|
A Vs. B
|
February 1, 1996 |
|
A N ANSARI Vs. RAJ HIGH COURT
|
April 23, 1996 |
|
A N ANSARI Vs. RAJASTHAN HIGH COURT
|
April 23, 1996 |
|
AASHIRWAD ENTERPRISES Vs. SAMBHAR SALTS LTD
|
September 12, 1996 |
|
ABDUL RASHID Vs. STATE OF RAJ. AND OTHERS
|
November 26, 1996 |
|
ACHAL CHAND Vs. CHUUNI LAL ZORAWAR MAL
|
October 8, 1996 |
|
ADMINISTRATOR KRISHI UPAJ MANDI SAMITI Vs. GAURI SHANKER
|
July 3, 1996 |
|
AHMED ALI Vs. STATE OF RAJASTHAN
|
February 16, 1996 |
|
AHSAN AND ANR Vs. STATE OF RAJASTHAN
|
May 10, 1996 |
|
AJAY TEXTILES Vs. A C J M NO 1 JODHPUR
|
July 11, 1996 |
|
AJAYAB SINGH Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
|
AJEET SINGH Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
|
AMAR CHAND Vs. RSRTC
|
May 13, 1996 |
|
AMAR KUMARI SURANA Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1996 |
|
AMB SINGH Vs. SUB-DIVISIONAL OFFICER
|
July 17, 1996 |
|
AMBA LAL Vs. UNION OF INDIA
|
May 1, 1996 |
|
AMICHAND AHIR AND Vs. KRISHNA KUMAR
|
November 26, 1996 |
|
AMRI AND Vs. STATE OF RAJASTHAN
|
August 13, 1996 |
|
ANANT SHRI SUKHRAMJI TRUST Vs. UNION OF INDIA
|
July 16, 1996 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
November 8, 1996 |
|
ANIL KUMAR JAIN Vs. GEETA
|
August 7, 1996 |
|
ANNDA RAM Vs. SALAG RAM
|
August 8, 1996 |
|
ANOOP DHAND Vs. CONTROLLER OF EXAMINATION
|
November 8, 1996 |
|
ARJUN SINGH Vs. GURBACHAN SINGH AND OTHERS
|
March 19, 1996 |
|
ASHA BAI Vs. MAGAN MAL AND ANOTHER
|
September 16, 1996 |
|
ASHA RAM Vs. BHANWAR LAL
|
September 11, 1996 |
|
ASHOK KUMAR JOSHI Vs. STATE OF RAJASTHAN
|
January 17, 1996 |
|
ASHOK KUMAR JOSHI AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 16, 1996 |
|
ASHOK SON OF BHANWAR LAL Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
|
ASHWANI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
|
December 20, 1996 |
|
ASSAM ROLLER FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1996 |
|
ASSOCIATED STONE INDUSTRIES KOTA Vs. STATE OF RAJASTHAN
|
July 1, 1996 |
|
ASSTT ENGINEER PUBLIC HEALTH Vs. IMAMUDEEN KHATRI
|
February 2, 1996 |
|
ATMA RAM Vs. MANA RAM
|
July 26, 1996 |
|
AVADH SRIVASTAVA Vs. STATE OF RAJASTHAN
|
October 9, 1996 |
|
AZHAR BEG Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
|
AZIZ KHAN Vs. STATE OF RAJASTHAN AND ORS.
|
December 20, 1996 |
|
BABOO LAL & ANR Vs. STATE OF RAJASTHAN
|
November 1, 1996 |
|
BABU ALIAS RAJESH Vs. STATE OF RAJASTHAN
|
April 18, 1996 |
|
BABU BHAI Vs. UNION OF INDIA
|
February 16, 1996 |
|
BABU LAL Vs. CHANDI RAM
|
February 9, 1996 |
|
BABU LAL Vs. STATE TRANSPORT APPELLATE
|
November 20, 1996 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
May 23, 1996 |
|
BABULAL Vs. RAJENDRA SINGH
|
July 19, 1996 |
|
Badri Lal Vs. State of Rajasthan
|
January 1, 1996 |
|
BADRI LAL Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
|
BADRI PRASAD Vs. STATE OF RAJASTHAN
|
January 23, 1996 |
|
BAJRANGDAS Vs. VISHVA KARMA JANGID PANCHAYAT
|
October 7, 1996 |
|
BAL KISHAN Vs. VASU DEO
|
August 22, 1996 |
|
BALBIR RAM Vs. STATE OF RAJASTHAN & ANR.
|
January 22, 1996 |
|
BALBIR SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
March 1, 1996 |
|
BALDEO SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
September 30, 1996 |
|
BANIYA KHAN & ORS. Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
|
BANSI LAL Vs. STATE OF RAJASTHAN
|
November 1, 1996 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
October 28, 1996 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
November 5, 1996 |
|
BANWARI LAL MATHUR Vs. STATE OF RAJASTHAN
|
May 27, 1996 |
|
BASANT KUMAR MINOR THROUGH HIS FATHER MAHAVIR PRASAD Vs. RAGHUVEER SINGH AND OTHERS
|
July 23, 1996 |
|
BASHIR AND ORS Vs. STATE OF RAJASTHAN
|
September 30, 1996 |
|
BASTI CHAND Vs. DUKHRAJ
|
May 8, 1996 |
|
BHAGIRATH Vs. STATE
|
November 28, 1996 |
|
BHAGIRATH Vs. SHRI OSWAL SAMAST NYATI SAMITI, PHALODI
|
July 16, 1996 |
|
BHAGWAN @ ADITYA PRAKASH Vs. STATE OF RAJASTHAN
|
July 16, 1996 |
|
BHAGWAN LAL Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
September 30, 1996 |
|
BHAGWANIDEVI Vs. STATE OF RAJASTHAN
|
January 18, 1996 |
|
BHAGWATI LAL Vs. STATE OF RAJASTHAN
|
September 18, 1996 |
|
BHAIRU LAL Vs. STATE OF RAJASTHAN
|
March 21, 1996 |
|
BHAKHAR RAM Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
|
BHALLA RAM Vs. STATE OF RAJASTHAN
|
September 4, 1996 |
|
Bhalru Lal and Anr. Vs. State of Rajasthan
|
March 21, 1996 |
|
BHANDARI DAS Vs. SUSHILA
|
December 3, 1996 |
|
BHANWAR LAL Vs. STATE
|
April 19, 1996 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
February 29, 1996 |
|
BHANWAR LAL Vs. MISHRI LAL
|
August 30, 1996 |
|
BHANWAR LAL & ORS. Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
|
BHANWAR LAL VERMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
November 8, 1996 |
|
BHANWARI DEVI Vs. STATE OF RAJASTHAN
|
October 11, 1996 |
|
BHANWARSINGH Vs. STATE OF RAJASTHAN
|
April 18, 1996 |
|
BHARAT DAN Vs. STATE OF RAJASTHAN
|
May 2, 1996 |
|
BHAWANI SINGH Vs. STATE OF RAJASTHAN
|
October 1, 1996 |
|
BHAWANI SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 13, 1996 |
|
BHERULAL Vs. STATE OF RAJASTHAN
|
December 18, 1996 |
|
BHIKA Vs. STATE OF RAJASTHAN
|
July 9, 1996 |
|
BHOLA RAM Vs. UNION OF INDIA
|
December 5, 1996 |
|
BHOLE RAM Vs. MAHESH CHAND
|
July 17, 1996 |
|
BHOOP SINGH Vs. STATE OF RAJASTHAN
|
July 11, 1996 |
|
BHOORA LAL Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
|
BHOWAL SINGH Vs. STATE AND ANR.
|
May 14, 1996 |
|
BHUPENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 3, 1996 |
|
BHUPENDRA SINGH Vs. EXECUTIVE ENGINEER GANG CANAL
|
April 11, 1996 |
|
BHUPINDER SINGH Vs. STATE OF RAJASTHAN
|
February 28, 1996 |
|
BHURA MAL RAJ MAL Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1996 |
|
BHURI DEVI Vs. STATE OF RAJASTHAN
|
March 12, 1996 |
|
BINANI ZINC LIMITED Vs. STATE OF RAJASTHAN
|
May 22, 1996 |
|
BIRAMA RAM Vs. STATE
|
November 6, 1996 |
|
BISHAN SINGH Vs. HANUMAN SINGH
|
May 10, 1996 |
|
BORDER SECURITY FORCE Vs. LAND ACQUISITION OFFICER
|
July 3, 1996 |
|
BRAHMA NAND AGRAWAL S/O RAMESHWAR DAS & ANR Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
|
BRAHMACHARI LALIT BABA Vs. STATE OF RAJASTHAN
|
August 26, 1996 |
|
BRIJ MOHAN AGARWAL Vs. RAM GOPAL
|
May 16, 1996 |
|
BRIJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 29, 1996 |
|
BRIJENDRA SINGH JAT Vs. STATE OF RAJASTHAN
|
January 10, 1996 |
|
BUDH PRAKASH Vs. SECRETARY GOVT OF INDIA
|
September 26, 1996 |
|
BUDHA RAM Vs. STATE
|
July 30, 1996 |
|
CENTRAL BOARD OF SECONDARY EDUCATION AJMER Vs. SANJAY KUMAR
|
January 4, 1996 |
|
CHAGAN MAL BASTIMAL Vs. COMMISSIONER OF INCOME TAX
|
May 15, 1996 |
|
CHANDMAL SHAH Vs. KANHAIYA LAL
|
September 25, 1996 |
|
CHANDRA FILLING SERVICE Vs. RAMPRASAD
|
December 4, 1996 |
|
CHANDRA FILLING SERVICE Vs. RAM PRASAD
|
November 6, 1996 |
|
CHARAN SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1996 |
|
CHATAR LAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
December 5, 1996 |
|
CHATRA RAM Vs. STATE OF RAJASTHAN
|
July 15, 1996 |
|
CHHOGA RAM Vs. STATE OF RAJASTHAN
|
September 10, 1996 |
|
CHHOTYA AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
December 18, 1996 |
|
CHOTU LAL Vs. CHAMALI BAI
|
August 20, 1996 |
|
CHUNA RAM Vs. STATE OF RAJASTHAN
|
December 18, 1996 |
|
CHUNA RAM & ORS Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
|
CHUNI Vs. STATE OF RAJASTHAN
|
May 24, 1996 |
|
COMISSIONER OF INCOME TAX Vs. PREM KISHORE AGRAWAL
|
February 5, 1996 |
|
COMMISSIONER OF GIFT TAX Vs. MAHARAJA BHAGWAT SINGH LATE H H
|
July 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SANT DAS NIHAL CHAND
|
July 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. AYURVED SEWA ASHRAM LIMITED
|
July 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PATEL BROKERS
|
July 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. WOLKEM PRIVATE LIMITED
|
August 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GOLCHA PROPERTIES PRIVATE LIMITED IN LIQUIDATION
|
August 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. VASU PUZIYA JAIN DERASHAR PEDI UNDRI
|
September 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MAHENDRA SINGH
|
November 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SARVANJINIK GRAH-NIRMAN SAMITI
|
February 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GANESH TALKIES
|
January 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR BAFNA
|
January 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. TRINITY HOSPITAL
|
January 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BANSWARA TEXTILES MILL LIMITED
|
January 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAIDEO JAIN AND COMPANY
|
January 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MANAKCHAND
|
January 12, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. S M BHATIYA ASSOCIATES
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. LUCKY MINERAL PRIVATE LIMITED
|
February 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHAND DHADDA
|
March 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER VEGETABLES PRODUCT
|
May 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION NO 2
|
May 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LIMITED
|
July 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LIMITED
|
July 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. O N G C AGENT OF CGG FRANCE
|
July 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHANWARLAL
|
May 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. G T ENTERPRISES
|
May 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ABDULKARIM STONE CONTRACTOR
|
May 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MOHTA CONSTRUCTIONS COMPANY
|
May 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. S M BHATIA ASSOCIATES
|
May 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION NO 1
|
May 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM ROLLER FLOUR MILLS
|
May 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHANWAR LAL JAS RAJ GEHLOT
|
May 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ANJANI KUMAR AND COMPANY PRIVATE LIMITED
|
May 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JANKIDAS RAM PRATAP
|
May 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHEO RAJ BHATIA
|
May 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAG MOHAN GOYAL
|
May 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PEER KHAN CHAND KHAN MORAK
|
May 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE CO OPERATIVE BANK
|
April 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HASSAN CHAND AND SONS
|
April 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV RAJ BHATIA
|
May 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MOTI MAL MOHNOT
|
May 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER VEGETABLE PRODUCTS
|
May 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LTD
|
March 5, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. CHHAGAN LAL GUPTA
|
January 16, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. VIDHYADHAR GUPTA
|
January 16, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. BHANWAR LAL GUPTA
|
January 16, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. SUNDER LAL GUPTA
|
January 15, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. CHHAGAN LAL GUPTA
|
January 15, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. RADHEY SHYAM
|
May 9, 1996 |
|
D C DUDI Vs. UNIVERSITY OF RAJASTHAN
|
March 1, 1996 |
|
DALMIA DAIRY INDUSTRIES, BHARATPUR Vs. RAJASTHAN STATE WATER POLLUTION CONTROL AND PREVENTION BOARD, JAIPUR
|
July 16, 1996 |
|
DALPAT SINGH AND Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
|
DAMODAR Vs. STATE OF RAJASTHAN
|
April 2, 1996 |
|
DAMODAR PRASAD PAREEK Vs. R S E B JAIPUR
|
April 17, 1996 |
|
DANA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
|
DARAB SINGH Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
|
DAULAT CHAND GUPTA Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
|
DAYANAND AND ORS. Vs. THE RAJASTHAN NURSING COUNCIL
|
September 23, 1996 |
|
DEEN DAYAL PAREEK Vs. STATE OF RAJASTHAN
|
August 7, 1996 |
|
DEEPAK KUMAR Vs. UNION OF INDIA
|
November 27, 1996 |
|
DEEPAK KUMAR KHIARA Vs. OIL INDIA LIMITED
|
April 17, 1996 |
|
DESH RAJ Vs. STATE OF RAJASTHAN
|
July 22, 1996 |
|
DEV KANWAR Vs. SHAMBHU SINGH
|
March 14, 1996 |
|
DEVENDERA KUMAR Vs. STATE
|
December 5, 1996 |
|
DEVI DAS Vs. NARAIN DAS
|
August 1, 1996 |
|
DEVI LAL Vs. NATHU LAL
|
July 25, 1996 |
|
DEVKI NANDAN Vs. STATE OF RAJASTHAN
|
January 15, 1996 |
|
DHANNA LAL Vs. STATE OF RAJASTHAN
|
May 6, 1996 |
|
DHANNA RAM AND ORS Vs. STATE OF RAJASTHAN
|
May 16, 1996 |
|
DHANPAT SINGH Vs. MARUDHAR KSHETRIYA GRAMINE BANK
|
January 29, 1996 |
|
DHANPHOOL & 2 ORS. Vs. STATE OF RAJASTHAN
|
July 9, 1996 |
|
DHARAM CHAND Vs. S T A T
|
July 2, 1996 |
|
DHARAM CHAND Vs. BOARD OF REVENUE
|
December 3, 1996 |
|
DHENIYA Vs. STATE OF RAJASTHAN
|
February 19, 1996 |
|
DHOLA RAM Vs. STATE OF RAJASTHAN
|
November 7, 1996 |
|
DHULA Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
|
DILIP SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
|
DINESH CHANDRA SHARMA Vs. STATE
|
May 21, 1996 |
|
DINESH KUMAR Vs. STATE AND ORS.
|
February 20, 1996 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
June 4, 1996 |
|
DR. (MRS.) SUDHA MATHUR Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
August 23, 1996 |
|
DR. HEMANT TAUNK Vs. UNIVERSITY OF RAJASTHAN AND ANR.
|
April 12, 1996 |
|
DR. NARPAT SINGH Vs. RPSC AND ANR.
|
April 3, 1996 |
|
DRAUPADI DEVI Vs. INDER KUMAR
|
May 8, 1996 |
|
DUNGA RAM Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
|
DURGA SHANKAR Vs. STATE OF RAJASTHAN
|
November 13, 1996 |
|
DURJAN SINGH ALIAS DURJA SINGH Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
|
DWARKA PRASAD Vs. MISHRI LAL
|
February 20, 1996 |
|
EDU KHAN Vs. KALOO KHAN AND ANR.
|
January 30, 1996 |
|
EXECUTIVE ENGINEER IRRIGATION DIVISION Vs. ANOP KANWAR SMT
|
January 18, 1996 |
|
EXECUTIVE ENGINEER P W D Vs. BABU LAL
|
November 14, 1996 |
|
EXOTIQUE APPARELS, SMT. INDIRA BALI Vs. TONK TANNERIES PVT. LTD. AND OTHERS
|
September 13, 1996 |
|
FARAZ Vs. STATE OF RAJASTHAN
|
August 3, 1996 |
|
FARIDA Vs. ABID
|
May 8, 1996 |
|
FATEH CHAND SHARMA AND 16 ORS. Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 15, 1996 |
|
FATEH SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 21, 1996 |
|
FEDERAL BANK LTD Vs. SARALA DEVI RATHI
|
November 22, 1996 |
|
FIRM GANESH MAL ROOP CHAND Vs. STATE OF RAJASTHAN
|
November 8, 1996 |
|
FIRM SURESH KUMAR SHANKERLAL Vs. STATE OF RAJASTHAN
|
May 27, 1996 |
|
GALLA @ GULAB Vs. STATE
|
August 5, 1996 |
|
GANESH DAROGA Vs. BEENA KUMARI
|
May 28, 1996 |
|
GANESH MAL SURANA Vs. STATE OF RAJASTHAN
|
May 27, 1996 |
|
GANESHI LAL Vs. STATE OF RAJASTHAN
|
August 3, 1996 |
|
GANPAT RAM Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
|
GANPAT RAM AND CO Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
|
GAUTTAM Vs. STATE OF RAJASTHAN
|
August 22, 1996 |
|
GEETA DEVI Vs. SANWAR MAL
|
May 8, 1996 |
|
GEHRU @ GEHRI LAL S/O RODAJI Vs. STATE OF RAJASTHAN AND ANR.
|
January 10, 1996 |
|
GHANSITYAM DAS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 1, 1996 |
|
GHEWAR CHAND Vs. STATE OF RAJASTHAN
|
November 22, 1996 |
|
GIRDHARI Vs. UNION OF INDIA
|
July 23, 1996 |
|
GIRDHARI LAL Vs. PRABHU DAYAL
|
August 16, 1996 |
|
GIRDHARI SINGH BAPNA Vs. UNION OF INDIA
|
May 3, 1996 |
|
GIRDHARILAL Vs. DINESH KUMAR AND ANOTHER
|
July 17, 1996 |
|
GIRDHARILAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1996 |
|
GIRISH GANDHI Vs. UNION OF INDIA
|
September 27, 1996 |
|
GODU RAM Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
|
GOKUL CHAND Vs. SHRI KRISHAN AND ANOTHER
|
December 3, 1996 |
|
GOPA RAM Vs. STATE OF RAJASTHAN
|
April 26, 1996 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
December 18, 1996 |
|
GOPAL DASS Vs. TEJ SINGH
|
January 2, 1996 |
|
GOPALPURA GRIH NIRMAN SEHKARI SAMITI LTD. AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
|
October 28, 1996 |
|
GOPI KISHAN Vs. BAJRANG LAL
|
May 9, 1996 |
|
GOPI KISHAN Vs. BAJRANG LAL
|
May 6, 1996 |
|
GOPI LAL Vs. SUNDAR LAL
|
May 3, 1996 |
|
GOPI RAM LILA Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1996 |
|
GORDHAN DASS Vs. STATE OF RAJASTHAN
|
September 24, 1996 |
|
GOVIND Vs. STATE OF RAJASTHAN
|
February 27, 1996 |
|
GOVIND CHANDER MATHUR Vs. STATE
|
February 26, 1996 |
|
GULAB JATTI Vs. STATE OF RAJASTHAN
|
November 14, 1996 |
|
GULAB KUMARI SAXENA Vs. STATE OF RAJASTHAN AND ORS.
|
March 21, 1996 |
|
GULAM FARID Vs. STATE OF RAJASTHAN
|
December 20, 1996 |
|
GULAM HUSSAIN Vs. DISTRICT MAGISTRATE
|
July 5, 1996 |
|
GULIA ALIAS GULSHER Vs. DISTRICT MAGISTRATE
|
April 24, 1996 |
|
GURDEV SINGH Vs. STATE OF RAJASTHAN
|
May 2, 1996 |
|
GURLAL SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 2, 1996 |
|
GURU DUTTA SINGH Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
|
GURUCHARAN KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
March 21, 1996 |
|
GYATRI BAI Vs. RAM KARAN
|
December 11, 1996 |
|
HAJARI SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
|
HAKIMUDDIN MOHAMMED HUSSAIN HITAWALA AND ETC. Vs. KRISHI UPAJ MANDI SAMITI, UDAIPUR AND OTHERS
|
July 26, 1996 |
|
HAMID ALIAS BHURIA Vs. RAJASTHAN STATE ROAD TRANS
|
May 28, 1996 |
|
HAMID ZAFAR ALAM Vs. MUNICIPAL BOARD
|
October 9, 1996 |
|
HANUMAN & ORS. Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
|
HANUMAN SINGH Vs. UNION OF INDIA
|
November 27, 1996 |
|
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
|
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
August 4, 1996 |
|
HAR CHAND Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
|
HARCHAND Vs. STATE OF RAJASTHAN
|
May 13, 1996 |
|
HARDEEP SINGH Vs. STATE
|
May 23, 1996 |
|
HARI SHARMA Vs. CHANDRA PRAKASH
|
August 3, 1996 |
|
HARIDAS BHATKAR Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
|
HARISH CHANDRA Vs. STATE OF RAJASTHAN
|
March 1, 1996 |
|
HARISINGH MAHUWA Vs. STATE OF RAJASTHAN AND ORS.
|
November 1, 1996 |
|
HARJI Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
|
HARSHVARDHAN SINGH Vs. RANVEER SINGHN
|
November 20, 1996 |
|
HAZARI Vs. NAND LAL
|
April 18, 1996 |
|
HEERA LAL RAMJI LAL INDUSTRIAL Vs. FOOD CORPORATION OF INDIA
|
August 14, 1996 |
|
HEMRAJ Vs. CHANDRA PRAKASH
|
October 9, 1996 |
|
HIRA COLD STORAGE AND ICE FACTORY Vs. COLLECTOR OF CENTRAL EXCISE
|
April 3, 1996 |
|
HONORARY SECRETARY, MAHESHWARI BALIKA VIDYALAYA, JAIPUR Vs. RAVINDRA PAREEK AND ANOTHER
|
May 10, 1996 |
|
HUKI & ANR. Vs. STATE OF RAJASTHAN
|
February 27, 1996 |
|
INDER CHAND Vs. MUKNA
|
February 15, 1996 |
|
INDER MAL AND ORS. Vs. DAVENDRA KUMAR PATEL
|
November 7, 1996 |
|
INDU ENGINEERING AND TEXTILES Vs. DEEP SPECIAL STEELS LTD
|
January 5, 1996 |
|
ISHARI SINGH Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
|
ISHWAR TEXTILE Vs. JAIPUR GOLDEN
|
January 19, 1996 |
|
J K GOYAL Vs. JAIPUR METALS AND ELECTRICALS LIMITED
|
March 11, 1996 |
|
J K INDUSTRIES LTD Vs. MUNICIPAL BOARD RAJSAMAND
|
July 24, 1996 |
|
J.S. KALKAL, CIVIL JUDGE (JD) AND J.M. Vs. RAJENDRA SINGH RATHORE, DY. S.P.
|
November 20, 1996 |
|
JAGDEV SINGH Vs. AMRIT KAUR
|
December 20, 1996 |
|
JAGDISH & ANR. Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
|
JAGDISH AND ORS. Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
|
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
December 3, 1996 |
|
Jagdish Chandra,Mahendra Kumar Ors. Vs. State of Rajasthan
|
December 6, 1996 |
|
JAGDISH GUJAR Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
|
JAGDISH NARAIN Vs. SATISH CHAND GOSWAMI
|
November 27, 1996 |
|
JAGDISH PD. Vs. STATE OF RAJ.
|
February 2, 1996 |
|
JAGDISH PRASAD Vs. NARAIN LAL
|
August 22, 1996 |
|
JAGDISH PRASAD SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY JAIPUR
|
April 12, 1996 |
|
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
March 12, 1996 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
November 8, 1996 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1996 |
|
JAI SINGH AND ORS Vs. STATE OF RAJASTHAN
|
May 8, 1996 |
|
JAINI KAYAMKHANI Vs. STATE OF RAJASTHAN
|
July 19, 1996 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. PRAHLADI DEVI AND OTHERS
|
July 4, 1996 |
|
JAIPUR DEVELOPMENT AUTHORITY, JAIPUR Vs. SMT. SAROJ DEVI
|
December 13, 1996 |
|
JAIPUR ELECTRO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 8, 1996 |
|
JAIPUR POLYSPIN LTD Vs. STATE OF RAJASTHAN
|
December 3, 1996 |
|
JAIRAM Vs. STATE OF RAJASTHAN
|
March 28, 1996 |
|
JAMNA BAI Vs. TULSI RAM
|
September 25, 1996 |
|
JANTA TRAVELS PVT LIMITED Vs. RAJ KUMAR SETH
|
May 24, 1996 |
|
JAWAHAR LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
May 17, 1996 |
|
JAWAILARA RAM @ JAWAHARLAL Vs. STATE OF RAJASTHAN
|
April 24, 1996 |
|
JAY PRAKASH Vs. RPSC
|
December 19, 1996 |
|
JEEV DAN Vs. STATE
|
July 8, 1996 |
|
JEEVA RAM Vs. STATE OF RAJASTHAN
|
September 19, 1996 |
|
JEEVAN RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
October 11, 1996 |
|
JESA RAM Vs. STATE OF RAJASTHAN
|
July 23, 1996 |
|
JETHA RAM Vs. STATE OF RAJASTHAN
|
August 9, 1996 |
|
JETHU SINGH Vs. R S R T C
|
May 24, 1996 |
|
JHAMKU DEVI Vs. LALLU RAM YADAV
|
May 1, 1996 |
|
JITENDRA KUMAR SHARMA Vs. RASHTRIYA SANSKRIT SANSTHAN
|
August 5, 1996 |
|
JIYA RAM Vs. STATE OF RAJASTHAN
|
July 8, 1996 |
|
JOHN VIRENDRA KUMAR Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
|
JUGAL KISHORE Vs. RAMESH CHANDRA
|
July 16, 1996 |
|
JUGAL KISHORE Vs. BANKAT LAL & ORS.
|
August 5, 1996 |
|
K K COMPLEX P LTD Vs. STATE OF RAJASTHAN
|
January 15, 1996 |
|
K.C. CHHIBBER & COMPANY PVT. LTD. Vs. UNION OF INDIA AND OTHERS
|
September 13, 1996 |
|
KAILASH CHAND Vs. BAJRANG LAL
|
November 1, 1996 |
|
KAILASH CHAND AJMERA Vs. STATE OF RAJASTHAN
|
March 18, 1996 |
|
KAILASH NARAIN GUPTA Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1996 |
|
KALIU Vs. MAJIDAN
|
July 3, 1996 |
|
KALU Vs. DEEP KANWAR
|
August 12, 1996 |
|
KALU RAM GUPTA Vs. LAXMI DEVI
|
April 9, 1996 |
|
KALYAN PRASAD, MADAN LAL AND DULARI Vs. STATE OF RAJASTHAN
|
April 23, 1996 |
|
KALYAN SINGH Vs. ABDUL WAHID, NATIONAL INSURANCE COMPANY AND BANNU ALIAS BANNU SINGH
|
May 10, 1996 |
|
KALYANMAL Vs. R S R T C
|
May 14, 1996 |
|
KAMAL CHAND KASLIWAL Vs. COMMISSIONER OF WEALTH TAX
|
September 24, 1996 |
|
KAMAL KISHORE VYAS Vs. STATE OF RAJASTHAN
|
January 5, 1996 |
|
KAMALJSUMAR MEENA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
February 29, 1996 |
|
KAMANI ENGINEERING CORPORATION Vs. UNION OF INDIA
|
September 26, 1996 |
|
KAMLA Vs. BHAGIRATH
|
May 23, 1996 |
|
KAMLA DEVI Vs. JASWANT SINGH
|
July 3, 1996 |
|
KAMLAKAR SHARMA AND 2 ORS. Vs. STATE OF RAJASTHAN AND OTHERS
|
May 24, 1996 |
|
KAMLI GUJAR Vs. RAJASTHAN STATE ROAD TRANSPORT
|
February 1, 1996 |
|
KAN SINGH Vs. JAGDISH SINGH
|
February 22, 1996 |
|
KANA RAM Vs. STATE OF RAJASTHAN & OTHERS
|
July 16, 1996 |
|
KANAHIYA LAL SAINI Vs. STATE OF RAJASTHAN
|
December 16, 1996 |
|
KANCHAN TYAGI ALIAS RAJESHWARI Vs. MOHD ISHAK SADDIQUE BHAI PATEL
|
January 12, 1996 |
|
KANHAIYA LAL Vs. VISHWANATH
|
August 5, 1996 |
|
KANHIYA LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 26, 1996 |
|
KANJI Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
|
KANJU Vs. STATE OF RAJASTHAN
|
November 2, 1996 |
|
KANTI PRASAD VYAS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 11, 1996 |
|
KANWAR SINGH Vs. STATE OF RAJASTHAN
|
July 16, 1996 |
|
KARIM BUX Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
November 15, 1996 |
|
KARNA RAM Vs. STATE OF RAJASTHAN
|
May 7, 1996 |
|
KAVITA VATSA Vs. PRINCIPAL GOVT SR HIGHER
|
February 2, 1996 |
|
KEDAR MAL Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
|
KEDAR SHARMA Vs. STATE OF RAJASTHAN
|
April 16, 1996 |
|
KEHAR SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1996 |
|
KERTA MAL Vs. STATE OF RAJASTHAN
|
March 13, 1996 |
|
KESAR DAN Vs. BOARD OF REVENUE RAJASTHAN
|
November 1, 1996 |
|
KESAR LAL Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
|
KESHAR Vs. STATE OF RAJASTHAN
|
November 4, 1996 |
|
KESHAV KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
|
KESRI LAL AND 3 OTHERS Vs. STATE OF RAJASTHAN AND ORS.
|
July 26, 1996 |
|
KEWAL KRISHAN SHARMA Vs. STATE OF RAJASTHAN
|
September 25, 1996 |
|
KHEMA Vs. STATE OF RAJASTHAN
|
May 15, 1996 |
|
KHUMAN SINGH MEHTA Vs. STATE OF RAJASTHAN
|
June 6, 1996 |
|
KHYALA MEENA Vs. STATE OF RAJASTHAN
|
April 16, 1996 |
|
KISHAN GOPAL PARASAR Vs. ALLAUDDIN
|
August 29, 1996 |
|
KISHAN LAL Vs. KRISHNA SALES
|
July 8, 1996 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
January 24, 1996 |
|
KISHAN SINGH YADUVANSHI Vs. STATE OF RAJ. AND OTHERS
|
November 15, 1996 |
|
KISHNA Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
|
KISHORE KUMAR Vs. STATE OF RAJASTHAN
|
May 13, 1996 |
|
KM RAJSHRI MITRA Vs. KENDRIYA VIDYALAYA SANSTHAN
|
December 10, 1996 |
|
KODAR LAL Vs. STATE OF RAJASTHAN
|
May 24, 1996 |
|
KODU MAL Vs. MOHD. IDRISH KHAN AND OTHERS
|
September 16, 1996 |
|
KOTA STEEL REROLLING MILLS PVT Vs. STATE OF RAJASTHAN
|
December 17, 1996 |
|
KRISHAN LAL Vs. STATE OF RAJASTHAN
|
August 29, 1996 |
|
KRISHAN LAL Vs. RAJA RAM
|
May 23, 1996 |
|
KULDEEP DHANKAR Vs. UNION OF INDIA
|
December 17, 1996 |
|
KULDEEP SINGH Vs. RIKHAB DAS
|
September 12, 1996 |
|
KUNTHA DEVI Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
|
LACHAMA DEVI Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
|
LADU RAM Vs. ADDL. REGISTRAR, CO
|
December 12, 1996 |
|
LAHARI RAM S/O SONA & ORS Vs. STATE OF RAJASTHAN
|
December 18, 1996 |
|
LAKHA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
July 8, 1996 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
|
LAL SINGH & ORS Vs. STATE OF RAJASTHAN
|
September 9, 1996 |
|
LALCHAND KOTHARI Vs. COMMISSIONER OF WEALTH TAX
|
January 10, 1996 |
|
LALITA Vs. STATE OF RAJASTHAN
|
August 22, 1996 |
|
LALITA & ORS. Vs. STATE OF RAJASTHAN
|
April 23, 1996 |
|
LATE SHRI AMAR SINGH Vs. DOONGAR SINGH
|
November 21, 1996 |
|
LATOOR LAL Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
|
LAXMAN Vs. STATE
|
March 21, 1996 |
|
LAXMAN LAL AND ANR. Vs. STATE OF RAJASTHAN
|
November 20, 1996 |
|
LAXMAN SINGH SOLANKI Vs. STATE OF RAJASTHAN AND ORS.
|
December 19, 1996 |
|
LAXMI DEVI Vs. SHREE RAM TRADERS
|
July 1, 1996 |
|
LAXMI DEVI SHARMA Vs. MAHESH CHANDRA SHARMA
|
October 11, 1996 |
|
LAXMI KANT Vs. STATE OF RAJASTHAN AND ANR.
|
March 22, 1996 |
|
LAXMI NARAYAN SHARMA Vs. SUPERINTENDENT C EX AND CUS
|
May 21, 1996 |
|
LAXMI PLASTICS Vs. BANK OF BARODA
|
January 2, 1996 |
|
LIQUIDATOR SHRI BHOPAL CO OPERATIVFE SOCIETY Vs. LR OF BHAWAN
|
December 9, 1996 |
|
LRS OF ABDUL RAZAK KHAN Vs. MOHANLAL AGARWAL & ORS.
|
September 25, 1996 |
|
M L PALADIA Vs. KENDRIYA VIDYALAYA SANGTHAN
|
July 1, 1996 |
|
M M SHARMA Vs. STATE
|
September 18, 1996 |
|
M.M. SAVINGS AND FINANCE PRIVATE LIMITED Vs. KRISHNA KUMARI
|
October 9, 1996 |
|
M/S. AMERICAN REMEDIES (PVT.) Vs. STATE AND OTHERS
|
July 18, 1996 |
|
M/S. ARTEE MINERALS AND OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
July 4, 1996 |
|
M/S. INDIAN OIL CORPORATION LTD. Vs. NITIN BHAI
|
May 28, 1996 |
|
M/S. VENKTESHWAR SYNTHETICS (PVT.) LTD., JAIPUR Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER RAJASTHAN, JAIPUR AND OTHERS
|
September 23, 1996 |
|
MADAN LAL JAIN Vs. SATYA PRAKASH PRAJAPAT
|
August 19, 1996 |
|
MADAN MOHAN LOHIA Vs. STATE OF RAJASTHAN
|
September 10, 1996 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
September 16, 1996 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
April 5, 1996 |
|
MADHAV PRAKASH Vs. STATE OF RAJASTHAN
|
May 6, 1996 |
|
MADHAV PRAKASH Vs. STATE OF RAJASTHAN
|
October 7, 1996 |
|
MADHO SINGH Vs. STATE OF RAJASTHAN
|
October 24, 1996 |
|
MADHO SINGH Vs. STATE
|
September 23, 1996 |
|
MADHOPRASAD Vs. STATE OF RAJASTHAN AND ORS.
|
October 1, 1996 |
|
MADHU SHASTRI Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
|
MAGNA Vs. STATE OF RAJASTHAN
|
September 10, 1996 |
|
MAHADEO PRASAD GARG Vs. STATE OF RAJASTHAN
|
March 21, 1996 |
|
MAHADEV Vs. STATE OF RAJASTHAN
|
November 29, 1996 |
|
MAHADEVA Vs. STATE OF RAJASTHAN
|
July 31, 1996 |
|
MAHALEKHAPAL KARAMCHARI BHAWAN NIRMALA SAHKARI LD.. JAIPUR Vs. THE STATE OF RAJASTHAN AND ORS.
|
December 17, 1996 |
|
MAHARANA SHRI BHAGWAT SINGHJI OF MEWAR Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 26, 1996 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
May 7, 1996 |
|
MAHAVEER & ANR Vs. STATE OF RAJASTHAN
|
September 3, 1996 |
|
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
January 4, 1996 |
|
MAHAVEER UCHCHYA PRATHMIK Vs. BABU LAL
|
May 24, 1996 |
|
MAHAVIR AND ANR. Vs. STATE OF RAJASTHAN
|
July 15, 1996 |
|
MAHBOOB Vs. GULSHAN BANO
|
December 4, 1996 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
October 1, 1996 |
|
MAHENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 20, 1996 |
|
MAHENDRA KUMAR SURANA Vs. RAJASTHAN STATE BOARD FOR
|
November 26, 1996 |
|
MAHENDRA SINGH BHATI Vs. STATE OF RAJASTHAN
|
December 11, 1996 |
|
MAHENDRA UDYOG Vs. STATE OF RAJASTHAN
|
October 24, 1996 |
|
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
October 22, 1996 |
|
MAINA KUMARI Vs. PUNJAB NATIONAL BANK
|
April 4, 1996 |
|
MALA RAM Vs. STATE OF RAJASTHAN
|
February 2, 1996 |
|
MALA RAM Vs. ASSISTANT COLLECTOR & MAGISTRATE, SIKAR AND ANR
|
August 20, 1996 |
|
MALUKA RAM Vs. STATE OF RAJASTHAN
|
November 21, 1996 |
|
MAMTA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 4, 1996 |
|
MAMU Vs. STATE OF RAJASTHAN
|
February 26, 1996 |
|
MAN INDUSTRIAL CORPORATION LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
|
September 13, 1996 |
|
MANAGING DIRECTOR Vs. FAILY RAM
|
April 18, 1996 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
December 13, 1996 |
|
MANGILAL Vs. STATE OF RAJASTHAN
|
July 5, 1996 |
|
MANGILAL Vs. SUBHASH
|
September 20, 1996 |
|
MANGILAL Vs. STATE OF RAJASTHAN
|
October 9, 1996 |
|
MANGILAL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 4, 1996 |
|
MANGLE & ORS. Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
|
MANI Vs. KISHAN LAL
|
July 3, 1996 |
|
MANJEE Vs. STATE OF RAJASTHAN
|
February 27, 1996 |
|
MANJEET SINGH Vs. STATE OF RAJASTHAN
|
May 21, 1996 |
|
MANJOOR AHMAD S/O AHMAD NOOR Vs. RAEESA BANO W/O MANJOOR AHMAD AND ANR.
|
August 29, 1996 |
|
MANJU SAINI Vs. PARBHATI
|
October 11, 1996 |
|
MANOHAR MASIH @ BUNTY Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
|
MANOJ KUMAR & OTHERS Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
|
MANSA AND DINESH BOTH SON OF BABULAL Vs. STATE OF RAJASTHAN & ORS.
|
February 9, 1996 |
|
MANSI MATHUR Vs. REGISTRAR MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR
|
April 24, 1996 |
|
MANTRI KHADI MANDIR Vs. LABOUR JUDGE LABOUR COURT
|
April 26, 1996 |
|
MAQSOODA Vs. ABDUL KARIM
|
May 23, 1996 |
|
MAUJJAM ALI Vs. STATE OF RAJASTHAN AND OTHERS
|
November 4, 1996 |
|
MEHAR CHAND Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
|
MEHMOOD Vs. STATE OF RAJASTHAN
|
July 4, 1996 |
|
MISS JOSHANA JONTHAN Vs. STATE OF RAJASTHAN
|
February 8, 1996 |
|
MITHU SINGH Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
|
MOHAMAD HANIF Vs. KALYAN MAL
|
August 16, 1996 |
|
MOHAMMAD INDRIS Vs. STATE OF RAJASTHAN
|
October 9, 1996 |
|
MOHAMMAD SHARIF Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
May 24, 1996 |
|
MOHAN LAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 9, 1996 |
|
MOHAN RAM Vs. BOARD OF REVENUE FOR RAJASTHAN
|
September 12, 1996 |
|
MOHAN RAM Vs. STATE
|
April 4, 1996 |
|
MOHAN SINGH Vs. JAIPUR METALS AND ELECTRICALS LTD
|
January 16, 1996 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
|
MOHD. SAIED Vs. ASHISH KUMAR AGARWAL
|
October 10, 1996 |
|
MOHINI DEVI Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 1996 |
|
MOOL CHAND AND ORS. Vs. STATE OF RAJASTHAN
|
October 30, 1996 |
|
MOOL SINGH Vs. STATE OF RAJASTHAN
|
November 29, 1996 |
|
MOTI LAL Vs. SUPERINTENDENT GOVERNMENT PRESS
|
January 24, 1996 |
|
MPSRTC Vs. MADHUKAR TIWARI
|
August 4, 1996 |
|
MUCKSON ENGINEERING CORPORATION PRATAP NAGAR UDAIPUR Vs. STATE OF RAJASTHAN
|
July 18, 1996 |
|
MUKAND SINGH Vs. STATE OF RAJASTHAN
|
March 21, 1996 |
|
MUKHA SINGH Vs. STATE OF RAJASTHAN
|
August 8, 1996 |
|
MUKHTIAR SINGH Vs. STATE OF RAJASTHAN
|
January 15, 1996 |
|
MUNICIPAL CORPORATION, KOTA Vs. JUDGE, LABOUR COURT, KOTA AND ORS.
|
May 22, 1996 |
|
MUNNA @ SHYAM SINGH Vs. STATE OF RAJASTHAN
|
June 7, 1996 |
|
MUNSHI RAM Vs. PRAKASH CHAND
|
December 20, 1996 |
|
MURLIDHAR SAMARIA Vs. BANK OF MAHARASHTRA
|
August 20, 1996 |
|
MUSTQEEM Vs. STATE OF RAJASTHAN
|
May 1, 1996 |
|
N.E.I. INDUSTRIAL LIMITED Vs. N.E.I. LABOUR UNION AND ANR.
|
December 18, 1996 |
|
NAGAR MAL MISHRA Vs. LAL CHAND
|
July 16, 1996 |
|
NAGENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
|
NAINI DEVI Vs. KAILASH CHANDRA
|
January 2, 1996 |
|
NALIN DOSI Vs. STATE OF RAJASTHAN
|
October 7, 1996 |
|
NANAG RAM COMPANY Vs. JAI KUMAR
|
October 7, 1996 |
|
NANDA Vs. STATE OF RAJASTHAN
|
February 7, 1996 |
|
NARAIN LAL Vs. STATE OF RAJASTHAN
|
January 30, 1996 |
|
NARAIN LAL AND OTHERS Vs. KISHANI AND OTHERS
|
July 26, 1996 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
|
NARAYAN LAL Vs. KISHANI
|
July 6, 1996 |
|
NARAYAN LAL Vs. KISHANI
|
July 26, 1996 |
|
NARENDRA DEV Vs. LABOUR COURT
|
January 19, 1996 |
|
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 4, 1996 |
|
NARSA RAM SANKHLA Vs. STATE OF RAJASTHAN
|
November 21, 1996 |
|
NATHDWARA MANDIR MANDAL Vs. CHANDRA SHEKHER
|
September 24, 1996 |
|
NATHDWARA MINES OWNERS Vs. STATE OF RAJASTHAN
|
October 8, 1996 |
|
NATHMAL Vs. STATE
|
November 13, 1996 |
|
NAVAL SINGH Vs. STATE OF RAJASTHAN
|
July 2, 1996 |
|
NAWAB HUSSAIN AND Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
|
NEM KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
June 3, 1996 |
|
NEMI CHAND Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
|
NEMICHAND LRS Vs. BASANTILAL
|
October 7, 1996 |
|
NETA Vs. NEW PINK CITY GRAH NIRMAN SAHKARI SAMITI LTD
|
May 22, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHANDO KHATUN
|
July 12, 1996 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RISAL SINGH
|
November 14, 1996 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAHISA AND OTHERS
|
November 14, 1996 |
|
NIRANTAN Vs. STATE OF RAJASTHAN
|
January 18, 1996 |
|
NIZAMUDDIN Vs. JUGAL KISHORE
|
March 27, 1996 |
|
NOORBANO @ NISARBANO D/O ABDUL REHMAN Vs. STATE OF RAJASTHAN & ANR
|
November 19, 1996 |
|
O P SRIVASTAVA Vs. STATE OF RAJASTHAN
|
August 29, 1996 |
|
OFFICIAL LIQUIDATOR Vs. ASHOK KUMAR DALMIA
|
August 2, 1996 |
|
OM PRAKASH Vs. MADHU ALIAS LAXMI
|
December 12, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. BABU LAL
|
November 29, 1996 |
|
OSWALD S JOSEPH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND
|
August 29, 1996 |
|
PAN DEVI Vs. LALLU RAM YADAV
|
May 1, 1996 |
|
PANA CHAND JAIN Vs. UNION OF INDIA
|
January 8, 1996 |
|
PANA RAM AND ANOTHER Vs. BHANWAR LAL AND OTHERS
|
July 26, 1996 |
|
PANKAJ Vs. STATE OF RAJASTHAN
|
April 26, 1996 |
|
PANKI Vs. STATE OF RAJASTHAN
|
October 30, 1996 |
|
PANNALAL Vs. PUNARAM AND OTHERS
|
November 19, 1996 |
|
PANNE SINGH Vs. THE STATE OF RAJASTHAN
|
January 11, 1996 |
|
PANNEY SINGH Vs. STATE OF RAJASTHAN
|
July 16, 1996 |
|
PAPPU @PAT RAM Vs. STATE OF RAJASTHAN
|
January 10, 1996 |
|
PARAMJEET SINGHS Vs. STATE OF RAJASTHAN
|
April 19, 1996 |
|
PARASMAL Vs. STATE OF RAJASTHAN
|
September 2, 1996 |
|
PARBAT SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 24, 1996 |
|
PARMANAND Vs. STATE OF RAJASTHAN
|
July 11, 1996 |
|
PARVEEN KUMAR Vs. STATE OF RAJASTHAN
|
May 21, 1996 |
|
PATRAM Vs. STATE OF RAJASTHAN
|
December 16, 1996 |
|
PHOOLCHAND Vs. STATE
|
July 26, 1996 |
|
PINGLA DEVI Vs. GOPAL LAL
|
July 3, 1996 |
|
PRABHU LAL Vs. STATE OF RAJASTHAN
|
May 10, 1996 |
|
PRABHU RAM Vs. STATE OF RAJASTHAN
|
December 13, 1996 |
|
PRABHU SINGH AND ORS. Vs. STATE
|
April 18, 1996 |
|
PRABU LAL Vs. STATE OF RAJASTHAN
|
August 30, 1996 |
|
PRADEEP CHOUDHARY Vs. RAJASTHAN AGRICULTURAL
|
October 11, 1996 |
|
PRADEEP KUMAR S/O ROOP CHAND & ANR Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
|
PRAKASH ALIAS OM PRAKASH Vs. STATE OF RAJASTHAN
|
September 24, 1996 |
|
PRAKASH CHAND Vs. BABULAL
|
July 22, 1996 |
|
PRAKASH CHAND SANGHI Vs. PAWAN KUMAR BAJ
|
May 22, 1996 |
|
PRAKASH CHAND SURANA Vs. COMMISSIONER OF WEALTH TAX
|
May 8, 1996 |
|
PRAKASH KUNWAR Vs. STATE OF RAJASTHAN
|
October 9, 1996 |
|
PRAMOD CHAND Vs. STATE OF RAJASTHAN
|
October 7, 1996 |
|
PRATAP LAL Vs. KUNDANA
|
December 12, 1996 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
May 21, 1996 |
|
PREM RAJ Vs. BHANWAR LAL
|
February 12, 1996 |
|
PREM SHANKER Vs. STATE OF RAJASTHAN
|
February 27, 1996 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
August 26, 1996 |
|
PREMIER VEGETABLE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1996 |
|
PRITAM CHAND Vs. STATE OF RAJASTHAN
|
May 10, 1996 |
|
PRITTAM SINGH Vs. STATE OF RAJASTHAN
|
April 23, 1996 |
|
PROFESSOR B L VERMA Vs. UNIVERSITY OF RAJASTHAN
|
February 26, 1996 |
|
PUKHRAJ Vs. MAHESHWARI SAMAJ
|
August 12, 1996 |
|
PUNJAB NATIONAL BANK Vs. RAMU
|
May 16, 1996 |
|
PUSHPA DEVI Vs. PARMA AND OTHERS
|
September 19, 1996 |
|
QAZI SHARAF AHMED Vs. DAU SINGH
|
March 26, 1996 |
|
R DAYAL Vs. STATE OF RAJASTHAN
|
August 30, 1996 |
|
R S E B Vs. JAI SINGH
|
August 1, 1996 |
|
R S R T C Vs. BHANWARA RAM
|
July 3, 1996 |
|
R.S. KHANDELWAL Vs. STATE OF RAJASTHAN
|
August 3, 1996 |
|
R.S.R.T.C. AND OTHERS Vs. SMT. MANJARI BISWAS AND OTHERS, ETC.
|
September 6, 1996 |
|
RADHA Vs. STATE
|
February 27, 1996 |
|
RADHA KRISHNA Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 9, 1996 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN AND OTHERS
|
December 2, 1996 |
|
RADHEY SHYAM Vs. S T A T
|
April 15, 1996 |
|
RADHEY SHYAM Vs. S T A T
|
April 5, 1996 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
July 30, 1996 |
|
RADHEY SHYAM Vs. MEERA DEVI
|
December 11, 1996 |
|
RAGHUNATH SINGH AND ANR. Vs. STATE OF RAJ AND ORS.
|
October 28, 1996 |
|
RAI SINGH & ORS. Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
|
RAJ KUMAR AND ANR. Vs. STATE OF RAJASTHAN
|
April 8, 1996 |
|
RAJA RAM Vs. STATE OF RAJASTHAN
|
November 20, 1996 |
|
RAJA RAM @ RAJO RAM Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
|
RAJAMAL Vs. UNION OF INDIA
|
May 8, 1996 |
|
RAJASTHAN BOARD FOR PREVENTION AND CONTROL OF POLLUTION Vs. MAN PROCESSORS
|
August 14, 1996 |
|
RAJASTHAN JUDICIAL SERVICE Vs. STATE OF RAJASTHAN
|
May 3, 1996 |
|
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. GULAB CHAND MEENA
|
July 26, 1996 |
|
RAJASTHAN SACHIVALAYA (FIXATION AFFECTED EMPLOYEES ASSOCIATION), JAIPUR Vs. STATE OF RAJASTHAN
|
December 10, 1996 |
|
RAJASTHAN STATE CO OP HOUSING FEDERATION LTD., JAIPUR Vs. PRESCRIBED AUTHORITY
|
September 27, 1996 |
|
RAJASTHAN STATE ELECTRICITY Vs. IQBAL SINGH
|
March 1, 1996 |
|
RAJASTHAN STATE ROAD TRANS Vs. SHANTI DEVI
|
August 29, 1996 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. REGIONAL TRANSPORT AUTHORITY
|
April 10, 1996 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SOHAN LAL
|
August 14, 1996 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NIRANJANLAL YADAV AND OTHERS
|
August 22, 1996 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. MEMUNA AND OTHERS
|
April 9, 1996 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATIONS, JAIPUR Vs. NARAYAN RAM AND OTHERS
|
August 3, 1996 |
|
RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION AND OTHERS Vs. SMT. GALAB AND OTHERS
|
May 28, 1996 |
|
RAJASTHAN TAX CONSULTANTS ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
|
September 17, 1996 |
|
RAJEEV Vs. DEVI NARAIN MATHUR
|
August 8, 1996 |
|
RAJENDRA KUMAR Vs. PRABHU RAM BANA
|
January 3, 1996 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
|
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 14, 1996 |
|
RAJENDRA KUMAR Vs. STATE AND OTHERS
|
November 7, 1996 |
|
RAJENDRA KUMAR AND ANR. Vs. STATE OF RAJASTHAN
|
January 23, 1996 |
|
RAJENDRA PAL Vs. ANJALI SINGH
|
January 5, 1996 |
|
RAJENDRA PRASAD YADAV Vs. PREM LATA
|
August 1, 1996 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
September 20, 1996 |
|
RAJESH MEENA Vs. STATE OF RAJASTHAN
|
March 12, 1996 |
|
RAJINDERA PRASAD YADAV Vs. PREM LATA
|
August 8, 1996 |
|
RAJU @ RAJNATH Vs. STATE OF RAJASTHAN
|
August 16, 1996 |
|
RAJU AND OTHERS Vs. STATE OF RAJASTHAN
|
August 27, 1996 |
|
RAKESH Vs. SARBATI
|
December 3, 1996 |
|
RAM AVTAR Vs. SHANKER LAL
|
August 26, 1996 |
|
RAM BHAROSI Vs. STATE OF RAJASTHAN
|
May 23, 1996 |
|
RAM CHANDER Vs. STATE OF RAJASTHAN
|
January 16, 1996 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
April 12, 1996 |
|
RAM CHANDRA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
July 11, 1996 |
|
RAM DAS Vs. MOHAN LAL
|
July 25, 1996 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
July 19, 1996 |
|
RAM KARAN AND RAM GOPAL Vs. STATE OF RAJASTHAN
|
April 11, 1996 |
|
RAM KHHADI AND OTHERS Vs. STATE OF RAJ. AND OTHERS
|
October 11, 1996 |
|
RAM KISHORE Vs. STATE OF RAJASTHAN
|
August 23, 1996 |
|
RAM KISHORE Vs. MANNAVER BEGUM
|
November 19, 1996 |
|
RAM KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
May 28, 1996 |
|
RAM LAL Vs. RAMANAND MEENA
|
September 25, 1996 |
|
RAM LAL Vs. UNIVERSITY OF RAJASTHAN
|
June 25, 1996 |
|
RAM NARAIN Vs. STATE
|
August 3, 1996 |
|
RAM NARAIN SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
May 23, 1996 |
|
RAM NARAYAN Vs. SANTOSH KUMARI & ORS
|
December 18, 1996 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
October 7, 1996 |
|
RAM NIWAS AGRAWAL AND SONS Vs. STATE OF RAJASTHAN
|
April 25, 1996 |
|
RAM RAKSHPAL Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
|
RAM SHARAN Vs. STATE OF RAJASTHAN
|
January 24, 1996 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
July 5, 1996 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
July 3, 1996 |
|
RAM SWAROOP Vs. RAJASTHAN STATE ROAD TRANSPORT
|
April 15, 1996 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
July 30, 1996 |
|
RAMA Vs. STATE OF RAJASTHAN
|
March 19, 1996 |
|
RAMA Vs. STATE OF RAJASTHAN
|
September 10, 1996 |
|
RAMA Vs. STATE OF RAJASTHAN
|
December 9, 1996 |
|
RAMCHARAN SINGH Vs. SUSHILA DEVI
|
August 7, 1996 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
September 23, 1996 |
|
RAMESH KUMAR Vs. SUSHILA SRIVASTAVA
|
August 13, 1996 |
|
RAMESH SETHIA Vs. STATE OF RAJASTHAN
|
July 19, 1996 |
|
RAMESH SINGHANIA Vs. UNION OF INDIA
|
May 15, 1996 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
August 30, 1996 |
|
RAMESHWAR LAL Vs. SHRI JAIN SWETAMBAR ADESHWAR MURTI PUJAK SANGH.
|
November 1, 1996 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
December 16, 1996 |
|
RAMESHWAR LAL AND OTHERS Vs. MOHD. ILIYAS AND ANOTHER
|
November 28, 1996 |
|
RAMGOPAL Vs. MAHESH SHIKSHAN SANSTHAN AND 5 ORS
|
March 14, 1996 |
|
RAMJAN KHAN Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
|
RAMJAS Vs. STATE OF RAJASTHAN
|
August 27, 1996 |
|
RANBAXY LABORATORIES LTD Vs. INDRA KALA
|
December 5, 1996 |
|
RANDHEER PRASAD Vs. STATE OF RAJASTHAN
|
May 10, 1996 |
|
RANI KRAYA VIKRAYA SAHAKARI SAMITI LIMITED Vs. UNION OF INDIA
|
December 3, 1996 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN
|
March 19, 1996 |
|
RANNA RAM Vs. STATE OF RAJASTHAN
|
March 1, 1996 |
|
RAO TULARAM RASHTRIYA UNNATI Vs. MOIJUDDIN SIDIKI
|
February 7, 1996 |
|
RASHBEG SINGH Vs. AUTHORITY UNDER THE MINIMUM WAGES
|
July 12, 1996 |
|
RASTRIYA BIJALI KARMACHARI SANGH Vs. R.S.E.B. AND OTHERS
|
October 1, 1996 |
|
RASULA Vs. STATE OF RAJASTHAN
|
November 19, 1996 |
|
RATAN CHAND LODHA Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1996 |
|
RATAN SHARMA Vs. AMBESEDAR DRYCLEANERS
|
November 20, 1996 |
|
RAVI KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 9, 1996 |
|
RAVINDRA KUMAR CHATURVEDI Vs. BOARD OF REVENUE
|
August 27, 1996 |
|
RAVINDRA SINGH Vs. STATE OF RAJASTHAN
|
September 6, 1996 |
|
REGISTRAR OF TRADE UNIONS AND JOINT LABOUR Vs. LAKE PALACE HOTEL KARYA KARTA UNION
|
September 12, 1996 |
|
RESHAM SINGH Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
|
RIKHAB CHAND Vs. STATE OF RAJASTHAN
|
January 25, 1996 |
|
RITCO TRANSPORT CO. Vs. STATE OF RAJASTHAN
|
November 13, 1996 |
|
RODU LAL Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
|
ROHIT KUMAR Vs. BODHPAL SINGH
|
November 1, 1996 |
|
ROOP SINGH Vs. STATE OF RAJASTHAN
|
January 15, 1996 |
|
ROOP SINGH & ORS. Vs. STATE OF RAJASTHAN
|
August 26, 1996 |
|
ROSHAN Vs. STATE OF RAJASTHAN & OTHERS
|
January 5, 1996 |
|
ROSHAN LAL Vs. STATE OF RAJASTHAN
|
December 12, 1996 |
|
RSTR Vs. NARAIN RAM
|
November 19, 1996 |
|
RUDA RAM Vs. MEHAR SINGH
|
February 27, 1996 |
|
RULDU SINGH Vs. STATE OF RAJASTHAN
|
April 11, 1996 |
|
RUSTAM Vs. STATE OF RAJASTHAN
|
November 6, 1996 |
|
S D KAPOOR Vs. CHANCELLOR JAI NARAIN VYAS UNIVERSITY
|
September 10, 1996 |
|
S S KANODIA Vs. STATE OF RAJASTHAN
|
November 27, 1996 |
|
SADIQUE Vs. STATE OF RAJ
|
May 21, 1996 |
|
SAHIB RAM & ORS. Vs. BAI RAM & ORS.
|
August 16, 1996 |
|
SAHIB SINGH Vs. STATE OF RAJASTHAN
|
May 17, 1996 |
|
SAJAG UPBHOKTA SHAKTI SANGTHAN Vs. STATE OF RAJASTHAN
|
February 1, 1996 |
|
SAKINA & ORS Vs. NASIRE KHAN S/O SULTAN KHAN
|
October 24, 1996 |
|
SAMANDRA SINGH & ORS. Vs. STATE OF RAJASTHAN
|
May 27, 1996 |
|
SANJAY ALIAS SUNIL Vs. STATE OF RAJASTHAN
|
August 6, 1996 |
|
SANJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
April 11, 1996 |
|
SANJAY KUMAR RAWAL Vs. STATE OF RAJASTHAN
|
December 2, 1996 |
|
SANTOKH SINGH Vs. STATE
|
July 15, 1996 |
|
SANTOSH Vs. STATE OF RAJASTHAN
|
June 1, 1996 |
|
SANTOSH Vs. STATE OF RAJASTHAN
|
June 11, 1996 |
|
SARAF TEXTILE WORKERS UNION Vs. STATE OF RAJASTHAN
|
January 9, 1996 |
|
SARDAR SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1996 |
|
SARDAR SINGH Vs. STATE OF RAJASTHAN
|
February 24, 1996 |
|
SARDARA Vs. STATE OF RAJASTHAN
|
April 3, 1996 |
|
SARITA GUPTA Vs. SUDHIR JAJU AND OTHERS
|
October 3, 1996 |
|
SARJEET SINGH S/O SHYAM SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1996 |
|
SARWAN KUMAR Vs. KARAN SINGH AND OTHERS
|
August 3, 1996 |
|
SARWANI Vs. PRABHU NARAIN
|
February 29, 1996 |
|
SATTAR KHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
August 20, 1996 |
|
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
August 8, 1996 |
|
SATYA NARAIN Vs. MAMTA
|
December 12, 1996 |
|
SATYA NARAIN GARG Vs. BOARD OF SECONDARY EDUCATION
|
December 20, 1996 |
|
SATYANARAYAN AND ETC. Vs. MINING ENGINEER
|
July 17, 1996 |
|
SATYAVEER SINGH Vs. R.S.R.T.C. AND OTHERS
|
September 11, 1996 |
|
SAWA Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
|
SAWAI SINGH Vs. UNION OF INDIA
|
July 5, 1996 |
|
SAWAI SINGH Vs. GIRDHARI LAL
|
January 16, 1996 |
|
SAWAN KUMAR SAINI Vs. STATE OF RAJASTHAN & ORS.
|
May 17, 1996 |
|
SHABBIR MOHAMMED Vs. STATE OF RAJASTHAN
|
May 17, 1996 |
|
SHAHIDA BEGUM Vs. ABDUL MAJID
|
August 8, 1996 |
|
SHAIKH MOHD. ISHTYAQ Vs. JAMILA
|
March 22, 1996 |
|
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1996 |
|
SHALINI SHARMA Vs. STATE OF RAJASTHAN
|
July 19, 1996 |
|
SHAMBHU DAYAL SHARMA Vs. STATE OF RAJASTHAN AND ANR.
|
August 16, 1996 |
|
SHANKAR LAL Vs. YASEEN ALI
|
May 9, 1996 |
|
SHANKER Vs. STATE OF RAJASTHAN
|
September 2, 1996 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN
|
April 10, 1996 |
|
SHANKER LAL SHARMA Vs. STATE OF RAJASTHAN
|
April 25, 1996 |
|
SHANKER RAM Vs. AMARA RAM
|
February 6, 1996 |
|
SHARAD DHAKAR Vs. STATE
|
December 19, 1996 |
|
SHARVAN RAM Vs. STATE OF RAJASTHAN
|
May 23, 1996 |
|
SHARVAN SINGH Vs. STATE OF RAJASTHAN
|
August 1, 1996 |
|
SHASHI KANT Vs. STATE OF RAJASTHAN
|
February 1, 1996 |
|
SHIRISH D OSWAL Vs. UNION OF INDIA
|
August 1, 1996 |
|
SHIV PYARI Vs. VIDHYAVATI
|
July 3, 1996 |
|
SHIV RAM Vs. STATE OF RAJASTHAN
|
April 23, 1996 |
|
SHIVDAN SINGH Vs. STATE OF RAJASTHAN
|
September 27, 1996 |
|
SHOKAT AHMED ANSARI Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
November 28, 1996 |
|
SHOKIN Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
|
SHREE CEMENTS LTD Vs. UNION OF INDIA
|
August 21, 1996 |
|
SHRI CHANDI RAM AND ANR. Vs. UNION OF INDIA AND ANR.
|
January 19, 1996 |
|
SHRI PARESAR Vs. MUNICIPAL BOARD
|
October 29, 1996 |
|
SHYAM LAL Vs. STATE OF RAJ
|
September 17, 1996 |
|
SHYAM SINGH Vs. STATE OR RAJASTHAN
|
February 13, 1996 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN AND ANR.
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September 9, 1996 |
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SHYAM SUNDER Vs. STATE OF RAJASTHAN
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December 4, 1996 |
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SHYAM SUNDER SULTANIA Vs. UNION OF INDIA AND OTHERS
|
February 6, 1996 |
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SIROJEXPORT COMPANY LIMITED Vs. INDIAN OIL CORPORATION LIMITED
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November 18, 1996 |
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SITA RAM SONI Vs. RAJASTHAN STATE ELECTRICITY BOARD
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August 22, 1996 |
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SITA SINGH Vs. STATE OF RAJASTHAN
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August 9, 1996 |
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SIYA RAM & ORS. Vs. STATE OF RAJASTHAN
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August 9, 1996 |
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SMT. BALI Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD.
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May 10, 1996 |
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SMT. FARZANA BEGUM Vs. PREMDAS AND ANOTHER
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August 9, 1996 |
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SMT. GYAN GEHLOT AND ETC. Vs. SPEAKER, RAJASTHAN LEGISLATIVE ASSEMBLY AND OTHERS
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April 18, 1996 |
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SMT. INDIRA Vs. STATE OF RAJASTHAN
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April 10, 1996 |
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SMT. JABUNNISA Vs. JAGMOHAN GAUR AND OTHERS
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December 3, 1996 |
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SMT. LAXMI DEVI Vs. INDER NATH
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December 12, 1996 |
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SMT. MANJEET KAUR AND OTHERS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS
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March 18, 1996 |
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SMT. NEERU SHARMA THROUGH HUSBAND SANJAY SHARMA Vs. STATE OF RAJASTHAN & ORS.
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July 9, 1996 |
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SMT. PANKAJ D/O HIRALAL BRAHMIN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
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September 16, 1996 |
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SMT. SHANTI DEVI Vs. STATE OF RAJASTHAN
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September 24, 1996 |
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SMT. SONDAS @ SONKANWAR Vs. STATE OF RAJASTHAN
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August 9, 1996 |
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SMT. VIRA SAINI Vs. SMT. KAMLA DEVI
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September 24, 1996 |
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SOBHAGMAL KATARIA Vs. STATE OF RAJASTHAN
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February 28, 1996 |
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SOHANLAL Vs. SRIKISHAN
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August 7, 1996 |
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SOHANLAL MUNDRA Vs. UNION OF INDIA
|
August 6, 1996 |
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SRI RAM Vs. STATE OF RAJASTHAN
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July 17, 1996 |
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SRIMOHAN ALIAS MOHAN LAL JOSHI Vs. SITARAM JOSHI
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December 3, 1996 |
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ST SOLDIER PUBLIC SCHOOL Vs. STATE
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May 28, 1996 |
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STATE Vs. AMIT
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July 10, 1996 |
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STATE Vs. BABULAL PRESIDENT OF BAR
|
December 10, 1996 |
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STATE Vs. MITHU SINGH
|
August 13, 1996 |
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STATE Vs. MITHU SINGH & ANR.
|
January 3, 1996 |
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STATE OF ASSAM Vs. STATE OF RAJASTHAN
|
May 3, 1996 |
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STATE OF RAJASTHAN Vs. SWAROOP RAM
|
April 26, 1996 |
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STATE OF RAJASTHAN Vs. BOARD OF REVENUE
|
July 10, 1996 |
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STATE OF RAJASTHAN Vs. KISHAN SINGH
|
July 10, 1996 |
|
STATE OF RAJASTHAN Vs. HAJARI LAL
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July 3, 1996 |
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STATE OF RAJASTHAN Vs. MAYA DEVI
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May 23, 1996 |
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STATE OF RAJASTHAN Vs. SARKARI SAHAYATA PRAPT SHIKSHAN
|
May 27, 1996 |
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STATE OF RAJASTHAN Vs. MOHAN LAL SOLANKI
|
May 27, 1996 |
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STATE OF RAJASTHAN Vs. BHIKAM CHAND
|
May 24, 1996 |
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STATE OF RAJASTHAN Vs. JAIPUR HOSIERY MILLS PRIVATE LIMITED
|
March 7, 1996 |
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STATE OF RAJASTHAN Vs. MANGI LAL
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March 11, 1996 |
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STATE OF RAJASTHAN Vs. PRAKASH CHANDRA
|
March 11, 1996 |
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STATE OF RAJASTHAN Vs. VINOD MALHOTRA
|
April 12, 1996 |
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STATE OF RAJASTHAN Vs. G S ATWAL AND CO
|
February 9, 1996 |
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STATE OF RAJASTHAN Vs. VIMLA DEVI SMT
|
January 31, 1996 |
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STATE OF RAJASTHAN Vs. BALU RAM
|
January 2, 1996 |
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STATE OF RAJASTHAN Vs. BHURI
|
August 13, 1996 |
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STATE OF RAJASTHAN Vs. BHEEKA
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September 4, 1996 |
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STATE OF RAJASTHAN Vs. VISHAN SINGH
|
September 4, 1996 |
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STATE OF RAJASTHAN Vs. GULAB SINGH
|
September 4, 1996 |
|
STATE OF RAJASTHAN Vs. LASSI K
|
September 13, 1996 |
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STATE OF RAJASTHAN Vs. DOLA
|
August 5, 1996 |
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STATE OF RAJASTHAN Vs. HARI DASS
|
July 16, 1996 |
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STATE OF RAJASTHAN Vs. SUKHDEV SINGH
|
July 23, 1996 |
|
STATE OF RAJASTHAN Vs. URMILA DEVI
|
July 23, 1996 |
|
STATE OF RAJASTHAN Vs. RAJASTHAN STATE HOTEL
|
November 19, 1996 |
|
STATE OF RAJASTHAN Vs. PURKHA RAM
|
November 1, 1996 |
|
STATE OF RAJASTHAN Vs. RAVINDER KUMAR
|
October 31, 1996 |
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STATE OF RAJASTHAN Vs. MOHANLAL
|
November 1, 1996 |
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STATE OF RAJASTHAN Vs. BANARSI DASS
|
October 9, 1996 |
|
STATE OF RAJASTHAN Vs. BHERA
|
October 9, 1996 |
|
STATE OF RAJASTHAN Vs. ATRA @ ATAR
|
February 16, 1996 |
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STATE OF RAJASTHAN Vs. RAJA
|
February 29, 1996 |
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STATE OF RAJASTHAN Vs. SURJA RAM
|
January 18, 1996 |
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STATE OF RAJASTHAN Vs. MOHAN LAL
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July 25, 1996 |
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STATE OF RAJASTHAN Vs. BHIM SINGH & ORS.
|
April 12, 1996 |
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STATE OF RAJASTHAN Vs. BHANWARLAL SONI AND ANR.
|
December 20, 1996 |
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STATE OF RAJASTHAN Vs. MADAN LAL AND OTHERS
|
October 28, 1996 |
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STATE OF RAJASTHAN Vs. RAM NARAIN S /O HUKMI CHAND
|
September 25, 1996 |
|
STATE OF RAJASTHAN Vs. J NAGPAL
|
April 23, 1996 |
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STATE OF RAJASTHAN AND ORS. Vs. JAIPUR HOSIERY MILLS (PVT.) LTD. AND ORS.
|
March 27, 1996 |
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STATE OF RAJASTHAN AND OTHERS Vs. SMT. GANGA DEVI
|
July 18, 1996 |
|
SUBHASH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
July 10, 1996 |
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SUDARSHAN KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 8, 1996 |
|
SUDHIR KUMAR Vs. STATE OF RAJASTHAN
|
February 23, 1996 |
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SUJATA BHARDWAJ Vs. STATE OF RAJASTHAN
|
November 26, 1996 |
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SUJUKI Vs. STATE OF RAJASTHAN
|
January 1, 1996 |
|
SUKHPAL SINGH @ PALA Vs. STATE OF RAJASTHAN
|
March 26, 1996 |
|
SULTAN Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
|
SUMAN KUMARI SMT Vs. STATE OF RAJASTHAN
|
February 2, 1996 |
|
SUMAN LATA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 31, 1996 |
|
SUMATI CEMENT PVT LTD Vs. DESERT INN LTD
|
November 8, 1996 |
|
SUMITRA Vs. BUDHA RAM & ORS
|
November 26, 1996 |
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SUMITRA & ORS Vs. BUDHA RAM S /O MAHENDRA
|
October 1, 1996 |
|
SUNIL AND CO Vs. STATE OF RAJASTHAN
|
July 12, 1996 |
|
SURAJMAL NAVLAKHA Vs. THE STATE OF RAJASTHAN AND ANR.
|
May 16, 1996 |
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SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
March 1, 1996 |
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SURESH Vs. STATE OF RAJASTHAN
|
May 8, 1996 |
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SURESH CHAND GARG Vs. SHRI SANATAN DHARM UCHHA MADHYAMIC VIDHYALAYA
|
November 19, 1996 |
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SURESH KUMAR Vs. RAJ NARAIN
|
May 28, 1996 |
|
SURESH KUMAR YADAV Vs. CHIRANJILAL YADAV
|
February 16, 1996 |
|
SUTTAN SINGH Vs. BRIJRAJ SINGH
|
December 5, 1996 |
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SWARAN DEVI Vs. KAILASH CHANDRA JAIN
|
January 9, 1996 |
|
SWASTIK HOUSE LEASING Vs. UNION OF INDIA
|
October 30, 1996 |
|
TAJ MOHAMMAD Vs. DISTRICT AND SESSIONS JUDGE BHILWARA
|
January 29, 1996 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
November 26, 1996 |
|
TARA DEVI Vs. MAHAVEER SINGH
|
September 16, 1996 |
|
TARACHAND ANR. Vs. PALTU NATH
|
January 8, 1996 |
|
TEJA Vs. STATE OF RAJASTHAN
|
August 8, 1996 |
|
Teju Singh Vs. State of Rajasthan
|
January 18, 1996 |
|
TILAK SUNDARI JAIN AND ORS Vs. STATE OF RAJASTHAN AND ORS.
|
August 20, 1996 |
|
TOPKHANA GRAH NIRMAN SAHAKARI SAMITI LTD Vs. STATE OF RAJASTHAN
|
January 31, 1996 |
|
TOTA RAM SHARMA Vs. STATE OF RAJASTHAN
|
August 5, 1996 |
|
TRIBHUWAN SINGH Vs. RAMESH CHANDRA
|
May 18, 1996 |
|
TRILOK CHAND SHARMA AND ORS. Vs. THE SECRETARY, PRIMARY AND SECONDARY EDUCATION AND ANR.
|
August 27, 1996 |
|
TRIVENI DEVI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 30, 1996 |
|
TULSI Vs. STATE OF RAJASTHAN
|
November 7, 1996 |
|
U R NAHAR Vs. JAI NARAIN VYAS UNIVERSITY
|
October 7, 1996 |
|
UDIYA Vs. STATE OF RAJASTHAN
|
August 21, 1996 |
|
UNION OF INDIA Vs. AJMER CONSTRUCTION COMPANY
|
August 2, 1996 |
|
UNION OF INDIA Vs. RAJ TRIBAL AREAS DEV COP FED
|
October 10, 1996 |
|
UNION OF INDIA Vs. MANGI DEVI
|
May 28, 1996 |
|
UNION OF INDIA Vs. EX L/NK KISHAN SINGH
|
December 12, 1996 |
|
UNION OF INDIA Vs. HINDUSTAN DEVELOPMENT CORPORATION LTD
|
August 8, 1996 |
|
UNION OF INDIA AND OTHERS Vs. VIJAY SINGH AND OTHERS ETC.
|
September 24, 1996 |
|
UNITED INDIA INSURANCE CO LTD Vs. BHIKI
|
January 4, 1996 |
|
UNITED INDIA INSURANCE CO LTD Vs. RUKHMANI
|
March 19, 1996 |
|
UNITED INDIA INSURANCE COMPANY Vs. TAHIR MOHAMMED
|
February 23, 1996 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BELA MARYA
|
January 16, 1996 |
|
UTTAMA RAM BHARGAVA Vs. RAJ STATE ROAD TRANSPORT
|
May 9, 1996 |
|
VALASAMMA Vs. STATE OF RAJASTHAN
|
November 7, 1996 |
|
VASUDEV PARDASANI Vs. NIRMALA
|
May 27, 1996 |
|
VEER PAL SINGH Vs. UNION OF INDIA
|
February 22, 1996 |
|
VEERU Vs. STATE OF RAJASTHAN
|
January 18, 1996 |
|
VERMA CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
August 14, 1996 |
|
VERMA P N Vs. COMMISSIONER OF INCOME TAX
|
May 27, 1996 |
|
VIDYA PATHAK Vs. INDIRA MAYARAM AND ORS.
|
December 20, 1996 |
|
VIJAY KUMAR GEHLOT Vs. STATE OF RAJASTHAN
|
August 23, 1996 |
|
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
May 24, 1996 |
|
VIMLA Vs. RAMESH CHAND
|
July 23, 1996 |
|
VINAY KUMAR Vs. UNIVERSITY OF RAJASTHAN
|
December 17, 1996 |
|
VINAYAK NARAIN NARLEKAR Vs. STATE
|
August 14, 1996 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
April 17, 1996 |
|
VINOD MAIHOTRA Vs. STATE OF RAJASTHAN
|
April 12, 1996 |
|
VIRENDRA BANDH Vs. PAPPU NARAIN AND OTHERS
|
August 30, 1996 |
|
VISHNU KUMAR Vs. STATE
|
February 16, 1996 |
|
VISHVAPRIYA NAGAR Vs. IMMAMUDDIN TAILOR MASTER
|
August 5, 1996 |
|
WAKF COMMITTEE MASZID MANIHARAN Vs. DIST. JUDGE
|
December 17, 1996 |
|
WG COM H K LAL Vs. SATISH CHAND
|
August 2, 1996 |
|
YASHWANT CHAUHAN Vs. STATE OF RAJASTHAN
|
October 31, 1996 |
|
ZAFFAR HUSSAIN Vs. GURCHARAN LAL BHATIA
|
March 4, 1996 |
|
ZAFFAR HUSSAIN Vs. GURCHARAN LAL BHATIA
|
April 4, 1996 |
LOGIN