|
A C T O ANTI EVASION JODHPUR Vs. DEO KARAN SHRI CHAND JAIN MERTA CITY
|
March 27, 1992 |
|
A C T O WARD IV BHILWARA Vs. L RS OF DECEASED CHHOGALAL AKODIA
|
February 24, 1992 |
|
A C T O WARD-C Vs. MAHAVEER TIMBER MART
|
February 11, 1992 |
|
A K GUPTA Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
|
August 27, 1992 |
|
A S RAWAT Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
|
A.C.J.M. Vs. SHYAM SINGH S/O SHRI MAGAN SINGH
|
November 3, 1992 |
|
ABDUL AZIZ Vs. R S R T C & ANR
|
July 3, 1992 |
|
ABDUL BEG Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
ABDUL GAFOOR Vs. REGIONAL TRANSPORT AUTHORITY
|
January 22, 1992 |
|
ABDUL LATIF Vs. THE JUDGE, INDUSTRIAL TRIBUNAL AND OTHERS
|
December 3, 1992 |
|
ABDUL WAHID Vs. STATE OF RAJASTHAN
|
April 2, 1992 |
|
ADARSH METAL CORPORATION Vs. UNION OF INDIA
|
August 11, 1992 |
|
ADESH KUMAR Vs. STATE OF RAJASTHAN
|
November 19, 1992 |
|
ADITYA KUMAR Vs. STATE OF RAJASTHAN
|
August 10, 1992 |
|
ADITYA MILLS LTD & 2 ORS Vs. STATE OF RAJASTHAN & 2 OTHERS
|
July 23, 1992 |
|
AHMED Vs. STATE OF RAJASTHAN
|
January 6, 1992 |
|
AHMED KHAN Vs. STATE OF RAJASTHAN
|
February 11, 1992 |
|
AJAIB SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1992 |
|
AJMER CENTRAL CO Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 26, 1992 |
|
AKHATARKHAN Vs. T V RAMNAN & ANR
|
December 17, 1992 |
|
ALCOBEX METALS P LIMITED Vs. UNION OF INDIA
|
January 18, 1992 |
|
ALFOODIN GHOSI ALIAS ALFOO Vs. UNION OF INDIA
|
June 17, 1992 |
|
ALI AKSAR Vs. MOHANLAL SUKHADIA
|
September 7, 1992 |
|
ALKA DABI Vs. PREM PRAKASH DABI
|
February 10, 1992 |
|
ALL INDIA STUDENTSFEDERATION RAJASTHAN UNIT Vs. STATE OF RAJASTHAN
|
April 16, 1992 |
|
ALLADIN Vs. L RS OF MANGILAL
|
May 15, 1992 |
|
ALLAHDEEN Vs. STATE OF RAJASTHAN
|
September 4, 1992 |
|
ALLIED AGENCIES Vs. UNION OF INDIA
|
April 21, 1992 |
|
AMAR CHAND Vs. STATE OF RAJASTHAN
|
May 4, 1992 |
|
AMAR CHAND Vs. GRAM PANCHAYAT
|
November 25, 1992 |
|
AMAR CHAND GUPTA Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
|
AMAR KANWAR Vs. STATE
|
August 20, 1992 |
|
AMAR SINGH Vs. BANARSI DEVI
|
July 27, 1992 |
|
AMBALAL Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
|
AMRA RAM Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
|
AMRINDER SINGH Vs. UNION OF INDIA
|
December 14, 1992 |
|
ANAND GUM INDUSTRIES Vs. UNION OF INDIA AND OTHERS
|
February 20, 1992 |
|
ANAND PRAKASH Vs. RAGHUVEER SINGH PAREEK
|
January 3, 1992 |
|
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
November 16, 1992 |
|
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
September 16, 1992 |
|
ANI @ HANIF & OTHERS Vs. THE STATE OF RAJASTHAN
|
March 12, 1992 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
|
ANIL KUMAR Vs. STATE
|
July 20, 1992 |
|
ANIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
May 20, 1992 |
|
ANURAG GUPTA Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
|
APAR SINGH Vs. STATE OF RAJASTHAN
|
May 18, 1992 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
February 11, 1992 |
|
ARVIND KUMAR @ TILLU Vs. STATE OF RAJASTHAN
|
April 21, 1992 |
|
ARVIND KUMAR SHARMA Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 13, 1992 |
|
ASGAR KHAN Vs. MUNICIPAL COUNCIL
|
August 20, 1992 |
|
ASHA DEVI Vs. STATE OF RAJASTHAN
|
June 5, 1992 |
|
ASHGAR KHAN & ANR Vs. STATE OF RAJASTHAN
|
April 24, 1992 |
|
ASHIQ Vs. STATE OF RAJASTHAN
|
February 10, 1992 |
|
ASHOK BHATNAGAR Vs. R S R T C
|
February 18, 1992 |
|
ASHOK CHANDRA GUPTA Vs. RAJASTHAN STATE TEXT BOOK BOARD, JAIPUR AND ANOTHER
|
May 27, 1992 |
|
ASHOK DHARIWAL Vs. UNIVERSITY OF JODHPUR
|
August 28, 1992 |
|
ASHOK KRIPLANI Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
|
ASHOK KUMAR JAIN & ORS Vs. THE STATE OF RAJASTHAN & ANR
|
October 20, 1992 |
|
ASHUTOSH GOSWAMI Vs. U.O.I. AND OTHERS
|
January 3, 1992 |
|
ASHUTOSH PAREEK Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
January 13, 1992 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. KISHORI SHYAM BRIJESH KUMAR
|
April 17, 1992 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. SWAROOP NARAIN GORDHAN DAS
|
April 17, 1992 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAJ MINERAL SUPPLY WORKS
|
October 22, 1992 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD III JAIPUR Vs. JAWAHAR PATANG HOUSE
|
March 16, 1992 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD-I AJMER Vs. DHARAJEET HALWAI
|
March 25, 1992 |
|
ASSOCIATION OF RETIRED EMPLOYEES Vs. STATE OF RAJASTHAN
|
July 6, 1992 |
|
ASU SINGH RAJPUT Vs. GEHLOT ENTERPRISES LTD.
|
November 20, 1992 |
|
ATTEQUE ALI Vs. ZUBBERIYA TIBBIYA COLLEGE
|
February 10, 1992 |
|
AUTOMOBILES COOP WORKSHOP LTD Vs. JETHMAL AGARWAL
|
September 15, 1992 |
|
AVASHAN MANDAL PARIJAT UCH Vs. RAJASTHAN HOUSIONG BOARD
|
November 16, 1992 |
|
AVATAR SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1992 |
|
AVICHAL GARGE Vs. JAGDISH LAL
|
January 8, 1992 |
|
AVTAR SINGH Vs. RAJASTHAN STATE SEEDS CORPORATION LTD. AND ANR
|
January 6, 1992 |
|
B K CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
|
June 10, 1992 |
|
B K PAREEK Vs. NEW BANK OF INDIA AND OTHERS
|
February 4, 1992 |
|
B L BAKIWALA Vs. JAIPUR DEVELOPMENT AUTHORITY & OTHERS
|
November 3, 1992 |
|
B N BHOOTRA Vs. STATE OF RAJASTHAN
|
December 9, 1992 |
|
B T C UTIRNA SANGH Vs. STATE
|
February 11, 1992 |
|
BABU KHAN Vs. STATE OF RAJASTHAN
|
March 9, 1992 |
|
BABU KHAN Vs. STATE OF RAJASTHAN
|
February 27, 1992 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
January 9, 1992 |
|
BABU LAL Vs. KISHORE LAL
|
November 18, 1992 |
|
BABU LAL ALIAS BABU RAM Vs. STATE OF RAJASTHAN
|
February 20, 1992 |
|
BABU LAL SHARMA Vs. URMILA SHARMA
|
August 19, 1992 |
|
BABU RAM Vs. STATE OF RAJASTHAN
|
December 9, 1992 |
|
BABULAL TATIWAL Vs. STATE
|
April 21, 1992 |
|
BACHANSINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
September 3, 1992 |
|
BACHUMAL UTTAM MAL Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1992 |
|
BADAN SINGH Vs. BOARD OF REVENUE
|
January 15, 1992 |
|
BADRI Vs. STATE
|
February 26, 1992 |
|
BADRI LAL Vs. PRESCRIBED AUTHORITY UNDER
|
October 28, 1992 |
|
BAGA RAM Vs. STATE
|
July 8, 1992 |
|
BAGDA RAM Vs. STATE OF RAJASTHAN
|
December 3, 1992 |
|
BAGIRATH SINGH Vs. STATE
|
January 13, 1992 |
|
BAHADUR SINGH Vs. CHIEF ENGINEER
|
July 10, 1992 |
|
BAJRANG LAL Vs. ASST ENGINEER PWD
|
April 21, 1992 |
|
BAJRANG SINGH RATHORE Vs. STATE BANK OF INDIA AND OTHERS
|
May 25, 1992 |
|
BAJRANGLAL Vs. ASSISTANT ENGINEER P W D SUB DIVISION SIKAR
|
April 21, 1992 |
|
BAL KISHAN Vs. STATE OF RAJASTHAN
|
October 8, 1992 |
|
BALLU Vs. STATE
|
May 11, 1992 |
|
BANDHUA MUKTI MORCHA RAJASTHAN Vs. STATE OF RAJASTHAN AND OTHERS
|
July 14, 1992 |
|
BANSHI LAL Vs. STATE OF RAJASTHAN
|
January 10, 1992 |
|
BANSI LAL BAKARI Vs. SECRETARY TO THE GOVERNMENT
|
March 10, 1992 |
|
BANSWARA SYNTEX LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
March 13, 1992 |
|
BANTA SINGH Vs. STATE OF RAJASTHAN
|
February 6, 1992 |
|
BARJI DEVI Vs. STATE OF RAJASTHAN
|
September 16, 1992 |
|
BARKAT ALI Vs. RUKHSANA
|
December 10, 1992 |
|
BASANTI DEVI Vs. STATE OF RAJASTHAN
|
March 31, 1992 |
|
BASHEER Vs. BUNDU KHAN
|
April 30, 1992 |
|
BASHIRUDDIN ALIAS ASGAR Vs. STATE OF RAJASTHAN
|
March 13, 1992 |
|
BASUDEV SINGH Vs. RAJASTHAN STATE COOPERATIVE BANK AND ANOTHER
|
November 5, 1992 |
|
BEERBAL Vs. STATE OF RAJ & ORS
|
May 19, 1992 |
|
BHAGIRATH AND TODIAYA Vs. STATE OF RAJASTHAN
|
January 30, 1992 |
|
BHAGWAN DAS Vs. STATE OF RAJASTHAN
|
August 4, 1992 |
|
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
|
October 22, 1992 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
November 16, 1992 |
|
BHAGWAT SINGH BANAWAT Vs. UNION OF INDIA AND ORS.
|
January 7, 1992 |
|
BHAGYOMAL Vs. R S R T C
|
April 23, 1992 |
|
BHAMRI ALIAS LEELE Vs. STATE OF RAJASTHAN
|
July 6, 1992 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 22, 1992 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
July 17, 1992 |
|
BHANWARLAL Vs. BANK OF BARODA
|
April 10, 1992 |
|
BHANWAROO KHAN Vs. AZIM KHAN
|
October 14, 1992 |
|
BHARAT GENERAL and SEEDS STORES Vs. MAHENDRA SINGH
|
September 16, 1992 |
|
BHARATLAL Vs. DEVICHAND
|
November 26, 1992 |
|
BHAROSI LAL AND ANR Vs. MOOL CHAND
|
April 27, 1992 |
|
BHARTIYA HOMOEOPATHIC MEDICAL COLLEGE & OTHERS Vs. UNIVERSITY OF RAJASTHAN AND ANOTHER
|
May 27, 1992 |
|
BHATA RAM & 10 ORS. Vs. STATE OF RAJASTHAN
|
September 3, 1992 |
|
BHATU ALIAS BHARAT KUMAR Vs. STATE OF RAJASTHAN
|
February 13, 1992 |
|
BHAWANI SINGH Vs. STATE
|
February 21, 1992 |
|
BHEMJI Vs. STATE OF RAJASTHAN
|
November 11, 1992 |
|
BHENSREADGARH PANCHAYAT SAMITI HI GRADE TEACHERS ASSOCIATION Vs. STATE OF RAJASTHAN
|
March 3, 1992 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
January 10, 1992 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
April 13, 1992 |
|
BHERU SINGH Vs. STATE OF RAJASTHAN
|
March 4, 1992 |
|
BHERU SINGH Vs. RAJASTHAN STATE ELECTRICITY
|
January 22, 1992 |
|
BHIM SINGH Vs. PANCBAJAT SAMITI SHERGARH
|
December 17, 1992 |
|
BHIM SINGH Vs. STATE OF RAJASTHAN
|
July 24, 1992 |
|
BHOM SINGH RATHORE Vs. RAJASTHAN STATE ELECTRICITY
|
April 23, 1992 |
|
BHOMPAL SINGH Vs. STATE OF RAJASTHAN
|
March 20, 1992 |
|
BHOOR SINGH Vs. STATE OF RAJASTHAN
|
May 6, 1992 |
|
BHOPAL SINGH Vs. STATE
|
August 20, 1992 |
|
BHURA RAM Vs. STATE OF RAJASTHAN
|
March 4, 1992 |
|
BHURI BAI Vs. STATE OF RAJASTHAN
|
May 5, 1992 |
|
BIMLA PURTY & ORS Vs. UNIVERSITY OF AJMER
|
October 21, 1992 |
|
BINA M CHERIAN Vs. STATE OF RAJASTHAN
|
December 9, 1992 |
|
BINDA RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 24, 1992 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. INCOME TAX OFFICER
|
September 25, 1992 |
|
BIRLA JUTE AND INDUSTRIES LIMITED Vs. CIVIL JUDGE
|
November 5, 1992 |
|
BISHAN SINGH Vs. VIRENDRA VERMA
|
February 17, 1992 |
|
BITTHAL PRASAD Vs. STATE OF RAJASTHAN
|
July 23, 1992 |
|
BODU RAM Vs. STATE OF RAJASTHAN
|
May 11, 1992 |
|
BRAHMANAND PANDEY Vs. V.N. BAHADUR AND ANR
|
March 11, 1992 |
|
BRAHMRAJ SINGH Vs. STATE
|
December 25, 1992 |
|
BRIJ LAL Vs. COOPERATIVE SOCIETY GRAM
|
April 6, 1992 |
|
BUDDHA MAL Vs. MEENA
|
August 6, 1992 |
|
BUDHA RAM & GOMATI Vs. STATE OF RAJASTHAN
|
May 26, 1992 |
|
BUDHA RAM CHAUDHARY Vs. THE STATE OF RAJASTHAN AND ORS.
|
February 19, 1992 |
|
C I T JAIPUR Vs. A K SHARMA
|
December 17, 1992 |
|
C P SINGH Vs. STATE OF RAJASTHAN
|
May 5, 1992 |
|
C T O Vs. UTTUMAL GAGUMAL
|
April 30, 1992 |
|
C T O Vs. KEWALRAM SUMNOMAL CAVANDUSPUR
|
January 24, 1992 |
|
C T O Vs. DELHI CLOTH AND GENERAL MILLS LTD
|
January 23, 1992 |
|
C T O SPECIAL CIRCLE JAIPUR Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
March 25, 1992 |
|
CHAIRMAN MARWAR GRAMIN BANK Vs. GENERAL SECRETARY GRAMIN BANK
|
February 7, 1992 |
|
CHAND Vs. STATE OF RAJASTHAN
|
July 8, 1992 |
|
CHAND SINGH Vs. STATE OF RAJASTHAN & ANR
|
November 27, 1992 |
|
CHANDAN SINGH & ANR. Vs. STATE OF RAJASTHAN
|
April 3, 1992 |
|
CHANDRA NARAIN VERMA Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
|
CHANDRA PRAKASH CHATURVEDI Vs. SECRETERY SETH MOTILAL
|
August 27, 1992 |
|
CHANDRA SHEKHAR Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
|
CHARANJIT Vs. R T A BIKANER
|
December 7, 1992 |
|
CHHAGAN LAL Vs. RAM BABU
|
March 31, 1992 |
|
CHHANGU RAM Vs. BOARD OF REVENUE
|
March 27, 1992 |
|
CHHOGA LAL Vs. LEGAL REPRESENTATIVES OF DECEASED KESHAV LAL
|
November 11, 1992 |
|
CHHOGA LAL Vs. RANVEER SINGH
|
July 20, 1992 |
|
CHHOGA RAM MUNDOLIYA Vs. STATE OF RAJASTHAN
|
July 14, 1992 |
|
CHHOTU & ORS. Vs. STATE OF RAJASTHAN
|
February 11, 1992 |
|
CHHOTU RAM Vs. RAJ PAL
|
August 1, 1992 |
|
CHHOTU RAM Vs. STATE OF RAJASTHAN
|
October 19, 1992 |
|
CHIMAN SINGH Vs. STATE BANK OF BIKANER
|
February 17, 1992 |
|
CHOTHU RAM Vs. STATE OF RAJASTHAN
|
April 13, 1992 |
|
CHOTU MOHAMMED Vs. STATE OF RAJASTHAN
|
December 17, 1992 |
|
CIMMCO WAGON FACTORY MAZDOOR SANGH BHARATPUR Vs. CIMMCO WAGON FACTORY
|
August 6, 1992 |
|
COMMERCIAL TAXES OFFICER Vs. KISTOOR MAL GULAB CHAND
|
April 27, 1992 |
|
COMMERCIAL TAXES OFFICER Vs. KELVINATOR INDIA
|
April 21, 1992 |
|
COMMERCIAL TAXES OFFICER Vs. RAJDHANI WINES
|
March 25, 1992 |
|
COMMERCIAL TAXES OFFICER Vs. MANI LAL AND CO
|
March 16, 1992 |
|
COMMERCIAL TAXES OFFICER AJMER Vs. KISTOOR MAL GULAB CHAND
|
March 25, 1992 |
|
COMMERCIAL TAXES OFFICER ANTI EVASION KOTA Vs. BIRDHI LAL BANSHI DHAR KOTA
|
June 22, 1992 |
|
COMMERCIAL TAXES OFFICER CIRCLE E JAIPUR Vs. S B ELECTRIC COMPANY
|
April 21, 1992 |
|
COMMERCIAL TAXES OFFICER KOTA Vs. RAJASTHAN OIL MILLS
|
March 16, 1992 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE AJMER Vs. AJMER ZILA DUGADH UTPADAK SANGH LTD
|
April 22, 1992 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE I JAIPUR Vs. DELHI CLOTH AND GENERAL MILLS LTD
|
March 25, 1992 |
|
COMMISSIONER OF GIFT TAX Vs. GOKUL DASS PRADEEP KUMAR RATHI
|
October 19, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ZENITH COMMERCIAL AGENCIES P LTD
|
October 19, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE PRIVATE LIMITED
|
October 28, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR OIL COMPANY
|
October 19, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RATAN CHAND LODHA
|
October 19, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ZENITH COMMERCIAL AGENCIES LTD
|
October 14, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA STATE MOTORS
|
October 13, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRA SHEKHAR PAWAN KUMAR
|
October 13, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUPPLY AND COMMISSION SHOP LIMITED
|
October 13, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR PHARMACEUTICAL WORKS
|
August 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. DURLABHJI R Y
|
May 27, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. LUN KARAN GOYAL
|
July 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MANNALAL NIRMAL KUMAR
|
July 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED
|
July 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION
|
December 17, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. VIMAL CHAND GOLECHA
|
December 16, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SHARMA A K DR
|
December 17, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND LAMPS PRIVATE LIMITED
|
December 17, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMPALAL
|
December 15, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. PLASTIC DELA FOOT WEAR
|
December 8, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ABDUL GANI MOHAMMAD ISMAIL
|
December 8, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SANGHI OXYGEN COMPANY
|
December 8, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SURENDRA PAL
|
December 8, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. PARAMHANS ASHRAM TRUST
|
December 8, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BEST CHEM AND LIMESTONE INDUSTRIES PRIVATE LIMITED
|
December 8, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KAMAL AND COMPANY
|
December 17, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED GRAMENTS MAKERS
|
March 13, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. PRATAPSINGH AMROSINGH RAJENDRA SINGH AND DEEPAK KUMAR
|
March 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARANA SHRI BHAGWAT SINGH
|
March 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SPINNING AND WVG MILLS LIMITED
|
March 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CO OPERATIVE SPINNING MILLS
|
March 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. GANDHI METALS MILLS PRIVATE LIMITED
|
March 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. VANDANA PRINTERS
|
March 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL POWER CABLES LIMITED
|
April 28, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. SETH GOKULDAS PRADEEP KUMAR RATHI
|
April 28, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. GOLECHA HUF R K
|
February 28, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. BADAR K C
|
April 3, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. TARANATH TONDON
|
December 8, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. KANCHAN BAI BADER
|
May 19, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. GOPI CHAND RAWAT
|
August 20, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. GOPI CHAND RAWAT
|
October 21, 1992 |
|
COPY MAX PVT LTD Vs. SCOR DUPLICATORS COMPANY P LTD
|
May 27, 1992 |
|
COTTON CORPORATION Vs. UNION OF INDIA UOI
|
September 18, 1992 |
|
D C M SHRIRAM CONSOLIDATED LTD Vs. UNION OF INDIA
|
March 4, 1992 |
|
DAKUDI Vs. MANA RAM
|
November 25, 1992 |
|
DAL KAURI; OM PRAKASH Vs. OMPRAKASH AND ORS; DAL KAURI
|
October 16, 1992 |
|
DALJEET SINGH Vs. STATE OF RAJASTHAN
|
September 16, 1992 |
|
DALPATRAJ BHANDARI Vs. PRESIDENT OF INDIA
|
April 13, 1992 |
|
DAN MAL Vs. STATE OF RAJASTHAN
|
July 3, 1992 |
|
DARSHAN SINGH Vs. GHEWARCHAND
|
December 17, 1992 |
|
DARSHAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
April 9, 1992 |
|
DASHRATH SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
DAYALI BAI Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
|
DEBI RAM Vs. STATE OF RAJASTHAN & ORS
|
October 28, 1992 |
|
DEEPAK AGENCIES Vs. A C T O
|
January 8, 1992 |
|
DEV KISHAN Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
|
DEVARAM Vs. STATE OF RAJASTHAN
|
January 16, 1992 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN & ORS
|
August 4, 1992 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
February 5, 1992 |
|
DEVKI NANDAN Vs. RAMSWAROOP AND OTHERS
|
September 1, 1992 |
|
DEVKINANDAN SHARMA Vs. STATE OF RAJASTHAN
|
July 20, 1992 |
|
DEVSHREE CEMENT LTD Vs. STATE OF RAJASTHAN
|
May 15, 1992 |
|
DHAN RAJ PUROHIT Vs. L RS OF RAMSWAROOP
|
August 25, 1992 |
|
DHANESH GUPTA Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
|
DHANPAL JAIN Vs. STATE OF RAJASTHAN
|
April 23, 1992 |
|
DHARA GRAM SEWA SEHKARI SAMITI Vs. INDIAN FARMERS FERTILIZERS
|
July 24, 1992 |
|
DHARAM SINGH Vs. STATE OF RAJASTHAN
|
March 17, 1992 |
|
DHARAM VIR Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 5, 1992 |
|
DHARAMPAL SINGH Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
|
DHARMENDRA ACHARYA Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
|
DHARMI Vs. STATE OF RAJASTHAN
|
September 4, 1992 |
|
DHEERA Vs. MOHAN LAL
|
November 25, 1992 |
|
DHOLPUR KHANIJ VYAPAR SANGH Vs. STATE OF RAJASTHAN
|
November 4, 1992 |
|
DHURA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 27, 1992 |
|
DILIP SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
|
DINESH @ GUDDU Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
|
DINESH CHAND Vs. STATE OF RAJASTHAN
|
July 17, 1992 |
|
DINESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
February 17, 1992 |
|
DINESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
|
DINESH KUMAR Vs. UNION OF INDIA
|
October 7, 1992 |
|
DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS NEW DELHI Vs. COMMERCIAL TAXES OFFICER B CIRCLE JAIPUR
|
April 21, 1992 |
|
DISTRICT RURAL DEVELOPMENT AGENCY, ALWAR Vs. DEVKINANDAN & ORS
|
September 8, 1992 |
|
DR. GYAN CHAND JAIN Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 16, 1992 |
|
DULI CHAND Vs. STATE OF RAJASTHAN
|
May 20, 1992 |
|
DULI CHAND Vs. STATE OF RAJASTHAN
|
June 26, 1992 |
|
DULI CHAND Vs. STATE OF RAJASTHAN
|
July 2, 1992 |
|
DURGA DEVI Vs. STATE OF RAJASTHAN
|
November 20, 1992 |
|
DWARKA LAL Vs. STATE OF RAJASTHAN
|
July 2, 1992 |
|
FAIYAJ MOHAMMED Vs. STATE OF RAJASTHAN
|
March 11, 1992 |
|
FAKHRE HASSAN Vs. STATE OF RAJASTHAN
|
August 17, 1992 |
|
FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
FATEH LAL Vs. STATE OF RAJASTHAN
|
January 23, 1992 |
|
FATEH SINGH SOLANKI Vs. RASTRIYA MILL MAZDOOR SANGH
|
January 6, 1992 |
|
FATEHLAL S O RATANLAL RANKA Vs. STATE OF RAJASTHAN
|
January 23, 1992 |
|
FATTA Vs. STATE OF RAJASTHAN
|
May 6, 1992 |
|
FEDERATION OF MINING ASSOCIATION Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
|
FIRM GAURAV VIDEO LIBRARY Vs. PREM KUMAR GUPTA
|
November 25, 1992 |
|
FIRM SWAROOP SINGH SHERI SINGH Vs. MOHAN LAL
|
February 20, 1992 |
|
G N SAXENA Vs. STATE OF RAJASTHAN SECRETARY MEDICAL & HEALTH DEPARTMENT JAIPUR
|
September 9, 1992 |
|
G P MISHRA Vs. STATE OF RAJASTHAN
|
May 26, 1992 |
|
G.S. RAJAWAT Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
|
October 22, 1992 |
|
GAJ RAJ Vs. RAJASTHAN AGRICULTURAL
|
March 31, 1992 |
|
GANGA Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
|
GANGA RAM BHANDARI Vs. UNION OF INDIA
|
January 27, 1992 |
|
GARG OIL PROCESSING INDUSTRIES Vs. STATE & ORS
|
February 21, 1992 |
|
GARRISON ENGINEER MES Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
May 27, 1992 |
|
GAURI LAL Vs. GUJAR MAL THROUGH HIS LEGAL REPRESENTATIVES
|
February 12, 1992 |
|
GAUTAM Vs. STATE OF RAJASTHAN
|
April 6, 1992 |
|
GAUTAM AND CO Vs. STATE
|
September 2, 1992 |
|
GAUTAM INDUSTRIES Vs. REGIONAL DIRECTOR EMPLOYEES
|
September 23, 1992 |
|
GEETA DEVI GHATIWALA AND 5 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
December 1, 1992 |
|
GEETA ENTERPRISES Vs. STATE OF RAJASTHAN
|
May 5, 1992 |
|
GENERAL MANAGER LAKE PALACE HOTEL UDAIPUR Vs. RANJIT SINGH
|
January 17, 1992 |
|
GENERAL MANAGER WESTERN RAILWAY Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
August 6, 1992 |
|
GHANSHYAM LAL Vs. STATE OF RAJASTHAN
|
February 12, 1992 |
|
GHASIRAM TODARMAL Vs. INCOME TAX OFFICER
|
March 13, 1992 |
|
GIRDHARI S/O AMAR CHAND GUJAR AND ANOTHERS Vs. STATE OF RAJASTHAN
|
April 13, 1992 |
|
GIRISH SAREEN Vs. STATE OF RAJASTHAN
|
August 25, 1992 |
|
GIRJESH KUMARI Vs. LIFE INSURANCE CORPORATION
|
February 26, 1992 |
|
GIRRAJ PRASAD Vs. M/S SHRI RAM RAYONS, KOTA AND ANR
|
October 19, 1992 |
|
GOP RAMCHANDANI Vs. ONKAR SINGH
|
November 5, 1992 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
November 26, 1992 |
|
GOPAL & SOBRAN Vs. STATE OF RAJASTHAN
|
April 21, 1992 |
|
GOPAL KRISHAN JINDAL Vs. UNION OF INDIA
|
August 19, 1992 |
|
GOPAL LAL Vs. STATE
|
May 29, 1992 |
|
GOPI CHAND BHARGAVA Vs. STATE (THROUGH. S.P.E. JAIPUR.)
|
January 31, 1992 |
|
GORDHAN Vs. STATE AND ANR.
|
August 26, 1992 |
|
GORDHAN LAL Vs. STATE OF RAJASTHAN
|
March 17, 1992 |
|
GORDHAN SINGH Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
|
GOVERDHAN LAL PUROHIT Vs. R P F COMMISSIONER
|
July 23, 1992 |
|
GOVERDHAN OIL MILLS Vs. STATE OF RAJASTHAN
|
January 30, 1992 |
|
GOVIND RAM Vs. INDIAN BANK
|
November 25, 1992 |
|
GOVIND SAHAI Vs. JAGDISH PRASAD
|
July 30, 1992 |
|
GOVIND SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 28, 1992 |
|
GOVINDA & ORS. Vs. STATE OF RAJASTHAN
|
March 3, 1992 |
|
GOYAL AND COMPANY Vs. UNION OF INDIA
|
September 2, 1992 |
|
GRADE III TEACHERS OF SARADA PANCHAYAT SAMITI Vs. THE STATE OF RAJASTHAN AND ORS.
|
March 10, 1992 |
|
GRAM PANCHAYAT Vs. STATE OF RAJASTHAN
|
July 23, 1992 |
|
GRAM PANCHAYAT NOONIA GOTHDA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 20, 1992 |
|
GUIAM RASOOL Vs. MARIYAM
|
February 14, 1992 |
|
GULAB SINGH Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
|
GULAM HUSSAIN Vs. STATE OF RAJASTHAN
|
September 14, 1992 |
|
GULAM RASOOL Vs. MARIYAM
|
February 17, 1992 |
|
GULAMRUSOOL Vs. MARIYAM
|
April 17, 1992 |
|
GULSHAN Vs. SUSHIL KUMARÂ
|
November 11, 1992 |
|
GUMAN SINGH Vs. BOARD OF REVENUE
|
January 16, 1992 |
|
GURDEEP SINGH Vs. STATE OF RAJASTHAN
|
April 28, 1992 |
|
GURUJANT SINGH Vs. STATE OF RAJASTHAN
|
May 15, 1992 |
|
GYAN CHAND Vs. STATE OF RAJASTHAN
|
July 27, 1992 |
|
GYAN CHAND JAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
April 2, 1992 |
|
GYARSA Vs. STATE OF RAJ S B
|
January 22, 1992 |
|
GYARSA & 7 ORS. Vs. STATE OF RAJASTHAN
|
September 18, 1992 |
|
H C CHATURVEDI Vs. STATE OF RAJASTHAN
|
December 15, 1992 |
|
H S AGARWAL Vs. MS INSTRUMENTATION LTD , KOTA
|
September 8, 1992 |
|
H S RANKA Vs. P K MEHRA ASSTT COLLECTOR
|
April 6, 1992 |
|
H U CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
|
September 7, 1992 |
|
HAJI MUKHTYAR ALI Vs. STATE OF RAJASTHAN
|
December 4, 1992 |
|
HAKIM SINGH Vs. UNION OF INDIA
|
August 5, 1992 |
|
HANS RAM KASANA Vs. RAJASTHAN POLLUTION CONTROL BOARD
|
November 30, 1992 |
|
HANUMAN Vs. STATE OF RAJASTHAN
|
April 10, 1992 |
|
HANUMAN PRASAD YADAV Vs. STATE OF RAJASTHAN
|
October 14, 1992 |
|
HANUWANT SINGH RAWAT Vs. M/S RAJPUTANA AUTOMOBILES, AJMER
|
December 8, 1992 |
|
HAR BHAJAN LAL Vs. R S R T C & ANOTHER
|
April 20, 1992 |
|
HARI MOHAN BHATNAGAR Vs. STATE OF RAJASTHAN & ORS.
|
May 21, 1992 |
|
HARI NARAIN Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
July 21, 1992 |
|
HARI RAM Vs. HITESH CHANDRA
|
May 26, 1992 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
February 13, 1992 |
|
HARI RAM KHATRI Vs. NOTIFIED COMMITTEE JAISALMER
|
May 13, 1992 |
|
HARI RAM SHARMA Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
May 21, 1992 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
October 21, 1992 |
|
HARISH CHAND SHARMA Vs. DIRECTOR GENERAL OF POLICE
|
January 8, 1992 |
|
HARJI Vs. GANPATLAL
|
May 15, 1992 |
|
HARPAL SINGH Vs. STATE OF RAJASTHAN
|
April 7, 1992 |
|
HARPHOOL CHAND Vs. UNIVERSITY OF RAJASTHAN
|
September 8, 1992 |
|
HARPHOOL CHAND AND 3 ORS Vs. UNIVERSITY OF RAJASTHAN AND ORS
|
September 18, 1992 |
|
HAWA SINGH Vs. STATE OF RAJASTHAN
|
November 16, 1992 |
|
HAZARI LAL SONI Vs. UNION OF INDIA
|
November 5, 1992 |
|
HAZUR SINGH Vs. BEHARI LAL
|
July 2, 1992 |
|
HEERA BHAI & ORS. Vs. STATE OF RAJASTHAN
|
March 27, 1992 |
|
HEERALAL Vs. STATE OF RAJASTHAN
|
April 30, 1992 |
|
HEM KUMAR Vs. STATE OF RAJASTHAN
|
February 19, 1992 |
|
HEM RAJ GURJAR Vs. STATE OF RAJASTHAN
|
March 27, 1992 |
|
HEMRAJ GURJAR Vs. STATE OF RAJASTHAN
|
March 2, 1992 |
|
HINDUSTAN ZINC LIMITED Vs. CENTRAL INDUSTRIAL TRIBUNAL
|
February 18, 1992 |
|
HINDUSTAN ZINC LTD Vs. STATE OF RAJASTHAN
|
March 23, 1992 |
|
HIRA LAL AND 4 OTHERS Vs. STATE OF RAJASTHAN
|
May 9, 1992 |
|
HIRALAL & FOUR OTHERS Vs. STATE OF RAJASTHAN
|
September 9, 1992 |
|
HUMAIRAH S QADRI Vs. STATE OF RAJASTHAN & ORS
|
March 25, 1992 |
|
HURMAT Vs. KARIM KHAN
|
January 13, 1992 |
|
HURMAT Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
|
IBRAHIM KHAN Vs. STATE OF RAJASTHAN
|
November 27, 1992 |
|
IFHTEKAR ALI Vs. STATE
|
April 27, 1992 |
|
INDIRA BAI Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
|
INDIRA SHIKSHA PRASAR SANSTHAN Vs. STATE OF RAJASTHAN
|
July 21, 1992 |
|
INDRA BAI Vs. LIFE INSURANCE CORPORATION OF INDIA & ANOTHER
|
July 9, 1992 |
|
INSTRUMENTATION LIMITED, KOTA Vs. RAJASTHAN PRADESH HIND MAZDOOR SABHA AND ANOTHER
|
December 15, 1992 |
|
INTJAMIA COMMITTEE Vs. STATE OF RAJASTHAN
|
February 5, 1992 |
|
ISHQ MOHD Vs. STATE
|
January 15, 1992 |
|
J
MAKHAN SINGH Vs. STATE OF RAJASTHAN
|
January 6, 1992 |
|
J C CALLA Vs. UNIVERSITY OF JODHPUR
|
January 3, 1992 |
|
J K JAIN Vs. STATE OF RAJASTHAN
|
August 14, 1992 |
|
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
|
July 2, 1992 |
|
J S SIDHU Vs. STATE OF RAJASTHAN
|
August 27, 1992 |
|
JAG MOHAN Vs. STATE OF RAJASTHAN
|
September 23, 1992 |
|
JAGAN SINGH Vs. STATE OF RAJASTHAN
|
January 10, 1992 |
|
JAGDEESH Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
|
JAGDISH NARAIN LATA Vs. STATE OF RAJASTHAN & ORS
|
March 4, 1992 |
|
JAGDISH PRASAD DAVE Vs. STATE OF RAJASTHAN
|
February 13, 1992 |
|
JAGDISH SINGH Vs. STATE
|
January 29, 1992 |
|
JAGMAN & LOHRE Vs. STATE OF RAJASTHAN
|
July 22, 1992 |
|
JAGTAR SINGH Vs. STATE OF RAJASTHAN
|
November 6, 1992 |
|
JAHARUDDIN Vs. MOHAMMED LUKAMAN
|
December 9, 1992 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
October 21, 1992 |
|
JAIPUR NAGAR GRIHA NIRMAN SAHAKARI SAMITIYAN ASSCN Vs. STATE OF RAJASTHAN & OTHERS
|
July 3, 1992 |
|
JAIPUR POLYSPIN LIMITED Vs. STATE OF RAJASTHAN
|
October 15, 1992 |
|
JAIPUR WOOLLEN QUALITY CARPETS Vs. UNION OF INDIA
|
November 24, 1992 |
|
JALLI Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
|
JAM Vs. STATE OF RAJASTHAN
|
November 3, 1992 |
|
JAN MOHD Vs. STATE
|
May 12, 1992 |
|
JARIN KHAN Vs. STATE OF RAJASTHAN
|
October 16, 1992 |
|
JARNEL SINGH Vs. STATE
|
January 6, 1992 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
July 8, 1992 |
|
JAWAHAR NAGAR NAGRIK MAHA SAMIT1, JAWAHAR NAGAR, JAIPUR Vs. STATE OF RAJASTHAN AND ANOTHER
|
August 7, 1992 |
|
JHARYA S/O KALLA BAIRWA Vs. STATE OF RAJASTHAN
|
August 7, 1992 |
|
JKS EMPLOYEES WELFARE FUND Vs. INCOME TAX OFFICER
|
March 27, 1992 |
|
JODHPUR CEMENT INDUSTRIES PVT LTD Vs. STATE OF RAJASTHAN
|
May 12, 1992 |
|
JODHPUR REGION PWD Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
|
K C SHUKLA Vs. STATE OF RAJASTHAN
|
August 26, 1992 |
|
K K BANERJI Vs. UNIVERSITY OF JODHPUR
|
March 11, 1992 |
|
KAILASH BHANDARI Vs. STATE
|
January 20, 1992 |
|
KAILASH CHAND AGARWAL Vs. STATE
|
February 27, 1992 |
|
KAILASH CHAND AGARWAL Vs. STATE OF RAJASTHAN & ORS
|
February 7, 1992 |
|
KAILASH LAL MATHUR Vs. HINDUSTAN ZINC LTD
|
September 7, 1992 |
|
KALU ALIAS ABDUL SALAM Vs. STATE OF RAJASTHAN
|
April 10, 1992 |
|
KALU RAM Vs. STATE OF RAJASTHAN
|
March 23, 1992 |
|
KALU RAM OM PRAKASH MUNDRA Vs. SOHANI DEVI
|
September 16, 1992 |
|
KALYAN CHAMAR Vs. MOHINI KAPUR
|
December 14, 1992 |
|
KAMLA Vs. STATE OF RAJASTHAN
|
July 22, 1992 |
|
KAMLESH KUMAR Vs. STATE OF RAJASTHAN
|
April 21, 1992 |
|
KAMLESH KUMAR AGRAWAL Vs. UNIVERSITY OF RAJASTHAN
|
March 13, 1992 |
|
KAMLESH SAXENA Vs. STATE OF RAJASTHAN
|
March 26, 1992 |
|
KAMRU Vs. STATE OF RAJASTHAN
|
February 12, 1992 |
|
KAN NATH Vs. STATE OF RAJASTHAN
|
April 3, 1992 |
|
KANA RAM Vs. STATE OF RAJASTHAN
|
December 16, 1992 |
|
KANCHAN KUMARI LUNIA Vs. RAJASTHAN HOUSING BOARD
|
July 7, 1992 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
February 10, 1992 |
|
KANTI PRASAD Vs. SHANKARLAL
|
November 27, 1992 |
|
KANTILAL Vs. LOCAL BODIES AND OTHERS
|
August 27, 1992 |
|
KAPOOR CHAND Vs. STATE OF RAJASTHAN
|
February 14, 1992 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
|
KARTAR SINGH Vs. UNION OF INDIA
|
January 22, 1992 |
|
KASHI PRASAD Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
|
KEDAR NARAIN SHARMA Vs. M.L. MEHTA & ORS.
|
February 12, 1992 |
|
KEDAR PRAKASH SHARMA Vs. UNIVERSITY OF RAJASTHAN AND OTHERS
|
August 14, 1992 |
|
KESHAN EUMAK AND ORS Vs. STATE OF RAJASTHAN & OTHERS
|
April 21, 1992 |
|
KESRILAL LALCHAND Vs. AUTHORITY APPOINTED UNDER RAJASTHAN SHOPS AND COMMR ESTT ACT 1958
|
February 27, 1992 |
|
KHANGAR SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
|
KHANNA ELECTRIC STORES Vs. STATE OF RAJASTHAN
|
September 24, 1992 |
|
KISHAN LAL Vs. SHRIRAM
|
February 19, 1992 |
|
KISHAN SINGH Vs. STATE
|
May 4, 1992 |
|
KISHORE SHARAN Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
|
KISHORI SHARAN GARG Vs. STATE OF RAJASTHAN
|
April 13, 1992 |
|
KRISHNA CO-OPERATIVE HOUSING SOCIETY LTD & 2 ORS Vs. RAJASTHAN HOUSING BOARD, JAIPUR AND OTHERS
|
December 8, 1992 |
|
KUM ASHOKA BHATACHARYA Vs. RAJASTHAN ADULT EDUCATION ASSOCIATION & ORS
|
March 10, 1992 |
|
KUNJI RAMAN Vs. STATE OF RAJASTHAN
|
January 29, 1992 |
|
KUNKU DEVI Vs. HINDUSTAN ZINC LTD
|
July 3, 1992 |
|
KUTA RAM AND ANR. Vs. GHEESULAL AND ORS.
|
December 14, 1992 |
|
LACHA DEVI Vs. STATE TRANSPORT APPELLATE
|
January 13, 1992 |
|
LADURAM Vs. STATE OF RAJASTHAN
|
February 24, 1992 |
|
LAKHA SINGH Vs. STATE OF RAJASTHAN
|
February 12, 1992 |
|
LAL CHAND DANDORIYA THROUGH HIS LEGAL REPRESENTATIVES Vs. MUNICIPAL COUNCIL JAIPUR AND OTHERS
|
September 3, 1992 |
|
LALA RAM Vs. STATE OF RAJASTHAN
|
February 20, 1992 |
|
LALARAM Vs. STATE OF RAJASTHAN
|
December 27, 1992 |
|
LALIA AND DHANIYA Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
|
LALITA SANKHALA Vs. STATE OF RAJASTHAN
|
November 2, 1992 |
|
LAXMAN DAS Vs. NIRMALA DEVI
|
July 30, 1992 |
|
LAXMAN PRASAD SHARMA Vs. INDUSTRIAL TRIBUNAL AND LABOUR COURT, KOTA AND OTHERS
|
May 1, 1992 |
|
LAXMAN RAM Vs. STATE OF RAJASTHAN
|
January 27, 1992 |
|
LAXMAN RAM Vs. SUPERINTENDENT OF POLICE
|
February 13, 1992 |
|
LAXMI Vs. ESHWAR MAUDIYANI
|
May 12, 1992 |
|
LEGAL REPRESENTATIVES Vs. SHIVLAL SINGH
|
November 18, 1992 |
|
LIFE INSURANCE CORPORATION Vs. JASVINDER KAUR
|
January 8, 1992 |
|
LILA RAM Vs. STATE OF RAJASTHAN
|
July 31, 1992 |
|
LOKENDER SINGH Vs. R S E B
|
May 8, 1992 |
|
LOKESH KUMAR PAREEK Vs. STATE OF RAJASTHAN
|
January 28, 1992 |
|
M M LAL Vs. WATER PREVENTION OF POLLUTION BOARD
|
May 7, 1992 |
|
M/S. BHARAT ROADWAYS (P) LTD. Vs. STATE OF RAJASTHAN
|
May 25, 1992 |
|
M/S. MEHTA METAL INDUSTRIES, BAGRU Vs. THE RAJASTHAN FINANCIAL CORPORATION & ANR.
|
July 23, 1992 |
|
MADAN Vs. STATE OF RAJASTHAN
|
August 28, 1992 |
|
MADAN Vs. STATE OF RAJASTHAN
|
September 28, 1992 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
March 5, 1992 |
|
MADAN LAL Vs. MALA RAM 7
|
December 3, 1992 |
|
MADAN LAL MEHTA Vs. STATE OF RAJASTHAN
|
March 7, 1992 |
|
MADAN MOHAN Vs. STATE
|
January 10, 1992 |
|
MADAN SINGH Vs. GANGANAGAR SUGAR MILLS LTD
|
January 30, 1992 |
|
MADAN SINGH Vs. STATE OF RAJASTHAN
|
April 3, 1992 |
|
MADAN SINGH PARIHAR Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
|
MADANLAL Vs. STATE OF RAJASTHAN
|
April 29, 1992 |
|
MADANSINGH Vs. STATE
|
November 4, 1992 |
|
MADHO @ MAHADEV Vs. STATE OF RAJASTHAN
|
July 3, 1992 |
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MADIRA KRAYA VIKRAYA SANGH Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1992 |
|
MADULAL Vs. SAROJINI DEVI
|
May 11, 1992 |
|
MAGNA RAM CHUOUDHARY Vs. STATE OF RAJASTHAN
|
December 17, 1992 |
|
MAGNI RAM Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
|
MAHAL SINGH Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
|
MAHARAJ SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
|
MAHAVEER CHAND Vs. RIICO
|
February 18, 1992 |
|
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
|
August 4, 1992 |
|
MAHAVIR PRASAD SHARMA Vs. MUNICIPAL BOARD BUNDI
|
February 6, 1992 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
May 8, 1992 |
|
MAHENDRA KUMAR Vs. DHANESH KUMAR SHARMA
|
July 14, 1992 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 5, 1992 |
|
MAHESH KUMAR Vs. UNIVERSITY OF RAJASTHAN
|
April 9, 1992 |
|
MAHIPAL Vs. STATE OF RAJASTHAN
|
February 5, 1992 |
|
MALA AND ORS. Vs. STATE OF RAJASTHAN
|
April 16, 1992 |
|
MALT MANUFACTUERS P LTD Vs. UNION OF INDIA
|
June 22, 1992 |
|
MANGAL RAM Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
|
MANGALAM CEMENT LTD. Vs. THE GOODS SUPERVISER, WESTERN RAILWAY, KOTA AND OTHERS
|
August 25, 1992 |
|
MANGU RAM Vs. STATE OF RAJASTHAN
|
July 21, 1992 |
|
MANIRAM, AND ANOTHER Vs. STATE OF RAJASTHAN AND
|
April 19, 1992 |
|
MANISH AND COMPANY Vs. MUNICIPAL BOARD
|
May 12, 1992 |
|
MANJULA SHARMA Vs. STATE
|
November 16, 1992 |
|
MANKA CHAND Vs. STATE OF RAJASTHAN
|
August 5, 1992 |
|
MANNU LAL Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
|
MANOHAR SINGH Vs. KANTI LAL
|
November 18, 1992 |
|
MANOJ DYEING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 14, 1992 |
|
MANOJ KUMAR Vs. STATE TRANSPORT APPELLATE
|
January 13, 1992 |
|
MANOJ KUMAR RAWAT Vs. KHANDELWAL VAISHYA CENTRAL SR HIGHER SECONDARY SCHOOL
|
August 28, 1992 |
|
MASRA Vs. STATE OF RAJASTHAN
|
February 7, 1992 |
|
MASTAN RAM Vs. STATE OF RAJASTHAN
|
May 4, 1992 |
|
MATHURA BAI FATECHAND DAMANI Vs. REGIONAL PROVIDENT FUND
|
September 14, 1992 |
|
MEENA KUMARI Vs. STATE
|
August 17, 1992 |
|
MEHRAJ Vs. STATE OF RAJASTHAN
|
December 25, 1992 |
|
MEHTA CONSTRUCTION CO Vs. STATE OF RAJASTHAN
|
September 4, 1992 |
|
MEHTAB SINGH Vs. STATE OF RAJASTHAN
|
July 14, 1992 |
|
MEWAR MARBLE INDUSTRIES PVT LTD Vs. RAJASTHAN STATE ELECTRICITY
|
January 6, 1992 |
|
MEWAR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1992 |
|
MEWAR SUGAR MILLS LTD Vs. UNION OF INDIA
|
December 2, 1992 |
|
MISHRI Vs. KHATUN
|
March 3, 1992 |
|
MISHRI MAL BURAD Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1992 |
|
MISS SHIVANI KAUR & ORS Vs. BOARD OF SECONDARY EDUCATION, RAJASTHAN, AJMER & ORS
|
August 20, 1992 |
|
MODERN SYNTEX Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
June 22, 1992 |
|
MOHAMMED SADDIQUE Vs. SLATE OF RAJASTHAN
|
July 27, 1992 |
|
MOHAMMED SALEEM Vs. STATE OF RAJASTHAN
|
September 7, 1992 |
|
MOHAMMED SHAFI Vs. SANT KUMAR
|
September 24, 1992 |
|
MOHAMMED UMAR Vs. THE RAJASTHAN STATE ELECTRICITY BOARD AND ANOTHER
|
October 7, 1992 |
|
MOHAN AND OTHERS Vs. STATE OF RAJASTHAN
|
December 1, 1992 |
|
MOHAN LAL & ANR. Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
|
MOHAN LAL AGARWAL Vs. GANGANAGAR SUGAR MILLS LTD & ORS
|
December 16, 1992 |
|
MOHAN SINGH Vs. STATE
|
February 19, 1992 |
|
MOHAN SINGH Vs. STATE
|
January 3, 1992 |
|
MOHAN SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
January 16, 1992 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
November 3, 1992 |
|
MOHARI LAL Vs. STATE OF RAJASTHAN
|
January 20, 1992 |
|
MOHD AMAN Vs. RAJASTHAN SMALL SCALE INDUSTRIES CORPORATION LTD
|
April 21, 1992 |
|
MOHD HUSSAIN Vs. STATE OF RAJASTHAN
|
February 5, 1992 |
|
MOHMMAD JUNAID SHAMIM Vs. THE UNIVERSITY OF RAJASTHAN & ANR
|
February 18, 1992 |
|
MOOLA Vs. STATE OF RAJASTHAN
|
February 13, 1992 |
|
MOTILAL KOLI Vs. STATE OF RAJASTHAN
|
May 1, 1992 |
|
MUKAT BIHARI SHARMA Vs. JAGDISH SAGAR & OTHERS
|
December 2, 1992 |
|
MUL CHAND Vs. STATE OF RAJASTHAN
|
May 4, 1992 |
|
MULK RAJ SETHI Vs. S. N. KHANNA
|
February 14, 1992 |
|
MULTIMETALS LIMITED Vs. UNION OF INDIA
|
August 5, 1992 |
|
MULTIMETALS LTD Vs. JOGENDRA SINGH
|
March 25, 1992 |
|
MUNICIPAL COUNCIL PALI Vs. KISHAN LAL
|
July 13, 1992 |
|
MUNIR Vs. MUNICIPAL BOARD NIMBAHEDA
|
May 8, 1992 |
|
MUNIYA Vs. STATE OF RAJASTHAN
|
February 10, 1992 |
|
MUNSHI RAM Vs. STATE OF RAJASTHAN
|
March 30, 1992 |
|
MUNSHI RAM Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
|
MURLI @ MOOL CHAND & 6 ORS. Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
|
N S DHILLAN Vs. RAJASTHAN HOUSING BOARD
|
March 10, 1992 |
|
NAGA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
January 16, 1992 |
|
NAGAR MAL Vs. STATE OF RAJASTHAN
|
October 29, 1992 |
|
NAGAR PARISHAD KARMCHARI UNION Vs. MUNICIPAL COUNCIL AND ANR
|
February 11, 1992 |
|
NAI IN KUMAR Vs. STATE OF RAJASTHAN & ANR
|
January 16, 1992 |
|
NALIN KUMAR Vs. STATE OF RAJASTHAN
|
January 16, 1992 |
|
NAND LAL BAPNA Vs. STATE OF RAJASTHAN ETC.
|
September 24, 1992 |
|
NARAIN Vs. STATE
|
November 18, 1992 |
|
NARAIN LAL SAINI Vs. STATE OF RAJASTHAN
|
January 10, 1992 |
|
NARAIN SINGH Vs. AMRARAM
|
April 17, 1992 |
|
NARAIN SINGH RANAWAT Vs. STATE OF RAJASTHAN
|
April 3, 1992 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
|
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
January 29, 1992 |
|
NARAYAN SINGH Vs. STATE OF RAJASTHANÂ
|
January 6, 1992 |
|
NARENDRA KUMAR Vs. RAM PRASAD SHARMA
|
November 5, 1992 |
|
NARENDRA KUMAR ALIAS RASS Vs. STATE
|
February 6, 1992 |
|
NARENDRA KUMAR CHANDWAR Vs. STATE OF RAJASTHAN
|
January 16, 1992 |
|
NARENDRA KUMAR CHHANGANI Vs. STATE
|
May 11, 1992 |
|
NARESH Vs. STATE OF RAJASTHAN
|
August 28, 1992 |
|
NARPAT CHAND Vs. MUNICIPAL BOARD
|
January 6, 1992 |
|
NARPAT SINGH RATHOD Vs. RAJASTHAN FINANCIAL CORPORATION
|
March 24, 1992 |
|
NASHIMALAM Vs. SHRIMUKUND SINGH AND OTHERS
|
September 23, 1992 |
|
NATHI AND 2 OTHERS Vs. STATE OF RAJASTHAN
|
November 3, 1992 |
|
NATHI LAL SARASWAT Vs. STATE OF RAJASTHAN AND ANOTHER
|
September 9, 1992 |
|
NATHU SINGH VERMA Vs. BEHARI DASS
|
February 26, 1992 |
|
NATHULAL Vs. STATE
|
July 8, 1992 |
|
NATHULAL JAIN Vs. STATE
|
August 31, 1992 |
|
NATHYA AND ORS. Vs. THE STATE OF RAJASTHAN
|
July 29, 1992 |
|
NATIONAL INSURANCE CO Vs. MANJU
|
September 7, 1992 |
|
NAVED QUAISER Vs. REGISTRAR, UNIVERSITY OF AJMER
|
February 5, 1992 |
|
NAVEEN KUMAR Vs. STATE OF RAJASTHAN
|
May 7, 1992 |
|
NAWAD Vs. STATE OF RAJASTHAN
|
September 10, 1992 |
|
NEELAM JOSHI Vs. STATE OF RAJASTHAN
|
September 23, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMANAND
|
May 6, 1992 |
|
NEW INDIA INSURANCE CO LTD Vs. GHISI BAI
|
September 7, 1992 |
|
NEWAR MARBLE INDUSTRIES PVT LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
|
January 6, 1992 |
|
NIROTI LAL Vs. STATE OF RAJASTHAN & ORS.
|
May 5, 1992 |
|
NOOR BANO Vs. MOHAMMED RIAZ
|
August 12, 1992 |
|
NOOR MOHAMMED Vs. GULAM RASOOL
|
September 23, 1992 |
|
NORA RAM Vs. STATE OF RAJASTHAN
|
April 9, 1992 |
|
O P SHARMA Vs. UNITED COMMERCIAL BANK, JAIPUR AND ANOTHER
|
June 18, 1992 |
|
OM PRAKASH Vs. REGIONAL TRANSPORT AUTHORITY
|
January 13, 1992 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
OM PRAKASH Vs. HARGOVIND RAJKUMAR
|
August 10, 1992 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 27, 1992 |
|
OM PRAKASH Vs. STATE
|
November 19, 1992 |
|
OM PRAKASH SHARMA & ORS Vs. STATE OF RAJASTHAN AND ANR
|
May 7, 1992 |
|
OM SINGH Vs. UNION OF INDIA
|
February 5, 1992 |
|
OMI PUROHIT Vs. STATE OF RAJASTHAN
|
November 25, 1992 |
|
ONKAR LAL Vs. STATEOF RAJAS THAN
|
July 20, 1992 |
|
ONKAR LAL Vs. STATE AND ORS.
|
May 6, 1992 |
|
ORIENTAL INSURANCE CO. Vs. PUSHPA DEVI AND OTHERS
|
April 1, 1992 |
|
P C BHAGOTIYA Vs. GULKANDI DEVI
|
February 18, 1992 |
|
P D YADAV Vs. STATE OF RAJASTHAN
|
July 6, 1992 |
|
PAD MA RAM Vs. STATE OF RAJASTHAN
|
July 6, 1992 |
|
PADAM CHAND SONI Vs. STATE OF RAJASTHAN
|
April 30, 1992 |
|
PADMA Vs. STATE OF RAJASTHAN
|
August 11, 1992 |
|
PADMA DEVI Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
|
PALIWAL MINI STEEL (INDIA) LTD Vs. STATE OF RAJASTHAN AND OTHERS
|
March 24, 1992 |
|
PANCHAYAT SAMITI ITAWA Vs. JEEVAN FERTILIZER AND CHEMICAL COMPANY PVT LTD
|
December 16, 1992 |
|
PANNALAL KUMAWAT Vs. STATE
|
February 20, 1992 |
|
PARAS MAL Vs. EXECUTIVE OFFICER MUNICIPAL
|
September 14, 1992 |
|
PARMANAND SHARMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND ANOTHER
|
August 25, 1992 |
|
PARMESHWAR LAL MURARKA AND COMPANY Vs. UNION OF INDIA
|
February 19, 1992 |
|
PARWATI BAI Vs. BHEEKAM CHAND
|
August 27, 1992 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
February 17, 1992 |
|
PEMA RAM Vs. STATE OF RAJASTHAN
|
September 4, 1992 |
|
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
November 25, 1992 |
|
PHOOL CHAND & ANR. Vs. STATE OF RAJASTHAN
|
July 14, 1992 |
|
PHOOL CHAND MUKANCHAND DAKALIA Vs. BABU LAL
|
September 7, 1992 |
|
PHOOLA RAM Vs. STATE OF RAJASTHAN
|
May 21, 1992 |
|
POONA Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
|
POORAN MAL Vs. RAHMAN
|
February 14, 1992 |
|
PRABHA SHANKAR Vs. STATE OF RAJASTHAN
|
March 12, 1992 |
|
PRABHATI LAL Vs. STATE
|
February 24, 1992 |
|
PRABHU DAYAL Vs. SMT. KANTA DEVI AND OTHERS
|
October 22, 1992 |
|
PRABHU RAM CHOUDHARY Vs. UNIVERSITY OF JODHPUR
|
November 9, 1992 |
|
PRADEEP KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 3, 1992 |
|
PRAFULLA CHAND & ANR. Vs. STATE OF RAJASTHAN
|
March 12, 1992 |
|
PRAHALAD MALI Vs. STATE OF RAJASTHAN
|
January 28, 1992 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
September 2, 1992 |
|
PRAKASH CHAND JAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
April 7, 1992 |
|
PRAKASH LAL MATHUR Vs. STATE OF RAJASTHAN
|
January 3, 1992 |
|
PRASAN RAJ Vs. THE RAJASTHAN HIGH COURT
|
February 9, 1992 |
|
PRATAP RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
January 13, 1992 |
|
PREM BAHADUR SHRIVASTAVA Vs. SHRI M L MEHTA
|
September 16, 1992 |
|
PREMLATA Vs. GOVT OF RAJASTHAN
|
March 10, 1992 |
|
PREMVATI Vs. STATE OF RAJASTHAN AND OTHERS
|
December 16, 1992 |
|
PRITHI SINGH Vs. STATE OF RAJASTHAN
|
July 30, 1992 |
|
PRITHVI RAJ Vs. STATE OF RAJASTHAN
|
July 22, 1992 |
|
PRITHVI RAJ Vs. STATE OF RAJASTHAN
|
March 10, 1992 |
|
PUBLIC OF VILLAGES BAGHSARI BUDHPURA and LAXMIPURA Vs. STATE
|
December 4, 1992 |
|
PUKHRAJ RIKHABDASS Vs. COMMISSIONER OF WEALTH TAX
|
October 13, 1992 |
|
PURAN Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
PURAN SINGH S/O MAKHAN SINGH Vs. THE STATE OF RAJASTHAN
|
March 25, 1992 |
|
PURSHOTTAM NAGAR Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
|
PUSHPA DEVI Vs. PRAHLAD SAHAI SHARMA
|
January 17, 1992 |
|
PUSPHA Vs. MAHENDRA
|
February 10, 1992 |
|
R K GOYAL & ORS Vs. STATE OF RAJASTHAN AND OTHERS
|
May 19, 1992 |
|
R L GOYAL Vs. STATE
|
August 27, 1992 |
|
R L GOYAL AND OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
April 27, 1992 |
|
R S E B RETIRED EMPLOYEES ASSOCIATION Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
January 22, 1992 |
|
R S METALS PVT LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE III JAIPURÂ
|
June 22, 1992 |
|
R S R T C JAIPUR Vs. R T A BIKANER
|
September 25, 1992 |
|
R S RAWAT Vs. STATE OF RAJASTHAN AND OTHERS
|
October 7, 1992 |
|
R.S.R.T.C. & ANR Vs. RAMESH CHANDRA MINA
|
April 20, 1992 |
|
RADHA DEVI Vs. STATE OF RAJASTHAN
|
January 17, 1992 |
|
RADHA RAMAN Vs. STATE OF RAJASTHAN
|
May 5, 1992 |
|
RADHESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
RAHIM BUX Vs. BOARD OF REVENUE
|
January 17, 1992 |
|
RAHIMBUX NABOOJI CHHIPA Vs. RGIONAL DIRECTOR EMPLOYEES
|
September 17, 1992 |
|
RAIS KHAN Vs. UNION OF INDIA
|
May 26, 1992 |
|
RAJ KUMAR Vs. KANHAIYA LAL
|
March 3, 1992 |
|
RAJ RAJESHWAR DADHICH Vs. GEM AND JEWELLERY EXPORT PROMOTION COUNCIL
|
January 3, 1992 |
|
RAJ SINGH Vs. STATE OF RAJASTHAN
|
February 20, 1992 |
|
RAJA RAM Vs. STATE OF RAJASTHAN
|
December 10, 1992 |
|
RAJASTHAN BANK EMPLOYEES UNION Vs. UNION OF INDIA
|
March 23, 1992 |
|
RAJASTHAN DANIK VETAN BHOGI AND ANSHKALIN SAFAI MAZDOOR SANGTHAN Vs. STATE OF RAJASTHAN
|
October 21, 1992 |
|
RAJASTHAN MINERALS AND COMPANY Vs. AUTHORITY UNDER MINIMUM WAGES ACT
|
December 18, 1992 |
|
RAJASTHAN NAHAR RASHTRIYA Vs. STATE OF RAJASTHAN
|
May 18, 1992 |
|
RAJASTHAN POLLUTION CONTROL BOARD OFFICERS ASSOCIATION AND OTHERS Vs. RAJASTHAN BOARD FOR PREVENTION AND CONTROL OF POLLUTION AND ANOTHER
|
November 29, 1992 |
|
RAJASTHAN PRATHMIK AND MADHYMIK Vs. STATE OF RAJASTHAN
|
January 21, 1992 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. COMMERCIAL TAXES OFFICER CIRCLE-E JAIPUR
|
March 27, 1992 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAJESH KUMAR
|
May 8, 1992 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. MOOL CHAND JANGIR
|
August 3, 1992 |
|
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. ASHOK LAL
|
January 28, 1992 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. ASRAR MOHAMMAD
|
March 23, 1992 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. LAL CHAND AND ANR.
|
October 19, 1992 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LAL CHAND
|
October 23, 1992 |
|
RAJASTHAN VIDHISEVA SANGH Vs. STATE OF RAJASTHAN & ORS
|
September 8, 1992 |
|
RAJDHANI EXPRESS TRANSPORT Vs. SECRETARY EXCISE AND TAXATION GOVERNMENT OF RAJASTHAN
|
August 10, 1992 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
August 7, 1992 |
|
RAJENDRA BAHADUR BHANDARI Vs. RAJASTHAN STATE AGRICULTURE
|
July 23, 1992 |
|
RAJENDRA BAHADUR BHANDARI Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD JAIPUR & 7 ORS
|
July 9, 1992 |
|
RAJENDRA KUMAR Vs. SUMAN LATA CHATURVEDI
|
December 18, 1992 |
|
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 2, 1992 |
|
RAJENDRA MOHAN SHARMA Vs. STATE OF RAJASTHAN & ORS
|
May 25, 1992 |
|
RAJENDRA PAL SINGH Vs. UNION OF INDIA
|
February 18, 1992 |
|
RAJENDRA SHARMA Vs. STATE OF RAJASTHAN
|
April 30, 1992 |
|
RAJENDRA SHOE COMPANY PVT LTD Vs. UNION OF INDIA
|
October 22, 1992 |
|
RAJENDRA SINGH RAWAT Vs. NAVODAYA VIDYALAYA SAMITI
|
April 3, 1992 |
|
RAJENDRA SWAROOP MATHUR Vs. MUNICIPAL BOARD
|
February 17, 1992 |
|
RAJKISHORE SHARMA Vs. SHARDA DEVI
|
July 10, 1992 |
|
RAJVEER Vs. STATE OF RAJASTHAN
|
December 3, 1992 |
|
RAJVEER SINGH & ORS. Vs. STATE OF RAJASTHAN
|
February 27, 1992 |
|
RAM AVATAR Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
|
RAM AVTAR AND ANOTHER Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE AND ANOTHER
|
February 21, 1992 |
|
RAM AVTAR KHANDELWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
|
July 3, 1992 |
|
RAM BABU Vs. JAIPUR PLYWOOD AND GLASS HOUSE
|
January 8, 1992 |
|
RAM BHAROSI Vs. STATE
|
April 2, 1992 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
May 25, 1992 |
|
RAM CHANDRA SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1992 |
|
RAM CHANDRA SWAMI Vs. STATE OF RAJASTHAN
|
November 11, 1992 |
|
RAM CHARAN Vs. STATE OF RAJASTHAN
|
January 1, 1992 |
|
RAM DAULT SHASTRI Vs. RAJASTHAN STATE ELECTRICITY BEARD JAIPUR
|
July 20, 1992 |
|
RAM DAYAL SHARMA Vs. JOINT REGISTRAR CO-OPERATIVE
|
October 13, 1992 |
|
RAM DEO Vs. STATE OF RAJASTHAN
|
May 26, 1992 |
|
RAM DULARI ALIAS DOULI Vs. STATE OF RAJASTHAN
|
January 31, 1992 |
|
RAM GOPAL AND ANR. Vs. STATE OF RAJASTHAN & ORS.
|
May 26, 1992 |
|
RAM GOPAL GOYAL Vs. OM PRAKASH DHIR
|
March 17, 1992 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
June 26, 1992 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
July 27, 1992 |
|
RAM KISHAN Vs. STATE OF RAJASTHAN
|
September 17, 1992 |
|
RAM KISHAN Vs. CHANDRA KANTA
|
May 5, 1992 |
|
RAM KRISHAN TRIVEDI & 3 OTHERS Vs. UNIVERSITY OF RAJASTHAN & ANOTHER
|
April 24, 1992 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN
|
March 31, 1992 |
|
RAM LAL Vs. GIRRAJ
|
August 12, 1992 |
|
RAM NARAIN Vs. ADDITIONAL COLLECTOR CUM
|
November 6, 1992 |
|
RAM PRAKASH CINEMA Vs. STATE OF RAJASTHAN
|
March 24, 1992 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
August 28, 1992 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
May 13, 1992 |
|
RAM RAJ NAHTA Vs. STATE OF RAJASTHAN
|
May 20, 1992 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
RAM SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
March 3, 1992 |
|
RAMA NAND Vs. LALITA SHARMA
|
January 17, 1992 |
|
RAMCHANDRA SHUKLA Vs. STATE OF RAJASTHAN
|
July 3, 1992 |
|
RAMESH CHAND DESHI Vs. STATE OF RAJASTHAN
|
May 14, 1992 |
|
RAMESH CHAND GARUDIA Vs. STATE OF RAJASTHAN AND ORS.
|
December 16, 1992 |
|
RAMESH CHAND PANDEY & ORS Vs. BABU LAL & ORS
|
August 27, 1992 |
|
RAMESH CHAND PAREEK Vs. INDIAN RED CROSS SOCIETY, RAJASTHAN STATE BRANCH, JAIPUR & ANR.
|
May 27, 1992 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
November 19, 1992 |
|
RAMESH CHANDRA SANKHLA Vs. SUNITA
|
February 6, 1992 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
February 3, 1992 |
|
RAMESHWAR DAYAL GOYAL DR Vs. STATE OF RAJASTHAN
|
July 30, 1992 |
|
RAMJI LAL Vs. BHOOP SINGH
|
July 31, 1992 |
|
RAMJILAL Vs. CHANDRA BHAGA
|
November 11, 1992 |
|
RAMKUMAR Vs. SECRETARY R T A BIKANER
|
August 20, 1992 |
|
RAMNIWAS Vs. MUNNI DEVI
|
August 28, 1992 |
|
RAMPAL SHASTRI Vs. STATE OF RAJASTHAN
|
March 25, 1992 |
|
RAMPHOOL Vs. STATE OF RAJASTHAN
|
February 28, 1992 |
|
RAMU RAM CHOUDHARY Vs. STATE OF RAJASTHAN
|
July 21, 1992 |
|
RAMVEER Vs. STATE OF RAJASTHAN
|
May 21, 1992 |
|
RAMZAN KHAN Vs. STATE OF RAJASTHAN
|
April 10, 1992 |
|
RANDHIRMAL LODHA Vs. STATE OF RAJASTHAN
|
January 24, 1992 |
|
RANG LAL Vs. BALWANT SINGH
|
March 20, 1992 |
|
RANG LAL Vs. BALWANT SINGH
|
March 25, 1992 |
|
RANI RAM RAKHANI Vs. STATE OF RAJASTHAN & OTHERS
|
November 19, 1992 |
|
RATAN CHAND Vs. SHANKER LAL
|
August 26, 1992 |
|
RATAN KANWAR Vs. TEJ BHAN
|
August 24, 1992 |
|
RATANLAL Vs. MUKUT BIHARI
|
February 5, 1992 |
|
RATHI ALLOYS AND STEEL P LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
March 13, 1992 |
|
RATNA Vs. STATE OF RAJASTHAN
|
March 10, 1992 |
|
RAVI KUMAR Vs. SARDUL SINGH
|
July 13, 1992 |
|
RAVINDER NATH Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
REGAL SPORTS Vs. MOHD SIDDIQUE
|
April 22, 1992 |
|
REGIONAL TRANSPORT AUTHORITY JODHPUR Vs. SITA RAM
|
October 22, 1992 |
|
RENU TANDON Vs. UNION OF INDIA
|
January 24, 1992 |
|
RIAJULLA KHAN Vs. CHAIRMAN RAJ BOARD OF MUSLIM WAQF
|
November 9, 1992 |
|
RICHHPAL SINGH Vs. STATE OF RAJASTHAN
|
August 18, 1992 |
|
RICHPAL SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1992 |
|
ROHITASH KUMAR Vs. STATE OF RAJASTHAN
|
July 23, 1992 |
|
RTIYA HOMOEOPATHIC MEDICAL COLLEGE & ORS. Vs. THE UNIVERSITY OF RAJASTHAN AND ANR.
|
May 27, 1992 |
|
S K MISHRA Vs. STATE OF RAJASTHAN
|
March 6, 1992 |
|
S L SETIA Vs. STATE OF RAJ & ORS
|
October 22, 1992 |
|
S M B SECONDARY SCHOOL Vs. STATE OF RAJASTHAN
|
July 14, 1992 |
|
S M S INVESTMENT CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1992 |
|
S N SINGH Vs. RAJASTHAN ATOMIC POWER PROJECT 70
|
January 17, 1992 |
|
S.K. AGRAWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
November 24, 1992 |
|
SABEER KANWAR Vs. STATE
|
September 8, 1992 |
|
SACHHIDANAND SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY
|
August 27, 1992 |
|
SADHU SINGH Vs. STATE OF RAJASTHAN
|
July 9, 1992 |
|
SAHAB SINGH AND JAGDISH Vs. STATE OF RAJASTHAN
|
May 7, 1992 |
|
SAHEED AHMED Vs. HAJI ABDUL GANI
|
November 25, 1992 |
|
SAHIB SINGH Vs. TEHSILDAR ANOOPGARH
|
August 2, 1992 |
|
SAHIB SINGH Vs. TEHSILDAR ETC
|
August 12, 1992 |
|
SAHIDA Vs. STATE OF RAJASTHAN
|
February 19, 1992 |
|
SAHIRAM Vs. JAGDISH PD & ANR
|
August 20, 1992 |
|
SALIM Vs. STATE OF RAJASTHAN
|
July 17, 1992 |
|
SAMASTH PANCH JAIN SWETAMBAR STHANAKWASI BAIS SAMPRADAYA BHADSODAS REPRESENTATIVES MOHANLAL AND BHANWARLAL R/O BHANDSODA DISTRICT CHITTORGARH Vs. SHRI MOTILAL
|
February 26, 1992 |
|
SANGHI BROS Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1992 |
|
SANJAY MODI Vs. REGISTRAR OF COMPANIES
|
March 6, 1992 |
|
SANTOSH Vs. STATE OF RAJASTHAN
|
August 4, 1992 |
|
SANTOSH KUMAR & ORS. Vs. STATE OF RAJASTHAN & ANR.
|
January 2, 1992 |
|
SANWARMAL Vs. STATE OF RAJASTHAN
|
July 8, 1992 |
|
SARAF SYNTHETICS (RAJASTHAN) LTD. Vs. OFFICIAL LIQUIDATOR
|
November 16, 1992 |
|
SAREMAL Vs. STATE OF RAJASTHAN
|
July 27, 1992 |
|
SARIYA Vs. STATE OF RAJASTHAN
|
February 6, 1992 |
|
SARWAN SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1992 |
|
SATISH KUMAR Vs. STATE OF RAJASTHAN
|
May 5, 1992 |
|
SATYA KANT BHATI Vs. STATE
|
April 27, 1992 |
|
SATYA NARAIAN Vs. KAMLA DEVI
|
July 2, 1992 |
|
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
August 19, 1992 |
|
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
April 7, 1992 |
|
SATYA NARAIN & ORS Vs. STATE OF RAJASTHAN
|
November 24, 1992 |
|
SATYA NARAIN GUPTA Vs. BOARD OF SECONDARY EDUCATION
|
February 4, 1992 |
|
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
October 22, 1992 |
|
SATYA NARAYAN SHARMA AND 4 OTHERS Vs. THE STATE OF RAJASTHAN AND ANOTHER
|
August 28, 1992 |
|
SAYED MEHRAB ALI Vs. SHAHID ALI
|
May 15, 1992 |
|
SAYEED ANSARI Vs. STATE OF RAJASTHAN
|
November 24, 1992 |
|
SESA RAM Vs. TEEJA
|
August 12, 1992 |
|
SEVARAM Vs. STATE OF RAJASTHAN
|
December 2, 1992 |
|
SH PUNEET MATHUR Vs. BOARD OF SEC EDUCATION
|
December 14, 1992 |
|
SHAH SOHONIE AND COMPANY Vs. STATE OF RAJASTHAN
|
April 22, 1992 |
|
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
July 27, 1992 |
|
SHAKUNTLA Vs. STATE OF RAJASTHAN
|
December 1, 1992 |
|
SHAMBHOO LAL SONI Vs. STATE OF RAJASTHAN
|
October 22, 1992 |
|
SHAMBHU LAL SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
April 2, 1992 |
|
SHAMBHU SINGH Vs. INDU KANWAR
|
December 15, 1992 |
|
SHAMBHU SINGH MEENA & 4 OTHERS Vs. STATE OF RAJASTHAN & OTHERS
|
May 11, 1992 |
|
SHAMEER SINGH @ CHHABIR SINGH Vs. STATE
|
March 10, 1992 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
January 17, 1992 |
|
SHANKAR LAL Vs. STATE OF RAJASTHAN
|
April 27, 1992 |
|
SHANKER DAN Vs. STATE OF RAJASTHAN
|
March 4, 1992 |
|
SHANKER LAL Vs. GANGA BAI
|
November 4, 1992 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN
|
November 13, 1992 |
|
SHANKER LAL YADAV Vs. STATE OF RAJASTHAN
|
October 8, 1992 |
|
SHANTI GOPAL PUROHIT Vs. STATE OF RAJASTHAN
|
February 25, 1992 |
|
SHANTI PANCHAL Vs. STATE OF RAJASTHAN
|
August 11, 1992 |
|
SHARFUDDIN Vs. SHARFUDDIN
|
October 15, 1992 |
|
SHEO NARAIN AND 23 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
October 21, 1992 |
|
SHIMBHU DAYAL Vs. BOARD OF REVENUE FOR RAJ & ANR
|
July 29, 1992 |
|
SHISH RAM Vs. STATE OF RAJASTHAN
|
January 14, 1992 |
|
SHIV CHARAN SINGH Vs. JANARDAN SINGH GEHLOT
|
February 3, 1992 |
|
SHIV RAJ SINGH Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
|
SHIVDUTTRAI LIKHMICHAND Vs. COMMERCIAL TAXES OFFICER
|
March 3, 1992 |
|
SHIVJI RAM Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
SHIVLAL SINGH CHIMAN SINGH Vs. SHIVLAL SINGH RANJEET SINGH
|
November 18, 1992 |
|
SHREE PIPES LIMITED Vs. UNION OF INDIA AND OTHERS
|
October 14, 1992 |
|
SHREE RAJASTHAN SYNTEX LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
March 13, 1992 |
|
SHRI ASHOKA OIL MILLS AND ANOTHER Vs. RAJASTHAN STATE ELECTRICITY BOARD & ORS
|
August 24, 1992 |
|
SHRI BHAGWAN Vs. PRAKASH CHAND
|
January 8, 1992 |
|
SHRI DINESH MEHTA Vs. INSTITUTE OF CHARTERED
|
January 8, 1992 |
|
SHRI GANPATI RE ROLLING INDUSTRIES Vs. CORPORATION BANK
|
January 30, 1992 |
|
SHRI IQBAL Vs. HIS HOLINESS DR SYEDNA MOHD BARHANUDDIN SAHEB
|
January 20, 1992 |
|
SHRI KISHAN Vs. STATE OF RAJASTHAN
|
July 8, 1992 |
|
SHRI MAHARAJ KUMAR RANJEET SINGH Vs. SHAKIR BHAI
|
August 11, 1992 |
|
SHRI NIWAS CLOTH STORES Vs. UNITED COMMERCIAL BANK
|
November 25, 1992 |
|
SHRI RAM CHOUDHARY Vs. STATE
|
November 12, 1992 |
|
SHYAM LAL AND PARTY Vs. THE STATE OF RAJASTHAN AND ANR.
|
April 8, 1992 |
|
SHYAM LAL KABRA Vs. STATE OF RAJASTHAN
|
November 5, 1992 |
|
SHYAM SUNDER DHOOT Vs. WEALTH TAX OFFICER
|
February 18, 1992 |
|
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
|
September 8, 1992 |
|
SHYAMJI Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
SIKANDER BEG Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
|
SIKAR KENDRIYA SAHKARI BANK LTD Vs. PRESCRIBED AUTHORITY
|
January 21, 1992 |
|
SILVER AND ART PALACE Vs. COMMISSIONER OF INCOME TAX
|
November 11, 1992 |
|
SINGHAL BROTHERS Vs. STATE OF RAJASTHAN
|
August 10, 1992 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
August 25, 1992 |
|
SITA RAM MOTILAL AGARWAL Vs. STATE OF RAJASTHAN
|
September 3, 1992 |
|
SIYA AND ORS. Vs. STATE OF RAJASTHAN
|
November 18, 1992 |
|
SOHAN LAL Vs. STATE
|
January 6, 1992 |
|
SOHAN RAJ Vs. AMAR CHAND
|
April 23, 1992 |
|
SOHAN SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1992 |
|
SOHAN SINGH AND ANR. Vs. THE STATE OF RAJASTHAN
|
April 16, 1992 |
|
SOM NATH Vs. STATE
|
August 24, 1992 |
|
SOME DUTT Vs. STATE
|
August 24, 1992 |
|
SONI RAM Vs. STATE OF RAJASTHAN
|
April 1, 1992 |
|
SOORANA CHARITABLE TRUST Vs. STATE OF RAJASTHAN
|
July 24, 1992 |
|
STATE Vs. DHANNI
|
December 2, 1992 |
|
STATE Vs. BUGGA SINGH
|
February 12, 1992 |
|
STATE Vs. RATAN KANWAR
|
May 5, 1992 |
|
STATE OF RAJASTHAN Vs. ATMA RAM
|
February 11, 1992 |
|
STATE OF RAJASTHAN Vs. MUNGA RAM
|
April 3, 1992 |
|
STATE OF RAJASTHAN Vs. SAWAI SINGH
|
March 31, 1992 |
|
STATE OF RAJASTHAN Vs. RAJA RAM
|
March 31, 1992 |
|
STATE OF RAJASTHAN Vs. RAM SINGH
|
March 31, 1992 |
|
STATE OF RAJASTHAN Vs. GANGA
|
March 27, 1992 |
|
STATE OF RAJASTHAN Vs. RAMA
|
April 9, 1992 |
|
STATE OF RAJASTHAN Vs. SHRI KANTI LA]
|
April 13, 1992 |
|
STATE OF RAJASTHAN Vs. VASUMATI
|
March 11, 1992 |
|
STATE OF RAJASTHAN Vs. BANARSHI LAL S LEGAL …
|
November 18, 1992 |
|
STATE OF RAJASTHAN Vs. MANGI LAL
|
November 23, 1992 |
|
STATE OF RAJASTHAN Vs. MOHAN SINGH
|
November 18, 1992 |
|
STATE OF RAJASTHAN Vs. KHEM CHAND SHARMA
|
July 23, 1992 |
|
STATE OF RAJASTHAN Vs. NATHURAM
|
September 14, 1992 |
|
STATE OF RAJASTHAN Vs. PRAKASH CHAND VYAS
|
September 3, 1992 |
|
STATE OF RAJASTHAN Vs. CHANDRA NARAIN VERMA
|
September 23, 1992 |
|
STATE OF RAJASTHAN Vs. NIRANJAN SINGH
|
September 23, 1992 |
|
STATE OF RAJASTHAN & ORS Vs. PRALAD & ANR
|
November 30, 1992 |
|
STATE TRADING CORPORATION Vs. M/S LAXMI OILS EXTRACTIONS MILL LTD.
|
October 8, 1992 |
|
STEPHEN DSILVA Vs. JAIPUR CHALCHITRA PVT LTD
|
December 10, 1992 |
|
SUBE SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
April 9, 1992 |
|
SUDHA GUPTA (SEN) Vs. STATE OF RAJASTHAN
|
September 25, 1992 |
|
SUJA Vs. RAM NARAIN
|
January 23, 1992 |
|
SUKHA SINGH ALIAS SUKHDEO SINGH Vs. STATE OF RAJASTHAN
|
January 28, 1992 |
|
SUKHPAL Vs. STATE OF RAJASTHAN
|
February 4, 1992 |
|
SULTAN SINGH Vs. RAJASTHAN HIGH COURT
|
November 20, 1992 |
|
SUMAN NAHAR Vs. SHRI ABHAY KUMAR NAHAR
|
June 12, 1992 |
|
SUNDER LAL MALI Vs. STATE OF RAJASTHAN
|
September 17, 1992 |
|
SUNIL Vs. STATE OF RAJASTHAN
|
July 9, 1992 |
|
SUNIL KUMAR Vs. STATE OF RAJASTHAN
|
August 12, 1992 |
|
SUNIL KUMAR Vs. STATE
|
February 13, 1992 |
|
SUNIL LONGIYA Vs. UNION OF INDIA
|
June 4, 1992 |
|
SUNIL TALWAR MURLIDHAR Vs. STATE OF RAJASTHAN
|
February 22, 1992 |
|
SUNINDERJEET SINGH Vs. STATE OF RAJASTHAN
|
October 20, 1992 |
|
SUPYAR BAI Vs. GORDHAN BAI
|
January 21, 1992 |
|
SURAJ BHAN Vs. STATE
|
January 6, 1992 |
|
SURAJ MAL SONI Vs. STATE OF RAJASTHAN
|
April 16, 1992 |
|
SURAJMAL & ORS Vs. STATE OF RAJASTHAN
|
May 1, 1992 |
|
SURAJMAL AND 14 OTHERS Vs. STATE OF RAJASTHAN
|
December 1, 1992 |
|
SURENDRA KUMAR JAITLY Vs. STATE OF RAJASTHAN
|
July 22, 1992 |
|
SURENDRA KUMAR PAREEK Vs. SHREE GURU NANAK OILS PVT LTD
|
March 17, 1992 |
|
SURENDRA KUMAR VYAS Vs. STATE
|
November 11, 1992 |
|
SURENDRA VYAS Vs. STATE OF RAJASTHAN
|
August 24, 1992 |
|
SURESH CHAND GUPTA Vs. UNIVERSITY OF RAJASTHAN & ORS
|
May 26, 1992 |
|
SURESH KUMAR Vs. DUNGARPUR-BANSWARA KSHETRIYA
|
February 17, 1992 |
|
SURESH MEHTA Vs. STATE
|
May 15, 1992 |
|
SURJA RAM Vs. KRISHAN LAL
|
December 9, 1992 |
|
SURJAN SINGH Vs. STATE OF RAJASTHAN
|
January 17, 1992 |
|
SUSHILA Vs. STATE OF RAJASTHAN & OTHERS
|
October 21, 1992 |
|
SUTLEJ COTTON MILLS LTD Vs. UNION OF INDIA
|
December 10, 1992 |
|
SUTLEJ COTTON MILLS LTD Vs. RAJASTHAN TEXTILE MAZDOOR PANCHAYAT BHAWANI
|
December 16, 1992 |
|
SWARAN LATA SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
December 9, 1992 |
|
SWAROOPA RAM Vs. STATE OF RAJASTHAN
|
February 10, 1992 |
|
SWASTIKA WOOLLEN INDUSTRIES Vs. UNION OF INDIA
|
June 5, 1992 |
|
SYED FIROZUDDIN Vs. STATE OF RAJASTHAN
|
July 29, 1992 |
|
T C JAIN Vs. STATE OF RAJASTHAN
|
July 20, 1992 |
|
T R JUNEJA Vs. RAJASTHAN STATE INDUSTRIAL
|
January 27, 1992 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
May 26, 1992 |
|
TARA CHAND Vs. RINKU
|
June 27, 1992 |
|
TARACHAND Vs. PYAR CHAND
|
November 26, 1992 |
|
TARSEM KUMAR & ORS. Vs. STATE OF RAJASTHAN
|
August 10, 1992 |
|
TRILOK CHAND Vs. STATE OF RAJASTHAN
|
March 27, 1992 |
|
TRILOK CHAND Vs. STATE OF RAJASTHAN
|
February 14, 1992 |
|
UDA RAM Vs. STATE OF RAJASTHAN
|
August 28, 1992 |
|
UDAI SINGH Vs. STATE OF RAJASTHAN
|
August 7, 1992 |
|
UMA KANT BHATT Vs. STATE OF RAJASTHAN
|
July 13, 1992 |
|
UMESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 9, 1992 |
|
UMESH KUMAR SHARMA & ORS Vs. RAJASTHAN HIGH COURT & ANOTHER
|
May 21, 1992 |
|
UNION OF INDIA Vs. SEWAK RAM
|
March 26, 1992 |
|
UNION OF INDIA Vs. SURENDRA SINGH PARIHAR
|
December 31, 1992 |
|
UNION OF INDIA Vs. PANNURAM
|
June 15, 1992 |
|
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
July 20, 1992 |
|
UNION OF INDIA Vs. KARANSINGH
|
November 12, 1992 |
|
UNION OF INDIA Vs. ANAND GUM CHEMICALS
|
May 5, 1992 |
|
UNION OF INDIA Vs. LEGAL REPRESENTATIVES OF PRITHVI RAJ
|
December 14, 1992 |
|
UNION OF INDIA AND OTHERS Vs. M/S TATA IRON & STEEL COMPANY LIMITED
|
April 23, 1992 |
|
UNITED COMMERCIAL BANK Vs. BHAGWAN SAHAI SHARMA
|
January 7, 1992 |
|
UNIVERSAL SUPPLY CORPORATION Vs. STATE OF RAJASTHAN
|
July 30, 1992 |
|
USMAN Vs. SITA RAM
|
November 2, 1992 |
|
VASUDEO Vs. LAL SINGH
|
February 7, 1992 |
|
VED PRAKASH Vs. SHANKER LAL
|
November 18, 1992 |
|
VED PRAKASH SHARMA & 7 ORS Vs. STATE OF RAJASTHAN & ORS
|
November 16, 1992 |
|
VELA Vs. STATE OF RAJASTHAN
|
February 12, 1992 |
|
VIDHYA PRAKASH JOHARI Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION
|
August 5, 1992 |
|
VIDHYA UDYOG Vs. STATE OF RAJASTHAN
|
August 25, 1992 |
|
VIDHYADHAR CHAUDHARY Vs. STATE OF RAJASTHAN
|
March 27, 1992 |
|
VIDYA PRAKASH JOHRI Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION LTD
|
March 4, 1992 |
|
VIJAI SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN LTD
|
October 7, 1992 |
|
VIKRAM SINGH Vs. COLLECTOR JODHPUR
|
April 23, 1992 |
|
VIKRAM SINGH & ANR, Vs. STATE OF RAJASTHAN
|
March 17, 1992 |
|
VIMLA DEVI Vs. NAND LAL
|
February 13, 1992 |
|
VINAY MERTIA Vs. UNIVERSITY OF JODHPUR
|
January 22, 1992 |
|
VINOD CHAND Vs. STATE OF RAJASTHAN
|
November 25, 1992 |
|
VIRENDRAPAL SINGH Vs. LALIT KUMAR
|
February 5, 1992 |
|
VIRMA AND ORS. Vs. THE STATE OF RAJASTHAN
|
July 8, 1992 |
|
VIRWATI Vs. STATE OF RAJASTHAN
|
March 6, 1992 |
|
VISHAMBHER Vs. STATE OF RAJASTHAN
|
April 6, 1992 |
|
VISHWAMBHAR LAL AND CO Vs. STATE
|
August 20, 1992 |
|
Y D SHARMA AND ANOTHER Vs. RAMAKANT SHARMA
|
August 18, 1992 |
|
YADUNATH SINGH Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR REGION II JAIPUR
|
May 25, 1992 |
|
YASHODA DEVI Vs. STATE
|
January 16, 1992 |
|
YOGESH CHANDRA Vs. STATE OF RAJASTHAN
|
January 30, 1992 |
|
YOGESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
December 3, 1992 |
|
ZORASTER S AND COMPANY SUPPLIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1992 |