|
A C T O SUMERPUR Vs. BHOMAWAT INDUSTRIES
|
November 18, 1988 |
|
ABDA Vs. STATE OF RAJASTHAN
|
October 5, 1988 |
|
ABDUL HAMID Vs. AMINA
|
August 12, 1988 |
|
ABDUL HANEEF Vs. ARRIS FATMA
|
September 28, 1988 |
|
ABDUL MAZID Vs. STATE OF RAJASTHAN
|
July 5, 1988 |
|
ABDUL QUDDOOS Vs. STATE OF RAJASTHAN
|
March 15, 1988 |
|
ABDUL RASHID Vs. MUNICIPAL BOARD CHAKSU
|
September 8, 1988 |
|
ABDUL SHAHID Vs. NARAINI
|
March 2, 1988 |
|
AFTAB AHMED Vs. FOOD CORPORATION OF INDIA
|
August 12, 1988 |
|
AJAY SHARMA ALIAS PAPPU Vs. STATE OF RAJASTHAN
|
August 2, 1988 |
|
AKHILESH NARAIN PAREEK Vs. STATE OF RAJASTHAN AND ORS.
|
September 21, 1988 |
|
AMAR DAS Vs. SEETA RATAN DEVI
|
May 2, 1988 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
July 28, 1988 |
|
AMAR SINGH Vs. STATE OF RAJ.
|
November 15, 1988 |
|
AMBALAL Vs. STATE OF RAJASTHAN
|
May 1, 1988 |
|
AMINA BANU Vs. STATE OF RAJASTHAN
|
December 22, 1988 |
|
AMRITLAL AND GAYA PRASAD Vs. STATE
|
July 20, 1988 |
|
ANWAR Vs. STATE OF RAJASTHAN
|
July 12, 1988 |
|
ARAN SHOURIE Vs. STATE
|
December 21, 1988 |
|
ARISTO CHEMICALS Vs. RAJASTHAN WOOLTEX LTD
|
October 7, 1988 |
|
ARJUN DAS Vs. STATE OF RAJASTHAN
|
July 27, 1988 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
July 4, 1988 |
|
ARMA SUNNI Vs. URBAN IMPROVEMENT TRUST & ORS.
|
July 15, 1988 |
|
ARVIND KUMAR SHARMA Vs. JAIPUR NAGAUR ANCHALIK GRAMIN BANK
|
September 14, 1988 |
|
ASHOK FOUNDRY AND METAL WORKS Vs. STATE OF RAJASTHAN
|
February 10, 1988 |
|
ASHOK INDUSTRIES Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
September 1, 1988 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
April 13, 1988 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
April 25, 1988 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
February 11, 1988 |
|
ASHOK KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
|
August 2, 1988 |
|
ASHU LAL ALIAS ASHU SINGH Vs. STATE OF RAJASTHAN
|
April 15, 1988 |
|
ASHWANI KUMAR Vs. BANWARI LAL
|
November 1, 1988 |
|
ASSAM ROLLER FLOUR MILLS Vs. COMMERCIAL TAXES OFFICER JAIPUR
|
November 3, 1988 |
|
ASSISTANT COMMERCIAL TAXES OFFICER AJMER Vs. SHANKER NAMKIN BHANDAR
|
August 10, 1988 |
|
ASSISTANT COMMERCIAL TAXES OFFICER ANTI-EVASION I JAIPUR Vs. NATIONAL MOTORS
|
July 8, 1988 |
|
ASSISTANT COMMERCIAL TAXES OFFICER B WARD ABU ROAD Vs. PRADEEP PRINTING PRESS
|
May 19, 1988 |
|
ASSISTANT COMMERCIAL TAXES OFFICER BHILWARA Vs. LAXMI MISTHAN BHANDAR
|
April 20, 1988 |
|
ASSISTANT COMMERCIAL TAXES OFFICER MAKRANA Vs. RAJASTHAN MARBLES
|
July 26, 1988 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD IV CIRCLE B UDAIPUR Vs. RAJA GLASS HOUSE
|
September 1, 1988 |
|
ASSOCIATED ROAD CARRIERS LTD Vs. STATE OF RAJASTHAN
|
August 8, 1988 |
|
ASSTT COLLECTOR, CENTRAL EXCISE & CUSTOMS, JAIPUR Vs. RAM CHANDRA SONI
|
August 8, 1988 |
|
ASSTT. COLLECTOR CENTRAL EXCISE AND CUSTOMS, JAIPUR Vs. PREMCHAND AND OTHERS
|
August 29, 1988 |
|
ATAMJIT SINGH Vs. STATE OF RAJASTHAN
|
August 11, 1988 |
|
ATMA RAM Vs. STATE OF RAJASTHAN
|
September 30, 1988 |
|
B ADVANI Vs. STATE OF RAJASTHAN
|
September 14, 1988 |
|
B B SHARMA Vs. STATE OF RAJASTHAN
|
November 17, 1988 |
|
BABA LAL Vs. STATE OF RAJASTHAN
|
August 29, 1988 |
|
BABBAN KHAN & ORS. Vs. STATE
|
September 20, 1988 |
|
BABU LAL ALIASBABU RAM Vs. STATE OF RAJASTHAN
|
February 12, 1988 |
|
BABUDA Vs. STATE OF RAJASTHAN
|
February 18, 1988 |
|
BABULAL & OTHERS Vs. STATE OF RAJASTHAN
|
April 20, 1988 |
|
BABUSHAYA Vs. STATE OF RAJASTHAN
|
December 9, 1988 |
|
BACHAN SINGH Vs. STATE OF RAJASTHAN
|
April 13, 1988 |
|
BADLURAM Vs. STATE
|
February 8, 1988 |
|
BAHADUR SINGH Vs. STATE OF RAJASTHAN
|
November 17, 1988 |
|
BAL KISHAN CHANDAK Vs. UNION OF INDIA
|
December 7, 1988 |
|
BALD GAUM INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1988 |
|
BALKAR SINGH Vs. STATE OF RAJASTHAN
|
October 6, 1988 |
|
BALU RAM Vs. STATE OF RAJASTHAN
|
August 26, 1988 |
|
BALVEER SINGH Vs. BOARD OF REVENUE
|
September 14, 1988 |
|
BALVINDER SINGH & ANR. Vs. STATE
|
November 26, 1988 |
|
BANSHI Vs. STATE
|
January 18, 1988 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
September 27, 1988 |
|
BANWARI LAL Vs. STATE OF RAJASTHAN
|
April 22, 1988 |
|
BASHEERA Vs. STATE OF RAJASTHAN
|
August 4, 1988 |
|
BASHIR Vs. STATE OF RAJASTHAN
|
August 10, 1988 |
|
BATA INDIA LTD Vs. STATE OF RAJASTHAN
|
July 20, 1988 |
|
BEG RAJ Vs. STATE OF RAJASTHAN
|
September 7, 1988 |
|
BHAGGA SINGH Vs. STATE OF RAJASTHAN
|
July 19, 1988 |
|
BHAGIRATH Vs. STATE OF RAJASTHAN
|
December 15, 1988 |
|
BHAGU RAM Vs. STATE OF RAJASTHAN
|
May 1, 1988 |
|
BHAGURAM ALIAS BHAGARAM Vs. STATE OF RAJASTHAN
|
May 5, 1988 |
|
BHAINRON Vs. STATE OF RAJASTHAN
|
December 20, 1988 |
|
BHAIRUN LAL Vs. GHASI LAL
|
October 5, 1988 |
|
BHANKER Vs. STATE OF RAJASTHAN
|
November 15, 1988 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
September 29, 1988 |
|
BHANWAR LAL Vs. LATE MADAN LAL
|
March 2, 1988 |
|
BHANWRU Vs. MANAK CHAND
|
October 7, 1988 |
|
BHARAT LAL Vs. STATE OF RAJASTHAN
|
May 15, 1988 |
|
BHEEVSINGH Vs. STATE
|
February 8, 1988 |
|
BHERU LAL Vs. STATE OF RAJASTHAN
|
February 26, 1988 |
|
BHINVDAN Vs. STATE OF RAJ
|
November 24, 1988 |
|
BHOJRAJ SINGH Vs. STATE OF RAJASTHAN
|
September 8, 1988 |
|
BHOLA SINGH Vs. STATE
|
February 9, 1988 |
|
BHOM RAJ Vs. DEVI SINGH BHATI
|
July 11, 1988 |
|
BHONRI ALIAS JATAN KANWAR Vs. STATE OF RAJASTHAN
|
September 28, 1988 |
|
BHUBA Vs. STATE OF RAJASTHAN
|
September 15, 1988 |
|
BHUBARAM Vs. BHIKAS LEGAL REPRESENTATIVES
|
November 8, 1988 |
|
BIMAL KUMAR JAIN Vs. STATE OF RAJASTHAN
|
May 20, 1988 |
|
BIRAD KANWAR H H Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1988 |
|
BIRAM Vs. STATE OF RAJASTHAN
|
October 7, 1988 |
|
BIRBAL Vs. STATE OF RAJASTHAN
|
April 29, 1988 |
|
BIRDHI CHAND Vs. STATE OF RAJASTHAN
|
April 20, 1988 |
|
BIRENDRA SINGH Vs. NARENDRA KUMAR
|
March 29, 1988 |
|
BODAN Vs. STATE
|
August 29, 1988 |
|
BRIJ LAL Vs. STATE OF RAJASTHAN
|
September 7, 1988 |
|
BRIJ MOHAN Vs. SANTOSH
|
November 30, 1988 |
|
BRIJ MOHAN Vs. HARGUN DAS
|
March 8, 1988 |
|
BRIJESH KUMAR Vs. HIRA LAL
|
January 5, 1988 |
|
BUDDA RAM Vs. DUDI DEVI
|
January 6, 1988 |
|
BUDHAR LAL Vs. JUDGE LABOUR COURT
|
September 23, 1988 |
|
BUDHU MEENA Vs. STATE
|
December 15, 1988 |
|
BULIA Vs. STATE
|
August 22, 1988 |
|
C T O BHILWARA Vs. LAXMAN SINGH SAMPAT SINGH
|
July 8, 1988 |
|
CENTURY ECKA Vs. STATE OF RAJASTHAN
|
December 5, 1988 |
|
CHANDA AND OTHERS Vs. STATE OF RAJASTHAN
|
October 31, 1988 |
|
CHANDRA SEN Vs. STATE
|
July 21, 1988 |
|
CHANDRI AND ORS. Vs. SRICHAND
|
May 9, 1988 |
|
CHANDU Vs. STATE OF RAJASTHAN
|
July 7, 1988 |
|
CHARAN DAS NAGPAL Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
September 5, 1988 |
|
CHAWAD & OTHERS Vs. STATE OF RAJASTHAN
|
February 1, 1988 |
|
CHHAJA Vs. STATE OF RAJASTHAN
|
July 5, 1988 |
|
CHHINA RAM Vs. KAMLA
|
January 21, 1988 |
|
CHHOGA LAL ALIASCHHOGA Vs. STATE OF RAJASTHAN
|
December 9, 1988 |
|
CHHOGALAL Vs. BHANWARLAL
|
September 8, 1988 |
|
CHHOTEY AND ANOTHER Vs. STATE OF RAJASTHAN
|
January 24, 1988 |
|
CHHOTULAL Vs. RATANCHAND
|
July 26, 1988 |
|
CHITTAR AND OTHERS Vs. STATE OF RAJASTHAN
|
May 3, 1988 |
|
CHUNNI LAL AND ANOTHER Vs. ATNARCHAND AND OTHERS
|
April 18, 1988 |
|
COMMERCIAL TAXES OFFICER Vs. LODHA FABRICS
|
February 26, 1988 |
|
COMMERCIAL TAXES OFFICER Vs. HIRA CRUSHING PVT LTD
|
October 4, 1988 |
|
COMMERCIAL TAXES OFFICER ANTI-EVASION UDAIPUR Vs. ROSHANLAL ABHAY KUMAR
|
February 19, 1988 |
|
COMMERCIAL TAXES OFFICER BHARATPUR Vs. GANGADHAR SHYAM LAL
|
August 12, 1988 |
|
COMMERCIAL TAXES OFFICER BHILWARA Vs. RAJASTHAN MINERAL DEVELOPMENT SYNDICATE
|
July 8, 1988 |
|
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. TRADE LINK
|
August 22, 1988 |
|
COMMERCIAL TAXES OFFICER CIRCLE E JAIPUR Vs. HUKUMAT RAI ASUDAMAL
|
August 19, 1988 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE ALWAR Vs. MODERN SUITINGS LTD
|
August 4, 1988 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI Vs. KHATER DYEING WORKS
|
April 20, 1988 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI MARWAR Vs. UMED SIZING FACTORY
|
November 29, 1988 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE SRIGANGANAGAR Vs. KOTAK AND COMPANY
|
December 1, 1988 |
|
COMMERCIAL TAXES OFFICER SRI GANGANAGAR Vs. SARDUL TEXTILES MILLS
|
May 6, 1988 |
|
COMMERCIAL TAXES OFFICER SURATGARH Vs. SUBHASH TRADING CO
|
August 4, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SANTLAL KALYANI AND COMPANY
|
August 8, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD HUSSAIN HASSAN ALI
|
August 4, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MOTI LAL RAMJIWAN AND COMPANY
|
August 8, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MINERVA DYEING COMPANY
|
August 1, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BIKANER ENGLISH WINE STORE
|
August 1, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BHIKAMDASS BASTIRAM
|
August 1, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BIKANER WOOLLEN PRESS
|
August 1, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MISHRI MAL
|
August 1, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BUILDERS ENGINEERS COMPANY
|
August 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MOTI CHAND
|
August 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. PALI DYEING COMPANY
|
August 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SUGAN CHAND AND SONS
|
August 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BHATT DR R S
|
September 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ADU RAM
|
September 14, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SHARMA DR J C
|
August 29, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. JHANJI DR R N
|
August 29, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV DAS SIRE MAL
|
August 20, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ZORASTER AND COMPANY S
|
May 6, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA SALT WORKS
|
May 4, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA RE ROLLING MILLS
|
May 5, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KISHANLAL
|
May 10, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. PLASTIC DELA FOOTWEAR
|
May 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ABHAY KUMAR
|
May 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BAL MUKUND
|
May 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. JAIN M M
|
April 27, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BHURALAL CHITTARMAL
|
April 27, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASH CHANDRA
|
April 28, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDULAL TAKSALI AND COMPANY
|
May 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. B D DAL AND OIL INDUSTRIES
|
May 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. OM METALS MINERALS PRIVATE LIMITED
|
April 1, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIAN STATE MOTORS
|
March 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GANESHDAS JAGDISH PRASAD
|
March 15, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KATARIA TRANSPORT COMPANY
|
April 7, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. S M S INVESTMENT CORPORATION
|
April 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GANESH JAIN BHOJANALAYA
|
April 15, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RAJDOOT ENTERPRISES
|
April 15, 1988 |
|
COMMISSIONER OF INCOME TAX JAIPUR Vs. R N JHANJI
|
August 29, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA KUMAR
|
August 9, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. VIMAL CHAND DAGA HUF
|
April 14, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. MEHARCHAND DHANDIA
|
April 5, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. MOTI CHAND DAGA
|
May 21, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. NARENDRA KUMAR SURANA
|
May 23, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. RAM MOHAN RAWAT
|
May 24, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. DURLABHJI
|
May 24, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. GOPI CHAND
|
May 24, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. ADARSH GRAM TRUST
|
April 27, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. MANNALAL SURANA
|
May 6, 1988 |
|
COMMISSIONER, DEVASTHAN Vs. RAMPAL AND ORS.
|
May 17, 1988 |
|
D C M LIMITED Vs. UNION OF INDIA
|
October 26, 1988 |
|
D C M LTD Vs. UNION OF INDIA
|
October 16, 1988 |
|
D K Vs. STATE OF RAJASTHAN
|
May 10, 1988 |
|
DALIP SINGH Vs. STATE OF RAJASTHAN
|
May 16, 1988 |
|
DALPAT SINGH Vs. STATE OF RAJASTHAN
|
October 4, 1988 |
|
DAMODAR PRASAD Vs. STATE OF RAJASTHAN
|
August 30, 1988 |
|
DAMODAR PUKHRAJ CHANDAK Vs. STATE OF RAJASTHAN
|
July 28, 1988 |
|
DARAB SINGH Vs. STATE OF RAJASTHAN
|
June 8, 1988 |
|
DARI SARDAR SINGH Vs. STATE OF RAJASTHAN
|
February 11, 1988 |
|
DATAR SINGH Vs. STATE OF RAJASTHAN
|
November 17, 1988 |
|
DAULAT RAM Vs. STATE OF RAJASTHAN
|
November 26, 1988 |
|
DEENU Vs. STATE OF RAJASTHAN
|
July 13, 1988 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LTD Vs. SHRIRAM FERTILIZERS KARMACHARI UNION
|
August 31, 1988 |
|
DELHI CLOTH AND GENERAL MILLS LTD. Vs. UNION OF INDIA
|
October 28, 1988 |
|
DESHRAJ Vs. OM PRAKASH
|
August 30, 1988 |
|
DEV LAL Vs. MODA
|
August 19, 1988 |
|
DEVENDRA KUMAR Vs. STATE OF RAJASTHAN
|
April 18, 1988 |
|
DEVI LAL Vs. STATE OF RAJASTHAN
|
February 5, 1988 |
|
DEVI RAM Vs. UNION OF INDIA
|
August 1, 1988 |
|
DHALA Vs. STATE OF RAJASTHAN
|
December 9, 1988 |
|
DHAN KAUR Vs. STATE OF RAJASTHAN
|
March 7, 1988 |
|
DHANA RAM Vs. STATE OF RAJASTHAN
|
August 25, 1988 |
|
DHANSI SARDARA AND LEELA Vs. STATE OF RAJASTHAN
|
December 14, 1988 |
|
DINESH CHANDRA SHARMA Vs. VED PRAKASH GARG
|
January 8, 1988 |
|
DISTRICT FOOD INSPECTOR Vs. OM PRAKASH
|
August 18, 1988 |
|
DOONGAR RAM Vs. STATE OF RAJASTHAN
|
September 29, 1988 |
|
DROPDI DEVI Vs. JAGDISH CHANDRA
|
July 4, 1988 |
|
DURGA DASS Vs. UNION OF INDIA
|
November 7, 1988 |
|
DWARKA PRASAD Vs. STATE OF RAJASTHAN
|
December 21, 1988 |
|
EXECUTIVE ENGINEER LINK Vs. SARALA DEVI
|
October 7, 1988 |
|
FALGUN Vs. STATE OF RAJASTHAN
|
December 21, 1988 |
|
FATEH LAL Vs. STATE OF RAJASTHAN
|
January 27, 1988 |
|
FATEH SINGH Vs. STATE OF RAJASTHAN
|
September 1, 1988 |
|
FAZLU REHMAN Vs. STATE OF RAJASTHAN
|
April 21, 1988 |
|
FIRM SWARQOP SINGH SHERI SINGH & OTHERS Vs. MOHAN LAL
|
September 6, 1988 |
|
FOOD CORP. OF INDIA, NEW DELHI Vs. BANWARI LAL SHARMA
|
May 23, 1988 |
|
G D HARSH Vs. RAJASTHAN STATE SEEDS CERTIFICATION AGENCY
|
December 12, 1988 |
|
GAJ SINGH Vs. STATE
|
May 4, 1988 |
|
GAJANAND Vs. DHAPU
|
May 10, 1988 |
|
GAJANAND POONAM CHAND Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1988 |
|
GAJENDER SINGH Vs. STATE OF RAJASTHAN
|
July 15, 1988 |
|
GANDHI RAMNANI Vs. STATE OF RAJASTHAN
|
August 8, 1988 |
|
GANESH Vs. OM PRAKASH
|
April 21, 1988 |
|
GANGA RAM Vs. STATE OF RAJASTHAN
|
May 6, 1988 |
|
GANGA RAM AND OTHERS Vs. STATE OF RAJASTHAN
|
August 12, 1988 |
|
GANPAT RAM AND CO Vs. ASSISTANT COMMERCIAL TAXES OFFICER BIKANER
|
December 6, 1988 |
|
GEWAR CHAND KESARI MAL Vs. STATE OF RAJASTHAN
|
February 12, 1988 |
|
GHALIB HUSSAIN Vs. BILQEES
|
September 22, 1988 |
|
GHANSHYAM Vs. STATE OF RAJASTHAN
|
January 29, 1988 |
|
GHANSHYAM DASS Vs. ANIL KUMAR
|
February 4, 1988 |
|
GHASI RAM Vs. STATE OF RAJASTHAN
|
November 2, 1988 |
|
GHEESA AND ORS. Vs. STATE OF RAJASTHAN
|
August 2, 1988 |
|
GHEWAR CHAND Vs. STATE OF RAJASTHAN
|
February 12, 1988 |
|
GHHAGAN KANWAR Vs. NAINU RAM
|
February 4, 1988 |
|
GIRDHARI LAL Vs. LAXMINARAIN
|
April 25, 1988 |
|
GLBEESYA Vs. STATE OF RAJASTHAN
|
September 9, 1988 |
|
GOKUL RAM Vs. RAM GOPAL
|
May 25, 1988 |
|
GOMA Vs. STATE OF RAJASTHAN
|
December 13, 1988 |
|
GOMARAM Vs. STATE
|
January 21, 1988 |
|
GOPAL Vs. STATE OF RAJ.
|
December 19, 1988 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
September 2, 1988 |
|
GOPAL DASS Vs. STATE OF RAJASTHAN
|
December 21, 1988 |
|
GOPAL KRISHAN Vs. RAM LAL
|
February 9, 1988 |
|
GOPAL LAL BOLYA Vs. GAYATRI DEVI
|
August 22, 1988 |
|
GOPI BAI Vs. STATE OF RAJASTHAN
|
February 26, 1988 |
|
GORDHAN LAL Vs. SHANKAR LAL
|
May 19, 1988 |
|
GUJARAT STATE ROAD TRANSPORT Vs. KANTI NAGAR
|
April 14, 1988 |
|
GURDEV SINGH Vs. STATE OF RAJASTHAN
|
February 8, 1988 |
|
GURMAIL SINGH Vs. STATE OF RAJASTHAN
|
October 28, 1988 |
|
GURU CHARAN SINGH Vs. NEW GANESH FINANCE CO
|
January 15, 1988 |
|
GUTKAN QUERESHI Vs. STATE OF RAJASTHAN
|
February 8, 1988 |
|
H K PUROHIT Vs. UNIVERSITY OF JODHPUR
|
February 12, 1988 |
|
HAKAM CHAND Vs. STATE OF RAJASTHAN
|
September 23, 1988 |
|
HAN SINGH Vs. GULAB DEBI
|
November 4, 1988 |
|
HANIFA Vs. BOARD OF REVENUE
|
February 9, 1988 |
|
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
|
November 26, 1988 |
|
HANUMAN SINGH Vs. MUNICIPAL COUNCIL
|
July 26, 1988 |
|
HANUMANDAS Vs. STATE
|
February 3, 1988 |
|
HARDEO GUJAR Vs. STATE OF RAJASTHAN
|
July 5, 1988 |
|
HARI PRAKASH AND ANOTHER Vs. STATE AND ANOTHER
|
July 14, 1988 |
|
HARI PRASAD Vs. STATE OF RAJASTHAN
|
August 8, 1988 |
|
HARI SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
May 2, 1988 |
|
HARLAL Vs. STATE OF RAJASTHAN
|
October 31, 1988 |
|
HARNARAIN PUROHIT Vs. CENTRAL BANK OF INDIA
|
April 27, 1988 |
|
HEERA JAT Vs. STATE OF RAJASTHAN
|
July 5, 1988 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
January 19, 1988 |
|
HEERALAL Vs. PUSHPA DEVI
|
April 13, 1988 |
|
HEMRAJ UDYOG Vs. COMMERCIAL TAXES OFFICER
|
July 8, 1988 |
|
HIMAL KUMAR JAIN Vs. STATE
|
March 20, 1988 |
|
HIND TECHNO MACHINES PVT LTD Vs. JAIPUR WIRE INDUSTRIES PVT LTD
|
September 16, 1988 |
|
HINDUSTAN RADIATORS Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1988 |
|
HINDUSTAN ZINC LTD Vs. STATE OF RAJASTHAN
|
November 21, 1988 |
|
HUKAMA RAM Vs. STATE OF RAJASTHAN
|
November 26, 1988 |
|
INDRA CHAND Vs. PUKH RAJ
|
February 2, 1988 |
|
ISHWAR LAL Vs. STATE OF RAJASTHAN
|
September 21, 1988 |
|
ISMAIL MERCHANT Vs. STATE OF RAJASTHAN
|
February 24, 1988 |
|
J K SYNTHETICS Vs. MUNICIPAL COUNCIL KOTA
|
March 8, 1988 |
|
J OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 23, 1988 |
|
J P SINGH Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 13, 1988 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
July 28, 1988 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
September 15, 1988 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
February 3, 1988 |
|
JAGDISH KISHORE Vs. STATE
|
March 18, 1988 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
July 20, 1988 |
|
JAGDISH RAM Vs. STATE OF RAJASTHAN
|
May 26, 1988 |
|
JAGDISH SINGH Vs. STATE OF RAJASTHAN
|
January 20, 1988 |
|
JAGDISH SONI Vs. A K DERASHRI
|
November 30, 1988 |
|
JAGGU & OTHERS Vs. STATE OF RAJASTHAN
|
May 26, 1988 |
|
JAGJEET SINGH AND ORS. Vs. SMT. BHAJANI DEVI AND ANR.
|
August 4, 1988 |
|
JAGJIWAN CHAND Vs. RAJASTHAN HIGH COURT
|
January 21, 1988 |
|
JAIPUR DEVELOPMENT AUTHORITY Vs. LABOUR COURT
|
September 28, 1988 |
|
JAIPUR MEAT MERCHANTS ASSOCIATION JAIPUR Vs. JAIPUR MUNICIPAL COUNCIL JAIPUR
|
July 26, 1988 |
|
JALIYA Vs. STATE OF RAJASTHAN
|
May 10, 1988 |
|
JAMNA DASS SON OF CHANDAN MAL Vs. STATE OF RAJASTHAN
|
January 11, 1988 |
|
JANGIR SINGH Vs. STATE
|
November 21, 1988 |
|
JANI BAI Vs. STATE OF RAJASTHAN
|
November 21, 1988 |
|
JANKI LAL Vs. STATE OF RAJASTHAN
|
September 21, 1988 |
|
JASVENDER SINGH Vs. STATE
|
October 29, 1988 |
|
JAWAHAR LAL Vs. STATE OF RAJASTHAN
|
August 31, 1988 |
|
JAWAHARA RAM Vs. STATE OF RAJASTHAN
|
November 1, 1988 |
|
JDA JAIPUR Vs. JUDGE LABOUR COURT
|
September 28, 1988 |
|
JIT SINGH Vs. STATE OF RAJASTHAN
|
October 26, 1988 |
|
JOGA RAM Vs. STATE
|
April 15, 1988 |
|
JOGINDRA SINGH Vs. STATE OF RAJASTHAN
|
October 28, 1988 |
|
JUGAL KISHORE VERMA Vs. STATE OF RAJASTHAN
|
October 5, 1988 |
|
JWELLER ASSOCIATION Vs. PRESIDING OFFICER APPOINTED
|
October 7, 1988 |
|
K C SIKRORIA Vs. SARLA SIKRORIA
|
November 3, 1988 |
|
K M GANG Vs. CENTRAL BANK OF INDIA
|
May 21, 1988 |
|
K N SHARMA Vs. STATE OF RAJASTHAN
|
February 12, 1988 |
|
KAILASH CHAND GOYAL Vs. STATE OF RAJASTHAN AND CHIEF ENGINEER P H E D RAJASTHAN JAIPUR
|
October 6, 1988 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
July 22, 1988 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
April 21, 1988 |
|
KAJOD Vs. BOARD OF REVENUE
|
August 18, 1988 |
|
KAJOD Vs. STATE OF RAJASTHAN
|
November 24, 1988 |
|
KAKKU ALIAS KALU Vs. STATE OF RAJASTHAN
|
July 29, 1988 |
|
KALPANA Vs. OM PARKASH
|
July 18, 1988 |
|
KALYAN MAL Vs. SHAKUNTALA DEVI
|
October 27, 1988 |
|
KAMAL SINGH & ORS. Vs. STATE OF RAJ.
|
May 5, 1988 |
|
KAMLA DEVI Vs. STATE OF RAJASTHAN
|
April 15, 1988 |
|
KAN SINGH Vs. STATE
|
December 2, 1988 |
|
KANA RAM & OTHERS Vs. STATE OF RAJASTHAN
|
January 29, 1988 |
|
KANDOI KABLIWALA Vs. ACTO PALI
|
February 29, 1988 |
|
KANHAIYA LAL Vs. JHAMAT MAL
|
January 14, 1988 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
April 27, 1988 |
|
KANHAIYA LAL AND OTHERS Vs. STATE OF RAJASTHAN
|
May 10, 1988 |
|
KANHIYA LAL ALIAS KANA Vs. STATE OF RAJASTHAN
|
September 8, 1988 |
|
KAPTAN Vs. STATE OF RAJASTHAN
|
November 15, 1988 |
|
KAPURA Vs. STATE
|
February 9, 1988 |
|
KARAM SINGH Vs. KARTAR SINGH AND ANR.
|
September 16, 1988 |
|
KARMA Vs. HARNAM SINGH
|
January 18, 1988 |
|
KASAM BHAI HAJI MOOSAJI AND SONS Vs. ASSISTANT COMMERCIAL TAXES OFFICER WARD C PALI
|
November 17, 1988 |
|
KASHI RAM Vs. GAURI SHANKER
|
September 25, 1988 |
|
KASHMIR SINGH Vs. STATE OF RAJASTHAN
|
September 14, 1988 |
|
KAUR SINGH Vs. MURTI
|
October 6, 1988 |
|
KAUR SINGH Vs. STATE OF RAJASTHAN
|
October 6, 1988 |
|
KEDAR NATH Vs. STATE OF RAJASTHAN
|
August 25, 1988 |
|
KESHAR Vs. STATE OF RAJASTHAN
|
November 17, 1988 |
|
KESHAR SINGH Vs. STATE OF RAJASTHAN
|
January 5, 1988 |
|
KESHARAM Vs. STATE
|
February 11, 1988 |
|
KESHO LAL Vs. CHANDER BAI
|
September 29, 1988 |
|
KESRA AND OTHERS Vs. STATE
|
July 28, 1988 |
|
KHALIL Vs. STATE OF RAJASTHAN
|
April 27, 1988 |
|
KHANDUBHAI MISTRY Vs. BANK OF BARODA
|
August 10, 1988 |
|
KHATTAN Vs. STATE OF RAJASTHAN
|
November 17, 1988 |
|
KHETIA Vs. STATE OF RAJASTHAN
|
January 7, 1988 |
|
KHIV SINGH ALIAS KHEM SINGH Vs. STATE OF RAJASTHAN
|
April 22, 1988 |
|
KIRAN DEVI Vs. MANGTOO RAM
|
April 2, 1988 |
|
KISBAN SINGH Vs. STATE OF RAJASTHAN
|
February 9, 1988 |
|
KISHAN Vs. PREMI
|
November 4, 1988 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
July 11, 1988 |
|
KISHAN LAL MANTUMAL Vs. STATE OF RAJASTHAN
|
July 27, 1988 |
|
Kishan Singh Vs. State of Rajasthan
|
February 9, 1988 |
|
KISHANA RAM Vs. STATE OF RAJASTHAN
|
August 29, 1988 |
|
KISHNARAM Vs. STATE OF RAJASTHAN
|
August 29, 1988 |
|
KISHORE Vs. STATE OF RAJASTHAN
|
May 13, 1988 |
|
KISHORE ALIAS KIRPAL Vs. STATE OF RAJASTHAN
|
September 12, 1988 |
|
KRIPA Vs. SUFEDA
|
May 24, 1988 |
|
KRISHNA LIME WORKS Vs. PRESIDING OFFICER/WORKMENS COMPENSATION
|
September 21, 1988 |
|
KRISHNA OIL MILLS Vs. SHRINIWAS AND CO
|
April 18, 1988 |
|
KRISHNA RATHORE AND ORS Vs. HQS 12 INFANTRY DIVISION AND ORS
|
April 14, 1988 |
|
KULDEEP SINGH Vs. STATE OF RAJASTHAN
|
February 26, 1988 |
|
KUMARI JANI BAI Vs. STATE OF RAJAS THAN
|
November 21, 1988 |
|
KUNDAN MAL Vs. SURENDRA KUMAR
|
May 21, 1988 |
|
KUNJ BEHARI ALIASKUNJ Vs. STATE
|
September 24, 1988 |
|
KUNTI LAL Vs. STATE OF RAJASTHAN
|
May 26, 1988 |
|
KUSHAL WADI SOJAT Vs. PREMCHAND
|
April 25, 1988 |
|
LABH CHAND Vs. STATE OF RAJASTHAN
|
August 19, 1988 |
|
LADU Vs. STATE OF RAJASTHAN
|
April 16, 1988 |
|
LADU RAM Vs. STATE OF RAJASTHAN
|
April 21, 1988 |
|
LADU RAM Vs. LAXMI NARAIN
|
December 15, 1988 |
|
LAKSHMI PRASAD MATHUR Vs. DILIP SINGH CHORDIA
|
July 26, 1988 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
October 27, 1988 |
|
LALA Vs. LAL KHAN
|
September 9, 1988 |
|
LALA RAM Vs. EXECUTIVE ENGINEER
|
May 6, 1988 |
|
LALKHAN Vs. STATE OF RAJASTHAN
|
April 20, 1988 |
|
LALLU KHAN Vs. STATE OF RAJASTHAN
|
January 20, 1988 |
|
LATIA ALIAS HARI RAM ALIAS NATWAR Vs. STATE OF RAJASTHAN
|
May 24, 1988 |
|
LATOOR Vs. STATE
|
April 19, 1988 |
|
LATOOR Vs. STATE OF RAJASTHAN
|
January 20, 1988 |
|
LATOOR Vs. STATE
|
April 20, 1988 |
|
LATTO @ LATIF Vs. STATE OF RAJASTHAN
|
May 24, 1988 |
|
LAXMI DEVI Vs. MEENA MISHRA
|
January 6, 1988 |
|
LAXMI NARAIN MATHUR Vs. HIGH COURT OF JUDICATURE
|
September 15, 1988 |
|
LEELA Vs. STATE OF RAJASTHAN
|
January 11, 1988 |
|
LILA RAM Vs. NANGI
|
February 24, 1988 |
|
LOKENDER SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1988 |
|
M/S. NATHU RAM JUGAL KISHORE & ORS. Vs. RAM GOPAL BHAWANI BUX & ORS.
|
April 21, 1988 |
|
M/S. SHIV SHAKTI IRON COMPANY Vs. SHRI BABULAL
|
November 16, 1988 |
|
MADAN CHAND Vs. LOONI DEVI
|
November 2, 1988 |
|
MADAN LAL Vs. JAGDISH CHAND
|
August 4, 1988 |
|
MADAN SINGH & ORS. Vs. STATE OF RAJASTHAN
|
October 28, 1988 |
|
MADHO BEHARI GOEL Vs. STATE
|
January 15, 1988 |
|
MAGAN LAL NAGAR Vs. STATE OF RAJASTHAN
|
October 27, 1988 |
|
MAHADEO Vs. SARPANCH GRAM PANCHAYAT
|
March 17, 1988 |
|
MAHAVEER PRASAD Vs. MUNICIPAL COUNCIL
|
January 7, 1988 |
|
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
|
April 15, 1988 |
|
MAHAVEER PRASAD Vs. R.S.E.B. AND ORS.
|
October 6, 1988 |
|
MAHAVEER PRASAD AND ANR. Vs. STATE OF RAJASTHAN
|
November 29, 1988 |
|
MAHENDRA PAL KAUR Vs. SAUDAGAR SINGH
|
August 9, 1988 |
|
MAHENDRA SINGH Vs. STATE OF RAJ.
|
March 24, 1988 |
|
MAHENDRASINGH Vs. STATE
|
July 11, 1988 |
|
MAHESH KUMAR Vs. STATE
|
January 13, 1988 |
|
MAHESH SINGH Vs. STATE OF RAJASTHAN
|
January 21, 1988 |
|
MAHIPAT SINGH Vs. BOARD OF REVENUE
|
August 9, 1988 |
|
MAINA DEVI Vs. JASWANT SINGH
|
August 19, 1988 |
|
MAKHAN ALIASMAKHAN SINGH Vs. STATE OF RAJASTHAN
|
May 20, 1988 |
|
MALIKSINGH AND ANOTHER Vs. STATE
|
January 14, 1988 |
|
MAN RAJ Vs. STATE OF RAJASTHAN
|
June 27, 1988 |
|
MAN SINGH Vs. STATE OF RAJASTHAN
|
November 3, 1988 |
|
MANAK BAI Vs. KALYAN BUX
|
September 5, 1988 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
August 8, 1988 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
May 17, 1988 |
|
MANGI LAL Vs. HAR SAHAI
|
February 10, 1988 |
|
MANGI LAL Vs. MOOL CHAND
|
March 14, 1988 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
August 12, 1988 |
|
MANGLA Vs. STATE OF RAJASTHAN
|
November 1, 1988 |
|
MANI RAM Vs. STATE OF RAJASTHAN
|
February 9, 1988 |
|
MANOHAR LAL Vs. RAJVIRKOR
|
June 13, 1988 |
|
MANOHAR LAL Vs. JAWAHAR LAL
|
August 8, 1988 |
|
MANOHAR SINGH Vs. STATE OF RAJAS THAN
|
August 23, 1988 |
|
MANOJ Vs. STATE
|
December 7, 1988 |
|
MATHURA Vs. STATE OF RAJASTHAN
|
May 26, 1988 |
|
MEGHARAM ALIASLADURAM Vs. STATE OF RAJASTHAN
|
November 21, 1988 |
|
MIRCHOO MAL Vs. STATE COMMITTEE UNDER ESSENTIAL COMMODITIES SPECIAL PROVISIONS ACT 1981
|
September 26, 1988 |
|
MISHRI LAL Vs. STATE OF RAJASTHAN
|
April 21, 1988 |
|
MISHRI LAL Vs. MITHA SINGH
|
May 16, 1988 |
|
MISHRI LAL & ANR. Vs. STATE
|
October 6, 1988 |
|
MOHAMMED AND SONS Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
April 26, 1988 |
|
MOHAMMED HUSSAIN Vs. ABDUL RAHIM
|
February 19, 1988 |
|
MOHAMMED ISMAIL Vs. STATE OF RAJASTHAN
|
August 23, 1988 |
|
Mohan Bharti Vs. Tolapuri
|
January 4, 1988 |
|
MOHAN LAL AGRAWAL Vs. GOVERNMENT OF INDIA
|
October 26, 1988 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
January 28, 1988 |
|
MOHANLAL Vs. KURKUT UTPADAK SAHAKARI SAMITI
|
July 13, 1988 |
|
MOHAR SINGH Vs. STATE OF RAJASTHAN
|
August 3, 1988 |
|
MOHD ALEEM Vs. MAQSOOD ALAM
|
March 7, 1988 |
|
MOHD SALIM Vs. STATE OF RAJASTHAN
|
February 2, 1988 |
|
MOHD YAMIN Vs. STATE
|
September 1, 1988 |
|
MOHINI Vs. STATE OF RAJASTHAN
|
September 8, 1988 |
|
MOMTA RAM Vs. STATE OF RAJASTHAN
|
June 16, 1988 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
July 26, 1988 |
|
MOOL CHAND Vs. UNION OF INDIA
|
October 28, 1988 |
|
MOOL CHAND AND OTHERS Vs. STATE OF RAJASTHAN
|
September 6, 1988 |
|
MOOL CHAND SHARMA Vs. HARI SHANKER SHARMA
|
July 12, 1988 |
|
MOOLA RAM Vs. STATE OF RAJASTHAN
|
November 30, 1988 |
|
MOTA RAM & ANR. Vs. STATE OF RAJASTHAN
|
December 7, 1988 |
|
MOTI RAM Vs. STATE OF RAJASTHAN
|
August 4, 1988 |
|
MRS RAJ BHARTI Vs. ASHOK KUMAR BEGWANI
|
September 28, 1988 |
|
MRS SAVITRI BATAR Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
|
September 13, 1988 |
|
MUKESH MATHUR Vs. VEENA MATHUR
|
July 28, 1988 |
|
MUKHTIYAR SINGH Vs. STATE
|
November 18, 1988 |
|
MUNNA Vs. STATE OF RAJASTHAN
|
January 28, 1988 |
|
MUNNA ALIASMAHENDRA Vs. STATE OF RAJASTHAN
|
June 21, 1988 |
|
MUNNA LAL RARA Vs. STATE OF RAJASTHAN
|
January 20, 1988 |
|
MUNSHI RAM S/O MOTI LAL AND ANR. Vs. STATE OF RAJASTHAN
|
July 16, 1988 |
|
MURARI LAL Vs. STATE
|
March 23, 1988 |
|
NAGPUR GOLDEN TRANSPORT CO Vs. VIMAL TEXTILES
|
July 11, 1988 |
|
NANA LAL Vs. PUNJAB NATIONAL BANK
|
August 11, 1988 |
|
NANAG RAM Vs. UNION OF INDIA
|
October 7, 1988 |
|
NAND KISHORE Vs. INDIRA BAI
|
March 10, 1988 |
|
NAND KISHORE Vs. INDIRA BAI
|
March 7, 1988 |
|
NAND KISHORE SHARMA Vs. STATE OF RAJASTHAN
|
August 11, 1988 |
|
NAND LAL Vs. R T A
|
September 20, 1988 |
|
NAND LAL Vs. STATE OF RAJASTHAN
|
October 7, 1988 |
|
NANDA Vs. STATE OF RAJASTHAN
|
September 23, 1988 |
|
NANDE Vs. NANGA
|
August 25, 1988 |
|
NANDLAL Vs. STATE OF RAJASTHAN
|
December 14, 1988 |
|
NANUA Vs. STATE OF RAJASTHAN
|
January 6, 1988 |
|
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
April 14, 1988 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
February 26, 1988 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
April 20, 1988 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
March 15, 1988 |
|
NARAYAN SINGH Vs. JAGAN LAL
|
April 22, 1988 |
|
NARENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 28, 1988 |
|
NARESH KUMAR Vs. STATE OF RAJASTHAN
|
July 6, 1988 |
|
NARSINGH DASS Vs. JETH MAL
|
March 2, 1988 |
|
NASRU Vs. STATE OF RAJASTHAN
|
July 11, 1988 |
|
NATHA RAM Vs. STATE OF RAJASTHAN
|
July 6, 1988 |
|
NATHA SINGH Vs. STATE OF RAJASTHAN
|
January 4, 1988 |
|
NATHA SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1988 |
|
NATHAR MAL Vs. R T A
|
December 9, 1988 |
|
NATHI LAL Vs. STATE OF RAJASTHAN
|
November 1, 1988 |
|
NATHI LAL Vs. STATE OF RAJASTHAN
|
January 11, 1988 |
|
NATHU Vs. STATE
|
January 15, 1988 |
|
NATHU Vs. STATE OF RAJASTHAN
|
December 5, 1988 |
|
NATHU RAM AGARWAL Vs. RAJASTHAN SILICATE AND GLASS INDUSTRIES P LTD
|
January 29, 1988 |
|
NATHU SINGH Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION AND OTHERS
|
November 17, 1988 |
|
NATIONAL INSURANCE CO LTD Vs. GOTIYA
|
September 20, 1988 |
|
NATIONAL INSURANCE COMPANY Vs. JAMNA BAI
|
May 6, 1988 |
|
NATIONAL TEXTILE CORPORATION Vs. STATE OF RAJASTHAN
|
August 18, 1988 |
|
NEMI CHAND Vs. STATE OF RAJASTHAN
|
November 2, 1988 |
|
NEW INDIA ASSURANCE COMPANY Vs. MOHINDER KAUR
|
October 7, 1988 |
|
NIRAJ GARG Vs. STATE OF RAJASTHAN
|
July 28, 1988 |
|
NIRAJ RAJ GARG Vs. STATE OF RAJASTHAN
|
August 25, 1988 |
|
NIRANJAN LAL Vs. BADRI LAL
|
November 29, 1988 |
|
NISAR AHMED Vs. STATE OF RAJASTHAN
|
March 7, 1988 |
|
NOOR MOHAMMED Vs. STATE OF RAJASTHAN
|
May 19, 1988 |
|
NORATAN MAL Vs. HARI VILAS
|
November 2, 1988 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
September 5, 1988 |
|
OM PRAKASH Vs. STATE
|
April 26, 1988 |
|
OM SHIV SHAKTI CEMENT PVT LTD Vs. STATE OF RAJASTHAN
|
September 28, 1988 |
|
OMPRAKASH Vs. STATE OF RAJASTHAN
|
September 9, 1988 |
|
OMVEER Vs. STATE OF RAJASTHAN
|
August 12, 1988 |
|
ONKARLAL Vs. STATE OF RAJASTHAN
|
September 21, 1988 |
|
ORIENTAL AGENCIES JAIPUR Vs. R P F C
|
March 28, 1988 |
|
P C JAM AND V J JAM RAJ Vs. STATE OF RAJASTHAN
|
June 27, 1988 |
|
PADAM CHANDRA Vs. STATE OF RAJASTHAN
|
April 27, 1988 |
|
PANCHAYAT SHRI DIGAMBER JAIN Vs. CHIRANJI LAL PATNI
|
February 18, 1988 |
|
PANNA LAL Vs. GHISOO LAL
|
November 15, 1988 |
|
PAPAIYA Vs. STATE
|
July 13, 1988 |
|
PAPPU Vs. STATE
|
January 14, 1988 |
|
PARASMAL Vs. DRUG INSPECTOR AND OTHERS
|
February 4, 1988 |
|
PARASMAL KANAJI Vs. COMMISSIONER OF INCOME TAX
|
April 27, 1988 |
|
PAWAN KUMAR Vs. STATE OF RAJASTHAN
|
December 9, 1988 |
|
PEER GULAM NASEER Vs. PEER GULAM JELANEE
|
October 28, 1988 |
|
PHAKIRA Vs. STATE OF RAJASTHAN
|
January 15, 1988 |
|
PHOOL CHAND Vs. SAMBHU SINGH
|
May 21, 1988 |
|
PIRAG CHAND Vs. FIRM RAMLAL CHANNANMAL
|
March 8, 1988 |
|
PISHORI LAL BABHAR Vs. STATE OF RAJASTHAN
|
February 18, 1988 |
|
POKHAR RAM Vs. STATE OF RAJASTHAN
|
July 22, 1988 |
|
POOMAM CHAND Vs. LAXMI NARAIN
|
March 28, 1988 |
|
POONA RAM Vs. STATE OF RAJASTHAN
|
March 10, 1988 |
|
POORAN Vs. STATE OF RAJASTHAN
|
August 1, 1988 |
|
PRABHAT PATTI SUPPLIERS Vs. COMMERCIAL TAXES OFFICER JODHPUR
|
September 13, 1988 |
|
PRABHU CHAWLA Vs. SHIVNATH SONI
|
March 8, 1988 |
|
PRABHU DAYAL Vs. RAMSWAROOP
|
September 7, 1988 |
|
PRABHU LAL Vs. BOARD OF REVENUE
|
August 29, 1988 |
|
PRABHU LAL Vs. UTTAM CHAND
|
August 7, 1988 |
|
PRABHU LAL AND OTHERS Vs. STATE
|
January 21, 1988 |
|
PRABHU RAM Vs. STATE OF RAJASTHAN
|
December 21, 1988 |
|
PRABHU SINGH Vs. THE STATE
|
July 13, 1988 |
|
PRABHUDAYAL Vs. STATE
|
February 17, 1988 |
|
PRADEEP BHATIA Vs. STATE OF RAJASTHAN
|
September 20, 1988 |
|
PRADEEP KUMAR BASAVATIYA Vs. STATE OF RAJASTHAN
|
September 30, 1988 |
|
PRADEEP KUMAR BASAVATIYA Vs. STATE OF RAJASTHAN
|
October 31, 1988 |
|
PRAHLAD MALIRAM Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1988 |
|
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
|
August 31, 1988 |
|
PRAKASH CHATURVEDI Vs. STATE OF RAJASTHAN
|
December 19, 1988 |
|
PRAMOD KUMAR SHARMA Vs. DIRECTOR NATIONAL INSTITUTE
|
December 14, 1988 |
|
PRAMOD KUMAR SINGH Vs. STATE OF RAJASTHAN
|
August 10, 1988 |
|
PRAMOD NARAIN SRIVASTAVA Vs. DIRECTOR PODDAR INSTITUTE OF MANAGEMENT
|
January 11, 1988 |
|
PRAMOD SHARMA Vs. STATE OF RAJASTHAN
|
February 26, 1988 |
|
PREM CHAND Vs. STATE OF RAJASTHAN
|
September 8, 1988 |
|
PREM COTTON GINNING FACTORY Vs. RAJASTHAN STATE ELECTRICITY
|
May 20, 1988 |
|
PREM DEVI Vs. SOHAN LAL
|
March 9, 1988 |
|
PREM PRAKASH MIRDHA Vs. STATE OF RAJASTHAN
|
November 17, 1988 |
|
PREM PRAKASH MISHRA Vs. J P BANSAL
|
May 24, 1988 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
October 17, 1988 |
|
PRITAM LAL Vs. STATE OF RAJASTHAN
|
October 5, 1988 |
|
PRITHVI PAL SINGH Vs. STATE OF RAJASTHAN
|
November 7, 1988 |
|
PUNJAB NATIONAL BANK Vs. KISHAN KAKKAD
|
November 2, 1988 |
|
R F C OFFICERS ASSOCIATION Vs. R F C
|
September 5, 1988 |
|
R K BORDIA Vs. STATE OF RAJASTHAN
|
May 13, 1988 |
|
R L BHATNAGAR Vs. STATE OF RAJASTHAN
|
September 14, 1988 |
|
R R GUPTA Vs. STATE OF RAJASTHAN
|
December 9, 1988 |
|
R S R T C Vs. ANAND KANWAR
|
January 13, 1988 |
|
R S R T C Vs. KUMARI KIRANBALA
|
February 5, 1988 |
|
R.K. SHARMA Vs. STATE OF RAJASTHAN
|
November 3, 1988 |
|
R.S.R.T.C. Vs. KIRAN BALA
|
December 5, 1988 |
|
RADHEY SHYAM Vs. LAXMINARAYAN
|
October 28, 1988 |
|
RAGHUNAND PRASAD AND CO Vs. UNION OF INDIA UOI
|
September 20, 1988 |
|
RAGHUNATH Vs. STATE OF RAJASTHAN
|
May 17, 1988 |
|
RAGHUNATH Vs. STATE OF RAJASTHAN
|
May 25, 1988 |
|
RAGHUNATH DAS Vs. STATE OF RAJASTHAN
|
July 7, 1988 |
|
RAJ KARAN Vs. JEEWAN KHAN
|
July 14, 1988 |
|
RAJ KUMAR KAPIL Vs. CHAIRMAN F C I JAIPUR
|
December 19, 1988 |
|
RAJASTHAN CHEMISTS ASSOCIATION AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
|
November 24, 1988 |
|
RAJASTHAN PRADESH VAIDYA SAMITI Vs. STATE OF RAJASTHAN
|
September 23, 1988 |
|
RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR
|
May 17, 1988 |
|
RAJASTHAN STATE CO-OP DAIRY Vs. BRIJ MOHAN LAL
|
July 12, 1988 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. MANORMA
|
November 30, 1988 |
|
RAJASTHAN SUBORDINATE SERVICE Vs. STATE OF RAJASTHAN
|
November 28, 1988 |
|
RAJENDRA AND OTHERS Vs. STATE
|
May 19, 1988 |
|
RAJENDRA KUMAR Vs. KESHARI CHAND
|
November 2, 1988 |
|
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
October 26, 1988 |
|
RAJESH ALIAS BABA Vs. STATE OF RAJASTHAN
|
July 4, 1988 |
|
RAJESH PUN Vs. STATE OF RAJASTHAN
|
September 20, 1988 |
|
RAJIV GANDHI NAGAR VIKAS SAMITI Vs. U.I.T.
|
November 2, 1988 |
|
RAJU ALIASPAPPU Vs. STATE OF RAJASTHAN
|
September 23, 1988 |
|
RAJVAIDHYA PT RAM DAYALU SHARMA Vs. BOARD OF REVENUE
|
February 26, 1988 |
|
RAJVIR SINGH Vs. STATE OF RAJASTHAN
|
August 10, 1988 |
|
RAM CHANDER Vs. STATE OF RAJASTHAN
|
March 17, 1988 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
July 21, 1988 |
|
RAM KRISHAN THAREJA Vs. STATE OF RAJASTHAN
|
July 8, 1988 |
|
RAM KUMAR Vs. STATE OF RAJASTHAN
|
August 8, 1988 |
|
RAM KUNWAR Vs. STATE OF RAJASTHAN
|
May 26, 1988 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
May 13, 1988 |
|
RAM NIWAS Vs. STATE OF RAJASTHAN
|
April 11, 1988 |
|
RAM PRATAP Vs. NAR SINGH LAL
|
July 26, 1988 |
|
RAM PRATAP Vs. STATE OF RAJASTHAN
|
October 28, 1988 |
|
RAM PYARI Vs. BISALA RAM
|
January 13, 1988 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
May 16, 1988 |
|
RAM SINGH Vs. STATE
|
May 25, 1988 |
|
RAM SINGH AND ORS. Vs. STATE
|
August 10, 1988 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
May 21, 1988 |
|
RAMCHANDRA Vs. RAMGOPAL
|
September 7, 1988 |
|
RAMDHAN Vs. STATE OF RAJASTHAN
|
September 21, 1988 |
|
RAMESH ALIAS RAJ KUMAR Vs. STATE OF RAJASTHAN
|
April 25, 1988 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 11, 1988 |
|
RAMESH CHANDRA Vs. MANMOHAN SINGH
|
August 3, 1988 |
|
RAMESHWAR Vs. STATE OF RAJ.
|
November 30, 1988 |
|
RAMESHWAR SINGH Vs. STATE OF RAJASTHAN
|
September 21, 1988 |
|
RAMESHWAR SINGH Vs. STATE OF RAJASTHAN
|
October 31, 1988 |
|
RAMHET Vs. STATE OF RAJASTHAN
|
August 30, 1988 |
|
RAMJI LAL Vs. DURGA LAL
|
November 26, 1988 |
|
RAMJOT Vs. UNION OF INDIA
|
October 6, 1988 |
|
RAMLAL AND ANR. Vs. DHANNARAM AND ORS.
|
May 11, 1988 |
|
RAMNARAIN Vs. STATE OF RAJASTHAN
|
March 7, 1988 |
|
RAMSUKHI BAI Vs. ONKAR BAI
|
March 7, 1988 |
|
RAMZAN Vs. ALLADIN
|
May 16, 1988 |
|
RANJEET KUMAR Vs. SARLA DEVI
|
February 24, 1988 |
|
RASOOLJI BUXJI Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1988 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
March 7, 1988 |
|
REKHA MATHUR Vs. STATE OF RAJASTHAN
|
December 7, 1988 |
|
RICHA JAIN Vs. REGISTRAR OF COMPANIES
|
February 5, 1988 |
|
RIJUMAL Vs. STATE OF RAJASTHAN
|
October 6, 1988 |
|
ROLAND MARKAS GOONTHAR Vs. STATE OF RAJASTHAN
|
August 11, 1988 |
|
ROOP SINGH Vs. STATE OF RAJASTHAN
|
February 19, 1988 |
|
ROSHAN LAL Vs. PREM CHAND
|
November 28, 1988 |
|
S SINGH Vs. STATE OF RAJASTHAN
|
May 16, 1988 |
|
SABIR Vs. STATE OF RAJAS THAN
|
September 21, 1988 |
|
SADYA Vs. STATE OF RAJASTHAN
|
July 27, 1988 |
|
SAMEER Vs. STATE OF RAJASTHAN
|
July 11, 1988 |
|
SAMVATA Vs. STATE OF RAJASTHAN
|
July 18, 1988 |
|
SANJEEV KUMAR PAREEK Vs. SHUBH LAXMI PAREEK
|
December 5, 1988 |
|
SANTA SINGH Vs. STATE OF RAJASTHAN
|
September 9, 1988 |
|
SANWARMAL Vs. STATE
|
January 20, 1988 |
|
SARABJEET SINGH Vs. STATE OF RAJASTHAN
|
July 21, 1988 |
|
SARDAR KHAN Vs. STATE OF RAJASTHAN
|
December 5, 1988 |
|
SARDARILAL Vs. STATE OF RAJASTHAN
|
May 9, 1988 |
|
SARLA Vs. MAHENDRA KUMAR
|
July 11, 1988 |
|
SARNA TRANSPORT CORPORATION Vs. STATE OF RAJASTHAN
|
April 19, 1988 |
|
SATRAMDAS MEHTA Vs. UNION OF INDIA
|
September 23, 1988 |
|
SATTAR MOHAMMED Vs. STATE OF RAJASTHAN
|
December 1, 1988 |
|
SATTU ALIAS SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
May 6, 1988 |
|
SATYA NARAIN Vs. GOPAL SARAN
|
February 23, 1988 |
|
SATYA NARAYAN Vs. STATE OF RAJASTHAN
|
August 30, 1988 |
|
SATYENDRA SINGH RATHORE Vs. RAJASTHAN RAJYA PATHYA PUSTAK
|
October 5, 1988 |
|
SAYAD ABID ALI Vs. STATE OF RAJASTHAN
|
October 24, 1988 |
|
SAYAR Vs. JUDGE LABOUR COURT JAIPUR
|
September 20, 1988 |
|
SECRETARY ZILA PANSHAD Vs. NATHI MALI CHOWKIDAR
|
May 26, 1988 |
|
SECRETARY, KRISHI UPAJ MANDI SAMITI, VIJAYNAGAR Vs. ASHOK TRADING COMPANY
|
January 13, 1988 |
|
SHAHID Vs. STATE
|
December 12, 1988 |
|
SHAKUNTLA Vs. UNITED INDIA INSURANCE COMPANY
|
September 20, 1988 |
|
SHAMBHU BHARTI Vs. STATE OF RAJASTHAN
|
May 5, 1988 |
|
SHAMBHU DAYAL Vs. RAJASTHAN STATE ROAD TRANSPORT
|
November 30, 1988 |
|
SHANKAR Vs. STATE OF RAJASTHAN
|
November 2, 1988 |
|
SHANTI LAL Vs. STATE OF RAJASTHAN
|
April 26, 1988 |
|
SHASHI Vs. STATE OF RAJASTHAN
|
August 2, 1988 |
|
SHEELA Vs. STATE OF RAJASTHAN
|
September 13, 1988 |
|
SHIV RAM Vs. STATE OF RAJASTHAN
|
September 6, 1988 |
|
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
|
November 28, 1988 |
|
SHREE LAXMI CEMENT LTD Vs. ASSESSING AUTHORITY ASSISTANT COMMERCIAL TAXES OFFICER HINDAUN CITY
|
September 29, 1988 |
|
SHRI KISHAN Vs. RAMPAL RAM CHANDRA
|
January 4, 1988 |
|
SHRIMAN NARAIN Vs. STATE OF RAJASTHAN
|
March 16, 1988 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
December 9, 1988 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
August 18, 1988 |
|
SHYAM MANOHAR GUPTA Vs. MITHILESH KUMARI
|
August 18, 1988 |
|
SHYAM SUNDER Vs. ROOPKANWAR
|
March 8, 1988 |
|
SHYAM SUNDER & ORS. Vs. STATE AND ANR.
|
November 16, 1988 |
|
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
|
September 16, 1988 |
|
SIRAJUL HAQUE Vs. STATE OF RAJASTHAN
|
July 1, 1988 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
July 27, 1988 |
|
SITA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
|
August 31, 1988 |
|
SITA RAM DAS Vs. CHATURBHUJ NATHJI MANDIR
|
January 20, 1988 |
|
SIYA RAM Vs. STATE OF RAJASTHAN
|
July 28, 1988 |
|
SMT. BHATOOR Vs. RAMESH
|
July 11, 1988 |
|
SMT. KAUSHALYA Vs. FUSA RAM
|
November 1, 1988 |
|
SMT. SUGANI Vs. STATE OF RAJASTHAN
|
August 1, 1988 |
|
SONIA Vs. STATE OF RAJASTHAN
|
May 2, 1988 |
|
SONKANWAR Vs. STATE OF RAJASTHAN
|
August 26, 1988 |
|
SRI KISHAN Vs. STATE OF RAJASTHAN
|
December 2, 1988 |
|
STATE Vs. GOVIND RAM
|
November 28, 1988 |
|
STATE Vs. GIRDHARI LAL
|
August 19, 1988 |
|
STATE Vs. SUKANRAJ
|
March 7, 1988 |
|
STATE Vs. GANI MOHAMMAD
|
March 10, 1988 |
|
STATE Vs. BAL KISHAN
|
February 18, 1988 |
|
STATE Vs. MAGHRAJ AND OTHERS
|
January 15, 1988 |
|
STATE Vs. JAGMALA RAM
|
April 29, 1988 |
|
STATE Vs. MOTI LAL
|
February 5, 1988 |
|
STATE Vs. SUA LAL
|
January 12, 1988 |
|
STATE Vs. DATA RAM
|
December 2, 1988 |
|
STATE CBI Vs. SHRIPAL
|
November 15, 1988 |
|
STATE OF RAJASTHAN Vs. MADAN LAL
|
November 2, 1988 |
|
STATE OF RAJASTHAN Vs. BHANWARLAL
|
November 28, 1988 |
|
STATE OF RAJASTHAN Vs. KANTA
|
September 23, 1988 |
|
STATE OF RAJASTHAN Vs. GHISULAL
|
August 19, 1988 |
|
STATE OF RAJASTHAN Vs. JAGDISH
|
August 18, 1988 |
|
STATE OF RAJASTHAN Vs. BALDEO GOSWAMI
|
August 9, 1988 |
|
STATE OF RAJASTHAN Vs. RAMA
|
July 28, 1988 |
|
STATE OF RAJASTHAN Vs. RATNA
|
July 28, 1988 |
|
STATE OF RAJASTHAN Vs. PEMARAM
|
July 29, 1988 |
|
STATE OF RAJASTHAN Vs. KALU
|
March 22, 1988 |
|
STATE OF RAJASTHAN Vs. MOHAN LAL
|
March 22, 1988 |
|
STATE OF RAJASTHAN Vs. MADAN SINGH
|
March 23, 1988 |
|
STATE OF RAJASTHAN Vs. RAM NATH
|
March 24, 1988 |
|
STATE OF RAJASTHAN Vs. GURMEL SINGH
|
March 15, 1988 |
|
STATE OF RAJASTHAN Vs. NARESH CHAND
|
March 28, 1988 |
|
STATE OF RAJASTHAN Vs. DAYAL
|
March 16, 1988 |
|
STATE OF RAJASTHAN Vs. CHUTTAN
|
March 30, 1988 |
|
STATE OF RAJASTHAN Vs. INDER SINGH
|
January 27, 1988 |
|
STATE OF RAJASTHAN Vs. SHAMSHER ALI
|
February 12, 1988 |
|
STATE OF RAJASTHAN Vs. CHAMPA LAL
|
February 4, 1988 |
|
STATE OF RAJASTHAN Vs. WORKMENS COMPENSATION COMMISSIONER
|
February 1, 1988 |
|
STATE OF RAJASTHAN Vs. DHUDA SINGH
|
April 23, 1988 |
|
STATE OF RAJASTHAN Vs. NATWAR SINGH
|
April 22, 1988 |
|
STATE OF RAJASTHAN Vs. MANI RAM
|
May 23, 1988 |
|
STATE OF RAJASTHAN Vs. BALLA SINGH
|
December 15, 1988 |
|
STATE OF RAJASTHAN Vs. NARAIN DAS
|
December 12, 1988 |
|
STATE OF RAJASTHAN Vs. MISRIYA
|
January 14, 1988 |
|
STATE OF RAJASTHAN Vs. SAYAR KHAN
|
January 11, 1988 |
|
STATE OF RAJASTHAN Vs. SHIVDAYAL
|
January 12, 1988 |
|
STATE OF RAJASTHAN AND ORS. Vs. GOSWAMI RANCHOD LAL JI MAHARAJ
|
May 20, 1988 |
|
SUBHAS CHANDRA HISARIA Vs. SUNIL SONDHI
|
September 19, 1988 |
|
SUBRATO ROY Vs. STATE OF RAJASTHAN
|
November 8, 1988 |
|
SUGAN CHAND VINOD KUMAR Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1988 |
|
SUIT MANGI BAI Vs. STATE OF RAJASTHAN
|
December 12, 1988 |
|
SUKHPAL Vs. STATE OF RAJASTHAN
|
January 18, 1988 |
|
SUKHRAJ SINGH Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
|
February 20, 1988 |
|
SULEMAN Vs. GORDHAN
|
September 1, 1988 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
September 5, 1988 |
|
SUMER SINGH AND KHYALI LAL Vs. STATE OF RAJASTHAN
|
September 20, 1988 |
|
SUNDER LAL GARG Vs. STATE OF RAJASTHAN
|
November 2, 1988 |
|
SURAIN SINGH Vs. STATE OF RAJASTHAN
|
December 12, 1988 |
|
SURAJ SINGH & OTHERS Vs. STATE OF RAJASTHAN
|
September 28, 1988 |
|
SURAJMAL Vs. STATE OF RAJASTHAN
|
July 15, 1988 |
|
SURAJMAL Vs. RAMNARAYAN
|
November 30, 1988 |
|
SURESH Vs. STATE
|
July 11, 1988 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN
|
November 20, 1988 |
|
SURYA NARAYAN CHOUDHARY Vs. STATE
|
September 29, 1988 |
|
SUSHILA Vs. SUCCHA SINGH
|
September 27, 1988 |
|
SUSHMA LATA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
May 3, 1988 |
|
SWAROOP CHAND Vs. KANHAIYA LAL
|
April 11, 1988 |
|
SWAROOP CHAND Vs. KANHAIYA LAL
|
January 11, 1988 |
|
TARA CHAND Vs. CHOKALI
|
May 9, 1988 |
|
TARA CHAND MAVAR Vs. BASANTI DEVI
|
November 1, 1988 |
|
TARACHAND ARYA Vs. STATE OF RAJASTHAN
|
September 9, 1988 |
|
TAYYAB ALI Vs. STATE OF RAJASTHAN
|
September 22, 1988 |
|
TEHAL SINGH Vs. STATE OF RAJASTHAN
|
October 31, 1988 |
|
TEHSILDAR ADMINISTRATOR, MUNICIPAL BOARD, BARI, DHOLPUR AND OTHERS Vs. HUSSAIN AND OTHERS
|
January 15, 1988 |
|
TEJA SINGH Vs. STATE OF RAJASTHAN
|
January 12, 1988 |
|
TEJU MAL Vs. STATE OF RAJASTHAN
|
September 5, 1988 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. THE STATE OF RAJASTHAN & ANR.
|
December 12, 1988 |
|
TOSHNIWAL INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
November 2, 1988 |
|
UCHHAV LAL Vs. RAMESH KUMAR
|
September 7, 1988 |
|
UDAI LAL Vs. STATE OF RAJASTHAN
|
October 6, 1988 |
|
UDMI RAM Vs. DHARAM SINGH
|
March 7, 1988 |
|
UMRAV Vs. STATE OF RAJASTHAN
|
February 19, 1988 |
|
UNION OF INDIA Vs. BAL ERECTORS
|
December 13, 1988 |
|
UNION OF INDIA Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LTD.
|
December 1, 1988 |
|
UNION OF INDIA (UOI) Vs. JAMALUDDIN RAV
|
April 22, 1988 |
|
UNITED ASIAN BANK Vs. JAIPUR OIL PRODUCTS LTD
|
November 4, 1988 |
|
UNITED COMMERCIAL BANK Vs. JAGATIA PAPER MILLS PVT LTD
|
September 23, 1988 |
|
UNITED INDIA INSURANCE CO. LTD. JODHPUR Vs. DHAI AND OTHERS
|
April 18, 1988 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SAMPAT SINGH AND OTHERS
|
May 10, 1988 |
|
VARDARAM Vs. STATE OF RAJASTHAN
|
February 19, 1988 |
|
VAZIR MOHAMMED AND ANR. Vs. REHMAT AND ORS.
|
May 23, 1988 |
|
VIJAY RAJ SHARMA Vs. STATE OF RAJASTHAN AND ORS.
|
May 5, 1988 |
|
VIJENDRA KUMAR Vs. STATE OF RAJASTHAN
|
September 8, 1988 |
|
VIKAS PANCHAYAT KHEDI Vs. JEETMAL AND OTHERS
|
May 3, 1988 |
|
VIMAL MALAWAT Vs. STATE OF RAJASTHAN
|
December 15, 1988 |
|
VIMLA Vs. STATE OF RAJASTHAN
|
May 25, 1988 |
|
VIMLA AGARWAL Vs. STATE OF RAJASTHAN
|
October 7, 1988 |
|
VINOD Vs. STATE OF RAJASTHAN
|
August 1, 1988 |
|
VIRENDRA KUMAR Vs. VEENA
|
January 7, 1988 |
|
VISHAN DAS Vs. SAVITRI DEVI
|
May 17, 1988 |
|
VISHANDAS Vs. SAVITRI DEVI
|
February 8, 1988 |
|
VISHNU KUMAR Vs. STATE OF RAJASTHAN
|
August 18, 1988 |
|
VISHNU TRADERS Vs. RAJASTHAN SALES TAX TRIBUNAL AJMER
|
November 3, 1988 |
|
VIVEK PRAKASH MATHUR Vs. STATE OF RAJASTHAN
|
May 25, 1988 |
|
VRIHAD KRISHI RYNADATRI SAMITI Vs. REVENUE APPELLATE AUTHORITY
|
July 5, 1988 |
|
YAD RAM AND ANOTHER Vs. STATE
|
May 13, 1988 |
|
ZAHOOR MOHD. Vs. STATE
|
January 12, 1988 |
|
ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN
|
July 27, 1988 |
|
ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN
|
June 25, 1988 |