|
A C T O BEAWAR Vs. POONAM CHAND UTTAM CHAND
|
January 29, 1985 |
|
ABDUL MAJID Vs. ABDUL GAFFAR
|
May 21, 1985 |
|
ABDUL SALAM Vs. AISHA
|
June 6, 1985 |
|
ABHEY SINGH Vs. STATE OF RAJASTHAN
|
July 11, 1985 |
|
ADAM KHAN ALIAS ADAM ALI Vs. STATE OF RAJASTHAN
|
July 1, 1985 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MURLIDHAR AND COMPANY
|
August 21, 1985 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CURIOUS HOUSE
|
November 1, 1985 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIRDICHAND PANNALAL
|
November 5, 1985 |
|
ADIYA Vs. STATE OF RAJASTHAN
|
August 12, 1985 |
|
AGARWAL AND CO Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
|
AHAMED ALI KHAN Vs. STATE OF RAJASTHAN
|
November 6, 1985 |
|
AHMED BUX ALIAS AHMED KHAN Vs. BHIM RAJ MODILAL
|
July 19, 1985 |
|
AJAIB SINGH AND CO Vs. STATE OF RAJASTHAN
|
March 2, 1985 |
|
AJEET SINGH Vs. STATE
|
March 13, 1985 |
|
AJMER SINGH YADAV Vs. STATE OF RAJASTHAN
|
November 29, 1985 |
|
ALARAKH Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
|
ALL INDIA ITDC EMPLOYEES UNION Vs. INDIA TOURISM DEV
|
October 1, 1985 |
|
ALLAH NOOR Vs. STATE TRANSPORT APPELLATE
|
November 19, 1985 |
|
AMI CHAND Vs. STATE OF RAJASTHAN
|
October 16, 1985 |
|
AMIR AHMED Vs. YUSUF
|
May 23, 1985 |
|
ANAND SINGH Vs. STATE OF RAJASTHAN
|
May 11, 1985 |
|
ANCHI Vs. MAIDA RAM
|
August 23, 1985 |
|
ANIA Vs. STATE OF RAJASTHAN
|
February 23, 1985 |
|
ANIL KUMAR MATHUR Vs. STATE OF RAJASTHAN
|
May 7, 1985 |
|
ANWAR Vs. STATE OF RAJASTHAN
|
July 29, 1985 |
|
ARUN KUMAR Vs. MAHESH MRIPAL
|
October 1, 1985 |
|
ARVIND SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1985 |
|
ASGAR ALI Vs. STATE OF RAJASTHAN
|
February 27, 1985 |
|
ASHOK KUMAR AGARWAL Vs. STATE OF RAJASTHAN
|
March 28, 1985 |
|
ASIAN PAINTS INDIA LIMITED Vs. STATE OF RAJASTHAN
|
August 19, 1985 |
|
ASSISTANT COMMERCIAL TAXES Vs. SUKH DEO GULAB CHAND
|
October 10, 1985 |
|
ASSISTANT COMMERCIAL TAXES Vs. SHREE AUTOMOBILES WORKS
|
October 6, 1985 |
|
ASSISTANT COMMERCIAL TAXES Vs. ANAND LAXMICHAND
|
February 8, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MANSAROWAR COLD DRINKS
|
October 5, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MAKRANA MARBLES MAKRANA
|
July 18, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. NEW LAXMI ENGINEERING AND TROLLEY WORKS JODHPUR
|
November 8, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER JODHPUR Vs. RAJASTHAN CHEMICAL CORPORATION
|
November 1, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER REVENUE AJMER Vs. ARAWALI ASBESTOS CEMENT INDUSTRIES FALNA DISTRICT PALI
|
August 5, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER REVISIONS AJMER Vs. RAJ AGRO INDUSTRIES
|
July 30, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD A CHITTORGARH Vs. SITARAM BADRILAL
|
January 16, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD A L BHILWARA Vs. LADURAM BANSILAL BHILWARA
|
July 29, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD C MAKRANA DISTRICT NAGAUR Vs. BISODA SALT WORKS
|
October 3, 1985 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD I A CIRCLE F JAIPUR Vs. N L SINGHAL AND SONS
|
July 31, 1985 |
|
B N K SAHAKARI WHOLESALE Vs. PRESCRIBED AUTHORITY UNDER
|
October 8, 1985 |
|
BABU KHAN Vs. STATE OF RAJASTHAN
|
February 8, 1985 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
January 15, 1985 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
October 8, 1985 |
|
BABULAL Vs. SUKHADIA UNIVERSITY UDAIPUR
|
February 14, 1985 |
|
BADAMI Vs. STATE OF RAJASTHAN
|
February 11, 1985 |
|
BADRI PRASAD OM PRAKASH Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1985 |
|
BAGA RAM Vs. JALORE CO-OPERATIVE MARKETING
|
July 25, 1985 |
|
BAGH SINGH Vs. STATE OF RAJASTHAN
|
April 19, 1985 |
|
BAHADUR SINGH Vs. GULAB SINGH
|
April 23, 1985 |
|
BAJRANG Vs. STATE OF RAJASTHAN
|
January 21, 1985 |
|
BAJRANG LAL VERMA Vs. STATE OF RAJASTHAN
|
September 18, 1985 |
|
BAKSHU KHAN Vs. STATE OF RAJASTHAN
|
July 23, 1985 |
|
BAL CHAND Vs. DISTRICT JUDGE
|
July 23, 1985 |
|
BAL KISHAN Vs. STATE OF RAJASTHAN
|
July 23, 1985 |
|
BALCHAND Vs. DISTRICT JUDGE KOTA
|
July 23, 1985 |
|
BALDEO SINGH Vs. STATE
|
May 13, 1985 |
|
BALWANT SINGH Vs. STATE OF RAJASTHAN
|
November 1, 1985 |
|
BANKA Vs. STATE OF RAJASTHAN
|
September 19, 1985 |
|
BANNE SINGH AND ANR Vs. STATE OF RAJASTHAN AND ANR
|
April 10, 1985 |
|
BANSWARA ELECTRIC SUPPLY COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1985 |
|
BANWARI @ BANWARI LAL Vs. STATE OF RAJASTHAN
|
July 29, 1985 |
|
BANWARI LAL AND OTHERS Vs. THE STATE OF RAJASTHAN
|
October 7, 1985 |
|
BASANT RLYMERS ALWAR Vs. STATE CHEMICAL AND PHARMACEUTICALS CORPN OF INDIA LTD
|
February 19, 1985 |
|
BATANIA Vs. STATE OF RAJASTHAN
|
April 24, 1985 |
|
BATTDA PONAPPA APACHU Vs. STATE OF RAJASTHAN
|
January 8, 1985 |
|
BEHARI LAL Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
|
BHAGIRATH AND COMPANY Vs. STATE OF RAJASTHAN
|
April 2, 1985 |
|
BHAGWATI DEVI Vs. JAI PRAKASH VISHWAKARMA
|
April 26, 1985 |
|
BHAGYAWANTI DEVI Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1985 |
|
BHAJAN LAL Vs. BOARD OF REVENUE AJMER
|
March 27, 1985 |
|
BHAJAN SINGH Vs. STATE OF RAJASTHAN
|
January 2, 1985 |
|
BHANTA Vs. STATE OF RAJASTHAN
|
July 16, 1985 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 11, 1985 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 18, 1985 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
July 1, 1985 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
September 12, 1985 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
January 9, 1985 |
|
BHANWAR SINGH S/O SUNDRA AND SUNDRA S/O ASHIYA Vs. THE STATE OF RAJASTHAN
|
February 11, 1985 |
|
BHANWARA Vs. STATE
|
December 6, 1985 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
October 29, 1985 |
|
BHEDI LAL KAPUR CHAND Vs. STATE OF RAJASTHAN
|
February 5, 1985 |
|
BHEEM SINGH Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
|
BHEENMAL CO OPERATIVE MARKETING SOCIETY Vs. SUMERPUR CO OPERATIVE SOCIETY
|
March 26, 1985 |
|
BHERU Vs. GHASI LAL
|
May 13, 1985 |
|
BHERU SINGH Vs. STATE OF RAJASTHAN
|
January 21, 1985 |
|
BHIKA RAM Vs. STATE
|
December 6, 1985 |
|
BHIM SINGH Vs. STATE OF RAJASTHAN
|
October 30, 1985 |
|
BHIMA Vs. STATE OF RAJASTHAN
|
January 16, 1985 |
|
BHINWA RAM Vs. SATYANARAIN
|
December 10, 1985 |
|
BHONRA Vs. SONIA
|
April 15, 1985 |
|
BHONRILAL Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
|
BHOORA Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
|
BIRBAL Vs. STATE OF RAJASTHAN
|
December 19, 1985 |
|
BISHAMBAR DAYAL SRINIWAS Vs. COMMISSIONER OF INCOME TAX
|
October 3, 1985 |
|
BOMBAY MOTORS Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1985 |
|
BOMBAY MOTORS Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1985 |
|
BOOL CHAND Vs. AYODHYALAL
|
December 5, 1985 |
|
BRIJ LATA Vs. SOMESHWAR
|
September 5, 1985 |
|
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
January 9, 1985 |
|
BUDHA SINGH Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
|
BUTA SINGH Vs. STATE OF RAJASTHAN
|
December 6, 1985 |
|
C P TRIVEDI Vs. UNIVERSITY OF JODHPUR
|
March 21, 1985 |
|
CHAGANLAL AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1985 |
|
CHAINA RAM Vs. STATE OF RAJASTHAN
|
October 18, 1985 |
|
CHAND KHAN Vs. CHAND BAI
|
April 9, 1985 |
|
CHANDGIRAM Vs. THE STATE OF RAJASTHAN
|
June 25, 1985 |
|
CHANDMAL GANGABISHAN Vs. ASSISTANT COMMERCIAL TAXES OFFICER BIKANER
|
August 6, 1985 |
|
CHETAN SINGH Vs. GANESH LAL
|
October 31, 1985 |
|
CHHABIL DAS Vs. GOKUL DAS
|
November 25, 1985 |
|
CHHAGAN LAL Vs. STATE OF RAJASTHAN
|
December 16, 1985 |
|
CHHAJJU KHAN Vs. STATE OF RAJASTHAN
|
August 23, 1985 |
|
CHHAJU Vs. STATE OF RAJASTHAN
|
July 31, 1985 |
|
CHHINDER SINGH Vs. STATE OF RAJASTHAN
|
November 6, 1985 |
|
CHHOTU Vs. THE STATE OF RAJASTHAN
|
October 10, 1985 |
|
CHIMO AND SONIA Vs. STATE OF RAJASTHAN
|
October 11, 1985 |
|
CHIRANJI Vs. STATE OF RAJASTHAN
|
November 28, 1985 |
|
CHIRANJI LAL Vs. STATE OF RAJASTHAN
|
May 15, 1985 |
|
CHIRANJI LAL & ANR. Vs. THE STATE
|
November 20, 1985 |
|
CHUNNILAL MAHAJAN Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. HINDUSTAN RADIATORS
|
August 26, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. GADIA TEXTILES
|
August 21, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. BOARD OF REVENUE
|
August 6, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. SWASTIK GUM INDUSTRIES
|
July 30, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. WESTERN INDIAN STATES MOTORS
|
July 26, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. MOHANLAL CHIRANJI LAL
|
July 29, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. MOOLCHAND JAINARAIN
|
July 27, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. AHMED ALI KURBANALI
|
October 8, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. B R OIL MILLS
|
September 25, 1985 |
|
COMMERCIAL TAXES OFFICER Vs. SHIV NARAIN RAM NARAIN
|
December 20, 1985 |
|
COMMERCIAL TAXES OFFICER ANTI-EVASION JAIPUR Vs. THARIA MAL BALCHAND
|
August 1, 1985 |
|
COMMERCIAL TAXES OFFICER BHARATPUR Vs. K O INDUSTRIES AND OIL MILLS
|
August 1, 1985 |
|
COMMERCIAL TAXES OFFICER CIRCLE A JAIPUR Vs. UTTUMAL GAGUMAL
|
January 30, 1985 |
|
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. KESHRI LAL LALCHAND
|
August 1, 1985 |
|
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. PREMNATH MOTORS P LTD
|
November 8, 1985 |
|
COMMERCIAL TAXES OFFICER CIRCLE B UDAIPUR Vs. EXECUTIVE ENGINEER IRRIGATION KANKROLI DISTRICT UDAIPUR
|
July 18, 1985 |
|
COMMERCIAL TAXES OFFICER HANUMANGARH Vs. G C MALPANI
|
October 31, 1985 |
|
COMMERCIAL TAXES OFFICER PALI Vs. SAKARIYA TEXTILES
|
November 21, 1985 |
|
COMMERCIAL TAXES OFFICER PALI Vs. KANHAYALAL MOHANLAL
|
October 15, 1985 |
|
COMMERCIAL TAXES OFFICER REVISION AJMER Vs. SITARAM SATISH CHAND AND CO JAIPUR
|
September 10, 1985 |
|
COMMERCIAL TAXES OFFICER REVISION AJMER Vs. GANESHMAL ROOPCHAND PACHPADRA
|
August 2, 1985 |
|
COMMERCIAL TAXES OFFICER REVISIONS AJMER Vs. RAM BAGH PALACE HOTEL
|
July 31, 1985 |
|
COMMERCIAL TAXES OFFICER SHRI GANGANAGAR Vs. LILA BROTHERS
|
October 16, 1985 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR Vs. LALCHAND KAPOORCHAND
|
August 7, 1985 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR Vs. BIKANER GYPSUM LTD
|
October 15, 1985 |
|
COMMISSIONER OF GIFT TAX Vs. MANNALAL SURANA
|
October 29, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BIRDHI CHAND
|
November 5, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SAKUR AHMED GAFOOR KHAN
|
November 6, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVJI RAM AGARWAL
|
November 4, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. PRATAPSINGH
|
November 19, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. HAZARI MAL MILAP CHAND SURANA
|
November 21, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. MAHENDRA COMPANY LIMITED
|
October 8, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SOBHAGMAL JORAWAR MAL
|
October 8, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. HARI INDUSTRIES
|
October 4, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. CHANCHALDAS SOBHRAJMAL
|
September 10, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SUGAR MILLS LIMITED
|
September 11, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. S SAJIT SINGH AND SONS
|
September 11, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. ROYAL AMBER RESORTS
|
September 11, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BARJATYA FAMILY CHARITABLE TRUST
|
September 9, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. MAN STRUCTURALS LIMITED
|
September 24, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. YADAV TRANSPORT SERVICE
|
September 24, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHRI UMAID MILLS LIMITED
|
September 23, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. GYAN PRAKASH GUPTA
|
July 26, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. DEVICHAND PAN MAL
|
July 25, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
|
July 29, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. NEW FRIENDS AND COMPANY
|
July 17, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY
|
July 16, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. ALISHER CONTRACTORS
|
July 15, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMAN SINGH
|
July 16, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. VIJENDRA PAL SINGH
|
July 16, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. AYURVEDIC SEVASHRAM PRIVATE LIMITED
|
July 24, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. GAMBHIR MAL PANDYA
|
August 21, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN MACHINERY MART PRIVATE LIMITED
|
August 23, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. AYODHYA KUMARI
|
August 23, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. LALLS GEMS AND JEWELS
|
August 9, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SURAJBHAN OM PRAKASH
|
August 13, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. RAMDEO SAMADHI
|
August 14, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. DUDUWALA AND COMPANY
|
August 14, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM ROLLER FLOUR MILLS
|
August 20, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIAN STATE MOTORS
|
August 21, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SUKHLAL SOHANLAL
|
February 8, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. MOTILAL CHUNNILAL
|
May 6, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. KESHRIMAL PARASMAL
|
May 7, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE EKLINGJI TRUST UDAIPUR
|
May 6, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. GREEN ROADWAYS
|
May 6, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. CHUNNILAL TAK SHRI
|
May 24, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. PRADYUMAN KUMAR KACHHAWA
|
April 17, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SWAROOP CHAND KOJURAM BARMER
|
April 15, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI KHAJANCHI
|
April 15, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BHOORMAL CHITTARMAL COTTON
|
April 24, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. MEWAR SUGAR MILLS LIMITED
|
April 25, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED MERCANTILE COMPANY PRIVATE LIMITED
|
April 23, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND GUM INDUSTRIES
|
April 19, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SOHAN SANKHLA
|
April 19, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. RATAN CHAND SAMIR MAL
|
April 22, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. AYODHYA KUMARI
|
February 3, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. VARDHICHAND PANNALAL
|
April 22, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. B T AGRAWAL
|
July 12, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. RANI SAJJAN KUMARI
|
January 24, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. AKSHAY KUMAR SANGHI
|
August 20, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. KAMLA DEVI BANGUR
|
August 20, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJKUMARI BANGUR
|
August 20, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. MASTER KAIRAS TARAPORE
|
August 23, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. BALLABH KUMARI
|
August 22, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. RAO RAJA KALYAN SINGH DECD
|
August 22, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. TULSI DAS MAHANT
|
July 19, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. KAVIRAJ MAHIPAT SINGH
|
September 23, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJMATA GEETA KUMARI
|
October 1, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJ MATA GEETA KUMARI OF KISHNAGARH
|
September 9, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. BADER S K
|
September 4, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. JAGDISH PURI
|
October 28, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. MASTER KAIRAS TARAPORE
|
December 16, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. KANCHAN DEVI GOLECHA
|
December 9, 1985 |
|
CONTROLLER OF ESTATE DUTY Vs. SHANTA BEN MANILAL PATEL
|
October 16, 1985 |
|
DALEL SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
|
DAMA Vs. STATE OF RAJASTHAN
|
July 25, 1985 |
|
DAMO Vs. STATE OF RAJASTHAN
|
April 29, 1985 |
|
DAMO Vs. STATE OF RAJSTHAN
|
April 17, 1985 |
|
DAMODAR LAL SOLANKI Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
|
DAULAT Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
|
DAYA SHANKER DADHICH Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
|
DAYAL DAS Vs. GOVERNMENT OF RAJASTHAN
|
January 11, 1985 |
|
DAYANAND Vs. STATE OF RAJASTHAN
|
January 9, 1985 |
|
DEEPAK KHOSLA Vs. STATE OF RAJASTHAN
|
April 23, 1985 |
|
DEOKI NANDAN KULSHRESHTHA Vs. STATE OF RAJASTHAN
|
January 29, 1985 |
|
DERAJ Vs. STATE OF RAJASTHAN
|
May 21, 1985 |
|
DEVDUTTA DHEER Vs. JANKI VALLABH
|
September 19, 1985 |
|
DEVI Vs. STATE OF RAJASTHAN
|
May 17, 1985 |
|
DEVI CHAND BASTIMAL Vs. C I T JAIPUR
|
April 24, 1985 |
|
DEVICHAND BASTIMAL Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1985 |
|
DEVILAL RATHI Vs. PREM CHAND
|
July 17, 1985 |
|
DHAN SINGH Vs. STATE OF RAJASTHAN
|
July 30, 1985 |
|
DHANNA, BHANWROO Vs. STATE
|
November 7, 1985 |
|
DHARAM CHAND AND ORS Vs. STATE OF RAJASTHAN AND ANR
|
February 14, 1985 |
|
DHARMENDRA KISHORE SHARMA Vs. STATE OF RAJASTHAN
|
September 5, 1985 |
|
DHOKAL RAM Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
|
DHONKAL RAM Vs. BOARD OF REVENUE
|
December 6, 1985 |
|
DUDUWALA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1985 |
|
DURGA DEVI Vs. RAM KISHAN
|
August 5, 1985 |
|
DURGA SHANKER Vs. KANCHAN BAI
|
October 17, 1985 |
|
DURGALAL Vs. THE STATE OF RAJASTHAN
|
October 10, 1985 |
|
EKLINGJI TRUST Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1985 |
|
EMPLOYEES STATE INSURANCE CORPORATION JAIPUR Vs. GLOBE TRANSPORT CORPORATION JAIPUR
|
November 29, 1985 |
|
FAKRI AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1985 |
|
FAROOQ HUSSAIN Vs. MOHAMMAD ISMAIL
|
July 10, 1985 |
|
FIRM BALDEO DAS PREM NARAIN Vs. THE STATE OF RAJASTHAN
|
October 18, 1985 |
|
FIRM JAMNA RAM KESUSINGH Vs. SHANTI DEVI
|
November 25, 1985 |
|
FIRM JANKI LAL RAMDAS Vs. MOHANDAS
|
October 29, 1985 |
|
FOOD CORPORATION OF INDIA Vs. MANIPAL AND SONS
|
April 6, 1985 |
|
G S SATSANGI Vs. LIFE INSURANCE CORPORATION
|
July 25, 1985 |
|
GAFOOR ALI Vs. BEGUM
|
October 28, 1985 |
|
GAJE SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
May 7, 1985 |
|
GAJJANSINGH Vs. STATE
|
October 30, 1985 |
|
GANESH KANT Vs. HIRA LAL
|
August 16, 1985 |
|
GANESH LAL Vs. MAGAN RAJ
|
January 23, 1985 |
|
GANESH LAL Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
|
GANESH RAM Vs. COLLECTOR PALI
|
March 25, 1985 |
|
GANESH RAM Vs. COLLECTOR
|
February 22, 1985 |
|
GANESHLAL Vs. MAG
|
January 23, 1985 |
|
GANGA DEVI Vs. COMMISSIONER OF WEALTH TAX
|
December 19, 1985 |
|
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
January 16, 1985 |
|
GANPAT SINGH & OTHERS Vs. STATE OF RAJASTHAN
|
August 21, 1985 |
|
GANPATI LAL Vs. HHRI SINGH
|
March 19, 1985 |
|
GILL SANDHU HARYANA TRANSPORT CO Vs. STATE OF RAJASTHAN
|
October 18, 1985 |
|
GIRI RAJ Vs. STATE OF RAJASTHAN
|
August 21, 1985 |
|
GODHU Vs. STATE OF RAJASTHAN
|
February 25, 1985 |
|
GOKHA SINGH Vs. STATE OF RAJASTHAN
|
October 30, 1985 |
|
GOKUL Vs. STATE OF RAJASTHAN
|
November 30, 1985 |
|
GOPAL Vs. STATE OF RAJASTHAN
|
August 23, 1985 |
|
GOPALLAL Vs. STATE OF RAJASTHAN
|
April 5, 1985 |
|
GOPI Vs. STATE OF RAJASTHAN
|
October 5, 1985 |
|
GOPI CHAND Vs. KOMAL CHAND
|
October 1, 1985 |
|
GORDHAN Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
|
GORDHAN DAS Vs. STATE OF RAJASTHAN
|
May 11, 1985 |
|
GORDHAN LAL Vs. PANNA LAL
|
October 5, 1985 |
|
GORDHANLAL Vs. ANNALS
|
October 5, 1985 |
|
GORDHANLAL Vs. PANNALAL
|
October 15, 1985 |
|
GOTILAL BHONRILAL Vs. C T O
|
December 18, 1985 |
|
GOVANJI Vs. KADUVA
|
September 3, 1985 |
|
GOVIND SINGH Vs. BOARD OF REVENUE
|
July 1, 1985 |
|
GRAM PANCHAYAT Vs. BALA PRASAD
|
May 8, 1985 |
|
GRAM PANCHAYAT BARAL Vs. STATE
|
January 7, 1985 |
|
GREATER BOMBAY CO-OPERATIVE BANK Vs. LATE MANAK LAL
|
May 24, 1985 |
|
GREEN ROADWAYS Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1985 |
|
GULABCHAND Vs. UNIVERSITY OF JODHPUR
|
January 18, 1985 |
|
GULAM HUSSAIN Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
|
GULAM MOHAMMED Vs. RAJASTHAN STATE ROAD TRANSPORT
|
October 15, 1985 |
|
GULE SINGH Vs. MUNICIPAL COUNCIL
|
May 16, 1985 |
|
GURDAS MAL SALUJA Vs. STATE OF RAJASTHAN
|
December 12, 1985 |
|
GURDEO SINGH Vs. MALLA SINGH
|
October 7, 1985 |
|
GURMAIL SINGH Vs. STATE
|
September 18, 1985 |
|
GURUDEO SINGH Vs. STATE OF RAJASTHAN
|
January 3, 1985 |
|
GYAN CHAND AND BROTHERS Vs. STATE OF RAJASTHAN
|
October 9, 1985 |
|
GYARSAYA Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
|
HAKAM SINGH Vs. ASSISTANT COLLECTOR CEILING
|
July 15, 1985 |
|
HAKIM SINGH Vs. STATE OF RAJASTHAN
|
July 15, 1985 |
|
HAKIMUDDIN Vs. ANOOP SINGH
|
July 30, 1985 |
|
HANUMAN Vs. HARI RAM
|
October 9, 1985 |
|
HANUMAN PRASAD CHAUDHARY Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
|
May 20, 1985 |
|
HAR CHAND AND NAND RAM Vs. STATE OF RAJASTHAN
|
July 5, 1985 |
|
HAR VILAS Vs. KALYAN PRASAD
|
August 14, 1985 |
|
HARBANS KAUR Vs. STATE OF RAJASTHAN
|
July 10, 1985 |
|
HARBANS SINGH Vs. UNION OF INDIA
|
May 22, 1985 |
|
HARDAYAL Vs. JAYA SINGH
|
January 1, 1985 |
|
HARI NARAIN, KISHORI, KANCHAN AND CHALNA RAM Vs. THE STATE
|
September 2, 1985 |
|
HARI SINGH Vs. THE STATE OF RAJASTHAN
|
October 7, 1985 |
|
HARI SINGH Vs. UNION OF INDIA
|
July 10, 1985 |
|
HARJI RAM Vs. STATE OF RAJASTHAN
|
October 4, 1985 |
|
HARLAL AND OTHERS Vs. STATE OF RAJASTHAN
|
August 26, 1985 |
|
HARNAND RAI RAMANAND Vs. COMMISSIONER OF WEALTH TAX
|
July 19, 1985 |
|
HASAN ALI Vs. HAFIZ MUSTAK ALI
|
March 15, 1985 |
|
HAZARI LAL Vs. STATE OF RAJASTHAN
|
March 25, 1985 |
|
HAZARI LAL Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
|
HAZARI LAL Vs. THE STATE OF RAJASTHAN
|
July 22, 1985 |
|
HAZARILAL AND COMPANY Vs. STATE OF RAJASTHAN
|
April 2, 1985 |
|
HEERA LAL Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
|
HEERA NAND Vs. STATE OF RAJASTHAN
|
April 5, 1985 |
|
HEMJI Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
|
HIMMAT SINGH Vs. JUDGE INDUSTRIAL TRIBUNAL
|
July 17, 1985 |
|
HINDUSTAN COPPER MAZDOOR SANGH Vs. CHIEF LABOUR COMMISSIONER C MINISTRY OF LABOUR GOVT OF INDIA
|
November 24, 1985 |
|
HINDUSTAN ZINC LTD Vs. K C JAIN
|
July 24, 1985 |
|
HIRALAL Vs. PARMANAND
|
August 9, 1985 |
|
HOTCHAND MOOL CHAND Vs. STATE OF RAJASTHAN
|
December 10, 1985 |
|
HUKAM CHAND Vs. MADAN LAL
|
April 23, 1985 |
|
HUKAM CHAND Vs. UNION OF INDIA
|
January 19, 1985 |
|
HULAS CHANDRA Vs. UNION OF INDIA
|
November 5, 1985 |
|
ISMAIL KHAN Vs. STATE OF RAJASTHAN
|
November 18, 1985 |
|
J
DIDAR SINGH Vs. STATE OF RAJASTHAN
|
September 12, 1985 |
|
J K TYRE EMPLOYEES UNION Vs. J K INDUSTRIES LTD
|
October 1, 1985 |
|
JAG MOHAN Vs. GANI
|
November 28, 1985 |
|
JAGANNATH Vs. STATE OF RAJASTHAN
|
September 11, 1985 |
|
JAGANNATH Vs. STATE OF RAJASTHAN
|
January 16, 1985 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
November 29, 1985 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
December 11, 1985 |
|
JAGDISH Vs. STATE OF RAJASTHAN
|
November 30, 1985 |
|
JAGDISH CHANDRA KHADGAWAT Vs. STATE BANK OF BIKANER AND JAIPUR
|
October 18, 1985 |
|
JAGU BAI Vs. BOARD OF REVENUE
|
December 18, 1985 |
|
JAI CHAND KANJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1985 |
|
JAI KISHAN Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
|
JAI NARAIN Vs. STATE OF RAJASTHAN
|
July 2, 1985 |
|
JAMNA LAL MOHAN LAL Vs. BARKAT ALI
|
August 19, 1985 |
|
JANKI DEVI BAJAJ SEVA TRUST Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1985 |
|
JASWANT RAJ SINGHVI Vs. UNION OF INDIA
|
October 31, 1985 |
|
JAYENDRA SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1985 |
|
JEET MAL PAU Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
|
JEETMAL Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
|
JEETMAL Vs. TEOMAL
|
July 31, 1985 |
|
JEEWA RAM Vs. MADAN LAL
|
April 26, 1985 |
|
JEEWA RAM Vs. MADAN LAL
|
July 26, 1985 |
|
JESARAM Vs. STATE OF RAJASTHAN
|
February 1, 1985 |
|
JETH MAL Vs. STATE OF RAJASTHAN
|
August 9, 1985 |
|
JETH MAL Vs. JAGDISH CHAND
|
November 21, 1985 |
|
JETHA RAM Vs. STATE OF RAJASTHAN
|
May 21, 1985 |
|
JHANDU KHAN Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
|
JITU Vs. STATE OF RAJASTHAN
|
November 7, 1985 |
|
JITU Vs. STATE OF RAJASTHAN
|
September 17, 1985 |
|
JODHA RAM Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
|
JOHNY WILSON Vs. STATE OF RAJASTHAN
|
February 4, 1985 |
|
JOHNY WILSON Vs. STATE OF RAJASTHAN
|
July 17, 1985 |
|
JUGAL KISHORE Vs. RAM BUX
|
March 27, 1985 |
|
K M GANG Vs. CENTRAL BANK OF INDIA BOMBAY
|
December 16, 1985 |
|
K N BHATNAGAR Vs. U O I
|
April 1, 1985 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
January 29, 1985 |
|
KAILASH Vs. STATE OF RAJASTHAN
|
January 27, 1985 |
|
KAILASH Vs. THE STATE OF RAJASTHAN
|
August 26, 1985 |
|
KALI Vs. GANGA
|
January 25, 1985 |
|
KALU LAL Vs. STATE OF RAJASTHAN
|
July 19, 1985 |
|
KALU RAM Vs. THE STATE OF RAJASTHAN
|
September 16, 1985 |
|
KALYA Vs. STATE OF RAJASTHAN
|
January 29, 1985 |
|
KALYAN SAHAY Vs. MADAN LAL
|
April 30, 1985 |
|
KAMAL SINGH Vs. UNION OF INDIA
|
May 3, 1985 |
|
KAMJI Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
|
KAMLA Vs. JAGDISH PRASAD
|
September 24, 1985 |
|
KAMLA Vs. SAMAST PANCH VISHA HUMMAD, GALIAKOT
|
January 25, 1985 |
|
KAMLESH KUMAR Vs. PRAHLAD
|
January 8, 1985 |
|
KAN SINGH Vs. BHAN SINGH
|
September 9, 1985 |
|
KANA Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
|
KANA ALIAS KANHAIYA Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
|
KANA RAM Vs. STATE OF RAJASTHAN
|
January 24, 1985 |
|
KANARAM Vs. STATE OF RAJASTHAN
|
November 1, 1985 |
|
KANHAIYA LAL Vs. DAULETRAM
|
September 30, 1985 |
|
KANHAIYA LAL Vs. DAYA RAM
|
November 28, 1985 |
|
KANHAIYALAL Vs. UNIVERSITY OF RAJASTHAN
|
August 9, 1985 |
|
KANHI RAM Vs. THE STATE OF RAJASTHAN
|
October 16, 1985 |
|
KANTI LAL PURSHOTTAM AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 29, 1985 |
|
KAPOOR CHAND Vs. INDRA CHAND
|
September 24, 1985 |
|
KARAMVEER SINGH S/O HARPHOOL SINGH Vs. STATE OF RAJASTHAN
|
July 19, 1985 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
|
KARAN SINGH Vs. STATE OF RAJASTHAN
|
July 19, 1985 |
|
KASHIRAM RADHAKISHAN Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1985 |
|
KAYCEE SONS ELECTRONICAL Vs. SMT MALTI SAXENA
|
October 4, 1985 |
|
KEDAR NATH Vs. STATE OF RAJASTHAN
|
September 23, 1985 |
|
KESHRA RAM Vs. JODHA RAM
|
August 29, 1985 |
|
KESU LAL Vs. UMA DEVI
|
September 9, 1985 |
|
KEWAL KUMARI Vs. STATE OF RAJASTHAN
|
February 27, 1985 |
|
KISHAN Vs. KHEM CHAND
|
January 25, 1985 |
|
KISHAN ALIAS KISHANYA & ORS. Vs. STATE OF RAJASTHAN
|
July 17, 1985 |
|
KISHAN LAL Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
|
KISHANLAL Vs. KISTOORI
|
January 21, 1985 |
|
KISHANLAL Vs. SHRIRAM
|
August 5, 1985 |
|
KOKA DEVI Vs. SARJOO DEVI
|
May 9, 1985 |
|
KRISHNA AUTAR MAHESHWARI Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
|
KUNDAN Vs. STATE OF RAJASTHAN
|
December 3, 1985 |
|
KURDA RAM Vs. STATE OF RAJASTHAN
|
September 2, 1985 |
|
LABH SINGH Vs. STATE OF RAJASTHAN
|
November 19, 1985 |
|
LADU Vs. STATE OF RAJASTHAN
|
April 18, 1985 |
|
LADU AND KANA Vs. STATE OF RAJASTHAN
|
September 2, 1985 |
|
LAGANA DEVI Vs. LILA RAM
|
September 6, 1985 |
|
LALLU NARAIN Vs. STATE OF RAJASTHAN
|
August 1, 1985 |
|
LALOO Vs. STATE OF RAJASTHAN
|
August 29, 1985 |
|
LAXMAN SINGH Vs. STATE OF RAJASTHAN
|
August 20, 1985 |
|
LAXMAN SINGH Vs. ASHA DEVI
|
September 11, 1985 |
|
LAXMI Vs. STATE
|
September 2, 1985 |
|
LEELADHAR Vs. STATE OF RAJASTHAN
|
October 10, 1985 |
|
LEHRU LAL Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
|
LICHMAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
|
M C GOLCHA Vs. STATE
|
January 31, 1985 |
|
M K JAIN Vs. RAJASTHAN FINANCIAL CORPORATION
|
January 7, 1985 |
|
M L GUPTA Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1985 |
|
MADAN LAL Vs. GIRI RAJ
|
October 30, 1985 |
|
MADAN LAL Vs. RAMA DEVI
|
November 22, 1985 |
|
MADAR UNION SANATORIUM AND HOSPITAL Vs. M B SATHE
|
November 18, 1985 |
|
MADHOPURI Vs. BANSHIDHAR
|
May 22, 1985 |
|
MADNIYA Vs. STATE OF RAJASTHAN
|
January 24, 1985 |
|
MAHARAJA GAJ SINGH Vs. STATE OF RAJASTHAN
|
January 4, 1985 |
|
MAHARANI YOGESHWARI KUMARI Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1985 |
|
MAHARAVAL LAKSHMANSINGH Vs. COMMISSIONER OF INCOME TAX
|
July 22, 1985 |
|
MAHAVIR INDUSTRIES Vs. BOARD OF REVENUE
|
August 27, 1985 |
|
MAHENDRA KUMAR Vs. GANGA SINGH
|
April 4, 1985 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
April 25, 1985 |
|
MAHESH CHAND Vs. STATE OF RAJASTHAN
|
April 8, 1985 |
|
MAINA DEVI Vs. THAKUR MANSINGH
|
February 1, 1985 |
|
MAKBOOL AHMED Vs. BHURA LAL
|
April 2, 1985 |
|
MAL SINGH Vs. STATE OF RAJASTHAN
|
July 1, 1985 |
|
MAMRAJ SINGH Vs. STATE OF RAJASTHAN
|
December 2, 1985 |
|
MAN INDUSTRIAL CORPN Vs. R S E B
|
September 4, 1985 |
|
MANAK LAL Vs. MAHENDRA SINGH
|
August 14, 1985 |
|
MANAKLAL PORWAL Vs. COMMISSIONER OF INCOME TAX
|
January 30, 1985 |
|
MANGA RAM Vs. STATE OF RAJASTHAN
|
January 11, 1985 |
|
MANGAL DEO Vs. BHERU SINGH
|
September 5, 1985 |
|
MANGI LAL Vs. MEWAR TEXTILE MILLS STAFF
|
January 23, 1985 |
|
MANGLYA @ MANGILAL Vs. THE STATE OF RAJASTHAN
|
August 9, 1985 |
|
MANI RAM Vs. STATE OF RAJASTHAN
|
April 11, 1985 |
|
MANOHAR LAL Vs. VIJAI LAL
|
November 7, 1985 |
|
MANOHAR NAGORA Vs. STATE OF RAJASTHAN AND OTHERS
|
November 30, 1985 |
|
MANPHOOL RAM Vs. STATE OF RAJASTHAN
|
July 23, 1985 |
|
MANSOOR ALI Vs. LEGAL REPRESENTATIVES OF LATE
|
October 3, 1985 |
|
MEGHRAJ ALIAS BHOORIYA Vs. STATE OF RAJASTHAN
|
February 13, 1985 |
|
METHARAM LEKHUMAL Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1985 |
|
MITHLESH KUMARI Vs. STATE OF RAJASTHAN
|
October 30, 1985 |
|
MITHU SINGH Vs. THE STATE
|
February 23, 1985 |
|
MODIYA Vs. STATE OF RAJASTHAN
|
January 4, 1985 |
|
MODU Vs. STATE OF RAJASTHAN
|
November 20, 1985 |
|
MODU Vs. STATE OF RAJASTHAN
|
December 16, 1985 |
|
MOHAMMAD ARIF Vs. STATE OF RAJASTHAN
|
April 15, 1985 |
|
MOHAMMAD RAFIQUE Vs. STATE OF RAJASTHAN
|
February 5, 1985 |
|
MOHAMMAD SHAFI Vs. LAJWANTI DEVI
|
September 19, 1985 |
|
MOHAMMED BUX Vs. BASHIR MOHAMMED
|
March 18, 1985 |
|
MOHAN Vs. THE STATE OF RAJASTHAN
|
August 1, 1985 |
|
MOHAN Vs. THE STATE OF RAJASTHAN
|
November 28, 1985 |
|
MOHAN LAL Vs. BABU LAL
|
September 6, 1985 |
|
MOHAN LAL Vs. STATE
|
January 8, 1985 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
April 24, 1985 |
|
MOHANLAL Vs. THE STATE OF RAJASTHAN
|
July 26, 1985 |
|
MOHD FARUQ LURHSHI Vs. MANZAR BANO
|
September 5, 1985 |
|
MOHD RAFIQUE Vs. MOHD RAFIQUE
|
February 5, 1985 |
|
MOHD SAYED Vs. NIZAMUDDIN
|
January 21, 1985 |
|
MOOLCHAND Vs. MOHANLAL
|
October 4, 1985 |
|
MOTI TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1985 |
|
MUKH RAM Vs. HARDEEPSINGH
|
November 22, 1985 |
|
MUKHTIAR MOHD. Vs. STATE OF RAJASTHAN
|
December 5, 1985 |
|
MUNICIPAL BOARD Vs. INDUSTRIAL TRIBUNAL AND LABOUR
|
November 21, 1985 |
|
MUNICIPAL BOARD GANGAPUR CITY Vs. DAVID AURTHER
|
May 14, 1985 |
|
MUNNI LAL Vs. STATE OF RAJASTHAN
|
January 19, 1985 |
|
MUNSHISINGH Vs. STATE
|
October 10, 1985 |
|
MURARI Vs. THE STATE OF RAJASTHAN
|
September 30, 1985 |
|
MURARI LAL Vs. GOMATI DEVI
|
February 20, 1985 |
|
MURARILAL AHUJA AND SONS Vs. BOARD OF REVENUE
|
August 27, 1985 |
|
N K MITTAL Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
|
NACHHATTAR SINGH Vs. STATE OF RAJASTHAN
|
October 1, 1985 |
|
NAND LAL Vs. STATE OF RAJASTHAN
|
October 10, 1985 |
|
NANDA Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
|
NANDA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
September 2, 1985 |
|
NANDA & OTHERS Vs. STATE OF RAJASTHAN.
|
March 21, 1985 |
|
NANDLAL Vs. STATE
|
October 4, 1985 |
|
NANHE KHAN Vs. RAM DAS
|
August 6, 1985 |
|
NARAIN Vs. PRATIMA SHANTINATHJI
|
May 8, 1985 |
|
NARAIN LAL DEOPURA Vs. STATE OF RAJASTHAN
|
November 30, 1985 |
|
NARAIN SINGH Vs. D
|
April 16, 1985 |
|
NARENDRA GUPTA Vs. UNIVERSITY OF RAJASTHAN
|
April 26, 1985 |
|
NARENDRA KUMAR TYAGI Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL JAIPUR
|
May 14, 1985 |
|
NARPAT KARAN Vs. WALI KHAN
|
January 22, 1985 |
|
NARSINGH Vs. STATE
|
April 9, 1985 |
|
NARSINGH RAM Vs. UDA RAM AND RADHA KISHAN
|
November 21, 1985 |
|
NATH MAL Vs. URBAN IMPROVEMENT TRUST
|
July 30, 1985 |
|
NATHA Vs. STATE OF RAJASTHAN
|
January 1, 1985 |
|
NATHA SINGH Vs. STATE OF RAJASTHAN
|
January 25, 1985 |
|
NATHI Vs. MAGAN LAL
|
May 24, 1985 |
|
NATHU Vs. STATE OF RAJASTHAN
|
May 8, 1985 |
|
NATHU SINGH Vs. STATE OF RAJASTHAN
|
May 23, 1985 |
|
NATHULAL Vs. R S R T C
|
April 22, 1985 |
|
NATIONAL INSURANCE CO LTD Vs. KASTURI
|
April 11, 1985 |
|
NATIONAL INSURANCE CO LTD Vs. NARAIN DAS MEHTA
|
March 14, 1985 |
|
NATIONAL INSURANCE COMPANY Vs. SHANTI
|
February 23, 1985 |
|
NAV RATAN MAL ALIAS BABU Vs. STATE OF RAJASTHAN
|
July 22, 1985 |
|
NAZIR KHAN Vs. STATE OF RAJASTHAN
|
February 5, 1985 |
|
NEW INDIA ASSURANCE COMPANY Vs. INDRA
|
April 23, 1985 |
|
NIHAL SINGH Vs. STATE OF RAJASTHAN
|
October 11, 1985 |
|
NIRMAL KUMAR Vs. DEVI LAL
|
September 6, 1985 |
|
NIRUPAMA BEN Vs. DEVAT SINGH
|
July 26, 1985 |
|
NISAR MOHAMMED Vs. STATE OF RAJASTHAN
|
April 22, 1985 |
|
OFFICIAL LIQUIDATOR Vs. GULAB CHAND KHAN CHAND
|
July 12, 1985 |
|
OFFICIAL LIQUIDATOR Vs. PUSHA MAL NARENDRA KUMAR
|
February 22, 1985 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
February 14, 1985 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 23, 1985 |
|
OM PRAKASH : SMT MAYA Vs. MAHENDRA PAL
|
March 1, 1985 |
|
OM PRAKASH GAUR Vs. RAJASTHAN HOUSING BOARD
|
July 22, 1985 |
|
OM PRAKASH SONI Vs. STATE OF RAJASTHAN
|
December 10, 1985 |
|
ONKAR Vs. JEEV RAJ
|
December 5, 1985 |
|
PABUDAN SINGH Vs. STATE OF RAJASTHAN
|
November 10, 1985 |
|
PADAM CHAND TAMBI Vs. DAMODAR JOHAR
|
December 16, 1985 |
|
PANCHA RAM Vs. STATE OF RAJASTHAN
|
September 24, 1985 |
|
PANCHI Vs. BANSILAL
|
October 11, 1985 |
|
PANNALAL KOTHARI Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1985 |
|
PARVATI Vs. CHHITARMAL
|
February 26, 1985 |
|
PATRIYA Vs. MOOLA
|
April 23, 1985 |
|
PATTDA PONAPPA APACHU Vs. STATE OF RAJASTHAN
|
February 6, 1985 |
|
PEMA RAM Vs. STATE OF RAJASTHAN
|
April 9, 1985 |
|
PHINDER SINGH Vs. STATE OF RAJASTHAN
|
August 9, 1985 |
|
PHOOL SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1985 |
|
POOSA RAM GHEWAR LAL Vs. HEMRAJ
|
October 4, 1985 |
|
PRABHU DAYAL SHARMA Vs. STATE OF RAJASTHAN
|
October 11, 1985 |
|
PRABHU LAL Vs. KALU RAM
|
May 8, 1985 |
|
PRADEEP KUMAR KALUA Vs. STATE OF RAJASTHAN
|
March 12, 1985 |
|
PRADEEP SINGH Vs. STATE
|
September 17, 1985 |
|
PRADUMAN Vs. STATE OF RAJASTHAN
|
September 4, 1985 |
|
PRAHLAD BAHADUR SAXENA Vs. NARAIN DASS KALRA
|
September 9, 1985 |
|
PRAHLAD KUMAR Vs. UNIVERSITY OF RAJASTHAN
|
January 9, 1985 |
|
PRAKASH Vs. STATE OF RAJASTHAN
|
December 19, 1985 |
|
PRATAP Vs. RATAN LAL
|
February 4, 1985 |
|
PRATAP CHITRAPAT Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1985 |
|
PRATAP COTTON TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1985 |
|
PREM Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
|
PREM CABLES LTD Vs. UNION OF INDIA
|
August 9, 1985 |
|
PREM CABLES PRIVATE LTD Vs. UNION OF INDIA
|
October 29, 1985 |
|
PREM CHAND Vs. STATE OF RAJASTHAN
|
March 22, 1985 |
|
PREM CHNAD Vs. STATE OF RAJASTHAN
|
August 23, 1985 |
|
PREM PRAKASH Vs. STATE OF RAJASTHAN
|
August 5, 1985 |
|
PREM PRAKASH Vs. KAILASH CHANDRA
|
December 9, 1985 |
|
PREM SINGH Vs. STATE
|
January 14, 1985 |
|
PREM SINGH AND ORS Vs. STATE OF RAJASTHAN
|
January 15, 1985 |
|
PUKH RAJ Vs. STATE OF RAJASTHAN
|
October 3, 1985 |
|
PUKHA Vs. POONAM CHAND
|
July 30, 1985 |
|
PURA Vs. STATE OF RAJASTHAN
|
October 4, 1985 |
|
PURAN Vs. STATE OF RAJASTHAN
|
December 19, 1985 |
|
QAISER JAHAN BEGUM Vs. MOHD IBRAHIM
|
October 18, 1985 |
|
R K SHUKLA Vs. CHIEF PROJECT ENGINEER R A P P KOTA
|
November 6, 1985 |
|
R S E B JAIPUR Vs. SHIV CHARAN LAL
|
May 1, 1985 |
|
R S R T C Vs. CHANDRA KANTA
|
September 18, 1985 |
|
R S R T CORPN Vs. KISTOORI DEVI
|
October 17, 1985 |
|
R S R T CORPN Vs. VIRENDRAKUMAR SINGH
|
January 31, 1985 |
|
RADHA MADHAV GUM FACTORY Vs. STATE OF RAJASTHAN
|
July 9, 1985 |
|
RADHEY SHYAM & BACHALA ALIAS NARAYAN Vs. STATE OF RAJASTHAN
|
March 14, 1985 |
|
RAGHUNATH AND MUNIR Vs. JAMALUDDIN
|
May 8, 1985 |
|
RAGUNATH DAS PARIHAR DHARMASHALA Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1985 |
|
RAHMANI Vs. STATE OF RAJASTHAN
|
August 26, 1985 |
|
RAICHAND Vs. STATE OF RAJASTHAN
|
October 16, 1985 |
|
RAJ SINGH Vs. STATE OF RAJASTHAN
|
October 8, 1985 |
|
RAJA BALDEODAS BIRLA SANTATI KOSH Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1985 |
|
RAJARAM Vs. STATE OF RAJASTHAN
|
September 2, 1985 |
|
RAJASTHAN COTTON MILLS Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1985 |
|
RAJASTHAN STATE ELECTRICITY Vs. SHREE SADU TEXTILES LTD
|
April 4, 1985 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. MADAN P JOSHI
|
December 19, 1985 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. HARPYARI DEVI
|
February 2, 1985 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. GYAN PRAKASH BHARGAVA
|
March 14, 1985 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. VIRENDRA KUMAR SINGH
|
January 31, 1985 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUPYAR KANWAR AND OTHERS
|
September 18, 1985 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHAGWANI AND ORS.
|
February 14, 1985 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL
|
May 21, 1985 |
|
RAJASTHAN TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1985 |
|
RAJENDRA KUMAR SHAH Vs. STATE OF RAJASTHAN
|
May 15, 1985 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 22, 1985 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
July 27, 1985 |
|
RAJENDRA SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
|
December 9, 1985 |
|
RAJENDRA VAISHNAV Vs. PRINCIPAL S N MEDICAL COLLEGE
|
November 29, 1985 |
|
RAKESH KUMAR NAGAL Vs. STATE OF RAJASTHAN
|
September 23, 1985 |
|
RAM BABU Vs. STATE OF RAJASTHAN
|
January 30, 1985 |
|
RAM CHANDRA Vs. UNION OF INDIA
|
October 11, 1985 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
May 2, 1985 |
|
RAM KHILARI Vs. UNION OF INDIA
|
September 23, 1985 |
|
RAM KISHAN ALIAS KISHAN Vs. STATE OF RAJASTHAN
|
August 8, 1985 |
|
RAM KISHORE Vs. STATE
|
October 16, 1985 |
|
RAM PARSAD Vs. TARA CHAND
|
July 5, 1985 |
|
RAM PRATAP Vs. MANPHOOL
|
March 27, 1985 |
|
RAM RATAN Vs. STATE OF RAJASTHAN
|
February 2, 1985 |
|
RAMA Vs. RAM KISHAN
|
August 5, 1985 |
|
RAMGOPAL Vs. STATE OF RAJASTHAN
|
July 29, 1985 |
|
RAMJI LAL Vs. STATE OF RAJASTHAN AND ORS.
|
July 12, 1985 |
|
RAMJILAL Vs. STATE
|
December 2, 1985 |
|
RAMLAL SINGH Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
|
RAMNAGAR CANE AND SUGAR CO LTD Vs. COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR
|
March 27, 1985 |
|
RAMPURIA ICE FACTORY Vs. STATE OF RAJASTHAN
|
August 30, 1985 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
|
RASHIDAN Vs. GAFOOR
|
December 11, 1985 |
|
RASOOLJI BUXJI Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1985 |
|
RATAN CHAND GAURI Vs. PUNJAB NATIONAL BANK
|
August 22, 1985 |
|
RATAN LAL AND OTHERS Vs. STATE
|
November 8, 1985 |
|
RATNA Vs. STATE OF RAJASTHAN
|
September 10, 1985 |
|
REHMAT KHAN Vs. STATE OF RAJASTHAN
|
September 23, 1985 |
|
RETIRED CONTRIBUTORY PROVIDENT Vs. STATE OF RAJASTHAN
|
September 3, 1985 |
|
ROHITAS KUMAR Vs. KIRAN DEVI
|
October 28, 1985 |
|
ROHTAS INDUSTRIES LIMITED Vs. JUDGE LABOUR COURT
|
October 1, 1985 |
|
ROOP SINGH Vs. CHHOGA LAL
|
January 4, 1985 |
|
ROOPI Vs. STATE OF RAJASTHAN
|
December 11, 1985 |
|
ROSHAN LAL Vs. BANWARI LAL
|
November 30, 1985 |
|
ROSHAN LAL PAWAN KUMAR Vs. MUNICIPAL BOARD AND ANR.
|
July 23, 1985 |
|
S DANGAICH Vs. GAYATRI VAISH
|
February 15, 1985 |
|
S K KAKKAR Vs. YASHWANT SINGH
|
February 5, 1985 |
|
S L SONI Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION LTD
|
February 26, 1985 |
|
SABAL SINGH Vs. STATE OF RAJASTHAN
|
April 24, 1985 |
|
SABITA MOHAN NAGPAL Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1985 |
|
SABITA MOHAN NAGPAL Vs. COMMISSIONER OF WEALTH TAX
|
September 9, 1985 |
|
SADHVI SMT LAXMI DAS Vs. SUB-DIVISIONAL MAGISTRATE
|
September 2, 1985 |
|
SADUL TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1985 |
|
SAGARMAL BASTIMAL Vs. BHIKAMCHAND AND PUKHRAJ
|
January 21, 1985 |
|
SAHIBLAL Vs. STATE OF RAJASTHAN
|
July 11, 1985 |
|
SAIFFUDDIN Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1985 |
|
SAJJAN SING Vs. THE STATE
|
November 19, 1985 |
|
SALEEM KHAN Vs. STATE
|
September 25, 1985 |
|
SAMANDER SINGH S/O RANJEET SINGH AND 2 ORS. Vs. STATE OF RAJASTHAN
|
January 9, 1985 |
|
SAMARATH LAL JOSHI Vs. STATE OF RAJASTHAN
|
January 28, 1985 |
|
SAMAST PANCH KAUM HELAN Vs. JAMEEL MOHAMMED
|
April 23, 1985 |
|
SAMPAT Vs. STATE
|
September 18, 1985 |
|
SAMPAT LAL Vs. GEETA DEVI
|
September 10, 1985 |
|
SAMPATI LAL Vs. HARI SINGH
|
March 19, 1985 |
|
SANTOKH SINGH Vs. STATE OF RAJASTHAN
|
January 16, 1985 |
|
SANTRA BAI Vs. PRAHLAD
|
April 17, 1985 |
|
SARDARMAL Vs. KASTOORA RAM
|
October 11, 1985 |
|
SARJEET SINGH Vs. STATE OF RAJASTHAN
|
November 25, 1985 |
|
SARVA PRAKASH ANAND Vs. JUGAL KISHORE
|
August 2, 1985 |
|
SARWAN SINGH MANN Vs. UNION OF INDIA
|
January 16, 1985 |
|
SATYA NARAYAN Vs. THE STATE OF RAJASTHAN
|
January 17, 1985 |
|
SATYA PRAKASH Vs. STATE OF RAJASTHAN
|
January 25, 1985 |
|
SHAKTI ENTERPRISES Vs. EMPLOYEES STATE INSURANCE
|
March 11, 1985 |
|
SHAMBHU DUTT SHASTRI Vs. STATE OF RAJASTHAN
|
April 10, 1985 |
|
SHANKAR Vs. STATE OF RAJASTHAN
|
September 5, 1985 |
|
SHANKER LAL Vs. AUTHORISED OFFICER
|
August 19, 1985 |
|
SHANKER SINGH Vs. NAHAR SINGH
|
August 13, 1985 |
|
SHANTI Vs. RAM KARAN
|
February 27, 1985 |
|
SHARAT CHAND Vs. REGIONAL TRANSPORT AUTHORITY
|
October 29, 1985 |
|
SHART CHAND Vs. NATIONAL TRANSPORT AUTHORITY
|
October 9, 1985 |
|
SHEKON ENTERPRISES Vs. NARU
|
November 28, 1985 |
|
SHEOLAL Vs. BHAGIRATH
|
January 21, 1985 |
|
SHER MOHAMMED Vs. ROSHAN
|
April 26, 1985 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
December 4, 1985 |
|
SHIV KUMAR Vs. SUSHILA
|
July 9, 1985 |
|
SHIV LAL SOLANKI Vs. JALORE CENTRAL CO-OPERATIVE
|
August 19, 1985 |
|
SHIV RAJ Vs. RAM PRASAD
|
April 4, 1985 |
|
SHIV RAJ Vs. RAM SWAROOP
|
November 22, 1985 |
|
SHIV RAM SHARMA Vs. UNION OF INDIA
|
May 7, 1985 |
|
SHIV SINGH Vs. STATE OF RAJASTHAN
|
April 18, 1985 |
|
SHIV SINGH Vs. STATE OF RAJASTHAN
|
July 22, 1985 |
|
SHIVJI & HARI CHARAN Vs. STATE OF RAJASTHAN
|
March 15, 1985 |
|
SHREE RAJASTHAN SYNTEX LTD Vs. UNION OF INDIA
|
May 14, 1985 |
|
SHRI GAURI INDUSTRIES Vs. PRATHVI RAJ
|
October 8, 1985 |
|
SHRI KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX RAJASTHAN JAIPUR
|
January 14, 1985 |
|
SHYAM SINGH Vs. STATE
|
June 6, 1985 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
|
SHYAM SWAROOP ALIAS SHYAM Vs. STATE OF RAJASTHAN
|
July 19, 1985 |
|
SIREHMAL NAWALKHA Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1985 |
|
SITA RAM DANGAYACH Vs. SURAJ NARAIN
|
August 16, 1985 |
|
SITA RAM SOMANI Vs. STATE OF RAJASTHAN
|
September 25, 1985 |
|
SMT. PANI AND ANR. Vs. STATE OF RAJASTHAN
|
August 16, 1985 |
|
SMT. RATANI & ORS. Vs. STATE OF RAJASTHAN
|
July 23, 1985 |
|
SMT. SHARDA W/O SITARAM Vs. STATE OF RAJASTHAN
|
July 18, 1985 |
|
SOBHAG MAL JAIN Vs. MOOL CHAND VAISH
|
May 8, 1985 |
|
SOBHARANI Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1985 |
|
SOCIAL WORK AND RESEARCH CENTRE BENSWARA Vs. STATE
|
December 19, 1985 |
|
SOHAN RAJ Vs. THE STATE
|
December 6, 1985 |
|
SOHAN SINGH Vs. STATE OF RAJASTHAN
|
August 22, 1985 |
|
SOHANLAL BASANT KUMAR Vs. UMRAO MAL CHOPRA
|
May 6, 1985 |
|
SONRAJ Vs. RAMKISHORE
|
January 15, 1985 |
|
STATE Vs. MANJI
|
July 2, 1985 |
|
STATE Vs. BANSILAL CHATARLAL
|
March 28, 1985 |
|
STATE Vs. BILKISH BANU
|
September 4, 1985 |
|
STATE Vs. MOOL CHAND
|
November 7, 1985 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. VIJAY SINGH MEHTA
|
December 20, 1985 |
|
STATE OF RAJASTHAN Vs. R K GODARA AND COMPANY
|
December 5, 1985 |
|
STATE OF RAJASTHAN Vs. AANILAL
|
December 16, 1985 |
|
STATE OF RAJASTHAN Vs. LICHMA DEVI
|
November 21, 1985 |
|
STATE OF RAJASTHAN Vs. ATTU ALIAS ATTAR CHAND
|
November 20, 1985 |
|
STATE OF RAJASTHAN Vs. PATIYA
|
November 8, 1985 |
|
STATE OF RAJASTHAN Vs. SHANKUNTLA
|
September 3, 1985 |
|
STATE OF RAJASTHAN Vs. MANI RAM
|
August 21, 1985 |
|
STATE OF RAJASTHAN Vs. PRITHVI SINGH
|
August 14, 1985 |
|
STATE OF RAJASTHAN Vs. LEMBA
|
July 23, 1985 |
|
STATE OF RAJASTHAN Vs. DAYAL SARAN SAXENA
|
July 25, 1985 |
|
STATE OF RAJASTHAN Vs. KANIA
|
August 1, 1985 |
|
STATE OF RAJASTHAN Vs. TEJARAM
|
September 5, 1985 |
|
STATE OF RAJASTHAN Vs. MAGNA
|
October 9, 1985 |
|
STATE OF RAJASTHAN Vs. DUDUWALA AND CO
|
April 8, 1985 |
|
STATE OF RAJASTHAN Vs. SURAJ BHAN
|
May 3, 1985 |
|
STATE OF RAJASTHAN Vs. KALYAN SAHAI
|
May 10, 1985 |
|
STATE OF RAJASTHAN Vs. SALEEM
|
January 9, 1985 |
|
STATE OF RAJASTHAN Vs. SARAJJUDDIN
|
January 2, 1985 |
|
STATE OF RAJASTHAN Vs. MAHARAJA SHREE UMAID MILLS
|
January 24, 1985 |
|
STATE OF RAJASTHAN Vs. BAJRANGA
|
January 21, 1985 |
|
STATE OF RAJASTHAN Vs. HEERA
|
January 30, 1985 |
|
STATE OF RAJASTHAN Vs. HARI SINGH
|
February 8, 1985 |
|
State of Rajasthan Vs. Hand Loom Articles Jaipur
|
February 7, 1985 |
|
STATE OF RAJASTHAN Vs. SHRI PAREGSHWAR TIWARI
|
March 13, 1985 |
|
STATE OF RAJASTHAN Vs. RADHAMOHAN
|
March 27, 1985 |
|
STATE OF RAJASTHAN Vs. BEHARILAL
|
December 4, 1985 |
|
STATE OF RAJASTHAN Vs. BHAKAR RAM
|
November 7, 1985 |
|
STATE OF RAJASTHAN Vs. BABULAL
|
November 8, 1985 |
|
STATE OF RAJASTHAN Vs. MOOLA
|
September 17, 1985 |
|
STATE OF RAJASTHAN Vs. RAM NARAIN AND TWO OTHERS
|
November 7, 1985 |
|
STATE OF RAJASTHAN Vs. CHHAGANA
|
December 5, 1985 |
|
SUBEER SINGH TAMRA Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1985 |
|
SUBEER SINGH TAMRA Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1985 |
|
SUBH KARAN Vs. STATE OF RAJASTHAN
|
November 21, 1985 |
|
SUBHAN S/O AHMADA Vs. THE STATE OF RAJASTHAN
|
August 29, 1985 |
|
SUDHAKAR SHASHTRI Vs. STATE
|
November 6, 1985 |
|
SUDHIR KUMAR Vs. MOHAN LAL SUKHADIA UNIVERSITY
|
November 6, 1985 |
|
SUKH PAL Vs. STATE OF RAJASTHAN
|
January 3, 1985 |
|
SUKHA AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
October 3, 1985 |
|
SUNIL SYNCHEM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1985 |
|
SURAJ BHUTRA Vs. HIGH COURT OF JUDICATURE
|
February 28, 1985 |
|
SURANA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1985 |
|
SURESH CHAND Vs. STATE OF RAJASTHAN
|
March 11, 1985 |
|
SURESH CHAND Vs. STATE OF RAJASTHAN
|
February 14, 1985 |
|
SURGYAN SINGH Vs. STATE OF RAJASTHAN
|
November 4, 1985 |
|
SURJA RAM Vs. STATE OF RAJASTHAN
|
February 5, 1985 |
|
SUSHILA KUMARI Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1985 |
|
SWARUP SINGH Vs. STATE OF RAJASTHAN
|
March 22, 1985 |
|
T C JAIN Vs. STATE OF RAJASTHAN
|
December 20, 1985 |
|
TAFAZUL HUSSAIN Vs. STATE OF RAJASTHAN
|
May 21, 1985 |
|
TARA Vs. KAPILMUNI
|
April 15, 1985 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
August 21, 1985 |
|
TEJA RAM Vs. STATE OF RAJASTHAN
|
September 17, 1985 |
|
THAKUR DAS Vs. OM PRAKASH
|
September 10, 1985 |
|
THAKUR DAS BHATIA Vs. M P MEENA
|
December 17, 1985 |
|
THE STATE OF RAJASTHAN Vs. PRITHVI SINGH AND OTHERS
|
December 20, 1985 |
|
THEKEDAR ROOPA Vs. SHAH ACHALMAL
|
April 18, 1985 |
|
TIMIA Vs. STATE OF RAJASTHAN
|
January 11, 1985 |
|
TODI PAHARMAL Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1985 |
|
TULSI DAS Vs. THE STATE OF RAJASTHAN AND OTHERS
|
December 2, 1985 |
|
TULSILAL MANILAL Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1985 |
|
UCHAB LAL Vs. TEJ MAL AND SUWA LAL
|
September 30, 1985 |
|
UDIYA AND LADURA Vs. STATE OF RAJASTHAN
|
July 12, 1985 |
|
UKA Vs. STATE OF RAJASTHAN
|
November 4, 1985 |
|
UNION OF INDIA Vs. RAJASTHAN ANUSHAKATI PARIYOJNA
|
January 10, 1985 |
|
UNION OF INDIA Vs. JETHA LAL D TRIVEDI
|
September 25, 1985 |
|
UNION OF INDIA Vs. RAISH PLASTIC
|
September 20, 1985 |
|
UNION OF INDIA Vs. SURTI SYNTEX LTD
|
September 17, 1985 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO AND ANR Vs. MST HOONDI BAI AND 6 ORS
|
August 5, 1985 |
|
UNITED INDIA INSURANCE COMPANY Vs. HARBHAJAN LAL
|
September 23, 1985 |
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UNIVERSITY OF JODHPUR Vs. MAHENDRA KEWALIA
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February 27, 1985 |
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UTMA RAM Vs. STATE OF RAJASTHAN
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November 19, 1985 |
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V K BHATNAGAR Vs. STATE OF RAJASTHAN
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September 25, 1985 |
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V S CHOUDHARY Vs. STATE OF RAJASTHAN
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February 4, 1985 |
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V S CHOUDHARY Vs. STATE OF RAJASTHAN
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January 8, 1985 |
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VARIA Vs. STATE OF RAJASTHAN
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October 1, 1985 |
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VAZIR MOHD. AND ANR. Vs. SAMBHU SINGH AND ORS.
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December 16, 1985 |
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VED RAJ Vs. STATE OF RAJASTHAN
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November 6, 1985 |
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VIDYA SAGAR RASTOGI Vs. STATE OF RAJASTHAN
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April 6, 1985 |
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VIJAI KUMAR Vs. STATE OF RAJASTHAN
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November 20, 1985 |
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VIJAI SINGH MEHTA Vs. STATE BANK OF BIKANER AND JAIPUR
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October 15, 1985 |
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VIJAY SINGH Vs. STATE OF RAJASTHAN
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November 19, 1985 |
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VIMALCHAND Vs. COMMISSIONER OF INCOME TAX
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January 17, 1985 |
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VIRENDRA KUMAR Vs. STATE OF RAJASTHAN
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January 1, 1985 |
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YASHPAL AND NARAIN Vs. STATE OF RAJASTHAN
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August 26, 1985 |
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YASHWANT GAURI SHANKER TRIVEDI Vs. STATE OF RAJASTHAN
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April 22, 1985 |
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ZAHID HUSSAIN Vs. STATE OF RAJASTHAN
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September 4, 1985 |