAJASTHAN FINANCE CO CORPORATION
|
December 19, 2000 |
|
DEV KISHAN JOSHI Vs. STATE OF RAJASTHAN
|
November 21, 2000 |
|
DEVENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 8, 2000 |
|
DEVENDRA KUMAR Vs. UCO BANK AND ANR
|
March 2, 2000 |
|
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 10, 2000 |
|
DEVI KISHAN Vs. MADAN LAL VERMA
|
May 29, 2000 |
|
DEVKINANDAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 5, 2000 |
|
DHANNA RAM Vs. STATE OF RAJASTHAN
|
February 1, 2000 |
|
DHANROOP CHAND Vs. STATE OF RAJASTHAN
|
July 21, 2000 |
|
DHARAM CHAND MALOO Vs. BOARD OF REVENUE
|
September 5, 2000 |
|
DHARAM PAL SINGH Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
|
DHARAM PRAKASH Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
|
DHARAMVEER SINGH Vs. STATE OF RAJASTHAN
|
October 11, 2000 |
|
DHARAMVEER THOLIA Vs. STATE OF RAJASTHAN
|
August 10, 2000 |
|
DHARMA RAM Vs. BOARD OF REVENUE
|
December 7, 2000 |
|
DHARMENDER Vs. STATE OF RAJASTHAN
|
December 8, 2000 |
|
DHIR SINGH Vs. STATE OF RAJASTHAN
|
January 4, 2000 |
|
DHIRENDRA SINGH BHATI Vs. STATE OF RAJASTHAN
|
September 12, 2000 |
|
DHOOL CHAND Vs. STATE OF RAJASTHAN
|
January 27, 2000 |
|
DIPENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 5, 2000 |
|
DISTRICT AND SESSIONS JUDGE BALOTRA Vs. KISHAN LAL
|
February 10, 2000 |
|
DISTRICT AND SESSIONS JUDGE BHARATPUR Vs. RAM LAL
|
June 2, 2000 |
|
DISTRICT EXCISE OFFICER Vs. KALAWATI HARI SINGH
|
July 21, 2000 |
|
DIVISIONAL MECHANICAL R S R T C Vs. MOHANLAL MALI
|
September 7, 2000 |
|
DIWAN ROOP CHAND Vs. I G OF POLICE
|
July 4, 2000 |
|
DR. ANIL KUMAR DHUSSA Vs. UNION OF INDIA
|
January 28, 2000 |
|
DR. TIKAM CHAND Vs. STATE OF RAJASTHAN
|
December 12, 2000 |
|
DR. VANDANA PATHAK Vs. STATE OF RAJASTHAN
|
January 31, 2000 |
|
Draupadi Devi Maya Sippi
and Anr Vs. State of Rajasthan
|
February 4, 2000 |
|
DULLAR ENTERPRISES PRIVATE LIMITED Vs. BHAGWAN
|
September 13, 2000 |
|
DUNGAR SINGH Vs. MUKESH KUMAR
|
October 19, 2000 |
|
DURGA DUTT SHARMA Vs. CIVIL JUDGE JN DIV AND ADDL CHIEF JUDICIAL MAGISTRATE SAMBLER LAKE DISTT JAIPUR
|
November 7, 2000 |
|
DURGA EENTERPRISES Vs. A C T O WARD III JODHPUR
|
August 7, 2000 |
|
EMMANUEL PUBLIC SCHOOL SOCIETY KISHANGARH AJMER Vs. REGIONAL PROVIDENT FUND COMMISSIONER RAJASTHAN
|
July 3, 2000 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. BHARAT MOTORS
|
July 21, 2000 |
|
EXECUTIVE ENGINEER P W D DIVISION JALORE Vs. SURENDRA SINGH
|
May 19, 2000 |
|
EXECUTIVE ENGINEER PHED Vs. MANOJ KUMAR
|
February 1, 2000 |
|
FAL SABJI KRETA VIKRETA VYAPAR SANGH Vs. STATE OF RAJASTHAN
|
July 17, 2000 |
|
FIRDOSH KHAN Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
|
FIRM SUWA LAL KAILASH CHAND ROSHIWALE Vs. RAMESH CHAND
|
July 19, 2000 |
|
G S BALI Vs. BABULAL JAIN
|
February 7, 2000 |
|
GABENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN
|
May 2, 2000 |
|
GABENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN
|
June 2, 2000 |
|
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
May 17, 2000 |
|
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
November 10, 2000 |
|
GAJSINGHPUR KRAYA VIKRAY SAHKARI SAMITI LTD Vs. JUDGE LABOUR COURT
|
November 23, 2000 |
|
GANESH DAS MAJUMDAR Vs. STATE
|
December 11, 2000 |
|
GANESH LAL Vs. SUNIL KUMAR
|
November 28, 2000 |
|
GANESH SHANKAR Vs. RAJASTHAN HIGH COURT
|
October 9, 2000 |
|
GANESHA RAM Vs. STATE OF RAJASTHAN
|
March 8, 2000 |
|
GANGA RAM Vs. STATE OF RAJASTHAN
|
August 18, 2000 |
|
GANGANAGAR SUGAR MILLS LTD Vs. MADANLAL RAMSWAROOP
|
February 9, 2000 |
|
GANPAT DASS & ORS. Vs. STATE OF RAJASTHAN
|
April 26, 2000 |
|
GANPAT MAL MATHUR S/O BHERU MAL MATHUR Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
|
GANPATI Vs. STATE OF RAJASTHAN
|
January 6, 2000 |
|
GAURAV GUPTA Vs. STATE
|
December 12, 2000 |
|
GAURI SHANKAR Vs. STATE OF RAJASTHAN
|
February 23, 2000 |
|
GAUSHALA SRI KARANPUR Vs. STATE
|
November 27, 2000 |
|
GAUTAM Vs. STATE OF RAJASTHAN
|
May 2, 2000 |
|
GHANSHYAM & ORS. Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
|
GHANSHYAM SHARMA Vs. REGIONAL MANAGER RAJASTHAN STATE ROAD TRANS CORPN
|
August 1, 2000 |
|
GHASIRAM & ORS. Vs. BRIJENDRA PRASAD
|
February 17, 2000 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
August 1, 2000 |
|
GIRDHARI LAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
March 16, 2000 |
|
GIRRAJ PRASAD SAINI Vs. STATE OF RAJASTHAN
|
April 19, 2000 |
|
GIRWAR SINGH Vs. STATE
|
May 11, 2000 |
|
GODFREY PHILIPS INDIA LTD Vs. STATE OF RAJASTHAN
|
May 31, 2000 |
|
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
January 25, 2000 |
|
GOPAL SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 18, 2000 |
|
GOPI Vs. DURGA
|
September 22, 2000 |
|
GOPI KISHAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 22, 2000 |
|
GOPICHAND BHARGAVA Vs. HINDUSTAN COPPER LTD
|
July 13, 2000 |
|
GOPIRAM TAILOR Vs. OM SHANKER
|
March 16, 2000 |
|
GORDHAN SINGH Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
|
GORDHAN SINGH Vs. STATE OF RAJASTHAN
|
August 29, 2000 |
|
GOVIND Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
|
GOVIND KANWAR Vs. STATE OF RAJASTHAN
|
October 12, 2000 |
|
GRAM PANCHAYAT Vs. STATE OF RAJASTHAN
|
April 18, 2000 |
|
GRAM PANCHAYAT BARMER Vs. FIRM MARUDHAR STONE INDUSTRIES BARMER
|
March 10, 2000 |
|
GULAB DEVI SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
July 3, 2000 |
|
GULABI Vs. STATE OF RAJASTHAN
|
November 29, 2000 |
|
GUPTA AGENCIES Vs. RAM KRISHAN AKAR
|
July 31, 2000 |
|
GURCHARAN SINGH Vs. DIVISIONAL COMMISSIONER BIKANER
|
March 1, 2000 |
|
Gurdas Singh Vs. State of Rajasthan
|
September 20, 2000 |
|
GURDEEP SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
October 12, 2000 |
|
GURJANT SINGH Vs. KRISHAN CHANDER
|
March 27, 2000 |
|
GURMUK SINGH S/O SURAIN SINGH Vs. THE STATE OF RAJASTHAN
|
January 25, 2000 |
|
GYAN PRAKASH Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
|
HADOTI KSHETRIYA GRAMIN BANK Vs. GOVINDLAL
|
March 24, 2000 |
|
HANSA RAM Vs. STATE OF RAJASTHAN
|
June 2, 2000 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
February 9, 2000 |
|
HANUMAN DAS CHHAGAN LAL Vs. UNION OF INDIA
|
December 18, 2000 |
|
HANUMAN RAM Vs. STATE
|
July 11, 2000 |
|
HANUMAN RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
October 18, 2000 |
|
HANUMAN TEA COMPANY Vs. BAJRANG LAL
|
May 3, 2000 |
|
HAR NARAYAN TANDON Vs. JAIPUR SMELTING PVT LTD
|
July 21, 2000 |
|
HARDEEP SINGH Vs. STATE OF RAJASTHAN
|
July 4, 2000 |
|
HARDEEP SINGH Vs. STATE OF RAJASTHAN
|
November 14, 2000 |
|
HARI NARAYAN Vs. STATE OF RAJASTHAN
|
December 8, 2000 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
November 27, 2000 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
|
HARIHAR PRASAD DIVEDI Vs. STATE OF RAJASTHAN
|
May 30, 2000 |
|
HARIMAN Vs. STATE OF RAJASTHAN
|
August 11, 2000 |
|
HARINARAIN Vs. STATE OF RAJASTHAN
|
October 24, 2000 |
|
HARISH CHANDRA MATHUR Vs. UNION OF INDIA THROUGH S.P., CENTRAL BUREAU OF INVESTIGATION (S.P.E.), TILAK MARG, JAIPUR
|
March 16, 2000 |
|
HARISH SANCHETI Vs. U.I.T., JODHPUR
|
August 8, 2000 |
|
HARJEET Vs. MEGHA
|
February 29, 2000 |
|
HARJEET SINGH Vs. STATE OF RAJASTHAN
|
April 3, 2000 |
|
HARNEK SINGH Vs. SURJEET KAUR
|
March 14, 2000 |
|
HAZARI Vs. STATE OF RAJASTHAN
|
July 24, 2000 |
|
HAZARI SINGH Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
|
HCM INSTITUTE RIPA Vs. JAI SINGH
|
May 29, 2000 |
|
HEERA Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
|
HEERA RAM Vs. STATE & ORS.
|
May 16, 2000 |
|
HEERJI AND PRABHU Vs. STATE OF RAJASTHAN
|
July 6, 2000 |
|
HIMMAT DAN Vs. STATE OF RAJASTHAN
|
June 2, 2000 |
|
HINDUSTAN COPPER Vs. STATE OF RAJASTHAN
|
July 25, 2000 |
|
HINDUSTAN PETROLEUM CORPORATION Vs. DURGA PRASAD SHARMA
|
September 20, 2000 |
|
HIRALAL LOONKARANSAR BIKANER Vs. BOARD OF REVENUE AJMER
|
August 1, 2000 |
|
HOTEL ASSOCIATION OF JAIPUR Vs. MUNICIPAL CORPORATION JAIPUR
|
September 8, 2000 |
|
HOTEL MANSINGH Vs. JUDGE INDUSTRIAL TRIBUNAL
|
February 23, 2000 |
|
HUKMA RAM Vs. STATE OF RAJASTHAN
|
May 17, 2000 |
|
IDAN Vs. STATE OF RAJASTHAN
|
July 11, 2000 |
|
IDAN SINGH Vs. STATE OF RAJASTHAN
|
September 11, 2000 |
|
IMICHAND Vs. STATE OF RAJASTHAN
|
May 10, 2000 |
|
INAYAT ALI USTA Vs. STATE OF RAJASTHAN
|
October 9, 2000 |
|
INCOME TAX OFFICER Vs. PRITHVI RAJ SINGH
|
July 3, 2000 |
|
INDAL SINGH Vs. STATE OF RAJASTHAN
|
November 7, 2000 |
|
INDER SINGH Vs. STATE OF RAJASTHAN
|
January 11, 2000 |
|
INDER SINGH SAINI Vs. BOARD OF REVENUE RAJASTHAN AJMER
|
July 17, 2000 |
|
INDIAN MAPS SERVICE Vs. STATE OF RAJASTHAN
|
February 17, 2000 |
|
INDIAN PETRO CHEMICALS Vs. STATE OF RAJASTHAN
|
June 1, 2000 |
|
ISHWARLAL Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
|
ISMILE KHAN Vs. STATE OF RAJASTHAN
|
August 2, 2000 |
|
JABBAR KHAN Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
|
JAGATJIT COTTON AND TEXTILES MILLS LTD Vs. LABOUR COURT
|
September 11, 2000 |
|
JAGDEEP MISHRA Vs. MAHARSHI DAYANAND UNIVERSITY
|
March 9, 2000 |
|
JAGDEV KUMAR Vs. STATE OF RAJASTHAN
|
March 13, 2000 |
|
JAGDISH Vs. MODULAL
|
August 2, 2000 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
August 22, 2000 |
|
JAGDISH Vs. CENTRAL BUREAU OF NARCOTICS
|
February 29, 2000 |
|
JAGDISH JUGTAWAT Vs. MANJULATA
|
October 25, 2000 |
|
JAGDISH KUMAR Vs. STATE OF RAJASTHAN
|
January 20, 2000 |
|
JAGDISH PRASAD Vs. UNION OF INDIA
|
July 3, 2000 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
March 7, 2000 |
|
JAGDISH SINGH Vs. STATE
|
October 17, 2000 |
|
JAGTAR SINGH Vs. STATE OF RAJASTHAN
|
October 9, 2000 |
|
JAI RAM Vs. STATE OF RAJASTHAN
|
May 31, 2000 |
|
JAI RAM Vs. STATE OF RAJASTHAN
|
July 11, 2000 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
May 12, 2000 |
|
JAIN CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
December 18, 2000 |
|
JAIPUR DRT BAR ASSOCIATION Vs. UNION OF INDIA
|
September 8, 2000 |
|
JAIPUR HARDWARE AND MACHINERY STORES Vs. KESARLAL CHANDALAL
|
May 29, 2000 |
|
JAIPUR NAGAUR ANCHALIK GRAMIN BANK Vs. JUDGE LABOUR COURT CENTRAL
|
February 15, 2000 |
|
JAIPUR PADA MEAT MERCHANTS ASSOCIATION HAVING ITS REGISTRATION OFFICE AT JAIPUR Vs. MUNICIPAL COUNCIL JAIPUR
|
February 4, 2000 |
|
JAIPUR VYAPAR MAHASANGH Vs. STATE OF RAJASTHAN
|
March 11, 2000 |
|
JAMNA DEVI Vs. DISTRICT ELECTION OFFICER DISTRICT COLLECTOR SIKAR
|
December 19, 2000 |
|
JANAKI VALLAB JOSHI Vs. STATE OF RAJASTHAN
|
August 1, 2000 |
|
JANKI DEVI Vs. MANIRAM
|
February 11, 2000 |
|
JASSORAM ALIAS JASSOMAL Vs. STATE OF RAJ AND ORS
|
March 8, 2000 |
|
JASWANT C GANDHI Vs. STATE OF RAJASTHAN
|
September 25, 2000 |
|
JASWANT LAL Vs. NAND LAL MEHRA
|
July 21, 2000 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
August 10, 2000 |
|
JATA SHANKAR JHA Vs. STATE OF RAJASTHAN
|
February 9, 2000 |
|
JATANLAL Vs. MUNICIPAL COUNCIL
|
July 27, 2000 |
|
JAYA BEN Vs. GAFFAR KHAN
|
July 5, 2000 |
|
JAYA BHADURI Vs. STATE OF RAJASTHAN
|
October 16, 2000 |
|
JEEWAN RAM Vs. STATE OF RAJASTHAN
|
December 7, 2000 |
|
JHUNTHA RAM YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 21, 2000 |
|
JITENDRA PAL KAUR Vs. STATE OF RAJASTHAN
|
November 27, 2000 |
|
JITENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
|
May 7, 2000 |
|
JIYA RAM Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
|
JUGAL KISHORE Vs. BOARD OF REVENUE
|
March 16, 2000 |
|
JUGAL KISHORE & ANR. Vs. STATE OF RAJASTHAN
|
March 9, 2000 |
|
K SUNITHA Vs. STATE OF RAJASTHAN
|
July 27, 2000 |
|
KACHROO Vs. STATE OF RAJASTHAN
|
February 21, 2000 |
|
KAILASH BHANSALI Vs. SURENDRA KUMAR
|
May 30, 2000 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
August 4, 2000 |
|
KAILASH KANWAR Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
KALU RAM Vs. STATE OF RAJASTHAN
|
August 3, 2000 |
|
KALU RAM @ MADAN LAL S/O KALYAN Vs. THE STATE OF RAJASTHAN
|
April 7, 2000 |
|
KALU RAM GUPTA Vs. LAXMI DEVI & 3 ORS.
|
May 4, 2000 |
|
KALU S/O PRABHUJI Vs. ROOP RAM & ORS.
|
February 16, 2000 |
|
KALU SINGH Vs. STATE OF RAJASTHAN
|
August 11, 2000 |
|
KALURAM MADANGOPAL Vs. STATE OF RAJASTHAN
|
September 4, 2000 |
|
KAMAL DHAWLA Vs. KRISHNA KATTA
|
November 16, 2000 |
|
KAMLESH KUMARI Vs. STATE OF RAJASTHAN
|
July 12, 2000 |
|
KANARAM YADAV Vs. R P S C
|
July 26, 2000 |
|
KANHAIYA MARBLES PVT LTD Vs. STATE OF RAJASTHAN
|
April 10, 2000 |
|
KANHAIYALAL Vs. STATE OF RAJASTHAN
|
May 17, 2000 |
|
Kanshi Ram Vs. State of Rajasthan
|
July 21, 2000 |
|
KANTA DEVI Vs. SAMPATI DEVI
|
September 22, 2000 |
|
KANTI KUMAR Vs. BIRDH MAL
|
April 27, 2000 |
|
KAPOOR CHAND Vs. BHANWARLAL
|
May 9, 2000 |
|
KAPOORA RAM Vs. STATE OF RAJASTHAN
|
November 20, 2000 |
|
KARAM CHAND Vs. ASHOK KUMAR
|
February 10, 2000 |
|
KARAN SHANKER Vs. RAJASTHAN AGRICULTURE UNIVERSITY & ANOTHER
|
July 19, 2000 |
|
KARAN SINGH Vs. ANIRUDH SEN
|
April 5, 2000 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
November 13, 2000 |
|
Karnail Singh Vs. State
|
August 11, 2000 |
|
KARTAR SINGH Vs. STATE OF RAJASTHAN
|
May 5, 2000 |
|
KASHI RAM Vs. RAJ KUMAR
|
July 7, 2000 |
|
KASHI RAM Vs. THE STATE OF RAJASTHAN
|
January 18, 2000 |
|
KEDAR SINGH CHAUHAN Vs. BHAGWAN SINGH
|
July 13, 2000 |
|
KEJRIWAL AND SONS PVT LTD Vs. JAIPUR MINERAL WATER PVT LTD
|
June 1, 2000 |
|
KERA RAM Vs. STATE OF RAJASTHAN
|
April 10, 2000 |
|
KESAR DEVI Vs. CHANDRA KANTA
|
May 29, 2000 |
|
KESHAR SINGH Vs. STATE OF RAJASTHAN
|
January 19, 2000 |
|
KEWAL KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
February 2, 2000 |
|
KHADI GRAMODYOG PRATISTHAN Vs. STATE OF RAJASTHAN
|
January 20, 2000 |
|
KHAMA RAM VISHNOI Vs. STATE OF RAJASTHAN
|
February 8, 2000 |
|
KHASA RAM @ LUTIA Vs. THE STATE OF RAJASTHAN
|
July 26, 2000 |
|
KHURSHEED BEGUM Vs. M/S. FIRM B.N. OIL INDUSTRIES, JAIPUR
|
February 14, 2000 |
|
KHUSHI RAM Vs. HAFIJI
|
September 13, 2000 |
|
KILPEST INDIA LTD Vs. STATE OF RAJASTHAN
|
December 20, 2000 |
|
KISAN CHAND Vs. BANWARILAL
|
May 16, 2000 |
|
KISHAN Vs. STATE OF RAJASTHAN
|
March 1, 2000 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
May 25, 2000 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
November 22, 2000 |
|
KISHAN LAL Vs. BHAROSI LAL
|
September 12, 2000 |
|
KISHAN LAL Vs. BHAGWATI DEVI
|
October 16, 2000 |
|
KISHANA Vs. STATE OF RAJASTHAN
|
January 18, 2000 |
|
KISHNA RAM Vs. STATE
|
December 5, 2000 |
|
KISHORE KUMAR Vs. SMT. NEENA
|
January 24, 2000 |
|
KRISHI UPAJ MANDI SAMITI Vs. BABULAL
|
April 26, 2000 |
|
KRISHNA KHANDELWAL Vs. STATE OF RAJASTHAN
|
March 24, 2000 |
|
KRISHNA KUMAR Vs. GULAB KHAN
|
December 18, 2000 |
|
KUDRAT ALI Vs. MUNICIPAL COUNCIL BHILWARA
|
July 13, 2000 |
|
KULDEEP SARIN Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
|
KULSHREE Vs. RAJ SMALL INDUSTRIES CORPORATION LTD
|
July 3, 2000 |
|
KUMARI NIKITA Vs. CENTRALISED ADMISSION COORDINATION COMMITTEE
|
September 20, 2000 |
|
KUNARAM Vs. STATE OF RAJASTHAN
|
March 6, 2000 |
|
KUNDAN SINGH Vs. STATE OF RAJASTHAN
|
September 19, 2000 |
|
Kutabdeen Vs. State of Rajasthan
|
February 16, 2000 |
|
L RS OF KARAN SINGH Vs. ANIRUDH SEN
|
April 5, 2000 |
|
L.RS. OF PRATAP MAL Vs. SMT. PREM BAI & ORS.
|
July 19, 2000 |
|
LABHCHAND Vs. RAJKUMAR
|
July 14, 2000 |
|
LABHU RAM AND ORS. Vs. STATE OF RAJASTHAN
|
February 7, 2000 |
|
LADHU SINGH Vs. STATE OF RAJASTHAN
|
January 17, 2000 |
|
LADHU SINGH CHAUDHARY Vs. STATE OF RAJASTHAN
|
May 3, 2000 |
|
LADU RAM Vs. BOARD OF REVENUE
|
August 22, 2000 |
|
LAL CHAND S/O PUNAM CHAND Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
|
LAL SHANKER Vs. CHATURBHUJ
|
April 3, 2000 |
|
LALA RAM Vs. BASTI MAL
|
July 24, 2000 |
|
LALA RAM Vs. STATE OF RAJASTHAN
|
December 11, 2000 |
|
LALITA AND 7 OTHERS Vs. STATE OF RAJASTHAN
|
July 28, 2000 |
|
LALU Vs. STATE OF RAJASTHAN
|
August 21, 2000 |
|
LALU Vs. BOARD OF REVENUE
|
May 3, 2000 |
|
LATE MAHANT GANESH PURI SIMIRITI TRUST Vs. STATE OF RAJASTHAN & 4 ORS.
|
February 21, 2000 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
|
LAXMI NARAIN Vs. UNION OF INDIA
|
November 27, 2000 |
|
LAXMINARAIN Vs. STATE AND RAMESH
|
November 28, 2000 |
|
LIFE INSURANCE CORPORATION Vs. VEERWATI DEVI
|
March 1, 2000 |
|
LIFE INSURANCE CORPORATION OF INDIA JODHPUR Vs. UNION OF INDIA
|
April 17, 2000 |
|
LIYAKAT ALI Vs. UNIVERSITY OF RAJASTHAN
|
November 9, 2000 |
|
LOHARIYA RAM BAROLI Vs. STATE OF RAJASTHAN
|
February 4, 2000 |
|
LOK HOTELS AND RESORTS LIMITED Vs. JAIPUR MUNICIPAL CORPORATION
|
April 24, 2000 |
|
M/S. BHATA ASSOCIATE STONE CO. Vs. RAJU & ANOTHER
|
December 5, 2000 |
|
MADAN LAL Vs. SANTOSH DEVI
|
December 1, 2000 |
|
MADAN LAL & ORS. Vs. MUNICIPAL COUNSIL BARMER AND OTHERS
|
March 7, 2000 |
|
MADAN SINGH Vs. BOARD OF REVENUE AJMER
|
December 14, 2000 |
|
MADAN SINGH* Vs. RAJASTHAN HIGH COURT
|
August 18, 2000 |
|
MADANLAL Vs. STATE OF RAJASTHAN
|
May 3, 2000 |
|
MADANLAL Vs. RAMRAKHI
|
April 18, 2000 |
|
MADANLAL Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
|
MADHU KUMAWAT Vs. STATE OF RAJASTHAN
|
February 7, 2000 |
|
MADINA Vs. STATE OF RAJASTHAN
|
May 15, 2000 |
|
MAGHA RAM & ORS. Vs. STATE OF RAJASTHAN
|
May 22, 2000 |
|
MAHAVEER RAJ BHANSALI Vs. UNION OF INDIA
|
July 12, 2000 |
|
MAHAVIR PRASAD SAINI Vs. STATE OF RAJASTHAN
|
July 18, 2000 |
|
MAHENDRA KR YADOV Vs. STATE OF RAJASTHAN
|
October 9, 2000 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
September 17, 2000 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
September 11, 2000 |
|
MAHENDRA KUMAR Vs. SMT. MANNI DEVI & ORS.
|
December 18, 2000 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 30, 2000 |
|
MAHENDRA LODHA Vs. STATE OF RAJASTHAN
|
November 21, 2000 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 20, 2000 |
|
MAHENDRA SINGH MEENA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 12, 2000 |
|
MAHESH CHANDRA SHARMA Vs. STATE
|
March 6, 2000 |
|
MAHESI P N Vs. COTTON CORPN OF INDIA LTD
|
August 9, 2000 |
|
MAJOR KHAN Vs. STATE OF RAJASTHAN
|
January 13, 2000 |
|
MAKHAN SINGH Vs. STATE OF RAJASTHAN
|
September 13, 2000 |
|
MAN SINGH Vs. GAMER REBARI
|
December 15, 2000 |
|
MANA RAM Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
|
MANAV HITKARI SANGH Vs. RAJKUMAR SINGH
|
July 14, 2000 |
|
MANCHHA RAM Vs. STATE OF RAJASTHAN
|
April 19, 2000 |
|
MANDAL VAN ADHIKARI Vs. ASHOK KUMAR
|
February 21, 2000 |
|
MANDHIR SINGH S/O SHRI MALKIAT SINGH Vs. STATE OF RAJASTHAN
|
March 3, 2000 |
|
MANGAL SINGH Vs. TEJARAM
|
July 20, 2000 |
|
MANGAL SINGH MOTI SINGH AND PARTY Vs. STATE OF RAJASTHAN
|
July 3, 2000 |
|
MANGIA Vs. STATE
|
March 10, 2000 |
|
MANGILAL Vs. STATE
|
May 3, 2000 |
|
MANGILAL Vs. MAHESH CHAND PUROHIT
|
February 8, 2000 |
|
MANGIYA Vs. STATE OF RAJASTHAN
|
August 1, 2000 |
|
MANGLARAM Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
|
MANGU NATH AND ORS. Vs. STATE OF RAJASTHAN
|
December 13, 2000 |
|
MANHISH SINGHVI Vs. J N V UNIVERSITY JODHPUR
|
February 23, 2000 |
|
MANI KUMAR Vs. STATE OF RAJASTHAN
|
September 1, 2000 |
|
MANINGA Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
|
MANJU Vs. STATE OF RAJASTHAN
|
May 17, 2000 |
|
MANJULA Vs. UNION OF INDIA
|
December 20, 2000 |
|
MANJULATA JUGTAWAT Vs. STATE
|
January 11, 2000 |
|
MANOHAR LAL GUPTA Vs. KALAWATI
|
August 24, 2000 |
|
MANOHAR SINGH Vs. SUB REGISTRAR MANDAL GARH DISTT BHILWARA
|
July 3, 2000 |
|
MANOJ KUMAR SHARMA Vs. JAGDISH THANWARDAS
|
July 21, 2000 |
|
MANSHAPURAN HANUMANJI KA VIKAS SAMITI Vs. JAIPUR DEVELOPMENT AUTHORITY
|
July 13, 2000 |
|
MANSOORI BROS Vs. CHHOTU KHAN
|
April 3, 2000 |
|
MARUTI MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 25, 2000 |
|
MATHURA DAS Vs. UNION OF INDIA
|
November 27, 2000 |
|
MEDHAWATI & ORS. Vs. GULAB KHAN & ORS.
|
September 13, 2000 |
|
MEGHRAJ Vs. STATE OF RAJASTHAN
|
May 3, 2000 |
|
MEHRUNNISA Vs. STATE OF RAJASTHAN
|
September 25, 2000 |
|
MINOR SHATRUGHAN PAREEK Vs. STATE OF RAJASTHAN
|
November 27, 2000 |
|
MISHRU Vs. BOARD OF REVENUE
|
November 23, 2000 |
|
MOHAMMAD RAFIQUE Vs. STATE OF RAJASTHAN
|
September 26, 2000 |
|
MOHAMMAD YUSUF RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT MOHD YUSUF
|
September 13, 2000 |
|
MOHAN Vs. STATE OF RAJASTHAN
|
November 15, 2000 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 24, 2000 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
May 16, 2000 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
July 4, 2000 |
|
MOHAN LAL Vs. LAL CHAND
|
August 2, 2000 |
|
MOHAN LAL KALYAN MAL Vs. A C T O
|
April 7, 2000 |
|
MOHAN LAL S/O BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 24, 2000 |
|
MOHAN SINGH Vs. UNION OF INDIA
|
May 29, 2000 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
July 10, 2000 |
|
MOHD HUSSAIN Vs. STATE OF RAJASTHAN
|
August 25, 2000 |
|
MOHD NISAR Vs. STATE OF RAJASTHAN
|
July 5, 2000 |
|
MOHD NISAR Vs. STATE OF RAJASTHAN
|
May 8, 2000 |
|
MOHD YUSUF Vs. LABOUR COURT
|
September 13, 2000 |
|
MOHD. RAFIQ RIZAWI Vs. STATE OF RAJASTHAN
|
October 17, 2000 |
|
MOHD.ISMILE Vs. GULAM MARID
|
January 14, 2000 |
|
MOKA RAM Vs. STATE OF RAJASTHAN
|
June 2, 2000 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
September 5, 2000 |
|
MOOL CHAND MEHRA Vs. STATE OF RAJASTHAN
|
March 29, 2000 |
|
MOOLA RAM Vs. STATE OF RAJASTHAN
|
October 10, 2000 |
|
MOTI CHAND Vs. STATE OF RAJASTHAN
|
November 14, 2000 |
|
MOTI RAM Vs. STATE OF RAJASTHAN
|
October 25, 2000 |
|
MOTILAL Vs. LAXMAN
|
May 29, 2000 |
|
MOVNA Vs. STATE OF RAJASTHAN
|
July 4, 2000 |
|
MST. AZMAT Vs. STATE OF RAJASTHAN
|
February 22, 2000 |
|
MUNICIPAL BOARD Vs. SALIM KHAN
|
January 4, 2000 |
|
MUNICIPAL BOARD SOJEET Vs. LABOUR COURT
|
August 11, 2000 |
|
MUNICIPAL CORPORATION Vs. RAM CHANDRA SHRINGI
|
October 10, 2000 |
|
MUNICIPAL CORPORATION JODHPUR Vs. RAJENDRA BHANDARI
|
May 22, 2000 |
|
MUNICIPAL CORPORATION JODHPUR Vs. BANSHI LAL
|
May 22, 2000 |
|
MUNICIPAL CORPORATION JODHPUR Vs. RAJ KUMAR
|
May 22, 2000 |
|
MUNNA KHAN Vs. STATE OF RAJASTHAN
|
March 9, 2000 |
|
MUNSHI KHAN Vs. STATE OF RAJASTHAN
|
August 9, 2000 |
|
MUSHTAQ SHAH Vs. STATE OF RAJASTHAN
|
September 5, 2000 |
|
N S BOHRA Vs. SURESH KUMAR HAWA
|
August 24, 2000 |
|
N.M. KHANDELWAL Vs. MAHARSHI DAYANANAD SARASWATI UNIVERSITY AJMER AND ANR.
|
July 17, 2000 |
|
NAGA RAM Vs. STATE OF RAJASTHAN
|
November 16, 2000 |
|
NAGAR PALIKA MANDAL RAJSAMAND Vs. J K INDUSTRIES LIMITED
|
February 22, 2000 |
|
NAINMAL Vs. MAGANMAL
|
July 6, 2000 |
|
NANA Vs. STATE OF RAJASTHAN
|
February 10, 2000 |
|
NAND LAL Vs. STATE OF RAJASTHAN
|
May 1, 2000 |
|
NANDA AND OTHERS Vs. STATE OF RAJASTHAN
|
July 28, 2000 |
|
NANDA RAM Vs. PUNJAB NATIONAL BANK BHILWARA
|
August 9, 2000 |
|
NAR NARAYAN BOHRA Vs. STATE OF RAJASTHAN
|
April 25, 2000 |
|
NAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
September 18, 2000 |
|
NARAIN Vs. BOARD OF REVENUE
|
March 8, 2000 |
|
NARAIN PRASAD Vs. STATE OF RAJASTHAN
|
January 7, 2000 |
|
NARAIN SINGH Vs. RAMCHARAN
|
November 14, 2000 |
|
NARAYAN LAL Vs. STATE OF RAJ
|
March 20, 2000 |
|
NARAYANI DEVI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 5, 2000 |
|
NARENDRA KUMAR Vs. BRAHMA DEVI
|
September 18, 2000 |
|
NARENDRA SINGH & ORS. Vs. THE STATE OF RAJASTHAN
|
January 19, 2000 |
|
NARENDRA SINGH JHALA Vs. STATE OF RAJASTHAN
|
August 24, 2000 |
|
NARESH & 2 ORS. Vs. STATE OF RAJASTHAN
|
July 21, 2000 |
|
NARESH BHANSALI Vs. STATE OF RAJASTHAN
|
August 21, 2000 |
|
NAROTTAM KELA Vs. STATE OF RAJASTHAN
|
October 16, 2000 |
|
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
May 24, 2000 |
|
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
December 11, 2000 |
|
NATHU LAL JANGID Vs. STATE OF RAJASTHAN
|
July 31, 2000 |
|
NATIONAL INSURANCE CO Vs. M A C T NEEM KA THANA
|
August 11, 2000 |
|
NATIONAL INSURANCE CO LTD Vs. BHOJ RAJ
|
October 25, 2000 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL NEEMA-KA-THANA DISTT SIKAR
|
August 11, 2000 |
|
Natwar Singh Vs. State of Rajasthan
|
October 23, 2000 |
|
NAV BHARAT RICE AND GENERAL MILLS HANUMANGARH-JUNCTION Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE HANUMANGARH
|
March 6, 2000 |
|
NAVAL KISHORE Vs. BHOURILAL
|
October 11, 2000 |
|
NAVAL KISHORE SHARMA, ETC. ETC. Vs. DIRECTOR RD & PRD, JAIPUR & ORS.
|
September 13, 2000 |
|
NAWAL KISHORE TULARA Vs. DINESH CHAND GUPTA
|
November 15, 2000 |
|
NEELAM PASWAN Vs. STATE OF RAJASTHAN
|
November 24, 2000 |
|
NEMA RAM JAKHAR Vs. STATE OF RAJASTHAN
|
December 7, 2000 |
|
NEW AGE RICE MILLS Vs. MAHAVEER RICE DAL AND OIL MILLS
|
April 27, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
March 24, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOVANI
|
February 15, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. ABDULA ALIAS PATLA ABDULA
|
December 5, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. BADAM
|
December 18, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. AJIT SINGH
|
September 20, 2000 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. PALA RAM
|
May 16, 2000 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BHANWARI DEVI
|
December 18, 2000 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHANKER LAL
|
March 23, 2000 |
|
NIJAMUDDIN Vs. STATE OF RAJASTHAN
|
February 8, 2000 |
|
NIRANJAN DAS Vs. BOARD OF REVENUE AJMER
|
August 9, 2000 |
|
NIRANJANLAL Vs. MADAN MOHAN
|
May 22, 2000 |
|
NOOR BANU Vs. LATOOR
|
January 15, 2000 |
|
NOOR MOHD Vs. UNION OF INDIA
|
April 20, 2000 |
|
NORAT MAL Vs. LATUR LAL
|
October 12, 2000 |
|
O K GAUR AND COMPANY Vs. RAJASTHAN FINANCE CORPORATION
|
July 11, 2000 |
|
O P GUPTA Vs. UNION OF INDIA
|
September 14, 2000 |
|
O.P. SAREEN & ORS. Vs. STATE OF RAJASTHAN
|
March 29, 2000 |
|
OM BENIWAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 19, 2000 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 19, 2000 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 25, 2000 |
|
OM PRAKASH Vs. UNION OF INDIA
|
April 4, 2000 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 5, 2000 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
|
OM PRAKASH BISHNOI Vs. STATE OF RAJASTHAN
|
August 4, 2000 |
|
OM PRAKASH PUROHIT Vs. UNION OF INDIA
|
September 6, 2000 |
|
OM PRAKASH SOLANKI Vs. STATE OF RAJASTHAN
|
November 27, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. DHANNI DEVI
|
August 18, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. MOMINA BEGUM
|
May 22, 2000 |
|
ORIENTAL INSURANCE CO. LTD. Vs. DESHRAJ AND OTHERS
|
July 27, 2000 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SURGYAN
|
May 10, 2000 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MAHENDRA KAUR
|
April 26, 2000 |
|
P D KHANDELWAL Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
March 13, 2000 |
|
P G O PROCESSORS PRIVATE Vs. COMMISSIONER CENTRAL EXCISE
|
January 24, 2000 |
|
PALI CENTRAL CO-OPERATIVE BANK LTD Vs. JUDGE INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND
|
February 8, 2000 |
|
Pali Richpal Singh Vs. State of Rajasthan
|
November 24, 2000 |
|
PANA CHAND Vs. STATE OF RAJASTHAN
|
May 10, 2000 |
|
PANJUMAL SINDHI Vs. RAM NARAIN
|
February 21, 2000 |
|
PANNA LAL Vs. MANOJ AND ANOTHER
|
November 30, 2000 |
|
PAPPU RAM Vs. STATE OF RAJASTHAN
|
November 9, 2000 |
|
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
|
August 22, 2000 |
|
PARAS DRUGS AND CHEMICAL INDUSTRIES Vs. UCO BANK
|
June 1, 2000 |
|
PARAS ENTERPRISES Vs. DIRECTOR DEPARTMENT OF AGRICULTURAL MARKETING
|
July 14, 2000 |
|
PARAS RAM Vs. STATE OF RAJASTHAN
|
November 24, 2000 |
|
PARENTS TEACHERS ASSOCIATION Vs. CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN
|
November 6, 2000 |
|
PARIKSHIT BHARTI ALIAS BABLU Vs. STATE OF RAJASTHAN
|
February 16, 2000 |
|
PARIVAHAN MARG JAIPUR Vs. DHAN SINGH
|
October 19, 2000 |
|
PARMANAND Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
PARVATI DEVI Vs. STATE OF RAJASTHAN
|
May 4, 2000 |
|
PARVATI DEVI Vs. CHURU KRAYA VIKRAYA SAHAKARI SAMITI LTD
|
December 19, 2000 |
|
PAWAN KUMAR Vs. MUKESH KUMARI
|
July 31, 2000 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
February 16, 2000 |
|
PEACOCK INDUSTRIES LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 4, 2000 |
|
PHOONDIA Vs. STATE OF RAJASTHAN
|
September 19, 2000 |
|
PITAMBAR DAS Vs. STATE OF RAJASTHAN
|
January 31, 2000 |
|
POKAR RAM Vs. STATE OF RAJASTHAN
|
May 24, 2000 |
|
POONAM SINGH Vs. UNION OF INDIA
|
September 13, 2000 |
|
POORAN RAM Vs. STATE OF RAJASTHAN
|
August 17, 2000 |
|
PRABHU Vs. STATE OF RAJASTHAN
|
March 8, 2000 |
|
PRABHU DAYAL GUPTA Vs. FOOD CORPORATION OF INDIA & ORS.
|
July 3, 2000 |
|
PRABHU LAL Vs. LAL SINGH
|
May 16, 2000 |
|
PRABHU RAM Vs. STATE
|
July 27, 2000 |
|
PRADEEP KUMAR BHATNAGAR Vs. STATE OF RAJASTHAN
|
April 13, 2000 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
|
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
|
September 6, 2000 |
|
PRAKASH SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
November 29, 2000 |
|
PRAMILA BHATIA Vs. VIJAY KUMAR BHATIA
|
May 19, 2000 |
|
PRASAN SINGH Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
PRAVEEN KHANDELWAL Vs. STATE OF RAJASTHAN
|
May 8, 2000 |
|
PRAVIN CHAND Vs. STATE OF RAJASTHAN
|
December 11, 2000 |
|
PREM KUMAR Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION
|
March 8, 2000 |
|
PREM KUMARI Vs. SUSHIL KUMARI
|
June 2, 2000 |
|
PREM NARAIN & 3 ANR. Vs. THE STATE OF RAJASTHAN & ORS.
|
February 23, 2000 |
|
PREM RAJ Vs. STATE OF RAJASTHAN
|
August 17, 2000 |
|
PREM ROOP KALLA Vs. STATE OF RAJASTHAN
|
October 10, 2000 |
|
PREMLATA GAUR Vs. STATE OF RAJASTHAN
|
October 16, 2000 |
|
PRINCIPAL DOONGAR COLLEGE BIKANER Vs. MOHAMMED ALI
|
December 19, 2000 |
|
PRITHVI RAJ SINGH Vs. KULDEEP SINGH
|
May 1, 2000 |
|
PUKH RAJ SINGHVI Vs. STATE OF RAJASTHAN
|
October 13, 2000 |
|
PUNJAB NATIONAL BANK NEW DELHI Vs. SURENDRA NATH
|
September 7, 2000 |
|
PUNJAB TRAVEL COMPANY AHMEDABAD Vs. UNION OF INDIA
|
January 28, 2000 |
|
PUNJAB TRAVELS CO Vs. UNION OF INDIA
|
August 29, 2000 |
|
PURAN PRAKAS INDUSTRIES PALI Vs. UNION OF INDIA
|
July 12, 2000 |
|
PURSOTTAM BHOJWANI Vs. STATE OF RAJASTHAN
|
May 12, 2000 |
|
PUSHKAR SINGH BHATI Vs. STATE OF RAJASTHAN
|
November 20, 2000 |
|
PYAR CHAND KESARI MAL PVT LTD Vs. PRESCRIBED AUTHORITY UNDER
|
July 6, 2000 |
|
R C SHRIMALL Vs. STATE OF RAJASTHAN
|
May 22, 2000 |
|
R K DAS GUPTA Vs. STATE OF RAJASTHAN
|
October 11, 2000 |
|
R S GEHLOT Vs. STATE OF RAJASTHAN
|
January 17, 2000 |
|
R S R T C Vs. BHAGWANA RAM
|
July 25, 2000 |
|
R S R T C Vs. SANWAL CHAND
|
July 26, 2000 |
|
R S R T C BARMER Vs. CHANDRA ALIAS CHANDRAWATI
|
December 7, 2000 |
|
R S R T C PARIVAHAN MARG JAIPUR Vs. MADANLAL
|
July 20, 2000 |
|
R.S. SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
|
July 3, 2000 |
|
R.S. TANWAR Vs. MARWAR GRAMIN BANK, HEAD OFFICE, PALI AND OTHERS
|
September 1, 2000 |
|
R.S.R.T.C. THROUGH G.H., CHOMU HOUSE, JAIPUR Vs. MOOLCHAND AND OTHERS
|
May 3, 2000 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
February 14, 2000 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
March 6, 2000 |
|
RAGHU NATH Vs. STATE OF RAJASTHAN AND OTHERS
|
December 20, 2000 |
|
RAGHUNATH SINGH Vs. BOARD OF REVENUE
|
February 4, 2000 |
|
RAHUL MADAN Vs. VICE CHANCELLOR J N V
|
May 15, 2000 |
|
RAILWAY EMPLOYEES CO-OPERATIVE BANKING SOCIETY Vs. AUTHORITY UNDER SHOPS AND COMMERCIAL
|
May 19, 2000 |
|
RAILWAY SHRAMIK SAHAKARI BANK Vs. BHAGWAN DAS SWAMI
|
May 3, 2000 |
|
RAJ GAJENDRA SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
February 23, 2000 |
|
RAJA RAM Vs. STATE OF RAJASTHAN
|
December 15, 2000 |
|
RAJAN GANDHI Vs. ARAVALI KSHETRIYA GRAMIN BANK
|
May 9, 2000 |
|
RAJAN PRODUCTS Vs. UNION OF INDIA
|
July 7, 2000 |
|
RAJANTI Vs. NIHAL SINGH
|
December 11, 2000 |
|
RAJASTHAN EXCISE PREVENTIVE FORCE EMPLOYEES COORDINATION COMMITTEE JAIPUR Vs. STATE OF RAJASTHAN
|
November 14, 2000 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. PUKHRAJ JAIN
|
October 24, 2000 |
|
RAJASTHAN HOUSING BOARD Vs. ENGINEERING PROJECTS INDIA LIMITED
|
April 29, 2000 |
|
RAJASTHAN HOUSING BOARD Vs. KAILASH CHAND GUPTA & ANR.
|
July 14, 2000 |
|
RAJASTHAN MEDICAL AND SALES REPRESENTATIVES UNION Vs. INDUSTRIALS RESEARCH INSTITUTE P LTD
|
March 28, 2000 |
|
RAJASTHAN PHARMACY COUNCIL JAIPUR Vs. STATE OF RAJASTHAN
|
December 8, 2000 |
|
RAJASTHAN SPINNING AND WEAVING MILLS LIMITED BHILWARA Vs. JUDGE LABOUR COURT BHILWARA
|
December 18, 2000 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. DALIP SINGH
|
February 11, 2000 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. JATNA
|
July 12, 2000 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. SUKIYA
|
July 12, 2000 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. PANI BAI
|
July 13, 2000 |
|
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. SATNARAIN
|
April 28, 2000 |
|
RAJASTHAN STATE ROAD TRANS CORPN Vs. RAM NIWASI
|
February 2, 2000 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAGDISH RAM
|
January 21, 2000 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MADAN LAL
|
July 20, 2000 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHIV NARAIN
|
July 24, 2000 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MAGHA RAM
|
November 27, 2000 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ASHOK MISHRA
|
September 19, 2000 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. GHANSHYAM SINGH
|
July 3, 2000 |
|
RAJASTHAN VIDHYAPEETH UDAIPUR Vs. MOTIBAI
|
April 18, 2000 |
|
RAJASTHAN VIKAS SANSTHAN JODHPUR Vs. STATE OF RAJASTHAN
|
September 1, 2000 |
|
RAJENDER KUMAR Vs. UNION OF INDIA
|
September 25, 2000 |
|
RAJENDRA BHARDWAJ Vs. STATE OF RAJASTHAN
|
September 26, 2000 |
|
RAJENDRA KUMAR RASTOGI Vs. THE BANK OF RAJASTHAN LTD. AND OTHERS
|
July 3, 2000 |
|
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
July 14, 2000 |
|
RAJENDRA MOONDRA Vs. STATE OF RAJASTHAN THROUGH P.P. & ANR.
|
December 7, 2000 |
|
RAJENDRA PRASAD Vs. BABULAL
|
June 2, 2000 |
|
RAJESH KOLI Vs. STATE OF RAJASTHAN AND FOUR OTHERS
|
January 7, 2000 |
|
RAJESHWAR DAYAL Vs. SOBHANA MATHUR
|
January 6, 2000 |
|
RAJU LAL MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 7, 2000 |
|
RAJU MANBANI Vs. SUSHILA DEVI
|
May 5, 2000 |
|
RAJVEER SINGH Vs. CONVENER
|
December 13, 2000 |
|
RAJYASHREE Vs. RAJMATA SUSHILA KUMARI AND ORS.
|
October 16, 2000 |
|
RAKESH Vs. STATE OF RAJASHTAN
|
May 3, 2000 |
|
RAKESH GHATIWAL Vs. STATE OF RAJASTHAN
|
December 18, 2000 |
|
RAKESH GHATIWAL Vs. STATE OF RAJASTHAN
|
May 26, 2000 |
|
RAM BILAS Vs. BOARD OF REVENUE
|
February 29, 2000 |
|
RAM CHAND KUMAWAT Vs. STATE OF RAJ
|
December 8, 2000 |
|
RAM CHANDRA Vs. JAI NARAIN VYAS UNIVERSITY JODHPUR
|
December 20, 2000 |
|
RAM CHARAN & OTHERS Vs. STATE OF RAJASTHAN
|
May 19, 2000 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
April 27, 2000 |
|
RAM DAYAL Vs. HARI KRISHNA
|
August 24, 2000 |
|
RAM DEVI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
July 5, 2000 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
July 26, 2000 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
|
RAM NIWAS Vs. SHIKSHA PRASAR SAMITI RATANGARH
|
November 7, 2000 |
|
RAM NIWAS SAINI Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
|
RAM PAL Vs. CHANDU RAM
|
May 16, 2000 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
December 12, 2000 |
|
RAM PRASAD Vs. BAPULAL
|
September 13, 2000 |
|
RAM PRASAD VIJAYVARGIYA Vs. STATE OF RAJASTHAN
|
November 22, 2000 |
|
RAM RAI Vs. SULOCHNA DEVI
|
January 28, 2000 |
|
RAMA Vs. STATE OF RAJASTHAN
|
November 23, 2000 |
|
RAMAN LAL Vs. STATE OF RAJASTHAN
|
April 5, 2000 |
|
RAMAVTAR SHARMA Vs. LAXMAN AVTAR SHARMA
|
November 30, 2000 |
|
RAMBAGH PALACE HOTEL LTD Vs. STATE OF RAJASTHAN
|
January 7, 2000 |
|
RAMCHARAN SHARMA Vs. STATE OF RAJASTHAN
|
February 21, 2000 |
|
RAMDAYAL Vs. NATHULAL
|
October 11, 2000 |
|
RAMESH CHANDRA Vs. KOTA OPEN UNIVERSITY
|
November 13, 2000 |
|
RAMESH CHANDRA MUNDRA Vs. STATE OF RAJASTHAN
|
November 29, 2000 |
|
RAMESHWAR Vs. MANJULA CHAUHAN
|
July 21, 2000 |
|
RAMESHWAR LAL Vs. RUKMANI DEVI
|
April 5, 2000 |
|
RAMJILAL YADAV Vs. STATE OF RAJASTHAN
|
February 29, 2000 |
|
RAMPHAL Vs. STATE OF RAJASTHAN
|
November 14, 2000 |
|
RAMRATAN Vs. BULAKIDAS
|
May 2, 2000 |
|
RAMZAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 17, 2000 |
|
RAMZAN KHAN Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
RANDHEER SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 29, 2000 |
|
RANDHIR Vs. STATE
|
December 7, 2000 |
|
RAO NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 3, 2000 |
|
RASHEED AHMAD Vs. MANOJ KUMAR AND OTHERS
|
December 13, 2000 |
|
RASHTRA UNNATI VIDYALAYA Vs. SH NATHMAL CHANDOK
|
August 1, 2000 |
|
RASHTRIYA YUVA UDHYOG Vs. DHEERAJ KANWAR
|
May 22, 2000 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
October 23, 2000 |
|
RATAN SINGH Vs. CHAIN SINGH
|
March 2, 2000 |
|
RATHINDRA GOSWAMI Vs. UNION OF INDIA
|
October 10, 2000 |
|
RATI RAM Vs. NEW INDIA ASSURANCE CO LTD
|
November 9, 2000 |
|
RAWAL JAYTI KALYAN KARI SANSTHA SIROHI Vs. STATE OF RAJASTHAN
|
May 16, 2000 |
|
RAZAK AND OTHERS Vs. STATE OF RAJASTHAN
|
October 19, 2000 |
|
REGIONAL DIRECTOR ESIC Vs. CHEMICAL AND MINERAL INDUSTRIES
|
April 24, 2000 |
|
REGIONAL DIRECTOR ESIC Vs. BHARAT MOTORS
|
April 27, 2000 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. GOPAL GOSALA
|
March 8, 2000 |
|
REN PRAKASH Vs. SNEH LATA
|
August 8, 2000 |
|
RENU & ANR. Vs. MOMAM CHAND
|
July 7, 2000 |
|
RESHMA RAM Vs. DEVI BAI
|
December 1, 2000 |
|
ROOP LAL Vs. STATE OF RAJASTHAN
|
October 10, 2000 |
|
ROOP RAJ LAXMI Vs. SUB DIVISIONAL OFFICER JAIPUR
|
September 13, 2000 |
|
ROOP SINGH Vs. STATE OF RAJASTHAN
|
February 2, 2000 |
|
Roop Singh Jagroop Singh Vs. State of Rajasthan
|
April 10, 2000 |
|
ROOPA Vs. STATE OF RAJASTHAN
|
February 1, 2000 |
|
ROSHAN AARA Vs. STATE OF RAJASTHAN
|
September 20, 2000 |
|
RUDHMAL Vs. STATE OF RAJASTHAN
|
January 4, 2000 |
|
RUKMA Vs. STATE OF RAJASTHAN
|
August 11, 2000 |
|
RUKMA Vs. STATE OF RAJASTHAN
|
July 27, 2000 |
|
RUKMA Vs. THE STATE OF RAJASTHAN
|
March 13, 2000 |
|
RUKMI DEVI Vs. HARI SHANKER
|
July 14, 2000 |
|
S A QADIR Vs. UNION OF INDIA
|
April 26, 2000 |
|
SABINA BANO Vs. T SRINIWASAN
|
December 15, 2000 |
|
SADUL SINGH & ORS. Vs. THE STATE OF RAJASTHAN
|
August 24, 2000 |
|
SAHABRAM Vs. KAHIRAM
|
August 9, 2000 |
|
SAJJAN RAJ Vs. UNION OF INDIA
|
February 9, 2000 |
|
SAND PLAST INDIA LTD Vs. I T C BHADRACHALAM FINANCE
|
December 14, 2000 |
|
SANGMARMAR INDIA PVT LTD Vs. MUNICIPAL BOARD MAKARANA
|
August 16, 2000 |
|
Sanjay Batla Vs. State of Rajasthan
|
June 16, 2000 |
|
SANJAY INDUSTRIES SUWANA DISTT BHILWARA Vs. COMMERCIAL TAXES OFFICER BHILWARA
|
January 17, 2000 |
|
SANJAY PRAKASH Vs. STATE OF RAJASTHAN
|
September 13, 2000 |
|
SANJEEV CHHAJER Vs. JAI NARAYAN VYAS UNIVERSITY JODHPUR
|
January 4, 2000 |
|
SANTOKBA DURLABHJI MEMORIAL HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
July 21, 2000 |
|
SANTOSH KUMAR GUPTA Vs. INDIAN LIFE INSURANCE CORPORATION
|
April 11, 2000 |
|
SANTOSH KUMAR JAIN Vs. FIRM SUGANCHAND RADHEY SHYAM
|
January 7, 2000 |
|
SANTOSH NEHRA Vs. STATE OF RAJASTHAN AND OTHERS
|
July 27, 2000 |
|
SAPNA SAREE CENTRE Vs. BANK OF RAJASTHAN LIMITED
|
March 29, 2000 |
|
SAPPU BEGUM Vs. STATE
|
July 18, 2000 |
|
SAREMAL Vs. BOARD OF REVENUE
|
July 4, 2000 |
|
SARVADA NAND SHARMA Vs. STATE OF RAJASTHAN
|
September 6, 2000 |
|
SARVARI PAV Vs. AAS CHANDRAMA PAV
|
April 28, 2000 |
|
SAT BHARAI SRIGANGANAGAR Vs. STATE OF RAJASTHAN
|
August 10, 2000 |
|
SATISH KUMAR Vs. STATE OF RAJASTHAN
|
September 6, 2000 |
|
SATPAL ALIAS SATNAM SINGH Vs. STATE OF RAJASTHAN
|
August 2, 2000 |
|
SATYA BHAMA DEVI Vs. SATWINDER SINGH
|
July 11, 2000 |
|
SATYA NARAIN Vs. RAJASTHAN HOUSING BOARD
|
September 25, 2000 |
|
SATYA NARAIN ALIAS SATPAL Vs. STATE OF RAJASTHAN
|
July 3, 2000 |
|
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
February 18, 2000 |
|
SATYA NARAYAN SHARMA Vs. SARPANCH GRAM PANCHAYAT KERAP
|
April 27, 2000 |
|
SATYA PRAKASH Vs. GYARSI ALIAS GYARSIRAM
|
July 14, 2000 |
|
SAVA Vs. STATE OF RAJASTHAN
|
August 3, 2000 |
|
SAWAI LAL Vs. STATE OF RAJASTHAN
|
December 5, 2000 |
|
SAYED FAIZUL MUSTFA Vs. JUDGE LABOUR COURT
|
January 4, 2000 |
|
SECRETARY DEPARTMENT OF CANTEEN MANAGEMENT Vs. KRISHNA KUMAR SAXENA
|
October 12, 2000 |
|
SECRETARY TO GOVERNMENT, HIGHER & TECHNICAL EDUCATION AND ORS. Vs. DR. (MRS.) NIKHAT TASNEEM
|
August 11, 2000 |
|
SECY DEPTT OF CANTEEN MGMT Vs. K K SAXENA
|
October 12, 2000 |
|
SHAH GOVERDHAN LAL KABRA TEACHERS COLLEGE Vs. UNION OF INDIA
|
August 9, 2000 |
|
SHAHJAD BANO Vs. STATE OF RAJASTHAN
|
January 4, 2000 |
|
SHAKILA Vs. VEER SINGH
|
December 7, 2000 |
|
SHAMBHOO KUMAR Vs. DIST and SESSIONS JUDGE
|
July 25, 2000 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN
|
May 10, 2000 |
|
SHANKERLAL Vs. STATE OF RAJASTHAN
|
August 7, 2000 |
|
SHANTI Vs. STATE OF RAJASTHAN
|
March 8, 2000 |
|
SHANTI DEVI Vs. STATE OF RAJASTHAN
|
April 25, 2000 |
|
SHANTI DEVI Vs. MUNICIPAL BOARD BARMER
|
December 8, 2000 |
|
SHARMILA Vs. STATE OF RAJASTHAN
|
January 19, 2000 |
|
SHARVAN SINGH Vs. STATE OF RAJASTHAN
|
January 14, 2000 |
|
SHARWAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 26, 2000 |
|
SHASHI BALA Vs. STATE OF RAJASTHAN
|
September 20, 2000 |
|
SHAUKAT ALI Vs. UNION OF INDIA
|
September 11, 2000 |
|
SHAYAMA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
SHEOPAT RAM Vs. DANA RAM
|
October 16, 2000 |
|
SHIKHA INDIA ASSURANCE CO LTD Vs. SHIKHA BHAUMIK
|
September 14, 2000 |
|
SHIRPAL JAIN Vs. STATE OF RAJASTHAN
|
January 13, 2000 |
|
SHIV DAYAL Vs. STATE OF RAJASTHAN
|
March 27, 2000 |
|
SHIV LAL Vs. STATE OF RAJASTHAN
|
February 10, 2000 |
|
SHIV NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
December 1, 2000 |
|
SHIV RAM Vs. STATE OF RAJASTHAN
|
January 28, 2000 |
|
SHIVIA Vs. STATE OF RAJASTHAN
|
October 12, 2000 |
|
SHREE CHEMICALS AND MINERALS Vs. STATE OF RAJASTHAN
|
July 14, 2000 |
|
SHREE NARAIN DHANUKA Vs. JAIDEV PRASAD INDORIA
|
October 25, 2000 |
|
SHRI RAM MARBLE ARTICLE INDUSTRIES Vs. STATE OF RAJASTHAN
|
January 24, 2000 |
|
SHYAM LAL Vs. RAJENDRA KUMAR
|
September 11, 2000 |
|
SHYAM LAL ALIAS GHAN SHYAM Vs. RAM NIWAS
|
April 18, 2000 |
|
SHYAM SUNDER MAL Vs. RAJASTHAN HIGH COURT
|
August 1, 2000 |
|
SHYAMA RAM Vs. STATE OF RAJASTHAN
|
April 24, 2000 |
|
SITA DEVI Vs. NITIN GUPTA
|
October 20, 2000 |
|
SITA RAM SONI Vs. STATE OF RAJASTHAN & ORS.
|
July 19, 2000 |
|
Siyaram Vs. State of Rajasthan
|
May 1, 2000 |
|
SMT. BASHIRAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 13, 2000 |
|
SMT. JAMNA Vs. STATE OF RAJASTHAN
|
October 17, 2000 |
|
SMT. LAXMI KANWAR Vs. STATE OF RAJASTHAN
|
March 13, 2000 |
|
SOBHAGMAL JAIN Vs. MOOL CHAND VAISYA
|
June 1, 2000 |
|
SOHAN LAL Vs. MUNICIPAL BOARD RAJALDESAR
|
February 9, 2000 |
|
SOHANLAL Vs. STATE OF RAJASTHAN
|
March 2, 2000 |
|
SOMOTI DAI Vs. UNION OF INDIA
|
November 13, 2000 |
|
SOPAT RAM Vs. STATE OF RAJASTHAN
|
July 7, 2000 |
|
SPECIAL LIVE STORE Vs. STATE OF RAJASTHAN
|
July 6, 2000 |
|
SRI NARAYAN Vs. RAJASTHAN AGRICULTURE UNIVERSITY & ORS.
|
September 21, 2000 |
|
SRI VAISHNAV BRAHMIN TRUST JODHPUR Vs. RAMESH CHANDRA
|
August 8, 2000 |
|
ST ANNES SCHOOL SOCIETY Vs. URBAN IMPROVEMENT TRUST JODHPUR
|
August 1, 2000 |
|
STATE Vs. BADRI LAL
|
May 8, 2000 |
|
STATE Vs. JHANDU RAM
|
January 20, 2000 |
|
STATE Vs. MANISH CHAUDHARY
|
September 14, 2000 |
|
STATE Vs. NATHU RAM AND OTHERS
|
November 21, 2000 |
|
STATE OF RAJ Vs. BHOOR DAS
|
August 1, 2000 |
|
STATE OF RAJ. Vs. JAGAN NATH
|
October 17, 2000 |
|
STATE OF RAJASTHAN Vs. SOHAN NATH
|
July 10, 2000 |
|
STATE OF RAJASTHAN Vs. DUNGARIYA AND ORS.
|
July 24, 2000 |
|
STATE OF RAJASTHAN Vs. KALU RAM
|
September 27, 2000 |
|
STATE OF RAJASTHAN Vs. KUNDAN MAL AND OTHERS
|
December 22, 2000 |
|
STATE OF RAJASTHAN Vs. SANWANT SINGH
|
October 25, 2000 |
|
STATE OF RAJASTHAN Vs. CHAIRMAN AND SECRETARY UIT JODHPUR
|
August 22, 2000 |
|
STATE OF RAJASTHAN Vs. DARSHAN SINGH
|
September 27, 2000 |
|
STATE OF RAJASTHAN Vs. DHAN RAJ
|
August 16, 2000 |
|
STATE OF RAJASTHAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL, THROUGH ITS REGISTRAR, RAJASTHAN, JAIPUR
|
May 10, 2000 |
|
STATE OF RAJASTHAN Vs. MAHENDRA SINGH & ORS.
|
April 24, 2000 |
|
STATE OF RAJASTHAN Vs. MOHAMMAD HUSSAIN AND ANOTHER
|
February 10, 2000 |
|
STATE OF RAJASTHAN Vs. MOHD. HANIF
|
September 23, 2000 |
|
STATE OF RAJASTHAN Vs. CHATAR LAL & ANR.
|
April 24, 2000 |
|
STATE OF RAJASTHAN Vs. FAKIR MOHAMMAD ALIAS FAKIRA
|
August 2, 2000 |
|
STATE OF RAJASTHAN Vs. KHALSA TRAVELS
|
August 16, 2000 |
|
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT JODHPUR
|
August 16, 2000 |
|
STATE OF RAJASTHAN Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT AND
|
August 28, 2000 |
|
STATE OF RAJASTHAN Vs. HEERA SINGH
|
August 25, 2000 |
|
STATE OF RAJASTHAN Vs. MEGHRAJ
|
July 18, 2000 |
|
STATE OF RAJASTHAN Vs. BALRAJ
|
July 19, 2000 |
|
STATE OF RAJASTHAN Vs. AMARA
|
May 4, 2000 |
|
STATE OF RAJASTHAN Vs. RAM NIWAS RATHI
|
May 2, 2000 |
|
STATE OF RAJASTHAN Vs. MAHESH ROOP RAI
|
May 2, 2000 |
|
STATE OF RAJASTHAN Vs. RAKESH
|
May 3, 2000 |
|
STATE OF RAJASTHAN Vs. NAGJI
|
May 12, 2000 |
|
STATE OF RAJASTHAN Vs. VINOD KUMAR
|
July 4, 2000 |
|
STATE OF RAJASTHAN Vs. PREM SINGH
|
July 5, 2000 |
|
STATE OF RAJASTHAN Vs. LOKESH KUMAR
|
May 31, 2000 |
|
STATE OF RAJASTHAN Vs. HEERA LAL
|
June 2, 2000 |
|
STATE OF RAJASTHAN Vs. VIRENDRA SINGH
|
January 17, 2000 |
|
STATE OF RAJASTHAN Vs. GAJJAN SINGH
|
February 3, 2000 |
|
STATE OF RAJASTHAN Vs. RAM DULARI
|
February 8, 2000 |
|
STATE OF RAJASTHAN Vs. HANUMAN SINGH
|
February 23, 2000 |
|
STATE OF RAJASTHAN Vs. DALIP SINGH
|
February 24, 2000 |
|
STATE OF RAJASTHAN Vs. BAPU LAL BHANDARI
|
February 22, 2000 |
|
STATE OF RAJASTHAN Vs. ARUN KUMAR
|
March 10, 2000 |
|
STATE OF RAJASTHAN Vs. RATAN SINGH
|
March 1, 2000 |
|
STATE OF RAJASTHAN Vs. NIRMAL DEVI
|
April 4, 2000 |
|
STATE OF RAJASTHAN Vs. DARBARA SINGH
|
March 31, 2000 |
|
STATE OF RAJASTHAN Vs. BACHHRAJ SONI
|
April 25, 2000 |
|
STATE OF RAJASTHAN Vs. PURA
|
April 28, 2000 |
|
STATE OF RAJASTHAN Vs. LAXMI DEVI
|
April 26, 2000 |
|
STATE OF RAJASTHAN Vs. PREMCHAND
|
April 20, 2000 |
|
STATE OF RAJASTHAN Vs. GHANSHYAM
|
April 19, 2000 |
|
STATE OF RAJASTHAN Vs. NAND KISHORE
|
April 10, 2000 |
|
STATE OF RAJASTHAN Vs. HEM RAJ JAIN
|
April 5, 2000 |
|
STATE OF RAJASTHAN Vs. SHIV BHAGWAN SARAOGI
|
November 12, 2000 |
|
STATE OF RAJASTHAN Vs. CHAMKOR SINGH
|
November 8, 2000 |
|
STATE OF RAJASTHAN Vs. GITA RANI
|
October 11, 2000 |
|
STATE OF RAJASTHAN Vs. INDUSTRIAL AND LABOUR COURT UDAIPUR
|
October 11, 2000 |
|
STATE OF RAJASTHAN Vs. BHERULAL
|
October 10, 2000 |
|
STATE OF RAJASTHAN Vs. BHANWARLAL
|
September 6, 2000 |
|
STATE OF RAJASTHAN Vs. MOTI
|
September 5, 2000 |
|
STATE OF RAJASTHAN Vs. YATISH SHARAN
|
September 12, 2000 |
|
STATE OF RAJASTHAN Vs. HARI RAM
|
September 13, 2000 |
|
STATE OF RAJASTHAN Vs. MAHESHA
|
September 13, 2000 |
|
STATE OF RAJASTHAN Vs. SHIV KUMAR SHARMA
|
November 29, 2000 |
|
STATE OF RAJASTHAN Vs. LABOUR COURT JODHPUR
|
November 22, 2000 |
|
STATE OF RAJASTHAN Vs. MAHIPAL SINGH SISODIA
|
November 23, 2000 |
|
STATE OF RAJASTHAN Vs. MISHRILAL SHARMA
|
November 23, 2000 |
|
STATE OF RAJASTHAN Vs. JINENDRA AND COMPANY MANDORE ROAD JODHPUR
|
November 27, 2000 |
|
STATE OF RAJASTHAN Vs. BHILWARA SPINNERS LIMITED
|
November 27, 2000 |
|
STATE OF RAJASTHAN Vs. SHIV BHAGWAN SARAOGI AND ORS
|
November 15, 2000 |
|
STATE OF RAJASTHAN Vs. SALMA KHAN
|
December 20, 2000 |
|
STATE OF RAJASTHAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL JAIPUR
|
December 19, 2000 |
|
SUBHASH ENTERPRISES Vs. PUNJAB NATIONAL BANK
|
July 14, 2000 |
|
SUBHASH JAIN Vs. STATE OF RAJASTHAN
|
May 4, 2000 |
|
SUBHITA Vs. PITHARAM
|
August 24, 2000 |
|
SUDHARSHANA DEVI Vs. STATE OF RAJASTHAN
|
November 16, 2000 |
|
SUGAN CHAND Vs. MADAN LAL
|
January 17, 2000 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
March 28, 2000 |
|
SULTAN SINGH Vs. UNION OF INDIA
|
August 22, 2000 |
|
SUMAN KUMARI Vs. STATE OF RAJASTHAN
|
October 20, 2000 |
|
SUMAR KHAN Vs. STATE
|
July 24, 2000 |
|
SUNDER S R Vs. GENERAL MANAGER STATE BANK OF SAURASHTRA
|
April 20, 2000 |
|
SUNIL KUMAR Vs. UNION OF INDIA
|
December 19, 2000 |
|
SUNITA Vs. STATE OF RAJASTHAN
|
February 23, 2000 |
|
SURAJ MAL Vs. STATE OF RAJASTHAN
|
March 10, 2000 |
|
SURATI PRAKASH GAUR Vs. UNION OF INDIA
|
March 8, 2000 |
|
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 17, 2000 |
|
SURENDRA KUMAR Vs. KAILASH BHANSALI
|
December 15, 2000 |
|
SURENDRA KUMAR VERMA Vs. RUGEIT
|
April 4, 2000 |
|
SURENDRA KUMAR VERMA Vs. STATE OF RAJASTHAN
|
February 3, 2000 |
|
SURENDRA PAL SINGH TT Vs. STATE OF RAJASTHAN
|
May 9, 2000 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
September 21, 2000 |
|
SURESH SONI Vs. R P S C
|
August 2, 2000 |
|
SURESH SWAMI Vs. STATE OF RAJASTHAN
|
December 20, 2000 |
|
SUSHIL KUMAR MATHUR Vs. STATE OF RAJASTHAN
|
July 19, 2000 |
|
SUZUKI PROCESSORS Vs. COMMISSIONER CENTRAL EXCISE JAIPUR
|
May 23, 2000 |
|
SYED INAMUL HAQ SHAH Vs. STATE OF RAJASTHAN
|
September 25, 2000 |
|
SYED MUBARAK ALI Vs. STATE OF RAJASTHAN
|
January 5, 2000 |
|
TARA SINGH Vs. DULLA SINGH
|
April 29, 2000 |
|
TARA SINGH Vs. STATE OF RAJASTHAN
|
February 15, 2000 |
|
TARA SINGH Vs. DULLA SINGH
|
March 29, 2000 |
|
TEHSILDAR GIRVA Vs. BHAGWAN
|
September 6, 2000 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
August 21, 2000 |
|
TEJ SINGH MANAWAT Vs. BANK OF RAJASTHAN LTD
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July 19, 2000 |
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TEJ SINGH SARUPRIYA Vs. RAJASTHAN STATE MINES
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July 21, 2000 |
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THAWARA AND ORS. Vs. STATE OF RAJASTHAN
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August 30, 2000 |
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THE STATE OF RAJASTHAN Vs. MISS SHARDA MEEL
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February 22, 2000 |
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TRIVENI OIL FIELD SERVICES LTD Vs. C T O
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April 3, 2000 |
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TULSI DAS Vs. MOOII DEVI
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May 3, 2000 |
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UDA Vs. BOARD OF REVENUE AJMER
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August 8, 2000 |
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UDA Vs. STATE OF RAJASTHAN
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August 11, 2000 |
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UDA ALIAS SUDA Vs. STATE OF RAJASTHAN
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April 10, 2000 |
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UDAI CHAND Vs. LEGAL REPRESENTATIVES OF LATE SHRI BASTI MAL
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April 20, 2000 |
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UDAIPUR DISTILLERY CO LTD Vs. RAJASTHAN TAXATION TRIBUNAL
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June 2, 2000 |
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UDIT GOPAL BERI Vs. STATE OF RAJASTHAN
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September 5, 2000 |
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UMA DEVI Vs. NOORUDDIN
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July 17, 2000 |
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UNION OF INDIA Vs. MOHINDER SINGH
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July 25, 2000 |
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UNION OF INDIA Vs. LAXMINARAYAN
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July 28, 2000 |
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UNION OF INDIA Vs. KADAR SINGH
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May 4, 2000 |
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UNION OF INDIA Vs. KAMLESH GOYAL
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January 2, 2000 |
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UNION OF INDIA Vs. SHEKHAR CHAND JAIN
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September 12, 2000 |
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UNION OF INDIA Vs. C A T
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September 26, 2000 |
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UNION OF INDIA Vs. VISHNU LAL NAI
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December 11, 2000 |
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UNION OF INDIA Vs. SOHAN SINGH JOGINDER & ANR.
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March 10, 2000 |
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UNITED INDIA INSURANCE CO LTD Vs. DERAM RAM
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April 7, 2000 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SHABNAM
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April 5, 2000 |
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UPENDRA MISHRA Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
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November 6, 2000 |
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URBAN IMPROVEMENT TRUST ALWAR Vs. KAILASH CHAND
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July 27, 2000 |
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VAID SHRI VIDHYADHAR Vs. STATE OF RAJASTHAN
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March 10, 2000 |
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VALLABH DAS SHARMA Vs. DIR R D AND PANCHAYAT RAJ DEPARTMENT
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August 7, 2000 |
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VARDA Vs. STATE OF RAJASTHAN
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July 26, 2000 |
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VARDHICHAND JAIN Vs. MADAN LAL MAHENDRA KUMAR
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May 11, 2000 |
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VEER PAL SINGH Vs. DISTT SUPERINTENDENT OF POLICE
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October 12, 2000 |
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VIJAI SINGH & ORS. Vs. STATE OF RAJASTHAN
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March 8, 2000 |
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VIJAY KUMAR Vs. STATE OF RAJASTHAN
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December 19, 2000 |
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Vijay Kumar Vs. State of Rajasthan
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October 11, 2000 |
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VIJAY KUMAR Vs. KRISHI UPAJ MANDI SAMITI SRIGANGANAGAR
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February 7, 2000 |
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VIJAY KUMAR AGARWAL Vs. STATE OF RAJASTHAN
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July 7, 2000 |
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VIJAY MEHTA & ANR. Vs. STATE OF RAJASTHAN
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October 17, 2000 |
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VIJAY SHANTI EDU TRUST Vs. STATE OF RAJASTHAN
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September 15, 2000 |
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VIKAS Vs. STATE OF RAJASTHAN
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April 18, 2000 |
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VIKRAM SINGH Vs. SUB DIVISIONAL MAGISTRATE RAJGARH
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March 1, 2000 |
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VIMLA DEVI Vs. STATE OF RAJASTHAN
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August 2, 2000 |
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VINAY KUMAR SWAMI Vs. STATE OF RAJASTHAN
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May 19, 2000 |
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VINAY PUROHIT Vs. JAI NARAIN UNIVERSITY
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August 1, 2000 |
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VINOD KUMAR AGARWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
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December 18, 2000 |
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VIRENDRA BHANDARI Vs. RAJASTHAN STATE ROAD TRANS CORPN
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July 4, 2000 |
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VIRENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
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April 11, 2000 |
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VIRENDRA SINGH Vs. STATE OF RAJASTHAN
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April 5, 2000 |
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VISHAL EXIM PVT LTD Vs. STATE OF RAJASTHAN
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October 24, 2000 |
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Vishnu Prasad Vs. State of Rajasthan
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September 14, 2000 |
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VIVEK GARG AND ANR. Vs. STATE
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August 31, 2000 |
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YASHVENDRA SINGH Vs. HANSRAJ
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December 15, 2000 |
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YASIN KHAN Vs. STATE OF RAJASTHAN
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July 24, 2000 |