|
A S CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
May 19, 1997 |
|
A.K. GARG Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 11, 1997 |
|
ABDUL HAKIM Vs. HABIB KHAN
|
August 13, 1997 |
|
ABDUL JABBAR Vs. KESAR AND OTHERS
|
October 1, 1997 |
|
ABDUL KARIM AND OTHERS Vs. STATE OF RAJASTHAN
|
November 21, 1997 |
|
ABDUL MAJID Vs. STATE OF RAJASTHAN
|
January 8, 1997 |
|
ABDUL RASHID Vs. STATE OF RAJASTHAN
|
July 16, 1997 |
|
ABDUL VAHID Vs. STATE OF RAJASTHAN
|
February 21, 1997 |
|
ABDUL WAHID Vs. STATE OF RAJASTHAN
|
July 15, 1997 |
|
ABDUL WAHID Vs. RAM NARAIN VERMA
|
January 17, 1997 |
|
ABHIJEET SINGH ALIAS GOURI Vs. STATE OF RAJASTHAN
|
January 21, 1997 |
|
ABU BAKRA Vs. STATE OF RAJASTHAN
|
May 6, 1997 |
|
ACHLA AND ORS. Vs. STATE OF RAJASTHAN
|
April 3, 1997 |
|
ACHLA RAM Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
|
ACHYUT SHARMA GULERI Vs. STATE
|
December 5, 1997 |
|
ALIM and CO Vs. STATE OF RAJASTHAN
|
March 21, 1997 |
|
ALL RAJASTHAN BUS OWNERS ASSOCIATION JODHPUR Vs. STATE OF RAJASTHAN
|
July 24, 1997 |
|
ALLADIN Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
|
ALLANOOR Vs. DILIP SINGH
|
May 8, 1997 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
June 9, 1997 |
|
AMAR SINGH Vs. LABOUR COURT
|
January 2, 1997 |
|
AMBRISH KUMAR TIWARI Vs. SITA RAM JHALANI
|
April 2, 1997 |
|
AMER Vs. STATE OF RAJASTHAN
|
December 17, 1997 |
|
AMIR BUX Vs. HABIBUR REHMAN
|
May 21, 1997 |
|
AMRI DEVI Vs. RIDMAL
|
April 2, 1997 |
|
ANANDILAL DEEPLAL AGARWAL Vs. REGISTRAR OF COMPANY, RAJASTHAN, JAIPUR
|
January 27, 1997 |
|
ANIL KUAMR Vs. STATE OF RAJASTHAN
|
January 14, 1997 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
January 6, 1997 |
|
ANIL MAHATMA Vs. SUNIL MEHTA
|
September 16, 1997 |
|
ANOP SINGH RATNU Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY AJMER
|
September 9, 1997 |
|
ARCHANA PATNI Vs. STATE OF RAJASTHAN
|
December 11, 1997 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
|
ARJUN SINGH Vs. UNION OF INDIA (CBI)AND OTHERS
|
September 5, 1997 |
|
ASGAR KHAN Vs. STATE OF RAJASTHAN
|
December 9, 1997 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
March 17, 1997 |
|
ASHOK KUMAR GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 7, 1997 |
|
ASHWANI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
|
July 9, 1997 |
|
ASHWANI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
|
ASHWINI KUMAR Vs. STATE OF RAJASTHAN
|
January 17, 1997 |
|
ASHWINI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAYANTI LAL PATEL
|
November 7, 1997 |
|
ASULAL Vs. BOARD OF REVENUE
|
July 25, 1997 |
|
AYAZUDDIN ALIAS MUNNA KHAN Vs. STATE
|
November 4, 1997 |
|
AYUB Vs. STATE OF RAJASTHAN
|
April 4, 1997 |
|
B G SINGH Vs. STATE OF RAJASTHAN
|
November 18, 1997 |
|
BABLU ALIAS MOHD ALI Vs. STATE OF RAJASTHAN
|
February 11, 1997 |
|
BABU BHAI Vs. STATE OF RAJASTHAN
|
September 9, 1997 |
|
BABU LAL Vs. STATE OF RAJASTHAN AND ORS.
|
September 16, 1997 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
August 19, 1997 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
May 27, 1997 |
|
BABU LAL ARORA Vs. STATE OF RAJASTHAN
|
July 11, 1997 |
|
BABU SINGH Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
|
BABULAL @ ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
February 21, 1997 |
|
BADRI AND OTHERS Vs. STATE OF RAJASTHAN
|
February 9, 1997 |
|
BADRI DAS Vs. STATE OF RAJASTHAN
|
May 8, 1997 |
|
BADRI LAL Vs. STATE OF RAJASTHAN
|
January 28, 1997 |
|
BAHADUR DHIMAR Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
|
BAIJNATH Vs. GANGA DEVI
|
September 29, 1997 |
|
BAJAJ HINDUSTAN LIMITED Vs. STATE OF RAJASTHAN
|
April 4, 1997 |
|
BAJRANG Vs. STATE OF RAJASTHAN
|
February 28, 1997 |
|
BAJRANG LAL Vs. STATE OF RAJASTHAN AND ORS.
|
September 17, 1997 |
|
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
|
May 2, 1997 |
|
BAL KISHAN Vs. STATE OF RAJASTHAN
|
April 22, 1997 |
|
BAL KISHAN Vs. STATE OF RAJASTHAN
|
January 28, 1997 |
|
BALAKNATH Vs. STATE OF RAJASTHAN
|
April 11, 1997 |
|
BALDEV PRAKASH Vs. ROOP CHAND
|
March 5, 1997 |
|
BALDEV SHARMA Vs. RAJ DEVI
|
October 13, 1997 |
|
BALKAR SINGH Vs. STATE OF RAJASTHAN
|
December 4, 1997 |
|
BALLABH DASS Vs. S B B J
|
January 3, 1997 |
|
BALU Vs. STATE OF RAJASTHAN
|
November 26, 1997 |
|
BALWANT SINGH Vs. BOARD OF REVENUE
|
November 12, 1997 |
|
BANK OF INDIA Vs. SARAF SYNTHETICS RAJ LTD
|
August 29, 1997 |
|
BANSHI & ORS Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
January 21, 1997 |
|
BANSHI LAL Vs. STATE OF RAJASTHAN
|
November 20, 1997 |
|
BANSHIDHAR SHARMA Vs. STATE
|
November 26, 1997 |
|
BANSHILAL Vs. STATE OF RAJASTHAN
|
September 4, 1997 |
|
BANWARI LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
April 26, 1997 |
|
BANWARI LAL GAUR Vs. NATIONAL INSTITUTE OF AYURVEDA
|
February 5, 1997 |
|
BANWARILAL & ORS Vs. STATE OF RAJASTHAN
|
February 13, 1997 |
|
BARFI DEVI Vs. STATE OF RAJASTHAN
|
January 20, 1997 |
|
Bashir and Ors. Vs. State of Rajasthan
|
September 30, 1997 |
|
BATTU Vs. STATE OF RAJASTHAN
|
April 11, 1997 |
|
BEST CHAMICAL LIME INDUSTRIES Vs. UNION OF INDIA
|
March 20, 1997 |
|
BHADAR SINGH & ORS Vs. STATE OF RAJASTHAN
|
November 24, 1997 |
|
BHAGA Vs. STATE OF RAJASTHAN
|
May 2, 1997 |
|
BHAGAT SINGH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
|
BHAGESH CHANDRA Vs. LAXMAN DAS
|
March 31, 1997 |
|
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
August 8, 1997 |
|
Bhagwan Lal Vs. State of Rajasthan
|
August 6, 1997 |
|
BHAGWAN SAHAY PAREEK Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
|
BHAGWAN SWAROOP SRIVASTAVA Vs. ASHA SRIVASTAVA
|
April 10, 1997 |
|
BHAGWANI DEVI Vs. STATE OF RAJASTHAN
|
May 26, 1997 |
|
BHAJAN LAL Vs. BALVIR SINGH
|
April 3, 1997 |
|
BHAJAN RAM GIRDHARI LAL AND SONS Vs. STATE OF RAJASTHAN
|
November 10, 1997 |
|
BHAJAN SINGH Vs. GANESH BUILDING MATERIAL STORE KHAIRTHAL MANDI
|
January 28, 1997 |
|
BHANWAR LAL Vs. UNION OF INDIA
|
May 29, 1997 |
|
BHANWAR LAL Vs. REKHA
|
July 10, 1997 |
|
BHANWAR LAL Vs. CHAMPA
|
September 12, 1997 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
November 20, 1997 |
|
BHANWARLAL Vs. UNION OF INDIA
|
December 10, 1997 |
|
BHANWARLAL Vs. STATE
|
April 3, 1997 |
|
BHARATPUR WHOLESALE SAHAKAR UPBHOKTA BHANDAR LTD Vs. SOHAN LAL
|
May 23, 1997 |
|
BHEEK SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
November 27, 1997 |
|
BHER DAS S/O PEM DAS Vs. STATE OF RAJASTHAN
|
November 5, 1997 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
January 10, 1997 |
|
BHERU LAL BHEEL S/O UNKAR Vs. STATE OF RAJASTHAN
|
January 15, 1997 |
|
BHIKE RAM Vs. STATE OF RAJASTHAN
|
December 3, 1997 |
|
BHIM RAJ Vs. BOARD OF REVENUE
|
July 22, 1997 |
|
BHOJA Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
|
March 14, 1997 |
|
BHOLA RAM Vs. STATE OF RAJASTHAN
|
August 12, 1997 |
|
BHOORA Vs. STATE OF RAJASTHAN
|
April 24, 1997 |
|
BHOUTI Vs. STATE OF RAJASTHAN
|
November 4, 1997 |
|
BHUP SINGH Vs. RAM NARAYAN AND ORS.
|
November 21, 1997 |
|
BIHARI LAL PALIWAL Vs. STATE OF RAJASTHAN
|
April 22, 1997 |
|
BIRBAL Vs. STATE OF RAJASTHAN
|
April 21, 1997 |
|
BIRDHI CHAND OJHA Vs. STATE OF RAJASTHAN
|
January 27, 1997 |
|
BIRJI Vs. STATE
|
November 12, 1997 |
|
BIRJU Vs. STATE OF RAJASTHAN
|
November 28, 1997 |
|
BIRLA CEMENT WORKS Vs. CENTRAL BOARD OF DIRECT TAXES
|
April 9, 1997 |
|
BOARD OF SECONDARY EDUCATION Vs. MANOHAR
|
March 27, 1997 |
|
BRIJENDRA SINGH MEENA Vs. STATE OF RAJASTHAN
|
December 18, 1997 |
|
BRIJKUMAR SHARMA Vs. STATE
|
May 27, 1997 |
|
BRIMCO BRICKS Vs. SITARAM AGARWAL
|
May 20, 1997 |
|
BUPPULARI CHINNA BRAHMANNA Vs. STATE
|
January 29, 1997 |
|
C D GROVER Vs. ASHOK KUMAR
|
January 31, 1997 |
|
CENTRAL ARID ZONE RESEARCH INSTITUTE Vs. ARID ZONE EMPLOYEES UNION
|
May 13, 1997 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF RAJASTHAN
|
December 9, 1997 |
|
CHAIN SINGH RATHORE Vs. RAJASTHAN STATE ELECTRICITY BOARD AND OTHERS
|
October 1, 1997 |
|
CHAITANYA SINGH Vs. MAHARISHI DAYANAND SARASWATI UNIVERSITY
|
September 11, 1997 |
|
Champa Lal Vs. State of Rajasthan
|
November 3, 1997 |
|
CHAMPALAL AND SIX OTHERS Vs. STATE
|
January 9, 1997 |
|
CHANAN RAM Vs. STATE OF RAJASTHAN
|
March 3, 1997 |
|
CHANCHAL BAL Vs. STATE
|
September 8, 1997 |
|
CHAND BAI Vs. STATE OF RAJASTHAN
|
January 25, 1997 |
|
CHAND KANWAR Vs. SANTOSH KUMAR SINGH
|
February 27, 1997 |
|
CHAND MAL Vs. L RS OF DHANNA LAL
|
March 17, 1997 |
|
CHANDER MOHAN Vs. STATE OF RAJASTHAN
|
February 3, 1997 |
|
CHANDRA PAL SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 24, 1997 |
|
CHANDRA SINGH Vs. SHANTI DEVI
|
July 28, 1997 |
|
CHEEKU SINGH Vs. STATE OF RAJASTHAN
|
September 2, 1997 |
|
CHEINA Vs. NIRBHAY SINGH
|
January 13, 1997 |
|
CHEN DEVI Vs. STATE OF RAJASTHAN
|
November 10, 1997 |
|
CHETAK ELECTRIC AND IRON INDUSTRIES Vs. RAJASTHAN FINANCE CORPORATION
|
July 25, 1997 |
|
CHHAGAN LAL Vs. STATE OF RAJASTHAN
|
March 20, 1997 |
|
CHHAJU RAM Vs. JAG RAM
|
January 28, 1997 |
|
CHHELARAM Vs. MANAK
|
January 21, 1997 |
|
CHHITAR LAL Vs. STATE OF RAJASTHAN
|
December 18, 1997 |
|
CHIEF PERSONNEL MANAGER CARONA SAHU CO LTD Vs. RAJIV DUTT SADANA
|
December 17, 1997 |
|
CHIMAN LAL Vs. STATE OF RAJASTHAN
|
February 19, 1997 |
|
CHIMAN LAL Vs. DATAR SINGH
|
March 11, 1997 |
|
CHIMAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
May 22, 1997 |
|
CHIRAG KHAN Vs. STATE OF RAJASTHAN
|
November 13, 1997 |
|
CHIRANJEE LAL Vs. STATE OF RAJASTHAN
|
September 17, 1997 |
|
CHITAR MAL & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
September 5, 1997 |
|
CHOTHI Vs. STATE AND OTHERS
|
July 10, 1997 |
|
CHUNIA S/O. GARSIA Vs. STATE OF RAJASTHAN
|
January 25, 1997 |
|
CIMMCO LIMITED Vs. SHYAM MOHAN JAIN
|
January 7, 1997 |
|
COMMISSIONER OF GIFT TAX Vs. MARUDHAR HOTEL PRIVATE LIMITED
|
March 4, 1997 |
|
COMMISSIONER OF GIFT TAX Vs. INDER SINGH RAJPUT
|
July 22, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SUGAR MILLS LIMITED
|
May 9, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. PRABHULAL SAHU
|
May 26, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY TEXTILES
|
May 26, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV HARI MADHU SUDAN
|
April 15, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER DHOOT
|
September 4, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. STATE OF RAJASTHAN
|
August 21, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. PUSHPA RAJ MEHTA
|
August 4, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BINDAL JEWELLERS
|
December 2, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SOHANLAL DR
|
March 6, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. JEWELS EMPORIUM
|
January 7, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA SHRI GAJ SINGHJI
|
April 3, 1997 |
|
D C M LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 2, 1997 |
|
D L CHAUHAN Vs. STATE OF RAJASTHAN
|
March 6, 1997 |
|
D P CHOUDHARY Vs. KUMARI MANJULATA
|
April 4, 1997 |
|
D R KALLA Vs. STATE OF RAJASTHAN
|
October 22, 1997 |
|
DALAM CHAND AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
March 14, 1997 |
|
DALIP KUMAR Vs. STATE OF RAJASTHAN
|
July 25, 1997 |
|
DALIP SINGH Vs. STATE OF RAJASTHAN
|
August 21, 1997 |
|
DALLI Vs. AMRITLAL DHAKAD
|
April 9, 1997 |
|
DALVINDER SINGH Vs. U O I
|
October 15, 1997 |
|
DAMODAR Vs. STATE OF RAJASTHAN
|
February 28, 1997 |
|
DARIYAI SINGH Vs. UNION OF INDIA AND OTHERS
|
September 29, 1997 |
|
DARIYAKANWAR Vs. STATE OF RAJASTHAN
|
July 10, 1997 |
|
DAYA RAM BENGALI Vs. STATE OF RAJASTHAN
|
July 22, 1997 |
|
DAYAL SINGH Vs. STATE OF RAJASTHAN
|
August 1, 1997 |
|
DAYANAND Vs. SHANTI
|
July 14, 1997 |
|
DEEN DAYAL Vs. RAJASTHAN STATE TEXT BOOK BOARD
|
March 6, 1997 |
|
DEENBANDHU PARMAR Vs. RAJASTHAN STATE MINERAL
|
September 9, 1997 |
|
DEEP DARSHAN GRAH NIRMAN SAHKARI Vs. U I T
|
January 9, 1997 |
|
DEEPAK GUPTA Vs. SANTOSH KUMAR JAIN
|
September 16, 1997 |
|
DEEWAN SINGH Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
|
DEO KISHAN Vs. U I T BIKANER
|
August 12, 1997 |
|
DEV NARAIN Vs. STATE OF RAJSTHAN
|
March 20, 1997 |
|
DEVA LAL Vs. STATE OF RAJASTHAN
|
January 8, 1997 |
|
DEVI Vs. BHANWARI LAL
|
December 9, 1997 |
|
DEVI KISHAN S/O MOHAN LAL Vs. STATE OF RAJASTHAN
|
February 13, 1997 |
|
DEVI SAHAI & OTHERS Vs. STATE OF RAJASTHAN
|
November 4, 1997 |
|
DEVIDASS RAO DESHMUKH Vs. RAJASTHAN STATE ROAD TRANS
|
February 4, 1997 |
|
DHAN RAJ Vs. KISHNI
|
May 23, 1997 |
|
DHANNA LAL AND PRAKASH @ OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 5, 1997 |
|
DHANPAT SINGH Vs. STATE OF RAJASTHAN
|
August 7, 1997 |
|
Dhanraj Vs. COMMISSIONER OF INCOME-TAX
|
July 11, 1997 |
|
DHANRAJ Vs. SHANKER LAL
|
April 11, 1997 |
|
DHARAM SINGH Vs. STATE OF RAJASTHAN
|
January 28, 1997 |
|
DHARAMPAL AND ORS. Vs. STATE
|
September 12, 1997 |
|
DHARAMPAL SINGH Vs. STATE OF RAJASTHAN
|
September 29, 1997 |
|
DHARM SINGH Vs. THE STATE OF RAJASTHAN
|
January 20, 1997 |
|
DHARMENDRA KUMAR JAIN Vs. R.P.S.C
|
September 2, 1997 |
|
DHEER SINGH Vs. AMAR SINGH
|
September 30, 1997 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
May 6, 1997 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
January 30, 1997 |
|
DINESH ARORA Vs. RAJASTHAN STATE CO
|
September 18, 1997 |
|
DIWAN SINGH Vs. STATE OF RAJASTHAN
|
January 17, 1997 |
|
DR. RATAN LAL MATHUR Vs. STATE AND ORS.
|
September 12, 1997 |
|
DULI CHAND JAIN Vs. RAJENDRA PRASAD
|
November 21, 1997 |
|
DUNICHAND ALIAS DULICHAND Vs. KISHOR CHAND
|
May 29, 1997 |
|
DWARKA DAS Vs. STATE OF RAJASTHAN
|
July 25, 1997 |
|
EX-SEPOY CHANDER SINGH Vs. UNION OF INDIA
|
May 28, 1997 |
|
FAKIRA RAM Vs. STATE OF RAJASTHAN
|
January 15, 1997 |
|
FATEH KUMARI SISODIA Vs. STATE OF RAJASTHAN
|
February 25, 1997 |
|
FATHER RAYMOND COELHO Vs. LABOUR INSPECTOR OFFICE OF REGIONAL JOINT LABOUR COMMISSIONER JAIPUR
|
July 24, 1997 |
|
FIRM MURLIDHAR ISHWARDAS Vs. STATE OF RAJASTHAN
|
February 25, 1997 |
|
FIRM SWAROOP SINGH SHER SINGH Vs. MOHAN LAL
|
May 15, 1997 |
|
GAD SINGH Vs. PHOOL CHAND
|
August 8, 1997 |
|
GAJANAND MISHRA MANAV Vs. UNION OF INDIA
|
September 10, 1997 |
|
GAJIA Vs. STATE OF RAJASTHAN
|
December 17, 1997 |
|
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1997 |
|
GANESH DUTTA AND ANR. Vs. STATE OF RAJASTHAN
|
March 11, 1997 |
|
GANESH LAL Vs. LADU RAM
|
July 28, 1997 |
|
GANESHA RAM Vs. URBAN IMPROVEMENT TRUST
|
October 1, 1997 |
|
GANGA Vs. STATE OF RAJASTHAN
|
April 25, 1997 |
|
GANPAT LAL Vs. RAJESHWARI AGARWAL
|
January 6, 1997 |
|
GANPAT NATH AND ORS. Vs. STATE OF RAJASTHAN AND OTHERS
|
November 12, 1997 |
|
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
March 18, 1997 |
|
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
February 19, 1997 |
|
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
August 26, 1997 |
|
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
October 16, 1997 |
|
GENERAL SECRETARY HINDUSTAN ZINC Vs. HINDUSTAN ZINC LTD
|
August 13, 1997 |
|
GHASI Vs. SRIMATI NATTI & ORS.
|
July 1, 1997 |
|
GHASI Vs. STATE OF RAJASTHAN
|
March 19, 1997 |
|
GHEESU LAL Vs. STATE OF RAJASTHAN
|
December 2, 1997 |
|
GHEWARLAL Vs. MUNNI LAL GOYAL
|
April 26, 1997 |
|
GIRDHAR GOPAL Vs. BABULAL
|
April 26, 1997 |
|
GIRDHARI LAL Vs. STATE OF RAJASTHAN
|
August 12, 1997 |
|
GIRDHARI LAL MEENA Vs. THE STATE OF RAJASTHAN
|
July 21, 1997 |
|
GIRI RAJ & ORS. Vs. STATE OF RAJASTHAN
|
July 23, 1997 |
|
GIRRAJ PRASAD Vs. STATE OF RAJASTHAN & ANOTHER
|
December 12, 1997 |
|
GOBIND SINGH Vs. STATE OF RAJASTHAN
|
January 30, 1997 |
|
GOMDA Vs. RAMESHWAR DAYAL
|
September 4, 1997 |
|
GOPAL DAS Vs. STATE OF RAJASTHAN
|
February 4, 1997 |
|
GOPAL KANWAR Vs. DARBARA SINGH
|
July 25, 1997 |
|
GOPAL LAL Vs. NAGU LAL
|
August 13, 1997 |
|
GOPAL LAL Vs. SIKAR CENTRAL CO OPERATIVE BANK LTD
|
February 26, 1997 |
|
GOPAL RAM Vs. STATE OF RAJ. & ANR.
|
November 27, 1997 |
|
GOPAL SINGH Vs. CHANDER SINGH & OTHERS
|
July 30, 1997 |
|
GOPI RAM Vs. STATE OF RAJ. AND ORS.
|
May 8, 1997 |
|
GOSWAMI AND BROS Vs. UNION OF INDIA
|
May 21, 1997 |
|
GOURI SHANKAR Vs. STATE OF RAJASTHAN AND ANR.
|
July 15, 1997 |
|
GOVIND RAM Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
|
GOVIND RAM Vs. STATE OF RAJASTHAN
|
January 27, 1997 |
|
GOVIND SHARMA Vs. JAIPUR METALS & ELECTRICALS LTD. AND ANOTHER
|
September 30, 1997 |
|
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
|
GULAB CHAND MITTAL Vs. RAM KHILADI
|
May 8, 1997 |
|
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
April 9, 1997 |
|
GURJANT SINGH Vs. STATE OF RAJASTHAN
|
October 14, 1997 |
|
GURMAIL SINGH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
|
GUTIA Vs. THE STATE OF RAJASTHAN
|
February 17, 1997 |
|
GYAN KANWAR Vs. B O R
|
April 24, 1997 |
|
H.C. JAIN Vs. STATE BANK OF INDIA & ORS.
|
November 28, 1997 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
July 10, 1997 |
|
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
|
November 13, 1997 |
|
HANUMAN SANT Vs. MADAN LAL
|
July 24, 1997 |
|
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
September 3, 1997 |
|
HANUMAN SINGH Vs. STATE
|
October 21, 1997 |
|
HANUMANA RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
May 29, 1997 |
|
HAR KISHAN AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 2, 1997 |
|
HARBANS SINGH Vs. KASHMIR SINGH
|
July 25, 1997 |
|
HARBANS SINGH Vs. STATE OF RAJASTHAN
|
August 27, 1997 |
|
HARBHAJAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
April 7, 1997 |
|
HARCHAND SINGH Vs. STATE OF RAJASTHAN AND ANR.
|
September 26, 1997 |
|
HARI NARAYAN Vs. TOPKHANA DESH GRAH NIRMAN SAMITI LIMITED
|
January 28, 1997 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
December 9, 1997 |
|
HARI SINGH Vs. LALU RAM
|
July 8, 1997 |
|
HARI SINGH Vs. STATE
|
February 6, 1997 |
|
HARISH CHANDRA AND ANR. Vs. CENTRAL BUREAU OF INVESTIGATION AND ANR.
|
December 17, 1997 |
|
HARISINGH MAHUWA Vs. THE STATE OF RAJASTHAN
|
September 30, 1997 |
|
HARNEK SINGH Vs. STATE
|
December 12, 1997 |
|
HARNEK SINGH Vs. STATE OF RAJASTHAN
|
July 17, 1997 |
|
HASTI DEVI Vs. STATE OF RAJASTHAN
|
April 3, 1997 |
|
HASTIMAL LODHA Vs. SHAKUNTALA KUMARI
|
October 23, 1997 |
|
HAZARA RAM Vs. PANCHAYAT SAMITI PADAMPUR
|
October 21, 1997 |
|
HEERA S/O UDA MEENA Vs. STATE OF RAJASTHAN
|
February 18, 1997 |
|
HEERALAL Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
|
HEERALAL Vs. STATE OF RAJASTHAN
|
May 2, 1997 |
|
HIND MAZDOOR KISAN PANCHAYAT Vs. STATE OF RAJASTHAN AND OTHERS
|
March 4, 1997 |
|
HINDUSTAN DEVELOPMENT Vs. KUSHAN CHAND BADER
|
October 13, 1997 |
|
HIRA LAL Vs. MOHAN LAL
|
January 30, 1997 |
|
HURTA AND SURATSINGH Vs. STATE OF RAJASTHAN
|
April 24, 1997 |
|
IDDAR Vs. STATE OF RAJASTHAN
|
April 30, 1997 |
|
IDOL SHRI THAKURJI, TEMPLE Vs. STATE OF RAJASTHAN AND OTHERS
|
May 28, 1997 |
|
IKBAL Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
|
ILA CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
March 13, 1997 |
|
IMAM ALI Vs. STATE OF RAJASTHAN & ANR.
|
September 18, 1997 |
|
IN THE MATTER OF RAJASTHAN AGRO INDUSTRIES CORPORATION LED., THROUGH ITS MANAGING DIRECTOR HAVING ITS REGISTERED OFFICE AT B Vs. ABC
|
September 3, 1997 |
|
INDIAN OIL CORPORATION LTD Vs. MUNICIPAL BOARD
|
June 18, 1997 |
|
INDO CONTINENTAL HOTEL Vs. STATE
|
May 20, 1997 |
|
INSPECTOR, CENTRAL EXCISE AND CUSTOMS, BARMER Vs. SUKHDEV SINGH AND OTHERS
|
August 29, 1997 |
|
ISHWAR DUTT Vs. GYAN CHAND
|
March 10, 1997 |
|
ISHWAR LAL BHAGAT RAM Vs. ASULAL
|
September 17, 1997 |
|
ISHWAR THARANI Vs. STATE OF RAJASTHAN
|
September 23, 1997 |
|
J K ACRYLICS Vs. UNION OF INDIA UOI
|
January 13, 1997 |
|
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
|
December 10, 1997 |
|
J. N. V. UNIVERSITY Vs. SHISHUPAL SINGH
|
May 28, 1997 |
|
J.D.A. Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
|
J.K. DHOLKIA & ANR. Vs. STATE OF RAJASTHAN
|
September 12, 1997 |
|
J.K. WHITE CEMENT WORKS GOTAN AND ANOTHER Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
|
August 7, 1997 |
|
JADAV Vs. RAMESHWAR PRASAD
|
May 19, 1997 |
|
JAFFAR KHAN Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
|
JAGDHATRI COKE MANUFACTURERS GOVINDPUR Vs. HINDUSTAN ZINC LTD
|
April 9, 1997 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
|
JAGDISH Vs. CHANDGI
|
November 7, 1997 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
|
JAGDISH CHAND Vs. STATE OF RAJASTHAN
|
September 25, 1997 |
|
JAGDISH CHANDRA OZHA Vs. STATE OF RAJASTHAN
|
October 13, 1997 |
|
JAGDISH SAINI Vs. UNIVERSITY OF RAJASTHAN
|
September 11, 1997 |
|
JAGDISH SINGH Vs. STATE OF RAJASTHAN
|
September 2, 1997 |
|
JAGRAJ SINGH Vs. STATE OF RAJASTHAN
|
August 11, 1997 |
|
JAGTAR SINGH Vs. STATE OF RAJASTHAN
|
July 30, 1997 |
|
JAI KISHAN YOGI Vs. STATE OF RAJASTHAN
|
July 5, 1997 |
|
JAIPUR CHAMBER OF COMMERCE Vs. RAM CHANDRA KASLIWAL
|
April 15, 1997 |
|
JAL SINGH & ORS. Vs. STATE OF RAJASTHAN
|
October 16, 1997 |
|
JALDAI SHRAMIK KALYAN SANGH Vs. STATE OF RAJASTHAN
|
July 31, 1997 |
|
JAMNA Vs. BHUWANA
|
March 14, 1997 |
|
JAN MOHAMMAD Vs. STATE OF RAJASTHAN
|
August 29, 1997 |
|
JASHWANT RAJ Vs. BATA INDIA LIMITED
|
January 14, 1997 |
|
JASPAL KAUR Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
|
JAYANTIL LAL PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 1, 1997 |
|
JAYESH MITTAL Vs. STATE OF RAJASTHAN
|
May 27, 1997 |
|
JDA Vs. OM PRAKASH AND ANR.
|
November 4, 1997 |
|
JEET MAI LODHA Vs. SAGHAN KSHETRA VIKAS SAMITI, RAJSAMAND
|
August 6, 1997 |
|
JEEVANI BANO Vs. ASHA ARORA
|
May 1, 1997 |
|
JES RAJ Vs. STATE OF RAJASTHAN
|
August 21, 1997 |
|
JHABARMAL Vs. RAJASTHAN HOUSING BOARD
|
August 1, 1997 |
|
JHUNTA RAM @ SURAJ NARAIN Vs. SURENDRA MOHAN
|
June 18, 1997 |
|
JITENDRA SINGH Vs. ISLAM
|
July 25, 1997 |
|
JOGA Vs. STATE OF RAJASTHAN
|
September 15, 1997 |
|
JOHARI LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
January 17, 1997 |
|
JUGAL KISHORE Vs. STATE OF RAJASTHAN
|
November 20, 1997 |
|
JUWAHARILAL Vs. STATE OF RAJASTHAN
|
July 22, 1997 |
|
K K SHARMA Vs. STATE OF RAJASTHAN
|
November 20, 1997 |
|
K SHETRIYA SAMYUKT VIKAS PARISHAD SAMITI Vs. STATE OF RAJASTHAN
|
April 29, 1997 |
|
K T BUILDING MATERIALS PVT LTD Vs. COMMISSIONER A C EX AND CUS
|
January 4, 1997 |
|
K.G. MAHESHWARI AND OTHERS Vs. STATE OF RAJ. AND OTHERS
|
April 21, 1997 |
|
KAILASH BAIRATHI Vs. PRAVEEN GUPTA
|
March 26, 1997 |
|
KAILASH CHAND Vs. HEMLATA
|
October 16, 1997 |
|
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
November 19, 1997 |
|
KAILASH CHAND SHARMA Vs. DINESH KUMAR SHARMA
|
July 28, 1997 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
December 15, 1997 |
|
KAILASH NATH TAHALNATH Vs. STATE OF RAJASTHAN
|
October 20, 1997 |
|
KAILASH TALKIES Vs. STATE OF RAJASTHAN
|
August 12, 1997 |
|
KAILASHIA S/O BADNIA KANJAR & ANR Vs. STATE OF RAJASTHAN
|
February 3, 1997 |
|
KALLU KHAN Vs. NAVAL KISHORE BAIRATHI
|
January 3, 1997 |
|
KALU CHAND Vs. STATE OF RAJASTHAN AND ANR
|
August 28, 1997 |
|
KALU CHAND Vs. STATE OF RAJASTHAN
|
August 20, 1997 |
|
KALULAL Vs. STATE
|
September 23, 1997 |
|
KALYAN AND OTHERS Vs. HIRA LAL AND OTHERS
|
February 19, 1997 |
|
KALYAN MAL CHOUDHARY Vs. RAJASTHAN STATE CO
|
March 28, 1997 |
|
KAMAL CHAND KASLIWAL Vs. STATE OF RAJASTHAN & ANR.
|
July 25, 1997 |
|
KAMAL SINGH Vs. S P BHARGAVA
|
July 14, 1997 |
|
KAMLA DEVI Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
|
KAMLESH KUMAR SHARMA Vs. STATE OF RAJ. & ANR.
|
September 30, 1997 |
|
KAMLESH KUMARI Vs. LAXMI KANT
|
March 27, 1997 |
|
KAN MAI BOHRA Vs. STATE OF RAJASTHAN AND OTHERS
|
October 1, 1997 |
|
KAN SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1997 |
|
KAN SINGH Vs. USHA RANI
|
November 19, 1997 |
|
KANA RAM Vs. STATE OF RAJASTHAN
|
November 6, 1997 |
|
KANHIAYALAL Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1997 |
|
KANHIYA LAL RUHELA Vs. STATE OF RAJASTHAN & ORS.
|
October 20, 1997 |
|
KANIA Vs. STATE OF RAJASTHAN
|
May 27, 1997 |
|
KANTA PARIHAR Vs. STATE OF RAJASTHAN
|
June 17, 1997 |
|
KANTI LAL Vs. SHANTI DEVI
|
May 28, 1997 |
|
KANTICHAND SHARMA Vs. MUNICIPAL CORPORATION JAIPUR
|
May 28, 1997 |
|
KANYILAL Vs. RAJASTHAN TOURISM DEVELOPMENT CORPORATION
|
January 28, 1997 |
|
KAPUR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
July 11, 1997 |
|
KARAN SINGH Vs. BALWANT SINGH
|
May 6, 1997 |
|
KARTTYANI Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
|
KAUSHLYA DEVI AND OTHERS Vs. RAJASTHAN STATE BOARD TRANSPORT CORPORATION
|
April 21, 1997 |
|
KEHAR SINGH Vs. UOI
|
July 10, 1997 |
|
KEWAL CHAND Vs. KHUMAN CHAND
|
February 11, 1997 |
|
KEWAL KISHAN TALWAR Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
|
KEWAL SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 1, 1997 |
|
KHEM DAS Vs. STATE OF RAJASTHAN
|
October 1, 1997 |
|
KHEMA RAM Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
|
Kherunissa Vs. State of Rajasthan
|
February 25, 1997 |
|
KHETU LAL Vs. NARSINGH DAS
|
March 27, 1997 |
|
KHUMAN SINGH Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
|
KISHAN Vs. DAYAL DAS CHAWLA
|
July 15, 1997 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
July 2, 1997 |
|
KISHAN SINGH Vs. PEERU LAL
|
August 11, 1997 |
|
KISHNIA Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
|
KISHORE @ KISHORE SINGH Vs. THE STATE OF RAJASTHAN
|
February 5, 1997 |
|
KISHORE KUMAR Vs. STATE OF RAJASTHAN
|
February 6, 1997 |
|
KISHORE KUMAR Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
|
KISHORILAL MATHUR Vs. STATE OF RAJASTHAN
|
August 11, 1997 |
|
KOR SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 22, 1997 |
|
KOSAR CARPET FINISHING CENTRE Vs. STATE OF RAJASTHAN AND ORS.
|
May 14, 1997 |
|
KRISHAN GOPAL Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
|
KRISHAN LAL Vs. STATE OF RAJ.
|
February 20, 1997 |
|
KRISHI UPAJ MANDI SAMITI CHITTORGARH Vs. MAHAVEER OIL MILL CHITTORGARH
|
August 1, 1997 |
|
KRISHI UPAJ MANDI SAMITI, BHAWANI MANDI Vs. STATE OF RAJASTHAN & ORS.
|
August 29, 1997 |
|
KRISHNA DUTT SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
|
KULWANT SINGH Vs. STATE OF RAJASTHAN
|
September 11, 1997 |
|
KUM. SANGEETA & 7 ORS. Vs. STATE OF RAJASTHAN & ORS.
|
September 23, 1997 |
|
KUMARI ANITA TRIPATHI Vs. UNIVERSITY OF RAJASTHAN & ORS.
|
November 10, 1997 |
|
KUNDAN SINGH Vs. DISTRICT JUDGE
|
May 2, 1997 |
|
KUNDANMAL Vs. STATE OF RAJASTHAN & ANR.
|
November 27, 1997 |
|
L.RS. OF BUTA SINGH Vs. B.O.R. AND OTHERS
|
October 14, 1997 |
|
L.RS. OF IBRAHIM Vs. L.RS. OF FAKRUDDIN
|
January 28, 1997 |
|
L.RS. OF LATE MOOLCHAND Vs. RAM NIWAS AND OTHERS
|
August 21, 1997 |
|
LACHHI RAM Vs. SANTOSH KUMAR
|
July 5, 1997 |
|
LAD KANWAR Vs. STATE OF RAJASTHAN
|
May 22, 1997 |
|
LADDU LAL & ANR Vs. STATE OF RAJASTHAN & ORS
|
February 3, 1997 |
|
LAKHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
May 5, 1997 |
|
LAKHU SINGH Vs. STATE OF RAJASTHAN
|
May 29, 1997 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
January 30, 1997 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
|
LALA & ORS. Vs. STATE OF RAJASTHAN
|
August 11, 1997 |
|
LALIT Vs. STATE OF RAJASTHAN
|
April 25, 1997 |
|
LALIT KUMAR Vs. LIFE INSURANCE CORPN
|
January 8, 1997 |
|
LALIT KUMAR SHARMA Vs. SMT. KANTA DEVI
|
March 13, 1997 |
|
LALLU LAL AGRAWAL Vs. DAMODAR PRASAD GUPTA
|
January 2, 1997 |
|
LANKER NATH AND ANOTHER Vs. STATE OF RAJ.
|
January 28, 1997 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
January 6, 1997 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1997 |
|
LAXMI Vs. ISHWAR MODIYANI
|
August 12, 1997 |
|
LAXMI INDUSTRIES LIMITED Vs. INCOME TAX OFFICER
|
March 12, 1997 |
|
LAXMI LAL Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
|
LAXMI NARAIN GOYAL Vs. STATE OF RAJASTHAN
|
March 10, 1997 |
|
LAXMI RAJ Vs. STATE OF RAJASTHAN
|
April 9, 1997 |
|
LEELA SOMANI Vs. M/S. MOTLE INDUSTRIES PVT. LTD. AND ANR.
|
December 2, 1997 |
|
LICHMAN RAM AND ANR. Vs. STATE OF RAJ. AND ORS.
|
August 6, 1997 |
|
LIFE INSURANCE CORPORATION Vs. NATHI DEVI
|
January 21, 1997 |
|
LIKHAMA RAM Vs. STATE OF RAJASTHAN
|
December 16, 1997 |
|
LOCHAN VISHAL Vs. STATE OF RAJASTHAN
|
June 9, 1997 |
|
LOTUS AGRO CHEM Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 3, 1997 |
|
M D SRI GANGANAGAR SAHAKARI SPINNING MILLS LTD Vs. LABOUR COURT
|
July 25, 1997 |
|
M/S. DUTCH OPTHAIMIC RESEARCH CENTRE INTERNATIONAL B.V. Vs. ULTRAMAD PVT. LTD. & ORS.
|
August 22, 1997 |
|
M/S. JAYA PROPERTIES PVT. LTD. Vs. THE RAJASTHAN FINANCIAL CORPORATION & ANR.
|
December 18, 1997 |
|
M/S. VERMA CONSTRUCTION CO. Vs. STATE OF RAJASTHAN & ORS.
|
December 4, 1997 |
|
M/S. VIRENDER TRADERS AND ETC. Vs. DIRECTOR, AGRICULTURAL MARKETING AND OTHERS
|
February 21, 1997 |
|
MACSON MARBLES PRIVATE LTD Vs. UNION OF INDIA
|
January 9, 1997 |
|
MADAN LAL Vs. RAM SUKH
|
February 25, 1997 |
|
MADAN LAL Vs. INCOME TAX OFFICER
|
October 20, 1997 |
|
MADAN MOHAN Vs. STATE OF RAJASTHAN
|
October 23, 1997 |
|
MADANLAL Vs. STATE OF RAJASTHAN
|
September 3, 1997 |
|
MAGAN ALIAS MAGNIA Vs. STATE OF RAJASTHAN
|
December 16, 1997 |
|
MAGARAM Vs. B O R
|
September 18, 1997 |
|
MAHA DEVI Vs. RAVI KUMAR
|
December 1, 1997 |
|
MAHARAJ SINGH Vs. THE STATE OF RAJASTHAN
|
September 12, 1997 |
|
MAHARAJA SHREE UMAID MILLS LTD Vs. STATE
|
April 22, 1997 |
|
MAHARAJA SHRI UMAID MILLS LIMITED PALI Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
|
MAHARBAN SINGH Vs. STATE OF RAJASTHAN
|
January 31, 1997 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
July 16, 1997 |
|
MAHAVEER ENTERPRISES Vs. UNION OF INDIA
|
April 30, 1997 |
|
MAHAVEER SINGH AND OTHERS Vs. STATE OF RAJ.
|
May 28, 1997 |
|
MAHENDRA KUMAR AGARWAL Vs. STATE OF RAJASTHAN
|
August 27, 1997 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 27, 1997 |
|
MAHENDRA SINGH HADA Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
|
MAHESH CHAND Vs. STATE OF RAJASTHAN
|
November 13, 1997 |
|
MAHESH KUMAR Vs. THE STATE OF RAJASTHAN & ORS.
|
September 16, 1997 |
|
MAHRISHI DAYANAND SARASWATI UNIVERSITY Vs. THE JUDGE, LABOUR COURT AND INDUSTRIAL TRIBUNAL, AJMER
|
November 22, 1997 |
|
MAKHAN SINGH Vs. BANT KAUR
|
August 1, 1997 |
|
MALKEET SINGH Vs. STATE OF RAJASTHAN
|
October 14, 1997 |
|
MALKHAN SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1997 |
|
MAM CHAND AND OTHER Vs. STATE OF RAJASTHAN
|
August 8, 1997 |
|
MAMRAJ Vs. STATE OF RAJASTHAN
|
December 5, 1997 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
|
MANAGAR BIJAINAGAR KRIYA Vs. JUDGE LABOUR COURT
|
December 3, 1997 |
|
MANAGING DIRECTOR GANGANAGAR SAHAKARI SPINNING MILLS LTD Vs. LABOUR COURT AND ORS
|
July 25, 1997 |
|
MANAK CHAND Vs. STATE OF RAJASTHAN
|
March 11, 1997 |
|
MANAK LAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 8, 1997 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
November 7, 1997 |
|
MANGILAL MOONDRA Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
|
MANGLA RAM Vs. BOARD OF REVENUE
|
April 9, 1997 |
|
MANGU RAM Vs. PURAN MAL
|
July 9, 1997 |
|
MANJULA Vs. STATE OF RAJASTHAN
|
November 7, 1997 |
|
MANMOHAN Vs. SMT. MAINA BAI AND OTHERS
|
January 3, 1997 |
|
MANOHAR Vs. STATE OF RAJASTHAN
|
August 4, 1997 |
|
MANOHARI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
February 14, 1997 |
|
MANOJ Vs. STATE OF RAJASTHAN
|
March 3, 1997 |
|
MANPHOOL RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
July 8, 1997 |
|
MANPHOOL SINGH Vs. STATE OF RAJASTHAN
|
July 10, 1997 |
|
MATHURA LAL Vs. SUNDER LAL
|
January 28, 1997 |
|
MAZID Vs. STATE OF RAJASTHAN
|
March 11, 1997 |
|
MEENA GOYAL Vs. STATE OF RAJASTHAN
|
October 17, 1997 |
|
MEGHA RAM Vs. STATE OF RAJASTHAN
|
February 28, 1997 |
|
MEHAR DEVI Vs. STATE OF RAJASTHAN
|
December 2, 1997 |
|
MEHTA VEGETABLES PRIVATE LIMITED Vs. UNION OF INDIA
|
January 9, 1997 |
|
MEWA LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
March 19, 1997 |
|
MEWA RAM Vs. STATE OF RAJASTHAN
|
December 15, 1997 |
|
MEWARAM Vs. I.T.I., BALOTRA
|
February 4, 1997 |
|
MISHRI BAI Vs. KRISHNA LAL CHADDHA
|
April 2, 1997 |
|
MISHRILAL Vs. KAMLA
|
March 27, 1997 |
|
MISS DEEPALI PATHAK Vs. PRINCIPAL, SMS MEDICAL COLLEGE AND ORS.
|
March 19, 1997 |
|
MITTHU LAL Vs. KUNDAN LAL
|
July 8, 1997 |
|
MODERN THREADS INDIA LIMITED Vs. UNION OF INDIA
|
March 31, 1997 |
|
MOHAMMAD AAMIN Vs. STATE OF RAJASTHAN
|
August 7, 1997 |
|
MOHAN LAL Vs. RAKESH MEGHWAL
|
October 24, 1997 |
|
MOHAN LAL Vs. PARVATI DEVI
|
January 9, 1997 |
|
MOHAN LAL PUNIA (VERMA) Vs. RAJASTHAN. ELECTRICITY BOARD
|
May 29, 1997 |
|
MOHAN P WAG Vs. STATE OF RAJASTHAN
|
October 1, 1997 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
November 25, 1997 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
May 19, 1997 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1997 |
|
MOHAN SINGH BHATI Vs. STATE OF RAJASTHAN
|
January 3, 1997 |
|
MOHD. HUSSAIN Vs. YAKOOB
|
March 26, 1997 |
|
MOINUDDIN Vs. STATE OF RAJASTHAN
|
March 20, 1997 |
|
MONIKA JAIN Vs. STATE OF RAJASTHAN
|
October 23, 1997 |
|
MOTI BAI Vs. STATE OF RAJASTHAN
|
July 8, 1997 |
|
MOTI LAL Vs. STATE OF RAJASTHAN
|
January 9, 1997 |
|
MOTI LAL NAGORI Vs. BALASHARAM SOCIETY
|
September 16, 1997 |
|
MOTI LAL SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
September 11, 1997 |
|
MOTILAL AND ORS. Vs. STATE OF RAJ. AND ANOTHER
|
November 27, 1997 |
|
MOTU @ HARCHARAN SINGH & ORS Vs. STATE OF RAJASTHAN
|
January 29, 1997 |
|
MRS. MEHBOOBUNISSA Vs. IFTIKAR ALI KHAN AND OTHERS
|
February 4, 1997 |
|
MUKESH AND Vs. STATE OF RAJASTHAN
|
September 30, 1997 |
|
MUKESH KUMAR AJMERA Vs. STATE OF RAJASTHAN
|
April 4, 1997 |
|
MUKNA RAM Vs. STATE
|
December 4, 1997 |
|
MUKTILAL Vs. CHIEF SECRETARY GOVT OF RAJASTHAN
|
March 27, 1997 |
|
MUNICIPAL BOARD BANDIKUI Vs. KAMLA PRASAD
|
November 19, 1997 |
|
MUNNA Vs. STATE OF RAJASTHAN
|
January 31, 1997 |
|
MUNNI Vs. RUKMANI DEVI
|
December 15, 1997 |
|
N L JOGI Vs. UNION OF INDIA
|
August 13, 1997 |
|
NAGENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 30, 1997 |
|
NAIB SINGH Vs. STATE OF RAJASTHAN
|
November 13, 1997 |
|
NAND KISHORE Vs. STATE OF RAJASTHAN
|
January 30, 1997 |
|
NANU Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
|
NAR SINGH Vs. BADRI SINGH
|
August 28, 1997 |
|
NARAIN Vs. STATE OF RAJASTHAN
|
February 6, 1997 |
|
NARAIN DASS Vs. MUNICIPAL COUNCIL, UDAIPUR
|
October 1, 1997 |
|
NARAIN SINGH Vs. RAM GOPAL
|
January 20, 1997 |
|
NARAIN SONI Vs. STATE OF RAJASTHAN
|
January 20, 1997 |
|
NARAYAN DAS Vs. STATE OF RAJASTHAN
|
July 5, 1997 |
|
NARAYAN DUTT Vs. IBRAHIM
|
January 10, 1997 |
|
NARBADA Vs. SITA RAM
|
July 23, 1997 |
|
NARENDRA KUMAR PANWAR Vs. CHAIRMAN AND MANAGING DIRECTOR, UCO BANK
|
January 20, 1997 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
|
NARENDRA SINGH BHATI Vs. STATE
|
May 28, 1997 |
|
NARENDRA SINGH BHATI Vs. STATE OF RAJASTHAN AND ANR
|
May 6, 1997 |
|
NARESH CHANDRA SHUKLA Vs. R P S C
|
October 20, 1997 |
|
NARESH KUMAR RAJPUT Vs. STATE OF RAJASTHAN
|
February 13, 1997 |
|
NARSEE RAM MEENA Vs. UNIVERSITY OF RAJASTHAN
|
April 21, 1997 |
|
NARSING DAS Vs. STATE OF RAJASTHAN
|
August 4, 1997 |
|
NATHU LAL Vs. STATE OF RAJASTHAN
|
December 15, 1997 |
|
NATHU LAL Vs. NATHI BAI
|
March 1, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. SHANTI
|
October 3, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. MAGNA RAM
|
December 9, 1997 |
|
NATIONAL INSURANCE COMPANY Vs. KAMAL PRAKASH ROHILA
|
December 5, 1997 |
|
NAVIN CHAND NEMICHAND JAWERI Vs. TULSI DOMESTIC APPLIANCES
|
February 6, 1997 |
|
NAZARA Vs. UNION OF INDIA
|
January 31, 1997 |
|
NEERJA Vs. NARENDER SINGH
|
January 24, 1997 |
|
NEMI CHAND SHARMA Vs. MEHRISHI DAYANAND SARASWATI UNIVERSITY AJMER
|
October 24, 1997 |
|
NEW BRIGHTWAYS SCHOOL SAMITI Vs. RAJASTHAN HOUSING BOARD
|
April 22, 1997 |
|
NEW INDIA ASSURANCE CO. LTD Vs. DIWAN SINGH AND OTHERS
|
July 5, 1997 |
|
NEW INDIA ASSURANCE CO. LTD. & ORS. Vs. RAMSWAROOP DIWAN & ORS.
|
September 4, 1997 |
|
NEW INDIA ASSURANCE CO. LTD. NEHRU PALACE TONK ROAD, JAIPUR Vs. PHOOLI AND OTHERS
|
December 15, 1997 |
|
NEW JANTA STONE CO Vs. UNITED INDIA INSURANCE CO LTD
|
June 26, 1997 |
|
NIRMAL KUMAR Vs. STATE OF RAJASTHAN
|
October 14, 1997 |
|
NISAR MOHAMMED Vs. RAJASTHAN STATE CO OPERATIVE HOUSING FINANCE SOCIETY LTD
|
March 12, 1997 |
|
NIWAS JHANWAR Vs. JETHMAL
|
September 9, 1997 |
|
NIYAZ MOHAMMED KHAN Vs. STATE OF RAJASTHAN
|
July 2, 1997 |
|
Niyazuddin Vs. State of Rajasthan
|
September 3, 1997 |
|
OFFICIAL LIQUIDATOR AUTO Vs. D P GUPTA
|
October 1, 1997 |
|
OFFICIAL LIQUIDATOR AUTO Vs. P R MEHTA
|
October 24, 1997 |
|
OM PRAKASH Vs. RAJASTHAN STATE ROAD TRANSPORT
|
March 3, 1997 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 3, 1997 |
|
OM PRAKASH Vs. PREM RAJ
|
November 13, 1997 |
|
OM SINGH Vs. STATE OF RAJASTHAN
|
February 14, 1997 |
|
OMPRAKASH TANWAR Vs. STATE OF RAJASTHAN
|
August 20, 1997 |
|
ONKAR NATH GANJOO Vs. STATE OF RAJASTHAN
|
May 15, 1997 |
|
ORIENTAL INSURANCE CO LTD Vs. SUNITA DHANDA
|
October 23, 1997 |
|
OTA RAM Vs. STATE OF RAJASTHAN
|
August 12, 1997 |
|
PADMAKAR VYAS Vs. STATE OF RAJASTHAN
|
November 12, 1997 |
|
PADMAVATI DEVI (SINCE DECEASED) THROUGH L.RS. Vs. J.D.A.
|
February 14, 1997 |
|
PADMJA SHARMA Vs. RATAN LAL SHARMA
|
December 3, 1997 |
|
PALA SINGH Vs. STATE OF RAJASTHAN
|
January 21, 1997 |
|
PANCHOO LAL SHARMA Vs. STATE
|
December 8, 1997 |
|
PANNA LAL Vs. S B S AUTOMOBILES
|
August 4, 1997 |
|
PANNA LAL Vs. MURLIDHAR
|
February 27, 1997 |
|
PARAKRAM SINGH Vs. UNION OF INDIA
|
June 19, 1997 |
|
PARMANAND PALIWAL Vs. STATE OF RAJASTHAN
|
October 1, 1997 |
|
PARMESHWAR LAL Vs. DILIP SHARMA
|
March 4, 1997 |
|
PAROO Vs. LIKHMA RAM
|
January 31, 1997 |
|
PARVATI CONSTRUCTION CO Vs. RAJASTHAN HOUSING BOARD AND 40 ORS
|
May 29, 1997 |
|
PARVATI CONSTRUCTION COMPANY Vs. RAJASTHAN HOUSING BOARD
|
May 29, 1997 |
|
PARVEEN KUMAR Vs. STATE
|
November 24, 1997 |
|
PATHAN KHAN Vs. STATE OF RAJASTHAN
|
April 30, 1997 |
|
PAWAN KUMAR Vs. SHAKUNTALA
|
November 3, 1997 |
|
PHONELX IMPEX Vs. STATE OF RAJASTHAN
|
November 10, 1997 |
|
PHOOL CHAND Vs. BAKTAWAR MAL
|
April 28, 1997 |
|
POKHAR MAL Vs. AMAR CHAND
|
April 1, 1997 |
|
POONAM CHAND Vs. STATE OF RAJASTHAN
|
May 1, 1997 |
|
POONAM CHAND Vs. MANJU
|
October 16, 1997 |
|
POORA RAM AND ANR. Vs. YAD RAM AND ANR.
|
April 21, 1997 |
|
POOSA RAM AND ANR. Vs. STATE OF RAJASTHAN
|
May 21, 1997 |
|
PRABHA SHARMA Vs. STATE OF RAJASTHAN
|
September 9, 1997 |
|
PRABHAKAR Vs. STATE OF RAJ. AND ANR.
|
November 28, 1997 |
|
PRABHU DAYAL Vs. STATE OF RAJ. AND ANOTHER
|
February 18, 1997 |
|
PRABHURAM Vs. STATE OF RAJASTHAN
|
May 6, 1997 |
|
PRADIP SINGH Vs. STATE OF RAJASTHAN
|
April 11, 1997 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
March 28, 1997 |
|
PRAHLAD SON OF KISHAN GOPAL CHEEPA Vs. SMT. JAMNI DAUGHTER OF NATHULAL W/O PRAHLAD CHEEPA
|
October 21, 1997 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
November 14, 1997 |
|
PRAKASH AND ANR. Vs. STATE OF RAJASTHAN
|
July 25, 1997 |
|
PRAKASH CHAND Vs. STATE OF RAJASTHAN
|
September 15, 1997 |
|
PRAKASH CHANDRA Vs. STATE OF RAJASTHAN
|
November 24, 1997 |
|
PRAKASH CHANDRA Vs. BHAJAN SINGH
|
July 21, 1997 |
|
PRATAP RAM S/O. KUMBHA RAM Vs. STATE OF RAJASTHAN
|
April 23, 1997 |
|
PREM CHAND Vs. MANAK CHAND
|
January 25, 1997 |
|
PREM CHAND @ PEMA Vs. STATE OF RAJ.
|
April 4, 1997 |
|
Prema Ram Vs. State and Another
|
November 10, 1997 |
|
PREMLATA Vs. STATE OF RAJASTHAN
|
November 18, 1997 |
|
PRITHVI SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
January 10, 1997 |
|
PROMOD KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 9, 1997 |
|
PUKH RAJ Vs. DALJINDER SINGH
|
January 30, 1997 |
|
PUKHA RAM Vs. UNION OF INDIA AND OTHERS
|
August 12, 1997 |
|
PUKHRAJ Vs. KUNJI
|
May 29, 1997 |
|
PUNJAB NATIONAL BANK Vs. MILLEN SALES CORPORATION
|
January 28, 1997 |
|
PURKHA RAM Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
|
PURKHA RAM Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
|
PURSHOTAM LAL Vs. GANESH LAL
|
April 26, 1997 |
|
PYARA Vs. STATE OF RAJASTHAN
|
January 6, 1997 |
|
R S R T C Vs. NARAYANI
|
July 14, 1997 |
|
R UNNIKRISHNAN Vs. UNION OF INDIA
|
February 14, 1997 |
|
R.B.L. MATHUR Vs. JAIPUR NAGAUR ANCHALIK GRAMIN BANK & ANR.
|
September 30, 1997 |
|
R.K. JAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
September 19, 1997 |
|
R.P. KAUSHIK Vs. JAIPUR DEVELOPMENT AUTORITY AND ORS.
|
May 8, 1997 |
|
R.S. SHARMA Vs. STATE OF RAJASTHAN & OTHERS
|
July 25, 1997 |
|
R.S.R.T.C. AND ANOTHER Vs. ROSHAN AND OTHERS
|
July 2, 1997 |
|
RADHEY SHYAM SONI Vs. SATYANARAIN KEDAWAT
|
October 29, 1997 |
|
RAFIQ AHMED Vs. STATE OF RAJASTHAN
|
February 17, 1997 |
|
RAGHUNATH PRASAD Vs. STATE OF RAJASTHAN
|
January 7, 1997 |
|
RAHEEM KHAN Vs. STATE OF RAJASTHAN
|
August 4, 1997 |
|
RAHEEM KHAN Vs. STATE OF RAJASTHAN
|
August 29, 1997 |
|
RAJ BAHADUR Vs. STATE OF RAJASTHAN AND ORS.
|
December 2, 1997 |
|
RAJ BAHADUR Vs. STATE OF RAJ. AND ANR.
|
March 13, 1997 |
|
RAJ BAHADUR SINGH Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
|
RAJ KUMARI Vs. STATE OF RAJASTHAN
|
July 23, 1997 |
|
RAJ PRAKASH Vs. STATE OF RAJASTHAN
|
January 27, 1997 |
|
Raj Prakash Vs. State of Rajasthan
|
May 6, 1997 |
|
RAJA Vs. STATE OF RAJASTHAN
|
July 28, 1997 |
|
RAJASTHAN ASSISTANT ACCOUNTS OFFICERS ASSOCIATION, DISTRICT BRANCH, JAIPUR THROUGH, ITS PRESIDENT Vs. STATE OF RAJASTHAN
|
April 26, 1997 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. BANWARI LAL
|
January 24, 1997 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. STATE OF RAJASTHAN
|
April 26, 1997 |
|
RAJASTHAN MINING AND ENGINEERING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1997 |
|
RAJASTHAN PUBLIC SERVICE Vs. RAMESH CHANDRA PILWAL
|
August 1, 1997 |
|
RAJASTHAN STATE CO Vs. SULTAN SINGH & ANOTHER
|
September 22, 1997 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. DALIP SINGH
|
February 14, 1997 |
|
RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR AND OTHERS Vs. N.K. ENTERPRISES, UDAIPUR
|
October 1, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOTYA AND OTHERS
|
August 1, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BANWARI LAL & ANR.
|
November 26, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JUDGE LABOUR COURT
|
March 10, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GIRDHAR SINGH
|
January 30, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SURAJ PRAKASH MANGAL
|
April 1, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAMAVTAR SHARMA
|
August 29, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHEEKA RAM
|
May 26, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT
|
July 2, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GOPAL SINGH
|
October 24, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS Vs. MEENA KUMARI AND ORS
|
April 10, 1997 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND Vs. LAXMAN DAS MALI
|
November 19, 1997 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
May 1, 1997 |
|
RAJENDRA KUMAR Vs. UNION OF INDIA
|
December 3, 1997 |
|
RAJENDRA KUMAR SHARMA Vs. R S R T C & ORS
|
February 6, 1997 |
|
RAJENDRA PATHAK Vs. STATE OF RAJASTHAN
|
March 17, 1997 |
|
RAJENDRA PD. GUPTA AND ANOTHER Vs. STATE OF RAJASTHAN
|
February 19, 1997 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
|
RAJENDRA SINGH Vs. ASHA MEHTA
|
August 1, 1997 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 15, 1997 |
|
RAJENDRA SINGH Vs. ASHA MEHTA
|
August 18, 1997 |
|
RAJESH RATHI Vs. STATE OF RAJASTHAN
|
November 10, 1997 |
|
RAJESHWARI Vs. DEVANAND
|
March 5, 1997 |
|
RAJMAL Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
|
RAJNIKANT C. BHATT Vs. STATE OF RAJASTHAN
|
March 28, 1997 |
|
RAJNISH PAREEK Vs. BHILWARA
|
October 16, 1997 |
|
RAJU @ ASHOK @ KALU AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 9, 1997 |
|
RAJU ALIAS RAJKUMAR AND Vs. STATE OF RAJASTHAN
|
July 11, 1997 |
|
RAKESH Vs. STATE OF RAJASTHAN
|
November 7, 1997 |
|
RAKESH Vs. STATE OF RAJASTHAN
|
May 28, 1997 |
|
RAKESH KUMAR Vs. STATE
|
May 20, 1997 |
|
RAM BAI AND 5 ORS. Vs. RAM KARAN AND ORS.
|
April 22, 1997 |
|
RAM BHAWAN Vs. UNION OF INDIA
|
December 9, 1997 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
February 3, 1997 |
|
RAM CHARAN Vs. STATE OF RAJASTHAN
|
July 16, 1997 |
|
RAM CHARAN AND OTHERS Vs. STATE OF RAJ. AND ANOTHER
|
January 30, 1997 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
May 2, 1997 |
|
RAM GOPAL Vs. STATE OF RAJ.
|
July 17, 1997 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
December 10, 1997 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
August 6, 1997 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
|
RAM GOPAL AND OTHERS Vs. BHAGWATI PRASAD
|
October 22, 1997 |
|
RAM JANKI DEVI Vs. BAL CHAND VERMA
|
March 14, 1997 |
|
RAM JEEVAN Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
|
RAM JI LAL SHARMA Vs. STATE OF RAJASTHAN
|
November 4, 1997 |
|
RAM KARAN SINGH DHAKA & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
March 12, 1997 |
|
RAM KHILADI Vs. STATE
|
November 12, 1997 |
|
RAM KISHAN Vs. STATE OF RAJASTHAN
|
February 27, 1997 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN
|
May 23, 1997 |
|
RAM KUMAR Vs. MAHAVEER
|
September 4, 1997 |
|
RAM LAKHAN Vs. STATE OF RAJASTHAN
|
July 1, 1997 |
|
RAM NIWAS Vs. MAGNA RAM AND ORS.
|
November 4, 1997 |
|
RAM PAL Vs. STATE OF RAJASTHAN
|
November 21, 1997 |
|
RAM PRASAD Vs. HARI NARAIN
|
August 1, 1997 |
|
RAM PRASAD PUROHIT Vs. STATE OF RAJASTHAN
|
August 13, 1997 |
|
RAM PRATAP Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
|
RAM RAKH AND ANR. Vs. STATE OF RAJASTHAN
|
October 22, 1997 |
|
RAM RAKH CHACHA Vs. MOHD YUSUF
|
March 6, 1997 |
|
RAM SAWAROOP GUPTA Vs. STATE OF RAJASTHAN & OTHERS
|
March 19, 1997 |
|
RAM SHARAN AND ORS. Vs. STATE OF RAJASTHAN
|
December 15, 1997 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
October 1, 1997 |
|
RAMA Vs. MAGAN BAI
|
January 29, 1997 |
|
RAMA KANT Vs. STATE OF RAJASTHAN
|
January 3, 1997 |
|
RAMAVATAR Vs. STATE OF RAJASTHAN
|
November 18, 1997 |
|
RAMAVTAR Vs. STATE OF RAJASTHAN
|
August 4, 1997 |
|
RAMCHANDRA SINGH Vs. STATE OF RAJASTHAN
|
July 10, 1997 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
May 21, 1997 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
December 10, 1997 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
March 17, 1997 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
January 31, 1997 |
|
RAMESH CHAND PAREEK Vs. INDIAN RED CROSS SOCIETY AND ORS.
|
January 31, 1997 |
|
RAMESH CHANDRA Vs. TARA DEVI
|
August 21, 1997 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
July 29, 1997 |
|
RAMESH CHANDRA PARIHAR Vs. STATE OF RAJASTHAN
|
July 9, 1997 |
|
RAMESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 5, 1997 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
January 24, 1997 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
March 26, 1997 |
|
RAMESHWAR LAL AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 14, 1997 |
|
RAMGOPAL S/O SHRI BHANWARLAL Vs. STATE OF RAJASTHAN & ANR
|
November 3, 1997 |
|
RAMJILAL Vs. GEETA DEVI
|
August 4, 1997 |
|
RAMLA @ RAMA Vs. STATE OF RAJASTHAN
|
January 14, 1997 |
|
RAMLAL Vs. STATE OF RAJASTHAN
|
August 11, 1997 |
|
RAMNATH Vs. STATE OF RAJASTHAN
|
October 21, 1997 |
|
RAMSWAROOP AND ORS. Vs. STATE OF RAJASTHAN
|
December 9, 1997 |
|
RANA RAM Vs. STATE OF RAJASTHAN
|
January 14, 1997 |
|
RANSERA Vs. STATE OF RAJASTHAN
|
January 15, 1997 |
|
RANVEER SINGH Vs. ABDUL WAHID AND ORS.
|
April 21, 1997 |
|
RASHID Vs. STATE OF RAJASTHAN
|
September 5, 1997 |
|
RASHIDA BEGUM Vs. ADBUL RAHMAN
|
October 22, 1997 |
|
RATAN CHAND LODHA Vs. INCOME TAX OFFICER
|
October 20, 1997 |
|
RATAN LAL Vs. RAJASTHAN HOUSING BOARD
|
September 12, 1997 |
|
RATIRAM Vs. STATE OF RAJASTHAN
|
January 17, 1997 |
|
RAVI DUTT SHARMA Vs. STATE OF RAJASTHAN & ORS.
|
November 22, 1997 |
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RAVI KULSHRESTHA Vs. STATE OF RAJASTHAN
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March 3, 1997 |
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RAVINDER KUMAR Vs. STATE OF RAJASTHAN
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September 10, 1997 |
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RAWAT RAM Vs. STATE OF RAJASTHAN AND ANOTHER
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August 29, 1997 |
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RAYA Vs. STATE OF RAJASTHAN
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May 1, 1997 |
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REKHA BHANDARI Vs. DEEPAK SURANA
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July 9, 1997 |
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RENU SHARMA Vs. STATE OF RAJASTHAN
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September 12, 1997 |
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RICHARDSON HINDUSTAN LIMITED Vs. STATE OF RAJASTHAN
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March 4, 1997 |
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RINESH GUPTA Vs. STATE OF RAJASTHAN AND ORS.
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June 27, 1997 |
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RISHAL SINGH Vs. SARITA MANOCHA
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July 2, 1997 |
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RUKMA DEVI Vs. RAMAVTAR
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September 16, 1997 |
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S D KHETANI Vs. HEER SINGH
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July 15, 1997 |
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S.K.S. RANGACHARYULU & ANR. Vs. KAILASH VYAS & ORS.
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May 16, 1997 |
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S.S. GUPTA Vs. STATE OF RAJASTHAN
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April 4, 1997 |
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SADUL SINGH DHILLON Vs. ADDL. SESSIONS JUDGE NO. 1 ALWAR AND ANOTHER
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July 28, 1997 |
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SAJJAN MAL AND OTHERS Vs. REGISTRAR (REGISTRATION), NAGAUR
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July 23, 1997 |
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SAJJAN SINGH AND ANR. Vs. STATE OF RAJ.
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July 28, 1997 |
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SALEEM Vs. STATE OF RAJASTHAN
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February 7, 1997 |
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SALT POWER HOUSE SEWA NIVRAT KARAMCHARI SANGH SAMBHAR LAKE Vs. UNION OF INDIA
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August 12, 1997 |
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SAMPAT RAJ PAREEK Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
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July 21, 1997 |
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SAMSHER SINGH GULLA Vs. STATE OF RAJASTHAN
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May 14, 1997 |
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SANG SINGH Vs. STATE OF RAJASTHAN
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April 23, 1997 |
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SANGRAM SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
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December 17, 1997 |
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SANJAY PHOPHALIYA Vs. STATE OF RAJASTHAN
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July 23, 1997 |
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SANJEEV KUMAR PAREEK Vs. STATE OF RAJASTHAN
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November 6, 1997 |
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SANTOSH Vs. UNION OF INDIA
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August 20, 1997 |
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SANTOSH ACHARYA Vs. NARSINGH LAL
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November 13, 1997 |
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SANWAL RAM Vs. MUSTAQ AHMAD
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November 26, 1997 |
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SANWARA Vs. STATE OF RAJATHAN
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March 27, 1997 |
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SANWARMAL PANSARI Vs. CHURU WHOLESALE UPBHOKTA SAHKARI BHANDAR LTD
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August 19, 1997 |
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SAROJ CHOTIYA Vs. STATE OF RAJASTHAN
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July 2, 1997 |
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SAROJ SHARMA Vs. STATE OF RAJASTHAN
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February 19, 1997 |
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SATISH KUMAR SOOD Vs. STATE OF RAJASTHAN
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March 5, 1997 |
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SATNAMSINGH Vs. STATE OF RAJASTHAN
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January 31, 1997 |
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SATYA DEO SHARMA Vs. STATE OF RAJASTHAN
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December 8, 1997 |
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SATYA NARAIN Vs. CHANDRA PRAKASH
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January 20, 1997 |
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SATYA NARAIN Vs. INDIAN OIL CORPORATION LTD. & ORS.
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December 3, 1997 |
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SATYA NARAYAN Vs. STATE OF RAJASTHAN
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March 31, 1997 |
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SATYA PRAKASH Vs. MADAN LAL
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November 21, 1997 |
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SATYA PRAKASH TRIVEDI Vs. R S E B JAIPUR
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August 19, 1997 |
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SATYA RANI W/O. MOHAN LAL Vs. STATE OF RAJASTHAN
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June 23, 1997 |
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SATYAVAN CHAPLOT Vs. RAJENDRA
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December 16, 1997 |
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SATYAVEER SINGH Vs. STATE OF RAJASTHAN
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November 21, 1997 |
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SAVINDAR KAUR Vs. STATE OF RAJASTHAN
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September 8, 1997 |
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SAVITRI DEVI Vs. SMT. ANITA SHARMA AND ANR.
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April 22, 1997 |
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SAWAI RAM Vs. STATE OF RAJASTHAN
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January 6, 1997 |
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SEWAK RAM Vs. STATE OF RAJASTHAN
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July 21, 1997 |
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SHAHBUDDIN GOURI Vs. FAZAL KHAN
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July 30, 1997 |
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SHANKAR SINGH Vs. STATE OF RAJASTHAN
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November 5, 1997 |
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SHANKARLAL S/O KURDARAM SAINI Vs. STATE OF RAJASTHAN
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December 3, 1997 |
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SHANKER DUTTA Vs. U I T BIKANER
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July 25, 1997 |
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SHANTA BAI AND ANOTHER Vs. STATE OF RAJ.
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January 15, 1997 |
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SHANTI LAL Vs. LAXMINARAIN
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May 13, 1997 |
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SHANTI VIJAY Vs. LAN EXDA IND LTD
|
August 29, 1997 |
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SHANTILAL VASTAVAT Vs. STATE OF RAJASTHAN
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August 29, 1997 |
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SHARAD MAHESHWARI Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
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February 19, 1997 |
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SHARVAN LAL AND OTHERS Vs. BUNDU KHAN
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March 28, 1997 |
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SHER SING Vs. STATE OF RAJASTHAN
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February 27, 1997 |
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SHESH KUMAR Vs. STATE OF RAJASTHAN
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December 10, 1997 |
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SHIMBHUDAYAL & ORS. Vs. HINDUSTAN COPPER LTD. AND ORS.
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September 18, 1997 |
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SHIV DUTT BISSA Vs. STATE OF RAJASTHAN
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July 11, 1997 |
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SHIV KANT PANDEY Vs. ISHWARI SINGH
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January 3, 1997 |
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SHIV LAL Vs. FOOD CORPORATION OF INDIA
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January 7, 1997 |
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SHIV SHANKER GOYAL Vs. MUNICIPIL COUNCIL AJMER
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January 15, 1997 |
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SHOUNATH Vs. STATE OF RAJASTHAN
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July 16, 1997 |
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Shyam Lal Vs. State of Rajasthan
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May 20, 1997 |
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SHYAM SUNDER AND ORS. Vs. STATE OF RAJASTHAN
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October 20, 1997 |
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SITA RAM Vs. NARBADA
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July 23, 1997 |
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SITA RAM Vs. STATE OF RAJASTHAN
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September 25, 1997 |
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SITA RAM Vs. PALI CENTRAL CO
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January 18, 1997 |
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SITA RAM MISHRA Vs. STATE OF RAJASTHAN
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July 21, 1997 |
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SMT. ARCHANA BOHRA Vs. STATE OF RAJASTHAN AND ORS.
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May 12, 1997 |
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SMT. BHANI Vs. MAHAVEER PRASAD
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January 3, 1997 |
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SMT. DRAUPDI DEVI & ORS Vs. KASHI RAM & ORS
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January 10, 1997 |
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SMT. MANGI Vs. STATE OF RAJASTHAN
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May 14, 1997 |
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SMT. PEPO Vs. DISTRICT AND SESSIONS JUDGE, JAISALMER AND ANOTHER
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July 2, 1997 |
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SMT. RAJESH BAI Vs. STATE OF RAJASTHAN
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November 4, 1997 |
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SMT. RUKMANI DEVI & ANR Vs. STATE OF RAJASTHAN
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July 2, 1997 |
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SMT. SUDHA RAINA Vs. RAJ PAL SINGH SHEKHAWAT
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August 29, 1997 |
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SMT. SUMAN SINGH Vs. STATE OF RAJASTHAN AND ANR.
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July 23, 1997 |
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SMT. SWATANTRA SAXENA Vs. STATE OF RAJASTHAN & OTHERS
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September 30, 1997 |
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SMT. VIMLA SHARMA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
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April 7, 1997 |
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SOHAN LAL Vs. CENTRAL COOPERATIVE BANK LTD, SARAFA BAZAR, BHARATPUR
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August 5, 1997 |
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SOHAN LAL Vs. DISTT AND SESSIONS JUDGE
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March 17, 1997 |
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SOHAN LAL BOTHRA Vs. RAM NARAIN ARVIND
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March 10, 1997 |
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SOHAN RAJ SURANA Vs. STATE OF RAJASTHAN
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April 30, 1997 |
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SOHAN SINGH Vs. STATE OF RAJASTHAN
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October 15, 1997 |
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SOHAN SINGH Vs. STATE OF RAJASTHAN
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April 10, 1997 |
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SOHAN SINGH Vs. STATE OF RAJASTHAN
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January 6, 1997 |
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SOHAN SINGH & ANR. Vs. UNION OF INDIA & ANR.
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July 3, 1997 |
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SONA BUILDERS Vs. UNION OF INDIA
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December 16, 1997 |
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SOOKA LAL Vs. KISHAN & ANR
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January 6, 1997 |
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SRI OM INDUSTRIES AND OIL MILLS LTD. AND 7 ORS. Vs. KRISHI UPAJ MANDI SAMITI
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March 11, 1997 |
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STATE Vs. HEERA LAL
|
January 13, 1997 |
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STATE Vs. CHANDRA PAL SINGH
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May 29, 1997 |
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STATE BANK OF BIKANER AND JAIPUR, ALWAR Vs. RAMJILAL KHANDELWAL
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May 21, 1997 |
|
STATE OF RAJ. Vs. BHAGIRATH
|
March 14, 1997 |
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STATE OF RAJASHTAN Vs. BANSHI LAL
|
January 10, 1997 |
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STATE OF RAJASTHAN Vs. GURCHARAN SINGH
|
January 15, 1997 |
|
STATE OF RAJASTHAN Vs. CHATHU RAM
|
July 2, 1997 |
|
STATE OF RAJASTHAN Vs. JAWAHAR LAL
|
July 14, 1997 |
|
STATE OF RAJASTHAN Vs. GENA RAM
|
April 24, 1997 |
|
STATE OF RAJASTHAN Vs. CHATRA RAM
|
April 26, 1997 |
|
STATE OF RAJASTHAN Vs. JEEV RAJ SINGH
|
April 11, 1997 |
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STATE OF RAJASTHAN Vs. KISHANLAL
|
August 29, 1997 |
|
STATE OF RAJASTHAN Vs. LALDEEN
|
August 29, 1997 |
|
STATE OF RAJASTHAN Vs. SHARVAN KUMAR
|
July 25, 1997 |
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STATE OF RAJASTHAN Vs. KHUMANA RAM
|
July 24, 1997 |
|
STATE OF RAJASTHAN Vs. UMESH JANGID
|
August 4, 1997 |
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STATE OF RAJASTHAN Vs. MAHAVEER CHAND
|
November 4, 1997 |
|
STATE OF RAJASTHAN Vs. VIPIN KUMAR
|
September 5, 1997 |
|
STATE OF RAJASTHAN Vs. PATASI BAI
|
May 29, 1997 |
|
STATE OF RAJASTHAN Vs. TARA SINGH
|
March 19, 1997 |
|
STATE OF RAJASTHAN Vs. MODAN SINGH AND ORS.
|
March 14, 1997 |
|
STATE OF RAJASTHAN Vs. BIRBAL RAM AND OTHERS
|
March 6, 1997 |
|
STATE OF RAJASTHAN Vs. LAXMAN DAS AND ANOTHER
|
July 11, 1997 |
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STATE OF RAJASTHAN Vs. BHURA RAM
|
January 14, 1997 |
|
STATE OF RAJASTHAN Vs. SPENCON INDIA PVT LTD
|
January 16, 1997 |
|
STATE OF RAJASTHAN Vs. HAJARI RAM
|
January 6, 1997 |
|
STATE OF RAJASTHAN Vs. TIKKO BAI
|
January 6, 1997 |
|
STATE OF RAJASTHAN Vs. BHUPENDRA JOSHI
|
January 30, 1997 |
|
STATE OF RAJASTHAN Vs. BAXA RAM
|
February 3, 1997 |
|
STATE OF RAJASTHAN Vs. BHANWARI DEVI
|
March 28, 1997 |
|
STATE OF RAJASTHAN AND ANOTHER Vs. SHIV DUTT BISSA
|
September 12, 1997 |
|
SUBASH CHAND JAIN Vs. SBBJ
|
August 26, 1997 |
|
SUBHASH CHAND Vs. STATE OF RAJASTHAN
|
April 11, 1997 |
|
SUDHA DEVI Vs. RAJASTHAN STATE ROAD TRANS
|
September 9, 1997 |
|
SUJAN SINGH Vs. R S R T C
|
August 12, 1997 |
|
SUKHDEV Vs. SANTOSH
|
May 23, 1997 |
|
SUKHI RAM Vs. THE STATE OF RAJASTHAN AND ORS.
|
August 19, 1997 |
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SUMAT KUMAR JAIN Vs. PRAMOD KUMAR AGARWAL
|
July 15, 1997 |
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SUMITI ROOP CHAND BHANDARI Vs. HIMMAT MAL GIRIYA
|
March 28, 1997 |
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SUNDER KANWAR Vs. BOARD OF REVENUE
|
September 17, 1997 |
|
SUNIL ALIAS BHIYAN Vs. STATE OF RAJASTHAN
|
March 5, 1997 |
|
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
|
SUNIT KUMAR Vs. STATE OF RAJASTHAN
|
November 18, 1997 |
|
SUNITA GUPTA Vs. BHAIRU LAL
|
November 24, 1997 |
|
SUNITA SAJNANI Vs. RATAN KUMAR
|
September 17, 1997 |
|
SURENDRA KUMAR Vs. KIRAN DEVI
|
January 10, 1997 |
|
SURENDRA KUMAR & ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
July 15, 1997 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 2, 1997 |
|
SURENDRA SINGH Vs. CHIRAGUDDIN
|
July 25, 1997 |
|
SURENDRA SINGH AND OTHERS Vs. ADDL. COLLECTOR AND OTHERS
|
December 3, 1997 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
August 1, 1997 |
|
SURESH KUMAR CHUG Vs. STATE
|
February 6, 1997 |
|
SURESH NATH Vs. LRS. OF JORAWAL MAL
|
April 9, 1997 |
|
SWAMI SUNDERDAS MAHANT ANANTSHRI SUKHRAMJI TRUST Vs. STATE OF RAJASTHAN
|
March 13, 1997 |
|
SWAROOP CHAND KOJURAM Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1997 |
|
SYED AZAR AHMAD Vs. STATE OF RAJASTHAN
|
February 7, 1997 |
|
SYED ZAINULABEDEEN @ MAHMOOD MIYAN AND ORS. Vs. NISAR AHMED
|
May 19, 1997 |
|
TAN SUKH Vs. STATE OF RAJASTHAN
|
June 30, 1997 |
|
TARA DEVI Vs. SUDESH CHAUDHARY
|
August 12, 1997 |
|
Taro Vs. State of Rajasthan
|
December 12, 1997 |
|
TATA HOUSING DEVELOPMENT CO LTD Vs. COMPETENT AUTHORITY URBAN LAND CEILING AND ORS
|
January 30, 1997 |
|
TEJ SINGH Vs. S T A T
|
July 25, 1997 |
|
TEMPLE OF THAKURJI Vs. STATE OF RAJASTHAN
|
September 30, 1997 |
|
THAR CEMENTS LTD Vs. R S E B
|
August 8, 1997 |
|
TIHSAN CHAND VIKARM CHAND JAIN Vs. MOHAN LAL CHHIPA
|
January 8, 1997 |
|
TIKURAM Vs. STATE OF RAJASTHAN
|
September 8, 1997 |
|
TILAM SANGH RAJASTHAN SRI GANGANAGAR Vs. KAMAL PRASAD SHARMA
|
December 5, 1997 |
|
TOLA RAM AND Vs. STATE OF RAJASTHAN
|
January 6, 1997 |
|
TULSI DAS Vs. UNION OF INDIA
|
May 7, 1997 |
|
U P HOTELS LIMITED Vs. STATE OF RAJASTHAN
|
December 18, 1997 |
|
U.I.T., BIKANER AND OTHERS Vs. HANUMAN AND OTHERS
|
August 13, 1997 |
|
UDA RAM Vs. CENTRAL STATE FARM
|
December 11, 1997 |
|
UDAI RAM Vs. LADI BAI
|
March 14, 1997 |
|
UDAIPUR DISTILLERY CO LTD Vs. STATE OF RAJASTHAN
|
March 20, 1997 |
|
UGAM SINGH Vs. STATE
|
August 6, 1997 |
|
UMARAM Vs. STATE OF RAJASTHAN
|
February 27, 1997 |
|
UMESH CHAND Vs. STATE OF RAJASTHAN
|
March 28, 1997 |
|
UMESH VASHWANI Vs. RATNA VASWANI
|
May 12, 1997 |
|
UMMAR MOHAMMAD Vs. STATE OF RAJASTHAN
|
February 13, 1997 |
|
UMMED SINGH Vs. STATE OF RAJASTHAN
|
January 29, 1997 |
|
UNION OF INDIA Vs. ROOP NARAYAN AND
|
January 24, 1997 |
|
UNION OF INDIA Vs. BABULAL GUPTA AND ANOTHER
|
May 19, 1997 |
|
UNION OF INDIA Vs. EX SEPOY CHANDER SINGH
|
November 19, 1997 |
|
UNION OF INDIA Vs. SORAM BAI
|
October 15, 1997 |
|
UNITED INDIA INSURANCE CO LTD Vs. SIRAJUDDIN
|
July 23, 1997 |
|
UNITED INDIA INSURANCE COMPANY Vs. SUPHEDA
|
July 2, 1997 |
|
UNITED INDIA INSURANCE COMPANY Vs. PEMA RAM
|
January 31, 1997 |
|
UNITED INDIA INSURANCE COMPANY Vs. SOMVATI & ORS.
|
May 2, 1997 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LADHU DEVI
|
September 9, 1997 |
|
UPENDRA SINGH SOLANKI Vs. STATE OF RAJASTHAN
|
January 16, 1997 |
|
URBAN IMPROVEMENT TRUST Vs. POONAM CHAND
|
February 3, 1997 |
|
USMAN GANI Vs. SUMER MAL
|
April 3, 1997 |
|
V K SINGH 803537 NC E 00 Vs. UNION OF INDIA
|
August 29, 1997 |
|
VAGATA Vs. STATE OF RAJASTHAN
|
August 26, 1997 |
|
VELJI Vs. STATE OF RAJASTHAN
|
September 2, 1997 |
|
VERMA CONSTRUCTION CO. Vs. U.O.I
|
April 10, 1997 |
|
VIJAY KUMAR Vs. STATE OF RAJASTHAN
|
September 18, 1997 |
|
VIJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
November 19, 1997 |
|
VIJAY KUMAR BURDAK AND 35 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 7, 1997 |
|
VIJAY KUMAR SHARMA Vs. SADHNA SHARMA
|
December 17, 1997 |
|
VIMLA Vs. SURENDRA SINGH
|
April 2, 1997 |
|
VIMLA SHARMA Vs. REGISTRAR, CO -OPERATIVE SOCIETIES
|
April 4, 1997 |
|
VINOD KUMAR AGARWAL Vs. JAGDISH PRASAD
|
April 3, 1997 |
|
VINOD KUMAR JAIN Vs. RAJASTHAN STATE WARE HOUSING CORPORATION AND ANR.
|
April 11, 1997 |
|
VINOD KUMAR SHARMA Vs. RAJASTHAN FINANCIAL CORPORATION & OTHERS
|
September 11, 1997 |
|
VIPUL SHARMA Vs. KALAWATI
|
May 29, 1997 |
|
YOGENDRA KUMAR DURLABHJI Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1997 |
|
YOGESH KHATRI Vs. RAJASTHAN STATE BRIDGE CONSTRUCTION CORPORATION AND ANOTHER
|
May 8, 1997 |
|
ZAHEER AHMED Vs. MUNICIPAL CORPORATION
|
November 27, 1997 |
|
ZAKIR HUSSAIN AND ANR. Vs. STATE OF RAJASTHAN
|
February 6, 1997 |
|
ZILEY SINGH Vs. STATE OF RAJASTHAN
|
January 15, 1997 |