|
A C T O Vs. J K READYMADE CENTRE
|
November 26, 1991 |
|
A C T O Vs. JAWAHAR PATANG HOUSE
|
December 5, 1991 |
|
A C T O WARD III CIRCLE JAIPUR Vs. SHIV SHAKTI GOLD FINGER
|
April 18, 1991 |
|
ABDUL AZIZ Vs. STATE OF RAJASTHAN
|
February 22, 1991 |
|
ABDUL GAFFAR Vs. SHAHID HUSSAIN
|
December 5, 1991 |
|
ABDUL GAFFAR Vs. NARENDRA KUMAR
|
December 4, 1991 |
|
ABDUL MAJID Vs. MUNICIPAL COUNCIL, BEAWAR AND OTHERS
|
September 26, 1991 |
|
ABDUL MAJID AND ORS. Vs. JAGDISH SINGH AND ORS.
|
January 24, 1991 |
|
ABDUL SATTAR Vs. ASHOK ATRAYE
|
September 4, 1991 |
|
ABHAY SINGH Vs. STATE OF RAJASTHAN
|
January 23, 1991 |
|
AGRICULTURAL UNIVERSITY OF RAJASTHAN Vs. RAJENDRA SINGH RATHORE AND ORS.
|
October 22, 1991 |
|
AHMEDDEEN Vs. PAMAN DAS
|
December 11, 1991 |
|
AJAMTULLA & GORIYA Vs. STATE OF RAJASTHAN
|
November 15, 1991 |
|
AJEET SLNGH Vs. SARDAR RAWAL SINGH
|
February 22, 1991 |
|
AJIT SINGH CHOUDHARY AND Vs. STATE OF RAJASTHAN
|
July 22, 1991 |
|
AKHIL RAJASTHAN LEPROSY WORKERS ASSOCIATION BRANCH DEEG Vs. STATE OF RAJASTHAN
|
September 12, 1991 |
|
ALLO @ ALLIMUDDIN Vs. STATE OF RAJASTHAN & ORS.
|
April 19, 1991 |
|
AMAR CHAND Vs. STATE OF RAJASTHAN
|
February 25, 1991 |
|
AMAR CHAND Vs. THE STATE OF RAJASTHAN
|
January 8, 1991 |
|
AMAR SINGH Vs. KARAN SINGH
|
April 12, 1991 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
July 9, 1991 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
November 25, 1991 |
|
AMARJEET SINGH Vs. SAMPURAN SINGH
|
April 12, 1991 |
|
AMARJEET SINGH Vs. SAMPURAN SINGH
|
February 21, 1991 |
|
AMBA LAL Vs. STATE OF RAJASTHAN
|
October 1, 1991 |
|
AMBASSADOR DRY CLEANERS Vs. UNION OF INDIA
|
May 17, 1991 |
|
AMILAL BHAT DR Vs. STATE OF RAJASTHAN
|
September 18, 1991 |
|
AMRITLAL KAUSHIK AND ANR. Vs. R.S.E.B. AND ANR.
|
January 16, 1991 |
|
ANAND KANWAR Vs. STATE OF RAJASTHAN
|
April 8, 1991 |
|
ANIL KUMAR Vs. STATE OF RAJASTHAN
|
October 31, 1991 |
|
ANIL SHARMA Vs. STATE OF RAJASTHAN
|
January 29, 1991 |
|
ANIRUDH Vs. STATE OF RAJASTHAN
|
April 25, 1991 |
|
ANITA Vs. UNION OF INDIA (UOI) AND ORS.
|
September 20, 1991 |
|
ANJU BEHAL Vs. RAJASTHAN STATE RD. TRANS. CORPN.
|
August 18, 1991 |
|
ARAMACHINE and LAKRI VIKRETA SANGH Vs. STATE OF RAJASTHAN
|
March 26, 1991 |
|
ARAVALI MINERALS AND CHEMICALS (INDIA) (P) LTD. Vs. UNION OF INDIA
|
March 8, 1991 |
|
AREENA LABORATORIES PVT LTD Vs. STATE OF RAJASTHAN AND ANR
|
May 9, 1991 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
April 3, 1991 |
|
ARUN MICHEL Vs. MAYE
|
April 11, 1991 |
|
ARUN SINGH Vs. STATE OF RAJASTHAN
|
January 23, 1991 |
|
ARVIND KUMAR Vs. STATE
|
October 23, 1991 |
|
ASHA Vs. PREM SHANKER
|
February 7, 1991 |
|
ASHOK Vs. STATE OF RAJASTHAN
|
May 8, 1991 |
|
ASHOK BABU SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
|
December 13, 1991 |
|
ASHOK DHARIWAL Vs. STATE OF RAJASTHAN
|
July 26, 1991 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
June 20, 1991 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
January 31, 1991 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
April 19, 1991 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
October 3, 1991 |
|
ASHOK KUMAR JAIN Vs. GHANSHYAM BALDVA
|
May 6, 1991 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. CHAUHAN ENTERPRISES
|
December 5, 1991 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD II SRIGANGANAGAR Vs. GANGANAGAR BOTTLE SUPPLY COMPANY SRI GANGANAGAR
|
January 2, 1991 |
|
ASST COMMERCIAL TAXES OFFICER Vs. KUMAWAT UDHYOG
|
November 26, 1991 |
|
BABU AND OTHERS Vs. CHATURBHUJ
|
March 29, 1991 |
|
BABU LAL AND OTHERS Vs. MOHD. RAFIQ AND OTHERS
|
November 18, 1991 |
|
BABU LAL GANGWAL Vs. STATE OF RAJASTHAN
|
April 25, 1991 |
|
BABU SINGH Vs. STATE OF RAJASTHAN
|
November 15, 1991 |
|
BABULAL JAIN Vs. GAJANAND TL
|
May 14, 1991 |
|
BADRI LAL Vs. SETHI BROTHERS
|
April 24, 1991 |
|
BADRI NARAYAN Vs. RAM GOPAL
|
October 28, 1991 |
|
BADRILAL Vs. STATE OF RAJASTHAN
|
February 1, 1991 |
|
BADRUDEEN AND SIX ORS. Vs. STATE AND ANR.
|
March 25, 1991 |
|
BAJAJ INDUSTRIES Vs. DISTRICT LEVEL COMMITTEE
|
June 7, 1991 |
|
BALBIR SINGH BAYNATH Vs. FOOD CORPORATION OF INDIA
|
October 22, 1991 |
|
BALJIT KAUR Vs. STATE OF RAJASTHAN
|
December 18, 1991 |
|
BALRAM Vs. MANOHARLAL
|
August 7, 1991 |
|
BALU RAM Vs. STATE
|
July 22, 1991 |
|
BANSHI LAL Vs. STATE
|
February 4, 1991 |
|
BANSILAL CHOHISA Vs. STATE OF RAJASTHAN
|
November 13, 1991 |
|
BANWARI & OTHERS Vs. STATE OF RAJASTHAN
|
September 30, 1991 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
November 19, 1991 |
|
BASTI RAM MANGAL Vs. STATE OF RAJ. AND ORS.
|
April 30, 1991 |
|
BESAT Vs. STATE OF RAJASTHAN
|
February 20, 1991 |
|
BEST AND CROMPTON ENGINEERING INDIA Vs. STATE OF RAJASTHAN
|
September 3, 1991 |
|
BHAG CHAND Vs. STATE OF RAJASTHAN
|
February 22, 1991 |
|
BHAGIRATH & ORS. Vs. STATE OF RAJASTHAN
|
April 18, 1991 |
|
BHAGWAN DAS Vs. STATE OF RAJASTHAN
|
June 10, 1991 |
|
BHAGWAN DAS Vs. BHANWARLAL
|
September 12, 1991 |
|
BHAGWAN SAHAI SHARMA Vs. UNITED COMMERCIAL BANK & ANR.
|
February 1, 1991 |
|
BHAGWAN SINGH AND GHANSHYAM Vs. STATE OF RAJASTHAN
|
March 4, 1991 |
|
BHAGWANLAL AND ORS Vs. STATE OF RAJASTHAN
|
March 11, 1991 |
|
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
|
June 21, 1991 |
|
BHAKHAR RAM Vs. STATE OF RAJASTHAN
|
August 26, 1991 |
|
BHANWAR KHAN Vs. STATE OF RAJASTHAN
|
May 16, 1991 |
|
BHANWAR LAL Vs. UNION OF INDIA UOI
|
March 13, 1991 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
January 29, 1991 |
|
BHANWAR LAL AND ORS. Vs. THE STATE OF RAJASTHAN
|
January 18, 1991 |
|
BHANWAR LAL SHARMA Vs. STATE OF RAJASTHAN
|
August 29, 1991 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
August 28, 1991 |
|
BHANWAR SINGH Vs. AJAY SINGH
|
February 5, 1991 |
|
BHANWAR SINGH Vs. BALWANT DAN
|
February 8, 1991 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
May 28, 1991 |
|
BHANWAR SINGH Vs. LALIT KUMAR
|
February 21, 1991 |
|
BHANWARA RAM Vs. STATE OF RAJASTHAN
|
October 3, 1991 |
|
BHANWARU Vs. JEEVANI
|
February 25, 1991 |
|
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
April 12, 1991 |
|
BHAROSI LAL Vs. MOOL CHAND
|
December 18, 1991 |
|
BHARTIYA JEEVAN BIMA NIGAM Vs. OM PRAKASH
|
February 21, 1991 |
|
BHARTIYA MINING VIBHAG KARAMCHARI SANGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
November 19, 1991 |
|
BHAUROO SINGH Vs. DULARI
|
December 4, 1991 |
|
BHAWANI Vs. STATE OF RAJASTHAN
|
January 31, 1991 |
|
BHERONLAL Vs. POORANCHAND AND ORS.
|
March 26, 1991 |
|
BHIKAM CHAND Vs. STATE OF RAJASTHAN
|
February 12, 1991 |
|
BHIKHA RAM BISHNOI Vs. STATE OF RAJASTHAN AND ANR
|
November 20, 1991 |
|
BHIM DAN Vs. STATE OF RAJASTHAN
|
October 4, 1991 |
|
BHIM SEN Vs. STATE OF RAJASTHAN
|
January 8, 1991 |
|
BHIMSEN Vs. STATE OF RAJASTHAN
|
August 1, 1991 |
|
BHOLA RAM Vs. SMT. SHANTI DEVI
|
December 11, 1991 |
|
BHONRI DEVI Vs. DISTRICT JUDGE JAIPUR CITY JAIPUR
|
December 6, 1991 |
|
BHOPAL CHAND JAIN Vs. STATE OF RAJASTHAN
|
July 30, 1991 |
|
BHURA RAM RAIGER Vs. STATE OF RAJASTHAN
|
September 5, 1991 |
|
BIKRAM SINGH Vs. STATE OF RAJASTHAN
|
March 27, 1991 |
|
BIRDA Vs. SANWAL CHAND
|
September 3, 1991 |
|
BIRDA Vs. SANWAL CHAND & ORS.
|
September 8, 1991 |
|
BIRDHI CHAND Vs. JAIPUR DEVELOPMENT AUTHORITY
|
September 16, 1991 |
|
BISHAMBAR LAL Vs. THE STATE OF RAJASTHAN AND ANR.
|
January 16, 1991 |
|
BRIJ MOHAN AND ANR. Vs. THE STATE OF RAJASTHAN
|
January 29, 1991 |
|
BRIJESH Vs. STATE OF RAJASTHAN
|
May 17, 1991 |
|
C T O Vs. BIRDHICHAND BANSHIDHAR
|
November 26, 1991 |
|
C T O Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
November 27, 1991 |
|
CAPSTAN METERS INDIA LIMITED Vs. JUDGE LABOUR COURT JAIPUR
|
April 15, 1991 |
|
CAPT PARAMJEET SINGH Vs. UNION OF INDIA
|
June 25, 1991 |
|
CHAMAN LAL JAIN Vs. STATE
|
July 4, 1991 |
|
CHAMBAL VIKAS YANTRIK SINCHAI KARMACHARI SANGH Vs. STATE OF RAJASTHAN AND ORS.
|
October 9, 1991 |
|
CHAMPA Vs. STATE OF RAJASTHAN
|
February 6, 1991 |
|
CHAND MAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
February 7, 1991 |
|
CHAND MAL PUROHIT AND ORS. Vs. STATE OF RAJASTHAN
|
February 27, 1991 |
|
CHAND MAL SARASWAT Vs. STATE OF RAJASTHAN AND OTHERS
|
September 25, 1991 |
|
CHANDER & ORS. Vs. STATE OF RAJASTHAN
|
March 12, 1991 |
|
CHANDER SINGH Vs. STATE OF RAJASTHAN
|
May 28, 1991 |
|
CHANDRA KANTA NANAWATI AND ORS. Vs. I.S. KAVADIA AND ORS.
|
August 26, 1991 |
|
CHANDRA KUMAR Vs. KANKU BAI
|
May 6, 1991 |
|
CHANDRA PAL & ANOTHER Vs. STATE OF RAJASTHAN
|
January 28, 1991 |
|
CHANDRA SHEKHAR VYAS Vs. STATE OF RAJASTHAN AND ANOTHER
|
May 7, 1991 |
|
CHENA RAM Vs. STATE
|
September 20, 1991 |
|
CHET RAM Vs. COLLECTOR CHURU
|
December 3, 1991 |
|
CHHOGA RAM Vs. BHURA RAM AND ANR.
|
January 24, 1991 |
|
CHHOTE LAL JAIN Vs. STATE OF RAJASTHAN
|
October 29, 1991 |
|
CHHOTEY KHAN Vs. VIMAL KUMAR
|
November 4, 1991 |
|
CHIMAN LAL Vs. STATE OF RAJASTHAN
|
April 29, 1991 |
|
CHIMAN LAL Vs. BAL CHAND
|
January 15, 1991 |
|
CHIMAN SINGH AND ANR. Vs. THE STATE OF RAJASTHAN
|
January 23, 1991 |
|
CHIRANJI LAL Vs. LAXMI NARAYAN
|
December 6, 1991 |
|
CHIRANJI LAL & ORS. Vs. STATE OF RAJASTHAN
|
May 10, 1991 |
|
CHIRONJI Vs. STATE OF RAJASTHAN
|
January 18, 1991 |
|
CHOIT RAM Vs. RAMDEEN
|
August 28, 1991 |
|
CHOTU KHAN Vs. ABDUL KARIM
|
March 12, 1991 |
|
CHOUTH MAL Vs. FAZAL HUSSAIN
|
January 16, 1991 |
|
CHUNNILAL AND ORS. Vs. THE STATE OF RAJ. AND ORS.
|
April 26, 1991 |
|
COL J L SEHGAL Vs. INSTITUTE OF DEVELOPMENT STUDIES JAIPUR 7
|
January 10, 1991 |
|
COMMERCIAL TAXES OFFICER Vs. WESTON ELECTRONIKS LTD
|
November 26, 1991 |
|
COMMERCIAL TAXES OFFICER Vs. ZORASTER AND CO
|
November 26, 1991 |
|
COMMERCIAL TAXES OFFICER Vs. SUNIL TRADING COMPANY
|
October 1, 1991 |
|
COMMERCIAL TAXES OFFICER B CIRCLE ALWAR Vs. RAM PRATAP KATTA AND SONS
|
November 26, 1991 |
|
COMMERCIAL TAXES OFFICER CIRCLE "B" UDAIPUR Vs. UDAIPUR KUKKUT UTPADAK SAHKARI SAMITI
|
January 3, 1991 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR Vs. HINDUSTAN ZINC LTD
|
January 2, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR OIL PRODUCTS PRIVATE LIMITED
|
January 8, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. GLOBE TRANSPORT CORPORATION
|
January 31, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MULTI METALS LTD
|
March 4, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. POORANCHAND
|
April 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. JEWELLERS ASSOCIATION
|
May 1, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ANIL STEEL INDUSTRIES LIMITED
|
July 8, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHREE UMED MILLS LIMITED
|
May 28, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. PRATAP COMMERCIAL COMPANY
|
November 22, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SETH MOOLCHAND R B
|
November 19, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED GARMENTS MAKERS
|
July 9, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SWASTIC MOTORS
|
July 26, 1991 |
|
COMMISSIONER OF INCOMETAX Vs. S ZORASTER AND CO SUPPLIES P LTD
|
April 3, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. MUKHERJEE A K
|
May 28, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. L K KASLIWAL
|
August 7, 1991 |
|
CONSUMER UNITY AND TRUST SOCIETY Vs. STATE OF RAJASTHAN
|
November 25, 1991 |
|
COVENTARY METALS RAJASTHAN P LTD Vs. UNION OF INDIA UOI
|
January 30, 1991 |
|
D C M LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
May 21, 1991 |
|
DALBEER Vs. STATE OF RAJASTHAN
|
February 14, 1991 |
|
DALIP SINGH Vs. STATE OF RAJASTHAN
|
November 1, 1991 |
|
DALLI Vs. BODANRAM
|
April 18, 1991 |
|
DALPAT RAJ BHANDARI Vs. PRESIDENT OF INDIA
|
October 23, 1991 |
|
DALPAT SINGH Vs. STATE
|
April 26, 1991 |
|
DALU RAM MEENA Vs. STATE
|
September 4, 1991 |
|
DARSHAN SINGH Vs. JASVINDER KAUR
|
September 24, 1991 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
June 27, 1991 |
|
DARWARA SINGH Vs. STATE OF RAJASTHAN AND ANR
|
January 29, 1991 |
|
DARWARA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
January 19, 1991 |
|
DAVI Vs. PURSHOTTAM
|
January 14, 1991 |
|
DAYANAND Vs. STATE
|
March 22, 1991 |
|
DAYANAND Vs. STATE OF RAJASTHAN
|
October 31, 1991 |
|
DCM RAM CONSOLIDATED LTD. Vs. STATE OF RAJASTHAN & ANR.
|
May 9, 1991 |
|
DEEN DAYAL GUPTA Vs. STATE OF RAJASTHAN
|
December 2, 1991 |
|
DEENU ALIASDEEN MOHD Vs. STATE OF RAJASTHAN
|
April 5, 1991 |
|
DEEP CHAND Vs. URBAN IMPROVEMENT TRUST JODHPUR
|
April 29, 1991 |
|
DEEPA RAM Vs. STATE OF RAJASTHAN
|
October 4, 1991 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 25, 1991 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. STATE OF RAJASTHAN
|
October 22, 1991 |
|
DEPENDRA NATH SHARMA Vs. UNIVERSITY OF RAJASTHAN JAIPUR
|
July 4, 1991 |
|
DERBY TEXTILES LTD Vs. MAHAMANTRI DERBY TEXTILES KARMACHARI AND
|
March 27, 1991 |
|
DEV KARAN Vs. STATE
|
September 25, 1991 |
|
DEV LAL Vs. STATE OF RAJASTHAN
|
November 12, 1991 |
|
DEVA Vs. STATE OF RAJASTHAN
|
September 19, 1991 |
|
DEVKI Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
April 5, 1991 |
|
DEVKI RANI Vs. STATE OF RAJASTHAN AND OTHERS
|
March 12, 1991 |
|
DHAN RAJ Vs. STATE OF RAJASTHAN
|
January 23, 1991 |
|
DHANJI BHAI Vs. STATE
|
October 23, 1991 |
|
DHANNA LAL Vs. STATE OF RAJASTHAN
|
October 24, 1991 |
|
DHANNA LAL BANTHIA Vs. GAURAV PRIVATE LTD.
|
July 19, 1991 |
|
DHANRAJ & ANR. Vs. STATE OF RAJASTHAN
|
October 1, 1991 |
|
DHANRAJ SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL JAIPUR
|
February 26, 1991 |
|
DHAPA KANWAR Vs. KISHANLAL
|
February 7, 1991 |
|
DHARAM NARAIN AND ORS. Vs. FIRM BADRIDAS DWARAKADAS AND ORS.
|
November 19, 1991 |
|
DHARAM PAL Vs. STATE OF RAJASTHAN
|
May 28, 1991 |
|
DIGAMBER JAIN DHARAMSHALA Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1991 |
|
DINESH CHANDRA JOSHI Vs. ISHAQ MOHAMMED AND ORS.
|
January 3, 1991 |
|
DIRECTOR, CENTRAL STATE FARM AND ORS. Vs. JUDGE, LABOUR COURT AND ORS.
|
January 16, 1991 |
|
DIWAN SINGH Vs. RAM SINGH
|
January 24, 1991 |
|
DOONGAR SINGH Vs. THE STATE OF RAJASTHAN
|
January 29, 1991 |
|
DURGA PRASAD CHOUDHARY Vs. STATE OF RAJASTHAN
|
May 2, 1991 |
|
E S I C Vs. NAHATA TEXTILE IND
|
January 25, 1991 |
|
E.S.I.C. THROUGH REGIONAL DIRECTOR Vs. M/S. NAHATA TEXTILE IND. AND 12 OTHERS
|
January 2, 1991 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SMT. SUSHILA MATHUR AND ORS.
|
January 22, 1991 |
|
EXECUTIVE ENGINEERS P.W.D. Vs. NATHI
|
April 19, 1991 |
|
FAIYAZ Vs. THE STATE OF RAJASTHAN
|
January 22, 1991 |
|
FARID KHAN Vs. STATE OF RAJASTHAN
|
January 10, 1991 |
|
FAROOK AHMED SODAGAR Vs. GOVERNMENT COLLEGE, KOTA AND ANOTHER
|
December 20, 1991 |
|
G K SHARMA Vs. STATE OF RAJASTHAN
|
April 23, 1991 |
|
GAFOOR KHAN NARU Vs. UNION OF INDIA
|
September 24, 1991 |
|
GAINDI DEVI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
May 8, 1991 |
|
GAJENDRA KUMAR PAREEK Vs. STATE OF RAJASTHAN AND ORS.
|
September 17, 1991 |
|
GAMBHIR SINGH AND OTHERS Vs. NARAYAN SINGH AND OTHERS
|
February 27, 1991 |
|
GAMDOOR SINGH Vs. STATE OF RAJASTHAN
|
August 9, 1991 |
|
GANESH SEN Vs. UNION BANK OF INDIA
|
May 28, 1991 |
|
GANGA RAM Vs. JAKALI
|
April 10, 1991 |
|
GANGA VISHNU DIWAKAR Vs. STATE
|
September 19, 1991 |
|
GAUTAM Vs. STATE OF RAJASTHAN
|
April 5, 1991 |
|
GAUTAM TEXTILES Vs. REGIONAL DIRECTOR ESIC
|
February 22, 1991 |
|
GEETA DEVI Vs. STATE OF RAJASTHAN
|
January 24, 1991 |
|
GEN MANAGER N RLY Vs. JUDGE CENTRAL INDUSTRIAL TRIBUNAL
|
April 23, 1991 |
|
GHEWAR RAM Vs. STATE OF RAJASTHAN
|
May 14, 1991 |
|
GHISA RAM Vs. STATE OF RAJASTHAN
|
February 12, 1991 |
|
GHISYA Vs. M J M KARAULI
|
February 14, 1991 |
|
GIGARAM Vs. STATE OF RAJASTHAN
|
May 6, 1991 |
|
GIRDHAR LAL JOSHI Vs. SMT. KANCHAN
|
January 21, 1991 |
|
GIRDHARI Vs. STATE OF RAJASTHAN
|
July 19, 1991 |
|
GIRISH CHAND Vs. STATE OF RAJASTHAN
|
November 28, 1991 |
|
GOPAL RAM Vs. UNION OF INDIA
|
November 14, 1991 |
|
GOPI CHAND Vs. KHINWA RAM
|
March 27, 1991 |
|
GOPI RAM MANGAL Vs. STATE OF RAJASTHAN
|
February 14, 1991 |
|
GORDHAN RAM ALIASGODA RAM Vs. STATE OF RAJASTHAN
|
October 23, 1991 |
|
GOVIND DAS Vs. BABU LAL
|
May 20, 1991 |
|
GOVIND LAL AGARWAL Vs. STATE OF RAJASTHAN & ANOTHER
|
September 19, 1991 |
|
GOVIND PRASAD Vs. STATE OF RAJASTHAN
|
March 5, 1991 |
|
GULAB ALIAS TUNIYA Vs. STATE OF RAJASTHAN
|
May 28, 1991 |
|
GULAB SINGH Vs. STATE OF RAJASTHAN
|
January 15, 1991 |
|
GULAB SINGH Vs. STATE OF RAJASTHAN
|
August 28, 1991 |
|
GULAM HUSAIN Vs. CUSTOMS AND CENTRAL EXCISE DEPTT.
|
March 25, 1991 |
|
GULAM NABI Vs. MST. MAJIDAN
|
January 16, 1991 |
|
GULAM NABI Vs. MST MAJIDAN
|
January 16, 1991 |
|
GURDEEP SINGH Vs. CENTRAL JAIL
|
May 16, 1991 |
|
GURDEO SINGH Vs. STATE OF RAJASTHAN
|
March 27, 1991 |
|
GURDEV SINGH Vs. MALLA SINGH
|
October 7, 1991 |
|
GURDITTA SINGH Vs. STATE OF RAJASTHAN
|
March 14, 1991 |
|
GURJANT SINGH Vs. STATE OF RAJASTHAN
|
February 7, 1991 |
|
GURU CHARAN SINGH & OTHER Vs. STATE OF RAJASTHAN & OTHER
|
December 20, 1991 |
|
GURUMEET SINGH Vs. UNION OF INDIA
|
April 15, 1991 |
|
GYAN SINGH Vs. STATE OF RAJASTHAN
|
July 26, 1991 |
|
GYARSI RAM & ANR. Vs. STATE OF RAJASTHAN
|
September 30, 1991 |
|
HALWAI SANGH AND ANR. Vs. STATE OF ANR.
|
October 3, 1991 |
|
HANIF KHAN Vs. STATE OF RAJASTHAN
|
March 5, 1991 |
|
HANUMAN AND ORS. Vs. STATE OF RAJASTHAN
|
April 10, 1991 |
|
HANUMAN PRASAD AGRAWAL Vs. STATE OF RAJASTHAN
|
October 5, 1991 |
|
HANUMAN PRASAD AGRAWAL Vs. STATE OF RAJASTHAN
|
May 10, 1991 |
|
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
May 28, 1991 |
|
HARI RAM Vs. STATE OF RAJASTHAN
|
May 13, 1991 |
|
HARI SINGH AND MOTI LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR.
|
May 20, 1991 |
|
HARISH KUMAR NAGAR Vs. STATE OF RAJASTHAN AND ANR
|
October 29, 1991 |
|
HARISH MEENA Vs. STATE OF RAJASTHAN
|
January 23, 1991 |
|
HARPHOOL Vs. STATE OF RAJASTHAN
|
May 9, 1991 |
|
HAZARI Vs. STATE OF RAJASTHAN
|
January 8, 1991 |
|
HAZARI Vs. STATE OF RAJASTHAN
|
April 23, 1991 |
|
HEER SINGH Vs. STATE OF RAJASTHAN
|
October 25, 1991 |
|
HEERA BHARTI Vs. STATE OF RAJASTHAN AND ANR
|
December 10, 1991 |
|
HEERA LAL Vs. MUNICIPAL COUNCIL UDAIPUR
|
February 21, 1991 |
|
HEERALAL ASWAR Vs. STATE OF RAJASTHAN & ORS.
|
February 21, 1991 |
|
HEM KUMAR Vs. STATE OF RAJASTHAN
|
January 23, 1991 |
|
HEM SINGH Vs. STATE OF RAJASTHAN
|
February 14, 1991 |
|
HEMENDRA SURANA Vs. STATE OF RAJASTHAN
|
October 11, 1991 |
|
HIMMAT MAL SONI Vs. STATE OF RAJASTHAN
|
February 6, 1991 |
|
HIMTA RAM Vs. MANI RAM
|
February 27, 1991 |
|
HIMTA RAM Vs. STATE OF RAJASTHAN
|
February 27, 1991 |
|
HIND CONSTRUCTION AND ENGINEERING CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 5, 1991 |
|
IMAM ILAI BUX Vs. STATE OF RAJASTHAN
|
May 8, 1991 |
|
IMMAMUDDIN Vs. STATE OF RAJASTHAN
|
January 14, 1991 |
|
INDER KUMAR GOYAL Vs. STATE
|
July 31, 1991 |
|
INDIRA SHIKSHA PRASAR SANSTHAN KUCHAMAN CITY Vs. STATE OF RAJASTHAN
|
September 30, 1991 |
|
INDU Vs. MUNICIPAL COUNCIL JODHPUR
|
January 7, 1991 |
|
IQBAL SHAH Vs. MST. BANO
|
January 16, 1991 |
|
IQBAL SINGH Vs. STATE OF RAJASTHAN
|
July 25, 1991 |
|
IRSHADUDDIN Vs. SHAHJAHAN BEGM
|
September 20, 1991 |
|
ISHAB KHAN Vs. STATE OF RAJASTHAN
|
April 5, 1991 |
|
ISHAK & ORS. Vs. STATE OF RAJASTHAN
|
February 25, 1991 |
|
ISHWAR LAL Vs. STATE
|
April 10, 1991 |
|
ISHWAR LAL Vs. STATE OF RAJASTHAN AND ANR
|
January 14, 1991 |
|
ISHWARILAL AND 4 OTHERS Vs. STATE OF RAJASTHAN
|
April 9, 1991 |
|
J INDRA KUMAR Vs. SAVITRI DEVI
|
January 22, 1991 |
|
J S RAWAT Vs. NATIONAL AIR PORT AUTHORITY
|
July 19, 1991 |
|
JAG MOHAN SHARMA Vs. STATE OF RAJASTHAN
|
December 3, 1991 |
|
JAGANNATHI BAI AND OTHERS Vs. THE SUB DIVISIONAL OFFICER AND ANOTHER
|
September 25, 1991 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
December 13, 1991 |
|
JAGDISH & ORS. Vs. STATE OF RAJASTHAN
|
February 22, 1991 |
|
JAGDISH AND 8 ORS Vs. POKHAR AND 4 ORS
|
February 6, 1991 |
|
JAGDISH KUMAR CHEPALIA Vs. RAJASTHAN STATE WARE HOUSING CORPORATION, JAIPUR
|
March 27, 1991 |
|
JAGDISH PARSAD JAKAR Vs. STATE OF RAJASTHAN
|
September 30, 1991 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN AND OTHERS
|
February 25, 1991 |
|
JAGDISH PRASAD BISHNOI Vs. STATE OF RAJASTHAN
|
January 23, 1991 |
|
JAGDISH PRASAD MEENA Vs. DIVISIONAL COMMISSIONER AJMER
|
March 26, 1991 |
|
JAGDISH PRASAD SHARMA Vs. INSPECTOR, FACTORIES AND BOILERS
|
January 29, 1991 |
|
JAGDISH SINGH AND CO.AND ANOTHER Vs. RANJEET SINGH
|
May 28, 1991 |
|
JAGJEEVAN RAM Vs. STATE OF RAJASTHAN
|
January 18, 1991 |
|
JAGROOP & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
November 28, 1991 |
|
JAGSIR SINGH Vs. STATE OF RAJASTHAN
|
January 24, 1991 |
|
JAI PRAKASH Vs. STATE OF RAJASTHAN
|
May 15, 1991 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
August 16, 1991 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
December 9, 1991 |
|
JAI SINGH Vs. STATE OF RAJASTHAN AND ORS.
|
May 3, 1991 |
|
JAICHAND Vs. STATE OF RAJASTHAN
|
May 30, 1991 |
|
JAIPUR MINERALS AND CHEMICALS Vs. STATE OF RAJASTHAN AND ORS.
|
March 25, 1991 |
|
JAIPUR POLYSPIN LTD Vs. STATE OF RAJASTHAN
|
December 11, 1991 |
|
JAIPUR POLYSPIN LTD. AND ORS. Vs. THE TEXTILE COMMISSIONER AND ORS.
|
June 25, 1991 |
|
JAKI Vs. R.S.R.T.C AND ITS REGIONAL MANAGER
|
August 12, 1991 |
|
JAKIR HUSSAIN Vs. STATE OF RAJASTHAN
|
February 7, 1991 |
|
JAMAIL SINGH Vs. STATE OF RAJASTHAN
|
June 3, 1991 |
|
JAMNA LAL Vs. THE STATE OF RAJASTHAN
|
January 23, 1991 |
|
JAMNA PRASAD Vs. STATE OF RAJASTHAN
|
April 11, 1991 |
|
JANKI PRASAD Vs. STATE OF RAJASTHAN & ORS.
|
August 1, 1991 |
|
JARNAIL SINGH Vs. STATE OF RAJASTHAN
|
June 3, 1991 |
|
JASPAL KAUR Vs. MANJEET SINGH
|
September 9, 1991 |
|
JASPAL KAUR Vs. SHRI MANJEET SINGH
|
September 10, 1991 |
|
JAVERCHAND Vs. BASANT KUMAR
|
March 4, 1991 |
|
JAWAHAR Vs. STATE OF RAJASTHAN
|
February 6, 1991 |
|
JEEVRAJ RAM Vs. STATE OF RAJASTHAN
|
April 3, 1991 |
|
JETHANAND Vs. STATE OF RAJASTHAN
|
January 17, 1991 |
|
JHUMARLAL Vs. CHHAGGAN LAL
|
October 9, 1991 |
|
JILANI BEG & PADAN CHAND Vs. STATE OF RAJASTHAN
|
August 5, 1991 |
|
JITENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 14, 1991 |
|
JUG RAJ Vs. STATE OF RAJASTHAN
|
February 1, 1991 |
|
JYOTI SHARMA Vs. STATE OF RAJASTHAN
|
October 1, 1991 |
|
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
April 2, 1991 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
February 6, 1991 |
|
KAILASH CHANDRA Vs. SETH MURLIDHAR MAN SINGHKA
|
January 25, 1991 |
|
KAILASH CHANDRA KOTIA DR Vs. STATE INDUSTRIAL DEVELOPMENT JAIPUR
|
December 6, 1991 |
|
KAILASH CHATURVEDI AND 4 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
September 3, 1991 |
|
KALA Vs. STATE OF RAJASTHAN
|
April 16, 1991 |
|
KALI DAS Vs. UNION OF INDIA
|
March 19, 1991 |
|
KALIDAS Vs. UNION OF INDIA
|
March 15, 1991 |
|
KALU Vs. STATE OF RAJASTHAN
|
March 4, 1991 |
|
KALU LAL GUJAR & ORS. Vs. STATE OF RAJASTHAN
|
October 1, 1991 |
|
KALUA Vs. STATE OF RAJASTHAN
|
July 11, 1991 |
|
KALYAN SINGH Vs. STATE OF RAJASTHAN
|
May 10, 1991 |
|
KALYAN SINGH Vs. THE STATE OF RAJASTHAN
|
January 23, 1991 |
|
KALYAN SUNDARAM CEMENT Vs. PRAMOD KUMAR BEDI
|
February 27, 1991 |
|
KAMAL Vs. STATE OF RAJASTHAN
|
April 20, 1991 |
|
KAMLA Vs. RAJASTHAN STATE ROAD TRANS. CORPN.
|
August 8, 1991 |
|
KAMLA DEVI Vs. STATE OF RAJASTHAN
|
November 1, 1991 |
|
KAN MAL Vs. KEDAR MAL
|
May 15, 1991 |
|
KANHA Vs. RAMSWAROOP
|
October 31, 1991 |
|
KANHA Vs. RAM SWAROOP
|
October 3, 1991 |
|
KANHAIYA LAL Vs. KAILASHI DEVI
|
January 23, 1991 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
November 28, 1991 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
February 7, 1991 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
January 9, 1991 |
|
KANHAIYA LAL MEENA Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
|
August 12, 1991 |
|
KANKARIA TEXTILES Vs. COMMISSIONER OF INCOME TAX
|
November 19, 1991 |
|
KAPOOR CHAND KULISH Vs. UNION OF INDIA
|
April 16, 1991 |
|
KARAM CHAND Vs. LALLU RAM
|
November 20, 1991 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
January 28, 1991 |
|
KASHI RAM Vs. STATE OF RAJASTHAN
|
January 23, 1991 |
|
KASIM ALI Vs. STATE OF RAJASTHAN
|
May 2, 1991 |
|
KATULAL Vs. STATE
|
November 13, 1991 |
|
KEDAR LAL SHARMA AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
April 4, 1991 |
|
KEDAR NATH Vs. PUNJAB NATIONAL BANK
|
May 28, 1991 |
|
KEDAR NATH SHARMA Vs. THE JUDGE, LABOUR COURT AND ANOTHER
|
July 5, 1991 |
|
KEDAR SINGH Vs. STATE OF RAJASTHAN
|
February 10, 1991 |
|
KELKI Vs. STATE OF RAJASTHAN
|
May 1, 1991 |
|
KESHAV SINGH Vs. VALUATION OFFICER
|
August 28, 1991 |
|
KESHRA RAM Vs. STATE OF RAJASTHAN
|
August 2, 1991 |
|
KHADI MANDIR Vs. C T O BIKANER
|
January 29, 1991 |
|
KHEEWA RAM Vs. THE STATE OF RAJASTHAN
|
January 23, 1991 |
|
KHEM RAJ AND ANR. Vs. MOHAN LAL
|
September 23, 1991 |
|
KHINWARAM AND 15 OTHERS Vs. STATE OF RAJASTHAN
|
January 28, 1991 |
|
KHIYA AND ORS. Vs. THE STATE OF RAJASTHAN
|
January 22, 1991 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
May 6, 1991 |
|
KISHAN SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
October 22, 1991 |
|
KISHNA Vs. STATE OF RAJASTHAN
|
October 30, 1991 |
|
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
|
January 29, 1991 |
|
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
|
March 13, 1991 |
|
KRISHAN LAL Vs. STATE OF RAJASTHAN
|
April 4, 1991 |
|
KUMAR SWASTIK ENTERPRISES PVT. LTD. AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 9, 1991 |
|
KUMARI NISHA Vs. STATE OF RAJASTHAN
|
January 23, 1991 |
|
KUNJ BIHARI LAL SHARMA Vs. RAJASTHAN HIGH COURT
|
November 4, 1991 |
|
KUTUBUDDIN Vs. STATE OF RAJASTHAN
|
May 1, 1991 |
|
LADHA Vs. KARSAN
|
January 24, 1991 |
|
LADHU RAM Vs. BOARD OF REVENUE AND OTHERS
|
July 25, 1991 |
|
LADU LAL Vs. KALU RAM
|
January 30, 1991 |
|
LADULAL Vs. STATE BANK OF BIKANER & JAIPUR
|
December 15, 1991 |
|
LADULAL Vs. STATE BANK OF BIKANER AND ORS.
|
December 5, 1991 |
|
LAHRI ALIASSHIV LAHRI Vs. STATE OF RAJASTHAN
|
March 27, 1991 |
|
LAL RAM Vs. STATE OF RAJASTHAN
|
February 14, 1991 |
|
LALARAM Vs. LEGAL REPRESENTATIVES OF KESRIMAL SONI
|
April 10, 1991 |
|
LALIT BHATNAGAR Vs. STATE OF RAJASTHAN & ANR.
|
March 29, 1991 |
|
LALLU Vs. STATE OF RAJASTHAN
|
January 9, 1991 |
|
LALU RAM Vs. HIMMAT SINGH
|
January 8, 1991 |
|
LAS CHAND Vs. ASSISTANT ENGINEER P H E D
|
January 8, 1991 |
|
LAXMAN Vs. STATE OF RAJASTHAN
|
February 1, 1991 |
|
LAXMAN AND OTHERS Vs. STATE OF RAJASTHAN
|
September 16, 1991 |
|
LAXMAN PRASAD Vs. STATE OF RAJASTHAN
|
August 5, 1991 |
|
LAXMI DEVI Vs. DULA RAM
|
December 16, 1991 |
|
LAXMI ICE FACTORY Vs. NARAIAN DAS AND ANR.
|
January 18, 1991 |
|
LAXMINARAYAN Vs. A STATE OF RAJASTHAN
|
March 27, 1991 |
|
LUNA KHAN Vs. LALU
|
January 15, 1991 |
|
M.L. JAIN AND 7 OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 13, 1991 |
|
MADAN GOPAL Vs. ANANDI LAL
|
October 11, 1991 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
April 11, 1991 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
March 11, 1991 |
|
MADAN LAL Vs. THE STATE OF RAJASTHAN
|
January 24, 1991 |
|
MADAN MOHAN SAXENA Vs. STATE OF RAJASTHAN
|
February 6, 1991 |
|
MADANPURI Vs. DUNGARPUR BANSWARA KSHETRIYA GRAMIN BANK
|
April 11, 1991 |
|
MADHA Vs. STATE OF RAJASTHAN
|
February 14, 1991 |
|
MADHA Vs. STATE OF RAJASTHAN
|
February 24, 1991 |
|
MADHAV LAL Vs. MUNICIPAL BOARD AND ANR
|
November 19, 1991 |
|
MAHARAJ SINGH Vs. RAJ STATE WARE HOUSING CORPORATION JAIPUR
|
April 1, 1991 |
|
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
March 7, 1991 |
|
MAHAVIR PRASAD JAIN Vs. STATE OF RAJASTHAN
|
August 2, 1991 |
|
MAHAVIR PRASAD SHARMA Vs. MUNICIPAL BOARD BUNDI
|
February 6, 1991 |
|
MAHENDRA SINGH POONIYA Vs. UNION OF INDIA AND ANOTHER
|
December 10, 1991 |
|
MAHESH CHAND Vs. SHYAM LAL AND OTHERS
|
March 19, 1991 |
|
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
|
May 23, 1991 |
|
MAHESH CHAND TAK Vs. STATE OF RAJASTHAN & OTHERS.
|
February 12, 1991 |
|
MAHESH CHANDRA Vs. SLATE OF RAJASTHAN
|
November 15, 1991 |
|
MAHESH KUMAR GOYAL Vs. UNIVERSITY OF AJMER
|
March 20, 1991 |
|
MAHESH KUMAR GOYAL Vs. STATE OF RAJASTHAN
|
September 3, 1991 |
|
MALARAM Vs. STATE OF RAJASTHAN
|
March 6, 1991 |
|
MALARAM Vs. STATE OF RAJASTHAN
|
March 5, 1991 |
|
MANA RAM AND ORS Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ANR
|
April 23, 1991 |
|
MANAK CHAND JAIN Vs. STATE OF RAJASTHAN AND ANR
|
May 28, 1991 |
|
MANGAL CHAND TAYLOR Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
January 25, 1991 |
|
MANGI LAL Vs. MUNICIPAL BOARD, BALOTRA
|
April 25, 1991 |
|
MANGILAL Vs. MUSSAMAT SAKHI
|
April 25, 1991 |
|
MANGILAL VYAS Vs. STATE OF RAJASTHAN
|
May 23, 1991 |
|
MANGTU Vs. STATE OF RAJASTHAN
|
April 2, 1991 |
|
MANI RAM Vs. STATE OF RAJASTHAN
|
April 24, 1991 |
|
MANI RAM Vs. STATE OF RAJASTHAN
|
December 20, 1991 |
|
MANI RAM AND ORS. Vs. THE STATE OF RAJASTHAN
|
January 21, 1991 |
|
MANI SHANKAR Vs. RADHA DEVI
|
May 9, 1991 |
|
MANOHAR LAL Vs. STATE OF RAJASTHAN
|
October 24, 1991 |
|
MANOHAR LAL SHARMA Vs. UNIVERSITY OF UDAIPUR AND ANR
|
September 11, 1991 |
|
MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
July 25, 1991 |
|
MANPHOOL RAM CHAMAR Vs. STATE OF RAJASTHAN
|
January 1, 1991 |
|
MANPHOOL RAM CHAMAR Vs. STALE OF RAJASTHAN
|
January 9, 1991 |
|
MARTIN D SILVA Vs. HAKIM MARTIN D SILVA
|
July 30, 1991 |
|
MASOOM BAI Vs. STATE OF RAJASTHAN
|
February 14, 1991 |
|
MAULA BUX Vs. SOHAN LAL
|
March 27, 1991 |
|
MEGH SINGH Vs. STATE OF RAJASTHAN
|
April 5, 1991 |
|
MEWAR KHANIZ UDYOG Vs. COMMERCIAL TAXES OFFICER ANTI EVASION
|
March 29, 1991 |
|
MEWAR SUGAR MILLS LTD Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE KAPASAN
|
July 2, 1991 |
|
MEWAR SUGAR MILLS LTD Vs. REGISTRAR OF CO RAJ JAIPUR
|
November 29, 1991 |
|
MIRELLIE Vs. STATE OF RAJASTHAN
|
April 24, 1991 |
|
MISRI LAL Vs. STATE OF RAJASTHAN
|
April 10, 1991 |
|
MISS EKTA Vs. STATE OF RAJASTHAN AND ANR
|
March 14, 1991 |
|
MISS NIRMALA AGRAWAL Vs. UNIVERSITY OF RAJASTHAN & ANOTHER
|
April 29, 1991 |
|
MITHU SINGH Vs. STATE OF RAJASTHAN
|
October 22, 1991 |
|
MITHU SINGH Vs. B O R
|
September 24, 1991 |
|
MODERN STEELS Vs. UNION OF INDIA
|
October 24, 1991 |
|
MODERN SYNTEX INDIA LTD Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 25, 1991 |
|
MODERN THREADS INDIA CO. LTD. Vs. R.S.E.B. AND ORS.
|
September 27, 1991 |
|
MODI ALKALIES and CHEMICALS LTD Vs. STATE
|
May 8, 1991 |
|
MOHAMMAD ISMAIL Vs. UNION OF INDIA
|
December 9, 1991 |
|
MOHAMMED HANIF Vs. THE STATE OF RAJASTHAN AND ANR.
|
January 14, 1991 |
|
MOHAMMED LATIF Vs. ZAHOOR MOHAMMED AND SONS
|
July 8, 1991 |
|
MOHAMMED YASIN Vs. STATE OF RAJASTHAN
|
August 12, 1991 |
|
MOHAN BEHARI Vs. STATE OF RAJASTHAN
|
May 3, 1991 |
|
MOHAN LAL Vs. KANHIYA LAL
|
December 13, 1991 |
|
MOHAN LAL Vs. THE STATE OF RAJASTHAN AND ANR.
|
January 23, 1991 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
May 28, 1991 |
|
MOHAN LAL MALI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
May 21, 1991 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
April 29, 1991 |
|
MOHD HAYYAT Vs. STATE OF RAJASTHAN
|
February 14, 1991 |
|
MOHD SAFI Vs. STATE OF RAJASTHAN
|
January 9, 1991 |
|
MOHD UMAR Vs. UNION OF INDIA
|
November 20, 1991 |
|
MOHIUDDIN Vs. STATE OF RAJASTHAN
|
January 22, 1991 |
|
MOHRA ALIAS MOHAR SINGH Vs. STATE OF RAJASTHAN
|
January 3, 1991 |
|
MOINUDDIN Vs. STATE OF RAJASTHAN
|
September 6, 1991 |
|
MOOL CHAND Vs. ROOP CHAND
|
September 12, 1991 |
|
MOOLA RAM Vs. STATE OF RAJASTHAN AND ANR
|
January 25, 1991 |
|
MOTI Vs. STATE OF RAJASTHAN
|
July 1, 1991 |
|
MOTI LAL Vs. PRAHLAD RAI
|
May 3, 1991 |
|
MOTI SINGH Vs. STATE
|
July 22, 1991 |
|
MUKRAB KHAN Vs. STATE OF RAJASTHAN
|
January 25, 1991 |
|
MUNIR KHAN Vs. STATE OF RAJASTHAN
|
January 7, 1991 |
|
MUNSHI RAM Vs. RAMAWATAR
|
March 11, 1991 |
|
MUSAFFAR HUSSAIN Vs. ANJUN AFSHA
|
January 25, 1991 |
|
NAGAR MAL SHARMA Vs. STATE OF RAJASTHAN
|
December 13, 1991 |
|
NAGAR PARISHAD Vs. CHATRAPAL SINGH THROUGH COMMISSIONER
|
April 11, 1991 |
|
NAGAR VIKAS PRADHIKARAN KAMGAR SANGH Vs. JAIPUR DEVELOPMENT AUTHORITY
|
October 10, 1991 |
|
NANAGI DEVI Vs. STATE OF RAJASTHAN
|
November 28, 1991 |
|
NAND LAL & ORS. Vs. STATE OF RAJASTHAN
|
February 12, 1991 |
|
NANDLAL GUPTA Vs. STATE OF RAJASTHAN AND ANR
|
July 31, 1991 |
|
NANU RAM Vs. STATE OF RAJ AND ORS
|
August 8, 1991 |
|
NARAIN LAI Vs. STATE OF RAJASTHAN
|
September 5, 1991 |
|
NARAINLAL Vs. STATE OF RAJASTHAN
|
April 3, 1991 |
|
NARAYAN LAL Vs. STATE OF RAJASTHAN
|
August 9, 1991 |
|
NASIR AHMED Vs. STATE OF RAJASTHAN
|
April 12, 1991 |
|
NASRI Vs. STATE OF RAJASTHAN
|
February 6, 1991 |
|
NATHIYA Vs. STATE OF RAJASTHAN
|
January 30, 1991 |
|
NATHMAL Vs. STATE OF RAJASTHAN
|
April 11, 1991 |
|
NATIONAL INSURANCE CO. LTD Vs. CHANDRA BHAGA
|
January 25, 1991 |
|
NATIONAL INSURANCE CO. LTD. Vs. MANJULA BEN
|
August 20, 1991 |
|
NATIONAL INSURANCE CO. LTD. Vs. SUNITA
|
January 9, 1991 |
|
NAV BHARAT RICE AND GENERA MILLS HANUMANGARH Vs. RUKMA DEVI
|
January 30, 1991 |
|
NAVBHARAT INDUSTRIES AND AGENCIES Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES RAJASTHAN JAIPUR
|
March 19, 1991 |
|
NAVIN GRAHA NIRMAN SAHAKARI SAMITI LTD Vs. SHYAM PRAKASH SHARMA
|
November 14, 1991 |
|
NAWAB KHAN Vs. STATE OF RAJASTHAN
|
February 25, 1991 |
|
NAWRANG SINGH Vs. BHANWAR SINGH
|
July 8, 1991 |
|
NAZIR Vs. MANJURA AND ORS.
|
January 16, 1991 |
|
NEETA CHOPRA Vs. STATE OF RAJASTHAN
|
August 9, 1991 |
|
NEETA MIDHA Vs. GRAMOTTHAN TEACHERS TRAINING SCHOOL SANGARIA
|
May 23, 1991 |
|
NEM KUMAR THOLIA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
August 7, 1991 |
|
NEMI CHAND GUPTA Vs. STATE & OTHERS
|
May 16, 1991 |
|
NIHON NIRMAN LTD. Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
|
November 22, 1991 |
|
NIMITA R CHOWDHARY Vs. UNIVERSITY OF JODBPUR
|
January 21, 1991 |
|
NIRMAL KUMAR Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
January 7, 1991 |
|
NORTIDEVI Vs. STATE OF RAJASTHAN
|
October 10, 1991 |
|
NUNARAM Vs. STATE OF RAJASTHAN
|
November 14, 1991 |
|
O.P. DHABAI Vs. R.S.R.T.C. THROUGH ITS MANAGING DIRECTOR, JAIPUR.
|
May 3, 1991 |
|
OFFICIAL LIQUIDATOR OF JAIPUR SPINNING AND WEAVING MILLS LTD. Vs. PODAR MILLS LTD.
|
July 5, 1991 |
|
OIL SEED MILLS KARAMCHARI MAZDOOR UNION Vs. STATE OF RAJASTHAN
|
August 7, 1991 |
|
OM PRAKASH MEGHWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 27, 1991 |
|
OM PRAKASH PUN Vs. STATE OF RAJASTHAN
|
April 12, 1991 |
|
OMKAR PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
September 19, 1991 |
|
OMNARAIN PUROHIT Vs. STATE OF RAJASTHAN AND ORS.
|
May 28, 1991 |
|
OMPRAKASH SAINI Vs. STATE OF RAJASTHAN
|
September 12, 1991 |
|
ORIENTAL BANK OF COMMERCE Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
September 20, 1991 |
|
ORIENTAL FIRE AND GENERAL Vs. SHANTA KUMAR
|
April 3, 1991 |
|
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. HARAK CHAND
|
May 1, 1991 |
|
ORIENTAL INSURANCE CO LTD Vs. IVAN LODRIX
|
January 9, 1991 |
|
ORIENTAL INSURANCE COMPANY Vs. MOHAN LAL
|
May 21, 1991 |
|
OTA RAM Vs. STATE OF RAJASTHAN
|
November 27, 1991 |
|
P N DHOOT INVESTMENT COMPANY PVT LTD Vs. STATE OF RAJASTHAN
|
July 26, 1991 |
|
PANCHI RAM Vs. STATE OF RAJASTHAN
|
February 25, 1991 |
|
PANJI ALIASPANNA RAM Vs. BHAGCHAND
|
November 1, 1991 |
|
PARAS MAL Vs. FATEH CHAND
|
May 28, 1991 |
|
PARASRAMPURIA SYNTHETICS LTD Vs. STATE OF RAJASTHAN AND ANR
|
May 29, 1991 |
|
PARBHATI Vs. STATE OF RAJASTHAN
|
April 5, 1991 |
|
PEER GULAM NASEER Vs. REHMANI
|
May 6, 1991 |
|
PEER MOHD. AND ANR. Vs. SMT. ZETUN
|
January 7, 1991 |
|
PEERU KHAN Vs. STATE OF RAJASTHAN
|
February 7, 1991 |
|
PESTICIDES INDIA Vs. THE STATE OF RAJ. AND ORS.
|
October 4, 1991 |
|
PHOOL SINGH Vs. STATE OF RAJASTHA
|
May 3, 1991 |
|
PHOOL SINGH Vs. JETHU SINGH ETC
|
December 16, 1991 |
|
PILLI RAM Vs. STATE
|
May 17, 1991 |
|
PIT RAM SINGH Vs. VIMLA DEVI
|
November 14, 1991 |
|
POONAM CHAND Vs. STATE OF RAJASTHAN
|
August 1, 1991 |
|
POONAM CHAND Vs. DHAN RAJ
|
March 11, 1991 |
|
POORAN Vs. STATE OF RAJASTHAN
|
January 21, 1991 |
|
PRABHATI RAM Vs. STATE OF RAJASTHAN
|
February 12, 1991 |
|
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
February 22, 1991 |
|
PRABHU DAYAL SESMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
|
September 25, 1991 |
|
PRABHU DAYAL SHARMA Vs. STATE OF RAJASTHAN AND OTHER
|
August 29, 1991 |
|
PRAKASH CHAND Vs. STATE
|
January 23, 1991 |
|
PRAKASH CHAND Vs. RADHA KISHAN
|
November 20, 1991 |
|
PRAKASH CHANDRA Vs. STATE OF RAJASTHAN
|
October 24, 1991 |
|
PRAKASH MAL JAIN Vs. NIHON NIRMAN LTD
|
September 3, 1991 |
|
PRAMILA GUPTA Vs. MOHAN LAL SUKHADIYA UNIVERSITY UDAIPUR
|
September 23, 1991 |
|
PRATAP SINGH Vs. THE STATE OF RAJASTHAN
|
January 29, 1991 |
|
PRATAP SINGH Vs. MADAN LAL
|
May 3, 1991 |
|
PRAVEEN KUMAR Vs. STATE OF RAJASTHAN
|
April 29, 1991 |
|
PREM Vs. STATE OF RAJASTHAN
|
October 28, 1991 |
|
PREM KUMAR Vs. STATE OF RAJASTHAN
|
February 25, 1991 |
|
PREM KUMAR Vs. STATE OF RAJASTHAN
|
December 25, 1991 |
|
PREM RAJ Vs. STATE OF RAJASTHAN AND ORS.
|
May 23, 1991 |
|
PREMIER VEGETABLE PRODUCT PVT. LTD. Vs. STATE OF RAJASTHAN AND OTHERS
|
April 24, 1991 |
|
PUKH RAJ PUROHIT Vs. UNIVERSITY OF JODHPUR
|
August 9, 1991 |
|
PURAN CHAND SAINI Vs. THE GENERAL MANAGER, UCO BANK AND ORS.
|
December 4, 1991 |
|
PURSHOTTAM DAS Vs. BOARD OF REVENUE
|
August 7, 1991 |
|
PURSHOTTAM DASS Vs. STATE OF RAJASTHAN
|
February 20, 1991 |
|
PURUSHOTTAM LAL Vs. STATE OF RAJASTHAN
|
May 6, 1991 |
|
PUSHKAR RAJ BHARDWAJ Vs. STATE OF RAJASTHAN
|
December 18, 1991 |
|
PYAR SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
January 4, 1991 |
|
PYARA SINGH Vs. STATE OF RAJASTHAN
|
January 24, 1991 |
|
QAMRUDDIN Vs. RASHIDA
|
December 16, 1991 |
|
R S E B Vs. MANOHAR LAL
|
August 29, 1991 |
|
R.C. ROONCTA Vs. STATE OF RAJASTHAN
|
January 7, 1991 |
|
R.S.E.B. Vs. SHIV SHANKAR
|
September 27, 1991 |
|
RADHA DEVI Vs. GODAWARI DEVI
|
November 12, 1991 |
|
RADHEY SHYAM DHOBI Vs. STATE OF RAJASTHAN
|
August 26, 1991 |
|
RADHEY SHYAM DUBEY AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
January 22, 1991 |
|
RADHEY SHYAM SONI Vs. STATE OF RAJASTHAN
|
March 4, 1991 |
|
RADHEYSHYAM Vs. STATE
|
April 11, 1991 |
|
RAGHUVIR SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
|
November 12, 1991 |
|
RAHIM KHAN Vs. UNION OF INDIA
|
February 14, 1991 |
|
RAJ HOUSING BOARD Vs. RATAN LAL SHARMA
|
August 7, 1991 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN AND ORS.
|
December 10, 1991 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN & ANR.
|
October 28, 1991 |
|
RAJ RAGHUVIR SINGH Vs. STATE OF RAJASTHAN
|
January 7, 1991 |
|
RAJA ALIAS JATINDER SINGH AND ANR. Vs. SUNITA KUMARI
|
January 29, 1991 |
|
RAJARAM AND ANR. Vs. THE STATE OF RAJASTHAN
|
April 5, 1991 |
|
RAJASTHAN COUNCIL OF DIPLOMA ENGINEERS Vs. STATE OF RAJASTHAN
|
May 3, 1991 |
|
RAJASTHAN NAGAR PALIKA SEVA Vs. STATE OF RAJASTHAN
|
February 26, 1991 |
|
RAJASTHAN ROAD TRANSPORT CORPORATION, JAIPUR Vs. SMT. MANPHOOL DEVI AND OTHERS
|
September 18, 1991 |
|
RAJASTHAN ROLLER FLOUR MILLS ASSOCIATION Vs. STATE OF RAJASTHAN
|
August 13, 1991 |
|
RAJASTHAN SCHEDULED CASTE DEVELOPMENT CO Vs. VINAY KUMAR AUDICHYA & ANOTHER
|
February 14, 1991 |
|
RAJASTHAN SPINNING AND WEAVING MILLS LIMITED Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES JAIPUR RAJASTHAN S B CIVIL WRIT PETITION NO 654 OF 1991
|
March 25, 1991 |
|
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. ALFA ALLOY PVT LTD
|
July 30, 1991 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. AUTHORITY UNDER THE RAJASTHAN SHOPS AND COMMERCIAL ESTABLISHMENT ACT 1958
|
December 20, 1991 |
|
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. STATE OF RAJASTHAN
|
November 13, 1991 |
|
RAJASTHAN STATE MINES AND MINERALS LTD Vs. EASTERN ENGINEERING ENTERPRISES
|
December 17, 1991 |
|
RAJASTHAN STATE R.T.C. Vs. KIRAN LATA
|
September 23, 1991 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. JUGAL KISHORE
|
January 22, 1991 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. RAM KUMAR
|
January 30, 1991 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. OGAM
|
December 16, 1991 |
|
RAJASTHAN TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1991 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
February 12, 1991 |
|
RAJENDRA PRASAD PAREEK Vs. KRISHNA DEVI PAREEK
|
December 17, 1991 |
|
RAJENDRA SINGH ALIAS RAJIA Vs. THE STATE OF RAJASTHAN
|
January 23, 1991 |
|
RAJESH PANWAR Vs. UNIVERSITY OF RAJASTHAN AND ORS.
|
October 11, 1991 |
|
RAJU Vs. STATE OF RAJASTHAN
|
May 28, 1991 |
|
RAJU AND OTHERS Vs. STATE OF RAJASTHAN
|
January 28, 1991 |
|
RAJU S/O NAURANGRANI Vs. STATE OF RAJASTHAN
|
December 13, 1991 |
|
RAJU SMT Vs. PRADEEP
|
November 22, 1991 |
|
RAKESH KUMAR Vs. STATE OF RAJASTHAN
|
December 13, 1991 |
|
RAM CHANDRA Vs. TUTSI BAI
|
January 2, 1991 |
|
RAM CHANDRA Vs. MADAN LAL
|
May 15, 1991 |
|
RAM CHARAN Vs. STATE OF RAJASTHAN
|
April 11, 1991 |
|
RAM DAN Vs. STATE OF RAJASTHAN
|
February 14, 1991 |
|
RAM DAYAL GOYAL Vs. STATE OF RAJASTHAN & ANR.
|
July 4, 1991 |
|
RAM DEO Vs. GEETA DEVI
|
August 29, 1991 |
|
RAM KISHAN Vs. STATE
|
January 10, 1991 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN
|
February 22, 1991 |
|
RAM LAKHAN Vs. STATE OF RAJASTHAN
|
December 16, 1991 |
|
RAM NIWAS Vs. STATE OF RAJ.
|
March 13, 1991 |
|
RAM NIWAS RALIYA Vs. STATE OF RAJASTHAN
|
August 16, 1991 |
|
RAM RATAN ORS. Vs. STATE OF RAJASTHAN
|
September 10, 1991 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
September 16, 1991 |
|
RAM SWAROOP Vs. COMMISSIONER DEVASTHAN
|
October 31, 1991 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
February 27, 1991 |
|
RAMA & OTHERS Vs. STATE OF RAJASTHAN
|
October 24, 1991 |
|
RAMBABU Vs. STATE OF RAJASTHAN
|
July 30, 1991 |
|
RAMBABU SHARMA Vs. STATE
|
September 10, 1991 |
|
RAMCHANDER Vs. STATE OF RAJASTHAN
|
February 27, 1991 |
|
RAMDAYAL Vs. STATE OF RAJASTHAN
|
October 3, 1991 |
|
RAMESH CHAND Vs. STATE AND ORS.
|
December 5, 1991 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
April 24, 1991 |
|
RAMESH KUMAR AGARWAL Vs. STATE OF RAJASTHAN
|
May 3, 1991 |
|
RAMESH PUROHIT Vs. STATE OF RAJASTHAN
|
March 7, 1991 |
|
RAMESHWAR ALIAS RAMESH Vs. THE STALE OF RAJASTHAN
|
January 18, 1991 |
|
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
|
May 28, 1991 |
|
RAMESHWAR LAL SHARMA Vs. DANKHA DEVI & ANOTHER
|
January 16, 1991 |
|
RAMJI LAL CHIRANJI LAL Vs. RAM CHARAN AND ORS.
|
October 22, 1991 |
|
RAMJI LAL SHARMA Vs. STATE OF RAJASTHAN
|
January 25, 1991 |
|
RAMJILAL Vs. STATE OF RAJASTHAN
|
May 15, 1991 |
|
RAMJILAL Vs. STATE OF RAJASTHAN
|
December 20, 1991 |
|
RAMLAL ALIAS RAMLA Vs. STATE OF RAJASTHAN
|
March 8, 1991 |
|
RAMPAL Vs. STATE OF RAJASTHAN
|
February 12, 1991 |
|
RAMRAKH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
March 5, 1991 |
|
RAMZAN Vs. STATE OF RAJASTHAN
|
September 23, 1991 |
|
RANA MAL Vs. HIMMAT MAL
|
February 7, 1991 |
|
RANJEET Vs. RAJENDRA SINGH
|
February 14, 1991 |
|
RANJEET SINGH Vs. STATE OF RAJASTHAN AND ANR
|
February 14, 1991 |
|
RANJIT SINGH Vs. GENERAL MANAGER LAKE PALACE HOTEL
|
January 25, 1991 |
|
RANVEER Vs. STATE OF RAJASTHAN
|
February 8, 1991 |
|
RATAN KUMAR SANGHI Vs. ASHOK KUMAR SINGHIVE AND ORS.
|
September 20, 1991 |
|
RATAN LAL Vs. GOPI RAM
|
February 27, 1991 |
|
RATAN LAL Vs. MISHRI DEVI
|
May 5, 1991 |
|
RATAN LAL Vs. KAMLA DEVI
|
April 16, 1991 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
May 8, 1991 |
|
RAVI SHANKAR SHARMA Vs. STATE OF RAJASTHAN
|
August 19, 1991 |
|
RAVINDRA RANIWALA Vs. RAJ FINANCIAL CORPORATION AND ORS
|
May 2, 1991 |
|
RIKHAB CHAND Vs. STATE OF RAJASTHAN
|
March 11, 1991 |
|
RISHAB CHAND JAIN Vs. STATE OF RAJASTHAN
|
October 9, 1991 |
|
ROSHAN Vs. STATE OF RAJASTHAN
|
September 23, 1991 |
|
RUKMA Vs. KHETA RAM
|
January 24, 1991 |
|
S L GANERIWAL Vs. COMMISSIONER OF INCOME TAX
|
May 8, 1991 |
|
SADDIQ Vs. STATE OF RAJASTHAN
|
January 3, 1991 |
|
SAHJAD & ANOTHER Vs. STATE OF RAJASTHAN
|
October 1, 1991 |
|
SAJID KHAN Vs. STATE OF RAJASTHAN
|
July 30, 1991 |
|
SANTOSH & ORS. Vs. STATE OF RAJASTHAN
|
December 11, 1991 |
|
SANTU RAM Vs. STATE OF RAJASTHAN
|
June 10, 1991 |
|
SANWATA Vs. STATE OF RAJASTHAN
|
March 19, 1991 |
|
SANWATA RAM Vs. STATE OF RAJASTHAN
|
February 12, 1991 |
|
SARADA PANCHAYAT SAMITI III GR TEACHERS ASSOCIATION Vs. STATE OF RAJASTHAN AND ANR
|
November 12, 1991 |
|
SARDA DEVI & ORS. Vs. BADRI NARAYAN
|
May 17, 1991 |
|
SARDARA RAM Vs. STATE OF RAJASTHAN
|
April 24, 1991 |
|
SARKARI SAHAYATA PRAPTA SHIKSHAN SANSTHAN SHIKSHA KARAMCHARI SANGH Vs. STATE OF RAJASTHAN
|
January 4, 1991 |
|
SATISH CHAND Vs. BHONRILAL
|
February 6, 1991 |
|
SATISH CHAND YOGI Vs. STATE OF RAJASTHAN AND OTHERS
|
January 8, 1991 |
|
SATNAM SINGH Vs. STATE OF RAJASTHAN
|
February 25, 1991 |
|
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
June 26, 1991 |
|
SATYANARAIN SHARMA Vs. STATE OF RAJASTHAN
|
August 5, 1991 |
|
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
February 22, 1991 |
|
SAYED ABDUL RAUF Vs. NURUL HUSSAIN
|
March 14, 1991 |
|
SECY., KRISHI UPAJ MANDI SAMITI Vs. PRESCRIBED AUTHORITY
|
December 9, 1991 |
|
SHAILESH PAREEK Vs. STATE OF RAJASTHAN AND ANR.
|
December 17, 1991 |
|
SHANKER LAL Vs. STATE
|
August 27, 1991 |
|
SHEEYAM SUNDER Vs. RAJA RAM AND ORS.
|
November 25, 1991 |
|
SHEO KARAN AND OTHERS Vs. SURJIT KAUR AND ORS
|
September 8, 1991 |
|
SHEOKARAN Vs. SURJIT KAUR
|
September 9, 1991 |
|
SHEOPAT RAM Vs. STATE
|
November 29, 1991 |
|
SHIV CHANDRA Vs. JASVINDER SINGH
|
April 26, 1991 |
|
SHIV DAYAL Vs. STATE OF RAJASTHAN
|
February 27, 1991 |
|
SHIV PRASAD Vs. STATE OF RAJASTHAN
|
May 6, 1991 |
|
SHIV PRASAD PALIWAL Vs. STATE OF RAJASTHAN
|
April 11, 1991 |
|
SHIV RAJ Vs. STATE
|
July 17, 1991 |
|
SHIV RAM AND ANR. Vs. THE STATE OF RAJASTHAN
|
January 22, 1991 |
|
SHIV SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1991 |
|
SHIVANAND Vs. STATE OF RAJASTHAN
|
September 30, 1991 |
|
SHOKAT ALI Vs. STATE OF RAJASTHAN
|
October 11, 1991 |
|
SHREE MAHALAXMI MINGRATE MARKETING SERVICE PRIVATE LIMITED Vs. THE STATE OF RAJASTHAN AND OTHERS
|
March 22, 1991 |
|
SHREE NIKETAN GROUP HOUSING SOCIETY Vs. STATE OF RAJASTHAN
|
October 23, 1991 |
|
SHRI LAXMI CHAND AGRAWAL Vs. STATE OF RAJASTHAN AND ORS.
|
August 23, 1991 |
|
SHRI RAM PISTONS AND RINGS LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES JAIPUR
|
April 18, 1991 |
|
SHRI VALLABH VYAS Vs. STATE OF RAJASTHAN & ORS.
|
May 28, 1991 |
|
SHRIPAL JAIN AND ANOTHER Vs. THE STATE OF RAJASTHAN AND OTHERS
|
July 24, 1991 |
|
SHRIRAM SINGH Vs. MOHANLAL SUKHADIA UNIVERSITY
|
July 18, 1991 |
|
SHRIRAM VYAS @ SHRIMANT KUMAR VYAS Vs. STATE OF RAJASTHAN AND ORS.
|
November 19, 1991 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
March 6, 1991 |
|
SHYAM OIL CAKE PVT. LTD. Vs. SUPDT. OF CENTRAL EXCISE
|
January 25, 1991 |
|
SHYAM SINGH Vs. SMT. BHAGWAN DEVI & ORS.
|
September 26, 1991 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
March 27, 1991 |
|
SHYAM SUNDER LAL SAHU Vs. RAJASTHAN KHADI AND VILLAGE INDUSTRIES BOARD
|
August 9, 1991 |
|
SHYAMA DEVI Vs. MANJU SHUKLA
|
May 28, 1991 |
|
SHYAMLAL Vs. STATE OF RAJASTHAN
|
February 1, 1991 |
|
SHYAMLAL BHARGAVA Vs. THE DEPUTY COMMANDANT
|
November 28, 1991 |
|
SITA RAM SHARMA Vs. STATE OF RAJASTHAN & OTHERS
|
October 11, 1991 |
|
SITARAM Vs. NATIONAL INSURANCE CO. LTD.
|
January 25, 1991 |
|
SIYA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
July 12, 1991 |
|
SMT. ANANPEE Vs. STATE OF RAJASTHAN
|
September 13, 1991 |
|
SMT. BHIKI BAI Vs. SMT. UMA BAI
|
December 4, 1991 |
|
SMT. MANJULA Vs. STATE OF RAJASTHAN
|
October 22, 1991 |
|
SMT. RAJESH KUMARI AND ORS. Vs. SMT. UMA DEVI AND ANR.
|
December 4, 1991 |
|
SMT. RAMJANKIBAI Vs. THE STATE OF RAJASTHAN AND ORS.
|
October 4, 1991 |
|
SMT. SAJJAN KANWAR Vs. THE STATE OF RAJASTHAN
|
January 23, 1991 |
|
SMT. ZUBEDA Vs. THE STALE OF RAJASTHAN AND ANR.
|
January 23, 1991 |
|
SODAN SINGH Vs. STATE OF RAJASTHAN
|
August 7, 1991 |
|
SOHAN Vs. STATE OF RAJASTHAN
|
April 26, 1991 |
|
SOHAN RAJ Vs. STATE OF RAJASTHAN
|
February 25, 1991 |
|
SOHANLAL Vs. STATE AND ANR
|
October 23, 1991 |
|
SONA Vs. KAMLA
|
April 3, 1991 |
|
SRIRAM Vs. STATE OF RAJASTHAN
|
September 30, 1991 |
|
STATE Vs. REWA CHAND & KHUSAL DASS
|
November 27, 1991 |
|
STATE Vs. ABDUL SATTAR
|
January 23, 1991 |
|
STATE Vs. PREM RAJ
|
October 28, 1991 |
|
STATE OF RAJ Vs. ROHITASH KUMAR
|
November 1, 1991 |
|
STATE OF RAJASTAN Vs. ROHILASH KUMAR
|
November 1, 1991 |
|
STATE OF RAJASTHAN Vs. NARAYAN LAL
|
November 15, 1991 |
|
STATE OF RAJASTHAN Vs. LAXMI SHARMA
|
April 14, 1991 |
|
STATE OF RAJASTHAN Vs. KARALASHANKER
|
April 4, 1991 |
|
STATE OF RAJASTHAN Vs. MOOL CHAND
|
April 16, 1991 |
|
STATE OF RAJASTHAN Vs. KAMLA
|
July 2, 1991 |
|
STATE OF RAJASTHAN Vs. LAXMI SHARMA
|
May 14, 1991 |
|
STATE OF RAJASTHAN Vs. TEEJA
|
February 27, 1991 |
|
STATE OF RAJASTHAN Vs. NAGPAL KIRANA BHANDAR
|
February 12, 1991 |
|
STATE OF RAJASTHAN Vs. GOPAL LAL
|
January 31, 1991 |
|
STATE OF RAJASTHAN Vs. BHANWAR KANWAR SMT
|
January 15, 1991 |
|
STATE OF RAJASTHAN Vs. LACHHMAN DAS AND ORS.
|
March 12, 1991 |
|
STATE OF RAJASTHAN Vs. BHARTA RAM
|
January 9, 1991 |
|
STATE OF RAJASTHAN Vs. KANTILAL
|
April 13, 1991 |
|
STATE OF RAJASTHAN Vs. RAMLAL & ANR.
|
September 20, 1991 |
|
STATE OF RAJASTHAN Vs. RAMJI LAL & ORS.
|
October 1, 1991 |
|
STATE OF RAJASTHAN Vs. SEWA RAM & OTHERS
|
March 11, 1991 |
|
STATE OF RAJASTHAN Vs. SHIV LAHARI SHARMA
|
February 6, 1991 |
|
STATE OF RAJASTHAN Vs. JHABAR SINGH
|
May 15, 1991 |
|
STATE OF RAJASTHAN Vs. DEEPA AND OTHERS. ETC. ETC.
|
May 21, 1991 |
|
STATE OF RAJASTHAN Vs. MODA RAM
|
July 8, 1991 |
|
STATE OF RAJASTHAN AND ORS. Vs. BHANWAR LAL AND ANR.
|
November 25, 1991 |
|
STATE OF RAJSTHAN Vs. JARMAN
|
February 1, 1991 |
|
STAYA NARAIN SHARMA Vs. VANDANA
|
July 9, 1991 |
|
STUDENTS OF PART II M.B.A. Vs. UNIVERSITY OF RAJASTHAN & ANR.
|
January 24, 1991 |
|
SUDARSHAN Vs. RAM BABU
|
November 1, 1991 |
|
SUGNA RAM Vs. THE STATE OF RAJASTHAN
|
January 23, 1991 |
|
SUJAN SINGH Vs. STATE OF RAJASTHAN
|
April 9, 1991 |
|
SUKH RAM Vs. STATE OF RAJASTHAN
|
October 30, 1991 |
|
SUKHA Vs. STATE OF RAJASTHAN
|
January 8, 1991 |
|
SUKHARAM @ BHOLE Vs. STATE OF RAJASTHAN
|
February 1, 1991 |
|
SUKHDEO CHARITY ESTATE Vs. INCOME TAX OFFICER
|
May 20, 1991 |
|
SUKHLI AND RAMCHANDRA Vs. VEER SINGH
|
December 4, 1991 |
|
SUKHVENDRA SINGH Vs. BOARD OF REVENUE
|
November 30, 1991 |
|
SULEMAN Vs. STATE OF RAJASTHAN AND OTHERS
|
December 20, 1991 |
|
SUMER SINGH Vs. STATE OF RAJASTHAN AND ANR
|
January 14, 1991 |
|
SUNDAR LAL Vs. STATE OF RAJASTHAN
|
October 9, 1991 |
|
SUNIL CHATURVEDI Vs. NARESH GOYAL
|
October 4, 1991 |
|
SUNIL CHATURVEDI S/O MOTILAL Vs. STATE OF RAJASTHAN
|
October 4, 1991 |
|
SUNIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
July 16, 1991 |
|
SUNIL MATTAD Vs. STATE OF RAJASTHAN
|
July 5, 1991 |
|
SUNIL RATHORE Vs. STATE OF RAJASTHAN
|
February 7, 1991 |
|
SUNIL TALWAR MURLIDHAR AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
February 22, 1991 |
|
SURAJ MAI SONI Vs. STATE OF RAJASTHAN
|
May 17, 1991 |
|
SURAJ NARAIN BHANWAR LAL SHARMA Vs. JAIPUR GLASS AND POTTERIES WORKS LTD
|
March 22, 1991 |
|
SURAJ PRASAD CHATURVEDI Vs. STATE OF RAJASTHAN
|
July 29, 1991 |
|
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
|
February 27, 1991 |
|
SURESH Vs. STATE OF RAJASTHAN
|
December 20, 1991 |
|
SURESH & ANR. Vs. STATE OF RAJASTHAN
|
August 13, 1991 |
|
SURESH CHAND Vs. STATE
|
September 6, 1991 |
|
SURESH CHAND GARG & ORS. Vs. STATE OF RAJASTHAN & ORS.
|
February 27, 1991 |
|
SURESH CHANDRA PAREEK Vs. STATE OF RAJASTHAN
|
August 8, 1991 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
October 21, 1991 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
July 1, 1991 |
|
SURESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
October 28, 1991 |
|
SURJEET KAUR Vs. HARDAM SINGH
|
April 12, 1991 |
|
SURJEET SINGH Vs. STATE OF RAJASTHAN
|
February 27, 1991 |
|
SURJIYA Vs. STATE OF RAJASTHAN
|
February 26, 1991 |
|
SUWA Vs. STATE OF RAJASTHAN
|
December 20, 1991 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
September 3, 1991 |
|
TARA CHAND Vs. RATAN BAI AND ORS.
|
November 15, 1991 |
|
TARA CHAND GUPTA Vs. UNIVERSITY OF AJMER
|
October 30, 1991 |
|
TARA DEVI Vs. OM PRAKASH
|
September 20, 1991 |
|
TEJ KARAN JAIN Vs. STATE OF RAJASTHAN & OTHERS
|
February 8, 1991 |
|
TEJA RAM Vs. STATE OF RAJASTHAN
|
February 25, 1991 |
|
TEJPAL SINGH Vs. BHADAR SINGH AND ORS.
|
January 24, 1991 |
|
THAN SINGH Vs. STATE OF RAJASTHAN
|
February 11, 1991 |
|
THE INDIAN ALUMINIUM CABLES LIMITED Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ANR.
|
July 31, 1991 |
|
THE STATE OF RAJASTHAN Vs. VISHNU DUTT AND ORS.
|
January 23, 1991 |
|
THE STATE OF RAJASTHAN AND ANR. Vs. AKSHYA KUMAR
|
March 27, 1991 |
|
THE STATE OF RAJASTHAN AND ORS. Vs. FERRO CONCRETE CONSTRUCTION (INDIA) PVT. LTD.
|
August 9, 1991 |
|
U S MADAN Vs. STATE
|
July 17, 1991 |
|
UDA RAM AND ORS. Vs. SEDHYA AND ORS.
|
November 19, 1991 |
|
UMA SHANKER VYAS Vs. STATE AND OTHERS
|
February 22, 1991 |
|
UMAID RAM Vs. RAJASTHAN STATE WARE HOUSING CORPORATION
|
March 15, 1991 |
|
UNAS ALI Vs. STATE OF RAJASTHAN
|
March 11, 1991 |
|
UNION OF INDIA Vs. MAJOR S K SHARMA
|
April 25, 1991 |
|
UNION OF INDIA Vs. MAHENDRA
|
February 25, 1991 |
|
UNION OF INDIA Vs. RAM DAS GOKO MAL
|
October 30, 1991 |
|
UNITED INDIA INS. CO. LTD Vs. NATHU SINGH
|
March 11, 1991 |
|
UNITED INDIA INSURANCE CO. LTD Vs. DHALI
|
August 28, 1991 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SHIVRAJ
|
March 15, 1991 |
|
UNITED INDIA INSURANCE CO. LTD Vs. NENU DEVI
|
September 23, 1991 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. NENU DEVI AND OTHERS
|
September 9, 1991 |
|
URBAN IMPROVEMENT TRUST JODHPUR Vs. LAXMI CHAND BHANDARI
|
February 8, 1991 |
|
USMAN KHAN Vs. STATE OF RAJASTHAN
|
January 17, 1991 |
|
USRNAN GANI Vs. BOARD OF REVENUE
|
October 24, 1991 |
|
UTTAM KUMAR Vs. CHANDMAL
|
May 1, 1991 |
|
V.S. JAIMAAN Vs. STATE OF RAJASTHAN THROUGH C.B.I.
|
November 28, 1991 |
|
VEENA DENIAL Vs. SUNIL DENIAL
|
July 26, 1991 |
|
VENA RAM Vs. ANJI DEVI
|
February 22, 1991 |
|
VENKATESHWARA WIRES P LTD Vs. DISTRICT LEVEL COMMITTEE
|
July 19, 1991 |
|
VIJAY SINGH Vs. RAJ. STATE TRANSPORT CORPORATION AND ORS.
|
August 1, 1991 |
|
VIJAY SINGH & ORS. Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
|
October 3, 1991 |
|
VIJAY SINGH AMAR SINGH and CO Vs. HINDUSTAN ZINC LTD
|
December 11, 1991 |
|
VIJAY SINGH DEORA Vs. THE STATE OF RAJASTHAN AND ANR.
|
July 29, 1991 |
|
VIJENDRA Vs. STATE OF RAJASTHAN
|
June 26, 1991 |
|
VIMAL CHAND Vs. STATE AND ORS
|
March 14, 1991 |
|
VIMLA DEVI Vs. CHAMAN
|
September 18, 1991 |
|
VINOD KUMAR Vs. STATE
|
June 26, 1991 |
|
VIRENDRA KUMAR PAREEK Vs. MODERN FOOD INDUSTRIES LTD
|
October 1, 1991 |
|
VIRENDRA KUMAR SAXENA Vs. THE URBAN IMPROVEMENT TRUST
|
December 20, 1991 |
|
VIRMA & OTHERS Vs. STATE OF RAJASTHAN
|
September 24, 1991 |
|
VISHAL KUMAR Vs. SMT. KAILASH KUMARI
|
January 23, 1991 |
|
WANGYAL DORJEE BARFUNGPA DR Vs. STATE OF RAJASTHAN
|
October 3, 1991 |
|
YAD RAM Vs. STATE OF RAJASTHAN
|
May 9, 1991 |
|
YAKOOB ALI Vs. ARJUN LAL
|
May 23, 1991 |
|
YASHPAL MALIK Vs. STATE OF RAJASTHAN
|
July 30, 1991 |