|
ABDUL AZIZ AND OTHERS Vs. ABDUL HAKIM AND ORS.
|
January 21, 1981 |
|
ABDUL GANI & ORS. Vs. STATE OF RAJASTHAN
|
September 16, 1981 |
|
ABDUL HAFIZ KHAN Vs. JETHU RAM
|
October 26, 1981 |
|
ABDUL JABBAR KHAN Vs. KAILASH CHANDRA
|
September 9, 1981 |
|
ABDUL MAJID Vs. STATE OF RAJASTHAN
|
March 27, 1981 |
|
AGGRAWAL TEXTILES INDUSTRIES Vs. STATE
|
March 2, 1981 |
|
ALLARAKH Vs. STATE
|
December 7, 1981 |
|
AMAN TRAVELS Vs. REGIONAL TRANSPORT AUTHORITY
|
October 19, 1981 |
|
AMAR Vs. STATE OF RAJASTHAN
|
May 4, 1981 |
|
AMRITLAL Vs. STATE OF RAJASTHAN
|
June 3, 1981 |
|
ANAND PRAKASH Vs. ABDUL KAYOOM
|
December 11, 1981 |
|
ANIL KUMAR PUNJWANI Vs. STATE OF RAJASTHAN
|
July 14, 1981 |
|
ARUN KUMAR Vs. UNION OF INDIA
|
September 4, 1981 |
|
ASHARAF Vs. RTA JODHPUR
|
December 4, 1981 |
|
ASHOK DAVE Vs. STATE OF RAJASTHAN
|
August 10, 1981 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
September 15, 1981 |
|
ATMADEO Vs. UNION OF INDIA
|
September 11, 1981 |
|
BABU Vs. STATE OF RAJASTHAN
|
July 10, 1981 |
|
BABU LAL Vs. SHIVE LAL
|
November 25, 1981 |
|
BABU LAL ALIAS MITHAN LAL Vs. SUKH RAM
|
December 1, 1981 |
|
BABULAL Vs. SHIV LAL
|
November 25, 1981 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
May 11, 1981 |
|
BACHU S/O KEDAR Vs. STATE OF RAJASTHAN
|
November 2, 1981 |
|
BADRI LAL Vs. STATE OF RAJASTHAN
|
July 24, 1981 |
|
BAIRILAL Vs. RICH RAM
|
December 1, 1981 |
|
BAJRANG LAL Vs. STATE OF RAJASTHAN
|
April 15, 1981 |
|
BAJRANG RAM Vs. MOTARAM
|
January 5, 1981 |
|
BALDEV RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
|
August 13, 1981 |
|
BALJEET KAUR Vs. PAL KAUR
|
August 20, 1981 |
|
BALVIR KUMAR ARYA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
|
September 7, 1981 |
|
BAMBLOO DUGDH UTPADAK SAHKARI Vs. STATE OF RAJASTHAN
|
April 28, 1981 |
|
BANSHI LAL Vs. MAGNI BAI
|
August 27, 1981 |
|
BANSILAL Vs. STATE OF RAJASTHAN
|
September 29, 1981 |
|
BATLIBOI AND CO LTD Vs. GOVIND NARAYAN
|
July 21, 1981 |
|
BATLIBOI AND COMPANY PVT LTD Vs. GOVIND NARAIN
|
January 22, 1981 |
|
BENI MADHAVA Vs. STATE OF RAJASTHAN
|
September 22, 1981 |
|
BHAG SINGH GILL Vs. UNIVERSITY OF RAJASTHAN
|
December 14, 1981 |
|
BHAGWAN SAHAI Vs. SATYA NARAIN
|
October 30, 1981 |
|
BHAGWATILAL Vs. CHHAGANLAL
|
February 19, 1981 |
|
BHANWAR LAL Vs. ISHWAR LAL
|
December 2, 1981 |
|
BHANWAR LAL Vs. FIRM MANGALJI CHHOTEYLAL BARAN
|
March 2, 1981 |
|
BHANWAR LAL CHANDALIA Vs. STATE OF RAJASTHAN
|
March 12, 1981 |
|
BHANWARLAL Vs. KAMLA DEVI
|
July 27, 1981 |
|
BHAWANI SINGH Vs. ACHAL SINGH
|
August 26, 1981 |
|
BHOPAL MINING WORKS Vs. JAI MICA SUPPLY CO
|
May 12, 1981 |
|
BHUPENDRASINGH Vs. R T A
|
September 2, 1981 |
|
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
July 10, 1981 |
|
CHAITAN PRAKASH Vs. RAJASTHAN STATE ELECTRICITY BOARD AND ORS.
|
May 9, 1981 |
|
CHAMPA LAL Vs. STATE TRANSPORT APPELLATE
|
April 14, 1981 |
|
CHANCHAL MAL Vs. PANNALAL AND OTHERS
|
February 20, 1981 |
|
CHANDANMAL Vs. STATE OF RAJASTHAN
|
July 7, 1981 |
|
CHANDRASINGH Vs. BOARD OF REVENUE
|
April 1, 1981 |
|
CHHAGAN LAL Vs. BHAGAT RAM
|
December 4, 1981 |
|
CHIMANA RAM Vs. STATE OF RAJASTHAN AND ORS.
|
November 13, 1981 |
|
CHIRAG ENTERPRISES Vs. STATE OF RAJASTHAN
|
February 12, 1981 |
|
CHOTEY LAL AGARWAL Vs. RAJASTHAN HOUSING BOARD
|
April 10, 1981 |
|
CHUNNI RAM Vs. STATE
|
July 3, 1981 |
|
CHUNNIA Vs. KESHRI MAL
|
April 10, 1981 |
|
COL MOHAN SINGH Vs. STATE OF RAJASTHAN
|
March 26, 1981 |
|
D K GOYAL Vs. STATE OF RAJASTHAN
|
December 4, 1981 |
|
DAL CHAND Vs. STATE OF RAJASTHAN
|
February 2, 1981 |
|
DALCHAND AND OTHERS Vs. STATE OF RAJASTHAN
|
August 4, 1981 |
|
DALEEPSINGH Vs. STATE OF RAJASTHAN
|
March 11, 1981 |
|
DALJIT KAUR Vs. BALWANT SINGH
|
August 12, 1981 |
|
DANMAL Vs. STATE OF RAJASTHAN
|
January 8, 1981 |
|
DANMAL AND ORS. Vs. STATE OF RAJASTHAN
|
June 29, 1981 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
December 9, 1981 |
|
DAYAL CHAND Vs. STATE OF RAJASTHAN
|
August 10, 1981 |
|
DEVILAL Vs. STATE OF RAJASTHAN
|
December 11, 1981 |
|
DEVILAL & OTHERS Vs. STATE OF RAJASTHAN
|
November 11, 1981 |
|
DHARAMVEER KALIYA Vs. KHEM SINGH AND ORS
|
October 20, 1981 |
|
DHOKAIRAM AND ANR. Vs. STATE
|
March 10, 1981 |
|
DILIP KUMAR Vs. BOARD OF REVENUE
|
April 14, 1981 |
|
DINESH KHARE Vs. INDUSTRIAL TRIBUNAL
|
December 1, 1981 |
|
DINESH KUMAR Vs. RAM SAHAI
|
February 27, 1981 |
|
DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY Vs. MOHANLAL
|
November 17, 1981 |
|
DR. CHANDA KIRAN Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL, JAIPUR, AND OTHERS
|
April 23, 1981 |
|
FIRM RAM KRIPAL SRICHAND Vs. STATE OF RAJASTHAN
|
July 15, 1981 |
|
FIRM RAM NARAIN DAMODAR DASS MALPANI AND ORS Vs. TRILOKIDAS AND ORS
|
January 15, 1981 |
|
FIRM RAM NARAIN DAMODAR DASS MALPANJ Vs. TRILOKI DAS
|
January 16, 1981 |
|
G R BHATI Vs. STATE OF RAJASTHAN
|
August 5, 1981 |
|
GAFOOR BEG Vs. STATE OF RAJASTHAN
|
May 8, 1981 |
|
GANGANAGAR SUGAR MILLS Vs. MANAGEMENT OF THE GANGANAGAR
|
January 7, 1981 |
|
GEETA BAJAJ Vs. STATE OF RAJASTHAN
|
September 29, 1981 |
|
GENERAL AUTO AGENCIES BHAGAT Vs. HAZARI SINGH GOHLOT
|
March 19, 1981 |
|
GHASIMAL Vs. STATE OF RAJASTHAN
|
May 15, 1981 |
|
GHEWAR CHAND Vs. GOSWAMI SHRI BRIJ BHUSHAN LALJI MAHARAJ AND ORS.
|
March 9, 1981 |
|
GHISU LAL Vs. UNION OF INDIA
|
December 4, 1981 |
|
GIRDHAR PAREEK Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 1, 1981 |
|
GOGRAJ Vs. THE STATE OF RAJASTHAN
|
July 20, 1981 |
|
GOPAL Vs. HARI DUTT SHARMA
|
July 24, 1981 |
|
GOPIRAM RAMLAL FRUITS Vs. STATE OF RAJASTHAN
|
January 7, 1981 |
|
GORDHAN Vs. ALI BUX
|
February 27, 1981 |
|
GOVERNMENT OF RAJASTHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 13, 1981 |
|
GOVIND KAUR Vs. HARDEO
|
July 6, 1981 |
|
GULAB CHAND Vs. RAGHUVIRNATH
|
August 12, 1981 |
|
GULAB CHAND NATH Vs. STATE OF RAJASTHAN
|
December 11, 1981 |
|
GULAB SINGH Vs. MUNSIF AND JUDICIAL
|
February 3, 1981 |
|
GULAM NABI Vs. STATE OF RAJASTHAN
|
September 17, 1981 |
|
GUNDRI Vs. STATE OF RAJASTHAN
|
February 26, 1981 |
|
GURTEJ SINGH Vs. STATE OF RAJASTHAN
|
November 2, 1981 |
|
GURUCHARANSINGH Vs. GURDAYAL KAUR
|
January 22, 1981 |
|
GYAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 3, 1981 |
|
GYARSI DEVI Vs. SAIN DAS
|
June 30, 1981 |
|
HAKIM MOHAMMED ALI Vs. BHANWARI BAI
|
February 16, 1981 |
|
HANUMAN Vs. NENI BAI
|
September 2, 1981 |
|
HANUMAN SINGH Vs. STATE OF RAJASTHAN
|
September 23, 1981 |
|
HARI PRAKASH SAHNI Vs. PRINCIPAL S N MEDICAL …
|
May 6, 1981 |
|
HARI SHANKAR Vs. SATYA PRAKASH
|
November 4, 1981 |
|
HARI SINGH Vs. SRINGAR KANWAR
|
February 10, 1981 |
|
HARISH Vs. SOM NATH
|
October 1, 1981 |
|
HARISH CHANDRA GOLECHA HUF Vs. COMMISSIONER OF INCOME TAX
|
January 27, 1981 |
|
HARLAL Vs. STATE OF RAJASTHAN
|
July 15, 1981 |
|
HAZI ISMAIL Vs. STATE OF RAJASTHAN
|
August 21, 1981 |
|
HINDUSTAN SUGAR MILLS Vs. DIRECTOR OF TRANSPORT
|
July 22, 1981 |
|
HYDERALI Vs. SUPERINTENDING ENGINEER
|
November 25, 1981 |
|
IN APPL FOR SUCCESSION Vs. STATE
|
February 26, 1981 |
|
INDER DEV ARYA Vs. UNIVERSITY OF RAJASTHAN
|
April 16, 1981 |
|
ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
July 24, 1981 |
|
J
JAIN SWETAMBER KHARTAR BHAVE Vs. SHREE JUGRAJ MAL
|
January 23, 1981 |
|
JAGANNATH Vs. JANIRAM
|
March 23, 1981 |
|
JAGDISH Vs. STATE
|
October 20, 1981 |
|
JAGDISH PRASAD Vs. MAYA WATI DEVI
|
January 12, 1981 |
|
JAGMALARAM Vs. STATE OF RAJASTHAN
|
December 10, 1981 |
|
JAI SHANKAR Vs. STATE OF RAJASTHAN & ANOTHER
|
December 11, 1981 |
|
JALAM SINGH Vs. UNIVERSITY OF RAJASTHAN
|
April 14, 1981 |
|
JANKI Vs. STATE OF RAJASTHAN
|
January 8, 1981 |
|
JARNAIL SINGH Vs. STATE OF RAJASTHAN
|
July 3, 1981 |
|
JASWANT SINGH Vs. STATE TRANSPORT APPELLATE
|
June 29, 1981 |
|
JEGDISH PRASAD Vs. FIROZIBAI
|
March 30, 1981 |
|
JETHARAM Vs. STATE OF RAJASTHAN
|
August 7, 1981 |
|
JHUMAR MAL Vs. STATE
|
February 3, 1981 |
|
JUG RAJ VERMA Vs. STATE OF RAJASTHAN
|
September 4, 1981 |
|
JUGAL ALIAS NATHU Vs. STATE OF RAJASTHAN
|
May 6, 1981 |
|
JUNJIYA & ORS. Vs. STATE OF RAJASTHAN
|
March 31, 1981 |
|
KAILASH CHANDRA Vs. PARASMAL
|
April 22, 1981 |
|
KAILASH CHANDRA JAIN Vs. S M PODDAR
|
September 10, 1981 |
|
KAILASH NARAIN Vs. BHAIROON DUTTA
|
December 11, 1981 |
|
KAILASH SINGH PARIHAR Vs. PRITI PARIHAR
|
July 9, 1981 |
|
KAILASHDAN Vs. MISHRIYA AND OTHERS
|
October 21, 1981 |
|
KAKKA SINGH Vs. STATE OF RAJASTHAN
|
June 25, 1981 |
|
KALICHARAN Vs. PRINCIPAL DHATRI KALPAD TRAINING
|
July 24, 1981 |
|
KALPANA KUMBHAT Vs. UNIVERSITY OF JODHPUR
|
May 1, 1981 |
|
KALURAM Vs. THE STATE OF RAJASTHAN
|
July 2, 1981 |
|
KALYAN Vs. STATE OF RAJASTHAN
|
March 23, 1981 |
|
KALYAN MAL MINA Vs. RATAN LAL TAMBI
|
February 4, 1981 |
|
KAMLA PAREEK Vs. RAJASTHAN AGRICULTURAL MARKETING BOARD JAIPUR
|
August 26, 1981 |
|
KAMLESH KUMAR Vs. SHIV RATAN
|
April 15, 1981 |
|
KANHAIYA LAL Vs. AMENDRA KUMAR
|
March 23, 1981 |
|
KANIYA Vs. STATE OF RAJASTHAN
|
September 25, 1981 |
|
KANTA PRASAD Vs. STATE OF RAJASTHAN
|
November 18, 1981 |
|
KANTICHAND Vs. UNION OF INDIA
|
December 7, 1981 |
|
KARMA Vs. STATE OF RAJASTHAN
|
September 24, 1981 |
|
KARNIA Vs. STATE OF RAJASTHAN
|
August 4, 1981 |
|
KARTAR SINGH Vs. SUPERINTENDING IRRIGATION
|
July 27, 1981 |
|
KESA Vs. GANESH AND OTHERS
|
February 6, 1981 |
|
KEWAL Vs. SESMAL
|
March 3, 1981 |
|
KHANGARAM Vs. STATE OF RAJASTHAN
|
November 27, 1981 |
|
KHET SINGH Vs. STATE OF RAJASTHAN
|
September 18, 1981 |
|
KHETSIDAS Vs. KANCHAN BAI
|
September 21, 1981 |
|
KHWAJA PRINTING AND PROCESS PALI Vs. RAJSSTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORP LTD
|
May 1, 1981 |
|
KISHAN KANT Vs. RAMA SHANKAR
|
September 10, 1981 |
|
KISHORE SINGH AND 5 OTHERS Vs. STATE OF RAJASTHAN
|
June 26, 1981 |
|
KISTOOR MALL Vs. C P SINGH ITO
|
August 31, 1981 |
|
KOUR SINGH Vs. STATE
|
February 5, 1981 |
|
KRISHNA SWAROOP MATHUR Vs. STATE OF RAJASTHAN
|
May 5, 1981 |
|
KUM KUM JHALANI Vs. STATE OF RAJASTHAN
|
March 12, 1981 |
|
LACHHMI DEVI Vs. S RAJMAL GOLECHA
|
February 6, 1981 |
|
LUCKY MINMATE PVT LTD Vs. STATE OF RAJASTHAN
|
August 11, 1981 |
|
LUMBARAM Vs. VARDARAM
|
April 21, 1981 |
|
M A ADMANI Vs. A ADMANI
|
October 22, 1981 |
|
MADANLAL Vs. REGION TRANSPORT AUTHORITY JAIPUR
|
October 30, 1981 |
|
MADHU INDUSTRIES P LTD Vs. STATE OF RAJASTHAN
|
August 5, 1981 |
|
MAGH SINGH Vs. STATE OF RAJASTHAN
|
August 4, 1981 |
|
MAHABIR PRASAD Vs. SMT. BIMLA DEVI
|
January 8, 1981 |
|
MAHARAJA SHRI GAJ SINGH Vs. STATE OF RAJASTHAN
|
February 27, 1981 |
|
MAHENDRA KUMAR PATNI Vs. STATE OF RAJASTHAN
|
December 8, 1981 |
|
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
|
November 13, 1981 |
|
MAHENDRA SINGH Vs. UNIVERSITY OF JODHPUR
|
February 5, 1981 |
|
MAHESH CHANDRA Vs. STATE OF RAJASTHAN
|
May 14, 1981 |
|
MAHESH TRANSPORT CO Vs. R T A JODHPUR
|
July 2, 1981 |
|
MALU KHAN Vs. STATE OF RAJASTHAN
|
August 7, 1981 |
|
MANARAM Vs. STATE OF RAJASTHAN
|
August 25, 1981 |
|
MANGAT RAI MITRUKA Vs. STATE OF RAJASTHAN
|
March 9, 1981 |
|
MANMAL SHANKER LAL Vs. SHAH AND CO
|
January 2, 1981 |
|
MANOHAR LAL Vs. PANCHAYAT SAMITI NOHAR
|
August 10, 1981 |
|
MANOHARLAL Vs. STATE
|
September 10, 1981 |
|
MANOHARLAL Vs. STATE OF RAJASTHAN
|
September 9, 1981 |
|
MASTANA RAM Vs. STATE OF RAJASTHAN
|
February 9, 1981 |
|
MEHTAB ALI KHAN Vs. B D O PANCHAYAT SAMITI CHAKSU
|
May 15, 1981 |
|
MESSRS POKAR CHAND Vs. STATE OF RAJASTHAN
|
September 4, 1981 |
|
MEWAR BONE MILLS Vs. BOARD OF REVENUE FOR RAJASTHAN
|
July 29, 1981 |
|
MEWAR TEXTILE MILLS LTD Vs. INDUSTRIAL TRIBUNAL NO 2
|
February 6, 1981 |
|
MILIND NIKHARE Vs. MALVIYA REGIONAL ENGINEERING COLLEGE SOCIETY
|
November 6, 1981 |
|
MITHOOLAL Vs. STATE OF RAJASTHAN
|
August 13, 1981 |
|
MOHAMMAD USMAN Vs. UNION OF INDIA
|
July 20, 1981 |
|
MOHAMMED HANIF Vs. PREM CHAND
|
February 24, 1981 |
|
MOHAMMED RAMZAN Vs. STATE OF RAJASTHAN
|
November 20, 1981 |
|
MOHAMMED YAMIN Vs. OM PRAKASH BANSAL
|
May 27, 1981 |
|
MOHAN LAL Vs. PUSHPA DEVI
|
October 12, 1981 |
|
MOHAN PRAKASH Vs. GULAB CHAND
|
July 31, 1981 |
|
MOHAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
November 27, 1981 |
|
MOHARSINGH Vs. MOHANLAL
|
April 23, 1981 |
|
MOHD UMAR MOHD HAROON Vs. STATE OF RAJASTHAN
|
March 27, 1981 |
|
MOHD. SAYEED KHAN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
|
February 4, 1981 |
|
MOOL CHAND Vs. BULAKI DAS & ORS.
|
July 7, 1981 |
|
MOOL KANWAR Vs. JEEWALAL
|
November 13, 1981 |
|
MOOLCHAND SONI Vs. VIRENDRA KUMAR
|
February 4, 1981 |
|
MOTI LAL Vs. NATHMAL
|
April 9, 1981 |
|
MOTILAL Vs. NATHMAL
|
April 6, 1981 |
|
MOTOR OWNERS INSURANCE CO LTD Vs. KHET PAL SINGH
|
October 30, 1981 |
|
MRS GRACE HARRIS Vs. STATE OF RAJASTHAN
|
September 22, 1981 |
|
MRS SHAKUNTLA Vs. CHAIRMAN RAJASTHAN HOUSING BOARD JAIPUR
|
July 17, 1981 |
|
MST NARBADA Vs. MOHAMMAD HANIF
|
November 16, 1981 |
|
MURAD Vs. STATE OF RAJASTHAN
|
November 17, 1981 |
|
NABU Vs. GANI
|
October 30, 1981 |
|
NAND LAL Vs. RAMJILAL
|
March 9, 1981 |
|
NANDA CHHITTAR Vs. STATE OF RAJASTHAN
|
November 30, 1981 |
|
NANU RAM Vs. STATE OF RAJASTHAN
|
October 22, 1981 |
|
NARAIN LAL Vs. STATE OF RAJASTHAN
|
January 22, 1981 |
|
NARAIN SINGH Vs. STATE OF RAJASTHAN
|
January 13, 1981 |
|
NARAYAN Vs. STATE OF RAJASTHAN
|
March 15, 1981 |
|
NARAYAN AND OTHERS Vs. STATE OF RAJASTHAN
|
August 18, 1981 |
|
NARENDRA KUMAR KOTHARI Vs. STATE OF RAJASTHAN
|
December 8, 1981 |
|
NATHI Vs. PATORI
|
July 6, 1981 |
|
NATHU ALIAS MITHU Vs. STATE OF RAJASTHAN
|
September 28, 1981 |
|
NAVIN RAMJI KAMANI AND ORS. Vs. K.C. SHEKHARAN. DY. CHIEF CONTROLLER OF IMPORTS AND EXPORTS, NEW DELHI AND THE STATE OF RAJASTHAN
|
February 19, 1981 |
|
NAVIN RAMJI KAMANI AND OTHERS Vs. K.C. SEKHARAN AND ANOTHER
|
February 3, 1981 |
|
NAWLA Vs. STATE OF RAJASTHAN
|
January 30, 1981 |
|
NAZMA Vs. MOHAMMED SABIR
|
November 3, 1981 |
|
NEMCHAND Vs. BHANWAR LAL
|
February 19, 1981 |
|
OFFICIAL LIQUIDATOR Vs. GOLCHA PROPERTIES P LTD
|
February 21, 1981 |
|
OM PRAKASH Vs. STATE OF RAJASTHAN
|
March 2, 1981 |
|
OM SHARAN Vs. BANSIDHAR
|
May 8, 1981 |
|
ONKAR Vs. JAGMOHAN SINGH
|
May 5, 1981 |
|
PADAM SINGH Vs. STATE OF RAJASTHAN
|
November 9, 1981 |
|
PALA SINGH Vs. STATE OF RAJASTHAN
|
November 3, 1981 |
|
PANCHAYAT SAMITI Vs. BHANWARI DEVI
|
August 27, 1981 |
|
PANCHAYAT SAMITI Vs. LABOUR COURT
|
September 3, 1981 |
|
PAPPU Vs. STATE
|
September 28, 1981 |
|
PAPPU @ PARMANAND Vs. STATE OF RAJASTHAN
|
July 27, 1981 |
|
PARAG Vs. STATE OF RAJASTHAN
|
April 2, 1981 |
|
PARMANAND Vs. RAMSWAROOP
|
August 12, 1981 |
|
PARMANAND Vs. STATE OF RAJASTHAN
|
March 24, 1981 |
|
PARMESHWAR LAL Vs. STATE OF RAJASTHAN
|
April 29, 1981 |
|
PARWATI DEVI Vs. SHRIPAL
|
March 6, 1981 |
|
PEMA RAM Vs. STATE OF RAJASTHAN
|
August 20, 1981 |
|
PEMI BAI Vs. SANKALI BAI
|
February 9, 1981 |
|
POKAR CHAND JEEVRAJ Vs. STATE OF RAJASTHAN
|
September 4, 1981 |
|
POONA RAM Vs. STATE OF RAJASTHAN
|
January 12, 1981 |
|
POONMARAM Vs. STATE OF RAJASTHAN
|
November 17, 1981 |
|
POPAT LAL Vs. STATE OF RAJASTHAN
|
April 9, 1981 |
|
PRABHU Vs. STATE OF RAJASTHAN
|
April 3, 1981 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
January 27, 1981 |
|
PRAJA SAHKARI UDYOG BHARATPUR LTD Vs. JOINT REGISTRAR CO OP SOC
|
July 29, 1981 |
|
PRATAP SINGH Vs. SATE OF RAJASTHAN
|
April 7, 1981 |
|
PREM SUKH Vs. MANAGER EMPLOYEES STATE INSURANCE CORPORATION
|
March 3, 1981 |
|
PUSHKARLAL Vs. LAXMAN SINGH
|
October 19, 1981 |
|
PUSHPA DEVI Vs. KISHANLAL
|
September 4, 1981 |
|
PYARE LAL Vs. BANWARI LAL
|
December 4, 1981 |
|
PYARE MOHAN Vs. NARAYANI
|
February 19, 1981 |
|
R K TONGIA Vs. STATE OF RAJASTHAN
|
February 10, 1981 |
|
R N SINGH Vs. STATE OF RAJASTHAN
|
May 1, 1981 |
|
RADHA DEVI Vs. AALUMAL GYANCHAND
|
February 19, 1981 |
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RADHA DEVI Vs. ALUMAL GYANCHAND OF SHAHPURA
|
March 1, 1981 |
|
RADHEY SHYAM Vs. STATE OF RAJASTHAN
|
April 24, 1981 |
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RAGHUNANDAN PRASAD SHARMA Vs. UNION OF INDIA
|
August 26, 1981 |
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RAILWAY EMPLOYEES CO-OPERATIVE Vs. INDUSTRIAL TRIBUNAL
|
December 17, 1981 |
|
RAJASTHAN ICE AND COLD STORAGE Vs. STATE OF RAJASTHAN
|
May 11, 1981 |
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RAJASTHAN STATE ELECTRICITY Vs. BHANWAR SINGH
|
December 3, 1981 |
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RAJASTHAN STATE ROAD TRANSPORT Vs. MANORMA
|
December 11, 1981 |
|
RAJASTHAN STATE ROAD TRANSPORT Vs. STATE TRANSPORT APPELLATE
|
June 19, 1981 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. OM PRAKASH GUPTA AND ORS.
|
March 24, 1981 |
|
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
August 7, 1981 |
|
RAM CHANDRA Vs. PRABHU LAL
|
December 18, 1981 |
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RAM CHANDRA Vs. STATE OF RAJASTHAN
|
February 25, 1981 |
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RAM KISHAN VIJAI VARGIYA Vs. STATE OF RAJASTHAN
|
October 1, 1981 |
|
RAM LAKHAN TIKKIWAL Vs. STATE OF RAJASTHAN
|
March 26, 1981 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
December 9, 1981 |
|
RAM MURTI Vs. KASHI RAM
|
April 23, 1981 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
December 23, 1981 |
|
RAM PRASAD Vs. OF RAJASTHAN
|
December 29, 1981 |
|
RAM VILAS Vs. GABOOLAL
|
December 16, 1981 |
|
RAMAN LAL Vs. PYARE LAL
|
December 7, 1981 |
|
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
January 8, 1981 |
|
RAMDHAN Vs. KANMAL
|
February 3, 1981 |
|
RAMDHAN MEENA Vs. STATE OF RAJASTHAN
|
July 3, 1981 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
July 17, 1981 |
|
RAMESH PATNI Vs. HANSA
|
August 3, 1981 |
|
RAMESHWAR Vs. MUNSIFF AND JUDICIAL MAGISTRATE
|
April 16, 1981 |
|
RAMESHWAR DAYAL Vs. STATE OF RAJASTHAN
|
September 7, 1981 |
|
RAMLAL Vs. REGIONAL MANAGER FOOD CORPORATION OF INDIA JAIPUR
|
February 27, 1981 |
|
RAMNIWAS AND OTHERS Vs. STATE OF RAJASTHAN
|
August 4, 1981 |
|
RAMSHARAN Vs. STATE OF RAJASTHAN
|
August 6, 1981 |
|
RAMSWAROOP Vs. BOARD OF REVENUE
|
February 13, 1981 |
|
RATAN LAL Vs. STATE OF RAJASTHAN
|
March 3, 1981 |
|
RATAN LAL AND JETH MAL Vs. RAMLAL
|
August 26, 1981 |
|
RATAN RICE FLOUR AND OIL MILLS Vs. STATE OF RAJASTHAN
|
July 24, 1981 |
|
RATANLAL Vs. RAMLAL
|
August 26, 1981 |
|
RAWAT HARDEO SINGH Vs. STATE OF RAJASTHAN
|
February 11, 1981 |
|
RAWTA RAM Vs. STATE OF RAJASTHAN
|
December 7, 1981 |
|
REGIONAL DIRECTOR E S I CORPORATION JAIPUR Vs. SHRI P C KASLIWAL
|
January 2, 1981 |
|
RISHIKUL VIDYAPEETH Vs. UNION OF INDIA
|
August 18, 1981 |
|
RUKMANI VAISH Vs. STATE OF RAJASTHAN
|
July 31, 1981 |
|
SABIR Vs. STATE OF RAJASTHAN
|
July 13, 1981 |
|
SADUL SINGH & ANR. Vs. STATE OF RAJASTHAN
|
May 1, 1981 |
|
SAGAR MAL Vs. STATE OF RAJASTHAN
|
July 27, 1981 |
|
SALIM Vs. STATE OF RAJASTHAN
|
July 8, 1981 |
|
SANWAL RAM Vs. ADDITIONAL DISTRICT MAGISTRATESRI GANGANAGAR
|
October 15, 1981 |
|
SANWATRAJ MEHTA Vs. JUGAL KISHORE DAVE
|
August 13, 1981 |
|
SARASWATI DEVI Vs. MOTI LAL
|
December 22, 1981 |
|
SARDAR IQBAL SINGH Vs. RAM NATH CHAWDHARY
|
August 3, 1981 |
|
SARDAR IQBAL SINGH Vs. RAM NATH CHOWDHARY
|
August 5, 1981 |
|
SARDAR LAL Vs. UMRAO LAL GUPTA
|
September 4, 1981 |
|
SARLA SIKRODIA Vs. KRISHAN CHANDRA SIKRODIA
|
December 14, 1981 |
|
SARWAN AND OTHERS Vs. STATE OF RAJASTHAN
|
February 27, 1981 |
|
SATYANARAIN & ANR. Vs. SHANKERLAL & ANR.
|
July 6, 1981 |
|
SEEMA SANDESH AND OTHERS Vs. SMT. GIAN KAUR
|
October 26, 1981 |
|
SHAKTIMAL Vs. UNION OF INDIA
|
March 5, 1981 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN
|
July 1, 1981 |
|
SHANKUNTLA Vs. CHAIRMAN HOUSING BOARD JAIPUR
|
July 17, 1981 |
|
SHEOJI RAM Vs. STATE OF RAJASTHAN
|
March 26, 1981 |
|
SHIBPRAT ALI Vs. AHSAN LAL
|
November 5, 1981 |
|
SHIV BHAGWAN VIDAY SHANKAR Vs. THAKARAMAL
|
February 9, 1981 |
|
SHIV LAL Vs. STATE OF RAJASTHAN
|
February 10, 1981 |
|
SHIV NARAIN Vs. RAJI
|
March 31, 1981 |
|
SHYAM SUNDER Vs. SANWAR MAL
|
March 31, 1981 |
|
SHYAM SUNDER Vs. MODA RAM
|
February 24, 1981 |
|
SITA RAM Vs. CHUNNI LAL
|
November 12, 1981 |
|
SMT. DURGA Vs. STATE OF RAJASTHAN
|
January 29, 1981 |
|
SMT. SUMITRA & ANR. Vs. STATE OF RAJASTHAN & ANR.
|
March 31, 1981 |
|
STATE OF RAJASTHAN Vs. POONAMCHAND
|
September 28, 1981 |
|
STATE OF RAJASTHAN Vs. HUKMARAM
|
June 26, 1981 |
|
STATE OF RAJASTHAN Vs. VARDHA RAM
|
March 11, 1981 |
|
STATE OF RAJASTHAN Vs. AKLANKA JINDEL AND OTHERS
|
December 21, 1981 |
|
STATE OF RAJASTHAN Vs. SOHANA RAM & OTHERS
|
November 24, 1981 |
|
STATE OF RAJASTHAN Vs. CHHITAR
|
September 15, 1981 |
|
STATE OF RAJASTHAN Vs. NIHAL SINGH
|
October 26, 1981 |
|
STATE OF RAJASTHAN Vs. SUBE SINGH
|
November 12, 1981 |
|
STATE OF RAJASTHAN Vs. NARENDRA MAL
|
July 21, 1981 |
|
STATE OF RAJASTHAN Vs. CHATURBHUJ
|
July 17, 1981 |
|
STATE OF RAJASTHAN Vs. HARIDASS
|
July 24, 1981 |
|
STATE OF RAJASTHAN Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
September 1, 1981 |
|
STATE OF RAJASTHAN Vs. BHANWAR LAL
|
February 25, 1981 |
|
STATE OF RAJASTHAN Vs. GULAM AHMED
|
January 23, 1981 |
|
STATE OF RAJASTHAN Vs. GORDHAN PRASAD
|
April 27, 1981 |
|
STATE OF RAJASTHAN Vs. CHIRAG ENTERPRISES
|
April 28, 1981 |
|
SUA Vs. STATE OF RAJASTHAN
|
August 12, 1981 |
|
SUDESH KUMAR Vs. UNION OF INDIA
|
July 17, 1981 |
|
SULTAN Vs. STATE OF RAJASTHAN
|
November 24, 1981 |
|
SUMRATHYA Vs. STATE OF RAJASTHAN
|
September 9, 1981 |
|
SUNDAR & ORS. Vs. THE STATE OF RAJASTHAN
|
November 18, 1981 |
|
SUNEETA Vs. UNIVERSITY OF JODHPUR
|
September 1, 1981 |
|
SURAJ NARAIN Vs. LAXMI DEVI
|
September 28, 1981 |
|
SURENDRA PRATAP Vs. S T A T
|
August 14, 1981 |
|
SURENDRA SINGH Vs. STATE OF RAJASTHAN
|
February 26, 1981 |
|
SURESH CHANDRA Vs. STATE
|
March 13, 1981 |
|
SURJA RAM Vs. MALI RAM
|
March 3, 1981 |
|
SURJA RAM Vs. STATE OF RAJASTHAN
|
April 22, 1981 |
|
SURJEET SINGH Vs. UNION OF INDIA
|
December 2, 1981 |
|
SURYA NARAIN CHOUDHARY Vs. UNION OF INDIA
|
August 28, 1981 |
|
SUSHRI SUNITA Vs. UNIVERSITY OF JODHPUR
|
August 3, 1981 |
|
SWETAMBER JAIN SAMPRADAY Vs. DIGAMBER AMNAY
|
September 29, 1981 |
|
TARA CHAND AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
|
March 12, 1981 |
|
TARESH KUMAR V. Vs. REGHUNANDAN AND OTHERS
|
July 2, 1981 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
December 22, 1981 |
|
THAKURI BAI Vs. STATE OF RAJASTHAN
|
May 5, 1981 |
|
TRILOK CHAND Vs. MAGNADEVI AND STATE
|
April 15, 1981 |
|
TRLOK CHAND Vs. EXCISE AND PROHIBITION
|
August 31, 1981 |
|
UDA Vs. STATE OF RAJASTHAN
|
November 23, 1981 |
|
UMESH CHAND SHARMA Vs. RAMESHWARI DEVI
|
September 29, 1981 |
|
UMMED MAL Vs. KUNDANMAL
|
April 15, 1981 |
|
UNION OF INDIA Vs. MAHAVEER PRASAD
|
January 2, 1981 |
|
UNION OF INDIA Vs. SHRI MAHAVEER PRASAD
|
January 7, 1981 |
|
UNION OF INDIA Vs. STATE OF RAJASTHAN
|
September 2, 1981 |
|
UNITED COMMERCIAL BANK Vs. ROOP
|
February 27, 1981 |
|
UNITED PICTURES Vs. STATE OF RAJASTHAN
|
August 14, 1981 |
|
URBAN IMPROVEMENT TRUST Vs. NARBADA DEVI
|
April 1, 1981 |
|
URJA RAM & OTHERS Vs. STATE OF RAJASTHAN
|
May 7, 1981 |
|
USMAN GANI Vs. S T A T
|
February 16, 1981 |
|
V K MALIK Vs. UNIVERSITY OF JODHPUR
|
December 14, 1981 |
|
VALLABH CHAND MEHTA Vs. RAJASTHAN CO-OPERATIVE DIARY
|
November 13, 1981 |
|
VASUDEV Vs. STATE OF RAJASTHAN
|
September 11, 1981 |
|
VED PRAKASH Vs. RAJASTHAN STATE WARE-HOUSING
|
July 27, 1981 |
|
VIMAL CHANDRA GOLECHA Vs. INCOME TAX OFFICER
|
May 15, 1981 |
|
VIMLA CHOUHAN Vs. STATE OF RAJSTHAN
|
February 26, 1981 |
|
VISHWANATH Vs. DHANRAJ
|
November 5, 1981 |
|
YAR MOHAMMED Vs. STATE OF RAJASTHAN
|
November 17, 1981 |
|
YASHVANT SINGH Vs. SANDHYA
|
March 24, 1981 |