|
ABDUL HALEEM Vs. STATE OF RAJASTHAN
|
January 2, 1979 |
|
Abdul Rehman Vs. Dheri Bai
|
March 6, 1979 |
|
Abdul Salam Vs. State of Rajasthan
|
March 23, 1979 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ID MOHAMMAD NIZAMUDDIN
|
April 3, 1979 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE JODHPUR Vs. ASHOK KUMAR
|
December 5, 1979 |
|
AHMED Vs. STATE OF RAJASTHAN
|
November 16, 1979 |
|
AHMED SON OF HANDU Vs. THE STATE OF RAJASTHAN
|
November 13, 1979 |
|
Amar Chand Vs. State of Rajasthan
|
July 13, 1979 |
|
AMAR KUMARI Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1979 |
|
AMRA Vs. STATE OF RAJASTHAN
|
April 21, 1979 |
|
AMRIT LAL; RAMESH KUMAR AND CO Vs. AMOLAK SINGH
|
December 25, 1979 |
|
ANANDA RAM Vs. UNION OF INDIA
|
July 16, 1979 |
|
Arbind AND Company Vs. State of Rajasthan
|
January 18, 1979 |
|
ARJUN SINGH Vs. PURAN MAL
|
July 23, 1979 |
|
ASHRAF Vs. STATE OF RAJASTHAN
|
January 5, 1979 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD B ALWAR Vs. NATIONAL BRICKS AND LIME INDUSTRIES
|
July 21, 1979 |
|
ASSISTANT COMMERCIAL TAXES OFFICER WARD II CIRCLE D JAIPUR Vs. RAMESH LEAR STORES
|
July 3, 1979 |
|
ATMARAM Vs. NARBADA DEVI
|
March 3, 1979 |
|
B D CHARLES Vs. NORA BENJAMIN
|
March 26, 1979 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
August 24, 1979 |
|
BADRI LAL Vs. STATE OF RAJASTHAN
|
December 21, 1979 |
|
BADRILAL Vs. MODA
|
January 1, 1979 |
|
BAGA RAM Vs. STATE OF RAJASTHAN
|
April 12, 1979 |
|
BAGRU RAM Vs. STATE OF RAJASTHAN
|
April 21, 1979 |
|
BAJRANGLAL Vs. STATE OF RAJASTHAN
|
August 27, 1979 |
|
BALKISHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR AND
|
July 21, 1979 |
|
BANSHILAL Vs. STATE OF RAJASTHAN
|
February 27, 1979 |
|
BANWARI LAL Vs. RAM PARTAP
|
July 30, 1979 |
|
BANWARILAL Vs. RAMESHWARI
|
September 7, 1979 |
|
BANWARILAL AND OTHERS Vs. STATE OF RAJASTHAN
|
August 31, 1979 |
|
BASTI RAM Vs. GHEWARCHAND
|
January 22, 1979 |
|
BHAGCHAND Vs. STATE OF RAJASTHAN
|
February 16, 1979 |
|
Bhagwana Vs. State of Rajasthan
|
May 4, 1979 |
|
BHAGWANDASS Vs. STATE OF RAJASTHAN
|
July 27, 1979 |
|
BHALLE CHAND Vs. TEJ RAJ
|
March 23, 1979 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 22, 1979 |
|
BHANWAR LAL Vs. UNION OF INDIA
|
November 8, 1979 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
December 20, 1979 |
|
BHANWAR LAL Vs. RAM KISHAN
|
March 21, 1979 |
|
BHANWAR LAL JAIN Vs. STATE OF RAJASTHAN
|
November 27, 1979 |
|
Bhanwar Singh Vs. State of Rajasthan
|
February 19, 1979 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
January 19, 1979 |
|
BHARAT Vs. STATE OF RAJASTHAN
|
September 15, 1979 |
|
BHERA RAM Vs. STATE OF RAJASTHAN
|
March 9, 1979 |
|
BHERUN AND ORS. Vs. THE STATE OF RAJASTHAN
|
October 17, 1979 |
|
BHONRILAL HIRALAL Vs. PRABHU DAYAL
|
February 9, 1979 |
|
BHOPAL SINGH Vs. BHAGWAT SINGH
|
January 3, 1979 |
|
BHOPAL SINGH Vs. BASTI RAM
|
February 1, 1979 |
|
Bikaner Cold Storage Company Bikaner Vs. Regional Provident Fund Commissioner
|
February 14, 1979 |
|
Birdhilal Vs. Kota Central Co operative Bank LTD
|
August 20, 1979 |
|
BISHAN SINGH Vs. STATE OF RAJASTHAN
|
February 27, 1979 |
|
BRIJ LAL Vs. RAJASTHAN STATE ELECTRICITY
|
March 21, 1979 |
|
BUDHIYA ALIAS BUDH SINGH Vs. STATE OF RAJASTHAN
|
February 26, 1979 |
|
Chain Sukh Ranga Vs. State of Rajasthan
|
May 4, 1979 |
|
CHAND SINGH Vs. STATE OF RAJASTHAN
|
July 26, 1979 |
|
CHANDANMAL Vs. RAWATMAL
|
August 6, 1979 |
|
CHANDMAL & ORS. Vs. STATE OF RAJASTHAN
|
July 24, 1979 |
|
CHATAR LAL Vs. RAMDAS
|
January 12, 1979 |
|
CHATURBHUJ Vs. STATE OF RAJASTHAN
|
February 7, 1979 |
|
CHENI RAM Vs. SHANTI DEVI
|
July 11, 1979 |
|
CHHAGAN SINGH Vs. STATE OF RAJASTHAN
|
January 20, 1979 |
|
CHOTA LAL MEHTA Vs. STATE OF RAJASTHAN
|
September 29, 1979 |
|
CHUHAR MAL SADHU MAL COMMISSION Vs. STATE OF RAJASTHAN
|
April 26, 1979 |
|
CHUNNI LAL Vs. STATE OF RAJASTHAN
|
February 12, 1979 |
|
CHUNNI LAL Vs. STATE OF RAJASTHAN
|
September 17, 1979 |
|
COMMERCIAL TAXES OFFICER Vs. SITA RAM SATISHCHANDRA AND CO
|
August 6, 1979 |
|
COMMERCIAL TAXES OFFICER CIRCLE A KOTA Vs. FOREIGN IMPORT AND EXPORT ASSOCIATION
|
July 5, 1979 |
|
COMMERCIAL TAXES OFFICER PALI Vs. KANYALAL MOHANLAL
|
November 15, 1979 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE I JAIPUR Vs. BADRI NARAIN SITA RAM
|
November 21, 1979 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE-1 JAIPUR Vs. MOTILAL OMPRAKASH
|
April 11, 1979 |
|
COMMERCIAL TAXES OFFICER SURVEY AND INVESTIGATION JODHPUR Vs. DIVISIONAL SUPERINTENDENT NORRN RAILWAY JODHPUR
|
October 16, 1979 |
|
COMMISSIONER OF GIFT TAX Vs. SAWAI MAHARAJ DEO H H SHRI SIR TEJ SINGHJI BAHADUR OF ALWAR
|
September 18, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. S ZORASTER AND COMPANY
|
September 12, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. JAI DRINKS PRIVATE LIMITED
|
October 10, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. SAH SWAROOP NARAIN
|
October 10, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR ELECTRO PRIVATE LIMITED
|
October 24, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. GOLCHA PROPERTIES PRIVATE LIMITED
|
November 9, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. JAIPUR UDYOG LIMITED
|
August 6, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHREE UMAID MILLS LIMITED
|
August 30, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL BRIJ LAL
|
September 6, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. PREM RAJ DAULATRAM
|
July 19, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED STONE INDUSTRIES KOTAH LIMITED
|
July 30, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. A K SHARMA
|
July 31, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. GOLECHA R K
|
April 6, 1979 |
|
COMMISSIONER OF WEALTH TAX Vs. THAKUR LAXMAN SINGH
|
September 26, 1979 |
|
COMMISSIONER OF WEALTH TAX Vs. MAN INDUSTRIAL CORPORATION LIMITED
|
September 13, 1979 |
|
COMMISSIONER OF WEALTH TAX Vs. KASHI RAM LILA
|
December 5, 1979 |
|
Dal Chand Vs. State of Rajasthan
|
May 5, 1979 |
|
DALCHAND NEMCHAND Vs. UNION OF INDIA
|
December 15, 1979 |
|
DAMODAR Vs. URMILA
|
July 30, 1979 |
|
DAMODAR LAL KABRA Vs. INCOME TAX OFFICER
|
July 10, 1979 |
|
DARSHAN SINGH Vs. MST DASO
|
August 3, 1979 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. STATE OF RAJASTHAN
|
October 29, 1979 |
|
Delhi Cloth AND General Mills Company LTD Vs. Rajasthan State Electricity Board
|
July 24, 1979 |
|
DEV CHAND Vs. STATE OF RAJASTHAN
|
March 20, 1979 |
|
Deva Ram Vs. State of Rajasthan
|
August 24, 1979 |
|
DEVA RAM Vs. STATE
|
January 3, 1979 |
|
DEVI SINGH Vs. SUSHILA DEVI
|
March 28, 1979 |
|
DHAN RAJ Vs. PRATAP
|
December 17, 1979 |
|
DHANJI Vs. STATE OF RAJASTHAN
|
October 18, 1979 |
|
DHANKAUR Vs. STATE OF RAJASTHAN
|
March 22, 1979 |
|
DHANNALAL AND OTHERS Vs. STATE OF RAJASTHAN
|
February 26, 1979 |
|
Dhanraj Vs. KISHNI DEVI
|
May 8, 1979 |
|
DHAPOOBAI Vs. NARAINLAL
|
January 30, 1979 |
|
DHARAMVEER KALIYA Vs. BASTICHAND S. BHANSALI
|
May 21, 1979 |
|
DHARMAMAL Vs. THE STATE OF RAJASTHAN
|
July 27, 1979 |
|
DHAYALAL Vs. STATE OF RAJASTHAN
|
December 3, 1979 |
|
DOONGARSINGH Vs. STATE OF RAJASTHAN
|
January 4, 1979 |
|
DR. O.N. SAXENA Vs. STATE OF RAJASTHAN
|
August 3, 1979 |
|
DURGA PRASAD Vs. KANHIYALAL
|
February 17, 1979 |
|
DURGA SHANKER Vs. STATE OF RAJASTHAN
|
July 31, 1979 |
|
FIRM BABU RAM RAM LAL SANGARIYA MANDI Vs. NEW INDIA ASSURANCE CO LTD
|
September 24, 1979 |
|
GAGAN RAJ SINGH NAGORI Vs. UNION OF INDIA
|
October 9, 1979 |
|
GAN NATH Vs. CHIMAN LAL
|
November 9, 1979 |
|
GANESH MAL Vs. STATE OF RAJASTHAN
|
November 21, 1979 |
|
GANESH RAM Vs. PATASI
|
March 20, 1979 |
|
GANESHMAL Vs. STATE OF RAJASTHAN
|
September 13, 1979 |
|
GANGA Vs. STATE OF RAJASTHAN
|
December 10, 1979 |
|
GEETA DEVI Vs. STATE OF RAJASTHAN
|
January 10, 1979 |
|
GENDMAL Vs. STATE TRANSPORT APPELLATE
|
September 13, 1979 |
|
GERON Vs. RIKHAB CHAND
|
February 14, 1979 |
|
GHANSHYAM CHANDRA MATHUR Vs. STATE OF RAJASTHAN
|
July 19, 1979 |
|
GHISA Vs. MADAA LAL
|
September 14, 1979 |
|
GHISA AND UDAI Vs. STATE OF RAJASTHAN
|
August 6, 1979 |
|
GIDUMAL Vs. RAMLAL
|
July 27, 1979 |
|
Gir Raj Prasad Kaushik Vs. State of Rajasthan
|
March 27, 1979 |
|
GOPAL Vs. THE STATE OF RAJASTHAN
|
February 16, 1979 |
|
Gopaldas Brijkishore Vs. B Ram Gopal Poddar
|
August 2, 1979 |
|
GOPI KISHAN AND OTHERS Vs. NARSING DAS AND OTHERS
|
December 25, 1979 |
|
GOTAM Vs. STATE OF RAJASTHAN
|
March 22, 1979 |
|
GOVIND PRASAD Vs. UNION OF INDIA
|
December 17, 1979 |
|
GULAB CHAND Vs. STATE OF RAJASTHAN
|
August 2, 1979 |
|
GULAM RASOOL Vs. MARIYAM
|
May 11, 1979 |
|
Gulam Rasul Vs. Neku
|
August 24, 1979 |
|
GURBACHAN SINGH Vs. STATE OF RAJASTHAN
|
November 26, 1979 |
|
GURNAM SINGH Vs. THE STATE OF RAJASTHAN
|
May 9, 1979 |
|
GURUBACHAN SINGH Vs. STATE OF RAJASTHAN
|
January 10, 1979 |
|
H K HINGORANI Vs. STATE OF RAJASTHAN
|
November 23, 1979 |
|
HAJARI RAM Vs. MANTRI KHADI MANDIR BIKANER
|
March 1, 1979 |
|
HAKIM ALI Vs. STATE OF RAJASTHAN
|
November 30, 1979 |
|
HAMIR SINGH Vs. BHAWANI SHANKAR
|
September 21, 1979 |
|
HANS RAJ Vs. BOARD OF REVENUE
|
April 13, 1979 |
|
HANSRAJ AND CHAMPALAL Vs. RAM KRIPAL
|
October 16, 1979 |
|
HANUMAN AND OTHERS Vs. STATE OF RAJASTHAN
|
September 25, 1979 |
|
Hanuman Bhat Vs. State of Rajasthan
|
March 27, 1979 |
|
Har Chand Vs. State of Rajasthan
|
March 1, 1979 |
|
HARCHAND Vs. STATE OF RAJASTHAN
|
January 29, 1979 |
|
HARI RAM Vs. RATANLAL
|
August 2, 1979 |
|
HARI SINGH, AMAR SINGH, KEDAR & MEGHA Vs. STATE OF RAJASTHAN
|
December 5, 1979 |
|
HARISH CHANDRA Vs. STATE OF RAJASTHAN
|
March 20, 1979 |
|
HARISINGH Vs. STATE OF RAJASTHAN
|
January 20, 1979 |
|
Harjiram Vs. State of Rajasthan
|
January 31, 1979 |
|
Hasan Ali Vs. State of Rajasthan
|
January 16, 1979 |
|
HAZARI MAL Vs. MUTHA KAN RAM
|
September 24, 1979 |
|
Heera Vs. State of Rajasthan
|
March 23, 1979 |
|
HEMCHAND AND OTHERS Vs. STATE OF RAJASTHAN
|
December 25, 1979 |
|
HIRALAL Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1979 |
|
HIRALLI AND OTHERS Vs. STATE OF RAJASTHAN
|
April 6, 1979 |
|
Hukam Singh Vs. Shankar
|
August 2, 1979 |
|
IDAN SINGH Vs. STATE OF RAJASTHAN
|
November 15, 1979 |
|
IKRAM Vs. UNION OF INDIA
|
November 26, 1979 |
|
IMJI & IMIA Vs. STATE OF RAJASTHAN
|
December 20, 1979 |
|
INDER SINGH Vs. S T A T
|
July 27, 1979 |
|
INDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1979 |
|
INDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1979 |
|
Indraj Vs. State of Rajasthan
|
May 1, 1979 |
|
ISMAIL Vs. STATE OF RAJASTHAN
|
November 26, 1979 |
|
J
L N SAVITA Vs. UNION OF INDIA
|
October 29, 1979 |
|
JABBAR MAL DUGGAR Vs. UNION OF INDIA
|
July 20, 1979 |
|
JADISH PRASHAD AND ANR. Vs. STATE OF RAJASTHAN.
|
July 3, 1979 |
|
JAGAN SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
|
August 7, 1979 |
|
JAGANNATH Vs. JODHA RAM
|
November 26, 1979 |
|
Jagat Narain Nag Vs. State of Rajasthan
|
January 18, 1979 |
|
Jagdish Prasad Vs. Hazari Lal
|
February 20, 1979 |
|
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
|
February 21, 1979 |
|
Jagdish Prasad Khatri Vs. State of Rajasthan
|
July 10, 1979 |
|
JAGRAM Vs. GHAMANDI, CHANDER, HARI RAM, OMPRAKASH.
|
November 13, 1979 |
|
JAGTAR SINGH Vs. STATE OF RAJASTHAN
|
October 6, 1979 |
|
JAI BHARAT WINE CONTRACTOR Vs. STATE OF RAJASTHAN
|
August 29, 1979 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
October 24, 1979 |
|
JAILAL Vs. STATE OF RAJASTHAN
|
March 2, 1979 |
|
JAINARAIN JEEVRAJ Vs. COMMISSIONER OF INCOME TAX
|
September 5, 1979 |
|
JAIPUR UDYOG LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE AJMER
|
May 11, 1979 |
|
JAISHREE LUXURY HOUSE KOTA Vs. KATHOTIA SONS REGISTERED PARTNERSHIP FIRM DELHI
|
October 11, 1979 |
|
JAMNA LAL Vs. LEGAL REPRESENTATIVES OF KHEMRAJ NATHULAL
|
February 26, 1979 |
|
JANGIR SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 20, 1979 |
|
JAVRILAL Vs. HAJARISINGH
|
July 27, 1979 |
|
JEEWAN KUMARI SMT Vs. UNION OF INDIA
|
April 2, 1979 |
|
JETHMAL Vs. RAMVILAS AND BABULAL
|
August 23, 1979 |
|
JITENDRA KUMAR RASTOGI Vs. URBAN IMPROVEMENT TRUST AND ANOTHER
|
September 15, 1979 |
|
JORAWAR SINGH Vs. STATE OF RAJASTHAN
|
June 28, 1979 |
|
JYOTI PRAKASH Vs. RAJASTHAN HOUSING BOARD
|
February 8, 1979 |
|
Kajod Mal Vs. State of Rajasthan
|
March 1, 1979 |
|
Kalji Vs. State of Rajasthan
|
April 6, 1979 |
|
Kalu Vs. Board of Revenue
|
July 12, 1979 |
|
KALU Vs. STATE OF RAJASTHAN
|
April 17, 1979 |
|
KALU RAM Vs. STATE
|
January 16, 1979 |
|
KALYANJI PATEL Vs. MOTILAL
|
May 11, 1979 |
|
KAMANI ENGINEERING CORPORATION Vs. GANESHRAM K VERMA
|
September 27, 1979 |
|
KAN RAJ Vs. STATE OF RAJASTHAN
|
January 10, 1979 |
|
KAN SINGH & ANOTHER Vs. STATE OF RAJASTHAN
|
June 6, 1979 |
|
KANA Vs. STATE
|
August 24, 1979 |
|
KASRI VISHWANATH Vs. UNITED COMMERCIAL BANK
|
November 29, 1979 |
|
Kedar Nath Gupta Vs. Bishan Das
|
May 24, 1979 |
|
KESA RAM Vs. STATE OF RAJASTHAN
|
February 12, 1979 |
|
Kesar Das Vs. Harish Chandra Vyas
|
March 20, 1979 |
|
KESHAV DAS AND OTHERS Vs. STATE OF RAJASTHAN
|
August 9, 1979 |
|
Keshav Pari Vs. Union of India
|
July 23, 1979 |
|
KEWAL CHAND Vs. STATE TRANSPORT APPELLATE
|
January 23, 1979 |
|
KHAMAN Vs. THE STATE OF RAJASTHAN
|
March 16, 1979 |
|
KHEMA Vs. BOARD OF REVENUE FOR RAJASTHAN
|
October 15, 1979 |
|
KHURSHID AHMED Vs. BHANWARIBAI
|
August 1, 1979 |
|
KISHAN GOPAL Vs. SARSWATI
|
July 2, 1979 |
|
Kishan Lal Vs. Kamla Devi Sharma
|
February 19, 1979 |
|
KISHAN PYARI Vs. SHANTI DEVI
|
January 5, 1979 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
April 20, 1979 |
|
KISHAN SINGH & OTHERS Vs. STATE OF RAJASTHAN
|
April 18, 1979 |
|
KISHAN SINGH DHAKA Vs. STATE OF RAJASTHAN
|
April 13, 1979 |
|
KISHANSINGH Vs. CITY CORPORATION NOW MUNICIPAL
|
March 16, 1979 |
|
KISHORESINGH Vs. STATE OF RAJASTHAN
|
October 16, 1979 |
|
KR NIRMAL CHAND SONI Vs. THAKURJI SALIGRAMJI MAHARAJ
|
September 27, 1979 |
|
KRIPAL SINGH Vs. STATE OF RAJASTHAN
|
November 27, 1979 |
|
KRISHNA KUMAR Vs. STATE OF RAJASTHAN
|
August 24, 1979 |
|
KRISHNA KUMAR BANSAL Vs. UNION OF INDIA
|
September 8, 1979 |
|
L S DASHORA Vs. UNIVERSITY OF RAJASTHAN
|
November 21, 1979 |
|
Lachhi Ram Vs. Inspector Insecticides
|
January 17, 1979 |
|
LAD KANWAR Vs. JAGDISH
|
February 9, 1979 |
|
LAKHPAT SINGH Vs. STATE
|
August 21, 1979 |
|
LAL DAS Vs. POKAR DAS
|
October 15, 1979 |
|
Lal Singh Vs. State of Rajasthan
|
January 31, 1979 |
|
LALA Vs. STATE OF RAJASTHAN
|
April 24, 1979 |
|
LALOODA AND ANOTHER Vs. STATE OF RAJASTHAN
|
January 24, 1979 |
|
LAXMAN Vs. CHAMPALAL
|
August 22, 1979 |
|
LAXMI NARAIN Vs. STATE OF RAJASTHAN
|
October 15, 1979 |
|
LAXMI NARAYAN Vs. GOPILAL
|
May 1, 1979 |
|
LOOMBARAM Vs. RAMNARAIN
|
February 16, 1979 |
|
M/S BROOK BOND INDIA LTD Vs. STATE OF RAJASTHAN
|
November 8, 1979 |
|
M/S. ZAMIDARA TRANSPORT CO OPERATIVE SOCIETY LTD., SRI GANGANAGAR AND ANOTHER Vs. THE STATE TRANSPORT, APPELLATE TRIBUNAL, RAJASTHAN AND OTHERS
|
January 23, 1979 |
|
MADAN LAL Vs. UNION OF INDIA AND OTHERS
|
March 22, 1979 |
|
MADANLAL AND ANAND PRAKASH Vs. STATE OF RAJASTHAN
|
March 21, 1979 |
|
MADANLAL PUROHIT Vs. STATE OF RAJASTHAN
|
August 10, 1979 |
|
MADHO LAL Vs. STATE
|
August 31, 1979 |
|
MAHARAJA SHREE UMAID MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1979 |
|
MAHARAO ABHAI SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
|
July 12, 1979 |
|
MAHENDRA MATHUR Vs. UNIVERSITY OF UDAIPUR
|
April 27, 1979 |
|
MAN SINGH Vs. BAJRANG SINGH
|
January 3, 1979 |
|
MANGI LAL Vs. BHERU LAL
|
January 19, 1979 |
|
MANGILAL Vs. GHEESUKHAN
|
March 1, 1979 |
|
MANGILAL Vs. UNION OF INDIA
|
September 4, 1979 |
|
Mangla Vs. State
|
May 5, 1979 |
|
MANI RAM Vs. STATE OF RAJASTHAN
|
September 26, 1979 |
|
MANPHOOL Vs. STATE OF RAJASTHAN
|
August 23, 1979 |
|
MANZOOR AHMED Vs. REGIONAL TRANSPORT AUTHORITY KOTA
|
January 9, 1979 |
|
MARDANA Vs. STATE OF RAJASTHAN
|
November 22, 1979 |
|
MATADIN MISHRA Vs. STATE OF RAJASTHAN
|
March 15, 1979 |
|
Megh Singh Vs. State
|
January 18, 1979 |
|
MEHTAB CHAND GOLCHA Vs. OFFICIAL LIQUIDATOR GOLCHA
|
July 12, 1979 |
|
MEHTAB CHAND GOLCHA Vs. OFFICIAL LIQUIDATOR GOLCHA
|
October 19, 1979 |
|
MILAP CHAND Vs. KALIYA & ANOTHER
|
April 2, 1979 |
|
MOHAMMED ISHAQ Vs. LACHHI
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January 3, 1979 |
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MOHAN Vs. STATE OF RAJASTHAN
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October 10, 1979 |
|
MOHAN Vs. STATE OF RAJASTHAN
|
August 20, 1979 |
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MOHAN LAL Vs. STATE OF RAJASTHAN
|
December 20, 1979 |
|
MOHAN LAL JAIN Vs. STATE OF RAJASTHAN
|
February 13, 1979 |
|
MOOLA Vs. STATE OF RAJASTHAN
|
January 10, 1979 |
|
MOTI Vs. STATE OF RAJASTHAN
|
July 13, 1979 |
|
MOTI Vs. STATE OF RAJASTHAN
|
November 30, 1979 |
|
MOTI SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
November 6, 1979 |
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MOTISINGH AND SEVEN OTHERS Vs. BHOOP SINGH THE STATE OF RAJASTHAN
|
September 19, 1979 |
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MST. RAJU Vs. SRILAL & OTHERS
|
February 9, 1979 |
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MST. TULCHAN ALIAS TULSI W/O POORARAM JAT RESIDENT OF BHALERI Vs. THE STATE OF RAJASTHAN
|
November 21, 1979 |
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MULCHAND THAKURDAS SINDHI Vs. STATE OF RAJASTHAN
|
August 3, 1979 |
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MUNICIPAL BOARD Vs. JAMMU MAL
|
May 10, 1979 |
|
MURARILAL Vs. RSEB AND ORS
|
October 3, 1979 |
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MUREED Vs. STATE OF RAJASTHAN
|
July 21, 1979 |
|
NAGAUR CENTRAL CO-OPERATIVE BANK LTD. Vs. KESA RAM
|
July 11, 1979 |
|
NANAG NATH Vs. RAMCHANDRA AND OTHERS
|
September 29, 1979 |
|
NANAK RAM Vs. STATE OF RAJASTHAN & ANR
|
March 19, 1979 |
|
Nand Ram Vs. State of Rajasthan
|
July 10, 1979 |
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NANDA Vs. STATE OF RAJASTHAN
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April 19, 1979 |
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NANDLAL JAIN Vs. STATE OF RAJASTHAN AND OTHERS
|
August 21, 1979 |
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NARAIN Vs. STATE OF RAJASTHAN
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April 24, 1979 |
|
Naraini Devi Vs. Banarsi Devi
|
May 11, 1979 |
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NASIRABAD URBAN CO-OPERATIVE BANK LTD Vs. GYAN CHAND
|
October 4, 1979 |
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NATH RAJ Vs. STATE BANK OF BIKANER AND JAIPUR
|
November 15, 1979 |
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NATHA RAM Vs. BHIKA
|
December 14, 1979 |
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NATHU Vs. STATE OF RAJASTHAN
|
July 30, 1979 |
|
NATIONAL INSURANCE CO. LTD. Vs. AJIT DOSHI AND ORS.
|
February 9, 1979 |
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NAVIN CHANDER Vs. STATE OF RAJASTHAN AND OTHERS
|
March 23, 1979 |
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NAWAL KISHORE Vs. STATE OF RAJASTHAN
|
February 12, 1979 |
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NEBHAN DAS Vs. BANSHI LAL
|
August 17, 1979 |
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Nemi Chand Vs. State of Rajasthan
|
March 2, 1979 |
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NENIA & OTHERS Vs. STATE OF RAJASTHAN
|
October 19, 1979 |
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NEW INDIA ASSURANCE CO LTD Vs. SASHILA DETI SHARMA
|
September 12, 1979 |
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NICHITTARSINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
December 19, 1979 |
|
NORATANMAL Vs. STATE OF RAJASTHAN
|
January 19, 1979 |
|
OM PRAKASH Vs. SHAKUNTLA
|
October 17, 1979 |
|
Om Prakash Vs. State of Rajasthan
|
May 7, 1979 |
|
OM PRAKASH DHANAK Vs. STATE
|
September 5, 1979 |
|
OMPRAKASH Vs. SHAKUNTALA
|
October 17, 1979 |
|
PADAM CHAND VINAY CHAND Vs. UNION OF INDIA
|
March 16, 1979 |
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PAN MAL Vs. GYANCHAND
|
October 9, 1979 |
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PANNEY SINGH Vs. STATE OF RAJASTHAN
|
May 7, 1979 |
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PARKHA Vs. JAWAN MAL
|
July 16, 1979 |
|
Phoola Vs. State of Rajasthan
|
February 27, 1979 |
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POONAM CHAND Vs. DISTRICT JUDGE
|
May 10, 1979 |
|
POORAN Vs. STATE
|
January 17, 1979 |
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PRAKASH CHANDER Vs. SUNDER BAI
|
February 17, 1979 |
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PRATAP SINGH Vs. STATE OF RAJASTHAN
|
September 6, 1979 |
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PREMSINGH Vs. STATE OF RAJASTHAN
|
June 19, 1979 |
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PRITHVIRAJ & ANOTHER Vs. STATE OF RAJASTHAN
|
November 6, 1979 |
|
PUKH RAJ Vs. JAGDISH RAJ & ORS.
|
May 10, 1979 |
|
PUKH RAJ Vs. STATE OF RAJASTHAN
|
July 11, 1979 |
|
Punerjee Vs. Rameshwar
|
July 12, 1979 |
|
PURUSHOTTAM DAS BANGUR Vs. INCOME TAX OFFICER
|
November 26, 1979 |
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PYARE LAL Vs. RAMCHANDRA
|
July 20, 1979 |
|
PYARE MOHAN Vs. RAMESHWAR
|
February 9, 1979 |
|
PYARI BAI Vs. STATE OF RAJASTHAN
|
May 4, 1979 |
|
QURBAN Vs. STATE OF RAJASTHAN
|
September 17, 1979 |
|
R R P BHATNAGAR Vs. STATE OF RAJASTHAN
|
April 27, 1979 |
|
R S METALS PRIVATE LTD Vs. UNION OF INDIA
|
August 10, 1979 |
|
RADHEY SHYAM Vs. NATHURAM
|
February 28, 1979 |
|
RADIENT INDUSTRIES Vs. UNION OF INDIA
|
July 10, 1979 |
|
RAGHUBIR SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
|
July 19, 1979 |
|
RAJA RAM Vs. JAGDISH PRASAD
|
December 12, 1979 |
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RAJASTHAN STATE CO Vs. H.N. GUPTAS
|
April 3, 1979 |
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RAJASTHAN STATE ELECTRICITY BOARD Vs. STATE OF RAJASTHAN
|
April 30, 1979 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. JUDGE INDUSTRIAL TRIBUNAL
|
December 18, 1979 |
|
RAJENDRA PRASAD Vs. GIRDHARI LAL
|
February 1, 1979 |
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RAJKUMAR KULSHRESTHA Vs. SECRETARY RAJASTHAN STATE
|
February 27, 1979 |
|
RAJPAL SINGH Vs. STATE OF RAJASTHAN
|
April 30, 1979 |
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RAJPUTANA COTTON PRESS PUBLIC LIMITED Vs. STATE OF RAJASTHAN
|
May 11, 1979 |
|
RAJU Vs. STATE OF RAJASTHAN
|
January 31, 1979 |
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RAJU ALIAS RAJENDRA SINGH Vs. STATE OF RAJASTHAN
|
January 1, 1979 |
|
RAJVI AMAR SINGH Vs. STATE OF RAJASTHAN
|
March 28, 1979 |
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RAJVIR SINGH Vs. STATE OF RAJASTHAN
|
January 25, 1979 |
|
Rakesh Gupta Vs. State of Rajasthan
|
February 21, 1979 |
|
RAM CHARANLAL Vs. STATE OF RAJASTHAN
|
January 3, 1979 |
|
RAM DAS Vs. STATE OF RAJASTHAN
|
July 16, 1979 |
|
RAM DAYAL Vs. STATE OF RAJASTHAN
|
February 15, 1979 |
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RAM NIWAS Vs. SARDAR SINGH
|
September 27, 1979 |
|
Ram Prakash Vs. State of Rajasthan
|
March 1, 1979 |
|
RAM PRATAP Vs. STATE OF RAJASTHAN
|
March 9, 1979 |
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RAMA SHANKER Vs. RAMA BETI ALIAS SHARDA ALIAS
|
July 10, 1979 |
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RAMCHAND Vs. LAXMIKUMAR
|
September 17, 1979 |
|
RAMCHAND Vs. STATE
|
November 13, 1979 |
|
RAMCHANDRA Vs. MST. BHURI
|
September 28, 1979 |
|
RAMCHANDRA Vs. STATE OF RAJASTHAN
|
February 15, 1979 |
|
RAMESH CHANDRA Vs. MUKHTYAR SINGH
|
September 28, 1979 |
|
RAMESHWAR Vs. STATE OF RAJASTHAN
|
July 4, 1979 |
|
RAMJAS & ANR. Vs. STATE OF RAJASTHAN
|
July 27, 1979 |
|
RAMKARAN Vs. STATE OF RAJASTHAN
|
December 18, 1979 |
|
RAMKUMAR Vs. M/S. RAM KUMAR MORARKA & SONS (P) LTD., BOMBAY
|
March 15, 1979 |
|
RAMSAHAI Vs. STATE OF RAJASTHAN
|
April 3, 1979 |
|
Ranchbodmal Vs. Nawaratanmal
|
May 11, 1979 |
|
RANDHIR SINGH Vs. GURBUX SINGH
|
February 7, 1979 |
|
RANGI LAL Vs. STATE OF RAJASTHAN
|
July 7, 1979 |
|
RATNIA Vs. STATE OF RAJASTHAN
|
September 4, 1979 |
|
RATTA Vs. STATE OF RAJASTHAN
|
July 9, 1979 |
|
RAVINDRA KEDIYA & ANOTHER Vs. STATE OF RAJASTHAN
|
April 11, 1979 |
|
ROOP NARAIN Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1979 |
|
ROOP SHANKER Vs. MUSTIYAK AHMED
|
February 7, 1979 |
|
Roop Singh Vs. State of Rajasthan
|
May 11, 1979 |
|
SADHU MAHARAJ & OTHERS Vs. STATE OF RAJASTHAN
|
November 7, 1979 |
|
SADUL SAHAR COTTON GINNING AND PRESSING FACTORY Vs. STATE OF RAJASTHAN
|
September 7, 1979 |
|
SAJJANSINGH Vs. STATE OF RAJASTHAN
|
January 20, 1979 |
|
SANWARMAL Vs. MURARILAL
|
January 9, 1979 |
|
SATTAR Vs. STATE
|
November 23, 1979 |
|
SATYA NARAIN AGRAWAL Vs. RADHA MOHAN
|
February 15, 1979 |
|
SAYEED KHAN Vs. STATE OF RAJASTHAN
|
August 17, 1979 |
|
SHALIMAR TAR PRODUCTS Vs. LABOUR COURT OF RAJASTHAN
|
November 16, 1979 |
|
SHAMBHU DAYAL Vs. CHUNNILAL DEVKINANDAN
|
February 20, 1979 |
|
SHAMBHU NARAIN Vs. SHANTI LAL
|
October 17, 1979 |
|
SHAMIM BANO Vs. UNION OF INDIA
|
July 17, 1979 |
|
SHAMSHER SINGH Vs. STATE OF RAJASTHAN
|
September 6, 1979 |
|
Shanker Lal Vs. Board of Revenue
|
September 10, 1979 |
|
SHANKER LAL Vs. STATE OF RAJASTHAN
|
January 3, 1979 |
|
Shanker Singh Vs. Dharamdas
|
March 28, 1979 |
|
SHEO NARAIN AND ANOTHER Vs. STATE OF RAJASTHAN
|
July 3, 1979 |
|
SHIMBHURAM Vs. LAKHARAM
|
September 7, 1979 |
|
SHIV KISHAN SHIV NARAIN Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 20, 1979 |
|
SHIV NARAIN DHABHAI Vs. COMMISSIONER OF WEALTH TAX
|
November 12, 1979 |
|
SHIV RATAN Vs. STATE OF RAJASTHAN
|
December 5, 1979 |
|
SHIV SHANKER SINGH Vs. STATE OF RAJASTHAN
|
November 14, 1979 |
|
SHIVIA ALIAS SHIVJIDA Vs. STATE OF RAJASTHAN
|
October 23, 1979 |
|
SHIVRATAN G. MOHATTA Vs. THE STATE OF RAJASTHAN
|
August 29, 1979 |
|
SHREE KISHAN GAUTAM Vs. AGENT STATE BANK OF BIKANER
|
January 11, 1979 |
|
Shyam Cottage Industries Vs. Laghu Udyog Mazdoor Union
|
September 25, 1979 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
November 2, 1979 |
|
SITA RAM Vs. STATE OF RAJASTHAN
|
January 20, 1979 |
|
SITARAM Vs. GHASIRAM
|
December 6, 1979 |
|
SMT. PRABHA SAXENA Vs. JAGDISH PRASAD
|
October 13, 1979 |
|
SNEHLATA MATHUR Vs. MAHENDRA NARAIN
|
July 5, 1979 |
|
Sohan Lal Vs. Duli Chand
|
September 27, 1979 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
August 21, 1979 |
|
SOHAN LAL Vs. STATE OF RAJASTHAN
|
April 19, 1979 |
|
SOHANLAL Vs. CHAV
|
October 24, 1979 |
|
SOMAYYA VENKATRAMAN NAYAK Vs. STATE OF RAJASTHAN
|
October 18, 1979 |
|
STATE Vs. SURAJ
|
September 5, 1979 |
|
STATE Vs. BHABHOOTMAL
|
April 2, 1979 |
|
State of Rajasthan Vs. Sardara Ram
|
March 26, 1979 |
|
STATE OF RAJASTHAN Vs. RAMJOO
|
May 8, 1979 |
|
STATE OF RAJASTHAN Vs. KAILASHWATI
|
January 3, 1979 |
|
STATE OF RAJASTHAN Vs. GANESH MAL
|
January 5, 1979 |
|
STATE OF RAJASTHAN Vs. TEJMAL
|
January 29, 1979 |
|
STATE OF RAJASTHAN Vs. KACHAB
|
March 6, 1979 |
|
STATE OF RAJASTHAN Vs. MAHARAJA RAO BHIM SINGH
|
August 9, 1979 |
|
STATE OF RAJASTHAN Vs. BALBIR SINGH
|
July 21, 1979 |
|
STATE OF RAJASTHAN Vs. GOVIND SINGH
|
October 3, 1979 |
|
STATE OF RAJASTHAN Vs. UKHRAM
|
December 12, 1979 |
|
STATE OF RAJASTHAN Vs. RUGGA
|
November 28, 1979 |
|
STATE OF RAJASTHAN Vs. GURDEO SINGH
|
December 19, 1979 |
|
STATE OF RAJASTHAN Vs. KUNDAN SINGH
|
November 9, 1979 |
|
STATE OF RAJASTHAN Vs. ROOPDAN
|
September 3, 1979 |
|
STATE OF RAJASTHAN Vs. THE RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL RAJASTHAN AND ANOTHER
|
April 13, 1979 |
|
STATE OF RAJASTHAN Vs. MANGILAL
|
March 21, 1979 |
|
STATE OF RAJASTHAN Vs. RAM CHANDER
|
March 15, 1979 |
|
STATE OF RAJASTHAN. Vs. VED PRAKASH
|
December 21, 1979 |
|
SUGAN CHAND Vs. DINA NATH
|
October 19, 1979 |
|
SUJIA & ORS. Vs. STATE OF RAJASTHAN
|
October 29, 1979 |
|
SUKHA Vs. STATE OF RAJASTHAN
|
December 13, 1979 |
|
SUKHDEV SINGH & ANOTHER Vs. STATE OF RAJASTHAN
|
October 17, 1979 |
|
SULTAN SINGH Vs. STATE OF RAJASTHAN
|
September 7, 1979 |
|
Sumer Singh Vs. Munsiff and Judicial Magistrate First Class
|
March 21, 1979 |
|
SUNDER DEVI Vs. BHANWARLAL
|
July 2, 1979 |
|
SURAJ PRASAD CHATURVEDI Vs. STATE OF RAJASTHAN
|
October 6, 1979 |
|
SURATRAM Vs. ADDL DISTRICT DEVELOPMENT OFFICER AJMER
|
February 20, 1979 |
|
Surendra Mohan Mathur Vs. Pyarelal Mathur
|
September 28, 1979 |
|
SURESH KUMAR Vs. ALI MOHMED & ANR.
|
November 7, 1979 |
|
SURESH KUMAR MATHUR Vs. STATE OF RAJASTHAN
|
November 9, 1979 |
|
SURJARAM Vs. STATE OF RAJASTHAN
|
November 7, 1979 |
|
SUSHILA JAIN Vs. RAJASTHAN FINANCIAL CORPORATION JAIPUR
|
February 15, 1979 |
|
TAHAL RAM Vs. JASHODA DEVI
|
February 14, 1979 |
|
TEJRAJ BHANDAR Vs. THE STATE OF RAJASTHAN
|
April 25, 1979 |
|
THAVRA Vs. STATE OF RAJASTHAN
|
April 19, 1979 |
|
THE ASSOCIATED CEMENT CO. LTD. Vs. ABDUL GAFFAR AND ANOTHER
|
July 12, 1979 |
|
THE GANGANAGAR SUGAR MILLS LTD., AND OTHER Vs. THE STATE AND OTHER
|
March 17, 1979 |
|
THE PANCHAYAT SAMITI BAP AND OTHERS Vs. BHANWARLAL AND OTHERS
|
September 21, 1979 |
|
TILOK CHAND Vs. JEETMAL
|
December 20, 1979 |
|
TINSUKHIA FLOUR MILLS TINSUKHIA (ASSAM) AND ANR Vs. SHIV PRAKASH AND ORS
|
April 28, 1979 |
|
TINSUKHIA FLOUR MILLS TINSUKHIA ASSAM Vs. SHIV PRAKASH
|
April 23, 1979 |
|
Tola Ram Vs. State of Rajasthan
|
March 28, 1979 |
|
TOPANDASS Vs. KANTA KUMARI
|
January 20, 1979 |
|
UGAM RAJ BHANDARI Vs. STATE OF RAJASTHAN
|
August 31, 1979 |
|
UMAR DARAZ & OTHERS Vs. STATE OF RAJASTHAN
|
January 16, 1979 |
|
UNION OF INDIA Vs. RADHEY SHYAM
|
February 16, 1979 |
|
UNION OF INDIA Vs. SHARMA AND COMPANY
|
December 11, 1979 |
|
USMAN Vs. STATE OF RAJASTHAN
|
November 17, 1979 |
|
V P Tripathi Vs. University of Rajasthan
|
July 30, 1979 |
|
VAJA Vs. STATE OF RAJASTHAN
|
September 4, 1979 |
|
Vali Vs. Vali Mohd
|
March 20, 1979 |
|
VEERSINGH Vs. GURDANAMAL
|
January 11, 1979 |
|
VELRAJ Vs. STATE OF RAJASTHAN
|
November 19, 1979 |
|
VIJAY MEHTA Vs. STATE OF RAJASTHAN
|
November 14, 1979 |
|
VILAS RAI AGARWAL Vs. GHISULAL AND ORS.
|
April 18, 1979 |
|
VINEY SINGH Vs. STATE OF RAJASTHAN
|
November 17, 1979 |
|
VIPIN PRAKASH AND ANOTHER Vs. SURJA RAM AND OTHERS
|
February 5, 1979 |
|
VIRENDRA BANDHU Vs. STATE OF RAJASTHAN
|
November 2, 1979 |
|
VISHAMBHAR DAYAL Vs. RAM CHARAN
|
October 12, 1979 |
|
Yasin Vs. State of Rajasthan
|
May 2, 1979 |
|
YUSUF Vs. STATE OF RAJASTHAN
|
September 3, 1979 |
|
YUSUFF Vs. STATE OF RAJASTHAN & ANOTHER
|
January 31, 1979 |