|
A C T O Vs. YASWANT AND COMPANY
|
October 1, 1993 |
|
A S CHAUHAN Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ANOTHER
|
January 29, 1993 |
|
AAD RAM Vs. STATE OF RAJASTHAN
|
September 14, 1993 |
|
ABDUL HALIM & 2 ORS Vs. STATE OF RAJASTHAN AND ORS
|
February 8, 1993 |
|
ABDUL QAIYUM Vs. ADDITIONAL DIVISIONAL COMMISSIONER & OTHERS
|
July 26, 1993 |
|
ABDUL RASHEED Vs. STATE OF RAJASTHAN
|
October 29, 1993 |
|
ABDUL REHMAN & ANR Vs. MAHESHWARI PANCHAYAT, KOTA & ANR
|
December 9, 1993 |
|
ABDUL REHMAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
July 21, 1993 |
|
ABDUL REHMAN KHAN Vs. R S E B
|
March 30, 1993 |
|
ACHLA RAM Vs. HASTIMAL
|
November 22, 1993 |
|
ADITYA MILLS LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
|
November 23, 1993 |
|
ADITYA SYNTHETICS PVT LTD Vs. UNION OF INDIA UOI
|
March 10, 1993 |
|
AGARWAL KHAD BHANDAR Vs. STATE OF RAJASTHAN
|
January 6, 1993 |
|
AGRICULTURE MARKET COMMITTEE Vs. PRESCRIBED AUTHORITY UNDER RAJASTHAN S AND CE ACT
|
July 9, 1993 |
|
AHMAD ALI Vs. MUNICIPAL COUNCIL & ANOTHER
|
February 17, 1993 |
|
AIDAN Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
|
AJAYPAL SINGH Vs. JAINARAYAN VYAS UNIVERSITY JODHPUR
|
March 1, 1993 |
|
AJIT KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
February 16, 1993 |
|
AJMER SINGH Vs. STATE OF RAJASTHAN
|
December 16, 1993 |
|
AKHIL RAJASTHAN RAJYA HAND PUMP MISTRIES SANGHATHAN BANSWARA Vs. STATE OF RAJASTHAN
|
August 30, 1993 |
|
ALIMUDDIN & OTHERS Vs. STATE OF RAJASTHAN
|
April 9, 1993 |
|
ALLAHDEEN Vs. STATE OF RAJASTHAN
|
September 14, 1993 |
|
ALLANOOR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
|
May 17, 1993 |
|
AMAR SINGH Vs. UNION OF INDIA
|
August 13, 1993 |
|
AMBASSADOR DRY CLEANERS Vs. UNION OF INDIA
|
March 30, 1993 |
|
AMBICA DEVI Vs. STATE
|
February 4, 1993 |
|
AMILAL Vs. STATE OF RAJASTHAN & ORS
|
July 23, 1993 |
|
AMRA RAM Vs. STATE OF RAJASTHAN
|
July 29, 1993 |
|
AMRIT LAL DOSI AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
January 6, 1993 |
|
ANANT RAM SANKHLA Vs. JUDGE INDUSTRIAL TRIBUNAL
|
August 3, 1993 |
|
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
September 9, 1993 |
|
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
March 11, 1993 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
March 1, 1993 |
|
ANIL KUMAR GUPTA Vs. STATE OF RAJASTHAN & OTHERS
|
March 15, 1993 |
|
ANIL KUMAR MODI Vs. STATE OF RAJASTHAN
|
February 3, 1993 |
|
ANIL NAYYAR Vs. UNIVERSITY OF RAJASTHAN AND
|
September 24, 1993 |
|
ANTIM RAMDEO Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
|
ANUJ JOSHI Vs. STATE OF RAJASTHAN
|
October 7, 1993 |
|
ARISTO PULP & PAPER LTD Vs. RAJASTHAN FINANCIAL CORPORATION AND ANOTHER
|
November 6, 1993 |
|
ARNOD PANCHAYAT SAMITI Vs. STATE OF RAJASTHAN
|
October 6, 1993 |
|
ARUN KUMAR SAINI Vs. RAM DULARI
|
August 4, 1993 |
|
ARVIND KUMAR GOCHAR Vs. STATE OF RAJASTHAN
|
May 6, 1993 |
|
ASHA DEVI AND OTHERS Vs. STATE OF RAJASTHAN
|
December 25, 1993 |
|
ASHA RAM Vs. STATE OF RAJASTHAN
|
May 3, 1993 |
|
ASHA RAM Vs. RAM CHANDRA AND ANOTHER
|
March 29, 1993 |
|
ASHOK KHURANA Vs. STATE OF RAJASTHAN
|
July 28, 1993 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
September 28, 1993 |
|
ASHOK KUMAR AND 9 ORS Vs. STATE FARM CORPN OF INDIA LTD
|
February 22, 1993 |
|
ASHOK KUMAR ASERI Vs. UNIVERSITY OF JODHPUR
|
October 8, 1993 |
|
ASHOK KUMAR GARG Vs. STATE OF RAJASTHAN
|
September 6, 1993 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. LAXMI UDYOG
|
November 9, 1993 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. INSULATOR AND CERAMIC INDIA PVT LTD
|
February 16, 1993 |
|
ASSOCIATED STONE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 19, 1993 |
|
AVADESH SINGH Vs. STATE OF RAJASTHAN
|
September 3, 1993 |
|
BABU Vs. STATE OF RAJASTHAN
|
February 16, 1993 |
|
BABU LAL AND ORS. Vs. STATE OF RAJASTHAN
|
December 17, 1993 |
|
BABU LAL SHARMA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN & OTHERS
|
December 15, 1993 |
|
BABURA Vs. STATE OF RAJASTHAN
|
March 17, 1993 |
|
BACHAN SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1993 |
|
BACHUBHAI SHANTIBHAI AND BROS Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1993 |
|
BADAMILAL Vs. HARSHVARDHAN
|
July 15, 1993 |
|
BAHADUR SINGH Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT
|
February 24, 1993 |
|
BAJRANG LAL JAT Vs. STATE OF RAJASTHAN
|
August 20, 1993 |
|
BAL MIKAND S/O BITHAL PRASAD Vs. STATE OF RAJASTHAN
|
November 5, 1993 |
|
BALA RAM Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
|
BALKISHAN Vs. SECRETARY, GROUND WATER DEPARTMENT, JAIPUR AND ANOTHER
|
April 9, 1993 |
|
BALUNATH Vs. STATE OF RAJASTHAN
|
August 5, 1993 |
|
BANNE SINGH Vs. BANK OF BARODA & ANOTHER
|
July 22, 1993 |
|
BANSHI ALIASBANSHIDHAR AGARWAL Vs. LAXMI NARAIN
|
August 27, 1993 |
|
BANWARI Vs. STATE
|
September 9, 1993 |
|
BANWARI S/O RAM RAKH Vs. STATE OF RAJASTHAN
|
July 13, 1993 |
|
BANWARILAL & MST GINI DEVI Vs. MANGILAL ESTATE PVT LTD CO
|
March 29, 1993 |
|
BASANT BAHAR RESTAURANT Vs. RAM GOPAL SHARMA
|
January 17, 1993 |
|
BATTI LAL Vs. STATE OF RAJASTHAN
|
August 19, 1993 |
|
BAWLA KHAN Vs. DISTRICT MAGISTRATE
|
March 31, 1993 |
|
BHABHUTA RAM Vs. STATE OF RAJASTHAN
|
May 5, 1993 |
|
BHAG CHAND PALIWAL Vs. STATE OF RAJASTHAN AND OTHERS
|
September 15, 1993 |
|
BHAGIRATH Vs. HARDAYAL
|
May 19, 1993 |
|
BHAGWAN DAS RAJAK Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
|
BHAGWAN DEVI Vs. UNION OF INDIA
|
February 22, 1993 |
|
BHAGWAN DHAN Vs. RAJASTHAN HOUSING BOARD JAIPUR
|
April 12, 1993 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
February 15, 1993 |
|
BHAGWANA RAM Vs. STATE OF RAJASTHAN
|
February 25, 1993 |
|
BHAGWATI PRASAD Vs. CHIRANJI LAL
|
September 23, 1993 |
|
BHAIRON LAL Vs. CHANDMAL
|
December 2, 1993 |
|
BHAIRON LAL Vs. RAM BHAROSI LAL
|
February 5, 1993 |
|
BHAIYA @ AMEER UL Vs. STATE OF RAJASTHAN
|
August 12, 1993 |
|
BHAJAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
March 12, 1993 |
|
BHANU Vs. SMT. DHAPA
|
November 3, 1993 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 20, 1993 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
December 10, 1993 |
|
BHANWARLAL Vs. KISHORILAL PARSI
|
January 8, 1993 |
|
BHARAT CONSTRUCTION CO Vs. STATE OF RAJASTHAN
|
August 17, 1993 |
|
BHEEM SEN GARG Vs. STATE OF RAJASTHAN
|
June 10, 1993 |
|
BHERARAM & 2 ORS Vs. THE STATE OF RAJ & OTHERS
|
February 26, 1993 |
|
BHIM SINGH Vs. BAKHTAWAR LAL
|
March 10, 1993 |
|
BHINYA RAM Vs. STATE OF RAJASTHAN
|
August 19, 1993 |
|
BHOJMAL Vs. DISTRICT TRANSPORT OFFICER
|
November 10, 1993 |
|
BHOLURAM Vs. STATE OF RAJASTHAN
|
January 13, 1993 |
|
BHOOR SINGH Vs. DIST MAGISTRATE BARMER
|
March 31, 1993 |
|
BHOPAL SINGH Vs. STATE OF RAJASTHAN
|
May 19, 1993 |
|
BILBAR Vs. STATE OF RAJASTHAN
|
May 20, 1993 |
|
BISHNA RAM Vs. STATE OF RAJASTHAN
|
September 15, 1993 |
|
BOARD OF LNDIAN MEDICINE RAJASTHAN Vs. RADHEY SHYAM SHARMA
|
July 8, 1993 |
|
BRIJ NARAIN Vs. KANCHAN SINGH
|
March 18, 1993 |
|
BRIJENDRA SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1993 |
|
BRIJESH SHARMA Vs. DISTRICT JUDGE JAIPUR DISTRICT JAIPUR
|
December 9, 1993 |
|
C I T Vs. SHREE TEXTILES
|
May 11, 1993 |
|
C T O Vs. RADIANT INDUSTRIES OF INDIA
|
November 22, 1993 |
|
C T O Vs. BARAN CO-OPERATIVE MARKETING SOCIETY LTD
|
September 22, 1993 |
|
C T O Vs. ASSAM ROLLER FLOUR MILLS
|
October 1, 1993 |
|
C T O Vs. BHONRI LAL JAIN
|
October 26, 1993 |
|
C T O JAIPUR Vs. CHAMPALAL JAIN AND CO
|
October 4, 1993 |
|
C T O SPECIAL CIRCLE-I JAIPUR Vs. DELHI CLOTH AND GENERAL MILLS LTD
|
September 16, 1993 |
|
CHAIN SINGH Vs. STATE OF RAJASTHAN
|
October 26, 1993 |
|
CHAMKOR SINGH Vs. STATE OF RAJASTHAN
|
November 10, 1993 |
|
CHANAN RAM Vs. STATE OF RAJASTHAN
|
January 28, 1993 |
|
CHANDRA PRAKASH AGRAWAL Vs. STATE OF RAJASTHAN
|
March 22, 1993 |
|
CHANDRA SHEKHAR Vs. STATE OF RAJASTHAN
|
September 10, 1993 |
|
CHETRAM Vs. KISHA LAL @ DHURIYA
|
December 17, 1993 |
|
CHHATRABHUJ Vs. REGIONAL DIRECTOR INSURANCE
|
February 18, 1993 |
|
CHHIDDI SINGH Vs. LABOUR COURT, JAIPUR AND ANOTHER
|
April 7, 1993 |
|
CHHINDER SINGH Vs. STATE OF RAJASTHAN
|
February 9, 1993 |
|
CHHOGA RAM Vs. STATE
|
February 1, 1993 |
|
CHIDDA SINGH Vs. STATE OF RAJASTHAN & OTHERS
|
March 11, 1993 |
|
CHOKHA RAM Vs. STATE OF RAJASTHAN
|
September 8, 1993 |
|
CHOUTH RAM Vs. STATE OF RAJASTHAN
|
March 3, 1993 |
|
COLONEL S M MEHTA Vs. UNION OF INDIA
|
May 28, 1993 |
|
COMMERCIAL TAXES OFFICER Vs. KIRAN TRADING
|
November 9, 1993 |
|
COMMERCIAL TAXES OFFICER AJMER Vs. DEPUTY CONTROLLER OF STORES WESTERN RAILWAY AJMER
|
September 21, 1993 |
|
COMMERCIAL TAXES OFFICER CIRCLE E JAIPUR Vs. HINDUSTAN SAFETY GLASS WORKS LTD
|
October 26, 1993 |
|
COMMERCIAL TAXES OFFICER JAIPUR Vs. TATA IRON AND STEEL COMPANY LTD
|
October 8, 1993 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE BHARATPUR Vs. DALMIA DAIRY INDUSTRIES
|
September 21, 1993 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE KOTA Vs. MANGALAM CEMENTS LTD
|
October 13, 1993 |
|
COMMERCIAL TAXES OFFICER SPL. CIRCLE I, JODHPUR Vs. M/S INDIAN RAYON AND INDUSTRIES LTD.
|
November 22, 1993 |
|
COMMISSIONER OF GIFT TAX Vs. LAL CHAND DEOMAL
|
October 28, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM ROLLER AND FLOUR MILLS
|
October 28, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL BEARING COMPANY LIMITED
|
October 28, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. PAREKH DR K L
|
October 28, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. JATANLAL
|
October 14, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA SAND STONE COMPANY
|
October 14, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ANJUMAN MOINIA FAKHARIA
|
October 14, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL RAM BAGH PALACE
|
October 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE BHAGPATIA FOOD INDUSTRIES
|
October 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RAJESHWAR PRASAD
|
October 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. FUNDILAL RIKHABCHAND
|
October 12, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHREE UMMED MILLS
|
October 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. AMBER CORPORATION
|
October 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. POWER PLANTS SALE AND SERVICES PRIVATE LIMITED
|
October 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. S M S INVESTMENT CORPORATION PRIVATE LIMITED
|
September 21, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RASHMIKANT DURLABHJI
|
November 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MAHESH TRANSPORT SERVICE
|
November 10, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED SOAP STONE DISTRIBUTING COMPANY PRIVATE LIMITED
|
November 10, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. YAMATAKE HONEYWELL COMPANY LIMITED
|
November 10, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SHAH ENGINEERING PRIVATE LIMITED
|
October 28, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ADITYA MILLS LIMITED
|
October 28, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. DHANDIA GEMS CORPORATION
|
October 29, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. BRIJRAJ SINGH
|
November 2, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA UDHAVDASS
|
December 10, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. YEMATAKE HONEYWELL COMPANY LIMITED
|
December 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ISPAT LIMITED R G
|
December 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE WAREHOUSING CORPORATION
|
December 1, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. KASHMIR BOOT HOUSE
|
September 17, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL RAMGOPAL KAWAI
|
September 17, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. PREM KUMARI SURANA
|
September 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. PADAM KUMARI SURANA
|
September 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. KASLIWAL R L
|
September 14, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. TEXTILES
|
May 11, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWAN BROKER AGENCY
|
May 11, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED
|
April 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN ENTERPRISES
|
May 19, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND GOPI CHAND
|
March 31, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. LAL CHAND
|
March 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL SHRINIWAS
|
March 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR COMPANY PRIVATE LIMITED
|
March 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. DHARMA CHAND
|
March 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. L K KASLIWAL
|
April 19, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. RAJA NARENDRA
|
March 10, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWATI REROLLING MILLS
|
December 16, 1993 |
|
COMMISSIONER OF INCOME TAX THE JODHPUR Vs. RAJASTHAN SPINNING AND WEAVING MILLS LIMITED BHILWARA
|
July 7, 1993 |
|
COMMISSIONER OF INCOME-TAX Vs. K L PARIKH
|
October 28, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. AMAR SINGH RATHORE
|
November 1, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. JYOTSANA BAID
|
November 10, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. SETH GOKUL DASS PRADEEP KUMAR NO 2
|
November 9, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. KALYANI SHARMA
|
December 7, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. R L KASLIWAL
|
December 9, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. RATHORE A S
|
September 22, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. ABHEMAL SHAH
|
September 27, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. BHAGPATIA FOOD INDUSTRIES
|
October 8, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. SETH GOKULDAS PRADEEP KUMAR NO 1
|
October 14, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. MAN BAHADUR SINGH
|
October 14, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. ASHA MITTAL
|
October 28, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. SHRINIWAS SHARMA
|
March 30, 1993 |
|
CONTROLLER OF ESTATE DUTY Vs. SAGARMAL DAGA LATE
|
April 27, 1993 |
|
CONTROLLER OF ESTATE DUTY Vs. DROPADI J NAGPAL
|
December 16, 1993 |
|
CONTROLLER OF ESTATE DUTY Vs. SIREH MAL JI NAWALKHA
|
December 9, 1993 |
|
CONTROLLER OF ESTATE DUTY JAIPUR Vs. LATE SAGARMAL DAGA A/P SHRI MOTICHAND DAGA JAIPUR
|
April 27, 1993 |
|
D K NAGAR Vs. UNIVERSITY OF RAJASTHAN
|
May 28, 1993 |
|
DALPAT RAJ BHANDARI Vs. PRESIDENT OF INDIA
|
July 6, 1993 |
|
DAMA Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
|
DAMODAR LAL SHARMA AND 13 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 8, 1993 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
February 25, 1993 |
|
DAUD ALI Vs. STATE OF RAJASTHAN
|
November 25, 1993 |
|
DAYA SAINI Vs. DIRECTOR OF PRIMARY AND SECONDARY EDUCATION BIKANER AND OTHERS
|
February 17, 1993 |
|
DAYANAND & ORS. Vs. STATE OF RAJASTHAN
|
August 16, 1993 |
|
DEEP CHAND Vs. GOPI RAM
|
February 11, 1993 |
|
DEEPA AND ORS. Vs. STATE OF RAJASTHAN
|
December 7, 1993 |
|
DEEPA RAM Vs. STATE OF RAJASTHAN
|
November 17, 1993 |
|
DEO KARAN Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
|
DESH RAJ Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
|
DEV DUTT VYAS Vs. STATE OF RAJASTHAN
|
January 6, 1993 |
|
DEV KUMARI & 2 OTHERS Vs. STATE & OTHERS
|
January 15, 1993 |
|
DHAN SINGH Vs. STATE OF RAJASTHAN
|
January 2, 1993 |
|
DHARJI Vs. STATE OF RAJASTHAN
|
March 17, 1993 |
|
DHARMA Vs. STATE OF RAJASTHAN
|
September 28, 1993 |
|
DHIM SINGH Vs. STATE OF RAJASTHAN
|
January 2, 1993 |
|
DHIRENDRA SHARMA Vs. STATE OF RAJASTHAN
|
August 18, 1993 |
|
DHIRENDRA SHARMA Vs. STATE OF RAJASTHAN
|
August 8, 1993 |
|
DHOLPUR STONE COMPANY KARAULI Vs. STATE OF RAJASTHAN
|
March 22, 1993 |
|
DILAWAR SINGH Vs. STATE OF BAJASTHANÂ
|
July 28, 1993 |
|
DILAWAR SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 8, 1993 |
|
DILIP K SHARMA Vs. STATE OF RAJ
|
December 15, 1993 |
|
DILIP SINGH Vs. REGISTRAR COOPERATIVE
|
February 1, 1993 |
|
DINESH Vs. STATE
|
March 19, 1993 |
|
DINESH AND ANOTHER Vs. STATE OF RAJASTHAN
|
September 21, 1993 |
|
DR. D.S. TOMAR & DR. SHOBHA TOMAR Vs. STATE OF RAJASTHAN & ORS.
|
October 15, 1993 |
|
DURGA COTTON INDUSTRIES Vs. STATE OF RAJASTHAN
|
December 10, 1993 |
|
DURGA SINGH Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
|
DVL PERSONNEL OFFICER WESTERN RLY Vs. ASHIYA BEGAM
|
September 2, 1993 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. JAIPUR ENTERPRISES
|
April 6, 1993 |
|
FALCON GULF CERAMICS LTD Vs. INDUSTRIAL DESIGNS BUREAU
|
March 22, 1993 |
|
FATEH CHAND SONI Vs. STATE OF RAJASTHAN AND OTHERS
|
September 21, 1993 |
|
FATEH MOHMMED Vs. STATE OF RAJASTHAN
|
August 17, 1993 |
|
FATEH RAJ Vs. SH. NAR SINGH BHAGWAN MANDIR
|
September 13, 1993 |
|
FOJA RAM Vs. STATE OF RAJASTHAN
|
January 28, 1993 |
|
G L VERMA Vs. STATE OF RAJASTHAN
|
February 15, 1993 |
|
GANESH LAL & OTHERS Vs. BALU LAL & OTHERS
|
January 6, 1993 |
|
GANESH RAM S/O SURTA Vs. HANSA RAM S/O NAGJI
|
March 3, 1993 |
|
GANGA RAM AND Vs. STATE OF RAJASTHAN
|
August 26, 1993 |
|
GANGA RAM S/O SHRI BAKSA RAM Vs. STATE OF RAJASTHAN
|
August 10, 1993 |
|
GANI KHAN Vs. UNION OF INDIA
|
February 4, 1993 |
|
GANPAT AND OTHERS Vs. STATE OF RAJASTHAN
|
August 13, 1993 |
|
GATTU DEVI Vs. LADU NARAIN
|
May 28, 1993 |
|
GAURAV VIDEO LIBRARY Vs. PREM KUMAR GUPTA
|
April 27, 1993 |
|
GAURI SHANKAR Vs. STATE OF RAJASTHAN
|
August 17, 1993 |
|
GAYATRI VIDEO Vs. STATE
|
August 13, 1993 |
|
GEETA ENTERPRISES Vs. STATE OF RAJASTHAN
|
May 28, 1993 |
|
GENA RAM Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
|
GENA RAM BISHNOI Vs. STATE OF RAJASTHAN
|
September 17, 1993 |
|
GHANSHYAM Vs. STATE OF RAJASTHAN
|
August 16, 1993 |
|
GHANSHYAM Vs. STATE OF RAJASTHAN
|
January 15, 1993 |
|
GHANSHYAM LAL MATHUR Vs. STATE
|
February 9, 1993 |
|
GHANSHYAM SONI Vs. UNION OF INDIA
|
August 26, 1993 |
|
GHULAM MUSTAFA Vs. STATE OF RAJASTHAN
|
May 28, 1993 |
|
GIRENDRA PAL DR Vs. STATE OF RAJASTHAN
|
June 7, 1993 |
|
GODU RAM BHATI S/O PUNARAM Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
|
GOLCHA PROPERTIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1993 |
|
GOPAL Vs. HIRA CHAND
|
August 17, 1993 |
|
GOPAL SYNTHETICS Vs. WORKMENS COMPENSATION COMMISSIONER
|
December 17, 1993 |
|
GOPAL VERMA Vs. STATE OF RAJASTHAN
|
August 13, 1993 |
|
GORA SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1993 |
|
GOURI SHANKAR Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
|
GOVIND RAM Vs. STATE OF RAJASTHAN
|
February 1, 1993 |
|
GOVIND RAM Vs. JAI NARAIN VYAS UNIVERSITY
|
March 10, 1993 |
|
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
January 12, 1993 |
|
GOVIND SINGH Vs. STATE
|
March 19, 1993 |
|
GUR SHARAN KAUR Vs. STATE
|
January 21, 1993 |
|
GURRAJ SINGH Vs. STATE OF RAJASTHAN
|
January 25, 1993 |
|
GURSHARAN KAUR Vs. STATE OF RAJASTHAN
|
January 21, 1993 |
|
GURUBACHAN SINGH Vs. STATE OF RAJASTHAN
|
August 3, 1993 |
|
GYAN CHAND Vs. STATE OF RAJASTHAN
|
February 15, 1993 |
|
GYARSA Vs. STATE OF RAJASTHAN
|
December 17, 1993 |
|
HAJARI RAM Vs. PREMA RAM
|
August 18, 1993 |
|
HALIYA Vs. STATE OF RAJASTHAN
|
March 17, 1993 |
|
HANGAMI LAL Vs. STATE OF RAJASTHAN
|
February 15, 1993 |
|
HANJA Vs. RAM KISHAN AHIR
|
September 11, 1993 |
|
HANJA Vs. RAM KISHAN AHIR
|
September 13, 1993 |
|
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
May 21, 1993 |
|
HARBHAJAN SINGH Vs. STATE OF RAJASTHAN
|
August 24, 1993 |
|
HARENDRA ALIAS HARI SINGH Vs. STATE OF RAJASTHAN
|
May 5, 1993 |
|
HARI GYAN SINGH DR Vs. STATE OF RAJASTHAN
|
April 9, 1993 |
|
HARI RAM Vs. SURESH CHAND & ORS
|
October 1, 1993 |
|
HARI SHANKAR SHARMA Vs. STATE OF RAJASTHAN
|
November 3, 1993 |
|
HARI SINGH Vs. RAM KUMAR
|
January 7, 1993 |
|
HARIYA Vs. STATE OF RAJASTHAN
|
March 22, 1993 |
|
HARJITENDRA SINGH Vs. STATE OF RAJASTHAN
|
May 20, 1993 |
|
HARMINDRA PAL KAUR Vs. STATE OF RAJASTHAN
|
April 20, 1993 |
|
HARPHOOL Vs. THE STATE OF RAJASTHAN
|
August 20, 1993 |
|
HAZARILAL Vs. ADDITIONAL SENIOR SUB JUDGE
|
October 11, 1993 |
|
HAZI MOHAMMED SON OF GULAM MOHAMMED & 2 ORS Vs. SARJU BAI WIFE OF RATANJIBHAT, CHANDOSA
|
March 16, 1993 |
|
HAZI MUKHTIAR Vs. STATE
|
May 4, 1993 |
|
HEERALAL AND ANR. Vs. STATE OF RAJASTHAN
|
July 29, 1993 |
|
HEMA RAM Vs. STATE OF RAJASTHAN
|
March 1, 1993 |
|
HIMMAT JAIN Vs. STATE
|
November 5, 1993 |
|
HIMMAT MAL Vs. SUMMATI ROOPCHAND
|
August 18, 1993 |
|
HINDUSTAN DEVELOPMENT CORPORATION LTD. Vs. RAJASTHAN UDYOG AND OTHERS
|
December 1, 1993 |
|
HINDUSTAN MACHINE TOOLS LTD Vs. LABOUR COURT
|
March 11, 1993 |
|
HINDUSTAN MACHINE TOOLS LTD Vs. INDUSTRIAL TRIBUNAL
|
January 6, 1993 |
|
HIRA LAL DHANPAT RAI Vs. LAXMICHAND
|
April 6, 1993 |
|
HIRALAL Vs. LAXMI CHAND
|
April 6, 1993 |
|
IBRAHIM Vs. JAHOOR AND SONS
|
August 12, 1993 |
|
IGYAR DASS VAISHNAV Vs. STATE OF RAJASTHAN
|
March 17, 1993 |
|
IKRAMUDDIN Vs. STATE
|
March 1, 1993 |
|
IMRAN KHAN Vs. STATE OF RAJASTHAN
|
May 14, 1993 |
|
INDERJIT SAHDEV Vs. UNION BANK OF INDIA
|
January 13, 1993 |
|
INDIAN ASSOCIATION OF LAWYERS Vs. STATE OF RAJASTHAN
|
April 12, 1993 |
|
INDIAN HOTELS COMPANY LTD & ORS Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 4, 1993 |
|
INDRA KUMAR Vs. JUDGE LABOUR COURT
|
March 30, 1993 |
|
INDRAJ MEENA Vs. STATE OF RAJASTHAN AND OTHERS
|
March 11, 1993 |
|
IQBAL SINGH Vs. STATE OF RAJASTHAN
|
March 19, 1993 |
|
ISHWAR SINGH Vs. GANGA SINGH
|
July 6, 1993 |
|
JABAR KHAN S/O AHMED KHAN Vs. STATE OF RAJASTHAN
|
October 5, 1993 |
|
JAGANNATH JOSHI Vs. STATE OF RAJASTHAN
|
February 9, 1993 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
August 24, 1993 |
|
JAGDISH LAL Vs. MADAN GOPAL
|
December 17, 1993 |
|
JAGDISH NARAIN SHARMA Vs. RAJASTHAN PATRIKA LTD
|
June 21, 1993 |
|
JAGDISH PRASAD SHARMA Vs. GOPAL
|
August 13, 1993 |
|
JAGDISH PRASAD SHARMA Vs. RAJASTHAN STATE SOCIAL WELFARE ADVISORY BOARD
|
August 18, 1993 |
|
JAGDISH PRASAD SINGHAL Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
|
JAGDISH PRASAD SINGHAL Vs. STATE OF RAJASTHAN AND OTHERS
|
September 15, 1993 |
|
JAGDISH RAI & ORS. Vs. STATE OF RAJASTHAN
|
December 7, 1993 |
|
JAGDISHMAL BHANSALI Vs. UNITED INDIA INSURANCE CO LTD
|
November 3, 1993 |
|
JAGMALA RANI Vs. JEET MAL
|
December 6, 1993 |
|
JAGMOHAN SINGH Vs. STATE OF RAJASTHAN
|
April 23, 1993 |
|
JAGROOP SINGH Vs. STATE OF RAJASTHAN
|
November 4, 1993 |
|
JAGRUP SINGH Vs. STATE
|
February 18, 1993 |
|
JAI NARAIN MEENA & 2 OTHERS Vs. STATE OF RAJASTHAN
|
May 18, 1993 |
|
JAI SINGH Vs. UNION OF INDIA
|
January 28, 1993 |
|
JAI SINGH Vs. RAMSINGH
|
April 28, 1993 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
|
JAIN DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1993 |
|
JAIPUR CINEMA KARMCHARI UNION AND ANOTHER Vs. JAIPUR DEVELOPMENT AUTHORITY AND ANOTHER
|
January 25, 1993 |
|
JAIPUR DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY Vs. BANWARI LAL
|
September 3, 1993 |
|
JAIPUR DIVISION IRRIGATION EMPLOYEES UNION Vs. STATE OF RAJASTHAN
|
October 5, 1993 |
|
JALAM SINGH Vs. STATE OF RAJASTHAN
|
September 20, 1993 |
|
JALANI KARYALAYA Vs. COMMERCIAL TAXES OFFICER CIRCLE D JODHPUR
|
November 22, 1993 |
|
JAMEELA Vs. ALIMUDDIN
|
March 22, 1993 |
|
JEET SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1993 |
|
JUGAL KISHORE KARVA AND OTHERS Vs. CENTRAL BANK OF INDIA
|
February 8, 1993 |
|
K L SHARMA Vs. UCO BANK
|
August 3, 1993 |
|
K M MOHNOT Vs. CHAIRMAN BANK OF RAJASTHAN
|
September 17, 1993 |
|
K P MISRA Vs. STATE OF RAJASTHAN
|
February 11, 1993 |
|
K P SINGHAL Vs. STATE OF RAJASTHAN
|
February 1, 1993 |
|
KAILASH AND 5 OTHERS Vs. STATE OF RAJASTHAN
|
April 8, 1993 |
|
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
September 8, 1993 |
|
KAILASH CHANDRA Vs. DEVKINANDAN & ANR
|
February 25, 1993 |
|
KAILASH GUPTA Vs. STATE OF RAJASTHAN
|
November 10, 1993 |
|
KAJOD Vs. STATE OF RAJASTHAN
|
August 6, 1993 |
|
KALAWATI Vs. STATE OF RAJASTHAN
|
September 10, 1993 |
|
KALU RAM Vs. CHARAN SINGH
|
January 4, 1993 |
|
KANHAIYA LAL & ORS Vs. ADDITIONAL COLLECTOR, KOTA AND OTHERS
|
March 16, 1993 |
|
KANKUDI Vs. STATE OF RAJASTHAN
|
January 27, 1993 |
|
KANNAIYALAL Vs. STATE
|
January 21, 1993 |
|
KANWAR DEVI Vs. UNION OF INDIA UOI
|
December 6, 1993 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
March 1, 1993 |
|
KEDAR NATH Vs. STATE OF RAJASTHAN
|
August 5, 1993 |
|
KENDRIYA VIDHYALAYA SANGTHAN Vs. M L MUDGAL
|
May 25, 1993 |
|
KENDRIYA VIDYALAYA SANGTHAN Vs. M L MUDGAL
|
October 28, 1993 |
|
KHANCHAND Vs. AUTHORISED CHIEF COMMISSIONER
|
April 13, 1993 |
|
KHARTARAM Vs. STATE OF RAJASTHAN
|
June 4, 1993 |
|
KHEM CHAND Vs. SENIOR REGIONAL MANAGER FOOD
|
August 3, 1993 |
|
KHETA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
July 12, 1993 |
|
KHUDA BUX Vs. ABDUL RAHIM
|
March 1, 1993 |
|
KHUMAN SINGH Vs. STATE OF RAJASTHAN
|
November 5, 1993 |
|
KHUSHIA Vs. STATEÂ
|
July 14, 1993 |
|
KHYALI RAM MEENA Vs. MANAGING DIRECTOR, R F C & ORS
|
November 1, 1993 |
|
KISHAN CHAND NAGDEV Vs. STATE OF RAJASTHAN
|
May 21, 1993 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
August 26, 1993 |
|
KISHAN LAL SHARMA Vs. STATE OF RAJASTHAN
|
September 3, 1993 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
July 6, 1993 |
|
KISHAN SINGH Vs. DISTRICT MAGISTRATE
|
March 31, 1993 |
|
KISHORE SUKAN RAJ JAM Vs. STATE OF RAJASTHAN
|
June 18, 1993 |
|
KOTA CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1993 |
|
KOTA CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1993 |
|
KRANTI KUMAR JAIN Vs. RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER AND OTHERS
|
December 17, 1993 |
|
KRISHAN GOPAL TIWARI Vs. STATE OF RAJASTHAN
|
May 27, 1993 |
|
KRISHNA KUMARI Vs. STATE OF RAJASTHAN
|
April 19, 1993 |
|
KULWANT SINGH Vs. JASBIR SINGH & ORS.
|
August 17, 1993 |
|
KUMARI RENU CHOUHAN Vs. GOVT COLLEGE AJMER
|
January 8, 1993 |
|
KUNDAN MAL Vs. NAND KISHORE
|
August 16, 1993 |
|
KUODAN S/O NARAIN Vs. STATE OF RAJASTHAN
|
November 3, 1993 |
|
KUSUM Vs. KAILASH CHOUDHARY
|
August 26, 1993 |
|
LADU SINGH Vs. STATE OF RAJASTHAN
|
April 9, 1993 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
June 29, 1993 |
|
LALCHAND Vs. U O I
|
January 20, 1993 |
|
LALU KHAN Vs. STATE OF RAJASTHAN
|
May 28, 1993 |
|
LATA BAI Vs. MOHAN LAL SUKHADIA UNIVERSITY
|
January 18, 1993 |
|
LAXMI NARAIN Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 23, 1993 |
|
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
May 26, 1993 |
|
LEELA & ORS. Vs. STATE OF RAJASTHAN
|
December 15, 1993 |
|
LEELA DEVI Vs. SURESH KUMAR
|
July 5, 1993 |
|
LEGAL REPRESENTATIVE OF GHASI RAM Vs. LAXMINARAIN
|
August 5, 1993 |
|
LEGAL REPRESENTATIVES Vs. STATE OF RAJASTHAN
|
March 5, 1993 |
|
LEGAL REPRESENTATIVES OF MAGA RAM Vs. KANA RAM
|
August 13, 1993 |
|
LEGAL REPRESENTATIVES OF MOHD. SAHAB Vs. PANCH PATHIK SUTHAR SAMAJ
|
December 6, 1993 |
|
LICHHMAN RAM Vs. STATE
|
September 14, 1993 |
|
LOKENDRA INDUSTRIES Vs. STATE
|
January 12, 1993 |
|
LOONKARAN Vs. STATE OF RAJASTHAN
|
September 7, 1993 |
|
LT COL S M PALNITKAR Vs. RAJNI RANI SHARA
|
July 16, 1993 |
|
M C SAXENA Vs. STATE OF RAJASTHAN
|
January 21, 1993 |
|
M D JEWELLERS Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1993 |
|
MADAN LAL Vs. STATE OF RAJASTHANÂ
|
May 21, 1993 |
|
MAGANLAL Vs. STATE
|
February 5, 1993 |
|
MAGHRAJ CALLA Vs. KAJODI MAL
|
May 25, 1993 |
|
MAHABEER MAL SOLANKI Vs. STATE OF RAJASTHAN
|
January 18, 1993 |
|
MAHANT LAXMAN DAS Vs. STATE OF RAJASTHAN AND OTHERS
|
April 6, 1993 |
|
MAHARANA MAHENDRA SINGH AND ANOTHER Vs. MAHARAJ ARVIND SINGH JI AND OTHERS
|
March 23, 1993 |
|
MAHAVEER CONDUCTORS Vs. ASSISTANT COMMERCIAL TAXES OFFICER WARD III CIRCLE C JODHPUR RAJASTHAN
|
May 17, 1993 |
|
MAHAVEER PRASAD Vs. SHARAT CHAND @ SARBESH CHAND & AKHILESH CHAND
|
March 5, 1993 |
|
MAHAVEER PRASAD SHARMA AND 10 OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 15, 1993 |
|
MAHAVEER SINGH Vs. RAJASTHAN STATE WARE HOUSING CORPORATION JAIPUR
|
October 11, 1993 |
|
MAHAVEER SINGH MEHTA Vs. STATE OF RAJASTHAN
|
March 30, 1993 |
|
MAHENDER SINGH S/O SUNDER SINGH Vs. STATE OF RAJASTHAN
|
May 25, 1993 |
|
MAHENDRA KUMAR BHADU Vs. STATE OF RAJASTHAN
|
November 10, 1993 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1993 |
|
MAHENDRA SINGH Vs. MUNICIPAL CORPORATION
|
May 26, 1993 |
|
MAHENDRA SURANA Vs. STATE OF RAJASTHAN
|
April 2, 1993 |
|
MAHENDRU SINGH Vs. THE STATE OF RAJASTHAN
|
July 26, 1993 |
|
MAHESH Vs. STATE OF RAJASTHAN
|
November 3, 1993 |
|
MAHESH Vs. STATE OF RAJASTHAN
|
July 13, 1993 |
|
MAHESH @ PAPPU AND SATYA NARAIN Vs. STATE OF RAJASTHAN
|
August 18, 1993 |
|
MAHESH KUMAR Vs. UNITED COMMERCIAL BANK AND ORS.
|
August 26, 1993 |
|
MAHESH LUDHIYANI Vs. STATE OF RAJASTHAN
|
October 5, 1993 |
|
MAHESH SINGH Vs. RAJASTHAN HIGH COURT JODHPUR
|
July 7, 1993 |
|
MAHOHAR LAL AGRAWAL Vs. SANTOSH
|
April 19, 1993 |
|
MAJOR RADHA KRISHNA Vs. UNION OF INDIA
|
March 26, 1993 |
|
MAKHANLAL SHARMA Vs. R S E B
|
December 22, 1993 |
|
MALAM SINGH Vs. SUNDAR LAL
|
January 7, 1993 |
|
MAN SINGH Vs. JALORE CENTRAL COOPERATIVE BANK
|
March 10, 1993 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
May 10, 1993 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1993 |
|
MANAK CHAND AND ORS. Vs. MUNICIPAL BOARD
|
January 6, 1993 |
|
MANAKMOHATA Vs. STATE OF RAJ
|
July 27, 1993 |
|
MANGAL CHAND GUPTA Vs. UNION BANK OF INDIA AND OTHERS
|
June 24, 1993 |
|
MANGAL CHAND SONI Vs. STATE OF RAJASTHAN
|
January 14, 1993 |
|
MANGAL CHAND TUBES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1993 |
|
MANGI LAL KOTHARI Vs. STATE OF RAJASTHAN
|
October 8, 1993 |
|
MANGUDASS Vs. STATE OF RAJASTHAN
|
December 7, 1993 |
|
MANI KANT ARYA Vs. RAJASTHAN KHADI AND VILLAGE INDUSTRIES BOARD AND
|
July 6, 1993 |
|
MANI LAL AND COMPANY Vs. COMMERCIAL TAXES OFFICER
|
October 13, 1993 |
|
MANIK CHAND SURANA Vs. STATE OF RAJASTHAN & OTHERS
|
April 26, 1993 |
|
MANISH ALIAS MANU Vs. STATE
|
May 5, 1993 |
|
MANISHA GOYAL Vs. STATE OF RAJASTHAN
|
August 13, 1993 |
|
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
October 8, 1993 |
|
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
October 7, 1993 |
|
MANOHAR LAL AGRAWAL Vs. SANTOSH
|
April 17, 1993 |
|
MANOJ KUMAR BANSAL Vs. STATE OF RAJASTHAN
|
August 12, 1993 |
|
MANPHOOL SINGH BENIWAL Vs. RAJASTHAN STATE SPORTS COUNCIL AND OTHERS
|
August 22, 1993 |
|
MARUTI UDHYOG LTD Vs. INSTRUMENTATION LTD
|
December 17, 1993 |
|
MATADEEN GUPTA Vs. STATE OF RAJASTHAN
|
March 4, 1993 |
|
MAYADEVI Vs. STATE OF RAJASTHAN
|
April 2, 1993 |
|
MEER KHAN Vs. STATE OF RAJASTHAN
|
January 22, 1993 |
|
MEERA Vs. VIJAY SHANKAR TALCHIDIA
|
September 21, 1993 |
|
MEETPAL AND ANR. Vs. STATE OF RAJASTHAN
|
September 13, 1993 |
|
METAL REFINING AND TRADING CO Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
|
MINOR ANU ALIASATUL Vs. RATAN LAL SHARMA
|
April 26, 1993 |
|
MOHABBAT SINGH Vs. STATE OF RAJASTHAN
|
July 21, 1993 |
|
MOHAMMAD BUX Vs. STATE FB
|
February 22, 1993 |
|
MOHAMMAD IRSHAD Vs. STATE OF RAJASTHAN
|
October 25, 1993 |
|
MOHAMMAD SALAM @ ABDUL SALAM Vs. STATE OF RAJASTHAN
|
December 6, 1993 |
|
MOHAMMED AYUB Vs. MOHAMMED AND SONS
|
February 16, 1993 |
|
MOHAN LAL Vs. JAGDISH
|
January 25, 1993 |
|
MOHAN LAL Vs. GHISI BAI
|
January 13, 1993 |
|
MOHAN LAL KATARIA Vs. NAGAR PARISHAD SRI GANGANAGAR
|
November 18, 1993 |
|
MOHAN LAL SHARMA & 3 ORS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 23, 1993 |
|
MOHAN LILANI Vs. PEVI BAI
|
July 21, 1993 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
November 4, 1993 |
|
MOHANLAL AND BROS. Vs. STATE OF RAJASTHAN
|
July 26, 1993 |
|
MOHD ASLAM Vs. PARVATI DEVI
|
August 23, 1993 |
|
MOHD BUX Vs. STATE OF RAJASTHAN
|
February 22, 1993 |
|
MOHD. HUSSAIN & ANR. Vs. JUGAL KISHORE
|
September 15, 1993 |
|
MOHNOT STAINLESS STEEL INDUSTRIES P LTD Vs. STATE OF RAJASTHAN
|
May 28, 1993 |
|
MOINUDDIN Vs. STATE OF RAJASTHAN
|
August 20, 1993 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
February 10, 1993 |
|
MOTI LAL Vs. UNION OF INDIA
|
March 10, 1993 |
|
MRS. DEV KUMARI AND OTHERS Vs. STATE AND OTHERS
|
January 15, 1993 |
|
MS BALDWA SYNTHETICS PVT LTD , BHILWARA Vs. UNION OF INDIA AND ORS
|
November 11, 1993 |
|
MS GIRDHARILAL Vs. UNION OFINDIA
|
September 23, 1993 |
|
MS GOLCHA PROPERTIES PVT LTD Vs. UNION OF INDIA & ORS
|
July 15, 1993 |
|
MS K K COMPLEX (PVT ) LTD & ANR Vs. JDA & ORS
|
April 8, 1993 |
|
MS MANOHAR JEWELLERS, JODHPUR Vs. UNION OF INDIA AND ORS
|
October 4, 1993 |
|
MS RAJASTHAN DRUGS & PHARMACEUTICALS LTD Vs. BANK OF RAJASTHAN LIMITED
|
May 11, 1993 |
|
MST. JAMEELA Vs. ALIMUDDIN
|
March 23, 1993 |
|
MST. RAMESHWARI Vs. STATE
|
November 24, 1993 |
|
MUKAT BEHARI Vs. SHYAM SUNDER
|
November 22, 1993 |
|
MUKESH S/O SOHAN LAL Vs. STATE OF RAJASTHAN
|
August 7, 1993 |
|
MUKH RAM Vs. STATE OF RAJASTHAN
|
March 16, 1993 |
|
MUKHTIYAR SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1993 |
|
MUNICIPAL COUNCIL BHILWARA Vs. STATE
|
January 28, 1993 |
|
MUNICIPAL COUNCIL, SRI GANGANAGAR Vs. RAM NARAIN AND OTHERS
|
September 15, 1993 |
|
MURLI DHAR Vs. STATE OF RAJASTHAN
|
January 29, 1993 |
|
N K DUTTA Vs. STATE OF RAJASTHAN
|
July 6, 1993 |
|
NADAN AND MEDA Vs. STATE OF RAJASTHAN
|
July 26, 1993 |
|
NAEEM Vs. STATE OF RAJASTHAN
|
December 25, 1993 |
|
NAGAR NIGAM, JAIPUR, THROUGH ITS ADMINISTRATOR Vs. RAM RATAN MAHESHWARI
|
July 8, 1993 |
|
NAGAR PALIKA KARAMCHARI SANGH RANI Vs. STATE OF RAJASTHAN
|
October 28, 1993 |
|
NANAK RAM Vs. STATE OF RAJASTHAN AND OTHERS
|
February 5, 1993 |
|
NAND KISHORE DUBEY Vs. STATE OF RAJASTHAN AND OTHERS
|
August 3, 1993 |
|
NANDA SINGH Vs. STATE
|
June 23, 1993 |
|
NANDLAL Vs. RATAN BAI
|
January 6, 1993 |
|
NANIK TANWANI Vs. MALVIYA REGIONAL ENGINEERING COLLEGE, JAIPUR AND ANOTHER
|
February 24, 1993 |
|
NANNE KHAN Vs. HAM DASS
|
July 6, 1993 |
|
NARAIN Vs. STATE OF RAJASTHAN
|
September 9, 1993 |
|
NARAIN Vs. STATE
|
December 20, 1993 |
|
NARAIN RAM Vs. STATE OF RAJASTHAN
|
March 5, 1993 |
|
NARAYAN @ UDA Vs. STATE OF RAJASTHAN
|
November 25, 1993 |
|
NARENDRA KUMAR Vs. VARIS HASSAN FAROOQUI
|
April 12, 1993 |
|
NARENDRA KUMAR JAIN Vs. MANZULA
|
May 6, 1993 |
|
NARENDRASINGH BHATI Vs. RAMNARAIN BISHNOI
|
February 16, 1993 |
|
NASIR MOHAMMED Vs. RADHA DEVI
|
November 9, 1993 |
|
NATHA & ANR Vs. STATE &ANR
|
August 6, 1993 |
|
NATHU LAL Vs. STATE OF RAJASTHAN
|
May 19, 1993 |
|
NATHU RAM SAINI Vs. HINDUSTAN COPPER LTD
|
April 22, 1993 |
|
NATHULAL Vs. STATE
|
May 19, 1993 |
|
NATIONAL ENGINEERING INDUSTRIES LTD & 10 ANR Vs. STATE OF RAJASTHAN & 10 OTHERS
|
May 27, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. PARAS
|
August 4, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. ABDUL MAJID
|
December 17, 1993 |
|
NEEM DAS Vs. STATE OF RAJASTHAN
|
January 22, 1993 |
|
NEMI CHAND Vs. STATE OF RAJASTHAN
|
July 7, 1993 |
|
NENU Vs. STATE OF RAJASTHAN
|
February 11, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. CENTRAL INDUSTRIAL TRIBUNAL
|
January 6, 1993 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAD KANWAR
|
March 30, 1993 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BAIKALA
|
November 25, 1993 |
|
NIRMLA ARORA Vs. JOINT REGISTRAR COOPERATIVE
|
March 10, 1993 |
|
NITA JAIN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 1, 1993 |
|
NIWAS & ORS Vs. SHANKAR LAL
|
August 17, 1993 |
|
NIYAMAT ALI Vs. SIROHI DISTT COMMERCIAL CO OPERATIVE BANK LTD
|
August 17, 1993 |
|
NIZAM Vs. JAIPUR DEVELOPMENT AUTHORITY
|
April 12, 1993 |
|
NIZZU Vs. STATE OF RAJASTHAN
|
July 9, 1993 |
|
NYAS EMPLOYEES UNION JODHPUR Vs. STATE OF RAJASTHAN
|
January 14, 1993 |
|
OM METAL & MINERAL PVT. LTD. Vs. STATE OF PUNJAB
|
January 11, 1993 |
|
OM PRAKASH Vs. STATE
|
March 30, 1993 |
|
OM PRAKASH AGARWAL Vs. STATE OF RAJASTHAN
|
May 17, 1993 |
|
OM PRAKASH SHARMA Vs. PANCHAYAT SAMITI BAP
|
May 14, 1993 |
|
OM PRAKASH TIWARI Vs. STATE OF RAJASTHAN
|
June 25, 1993 |
|
OM SINGH Vs. SWAROOP RAM CHOUDHARY
|
January 25, 1993 |
|
ONKAR Vs. KUNDAN LAL
|
August 19, 1993 |
|
ORIENTAL INSURANCE CO AND OTHERS Vs. SHAH MOHD
|
July 23, 1993 |
|
ORIENTAL INSURANCE CO LTD Vs. SARDAR SADHU SINGH
|
August 13, 1993 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PATEL RATAN BEN
|
August 16, 1993 |
|
ORIENTAL POWER CABLES LTD Vs. REGISTRAR OF COMPANIES
|
February 10, 1993 |
|
P K TIWARI Vs. COMMISSIONER OF WEALTH TAX
|
September 21, 1993 |
|
PADMA DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 30, 1993 |
|
PADMJA SHARMA Vs. RATAN LAL SHARMA
|
October 7, 1993 |
|
PALA RAM Vs. STATE OF RAJASTHAN
|
September 6, 1993 |
|
PALI CENTRAL CO Vs. SUNIL KUMAR SHARMA
|
September 15, 1993 |
|
PALI FILLING STATION Vs. STATE OF RAJASTHAN
|
January 19, 1993 |
|
PANCHIYA Vs. STATE OF RAJASTHAN
|
March 12, 1993 |
|
PANCHIYA Vs. STATE OF RAJASTHAN
|
March 22, 1993 |
|
PANKAJ SHARMA Vs. C S BANSAL
|
January 19, 1993 |
|
PAPALIYA @ OM PARKASH Vs. STATE OF RAJASTHAN
|
August 25, 1993 |
|
PAPIYA Vs. STATE OF RAJASTHAN
|
December 8, 1993 |
|
PARAS MAL Vs. SHIV LAL
|
January 5, 1993 |
|
PARBAT SINGH Vs. STATE OF RAJASTHAN
|
January 29, 1993 |
|
PARIVAHAN KARAMCHARI Y S S LTD Vs. REGIONAL TRANSPORT AUTHORITY
|
July 27, 1993 |
|
PARMESHWARI SHIVRAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
March 15, 1993 |
|
PAWAN KUMAR Vs. JAIPUR DEVELOPMENT AUTHORITY
|
September 8, 1993 |
|
PAWAN KUMAR PAREEK Vs. RAJASTHAN RAJYA BUNKAR SAHKARI SANGH
|
August 5, 1993 |
|
PAWAN KUMAR S/O SHRI MOHAN LAL JAIN, Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
|
PEAREY LAL RAJENDRA KUMAR PVT LTD Vs. STATE OF RAJASTHAN
|
January 21, 1993 |
|
PEER SINGH Vs. STATE OF RAJASTHAN
|
February 22, 1993 |
|
PEMA RAM Vs. UNION OF INDIA
|
January 14, 1993 |
|
PERIWAL TRADING CORPN Vs. REGIONAL P F COMMISSIONER
|
July 7, 1993 |
|
PHOOL SINGH Vs. STATE OF RAJASTHAN
|
May 3, 1993 |
|
PHOOTAR MAL Vs. STATE OF RAJASTHAN
|
September 1, 1993 |
|
POLAR MARMO AGGLOMERATES LTD Vs. UNION OF INDIA
|
November 10, 1993 |
|
POONAM CHAND PREM RAJ Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1993 |
|
POORAN Vs. STATE OF RAJASTHAN
|
July 9, 1993 |
|
POORAN &ORS Vs. THE STATE OF RAJASTHAN
|
April 26, 1993 |
|
POORIYA Vs. STATE OF RAJASTHAN
|
February 25, 1993 |
|
PRABHU ALIAS PRABHULAL Vs. STATE OF RAJASTHAN
|
September 30, 1993 |
|
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
November 4, 1993 |
|
PRABHU DAYAL Vs. SUWA LAL
|
August 20, 1993 |
|
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
|
PRABHU LAL Vs. STATE OF RAJASTHAN
|
September 17, 1993 |
|
PRABHU LAL AGARWAL Vs. STATE OF RAJASTHAN
|
January 29, 1993 |
|
PRADEEP KHATRI Vs. STATE OF RAJASTHAN
|
November 26, 1993 |
|
PRADEEP KUMAR Vs. SECRETARY GANGANAGAR SUGAR MILLS LTD
|
March 4, 1993 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
May 18, 1993 |
|
PRAKASH Vs. BHAGWAN DAS
|
August 13, 1993 |
|
PRAKASH CHAND Vs. REGIONAL TRANSPORT AUTHORITY JODHPUR
|
March 11, 1993 |
|
PRANITA Vs. BOARD OF SECONDARY EDUCATION
|
July 15, 1993 |
|
PRASHANT KOTHARI Vs. SOHAN LAL
|
September 17, 1993 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1993 |
|
PRAVIN CHAND MOHIN KUMAR Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1993 |
|
PREM CHAND Vs. MADAN LAL
|
November 17, 1993 |
|
PREM CHAND Vs. STATE OF RAJASTHAN
|
July 8, 1993 |
|
PREM CHAND AND OTHERS Vs. THE STATE OF RAJASTHAN
|
May 18, 1993 |
|
PREM PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
|
March 1, 1993 |
|
PREM SUKH Vs. STATE OF RAJASTHAN
|
January 5, 1993 |
|
PREMIA Vs. STATE OF RAJASTHAN
|
July 9, 1993 |
|
PRESANNA KUMARI K K Vs. STATE OF RAJASTHAN
|
March 4, 1993 |
|
PUBLIC CARRIERS TRUCK OWNERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1993 |
|
PURAN CHAND Vs. VIJAY KUMAR
|
October 4, 1993 |
|
PYAR SINGH & ORS. Vs. STATE OF RAJASTHAN
|
September 9, 1993 |
|
RADMAL Vs. STATE OF RAJASTHAN
|
November 10, 1993 |
|
RAGHUNATH PURI GOSWAMI Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
|
RAJ RANI Vs. COLLECTOR LAND RECORD AJMER
|
November 9, 1993 |
|
RAJA MAN SINGH Vs. COMMISSIONER OF WEALTH TAX
|
April 27, 1993 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. DISTRICT JUDGE JAIPUR CITY JAIPUR
|
May 17, 1993 |
|
RAJASTHAN HIGH COURT Vs. RADHA MOHAN LAL
|
May 26, 1993 |
|
RAJASTHAN HIGH COURT Vs. RADHA MOHAN LAL
|
March 31, 1993 |
|
RAJASTHAN PUBLIC SERVICE Vs. MEETHA NATH ALIAS MEETHESH NIRMOHI
|
January 28, 1993 |
|
RAJASTHAN STATE ELECTRICITY Vs. KAMLESH JAIN
|
November 24, 1993 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. MUNSIFFTAND JUDICIAL MAGISTRATE DAUSA
|
October 6, 1993 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. ORIGINAL MINERAL INDUSTRIES RAJGARH ALWAR
|
September 2, 1993 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 19, 1993 |
|
RAJASTHAN STATE ELECTY. BOARD, JAIPUR Vs. SH. S.S. RATHORE AND ANOTHER
|
December 13, 1993 |
|
RAJASTHAN STATE MINES AND MINERALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1993 |
|
RAJASTHAN STATE ROAD TRANSPORT COMPANY Vs. HUKAM SINGH
|
May 13, 1993 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. LABOUR COURT
|
March 10, 1993 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. BABU LAL SHARMA
|
November 10, 1993 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SOHAN LAL
|
October 26, 1993 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HABIB KHAN
|
January 28, 1993 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MOHAN SINGH
|
April 20, 1993 |
|
RAJASTHAN STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1993 |
|
RAJASTHAN WOOL PROCESSORS Vs. INCOME TAX OFFICER
|
November 5, 1993 |
|
RAJENDRA BAHADUR BHANDARI Vs. RAJASTHAN STATE AGRICULTURE
|
December 16, 1993 |
|
RAJENDRA KUMAR Vs. UNION OF INDIA
|
January 13, 1993 |
|
RAJENDRA KUMAR SONI Vs. AUTHORITY UNDER SEC 20 OF RAJASTHAN SHOPS AND
|
September 17, 1993 |
|
RAJENDRA MOHAN JOSHI Vs. STATE OF RAJASTHAN
|
October 6, 1993 |
|
RAJENDRA PRASAD Vs. STATE
|
September 23, 1993 |
|
RAJENDRA PRASAD Vs. STATE
|
May 3, 1993 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
November 10, 1993 |
|
RAJENDRA SINGH @ RAJU SINGH AND 3 OTHERS Vs. STATE OF RAJASTHAN
|
May 5, 1993 |
|
RAJENDRA TRADING COMPANY Vs. C T O
|
October 13, 1993 |
|
RAJESH Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
|
RAJESH BHARGAVA Vs. STATE BANK OF BIKANER AND JAIPUR
|
December 1, 1993 |
|
RAJKIYA MAHAVIDHYALAYA ASTHAI VYAKHYATA SANGHARSH SAMITIDH Vs. STATE OF RAJASTHAN
|
October 14, 1993 |
|
RAJMATA SMT SUSHILA KUMARI Vs. M S A SINGH
|
May 12, 1993 |
|
RAJNEESH Vs. JAI NARAIN VYAS UNIVERSITY JODHPUR
|
September 6, 1993 |
|
RAKESH GUPTA Vs. AHMED FAROOQ
|
January 19, 1993 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
February 8, 1993 |
|
RAM CHANDRA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
March 22, 1993 |
|
RAM CHANDRA KASLIWAL, ADVOCATE Vs. STATE OF RAJASTHAN & ORS
|
April 2, 1993 |
|
RAM CHANDRA SWAMI Vs. STATE OF RAJASTHAN
|
April 27, 1993 |
|
RAM CHARAN Vs. STATE OF RAJASTHAN
|
July 15, 1993 |
|
RAM DASS VERMA Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 19, 1993 |
|
RAM KISHORE Vs. STATE OF RAJASTHAN
|
March 11, 1993 |
|
RAM KISHORE SHARMA Vs. ZILA PARISHAD JODHPUR
|
January 21, 1993 |
|
RAM NIWAS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
March 30, 1993 |
|
RAM PRATAP SHARMA Vs. BISHAMBHAR DAYAL
|
August 4, 1993 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1993 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
October 14, 1993 |
|
RAM SWAROOP RAIGAR Vs. RAJASTHAN KHADI AND VILLAGE INDUSTRY BOARD
|
July 8, 1993 |
|
RAMDAS Vs. STATE OF RAJASTHAN
|
December 17, 1993 |
|
RAMDEO Vs. STATE OF RAJASTHAN
|
July 22, 1993 |
|
RAMDEO Vs. STATE OF RAJASTHAN
|
March 31, 1993 |
|
RAMDHAR SINGH Vs. RAJASTHAN COMMUNICATIONS LTD
|
August 20, 1993 |
|
RAMESH AGRAWAL Vs. SMT BHAGWATI NEELAM
|
May 17, 1993 |
|
RAMESH CHAND Vs. SMT. VIJAY LAXMI
|
April 6, 1993 |
|
RAMESH CHAND KACHHAWAHA Vs. STATE OF RAJASTHAN
|
July 8, 1993 |
|
RAMESH CHAND PALIWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
|
September 28, 1993 |
|
RAMESHWAR Vs. STATE
|
February 16, 1993 |
|
RAMGOPAL Vs. VIJAY KUMAR
|
February 1, 1993 |
|
RAMPHAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 3, 1993 |
|
RAMPRATAP Vs. BOARD OF REVENUE
|
January 6, 1993 |
|
RAMVEER SINGH Vs. STATE
|
September 14, 1993 |
|
RAMZAN Vs. STATE OF RAJASTHAN
|
March 29, 1993 |
|
RAN SINGH ALIAS RANVEER SINGH Vs. STATE OF RAJASTHAN
|
August 16, 1993 |
|
RANA RAM S/O SHRI ROCHI RAM Vs. THE STATE OF RAJASTHAN
|
January 2, 1993 |
|
RASHID KHAN ALIAS RASHID Vs. STATE
|
January 11, 1993 |
|
RASHID MOHD Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
|
RATAN INDUSTRIAL CORPORATION Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
|
December 16, 1993 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
September 3, 1993 |
|
RATAN LAL SONI Vs. STATE OF RAJASTHAN
|
July 29, 1993 |
|
RATNA DEVI Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
|
RATTA Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
|
RAVINDRA KUMAR SABU Vs. STATE
|
September 23, 1993 |
|
RAZAK Vs. STATE OF RAJASTHAN
|
November 22, 1993 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, JAIPUR & 3 ORS Vs. NARAYANI UDYOG, KOTA & 3 ORS
|
July 7, 1993 |
|
REKHA RAM Vs. NEW INDIA INSURANCE CORPORATION
|
August 5, 1993 |
|
RICHPAL SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
|
September 2, 1993 |
|
RODU RAM Vs. STATE OF RAJASTHAN
|
February 9, 1993 |
|
ROHITASH SINGH Vs. DISTRICT & SESSIONS JUDGE, DUNGARPUR AND OTHERS
|
March 22, 1993 |
|
ROOPA RAM Vs. COLLECTOR
|
January 12, 1993 |
|
ROOPI BAI Vs. MAHAVEER
|
March 10, 1993 |
|
ROOPSI @ ROOPJI Vs. STATE OF RAJASTHAN
|
October 7, 1993 |
|
ROSHAN Vs. STATE OF RAJASTHAN
|
March 31, 1993 |
|
ROSHAN LAL AGARWAL Vs. UNION OF INDIA
|
October 28, 1993 |
|
RSRTC JAIPUR Vs. HUKAM SINGH
|
May 13, 1993 |
|
RSRTC, JAIPUR Vs. LABOUR COURT, KOTA & ANR
|
March 4, 1993 |
|
RUP RAM Vs. STATE OF RAJASTHAN
|
May 27, 1993 |
|
S B B J JAIPUR Vs. NATIONAL IRON AND STEEL ROLLING CORPORATION
|
September 2, 1993 |
|
S B P CHEM PVT LTD Vs. STATE OF RAJASTHAN
|
March 3, 1993 |
|
S P MALOO & 3 ORS Vs. RAJASTHAN HOUSING BOARD AND OTHERS
|
October 8, 1993 |
|
SABBA S/O CHAND MAL Vs. STATE OF RAJASTHAN
|
May 3, 1993 |
|
SAHAB SINGH AND 6 OTHERS Vs. STATE OF RAJASTHAN
|
June 7, 1993 |
|
SAHI RAM Vs. STATE OF RAJASTHAN
|
February 17, 1993 |
|
SAMAI SINGH Vs. THE STATE OF RAJASTHAN
|
June 7, 1993 |
|
SAMUHIK SAHAKARI SAMITI NO 2 MANDALGARH Vs. STATE OF RAJASTHAN AND MANDALGARH
|
September 3, 1993 |
|
SANGARSH SAMITI PRADHAN ADHYAPAK MADHYAMIK VIDHYALAYA DISTRICT RAJSAMAND Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
|
SANGEETA Vs. STATE
|
February 1, 1993 |
|
SANKLA Vs. STATE OF RAJASTHAN
|
March 18, 1993 |
|
SANTOK CHAND SONI Vs. STATE OF RAJASTHAN
|
May 7, 1993 |
|
SANTOSH Vs. ADDITIONAL DISTRICT JUDGE NO L GANGANAGAR
|
August 5, 1993 |
|
SANTOSH KUMARI Vs. DEVI SINGH & OTHERS
|
November 10, 1993 |
|
SANTOSH SHARMA Vs. J D A APPELLATE TRIBUNAL
|
January 25, 1993 |
|
SARLA DEVI Vs. MUNICIPAL COUNCI JODHPUR
|
April 20, 1993 |
|
SAROJ Vs. STATE OF RAJASTHAN
|
February 24, 1993 |
|
SAROJ SHARMA Vs. STATE OF RAJASTHAN & ORS
|
September 23, 1993 |
|
SARVOTAM VEGETABLE PRODUCTS Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
|
SARYA NARAYAN Vs. SHANTI LAL
|
May 21, 1993 |
|
SATISH CHANDRA Vs. STATE OF RAJASTHAN
|
November 16, 1993 |
|
SATISH KUMAR SETHI Vs. STATE OF RAJASTHAN
|
December 21, 1993 |
|
SATYA NARAIN Vs. RAJASTHAN STATE ROAD TRANS
|
October 27, 1993 |
|
SATYA NARAIN Vs. UNION OF INDIA
|
October 28, 1993 |
|
SATYA NARAIN Vs. R.S.R.T.C. AND ANOTHER
|
October 27, 1993 |
|
SATYA NARAIN KHATIKA Vs. STATE OF RAJASTHAN & ANR.
|
September 1, 1993 |
|
SATYA NARAIN SHARMA Vs. RASTRIYA MILL MAZDOOR SANGH
|
January 6, 1993 |
|
SATYA VEER Vs. STATE OF RAJASTHAN
|
March 10, 1993 |
|
SATYPAL Vs. STATE OF RAJASTHAN
|
March 16, 1993 |
|
SAVDA Vs. STATE OF RAJASTHAN
|
January 18, 1993 |
|
SAYED SULTAN AHMAD Vs. STATE OF RAJASTHAN
|
May 17, 1993 |
|
SEEMA Vs. SANJEEV GODHA
|
September 24, 1993 |
|
SEWA RAM Vs. MANOJ KUMAR
|
August 20, 1993 |
|
SHAHID KHAN Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 15, 1993 |
|
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
March 23, 1993 |
|
SHAKTI SINGH Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN
|
September 23, 1993 |
|
SHAMBHU DAYAL AGRAWAL Vs. STATE OF RAJASTHAN
|
February 9, 1993 |
|
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
|
December 25, 1993 |
|
SHANI BAI Vs. MADAN LAL
|
October 26, 1993 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
May 12, 1993 |
|
SHANKARLAL Vs. VED PRAKASH
|
April 16, 1993 |
|
SHANKER SINGH Vs. STATE OF RAJASTHAN
|
July 14, 1993 |
|
SHANTI KUMAR Vs. BHAGWANI DEVI HOSPITAL
|
September 20, 1993 |
|
SHANTI LAL Vs. GUMAN MAL LODHA
|
October 13, 1993 |
|
SHER KHAN Vs. STATE OF RAJASTHAN
|
September 17, 1993 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
August 24, 1993 |
|
SHERA RAM Vs. STATE OF RAJASTHAN
|
August 26, 1993 |
|
SHIKER CHAND Vs. STATE OF RAJASTHAN
|
January 28, 1993 |
|
SHIV CABLE TV SYSTEM Vs. STATE OF RAJASTHAN
|
May 10, 1993 |
|
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
|
SHIV RATAN Vs. COMMERCIAL TAXES OFFICER BIKANER DIVISION ANTI EVASION
|
March 23, 1993 |
|
SHIV SAINATH RUBBER INDUSTRIES PVT LTD Vs. STATE OF RAJASTHAN
|
December 10, 1993 |
|
SHIV SHANKAR Vs. PRABHU LAL
|
November 26, 1993 |
|
SHRAVAN, BRIJYA, BADR1 & LALYA Vs. STATE OF RAJASTHAN
|
April 19, 1993 |
|
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
|
SHRI MAHENDRASINGH; SMT MAHARANI SUSHILA KUMARI; SHRI ARVIND SINGH; LEGAL REPRESENTATIVES OF MAHARANA BHAGWAT SINGH; ARVIND SINGH Vs. SHRI ARVIND SINGH & ORS; SHRI ARVIND SINGH & ORS; SHRI MAHENDRASINGH; RAJMATA SMT SUSHILA KUMARI & OTHERS; M K MAHENDRASINGH & ORS
|
June 11, 1993 |
|
SHRI RAM Vs. STATE
|
February 1, 1993 |
|
SHRI RAM BAGORIA Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
|
February 10, 1993 |
|
SHRI SUGAR MERCHANTS ASSOCIATION UDAIPUR Vs. STATE OF RAJASTHANÂ
|
July 8, 1993 |
|
SHYAM DAS Vs. PRAVEEN KUMAR
|
August 13, 1993 |
|
SHYAM MURARI BANSAL Vs. SHRI K S GALUNDIA
|
February 4, 1993 |
|
SHYAM MURARI BANSAL Vs. K.S. GALUNDIA
|
March 4, 1993 |
|
SHYAM OIL CAKE P LTD Vs. STATE OF RAJASTHAN
|
September 15, 1993 |
|
SHYAM PRAKASH VYAS DR Vs. STATE OF RAJASTHAN
|
August 12, 1993 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
January 25, 1993 |
|
SHYAM SUNDER MODI Vs. STATE OF RAJASTHAN
|
April 13, 1993 |
|
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN & OTHERS
|
July 5, 1993 |
|
SHYAMA @ SHYAM SUNDER Vs. STATE OF RAJ
|
January 25, 1993 |
|
SHYAMPURIGRAH NIRMAN SAHAKAR1SAMITI LTD Vs. STATE OF RAJASTHAN AND ANR
|
August 27, 1993 |
|
SHYAMU Vs. STATE OF RAJASTHAN
|
March 10, 1993 |
|
SIDHARTH Vs. SHANKERDAN AND ANOTHER
|
October 6, 1993 |
|
SIDHRAJ DHADDA Vs. STATE OF RAJASTHAN
|
May 25, 1993 |
|
SIDHRAJ DHADDA Vs. STATE
|
May 26, 1993 |
|
SINCHAI KAMGAR UNION Vs. STATE OF RAJASTHAN
|
May 21, 1993 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
April 7, 1993 |
|
SITA RAM GOYAL & OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
January 6, 1993 |
|
SITE RAM Vs. STATE OF RAJASTHAN
|
September 3, 1993 |
|
SLUTTISH CHANDRA JAIN Vs. STATE OF RAJASTHAN
|
April 6, 1993 |
|
SMT. PATASHI AND 5 OR. LADIES Vs. STATE OF RAJASTHAN
|
August 4, 1993 |
|
SMT. VIMLA LODHA Vs. VIKLANG KALYAN SAMITI
|
March 23, 1993 |
|
SOBHAG MAL Vs. SHANTILAL AND ANR.
|
August 30, 1993 |
|
SODI DEVI Vs. HAJARIMAL
|
September 21, 1993 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
June 26, 1993 |
|
SOMALAL Vs. STATE
|
January 19, 1993 |
|
SONI Vs. MADAN LAL
|
August 23, 1993 |
|
SRI RAM Vs. STATE
|
February 1, 1993 |
|
STATE Vs. PINK CITY TRADE ARTICLES KHUDRA VIKRETA SANGH JAIPUR
|
March 10, 1993 |
|
STATE Vs. NARENDRA KUMAR KAUSHIK
|
August 23, 1993 |
|
STATE Vs. BADRI BHATIA
|
August 16, 1993 |
|
STATE Vs. RIKHAB DAS JAIN
|
August 17, 1993 |
|
STATE BANK OR INDIA Vs. SPINTEX TUBES AND CONES LTD
|
February 10, 1993 |
|
STATE OF RAJASTHAN Vs. GOVERDHAN OIL MILLS
|
March 4, 1993 |
|
STATE OF RAJASTHAN Vs. SUNITA GUPTA
|
April 6, 1993 |
|
STATE OF RAJASTHAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
March 31, 1993 |
|
STATE OF RAJASTHAN Vs. MOHAMMAD SAHID
|
July 5, 1993 |
|
STATE OF RAJASTHAN Vs. SHIV KARAN
|
April 29, 1993 |
|
STATE OF RAJASTHAN Vs. SHER SINGH
|
August 24, 1993 |
|
STATE OF RAJASTHAN Vs. JUGAL KISHORE
|
September 2, 1993 |
|
STATE OF RAJASTHAN Vs. BABU KHAN
|
September 8, 1993 |
|
STATE OF RAJASTHAN Vs. GANESH DAS
|
November 8, 1993 |
|
STATE OF RAJASTHAN Vs. SHIV NARAIN
|
April 23, 1993 |
|
STATE OF RAJASTHAN Vs. RAM PRATAP.
|
May 19, 1993 |
|
SUBHASH CHANDRA PANDEY Vs. ASSISTANT COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
JAIPUR AND OTHERS
|
March 17, 1993 |
|
SUBHASH PUROHIT Vs. STATE OF RAJASTHAN
|
February 25, 1993 |
|
SUKHA Vs. STATE OF RAJASTHAN
|
April 2, 1993 |
|
SUKHDEV AND OTHERS Vs. STATE OF RAJASTHAN
|
August 17, 1993 |
|
SUKHDEV VYAS Vs. STATE OF RAJASTHAN
|
August 27, 1993 |
|
SUKHVINDER SINGH Vs. STATE OF RAJASTHAN
|
November 24, 1993 |
|
SUKI Vs. HEM SINGH
|
January 6, 1993 |
|
SUMAN KUMAR GUPTA Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
|
February 1, 1993 |
|
SUMAN PRAKASH JUNEJA AND ANOTHER Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO 1,
JAIPUR CITY, JAIPUR AND ANOTHER
|
August 3, 1993 |
|
SUNDER LAL AND 22 OTHERS Vs. STATE OF RAJASTHAN
|
November 22, 1993 |
|
SUNIL Vs. SHYAM SINGH & ORS.
|
December 9, 1993 |
|
SUNIL BABBAR S/O S.L. BABBAR Vs. STATE OF RAJASTHAN
|
April 13, 1993 |
|
SUNIL KUMAR AJMERA Vs. SECRETARY STATE TRANSPORT AUTHORITY GWALIOR
|
May 20, 1993 |
|
SUNIL SYNCHEM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1993 |
|
SUNIT KUMARAVASTHI Vs. BAR COUNCIL OF RAJASTHAN THROUGH ITS SECRETARY
|
February 18, 1993 |
|
SURENDRA KAUR GUDWAN Vs. STATE OF RAJASTHAN
|
August 23, 1993 |
|
SURESH CHAND Vs. STATE OF RAJASTHAN
|
September 24, 1993 |
|
SURESH CHANDRA Vs. STATE OF RAJASTHAN
|
July 28, 1993 |
|
SURJAN Vs. STATE OF RAJASTHAN
|
September 30, 1993 |
|
SWAROOP SINGH Vs. STATE
|
December 25, 1993 |
|
SYAL BROTHERS Vs. RAJASTHAN HOUSING BOARD JAIPUR
|
September 23, 1993 |
|
TARA CHAND SANKHLA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 30, 1993 |
|
TARA CHAND TELI Vs. INDUSTRIAL TRIBUNAL, JAIPUR AND OTHERS
|
February 26, 1993 |
|
TARACHAND Vs. STATE OF RAJASTHAN & OTHERS
|
July 9, 1993 |
|
TARANAGAR KRAYA VIKRAYA SAHAKARI SAMITI Vs. STATE OF RAJASTHAN
|
September 16, 1993 |
|
TEK CHAND Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN, JODHPUR
|
December 21, 1993 |
|
TH SHANKER SINGH Vs. DHARMDAS
|
September 23, 1993 |
|
THE CHAIRMAN, MUNICIPAL BOARD, SARDAR SAHAR Vs. BHAGWANA RAM
|
December 16, 1993 |
|
THE STATE OF RAJASTHAN & ORS Vs. DR BHAGWAT SHARAN CHATURVEDI
|
July 8, 1993 |
|
THEKEDAR MAZDOOR UNION Vs. JUDGE INDUSTRIAL TRIBUNAL
|
September 7, 1993 |
|
TIKAMCHAND Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 12, 1993 |
|
TOPAN DAS DAKOT Vs. STATE OF RAJASTHAN
|
April 6, 1993 |
|
TULSIRAM SHARMA Vs. STATE OF RAJASTHAN
|
March 1, 1993 |
|
UDAI LAL ALIAS UDA Vs. STATE OF RAJASTHAN
|
January 25, 1993 |
|
UGAM RAJ Vs. STATE
|
January 14, 1993 |
|
UMED SINGH Vs. STATE OF RAJASTHAN
|
March 4, 1993 |
|
UNION BANK OF INDIA Vs. GOPI KRISHNA
|
March 11, 1993 |
|
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
February 9, 1993 |
|
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
April 6, 1993 |
|
UNION OF INDIA Vs. KRISHNA MILLS LTD
|
September 9, 1993 |
|
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
September 15, 1993 |
|
UNION OF INDIA Vs. JAIPUR ENQUIRY COMMISSION
|
October 7, 1993 |
|
UNION OF INDIA UOI Vs. SHIV BABOO SINGH
|
February 22, 1993 |
|
UNITED INDIA INSURANCE CO LTD Vs. DAMA RAM
|
November 25, 1993 |
|
USMAN Vs. SITARAM
|
August 16, 1993 |
|
UTMA RAM Vs. NIRMLA DEVI
|
March 23, 1993 |
|
UTTAM SINGH Vs. STATE OF RAJASTHAN
|
July 28, 1993 |
|
VARDHAMAN KALA Vs. STATE OF RAJASTHAN
|
November 9, 1993 |
|
VASUDEV RAJANI Vs. UNION OF INDIA
|
January 4, 1993 |
|
VIDYA DHAR Vs. HINDUSTAN COPPER LTD
|
December 20, 1993 |
|
VIJAY KUMAR Vs. MUNICIPAL COUNCIL, TONK
|
June 16, 1993 |
|
VIJAY SHANKAR Vs. STATE OF RAJASTHAN
|
September 10, 1993 |
|
VIJAY SINGH MEENA Vs. JAI NARAIN VYAS UNIVERSITY
|
May 10, 1993 |
|
VIMAL CHAND HIRAWAT Vs. COMMISSIONER OF INCOME TAX
|
October 28, 1993 |
|
VIMAL CHAND HIRAWAT Vs. COMMISSIONER OF INCOME-TAX
|
October 28, 1993 |
|
VIMAL KUMAR Vs. BHILWARA WOOLTAX LIMITED
|
May 28, 1993 |
|
VINOD KUMAR BHARTI Vs. STATE
|
September 6, 1993 |
|
VINOD LUNIA Vs. STATE OF RAJASTHAN
|
December 20, 1993 |
|
VIRENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
September 21, 1993 |
|
VISHAMBHAR DAYAL MUNNA LAL Vs. ASSISTANT COMMERCIAL TAXES
|
January 4, 1993 |
|
VISHNU LAL Vs. STATE OF RAJASTHAN
|
September 21, 1993 |
|
WALI MOHAMMED Vs. STATE OF RAJASTHAN
|
August 19, 1993 |
|
WAPCOS KARAMCHARI SANGH Vs. UNION OF INDIA
|
March 23, 1993 |
|
YAQOOB Vs. STATE OF RAJASTHAN
|
July 21, 1993 |
|
YASIN KHAN Vs. O N G C
|
February 25, 1993 |
|
YUSUF ALI Vs. STATE OF RAJASTHAN
|
September 8, 1993 |
|
ZAFAR ALI Vs. KHATOOBAI WIDOW OF KAMRUDEEN
|
August 20, 1993 |
|
ZAMINDARA MOTOR TRANSPORT Vs. STATE TRANSPORT APPELLATE
|
March 23, 1993 |