|
ABDUL VAHID Vs. STATE OF RAJASTHAN
|
September 17, 1986 |
|
ABHAY KUMAR AND COMPANY Vs. UNION OF INDIA
|
April 14, 1986 |
|
ABHAYA SINGH Vs. STATE OF RAJASTHAN
|
February 20, 1986 |
|
ABRAR AHMED Vs. MAGIDAN
|
April 7, 1986 |
|
ACHNA Vs. STATE OF RAJASTHAN
|
August 18, 1986 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CHARITY TRUST
|
July 2, 1986 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DWARKADAS DEVKINANDAN
|
September 30, 1986 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE WAREHOUSING CORPORATION
|
April 11, 1986 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KEJRIWAL IRON STORES
|
January 29, 1986 |
|
ADMINISTRATOR AND SECRETARY Vs. JUDGE LABOUR COURT
|
July 28, 1986 |
|
AHMED YARKHAN Vs. STATE OF RAJASTHAN
|
May 17, 1986 |
|
AJAYAB SINGH Vs. STATE OF RAJASTHAN
|
March 13, 1986 |
|
AJEET KAUR Vs. CITY MAGISTRATE
|
November 13, 1986 |
|
AJEET SINGH SINGHVI Vs. UNION OF INDIA
|
November 12, 1986 |
|
AJIT SINGH Vs. STATE OF RAJASTHAN
|
November 7, 1986 |
|
ALCOBEX METALS P LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR
|
September 4, 1986 |
|
ALI MOHAMMED Vs. STATE OF RAJASTHAN
|
February 14, 1986 |
|
ALOK GOYAL Vs. UNIVERSITY OF JODHPUR
|
March 7, 1986 |
|
ALPHA ALLOY STEELS PVT LTD Vs. R S E B
|
August 23, 1986 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
May 21, 1986 |
|
AMARA RAM Vs. STATE OF RAJASTHAN
|
January 9, 1986 |
|
AMB SINGH Vs. SUB-DIVISIONAL OFFICER
|
January 8, 1986 |
|
AMBA LAL Vs. STATE OF RAJASTHAN
|
September 23, 1986 |
|
AMBIKA TRANSPORT CO Vs. KEDARI BAI
|
October 16, 1986 |
|
AMBSINGH Vs. SUB DIVISIONAL OFFICER BHINMAL
|
January 3, 1986 |
|
AMERJIT SINGH Vs. STATE OF RAJASTHAN
|
July 21, 1986 |
|
AMI LAL Vs. BUDHA
|
April 15, 1986 |
|
AMIR CHAND Vs. HARJI RAM
|
July 21, 1986 |
|
AMIR KHAN Vs. MARIAM
|
September 23, 1986 |
|
AMIR MOHAMMED Vs. GAFOOR AHMED KHAN
|
July 18, 1986 |
|
AMOLAK CHAND Vs. STATE OF RAJASTHAN
|
January 9, 1986 |
|
AMRARAM Vs. STATE
|
January 27, 1986 |
|
AMRIT LAL Vs. STATE OF RAJASTHAN
|
January 21, 1986 |
|
ANAND PRAKASH Vs. ABDUL KAYUM
|
July 21, 1986 |
|
ANANULLAH KHAN Vs. STATE OF RAJASTHAN
|
January 27, 1986 |
|
ANGREJ SINGH Vs. STATE OF RAJASTHAN
|
April 14, 1986 |
|
ANIL KUMAR Vs. JYOTI
|
November 13, 1986 |
|
ANIL PANJWANI Vs. STATE OF RAJASTHAN
|
October 23, 1986 |
|
ANITA MITTAL Vs. SUKHADIA UNIVERSITY UDAIPUR
|
August 18, 1986 |
|
ANJANI Vs. STATE OF RAJASTHAN
|
April 8, 1986 |
|
ANSARI JEWELLERS Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1986 |
|
ANWAR HUSSAIN Vs. STATE OF RAJASTHAN
|
July 2, 1986 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
May 30, 1986 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
April 17, 1986 |
|
ARTEE MINERALS Vs. STATE OF RAJASTHAN
|
December 10, 1986 |
|
ARVIND SINGH Vs. STATE OF RAJASTHAN
|
March 18, 1986 |
|
ASHA IRON TRADERS Vs. AHMED BHAI
|
December 8, 1986 |
|
ASHMA BAI Vs. YAQUB ALI
|
July 18, 1986 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
November 12, 1986 |
|
ASIK ALI Vs. STATE
|
October 15, 1986 |
|
ATAR SINGH Vs. STATE OF RAJASTHAN
|
May 12, 1986 |
|
BABU BOMBAJ Vs. STATE OF RAJASTHAN
|
September 22, 1986 |
|
BABU MAULANA Vs. STATE OF RAJASTHAN
|
May 14, 1986 |
|
BABU MUSALMAN Vs. STATE OF RAJASTHAN
|
April 3, 1986 |
|
BABURA Vs. STATE OF RAJASTHAN
|
October 17, 1986 |
|
BACHANA Vs. STATE OF RAJASTHAN
|
September 30, 1986 |
|
BADRILAL Vs. SURAJ KANWAR
|
July 9, 1986 |
|
BAKHTAWAR KHAN Vs. NOOR MOHAMAD
|
January 28, 1986 |
|
BAKSHI Vs. THE STATE
|
December 3, 1986 |
|
BAL SINGH Vs. STATE OF RAJASTHAN
|
January 7, 1986 |
|
BALAK DAS Vs. STATE OF RAJASTHAN
|
May 21, 1986 |
|
BALU Vs. STATE OF RAJASTHAN
|
December 9, 1986 |
|
BANNA RAM Vs. STATE OF RAJASTHAN
|
July 29, 1986 |
|
BANO ALIAS CHIDI BANO Vs. STATE OF RAJASTHAN
|
April 23, 1986 |
|
BANSAL PALACE SANGARIA Vs. MUNICIPAL BOARD SANGARIA
|
February 5, 1986 |
|
BANSHIDHAR Vs. SITA BAI
|
March 7, 1986 |
|
BANUDA Vs. STATE
|
March 19, 1986 |
|
BANWARI LAL Vs. OM PRAKASH
|
February 7, 1986 |
|
BANWARILAL Vs. STATE
|
July 15, 1986 |
|
BARMER DISPOSAL AUTO PARTS Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1986 |
|
BEGA RAM Vs. STATE OF RAJASTHAN
|
May 13, 1986 |
|
BEHARILAL ISHWARDASS Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1986 |
|
BHAG SINGH Vs. STATE OF RAJASTHAN
|
July 4, 1986 |
|
BHAGIRATH Vs. STATE OF RAJASTHAN
|
August 4, 1986 |
|
BHAGIRATH Vs. RAM PRASAD
|
September 10, 1986 |
|
BHAGIRATHMAL Vs. GUJARMAL
|
October 24, 1986 |
|
BHAGWAN DASS Vs. STATE OF RAJASTHAN
|
March 13, 1986 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1986 |
|
BHAGWAN SINGH Vs. HINDUSTAN ZINC LIMITED
|
May 8, 1986 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
September 8, 1986 |
|
BHAGWANDAS Vs. STATE OF RAJASTHAN
|
October 17, 1986 |
|
BHAGWATI DEVI Vs. STATE OF RAJASTHAN
|
March 18, 1986 |
|
BHANNA LAL Vs. STATE OF RAJASTHAN
|
December 5, 1986 |
|
BHANU Vs. STATE OF RAJASTHAN
|
January 14, 1986 |
|
BHANU Vs. HAZARI
|
January 24, 1986 |
|
BHANWAR DAN Vs. STATE OF RAJASTHAN
|
September 5, 1986 |
|
BHANWAR LAL Vs. AVTAR SINGH
|
July 25, 1986 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 8, 1986 |
|
BHANWAR LAL Vs. U I T
|
October 29, 1986 |
|
BHANWAR SINGH Vs. NAVRANG SINGH
|
January 8, 1986 |
|
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
December 19, 1986 |
|
BHARATLAL SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
March 10, 1986 |
|
BHAROSI Vs. STATE OF RAJASTHAN
|
January 18, 1986 |
|
BHERA RAM Vs. STATE OF RAJASTHAN
|
July 4, 1986 |
|
BHERA RAM & ANOTHER Vs. THE STATE OF RAJASTHAN
|
April 24, 1986 |
|
BHOJYA Vs. STATE OF RAJASTHAN
|
January 7, 1986 |
|
BHOLA ALIAS RAM PRASAD Vs. STATE OF RAJASTHAN
|
December 9, 1986 |
|
BHOM RAJ Vs. DEVI SINGH
|
April 8, 1986 |
|
BHOMA RAM Vs. STATE OF RAJASTHAN
|
July 22, 1986 |
|
BHONRI Vs. SHAMBHU NATH
|
July 9, 1986 |
|
BHOOR SINGH Vs. DISTRICT JUDGE
|
May 8, 1986 |
|
BHOPALA RAM AND PYARE LAL Vs. STATE OF RAJASTHAN
|
February 21, 1986 |
|
BHURA LAL Vs. R T A
|
August 14, 1986 |
|
BIJENDRA SINGH Vs. ADMINISTRATOR SIKAR KENDRIYA
|
October 14, 1986 |
|
BIN RAJ Vs. BOARD OF REVENUE
|
October 30, 1986 |
|
BINDU Vs. CHANDRA SHEKHAR
|
September 25, 1986 |
|
BIRBAL RAM Vs. SUPERINTENDING ENGINEER
|
December 5, 1986 |
|
BIRJA Vs. STATE OF RAJASTHAN
|
March 11, 1986 |
|
BISHAN LAL Vs. STATE OF RAJASTHAN
|
August 6, 1986 |
|
BUDHRA RAM Vs. STATE OF RAJASTHAN
|
September 5, 1986 |
|
BUDHWANT KAUR Vs. RAWAT SINGH
|
April 29, 1986 |
|
BUL CHAND Vs. STATE OF RAJASTHAN
|
September 10, 1986 |
|
C JACOB KORAH Vs. STATE OF RAJASTHAN
|
February 3, 1986 |
|
CAPT DESH RAJ LAMBA Vs. UNION OF INDIA
|
December 9, 1986 |
|
CHAIN SINGH Vs. THE STATE OF RAJASTHAN
|
July 2, 1986 |
|
CHAND MOHD Vs. GENDMAL
|
November 11, 1986 |
|
CHANDAN LAL Vs. KESHAV DEV
|
September 5, 1986 |
|
CHANDANMAL NAWAL Vs. STATE OF RAJASTHAN
|
September 29, 1986 |
|
CHANDI Vs. NANA LAL
|
September 20, 1986 |
|
CHANDRA KALA Vs. JEEWANI
|
May 9, 1986 |
|
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
|
July 25, 1986 |
|
CHATRA RAM Vs. LIKHMA RAM
|
July 29, 1986 |
|
CHATTER SINGH Vs. HANWANT SINGH
|
January 27, 1986 |
|
CHHAGNA Vs. STATE OF RAJASTHAN
|
December 11, 1986 |
|
CHHOTA SINGH Vs. STATE OF RAJASTHAN
|
January 22, 1986 |
|
CHHOTI Vs. STATE OF RAJASTHAN
|
March 21, 1986 |
|
CHHOTU LAL Vs. STATE OF RAJASTHAN
|
December 11, 1986 |
|
CHIRANJI AND DAYARAM Vs. STATE OF RAJASTHAN
|
May 21, 1986 |
|
CHOTE LAL Vs. KALYAN PRASAD
|
April 30, 1986 |
|
CHUNNILAL Vs. REVENUE APPELLATE AUTHORITY
|
January 8, 1986 |
|
COMMERCIAL TAXES OFFICER CIRCLE A KOTA Vs. FOREIGN IMPORT AND EXPORT ASSOCIATION
|
November 9, 1986 |
|
COMMERCIAL TAXES OFFICER CIRCLE A UDAIPUR Vs. BEECHAM ORES AND MINERALS UDAIPUR
|
July 1, 1986 |
|
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. MAHAVEER FINANCIERS
|
December 18, 1986 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR Vs. KESHAVSINGH SHEOJI SINGH
|
March 10, 1986 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE-II JAIPUR Vs. PODDAR SPINNING MILLS
|
December 18, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. GOLCHA PROPERTIES PRIVATE LIMITED IN LIQUIDATION
|
November 10, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. GOLCHA PROPERTIES PRIVATE LIMITED
|
October 30, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. SATNAM MALIK
|
October 31, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. ADITYA MILLS
|
November 11, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. SADUL TEXTILES LIMITED
|
October 27, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. GOLECHA FIRMS PRIVATE LIMITED
|
March 5, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. JIVAN RAM MANGATRAI
|
April 1, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. SOHANLAL KUNWAR AND SONS
|
April 1, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. PURKHA RAM
|
May 1, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. TYARYAMAL BALCHAND
|
April 28, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. RUBY TRADING COMPANY PRIVATE LIMITED
|
May 7, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. MURLIDHAR AND COMPANY
|
January 22, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. FAIZ MOHD HASIM ALI TAJ MOHD NOOR MOHD
|
January 3, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN WOOL AGENCIES
|
January 2, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. MANAKLAL PORWAL
|
February 5, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. ROOPLAL DANCHAND
|
February 10, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. MEG RAJ SOHAN LAL
|
February 18, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. MOTILAL CHUNNILAL BHANWARILAL
|
February 18, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. SETH ABDULLA YUSUF
|
February 20, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD
|
July 3, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. FEJMAL RAJMAL CHHABRA
|
July 3, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARANA OF MEWAR CHARITABLE FOUNDATION
|
July 22, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. ROSHANLAL
|
August 14, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED
|
August 8, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. MURLI INVESTMENT CO
|
September 1, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. CHATURBHUJ BHANWARILAL
|
August 26, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. TRUSTEES ANUPAM CHARITABLE TRUST
|
September 20, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. HARISH CHAND GOLCHA
|
September 19, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. KISHANGARH MADIRA SANGH
|
September 19, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. AYURVED SEVASHRAM LTD
|
September 11, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. BHONRILAL JAIN KARAULI
|
September 24, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. G N TEXTILES
|
September 22, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. SUKHDEO CHARITY ESTATE
|
September 23, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIAN STATE MOTORS
|
September 24, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. SARDAR KEHAR SINGH
|
October 15, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LIMITED
|
October 17, 1986 |
|
COMMISSIONER OF INCOME TAX Vs. ADARSH GRAM TRUST
|
February 3, 1986 |
|
COMMISSIONER OF WEALTH TAX Vs. HOOLAS DEVI
|
September 29, 1986 |
|
COMMISSIONER OF WEALTH TAX Vs. VIDYAWATI DEVI RATHI
|
January 22, 1986 |
|
COMMISSIONER OF WEALTH TAX Vs. BHANGUR CHARITABLE TRUST
|
April 4, 1986 |
|
COMMISSIONER OF WEALTH TAX Vs. VIMAL CHAND
|
October 23, 1986 |
|
COPAL LAL DHAMANI Vs. I T O
|
May 14, 1986 |
|
DADAMCHAND Vs. STATE OF RAJASTHAN
|
August 25, 1986 |
|
DAL SINGH Vs. SURJEET SINGH
|
December 10, 1986 |
|
DALIP SINGH Vs. R S E B JAIPUR
|
January 7, 1986 |
|
DALLA Vs. STATE OF RAJASTHAN
|
October 15, 1986 |
|
DAMO Vs. STATE
|
August 7, 1986 |
|
DANA RAM Vs. STATE OF RAJASTHAN
|
February 27, 1986 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
December 10, 1986 |
|
DARSHANI DEVI Vs. SHEO RAM
|
September 11, 1986 |
|
DAU SINGH Vs. STATE OF RAJASTHAN
|
March 7, 1986 |
|
DAUDAYAL Vs. STATE OF RAJASTHAN
|
October 17, 1986 |
|
DEEP CHAND Vs. ABDUL HUSSAIN
|
March 20, 1986 |
|
DEEPAK GUPTA Vs. STATE OF RAJASTHAN
|
August 14, 1986 |
|
DESH RAM Vs. U I T
|
December 3, 1986 |
|
DEVI SINGH Vs. RAVI SHANKAR
|
February 13, 1986 |
|
DHAN RAJ Vs. STATE OF RAJASTHAN
|
July 11, 1986 |
|
DHANNA LAL Vs. CHHAGAN LAL
|
May 7, 1986 |
|
DHANNA RAM Vs. STATE
|
March 4, 1986 |
|
DHARMENDER SINGH Vs. STATE OF RAJASTHAN
|
September 8, 1986 |
|
DILIP SINGH PATNI Vs. STATE OF RAJASTHAN AND ORS.
|
January 1, 1986 |
|
DINESH CHAND Vs. MAYA DEVI
|
February 12, 1986 |
|
DINESH KUMAR Vs. STATE OF RAJASTHAN
|
August 22, 1986 |
|
DINESHWARLAL Vs. STATE OF RAJASTHAN
|
February 24, 1986 |
|
DIVISIONAL RAILWAY MANAGER WESTERN RAILWAY Vs. SHAMSADI
|
September 20, 1986 |
|
DULI CHAND Vs. STATE OF RAJASTHAN
|
August 12, 1986 |
|
DURGA Vs. THE STATE OF RAJASTHAN
|
November 26, 1986 |
|
E S I Corporation Vs. Jodhpur Coffee House
|
September 22, 1986 |
|
E S I CORPORATION Vs. LAXMI MISTHAN BHANDAR
|
September 17, 1986 |
|
E S I CORPORATION Vs. INDOFLEX PRIVATE LIMITED
|
September 15, 1986 |
|
EMPLOYEES STATE INSURANCE Vs. MEHTA VEGITABLE PRODUCTS P LTD
|
September 22, 1986 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. JAIPUR ENTERPRISES
|
July 17, 1986 |
|
EMPLOYEES STATE INSURANCE CORPORATION JAIPUR Vs. SHRI RAM CHEMICAL INDUSTRIES KOTA
|
October 29, 1986 |
|
EMPLOYEES STATE INSURANCE CORPORATION RAJ Vs. JAIPUR SPINNING AND WEAVING MILLS LTD
|
September 15, 1986 |
|
ESI CORPORATION Vs. ADVANCE AUTO TECHNICO LTD
|
September 20, 1986 |
|
FAKRUDIN Vs. ABDUL RAHIM
|
January 9, 1986 |
|
FATEH SINGH ALIAS BANDA Vs. STATE OF RAJASTHAN
|
June 6, 1986 |
|
FAZLUR REHMAN Vs. SAFIA W
|
December 16, 1986 |
|
FIRM KRIPA RAM GANESHI LAL Vs. VIJAY KUMAR GOYAL
|
February 10, 1986 |
|
FLOURITE MINES MAZDOOR SANGH Vs. RAJASTHAN STATE MINERAL
|
May 7, 1986 |
|
G S RATRA Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1986 |
|
GAFOOR Vs. STATE OF RAJASTHAN
|
January 16, 1986 |
|
GAJAN SINGH Vs. ASSISTANT COLLECTOR
|
September 1, 1986 |
|
GANESH AND OTHERS Vs. THE STATE OF RAJASTHAN
|
May 17, 1986 |
|
GANESH CHANDRA Vs. STATE
|
December 3, 1986 |
|
GANESH GIRI Vs. STATE OF RAJASTHAN
|
April 9, 1986 |
|
GANESH SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
February 6, 1986 |
|
GANGA BUX Vs. STATE OF RAJASTHAN
|
February 12, 1986 |
|
GANGA LAHARI Vs. HAR NARAIN
|
May 6, 1986 |
|
GANGA RAM Vs. STATE OF RAJASTHAN
|
May 13, 1986 |
|
GANGA SAHAI Vs. SURAJ PRASAD
|
July 15, 1986 |
|
GANPAT LAL Vs. BASTI RAM
|
August 23, 1986 |
|
GANPAT SINGH Vs. KAILASH SHANKER
|
April 9, 1986 |
|
GANPATI PRINTING WORKS Vs. E S I CORPORATION
|
September 19, 1986 |
|
GAUTAM KAPOOR Vs. STATE
|
October 1, 1986 |
|
GEM PALACE Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1986 |
|
Ghanshyam Vs. State of Rajasthan
|
March 6, 1986 |
|
GHOOMAR CAFE Vs. STATE OF RAJASTHAN
|
August 13, 1986 |
|
GIRDHARI Vs. STATE OF RAJASTHAN
|
March 11, 1986 |
|
GIRDHARI LAL Vs. PREM PRAKASH
|
March 20, 1986 |
|
GIRIRAJ PRASAD SHARMA Vs. UNIVERSITY OF RAJASTHAN
|
April 23, 1986 |
|
GIRRAJ PRASAD Vs. NANDOO
|
July 2, 1986 |
|
GOKUL CHAND SHAHU Vs. STATE OF RAJASTHAN
|
October 23, 1986 |
|
GOKUL SIRGH Vs. MAYA
|
January 2, 1986 |
|
GOPAL KRISHNA Vs. STATE OF RAJASTHAN
|
July 23, 1986 |
|
GOPAL LAL DHAMANI Vs. INCOME TAX OFFICER
|
May 14, 1986 |
|
GOPAL RAM BHABHDA Vs. STATE OF RAJASTHAN
|
January 28, 1986 |
|
GOPI Vs. STATE OF RAJASTHAN
|
April 15, 1986 |
|
GOPI Vs. MEGH RAJ
|
August 12, 1986 |
|
GOPI CHAND Vs. GENDI LAL SURENDRA FINANCE CO
|
May 5, 1986 |
|
GOPI RAM Vs. STATE OF RAJASTHAN
|
November 5, 1986 |
|
GORDHAN Vs. STATE OF RAJASTHAN
|
August 22, 1986 |
|
GORDHAN Vs. STATE OF RAJASTHAN
|
July 2, 1986 |
|
GORDHAN LAL Vs. STATE OF RAJASTHAN
|
September 26, 1986 |
|
GOVIND LAL Vs. STATE OF RAJASTHAN
|
January 2, 1986 |
|
GRAM PANCHAYAT Vs. STATE OF RAJASTHAN
|
October 1, 1986 |
|
GUDMAL MATOLIRAM Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1986 |
|
GUJAR MAL Vs. BHAGIRATH MAL
|
July 25, 1986 |
|
GULAB SINGH Vs. STATE OF RAJASTHAN
|
May 8, 1986 |
|
GULAM ABBAS Vs. NEW GANESH FINANCE CO
|
April 15, 1986 |
|
GULAM MOHAMMED Vs. STATE OF RAJASTHAN
|
January 9, 1986 |
|
GULAM MOHINUDDIN Vs. JALIL
|
March 14, 1986 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
November 11, 1986 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
November 26, 1986 |
|
GUNEET MAKKAR Vs. STATE OF RAJASTHAN
|
August 14, 1986 |
|
GUNWANT KUMARI Vs. SARDAR SADHU SINGH
|
October 30, 1986 |
|
GURUCHARAN SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT
|
October 17, 1986 |
|
GURUJANT RAM Vs. STATE OF RAJASTHAN
|
September 5, 1986 |
|
GYARSILAL Vs. MURLI
|
September 5, 1986 |
|
HABU Vs. STATE
|
December 5, 1986 |
|
HAJI ABDUL GAFFUR Vs. STATE OF RAJASTHAN
|
March 7, 1986 |
|
HANDOO Vs. STATE OF RAJASTHAN
|
September 30, 1986 |
|
HANUMAN MAL SEKHANI Vs. COMMISSIONER OF WEALTH TAX
|
July 28, 1986 |
|
HANUMAN SHARMA Vs. STATE OF RAJASTHAN
|
February 24, 1986 |
|
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
October 29, 1986 |
|
HAR SAHAI Vs. STATE OF RAJASTHAN
|
February 21, 1986 |
|
HARBHAJAN SINGH Vs. STATE OF RAJASTHAN
|
December 6, 1986 |
|
HARDAYAL MAL VIJAI KUMAR Vs. FOOD CORPORATION OF INDIA
|
April 3, 1986 |
|
HARDEV SINGH Vs. STATE OF RAJASTHAN
|
January 14, 1986 |
|
HARI INDUSTRIES Vs. ROSHAN LAL KOTHARI
|
April 21, 1986 |
|
HARI KISHAN GUPTA Vs. STATE OF RAJASTHAN
|
September 18, 1986 |
|
HARI MOHAN Vs. STATE OF RAJASTHAN
|
October 23, 1986 |
|
HARI RAM AND DANA RAM Vs. STATE OF RAJASTHAN
|
July 1, 1986 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
December 15, 1986 |
|
HASSA MAL Vs. JATTI RAM
|
August 5, 1986 |
|
HAZARIYA Vs. STATE OF RAJASTHAN
|
November 13, 1986 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
August 5, 1986 |
|
HEM RAJ Vs. HEERA LAL
|
September 11, 1986 |
|
HEMCHAND Vs. KARILAL
|
May 9, 1986 |
|
HINDUSTAN ZINC LTD Vs. JIA LAL KAPOOR
|
September 26, 1986 |
|
HINDUSTAN ZINC LTD Vs. JOINT SECRETARY I T I TRADE
|
December 12, 1986 |
|
HUKAM SINGH Vs. STATE OF RAJASTHAN
|
March 14, 1986 |
|
HUKMA Vs. NARENDRA KANWAR
|
July 10, 1986 |
|
I J KALRA Vs. STATE BANK OF BIKANER AND JAIPUR
|
June 12, 1986 |
|
IDOL OF SHRI NARSINGHJI MAHARAJ Vs. PRABHATI VAISH
|
February 5, 1986 |
|
INCOME TAX OFFICER Vs. INCOME TAX APPELLATE TRIBUNAL
|
May 7, 1986 |
|
INDAR RAJ Vs. EXECUTIVE ENGINEER
|
April 15, 1986 |
|
INDER SINGH Vs. STATE OF RAJASTHAN
|
January 30, 1986 |
|
ISHARDAS Vs. STATE OF RAJASTHAN
|
September 10, 1986 |
|
ISHWARI DEVI Vs. STATE OF RAJASTHAN
|
October 14, 1986 |
|
ISRAIL & ISHAQ Vs. STATE OF RAJASTHAN AND ANOTHER
|
January 27, 1986 |
|
J K INDUSTRIES LTD Vs. UNION OF INDIA
|
August 7, 1986 |
|
J N PUROHIT Vs. STATE OF RAJASTHAN
|
September 11, 1986 |
|
JAGDISH Vs. THE STATE
|
August 8, 1986 |
|
JAGDISH CHALANA Vs. STATE OF RAJASTHAN
|
November 14, 1986 |
|
JAGDISH CHANDRA Vs. HEMLATA
|
February 20, 1986 |
|
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
February 19, 1986 |
|
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
|
January 19, 1986 |
|
JAGJIT COTTON TEXTILES MILLS LTD Vs. AUTHORITY APPOINTED UNDER
|
October 28, 1986 |
|
JAI CHAND Vs. STATE OF RAJASTHAN
|
August 12, 1986 |
|
JAI RAM Vs. STATE OF RAJASTHAN
|
February 26, 1986 |
|
JAIPUR UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1986 |
|
JAMINDARA MOTOR TRANSPORT CO OPERATIVE SOCIETY LTD Vs. SUPDT GOVT CENTRAL PRESS JAIPUR
|
October 29, 1986 |
|
JANGIR SINGH Vs. STATE OF RAJASTHAN
|
October 22, 1986 |
|
JANKI LAL Vs. STATE OF RAJASTHAN
|
July 28, 1986 |
|
JEETA SINGH Vs. STATE OF RAJASTHAN
|
December 5, 1986 |
|
JEEWAN FERTILISERS AND CHEMICAL Vs. E S I CORPORATION
|
September 20, 1986 |
|
JESSA Vs. STATE OF RAJASTHAN
|
October 1, 1986 |
|
JETHMAL KOTHARI Vs. STATE OF RAJASTHAN
|
January 30, 1986 |
|
JHANDAWALI GRAM SEWA SAHAKARI Vs. ELECTION OFFICER
|
October 30, 1986 |
|
JIMANI Vs. MOHAN LAL
|
January 16, 1986 |
|
JITENDRA Vs. STATE OF RAJASTHAN
|
December 5, 1986 |
|
JODHA LAL Vs. RAJENDRA KUMAR
|
October 24, 1986 |
|
JODHA RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
|
January 15, 1986 |
|
JOR SINGH Vs. STATE OF RAJASTHAN
|
February 18, 1986 |
|
JUGAL KISHORE Vs. SHANTI MAL
|
September 22, 1986 |
|
JUGAL KISHORE Vs. PRABHA MATHUR
|
October 23, 1986 |
|
JUGRAJ SINGH Vs. STATE OF RAJASTHAN
|
July 25, 1986 |
|
K.M. BINDU Vs. CHANDRA SHEKHAR
|
September 23, 1986 |
|
KABRA ALIAS BHURA Vs. STATE OF RAJASTHAN
|
October 28, 1986 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
December 11, 1986 |
|
KAILASH CHANDRA Vs. GYARSI DEVI
|
August 29, 1986 |
|
KAILASH CHANDRA Vs. DIRECTOR NATIONAL INSTITUTE
|
May 19, 1986 |
|
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
|
September 9, 1986 |
|
KAILASH CHANDRA SHARMA Vs. MOHAMMED SAYEED
|
May 7, 1986 |
|
KAKKA SINGH Vs. STATE OF RAJASTHAN
|
May 13, 1986 |
|
KALU Vs. CHHITAR
|
August 21, 1986 |
|
KALU Vs. STATE OF RAJASTHAN
|
July 23, 1986 |
|
KALYAN MAL BHANDARI Vs. RAJASTHAN STATE ROAD TRANSPORT
|
February 17, 1986 |
|
KALYAN SINGH Vs. JAMES S RAM
|
April 15, 1986 |
|
KAMAL ALIAS KAMLESH Vs. STATE OF RAJASTHAN
|
January 22, 1986 |
|
KAMAL SINGH Vs. STATE
|
September 23, 1986 |
|
KAMLA Vs. COMMISSIONER OF WEALTH TAX
|
September 24, 1986 |
|
KAN SINGH Vs. STATE TRANSPORT APPELLATE
|
December 8, 1986 |
|
KANA RAM Vs. STATE OF RAJASTHAN
|
October 15, 1986 |
|
KANA RAM Vs. MUNSIF AND JUDICIAL MAGISTRATE 1ST CLASS SAMBHAR LAKE
|
August 21, 1986 |
|
KANARAM Vs. STATE OF RAJASTHAN
|
December 12, 1986 |
|
KANHAIYA LAL Vs. NEMI CHAND
|
May 22, 1986 |
|
KANHAIYA LAL CHOUDHARY Vs. ADDL DEVELOPMENT OFFICER
|
February 19, 1986 |
|
KANHAIYA LAL KANTHER Vs. STATE OF RAJASTHAN
|
January 29, 1986 |
|
KANHAIYALAL Vs. INDIAN OIL CORPORATION LTD
|
February 7, 1986 |
|
KANJI Vs. STATE OF RAJASTHAN
|
July 12, 1986 |
|
KEJRIWAL IRON STORES Vs. COMMISSIONER OF INCOME TAX
|
January 29, 1986 |
|
KEWAL RAM Vs. STATE OF RAJASTHAN
|
April 17, 1986 |
|
KHEM CHAND Vs. STATE OF RAJASTHAN
|
April 1, 1986 |
|
KHET MAL Vs. GRAM PANCHAYAT
|
October 31, 1986 |
|
KISHAN LAL Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
May 13, 1986 |
|
KISHNA Vs. STATE OF RAJASTHAN
|
April 29, 1986 |
|
KISHORE Vs. STATE
|
October 29, 1986 |
|
KISHORE SINGH Vs. BHARAT SINGH
|
October 14, 1986 |
|
KISHORIA Vs. STATEOF RAJASTHAN
|
October 17, 1986 |
|
KISHORILAL Vs. SANTOSH
|
February 25, 1986 |
|
KOJA Vs. STATE OF RAJASTHAN
|
August 20, 1986 |
|
KRIPAL SINGH Vs. STATE OF RAJASTHAN
|
September 12, 1986 |
|
KRIPAL SINGH Vs. DARSHAN SINGH
|
February 19, 1986 |
|
KRISHI UPAJ MANDI SAMITI Vs. M/S VISHAMBHAR DAYAL
|
November 21, 1986 |
|
KRISHNA KUMAR Vs. STATE OF RAJASTHAN
|
October 16, 1986 |
|
KUMBHA RAM Vs. STATE OF RAJASTHAN
|
July 25, 1986 |
|
KUSHAL CHAND Vs. STATE
|
October 1, 1986 |
|
L K KOOLWAL Vs. STATE
|
September 19, 1986 |
|
LAD BAI Vs. KALYAN MAL
|
July 18, 1986 |
|
LADUR Vs. STATE OF RAJASTHAN
|
March 11, 1986 |
|
LAKE PALACE HOTEL PVT LTD Vs. STATE OF RAJASTHAN
|
July 3, 1986 |
|
LAKE PALACE HOTELS AND MOTELS PVT LTD Vs. STATE
|
July 2, 1986 |
|
LALA Vs. STATE OF RAJASTHAN
|
September 26, 1986 |
|
LALI Vs. STATE OF RAJASTHAN
|
November 17, 1986 |
|
LALITA Vs. DEVI SAHAI
|
September 2, 1986 |
|
LALLU RAM Vs. UMRAOLAL SOHANLAL
|
July 15, 1986 |
|
LATA JAIN Vs. SHRI SHAM LAL
|
April 2, 1986 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
February 11, 1986 |
|
LAXMAN SINGH Vs. STATE
|
July 28, 1986 |
|
LAXMI NARAIN Vs. RAM GOPAL
|
September 11, 1986 |
|
LAXMI NARAIN YADAV Vs. UNITED INDIA FIRE AND GENERAL
|
March 18, 1986 |
|
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
|
November 13, 1986 |
|
LEELA Vs. STATE OF RAJASTHAN
|
August 8, 1986 |
|
LEKH RAJ Vs. STATE OF RAJASTHAN
|
September 5, 1986 |
|
LODHA FABRICS Vs. STATE OF RAJASTHAN
|
July 17, 1986 |
|
LODHA FABRICS Vs. STATE OF RAJASTHAN
|
July 4, 1986 |
|
LOKESH BHARDWAJ Vs. STATE OF RAJASTHAN
|
September 9, 1986 |
|
LOKESH BHARDWAJ Vs. STATE OF RAJASTHAN
|
September 26, 1986 |
|
LOOLA ALIAS BASIR Vs. STATE OF RAJASTHAN
|
July 21, 1986 |
|
M B L SAXENA Vs. RAJASTHAN HOUSING BOARD
|
September 19, 1986 |
|
M.C. Vs. RAMJAS
|
February 3, 1986 |
|
MADAN GOPAL Vs. SAVITA
|
January 2, 1986 |
|
MADAN LAL SAINI Vs. MALVIYA REGIONAL ENGINEERING
|
October 30, 1986 |
|
MADAN MOHAN Vs. STATE OF RAJASTHAN
|
May 20, 1986 |
|
MADANLAL Vs. STATE OF RAJASTHAN
|
May 6, 1986 |
|
MAG DAS Vs. STATE OF RAJASTHAN
|
August 25, 1986 |
|
MAGIYA Vs. STATE OF RAJASTHAN
|
July 2, 1986 |
|
MAHADEO SINGH Vs. GAJE SINGH
|
April 2, 1986 |
|
MAHANT RAM SWAROOP Vs. STATE OF RAJASTHAN
|
February 17, 1986 |
|
MAHARAJ SINGH Vs. STATE OF RAJASTHAN
|
May 1, 1986 |
|
MAHARAM Vs. STATE OF RAJASTHAN
|
January 3, 1986 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
October 29, 1986 |
|
MAHAVEER AND ORS. Vs. STATE OF RAJASTHAN
|
September 18, 1986 |
|
MAHAVEER PRASAD Vs. MANMOHAN
|
April 26, 1986 |
|
MAHAVIR INSULATIONS PRIVATE Vs. STATE OF RAJASTHAN
|
February 11, 1986 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
February 20, 1986 |
|
MAHENDRA KUMAR KHATRI Vs. JUDGE LABOUR COURT
|
June 16, 1986 |
|
MAHESH CHAND Vs. STATE OF RAJASTHAN
|
March 20, 1986 |
|
MAHESH DUTT SHARMA Vs. RAJASTHAN PATH PARIVAHAN
|
August 8, 1986 |
|
MAKHAN LAL Vs. STATE OF RAJASTHAN
|
September 29, 1986 |
|
MALA RAM Vs. STATE OF RAJASTHAN
|
September 10, 1986 |
|
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
March 4, 1986 |
|
MANGALAM CEMENT LTD Vs. STATE
|
December 11, 1986 |
|
MANGHO SHIV DASANI Vs. MOHANI
|
August 5, 1986 |
|
MANGI BAI Vs. STATE OF RAJASTHAN
|
May 22, 1986 |
|
MANGI LAL Vs. STATE OF RAJASTHAN
|
June 16, 1986 |
|
MANGI LAL Vs. THE STATE OF RAJASTHAN
|
August 18, 1986 |
|
MANGILAL VIJAY KOTA Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1986 |
|
MANI RAM Vs. S T A TRIBUNAL
|
January 16, 1986 |
|
MANI RAM AND ORS. Vs. STATE OF RAJASTHAN
|
October 19, 1986 |
|
MANIA Vs. STATE OF RAJASTHAN
|
May 6, 1986 |
|
MANJU SAXENA Vs. UNIVERSITY OF JODHPUR
|
February 4, 1986 |
|
MANNA LAL Vs. MOOL CHAND
|
March 21, 1986 |
|
MANPHOOL RAM Vs. JUDGE ADDITIONAL LABOUR COURT
|
October 30, 1986 |
|
MANSHA Vs. STATE OF RAJASTHAN
|
March 7, 1986 |
|
MANSUR Vs. STATE OF RAJASTHAN
|
October 17, 1986 |
|
MEENA COLONY G N S SAMITI LTD Vs. JAIPUR DEVELOPMENT AUTHORITY
|
September 23, 1986 |
|
MEGH RAJ Vs. STATE OF RAJASTHAN
|
April 24, 1986 |
|
MEGHRAJ TAWAD M L A Vs. KARPUR CHAND KHULISH
|
September 26, 1986 |
|
MEHAR SINGH Vs. STATE OF RAJASTHAN
|
October 30, 1986 |
|
MEHTA VHARITY TRUST Vs. GULAM RASOOL
|
April 17, 1986 |
|
METHARAM LEKHUMAL Vs. COMMISSIONER OF INCOME TAX
|
November 11, 1986 |
|
MITHYA Vs. STATE OF RAJASTHAN
|
October 16, 1986 |
|
MODMAL Vs. MAHESHWARI SAMAJ JODHPUR
|
March 21, 1986 |
|
MOHAN LAL Vs. RADHA KUMARI
|
April 7, 1986 |
|
MOHAN LAL GANESH MAL Vs. STATE OF RAJASTHAN
|
December 5, 1986 |
|
MOHAN LAL SUKHADIA UNIVERSITY Vs. MISS ANITA MITTAL
|
September 25, 1986 |
|
MOHAN SINGH Vs. STATE OF RAJASTHAN
|
September 25, 1986 |
|
Mohar Singh Vs. State of Rajasthan
|
February 27, 1986 |
|
MOHD ABDUL LATIF SHAH Vs. NASIR KHAN
|
May 2, 1986 |
|
MOOL CHAND Vs. POONAM CHAND
|
December 17, 1986 |
|
MOTI Vs. ROOP NARAIN
|
November 10, 1986 |
|
MOTI KHAN Vs. BOARD OF REVENUE FOR RAJASTHAN
|
June 26, 1986 |
|
MOTILAL BAIRWA Vs. STATE OF RAJASTHAN
|
January 10, 1986 |
|
MUKAN SINGH Vs. STATE OF RAJASTHAN
|
May 12, 1986 |
|
MUKHRAM Vs. STATE
|
October 28, 1986 |
|
MUNICIPAL BOARD Vs. R R SOLANKI
|
September 29, 1986 |
|
MUNICIPAL BOARD GANGAPUR Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT BHILWARA
|
December 16, 1986 |
|
MUNICIPAL BOARD RIPAR Vs. POKAR RAM AND ANR.
|
July 28, 1986 |
|
MUNICIPAL COUNCIL Vs. RAMESHWAR PRASAD
|
March 4, 1986 |
|
MUNICIPAL COUNCIL Vs. RODU LAL
|
May 2, 1986 |
|
MUNNA Vs. STATE OF RAJASTHAN
|
May 8, 1986 |
|
MURARI LAL Vs. STATE OF RAJASTHAN
|
May 7, 1986 |
|
MURLI INVESTMENT COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1986 |
|
N D MANTRI Vs. KRISHNA BHATNAGAR
|
May 21, 1986 |
|
NAGHI LAL Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1986 |
|
NAGPAL SINGH Vs. STATE OF RAJASTHAN
|
January 28, 1986 |
|
NAND KISHORE Vs. STATE OF RAJASTHAN
|
August 14, 1986 |
|
NAND KISHORE Vs. BUDHRAM
|
April 23, 1986 |
|
NAND RAM Vs. STATE OF RAJASTHAN
|
April 24, 1986 |
|
NANI Vs. GHASHI
|
October 24, 1986 |
|
NANIYA Vs. STATE OF RAJASTHAN
|
July 10, 1986 |
|
NARAIN Vs. KANI BAI W
|
April 8, 1986 |
|
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
April 1, 1986 |
|
NARBADA Vs. AASHI
|
February 21, 1986 |
|
NARENDRA SINGH Vs. ORIENTAL F AND G INSURANCE CO LTD
|
October 1, 1986 |
|
NARENDRA SINGH & ANR. Vs. THE STATE OF RAJASTHAN
|
August 20, 1986 |
|
NARPAT SINGH Vs. STATE OF RAJASTHAN
|
April 29, 1986 |
|
NARSINGH AND ORS. Vs. STATE OF RAJASTHAN
|
October 27, 1986 |
|
NASEEM Vs. STATE OF RAJASTHAN
|
April 11, 1986 |
|
NATHU LAL Vs. RAM SWAROOP
|
February 21, 1986 |
|
NATHU LAL Vs. STATE OF RAJASTHAN
|
August 28, 1986 |
|
NAVRATAN JAIN Vs. STATE OF RAJASTHAN
|
January 28, 1986 |
|
NAWAL KISHORE Vs. STATE OF RAJASTHAN
|
November 11, 1986 |
|
NAWRATAN MAL KHAMESRA Vs. PUNJAB NATIONAL BANK
|
June 12, 1986 |
|
NEMI CHAND GARG Vs. INCOME TAX OFFICER
|
April 4, 1986 |
|
NEW INDIA ASSURANCE CO LTD Vs. RATAN RAJ
|
February 11, 1986 |
|
NEW INDIA ASSURANCE COMPANY Vs. VIDYA DEVI
|
October 24, 1986 |
|
NIHAL CHAND Vs. STATE OF RAJASTHAN
|
January 18, 1986 |
|
NIRANJAN LAL Vs. NEMI CHAND
|
July 22, 1986 |
|
NISAR AHMED Vs. UDMI RAM
|
April 2, 1986 |
|
NISAR BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1986 |
|
NISHI BALA Vs. STATE OF RAJASTHAN
|
September 23, 1986 |
|
NOOR TAKI Vs. STATE
|
February 26, 1986 |
|
NOORTAKI Vs. STATE OF RAJASTHAN
|
February 26, 1986 |
|
O N G C Vs. SAHDEV SINGH
|
November 11, 1986 |
|
O P GOYAL Vs. STATE OF RAJASTHAN
|
January 21, 1986 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
May 15, 1986 |
|
OM PRAKASH Vs. GANESH
|
April 15, 1986 |
|
OMKAR Vs. STATE OF RAJASTHAN
|
November 13, 1986 |
|
ONKAR SINGH Vs. STATE OF RAJASTHAN
|
January 14, 1986 |
|
ORIENTAL AGENCIES Vs. RAJPUTANA STORES
|
July 31, 1986 |
|
ORIENTAL FIRE AND GENERAL Vs. LACHMAN DAS
|
October 1, 1986 |
|
P R NEELKANTHAM Vs. STATE OF RAJASTHAN
|
January 6, 1986 |
|
PABUDAN SINGH Vs. STATE OF RAJASTHAN
|
July 31, 1986 |
|
PADAM SINGH Vs. SHOBHA LAL
|
September 5, 1986 |
|
PANCHAYAT SAMITI THROUGH LRS. PRADHAN KAN SINGH Vs. STATE OF RAJASTHAN
|
August 13, 1986 |
|
PANNA Vs. STATE OF RAJASTHAN
|
January 22, 1986 |
|
PANNA LAL Vs. CHUNNI LAL
|
October 30, 1986 |
|
PARAS CHAND JAIN Vs. UNIVERSITY OF RAJASTHAN
|
February 25, 1986 |
|
PARMATMA PRASAD DWIVEDI Vs. B J SHAHANEY
|
September 17, 1986 |
|
PAT SINGH Vs. STATE OF RAJASTHAN
|
October 24, 1986 |
|
PHELI RAM Vs. STATE OF RAJASTHAN
|
March 18, 1986 |
|
PHOOLA RAM Vs. STATE OF RAJASTHAN
|
July 2, 1986 |
|
POONAM TALKIES Vs. PRESIDING OFFICER LABOUR COURT
|
June 9, 1986 |
|
POONMA Vs. BOARD OF REVENUE
|
October 17, 1986 |
|
POORANA RAM Vs. STATE OF RAJASTHAN
|
December 9, 1986 |
|
PRABHAT Vs. BOARD OF REVENUE
|
July 23, 1986 |
|
PRABHU Vs. STATE OF RAJASTHAN
|
December 16, 1986 |
|
PRABHU Vs. STATE AND ANOTHER
|
September 25, 1986 |
|
PRABHU DAYAL Vs. STATE OF RAJASTHAN
|
February 21, 1986 |
|
PRABHU RAM Vs. STATE OF RAJASTHAN
|
July 29, 1986 |
|
PRABHU RAM Vs. STATE OF RAJASTHAN
|
October 16, 1986 |
|
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
|
November 12, 1986 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
May 19, 1986 |
|
PRAHLAD LAL YADAV Vs. STATE OF RAJASTHAN
|
January 8, 1986 |
|
PRAHLAD RAI SARAF Vs. STATE OF RAJASTHAN
|
December 19, 1986 |
|
PRAHLADI DEVI Vs. STATE OF RAJASTHAN
|
May 14, 1986 |
|
PRAKASH CHAND Vs. UNION OF INDIA
|
April 9, 1986 |
|
PRAKASH CHAND BHANWAR LAL Vs. INCOME TAX OFFICER
|
September 5, 1986 |
|
PRAKASH CHANDRA Vs. ORIENTAL FIRE AND GENERAL
|
March 7, 1986 |
|
PRATAP Vs. STATE OF RAJASTHAN
|
September 9, 1986 |
|
PRATAP CHITRAPAT Vs. COMMISSIONER OF INCOME TAX
|
January 23, 1986 |
|
PRATAP COTTON TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1986 |
|
PREM CABLES PRIVATE LTD Vs. UNION OF INDIA
|
October 31, 1986 |
|
PREM CABLES PVT LTD Vs. UNION OF INDIA
|
April 1, 1986 |
|
PREM CHAND Vs. STATE OF RAJASTHAN
|
March 11, 1986 |
|
PREM FILMS Vs. MUNICIPAL BOARD
|
August 14, 1986 |
|
PREM KANWAR Vs. RAJASTHAN STATE ROADWAYS CORPN
|
February 24, 1986 |
|
PRITAM SINGH Vs. STATE OF RAJASTHAN
|
September 5, 1986 |
|
PURA RAM Vs. THE STATE
|
December 8, 1986 |
|
PUSHPA DEVI Vs. STATE OF RAJASTHAN
|
January 28, 1986 |
|
PUSHPA SHARMA Vs. GOPAL LAL
|
April 4, 1986 |
|
PYARA SINGH Vs. STATE OF RAJASTHAN
|
April 23, 1986 |
|
R B HARLALKA Vs. U O I
|
January 22, 1986 |
|
R N SINGH Vs. PREM SINGH
|
August 25, 1986 |
|
R S E B Vs. BAJRANG LAL
|
July 24, 1986 |
|
R S E B Vs. E S I CORPORATION
|
September 15, 1986 |
|
R S E B VIDYUT BHAWAN Vs. INDIAN ALUMINIUM CABLES LTD
|
March 18, 1986 |
|
R S R T C Vs. STATE OF RAJASTHAN
|
September 12, 1986 |
|
R S R T CORPN Vs. JHAMI BAI
|
August 7, 1986 |
|
RADHA KISHAN SHARMA Vs. RAJASTHAN FINANCIAL CORPORATION
|
July 8, 1986 |
|
RADHEY SHYAM Vs. KESHAV PRAKASH JAIN
|
August 8, 1986 |
|
RAGHUBIR SINGH Vs. KRISHNA KUMARI
|
September 8, 1986 |
|
RAHIMATULLAH Vs. STATE OF RAJASTHAN
|
May 2, 1986 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
February 10, 1986 |
|
RAJASTHAN MACHINERY MART Vs. UNION OF INDIA
|
December 5, 1986 |
|
RAJASTHAN SPG AND WVG MILLS LTD Vs. RAJASTHAN TEXTILE INDUSTRIES
|
July 14, 1986 |
|
RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR
|
June 26, 1986 |
|
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION JAIPUR
|
September 15, 1986 |
|
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. STATE OF RAJASTHAN
|
October 1, 1986 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. RAMOTAR
|
October 17, 1986 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. O P GUPTA
|
September 4, 1986 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. O P GUPTA
|
May 4, 1986 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MANUMATI MAHAMIA
|
October 14, 1986 |
|
RAJENDRA SINGH Vs. MAHENDRA SINGH
|
September 2, 1986 |
|
RAJESH Vs. STATE OF RAJASTHAN
|
October 15, 1986 |
|
RAJESH Vs. STATE OF RAJASTHAN
|
November 12, 1986 |
|
RAJESH AHUJA Vs. STATE OF RAJASTHAN
|
June 16, 1986 |
|
RAJESH CHAUDHARY S/O NEMI CHAND CHAUDHARY Vs. STATE OF RAJASTHAN
|
September 11, 1986 |
|
RAKESH Vs. STATE OF RAJASTHAN
|
January 24, 1986 |
|
RAM BHAJAN Vs. THE STATE OF RAJASTHAN
|
December 3, 1986 |
|
RAM BIHARI Vs. STATE OF RAJASTHAN
|
April 1, 1986 |
|
RAM BILAS Vs. STATE
|
March 18, 1986 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
September 19, 1986 |
|
RAM CHARAN DAS Vs. STATE OF RAJASTHAN
|
September 5, 1986 |
|
RAM GOPAL Vs. STATE OF RAJASTHAN
|
January 20, 1986 |
|
RAM GOPAL Vs. RAMNATHI BAI
|
October 24, 1986 |
|
RAM JAS Vs. STATE AND ORS.
|
September 11, 1986 |
|
RAM KARAN Vs. STATE OF RAJASTHAN
|
May 1, 1986 |
|
RAM KISHAN Vs. STATE OF RAJASTHAN
|
September 20, 1986 |
|
RAM KISHORE Vs. STATE OF RAJASTHAN
|
October 16, 1986 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
January 23, 1986 |
|
RAM NARAIN Vs. DHAN RAJ
|
January 15, 1986 |
|
RAM NARAIN Vs. LOKURAM
|
January 14, 1986 |
|
RAM NARAIN VERMA Vs. STATE OF RAJASTHAN
|
April 7, 1986 |
|
RAM PRASAD Vs. GULJARI LAL
|
October 28, 1986 |
|
RAM PRATAP Vs. STATE OF RAJASTHAN
|
December 17, 1986 |
|
Ram Swaroop Vs. State
|
April 7, 1986 |
|
RAMA DEVI Vs. SANGANER CO OP HOUSING SOCY LTD
|
January 6, 1986 |
|
RAMA KISHAN GOYAL Vs. PROJECT OFFICER-CUM-SECRETARY
|
May 8, 1986 |
|
RAMAVATAR KAILASH CHAND AND CO Vs. SURAJ BAI
|
August 13, 1986 |
|
RAMAVTAR Vs. STATE OF RAJASTHAN
|
February 12, 1986 |
|
RAMESH CHANDRA JARIWALA Vs. STATE
|
September 17, 1986 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
October 31, 1986 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
October 16, 1986 |
|
RAMESHWAR LAL YADAV Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD
|
January 30, 1986 |
|
RAMESHWARI DEVI Vs. GUNWANTI
|
April 28, 1986 |
|
RAMJA Vs. STATE OF RAJASTHAN
|
September 12, 1986 |
|
RAMLAL & ORS. Vs. THE STATE OF RAJASTHAN
|
July 14, 1986 |
|
RAMPAL Vs. STATE OF RAJASTHAN
|
September 15, 1986 |
|
RAMPAL AGARWAL Vs. STATE OF RAJASTHAN
|
August 29, 1986 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
March 7, 1986 |
|
RAMU Vs. STATE OF RAJASTHAN
|
September 18, 1986 |
|
RANG LAL Vs. STATE OF RAJASTHAN
|
July 23, 1986 |
|
RANICHARAN DAS Vs. STATE OF RAJASTHAN
|
September 15, 1986 |
|
RANJEET SINGH Vs. THE STATE
|
October 15, 1986 |
|
RANU LAL Vs. STATE OF RAJASTHAN
|
December 9, 1986 |
|
RASTRIYA GYPSUM MAJDOOR SANGH Vs. UNION OF INDIA
|
May 2, 1986 |
|
RASTRIYA MILL MAZDOOR SANGH Vs. RAJASTHAN CO-OPERATIVE SPINNING
|
October 17, 1986 |
|
RATAN Vs. STATE
|
October 28, 1986 |
|
RATAN CHAND Vs. STATE OF RAJASTHAN
|
July 17, 1986 |
|
RATAN LAL Vs. FOREST DEPTT
|
July 9, 1986 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
September 4, 1986 |
|
RATAN LAL Vs. ROSHAN LAL
|
February 14, 1986 |
|
RATNA GANGULY Vs. RANJIT KUMAR GANGULY
|
October 17, 1986 |
|
RAVINDRA NATH Vs. STATE OF RAJASTHAN
|
June 30, 1986 |
|
RAWAT RAM Vs. STATE OF RAJASTHAN
|
September 20, 1986 |
|
RAWLA KRAYA VIKRAYA SAHKARI LTD Vs. STATE OF RAJASTHAN
|
February 4, 1986 |
|
REGISTRAR OF COMPANIES Vs. JAIPUR STOCK EXCHANGE LTD
|
October 22, 1986 |
|
REWAD Vs. STATE OF RAJASTHAN AND ORS.
|
October 23, 1986 |
|
REWATI RAMAN SHARMA Vs. B K SWAMI
|
September 5, 1986 |
|
RIKHIRAM Vs. STATE OF RAJASTHAN
|
July 25, 1986 |
|
ROHITASHWA KUMAR Vs. STATE OF RAJASTHAN
|
July 21, 1986 |
|
ROOP CHAND MAHESHWARI Vs. STATE OF RAJASTHAN
|
May 12, 1986 |
|
ROOP KISHORE Vs. STATE OF RAJASTHAN
|
March 12, 1986 |
|
ROOP NARAIN Vs. AVTAR SINGH
|
August 10, 1986 |
|
ROOP SINGH Vs. STATE OF RAJASTHAN
|
January 20, 1986 |
|
ROOPA Vs. RAJASTHAN TOURISM DEVELOPMENT CORPORATION LTD
|
April 7, 1986 |
|
ROSHAN Vs. STATE OF RAJASTHAN
|
April 8, 1986 |
|
SAGARMAL Vs. LAXMI VASTRA BHANDAR
|
September 29, 1986 |
|
SAH ROOP NARAIN Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1986 |
|
SAH SANJEEV KUMAR Vs. INSPECTOR FACTORIES AND BOILERS ZONE I JAIPUR
|
May 19, 1986 |
|
SAHIB LAL Vs. STATE BANK OF RAJASTHAN
|
July 11, 1986 |
|
SALIM Vs. STATE OF RAJASTHAN
|
April 9, 1986 |
|
SALMA Vs. MOHAMMED IQBAL
|
April 8, 1986 |
|
SAMPAT RAM BUDHMAL DUGAR Vs. COMMISSIONER OF WEALTH TAX
|
April 14, 1986 |
|
SANKAL CHAND Vs. VARDHI CHAND
|
May 13, 1986 |
|
SANTA SINGH Vs. DARBARA SINGH
|
April 9, 1986 |
|
SANTA SINGH AND ANR. Vs. STATE OF RAJASTHAN
|
December 9, 1986 |
|
SANTOSH KUMARI Vs. VIRENDRA KUMAR
|
January 29, 1986 |
|
SANTOSH RANI Vs. SHEELA RANI
|
September 3, 1986 |
|
SANWAL RAM Vs. HANUMAN DAS
|
July 22, 1986 |
|
SANWAL RAM; HANUMAN DAS AND ANR Vs. HANUMAN DAS AND ANR; SANWAL RAM
|
July 22, 1986 |
|
SARJOO DAS Vs. STATE OF RAJASTHAN
|
March 7, 1986 |
|
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
October 16, 1986 |
|
SATYANARAIN Vs. STATE
|
July 22, 1986 |
|
SATYAVATI DEVI Vs. STATE OF RAJASTHAN
|
August 12, 1986 |
|
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
December 5, 1986 |
|
SENIOR DIVISIONAL PERSONNEL Vs. SHARDA DEVI
|
September 5, 1986 |
|
SEVA RAM AND ORS Vs. SAUDINE JAWAHAR AND ANR
|
February 5, 1986 |
|
SEWA RAM Vs. SAUDINE JAWAHAR
|
February 3, 1986 |
|
SHABIR KHAN Vs. MUMTAJ KHAN
|
September 18, 1986 |
|
SHADI LAL Vs. POONA
|
May 20, 1986 |
|
SHAHIDA Vs. CHHUTTAN KHAN
|
February 12, 1986 |
|
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
January 6, 1986 |
|
SHAITAN SINGH Vs. STATE OF RAJASTHAN
|
December 18, 1986 |
|
SHAKOOR Vs. JAIPUR DEVELOPMENT AUTHORITY
|
August 8, 1986 |
|
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
|
October 17, 1986 |
|
SHANKAR SINGH AND CHARAN SINGH Vs. STATE OF RAJASTHAN
|
May 6, 1986 |
|
SHANKARIA Vs. STATE OF RAJASTHAN
|
July 10, 1986 |
|
SHANKARLAL Vs. THE STATE OF RAJASTHAN
|
May 7, 1986 |
|
SHANKER LAL Vs. RAJASTHAN CO-OPERATIVE DAIRY
|
May 8, 1986 |
|
SHANKER RAJ AND OTHERS Vs. RAM NARAIN AND OTHERS
|
September 18, 1986 |
|
SHANTI DEVI Vs. S T A T
|
August 29, 1986 |
|
SHARAFUDDIN Vs. STATE OF RAJASTHAN
|
September 10, 1986 |
|
SHARWAN KUMAR BAGLA Vs. STATE OF RAJASTHAN
|
January 24, 1986 |
|
SHEKHAVATI GENERAL TRADERS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1986 |
|
SHEOPAT RAM Vs. STATE OF RAJASTHAN
|
February 13, 1986 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
July 1, 1986 |
|
SHIV CHARAN GUPTA Vs. STATE OF RAJASTHAN
|
April 17, 1986 |
|
SHIV PRASAD AND ORS. Vs. STATE
|
August 18, 1986 |
|
SHIV SHARAN SHARMA Vs. UMESH CHANDRA KASLIWAL
|
September 30, 1986 |
|
SHIVRAJ CHHANGANI Vs. STATE OF RAJASTHAN
|
January 16, 1986 |
|
SHOBHA Vs. DHARMI CHAND
|
January 8, 1986 |
|
SHYAM SINGH PARIHAR Vs. STATE OF RAJASTHAN
|
July 11, 1986 |
|
SHYAM SUNDER PATHAK Vs. UNIVERSITY OF RAJASTHAN
|
July 18, 1986 |
|
SHYAMLAL BRAHMIN Vs. STATE OF RAJASTHAN
|
April 2, 1986 |
|
SITA BAI Vs. PURSHOTTAM
|
October 30, 1986 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
January 6, 1986 |
|
SIV NARAIN Vs. STATE OF RAJASTHAN
|
January 15, 1986 |
|
SIYARAM Vs. STATE OF RAJASTHAN
|
September 17, 1986 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
October 24, 1986 |
|
SOHAN LAL Vs. UNION OF INDIA
|
December 19, 1986 |
|
SOHAN LAL Vs. BAL SWAROOP BAL BHATNAGAR
|
July 25, 1986 |
|
SRICHAND GOLCHA Vs. COMMISSIONER OF INCOME TAX
|
November 7, 1986 |
|
SRIKISHAN Vs. STATE
|
March 11, 1986 |
|
SRIYA Vs. STATE OF RAJASTHAN
|
March 21, 1986 |
|
STATE Vs. CHHOGA LAL
|
January 8, 1986 |
|
STATE Vs. GURCHARANDASS
|
May 9, 1986 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. JAGDISH CHANDRA KHADGAWAT
|
January 7, 1986 |
|
STATE FARMS CORPORATION OF INDIA Vs. TARSEM LAL SINGH
|
October 31, 1986 |
|
STATE OF RAJASTHAN Vs. JEET MAL
|
November 11, 1986 |
|
STATE OF RAJASTHAN Vs. RUKMANI DEVI
|
October 28, 1986 |
|
State of Rajasthan Vs. Prakash Chand
|
December 5, 1986 |
|
STATE OF RAJASTHAN Vs. NANAK RAM SINDHI
|
January 8, 1986 |
|
STATE OF RAJASTHAN Vs. NARENDRA SINGH VERMA
|
January 9, 1986 |
|
STATE OF RAJASTHAN Vs. PRITAM SINGH
|
January 9, 1986 |
|
STATE OF RAJASTHAN Vs. MOHAN LAL
|
January 10, 1986 |
|
STATE OF RAJASTHAN Vs. DHANIA
|
January 10, 1986 |
|
STATE OF RAJASTHAN Vs. SUGRA ALIAS SUGAR SINGH
|
January 20, 1986 |
|
STATE OF RAJASTHAN Vs. LAXMI NARAIN MISHRA
|
January 21, 1986 |
|
STATE OF RAJASTHAN Vs. LALSINGH
|
January 22, 1986 |
|
STATE OF RAJASTHAN Vs. KISHAN LAL
|
January 24, 1986 |
|
STATE OF RAJASTHAN Vs. SHANKER LAL
|
January 24, 1986 |
|
STATE OF RAJASTHAN Vs. JODHPUR REGION P W D B AND R MAZDOOR SANGH
|
February 11, 1986 |
|
STATE OF RAJASTHAN Vs. HALU
|
February 21, 1986 |
|
STATE OF RAJASTHAN Vs. BABU
|
March 4, 1986 |
|
STATE OF RAJASTHAN Vs. SONA
|
March 5, 1986 |
|
STATE OF RAJASTHAN Vs. SATYA NARAIN
|
April 4, 1986 |
|
STATE OF RAJASTHAN Vs. SON SINGH
|
April 11, 1986 |
|
STATE OF RAJASTHAN Vs. RATTIRAM
|
April 7, 1986 |
|
STATE OF RAJASTHAN Vs. DERAWAR
|
April 21, 1986 |
|
STATE OF RAJASTHAN Vs. PREM SINGH
|
April 25, 1986 |
|
STATE OF RAJASTHAN Vs. POORAN
|
May 7, 1986 |
|
STATE OF RAJASTHAN Vs. HEM RAJ
|
September 12, 1986 |
|
STATE OF RAJASTHAN Vs. BHAGWANA RAM
|
September 11, 1986 |
|
STATE OF RAJASTHAN Vs. RUKMANI DEVI
|
October 18, 1986 |
|
STATE OF RAJASTHAN Vs. SHIV LAL
|
September 29, 1986 |
|
STATE OF RAJASTHAN Vs. PRAJAPATI GARH NIRMAN SAMITI LTD
|
September 29, 1986 |
|
STATE OF RAJASTHAN Vs. RAMESH KUMAR
|
July 9, 1986 |
|
STATE OF RAJASTHAN Vs. KHEM CHAND
|
July 8, 1986 |
|
STATE OF RAJASTHAN Vs. AMBA LAL
|
May 22, 1986 |
|
STATE OF RAJASTHAN Vs. ALIM
|
September 3, 1986 |
|
STATE OF RAJASTHAN Vs. RAMBABOO
|
August 21, 1986 |
|
STATE OF RAJASTHAN Vs. MUNIRDEEN
|
July 24, 1986 |
|
STATE OF RAJASTHAN Vs. BHORELAL
|
July 28, 1986 |
|
STATE OF RAJASTHAN Vs. SHER SINGH
|
August 6, 1986 |
|
STATE OF RAJASTHAN Vs. RAM NATH
|
August 1, 1986 |
|
STATE OF RAJASTHAN Vs. MUKANA RAM
|
July 29, 1986 |
|
STATE OF RAJASTHAN Vs. BUDH SINGH
|
July 29, 1986 |
|
STATE OF RAJASTHAN Vs. MALIVA
|
April 1, 1986 |
|
SUBH MACHINERY CORPORATION Vs. PESTICIDES INDIA
|
January 24, 1986 |
|
SUBHASH CHANDRA Vs. MADAN MOHAN
|
October 16, 1986 |
|
SUGAN CHAND Vs. STATE OF RAJASTHAN
|
February 5, 1986 |
|
SUKH RAM Vs. STATE OF RAJASTHAN
|
October 15, 1986 |
|
SUKHI Vs. CHANDRA SEN
|
January 10, 1986 |
|
SUKHRAM Vs. STATE OF RAJASTHAN
|
January 30, 1986 |
|
SULEMAN KHAN Vs. SUB-REGISTRAR
|
February 3, 1986 |
|
SULTAN Vs. GANESH
|
February 7, 1986 |
|
SUNDAR DAS Vs. STATE OF RAJASTHAN
|
December 9, 1986 |
|
SUNIL KUMAR ALAIS GUDDU Vs. STATE OF RAJASTHAN
|
October 17, 1986 |
|
SUNITA BALI Vs. ASHOK BALI
|
July 31, 1986 |
|
SUPYAR KANWAR Vs. RAMESH CHAND
|
September 24, 1986 |
|
SURAJ Vs. STATE
|
July 2, 1986 |
|
SURAJ DEVI Vs. KEWAL KRISHNA
|
July 17, 1986 |
|
SURAJ MAL Vs. STATE OF RAJASTHAN
|
January 2, 1986 |
|
SURAJBHAN SINGH Vs. TEJ KANWAR
|
May 22, 1986 |
|
SURENDRA KUMAR Vs. B R OIL MILLS
|
September 3, 1986 |
|
SURENDRA NAGAR Vs. STATE OF RAJASTHAN AND OTHERS
|
August 12, 1986 |
|
SURENDRA PAL SINGH Vs. UNION OF INDIA
|
March 10, 1986 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 1, 1986 |
|
SURINDER NATH KAPOOR Vs. UNION OF INDIA
|
September 29, 1986 |
|
SURJA Vs. STATE OF RAJASTHAN
|
March 5, 1986 |
|
SUSHILA DEVI Vs. COMMISSIONER OF WEALTH TAX
|
October 23, 1986 |
|
SWAROOPA Vs. STATE OF RAJASTHAN
|
September 20, 1986 |
|
SYED ASRAR AHMED Vs. BHANWAR LAL
|
April 24, 1986 |
|
SYED WALLJUNDDIN Vs. RAFIQA BIBI
|
April 14, 1986 |
|
TAFAZUL HUSSAIN Vs. STATE OF RAJASTHAN
|
May 21, 1986 |
|
TEESA Vs. STATE OF RAJASTHAN
|
January 11, 1986 |
|
THANA SINGB & ANR. Vs. STATE OF RAJASTHAN
|
September 22, 1986 |
|
THAWARA AND DUBBAL Vs. STATE OF RAJASTHAN
|
December 5, 1986 |
|
UDAI RAJ Vs. FIRM SATNAM TRANSPORT CO.
|
January 7, 1986 |
|
UDAI SINGH Vs. STATE OF RAJASTHAN
|
January 8, 1986 |
|
UDAIPUR SOAP FACTORY Vs. COMMISSIONER OF INCOME TAX
|
October 23, 1986 |
|
UMED SINGH Vs. CHIRANJI LAL
|
March 20, 1986 |
|
UMIA Vs. STATE OF RAJASTHAN
|
August 23, 1986 |
|
UNION OF INDIA Vs. HARPHOOL
|
September 15, 1986 |
|
UNION OF INDIA Vs. JASWANT RAJ SINGHVI
|
February 11, 1986 |
|
UNION OF INDIA Vs. INCOME TAX APPELLATE TRIBUNAL
|
October 30, 1986 |
|
UNION OF INDIA Vs. BHOM SINGH
|
November 10, 1986 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. TEJMAL AND OTHERS
|
September 19, 1986 |
|
United Insurance Co LTD Vs. Nand Kanwar
|
October 24, 1986 |
|
UNITED INSURANCE CO LTD Vs. HARBHAJAN LAL
|
October 23, 1986 |
|
UNIVERSITY OF JODHPUR Vs. ALOK GOYAL
|
September 24, 1986 |
|
USMAN GANI Vs. REGISTERING AUTHORITY DISTRICT
|
April 29, 1986 |
|
VASUDEV ARORA Vs. STATE OF RAJASTHAN
|
November 10, 1986 |
|
VED PRAKASH CHATURVEDI Vs. UNION OF INDIA
|
July 23, 1986 |
|
VIBHA Vs. STATE OF RAJASTHAN
|
April 26, 1986 |
|
VIJAY SINGH Vs. LADU SINGH
|
January 17, 1986 |
|
VIJAY SINGH SANKHLA Vs. STATE OF RAJASTHAN
|
June 16, 1986 |
|
VIMLA Vs. RAMZAN KHAN
|
August 5, 1986 |
|
VIMLA SRIVASTAVA Vs. RAJNIDEVI SHARMA
|
January 2, 1986 |
|
VINOD KUMAR Vs. STATE OF RAJASTHAN
|
August 29, 1986 |
|
VINOD KUMAR Vs. CENTRAL BEARUE OF INVESTIGATION
|
January 8, 1986 |
|
VISHWA NIWAS MISHRA Vs. STATE OF RAJASTHAN
|
March 5, 1986 |
|
YADU RAJ SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1986 |
|
YAQOOB Vs. STATE OF RAJASTHAN
|
May 15, 1986 |
|
ZORASTER AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1986 |
LOGIN