|
ABANI KUMAR MUKHERJEE Vs. NAND KISHORE
|
October 14, 1980 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AGGARWAL MISTHAN BHANDAR
|
July 4, 1980 |
|
ADDL COMMISSIONER OF INCOME TAX Vs. AMBAVIYA DAHIYA ADIVASI MAZOOR SAHAKARI SAMITI LTD
|
July 7, 1980 |
|
ADMINISTRATOR, MUNICIPAL COUNCIL, SIKAR Vs. MADAN LAL
|
December 17, 1980 |
|
AKAL RAJ MEHTA Vs. STATE OF RAJASTHAN
|
September 3, 1980 |
|
AKSBAYA RAJ GOJA Vs. KRISHI UPAJ MANDI
|
November 26, 1980 |
|
ALCOBEX METAL WORKERS UNION THROUGH ITS PRESIDENT KIRPARAM Vs. STATE OF RAJASTHAN AND ANOTHER
|
October 3, 1980 |
|
AMARJI Vs. STATE OF RAJASTHAN
|
February 2, 1980 |
|
AMBA AND ANOTHER Vs. STATE OF RAJASTHAN
|
August 14, 1980 |
|
ANOOP KUMAR Vs. STATE OF RAJASTHAN
|
August 20, 1980 |
|
ASHOK DEV Vs. BISHAN SWARUP
|
August 20, 1980 |
|
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
March 7, 1980 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD 1 JODHPUR CIRCLE D JODHPUR Vs. RAJASTHAN CHEMICAL CORPORATION
|
February 2, 1980 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF RAJASTHAN
|
September 25, 1980 |
|
ATMA RAM BILOCHI Vs. STATE OF RAJASTHAN
|
August 8, 1980 |
|
B R OIL MILLS BHARATPUR Vs. ASSISTANT ENGINEER D R S E B BHARATPUR
|
January 22, 1980 |
|
BABULAL Vs. STATE RAJASTHAN
|
September 19, 1980 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
December 11, 1980 |
|
BACCHANDAN Vs. STATE OF RAJASTHAN
|
January 14, 1980 |
|
BAIURAM Vs. STATE OF RAJASTHAN
|
September 25, 1980 |
|
BAJRANGA AND OTHERS Vs. STATE OF RAJASTHAN
|
December 10, 1980 |
|
BAL MUKAND ARORA Vs. STATE OF RAJASTHAN
|
August 30, 1980 |
|
BALBIR SINGH Vs. SWARAN KANTA
|
November 18, 1980 |
|
BALKISHAN Vs. STATE OF RAJASTHAN
|
August 5, 1980 |
|
BALKISHAN Vs. STATE OF RAJASTHAN
|
November 3, 1980 |
|
BALVEER SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANOTHER
|
September 12, 1980 |
|
BANARASI DAS Vs. RAMESHWAR DAS
|
September 4, 1980 |
|
BANEY SINGH Vs. STATE OF RAJASTHAN
|
October 14, 1980 |
|
BANO Vs. ABDUL SALAM
|
August 6, 1980 |
|
BANWARILAL Vs. RATAN BIHARI TYAGI
|
August 4, 1980 |
|
BASTIMAL Vs. SAFI MOHAMMED
|
October 3, 1980 |
|
BEHRU LAL Vs. CHATTRA
|
December 16, 1980 |
|
BHAGWATI Vs. ANANDARAM
|
December 12, 1980 |
|
BHAIRON AND ORS. Vs. NANDRAM AND ORS.
|
May 6, 1980 |
|
BHANWARI Vs. BHANWARIA
|
December 17, 1980 |
|
BHEROOMAI Vs. VALI MOHAMMED
|
February 19, 1980 |
|
BHERULAL Vs. MOHANLAL
|
May 8, 1980 |
|
BHOJRAJ AND CO Vs. S T A T
|
March 26, 1980 |
|
BHOJU MAL Vs. KISHAN LAL
|
December 18, 1980 |
|
BHOOTARAM Vs. STATE AND ORS
|
February 2, 1980 |
|
BHURILAL Vs. SHOBHABAI
|
February 26, 1980 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR
|
February 18, 1980 |
|
BIRLA JUTE MANUFACTURING CO LTD Vs. REGIONAL TRANSPORT OFFICER AND TAXATION OFFICER AND ANR
|
September 18, 1980 |
|
BOARD OF MUSLIM WAKFS FOR RAJASTHAN JAIPUR Vs. BHANWAR CHAND
|
April 28, 1980 |
|
BOTHLAL Vs. STATE OF RAJASTHAN
|
February 26, 1980 |
|
BRIG B LALL Vs. WEALTH TAX OFFICER
|
February 26, 1980 |
|
BRIJ GOPAL Vs. STATE OF RAJASTHAN
|
December 19, 1980 |
|
CET Vs. RAO RAJA VIKRAM SINGH
|
January 7, 1980 |
|
CHAIN RAJ MEHTA Vs. SHANTA SHUKLA
|
January 10, 1980 |
|
CHAMPA LAL Vs. MST GULABI
|
December 5, 1980 |
|
CHANDAN MAL Vs. GULABI
|
December 5, 1980 |
|
CHANDAN MAL Vs. STATE OF RAJASTHAN
|
February 28, 1980 |
|
CHANDRA AND CO Vs. STATE OF RAJASTHAN
|
November 12, 1980 |
|
CHANDU Vs. HARDAYAL
|
July 29, 1980 |
|
CHIEF ENGINEER RAJASTHAN Vs. INDUSTRIAL TRIBUNAL
|
January 29, 1980 |
|
CHOTHMAL Vs. STATE OF RAJASTHAN
|
February 12, 1980 |
|
COMMERCIAL TAXES OFFICER ANTI-EVASION JAIPUR Vs. BHAGCHAND REWACHAND
|
January 10, 1980 |
|
COMMERCIAL TAXES OFFICER REVISIONS AJMER Vs. VIRENDRA KUMAR RAJ KUMAR
|
August 14, 1980 |
|
COMMISSIONER OF EXPENDITURE TAX RAJASTHAN JAIPUR Vs. GOPI CHAND B THOLIA GHEEWALON KA RASTA JAIPUR
|
August 27, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. AMBER CORPORATION
|
July 4, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI SANITARY STORES
|
January 18, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL
|
January 9, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA R C DR AND COMPANY
|
January 8, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. TIWARI JHUMAR LAL
|
January 8, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. TIWARI JHUMARLAL SARUPLAL
|
January 2, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. THAKUR UMMED SINGH
|
January 22, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. THAKUR SAJJAN SINGH
|
February 2, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GOPI CHAND B THOLIA
|
March 11, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SIMLOT A M
|
April 10, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. A M SIMLOT
|
April 1, 1980 |
|
COMMISSIONER TAXES OFFICER A CIRCLE JAIPUR Vs. RADHA BALLABH AND SONS
|
January 21, 1980 |
|
CONTROLLER OF ESTATE DUTY Vs. HARISINGHJI LATE
|
March 26, 1980 |
|
D C JAIN Vs. STATE OF RAJASTHAN
|
January 29, 1980 |
|
D.H. LAL Vs. BHAJAN SINGH
|
July 31, 1980 |
|
DALU SINGH Vs. STAT
|
October 23, 1980 |
|
Dargah Khwaja Sahib Ajmer Vs. STATE
|
July 4, 1980 |
|
DARSHAN SINGH Vs. STATE OF RAJASTHAN
|
September 5, 1980 |
|
DELUX ROADWAYSCHOUDHARY Vs. STATE TRANSPORT APPELLATE
|
September 25, 1980 |
|
DEVENDRA RAJ MEHTA Vs. KANWAR SEN
|
January 28, 1980 |
|
DEVI NARAIN Vs. HARISH CHANDRA
|
August 8, 1980 |
|
DEVI PRATAP SINGH Vs. BOARD OF REVENUE
|
October 27, 1980 |
|
DEVI SINGH Vs. SUSHILA DEVI
|
January 1, 1980 |
|
DEVI SINGH Vs. SUSHILA DEVI
|
January 18, 1980 |
|
DEVIRAM Vs. ELECTION TRIBUNAL GANGAPUR
|
August 29, 1980 |
|
DHAN RAJ Vs. KISHNI DEVI
|
September 30, 1980 |
|
DHANRAJ Vs. PRATAP
|
March 10, 1980 |
|
DHARAMCHAND Vs. NANDLAL
|
July 1, 1980 |
|
DHEERAJ MAL Vs. AJEET KUMAR
|
February 25, 1980 |
|
DIGAMBAR JAIN MANDIR PARSHWANATHJI Vs. VISHNU PRASAD
|
December 23, 1980 |
|
DR. K.S. WALIA Vs. STATE OF RAJASTHAN
|
October 6, 1980 |
|
DULEH SINGH Vs. STATE OF RAJASTHAN
|
September 4, 1980 |
|
EXECUTIVE ENGINEER Vs. HEERA RAM
|
September 12, 1980 |
|
FACTORY MANAGER UDAIPUR MINERAL Vs. M P DAVE
|
April 21, 1980 |
|
FATEH LAL Vs. SUNDER LAL
|
January 22, 1980 |
|
G D MEHTA Vs. STATE OF RAJASTHAN
|
July 15, 1980 |
|
G P SHARMA Vs. STATE OF RAJASTHAN
|
January 29, 1980 |
|
GANDHARB SAIN Vs. ADDITIONAL DISTRICT DEVELOPMENT OFFICER SRIGANGANAGAR AND
|
February 2, 1980 |
|
GANGA SINGH Vs. STATE OF RAJASTHAN
|
December 17, 1980 |
|
GANPATDAS Vs. KANARAM
|
September 11, 1980 |
|
GHANSHYAM Vs. UNIVERSITY OF UDAIPUR
|
May 9, 1980 |
|
GHEESA LAL Vs. STATE OF RAJASTHAN
|
September 24, 1980 |
|
GHEWAR CHAND Vs. GAJ SINGH
|
April 3, 1980 |
|
GHISATAL Vs. STATE OF RAJASTHAN
|
January 29, 1980 |
|
GHISULAL Vs. HAZI MOHAMMED
|
February 7, 1980 |
|
GIRDHARI SINGH Vs. STATE OF RAJASTHAN
|
October 15, 1980 |
|
GIRRAJ PRASAD Vs. EXCISE COMMISSIONER UDAIPUR
|
December 16, 1980 |
|
GOKUL CHAND Vs. BHONRI LAL
|
January 18, 1980 |
|
GOKULCHAND Vs. BHONRILAL
|
January 10, 1980 |
|
GOPALDASS Vs. CHANDRA KALA
|
September 23, 1980 |
|
GOPIRAM Vs. STATE OF RAJASTHAN
|
February 8, 1980 |
|
GORDHAN Vs. STATE OF RAJASTHAN
|
August 21, 1980 |
|
GOVIND SHARAN Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1980 |
|
GOVINDER KAUR Vs. HARDEO
|
March 13, 1980 |
|
GULAB SUNDARI BAI BAPNA Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1980 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
February 25, 1980 |
|
HANS RAJ BAHL Vs. STATE OF RAJASTHAN
|
January 25, 1980 |
|
HAR SUKH RAI Vs. SHIV SARAN DAS
|
November 24, 1980 |
|
HARBILAS AND ANOTHER Vs. STATE OF RAJASTHAN
|
January 2, 1980 |
|
HARDEO Vs. GOVINDER KAUR
|
December 9, 1980 |
|
HARI NARAIN Vs. UNION OF INDIA
|
December 9, 1980 |
|
HARIRAM CHAUDHARY Vs. STATE OF RAJASTHAN
|
July 25, 1980 |
|
HARPHOOL SINGH Vs. STATE OF RAJASTHAN
|
August 25, 1980 |
|
HEERALAL Vs. STATE OF RAJASTHAN
|
September 22, 1980 |
|
HEERALAL Vs. MAHAVIR PRASAD
|
February 18, 1980 |
|
HEMANDASS DHANRAJMAL Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1980 |
|
HEMANT SINGH Vs. DUSHYANT SINGH
|
August 8, 1980 |
|
HIMALAYAN RASAYAN PRIVATE LIMITED Vs. MAHARASHTRA ELECTRICITY BOARD
|
November 11, 1980 |
|
HIRALAL SHARMA Vs. REGISTRAR RAJASTHAN HIGH COURT JODHPUR
|
August 22, 1980 |
|
HUKMI CHAND Vs. JAIPUR ICE and OIL MILLS CO
|
February 27, 1980 |
|
HUSSAIN Vs. BABULAL AND SHIVRAJ
|
May 8, 1980 |
|
INCON INDIA LTD Vs. A L RUNGTA
|
January 24, 1980 |
|
ISHAQ AHMED Vs. UNION OF INDIA
|
June 11, 1980 |
|
ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
March 26, 1980 |
|
ISSARDAS K BROTHERS Vs. STATE OF RAJASTHAN
|
May 7, 1980 |
|
JAGAN NATH Vs. KAMLA BAI
|
January 11, 1980 |
|
JAGDISH CHANDER SONI Vs. JABARMAL LODHA
|
September 25, 1980 |
|
JAGDISH KUMAR SINHA Vs. STATE OF RAJASTHAN
|
January 4, 1980 |
|
JAGNYA Vs. STATE OF RAJASTHAN
|
March 20, 1980 |
|
JAGTA RAM Vs. STATE OF RAJASTHAN
|
November 18, 1980 |
|
JAI NARAIN Vs. BOARD OF REVENUE
|
January 7, 1980 |
|
JAI SHANKER Vs. CHANDRESH
|
March 5, 1980 |
|
JAI SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
|
September 12, 1980 |
|
JAIPUR FINANCE AND DAIRY PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1980 |
|
JAIPUR MINERAL DEVELOPMENT SYNDICATE Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1980 |
|
JAMALUDDIN Vs. BHINYARAM
|
January 4, 1980 |
|
JAMEEL Vs. GUL MOHAMMAD
|
February 26, 1980 |
|
JANGIR SINGH Vs. STATE OF RAJASTHAN
|
February 7, 1980 |
|
JEEWAN KHAN Vs. PANCHAYAT SAMITI
|
July 1, 1980 |
|
JEEWANRAM Vs. LICHMADEVI
|
August 11, 1980 |
|
JETHA NAND Vs. KISHAN LAL
|
December 18, 1980 |
|
JETHA RAM Vs. LAKH SINGH
|
January 30, 1980 |
|
JODHAN Vs. STATE OF RAJASTHAN
|
April 7, 1980 |
|
JODHAN REAL ESTATE DEVELOPMENT Vs. STATE OF RAJASTHAN
|
August 14, 1980 |
|
JOGESHWAR Vs. STATE OF RAJASTHAN
|
September 6, 1980 |
|
JOHN STEPHEN PRABHUNATH Vs. DORIS ROSE BELA
|
July 25, 1980 |
|
JORARAM Vs. MOHINI
|
August 27, 1980 |
|
KAILASH INDUSTRIAL MILLS Vs. SHANTI SWARUP
|
February 4, 1980 |
|
KAKA SINGH Vs. STATE OF RAJASTHAN
|
January 14, 1980 |
|
KALIYA Vs. STATE OF RAJASTHAN
|
November 14, 1980 |
|
KAMJI Vs. STATE OF RAJASTHAN
|
February 7, 1980 |
|
KANA AND OTHERS Vs. SARDAR SURENDER SINGH AND OTHERS
|
September 16, 1980 |
|
KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX
|
August 19, 1980 |
|
KANHIYA LAL Vs. SHRI LAL
|
April 24, 1980 |
|
KARPAL SINGH Vs. SARDAR LAKH SINGH
|
October 4, 1980 |
|
KAUSHLIYA BAI Vs. BALMUKAND RAMSINGH
|
December 22, 1980 |
|
KESAR SINGH Vs. STATE OF RAJASTHAN
|
August 12, 1980 |
|
KESARDEO Vs. BHOORIDEVI
|
May 8, 1980 |
|
KHALIL Vs. ASSISTANT ENGINEER
|
August 5, 1980 |
|
KHUSHALDAS Vs. LAXMILAL AND ANOTHER
|
July 8, 1980 |
|
KIRPAL SINGH Vs. MST KARTARO
|
March 28, 1980 |
|
KISHAN Vs. STATE OF RAJASTHAN
|
April 8, 1980 |
|
KISHAN Vs. STATE OF RAJASTHAN
|
August 8, 1980 |
|
KISHAN CHAND Vs. NAND KISHORE
|
November 12, 1980 |
|
KISHORI LAL Vs. STATE OF RAJASTHAN
|
February 28, 1980 |
|
KOTA STEEL RE-ROLLING MILLS PVT LTD Vs. COMMERCIAL TAXES OFFICER A CIRCLE KOTA
|
October 27, 1980 |
|
KRISHNA C MATHUR Vs. UNIVERSITY OF JODHPUR
|
January 21, 1980 |
|
KRISHNA KUMAR SHARMA Vs. STATE OF RAJASTHAN
|
September 5, 1980 |
|
KULWANT SINGH Vs. REGIONAL TRANSPORT AUTHORITY
|
October 24, 1980 |
|
KUNDANLAL Vs. STATE OF RAJASTHAN
|
September 10, 1980 |
|
M L MEHTA Vs. GANESH NARAYAN
|
November 4, 1980 |
|
M/S. RAMGOPAL JAWARILAL AND OTHERS Vs. CHANCHAL MAL
|
August 12, 1980 |
|
MADAN RAJ DHARIWAL Vs. STATE OF RAJASTHAN
|
February 2, 1980 |
|
MADHU Vs. STATE OF RAJASTHAN
|
September 15, 1980 |
|
MADHUPURI Vs. BOARD OF REVENUE FOR RAJASTHAN
|
February 2, 1980 |
|
MAHARAJA SHREE UMAID MILLS LTD Vs. UNION OF INDIA
|
July 7, 1980 |
|
MAHAVEER Vs. STATE OF RAJASTHAN
|
November 4, 1980 |
|
MAHAVIR PRASAD JAIN Vs. STATE OF RAJASTHAN
|
October 30, 1980 |
|
MAHENDRA SINGH Vs. SECRETARY LOCAL SELF GOVERNMENT
|
November 6, 1980 |
|
MAHENDRA SINGH Vs. KESAR SINGH
|
March 10, 1980 |
|
MAHESH & LAXMI NARAIN Vs. STATE OF RAJASTHAN
|
July 16, 1980 |
|
MAHESH CHAND HEDA Vs. MAHESH PRASAD
|
July 4, 1980 |
|
MALSINGH Vs. STATE OF RAJASTHAN
|
September 10, 1980 |
|
MANAGER PODAR SPINNING MILLS JAIPUR Vs. LABOUR COURT OF RAJASTHAN
|
January 25, 1980 |
|
MANGILAL Vs. STATE OF RAJASTHAN
|
September 8, 1980 |
|
MANGILAL Vs. UNION OF INDIA
|
December 8, 1980 |
|
MANPHOOL AND OTHERS Vs. STATE OF RAJASTHAN
|
September 8, 1980 |
|
MEHTA MOTILAL AND CO Vs. UNION OF INDIA
|
February 2, 1980 |
|
MEWAD SHEET GARB Vs. STATE OF RAJASTHAN
|
September 25, 1980 |
|
MITHALAL Vs. STATE OF RAJASTHAN
|
March 7, 1980 |
|
MOHAN RAJ Vs. ASSISTANT COMMISSIONER
|
February 1, 1980 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
October 1, 1980 |
|
MOHOMMED RAFIQUE Vs. STATE OF RAJASTHAN
|
October 22, 1980 |
|
MOINUDDIN Vs. UNION OF INDIA
|
September 23, 1980 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
November 3, 1980 |
|
MOOL CHAND Vs. STATE OF RAJASTHAN
|
March 7, 1980 |
|
MOOLCHAND Vs. DHANNI
|
November 28, 1980 |
|
MOTI LAL AND CO Vs. STATE OF RAJASTHAN
|
July 24, 1980 |
|
MOTILAL Vs. STATE OF RAJ.
|
January 25, 1980 |
|
MOTIYAN Vs. STATE OF RAJASTHAN
|
September 24, 1980 |
|
MRS CHAND KUNWAR Vs. STATE OF RAJASTHAN
|
April 22, 1980 |
|
MST. HANSA BAI Vs. MANAK LAL
|
February 27, 1980 |
|
MULTI EXPELLER WORKS KOTA Vs. LABOUR COURT KOTA
|
September 29, 1980 |
|
MUNICIPAL BOARD Vs. GANPAT LAL
|
November 11, 1980 |
|
MUNICIPAL COMMITTEE BUNDI Vs. KALU LAL
|
February 11, 1980 |
|
MUNICIPAL COUNCIL Vs. PAREKH AUTOMOBILES
|
February 1, 1980 |
|
MUNICIPAL COUNCIL Vs. CHARANDAS
|
March 10, 1980 |
|
MUNICIPAL COUNCIL, ALWAR Vs. GIRRAJ PRASAD
|
January 29, 1980 |
|
MURARI BROTHERS Vs. ASSISTANT COMMERCIAL TAXATION OFFICER
|
July 10, 1980 |
|
MUTHA PARASMAL JAIN Vs. UNION OF INDIA
|
September 3, 1980 |
|
NAG SINGH Vs. STATE OF RAJASTHAN
|
March 4, 1980 |
|
NAGAR PALIKA NATHDWARA Vs. TEMPLE BOARD NATHDWARA
|
November 27, 1980 |
|
NAGJI Vs. STATE
|
January 2, 1980 |
|
NAND RAM Vs. STATE OF RAJASTHAN
|
September 3, 1980 |
|
NANDA Vs. STATE OF RAJASTHAN
|
September 23, 1980 |
|
NARAIN AND OTHERS Vs. THE STATE OF RAJASTHAN
|
November 25, 1980 |
|
NARANA RAM Vs. MUNSIF AND JUDICIAL MAGISTRATE JHUNJHUNU
|
August 27, 1980 |
|
NARENDRA SINGH SHEKHAWAT Vs. S T A T JAIPUR
|
September 15, 1980 |
|
NATHMAL Vs. MAHESH KUMAR
|
November 28, 1980 |
|
NATHMAL DALICHAND Vs. STATE OF RAJASTHAN
|
August 11, 1980 |
|
NATHU SINGH Vs. UNION OF INDIA
|
July 1, 1980 |
|
NATHURAM Vs. STATE OF RAJASTHAN
|
July 9, 1980 |
|
NAVNEET LAL Vs. NATHWARA TEMPLE BOARD
|
April 24, 1980 |
|
NEMI CHAND SINGHVI Vs. D S SANDHU
|
October 6, 1980 |
|
NEW INDIA INSURANCE COMPANY Vs. KHAYALI
|
January 30, 1980 |
|
NIHALA ALIAS NIHAL SINGH Vs. STATE OF RAJASTHAN
|
January 25, 1980 |
|
NORANG LAL Vs. KESAR
|
December 5, 1980 |
|
NOTIFIED AREA COMMITTEE RAWAT Vs. G D MEHTA
|
August 6, 1980 |
|
PADMARAM Vs. STATE OF RAJASTHAN
|
February 7, 1980 |
|
PANI BAI Vs. SIRE KANWAR
|
December 17, 1980 |
|
PARASMAL Vs. BALEHRAJ
|
December 5, 1980 |
|
PARMANAND Vs. UNION OF INDIA
|
October 4, 1980 |
|
PARULAL Vs. MOTILAL
|
October 1, 1980 |
|
PARWATI DEVI Vs. HARBINDRA SINGH
|
January 5, 1980 |
|
PEERULAL Vs. STATE OF RAJASTHAN
|
August 22, 1980 |
|
PEERUSINGH Vs. GANGASINGH AND OTHERS
|
September 4, 1980 |
|
PHIN KAUR Vs. BOARD OF REVENUE FOR RAJASTHAN
|
April 2, 1980 |
|
PHOOL CHAND Vs. STATE OF RAJASTHAN
|
April 18, 1980 |
|
POORAN Vs. STATE OF RAJASTHAN
|
December 11, 1980 |
|
POORAN S/O POTHIRAM Vs. STATE OF RAJASTHAN
|
September 8, 1980 |
|
POORANCHAND Vs. STATE OF RAJASTHAN
|
February 4, 1980 |
|
PRAKASH CHANDRA AGARWAL Vs. AMAR SINGH
|
December 2, 1980 |
|
PREM PAL SINGH Vs. PHOOL SINGH
|
March 21, 1980 |
|
PREM RAJ Vs. JETH MAL
|
September 9, 1980 |
|
PREMIER VEGETABLE PRODUCTS LTD Vs. UNITED ASIAN BANK
|
May 9, 1980 |
|
PURSHOTTAM SINGH Vs. UNION OF INDIA
|
January 24, 1980 |
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PUSHA RAM Vs. MODERN CONSTRUCTION CO P LTD
|
May 9, 1980 |
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PUSHPA Vs. GIDUMAL
|
March 9, 1980 |
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PUSHPA Vs. KISHAN LAL PRAJAPAT
|
December 8, 1980 |
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PYARELAL BALURAM AGARWAL Vs. ADMINISTRATOR MUNICIPAL
|
November 13, 1980 |
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R K KARANJIYA Vs. STATE OF RAJASTHAN
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December 17, 1980 |
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RADHEY SHYAM Vs. LABOUR INSPECTOR JODHPUR
|
August 20, 1980 |
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RADHEY SHYAM Vs. SITA RAM
|
March 4, 1980 |
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RAILWAY EMPLOYEES CO Vs. THE UNION OF INDIA AND OTHERS
|
February 2, 1980 |
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RAJA BAHADUR SHRI CHANDRASES Vs. DIVISIONAL OFFICER
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April 25, 1980 |
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RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. STATE OF RAJASTHAN
|
February 18, 1980 |
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RAJESHWAR NATH Vs. UNION OF INDIA
|
April 9, 1980 |
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RAJESHWAR SINGH Vs. SUB DIVISIONAL OFFICER AMBER
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November 27, 1980 |
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RAJESHWAR SINGH Vs. SUB-DIVISIONAL OFFICER
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November 1, 1980 |
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RAJMATA TRILOK RAJLAXMI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
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April 25, 1980 |
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RAKSHA BAHEN Vs. DELUX ROADWAYS
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April 9, 1980 |
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RAM BILAS Vs. STATE OF RAJASTHAN
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March 18, 1980 |
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RAM CHANDRA Vs. KANAK RAM
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February 12, 1980 |
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RAM CHANDRA Vs. STATE OF RAJASTHAN
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October 23, 1980 |
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RAM KARAN Vs. STATE OF RAJASTHAN
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September 25, 1980 |
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RAM KUMAR Vs. STATE OF RAJASTHAN
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February 19, 1980 |
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RAM KUMARI SHARMA Vs. RAM KISHAN
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July 30, 1980 |
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RAM LAL Vs. STATE OF RAJASTHAN
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October 3, 1980 |
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RAM PRASAD & ANR. Vs. STATE OF RAJASTHAN
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December 5, 1980 |
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RAM PRASAD CHECHANI Vs. STATE OF RAJASTHAN
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July 18, 1980 |
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RAM PRATAP Vs. STATE OF RAJASTHAN
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December 3, 1980 |
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RAM RATAN Vs. STATE OF RAJASTHAN
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January 15, 1980 |
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RAM SINGH Vs. STATE OF RAJASTHAN
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February 13, 1980 |
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RAM SWAROOP Vs. STATE OF RAJASTHAN
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November 13, 1980 |
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RAMCHANDRA SHARMA Vs. UNION OF INDIA
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September 16, 1980 |
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RAMESH VYAS Vs. UNIVERSITY OF RAJASTHAN
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January 23, 1980 |
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RAMESHWAI Vs. STATE OF RAJASTHAN
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January 14, 1980 |
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RAMJI LAL AND OTHERS Vs. STATE OF RAJASTHAN
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September 23, 1980 |
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RAMPAL Vs. STATE OF RAJASTHAN
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September 4, 1980 |
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RANCHOREDASS Vs. MALOOKCHAND
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September 3, 1980 |
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RAO NARAYAN SINGH MASUDA Vs. UNION OF INDIA
|
May 9, 1980 |
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REWAT SINGH Vs. STATE OF RAJASTHAN
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August 22, 1980 |
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ROSHANLAL Vs. R.L. MAHESHWARI AND OTHERS
|
September 8, 1980 |
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RUKMANI Vs. RAMANLAL
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November 24, 1980 |
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SAMBHU SINGH Vs. STATE OF RAJASTHAN
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January 17, 1980 |
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SANG SINGH Vs. MUNICIPAL BOARD POKARAN
|
August 22, 1980 |
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SANGRAM SINGH Vs. BOARD OF REVENUE
|
January 18, 1980 |
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SANJAY LOBO Vs. UNIVERSITY OF RAJASTHAN
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May 28, 1980 |
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SANT LAL Vs. HARBANS SINGH
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July 22, 1980 |
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SARAF BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1980 |
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SARE MAL Vs. STATE
|
December 9, 1980 |
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SATNAM TRANSPORT COMPANY Vs. PRAKASH MAL SURANA
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February 15, 1980 |
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SATYA NARAYAN Vs. STATE TRANSPORT APPELLATE
|
November 21, 1980 |
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SAWA AND SHANKERLAL Vs. GANPATRAM DECEASED
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March 13, 1980 |
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SECRETARY, N.C.E.R.T. & OTHERS Vs. DR. P. D. BHATNAGAR
|
January 22, 1980 |
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SHAMBHU DAYAL GIRRAJ PRASAD Vs. STATE OF RAJASTHAN
|
October 9, 1980 |
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SHANKARDUTT Vs. VIDYADEVI
|
January 4, 1980 |
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SHANKER LAL MALI Vs. STATE OF RAJASTHAN
|
May 2, 1980 |
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SHER KHAN Vs. BAMBOO
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February 22, 1980 |
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SHERJI Vs. STATE OF RAJASTHAN
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April 26, 1980 |
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SHIV BUS SERVICE Vs. R T A JODHPUR
|
January 25, 1980 |
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SHIV NATH Vs. STATE OF RAJASTHAN
|
July 22, 1980 |
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SHIV STEEL WORKS Vs. UNION OF INDIA
|
March 17, 1980 |
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SHOBHA LAL Vs. LAXMI LAL
|
July 21, 1980 |
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SHRI N D MANTRI Vs. KAMLA MANTRI
|
November 11, 1980 |
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SHRI NATH Vs. STATE OF RAJASTHAN
|
December 9, 1980 |
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SHRI SURYA PRAKASH GOTHWAL Vs. STATE OF RAJASTHAN
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April 8, 1980 |
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SHRILAL JANVA Vs. UDAI RAM DHAKAD
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December 5, 1980 |
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SHRILAL JANVA Vs. UDAIRAM DHAKAD
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December 12, 1980 |
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SHYAM LAL MATHUR Vs. UNIVERSITY OF UDAIPUR
|
April 21, 1980 |
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SHYAMLAL Vs. UPBHOKTA SAHAKARI SAMITI
|
August 11, 1980 |
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SINGHVI AND CO Vs. DHARMILAL
|
November 14, 1980 |
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SMT. NAVEDA AND OTHERS Vs. SUBHAGYAWATI AND OTHERS
|
August 14, 1980 |
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SMT. PANI BAI AND ORS. Vs. SMT. SIRE KANWAR AND ORS.
|
December 12, 1980 |
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SMT. SANTOSH Vs. SHRI SHIV CHARAN
|
September 29, 1980 |
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SMT. SUMITRA GUPTA & OTHERS Vs. STATE OF RAJASTHAN
|
January 24, 1980 |
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SOMALI Vs. STATE OF RAJASTHAN
|
September 8, 1980 |
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SONI Vs. DHANNARAM
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August 6, 1980 |
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SONYA S/O DOODA & 11 OTHERS Vs. STATE OF RAJASTHAN
|
March 28, 1980 |
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STATE Vs. GULAB CHAND
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July 26, 1980 |
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STATE Vs. JODH SINGH
|
April 8, 1980 |
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STATE Vs. GANPAT
|
February 25, 1980 |
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STATE OF RAJASTHAN Vs. MANGAL SINGH
|
February 27, 1980 |
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STATE OF RAJASTHAN Vs. BHANWARLAL
|
February 20, 1980 |
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STATE OF RAJASTHAN Vs. LALITA DEVI
|
April 21, 1980 |
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STATE OF RAJASTHAN Vs. MURARI
|
April 26, 1980 |
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STATE OF RAJASTHAN Vs. SARDARA
|
May 1, 1980 |
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STATE OF RAJASTHAN Vs. MANGILAL
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March 28, 1980 |
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STATE OF RAJASTHAN Vs. MAQBOOL AHMED
|
March 31, 1980 |
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STATE OF RAJASTHAN Vs. GAYATRI DEVI
|
April 2, 1980 |
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STATE OF RAJASTHAN Vs. MAHENDRA SINGH
|
March 27, 1980 |
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STATE OF RAJASTHAN Vs. JAIPUR METAL AND ELECTRICALS LTD
|
April 7, 1980 |
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STATE OF RAJASTHAN Vs. MOHAN LAL
|
February 12, 1980 |
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STATE OF RAJASTHAN Vs. SHARMA and CO
|
February 12, 1980 |
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STATE OF RAJASTHAN Vs. HANS RAJ
|
February 4, 1980 |
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STATE OF RAJASTHAN Vs. CHANDALAL
|
January 9, 1980 |
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STATE OF RAJASTHAN Vs. BABU
|
January 9, 1980 |
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STATE OF RAJASTHAN Vs. MEHTA CHETAN DAS KISHANDASS
|
January 10, 1980 |
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STATE OF RAJASTHAN Vs. BOARD OF REVENUE
|
January 7, 1980 |
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STATE OF RAJASTHAN Vs. KRISHNA DEV
|
January 11, 1980 |
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STATE OF RAJASTHAN Vs. LAXMAN SINGH
|
August 12, 1980 |
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STATE OF RAJASTHAN Vs. BHERULAL
|
September 3, 1980 |
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STATE OF RAJASTHAN Vs. LALUKHAN
|
July 24, 1980 |
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STATE OF RAJASTHAN Vs. BHAWANI SINGH FORMER HIS HIGHNESS
|
May 9, 1980 |
|
STATE OF RAJASTHAN Vs. RAMKISHAN ALIASSUFAN
|
December 2, 1980 |
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STATE OF RAJASTHAN Vs. MAHAVIR SINGH AND SUMER SINGH
|
September 8, 1980 |
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STATE OF RAJASTHAN Vs. RAO BALDEO SINGH
|
December 22, 1980 |
|
STATE OF RAJASTHAN Vs. GOPAL LAL AND OTHERS
|
November 26, 1980 |
|
STATE OF RAJASTHAN Vs. BALUSINGH
|
September 6, 1980 |
|
STATE OF RAJASTHAN Vs. BALWANT SINGH
|
September 6, 1980 |
|
STATE OF RAJASTHAN Vs. RAJ KUMAR
|
December 9, 1980 |
|
STATE OF RAJASTHAN Vs. LAXMICHAND AND ANOTHER
|
September 5, 1980 |
|
STATE OF RAJASTHAN Vs. KOJA AND ANR.
|
September 5, 1980 |
|
STATE OF RAJASTHAN Vs. AMNTLAL & SOHANLA
|
March 11, 1980 |
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STATE OF RAJASTHAN Vs. NEMI CHAND
|
September 6, 1980 |
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STATE OF RAJASTHAN Vs. ROSHAN LAL
|
September 6, 1980 |
|
STATE OF RAJASTHAN Vs. RAJENDRA SINGH SAXENA, SON OF RAMESHWAR NATH, DISTRICT EXCISE OFFICER, ALWAR.
|
February 4, 1980 |
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STATE OF RAJASTHAN Vs. PREM CHAND & KANHAIYALAL
|
March 11, 1980 |
|
STATE OF RAJASTHAN Vs. MST. WAHIDA AND ANOTHER
|
September 6, 1980 |
|
STATE OF RAJASTHAN Vs. BHIMARAM
|
September 26, 1980 |
|
STATE OF RAJASTHAN Vs. BABU
|
September 1, 1980 |
|
STATE OF RAJASTHAN Vs. DHAPOO
|
February 20, 1980 |
|
SUKH RAM AND NATIONAL INSURANCE Vs. TARA ALIAS TARIYA
|
January 5, 1980 |
|
SUKHDEO SINGH Vs. SUKHDEO SINGH
|
February 5, 1980 |
|
SUKHMEL SINGH BHIKA AND MOHAN Vs. STATE OF RAJASTHAN
|
March 19, 1980 |
|
SULE KHAN Vs. STATE OF RAJASTHAN
|
October 16, 1980 |
|
SUNDER LAL Vs. STATE OF RAJASTHAN
|
August 22, 1980 |
|
SURAJ Vs. STATE OF RAJASTHAN
|
November 28, 1980 |
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SURESH KUMAR BAGARIA Vs. UNIVERSITY OF RAJASTHAN
|
October 14, 1980 |
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SUWALAL Vs. MEGHRAJ
|
May 9, 1980 |
|
SYED GULAM HUSSAIN Vs. RTA
|
September 24, 1980 |
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SYED SAULAT HUSSAIN Vs. SYED ILMUDDIN
|
March 7, 1980 |
|
T F PARDIWALA Vs. STATE OF RAJASTHAN
|
March 12, 1980 |
|
THE RAJASTHAN STATE WAREHOUSING CORPORATION, JAIPUR Vs. THE PALI CENTRAL CO
|
September 8, 1980 |
|
TOPAN DASS Vs. STATE OF RAJASTHAN
|
December 15, 1980 |
|
UDAIPUR COTTON MILLS Vs. SUTI MILL MAZDOOR UNION
|
April 4, 1980 |
|
UDAIPUR SAHKARI UPBHOGATS THOK Vs. UNION OF INDIA
|
January 17, 1980 |
|
UMA GUPTA Vs. RAMESH CHANDRA
|
October 10, 1980 |
|
UMA SHANKER Vs. STATE
|
September 6, 1980 |
|
UMAID CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1980 |
|
UMARAM Vs. REVENUE APPELLATE AUTHORITY
|
February 2, 1980 |
|
UMED SINGH Vs. BAHADUR SINGH
|
February 2, 1980 |
|
UMED SINGH Vs. BAHADUR SINGH
|
February 9, 1980 |
|
UMED SINGH Vs. THE STATE OF RAJASTHAN
|
July 1, 1980 |
|
UMED SINGH RATHORE Vs. STATE OF RAJASTHAN
|
October 14, 1980 |
|
UMED SINGH RATHORE Vs. STATE OF RAJASTHAN
|
October 24, 1980 |
|
UNION OF INDIA Vs. S B CHATTERJEE
|
January 17, 1980 |
|
UNION OF INDIA Vs. WAZIR SINGH
|
February 25, 1980 |
|
UNION OF INDIA Vs. KAMLA DEVI
|
April 1, 1980 |
|
URBAN IMPROVEMENT TRUST JAIPUR Vs. PADMANAND
|
January 25, 1980 |
|
VADU Vs. UK CHAND
|
August 1, 1980 |
|
VASUDEO Vs. MULK RAJ KUMAR
|
August 21, 1980 |
|
VEERA Vs. STATE OF RAJASTHAN
|
August 14, 1980 |
|
VIJAI HOSIERY MILLS Vs. STATE OF RAJASTHAN
|
January 7, 1980 |
|
VIJAY PRAKASH MITTAL Vs. ABDUL HAQ ANSARI
|
January 29, 1980 |
|
VIMLA DEVI Vs. MAYA DEVI
|
December 18, 1980 |
|
VINODI RAM BAL CHAND Vs. STATE OF RAJASTHAN
|
December 19, 1980 |
|
VISHNU DUTT SHARMA Vs. DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY BIKANER
|
September 6, 1980 |
|
WAHID Vs. STATE OF RAJASTHAN
|
February 26, 1980 |
|
WESTERN INDIAN STATE MOTORS JAIPUR Vs. BOARD OF REVENUE
|
October 14, 1980 |
|
YASHWANT KUMAR Vs. STATE OF RAJASTHAN
|
February 25, 1980 |
LOGIN