|
JANGIR KAUR Vs. STATE OF RAJASTHAN
|
November 25, 1994 |
|
20TH CENTURY FINANCE CORPORATION Vs. PARTAP RAJASTHAN SPECIAL STEELS
|
April 4, 1994 |
|
AADINATH TEXTILES Vs. RIICO
|
January 6, 1994 |
|
ABDUL REHMAN Vs. RAMESHWAR DAYAL PRASADI LAL
|
January 6, 1994 |
|
ABDUL WAHEED Vs. AUTHORITY PAYMENT OF WAGES ACT
|
February 10, 1994 |
|
ABHAY KUMAR Vs. DEVI LAL
|
March 25, 1994 |
|
ADDITIONAL MUNSIF & JUDICIAL MAGISTRATE Vs. PREM SURANA
|
September 23, 1994 |
|
ADITYA MILLS LIMITED Vs. UNION OF INDIA
|
December 8, 1994 |
|
AGARWAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
AJAY PRAKASH MOHAR Vs. STATE OF RAJASTHAN
|
December 8, 1994 |
|
AJEET SINGH Vs. UNION OF INDIA
|
July 18, 1994 |
|
ALLAHDDIN Vs. ADDL. TRANSPORT COMMISSIONER AND OTHERS
|
September 28, 1994 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
July 5, 1994 |
|
AMITAVA MUKHERJI Vs. STATE OF RAJASTHAN
|
February 4, 1994 |
|
AMRIT LAL GANDHI DR Vs. JAI NARAYAN VYAS UNIVERSITY
|
August 30, 1994 |
|
ANAND SINGH BHANDARI Vs. RAJASTHAN HOUSING BOARD
|
April 1, 1994 |
|
ANANT RAM RAMDEO Vs. ASSISTANT ENGINEER REC
|
November 17, 1994 |
|
ANDA Vs. STATE OF RAJASTHAN
|
February 1, 1994 |
|
ANIL KUMAR CHOUDHARY Vs. STATE
|
August 25, 1994 |
|
ANJUMAN SOCIETY KHANDAN Vs. THE SATE OF RAJASTHAN AND OTHERS
|
July 28, 1994 |
|
ANWAR Vs. STATE
|
April 6, 1994 |
|
ANWAR SINGH Vs. STATE OF RAJASTHAN
|
November 16, 1994 |
|
ARAJPATRIT RAJYA KARAMCHARI BHAWAN NIRMAN SAHAKARI SAMITI LTD Vs. REGISTRAR CO OPRATIVE SOCIETIES RAJASTHAN
|
January 11, 1994 |
|
ARJUN LAL Vs. STATE OF RAJASTHAN
|
October 18, 1994 |
|
ARJUNLAL Vs. STATE OF RAJASTHAN
|
March 18, 1994 |
|
ARVIND TEXTILES Vs. STATE
|
January 24, 1994 |
|
ASHA RAM Vs. STATE OF RAJASTHAN
|
April 6, 1994 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
March 31, 1994 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
May 25, 1994 |
|
ASHOK KUMAR Vs. UNIVERSITY OF RAJ & ANR
|
February 18, 1994 |
|
ASHOK KUMAR Vs. SURESH CHAND
|
November 21, 1994 |
|
ASHOK KUMAR AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
March 30, 1994 |
|
ASHRAF Vs. STATE OF RAJASTHAN
|
December 8, 1994 |
|
ASKARAN Vs. MADAN LAL
|
July 4, 1994 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD I HANUMANGARH Vs. JANTA COTTON AND OIL MILLS
|
October 3, 1994 |
|
ASSISTANT ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD Vs. COMMISSIONER, WORKMENS COMPENSATION, BHILWARA, AND OTHERS
|
May 25, 1994 |
|
ATUMAL Vs. STATE OF RAJASTHAN
|
April 4, 1994 |
|
AYURVED CHIKITSAKS WELFARE Vs. STATE OF RAJASTHAN
|
April 19, 1994 |
|
B S F JODHPUR Vs. STATE
|
July 7, 1994 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
July 7, 1994 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
March 21, 1994 |
|
BABU LAL Vs. RAJ KUMAR
|
March 2, 1994 |
|
BABU LAL JAIN Vs. STATE OF RAJASTHAN
|
December 8, 1994 |
|
BABU RAM AGRAWAL AND OTHERS Vs. R.A.M. EARTH MOVERS (P) LTD. AND OTHERS
|
September 8, 1994 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
April 1, 1994 |
|
BADAN KANWAR H H RAJDADI MEDICAL TRUST Vs. COMMISSIONER OF WEALTH TAX
|
July 21, 1994 |
|
BADRI LAL Vs. MANAK CHAND
|
September 1, 1994 |
|
BAHADUR SINGH Vs. STATE OF RAJASTHAN
|
April 13, 1994 |
|
BAIJOO SALES Vs. REGL DIR ESIC
|
January 4, 1994 |
|
BAJRANG LAL Vs. UNION OF INDIA
|
August 9, 1994 |
|
BAJRANG LAL SHARMA DR Vs. STATE OF RAJASTHAN
|
April 19, 1994 |
|
BAL JI Vs. ADDL DIVISIONAL COMMISSIONER
|
January 17, 1994 |
|
BALAK RAM Vs. STATE OF RAJASTHAN
|
April 21, 1994 |
|
BALBIR KAUR AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
|
May 16, 1994 |
|
BALBIR SINGH Vs. STATE OF RAJASTHAN
|
January 28, 1994 |
|
BALDEV RAM MIRDHA MEMORIAL SOCIETY Vs. STATE OF RAJASTHAN AND OTHERS
|
September 20, 1994 |
|
BALVEER SINGH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
September 23, 1994 |
|
BANARSI LAL Vs. STATE OF RAJASTHAN
|
December 6, 1994 |
|
BANK OF BARODA Vs. SHYADARI STEELS PVT LTD
|
July 8, 1994 |
|
BANNEY SINGH Vs. STATE OF RAJASTHAN
|
July 29, 1994 |
|
BANSWARA SYNTEX LTD Vs. STATE OF RAJASTHAN
|
November 28, 1994 |
|
BAPU LAL Vs. ASSOCIATED TRADERS AND ENGINEERS LTD.
|
May 16, 1994 |
|
BAPULAL Vs. RAMESH CHANDRA
|
March 15, 1994 |
|
BAR ASSOCIATION SRI GANGANAGAR Vs. STATE
|
September 5, 1994 |
|
BASANT RAJ Vs. STATE OF RAJASTHAN
|
February 9, 1994 |
|
BASHIR KHAN Vs. RANGER SOCIAL VANIKI
|
July 15, 1994 |
|
BASHIR SHAH Vs. STATE OF RAJASTHAN
|
March 18, 1994 |
|
BAXU KHAN Vs. UNION OF INDIA
|
July 20, 1994 |
|
BESWA AND OTHERS Vs. STATE OF RAJASTHAN
|
August 23, 1994 |
|
BHAG SINGH Vs. BOARD OF REVENUE
|
May 6, 1994 |
|
BHAGIRATH Vs. STATE
|
November 10, 1994 |
|
BHAGIRATH MAL RAINWA Vs. JUDGE INDUSTRIAL TRIBUNAL
|
February 21, 1994 |
|
BHAGWAN Vs. LIQUIDATOR OF SHRI BHUPAL CO OPERATIVE SOCIETY LIMITED PRATAP NAGAR UDAIPUR
|
September 20, 1994 |
|
BHAGWAN DAS Vs. RAJASTHAN STATE ROAD TRANSPORT
|
July 21, 1994 |
|
BHAGWAN DAS GOPAL PRASAD Vs. ASHOKA OIL PRODUCTS PVT LTD
|
November 11, 1994 |
|
BHAGYA WANTI DEVI Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1994 |
|
BHAJAN LAL Vs. PHOOSA LAL
|
April 8, 1994 |
|
BHAKHAR RAM Vs. STATE OF RAJASTHAN
|
September 14, 1994 |
|
BHANDARI R S Vs. INCOME TAX DEPARTMENT
|
December 8, 1994 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
August 10, 1994 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
November 10, 1994 |
|
BHANWAR LAL JAIN Vs. REGIONAL TRANSPORT AUTHORITY UDAIPUR
|
July 5, 1994 |
|
BHANWAR LAL MALI Vs. SOHAN RAJ
|
July 4, 1994 |
|
BHANWAR LEAL Vs. GOPI LAL
|
October 18, 1994 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
April 26, 1994 |
|
BHANWAR SINGH Vs. ZILA PARISHAD SIROHI
|
January 2, 1994 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
June 3, 1994 |
|
BHANWARA RAM Vs. GANPAT SINGH
|
March 15, 1994 |
|
BHANWARIA Vs. STATE OF RAJASTHAN
|
August 4, 1994 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
September 19, 1994 |
|
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
March 25, 1994 |
|
BHAVILA RISHI Vs. STATE OF RAJASTHAN & ORS
|
March 17, 1994 |
|
BHAWANI GIRI ALIAS DEO KARAN Vs. STATE OF RAJASTHAN
|
October 19, 1994 |
|
BHAWANI PRASAD Vs. BHANWAR SINGH
|
March 21, 1994 |
|
BHERN RAM Vs. BOARD OF REVENUE
|
September 27, 1994 |
|
BHERON SINGH Vs. STATE OF RAJASTHAN
|
January 1, 1994 |
|
BHERU DAN Vs. FIRM SOHANLAL SHIV NARAIN
|
April 21, 1994 |
|
BHERULAL GADARI Vs. STATE OF RAJASTHAN
|
May 16, 1994 |
|
BHERUNATH Vs. STATE OF RAJASTHAN
|
July 14, 1994 |
|
BHILWARA URBAN COOPERATIVE BANK Vs. STATE OF RAJASTHAN
|
April 4, 1994 |
|
BHIMSEN Vs. JAIPUR DEVELOPMENT AUTHORITY
|
January 13, 1994 |
|
BHINYA RAM Vs. STATE OF RAJASTHAN
|
May 15, 1994 |
|
BHINYA RAM Vs. STATE OF RAJASTHAN
|
November 15, 1994 |
|
BHINYA RAM SON OF SHERA RAM Vs. HUKMA RAM
|
December 21, 1994 |
|
BHOJ RAJ SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1994 |
|
BHOM RAJ Vs. STATE
|
March 18, 1994 |
|
BHOMRAJ Vs. STATE
|
May 27, 1994 |
|
BHOOR SINGH GHADIYA Vs. TARA BHANDARI
|
November 28, 1994 |
|
BHUPENDRA SINGH Vs. STATE
|
March 29, 1994 |
|
BILLU Vs. STATE OF RAJASTHAN
|
September 8, 1994 |
|
BIRLA JUTE AND INDUSTRIES LTD Vs. STATE OF RAJASTHAN
|
February 23, 1994 |
|
BOMBAY MOTORS Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
BUDHARAM Vs. MAHAVIR PRASAD
|
January 28, 1994 |
|
CACHET PHARMUCEUTICALS PVT Vs. STATE OF RAJASTHAN
|
January 6, 1994 |
|
CHAINA RAM Vs. STATE OF RAJASTHAN
|
May 18, 1994 |
|
CHANCHAL DEVI. Vs. SILVER CEMENT PRIVATE LTD.
|
July 4, 1994 |
|
CHAND DEVI Vs. STATE OF RAJASTHAN JAIPUR
|
June 3, 1994 |
|
CHAND RATAN MOHTA Vs. COLLECTOR LAND ACQUISITION JAIPUR
|
September 8, 1994 |
|
CHANDER SINGH Vs. CHOTTULAL
|
January 18, 1994 |
|
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
|
August 8, 1994 |
|
CHETAN & OTHERS Vs. STATE OF RAJASTHAN
|
August 23, 1994 |
|
CHETAN PRAKASH Vs. STATE OF RAJASTHAN
|
December 5, 1994 |
|
CHHANGA RAM Vs. STATE OF RAJASTHAN
|
September 22, 1994 |
|
CHHATAR SINGH Vs. ARJUN SINGH
|
May 3, 1994 |
|
CHHOTA Vs. STATE OF RAJASTHAN
|
December 12, 1994 |
|
CHHOTELAL Vs. STATE OF RAJASTHAN
|
May 12, 1994 |
|
CHHOTU RAM Vs. STATE OF RAJASTHAN
|
October 18, 1994 |
|
CHIRANJI LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 5, 1994 |
|
CHOUTHURAM & ORS Vs. SUA RAM & ORS
|
March 8, 1994 |
|
CHUNNI LAL Vs. STATE OF RAJASTHAN
|
February 18, 1994 |
|
COMMERCIAL TAXES OFFICER Vs. HINDUSTAN COPPER LTD
|
April 21, 1994 |
|
COMMERCIAL TAXES OFFICER ALWAR Vs. MANGALAM CEMENT LTD
|
January 13, 1994 |
|
COMMERCIAL TAXES OFFICER SIROHI Vs. DECENT OIL MILLS
|
November 10, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ENGINEERING COMPANY
|
February 17, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR GOLECHA PROPERTY
|
March 4, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASH NARAIN
|
March 2, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. NARBADA SHANKAR BHIKKABHAI
|
March 4, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. VIMAL KUMAR SURANA
|
March 1, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. HANUMAN TUBEWELLS COMPANY
|
April 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. HIMMAT LAL HINGER
|
April 26, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RAJA JEWELLERS
|
April 29, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMI INDUSTRIES
|
April 8, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SHANWARMAL SHIVAKUMAR
|
April 8, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. GAJ SINGH
|
April 8, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL MELIWAL
|
April 8, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. MAYUR LAMINATORS
|
April 6, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. VIRDHICHAND
|
April 8, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. BHERWA FERTILIZERS
|
April 19, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. PRINCESS TRIVIKRAMA KUMARI
|
April 8, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. ROY DURLABHJI
|
April 4, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. K K NATHANI
|
April 5, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. GANESH SIZING FACTORY
|
April 5, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE PRIVATE LIMITED
|
April 5, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN LAND DEVELOPMENT CORPORATION
|
April 5, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR CHEMICALS AND FERTILIZERS PVT LTD
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. JAIN CABLES PRIVATE LIMITED
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. EMERY STONE MFG COMPANY
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RATHI GUM INDUSTRIES
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. R B SETH MOOL CHAND NEMI CHAND
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. JODHPUR WOOLLEN MILLS LIMITED
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED TRADING COMPANY
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. DWARKA DASS AND SONS
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. DIGJAM FABRICS P LTD
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. AJANTA TEXTILES
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SUNIL KUMAR
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. JANKIDAS RAMPRATAP
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SARASWATI DEVI
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. R S RATHORE
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. LOONKAR TOOLS PRIVATE LIMITED
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. REHMAT KHAN
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SANTLAL KALYANI AND COMPANY
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR FERTILIZER CORPORATION
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. GORJA DEVI LILA
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. GAURI SHANKER PATEL
|
July 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. ROOP KISHORE GOYAL
|
July 13, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. POORANCHAND
|
July 13, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RAJESH CORPORATION
|
August 8, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SAMBHAR SALTS LIMITED
|
August 5, 1994 |
|
COMMISSIONER OF INCOME-TAX Vs. DWARKA DAS
|
July 21, 1994 |
|
COMMISSIONER OF INCOME-TAX Vs. REHMAT KHAN
|
July 21, 1994 |
|
COMMISSIONER OF INCOME-TAX Vs. SUNIL KUMAR
|
July 21, 1994 |
|
COMMISSIONER OF INCOME-TAX Vs. SARASWATI DEVI
|
July 21, 1994 |
|
COMMISSIONER OF INCOME-TAX Vs. JANKIDAS RAMPRATAP
|
July 21, 1994 |
|
COMMISSIONER OF INCOME-TAX Vs. GORJA DEVI LILA
|
July 21, 1994 |
|
COMMISSIONER OF INCOME-TAX Vs. SANTLAL KALYANI AND CO
|
July 21, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. GOKULDAS PRADEEP KUMAR RATHI
|
August 5, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. LATA NAWALKHA
|
August 26, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. SETH PUSALAL MANSINGHKA TRUST
|
July 21, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. SAIFUDDIN
|
July 21, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. MANNALAL SOORANA
|
April 5, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. VINAY RAE MISS DR
|
April 5, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHARANI YOGESH KUMARI
|
April 8, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. SARDARMAL RAJENDRA PRASAD
|
April 19, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. NANI DEVI
|
April 26, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. SARDARMAL RAJENDRA PRASAD
|
April 26, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJ KUMARI BHUBANESHWARI KUMARI
|
March 2, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. SOBHAG FAMILY BENEFIT TRUST
|
March 4, 1994 |
|
COMMISSIONER OF WEALTH-TAX Vs. SAIFUDDIN
|
July 21, 1994 |
|
COMMISSIONER OF WEALTH-TAX Vs. SETH PUSALAL MANSINGHKA TRUST
|
July 21, 1994 |
|
CONTROLLER OF ESTATE DUTY Vs. BASANTI BAI LATE
|
March 4, 1994 |
|
D B GATTANI Vs. STATE OF RAJASTHAN
|
December 23, 1994 |
|
DABUR INDIA LTD Vs. MUNICIPAL CORPORATION JAIPUR
|
March 17, 1994 |
|
DAL CHAND SHARMA Vs. UNION OF INDIA
|
April 6, 1994 |
|
DALIP Vs. STATE OF RAJASTHAN
|
August 11, 1994 |
|
DALIP SINGH Vs. STATE OF RAJASTHAN
|
May 20, 1994 |
|
DAMODAR DUSAD Vs. STATE
|
November 24, 1994 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
September 8, 1994 |
|
DATAR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
November 8, 1994 |
|
DAVENDRA KUMAR Vs. NEW INDIA INSURANCE CO LTD
|
March 25, 1994 |
|
DAWN COMMUNICATION (P) LTD. Vs. RAJASTHAN PETRO SYNTHETICS LTD.
|
December 2, 1994 |
|
DAWN COMMUNICATION (P) LTD. Vs. RAJASTHAN PETRO SYNTHETICS LTD.
|
April 8, 1994 |
|
DAYA NAND SHARMA Vs. STATE OF RAJASTHAN
|
March 1, 1994 |
|
DAYAL RAM Vs. PRABHU RAM AND ANOTHER
|
January 31, 1994 |
|
DEBU RANI Vs. STATE
|
April 11, 1994 |
|
DEDA RAM AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 5, 1994 |
|
DEEPA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 19, 1994 |
|
DEEPAK KAUSHAL Vs. MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR
|
November 29, 1994 |
|
DEPUTY CHIEF MEDICAL OFFICER Vs. AJIJ BANO
|
May 16, 1994 |
|
DERBY TEXTILES LIMITED Vs. STATE
|
July 25, 1994 |
|
DERBY TEXTILES LIMITED Vs. UNION OF INDIA
|
September 6, 1994 |
|
DEVANAND ALIAS DEVARAM Vs. STATE OF RAJASTHAN
|
April 26, 1994 |
|
DEVANAND BADSARA & 3 ORS Vs. RAJASTHAN NURSING COUNCIL AND OTHERS
|
May 26, 1994 |
|
DEVENDRA KUMAR Vs. NEW INDIA INSURANCE COMPANY
|
May 25, 1994 |
|
DEVESH GOYAL S/O LATE SHRI RADHA KRISHAN Vs. RAJASTHAN HOUSING BOARD
|
May 9, 1994 |
|
DEVI BAI Vs. GODAWARI
|
October 28, 1994 |
|
DEVI CHAND Vs. STATE OF RAJASTHAN
|
November 21, 1994 |
|
DHANRAJ Vs. STATE OF RAJASTHAN
|
March 21, 1994 |
|
DHARAMVEER Vs. STATE
|
July 7, 1994 |
|
DHULA Vs. STATE OF RAJASTHAN
|
February 2, 1994 |
|
DHULA RAM Vs. STATE OF RAJASTHAN
|
November 23, 1994 |
|
DILIP BHATANAGAR Vs. RAJASTHAN AGRICULTURE
|
April 4, 1994 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
March 23, 1994 |
|
DINESH Vs. STATE OF RAJASTHAN
|
August 25, 1994 |
|
DINESH SHARMA Vs. STATE OF RAJASTHAN
|
September 27, 1994 |
|
DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS Vs. COMMERCIAL TAXES OFFICER CIRCLE-B JAIPUR
|
January 27, 1994 |
|
DR. HANUMAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
April 11, 1994 |
|
DR. SUBHASH CHAND JAIN Vs. STATE
|
March 29, 1994 |
|
DRAUPADI Vs. NARAYAN
|
August 23, 1994 |
|
DROPADI Vs. MAHAGRAHA BHAGWAT SINGH
|
July 19, 1994 |
|
DUBE AUTO SERVICE PETROL PUMP Vs. STATE OF RAJASTHAN
|
August 30, 1994 |
|
DULHE SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
October 4, 1994 |
|
DULICHAND Vs. HARI MOHAN
|
February 24, 1994 |
|
DURGA DEVI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 21, 1994 |
|
DURGA DUTT Vs. STATE OF RAJASTHAN
|
August 23, 1994 |
|
DURGA SHANKAR Vs. DHAPU BAI
|
December 8, 1994 |
|
DURJAN LAL Vs. STATE BANK OF BIKANER
|
April 13, 1994 |
|
DURJAN SINGH Vs. STATE OF RAJ & OTHERS
|
December 13, 1994 |
|
EXECUTIVE ENGINEER P W D Vs. JUDGE LABOUR COURT JAIPUR
|
March 4, 1994 |
|
FATEH SINGH Vs. STATE
|
September 19, 1994 |
|
FIRM KHETSI DASS SHEOJI RAM SARDARSHAHAR Vs. MOHANI DEVI
|
July 4, 1994 |
|
FIRM KHETSI DASS SHEOJI RAM, SARDARSHAHAR Vs. MOHANI DEVI
|
February 19, 1994 |
|
FIRM NARESH INDUSTRIAL CORPORATION AND ANOTHER Vs. FIRM GANESH OIL GENERAL MILLS
|
January 24, 1994 |
|
FOREST LABOURS UNION Vs. STATE OF RAJASTHAN
|
November 23, 1994 |
|
G S ATWAL AND CO Vs. RAJASTHAN STATE MINERAL
|
January 18, 1994 |
|
GAJANAND Vs. KAILASH CHAND
|
March 8, 1994 |
|
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 10, 1994 |
|
GALAB CHAND Vs. LRS OF GANPAT LAL
|
July 19, 1994 |
|
GANESH Vs. STATE OF RAJASTHAN
|
February 2, 1994 |
|
GANGA RAM Vs. KANTI LAL
|
July 4, 1994 |
|
GANGA RAM JOSHI Vs. STATE OF RAJASTHAN
|
July 22, 1994 |
|
GANGARAM Vs. RAMKANWAR
|
May 26, 1994 |
|
GANNON DUNKERLEY AND CO Vs. STATE OF RAJASTHAN
|
February 28, 1994 |
|
GANPAT LAL Vs. STATE OF RAJASTHAN
|
July 19, 1994 |
|
GANPAT MAL Vs. STATE OF RAJASTHAN
|
July 21, 1994 |
|
GANPAT RAM Vs. STATE OF RAJASTHAN
|
July 28, 1994 |
|
GANPAT SINGH Vs. STATE
|
July 19, 1994 |
|
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
March 18, 1994 |
|
GERKI Vs. DUDA RAM
|
April 6, 1994 |
|
GHANSHAYAM Vs. STATE OF RAJASTHAN
|
April 13, 1994 |
|
GHANSHYAM SINGH Vs. STATE
|
July 25, 1994 |
|
GHANSHYAM SINGH RAJORIA; KRISHNA SINGH RATHORE Vs. STATE OF RAJASTHAN AND ANR
|
January 6, 1994 |
|
GHARIB RAM SHARMA Vs. DAULAT RAM KASHYAP
|
January 11, 1994 |
|
GHASI LAL AND ORS. Vs. STATE OF RAJASTHAN
|
May 26, 1994 |
|
GHEWARIA AND ORS. Vs. STATE OF RAJASTHAN
|
November 29, 1994 |
|
GHISI LAL Vs. STATE OF RAJASTHAN
|
August 25, 1994 |
|
GOKUL PRASAD Vs. STATE
|
February 3, 1994 |
|
GOKUL RAM Vs. HARI RAM
|
August 18, 1994 |
|
GOPAL LAL Vs. O P MEENA
|
May 26, 1994 |
|
GOPAL RAM Vs. STATE OF RAJASTHAN
|
January 4, 1994 |
|
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
August 13, 1994 |
|
GOPI RAM LILA Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
GOPIKISHAN PARIHAR Vs. JOINT SECRETARY COFEPOSA
|
January 6, 1994 |
|
GORDHAN RAM Vs. STATE OF RAJASTHAN
|
August 9, 1994 |
|
GOURI SHANKER Vs. MADAN MOHAN
|
July 26, 1994 |
|
GOVAN INDUSTRIES CORPORATION Vs. RAJASTHAN STATE ELECTRICITY
|
February 9, 1994 |
|
GOVERDAN LAL Vs. STATE OF RAJASTHAN
|
January 18, 1994 |
|
GOVIND BALLABH PARIKH Vs. INCOME TAX OFFICER
|
September 5, 1994 |
|
GOVIND SINGH & ORS. Vs. STATE OF RAJASTHAN
|
February 25, 1994 |
|
GUJARAT STATE ROAD TRANSPORT Vs. JAFAR MIYAN
|
March 16, 1994 |
|
GULAB CHAND Vs. L R S OF GANPAT LAL
|
July 19, 1994 |
|
GULAB POWERLOOM FACTORY Vs. INDUSTRIAL TRIBUNAL
|
October 31, 1994 |
|
GULAM DASTGEER Vs. STATE
|
August 1, 1994 |
|
GULAM MOHAMMED Vs. STATE OF RAJASTHAN
|
August 16, 1994 |
|
GULIA Vs. UNION OF INDIA
|
November 21, 1994 |
|
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
August 30, 1994 |
|
GURDEO SINGH Vs. STATE OF RAJASTHAN
|
September 5, 1994 |
|
GURDEO SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
November 29, 1994 |
|
GURJEET SINGH Vs. STATE OF RAJASTHAN
|
September 5, 1994 |
|
GYAN PRAKASH AND ORS. Vs. RAMNIWAS AND ANR.
|
January 27, 1994 |
|
H H RAJDADI BADAN KANWAR MEDICAL TRUST Vs. COMMISSIONER OF WEALTH-TAX
|
July 21, 1994 |
|
H HUSAIN Vs. STATE
|
January 7, 1994 |
|
HAKRU Vs. STATE OF RAJASTHAN
|
February 25, 1994 |
|
HANGRAMA Vs. STATE OF RAJASTHAN
|
May 6, 1994 |
|
HANS RAJ Vs. STATE OF RAJASTHAN
|
August 19, 1994 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
January 3, 1994 |
|
HANUMAN PRASAD MEENA Vs. RAJASTHAN HOUSING BOARD
|
January 4, 1994 |
|
HANUMAN SAINI Vs. STATE AND OTHERS
|
September 9, 1994 |
|
HARI PRAKASH MISHRA Vs. SHAKUNTALA MISHRA
|
July 6, 1994 |
|
HARI PRASAD Vs. STATE OF RAJASTHAN
|
February 9, 1994 |
|
HARI SHANKAR Vs. STATE OF RAJASTHAN
|
September 27, 1994 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
February 9, 1994 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
October 18, 1994 |
|
HARIA Vs. STATE OF RAJASTHAN
|
March 31, 1994 |
|
HARSH GUPTA Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
March 17, 1994 |
|
HARU RAM Vs. VIKASADHAIKRI
|
January 5, 1994 |
|
HAZARI LAL Vs. STATE OF RAJASTHAN
|
August 17, 1994 |
|
HAZARI RAM Vs. STATE OF RAJASTHAN
|
May 16, 1994 |
|
HEERA LAL Vs. THE STATE OF RAJASTHAN
|
July 12, 1994 |
|
HEMRAJ Vs. STATE OF RAJASTHAN
|
October 25, 1994 |
|
HERDILLIA UNIMERS LTD Vs. ARUN BANSAL
|
May 10, 1994 |
|
HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs. MOHD RAFIQUE KHAN
|
February 28, 1994 |
|
HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
November 15, 1994 |
|
HIMMATMAL Vs. RAMESH CHANDRA
|
November 8, 1994 |
|
HINDUSTAN CIBA GEIGY LTD Vs. STATE OF RAJASTHAN
|
September 26, 1994 |
|
HINDUSTAN DEVELOPMENT CORPORATION LTD Vs. UNION OF INDIA
|
January 24, 1994 |
|
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1994 |
|
HIRA CHAND Vs. STATE OF RAJASTHAN
|
August 2, 1994 |
|
HUKANI SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1994 |
|
IBRAHIM Vs. GULAM MOHAMMAD
|
November 16, 1994 |
|
INDER CHAND Vs. STATE OF RAJASTHAN
|
July 28, 1994 |
|
INDER RAJ Vs. STATE OF RAJASTHAN
|
July 14, 1994 |
|
INDUSTRIAL DESIGNS BUREAU Vs. FALCON GULF CERAMICS LTD
|
January 25, 1994 |
|
ISHWAR DAN Vs. STATE OF RAJASTHAN
|
May 4, 1994 |
|
ISHWAR LAL Vs. STATE OF RAJUSTHAN
|
November 21, 1994 |
|
ISHWARI PRASAD AND ORS Vs. MURARI LAL
|
January 21, 1994 |
|
ISLAM MOHAMMED Vs. STATE OF RAJASTHAN
|
February 25, 1994 |
|
J K PAPER INDUSTRIES Vs. BANK OF BARODA
|
February 24, 1994 |
|
J K TYRES CORD Vs. GUMAN SINGH
|
March 15, 1994 |
|
J N V UNIVERSITY Vs. VINOD KUMAR
|
July 27, 1994 |
|
JAGAT RAM Vs. STATE OF RAJASTHAN
|
October 18, 1994 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
July 20, 1994 |
|
JAGDISH CHANDRA VYAS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND
|
May 25, 1994 |
|
JAGDISH NARAIN Vs. STATE OF RAJASTHAN
|
December 8, 1994 |
|
JAGDISH NARAYAN SHARMA Vs. STATE OF RAJASTHAN
|
May 4, 1994 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
January 5, 1994 |
|
JAGDISH PRASAD AND OTHERS Vs. DAULAT RAM
|
August 10, 1994 |
|
JAGGAN NATH Vs. STATE OF RAJASTHAN
|
August 30, 1994 |
|
JAGRAS SINGH Vs. STATE
|
April 15, 1994 |
|
JAHOOR KHAN Vs. ABDUL RAHOOF
|
November 9, 1994 |
|
JAI DEEP SINGH Vs. DISTRICT & SESSIONS JUDGE, DAUSA & ANOTHER
|
August 16, 1994 |
|
JAI LAL Vs. PUNJAB NATIONAL BANK
|
January 13, 1994 |
|
JAI NARAIN Vs. SATYA NARAIN
|
October 31, 1994 |
|
JAI NARAIN Vs. STATE OF RAJASTHAN
|
February 8, 1994 |
|
JAI RAM Vs. STATE OF RAJASTHAN
|
August 30, 1994 |
|
JAIPRAKASH SHARMA Vs. STATE OF RAJASTHAN
|
October 31, 1994 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. HARI NATH SHARMA
|
September 30, 1994 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. SHYAM LAL VERMA
|
May 11, 1994 |
|
JAL SINGH Vs. STATE OF RAJASTHAN
|
October 18, 1994 |
|
JALALUDEEN Vs. STATE OF RAJASTHAN
|
November 29, 1994 |
|
JAMIL BANO Vs. HASAN ALIAS MOHAMMED HASAN DHALAI
|
September 6, 1994 |
|
JAMNI Vs. STATE OF RAJASTHAN
|
December 7, 1994 |
|
JANGIR SINGH AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
|
February 23, 1994 |
|
JANWATA RAM Vs. STATE OF RAJASTHAN
|
October 18, 1994 |
|
JASSA RAM Vs. STATE OF RAJASTHAN
|
October 17, 1994 |
|
JASSU SINGH Vs. STATE OF RAJASTHAN
|
March 16, 1994 |
|
JASU ALIAS JASWANT SINGH Vs. STATE OF RAJASTHAN
|
September 19, 1994 |
|
JASWANT TRADING CO. Vs. COMMISSIONER OF INCOME-TAX
|
July 21, 1994 |
|
JASWANT TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
JAWAN SINGH Vs. STATE OF RAJASTHAN
|
February 18, 1994 |
|
JAWARI MAL Vs. STATE OF RAJASTHAN
|
March 30, 1994 |
|
JETHA NAND Vs. THE MUNICIPAL BOARD, RAISINGHNAGAR & ANR.
|
February 9, 1994 |
|
JINDAL ALUMINIUM LIMITED Vs. STATE OF RAJASTHAN
|
September 6, 1994 |
|
JITENDRA PRINTING WORKS Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
JODHA RAM Vs. STATE OF RAJASTHAN
|
January 28, 1994 |
|
JODHPUR BRANCH OF INDIAN MEDICAL ASSOCIATION JODHPUR Vs. STATE OF RAJASTHAN
|
September 29, 1994 |
|
JODHPUR WOOLLEN MILLS LIMITED Vs. STATE OF RAJASTHAN
|
May 19, 1994 |
|
JOHN DOLLY ELIZABETH Vs. STATE
|
July 5, 1994 |
|
JWALA SINGH Vs. LAXMI LAL
|
March 4, 1994 |
|
K.K. COMPLEX PVT. LTD. Vs. JAIPUR DEVELOPMENT AUTHORITY
|
June 22, 1994 |
|
KAILASH CHAND AGARWAL Vs. STATE OF RAJASTHAN
|
April 6, 1994 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
March 21, 1994 |
|
KAJOD Vs. STATE OF RAJASTHAN
|
December 23, 1994 |
|
KALAWATI DEVI Vs. SUNIL KUMAR
|
January 18, 1994 |
|
KALU Vs. BOARD OF REVENUE
|
July 12, 1994 |
|
KALU & ORS. Vs. STATE
|
January 28, 1994 |
|
KALU ALIAS CHHOTU AND OTHERS Vs. STATE OF RAJASTHAN
|
May 4, 1994 |
|
KALU ALIAS KALU RAM AND OTHERS Vs. THE STATE OF RAJASTHAN
|
August 9, 1994 |
|
KALU SINGH Vs. STATE OF RAJASTHAN
|
September 19, 1994 |
|
KALYAN PRASAD CHORSIA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
January 27, 1994 |
|
KAMAL RAJU Vs. STATE OF RAJASTHAN
|
August 24, 1994 |
|
KAMLESH KUMARI Vs. STATE OF RAJASTHAN & ORS.
|
November 2, 1994 |
|
KAMMO @ KAMARUDDIN Vs. STATE OF RAJASTHAN AND ORS.
|
July 18, 1994 |
|
KAMPURI Vs. THE STATE OF RAJASTHAN
|
August 2, 1994 |
|
KAN SINGH SANKHLA Vs. STATE OF RAJASTHAN
|
July 13, 1994 |
|
KANA RAM Vs. BHANWAR LAL AND OTHERS
|
November 10, 1994 |
|
KANKU Vs. STATE OF RAJASTHAN
|
March 17, 1994 |
|
KANWAR SINGH Vs. UNION OF INDIA
|
April 11, 1994 |
|
KASHMIRI LAL Vs. STATE OF RAJASTHAN
|
July 19, 1994 |
|
KASTOORI UDYOG Vs. UNION OF INDIA
|
April 27, 1994 |
|
KAVITA GUPTA Vs. VINOD KUMAR GUPTA
|
July 4, 1994 |
|
KESAR Vs. ANSHUMALA
|
April 28, 1994 |
|
KESHAR LAL KUMAWAT Vs. STATE OF RAJASTHAN
|
June 1, 1994 |
|
KESHAR SINGH Vs. ABBAS ALI
|
February 17, 1994 |
|
KHAIRAJ Vs. STATE OF RAJASTHAN
|
April 19, 1994 |
|
KHAJAN CHAND Vs. STATE OF RAJASTHAN
|
February 9, 1994 |
|
KHAZAN SINGH Vs. STATE OF RAJASTHAN
|
May 23, 1994 |
|
KHEMA Vs. BHAGWAN
|
May 24, 1994 |
|
KIDIA Vs. STATE OF RAJASTHAN
|
February 21, 1994 |
|
KISHAN LAL Vs. THE STATE OF RAJASTHAN
|
April 6, 1994 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
January 20, 1994 |
|
KISHANSINGH Vs. STATE OF RAJASTHAN
|
August 8, 1994 |
|
KISHORI LAL VERMA Vs. HINDUSTAN ZINC LTD
|
August 19, 1994 |
|
KITPLY INDUSTRIES LTD Vs. HARI NARAIN AND SONS PVT LTD
|
March 22, 1994 |
|
KOJA RAM Vs. STATE OF RAJASTHAN
|
November 17, 1994 |
|
KRISHAN AND OTHERS Vs. STATE OF RAJASTHAN
|
May 18, 1994 |
|
KRISHNA KUMAR & ANR. Vs. JAGDISH CHANDRA & ORS.
|
January 27, 1994 |
|
KRISHNA KUMAR BAGLA Vs. B L SHARMA SUPERINTENDENT PROSECUTION CENTRAL EXCISE AND CUSTOMS JAIPUR
|
July 15, 1994 |
|
KRISHNA KUMAR RAWAT Vs. UNION OF INDIA
|
September 14, 1994 |
|
KRISHNA TALKIES Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES RAJASTHAN
|
February 23, 1994 |
|
KSHETRIYA KHADI GRAMODYOG SAMITI Vs. UNION OF INDIA UOI
|
September 16, 1994 |
|
KULDEEP SINGH DHILLON Vs. GURU NANAK KHALSA COLLEGE
|
July 9, 1994 |
|
KUMARI MEENI & ORS. Vs. BABU @ BADIA & ORS.
|
February 3, 1994 |
|
KUMARI RENU CHAUHAN Vs. GOVERNMENT COLLEGE AJMER SOCIETY
|
January 20, 1994 |
|
KUNANARAM Vs. STATE OF RAJASTHAN
|
February 16, 1994 |
|
KUSHAL SINGH Vs. GRAM PANCHAYAT CHOUTAN
|
July 19, 1994 |
|
LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
LAKHA RAM Vs. STATE OF RAJASTHAN
|
September 8, 1994 |
|
LAKHARA AND CO Vs. SHIVAKARAN BHANWAR LAL KILA
|
August 18, 1994 |
|
LAKHASINGH Vs. STATE
|
February 1, 1994 |
|
LAKSHMI CEMENT Vs. STATE
|
July 11, 1994 |
|
LAL MOHD Vs. HAROON
|
May 26, 1994 |
|
LAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
March 3, 1994 |
|
LALIT KUMAR AGRAWAL Vs. STATE OF RAJASTHAN AND ANR
|
November 28, 1994 |
|
LALLURAM Vs. BALDEORAJ AND OTHERS
|
October 17, 1994 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
January 18, 1994 |
|
LAXMAN LAL Vs. STATE OF RAJASTHAN
|
January 24, 1994 |
|
LAXMAN LAL Vs. STATE OF RAJASTHAN
|
April 8, 1994 |
|
LAXMI BAI Vs. UNION OF INDIA
|
August 9, 1994 |
|
LAXMI INDUSTRIAL CORPORATION Vs. K K TEWARI
|
September 8, 1994 |
|
LAXMI INDUSTRIES Vs. STATE OF RAJASTHAN
|
April 4, 1994 |
|
LAXMI NARAIN SWAMI Vs. STATE OF RAJASTHAN
|
August 19, 1994 |
|
LECTURERS ASSOCIATION Vs. STATE OF RAJASTHAN
|
April 1, 1994 |
|
LEKHRAJ Vs. STATE OF RAJASTHAN AND OTHER
|
April 27, 1994 |
|
LELA BEN AND OTHERS Vs. JITENDRA PAL SINGH AND OTHERS
|
March 25, 1994 |
|
LIC OF INDIA Vs. JYOTI CHHATWANI
|
February 10, 1994 |
|
LOK SONS (P) LTD. Vs. OFFICIAL LIQUIDATOR
|
September 5, 1994 |
|
LOON KARAN Vs. STATE OF RAJASTHAN & ANR.
|
May 25, 1994 |
|
LOONKARAN Vs. MUNICIPAL BOARD, JAISALMER AND OTHERS
|
May 25, 1994 |
|
M C AGRAWAL Vs. STATE OF RAJASTHAN
|
April 21, 1994 |
|
M.D. RAO Vs. SATISH AUGUSTIN
|
November 29, 1994 |
|
M/S. COMPROIND PVT. LTD. Vs. STATE OF RAJASTHAN & ANR.
|
January 17, 1994 |
|
MADAN & ORS. Vs. STATE OF RAJASTHAN
|
January 3, 1994 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
July 27, 1994 |
|
MADANLAL CHAUHAN Vs. FOOD CORPORATION OF INDIA
|
November 15, 1994 |
|
MADHO SINGH Vs. STATE OF RAJASTHAN
|
April 13, 1994 |
|
MADHU CHEMICALS CENTRE Vs. STANDARD WOOLLENS LTD.
|
April 21, 1994 |
|
MADHUDAS Vs. STATE OF RAJASTHAN
|
May 18, 1994 |
|
MAGERIA DAILY WAGES WORKERS UNION Vs. STATE OF RAJASTHAN
|
May 20, 1994 |
|
MAHABIR PRASAD Vs. STATE OF RAJASTHAN
|
January 17, 1994 |
|
MAHARANI YOGESHWARI KUMARI Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
MAHARANI YOGESHWARI KUMARI Vs. LAKE SHORE PALACE HOTEL (P) LTD. AND OTHERS
|
November 23, 1994 |
|
MAHAVEER PRASAD Vs. STATE
|
October 19, 1994 |
|
MAHAVEER TEXTILES Vs. UNION OF INDIA UOI
|
December 7, 1994 |
|
MAHAVIR PRASAD VAIDHYA Vs. STATE
|
August 1, 1994 |
|
MAHENDRA KUMAR Vs. BHEEMA RAJ MEENA
|
August 9, 1994 |
|
MAHENDRA SINGH & ANR. Vs. ZILA PARISHAD, JALORE & ORS.
|
September 9, 1994 |
|
MAHESH BHARDWAJ Vs. SMITA BHARDWAJ
|
September 19, 1994 |
|
MAHESH KUMAR CHAUDHARY Vs. STATE OF RAJASTHAN
|
April 11, 1994 |
|
MAHIPAL SINGH Vs. STATE
|
January 18, 1994 |
|
MAL SINGH Vs. STATE OF RAJASTHAN
|
October 4, 1994 |
|
MALKIYAT SINGH Vs. OM PRAKASH
|
September 9, 1994 |
|
MAN CHAND Vs. STATE OF RAJASTHAN
|
March 24, 1994 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
January 20, 1994 |
|
MANAGER ROHTAS INDUSTRIES LTD Vs. JUDGE LABOUR COURT
|
October 31, 1994 |
|
MANAK LAL AND ANOTHER Vs. STATE OF RAJASTHAN
|
October 18, 1994 |
|
MANGILAL Vs. LAL CHAND
|
October 27, 1994 |
|
MANGTI RAM Vs. ONKAR SAHAI
|
January 13, 1994 |
|
MANGTU RAM Vs. RAM LAL
|
March 22, 1994 |
|
MANI RAM Vs. STATE OF RAJASTHAN
|
February 1, 1994 |
|
MANISH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
February 28, 1994 |
|
MANISH NEWPON Vs. LACHOO COLLEGE OF SCIENCE and TECHNOLOGY OF JODHPUR
|
January 12, 1994 |
|
MANIYA MANI SINGH Vs. STATE OF RAJASTHAN
|
September 15, 1994 |
|
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
February 3, 1994 |
|
MANOHAR LAL ACHARYA Vs. CHAIRMAN U I T BIKANER
|
November 11, 1994 |
|
MANOHAR SINGH Vs. U O I
|
August 24, 1994 |
|
MANOJ TEXTILES Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
MANPHOOL SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
MANU RAM Vs. MUKH RAM
|
March 17, 1994 |
|
MEH RAM Vs. STATE
|
January 14, 1994 |
|
MEHRAJ Vs. SALAMAT HUSSAIN AND OTHERS
|
November 24, 1994 |
|
MEHTA CHARITABLE TRUST PALI Vs. COMMISSIONER DEVASTHAN VIBHAG RAJASTHAN UDAIPUR
|
April 18, 1994 |
|
MEMYNA Vs. ETKADDIN AND OTHERS
|
July 19, 1994 |
|
MISHRILAL Vs. VIDHYADHAR SINGH POONIA
|
September 13, 1994 |
|
MITHU SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
January 28, 1994 |
|
MOD SINGH Vs. STATE OF RAJASTHAN
|
September 19, 1994 |
|
MOD SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 23, 1994 |
|
MODA AND OTHERS Vs. HARSH VARDHAN
|
May 24, 1994 |
|
MODI RAM Vs. STATE OF RAJASTHAN
|
March 23, 1994 |
|
MOHAMMED AHFAJ ALIAS I.C. Vs. STATE OF RAJASTHAN
|
December 13, 1994 |
|
MOHAMMED IQBAL Vs. JAHANARA
|
July 4, 1994 |
|
MOHAN Vs. STATE OF RAJASTHAN
|
July 8, 1994 |
|
MOHAN Vs. BHAIRON SINGH SHEKHAWAT
|
May 25, 1994 |
|
MOHAN Vs. KANNI BAI WIDOW OF NAVLA DANGI
|
February 17, 1994 |
|
MOHAN LAL Vs. JODHPUR CENTRAL COOPERATIVE BANK
|
March 1, 1994 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
September 30, 1994 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
November 23, 1994 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
March 31, 1994 |
|
MOHANDASS MOOLCHAND Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
MOHANDASS MOOLCHAND Vs. COMMISSIONER OF INCOME-TAX
|
July 21, 1994 |
|
MOHANLAL Vs. YAMUNA VALLABH
|
March 24, 1994 |
|
MOHANLAL SHAH Vs. PUKHRAJ CHOUDHARI
|
May 25, 1994 |
|
MOHD NAZIM KHAN Vs. STATE OF RAJASTHAN
|
August 3, 1994 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
August 30, 1994 |
|
MOOL CHAND VERMA Vs. STATE OF RAJASTHAN
|
September 26, 1994 |
|
MOOLCHAND Vs. STATE OF RAJASTHAN
|
February 10, 1994 |
|
MOOLCHAND PATTI Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
MOTI CHAND SUKH LAL KOTHARI Vs. KAMLA DEVI
|
February 21, 1994 |
|
MOTI LAL S/O GENDA LAL Vs. STATE OF RAJASTHAN AND ANR
|
January 27, 1994 |
|
MOTI RAM & ORS. Vs. STATE OF RAJASTHAN
|
January 18, 1994 |
|
MOTILAL JAGETIA Vs. STATE OF RAJASTHAN
|
February 16, 1994 |
|
MS SAHAYAK BHANDAR NIYANTRAK, NORTHERN
RAILWAY WORKSHOP, LALGARH, BIKANER Vs. COMMERCIAL TAXES OFFICER, ANTI-EVASION, BIKANER
|
May 17, 1994 |
|
MS UDAIPUR DISTILLERY CO LTD Vs. STATE OF RAJ & ORS
|
November 16, 1994 |
|
MST. SHANTI Vs. BRIJ MOHAN
|
March 7, 1994 |
|
MUDHU DAS Vs. STATE OF RAJASTHAN
|
May 18, 1994 |
|
MUKESH KUMAR VIJAY Vs. UNIVERSITY OF RAJASTHAN
|
September 21, 1994 |
|
MULCHAND PATTI MFG COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
MUNICIPAL BOARD BUNDI Vs. RIICO AGROILS LIMITED
|
December 22, 1994 |
|
MUNICIPAL COUNCIL Vs. UNION OF INDIA UOI
|
November 1, 1994 |
|
MUNICIPAL COUNCIL BARMER Vs. GAUTAM CHAND
|
August 19, 1994 |
|
MUNNI DEVIS Vs. NEW INDIA ASSURANCE CO LTD
|
May 9, 1994 |
|
MURLIDHAR MAHARIA Vs. STATE OF RAJASTHAN
|
August 3, 1994 |
|
MURUDHAR KSHETRIYA GRAMIN BANK Vs. BHAGWAN RAM
|
November 25, 1994 |
|
MUSTAQ ALI Vs. MUJIBURAHMAN
|
March 2, 1994 |
|
NAGAUR CENTRAL CO OPERATIVE BANK LTD Vs. COMPETENT AUTHORITY OF WAGES
|
April 15, 1994 |
|
NAGJI RAM Vs. STATE OF RAJASTHAN
|
July 27, 1994 |
|
NAND RAM Vs. STATE OF RAJASTHAN
|
November 23, 1994 |
|
NAR SINGH LAL Vs. STATE OF RAJASTHAN
|
February 9, 1994 |
|
NARAIN LAL Vs. DIWALI AND ANOTHER
|
April 13, 1994 |
|
NARAYAN RAM Vs. STATE OF RAJASTHAN
|
November 11, 1994 |
|
NARESH KAMAL SHARMA Vs. STATE OF RAJASTHAN
|
January 24, 1994 |
|
NARESH KUMAR Vs. STATE OF RAJASTHAN
|
October 27, 1994 |
|
NARESH VADILAL SHAH Vs. NOTAN N SHAH
|
February 9, 1994 |
|
NAROTTAM PALIWAL Vs. REGIONAL TRANSPORT AUTHORITY UDAIPUR
|
September 1, 1994 |
|
NATHMAL Vs. MANJU DEVI
|
February 16, 1994 |
|
NATHU Vs. STATE OF RAJASTHAN
|
September 20, 1994 |
|
NATHU RAM AND IDAN RAM Vs. STATE OF RAJASTHAN
|
March 21, 1994 |
|
NATHU SINGH AND ANR Vs. STATE OF RAJASTHAN.
|
December 9, 1994 |
|
NATIONAL ENGINEERING INDUSTRIES LTD Vs. MUNIDNAL CORPORATION JAIPUR
|
August 22, 1994 |
|
NAVNEET RAI Vs. OTMAL
|
November 9, 1994 |
|
NAZIR SINGH Vs. STATE OF RAJASTHAN
|
January 11, 1994 |
|
NEMA RAM Vs. MANGILAL
|
August 9, 1994 |
|
NEMI CHAND Vs. STATE OF RAJASTHAN
|
January 28, 1994 |
|
NEMI KUMAR ALIASBAPU BHAI Vs. STATE OF RAJASTHAN
|
August 5, 1994 |
|
NEMICHAND Vs. ATUL ENTERPRISES
|
October 4, 1994 |
|
NENA RAM Vs. STATE OF RAJ & ORS
|
May 24, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAGANNATH SINGH
|
January 25, 1994 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SANTRA DEVI
|
April 28, 1994 |
|
NEW INDIA ASSURANCE CO. LTD THROUGH ITS LEGALLY CONSTITUTED AUTHORITY, DIVISIONAL OFFICE, JODHPUR Vs. PUSHPA DEVI AND EIGHT OTHERS
|
April 5, 1994 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. PRAHLAD SINGH
|
August 3, 1994 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAGDISH PRASAD
|
May 18, 1994 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. CENTRAL INDUSTRIAL TRIBUNAL JAIPUR AND SHRI KISHAN GOPAL THANVI
|
August 30, 1994 |
|
NEW INDIA INSURANCE CO LTD Vs. INDERSINGH
|
January 27, 1994 |
|
NIJAMUDDIN Vs. STATE OF RAJASTHAN
|
March 23, 1994 |
|
NIJAMUDDIN Vs. STATE OF RAJASTHAN
|
September 9, 1994 |
|
NIMBARAN Vs. CUSTOMS DEPTT
|
July 13, 1994 |
|
NIRANJAN KUMAR Vs. STATE OF RAJ AND ORS
|
September 1, 1994 |
|
OFFICIAL LIQUIDATOR JANHITKARI Vs. VISHNU KUMAR PRADHAN
|
August 26, 1994 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
September 20, 1994 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
April 4, 1994 |
|
OM PRAKASH JANGID Vs. STATE OF RAJASTHAN
|
June 2, 1994 |
|
OM PRAKASH MODI & ORS Vs. STATE OF RAJ & ORS
|
November 8, 1994 |
|
ONKAR & ORS. Vs. STATE OF RAJASTHAN
|
April 21, 1994 |
|
ONKAR LAL S/O SHRI RUPALI NAYAK AND ANOTHER Vs. STATE OF RAJASTHAN
|
September 9, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. VERDA RAM
|
September 22, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. CHANDRI
|
August 26, 1994 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. GYASUDDIN
|
April 6, 1994 |
|
P G FOILS LIMITED Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI
|
September 12, 1994 |
|
P H E D COLONY COMMITTEE Vs. STATE
|
March 22, 1994 |
|
P L LARNBA Vs. STATE OF RAJASTHAN
|
October 28, 1994 |
|
P.D. PALIWAL Vs. STATE OF RAJASTHAN AND OTHERS
|
April 11, 1994 |
|
PADAM SINGH Vs. STATE OF RAJASTHAN
|
May 2, 1994 |
|
PANCHA RAM Vs. STATE OF RAJASTHAN
|
October 18, 1994 |
|
PANCHAYAT SAMITI Vs. PRATAP SINGH
|
November 15, 1994 |
|
PANJI ALIASPANNA RAMJI Vs. BHAGCHAND
|
January 6, 1994 |
|
PAPPU Vs. STATE OF RAJ & ORS
|
November 17, 1994 |
|
PAPPU @ RAMAVTAR Vs. STATE
|
January 17, 1994 |
|
PARAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1994 |
|
PARAS MAL Vs. STATE OF RAJASTHAN
|
August 11, 1994 |
|
PEMA RAM Vs. STATE OF RAJASTHAN
|
August 24, 1994 |
|
PENALSUKH RAM Vs. STATE OF RAJASTHAN
|
August 5, 1994 |
|
PENSIONERS ACTION COMMITTEE Vs. STATE OF RAJASTHAN
|
August 30, 1994 |
|
PESTICIDES INDIA Vs. STATE OF RAJASTHAN
|
February 17, 1994 |
|
PHOOL CHAND Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
November 21, 1994 |
|
PLY MICA Vs. STATE OF RAJASTHAN
|
December 12, 1994 |
|
POONMA RAM Vs. STATE OF RAJASTHAN
|
July 14, 1994 |
|
PRABHU Vs. STATE OF RAJASTHAN
|
January 10, 1994 |
|
PRABHU LAL AND ORS. Vs. STATE OF RAJASTHAN
|
August 2, 1994 |
|
PRADEEP Vs. STATE OF RAJASTHAN
|
May 27, 1994 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
April 28, 1994 |
|
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
|
March 22, 1994 |
|
PRAKASH ALIAS OMPRAKASH Vs. STATE OF RAJASTHAN
|
May 18, 1994 |
|
PRATAP RAI Vs. SOHAN LAL
|
March 3, 1994 |
|
PRATAP SINGH Vs. PANCHAYAT SAMITI
|
February 9, 1994 |
|
PRATAP SINGH CHANDRA SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
PRAVEEN KUMAR GUPTA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
July 25, 1994 |
|
PRAYAGWATI Vs. KALYAN PRASAD
|
October 24, 1994 |
|
PREM ADHAR GAUR Vs. STATE OF RAJASTHAN
|
August 4, 1994 |
|
PREM KUMAR Vs. STATE OF RAJASTHAN
|
February 10, 1994 |
|
PREM RAJ LOONAWAT Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1994 |
|
PREM RAJ LOONAWAT Vs. COMMISSIONER OF INCOME-TAX
|
April 8, 1994 |
|
PREM SHANKAR SHARMA Vs. UNION OF INDIA
|
January 4, 1994 |
|
PREM SINGH ALIAS PAPPU PAPIYA Vs. UNION OF INDIA
|
November 15, 1994 |
|
PRITHVI Vs. SHYAM
|
April 15, 1994 |
|
PRITHVI RAJ Vs. STATE OF RAJASTHAN
|
March 31, 1994 |
|
PRITHVILAL Vs. STATE
|
April 6, 1994 |
|
PRUSHOTTAM LAL SHARMA Vs. UNION OF INDIA
|
January 18, 1994 |
|
PUNJ LLOYD LTD Vs. STATE OF RAJASTHAN
|
September 21, 1994 |
|
PURSHOTTAM Vs. KANAIYA LAL
|
August 16, 1994 |
|
PURSHOTTAM Vs. STATE OF RAJASTHAN
|
July 28, 1994 |
|
PURSHOTTAM ALIAS BABLI & 4 ORS Vs. STATE OF RAJASTHAN
|
March 3, 1994 |
|
PURSHOTTAM LAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
June 3, 1994 |
|
PUSHAP RAJ Vs. STATE OF RAJASTHAN
|
November 16, 1994 |
|
PUSHKAR SINGH Vs. STATE OF RAJASTHAN
|
May 20, 1994 |
|
PUSHPA DEVI Vs. RAVINDRA KUMAR
|
March 3, 1994 |
|
R S INDUSTRIES Vs. UNION OF INDIA
|
February 2, 1994 |
|
RADHA Vs. KHAJAN SINGH
|
May 23, 1994 |
|
RADHA DEVI Vs. LIFE INSURANCE CORPORATION
|
March 8, 1994 |
|
RADHA KISHAN Vs. STATE OF RAJASTHAN
|
August 24, 1994 |
|
RADHA KISHAN MEENA Vs. STATE OF RAJASTHAN & OTHERS
|
February 23, 1994 |
|
RADHEY SHYAM GUPTA Vs. GENERAL INSURANCE CORPORATION OF INDIA
|
November 21, 1994 |
|
RADHEY SHYAM RAMSWAROOP Vs. STATE OF RAJASTHAN
|
August 17, 1994 |
|
RAGHU NATH Vs. STATE
|
October 3, 1994 |
|
RAGHUVEER SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
September 1, 1994 |
|
RAHMAT KHAN Vs. SUBHANI & ORS
|
September 9, 1994 |
|
RAJ ENDRA PRASAD Vs. STATE OF RAJASTHAN & ORS
|
February 3, 1994 |
|
RAJ KISHORE AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 18, 1994 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
September 1, 1994 |
|
RAJ KUMAR RAJMANI Vs. UNION BANK OF INDIA
|
December 12, 1994 |
|
RAJ TUBE MANUFACTURING COMPANY LTD Vs. STATE
|
November 21, 1994 |
|
RAJA RAM Vs. BOARD OF REVENUE
|
July 12, 1994 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR JAIPUR
|
February 25, 1994 |
|
RAJASTHAN HIGH COURT Vs. MAHESH SINGH
|
February 16, 1994 |
|
RAJASTHAN PATRIKA LIMITED Vs. UNION OF INDIA
|
April 22, 1994 |
|
RAJASTHAN SHIKSHAK SANGH Vs. STATE OF RAJASTHAN
|
July 20, 1994 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. JUDGE LABOUR COURT
|
December 15, 1994 |
|
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. KARAN STEELS PVT LTD
|
July 4, 1994 |
|
RAJASTHAN STATE R T C JAIPUR Vs. STATE OF UTTAR PRADESH
|
January 4, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. SANTOSH
|
May 11, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAM KARAN CHAUHAN
|
February 28, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAGDISH VYAS
|
March 3, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HAKAM ALI KHAN
|
May 11, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JUDGE INDUSTRIAL TRIBUNAL BIKANER
|
April 6, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KAILASH CHAND SHARMA
|
March 29, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GENERAL MAZDOOR UNION
|
March 30, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOOL SINGH
|
November 25, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAMINDARA MOTOR TRANSPORT COOPERATION SOCIETY LTD
|
October 31, 1994 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. GANPATRAM AND OTHERS ETC.
|
April 13, 1994 |
|
RAJDADI SMT BADAN KANWAR MEDICAL TRUST Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
RAJENDRA GIRIRAJ PRASAD TIWARI Vs. UNION OF INDIA
|
April 18, 1994 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 24, 1994 |
|
RAJENDRA SINGH & ANR Vs. STATE OF RAJASTHAN & OTHERS
|
April 4, 1994 |
|
RAJESH MOTORS RAJ PVT LTD Vs. STATE OF RAJASTHAN
|
January 24, 1994 |
|
RAJMATA BADHELIJI SURDARSHAN KUMARIJI Vs. STATE OF RAJASTHAN
|
January 24, 1994 |
|
RAJSHREE Vs. PRINCIPAL JUDGE FAMILY COURT LUCKNOW
|
January 25, 1994 |
|
RAJSTHAN HIGH COURT Vs. DHIRAJ KULSHRESTRA
|
April 22, 1994 |
|
RAJU RAM Vs. STATE OF RAJASTHAN
|
April 25, 1994 |
|
RAM BHAROSE Vs. BHARATPUR CENTRAL CO OPERATIVE BANK LTD
|
January 4, 1994 |
|
RAM CHANDER Vs. JUGAL KISHORE
|
March 23, 1994 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
November 21, 1994 |
|
RAM CHANDRA SANKHLA Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
RAM GOPAL Vs. SAMPATI BAI
|
March 2, 1994 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
December 13, 1994 |
|
RAM GOPAL Vs. STATE AND OTHERS
|
July 27, 1994 |
|
RAM KRISHAN SHARMA Vs. THE RAJASTHAN AGRICULTURAL UNIVERSITY
|
February 4, 1994 |
|
RAM KUMAR Vs. STATE AND OTHERS
|
April 8, 1994 |
|
RAM KUMAR SINGH Vs. STATE OF RAJASTHAN
|
January 5, 1994 |
|
RAM NARAIN ALIAS NARAIN Vs. STATE OF RAJASTHAN
|
March 18, 1994 |
|
RAM NARAIN DEORA Vs. STATE OF RAJASTHAN
|
August 9, 1994 |
|
RAM NARAIN KUMAWAT Vs. STATE OF RAJASTHAN AND OTHERS
|
November 16, 1994 |
|
RAM NARAYAN Vs. STATE OF RAJASTHAN
|
September 20, 1994 |
|
RAM NATH Vs. STATE OF RAJASTHAN
|
April 19, 1994 |
|
RAM PAL Vs. NISHA
|
May 11, 1994 |
|
RAM PRASAD MEENA Vs. STATE OF RAJASTHAN
|
May 13, 1994 |
|
RAM PRATAP AND OTHERS Vs. STATE
|
August 25, 1994 |
|
RAM SUKH Vs. R S R T C
|
November 21, 1994 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
July 20, 1994 |
|
RAMA SARAF Vs. ADD. COLLECTOR & DISTT. MAGISTRATE SRI GANGANAGAR
|
July 12, 1994 |
|
RAMA SHANKAR MISHRA Vs. UNION OF INDIA
|
April 27, 1994 |
|
RAMAVTAR Vs. STATE OF RAJASTHAN
|
July 25, 1994 |
|
RAMCHANDER JANGID Vs. STATE
|
November 24, 1994 |
|
RAMDEO Vs. STATE OF RAJASTHAN
|
September 2, 1994 |
|
RAMESH CHAND KHANDELWAL Vs. SMT. SAVITRI & ORS.
|
August 12, 1994 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
August 31, 1994 |
|
RAMESH CHANDRA MOONDRA Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
RAMESH GENERAL STORE Vs. STATE OF RAJASTHAN
|
January 18, 1994 |
|
RAMESHWAR LAL Vs. LALIT KUMAR
|
July 20, 1994 |
|
RAMJI LAL MISHRA Vs. STATE OF RAJASTHAN
|
August 18, 1994 |
|
RAMROOP Vs. STATE OF RAJASTHAN
|
March 23, 1994 |
|
RAMU AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS.
|
March 17, 1994 |
|
RAMZAN KHAN Vs. SARJOO DASS
|
August 23, 1994 |
|
RANCHHOD Vs. STATE OF RAJASTHAN
|
February 7, 1994 |
|
RANDHIR SINGH Vs. STATE
|
May 27, 1994 |
|
RANG LAL MEENA Vs. STATE OF RAJASTHAN
|
December 13, 1994 |
|
RANU LAL Vs. JHEEMI DEVI
|
November 9, 1994 |
|
RASHID AHMED Vs. D T O NAGAUR
|
February 23, 1994 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
July 5, 1994 |
|
RATAN LAL JAIN Vs. STATE OF RAJASTHAN
|
November 9, 1994 |
|
RATAN SINGH Vs. STATE OF RAJASTHAN
|
March 31, 1994 |
|
RATHI GASES LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 13, 1994 |
|
RATNI DEVI Vs. MAHENDRA KUMAR JHA
|
November 30, 1994 |
|
RAVI PRAKASH Vs. MUNICIPAL BOARD
|
May 12, 1994 |
|
RAVINDER SINGH Vs. NAYVELI LIGNITE CORPORATION
|
February 4, 1994 |
|
RAVINDRA NARAYAN Vs. REGISTRAR OF COMPANIES
|
January 11, 1994 |
|
RAVINDRA NATH ALIASVIRENDRANATH Vs. STATE OF RAJASTHAN
|
July 6, 1994 |
|
RAVINDRA PRAKASH Vs. STATE OF RAJASTHAN
|
March 22, 1994 |
|
REGIONAL TRANSPORT OFFICER Vs. PRADEEP KUMAR JAIN
|
September 8, 1994 |
|
REGISTAN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1994 |
|
RENU CHAUHAN Vs. GOVERNMENT COLLEGE, AJMER SOCIETY AND OTHERS
|
January 20, 1994 |
|
REWANT RAM Vs. STATE OF RAJASTHAN
|
November 8, 1994 |
|
ROHITASHWA KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
August 30, 1994 |
|
ROOPA RAM Vs. PADAMJI AND OTHERS
|
April 5, 1994 |
|
ROOPRAM Vs. STATE
|
April 4, 1994 |
|
ROSHAN @ KLRAN Vs. STATE
|
February 18, 1994 |
|
ROSHAN LAL Vs. STATE OF RAJASTHAN AND ORS.
|
January 6, 1994 |
|
ROSHAN LAL Vs. STATE OF RAJASTHAN
|
May 11, 1994 |
|
ROSHNI Vs. STATE OF RAJASTHAN
|
December 14, 1994 |
|
RSEB & ANOTHER Vs. SHRI KAJOD
|
September 28, 1994 |
|
RUGHA RAM Vs. STATE OF RAJASTHAN
|
July 20, 1994 |
|
RUKMANI DEVI Vs. STATE OF RAJASTHAN
|
September 8, 1994 |
|
RUKMANI DEVI Vs. DHANJI
|
January 25, 1994 |
|
S K CHATERJI Vs. UNION OF INDIA
|
January 27, 1994 |
|
S M MEHTA Vs. CHIEF OF THE ARMY STAFF
|
April 22, 1994 |
|
SABOO MINERALS Vs. STATE & ORS
|
November 16, 1994 |
|
SADDIQUE MOHD. Vs. STATE
|
July 7, 1994 |
|
SADIQ ALI Vs. SAGARMAL
|
February 8, 1994 |
|
SAGAR MAL Vs. STATE OF RAJASTHAN
|
September 13, 1994 |
|
SAHAYAK BHANDAR NIYANTRAK NORTHERN RAILWAY WORKSHOP LALGARH BIKANER Vs. COMMERCIAL TAXES OFFICER ANTI EVASION BIKANER
|
May 17, 1994 |
|
SAHIB RAM AND COMPANY 4 C CHHOTI TEHSIL AND DISTRICT SRIGANGANAGAR Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD JAIPUR
|
August 5, 1994 |
|
SAHKARI BHUMI VIKAS BANK LTD., BHILWARA Vs. STATE OF RAJASTHAN AND OTHERS
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May 18, 1994 |
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SAJJAN RAJ SURANA Vs. STATE OF RAJASTHAN
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May 18, 1994 |
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SAMPAT LAL Vs. STATE OF RAJASTHAN
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August 17, 1994 |
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SAMSU Vs. STATE OF RAJASTHAN
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March 23, 1994 |
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SANJAY KHATRI Vs. STATE OF RAJASTHAN
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April 5, 1994 |
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SANTLAL KALYANI AND CO Vs. COMMISSIONER OF INCOME-TAX
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April 8, 1994 |
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SANTLAL KALYANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
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April 8, 1994 |
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SANTOSH KUMAR GUPTA Vs. STATE OF RAJASTHAN
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November 9, 1994 |
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SANTU RAM Vs. STATE
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April 4, 1994 |
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SARDAR SINGH Vs. STATE OF RAJASTHAN
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December 5, 1994 |
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SARFUDDIN Vs. KAMRUDDIN
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August 22, 1994 |
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SARMON PVT LTD Vs. SIDHA SYNTEX LTD
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February 25, 1994 |
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SARVAJANIK NIRMAN MAZDOOR SANGH, BHILWARA Vs. JUDGE, LABOUR COURT,UDAIPUR
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November 28, 1994 |
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SATYA DEV SHARMA Vs. STATE OF RAJASTHAN
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January 3, 1994 |
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SATYA NARAIN Vs. BAJRANG LAL
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April 21, 1994 |
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SATYA PRAKASH Vs. MADAN LAL
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May 6, 1994 |
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SATYANARAIN AND ANOTHER Vs. SARITA SINGH AND ANOTHER
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May 27, 1994 |
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SATYAWATIS Vs. STATE OF RAJASTHAN
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September 26, 1994 |
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SAVIA Vs. STATE OF RAJASTHAN
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April 6, 1994 |
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SAWAI SINGH Vs. STATE OF RAJASTHAN
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May 12, 1994 |
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SAYAL MAL BHANSALI Vs. JUDGE LABOUR COURTS
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July 11, 1994 |
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SHAHI PROCESS Vs. UNION OF INDIA
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August 24, 1994 |
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SHAHJAD Vs. STATE OF RAJASTHAN
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September 1, 1994 |
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SHAKUNTLA DEVI Vs. MOHANLAL AMRIT RAJ JAIN MARKET PALI
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May 26, 1994 |
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SHAKUR MOHD Vs. STATE OF RAJASTHAN AND ANR
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April 1, 1994 |
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SHANKAR LAL Vs. STATE OF RAJASTHAN
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February 17, 1994 |
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SHANKARLAL Vs. KALYAN
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August 1, 1994 |
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SHANMOHD Vs. HANIF
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August 18, 1994 |
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SHANTI LAL Vs. STATE OF RAJASTHAN
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September 8, 1994 |
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SHARDA DEVI Vs. STATE OF RAJASTHAN
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February 8, 1994 |
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SHARWAN SINGH Vs. ZILA PUNARWAS ADHIKARI SRIGANGANAGAR
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September 19, 1994 |
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SHEO NARAIN Vs. JANKI PRASAD
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January 7, 1994 |
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SHEO NARAIN ALIES SAON Vs. JANKI PRASAD
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July 5, 1994 |
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SHIPRA Vs. SHANTI LAL
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August 30, 1994 |
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SHIV CHARAN SHARMA Vs. STATE OF RAJASTHAN
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February 17, 1994 |
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SHIV LAL AND OTHERS Vs. STATE OF RAJASTHAN
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October 21, 1994 |
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SHLESH KUMAR Vs. STATE AND OTHERS
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January 14, 1994 |
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SHOBHA & OTHERS Vs. RAJI
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August 25, 1994 |
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SHOBHAMAL AND SHOBHRAJ Vs. STATE OF RAJASTHAN
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December 1, 1994 |
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SHRAVAN KUMAR Vs. STATE OF RAJASTHAN
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May 6, 1994 |
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SHRAWAN Vs. STATE OF RAJASTHAN
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December 8, 1994 |
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SHRAWAN KUMAR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
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May 23, 1994 |
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SHREE DIGVIJAY CEMENT CO LIMITED Vs. STATE OF RAJASTHAN
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September 20, 1994 |
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SHREE PIPES LIMITED Vs. UNION OF INDIA
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March 8, 1994 |
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SHREE SWAMI Vs. STATE OF RAJASTHAN
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June 2, 1994 |
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SHREECHAND Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR
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May 27, 1994 |
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SHRI SHYAM DASS Vs. SHRI PRAVEEN KUMAR
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November 29, 1994 |
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SHRI T V GEORGE Vs. STATE OF RAJASTHAN
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November 14, 1994 |
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SHRIRAM YADAV Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN
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September 28, 1994 |
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SHRWAN KUMAR Vs. RAJASTHAN STATE ROAD TRANSPORT
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May 23, 1994 |
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SHYAM LAL JOSHI Vs. PANCHAYAT SAMITI, SOMERPUR
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December 9, 1994 |
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SHYAM LAL SHARMA Vs. STATE OF RAJASTHAN
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May 10, 1994 |
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SHYAM NARAYAN JAIN Vs. STATE OF RAJASTHAN AND OTHERS
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October 18, 1994 |
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SHYAM NARAYAN JAIN Vs. STATE OF RAJ & ORS
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October 18, 1994 |
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SHYAM SINGH Vs. STATE OF RAJASTHAN
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October 17, 1994 |
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SILVER AND ART PALACE Vs. COMMISSIONER OF INCOME
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March 17, 1994 |
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SITA RAM Vs. NASIRUDDIN
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June 3, 1994 |
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SITA RAM MALI Vs. STATE OF RAJASTHAN
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March 1, 1994 |
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SMT. INDIRA BHAI W/O RAJENDRA KUINAR Vs. STATE OF RAJASTHAN
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March 16, 1994 |
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SMT. LATA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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July 7, 1994 |
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SOHAN Vs. STATE OF RAJASTHAN
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December 16, 1994 |
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SOHAN LAL Vs. COMMISSIONER OF INCOME-TAX
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April 8, 1994 |
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SOHAN LAL KUKAR Vs. COMMISSIONER OF WEALTH TAX
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April 8, 1994 |
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SONA RAM Vs. STATE OF RAJASTHAN AND OTHERS
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May 16, 1994 |
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SOSAR Vs. STATE OF RAJASTHAN
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April 25, 1994 |
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SOSAR Vs. STATE OF RAJASTHAN
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April 5, 1994 |
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SOYAB MOHAMMAD Vs. RASHIDA BANO MUNNI
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May 25, 1994 |
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STATE Vs. INHABITANTS OF BUNDI CITY
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September 1, 1994 |
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STATE Vs. RAM PRASAD KABRA
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July 26, 1994 |
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STATE Vs. SHREE RAM VERMA
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August 1, 1994 |
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STATE Vs. BABUL LAL SHARMA
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May 4, 1994 |
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STATE Vs. ANOP DEVI
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April 29, 1994 |
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STATE BANK OF INDIA Vs. STATE OF RAJASTHAN AND ORS
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December 9, 1994 |
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STATE INSURANCE AND PROVIDENT FUND DEPT Vs. RAMESHWAR PRASAD
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April 19, 1994 |
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STATE OF RAJASTHAN Vs. BANSHILAL
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April 26, 1994 |
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STATE OF RAJASTHAN Vs. J K PANTH
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March 8, 1994 |
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STATE OF RAJASTHAN Vs. CHOKHA RAM
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January 27, 1994 |
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STATE OF RAJASTHAN Vs. NARAYAN
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July 28, 1994 |
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STATE OF RAJASTHAN Vs. MAHENDRA SINGH
|
August 1, 1994 |
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STATE OF RAJASTHAN Vs. MANGI LAL
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August 12, 1994 |
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STATE OF RAJASTHAN Vs. MILKH RAJ
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August 30, 1994 |
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STATE OF RAJASTHAN Vs. BHANULAL
|
September 7, 1994 |
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STATE OF RAJASTHAN Vs. RAJESH AGRAWAL
|
May 25, 1994 |
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STATE OF RAJASTHAN Vs. HANS RAJ SINGH
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May 23, 1994 |
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STATE OF RAJASTHAN Vs. ROSHAN LAL INDER LAL CHOUDHARY
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July 21, 1994 |
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STATE OF RAJASTHAN Vs. SURESH KUMAR
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December 15, 1994 |
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STATE OF RAJASTHAN Vs. BHOOLI
|
November 29, 1994 |
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STATE OF RAJASTHAN Vs. SHYAM BEHARI
|
December 1, 1994 |
|
STATE OF RAJASTHAN Vs. NARAIN SINGH
|
May 9, 1994 |
|
STATE OF RAJASTHAN Vs. PRAKASH CHANDRA
|
October 18, 1994 |
|
STATE OF RAJASTHAN Vs. HARISH CHANDRA
|
October 18, 1994 |
|
STATE OF RAJASTHAN Vs. LAXMI DEVI WIDOW OF LATE BHAGWAN SAHAI
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March 31, 1994 |
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STATE OF RAJASTHAN Vs. GULAM MUSTAFA
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October 20, 1994 |
|
STATE OF RAJASTHAN Vs. G N SAXENA
|
February 23, 1994 |
|
STATE OF RAJASTHAN & ANR Vs. RAM NIWAS MURDEL
|
March 1, 1994 |
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SUBHKARAN JAICHANDLAL Vs. COMMERCIAL TAXES OFFICER ANTI EVASION BIKANER
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December 15, 1994 |
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SUBODH KUMAR Vs. STATE OF RAJASTHAN
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July 5, 1994 |
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SUDHIRBHAI R PATEL Vs. BANK OF BARODA
|
January 12, 1994 |
|
SUGNA RAM Vs. STATE OF RAJASTHAN
|
January 5, 1994 |
|
SUKA Vs. STATE OF RAJASTHAN
|
May 2, 1994 |
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SUKH LAL Vs. NARAYAN DAS
|
April 6, 1994 |
|
SUKHDEO Vs. STATE OF RAJASTHAN
|
August 11, 1994 |
|
SUMAN NAHAR Vs. ABHAY KUMAR NAHAR
|
December 25, 1994 |
|
SUMER SINGH Vs. STATE OF RAJASTHAN
|
December 13, 1994 |
|
SUMITA MATHUR Vs. UNION OF INDIA
|
May 2, 1994 |
|
SUMITA MATHUR DR Vs. UNIOIUOF INDIA
|
May 12, 1994 |
|
SUNDER LAL Vs. STATE OF RAJASTHAN
|
March 24, 1994 |
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SUNITA SAJNANI Vs. RATAN KUMAR
|
September 27, 1994 |
|
SURATI SMT Vs. DEDA
|
September 19, 1994 |
|
SURENDRA KUMAR Vs. BOARD OF SECONDARY EDUCATION
|
August 24, 1994 |
|
SURESH CHAND Vs. STATE OF RAJASTHAN
|
February 22, 1994 |
|
SURJA RAM Vs. STATE OF RAJASTHAN
|
September 27, 1994 |
|
SURYA PRAKASH Vs. MOHAMMAD JAMEEL KHAN
|
August 19, 1994 |
|
SURYA PRAKASH MATHUR Vs. STATE OF RAJASTHAN
|
April 19, 1994 |
|
SUSHILA GOTHALA Vs. STATE OF RAJASTHAN
|
May 16, 1994 |
|
SUSHILA KANWAR Vs. STATE OF RAJASTHAN
|
April 4, 1994 |
|
SWAROOP SINGH CHOUHAN Vs. STATE OF RAJASTHAN
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July 26, 1994 |
|
TAHIL BULANI Vs. STATE OF RAJASTHAN
|
June 30, 1994 |
|
TALAB KHAN Vs. U O I
|
July 22, 1994 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
April 15, 1994 |
|
TARA CHAND AND ORS. Vs. STATE
|
April 28, 1994 |
|
TARSEM CHAND Vs. PADMA RANI
|
January 3, 1994 |
|
TARUN VYAS Vs. STATE OF RAJASTHAN
|
July 15, 1994 |
|
TEERTH RAM Vs. PARVATI DEVI
|
July 2, 1994 |
|
THANA RAM Vs. STATE OF RAJASTHAN
|
July 21, 1994 |
|
TODAR MAL Vs. ABBAS ALI
|
February 4, 1994 |
|
TOLA RAM Vs. STATE OF RAJASTHAN
|
September 5, 1994 |
|
UDAI RAM Vs. DHARAM CHAND
|
March 15, 1994 |
|
ULLRICH KUSTERER Vs. STATE OF RAJASTHAN
|
April 6, 1994 |
|
UMAID TEXTILE MILLS Vs. RAJASTHAN FINANCIAL CORPORATION, JAIPUR
|
April 1, 1994 |
|
UMESH KUMAR CHOBEY Vs. STATE OF RAJASTHAN
|
December 13, 1994 |
|
UNION OF INDIA Vs. ANANADI LAL
|
September 26, 1994 |
|
UNION OF INDIA Vs. ADARSH METALS CORPORATION
|
July 12, 1994 |
|
UNION OF INDIA Vs. YASHWANT AGRAWAL
|
November 14, 1994 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. LAXMI DEVI
|
May 9, 1994 |
|
USHA Vs. SUKHSAMPAT MAL
|
May 11, 1994 |
|
V.D. VYAS Vs. STATE OF RAJASTHAN & ANR.
|
March 7, 1994 |
|
VAIDHYA DEV SHANKAR SHARMA Vs. STATE OF RAJASTHAN AND THREE OTHERS
|
April 1, 1994 |
|
VATAN SINGH Vs. STATE OF RAJASTHAN
|
July 6, 1994 |
|
VIJAY PAT SAXENA Vs. SHRI DAMODAR SHARMA
|
May 13, 1994 |
|
VIJAY SINGH Vs. STATE OF RAJASTHAN
|
March 17, 1994 |
|
VIKASH ADHIKARI PANCHAYAT SAMITI RAISINGHNAGAR DISTT SRIGANGANAGAR Vs. HARI RAM
|
April 8, 1994 |
|
VIMLA Vs. STATE OF RAJASTHAN
|
February 12, 1994 |
|
VIMLA Vs. STATE OF RAJASTHAN
|
May 12, 1994 |
|
VIMLESH KUMAR Vs. STATE OF RAJASTHAN
|
March 31, 1994 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
February 24, 1994 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
May 18, 1994 |
|
VINOD KUMAR RAO Vs. STATE OF RAJASTHAN
|
August 10, 1994 |
|
VINOD PALAWAT Vs. STATE OF RAJASTHAN
|
July 18, 1994 |
|
VIRJI Vs. UNION OF INDIA
|
March 2, 1994 |
|
VISHNU DUTT Vs. GOVIND DAS
|
September 8, 1994 |
|
VISHWA MITRA Vs. STATE OF RAJASTHAN AND ANOTHER
|
July 4, 1994 |
|
VISHWANATH SINGH Vs. COLLECTOR, SAWAIMADHOPUR AND OTHERS
|
November 2, 1994 |
|
VISHWAS SURGICAL INDUSTRIES Vs. ASSISTANT COMMERCIAL TAXES OFFICER ANTI EVASION SRI GANGANAGAR
|
March 23, 1994 |
|
YAGYANARAIN Vs. DAMDAN
|
January 25, 1994 |
|
YAQUB ALI Vs. STATE OF RAJASTHAN
|
September 6, 1994 |
|
YASHODA BAI Vs. STATE OF RAJASTHAN
|
November 23, 1994 |
|
YASHPAL Vs. STATE OF RAJASTHAN
|
November 2, 1994 |
|
YASHWANT SINGH Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |
|
YASHWANT SINGH Vs. COMMISSIONER OF INCOME-TAX
|
July 21, 1994 |
|
YOGESH CHOUDHARY Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
|
December 13, 1994 |
|
YOGESHWARI KUMARI MAHARANI Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1994 |