|
A K SANGHI Vs. STATE OF RAJASTHAN
|
December 16, 1999 |
|
A N GUPTA Vs. STATE
|
March 10, 1999 |
|
AATMA RAM Vs. STATE
|
July 9, 1999 |
|
ABDUL GAFFAR Vs. STATE OF RAJASTHAN
|
December 21, 1999 |
|
ABDUL GANI AND ANOTHER Vs. SHAHZAD AND OTHERS
|
May 18, 1999 |
|
ABDUL HUSEN Vs. PYAR CHARID
|
April 29, 1999 |
|
ABDUL KHAN Vs. MOHD AJIJ ALIAS INDU MIYA TAILOR
|
August 11, 1999 |
|
ABDUL NISHAR Vs. SAROJ
|
January 27, 1999 |
|
ABDUL RASHID Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
|
ABDUL REHMAN Vs. BUDHMAL BHOJAK
|
January 22, 1999 |
|
ABHEY SINGH JAIN Vs. STATE OF RAJASTHAN
|
August 6, 1999 |
|
ABUATHAT Vs. STATE
|
May 18, 1999 |
|
AGARWAL TUBES P LTD Vs. DEBT RECOVERY TRIBUNAL
|
February 8, 1999 |
|
AJEET SINGH Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
|
ALI HUSSAIN Vs. STATE OF RAJASTHAN
|
September 10, 1999 |
|
ALICE GARG AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
November 1, 1999 |
|
ALKA BOHRA Vs. STATE OF RAJASTHAN & ORS.
|
January 18, 1999 |
|
ALKA VYAS Vs. PRINCIPAL RAJKIYA SHARIRIK
|
July 14, 1999 |
|
ALL INDIA I T D C EMPLOYES UNION Vs. EMPLOYES STATE INSURANCE CORPN
|
May 5, 1999 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
May 5, 1999 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
April 19, 1999 |
|
AMBIKA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
|
April 6, 1999 |
|
AMERY PHARMACEUTICALS Vs. STATE OF RAJASTHAN
|
October 25, 1999 |
|
AMRA Vs. STATE OF RAJASTHAN
|
April 6, 1999 |
|
AMRIT LAL Vs. JAGDISH LAL
|
January 10, 1999 |
|
AMROODYA & ANR. Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
|
ANADA SINGH Vs. THE STATE OF RAJASTHAN
|
October 7, 1999 |
|
ANI @ HANIF AND OTHERS Vs. STATE OF RAJASTHAN
|
February 8, 1999 |
|
ANIL Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
|
ANIL CHAUDHURY Vs. STATE OF RAJASTHAN
|
August 7, 1999 |
|
ANIL KUMAR SOLANKI Vs. STATE OF RAJASTHAN
|
November 17, 1999 |
|
ANIL RAO Vs. STATE OF RAJASTHAN
|
August 13, 1999 |
|
ANNARAM Vs. STATE OF RAJASTHAN
|
December 8, 1999 |
|
ANNE S SCHOOL SOCIETY Vs. URBAN IMPROVEMENT TRUST JODHPUR
|
October 6, 1999 |
|
ANWAR ALI Vs. STATE OF RAJASTHAN
|
November 18, 1999 |
|
ANWAR KHAN Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
|
ARIHANT BUILDERS Vs. UNION OF INDIA
|
February 4, 1999 |
|
ARIHANT BUILDERS Vs. UNION OF INDIA
|
March 23, 1999 |
|
ARIHANT GHEE AGENCY Vs. KRISHI UPAJ MANDI SAMITI JODHPUR
|
March 30, 1999 |
|
ARORA LATEX UDYOG Vs. R S E B
|
August 16, 1999 |
|
ARVIND KUMAR JAIN Vs. PUNJAB NATIONAL BANK
|
December 17, 1999 |
|
ASHA DEVI Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
|
ASHANAND Vs. STATE OF RAJASTHAN
|
August 13, 1999 |
|
Ashok Kumar Vs. State Of Rajasthan
|
March 11, 1999 |
|
ASSISTANT COMMERCIAL TAXES Vs. MEHARSINGH HARBANS SINGH COTTON
|
December 16, 1999 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. NALVAYA AGENCIES UDAIPUR
|
December 13, 1999 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD III CIRCLE B BIKANER Vs. SHAKTI SCORING AND MILLING MILLS
|
December 16, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AJAY VIJAY TRADERS
|
July 1, 1999 |
|
ASSTT COMMERCIAL TAXES OFFICER JODHPUR Vs. RAJASTHAN TAXATION TRIBUNAL JODHPUR
|
December 3, 1999 |
|
ASSTT COMMISSIONER Vs. KRISHNA INDUSTRIES
|
December 13, 1999 |
|
ASSTT ENGINEER DSD WEST RSEB Vs. COMMISSIONER WORKMEN S COMPENSATION ACT BHILWARA
|
July 27, 1999 |
|
ASSTT ENGINEER PHED Vs. MOHAMMED HUSSAIN
|
August 24, 1999 |
|
ASU Vs. STATE OF RAJASTHAN
|
June 30, 1999 |
|
ATMA RAM Vs. STATE OF RAJASTHAN
|
January 20, 1999 |
|
AVDHESH KHOKHAR Vs. PRINCIPAL DAYANAND PUBLIC SCHOOL
|
October 5, 1999 |
|
AVINASH CHAUDHARY Vs. PRINCIPAL SK COLLEGE SIKAR
|
December 10, 1999 |
|
AVINASH SHARMA Vs. MOHANLAL SUKHADIA UNIVERSITY UDAIPUR
|
July 8, 1999 |
|
AZIZA KHAN Vs. AMIR HUSSAIN
|
August 25, 1999 |
|
BABU AHMED KHAN Vs. STATE OF RAJASTHAN
|
October 4, 1999 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
March 15, 1999 |
|
BABULAL AGARWAL Vs. ASSOCIATE DIRECTOR
|
March 8, 1999 |
|
BABULAL S/O HEERA LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 12, 1999 |
|
BACHAN SINGH Vs. STATE OF RAJASTHAN
|
January 27, 1999 |
|
Bachna Vs. State
|
December 14, 1999 |
|
BADAN NATH Vs. STATE OF RAJASTHAN
|
February 10, 1999 |
|
BADRI LAL BHORA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 9, 1999 |
|
BAJRANG SONI Vs. STATE OF RAJASTHAN
|
July 13, 1999 |
|
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
|
June 29, 1999 |
|
BAL KISHAN PURI Vs. STATE OF RAJASTHAN
|
August 24, 1999 |
|
BALA BUX Vs. BHAJAN LAL
|
December 16, 1999 |
|
BALBEER SINGH Vs. STATE OF RAJASTHAN
|
October 21, 1999 |
|
BALBEER SINGH S/O SUNDER SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1999 |
|
BALDEV KUMAR SINGHAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 31, 1999 |
|
BALVEER SINGH & ORS. Vs. STATE OF RAJASTHAN
|
March 22, 1999 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
May 6, 1999 |
|
BANK OF RAJASTHAN Vs. MANISH AGARWAL
|
July 23, 1999 |
|
BANNEY SINGH AND ANR. Vs. STATE OF RAJASTHAN & ORS.
|
November 27, 1999 |
|
BANSHI LAL NAYATI Vs. STATE OF RAJASTHAN
|
March 9, 1999 |
|
BANTA SINGH Vs. STATE OF RAJASTHAN
|
December 10, 1999 |
|
BANVIR Vs. STATE OF RAJASTHAN & ANOTHER
|
September 10, 1999 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
April 1, 1999 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
April 26, 1999 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
September 9, 1999 |
|
BANWARI LAL SHARMA Vs. JDA
|
January 13, 1999 |
|
BANWARILAL Vs. STATE OF RAJASTHAN
|
August 30, 1999 |
|
BAPU LAL Vs. STATE OF RAJASTHAN
|
March 18, 1999 |
|
BARDICHAND & ORS Vs. STATE OF RAJASTHAN & ANR
|
May 11, 1999 |
|
BASHIR Vs. SAIB RAM AND OTHERS
|
May 25, 1999 |
|
BASHIR AHMAD Vs. JAVED MOHD & ORS.
|
September 10, 1999 |
|
BASTI RAM Vs. UNION OF INDIA
|
August 24, 1999 |
|
BEBE BAI Vs. STATE
|
July 16, 1999 |
|
BHADAR RAM Vs. STATE OF RAJASTHAN
|
July 5, 1999 |
|
BHAGAT SINGH Vs. UNION OF INDIA
|
July 6, 1999 |
|
BHAGAWAN DASS Vs. STATE & ORS.
|
August 25, 1999 |
|
BHAGIRATH SINGH Vs. STATE OF RAJASTHAN
|
April 5, 1999 |
|
BHAGWAN SINGH MEENA Vs. JAI KISHAN TIWARI
|
January 4, 1999 |
|
BHAGWANA RAM Vs. STATE
|
March 17, 1999 |
|
BHAGWANDAS Vs. BHAGWANDAS
|
April 22, 1999 |
|
BHAGYA LAXMI OIL MILLS Vs. STATE OF RAJASTHAN
|
March 17, 1999 |
|
BHALLA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
April 20, 1999 |
|
BHANAMAL AND COMPANY P LTD Vs. AUTHORITY APPOINTED UNDER RAJASTHAN SHOPS AND
|
August 17, 1999 |
|
BHANWAR DEVI Vs. HARI NARAIN
|
January 6, 1999 |
|
BHANWAR LAL MISHRA Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
|
Bhanwar Singh Vs. State of Rajasthan
|
February 9, 1999 |
|
BHANWAR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
March 24, 1999 |
|
BHANWARA RAM AND OTHERS Vs. PRITAM SINGH AND OTHERS
|
July 26, 1999 |
|
BHANWARI LAL SHARMA Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
|
BHANWARLAL Vs. SHRI SRINARAYAN
|
July 5, 1999 |
|
BHARTI TIKURANI Vs. VASUDEV SHARMA ALIAS NANAGRAM
|
January 29, 1999 |
|
BHAWANI SHANKER ACHARYA Vs. STATE
|
November 4, 1999 |
|
BHAWANI SHANKER MEENA Vs. STATE OF RAJASTHAN
|
April 7, 1999 |
|
BHAWANI SINGH Vs. STATE OF RAJASTHAN
|
December 10, 1999 |
|
BHEEKHA RAM Vs. GOMA DEVI
|
January 22, 1999 |
|
BHERU SINGH Vs. STATE OF RAJASTHAN
|
September 23, 1999 |
|
BHERULAL Vs. STATE OF RAJASTHAN
|
May 5, 1999 |
|
BHIMA Vs. STATE OF RAJASTHAN
|
June 30, 1999 |
|
Bhishanlal Vs. Hargovind
|
April 23, 1999 |
|
BHOJRAL SINGH Vs. STATE & ANR.
|
September 22, 1999 |
|
BHOLA RAM Vs. STATE OF RAJASTHAN
|
March 31, 1999 |
|
BHOLA SINGH Vs. PRESCRIBED AUTHORITY TEHSILDAR
|
March 3, 1999 |
|
BHOM SINGH Vs. UNION OF INDIA
|
February 15, 1999 |
|
BHOORA Vs. SOHAN
|
May 6, 1999 |
|
BHOPAL SINGH Vs. STATE
|
February 25, 1999 |
|
BHUBA & ORS. Vs. STATE OF RAJASTHAN
|
May 14, 1999 |
|
BHUPENDRA SINGH & ANR. Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
|
BHURA LAL Vs. STATE OF RAJASTHAN
|
September 9, 1999 |
|
BHURA LAL Vs. STATE
|
April 30, 1999 |
|
BINANI UDYOG Vs. STATE OF RAJASTHAN
|
July 27, 1999 |
|
BIRDHI CHAND JAT Vs. STATE OF RAJASTHAN
|
October 21, 1999 |
|
BOARD OF TECHNICAL EDUCATION Vs. ANUPAMA GOYAL
|
May 14, 1999 |
|
BRIJ LAL Vs. STATE OF RAJASTHAN
|
May 7, 1999 |
|
BRIJ LAL Vs. STATE OF RAJASTHAN
|
April 12, 1999 |
|
BRIJ LAL S/O CHUNI PURI Vs. STATE OF RAJASTHAN
|
July 15, 1999 |
|
BUDH RAM Vs. STATE OF RAJASTHAN
|
August 27, 1999 |
|
BUDHA RAM Vs. STATE
|
April 9, 1999 |
|
C.H. SHAH & ORS. Vs. STATE & ORS.
|
April 16, 1999 |
|
CHAGGAN LAL Vs. PUSHPADEVI
|
May 14, 1999 |
|
CHAIL SINGH Vs. MUNICIPAL CORPORATION JODHPUR
|
September 17, 1999 |
|
CHAIN RAM AND ANR Vs. STATE OF RAJASTHAN
|
October 27, 1999 |
|
CHAINA RAM Vs. STATE OF RAJASTHAN
|
April 30, 1999 |
|
CHAIRMAN KULCHANDRA GRAM SEVA SAHKARI LTD Vs. JUDGE LABOUR COURT
|
February 9, 1999 |
|
CHAJI Vs. GIRRAJ SINGH
|
January 6, 1999 |
|
CHAMBAL FERTILIZERS AND CHEMICALS LTD Vs. STATE OF RAJASTHAN
|
December 21, 1999 |
|
CHAMPA LAL Vs. AMAR CHAND
|
January 4, 1999 |
|
CHAMPA LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 21, 1999 |
|
CHAMPA RAM Vs. UNIVERSITY GRANTS COMMISSION NEW DELHI
|
November 17, 1999 |
|
CHAND RATAN DARGAD Vs. STATE & ANR.
|
March 23, 1999 |
|
CHANDER PRAKASH Vs. STATE OF RAJASTHAN
|
June 23, 1999 |
|
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
|
July 16, 1999 |
|
CHANDRA PRAKASH MEHRA Vs. STATE OF RAJASTHAN
|
December 6, 1999 |
|
CHANDRESH SINGHVI Vs. STATE OF RAJASTHAN
|
December 16, 1999 |
|
CHANNA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
December 10, 1999 |
|
CHATRA Vs. STATE OF RAJASTHAN
|
June 3, 1999 |
|
CHATRA RAM @ CHUTRA RAM S/OMUKNA RAM Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
|
CHAUTH MAL Vs. SHESH MAL
|
August 10, 1999 |
|
CHETAN RAM Vs. STATE OF RAJASTHAN
|
September 7, 1999 |
|
CHETANRAM RAMGOPAL Vs. CHIEF ENGINEER PWD RAJASTHAN
|
April 16, 1999 |
|
CHHAGAN LAL & ORS Vs. STATE OF RAJASTHAN
|
March 22, 1999 |
|
CHHOTU SINGH Vs. STATE OF RAJASTHAN
|
August 2, 1999 |
|
CHHOTULAL Vs. STATE OF RAJASTHAN
|
July 20, 1999 |
|
CHOKHA RAM Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
|
CHUNNI LAL Vs. SHANTI DEVI
|
April 8, 1999 |
|
CLASSIC GLOBAL SECURITIES LTD. AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
November 5, 1999 |
|
COMMERCIAL TAXES OFFICER Vs. NAKODA GRANITE INDUSTRIES
|
December 16, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. S RAHAMAT KHAN BIRBALKHAN BADRUDDIN AND PARTY
|
March 26, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE TEXT BOOK BOARD
|
August 12, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MANGLAM CEMENT LTD
|
September 29, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JAIN CONSTRUCTION COMPANY
|
September 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. HEERA LAL BHAT
|
September 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL JOSHI
|
November 5, 1999 |
|
COMMISSIONER OF WEALTH TAX Vs. LATE RAO KARAN SINGH
|
September 24, 1999 |
|
COMMISSIONER OF WEALTH TAX Vs. GULAB DEVI
|
March 18, 1999 |
|
D C M SHRIRAM INDUSTRIES LIMITED Vs. STATE OF RAJASTHAN
|
October 6, 1999 |
|
DALICHAND Vs. STATE OF RAJASTHAN
|
May 13, 1999 |
|
DALJIT SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
|
July 23, 1999 |
|
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
|
DALU & ANR. Vs. STATE OF RAJASTHAN
|
February 18, 1999 |
|
DAMODAR Vs. STATE OF RAJASTHAN & ORS.
|
January 13, 1999 |
|
DAN SINGH Vs. STATE
|
April 7, 1999 |
|
DANJI Vs. STATE OF RAJASTHAN
|
September 30, 1999 |
|
DAULAT SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
|
DAULAT SINGH Vs. STATE OF RAJASTHAN
|
April 7, 1999 |
|
Daya Ram Vs. State of Rajasthan
|
November 18, 1999 |
|
DEI RAM Vs. STATE OF RAJASTHAN
|
October 26, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. COSMOPOLITAN EDUCATION SOCIETY
|
August 12, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MARUDHAR HOTELS PRIVATE LIMITED
|
July 13, 1999 |
|
DEV CHAND AND Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
|
DEVA REM & ORS. Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
|
DEVI Vs. SAJJAN VEER CHAND
|
April 26, 1999 |
|
DEVI SHANKAR GAUTAM & 3 ORS. Vs. STATE OF RAJASTHAN & ANR.
|
March 12, 1999 |
|
DEVI SINGH Vs. STATE
|
July 13, 1999 |
|
DHANNALAL Vs. STATE OF RAJASTHAN
|
September 14, 1999 |
|
DHARAMPAL Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
|
DHOOK SINGH Vs. STATE OF RAJASTHAN
|
April 30, 1999 |
|
DIKSHANT SHARMA Vs. GAINDI LAL JAIN
|
September 8, 1999 |
|
DILIP CHOUDHARY Vs. SURENDRA GOYAL
|
May 7, 1999 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1999 |
|
DINESH Vs. STATE OF RAJASTHAN
|
February 9, 1999 |
|
DINESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 17, 1999 |
|
DINESH SHARMA Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
|
DIRECTOR CENTRAL STATE FARM Vs. STATE OF RAJASTHAN
|
November 17, 1999 |
|
DOONGARSINGH Vs. STATE OF RAJASTHAN
|
September 21, 1999 |
|
DR. RATNA BAIS Vs. STATE OF RAJASTHAN & ORS.
|
February 2, 1999 |
|
DURGA PRASAD AGARWAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
August 25, 1999 |
|
DURGA RAM Vs. STATE OF RAJASTHAN
|
February 19, 1999 |
|
DURGA RAM Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
|
DWARKA NATH Vs. RECEIVER TEHSILDHAR REVENUE SRIGANGANAGAR
|
August 27, 1999 |
|
ETERNIT EVEREST LIMITED Vs. NEELMANI BHARTIYA
|
March 15, 1999 |
|
EXECUTIVE ENGINEER CAD KOTA Vs. SATYA NARAIN
|
April 1, 1999 |
|
FAKIR CHAND Vs. STATE
|
March 22, 1999 |
|
FALKU Vs. STATE OF RAJASTHAN
|
February 12, 1999 |
|
FARIDA BANO Vs. STATE OF RAJASTHAN
|
August 16, 1999 |
|
FIROZUDDIN Vs. UNION OF INDIA THROUGH GOVERNMENT ADVOCATE OF C.B.I.
|
June 21, 1999 |
|
FOOD CORPORATION OF INDIA Vs. S S AGARWAL
|
March 31, 1999 |
|
FOTA AND DAMRA Vs. STATE
|
January 21, 1999 |
|
G B Jam and Sons Vs. State of Rajasthan
|
April 30, 1999 |
|
GAGAN DAS AND ANR. Vs. STATE OF RAJASTHAN
|
February 26, 1999 |
|
GAJANAND Vs. STATE OF RAJASTHAN
|
December 1, 1999 |
|
GAJENDRA PRAKASH Vs. BOARD OF REVENUE
|
April 20, 1999 |
|
GAJJU RAM Vs. STATE OF RAJASTHAN
|
July 15, 1999 |
|
GANESH DAS Vs. NARENDRA KUMAR
|
February 5, 1999 |
|
GANJU @ NIRANJAN SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1999 |
|
GANPAT RAM Vs. STATE
|
January 11, 1999 |
|
GANPAT SINGH Vs. ASHOK KUMAR
|
May 19, 1999 |
|
GEETA Vs. BADRI LAL JAT
|
May 7, 1999 |
|
GEM TEXTILE PVT LTD Vs. PUNJAB NATIONAL BANK
|
March 16, 1999 |
|
GEORGE @ SAJI & ANR Vs. BHAKHTAWARLAL
|
August 9, 1999 |
|
GHAN SHYAM SHARMA Vs. PRINCIPAL ST PATRIKS VIDHYA BHAWAN
|
September 16, 1999 |
|
GHANSHYAM BRIJWASI Vs. STATE OF RAJASTHAN & ORS.
|
May 7, 1999 |
|
GHANSHYAM KRISHAN NAGAR Vs. STATE
|
July 15, 1999 |
|
GHANSHYAM SAINI Vs. STATE OF RAJASTHAN
|
December 15, 1999 |
|
GHANSHYAM SINGH & ORS. [M/S.] Vs. STATE OF RAJASTHAN & ANR.
|
February 18, 1999 |
|
GHASI RAM Vs. STATE OF RAJASTHAN
|
August 11, 1999 |
|
GHEESU DASS Vs. NARSINGH KANSARA
|
March 31, 1999 |
|
GIRDHARI LAL Vs. KANTA
|
June 28, 1999 |
|
GIRJA DEVI Vs. DIRECTOR SANSKRIT EDUCATION RAJASTHAN
|
July 6, 1999 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
July 1, 1999 |
|
GOPAL @ GUNDA Vs. STATE OF RAJASTHAN
|
November 30, 1999 |
|
GOPAL AND ANR. Vs. STATE OF RAJASTHAN
|
October 29, 1999 |
|
GOPAL KRISHNA Vs. STATE OF RAJASTHAN
|
May 12, 1999 |
|
GOPAL LAL Vs. STATE
|
March 17, 1999 |
|
GOPAL LAL Vs. STATE OF RAJ.
|
March 9, 1999 |
|
GOPAL RAM Vs. STATE OF RAJASTHAN
|
June 14, 1999 |
|
GOPAL SHARMA Vs. UNION OF INDIA
|
August 4, 1999 |
|
GOVIND NARAIN Vs. HANS RAJ
|
August 2, 1999 |
|
GOVIND PRASAD Vs. KAROBAR LAHRIMAL RAMJEEVAN
|
September 7, 1999 |
|
GOVIND SINGH Vs. VIDYA
|
April 21, 1999 |
|
GULAB DEVI Vs. STATE OF RAJ. THROUGH THE SECRETARY PANCHAYAT RAJ DEPARTMENT, GOVT. OF RAJ., JAIPUR
|
April 1, 1999 |
|
GULSHAN ALI Vs. STATE OF RAJASTHAN
|
October 7, 1999 |
|
GUMAN DAN Vs. ADDL COLLECTOR BARMER
|
December 7, 1999 |
|
GUPTA CHEMICALS PVT. LTD. Vs. STATE OF RAJASTHAN
|
December 20, 1999 |
|
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1999 |
|
GURRENDRA SINGH Vs. STATE OF RAJASTHAN & ANR.
|
March 4, 1999 |
|
HANSRAJ MAHAJAN AND SONS Vs. PUNJAB NATIONAL BANK
|
January 13, 1999 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
|
HANUMAN & ANR. Vs. STATE OF RAJASTHAN
|
December 8, 1999 |
|
HANUMAN & ORS. Vs. STATE OF RAJASTHAN
|
October 29, 1999 |
|
HANUMAN PRASAD Vs. LADURAM AND MAHAVEER PRASAD
|
May 17, 1999 |
|
HANUMAN SINGH Vs. ELECTION COMMISSIONER OF INDIA
|
February 8, 1999 |
|
HARBHAJAN SINGH @ BHAJAN SINGH S/O GURBUX SINGH Vs. STATE OF RAJASTHAN
|
February 24, 1999 |
|
HARCHARAN SINGH Vs. STATE OF RAJASTHAN
|
September 23, 1999 |
|
HARDAYAL CHOUDHARY Vs. STATE OF RAJASTHAN
|
June 29, 1999 |
|
HARDEV Vs. JAIDEV
|
December 2, 1999 |
|
HARDEV SINGH Vs. STATE OF RAJASTHAN
|
November 1, 1999 |
|
HARI CHAND Vs. STATE OF RAJASTHAN AND OTHERS
|
October 6, 1999 |
|
HARI RAM Vs. STATE
|
September 15, 1999 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
July 27, 1999 |
|
HARI RAM Vs. STATE
|
March 3, 1999 |
|
HARI RAM Vs. STATE
|
March 30, 1999 |
|
HARI SHANKAR Vs. UNION OF INDIA
|
August 9, 1999 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1999 |
|
HARKU Vs. BOARD OF REVENUE
|
September 9, 1999 |
|
HARLAL Vs. STATE OF RAJASTHAN
|
March 12, 1999 |
|
Harnam Singh alias Bhadar Vs. State of Rajasthan
|
November 19, 1999 |
|
HAWA SINGH Vs. ADMINISTRATOR KRISHI UPAJ MANDI SAMITI
|
April 9, 1999 |
|
HAZARILAL & ANOTHER Vs. RAMVILAS & ORTHES
|
March 26, 1999 |
|
HAZI ABDUL GAFAR Vs. SURAJ MAL
|
January 14, 1999 |
|
HEERA Vs. ISHA
|
July 21, 1999 |
|
HEERA RAM SIRVI Vs. STATE OF RAJASTHAN
|
January 5, 1999 |
|
HEM RAJ Vs. LAXMI NARAIN
|
March 23, 1999 |
|
HEMA RAM Vs. BOARD OF REVENUE AJMER
|
September 16, 1999 |
|
Hemraj Vs. State of Rajasthan
|
September 13, 1999 |
|
HERDILLIA Vs. MS APARAJITA CHAUHAN
|
May 21, 1999 |
|
HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
June 4, 1999 |
|
HIMMAT SINGH Vs. MOHAN SINGH
|
May 14, 1999 |
|
HINDUSTAN ZINC LIMITED Vs. UNION OF INDIA
|
February 11, 1999 |
|
HIRA LAL Vs. STATE OF RAJASTHAN
|
February 11, 1999 |
|
HOTEL MAN SINGH PALACE Vs. LABOUR COURT
|
January 5, 1999 |
|
HUKMA RAM @ HUKAM SINGH Vs. STATE OF RAJASTHAN
|
May 17, 1999 |
|
HURJI & ANR. Vs. STATE OF RAJASTHAN
|
April 29, 1999 |
|
I B P COMPANY LTD Vs. CHANDRA BAI
|
March 4, 1999 |
|
IBRAHIM KHAN Vs. STATE
|
February 12, 1999 |
|
IDITH J JACOB Vs. BOARD OF REVENUE AJMER
|
July 8, 1999 |
|
IDRISH AND ANOTHER Vs. ASSTT. COLLECTOR, NAGAR AND OTHERS
|
February 25, 1999 |
|
IMARTA DEVI Vs. DEEP CHAND
|
May 14, 1999 |
|
INDER SINGH Vs. STATE OF RAJASTHAN
|
June 9, 1999 |
|
ISAQ KHAN & ORS. Vs. STATE OF RAJASTHAN
|
November 16, 1999 |
|
ISHWAR CHAND Vs. RADHA KRISHANAN
|
January 21, 1999 |
|
JAGAN Vs. STATE OF RAJASTHAN
|
September 24, 1999 |
|
JAGAN NATH Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
August 11, 1999 |
|
Jagdish Vs. State of Rajasthan
|
June 3, 1999 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
May 14, 1999 |
|
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
January 5, 1999 |
|
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
November 17, 1999 |
|
JAGDISH CHAVLA Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
|
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
October 25, 1999 |
|
JAGDISH SINGH Vs. STATE OF RAJASTHAN
|
June 18, 1999 |
|
JAGJEET SINGH Vs. STATE OF RAJASTHAN
|
December 9, 1999 |
|
JAGMAL SINGH Vs. STATE OF RAJASTHAN
|
July 21, 1999 |
|
JAGRAJ SINGH Vs. KULVEER SINGH
|
October 8, 1999 |
|
JAHID Vs. STATE
|
July 6, 1999 |
|
JAI KUMAR BHANDIA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 25, 1999 |
|
JAIDAV Vs. STATE OF ORISSA
|
July 23, 1999 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. STATE OF RAJASTHAN
|
February 15, 1999 |
|
JAISA SINGH @ JASWANT SINGH Vs. STATE OF RAJASTHAN
|
March 12, 1999 |
|
JAMNA LAL Vs. PURSHOTTAM
|
September 7, 1999 |
|
JANGIR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 19, 1999 |
|
JANWAT RAJ Vs. DEV KUMAR
|
February 2, 1999 |
|
JAS RAJ Vs. BOARD OF REVENUE
|
February 2, 1999 |
|
JASVIR SINGH & ANR. Vs. STATE OF RAJASTHAN
|
April 6, 1999 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
October 6, 1999 |
|
JAWAN SINGH Vs. STATE OF RAJASTHAN
|
August 27, 1999 |
|
JAWANA RAM Vs. STATE OF RAJASTHAN
|
January 21, 1999 |
|
JAY NARAYAN Vs. STATE OF RAJASTHAN
|
October 7, 1999 |
|
JAYA BHADURI Vs. STATE OF RAJASTHAN
|
March 18, 1999 |
|
JEET SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
|
JEEVA Vs. STATE OF RAJASTHAN
|
December 15, 1999 |
|
JEEVAN SINGH Vs. STATE OF RAJASTHAN
|
March 24, 1999 |
|
JESSA SINGH & ANR. Vs. STATE
|
March 23, 1999 |
|
JETHA RAM Vs. GIRDHARI LAL
|
July 22, 1999 |
|
JETHA RAM Vs. SHAKER LAL
|
May 19, 1999 |
|
JHANDA SINGH Vs. STATE OF RAJASTHAN
|
April 20, 1999 |
|
JHULELAL CHARITABLE AND EDUCATION TRUST Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
|
JOGENDRA SINGH Vs. STATE
|
January 20, 1999 |
|
JOHRI FORTS AND PAQLACES P LTD Vs. STATE OF RAJASTHAN
|
February 1, 1999 |
|
JOR SINGH Vs. STATE OF RAJASTHAN
|
May 12, 1999 |
|
JUGAL KISHORE Vs. ROSHAN LAL
|
February 9, 1999 |
|
JUGTA RAM Vs. STATE OF RAJASTHAN
|
August 3, 1999 |
|
JUSBENDER SINGH Vs. STATE OF RAJASTHAN
|
April 28, 1999 |
|
K S PARMAR Vs. UNION OF INDIA
|
January 18, 1999 |
|
K.D. TRIPATHI Vs. STATE OF RAJASTHAN AND OTHERS
|
July 27, 1999 |
|
Kailash alias Kailash Kr Vs. State of Rajasthan
|
April 19, 1999 |
|
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
April 20, 1999 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
April 8, 1999 |
|
KAILASH CHANDRA MITTAL Vs. STATE OF RAJASTHAN
|
October 8, 1999 |
|
KAILASH MEENA Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
|
KAILASH RAM Vs. STATE
|
September 27, 1999 |
|
KAILASHI AND ORS. Vs. STATE OF RAJASTHAN
|
October 27, 1999 |
|
KAILASHI LATE SHRI MOOL CHAND Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AJMER
|
May 13, 1999 |
|
KALU LAL S/O SHRI RAM LAL Vs. STATE OF RAJASTHAN & ORS.
|
February 10, 1999 |
|
KALU RAM Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
|
KALYANRAM Vs. HAJARI RAM & ORS.
|
December 7, 1999 |
|
KAMLA GODARA Vs. STATE OF RAJASTHAN
|
December 20, 1999 |
|
Kamlesh Kumar Vs. Prithviraj
|
April 1, 1999 |
|
KAMLESH KUMARI Vs. STATE OF RAJASTHAN
|
September 10, 1999 |
|
KAN SINGH Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
|
KAN SINGH Vs. LAXMAN SINGH
|
September 23, 1999 |
|
KANA AND OTHERS Vs. GOPI
|
January 12, 1999 |
|
KANAK MAL Vs. STATE OF RAJASTHAN
|
January 4, 1999 |
|
KANCHAN DEVI Vs. AKBAR KHAN
|
January 14, 1999 |
|
KANHAIYA LAL Vs. SAMPAT RAJ KOTHARI
|
December 22, 1999 |
|
KANIYA AND ORS. Vs. STATE OF RAJASTHAN
|
September 29, 1999 |
|
KAPOORA Vs. STATE OF RAJASTHAN
|
March 11, 1999 |
|
KARAM SINGH Vs. MUKHTIYAR SINGH
|
May 18, 1999 |
|
KARNAIL SINGH Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
|
KARNI SINGH Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
|
KASHI RAM Vs. STATE OF RAJASTHAN
|
December 21, 1999 |
|
KAUSHLENDRA SINGH NARUKA Vs. THE STATE OF RAJASTHAN AND ANR.
|
March 4, 1999 |
|
KEDIA COLONIZERS LIMITED Vs. UNION OF INDIA
|
December 17, 1999 |
|
KESARAM Vs. STATE OF RAJASTHAN
|
April 13, 1999 |
|
KESRA Vs. STATE OF RAJASTHAN
|
February 17, 1999 |
|
KEWAL CHAND JAIN Vs. STATE OF RAJASTHAN
|
January 8, 1999 |
|
KHAYALI RAM Vs. STATE OF RAJASTHAN
|
April 13, 1999 |
|
KHAYALI RAM Vs. STATE OF RAJASTHAN & ANR.
|
January 14, 1999 |
|
KHEM CHAND Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
|
KHEMA Vs. STATE OF RAJASTHAN
|
January 12, 1999 |
|
KHEMA RAM Vs. STATE OF RAJASTHAN
|
August 30, 1999 |
|
KHETA RAM Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
|
Khetu Dan Vs. State of Rajasthan
|
March 22, 1999 |
|
Khurshid Vs. State of Rajasthan
|
March 8, 1999 |
|
KIRAN KANWAR Vs. UNION OF INDIA
|
July 8, 1999 |
|
KISHAN LAL Vs. STATE
|
March 30, 1999 |
|
KISHAN SINGH Vs. NAGAR PALIKA JAISALMER
|
July 15, 1999 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
April 1, 1999 |
|
KISHNA Vs. STATE
|
February 15, 1999 |
|
KISHORE MAL Vs. STATE OF RAJASTHAN
|
July 15, 1999 |
|
KISHORE SINGH Vs. COLLECTOR SRI GANGANAGAR
|
April 7, 1999 |
|
KISHORE SINGH Vs. STATE OF RAJASTHAN
|
March 23, 1999 |
|
KISHORI LAL Vs. STATE OF RAJASTHAN
|
June 29, 1999 |
|
KITAB SINGH Vs. STATE OF RAJASTHAN
|
March 26, 1999 |
|
KOUSHALYA Vs. STATE BANK OF BIKANER AND JAIPUR
|
February 5, 1999 |
|
KRISHNA KANT JHA Vs. STATE & ANR.
|
December 14, 1999 |
|
KRISHNA MINERALS Vs. STATE OF RAJASTHAN
|
October 7, 1999 |
|
KRISHNA MURARI GOYAL Vs. STATE OF RAJASTHAN
|
January 25, 1999 |
|
KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
March 17, 1999 |
|
Kundan Lal Vs. State of Rajasthan
|
May 19, 1999 |
|
KUNDAN MAL Vs. DISTRICT COLLECTOR PALI
|
September 2, 1999 |
|
KUNP SINGH Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
|
KUNWAR NARENDRA SINGH RAJWAT Vs. AMARSARWATI TORAWATI BHOMIYA SANGH SOCIAL & EDUCATIONAL TRUST
|
October 1, 1999 |
|
KUSUM LATE Vs. STATE OF RAJASTHAN
|
February 15, 1999 |
|
L R OF GANESHMAL Vs. VELARAM
|
August 27, 1999 |
|
LADDU S/O GANGADEVA Vs. STATE OF RAJASTHAN
|
October 6, 1999 |
|
LAKHA ALIAS LAKSHMI CHAND Vs. STATE OF RAJASTHAN
|
March 3, 1999 |
|
LAKHMA @ LAKHMI CHAND Vs. STATE OF RAJASTHAN
|
December 16, 1999 |
|
LAL CHAND NEKI RAM Vs. STATE OF RAJASTHAN
|
January 27, 1999 |
|
LALENG Vs. STATE OF RAJASTHAN
|
December 17, 1999 |
|
LALIT MOHAN Vs. STATE OF RAJASTHAN
|
September 24, 1999 |
|
LALITA Vs. STATE OF RAJ AND ORS
|
April 19, 1999 |
|
LALOO NARAIN PAREEK Vs. SHRI SRIDHARAN
|
August 27, 1999 |
|
LASUDA Vs. STATE OF RAJASTHAN
|
April 20, 1999 |
|
LAXMAN SINGH VERMA Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
|
LAXMI KACHHAWAHA Vs. STATE
|
March 15, 1999 |
|
LAXMI KANT BOHARA Vs. STATE OF RAJASTHAN
|
January 12, 1999 |
|
LAXMI NARAIN Vs. BAR COUNCIL OF INDIA
|
April 16, 1999 |
|
LAXMIKANT SHARMA Vs. STATE OF RAJASTHAN
|
August 20, 1999 |
|
LEDIA Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
|
LEGAL HEIRS OF RAM KUMAR Vs. BANSHILAL
|
August 7, 1999 |
|
LEKHRAJ SRICHANDANI Vs. UNION OF INDIA AND OTHERS
|
August 9, 1999 |
|
LICHMAN RAM Vs. STATE OF RAJASTHAN
|
October 28, 1999 |
|
LILA TEXTILE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 27, 1999 |
|
LISSU RAM Vs. UNION OF INDIA
|
May 10, 1999 |
|
LODHA FILLING STATION UDAIPUR Vs. STATE OF RAJASTHAN
|
November 7, 1999 |
|
LOKENDRA PAL SINGH Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
|
LRS OF NAGGA SMT PANKHI Vs. MANAK MAL AND ANR
|
March 31, 1999 |
|
M L ANEJA Vs. M D HARYANA STATE MINOR IRRIGATION CO LTD
|
February 3, 1999 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
July 30, 1999 |
|
MADAN LAL & ANR. Vs. STATE OF RAJASTHAN
|
September 14, 1999 |
|
MADAN LAL & ANR. Vs. RATAN DEVI
|
July 3, 1999 |
|
MADANLAL Vs. STATE OF RAJASTHAN
|
May 31, 1999 |
|
Maha Singh Vs. State
|
December 20, 1999 |
|
MAHANT GOVERDHAN DAS Vs. REVENUE APPELLATE AUTHORITY, KOTA & ORS.
|
April 29, 1999 |
|
MAHAR KHAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 17, 1999 |
|
MAHARAJ KUMAR CHAND Vs. JODHPUR FILM VITRAK SAHAKARI SAMITI LTD
|
March 15, 1999 |
|
MAHAVEER Vs. STATE
|
August 6, 1999 |
|
MAHAVEER PRASAD Vs. UNION OF INDIA
|
January 20, 1999 |
|
MAHAVEER UCHCHA PRATHMIK VIDHYALAYA SARDAR SAHAR Vs. BABU LAL
|
October 7, 1999 |
|
MAHENDRA KISHAN WALI Vs. CHAMPA DEVI
|
December 7, 1999 |
|
MAHENDRA KUMAR SAXENA Vs. STATE OF RAJASTHAN
|
February 26, 1999 |
|
MAHENDRA SINGH Vs. STATE
|
March 24, 1999 |
|
MAHESH ALIAS SANJAY Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
|
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
September 30, 1999 |
|
MAHESH KUMAR PIPALYA Vs. RSRTC AND OTHERS
|
August 17, 1999 |
|
MAHESH SHARMA Vs. STATE OF RAJASTHAN
|
January 29, 1999 |
|
MAHESH VYAS Vs. STATE OF RAJASTHAN
|
May 17, 1999 |
|
MAJOR KULGATTE SHANKER Vs. UNION OF INDIA AND OTHERS
|
March 15, 1999 |
|
MAKHAN SINGH Vs. STATE OF RAJASTHAN
|
August 9, 1999 |
|
MALA RAM @ AMI LAL & ORS. Vs. STATE
|
March 15, 1999 |
|
MALARAM Vs. STATE OF RAJASTHAN
|
April 9, 1999 |
|
MANA RAM Vs. STATE OF RAJASTHAN
|
February 17, 1999 |
|
MANA RAM Vs. SECRETARY
|
May 13, 1999 |
|
MANAGEMENT OF KOTA CENTRAL CO-OPERATIVE BANK LTD Vs. INDUSTRIAL TRIBUNAL
|
August 31, 1999 |
|
MANAGING COMMITTEE TAGORE VIDHYA BHAWAN Vs. NEELAM SISODIA
|
November 5, 1999 |
|
MANAK KHABYA (JAIN) S/O SHANTILAL JI KHABYA Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
|
MANGAL CHANDRA JAIN KAGZI Vs. UNIVERSITY OF RAJASTHAN
|
May 6, 1999 |
|
MANGALAM CEMENT LTD Vs. STATE OF RAJASTHAN
|
August 18, 1999 |
|
MANGLA RAM Vs. STATE OF RAJASTHAN
|
February 18, 1999 |
|
MANGOO Vs. STATE OF RAJASTHAN
|
February 4, 1999 |
|
MANGU Vs. STATE OF RAJASTHAN
|
February 24, 1999 |
|
MANGU @ MANGIA & ORS Vs. STATE OF RAJASTHAN
|
May 12, 1999 |
|
MANGU KHAN Vs. UNION OF INDIA UOI
|
November 29, 1999 |
|
MANI THOMAS Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
|
MANJU DEVI CHAUHAN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 5, 1999 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
September 9, 1999 |
|
MANORAMA DEVI Vs. STATE OF RAJASTHAN
|
May 10, 1999 |
|
MAQSOOD ALIAS AKKU Vs. STATE OF RAJASTHAN
|
August 4, 1999 |
|
MARUDHARA CONDUCTORS PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
August 4, 1999 |
|
MATHURA Vs. STATE OF RAJASTHAN
|
July 19, 1999 |
|
MATHURA Vs. STATE OF RAJASTHAN
|
April 5, 1999 |
|
MAYUR HANDLOOM INDUSTRIES BHILWARA Vs. S B B J BHILWARA
|
October 27, 1999 |
|
MEERA DEVI Vs. STATE OF RAJASTHAN
|
January 27, 1999 |
|
MEERO Vs. LIKHMA RAM
|
October 29, 1999 |
|
MEGH RAJ Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
|
MEGHA RAM Vs. STATE
|
July 12, 1999 |
|
MEH RAM Vs. STATE OF RAJASTHAN
|
March 15, 1999 |
|
MEWA RAM Vs. STATE OF RAJASTHAN
|
July 14, 1999 |
|
MEWA RAM Vs. STATE OF RAJASTHAN
|
July 4, 1999 |
|
MEWAR KALAL NYATI SANGH Vs. JAIVI
|
January 6, 1999 |
|
MILKHI RAM Vs. STATE OF RAJASTHAN
|
June 30, 1999 |
|
MISHRI LAL Vs. STATE
|
March 22, 1999 |
|
MISHRIYA Vs. FIRM CHAND MAL KEWAL CHAND & 2 ORS.
|
February 2, 1999 |
|
MODERN SUITING SHRAMIK SANGH Vs. STATE OF RAJASTHAN
|
September 6, 1999 |
|
MOHAMMAD AHSAN Vs. STATE
|
August 11, 1999 |
|
MOHAMMAD HAROON Vs. STATE OF RAJASTHAN
|
March 24, 1999 |
|
MOHAMMAD RAHIM Vs. STATE OF RAJASTHAN
|
August 31, 1999 |
|
MOHAMMAD YOUSUF Vs. BHARAT SINGH
|
January 20, 1999 |
|
MOHAMMAD YUNUS Vs. URBAN IMPROVEMENT TRUST JODHPUR
|
June 17, 1999 |
|
MOHAN Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
|
November 1, 1999 |
|
MOHAN LAL Vs. REGIONAL DIRECTOR E S I
|
September 10, 1999 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
September 21, 1999 |
|
MOHAN LAL BISHNOI Vs. STATE OF RAJASTHAN
|
April 9, 1999 |
|
MOHAN LAL JANGID Vs. STATE OF RAJASTHAN
|
May 4, 1999 |
|
MOHAN LAL PUROHIT Vs. STATE OF RAJASTHAN
|
October 26, 1999 |
|
MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR Vs. PRIYA SOLOMAN
|
January 4, 1999 |
|
MOHAN RAM Vs. STATE OF RAJASTHAN
|
February 12, 1999 |
|
MOHANLAL MALI Vs. RAJASTHAN STATE ROAD TRANSPORT
|
April 8, 1999 |
|
MOHD AHSAN Vs. STATE OF RAJASTHAN
|
August 11, 1999 |
|
MOHD IDARIS Vs. ABDUL HAI
|
April 1, 1999 |
|
MOHD NISAR AND CO Vs. STATE
|
December 10, 1999 |
|
MOHD SADIQ Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
|
MOHD YUNUS Vs. URBAN IMPROVEMENT TRUST
|
May 19, 1999 |
|
MOHD. JAMIL S/O SHRI HAZARI Vs. STATE OF RAJASTHAN
|
June 15, 1999 |
|
MOHD. UMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
November 25, 1999 |
|
MOHIUDDIN KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
January 22, 1999 |
|
MOINUDDIN AGWAN Vs. PROJECT DIRECTOR, INTEGRATED GUINEA WORM ERADICATION PROJECT
|
January 6, 1999 |
|
MONIKA JAIN Vs. STATE OF RAJASTHAN
|
October 8, 1999 |
|
MOOL CHAND Vs. STATE
|
December 2, 1999 |
|
MOOLA RAM Vs. STATE OF RAJASTHAN
|
February 23, 1999 |
|
MOOLA RAM Vs. STATE OF RAJASTHAN
|
February 17, 1999 |
|
MOTEL HILLOOK PVT LTD Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
|
MOTILAL Vs. L RS OF LATE POONAMPURI
|
August 16, 1999 |
|
MUKARAB KHAN & ANR. Vs. STATE OF RAJ.
|
March 9, 1999 |
|
MUKESH AJMERA Vs. SATYANARAYAN
|
July 5, 1999 |
|
MUKESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 24, 1999 |
|
MUKHTIAR SINGH Vs. STATE OF RAJASTHAN
|
April 12, 1999 |
|
MUKUL COCASSE Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
|
MUNICIPAL CORPORATION Vs. SUSHILA SMT
|
March 16, 1999 |
|
MUNICIPAL COUNCIL PALI Vs. BAHADUR RAJ MEHTA
|
September 8, 1999 |
|
MUNICIPAL COUNCIL PALI Vs. STATE
|
September 13, 1999 |
|
MUNSHI SINGH Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
|
MURLI MANOHAR Vs. STATE OF RAJASTHAN
|
November 19, 1999 |
|
MURLIDHAR Vs. STATE OF RAJASTHAN
|
October 5, 1999 |
|
NAGGA SMT PANKHI Vs. MANAK MAL
|
March 31, 1999 |
|
NAIDA W/O NASARUDIN Vs. NASARUDIN S/O MUNIRUDIN
|
March 18, 1999 |
|
NAJAR BAND Vs. STATE
|
August 6, 1999 |
|
Nand Kumar Vs. Gayatri
|
August 5, 1999 |
|
NAND LAL Vs. STATE OF RAJASTHAN
|
August 13, 1999 |
|
NAND LAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
July 12, 1999 |
|
NAND LAL Vs. RAMESH CHAND
|
February 24, 1999 |
|
Nanne Khan Vs. State of Rajasthan
|
March 5, 1999 |
|
NANU RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 28, 1999 |
|
NARAIN & ANR. Vs. THE STATE OF RAJASTHAN
|
December 15, 1999 |
|
NARAIN PRASAD Vs. STATE OF RAJASTHAN
|
September 28, 1999 |
|
NARANG LAL Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
|
NARAYAN AND ORS Vs. STATE OF RAJASTHAN
|
October 29, 1999 |
|
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
November 4, 1999 |
|
NARAYAN LAL Vs. STATE
|
July 12, 1999 |
|
Narayan Prasad Vs. State of Rajasthan
|
April 16, 1999 |
|
NARAYAN SINGH Vs. STATE OF RAJASTHAN
|
March 18, 1999 |
|
NARENDER NARAIN MATHUR Vs. STATE THROUGH SPE (CBI) RAJASTHAN, JAIPUR
|
July 6, 1999 |
|
NARENDRA SAHAGAL Vs. STATE & ANR.
|
April 29, 1999 |
|
NARENDRA SINGH Vs. STATE
|
December 9, 1999 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
|
NARENDRA SINGH SOLANKI Vs. RAW AND FINISHING PRODUCTION
|
August 24, 1999 |
|
NARESH CHAND Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
|
NARESH CHANDER Vs. STATE OF RAJASTHAN
|
August 25, 1999 |
|
NARESH JAIN Vs. STATE OF RAJASTHAN
|
July 27, 1999 |
|
NARESH KUMAR Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORP. & ORS.
|
February 1, 1999 |
|
NARESH SACHDEVA Vs. PRITHVIPAL SINGH
|
March 5, 1999 |
|
NAROTTAM AND OTHERS Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
|
NARPAT SINGH Vs. STATE OF RAJASTHAN & ANR
|
March 31, 1999 |
|
NARSA @ HARMA Vs. STATE OF RAJASTHAN
|
September 22, 1999 |
|
NASRU SON OF SULTAN Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
|
NATHI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
February 11, 1999 |
|
NATHU Vs. GANPAT LAL
|
July 8, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. NIRMALA BAI
|
January 11, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. SURESH KUMAR
|
January 20, 1999 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SURESH KUMAR
|
March 20, 1999 |
|
NAVYUG OIL Vs. NATHI DEVI
|
February 9, 1999 |
|
NEMI CHAND Vs. HIRA CHAND
|
April 23, 1999 |
|
NENA RAM Vs. STATE OF RAJASTHAN
|
February 9, 1999 |
|
NENURAM AND GYANSHANKAR Vs. STATE OF RAJASTHAN AND OTHERS
|
August 12, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. MUMTAJ
|
February 19, 1999 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SWAROOP CHANDRA JAIN AND ORS.
|
April 5, 1999 |
|
NIRMAL KUMAR Vs. R S E B FALNA
|
April 6, 1999 |
|
NIRMALA Vs. ASHU RAM
|
December 14, 1999 |
|
NISAR AHMAD Vs. ASRARUL HAQ
|
February 22, 1999 |
|
NOOR MOHAMMAD Vs. BUDHI PRAKASH
|
July 15, 1999 |
|
NOOR MOHD Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
|
NOOR MOHD Vs. B O R
|
July 15, 1999 |
|
NOOR MOHD Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
|
O P SHARMA Vs. RAJASTHAN HOUSING BOARD
|
October 25, 1999 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 11, 1999 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 5, 1999 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 12, 1999 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
July 13, 1999 |
|
OM PRAKASH AGARWAL Vs. R S E B
|
January 11, 1999 |
|
OMPRAKASH Vs. GAJANAND
|
September 27, 1999 |
|
ONKAR LAL Vs. REWA PURI
|
December 22, 1999 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. HAZI MOHD
|
March 16, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. SAVITA
|
March 24, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. KAILASH CHAND
|
January 20, 1999 |
|
P N YOGI Vs. STATE OF RAJASTHAN
|
January 12, 1999 |
|
PADAM SINGH Vs. STATE
|
July 8, 1999 |
|
PADMA KHETAN AND ANOTHER Vs. DISTRICT FORUM NO.1 AND OTHERS
|
September 9, 1999 |
|
Pal Singh Vs. State of Rajasthan
|
December 14, 1999 |
|
Pala Ram Vs. State of Rajasthan
|
September 30, 1999 |
|
PANCHAYATI RAJ GOVT OF RAJASTHAN Vs. MUKESH KUMAR JHAJHARIA
|
May 7, 1999 |
|
PANNEY SINGH Vs. STATE OF RAJASTHAN
|
May 4, 1999 |
|
PAPPU Vs. STATE OF RAJASTHAN
|
August 31, 1999 |
|
PAPPU ALIAS PAPPI Vs. STATE OF RAJASTHAN
|
February 23, 1999 |
|
PAPPU AND BALWANT Vs. STATE OF RAJASTHAN
|
August 25, 1999 |
|
PAPPU KHAN Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
|
PARAMJIT SINGH Vs. UNION OF INDIA
|
July 1, 1999 |
|
PARAS RAM Vs. STATE OF RAJASTHAN
|
December 3, 1999 |
|
PARMA @ PARMANAND Vs. STATE OF RAJASTHAN
|
April 8, 1999 |
|
PARMESHWAR LAL Vs. STATE OF RAJASTHAN
|
August 23, 1999 |
|
PATHAR KHAN KAAMGAAR UNION Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
|
PATI RAM & ORS. Vs. STATE OF RAJASTHAN
|
May 19, 1999 |
|
PATTA Vs. STATE OF RAJASTHAN
|
May 4, 1999 |
|
PEESHORE SINGH Vs. LADA RAM
|
April 9, 1999 |
|
PEMA RAM AND Vs. STATE OF RAJASTHAN
|
March 15, 1999 |
|
PGO PROCESS Vs. ADDITIONAL COMMISSIONER
|
April 22, 1999 |
|
PHEFA BAI Vs. STATE OF RAJASTHAN
|
July 6, 1999 |
|
PIRTHA SINGH Vs. LAXMAN SINGH
|
July 30, 1999 |
|
POONA Vs. STATE OF RAJASTHAN
|
March 30, 1999 |
|
POONAM CHAND Vs. DHAN RAJ
|
August 16, 1999 |
|
PRABHU AND RAMESHWAR Vs. STATE OF RAJASTHAN
|
May 18, 1999 |
|
PRABHUDAYAL Vs. GIRDHARILAL
|
December 22, 1999 |
|
Prabhulal Gaur Vs. State of Rajasthan
|
April 2, 1999 |
|
PRADEEP Vs. STATE OF RAJASTHAN
|
April 6, 1999 |
|
PRADEEP KUMAR JAIN Vs. STATE OF RAJASTHAN
|
February 23, 1999 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
September 8, 1999 |
|
PRAHLAD KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 4, 1999 |
|
PRAHLAD SAHAY SHARMA Vs. DISTRICT EDUCATION OFFICER SECOND JAIPUR
|
July 7, 1999 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
August 4, 1999 |
|
PRAKASH CHAND LUNIA Vs. TAX RECOVERY OFFICER
|
August 3, 1999 |
|
PRAKASH MAL Vs. JASWANT RAJ SONI
|
December 6, 1999 |
|
PRAKASH SINGH Vs. STATE
|
September 22, 1999 |
|
PRAMOD CHANDRA PAL Vs. UNIVERSITY OF RAJASTHAN
|
April 20, 1999 |
|
PRATAP RAM & ORS. Vs. STATE OF RAJASTHAN
|
August 23, 1999 |
|
PRATAP SINGH Vs. MANAGER, MAHADEV NAGRIK BANK LTD. BRANCH ABU ROAD & ANR.
|
July 8, 1999 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
September 1, 1999 |
|
PRATIMA Vs. SHIV NARAIN
|
January 27, 1999 |
|
PREETI AGRAWAL Vs. RAJASTHAN HOUSING BOARD
|
August 6, 1999 |
|
PREETI PARIHAR Vs. MALI SANSTHAN
|
March 3, 1999 |
|
PREM CHAND MEENA Vs. NATIONAL INSTITUTE OF AYURVEDA
|
September 20, 1999 |
|
PREM MITTAL Vs. STATE OF RAJASTHAN
|
October 1, 1999 |
|
PREMLATA PARIHAR Vs. R L PARIHAR
|
September 14, 1999 |
|
PRITAM SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
February 26, 1999 |
|
PRITHVI RAJ SINGH Vs. DALIP KULKARNI
|
January 8, 1999 |
|
PUKH RAJ Vs. AHMED BHAI
|
March 12, 1999 |
|
PUKH RAJ Vs. STATE OF RAJASTHAN
|
July 29, 1999 |
|
PUKHRAJ SHISODIA Vs. STATE OF RAJASTHAN
|
February 19, 1999 |
|
PUNJAB ELECTRIC CENTRE Vs. CLAYTON AND ANR.
|
May 4, 1999 |
|
PUNJAB NATIONAL BANK Vs. GAJENDRA SINGH
|
September 7, 1999 |
|
PURA Vs. LALKI
|
April 16, 1999 |
|
Puran Chand Vs. State
|
December 6, 1999 |
|
PUREWAL AND ASSOCIATES LTD Vs. PUNJAB NATIONAL BANK BRANCH
|
August 20, 1999 |
|
PURKH DAS @ PUKHA RAM Vs. THE STATE OF RAJASTHAN & ANR.
|
October 1, 1999 |
|
PURSHOTTAM LAL AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
January 21, 1999 |
|
PURUSHOTTAM DAS Vs. SUNDERLAL
|
February 26, 1999 |
|
PUSHPA Vs. MUNICIPAL COUNCIL JODHPUR
|
February 11, 1999 |
|
PUSHPA MEHTA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
December 16, 1999 |
|
PYARA & ORS. Vs. STATE
|
March 15, 1999 |
|
PYARE LAL Vs. STATE OF RAJASTHAN
|
March 26, 1999 |
|
QUEENS GRANITE PVT LTD Vs. JAIPUR DEVELOPMENT AUTHORITY
|
December 22, 1999 |
|
R S E B JAIPUR Vs. UMAIDMAL
|
May 3, 1999 |
|
R S TANWAR Vs. MARWAR GRAMIN BANK
|
April 22, 1999 |
|
R.S.R.T.C. AND OTHERS Vs. RAJESH KUMAR PAREEK
|
April 8, 1999 |
|
RADHEY MOHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
October 8, 1999 |
|
Radhey Shyam Vs. State of Rajasthan
|
March 8, 1999 |
|
RADHEY SHYAM @ RADHEY Vs. STATE OF RAJASTHAN, THROUGH P.P.
|
December 2, 1999 |
|
RADHEY SHYAM RATHI Vs. STATE OF RAJASTHAN
|
March 4, 1999 |
|
RAE BARLEY FLOUR MILLS LIMITED Vs. STATE OF RAJASTHAN
|
March 11, 1999 |
|
RAGHUNANDAN AND OTHERS Vs. SMT, ROOMALI AND OTHERS
|
July 26, 1999 |
|
RAGHUVIR SINGH Vs. GOVIND LAL
|
July 14, 1999 |
|
RAI SINGH Vs. STATE OF RAJASTHAN
|
January 18, 1999 |
|
RAJ KUMAR RISHABH KUMAR Vs. KRISHI UPAJ MANDI SAMITI JODHPUR
|
March 30, 1999 |
|
RAJ MINING AND ENGINEERING PVT LTD Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
|
RAJASTHAN BARYTES LTD Vs. STATE OF RAJASTHAN
|
March 3, 1999 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAM DEO
|
April 9, 1999 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. GUWARI
|
September 7, 1999 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. SULTAN MOHD
|
September 24, 1999 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. PANNA LAL
|
June 28, 1999 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MEETHA LAL AND ANOTHER
|
July 6, 1999 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. SAYAR BAILATE SHRI BANSHILAL
|
June 29, 1999 |
|
RAJEEV RATHORE Vs. STATE OF RAJASTHAN
|
November 30, 1999 |
|
RAJENDER S/O CHUNNI LAL Vs. STATE OF RAJASTHAN
|
September 2, 1999 |
|
RAJENDRA ALIAS RAJU Vs. STATE OF RAJASTHAN
|
September 9, 1999 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 31, 1999 |
|
RAJENDRA KUMAR JAIN Vs. UNION OF INDIA
|
December 2, 1999 |
|
RAJENDRA KUMAR YADAV Vs. SARWARI PAO CHELA MAJI SHANKAR NATH
|
September 27, 1999 |
|
RAJENDRA SINGH Vs. CHANDRAVIR SINGH
|
November 16, 1999 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 12, 1999 |
|
RAJENDRA SINGH GEHLOT Vs. UNION OF INDIA
|
July 3, 1999 |
|
Rajesh Kumar Vs. State of Rajasthan
|
November 18, 1999 |
|
RAJESH SIDANA Vs. STATE OF RAJASTHAN
|
February 8, 1999 |
|
RAJLA ALIAS RAJVEER Vs. STATE OF RAJASTHAN
|
March 11, 1999 |
|
RAJMAL Vs. STATE
|
January 11, 1999 |
|
RAJPUTANA HOTELS PVT LIMITED Vs. PRADEEP KUMAR SRIYA
|
May 27, 1999 |
|
RAJU @ RAJKUMAR Vs. STATE OF RAJASTHAN
|
August 2, 1999 |
|
RAJU RAM Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
|
RAJVEER SINGH Vs. UNION OF INDIA
|
December 15, 1999 |
|
Rakesh Singh Vs. State of Rajasthan
|
December 15, 1999 |
|
RAM BISHNOI AND ORS Vs. STATE OF RAJASTHAN AND ANR
|
September 30, 1999 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
July 12, 1999 |
|
RAM CHANDRA JOSHI AND Vs. STATE OF RAJASTHAN
|
September 6, 1999 |
|
RAM DAS Vs. ADDL COLLECTOR
|
April 9, 1999 |
|
RAM DAS AGRAWAL Vs. STATE OF RAJASTHAN & ANR.
|
December 22, 1999 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
March 8, 1999 |
|
RAM KISHAN Vs. HARAK CHAND
|
January 13, 1999 |
|
RAM KISHAN TAPARIA Vs. SHYAMLAL & ORS
|
September 13, 1999 |
|
RAM KUMAR Vs. GULAM RASOOL
|
March 24, 1999 |
|
RAM KUMAR & ANR. Vs. STATE OF RAJASTHAN
|
June 30, 1999 |
|
RAM KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
February 24, 1999 |
|
RAM LAL CHOUDHARY Vs. STATE OF RAJASTHAN
|
September 10, 1999 |
|
RAM NIRANJAN Vs. K.C. MAHESHWARI AND ORS.
|
December 1, 1999 |
|
RAM PRASAD Vs. STATE
|
March 15, 1999 |
|
RAM PRASAD MALI Vs. STATE OF RAJASTHAN
|
August 24, 1999 |
|
RAM SHARAN Vs. STATE OT RAJASTHAN
|
July 16, 1999 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
April 2, 1999 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
March 4, 1999 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
October 26, 1999 |
|
RAM SWAROOP & ORS. Vs. STATE
|
September 27, 1999 |
|
RAMA Vs. STATE OF RAJASTHAN
|
July 19, 1999 |
|
RAMANAND Vs. STATE OF RAJASTHAN
|
December 6, 1999 |
|
RAMAVTAR Vs. STATE & ORS.
|
February 26, 1999 |
|
RAMBABU Vs. STATE OF RAJASTHAN AND ORS.
|
July 7, 1999 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
December 15, 1999 |
|
RAMESH CHANDRA Vs. STATE AND ANOTHER
|
April 6, 1999 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
August 25, 1999 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
January 28, 1999 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
January 18, 1999 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
February 18, 1999 |
|
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
|
August 12, 1999 |
|
RAMESHWAR DAYAL SHARNIA AND ANR Vs. NARENDRA KUMAR SHARMA AND ORS
|
September 27, 1999 |
|
RAMESHWAR PRASAD GUPTA Vs. STATE OF RAJASTHAN
|
April 16, 1999 |
|
RAMJAS Vs. STATE OF RAJASTHAN
|
February 25, 1999 |
|
RAMLAL SUTHAR Vs. BOARD OF SECONDARY EDUCATION RAJ
|
December 6, 1999 |
|
RAMNATH Vs. JAGDISH PRASAD GARG
|
March 22, 1999 |
|
RAN SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1999 |
|
RANGJI Vs. STATE OF RAJASTHAN
|
April 1, 1999 |
|
RANIA Vs. STATE OF RAJASTHAN
|
April 7, 1999 |
|
RANJEET SINGH Vs. STATE
|
March 15, 1999 |
|
RASHID Vs. STATE
|
March 12, 1999 |
|
RASID AHMED Vs. STATE OF RAJASTHAN
|
April 23, 1999 |
|
RAVINDRA PARKASH MATHUR Vs. RAJASTHAN STATE CO
|
August 12, 1999 |
|
REGIONAL MANAGER R T A D C F Vs. RAJESH KUMAR
|
August 16, 1999 |
|
Rhola Ram Vs. State of Rajasthan
|
March 31, 1999 |
|
ROOP KANWAR MATHUR Vs. STATE OF RAJASTHAN
|
July 21, 1999 |
|
ROOP KUMARI JOSHI Vs. STATE OF RAJASTHAN
|
February 24, 1999 |
|
ROOP KUMARI JOSHI & 20 ORS. Vs. STATE OF RAJASTHAN AND OTHERS
|
January 12, 1999 |
|
ROOP RAJ Vs. STATE OF RAJASTHAN
|
January 7, 1999 |
|
ROOP SINGH Vs. JABBAR SINGH
|
February 9, 1999 |
|
ROOPA RAM Vs. STATE OF RAJASTHAN
|
August 16, 1999 |
|
ROSHAN LAL Vs. STATE OF RAJASTHAN
|
September 21, 1999 |
|
ROSHAN RAJ Vs. STATE OF RAJASTHAN
|
April 8, 1999 |
|
RSRTC Vs. RAMESH CHANDRA
|
December 1, 1999 |
|
RSRTC Vs. JUDGE LABOUR COURT & ORS.
|
December 3, 1999 |
|
RUMANI Vs. MUNICIPAL CORPORATION JODHPUR
|
October 28, 1999 |
|
S N CHEMICALS Vs. STATE OF RAJASTHAN
|
December 8, 1999 |
|
S S DARBARI Vs. UNION OF INDIA
|
May 18, 1999 |
|
S.R. SINGLA AND ANR. Vs. STATE OF RAJASTHAN
|
July 30, 1999 |
|
SAHAB RAM Vs. STATE OF RAJASTHAN
|
December 22, 1999 |
|
SAHNAZ BANO & ORS. Vs. STATE & ANR.
|
April 7, 1999 |
|
SAJISH KHAN Vs. SUPDT OF POLICE KOTA
|
January 5, 1999 |
|
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
September 17, 1999 |
|
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
August 6, 1999 |
|
Saleem Vs. State of Rajasthan
|
October 8, 1999 |
|
SAMPAT LAL DAGA Vs. UNION OF INDIA
|
February 9, 1999 |
|
SANDHYA GUNTAE Vs. RAVI KANT GUNTAE
|
January 4, 1999 |
|
SANJAY CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 10, 1999 |
|
SANJAY KUMAR GOEL Vs. STATE OF RAJASTHAN
|
May 11, 1999 |
|
Santa Singh Vs. State of Rajasthan
|
December 14, 1999 |
|
SANTOSH GARG Vs. STATE
|
August 27, 1999 |
|
SANTOSH KUMAR KARNANI Vs. M.R.E.C., JAIPUR
|
March 4, 1999 |
|
SARAF TEXTILE MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 20, 1999 |
|
SARDAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
September 28, 1999 |
|
SARDARA Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
|
SARKI DEVI Vs. STATE OF RAJASTHAN
|
November 11, 1999 |
|
SARLA RANI VADEHRA Vs. STATE
|
January 20, 1999 |
|
SARVESHWAR SINGH Vs. STATE
|
February 12, 1999 |
|
SARVJIT SINGH Vs. STATE OF RAJASTHAN
|
July 20, 1999 |
|
SATISH Vs. STATE OF RAJASTHAN
|
December 22, 1999 |
|
SATPAL CHAUDHARY Vs. SHOBHANA MATHUR
|
February 8, 1999 |
|
SATRAM DAS Vs. STATE
|
October 10, 1999 |
|
SATYA NARAIN Vs. MUKESH
|
September 2, 1999 |
|
SATYAM PROPERTIES Vs. STATE OF RAJASTHAN
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February 16, 1999 |
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SATYANARAYAN Vs. STATE
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December 22, 1999 |
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SAUDAGAR SINGH & ORS. Vs. STATE OF RAJASTHAN
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May 19, 1999 |
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SAYED MAKBOOL AHMED S/O GULAM MOHD. & ANR. Vs. STATE OF RAJASTHAN
|
June 7, 1999 |
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SHABNAM BANO Vs. MOTOR ACCIDENT CAIMS TRIBUNAL AJMER
|
May 13, 1999 |
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SHAHABUDDIN Vs. UNION OF INDIA
|
April 29, 1999 |
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SHAHODARA Vs. STATE OF RAJASTHAN
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April 8, 1999 |
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SHAKUNTALA DEVI Vs. NATHU LAL JAIN
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May 11, 1999 |
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SHAMA Vs. STATE OF RAJASTHAN
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April 6, 1999 |
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SHAMBHU SINGH Vs. STATE
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March 30, 1999 |
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SHAMSOODEEN Vs. STATE
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March 22, 1999 |
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SHANKAR LAL Vs. STATE OF RAJASTHAN
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December 3, 1999 |
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Shankar Lal Vs. State
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December 7, 1999 |
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SHANKAR SHARAN BHARGAVA Vs. STATE OF RAJASTHAN
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December 21, 1999 |
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Shankar Singh Vs. State of Rajasthan
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February 19, 1999 |
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SHANKARIA Vs. STATE OF RAJASTHAN
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May 17, 1999 |
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Shanker Lal Meena Vs. State of Rajasthan
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August 10, 1999 |
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SHANKER NATH Vs. STATE OF RAJASTHAN
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September 24, 1999 |
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SHANKERIA Vs. STATE OF RAJASTHAN
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March 17, 1999 |
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SHANTI MAL Vs. SAVITRI DEVI
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July 9, 1999 |
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SHARDA CHOUDHARY & ORS Vs. STATE OF RAJASTHAN & ANR
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October 1, 1999 |
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SHARDA MEEL Vs. STATE OF RAJASTHAN
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April 23, 1999 |
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SHER SINGH Vs. STATE OF RAJASTHAN
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July 12, 1999 |
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SHIMLA DEVI Vs. KULDEEP SHARMA
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March 10, 1999 |
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SHIV KISHAN & ORS. Vs. STATE OF RAJASTHAN
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June 30, 1999 |
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SHIV KUMAR Vs. DIRECTOR CHAIRMAN BOARD OF TECHNICAL EDUCATION RAJ JODHPUR
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December 1, 1999 |
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SHIV KUMAR AND OTHERS Vs. PUNJAB NATIONAL BANK
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May 14, 1999 |
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SHIV PRASAD CHOUDHARY Vs. STATE OF RAJASTHAN
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December 10, 1999 |
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SHIV RAJ BHATIA Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 3, 1999 |
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SHIVANI ENCLAVES PVT LTD Vs. STATE OF RAJASTHAN
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December 10, 1999 |
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SHIVJI RAM Vs. SARDA DEVI
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January 20, 1999 |
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SHIVNARAIN SINGH HADA Vs. STATE OF RAJASTHAN & ORS.
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February 17, 1999 |
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SHOBHAGMAL AND ORS. Vs. STATE OF RAJASTHAN
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August 25, 1999 |
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SHOKAT ALI ANSARI Vs. STATE OF RAJASTHAN
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January 20, 1999 |
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SHRAWAN SAWNEY Vs. STATE OF RAJASTHAN
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October 1, 1999 |
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SHRI RAM BISHNOI Vs. STATE OF RAJASTHAN
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November 30, 1999 |
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SHRINATH TRAVEL AGENCY Vs. STATE OF RAJASTHAN
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July 27, 1999 |
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SHRINATH TRAVEL AGENCY Vs. STATE OF RAJASTHAN
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May 13, 1999 |
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SHYAMVEER GAUTAM Vs. STATE OF RAJASTHAN
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November 3, 1999 |
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SIKANDAR ALI Vs. NAGAR NIGAM JAIPUR
|
July 8, 1999 |
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SITARAM AND ORS. Vs. STATE OF RAJASTHAN
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April 22, 1999 |
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SMT. CHANDRA KUMARI Vs. THE STATE OF RAJASTHAN AND OTHERS
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September 6, 1999 |
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SOHAN LAL Vs. BADRI NARAIN
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August 6, 1999 |
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SOHAN LAL Vs. UNION OF INDIA
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February 17, 1999 |
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SOHAN LAL Vs. STATE OF RAJASTHAN
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October 4, 1999 |
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SOHAN SINGH Vs. RAM NATH
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February 17, 1999 |
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SOHAN SINGH S/O UTTAM SINGH & ORS. Vs. STATE OF RAJASTHAN
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March 23, 1999 |
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SOM DUTTA PUROHIT Vs. STATE OF RAJASTHAN
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October 8, 1999 |
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SRILAL GANERIWAL Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPORATION
|
February 12, 1999 |
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STATE Vs. DEVENDRA KUMAR
|
May 11, 1999 |
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STATE Vs. LALA
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December 2, 1999 |
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STATE Vs. AMOLAK CHAND
|
September 10, 1999 |
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STATE Vs. PRABHUDASS
|
July 12, 1999 |
|
STATE Vs. BOOTA SINGH
|
March 8, 1999 |
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STATE OF RAJ. Vs. SONA SINGH
|
May 18, 1999 |
|
STATE OF RAJ. Vs. PRAKASH SINGH
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May 18, 1999 |
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STATE OF RAJASTHAN Vs. MUKUT BEHARI AND ORS.
|
March 3, 1999 |
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STATE OF RAJASTHAN Vs. SHIV PRAKASH SHARMA
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July 5, 1999 |
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STATE OF RAJASTHAN Vs. NARAIN SINGH
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December 13, 1999 |
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STATE OF RAJASTHAN Vs. SHIV NATH & ORS.
|
August 4, 1999 |
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STATE OF RAJASTHAN Vs. JETHA RAM & ORS.
|
April 12, 1999 |
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STATE OF RAJASTHAN Vs. GOGA & ANR.
|
May 17, 1999 |
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STATE OF RAJASTHAN Vs. MOHAN LAL & ANR.
|
September 8, 1999 |
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STATE OF RAJASTHAN Vs. MAHENDRA SINGH
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May 18, 1999 |
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STATE OF RAJASTHAN Vs. MAKHAN SINGH AND OTHERS
|
April 8, 1999 |
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STATE OF RAJASTHAN Vs. MOHAN LAL
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July 14, 1999 |
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STATE OF RAJASTHAN Vs. HAJARI ALIAS MITHIYA
|
July 12, 1999 |
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STATE OF RAJASTHAN Vs. DULHE SINGH
|
August 13, 1999 |
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STATE OF RAJASTHAN Vs. GOPAL KRISHAN
|
September 6, 1999 |
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STATE OF RAJASTHAN Vs. SATISH DAGA
|
October 22, 1999 |
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STATE OF RAJASTHAN Vs. PUKHRAJ
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October 26, 1999 |
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STATE OF RAJASTHAN Vs. MUNICIPAL BOARD JALORE
|
November 5, 1999 |
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STATE OF RAJASTHAN Vs. LADU RAM TOSNIWAL
|
November 5, 1999 |
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STATE OF RAJASTHAN Vs. CHHAGAN LAL
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October 29, 1999 |
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STATE OF RAJASTHAN Vs. RAM PRASAD
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November 2, 1999 |
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STATE OF RAJASTHAN Vs. SHANKER
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May 13, 1999 |
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STATE OF RAJASTHAN Vs. BANSHI LAL
|
March 16, 1999 |
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STATE OF RAJASTHAN Vs. KESHAVE DEV
|
March 26, 1999 |
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STATE OF RAJASTHAN Vs. SUBHASH RAM
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March 24, 1999 |
|
STATE OF RAJASTHAN Vs. GAMER DAN
|
February 11, 1999 |
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STATE OF RAJASTHAN Vs. BASANT PRAKASH
|
January 25, 1999 |
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STATE OF RAJASTHAN Vs. SHYAMKAUR
|
February 1, 1999 |
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STATE OF RAJASTHAN Vs. MADAN GOPAL
|
February 3, 1999 |
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STATE OF RAJASTHAN Vs. MAGANLAL
|
January 4, 1999 |
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STATE OF RAJASTHAN Vs. KAUSHALYA DEVI
|
January 8, 1999 |
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STATE OF RAJASTHAN Vs. LADU RAM TOSNIWAL
|
December 10, 1999 |
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STATE OF RAJASTHAN Vs. NAV BHARAT CONSTRUCTION COMPANY
|
December 10, 1999 |
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STATE OF RAJASTHAN Vs. SRI BHAGWAN
|
December 15, 1999 |
|
STATE OF RAJASTHAN Vs. DARSHAN SINGH
|
December 15, 1999 |
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STATE OF RAJASTHAN Vs. DEVI LAL
|
March 22, 1999 |
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STATE OF RAJASTHAN Vs. KARNAIL SINGH
|
March 9, 1999 |
|
STATE OF RAJASTHAN Vs. RAMJI LAL
|
March 9, 1999 |
|
STATE OF RAJASTHAN Vs. JAWAR LAL
|
March 15, 1999 |
|
STATE OF RAJASTHAN Vs. RAM KUMAR
|
March 16, 1999 |
|
STATE OF RAJASTHAN Vs. NARAIN
|
March 16, 1999 |
|
STATE OF RAJASTHAN Vs. MADAN LAL
|
March 16, 1999 |
|
STATE OF RAJASTHAN Vs. RAWTA RAM
|
March 17, 1999 |
|
STATE OF RAJASTHAN Vs. SAPUT RAM
|
March 17, 1999 |
|
STATE OF RAJASTHAN Vs. KANHAYA LAL
|
March 18, 1999 |
|
STATE OF RAJASTHAN Vs. HARDUTT SINGH
|
March 18, 1999 |
|
STATE OF RAJASTHAN Vs. LAL KHAN & ORS
|
March 24, 1999 |
|
STATE OF RAJASTHAN Vs. SAYAR SINGH
|
September 11, 1999 |
|
STATE OF RAJASTHAN & ANR. Vs. SIDDHARTA & ORS.
|
April 7, 1999 |
|
STATE OF RAJASTHAN & OTHERS Vs. AMMINI PG
|
August 5, 1999 |
|
STATE OF RAJASTHAN AND OTHERS Vs. MADAN LAL AGARWAL
|
September 2, 1999 |
|
SUA LAL Vs. STATE OF RAJASTHAN
|
January 4, 1999 |
|
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
|
January 6, 1999 |
|
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
|
April 9, 1999 |
|
SUBHASH JAIN @ SUBHASH KUMAR Vs. STATE OF RAJASTHAN
|
May 19, 1999 |
|
SUBHASH KUMAR Vs. STATE OF RAJASTHAN
|
February 12, 1999 |
|
SUBRATI KHAN Vs. RAJENDRA KUMAR
|
September 21, 1999 |
|
SUGNA RAM S/O KANA RAM Vs. STATE OF RAJASTHAN
|
November 18, 1999 |
|
Sugreev Singh Vs. State of Rajasthan
|
October 28, 1999 |
|
SUKHA RAM Vs. EXECUTIVE ENGINEER I G N P
|
November 22, 1999 |
|
SUKHDEO Vs. STATE OF RAJASTHAN
|
January 11, 1999 |
|
SUKHI Vs. NATHARAM
|
March 26, 1999 |
|
SUKHPAL Vs. STATE OF RAJASTHAN
|
October 6, 1999 |
|
SULEKHAN SINGH Vs. STATE
|
March 8, 1999 |
|
SUMER MAL Vs. STATE OF RAJASTHAN
|
April 22, 1999 |
|
SUNIL KUMAR GOYAL Vs. UNIVERSITY OF RAJ.
|
May 3, 1999 |
|
SUNIL KUMAR SHARMA & ORS. Vs. UNIVERSITY OF RAJASTHAN & ORS.
|
May 21, 1999 |
|
SURAJ DHOBI Vs. FATEH LAL
|
August 31, 1999 |
|
SURAT RAM GAGRANI Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
February 16, 1999 |
|
SURENDRA KUMAR Vs. JAI NARAYAN VYAS UNIVERSITY
|
January 21, 1999 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 13, 1999 |
|
SURESH Vs. STATE OF RAJASTHAN
|
February 3, 1999 |
|
SURESH Vs. STATE OF RAJASTHAN
|
December 13, 1999 |
|
SURESH CHAND YADAV Vs. STATE OF RAJASTHAN
|
March 9, 1999 |
|
SURESH GHOSHI Vs. STATE
|
July 7, 1999 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
November 5, 1999 |
|
SURESH NAIR & 3 ORS. Vs. UNIVERSITY OF RAJASTHAN
|
March 11, 1999 |
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SURESH NATH MODI Vs. JORAWARMAL
|
May 17, 1999 |
|
SURTA RAM Vs. KEWAL RAM
|
September 22, 1999 |
|
SUSHIL JHA & 3 ORS. Vs. UNION OF INDIA AND OTHERS
|
July 29, 1999 |
|
SUSHILA GARG Vs. STATE
|
October 6, 1999 |
|
SWAMI BHARAT SATYRATHI @ BHARAT SINGH Vs. NAPEN & OTHERS
|
February 10, 1999 |
|
TAFAZUL HUSSAIN Vs. ABDUL SATTAR
|
December 10, 1999 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
April 12, 1999 |
|
TEJ BAHADUR Vs. STATE OF RAJASTHAN
|
February 5, 1999 |
|
TEJA RAM Vs. STATE OF RAJASTHAN
|
July 16, 1999 |
|
TEJA SINGH Vs. STATE OF RAJASTHAN
|
January 21, 1999 |
|
TEJU MAI Vs. DAYA RAM
|
March 4, 1999 |
|
TEJU RAM Vs. INDIAN OIL CORPN LTD
|
May 3, 1999 |
|
THAKUR DAS Vs. STATE OF RAJASTHAN
|
August 10, 1999 |
|
TILAK RAJ Vs. STATE OF RAJASTHAN
|
August 3, 1999 |
|
TULSI RAM Vs. STATE OF RAJASTHAN
|
October 25, 1999 |
|
UDAI SINGH SOLANKI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 21, 1999 |
|
UDHMI RAM Vs. STATE OF RAJASTHAN
|
March 17, 1999 |
|
UMAID SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1999 |
|
UMAIDA RAM Vs. BHAVAD GRAM SEWA SAHAKARI SAMITI
|
March 16, 1999 |
|
UMED HIGHER SECONDARY SCHOOL JODHPUR Vs. STATE OF RAJASTHAN
|
April 29, 1999 |
|
UMED KHAN Vs. KAMAL ALIAS KAMALUDEEN
|
December 22, 1999 |
|
UNION BANK OF INDIA Vs. GOKAL RAM
|
September 29, 1999 |
|
UNION OF INDIA Vs. SULOCHNA DEVI
|
December 6, 1999 |
|
UNION OF INDIA Vs. SUBHA MANUAL
|
July 13, 1999 |
|
UNION OF INDIA Vs. TULSI DAS
|
March 31, 1999 |
|
UNION OF INDIA Vs. BRIJ LAL PRABHU DAYAL
|
January 27, 1999 |
|
UNITED INDIA INSURANCE CO Vs. SAROJ AND ORS
|
February 2, 1999 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHARDA
|
December 13, 1999 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEHTAB BAI
|
March 3, 1999 |
|
USHA RANI Vs. UNIVERSITY OF RAJASTHAN
|
April 29, 1999 |
|
VALING Vs. BOR
|
June 28, 1999 |
|
VANDANA Vs. STATE OF RAJASTHAN
|
March 17, 1999 |
|
VANDANA MEENA Vs. STATE OF RAJASTHAN
|
December 20, 1999 |
|
VED PRAKASH BHATT Vs. KALYAN PRASAD
|
November 25, 1999 |
|
VEENA VERMA Vs. STATE OF RAJASTHAN
|
April 30, 1999 |
|
VEERA ARORA Vs. LIFE INSURANCE CORPORATION
|
November 18, 1999 |
|
VEERJI Vs. STATE OF RAJASTHAN
|
September 6, 1999 |
|
VELJI Vs. STATE OF RAJASTHAN
|
March 22, 1999 |
|
VIBHA SETH Vs. JAI KISHAN TIWARI
|
January 4, 1999 |
|
VIJAY KUMAR ALIAS VIJAY SINGH Vs. STATE OF RAJASTHAN
|
March 26, 1999 |
|
VIJAYANDER KUMAR Vs. STATE OF RAJASTHAN
|
February 12, 1999 |
|
VIJAYPAL SINGH Vs. STATE OF RAJASTHAN
|
January 18, 1999 |
|
VIKAS ADHIKARI PANCHAYAT SAMITI BHADRA Vs. SURENDRA KUMAR SHARMA
|
August 25, 1999 |
|
VIKRAM KHATRI Vs. STATE OF RAJASTHAN
|
November 1, 1999 |
|
VIKRAM KUMAR SINGH Vs. STATE OF RAJASTHAN
|
March 9, 1999 |
|
VIKRAM SINGH VERMA Vs. KASHMIRI DEVI
|
September 8, 1999 |
|
VINOD KUMAR & 2 ORS. Vs. STATE OF RAJASTHAN
|
January 25, 1999 |
|
VIRENDRA SINGH & ANR. Vs. STATE OF RAJASTHAN
|
February 12, 1999 |
|
VISHWANATH GOPAL PALSHIKAR Vs. UNION OF INDIA
|
October 6, 1999 |
|
WALI MOHAMMAD Vs. STATE OF RAJASTHAN
|
September 13, 1999 |
|
YAKUB Vs. STATE OF RAJASTHAN
|
February 15, 1999 |
|
YAMUNA PRASAD Vs. STATE OF RAJASTHAN
|
February 4, 1999 |
|
YASHWANT SINGH SHAKTAWAT Vs. STATE OF RAJ. THROUGH THE SECRETARY, DEPARTMENT OF MINING GOVT. OF RAJ. JAIPUR
|
May 18, 1999 |
|
YASUDEEN Vs. STATE OF RAJASTHAN
|
August 23, 1999 |
|
YATIENDRA YADAV Vs. STATE OF RAJASTHAN
|
August 27, 1999 |
|
YUSUF KHAN Vs. STATE
|
June 28, 1999 |
|
ZIYAUDDIN Vs. STATE OF RAJASTHAN
|
October 28, 1999 |