|
ABDUL GAFFAR Vs. STATE OF RAJASTHAN
|
April 6, 1984 |
|
ABDUL HAKIM Vs. STATE
|
March 20, 1984 |
|
ABDUL HAKIM Vs. STATE
|
March 21, 1984 |
|
ABDUL HAKIM AND ORS. Vs. PARAS MAL AND ORS.
|
September 26, 1984 |
|
ABDUL MAZID Vs. ABDUL MAZID
|
July 25, 1984 |
|
ABDUL RASHID Vs. STATE OF RAJASTHAN
|
January 20, 1984 |
|
ABDUL RASHID Vs. RAM DAYAL
|
August 7, 1984 |
|
ABDUL REHMAN Vs. STATE OF RAJASTHAN
|
March 8, 1984 |
|
ABDUL ZABBAR Vs. RAM SWAROOP
|
August 29, 1984 |
|
ACHAL SINGH Vs. STATE OF RAJASTHAN
|
August 24, 1984 |
|
ADARSH MOHNOT Vs. UNIVERSITY OF JODHPUR
|
February 7, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOOSA BHOY AMIN M K M
|
January 30, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHATIA MAHAJAN CONSTRUCTION
|
January 24, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHOHANLAL DUGAR LATE
|
March 23, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOHAMMAD AND SONS
|
March 7, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CO OPERATIVE BANK LIMITED
|
March 9, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE CO OPERATIVE BANK LIMITED
|
March 13, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SURANA AND COMPANY
|
February 22, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHEMICAL LIMES
|
April 16, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAHMAT KHAN FAIZUKHAN
|
April 17, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LIMITED
|
April 20, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BRAHM SWAROOP AND BROS
|
April 26, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANESHILAL LAL CHAND
|
May 3, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FARASOL LIMITED
|
August 22, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJ KUMARI BANGUR
|
August 10, 1984 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. EMERY STONE MFG COMPANY
|
December 5, 1984 |
|
ADDL COMMISSIONER OF INCOME TAX Vs. AMBER CORPORATION
|
April 3, 1984 |
|
ADITYA MILLS LIMITED Vs. UNION OF INDIA
|
July 2, 1984 |
|
AJAN Vs. STATE OF RAJASTHAN
|
August 14, 1984 |
|
ALL INDIA LOCO RUNNING STAFF Vs. UNION OF INDIA
|
October 29, 1984 |
|
AMI CHAND Vs. STATE OF RAJASTHAN
|
March 28, 1984 |
|
AMRA RAM Vs. UNIVERSITY OF JODHPUR
|
January 17, 1984 |
|
ANADA RAM AND SHANKER Vs. STATE OF RAJASTHAN
|
July 2, 1984 |
|
ANANT RAM Vs. STATE OF RAJASTHAN
|
April 19, 1984 |
|
ANIL KUMAR Vs. STATE
|
May 18, 1984 |
|
ANNA Vs. STATE OF RAJASTHAN
|
February 27, 1984 |
|
ANWAR Vs. STATE OF RAJASTHAN
|
March 8, 1984 |
|
ASSISTANT COMMERCIAL TAXES Vs. DELIGHT STEEL FURNITURE
|
March 5, 1984 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD E AJMER Vs. HAR NARAIN MOHAN LAL
|
July 5, 1984 |
|
ASSOCIATION OF RADHA SWAMI DERA Vs. PRATAP SINGH
|
August 10, 1984 |
|
AUTOMOBILES CO-OPERATIVE Vs. SUKH SINGH
|
September 10, 1984 |
|
AZIMULLA KHAN Vs. SHANTI DEVI
|
October 19, 1984 |
|
B L OJHA Vs. STATE OF RAJASTHAN
|
February 8, 1984 |
|
BACHHRAJ Vs. STATE OF RAJASTHAN
|
November 14, 1984 |
|
BAL KISHAN Vs. STATE OF RAJASTHAN
|
January 3, 1984 |
|
BAL KRISHAN Vs. STATE OF RAJASTHAN
|
January 3, 1984 |
|
BANSH PRADEEP SINGH Vs. STATE OF RAJASTHAN
|
January 13, 1984 |
|
BANSHIDHAR Vs. APPELLATE OFFICER
|
February 15, 1984 |
|
BAR COUNCIL OF RAJASTHAN Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1984 |
|
BHAGGHA Vs. STATE OF RAJASTHAN
|
February 3, 1984 |
|
BHAGIRATH SINGH Vs. STATE OF RAJASTHAN
|
July 4, 1984 |
|
BHAGIRATHDAN Vs. STATE OF RAJASTHAN
|
March 7, 1984 |
|
BHAGSINGH Vs. STATE OF RAJASTHAN
|
July 2, 1984 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
July 18, 1984 |
|
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
|
August 28, 1984 |
|
BHAGWANA Vs. STATE OF RAJASTHAN
|
August 17, 1984 |
|
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
|
July 5, 1984 |
|
BHAGWATI DEVI Vs. BHERU LAL
|
July 9, 1984 |
|
BHAGWATI LAL Vs. BHEROO LAL
|
July 31, 1984 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 18, 1984 |
|
BHANWAR LAL Vs. URBAN IMPROVEMENT TRUST
|
November 7, 1984 |
|
BHANWAR SINGH Vs. KUNDAN KANWAR
|
August 30, 1984 |
|
BHANWARIYA Vs. STATE OF RAJASTHAN
|
March 6, 1984 |
|
BHANWARLAL Vs. RAJASTHAN STATE ROAD TRANSPORT
|
March 12, 1984 |
|
BHARAT STEEL TUBES LTD Vs. STATE OF RAJASTHAN
|
December 21, 1984 |
|
BHAWANI SHANKAR Vs. STATE OF RAJASTHAN
|
March 29, 1984 |
|
BHAWANI SINGH Vs. PHOOL SINGH
|
November 9, 1984 |
|
BHERA RAM Vs. STATE
|
October 18, 1984 |
|
BHERARAM Vs. STATE OF RAJASTHAN
|
January 27, 1984 |
|
BHERU LAL Vs. SHANTI LAL
|
January 13, 1984 |
|
BHERU LAL AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
August 16, 1984 |
|
BHOLARAM Vs. STATE OF RAJASTHAN
|
April 4, 1984 |
|
BINDER SINGH Vs. STATE OF RAJASTHAN
|
February 28, 1984 |
|
BIRDHI LAL Vs. STATE OF RAJASTHAN
|
December 4, 1984 |
|
BIRLA JUTE AND INDUSTRIES LTD Vs. RAJASTHAN STATE ELECTRICITY BOARDJAIPUR
|
January 16, 1984 |
|
BISHAN DAS Vs. UNION OF INDIA
|
March 7, 1984 |
|
BRIJ KUMAR BHARGAVA Vs. RAJASTHAN HOUSING BOARD
|
July 16, 1984 |
|
BRIJ LAL Vs. STATE OF RAJASTHAN
|
July 3, 1984 |
|
BUDHA RAM Vs. STATE
|
June 11, 1984 |
|
C T O Vs. BABU BAKERY JODHPUR
|
April 9, 1984 |
|
CENTRAL INDIA MACHINERY MFG CO Vs. STATE OF MADHYA PRADESH
|
March 29, 1984 |
|
CHABIL DASS Vs. CHABIL DASS
|
August 22, 1984 |
|
CHAMPA LAL Vs. STATE OF RAJASTHAN
|
July 3, 1984 |
|
CHAND KANWAR Vs. MANNARAM
|
September 28, 1984 |
|
CHANDA RAM ALIAS RAM CHANDRA Vs. STATE OF RAJASTHAN
|
August 30, 1984 |
|
CHANDER RAJ Vs. STATE OF RAJASTHAN
|
December 3, 1984 |
|
CHANDRAKANTA Vs. RAJESH
|
October 16, 1984 |
|
CHARAN SINGH Vs. STATE OF RAJASTHAN
|
November 14, 1984 |
|
CHATUR BHUJ POKAR RAM Vs. COMMERCIAL TAXES OFFICER PALI
|
January 4, 1984 |
|
CHAUTH MAL Vs. STATE OF RAJASTHAN
|
March 12, 1984 |
|
CHHOGA ALIAS CHHOGA LAL Vs. STATE OF RAJASTHAN
|
March 20, 1984 |
|
CHHOTIYA Vs. STATE OF RAJASTHAN
|
July 12, 1984 |
|
CHHUTTAN KHAN AND ANR. Vs. SONI DEVI AND ORS.
|
August 9, 1984 |
|
CHITTORGARH PRATHMIK SAHKARI Vs. PRESCRIBED AUTHORITY
|
September 12, 1984 |
|
COMMERCIAL TAXES OFFICER Vs. BHOOT OIL MILLS
|
April 16, 1984 |
|
COMMERCIAL TAXES OFFICER Vs. RAJASTHAN SMALL INDUSTRIES CORP
|
May 7, 1984 |
|
COMMERCIAL TAXES OFFICER ANTI-EVASION JAIPUR Vs. SPENCER AND CO LTD
|
March 7, 1984 |
|
COMMERCIAL TAXES OFFICER PALI Vs. RAMDAS AMRITLAL
|
May 11, 1984 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE I JAIPUR Vs. S ZORASTER AND CO
|
August 1, 1984 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE II JAIPUR Vs. HARICHARANLAL
|
November 2, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. ADARSH GRAM TRUST
|
December 3, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CHATURBHUJ RADHAKISHAN
|
August 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PRITHVI RAJ DAGA SUJANGARH
|
April 25, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RANGNATH BANGUR DECD
|
April 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RAM NIWAS
|
April 5, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. GULAB DAS
|
May 22, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. FORESOLE LIMITED
|
February 20, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RAM DAYAL MODI AND SONS
|
January 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. AYODHYAKUMARI MRS
|
February 3, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. HIND AGENCIES
|
January 30, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. GOLECHA S K
|
March 23, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. N T AGRAWAL
|
April 19, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. GULNAR MARFATIA
|
December 12, 1984 |
|
CONTROLLER OF ESTATE DUTY Vs. JAISINGH
|
December 4, 1984 |
|
CTO Vs. KUNDAN MAL MUKAND MAL
|
April 3, 1984 |
|
DALI CHAND Vs. STATE OF RAJASTHAN
|
January 2, 1984 |
|
DALLU RAM Vs. STATE OF RAJASTHAN
|
March 22, 1984 |
|
DAMODAR Vs. SON DEI
|
July 18, 1984 |
|
DAMODAR LAL Vs. LALLI LAL
|
March 12, 1984 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
May 18, 1984 |
|
DAUDAYAL Vs. STATE TRANSPORT APPELLATE
|
September 24, 1984 |
|
DAYA RAM Vs. STATE OF RAJASTHAN
|
January 3, 1984 |
|
DEO KISHAN Vs. STATE OF RAJASTHAN
|
May 15, 1984 |
|
DESH RAJ Vs. UNION OF INDIA
|
January 13, 1984 |
|
DEVA & ANOTHER Vs. STATE OF RAJASTHAN
|
September 12, 1984 |
|
DEVI Vs. STATE OF RAJASTHAN
|
August 2, 1984 |
|
DEVI RAM Vs. UNION OF INDIA
|
September 5, 1984 |
|
DEVI SHANKAR Vs. SUB DIVISIONAL OFFICER BARAN
|
December 4, 1984 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN.
|
November 28, 1984 |
|
DEVKI NANDAN & ORS. Vs. STATE OF RAJASTHAN
|
March 20, 1984 |
|
DEVKINANDAN Vs. ROSHAN LAL
|
August 28, 1984 |
|
DHANNA & OTHERS Vs. STATE OF RAJASTHAN
|
October 17, 1984 |
|
DHANNA RAM Vs. STATE OF RAJASTHAN
|
March 28, 1984 |
|
Dhanraj Vs. BHANWARLAL
|
July 25, 1984 |
|
DHARAM PAL GUPTA Vs. REGISTRAR OF COMPANIES
|
August 16, 1984 |
|
DHURA Vs. STATE OF RAJASTHAN
|
September 28, 1984 |
|
DILIP KUMAR Vs. UNIVERSITY OF JODHPUR
|
August 10, 1984 |
|
DISTRICT ELECTRICAL ENGINEER Vs. STATE OF RAJASTHAN
|
March 15, 1984 |
|
DOONGAR RAM Vs. STATE OF RAJASTHAN
|
May 16, 1984 |
|
DULHA RAM Vs. STATE OF RAJASTHAN
|
February 20, 1984 |
|
DUNGAR Vs. STATE OF RAJASTHAN
|
January 6, 1984 |
|
DUNGARIA Vs. STATE OF RAJASTHAN
|
July 27, 1984 |
|
DURGA MADIRA SANGH Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1984 |
|
DURGADEVI Vs. SHIVKUMAR
|
September 9, 1984 |
|
ERGEN PLASTIC INDUSTRIES Vs. STATE OF RAJASTHAN
|
February 15, 1984 |
|
EXECUTIVE ENGINEER PH ED Vs. GOVIND RAM
|
October 19, 1984 |
|
FAKIR MOHAMAD Vs. STATE OF RAJASTHAN
|
September 18, 1984 |
|
FAQUIR MOHAMMAD Vs. STATE OF RAJASTHAN
|
February 14, 1984 |
|
FIRM JETHMAL Vs. RAM NATH
|
August 6, 1984 |
|
FIRM SOHAN LAL KISHAN LAL Vs. TALWARIA BROS
|
July 27, 1984 |
|
FOREMOST DAIRIES LTD Vs. STATE
|
October 23, 1984 |
|
GAJANAND Vs. STATE OF RAJASTHAN
|
May 1, 1984 |
|
GALBA Vs. NARPAT RAJ
|
December 4, 1984 |
|
GANESH Vs. STATE OF RAJASTHAN
|
April 6, 1984 |
|
GANESHRAM Vs. PARAS FINANCE CO
|
May 7, 1984 |
|
GANGA Vs. HANUMAN SINGH
|
September 27, 1984 |
|
GANGA SAHAI Vs. STATE
|
April 7, 1984 |
|
GANGUSINGH Vs. STATE OF RAJASTHAN
|
July 5, 1984 |
|
GANPAT Vs. STATE OF RAJASTHAN
|
March 5, 1984 |
|
GAURI SHANKER Vs. LOKESH CHAND
|
November 12, 1984 |
|
GAUTAM RAJ MEHTA Vs. STATE OF RAJASTHAN
|
March 2, 1984 |
|
GIRWAR DAN Vs. RAM PRASAD
|
January 20, 1984 |
|
GOPAL DAS Vs. REGIONAL TRANSPORT AUTHORITY
|
December 3, 1984 |
|
GOPAL LAL Vs. STATE OF RAJASTHAN
|
December 20, 1984 |
|
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1984 |
|
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
January 2, 1984 |
|
GOVIND SINGH Vs. STATE OF RAJASTHAN
|
March 14, 1984 |
|
GULAB Vs. STATE OF RAJASTHAN
|
September 24, 1984 |
|
GULAB CHAND Vs. STATE OF RAJASTHAN
|
July 4, 1984 |
|
GULRAJ POONAMCHAND Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1984 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
December 13, 1984 |
|
GYAN CHAND JAIN Vs. DISTRICT MAGISTRATE ALWAR
|
December 17, 1984 |
|
GYAN PRAKASH BHARGAVA Vs. BABOO LAL AND ANR.
|
September 6, 1984 |
|
HAMIRA RAM Vs. STATE OF RAJASTHAN
|
July 3, 1984 |
|
HANIF & ORS. Vs. STATE OF RAJASTHAN.
|
March 8, 1984 |
|
HANSIBAI Vs. NATIONAL INSURANCE CO LTD
|
December 12, 1984 |
|
HANSIYA Vs. STATE OF RAJASTHAN
|
November 7, 1984 |
|
HANSIYA AND ORS Vs. THE STATE OF RAJASTHAN
|
February 7, 1984 |
|
HANUMAN NATH Vs. STATE OF RAJASTHAN
|
January 10, 1984 |
|
HARDEEP SINGH Vs. STATE OF RAJASTHAN
|
February 21, 1984 |
|
HARI INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1984 |
|
HARI SINGH Vs. STATE OF RAJASTHAN & ANOTHER
|
March 30, 1984 |
|
HARI SINGH Vs. STATE OF RAJASTHAN
|
December 14, 1984 |
|
HARISH Vs. STATE OF RAJASTHAN
|
May 3, 1984 |
|
HARIYA Vs. STATE OF RAJASTHAN
|
February 2, 1984 |
|
HAWA SINGH Vs. STATE OF RAJASTHAN
|
July 26, 1984 |
|
HAZARI LAL Vs. UNION OF INDIA
|
August 8, 1984 |
|
HEERA SINGH Vs. DAYAL SINGH
|
April 28, 1984 |
|
HIRA ROOP CHANDANI Vs. STATE OF RAJASTHAN
|
March 27, 1984 |
|
HUKAM CHAND YADAV Vs. PREM NARAIN
|
August 7, 1984 |
|
HUKAMCHAND SHANKARLAL Vs. COMMISSIONER OF WEALTH TAX
|
January 13, 1984 |
|
I.P. CHOPRA Vs. RAM SAHAI
|
January 3, 1984 |
|
INDER DASS Vs. STATE OF RAJASTHAN
|
April 3, 1984 |
|
INDER LAL Vs. NARENDRA KUMAR
|
August 7, 1984 |
|
INDER SINGH Vs. STATE OF RAJASTHAN
|
March 7, 1984 |
|
ISABELL SINGH Vs. RAM SINGH
|
July 24, 1984 |
|
ISHAR NATH Vs. STATE OF RAJASTHAN
|
January 2, 1984 |
|
ISMAIL KHAN Vs. STATE OF RAJASTHAN
|
January 16, 1984 |
|
J
KAMOD Vs. BOARD OF REVENUE
|
November 7, 1984 |
|
J JAGANNATH Vs. SUB DIVISIONAL OFFICER
|
September 28, 1984 |
|
J P SHARMA AND SONS Vs. COMMISSIONER OF INCOME TAX RAJASTHAN
|
January 9, 1984 |
|
JAGAN NATH AND ORS. Vs. STATE OF RAJASTHAN
|
October 15, 1984 |
|
JAGDISH Vs. HARINARAIN
|
January 18, 1984 |
|
JAGDISH NARAIN Vs. SHYAM SUNDER
|
August 7, 1984 |
|
JAI RAM Vs. STATE OF RAJASTHAN
|
April 11, 1984 |
|
JAIPUR METALS AND ELECTRICALS LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE 1 JAIPUR
|
July 2, 1984 |
|
JAIPUR UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1984 |
|
JAL SINGH Vs. STATE OF RAJASTHAN
|
March 13, 1984 |
|
JALAL Vs. STATE OF RAJASTHAN
|
July 17, 1984 |
|
JALAM CHAND Vs. STATE
|
August 25, 1984 |
|
JALAM SINGH Vs. NARAIN KANWAR
|
February 1, 1984 |
|
JALAM SINGH Vs. NARAIN KANWAR
|
October 30, 1984 |
|
JASPAL SINGH Vs. STATE OF RAJASTHAN
|
March 6, 1984 |
|
JASWANT SINGH Vs. BOARD OF REVENUE
|
March 22, 1984 |
|
JEEVA Vs. STATE OF RAJASTHAN
|
March 15, 1984 |
|
JEEVAN RAM Vs. STATE OF RAJASTHAN
|
July 26, 1984 |
|
JESA RAM Vs. STATE OF RAJASTHAN
|
July 10, 1984 |
|
JETHA RAM Vs. STATE OF RAJASTHAN
|
September 3, 1984 |
|
JETHMAL Vs. STATE OF RAJASTHAN
|
September 27, 1984 |
|
JETHMAL Vs. KHUSAL SINGH
|
July 9, 1984 |
|
JODH SINGH Vs. STATE OF RAJASTHAN
|
August 17, 1984 |
|
JOHARI Vs. KIRORI
|
July 1, 1984 |
|
JOHARI Vs. KIRORI
|
July 3, 1984 |
|
KACHHWA Vs. STATE OF RAJASTHAN
|
November 20, 1984 |
|
KAILASH CHAND Vs. STATE OF RAJASTHAN
|
May 1, 1984 |
|
KAILASH RAJ Vs. STATE OF RAJASTHAN
|
July 13, 1984 |
|
KAJOD Vs. RAMU
|
January 31, 1984 |
|
KALIYA Vs. STATE OF RAJASTHAN
|
February 15, 1984 |
|
KALIYA Vs. STATE OF RAJASTHAN
|
November 12, 1984 |
|
KALYAN Vs. BOARD OF REVENUE AJMER
|
May 15, 1984 |
|
KAMAD AND ORS Vs. BOARD OF REVENUE AND ORS
|
November 7, 1984 |
|
KANA Vs. STATE OF RAJASTHAN
|
February 10, 1984 |
|
KANA S/O LALU Vs. STATE OF RAJASTHAN
|
February 3, 1984 |
|
KANHAIYA LAL Vs. HARI KRISHAN
|
January 2, 1984 |
|
KANHAIYA LAL PUROHIT Vs. DISTRICT AND SESSIONS JUDGE
|
November 2, 1984 |
|
KANHAIYA SON OF BAL KISHAN, LATOOR S/O MOOLA, KHILADI S/O KANHAIYA AND GORDHAN S/O BHORIYA Vs. STATE OF RAJASTHAN
|
September 12, 1984 |
|
KANHIYALAL RAMESHWAR DAS Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1984 |
|
KARTAR SINGH Vs. STATE OF RAJASTHAN
|
November 29, 1984 |
|
KASTOOR CHAND Vs. STATE OF RAJASTHAN
|
September 28, 1984 |
|
KESA Vs. STATE OF RAJASTHAN
|
May 16, 1984 |
|
KEWAL Vs. STATE OF RAJASTHAN
|
July 12, 1984 |
|
KEWAL RAM Vs. U.I.T. JODHPUR
|
February 10, 1984 |
|
KHEM CHAND Vs. STATE OF RAJASTHAN AND ORS.
|
September 19, 1984 |
|
KIRAN KANWAR Vs. UNION OF INDIA
|
July 11, 1984 |
|
KISHAN LAL Vs. DEO PRASAD
|
January 2, 1984 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
May 22, 1984 |
|
KISHANSINGH Vs. STATE OF RAJASTHAN
|
February 15, 1984 |
|
KISHORILAL Vs. BUDHI
|
October 19, 1984 |
|
KISTOOR PURI Vs. STATE OF RAJASTHAN
|
July 30, 1984 |
|
KOTA SAND COMPANY AND ANR. Vs. SANTOSH TALWAR AND ORS.
|
August 30, 1984 |
|
KRISHI RIN DATRI SAHKARI SABHA PACHEL KALAN Vs. STATE OF RAJASTHAN
|
February 3, 1984 |
|
KRISHNA DEVI Vs. RAJ KUMAR
|
August 23, 1984 |
|
KRISHNA WEAVING MILLS Vs. CHANDRA BHAGA DEVI WIDOW
|
October 19, 1984 |
|
KUMARI SHIKHA CHOUDHARY Vs. STATE OF RAJASTHAN
|
September 13, 1984 |
|
KUNDAN SINGH JHALA Vs. STATE OF RAJASTHAN
|
May 21, 1984 |
|
KUNJ BEHARI ACHARYA Vs. JEET MAL
|
July 30, 1984 |
|
LADU Vs. STATE OF RAJASTHAN
|
February 2, 1984 |
|
LAKHA SINGH Vs. STATE
|
April 19, 1984 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
February 10, 1984 |
|
LAL SINGH Vs. STATE OF RAJASTHAN
|
January 30, 1984 |
|
LALLOO Vs. BACHI
|
October 31, 1984 |
|
LALLU LAL Vs. DIST AND SESSIONS JUDGE JAIPUR
|
April 25, 1984 |
|
LAXMI NARAYAN VYAS Vs. STATE OF RAJASTHAN
|
November 20, 1984 |
|
LEKHA SINGH Vs. STATE OF RAJASTHAN
|
April 19, 1984 |
|
LONDON WINE Vs. STATE AND ORS.
|
December 14, 1984 |
|
M/S CHANDRA BHAN BANSHI LAL RAM RATAN DAGA Vs. MUNICIPAL COUNCIL
|
December 3, 1984 |
|
M/S. LEELA BROTHERS Vs. LADU RAM
|
May 2, 1984 |
|
MADA SINGH Vs. STATE OF RAJASTHAN
|
July 26, 1984 |
|
MAFTA AND 8 ORS. Vs. THE STATA OF RAJASTHAN
|
September 27, 1984 |
|
MAG SINGH Vs. BOARD OF REVENUE AJMER
|
February 8, 1984 |
|
MAHADIA Vs. STATE OF RAJASTHAN
|
May 16, 1984 |
|
MAHANT SHRI MANI RAM DAS ALIAS Vs. THAKUR KISHAN SINGH
|
March 22, 1984 |
|
MAHARAJADHIRAJ HIMMAT SINGHJI Vs. COMMISSIONER OF WEALTH TAX
|
January 2, 1984 |
|
MAHAVIR PRASAD SHARMA Vs. JASWANTI DEVI AND ORS.
|
August 14, 1984 |
|
MAHAVIR SINGH Vs. UNION OF INDIA
|
August 7, 1984 |
|
MAHENDRA KAUR Vs. DARSHAN SINGH
|
November 29, 1984 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
September 6, 1984 |
|
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
|
January 3, 1984 |
|
MAHESH CHAND Vs. STATE OF RAJASTHAN
|
August 28, 1984 |
|
MAI SINGH Vs. STATE OF RAJASTHAN
|
May 7, 1984 |
|
MAKBOOL Vs. STATE OF RAJASTHAN
|
April 3, 1984 |
|
MAKHAN LAL MASIH Vs. STATE OF RAJASTHAN
|
March 14, 1984 |
|
MAL SINGH Vs. STATE OF RAJASTHAN
|
March 21, 1984 |
|
MALARAM Vs. STATE OF RAJASTHAN
|
March 13, 1984 |
|
MALU KHAN LALU KHAN Vs. COMMISSIONER OF INCOME TAX
|
October 22, 1984 |
|
MAN INDUSTRIAL CORPORATION LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
|
April 9, 1984 |
|
MAN SINGH DEORA Vs. DAULAT RATHI
|
July 20, 1984 |
|
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
April 27, 1984 |
|
MANGLA RAM Vs. STATE OF RAJASTHAN
|
January 6, 1984 |
|
MANZOOR AHMED Vs. STATE OF RAJASTHAN
|
December 11, 1984 |
|
MARIYAM Vs. GULAM MOHAMMED
|
May 16, 1984 |
|
MATHURA LAL AND BIRDHA Vs. STATE OF RAJASTHAN
|
August 14, 1984 |
|
MILLUMAL Vs. STATE OF RAJASTHAN
|
April 30, 1984 |
|
MINERVA SHIKSHA SAMITI Vs. MITHLESH KUMARI
|
October 22, 1984 |
|
MIRCHALI Vs. STATE OF RAJASTHAN
|
March 26, 1984 |
|
MISS HIRA ROOP CHANDANI Vs. THE STATE OF RAJASTHAN AND ORS
|
March 27, 1984 |
|
MODA RAM Vs. PRITHVI RAJ
|
May 24, 1984 |
|
MOHAMMAD ALI Vs. MOHD. NOOR
|
September 6, 1984 |
|
MOHAN KANWAR Vs. STATE OF RAJASTHAN
|
January 30, 1984 |
|
MOHAN LAL Vs. STATE OF RAJASTHAN
|
December 17, 1984 |
|
MOHAN SINGH GEHLOT Vs. MUNICIPAL COUNCIL
|
November 15, 1984 |
|
MOHANLAL Vs. BALWANT KAUR
|
October 16, 1984 |
|
MOHANLAL AND ANR. Vs. SHANTI DEVI AND ORS.
|
August 21, 1984 |
|
MOHD USMAN Vs. UNION OF INDIA
|
April 4, 1984 |
|
MOOLYA Vs. STATE OF RAJASTHAN
|
July 11, 1984 |
|
MOTI LAL Vs. STATE OF RAJASTHAN
|
April 17, 1984 |
|
MUNILAL SHIVNARAIN KOTHARI Vs. COMMISSIONER OF INCOME TAX
|
April 16, 1984 |
|
MUNNA Vs. STATE OF RAJASTHAN
|
May 25, 1984 |
|
MUNSHI RAM & OTHER Vs. STATE OF RAJASTHAN
|
April 7, 1984 |
|
MUZAFFAR HASAN Vs. SURAJ MAL AND OTHERS.
|
January 12, 1984 |
|
NAKOO SINGH Vs. SONGIR
|
November 21, 1984 |
|
NANA LAL Vs. STATE OF RAJASTHAN
|
August 2, 1984 |
|
NANDLAL SHARMA Vs. CHIEF SECRETARY STATE
|
March 12, 1984 |
|
NANI BAI Vs. STATE
|
June 3, 1984 |
|
NANU RAM Vs. STATE OF RAJASTHAN
|
September 10, 1984 |
|
NAR SINGH Vs. STATE OF RAJASTHAN
|
May 24, 1984 |
|
NARAIN Vs. STATE OF RAJASTHAN
|
July 19, 1984 |
|
NARAIN Vs. STATE OF RAJASTHAN
|
May 19, 1984 |
|
NARAIN LAL Vs. PRABANDHKARINI COMMITTEE
|
May 15, 1984 |
|
NARAIN LAL NIRALA Vs. STATE OF RAJASTHAN
|
July 11, 1984 |
|
NARAINSINGH Vs. STATE OF RAJASTHAN
|
February 20, 1984 |
|
NARAYAN Vs. KALAN BAI
|
December 19, 1984 |
|
NARENDRA KUMAR & OTHERS Vs. STATE OF RAJASTHAN
|
January 17, 1984 |
|
NARNAULI JEWEL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1984 |
|
NARPAT KARAN Vs. DISTRICT JUDGE BALOTRA
|
January 27, 1984 |
|
NARPAT KARAN Vs. STATE OF RAJASTHAN
|
August 29, 1984 |
|
NATHA Vs. STATE OF RAJASTHAN
|
December 17, 1984 |
|
NATHU MAL Vs. UNION OF INDIA
|
January 2, 1984 |
|
NATHU SINGH Vs. STATE OF RAJASTHAN
|
May 15, 1984 |
|
NATHULAL Vs. SUB-DIVISIONAL OFFICER
|
September 28, 1984 |
|
NAV BHARAT CONSTRUCTION Vs. STATE OF RAJASTHAN
|
May 7, 1984 |
|
NAVARATAN SINGH Vs. CHANDI DAN
|
September 17, 1984 |
|
NAVRATAN SINGH Vs. CHANDIDAN
|
June 17, 1984 |
|
NENU RAM AND NATIONAL INSURANCE Vs. BHAGWAN SINGH
|
July 26, 1984 |
|
NEW INDIA ASSURANCE CO Vs. GALKU
|
August 10, 1984 |
|
NEW INDIA ASSURANCE CO Vs. GAURI SHANKER SHARMA
|
August 16, 1984 |
|
NEW INDIA ASSURANCE CO ALWAR Vs. RAM DAYAL
|
September 3, 1984 |
|
NEW INDIA ASSURANCE COMPANY Vs. DEEN DAYAL
|
September 5, 1984 |
|
NIWAS Vs. KESRI CHAND
|
August 1, 1984 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
August 23, 1984 |
|
OM PRAKASH Vs. SPEAKER RAJASTHAN
|
February 27, 1984 |
|
ORIENTAL FIRE AND GENERAL Vs. DH
|
August 2, 1984 |
|
P.T. SHARMA Vs. STATE OF RAJASTHAN
|
February 7, 1984 |
|
PADAM CHAND Vs. GORDHAN DAS
|
December 20, 1984 |
|
PADMA Vs. STATE OF RAJASTHAN
|
March 6, 1984 |
|
PALA RAM Vs. MANGTU RAM
|
February 22, 1984 |
|
PANNA LAL Vs. STATE OF RAJASTHAN
|
July 4, 1984 |
|
PANNA LAL Vs. MOHAN LAL
|
August 10, 1984 |
|
PARAS RAM Vs. MAHARAJ EKLING SINGHJI
|
July 19, 1984 |
|
PARI DEVI Vs. STATE OF RAJASTHAN
|
April 3, 1984 |
|
PARSA ALIAS PARAS RAM Vs. STATE OF RAJASTHAN
|
February 2, 1984 |
|
PHOOL CHAND Vs. GHISI LAL
|
February 14, 1984 |
|
PHUSRAJ GANGABISHAN Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1984 |
|
POKAR RAM Vs. STATE OF RAJASTHAN
|
July 7, 1984 |
|
POKARMAL RAM NARAYAN Vs. RAM SARAN
|
August 16, 1984 |
|
POONAM KANWAR Vs. R T A
|
August 9, 1984 |
|
POONJA Vs. STATE OF RAJASTHAN
|
July 17, 1984 |
|
POOSA RAM Vs. GHASI RAM
|
July 25, 1984 |
|
PRABHULAL Vs. BOARD OF REVENUE
|
September 26, 1984 |
|
PRABHULAL Vs. STATE OF RAJASTHAN
|
August 10, 1984 |
|
PRABHULAL S/O SANWALIA Vs. STATE OF RAJASTHAN
|
March 29, 1984 |
|
PRAKASH CHANDRA AJMERA Vs. STATE OF RAJASTHAN
|
February 21, 1984 |
|
PRAKASH CHANDRA JAIN Vs. ALLADIN AND ORS.
|
September 6, 1984 |
|
PRAKASH CHANDRA JOHARI Vs. INDIAN OVERSEAS BANK
|
October 22, 1984 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
January 9, 1984 |
|
PREM CHAND Vs. JASODA AND ORS.
|
September 4, 1984 |
|
PREM LAL Vs. STATE OF RAJASTHAN AND ORS.
|
February 15, 1984 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
February 6, 1984 |
|
PREMA RAM Vs. STATE OF RAJASTHAN
|
January 4, 1984 |
|
PRITHVI SINGH Vs. COMMISSIONER OF WEALTH TAX ADDL
|
January 10, 1984 |
|
PRITHVI SINGH Vs. COMMISSIONER OF WEALTH TAX
|
February 22, 1984 |
|
PRITHVI SINGH Vs. STATE OF RAJASTHAN
|
March 23, 1984 |
|
PROF KRISHNA DATT SINGH Vs. PAWAN KUMAR
|
July 26, 1984 |
|
PUNJAB NATIONAL BANK Vs. OFFICIAL LIQUIDATOR
|
July 12, 1984 |
|
PUSHPA DEVI Vs. OM PRAKASH
|
August 28, 1984 |
|
R J ENGINEERING AND IRON Vs. UNION OF INDIA
|
November 27, 1984 |
|
R S R T C Vs. MOHAN LAL
|
November 24, 1984 |
|
R S R T C Vs. MAHESH KUMAR
|
September 19, 1984 |
|
RADHA BALLABH HALDIYA Vs. PUSHALAL AGARWAL
|
May 25, 1984 |
|
RADHEY SHYAM Vs. STATE
|
August 31, 1984 |
|
RADHIA Vs. STATE OF RAJASTHAN
|
July 17, 1984 |
|
RAGHUVAR DAS Vs. STATE OF RAJASTHAN
|
April 11, 1984 |
|
RAGHUVIR SINGH SOLANKI Vs. BISHAN KUMAR TANDON
|
January 16, 1984 |
|
RAHIM BUX Vs. STATE OF RAJASTHAN
|
March 6, 1984 |
|
RAJ CONSTRUCTION COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
July 30, 1984 |
|
RAJ KUMAR Vs. STATE OF RAJASTHAN
|
December 10, 1984 |
|
RAJ STATE ROAD TRANSPORT Vs. VIDHYA SHARMA
|
September 19, 1984 |
|
RAJASTHAN CENTRAL STORES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 29, 1984 |
|
RAJASTHAN FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
May 15, 1984 |
|
RAJASTHAN IRON AND STEEL MERCHANTS ASSOCIATION PVT LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE-II JAIPUR
|
July 2, 1984 |
|
RAJASTHAN LEGISLATIVE ASSEMBLY SECRETARIAT OFFICERS ASSOCIATION Vs. STATE OF RAJASTHAN
|
September 4, 1984 |
|
RAJASTHAN RAJYA SAHKARI Vs. JUDGE INDUSTRIAL
|
July 5, 1984 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. STATE
|
December 4, 1984 |
|
RAJASTHAN STATE INDUSTRIAL Vs. STATE OF RAJASTHAN
|
December 17, 1984 |
|
RAJASTHAN STATE ROAD Vs. BARDHI
|
July 18, 1984 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. SHANTI UPMANNU
|
September 4, 1984 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. PISTA AGGARWAL
|
October 19, 1984 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION PARIVAHAN MARG JAIPUR Vs. JUDGE INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
|
October 18, 1984 |
|
RAJENDRA SINGH Vs. SURESH CHANDRA
|
July 16, 1984 |
|
RAKHA SINGH Vs. STATE
|
February 20, 1984 |
|
RAM CHANDRA AND OTHERS Vs. STATE OF RAJASTHAN
|
September 12, 1984 |
|
RAM CHANDRA RATHI Vs. SUNIL KHOSLA
|
January 2, 1984 |
|
RAM CHANDRA S/O GAJANAND MALI Vs. STATE OF RAJASTHAN
|
January 31, 1984 |
|
RAM GOPAL & OTHERS Vs. SHRI HANUMAN BALIKA HIGHER SECONDARY SCHOOL, RATANGARH & OTHERS
|
May 18, 1984 |
|
RAM KALYAN Vs. STATE OF RAJASTHAN
|
January 27, 1984 |
|
RAM KHILADI Vs. STATE
|
August 17, 1984 |
|
RAM KISHAN ALIAS KISHNA Vs. STATE OF RAJASTHAN
|
August 8, 1984 |
|
RAM KUMAR SINGH Vs. STATE OF RAJASTHAN
|
July 19, 1984 |
|
RAM PAL Vs. STATE OF RAJASTHAN
|
August 23, 1984 |
|
RAM PRAKASH Vs. STATE OF RAJASTHAN
|
January 27, 1984 |
|
RAM PRASAD SHARMA AND SONS Vs. STATE OF RAJASTHAN
|
August 9, 1984 |
|
RAM SINGH Vs. RAM SINGH
|
August 21, 1984 |
|
RAMBILAS CHANDRAM Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1984 |
|
RAMCHANDRA Vs. POKAR RAM
|
August 29, 1984 |
|
RAMDHAN Vs. STATE OF RAJASTHAN
|
August 2, 1984 |
|
RAMESH KUMAR Vs. STATE OF RAJASTHAN
|
September 12, 1984 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
September 4, 1984 |
|
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
|
July 16, 1984 |
|
RAMESHWAR S/O SIVJI Vs. STATE OF RAJASTHAN.
|
July 17, 1984 |
|
RAMJU Vs. STATE OF RAJASTHAN
|
December 11, 1984 |
|
RAMKARAN & OTHERS Vs. STATE OF RAJASTHAN
|
August 29, 1984 |
|
RAMKUMARI SHARMA Vs. RAMKISHAN AND ORS.
|
July 30, 1984 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
January 25, 1984 |
|
REDHEY SHYAM Vs. SOHAN SINGH MANOHAR SINGH
|
April 16, 1984 |
|
REGISTRAR OF COMPANIES Vs. JAI AGRO INDUSTRIES LTD
|
November 22, 1984 |
|
RISHIKUMAR Vs. STATE OF RAJASTHAN
|
February 10, 1984 |
|
ROOP NARAIN CONTRACTOR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
March 29, 1984 |
|
ROOPA Vs. STATE OF RAJASTHAN
|
February 3, 1984 |
|
ROSHAN LAL Vs. STATE OF RAJASTHAN
|
March 28, 1984 |
|
S K GHOSH Vs. STATE OF RAJASTHAN
|
November 16, 1984 |
|
SADRA Vs. STATE OF RAJASTHAN
|
May 15, 1984 |
|
SADULLA Vs. STATE OF RAJASTHAN
|
April 20, 1984 |
|
SALIM Vs. STATE OF RAJASTHAN
|
February 29, 1984 |
|
SALLA RAM Vs. STATE OF RAJASTHAN
|
July 6, 1984 |
|
SAMBHAR SALTS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 8, 1984 |
|
SAMPAT RAJ Vs. SHARAT CHANDRA ADITYA
|
November 29, 1984 |
|
SANGHI G G Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1984 |
|
SANTA SINGH Vs. STATE
|
March 23, 1984 |
|
SANTOSH Vs. STATE OF RAJASTHAN
|
February 3, 1984 |
|
SANTOSH KUMAR Vs. R T A
|
November 20, 1984 |
|
SANWALIYA Vs. STATE OF RAJASTHAN
|
April 23, 1984 |
|
SANWAR MAL Vs. STATE OF RAJASTHAN
|
January 16, 1984 |
|
SARDARA Vs. STATE OF RAJASTHAN
|
July 30, 1984 |
|
SAROJ DEVI Vs. WEALTH TAX OFFICER
|
February 7, 1984 |
|
SATISH KUMAR Vs. MURLIDHAR ISHARDAS
|
November 12, 1984 |
|
SATYA NARAIN Vs. STATE OF RAJASTHAN
|
July 2, 1984 |
|
SAVIA Vs. STATE OF RAJASTHAN
|
November 16, 1984 |
|
SAVITA MOHAN NAGPAL Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1984 |
|
SAWITA Vs. CHANDRA PRAKASH
|
December 10, 1984 |
|
SECRETARY U I T Vs. KARAMCHARI SANGH U I T
|
September 14, 1984 |
|
SHAHABUDDIN Vs. DAYALA AND ANR.
|
August 21, 1984 |
|
SHANTI DEVI Vs. RAGHAV PRAKASH
|
October 29, 1984 |
|
SHANTI LAL OJHA Vs. STATE OF RAJASTHAN
|
November 28, 1984 |
|
SHARMA J P AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1984 |
|
SHARMA J P AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1984 |
|
SHIKHA CHOUDHARY Vs. STATE OF RAJASTHAN
|
September 13, 1984 |
|
SHISHPAL Vs. STATE OF RAJASTHAN
|
February 7, 1984 |
|
SHIV KUMAR Vs. STATE OF RAJASTHAN
|
July 19, 1984 |
|
SHIV SHANKER RICE AND GENERAL MILLS Vs. MANGI LAL
|
January 11, 1984 |
|
SHIVDA RAM Vs. DEVELOPMENT COMMISSIONER
|
April 26, 1984 |
|
SHIVNARAIN & OTHERS Vs. STATE OF RAJASTHAN
|
November 19, 1984 |
|
SHRAINI DAN Vs. STATE
|
February 21, 1984 |
|
SHRI RAM AGRAWAL Vs. UNION OF INDIA
|
July 16, 1984 |
|
SHRIBUX SYAM Vs. STATE OF RAJASTHAN
|
January 19, 1984 |
|
SHRIGOPAL INDUSTRIES Vs. STATE OF RAJASTHAN
|
March 27, 1984 |
|
SHRILAL JANVA Vs. UDAI RAM DHAKAD
|
January 4, 1984 |
|
SHYAMA ALIAS SHYAMLAL Vs. STATE OF RAJASTHAN.
|
July 31, 1984 |
|
SOHAN SINGH Vs. STATE OF RAJASTHAN
|
January 31, 1984 |
|
SOHANLAL Vs. STATE OF RAJASTHAN
|
January 16, 1984 |
|
SOM SINGH Vs. STATE OF RAJASTHAN
|
February 8, 1984 |
|
SONA DISTILLERIES LTD Vs. EXCISE COMMISSIONER
|
July 2, 1984 |
|
SONWARIA Vs. STATE OF RAJASTHAN
|
May 21, 1984 |
|
STATE Vs. SAHACHARI UDHYOG MANDIR
|
April 9, 1984 |
|
STATE Vs. KARNI SINGH
|
August 1, 1984 |
|
STATE Vs. RUDIA
|
August 9, 1984 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. PRAHLAD RAI KHEMKA
|
March 30, 1984 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. FIRM BALLABH DAS AND SONS
|
March 12, 1984 |
|
STATE OF RAJASTHAN Vs. MAGNUS DRUG HOUSE
|
March 7, 1984 |
|
STATE OF RAJASTHAN Vs. ORIENTAL AGENCIES
|
March 26, 1984 |
|
STATE OF RAJASTHAN Vs. LICHMAN
|
February 9, 1984 |
|
STATE OF RAJASTHAN Vs. LIBERTY SPORTS
|
March 6, 1984 |
|
STATE OF RAJASTHAN Vs. ASHARAM
|
February 24, 1984 |
|
STATE OF RAJASTHAN Vs. GULAM ABBAS KAMRUDDIN
|
January 6, 1984 |
|
STATE OF RAJASTHAN Vs. CHAMPA LAL
|
April 26, 1984 |
|
STATE OF RAJASTHAN Vs. RAMSWAROOP
|
July 17, 1984 |
|
STATE OF RAJASTHAN Vs. JAIMAL SINGH AND CO
|
July 16, 1984 |
|
STATE OF RAJASTHAN Vs. GOPI NATH GAUR
|
July 25, 1984 |
|
STATE OF RAJASTHAN Vs. KAMI SINGH
|
August 1, 1984 |
|
STATE OF RAJASTHAN Vs. GHISIA
|
August 9, 1984 |
|
STATE OF RAJASTHAN Vs. SEWAK RAM
|
August 10, 1984 |
|
STATE OF RAJASTHAN Vs. RUDIA
|
August 8, 1984 |
|
STATE OF RAJASTHAN Vs. BIRLA JUTE AND INDUSTRIES LTD
|
August 21, 1984 |
|
STATE OF RAJASTHAN Vs. S O KOHALI
|
August 21, 1984 |
|
STATE OF RAJASTHAN Vs. JOGENDRA PAL BHATIA
|
September 20, 1984 |
|
STATE OF RAJASTHAN Vs. HARISH CHANDRA
|
September 28, 1984 |
|
STATE OF RAJASTHAN Vs. HARI S/O KALOO AND ORS.
|
March 22, 1984 |
|
STATE OF RAJASTHAN Vs. MUNSI RAM AND OTHERS
|
February 6, 1984 |
|
STATE OF RAJASTHAN Vs. DURGA LAL
|
April 17, 1984 |
|
STATE OF RAJASTHAN Vs. PRITAM SINGH AND OTHERS
|
December 7, 1984 |
|
STATE OF RAJASTHAN Vs. FIRM JAIMAL SINGH AND CO
|
July 16, 1984 |
|
STATE OF RAJASTHAN Vs. RAMESHWARLAL
|
October 22, 1984 |
|
STATE OF RAJASTHAN Vs. RAMESHWARLAL
|
November 22, 1984 |
|
SUALAL AND ORS. Vs. SATYA NARAIN AGARWAL AND ANR.
|
October 15, 1984 |
|
SUBHASH MEDICAL STORES Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1984 |
|
SUBUDHI Vs. STATE OF RAJASTHAN
|
December 7, 1984 |
|
SUKHDEO CHARITY ESTATE Vs. COMMISSIONER OF INCOME TAX
|
April 16, 1984 |
|
SUNDER DASS JINDAL AND COMPANY Vs. STATE OF RAJASTHAN
|
January 16, 1984 |
|
SUPERINTENDING ENGINEER CANAL Vs. PHOOLA
|
August 1, 1984 |
|
SURAJ MAL Vs. STATE
|
July 10, 1984 |
|
SURAJ MAL Vs. JAFFARULLAH
|
April 7, 1984 |
|
SURAJ NARAIN Vs. SNEH LATA JAIN
|
August 24, 1984 |
|
SURESH CHANDRA JAIN Vs. STATE OF RAJASTHAN
|
January 4, 1984 |
|
SURJA RAM Vs. STATE OF RAJASTHAN
|
July 2, 1984 |
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SUSHILA DEVI Vs. RAJASTHAN STATE CO OP TRIBUNAL
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July 11, 1984 |
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SUZAN MAL Vs. BHANWAR LAL
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July 24, 1984 |
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TEEJA Vs. RAM RATAN
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August 21, 1984 |
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TEJ SINGH Vs. STATE OF RAJASTHAN
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January 20, 1984 |
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TEJPAL SINGH Vs. RAJASTHAN STATE ROADWAYS
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September 19, 1984 |
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THAKUR VIKRAM SINGH Vs. CONTROLLER OF ESTATE DUTY
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July 17, 1984 |
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THE STATE OF RAJASTHAN AND ORS Vs. HARISH CHANDRA AND ANR
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September 28, 1984 |
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TIWARI KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX
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May 19, 1984 |
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TOLAPURI Vs. STATE OF RAJASTHAN
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July 3, 1984 |
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TOLIYA Vs. STATE OF RAJASTHAN
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December 21, 1984 |
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TULSI RAM Vs. STATE
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August 8, 1984 |
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TULSIRAM Vs. STATE OF RAJASTHAN
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December 11, 1984 |
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UDAI CHAND SHARMA Vs. STATE OF RAJASTHAN
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July 18, 1984 |
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UDALAL Vs. STATE OF RAJASTHAN
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March 30, 1984 |
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UMED CLUB Vs. STATE OF RAJASTHAN
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July 19, 1984 |
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UMED SINGH Vs. DEVI SINGH
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July 20, 1984 |
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UMMAIDA RAM Vs. STATE OF RAJASTHAN
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January 3, 1984 |
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UNITED INDIA INSURANCE CO. LTD. Vs. HARBHAJAN LAL AND ORS.
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September 23, 1984 |
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VANIA Vs. STATE OF RAJASTHAN
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February 20, 1984 |
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VEERA ALIASBALVEER SINGH Vs. STATE OF RAJASTHAN
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January 6, 1984 |
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VIIAY RAI SINGH RAJAWAT Vs. STATE OF RAJASTHAN
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April 3, 1984 |
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VIJAY RAMAWAT Vs. STATE OF RAJASTHAN
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October 20, 1984 |
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VIPIN BEHARI Vs. STATE OF RAJASTHAN
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August 6, 1984 |
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VIPIN BEHARI AND ANR Vs. STATE OF RAJASTHAN
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July 31, 1984 |
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VISHWAKARMA TIMBER MART Vs. STATE OF RAJASTHAN
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May 1, 1984 |
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WAFATAN Vs. JAMIL AHMED
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February 20, 1984 |
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YASHODA KUMARI Vs. RAJASTHAN STATE ROAD TRANSPORT
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August 8, 1984 |