|
A E N R S E B Vs. SHYAM SINGH
|
February 20, 1998 |
|
ABDUL GANI Vs. NOOR HASAN
|
July 6, 1998 |
|
ABDUL SATTAR ALIAS BHINDI Vs. STATE OF RAJASTHAN
|
March 26, 1998 |
|
ABDUL WAHID Vs. STATE OF RAJASTHAN
|
March 10, 1998 |
|
ABDULLA BOHRA Vs. STATE OF RAJASTHAN AND OTHERS
|
August 28, 1998 |
|
ABHISHEK JOSHI Vs. STATE OF RAJASTHAN
|
December 1, 1998 |
|
ABIDA Vs. M D S UNIVERSITY
|
April 21, 1998 |
|
ADDL. CHIEF ENGINEER, IRRIGATION Vs. BACHAN SINGH
|
April 6, 1998 |
|
AHMED DEEN Vs. STATE OF RAJASTHAN
|
March 24, 1998 |
|
AJAY LUNIA Vs. STATE OF RAJASTHAN
|
April 23, 1998 |
|
AJAY SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
January 9, 1998 |
|
AJIT SINGH Vs. SOHAN LAL
|
July 4, 1998 |
|
AKRAM Vs. STATE OF RAJASTHAN
|
March 19, 1998 |
|
ALL GRAMWASI OF FATEHNAGAR NAGARPALIKA Vs. NAGARPALIKA FATEHNAGAR
|
October 30, 1998 |
|
ALLAHANOOR Vs. STATE OF RAJASTHAN
|
December 22, 1998 |
|
AMAR CHAND & ORS. Vs. STATE OF RAJASTHAN
|
April 1, 1998 |
|
AMAR SINGH Vs. GHANSHYAM
|
March 23, 1998 |
|
AMAR SINGH JAITAWAT Vs. UNION OF INDIA
|
April 27, 1998 |
|
AMAR SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN AND OTHERS
|
April 6, 1998 |
|
AMEEN KHAN Vs. STATE OF RAJASTHAN
|
August 26, 1998 |
|
AMJAD ALI Vs. ABDUL
|
April 28, 1998 |
|
AMRIT LAL Vs. STATE OF RAJASTHAN
|
November 16, 1998 |
|
AMRIT LAL Vs. STATE OF RAJASTHAN
|
January 28, 1998 |
|
AMRIT LAL JAIN Vs. MOHAMMAD HUSSSAIN
|
March 20, 1998 |
|
AMRIT LAL KUMAWAT Vs. STATE OF RAJASTHAN
|
April 1, 1998 |
|
ANAND SINGH Vs. STATE OF RAJASTHAN
|
September 17, 1998 |
|
ANANT RAM SHARMA Vs. STATE OF RAJASTHAN
|
February 18, 1998 |
|
ANIL BHANDARI Vs. UNITED INDIA INSURANCE CO
|
May 27, 1998 |
|
ANIL D AMBANI Vs. SANTOSH TYAGI
|
June 16, 1998 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
March 6, 1998 |
|
ANIL KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
September 1, 1998 |
|
ANKUSH WADHAWA Vs. STATE OF RAJASTHAN
|
July 24, 1998 |
|
ANUPAMA GOYAL Vs. BOARD OF TECHNICAL EDUCATION AND OTHERS
|
November 23, 1998 |
|
ANUPAMMA SWARANKAR Vs. STATE OF RAJASTHAN
|
May 6, 1998 |
|
ANWAR @ RAJU Vs. STATE OF RAJASTHAN & ORS.
|
August 7, 1998 |
|
AQEELA Vs. STATE OF RAJASTHAN
|
January 17, 1998 |
|
ARJUN LAL Vs. STATE OF RAJASTHAN
|
May 27, 1998 |
|
ARJUN RAM Vs. STATE OF RAJASTHAN
|
April 6, 1998 |
|
ARJUN RAM Vs. SMT. SITA DEVI
|
October 13, 1998 |
|
ARUNA VYAS Vs. JNV UNIVERSITY
|
July 28, 1998 |
|
ARVIND KUMAR AND ANR. Vs. STATE OF RAJASTHAN
|
July 1, 1998 |
|
ASHOK KUMAR Vs. ROCHIRAM
|
May 18, 1998 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
August 4, 1998 |
|
ASHOK KUMAR @ ASHOK Vs. STATE OF RAJASTHAN
|
July 6, 1998 |
|
ASHOK KUMAR JAIN & ORS. Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
|
January 9, 1998 |
|
ASHOK KUMAR MEHTA Vs. STATE OF RAJASTHAN
|
May 1, 1998 |
|
ASHOK REDDIWAL Vs. M. MORIS BABU AND ANOTHER
|
February 9, 1998 |
|
ASHUTOSH Vs. STATE OF RAJ AND OTHERS
|
October 16, 1998 |
|
ASHWINI KUMAR Vs. STATE OF RAJASTHAN
|
August 12, 1998 |
|
ATAL CONSTRUCTION CO Vs. UNION OF INDIA
|
February 13, 1998 |
|
AVINASH MATHUR Vs. STATE OF RAJASTHAN
|
August 7, 1998 |
|
B F WISEMAN Vs. ELIZA BETH
|
August 14, 1998 |
|
B S KATIYAL Vs. STATE OF RAJASTHAN
|
February 19, 1998 |
|
B.K. SHARMA & 7 ANR. Vs. STATE OF RAJASTHAN & ORS.
|
April 2, 1998 |
|
BABE BAI Vs. STATE
|
August 10, 1998 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
February 3, 1998 |
|
BABU LAL NAGAR Vs. STATE OF RAJASTHAN
|
April 21, 1998 |
|
BABU SINGH Vs. STATE OF RAJASTHAN
|
February 11, 1998 |
|
BABUDDIN @ BATTERY Vs. STATE OF RAJASTHAN
|
November 6, 1998 |
|
BABULAL Vs. JAGGA BALI
|
May 20, 1998 |
|
BABURAM ALIAS BABULAL Vs. STATE OF RAJASTHAN
|
May 12, 1998 |
|
BADRI NARAYAN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 5, 1998 |
|
BAJRANG SINGH Vs. GIRRAJ PRASAD
|
October 28, 1998 |
|
BAJRANGA Vs. STATE OF RAJASTHAN
|
May 21, 1998 |
|
BAL KISHAN Vs. DISTRICT AND SESSIONS JUDGE
|
February 27, 1998 |
|
BALURAM Vs. HEERALAL
|
November 5, 1998 |
|
BALVEER SINGH S/O UMED SINGH Vs. STATE OF RAJASTHAN
|
February 9, 1998 |
|
BANSHI LAL AND ORS. Vs. STATE OF RAJASTHAN
|
July 27, 1998 |
|
BANSI LAL Vs. ABARAR HUSSAIN & ORS
|
July 29, 1998 |
|
BANSWARA MARBLE MINES Vs. UNION OF INDIA
|
August 25, 1998 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
July 2, 1998 |
|
BANWARI LAL Vs. SHRI SHIV PRASAD
|
July 29, 1998 |
|
BASANTI LAL Vs. STATE OF RAJASTHAN
|
December 17, 1998 |
|
BASTI CHAND Vs. PUKHRAJ
|
May 20, 1998 |
|
BHABDU @ LACCHU Vs. STATE OF RAJASTHAN
|
May 21, 1998 |
|
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
September 9, 1998 |
|
BHAGWAN SINGH & ORS. Vs. STATE OF RAJ. & ANR.
|
May 27, 1998 |
|
BHAGWANA RAM & ANOTHER Vs. STATE OF RAJASTHAN
|
November 30, 1998 |
|
BHAJNI DEVI AND ANR. Vs. RAM RATAN AND ANR.
|
August 7, 1998 |
|
BHANO Vs. BABU SINGH
|
April 1, 1998 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
April 6, 1998 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
August 13, 1998 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
May 1, 1998 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
April 2, 1998 |
|
BHANWARLAL S/O CHATURBHUJ GUJAR Vs. STATE OF RAJASTHAN
|
July 30, 1998 |
|
BHAWANI ART HANDICRAFTS Vs. GULAB SINGH
|
November 18, 1998 |
|
BHERA RAM Vs. STATE OF RAJASTHAN
|
October 6, 1998 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
December 2, 1998 |
|
BHILWARA SPINNERS LTD Vs. COLLECTOR STAMPS BHILWARA
|
April 1, 1998 |
|
BHINWA RAM Vs. STATE OF RAJASTHAN
|
January 22, 1998 |
|
BHINWA RAM S/O ISHWAR RAM Vs. STATE OF RAJASTHAN
|
November 23, 1998 |
|
BHOJA RAM Vs. STATE OF RAJASTHAN
|
December 16, 1998 |
|
BHOJPURA KACHCHI BASTI VIKAS SAMITI Vs. JDA & OTHERS
|
May 27, 1998 |
|
BHOMA RAM Vs. UNION OF INDIA
|
February 20, 1998 |
|
BHOORA KHAN Vs. STATE OF RAJASTHAN
|
August 25, 1998 |
|
BHOORA RAM Vs. STATE OF RAJASTHAN
|
March 11, 1998 |
|
BHUPAL SINGH Vs. BHAGWATI PRASAD
|
April 20, 1998 |
|
BIKANER WOOLS Vs. BANK OF RAJASTHAN LIMITED
|
January 13, 1998 |
|
BINDU KHAN Vs. SAMEE KHAN
|
February 17, 1998 |
|
BINJRAJ Vs. GHEESULAL
|
March 4, 1998 |
|
BIRBAL RAM & ORS. Vs. STATE OF RAJASTHAN
|
December 8, 1998 |
|
BITTU ALIAS DINESH KUMAR Vs. STATE OF RAJASTHAN
|
March 18, 1998 |
|
C R DUDI Vs. S S ARYA
|
September 15, 1998 |
|
CENTRAL BANK OF INDIA Vs. SAROJINI KUMARI
|
May 14, 1998 |
|
CHAIN SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT
|
March 6, 1998 |
|
CHAMPALAL Vs. THAKURJI SHRI GOPALJI
|
March 19, 1998 |
|
CHANANI VISHNOI Vs. STATE OF RAJASTHAN
|
July 27, 1998 |
|
CHAND PRAKASH Vs. BEGA RAM
|
April 1, 1998 |
|
CHANDAN MAL JAIN Vs. STATE OF RAJASTHAN
|
April 1, 1998 |
|
CHANDAN SINGH Vs. STATE OF RAJASTHAN
|
November 26, 1998 |
|
CHANDER SINGH Vs. GYAN PRAKASH
|
June 4, 1998 |
|
CHANDRA Vs. STATE OF RAJASTHAN
|
January 23, 1998 |
|
CHANDRA LAL BHAKARAL, ASSISTANT COLLECTOR CUM EXECUTIVE MAGISTRATE, SHAHPURA DISTT. JAIPUR Vs. STATE OF RAJASTHAN
|
March 31, 1998 |
|
CHANDRA PRAKASH @ CHANDU Vs. STATE OF RAJASTHAN
|
May 4, 1998 |
|
CHANDRASEN JAYANTI PRASAD Vs. PADMA KAPIL
|
November 30, 1998 |
|
Charan Singh Vs. State of Rajasthan
|
March 31, 1998 |
|
CHAUTH MAL Vs. MANOHAR LAL
|
September 16, 1998 |
|
CHHOTE KHAN Vs. BARKAT & ANR.
|
September 7, 1998 |
|
CHIMNA RAM Vs. STATE OF RAJASTHAN
|
December 2, 1998 |
|
CHIMNA RAM & ORS. Vs. STATE OF RAJASTHAN
|
December 10, 1998 |
|
CHOTUDI AND OTHERS Vs. GANPAT RAM AND ANOTHER
|
January 16, 1998 |
|
CHUNNI Vs. STATE OF RAJASTHAN
|
February 4, 1998 |
|
Chunni Lal Vs. State of Rajasthan
|
October 6, 1998 |
|
COLLECTOR AND AUTHORISED CHIEF SETTLEMENT COMMISSIONER SRIGANGANAGAR Vs. DARSHAN SINGH
|
July 9, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. GEETA TRADING CO
|
February 23, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. ZENITH COMMERCIAL AGENCIES P LTD
|
February 23, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SILVAR AND ART PALACE
|
March 24, 1998 |
|
D K V S SAMITI LTD Vs. CONTROLLER UNDER PAYMENT OF GRATUITY ACT
|
October 15, 1998 |
|
DAILY NAVAJYOTI Vs. APPOINTED AUTHORITY U/S 171 OF WORKING
|
February 6, 1998 |
|
DALER SINGH Vs. STATE OF RAJASTHAN
|
September 2, 1998 |
|
DALPAT SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
April 28, 1998 |
|
DAMODAR PRASAD AGRAWAL Vs. M/S. HMT LTD. & ORS.
|
November 6, 1998 |
|
DAULA RAM Vs. RAJASTHAN STATE MINERAL DEVLOPMENT CORPORATION
|
July 24, 1998 |
|
DAULAT RAM Vs. STATE OF RAJASTHAN
|
January 23, 1998 |
|
DAYA SINGH Vs. STATE OF RAJASTHAN
|
January 19, 1998 |
|
DESH BANDHU & ANR. Vs. STATE OF RAJASTHAN
|
May 19, 1998 |
|
DEVA @ SHANKER Vs. UNION OF INDIA
|
February 3, 1998 |
|
DEVA RAM Vs. STATE OF RAJASTHAN
|
December 2, 1998 |
|
DEVENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 20, 1998 |
|
DEVI SINGH Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES
|
May 1, 1998 |
|
DEVI SINGH Vs. STATE
|
May 4, 1998 |
|
DEVKARAN Vs. STATE OF RAJASTHAN
|
May 27, 1998 |
|
DEWAN SYED ALI RASUL ALI KHAN, SAJADA NASHIN KHWAJA MOINUDDIN CHISTI SAHEB THROUGH UTTRADHIKARI Vs. ALTAF HUSSAIN AND OTHERS
|
February 27, 1998 |
|
DHAN BAI Vs. STATE OF RAJASTHAN
|
January 16, 1998 |
|
DHAN RAJ Vs. STATE OF RAJASTHAN
|
April 6, 1998 |
|
DHAN SINGH BHATI Vs. STATE OF RAJASTHAN
|
February 20, 1998 |
|
DHANPAL JAIN Vs. STATE OF RAJASTHAN
|
January 19, 1998 |
|
DHANROOP CHAND BHANDARI Vs. HANWANT SCHOOL MANAGEMENT COMMITTEE
|
November 3, 1998 |
|
DHANSERI TEA & INDUS LTD. AND 4 ORS. Vs. LAXMI NARAIN SABOO
|
July 1, 1998 |
|
DHARAM CHAND Vs. STATE OF RAJASTHAN
|
January 23, 1998 |
|
DHARAMVEER Vs. STATE OF RAJASTHAN
|
March 3, 1998 |
|
DHARMA RAM Vs. PEMA RAMJI
|
March 2, 1998 |
|
DHIRU BHAI Vs. STATE OF RAJASTHAN
|
January 7, 1998 |
|
DHOLPUR KRAYA VIKRAYA SAHKARI LTD Vs. CONTROLLER UBNDER GRATUITY ACT
|
October 15, 1998 |
|
DHOORI Vs. STATE OF RAJASTHAN
|
April 20, 1998 |
|
DILIP KOTHARI Vs. VIJAYA BANK
|
February 13, 1998 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
April 13, 1998 |
|
DINESH GAUTA Vs. STATE OF RAJASTHAN
|
November 13, 1998 |
|
DINESH TEXTILES Vs. SBBJ
|
November 19, 1998 |
|
DINESH TEXTILES Vs. S B B J
|
November 11, 1998 |
|
DIWAKAR SRIMALI Vs. LIFE INSURANCE CORP OF INDIA
|
May 27, 1998 |
|
DR. OM PRAKASH AND ANR. Vs. STATE OF RAJASTHAN
|
April 17, 1998 |
|
DUEFUL LABORATORY Vs. STATE OF RAJASTHAN
|
July 3, 1998 |
|
DWARIKA LAL & ORS. Vs. STATE OF RAJASTHAN
|
March 3, 1998 |
|
DWARKA Vs. CHUNI LAL
|
November 30, 1998 |
|
EICHER GOODEARTH LTD Vs. PRESIDING OFFICER LABOUR COURT
|
November 26, 1998 |
|
EKTA KHAITAN Vs. SITA RAM
|
December 17, 1998 |
|
ENFORCEMENT INSPECTOR CIVIL SUPPLIES DEPT Vs. VIMAL KUMAR
|
December 4, 1998 |
|
FARAQ Vs. STATE OF RAJASTHAN
|
October 8, 1998 |
|
FIRM M/S. GANESH TRADERS BOMBAY Vs. ROHIDA INDUSTRIES
|
January 9, 1998 |
|
FIRM POONAM CHAND KESRIMAL KASAT Vs. GHISULAL
|
March 23, 1998 |
|
FIRM SWAROOP SINGH SHER SINGH Vs. MOHAN LAL
|
February 27, 1998 |
|
GAMIRI AND ANR. Vs. STATE OF RAJASTHAN
|
July 21, 1998 |
|
GANESH OIL AND GENERAL MILLS Vs. DEBTS RECOVERY TRIBUNAL JAIPUR
|
November 17, 1998 |
|
GANGA RAM MOOLCHANDANI Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
November 2, 1998 |
|
GANGA SWAROOP Vs. STATE OF RAJ. AND ORS.
|
July 28, 1998 |
|
GANGANAGAR SAHAKARI UPBHOKTA WHOLESALE BHANDAR LTD. Vs. PRESCRIBED AUTHORITY UNDER THE RAJASTHAN SHOPS & COMMERCIAL ESTABLISHMENTS ACT AND OTHERS
|
May 11, 1998 |
|
GANGANAGAR SUGAR MILLS Vs. JUDGE INDUSTRIAL TRIBUNAL
|
April 29, 1998 |
|
GANPAT Vs. STATE OF RAJASTHAN
|
January 8, 1998 |
|
GANPAT LAL Vs. STATE
|
October 13, 1998 |
|
GANPAT LAL Vs. STATE
|
August 18, 1998 |
|
GANPATI KHANIJ UDHYOG Vs. UNION OF INDIA
|
April 17, 1998 |
|
GATUBAI Vs. STATE OF RAJASTHAN
|
November 17, 1998 |
|
GAURI SHANKER @ BABLU Vs. STATE OF RAJASTHAN
|
October 14, 1998 |
|
GAUTAM INDUSTRIES Vs. REGIONAL DIRECTOR ESIC
|
January 19, 1998 |
|
GAYATRI DEVI Vs. RAMESH CHAND
|
August 11, 1998 |
|
GENERAL INSURANCE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
March 9, 1998 |
|
GHEWAR CHAND Vs. STATE OF RAJASTHAN
|
November 2, 1998 |
|
GIRDHARI NATH Vs. STATE OF RAJASTHAN
|
March 6, 1998 |
|
GIRDHARI SINGH Vs. INSPECTOR GENERAL OF POLICE AND OTHERS
|
July 27, 1998 |
|
GIRRAJ PRASAD PITALIA Vs. JAMNA DAS KOTAWALA & ANOTHER
|
August 3, 1998 |
|
GIRRAJ PRASAD SHARMA Vs. TARA MISHRA
|
July 30, 1998 |
|
GOKUL Vs. RAJASTHAN MUSLIM WAKF BOARD
|
September 8, 1998 |
|
GOKUL DASS & ANOTHER Vs. STATE OF RAJASTHAN
|
July 14, 1998 |
|
GOPAL LAL Vs. AMBA BAI
|
March 5, 1998 |
|
GOPAL SINGH TALWAR Vs. STATE OF RAJASTHAN
|
January 19, 1998 |
|
GOPI KISHAN Vs. STATE OF RAJASTHAN
|
August 19, 1998 |
|
GOPICHAND GADIYA AND OTHERS Vs. STATE OF RAJASTHAN
|
January 21, 1998 |
|
GORU AND OTHERS Vs. STATE OF RAJASTHAN
|
March 27, 1998 |
|
GOVIND NARAYAN Vs. BODH RAJ
|
January 5, 1998 |
|
GOVIND POOJARA Vs. MOHAN LAL
|
February 27, 1998 |
|
GOVIND SINGH Vs. MAN SINGH
|
January 16, 1998 |
|
GULABI Vs. STATE OF RAJASTHAN
|
February 13, 1998 |
|
GULAM MOHD. QURESHI Vs. NAGAR NIGAM JAIPUR
|
October 16, 1998 |
|
GULAM SABIR Vs. STATE OF RAJASTHAN
|
April 18, 1998 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
April 15, 1998 |
|
GUMANI Vs. RAM CHANDRA
|
March 6, 1998 |
|
GURMAIL SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1998 |
|
GURMAIL SINGH Vs. STATE OF RAJASTHAN
|
May 6, 1998 |
|
GURVINDER KAUR Vs. STATE OF RAJASTHAN
|
November 19, 1998 |
|
GYAN CHAND Vs. STATE
|
March 17, 1998 |
|
GYAN SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1998 |
|
HAJARI RAM Vs. STATE OF RAJASTHAN & ORS.
|
July 15, 1998 |
|
HAJARIMAL Vs. STATE OF RAJASTHAN
|
February 23, 1998 |
|
HAKRA Vs. STATE OF RAJASTHAN
|
December 2, 1998 |
|
HAMIR SINGH Vs. STATE OF RAJASTHAN
|
January 28, 1998 |
|
HANS RAJ Vs. STATE OF RAJASTHAN
|
December 16, 1998 |
|
HANSA RAM Vs. STATE OF RAJASTHAN
|
December 3, 1998 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
December 1, 1998 |
|
HANUMAN PRASAD Vs. SURENDRA KUMAR
|
November 24, 1998 |
|
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
August 4, 1998 |
|
HANUMANDAS Vs. STATE OF RAJASTHAN
|
January 15, 1998 |
|
HARBANS SINGH Vs. STATE OF RAJASTHAN
|
December 21, 1998 |
|
HARBANS SINGH Vs. STATE OF RAJASTHAN
|
March 10, 1998 |
|
HARDEEN Vs. STATE OF RAJASTHAN
|
December 3, 1998 |
|
HARI BHAGWAN BANSAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 27, 1998 |
|
HARI NARAIN SAINI Vs. STATE OF RAJ. & ANR.
|
April 28, 1998 |
|
HARI SHANKER & ANR. Vs. STATE OF RAJASTHAN
|
April 17, 1998 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
July 17, 1998 |
|
HARISH CHAND Vs. BAIKUNTHI DEVI
|
February 20, 1998 |
|
HASAN SINGH Vs. STATE OF RAJASTHAN
|
August 13, 1998 |
|
HASMAT TARA Vs. BOARD OF REVENUE
|
October 16, 1998 |
|
HEM SINGH Vs. STATE OF RAJASTHAN
|
January 7, 1998 |
|
HIMMAT LAL Vs. STATE OF RAJASTHAN
|
October 8, 1998 |
|
HOTEL PARAS Vs. SOUND VISION
|
April 27, 1998 |
|
HULAS CHAND JAIN Vs. SUNMOON PRINTERS PVT. LTD. & ANR.
|
November 24, 1998 |
|
I T C BHADRACHALAM FINANCE AND INVESTMENT LTD Vs. SAND PLAST INDIA LTD
|
September 15, 1998 |
|
IDAN RAM Vs. BUDHA RAM
|
February 18, 1998 |
|
INDER BHAN SINGH GUJAR Vs. STATE OF RAJASTHAN
|
August 20, 1998 |
|
INDER SINGH Vs. ASHA RAM AND OTHERS
|
August 3, 1998 |
|
INDIAN HOTEL COMPANY LTD Vs. STATE OF RAJASTHAN
|
March 26, 1998 |
|
INDRA KUMAR GOYAL Vs. STATE OF RAJ. & ANR.
|
April 30, 1998 |
|
INDRA SHARMA Vs. CHAIRMAN RSEB JAIPUR
|
February 26, 1998 |
|
IQRAMMUDDIN Vs. STATE OF RAJASTHAN
|
April 23, 1998 |
|
ISHWAR LAL Vs. ASHOK
|
March 3, 1998 |
|
Ishwar Lal Vs. State of Rajasthan
|
January 8, 1998 |
|
ISHWAR LAL Vs. ASHOK
|
November 3, 1998 |
|
ISMILE Vs. STATE OF RAJASTHAN
|
March 24, 1998 |
|
J I SIDDIQUI Vs. UNION OF INDIA
|
February 4, 1998 |
|
JAFARULLAH Vs. KOTA OPEN UNIVERSITY
|
March 11, 1998 |
|
JAGATJIT COTTON TEXTILE MILLS LTD Vs. STATE OF RAJASTHAN
|
March 9, 1998 |
|
JAGDEO SINGH AND ORS. Vs. KUMARI DISHA BANERJI AND ORS.
|
November 9, 1998 |
|
JAGDISH CHANDER Vs. STATE OF RAJASTHAN
|
March 4, 1998 |
|
JAGDISH CHANDRA SONI Vs. STATE OF RAJASTHAN
|
January 7, 1998 |
|
JAGDISH NARAIN LAL SRIVASTAVA Vs. UNION OF INDIA
|
May 21, 1998 |
|
JAGDISH PRASAD GUPTA Vs. JAIPUR METALS AND ELECTRICALS LTD.
|
October 29, 1998 |
|
JAGIR SINGH Vs. STATE OF RAJASTHAN
|
October 30, 1998 |
|
JAHANGIR JOIYA Vs. STATE OF RAJASTHAN
|
September 1, 1998 |
|
JAI NARAIN Vs. STATE OF RAJASTHAN
|
January 19, 1998 |
|
JAI PAL Vs. STATE OF RAJASTHAN
|
March 26, 1998 |
|
JAI PRAKASH TAILOR Vs. STATE OF RAJASTHAN
|
May 27, 1998 |
|
JAI SHREE Vs. NATHU MAL
|
November 18, 1998 |
|
JAIN TEXTILES PALI Vs. STATE OF RAJASTHAN
|
January 13, 1998 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. SURESH CHAND
|
December 2, 1998 |
|
JAIPUR NAGAUR ANCHALIK GRAMIN BANK & 9 ORS. Vs. JUDGE LABOUR COURT (CENTRAL) & ANR.
|
November 28, 1998 |
|
JAISHREE AGRO INDUSTRIES PRIVATE LIMITED Vs. STATE OF RAJASTHAN
|
March 10, 1998 |
|
JAMNA LAL Vs. STATE OF RAJASTHAN
|
March 19, 1998 |
|
JAWAHAR GRAH NIRMAN SAHAKARI SAMITI Vs. ADDL REGISTRAR CO OPERATIVE
|
December 2, 1998 |
|
Jawaru Vs. State of Rajasthan
|
April 2, 1998 |
|
JAYANTI LAL Vs. STATE OF RAJASTHAN
|
February 9, 1998 |
|
JEET SINGH Vs. STATE OF RAJASTHAN
|
March 25, 1998 |
|
JEHARRUDDIN S/O JALALUDDIN Vs. STATE OF RAJASTHAN ETC
|
February 13, 1998 |
|
JETA Vs. STATE OF RAJASTHAN
|
November 5, 1998 |
|
JINESH MOGARA Vs. STATE OF RAJASTHAN & ANR
|
July 24, 1998 |
|
JITENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 8, 1998 |
|
JODHPUR CHARTERED ACCOUNTANTS SOCIETY & ANIL. Vs. UNION OF INDIA
|
November 24, 1998 |
|
JODHPUR GUMS AND CHEMICALS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
|
October 30, 1998 |
|
JOG RAJ SINGH Vs. STATE OF RAJ.
|
May 15, 1998 |
|
JORA RAM Vs. UNION OF INDIA
|
March 6, 1998 |
|
JORA RAM & ORS. Vs. STATE OF RAJASTHAN
|
November 11, 1998 |
|
JOTRAM AND HARLAL Vs. STATE OF RAJASTHAN
|
January 20, 1998 |
|
KAILASH CHANDRA Vs. KISHAN
|
January 28, 1998 |
|
KAILASH NARAIN SHARMA AND ETC. ETC. Vs. STATE OF RAJASTHAN AND OTHERS
|
May 18, 1998 |
|
KAJOD Vs. STATE OF RAJASTHAN
|
February 13, 1998 |
|
KALI BAIN Vs. STATE OF RAJASTHAN
|
July 15, 1998 |
|
KALLU Vs. STATE OF RAJASTHAN
|
August 3, 1998 |
|
KALLU KHAN & ANR. Vs. STATE OF RAJ. & ANR.
|
February 20, 1998 |
|
KALU RAM Vs. STATE OF RAJASTHAN
|
August 14, 1998 |
|
KALU RAM Vs. STATE OF RAJASTHAN
|
May 19, 1998 |
|
KALU RAM Vs. SMT. LACHMA DEVI
|
March 26, 1998 |
|
KALU RAM Vs. STATE OF RAJASTHAN
|
February 13, 1998 |
|
KALU RAM S/O KISTTORJI BAWARI Vs. STATE OF RAJASTHAN
|
August 31, 1998 |
|
KALU SINGH Vs. STATE OF RAJASTHAN
|
March 18, 1998 |
|
KALYAN Vs. STATE OF RAJASTHAN
|
April 2, 1998 |
|
KAMAL SINGH Vs. STATE OF RAJASTHAN
|
September 16, 1998 |
|
KANA Vs. STATE OF RAJASTHAN AND OTHERS
|
April 6, 1998 |
|
KANHA Vs. BOARD OF REVENUE
|
September 18, 1998 |
|
KANHAIYALAL Vs. STATE OF RAJASTHAN
|
March 9, 1998 |
|
KANHEYA LAL SWARANKAR Vs. R S E B JAIPUR
|
October 26, 1998 |
|
KANHIYA LAL Vs. KAKESHI DEVI
|
November 2, 1998 |
|
KANHIYA LAL Vs. STATE OF RAJASTHAN
|
May 13, 1998 |
|
KANTA TOSHAN (SMT.) Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 9, 1998 |
|
KANTI Vs. U I T BIKANER
|
January 13, 1998 |
|
KANWAR LAL Vs. STATE OF RAJASTHAN
|
February 23, 1998 |
|
KAPTAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
October 14, 1998 |
|
KEHARI SINGH Vs. STATE OF RAJASTHAN & ORS.
|
February 11, 1998 |
|
KERLA STATE COIER CORPORATION LIMITED Vs. KEWAL KRISHAN KUMAR
|
November 28, 1998 |
|
KESA RAM AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
February 3, 1998 |
|
KESARA RAM Vs. STATE OF RAJASTHAN
|
September 9, 1998 |
|
KHETRI VIKAS SAMITI Vs. UNIVERSITY OF RAJASTHAN
|
December 4, 1998 |
|
KHUMAN CHAND Vs. STATE OF RAJASTHAN
|
January 8, 1998 |
|
KHURAJ Vs. MOTILAL
|
March 4, 1998 |
|
KIRTI PATHAK Vs. STATE OF RAJASTHAN
|
March 6, 1998 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN AND ORS.
|
July 3, 1998 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
March 27, 1998 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
July 17, 1998 |
|
KISHAN LAL & ORS. Vs. STATE OF RAJASTHAN
|
May 6, 1998 |
|
KISHANLAL Vs. NARAYAN
|
October 29, 1998 |
|
KISHORI LAL Vs. STATE OF RAJASTHAN
|
August 14, 1998 |
|
KRISHAN Vs. STATE OF RAJASTHAN
|
October 29, 1998 |
|
KRISHAN KUMAR MISHRA Vs. STATE OF RAJASTHAN
|
February 4, 1998 |
|
KRISHANDUTT SHARMA Vs. STATE OF RAJASTHAN
|
May 27, 1998 |
|
KRISHI UPAJ MANDI SAMITI, BHILWARA Vs. STATE OF RAJASTHAN
|
July 27, 1998 |
|
KRISHNA KUMAR BAGLA Vs. STATE BANK OF BIKANER AND JAIPUR
|
October 26, 1998 |
|
KRISHNA MURARI Vs. CHAMPALAL
|
November 6, 1998 |
|
KULDEEP SHARMA Vs. STATE OF RAJASTHAN
|
August 7, 1998 |
|
KULDEEP SINGH Vs. STATE
|
September 2, 1998 |
|
L M P PRECISION ENGINEERING CO Vs. RAM NARAIN
|
March 6, 1998 |
|
L. RS OF SHANKAR LAL Vs. UIT JODHPUR & OTHERS
|
November 28, 1998 |
|
LABH CHAND Vs. DEVILAL
|
September 7, 1998 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
March 4, 1998 |
|
LAL CHAND KORANI Vs. STATE OF RAJASTHAN
|
April 28, 1998 |
|
LALCHAND JAIN Vs. GHEESI
|
November 5, 1998 |
|
LAXMAN MEENA Vs. STATE OF RAJASTHAN
|
February 27, 1998 |
|
LAXMAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
October 14, 1998 |
|
LAXMI Vs. STATE OF RAJASTHAN
|
February 12, 1998 |
|
LAXMI CINEMA BARMER Vs. PREM PRAKASH CINEMA JAIPUR
|
October 16, 1998 |
|
LAXMI NARAIN LATH TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1998 |
|
LAXMI NARAYAN Vs. STATE OF RAJASTHAN AND OTHERS
|
May 5, 1998 |
|
LAXMI TARA CALENDERS Vs. SHANTI DEVI BORANA & ORS.
|
September 2, 1998 |
|
LAXMIKANT Vs. STATE OF RAJASTHAN
|
May 27, 1998 |
|
LEGAL REPRESENTATIVES OF GUSAI KARAN GIRI Vs. LEGAL REPRESENTATIVES OF RAM DAS
|
August 27, 1998 |
|
LICHHMANRAM Vs. STATE OF RAJASTHAN
|
September 7, 1998 |
|
LOKESH MEENA AND Vs. MALVIYA REGIONAL ENGINEERING COLLEGE JAIPUR
|
March 19, 1998 |
|
LUMBA RAM Vs. STATE AND ANR.
|
July 22, 1998 |
|
M/S. MANEESH INDUSTRIES Vs. STATE OF RAJASTHAN
|
March 19, 1998 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
December 7, 1998 |
|
MADAN LAL SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 27, 1998 |
|
MADHAV GOPAL GARG Vs. BHILWARA AJMER KSHETRIYA GRAMIN BANK
|
May 15, 1998 |
|
MADHU JAJOO Vs. STATE OF RAJASTHAN
|
October 13, 1998 |
|
MADHU SUDAN BHATNAGAR Vs. STATE OF RAJASTHAN
|
May 22, 1998 |
|
MAGHA RAM Vs. STATE OF RAJASTHAN
|
August 7, 1998 |
|
MAGHER SINGH Vs. STATE OF RAJASTHAN
|
March 27, 1998 |
|
MAHANT BABA MADHAV DAS Vs. STATE OF RAJASTHAN
|
January 19, 1998 |
|
MAHANT DINESH KUMAR AND ANOTHER Vs. DWARKANATH MANDIR SARWAJANIL TRUST
|
March 18, 1998 |
|
MAHAVEER Vs. POONA DEVI
|
March 24, 1998 |
|
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
November 10, 1998 |
|
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
December 14, 1998 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
October 30, 1998 |
|
MAHESH Vs. STATE
|
July 17, 1998 |
|
MAHESH CHANDRA SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
September 17, 1998 |
|
MAHESH JHAJHARIA Vs. STATE OF RAJASTHAN
|
October 16, 1998 |
|
MAHESH KUMAR Vs. STATE OF RAJASTHAN
|
January 29, 1998 |
|
MAHESHWARI F L Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 29, 1998 |
|
MAHIPAL S/O LALA RAM Vs. THE STATE OF RAJASTHAN AND ANR.
|
September 16, 1998 |
|
MAKHAN SINGH Vs. STATE OF RAJASTHAN
|
October 7, 1998 |
|
MAKOOL KHAN Vs. STATE OF RAJASTHAN
|
April 29, 1998 |
|
MAKOOL KHAN Vs. STATE OF RAJASTHAN
|
April 28, 1998 |
|
MALU RAM Vs. STATE OF RAJASTHAN
|
March 25, 1998 |
|
MAN MAL SHARMA Vs. BIKANER SAHKARI UPBHOKTA BHANDAR
|
August 4, 1998 |
|
MANA SINGH ALIAS SHANA SINGH Vs. STATE OF RAJASTHAN
|
July 29, 1998 |
|
MANAK CHAND Vs. STATE
|
January 14, 1998 |
|
MANGAL SINGH Vs. UNION OF INDIA
|
September 16, 1998 |
|
MANGILAL Vs. CHAIRMAN R S R T C
|
November 5, 1998 |
|
MANGILAL Vs. ICHKU DEVI
|
April 27, 1998 |
|
MANGILAL SARAF Vs. STATE OF RAJASTHAN
|
December 11, 1998 |
|
MANGTU RAM Vs. STATE OF RAJASTHAN
|
July 20, 1998 |
|
MANGU Vs. STATE OF RAJASTHAN
|
September 7, 1998 |
|
MANGU SINGH Vs. UNION OF INDIA
|
January 21, 1998 |
|
MANISH DIXIT & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
April 22, 1998 |
|
MANISH KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
November 5, 1998 |
|
MANJU Vs. KRISHAN GOPAL
|
March 23, 1998 |
|
MANOHAR KUMAR JAIN Vs. STATE OF RAJASTHAN
|
November 10, 1998 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
May 11, 1998 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
January 7, 1998 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
August 19, 1998 |
|
MANOJ KUMAR Vs. STATE OF RAJASTHAN
|
December 11, 1998 |
|
MARUDHARA CONDUCTORS Vs. HARYANA STATE ELECTRICITY BOARD
|
May 6, 1998 |
|
MATHURA LAL AND OTHER Vs. STATE OF RAJASTHAN
|
January 16, 1998 |
|
MEERA Vs. STATE OF RAJASTHAN
|
July 31, 1998 |
|
MEHA RAM Vs. STATE OF RAJASTHAN
|
March 18, 1998 |
|
MISRA Vs. STATE OF RAJASTHAN
|
November 27, 1998 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
August 10, 1998 |
|
MOHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY
|
September 7, 1998 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
January 20, 1998 |
|
MOHANLAL Vs. STATE
|
December 3, 1998 |
|
MOHNI DEVI Vs. GHANSHYAM DAS
|
November 30, 1998 |
|
MOHRU AND ANOTHER Vs. STATE OF RAJASTHAN
|
March 2, 1998 |
|
MONGA SINGH @ CHARANJEET SINGH Vs. STATE OF RAJASTHAN
|
October 13, 1998 |
|
MOOL CHAND AND ORS. Vs. STATE OF RAJASTHAN
|
April 1, 1998 |
|
MOOLCHAND Vs. SHANKAR DASS
|
March 11, 1998 |
|
MOOLCHAND AND ANR Vs. STATE OF RAJASTHAN
|
January 13, 1998 |
|
MOTI LAL Vs. STATE OF RAJASTHAN
|
May 5, 1998 |
|
MOTI LAL Vs. STATE & OTHERS
|
March 27, 1998 |
|
MS. ANJANA `MATHUR Vs. STATE OF RAJASTHAN AND OTHERS
|
April 23, 1998 |
|
MST. RADHA Vs. STATE OF RAJASTHAN
|
August 7, 1998 |
|
Mubarak and Anr. Vs. State of Rajasthan
|
August 28, 1998 |
|
MUKAND LIMITED Vs. STATE OF RAJASTHAN
|
February 23, 1998 |
|
MUKUT BIHARI & ORS. Vs. STATE OF RAJ.
|
August 19, 1998 |
|
MUMTAZ BEGUM Vs. YUSUF KHAN
|
November 5, 1998 |
|
MUMTAZ BEGUM Vs. YUSUF KHAN
|
October 5, 1998 |
|
MUNSHI Vs. RUKMANI DEVI
|
February 20, 1998 |
|
MURLIDHAR JAT Vs. STATE OF RAJASTHAN
|
November 26, 1998 |
|
N BALA SUNDRAM Vs. STATE OF RAJASTHAN
|
July 1, 1998 |
|
NADEEM Vs. STATE OF RAJASTHAN
|
February 18, 1998 |
|
NAGPUR SAHKARI UPBHOKTA WHOLESALE BHANDAR LIMITED Vs. STATE OF RAJASTHAN
|
November 16, 1998 |
|
NAGRAJ JAIN Vs. STATE OF RAJASTHAN
|
April 27, 1998 |
|
Nahari Vs. State of Rajasthan
|
February 4, 1998 |
|
NAIN SINGH Vs. STATE OF RAJASTHAN
|
September 15, 1998 |
|
NAKODA LAMINATORS Vs. STATE OF RAJASTHAN
|
March 27, 1998 |
|
NAND KISHORE Vs. REVENUE APPELLATE AUTHORITY JAIPUR
|
February 20, 1998 |
|
NANDA Vs. JAI NARAYAN VYAS UNIVERSITY
|
October 30, 1998 |
|
NARAIN LAL SAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
February 23, 1998 |
|
NARAYAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
November 23, 1998 |
|
NARENDER SINGH Vs. DINESH KUMAR AND ANOTHER
|
February 4, 1998 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 22, 1998 |
|
NARESH KUMAR Vs. JAN MOHD
|
September 4, 1998 |
|
NARESH KUMAR RAJPUT Vs. STATE OF RAJASTHAN
|
February 13, 1998 |
|
NATHIA Vs. STATE OF RAJASTHAN
|
November 30, 1998 |
|
NATHMAL Vs. JOINT CHIEF OFFICER,R.B.I., JAIPUR
|
April 24, 1998 |
|
NATHU Vs. STATE OF RAJASTHAN
|
July 22, 1998 |
|
NATHU & ORS Vs. STATE OF RAJASTHAN & ORS
|
April 1, 1998 |
|
NATHU LAL Vs. STATE OF RAJASTHAN
|
February 24, 1998 |
|
NATIONAL ENGINEERING INDUSTRIES LTD Vs. STATE OF RAJASTHAN
|
May 2, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. HEERA
|
April 2, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. ABDUL MAZID
|
February 12, 1998 |
|
NATIONAL INSURANCE CO. LTD. Vs. AJAY KANNGUO AND OTHERS
|
September 17, 1998 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RUKMANI DEVI & OTHERS
|
November 26, 1998 |
|
NATIONAL TEXTILES CORPN. (M.P.) LTD. Vs. INDRAJIT SINGH
|
November 27, 1998 |
|
NAWALA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
December 17, 1998 |
|
NEMI CHAND Vs. STATE OF RAJASTHAN
|
November 3, 1998 |
|
NENA RAM Vs. STATE OF RAJASTHAN
|
November 13, 1998 |
|
NEW INDIA ASSURANCE CO. LTD Vs. JAI NARAIN AND OTHERS
|
August 10, 1998 |
|
NIRBHAY SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
July 20, 1998 |
|
NIRBHAY SINGH Vs. STATE OF RAJASTHAN
|
March 4, 1998 |
|
NIRBHAY SINGH Vs. STATE OF RAJASTHAN
|
September 9, 1998 |
|
NIRMAL KUMAR Vs. STATE OF RAJASTHAN
|
September 4, 1998 |
|
NIRMALA Vs. COLLECTOR JODHPUR
|
April 6, 1998 |
|
NOOR KHAN Vs. STATE OF RAJASTHAN
|
March 17, 1998 |
|
Nooruddin Vs. State of Rajasthan
|
April 27, 1998 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 1, 1998 |
|
OM PRAKASH Vs. CHHOTELAL
|
February 12, 1998 |
|
OM PRAKASH Vs. UNION OF INDIA
|
January 23, 1998 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
December 10, 1998 |
|
OM PRAKASH Vs. BABLI
|
May 13, 1998 |
|
OM PRAKASH SHARMA Vs. RAMDUTT
|
August 25, 1998 |
|
OMA PUROHIT Vs. STATE OF RAJASTHAN
|
February 3, 1998 |
|
OMPRAKASH Vs. STATE
|
December 18, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. NATHU RAM
|
December 15, 1998 |
|
ORIENTAL INSURANCE CO. LTD Vs. KUNU SAHU AND OTHERS
|
March 3, 1998 |
|
P.R. SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
May 7, 1998 |
|
PADAM KANWAR Vs. STATE OF RAJASTHAN
|
February 12, 1998 |
|
PADAM KUMAR JAIN Vs. STATE OF RAJASTHAN
|
March 11, 1998 |
|
PAHAR SINGH Vs. STATE OF RAJASTHAN
|
October 14, 1998 |
|
PANCHU LAL Vs. STATE OF RAJASTHAN
|
February 6, 1998 |
|
PANCHU RAM JAT Vs. STATE OF RAJASTHAN
|
March 11, 1998 |
|
PANI DEVI Vs. UNION OF INDIA
|
April 17, 1998 |
|
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
|
March 17, 1998 |
|
PARAS MANI Vs. STATE OF RAJASTHAN
|
February 2, 1998 |
|
PARAS RAM Vs. STATE OF RAJASTHAN
|
April 20, 1998 |
|
PARAS RAM PATEL Vs. STATE OF RAJASTHAN
|
February 7, 1998 |
|
PARMANAND SHARMA Vs. BAR COUNCIL OF RAJASTHAN
|
November 6, 1998 |
|
PATHANIA @ BHURA RAM AND ANR. Vs. STAE OF RAJASTHAN
|
June 15, 1998 |
|
PATIYA Vs. STATE OF RAJASTHAN
|
March 25, 1998 |
|
PATTA RAM Vs. STATE OF RAJASTHAN
|
August 18, 1998 |
|
PESTICIDES INDIA LTD. AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
April 25, 1998 |
|
PHONEIX IMPEX Vs. STATE OF RAJASTHAN
|
February 3, 1998 |
|
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
January 21, 1998 |
|
PITHA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
April 3, 1998 |
|
POONAM CHAND Vs. STATE OF RAJASTHAN
|
March 27, 1998 |
|
POONAM CHAND KASLIWAL Vs. JAIPUR DEVELOPMENT AUTHORITY
|
September 14, 1998 |
|
POONMA RAM Vs. STATE OF RAJASTHAN
|
April 2, 1998 |
|
PRABHAKARI ADHIKARI Vs. JAMSHER ALI
|
October 27, 1998 |
|
PRABHAWATI VAMANBHAI Vs. CHAIRMAN U P STATE ROAD TRANSPORT
|
January 16, 1998 |
|
PRABHU DAS Vs. DISTRICT JUDGE
|
November 13, 1998 |
|
PRABHUDAYAL Vs. SUSHEEL KUMAR
|
December 4, 1998 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
December 11, 1998 |
|
PRAHLAD DAS Vs. KARUNARAM
|
November 18, 1998 |
|
PRAHLAD RAM Vs. STATE OF RAJASTHAN
|
March 30, 1998 |
|
PRAKASH CHAND SAINI Vs. STATE OF RAJASTHAN
|
May 15, 1998 |
|
PRAKASH SHUKLA Vs. STATE
|
October 28, 1998 |
|
PRAKASHKAUR Vs. HARJINDERPAL SINGH
|
July 28, 1998 |
|
PRAMOD KUMAR GUPTA Vs. STATE OF RAJASTHAN
|
January 22, 1998 |
|
PRAVEEN AGARWAL Vs. OM PRAKASH
|
April 17, 1998 |
|
PREETAM SINGH Vs. NARENDRA KUMAR
|
April 6, 1998 |
|
PREM RAJ Vs. STATE OF RAJASTHAN
|
August 10, 1998 |
|
PREM SAINI Vs. STATE OF RAJASTHAN
|
December 15, 1998 |
|
PREMA RAM GODARA Vs. STATE OF RAJASTHAN AND OTHERS
|
August 27, 1998 |
|
PREMSUKH MATOTHI Vs. STATE OF RAJASTHAN
|
March 3, 1998 |
|
PRINCIPAL DOONGAR COLLEGE Vs. OM PRAKASH
|
August 8, 1998 |
|
PRITHVI RAJ Vs. SRIGANGANAGAR KSHETRIYA GRAMIN BANK
|
May 5, 1998 |
|
PROJECT DIRECTOR AGRICULTURE AND SOIL SURVEY Vs. SURENDRA SINGH
|
May 7, 1998 |
|
PROJECT MANAGER RAJASTHAN STATE TUNGSTEN Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
March 6, 1998 |
|
PUBLIC INTEREST LITIGATION CELL Vs. URBAN IMPROVEMENT TRUST JODHPUR
|
May 27, 1998 |
|
PUNJAB NATIONAL BANK EMPLOYEES UNION Vs. UNION OF INDIA
|
May 15, 1998 |
|
PURKHA RAM Vs. STATE OF RAJASTHAN
|
March 25, 1998 |
|
PYARELAL Vs. TULSHI RAM
|
October 13, 1998 |
|
R S E B Vs. DEEPAK OILS
|
March 10, 1998 |
|
R S R T C Vs. SAYAR BAI
|
December 10, 1998 |
|
RADHEY SHYAM GUPTA Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1998 |
|
RAFIQ MOHAMMED Vs. NISAR MOHAMMED
|
November 17, 1998 |
|
RAGHUNATH SINGH & OTHERS Vs. STATE OF RAJASTHAN
|
February 9, 1998 |
|
RAGHUVAR S O CHOTHU ALIAS CHOTHMAL MALI Vs. BOARD OF REVENUE RAJASTHAN AJMER
|
January 15, 1998 |
|
RAHUL ALIAS BABU LAL Vs. STATE OF RAJASTHAN
|
April 16, 1998 |
|
RAJ KUMAR JAIN Vs. BOARD OF REVENUE
|
November 30, 1998 |
|
RAJ MAL Vs. UNION OF INDIA
|
July 1, 1998 |
|
RAJAN BHANOT AND Vs. STATE OF RAJASTHAN
|
February 27, 1998 |
|
RAJASTHAN ART EMPORIUM Vs. RAJASTHAN STATE INDUSTRIAL AND INVESTMENT CORPN
|
May 6, 1998 |
|
RAJASTHAN COMMUNICATION LIMITED Vs. UNION OF INDIA
|
March 6, 1998 |
|
RAJASTHAN GOLDEN TRANSPORT COMPANY Vs. LRS OF AMRITLAL
|
February 2, 1998 |
|
RAJASTHAN STATE BOARD Vs. SHARIF DYEING WORKS
|
March 26, 1998 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. JUDGE LABOUR COURT
|
January 15, 1998 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. GOPAL OIL MILLS
|
October 14, 1998 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. STATE OF RAJASTHAN
|
August 28, 1998 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. SUGNA RAM
|
March 2, 1998 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. INDER SINGH
|
February 20, 1998 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KANCHAN BAI
|
January 7, 1998 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MAHAVEER SINGH
|
April 6, 1998 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
October 27, 1998 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND Vs. INDUSTRIAL TRIBUNAL
|
December 18, 1998 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. MARIYAM
|
January 28, 1998 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. BACHONT KAUR & ORS.
|
March 19, 1998 |
|
RAJASTHAN WELFARE SOCIETY Vs. DIRECTOR PRIMARY AND SECONDARY
|
March 3, 1998 |
|
RAJENDRA KUMAR Vs. KRISHNA
|
July 17, 1998 |
|
RAJENDRA PRASAD Vs. DHANKANWAR
|
February 17, 1998 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 18, 1998 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 23, 1998 |
|
RAJENDRA SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
January 5, 1998 |
|
RAJESH SHARMA Vs. STATE OF RAJASTHAN
|
January 5, 1998 |
|
RAJKEA MIDDLE SCHOOL DAULATPURA Vs. RAMKUMAR
|
March 26, 1998 |
|
RAJMAL Vs. STATE OF RAJASTHAN
|
January 28, 1998 |
|
RAJMAL Vs. ANANDI LAL AND OTHERS
|
March 18, 1998 |
|
RAJU ALIAS RAJENDRA Vs. PUSHPA DEVI
|
August 10, 1998 |
|
RAJU AND ANOTHER Vs. STATE OF RAJASTHAN
|
February 19, 1998 |
|
Rakesh Kumar Vs. State of Rajasthan
|
March 5, 1998 |
|
RALLIS INDIA COMPANY Vs. STATE OF RAJASTHAN
|
July 14, 1998 |
|
RALLIS INDIA LIMITED Vs. STATE OF RAJASTHAN
|
March 20, 1998 |
|
RAM BABU Vs. BAJRANG SINGH & ORS.
|
November 18, 1998 |
|
RAM BABU RAMAN Vs. STATE OF RAJASTHAN
|
July 27, 1998 |
|
RAM BHAWAN Vs. INSTRUMENTATION LTD
|
February 27, 1998 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
March 20, 1998 |
|
RAM CHANDRA Vs. EXECUTIVE ENGINEER
|
August 6, 1998 |
|
RAM CHANDRA KANUNGO & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
February 26, 1998 |
|
RAM DHAN Vs. STATE OF RAJASTHAN
|
September 4, 1998 |
|
RAM KALYAN Vs. STATE OF RAJASTHAN
|
March 26, 1998 |
|
RAM KARAN Vs. GOVIND LAL
|
August 20, 1998 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
November 13, 1998 |
|
RAM KISHAN & ORS Vs. STATE OF RAJASTHAN
|
July 29, 1998 |
|
RAM KISHORE AND ORS. Vs. PADAM CHAND AND ORS.
|
October 14, 1998 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN
|
April 1, 1998 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN
|
January 19, 1998 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN
|
February 11, 1998 |
|
RAM NARAIN Vs. MAHESHWARI SAMAJ
|
November 12, 1998 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
April 6, 1998 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
May 27, 1998 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
November 30, 1998 |
|
RAM NIWAS GUPTA Vs. RAJASTHAN FINANCIAL CORPORATION
|
August 28, 1998 |
|
RAM PAL SINGH SHIVNAIN Vs. KENDRIYA VIDYALAYA SANGATHAN
|
October 6, 1998 |
|
RAM PRATAP Vs. STATE OF RAJASTHAN AND 50 ORS
|
October 28, 1998 |
|
RAM SINGH Vs. DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY AND
|
January 13, 1998 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
May 18, 1998 |
|
RAM SWAROOP Vs. DAYA RAM AND ANR.
|
August 27, 1998 |
|
RAM VILAS Vs. STATE OF RAJASTHAN AND OTHERS
|
February 23, 1998 |
|
RAMAVATI Vs. OM PRAKASH
|
March 26, 1998 |
|
RAMAVTAR & ANR. Vs. RADHEYSHYAM & ANR.
|
December 16, 1998 |
|
RAMAWATAR Vs. STATE OF RAJASTHAN
|
March 5, 1998 |
|
RAMCHANDRA S/O BHANWARLAL Vs. STATE OF RAJASTHAN
|
April 27, 1998 |
|
RAMESH Vs. STATE OF RAJASTHAN
|
April 3, 1998 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
January 13, 1998 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
November 28, 1998 |
|
RAMESH KUMAR SONI Vs. STATE OF RAJASTHAN
|
November 27, 1998 |
|
RAMESH SINGH Vs. STATE OF RAJASTHAN
|
March 26, 1998 |
|
RAMESH SINGHANIA Vs. UNION OF INDIA UOI
|
May 15, 1998 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
October 14, 1998 |
|
RAMESHWARI DEVI Vs. STATE OF RAJASTHAN
|
November 9, 1998 |
|
RAMGOPAL Vs. KHIV RAJ
|
February 6, 1998 |
|
RAMJAN KHAN AND ORS. Vs. STATE OF RAJASTHAN
|
December 8, 1998 |
|
RAMLAL Vs. OAKI DEVI
|
April 3, 1998 |
|
RAMPAL AND ORS. Vs. STATE OF RAJASTHAN
|
February 7, 1998 |
|
RAMSINGH Vs. STATE & ORS.
|
April 28, 1998 |
|
RAMU RAM Vs. STATE OF RAJASTHAN
|
April 20, 1998 |
|
RAMU RAM Vs. STATE OF RAJASTHAN
|
April 21, 1998 |
|
RAMVEER Vs. STATE OF RAJASTHAN
|
November 12, 1998 |
|
RATAN LAL Vs. UNION OF INDIA
|
February 20, 1998 |
|
RATAN LAL Vs. KANHAIYA LAL
|
May 20, 1998 |
|
RATANLAL Vs. STATE OF RAJASTHAN
|
January 22, 1998 |
|
RAVI BHUSHAN PURI Vs. STATE OF RAJASTHAN
|
January 5, 1998 |
|
RAVI SETIA Vs. SOMLAL SETIA
|
March 3, 1998 |
|
RESIDENT ENGINEER RAJASTHAN STATE BRIDGE AND Vs. OM PRAKASH
|
March 25, 1998 |
|
REVTI Vs. BOARD OF REVENUE
|
January 23, 1998 |
|
RICHHPAL SINGH Vs. STATE OF RAJASTHAN
|
September 4, 1998 |
|
RIKHAB DAS Vs. MANAK CHAND
|
April 1, 1998 |
|
RIMJHU KHAN Vs. STATE OF RAJASTHAN
|
March 20, 1998 |
|
RONAK BEGUM Vs. JORASINGH
|
May 5, 1998 |
|
ROOP NARAIN Vs. KISHAN SHARAN SINGH
|
September 11, 1998 |
|
ROOP RAM Vs. KAMLESH DEKA
|
January 29, 1998 |
|
ROOP SINGH CHAUHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
March 4, 1998 |
|
ROOPA Vs. STATE OF RAJASTHAN
|
February 17, 1998 |
|
ROOPSI ALIAS ROOP SINGH Vs. STATE OF RAJASTHAN
|
October 14, 1998 |
|
ROSHAN LAL Vs. STATE OF RAJASTHAN
|
September 16, 1998 |
|
RUBY JOYCE CHARLES Vs. AIR FORCE SCHOOL
|
March 5, 1998 |
|
RUPENG Vs. STATE OF RAJASTHAN
|
December 2, 1998 |
|
S D KHETANI Vs. STATE OF RAJASTHAN
|
February 27, 1998 |
|
S K LAHRI Vs. STATE OF RAJASTHAN
|
October 10, 1998 |
|
SADDIQ MOHAMMED Vs. STATE OF RAJASTHAN
|
December 9, 1998 |
|
SAGARMAL Vs. STATE OF RAJASTHAN
|
February 13, 1998 |
|
SAGAT SINGH Vs. STATE OF RAJASTHAN
|
April 15, 1998 |
|
SAGIR KHAN Vs. STATE OF RAJASTHAN
|
December 8, 1998 |
|
SAHADEO SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 13, 1998 |
|
SAHDEV SINGH Vs. STATE OF RAJASTHAN
|
March 23, 1998 |
|
SAKHI DEVI AND ANR. Vs. STATE OF RAJASTHAN
|
April 6, 1998 |
|
SALEEM Vs. STATE OF RAJASTHAN
|
July 27, 1998 |
|
SANTOSH Vs. RANJIT SINGH
|
January 15, 1998 |
|
SARASWATI BENIWAL Vs. STATE OF RAJASTHAN
|
May 21, 1998 |
|
SARDAR DAN SINGH Vs. SARDAR BHAG SINGH
|
December 4, 1998 |
|
SAROJ Vs. GRAM PANCHAYAT
|
April 20, 1998 |
|
SAROJ SHARMA Vs. STATE OF RAJASTHAN
|
April 6, 1998 |
|
SATISH RAVILAL SHAH Vs. STATE OF RAJASTHAN
|
November 9, 1998 |
|
SATIYA @ SATTU Vs. STATE OF RAJASTHAN
|
April 3, 1998 |
|
SATVEER Vs. STATE OF RAJASTHAN
|
January 22, 1998 |
|
SATYA NARAIN Vs. KUNDAN LAL
|
May 1, 1998 |
|
SATYA NARAYANI Vs. HANUMAN PRASAD
|
October 29, 1998 |
|
SAUDAGAR SINGH Vs. ADDL DISTRICT MAGISTRATE
|
January 6, 1998 |
|
SAYEED ALI Vs. STATE OF RAJASTHAN
|
February 3, 1998 |
|
SEEMA GEHLOT Vs. STATE OF RAJASTHAN
|
May 11, 1998 |
|
SHAMBHU DAYAL S/O MANGILAL & ORS Vs. STATE OF RAJASTHAN
|
March 25, 1998 |
|
SHAMBHU LAL Vs. STATE OF RAJASTHAN
|
April 27, 1998 |
|
SHAMBHU RAJ Vs. STATE OF RAJASTHAN
|
February 2, 1998 |
|
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
|
March 16, 1998 |
|
SHAMBHULAL Vs. STATE OF RAJASTHAN
|
April 27, 1998 |
|
SHAMUMAL Vs. STATE OF RAJASTHAN
|
January 23, 1998 |
|
SHANA RAM Vs. RSRTC & ORS.
|
November 26, 1998 |
|
SHANKAR LAL Vs. MOOL CHAND
|
January 7, 1998 |
|
SHANKER Vs. STATE OF RAJASTHAN
|
December 11, 1998 |
|
SHANKER LAL VERMA Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 11, 1998 |
|
SHANKER SINGH Vs. STATE OF RAJASTHAN
|
November 30, 1998 |
|
SHANTI LAL DAVE Vs. MOHANLAL SUKHADIYA UNIVERSITY, UDAIPUR
|
May 4, 1998 |
|
SHANTILAL Vs. STATE OF RAJASTHAN
|
July 4, 1998 |
|
SHARDA SHARMA Vs. ANAND KANWAR AND ORS
|
March 19, 1998 |
|
SHARMA BAL MANDIR Vs. STATE OF RAJASTHAN AND ANR
|
February 24, 1998 |
|
SHEA NARAIN Vs. STATE OF RAJASTHAN
|
March 30, 1998 |
|
SHESHMAL Vs. MAAN MAL
|
March 18, 1998 |
|
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
March 5, 1998 |
|
Shiv Lal Vs. State of Rajasthan
|
May 19, 1998 |
|
SHRAVAN Vs. STATE OF RAJASTHAN
|
April 15, 1998 |
|
SHRI AGRAWAL SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
|
March 3, 1998 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
October 27, 1998 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1998 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
April 25, 1998 |
|
SHYAM SUNDER MATHUR Vs. STATE OF RAJASTHAN
|
April 29, 1998 |
|
SHYAMLAL Vs. MANSHA BAI
|
January 8, 1998 |
|
SIDHKARAN Vs. MANJULATA
|
September 1, 1998 |
|
SIKAR CENTRAL CO OPERATIVE BANK LTD Vs. RAM RICHHPAL JAT
|
January 7, 1998 |
|
SINGH & ASSOCIATES, BANSWARA Vs. STAT OF RAJASTHAN & ANR.
|
October 13, 1998 |
|
SITA RAM BENIWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
November 12, 1998 |
|
SITA RAM DAS Vs. STATE OF RAJASTHAN
|
October 14, 1998 |
|
SMT. BADAMI Vs. BHANWAR LAL
|
November 12, 1998 |
|
SMT. CHANDI Vs. STATE OF RAJASTHAN
|
March 10, 1998 |
|
SMT. GOMA Vs. STATE OF RAJASTHAN
|
May 14, 1998 |
|
SMT. KAMLA W/O DHANJI RAO Vs. STATE OF RAJASTHAN AND ANR.
|
December 3, 1998 |
|
SMT. SHANTI Vs. AMRISH KUMAR JAIN AND ANOTHER
|
February 12, 1998 |
|
SMT. UMA MATHUR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD. AND OTHERS
|
January 13, 1998 |
|
SMT. WAFATAN Vs. JAMIL AHMED
|
February 27, 1998 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
August 25, 1998 |
|
SOHINI BAI Vs. STATE OF RAJASTHAN
|
September 4, 1998 |
|
Sona Kanwar San Kanwar Vs. State of Rajasthan
|
January 29, 1998 |
|
SOORAJMAL Vs. STATE OF RAJASTHAN
|
January 16, 1998 |
|
SPIC ELECTRONICS AND SYSTEMS LTD Vs. KIENZLE INDIAN SAMAY LTD
|
January 17, 1998 |
|
SRIRAM Vs. CHANDGIRAM & OTHERS
|
July 23, 1998 |
|
STATE Vs. ALOKIK JAIN
|
April 3, 1998 |
|
STATE OF RAJASTHAN Vs. ARJUN SINGH
|
April 2, 1998 |
|
STATE OF RAJASTHAN Vs. KERA
|
April 18, 1998 |
|
STATE OF RAJASTHAN Vs. BHIRAJRAM
|
April 28, 1998 |
|
State of Rajasthan Vs. Kirti Bhargava
|
March 10, 1998 |
|
STATE OF RAJASTHAN Vs. KULDEEP SINGH CHAUHAN
|
January 16, 1998 |
|
STATE OF RAJASTHAN Vs. RAM KUMAR
|
February 2, 1998 |
|
STATE OF RAJASTHAN Vs. CHAUTHA RAM
|
January 22, 1998 |
|
STATE OF RAJASTHAN Vs. RAJENDRA KUMAR VERMA
|
January 20, 1998 |
|
STATE OF RAJASTHAN Vs. KANOORI
|
January 20, 1998 |
|
STATE OF RAJASTHAN Vs. MOHAMMAD IKBAL
|
March 4, 1998 |
|
STATE OF RAJASTHAN Vs. JITENDRA PRATAP SINGH
|
February 20, 1998 |
|
STATE OF RAJASTHAN Vs. BHARAT CONSTRUCTION CO
|
February 24, 1998 |
|
STATE OF RAJASTHAN Vs. CHOUDHARY CONSTRUCTIONS
|
February 10, 1998 |
|
STATE OF RAJASTHAN Vs. NAHAR SINGH
|
February 5, 1998 |
|
STATE OF RAJASTHAN Vs. KHUMA
|
August 20, 1998 |
|
STATE OF RAJASTHAN Vs. KALU RAM
|
July 15, 1998 |
|
STATE OF RAJASTHAN Vs. PANNA RAM
|
October 7, 1998 |
|
STATE OF RAJASTHAN Vs. KERA
|
April 1, 1998 |
|
STATE OF RAJASTHAN Vs. SOHANI DEVI
|
November 19, 1998 |
|
STATE OF RAJASTHAN Vs. AMARNATH PUROHIT
|
December 1, 1998 |
|
STATE OF RAJASTHAN Vs. BAISAKHA SINGH
|
December 1, 1998 |
|
STATE OF RAJASTHAN Vs. RAM KUMAR
|
November 10, 1998 |
|
STATE OF RAJASTHAN Vs. LAXMAN SINGH
|
December 15, 1998 |
|
STATE OF RAJASTHAN Vs. BAJRANG SINGH S/O ZABAR RAM & ORS.
|
October 6, 1998 |
|
STATE OF RAJASTHAN Vs. HEERA LAL
|
December 11, 1998 |
|
STATE OF RAJASTHAN Vs. MOOL SINGH AND ANOTHER
|
April 6, 1998 |
|
STATE OF RAJASTHAN Vs. BALA RAM
|
December 14, 1998 |
|
STATE OF RAJASTHAN Vs. SUBHASH CHAND
|
January 16, 1998 |
|
STATE OF RAJASTHAN Vs. VIMLESH HARSH
|
October 7, 1998 |
|
STATE OF RAJASTHAN AND OTHERS Vs. SHRI CHANDMAL
|
April 20, 1998 |
|
SUBHAN Vs. STATE OF RAJASTHAN
|
February 17, 1998 |
|
SUBHASH & ORS. Vs. STATE OF RAJASTHAN
|
December 18, 1998 |
|
SUGAN CHAND Vs. KHETA NATH
|
February 2, 1998 |
|
SUJA RAM GURJAR Vs. UNION OF INDIA
|
February 17, 1998 |
|
SUKH CHAND Vs. STATE OF RAJASTHAN
|
February 7, 1998 |
|
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1998 |
|
SUKHPAL SINGH Vs. STATE OF RAJASTHAN
|
February 2, 1998 |
|
SUKHRAJ Vs. POSHI BAI
|
December 2, 1998 |
|
SUNDER MAL KEDIA Vs. UNION OF INDIA
|
August 12, 1998 |
|
SUNDER SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1998 |
|
SUNITA MEHTA Vs. RAMESH MEHTA
|
January 5, 1998 |
|
SUPERINTENDING ENGG ZHAKAM PROJECT Vs. RAMESH CHANDRA
|
March 30, 1998 |
|
SURAJ BHAN SINGH JODHA Vs. STATE OF RAJASTHAN
|
October 27, 1998 |
|
SURAJ MAL CHHAJER Vs. STATE
|
August 27, 1998 |
|
SURAJ NARAIN Vs. STATE
|
May 27, 1998 |
|
SURESH BHAI BHOLA BHAI JANI Vs. UNION OF INDIA
|
November 20, 1998 |
|
SURESH CHAND GUPTA Vs. STATE OF RAJASTHAN
|
November 5, 1998 |
|
SURESH CHANDRA Vs. STATE OF RAJASTHAN
|
March 2, 1998 |
|
SURESH SINGH BHATI Vs. STATE OF RAJASTHAN AND OTHERS
|
July 16, 1998 |
|
SURESH YADAV Vs. REGISTRAR RAJASTHAN NURSING COUNCIL
|
August 11, 1998 |
|
SURJA RAM Vs. KRISHAN LAL
|
February 18, 1998 |
|
SURJA RAM Vs. STATE OF RAJASTHAN & ORS.
|
September 7, 1998 |
|
SURYA PRAKASH AND NARAINI Vs. STATE OF RAJASTHAN
|
January 29, 1998 |
|
SUSHIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
August 31, 1998 |
|
SUVRAJ Vs. STATE
|
August 17, 1998 |
|
SWAMI RAMESHWARA NAND PURI Vs. STATE OF RAJASTHAN
|
March 23, 1998 |
|
TALIB HUSSAIN Vs. PEER AZHAR HUSSAIN
|
February 4, 1998 |
|
TARA CHAND BHATI Vs. STATE OF RAJASTHAN
|
March 24, 1998 |
|
TARA CHAND CHOKDAYAT Vs. STATE OF RAJASTHAN
|
March 6, 1998 |
|
TARA CHAND DANGI Vs. MUNICIPAL COUNCIL SIKAR
|
November 24, 1998 |
|
TARA CHAND MUNDHRA Vs. UNION OF INDIA
|
October 14, 1998 |
|
TARA CHAND PARIHAR Vs. VIJAYA BANK & ORS.
|
November 6, 1998 |
|
TARA SINGH Vs. PREM CHAND PANWAR
|
November 17, 1998 |
|
TARACHAND DANGI Vs. MUNICIPAL COUNCIL
|
November 24, 1998 |
|
TEJ KAUR Vs. JEET SINGH
|
March 18, 1998 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1998 |
|
THANCHAND Vs. STATE OF RAJASTHAN
|
March 25, 1998 |
|
THOMAS CHANDY Vs. RAJASTHAN FINANCIAL CORPORATION
|
April 6, 1998 |
|
TILOKA RAM & ANR. Vs. STATE OF RAJASTHAN
|
December 14, 1998 |
|
TRIYUGI NARAIN MISHRA Vs. UPASANA CONSTRUCTION PRIVATE LIMITED
|
August 7, 1998 |
|
TULSI RAM Vs. MANJU
|
March 26, 1998 |
|
TULSIRAM AGARWAL Vs. MANJINDER SINGH
|
February 12, 1998 |
|
UDA RAM Vs. STATE OF RAJASTHAN
|
September 18, 1998 |
|
UDAI LAL JAIN Vs. BHEEM RAJ MEENA
|
October 27, 1998 |
|
UDAIRAM S/O LALU BAORI Vs. STATE OF RAJASTHAN
|
September 3, 1998 |
|
UMA Vs. LALIT KUMAR SHARMA
|
January 13, 1998 |
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UMA TRADING COMPANY Vs. STATE OF RAJASTHAN
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February 19, 1998 |
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UMAR FARUQU Vs. STATE OF RAJASTHAN
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July 23, 1998 |
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UMED MAL Vs. UNION OF INDIA
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April 25, 1998 |
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UMED SINGH Vs. S D O
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December 3, 1998 |
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UMRAO LAL Vs. SUNDER SINGH
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January 5, 1998 |
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UNION OF INDIA Vs. GIRDHARI LAL
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February 27, 1998 |
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UNION OF INDIA Vs. PANNALAL
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April 21, 1998 |
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UNION OF INDIA Vs. KRIPAL INDUSTRIES
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March 6, 1998 |
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UNION OF INDIA Vs. GIRDHARI LAL
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December 3, 1998 |
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UNION OF INDIA Vs. RATTAN SINGH GEHLOT
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December 18, 1998 |
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UNITED INDIA INSURANCE CO LTD Vs. SHAHJAD KHAN
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January 14, 1998 |
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URBAN IMPROVEMENT TRUST Vs. UMAID RAM
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November 3, 1998 |
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USHA RANI Vs. STATE OF RAJASTHAN
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July 9, 1998 |
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V M CHOPRA Vs. STATE
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August 26, 1998 |
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VAIDHYA BAL KRISHAN Vs. DISTRICT MAGISTRATE
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January 5, 1998 |
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VAIDHYA SHYAM SUNDER JOSHI Vs. JAIN VISHWA BHARTI LADNU
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March 5, 1998 |
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VED PRAKASH Vs. STATE
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April 27, 1998 |
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VEDKAUR W/O INDRAJ, INDRAJ S/O JAGMAL Vs. STATE OF RAJASTHAN
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October 29, 1998 |
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VEER PRABHU MARKETING Vs. SUNMOON PRINTERS PRIVATE LIMITED
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November 23, 1998 |
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VICE CHANCELLOR Vs. CHANDRA VIJAY DHABARIA
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April 25, 1998 |
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VIJAY RAJ & ORS. Vs. STATE OF RAJASTHAN
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November 12, 1998 |
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VIJAY SINGH Vs. STATE OF RAJASTHAN
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October 16, 1998 |
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VIKRAM KUMAR Vs. STATE OF RAJASTHAN
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April 21, 1998 |
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VIMAL CHAND Vs. STATE OF RAJASTHAN
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October 13, 1998 |
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VINEET SINGH Vs. STATE OF RAJASTHAN
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December 22, 1998 |
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VINOD KUMAR Vs. STATE & ANR
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March 21, 1998 |
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VISHNU VEER ALIAS BHOLA Vs. HARI KISHAN
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February 12, 1998 |
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YASHIN KHAN Vs. RAJASTHAN MUSLIM WAQF BOARD
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January 5, 1998 |
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YASODA Vs. STATE OF RAJASTHAN
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March 25, 1998 |
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ZAMIL Vs. STATE OF RAJASTHAN
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June 18, 1998 |
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ZAMINDARA MOTOR TRANSPORT COOPERATIVE SOCIETY Vs. R T A BIKANER
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November 18, 1998 |