|
ABDUL AZIZ Vs. STATE OF RAJASTHAN
|
March 28, 1977 |
|
ABDUL GANI Vs. SADURAM
|
November 28, 1977 |
|
ABDUL HAKEEM Vs. JAN MOHAMMAD
|
July 27, 1977 |
|
ABHEY KUMAR JAIN Vs. STATE TRANSPORT APPELLATE
|
December 1, 1977 |
|
ABU ROAD ELECTRICITY & INDUSTRIES CO. LTD. Vs. THE STATE OF RAJASTHAN
|
July 30, 1977 |
|
ACHALMAL SINGHVI Vs. CHANO KHAN AND SONS
|
January 19, 1977 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. THAHRAYAMAL BALCHAND
|
January 10, 1977 |
|
AGARCHAND Vs. BADRIDAS ALIAS BADRI PRASAD
|
November 9, 1977 |
|
AGARCHAND Vs. BADRIDAS ALIAS BADRI PRASAD
|
September 9, 1977 |
|
AJAYAB SINGH Vs. STATE OF RAJASTHAN
|
November 9, 1977 |
|
ALLADEEN Vs. STATE OF RAJASTHAN
|
September 19, 1977 |
|
AMARCHAND Vs. STATE OF RAJASTHAN
|
August 20, 1977 |
|
AMARJEET SINGH Vs. BHAGWAN KAUR
|
January 5, 1977 |
|
AMARLAL AND ANR. Vs. THE STATE OF RAJASTHAN
|
October 24, 1977 |
|
ANARAM Vs. STATE OF RAJAS THAN
|
January 13, 1977 |
|
ANIL KAMAR Vs. BEDLA FLOUR MILLS AND ALLIED INDUSTRIES PVT LTD
|
August 25, 1977 |
|
ANIL KUMAR Vs. RAJASTHAN STATE ELECTRICITY
|
September 15, 1977 |
|
ARJUNLAL MADANLAL Vs. STATE OF RAJASTHAN
|
January 11, 1977 |
|
ASHARAM Vs. RAMLAL
|
September 23, 1977 |
|
ASHOK KUMAR Vs. STATE OF RAJASTHAN
|
April 4, 1977 |
|
ASU LAL Vs. STATE OF RAJASTHAN
|
August 19, 1977 |
|
B K GUPTA Vs. UNION OF INDIA
|
March 28, 1977 |
|
B R SHAH Vs. STATE OF RAJASTHAN
|
December 15, 1977 |
|
BABU LAL Vs. STATE OF RAJASTHAN
|
May 2, 1977 |
|
BABU SINGH Vs. STATE OF RAJASTHAN
|
April 1, 1977 |
|
BABULAL Vs. MUKAN CHAND
|
January 13, 1977 |
|
BADRI Vs. STATE OF RAJASTHAN
|
November 14, 1977 |
|
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
December 20, 1977 |
|
BALKARAN SINGH Vs. STATE OF RAJASTHAN
|
April 21, 1977 |
|
BALVINDER SINGH Vs. THE BOARD OF SECONDARY EDUCATION, RAJASTHAN, AJMER AND ORS.
|
March 16, 1977 |
|
BALYA ALIAS BALA RAM Vs. STATE OF RAJASTHAN
|
May 6, 1977 |
|
BANNA Vs. STATE OF RAJASTHAN
|
November 7, 1977 |
|
BASI BAI Vs. MANGI LAL CHUNI LAL
|
January 21, 1977 |
|
BEJOMAL ALIAS BAJMAL GODHA Vs. RAMESH LAL
|
September 14, 1977 |
|
BHAG CHAND & ORS. Vs. THE STATE OF RAJASTHAN
|
December 1, 1977 |
|
BHAGIRATH Vs. THE STATE OF RAJASTHAN
|
September 7, 1977 |
|
BHAGIRATH Vs. THE STATE OF RAJASTHAN
|
September 12, 1977 |
|
BHAGIRATH AND ORS. Vs. STATE OF RAJASTHAN
|
April 18, 1977 |
|
BHAGOTA Vs. THE STATE OF RAJASTHAN
|
June 24, 1977 |
|
BHAGWAN DAS & ORS. Vs. STATE OF RAJASTHAN
|
August 4, 1977 |
|
BHAGWAT SWAROOP Vs. STATE OF RAJASTHAN
|
August 25, 1977 |
|
BHAGWATI PRASAD Vs. STATE OF RAJASTHAN
|
September 2, 1977 |
|
BHANWAR LAL Vs. COLLECTOR JODHPUR
|
October 7, 1977 |
|
BHANWAR LAL Vs. MADANLAL
|
May 12, 1977 |
|
BHANWAR LAL Vs. KISHORI LAL
|
March 28, 1977 |
|
BHANWAR SINGH Vs. GIR RAJ PRASAD
|
September 19, 1977 |
|
BHANWARI DEVI Vs. THE STATE OF RAJASTHAN
|
July 18, 1977 |
|
BHAWANI SINGH Vs. STATE OF RAJASTHAN
|
April 7, 1977 |
|
BHIKA LAL Vs. RATIA
|
October 18, 1977 |
|
BHIKAM CHAND Vs. TARA CHAND
|
September 21, 1977 |
|
BHOPAT Vs. NYAYA PANCHAYAT KOLARI
|
February 10, 1977 |
|
BIRMA RAM Vs. STATE OF RAJASTHAN
|
July 6, 1977 |
|
BOARD OF MUSLIM WAKFS Vs. BHANWAR CHAND
|
January 25, 1977 |
|
BRAHMANAND Vs. PRABHATI
|
March 7, 1977 |
|
CENTRAL COOPERATIVE BANK LTD Vs. STATE OF RAJASTHAN
|
September 22, 1977 |
|
CHAINA RAM Vs. STATE OF RAJASTHAN
|
February 3, 1977 |
|
CHAMNA Vs. THE STATE
|
August 20, 1977 |
|
CHANDRA DUTT Vs. SUNDER LAL
|
April 14, 1977 |
|
CHAU Vs. THE STATE OF RAJASTHAN
|
October 5, 1977 |
|
CHETAK CINEMA Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1977 |
|
CHHAGA AND ANOTHER Vs. STATE OF RAJASTHAN
|
February 22, 1977 |
|
CHIMMAN AND OTHERS Vs. THE STATE OF RAJASTHAN
|
November 3, 1977 |
|
CHIRANJI LAL AND TWO OTHERS Vs. THE STATE OF RAJASTHAN
|
November 17, 1977 |
|
CHUNI LAL Vs. MUNICIPAL BOARD
|
January 10, 1977 |
|
COMMERCIAL TAXES OFFICER Vs. SUSHILKUMAR KAMALKANT
|
January 13, 1977 |
|
COMMERCIAL TAXES OFFICER Vs. ABDUL HUSSAIN SAKHLARJEE
|
March 8, 1977 |
|
COMMERCIAL TAXES OFFICER Vs. OSWAL BROTHERS
|
November 3, 1977 |
|
COMMISSION OF INCOME TAX Vs. TARACHAND SUBHKARAN
|
January 7, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. RAWAT SINGH AND SONS
|
February 18, 1977 |
|
COMMISSIONER OF INCOME TAX RAJASTHAN II JAIPUR Vs. MAHENDRASINGH KACHHWAHA ORS.
|
April 4, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. THAKUR BHAIRONSINGH
|
January 4, 1977 |
|
CYCLE HATT OF JAIPUR Vs. BOARD OF REVENUE FOR RAJASTHAN JAIPUR AT AJMER AND
|
May 13, 1977 |
|
D.C. HAJELA Vs. KAILASH NATH BHARGAVA
|
July 19, 1977 |
|
DADU LAL GUPTA Vs. BASANT KUMAR
|
September 13, 1977 |
|
DALE SINGH Vs. MUNICIPAL COUNCIL UDAIPUR
|
March 22, 1977 |
|
DANA RAM Vs. STATE OF RAJASTHAN
|
February 8, 1977 |
|
DARGAH COMMITTEE Vs. ABDUL GAFOOR
|
September 21, 1977 |
|
DASHRATH CHAND Vs. REGIONAL MANAGER RAJASTHAN STATE ROADWAYS CORPORATION
|
July 4, 1977 |
|
DAYA RAM Vs. THE STATE OF RAJASTHAN
|
December 21, 1977 |
|
DAYARAM K JOSHI Vs. STATE OF RAJASTHAN
|
November 1, 1977 |
|
DEEN DAYAL DAVE Vs. THE STATE OF RAJASTHAN
|
September 19, 1977 |
|
DEEP CHAND Vs. JAYNARAYAN
|
November 4, 1977 |
|
DEEPCHAND KOTHARI Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1977 |
|
DEVI Vs. THE STATE
|
September 17, 1977 |
|
DEVI LAL Vs. STATE OF RAJASTHAN
|
December 19, 1977 |
|
DEVKARAN Vs. THE STATE OF RAJASTHAN
|
August 11, 1977 |
|
DEVSHANKER Vs. STATE OF RAJASTHAN
|
October 14, 1977 |
|
DHANNA Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
April 7, 1977 |
|
DHARAM NARAIN Vs. JAGDISH CHANDRA
|
October 10, 1977 |
|
DHARARN CHAND Vs. STATE OF RAJASTHAN
|
April 19, 1977 |
|
DINESHWAR LAL Vs. STATE OF RAJASTHAN
|
August 24, 1977 |
|
DOONAMAL Vs. STATE OF RAJASTHAN
|
October 14, 1977 |
|
DR. B.K. GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 23, 1977 |
|
DR. SHANKER HARI Vs. UNIVERSITY OF UDAIPUR
|
February 25, 1977 |
|
DULE SINGH Vs. MUNICIPAL COUNCIL
|
March 22, 1977 |
|
DURGADUTT AND ANR. Vs. DURGADEVI AND ORS.
|
January 21, 1977 |
|
DURGALAL Vs. THE STATE OF RAJASTHAN
|
October 27, 1977 |
|
DURGALAL AND ORS. Vs. THE STATE OF RAJASTHAN
|
November 8, 1977 |
|
DYAL SINGH Vs. POONAM CHAND JAIN
|
December 8, 1977 |
|
EXECUTIVE ENGINEER PWD B AND R Vs. NARAIN LAL
|
January 25, 1977 |
|
FAIZ MOHAMMED Vs. HUSHAN BANU
|
March 14, 1977 |
|
FATEH SINGH LODHA Vs. STATE OF RAJASTHAN
|
July 19, 1977 |
|
FATEHLAL Vs. STATE OF RAJASTHAN
|
February 24, 1977 |
|
GAFOOR MOHAMMED Vs. STATE OF RAJASTHAN
|
February 10, 1977 |
|
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
|
April 28, 1977 |
|
GANGA SINGH Vs. STATE OF RAJASTHAN
|
April 8, 1977 |
|
GANPATLAL Vs. INDERMAL
|
February 18, 1977 |
|
GENERAL AUTO AGENCIES JAIPUR Vs. HAZARI SINGH
|
March 7, 1977 |
|
GENERAL AUTO AGENCIES, JAIPUR Vs. HAZARI SINGH
|
July 3, 1977 |
|
GHAMANDA RAM Vs. STATE OF RAJASTHAN
|
April 14, 1977 |
|
GHANSHYAM Vs. PARVATI
|
August 31, 1977 |
|
GHASI RAM Vs. STATE OF RAJASTHAN
|
July 5, 1977 |
|
GHEESA RAM Vs. STATE OF RAJASTHAN
|
July 29, 1977 |
|
GIR RAJ Vs. STATE OF RAJASTHAN
|
April 5, 1977 |
|
GOPAL SINGH Vs. STATE OF RAJASTHAN
|
January 14, 1977 |
|
GORDHAN Vs. PARASMAL
|
October 12, 1977 |
|
GOVERDHAN SINGH RATHORE Vs. R.S.E.B. JAIPUR
|
September 20, 1977 |
|
GOVIND PRASAD Vs. UNION OF INDIA
|
January 21, 1977 |
|
GOVIND RAM Vs. RAJI BAI
|
August 10, 1977 |
|
GOVIND RAM GUPTA Vs. DIRECTOR OF PRIMARY AND SECONDARY
|
September 12, 1977 |
|
GRAM PANCHAYAT BHAVI Vs. STATE OF RAJASTHAN
|
October 14, 1977 |
|
GRAMWASI SHEODANPUR Vs. STATE OF RAJASTHAN
|
April 26, 1977 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
November 30, 1977 |
|
GURMUKH SINGH Vs. THE STATE OF RAJASTHAN
|
November 4, 1977 |
|
HALKEY Vs. STATE OF RAJASTHAN
|
August 21, 1977 |
|
HAMIDA Vs. ALI MOHAMMED
|
April 29, 1977 |
|
HAR GOVIND PANT Vs. CHANCELLOR UNIVERSITY OF RAJASTHAN
|
November 8, 1977 |
|
HARAKLAL Vs. STATE OF RAJASTHAN
|
October 10, 1977 |
|
HARDEO SINGH Vs. STATE ERF RAJASTHAN
|
March 7, 1977 |
|
HARI GUJAR Vs. THE STATE OF RAJASTHAN
|
July 19, 1977 |
|
HARI SHANKER GOYAL Vs. UNIVERSITY OF RAJASTHAN JAIPUR
|
August 12, 1977 |
|
HARISH CHANDER Vs. STATE OF RAJASTHAN
|
August 3, 1977 |
|
HARJI Vs. STATE OF RAJASTHAN
|
December 15, 1977 |
|
HARNAM SHAH BHATIYA Vs. STATE TRANSPORT APPELLATE
|
July 8, 1977 |
|
HARU Vs. STATE OF RAJASTHAN
|
October 17, 1977 |
|
HARVIR AND ANOTHER Vs. STATE OF RAJASTHAN
|
March 18, 1977 |
|
HAZARA SINGH Vs. THE STATE OF RAJASTHAN
|
June 29, 1977 |
|
HAZARI MAL Vs. PUSA RAM
|
September 26, 1977 |
|
HEMRAJ Vs. JUGAL KISHORE
|
July 27, 1977 |
|
HIRA LAL PATHAK Vs. STATE OF RAJASTHAN
|
September 23, 1977 |
|
HUKMI CHAND Vs. MURLIDHAR
|
February 15, 1977 |
|
IDAN PURI Vs. UNION OF INDIA
|
January 24, 1977 |
|
IN TESTAMENTARY PETITION Vs. STATE
|
September 7, 1977 |
|
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR OF GOLCHA PROPERTIES PRIVATE LIMITED JAIPUR
|
December 20, 1977 |
|
INDER AND NIRBHAY RAM Vs. STATE OF RAJASTHAN
|
December 12, 1977 |
|
INDER SINGH KAKAR Vs. UNION OF INDIA
|
July 26, 1977 |
|
INDERMAL Vs. RATANLAL
|
August 5, 1977 |
|
J K SYNTHETICS LIMITED Vs. J K SYNTHETICS MAZDOOR UNION
|
March 24, 1977 |
|
JABAR CHAND JAIN Vs. MANGALCHAND CHAMPALAL
|
February 1, 1977 |
|
JAG RAM Vs. STATE OF RAJASTHAN
|
March 25, 1977 |
|
JAGAN SINGH Vs. STATE OF RAJASTHAN
|
July 26, 1977 |
|
JAGDISH Vs. SOHAN BAI
|
July 4, 1977 |
|
JAGDISH PRASAD Vs. KAPOOR CHAND
|
August 9, 1977 |
|
JAGDISH SON OF MANGI LAL Vs. THE STATE OF RAJASTHAN
|
July 26, 1977 |
|
JAGMAL Vs. RAM KARAN
|
July 7, 1977 |
|
JAI KISHAN Vs. STATE OF RAJASTHAN
|
July 20, 1977 |
|
JAIMAL RAM Vs. THE STATE OF RAJASTHAN
|
September 9, 1977 |
|
JAINARAIN JEEVRAJ Vs. COMMISSIONER OF INCOME TAX
|
October 18, 1977 |
|
JAMNADAS Vs. PANCHAYAT SAMITI
|
April 5, 1977 |
|
JARNAIL SINGH Vs. UNION OF INDIA
|
January 20, 1977 |
|
JAWARI LAL Vs. DEPUTY INSPECTOR GENERAL OF POLICE RAJASTHAN
|
May 9, 1977 |
|
JEETMAL Vs. STATE OF RAJASTHAN
|
May 10, 1977 |
|
JEETSINGH Vs. STATE OF RAJASTHAN
|
August 22, 1977 |
|
JEEWAN DAN Vs. STATE OF RAJAATHAN
|
December 14, 1977 |
|
JETH MAL Vs. UNION OF INDIA
|
December 9, 1977 |
|
JETHI Vs. RAMAN LAL
|
January 5, 1977 |
|
JIALAL KAPUR Vs. UNION OF INDIA
|
February 2, 1977 |
|
JIWAT RAM Vs. STATE OF RAJASTHAN
|
October 7, 1977 |
|
JIYA RAM Vs. JUDGE DEBT RELIEF COURT
|
September 15, 1977 |
|
JOGENDER SINGH Vs. STATE OF RAJASTHAN
|
March 10, 1977 |
|
JOKHI RAM Vs. SUKHRAM
|
March 17, 1977 |
|
JUGAL KISHORE SINGH Vs. STATE OF RAJASTHAN
|
December 19, 1977 |
|
JUGRAJ MANDWALA GRAM SEWA Vs. REGUSTRAR CO-OPERATIVE
|
October 13, 1977 |
|
K AND C DAGA Vs. K S PILLAY
|
July 12, 1977 |
|
K D GUPTA Vs. STATE OF RAJASTHAN
|
August 31, 1977 |
|
K R BAPNA Vs. UNIVERSITY OF UDAIPUR
|
July 18, 1977 |
|
KAILASH LAL Vs. STATE OF RAJASTHAN AND OTHERS
|
July 22, 1977 |
|
KALA DEVI Vs. RADHA KISHAN
|
May 13, 1977 |
|
KALLA Vs. THE STATE OF RAJASTHAN
|
September 12, 1977 |
|
KALYAN SINGH Vs. DHANNA RAM
|
February 7, 1977 |
|
KAMALUDDIN & ANOTHER Vs. THE STATE OF RAJASTHAN
|
December 14, 1977 |
|
KAN SINGH PUROHIT Vs. STATE OF RAJASTHAN
|
August 30, 1977 |
|
KANA RAM Vs. STATE OF RAJASTHAN
|
December 19, 1977 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
February 24, 1977 |
|
KANHAIYA LAL Vs. STATE OF RAJASTHAN
|
July 7, 1977 |
|
KANHAIYALAL Vs. STATE OF RAJASTHAN
|
April 12, 1977 |
|
KANHAIYALAL Vs. UNION OF INDIA
|
August 5, 1977 |
|
KANTILAL Vs. DHULJI
|
September 22, 1977 |
|
KARAM CHAND Vs. REVENUE APPELLATE AUTHORITY
|
October 18, 1977 |
|
KARIM ALI Vs. MOHAN LAL
|
January 10, 1977 |
|
KARNAIL SINGH Vs. STATE OF RAJASTHAN
|
June 3, 1977 |
|
KASHI RAM Vs. STATE OF RAJASTHAN
|
July 8, 1977 |
|
KESAR BAI Vs. RAJASTHAN BOARD OF REVENUE
|
May 6, 1977 |
|
KESAR SINGH Vs. THE STATE OF RAJASTHAN
|
August 29, 1977 |
|
KESARDEVI Vs. RAMESHWARLAL
|
February 24, 1977 |
|
KESARI LAL Vs. SUB-DIVISIONAL OFFICER RAMGAJMANDI
|
March 10, 1977 |
|
KESHRI MAL Vs. STATE OF RAJASTHAN
|
December 8, 1977 |
|
KHILLI AND OTHERS Vs. STATE OF RAJASTHAN
|
July 28, 1977 |
|
KHUBI LAL Vs. CHAMPA BAI
|
December 20, 1977 |
|
KHUMAN LAL DEVRA Vs. STATE OF RAJASTHAN
|
July 13, 1977 |
|
KIRAN DEVI Vs. THAKUR DAS
|
January 12, 1977 |
|
KIRORI Vs. THE STATE OF RAJASTHAN
|
September 2, 1977 |
|
KISHAN CHAND Vs. STATE OF RAJASTHAN
|
March 2, 1977 |
|
KISHAN LAL MATHUR Vs. STATE OF RAJASTHAN
|
July 4, 1977 |
|
KISHAN PURI Vs. STATE OF RAJASTHAN AND ORS.
|
April 1, 1977 |
|
KISHAN PYARI Vs. SHANTI DEVI
|
January 17, 1977 |
|
Kishori Lal Vs. Union of India
|
December 5, 1977 |
|
KRISHNA GOPAL JOSHI Vs. MUNICIPAL BOARD PHALODI
|
May 9, 1977 |
|
KUM DHEEPRADA Vs. UNION OF INDIA
|
December 21, 1977 |
|
KUNDAN LAL Vs. STATE
|
April 1, 1977 |
|
KUSUM KUMARI Vs. STATE OF RAJASTHAN
|
February 19, 1977 |
|
LACHHA Vs. STATE OF RAJASTHAN
|
May 31, 1977 |
|
LAJPAT RAI SHARMA Vs. STATE OF RAJASTHAN
|
December 8, 1977 |
|
LAKSHMAN PRASAD Vs. DIVISIONAL PERSONNEL
|
August 24, 1977 |
|
LAL CHAND GOYAL Vs. JEET RAJ TATIA
|
January 10, 1977 |
|
LALIT KISHORE Vs. RAMJI LAL AND ORS.
|
August 29, 1977 |
|
LAXMI NARAIN Vs. THE STATE OF RAJASTHAN
|
August 9, 1977 |
|
LAXMI NARAIN Vs. STATE OF RAJASTHAN
|
August 26, 1977 |
|
LAXMI NARAIN Vs. PARMANAND
|
September 13, 1977 |
|
LILADHAR Vs. SHAH NANDLAL MITALAL MARWADI
|
January 10, 1977 |
|
LOONARAM Vs. THE STATE OF RAJASTHAN
|
August 22, 1977 |
|
MADAN MOHAN Vs. REVTI PRASAD
|
February 24, 1977 |
|
MADHAVLAL Vs. LAXMAN
|
February 22, 1977 |
|
MADHUDEVI Vs. RAJASTHAN STATE ELECTRICITY
|
January 17, 1977 |
|
MAGGI BAI Vs. SITARAM
|
March 30, 1977 |
|
MAHADEO LAL Vs. STATE OF RAJASTHAN
|
April 21, 1977 |
|
MAHBOOB KHAN Vs. STATE TRANSPORT APPELLATE
|
March 16, 1977 |
|
MAHENDRA SINGH Vs. THE STATE OF RAJASTHAN
|
August 24, 1977 |
|
MAL CHAND Vs. BASANT PRAKASH
|
February 24, 1977 |
|
MALI RAM Vs. R T A
|
April 27, 1977 |
|
MALU RAM Vs. THE STATE OF RAJASTHAN
|
September 21, 1977 |
|
MANAGER RASHTRADOOT DAINIK PRESS JAIPUR Vs. RAJASTHAN SAMACHAR PATRA KARAMCHARI SANGH JAIPUR
|
February 25, 1977 |
|
MANGAL Vs. STATE OF RAJASTHAN
|
January 10, 1977 |
|
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
April 12, 1977 |
|
MANI RAM Vs. STATE OF RAJASTHAN
|
December 6, 1977 |
|
MANOHAR SINGH Vs. KARAN SINGH
|
July 25, 1977 |
|
MEGHRAJ NEMICHAND Vs. STATE
|
May 13, 1977 |
|
MEHBOOB ALAM Vs. NASIRA BEGUM
|
February 28, 1977 |
|
MODU, PADAM AND GOPAL Vs. THE STATE OF RAJASTHAN
|
December 19, 1977 |
|
MOHAMMAD YUSUF Vs. STATE OF RAJASTHAN
|
July 15, 1977 |
|
MOHAN DAS Vs. KAMLA DEVI
|
December 12, 1977 |
|
MOHAN KHADIA Vs. STATE OF RAJASTHAN
|
August 8, 1977 |
|
MOHAN KHADIA Vs. STATE OF RAJASTHAN
|
March 8, 1977 |
|
MOHINDER SINGH Vs. STATE OF RAJASTHAN
|
April 15, 1977 |
|
MOHINI DEVI Vs. RAJASTHAN STATE FINANCIAL CORPORATION
|
March 9, 1977 |
|
MOOLCHAND Vs. STATE OF RAJASTHAN
|
July 28, 1977 |
|
MOOLI DEVI Vs. PAREEK COMMERCIAL BANK
|
March 11, 1977 |
|
MOTILAL AND KANKU BAI Vs. DISTRICT JUDGE
|
September 1, 1977 |
|
MUNICIPAL COUNCIL, JAIPUR Vs. GHASILAL S/O BHOORA RAM
|
January 15, 1977 |
|
MUNSHI RAM Vs. STATE OF RAJASTHAN
|
February 3, 1977 |
|
MURLIDHAR SHIV DAYAL Vs. KRISHI UPAJ MANDI SAMITI ALWAR
|
September 22, 1977 |
|
NAGARPALIKA, PALI Vs. ATMA RAM
|
August 20, 1977 |
|
NAND KISHORE Vs. NARAINDAS
|
July 8, 1977 |
|
NAND LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
|
August 2, 1977 |
|
NAND LAL Vs. BOARD OF REVENUE
|
March 11, 1977 |
|
NAR SINGH Vs. UNION OF INDIA
|
March 7, 1977 |
|
NARAIN Vs. SHANTI DEVI
|
December 15, 1977 |
|
NARAIN PRASAD Vs. STATE OF RAJASTHAN
|
December 23, 1977 |
|
NARAIN PRASAD Vs. THE STATE OF RAJASTHAN
|
September 2, 1977 |
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NARAIN SINGH Vs. STATE OF RAJASTHAN
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February 7, 1977 |
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NARAIN SINGH AND NIHANG SINGH Vs. STATE OF RAJASTHAN
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September 23, 1977 |
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NARAINRAM Vs. SHANKERLAL
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October 7, 1977 |
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NARAYAN HARI SHANKER Vs. STATE OF RAJASTHAN
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August 26, 1977 |
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NARENDRA KUMAR Vs. STATE OF RAJASTHAN
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December 15, 1977 |
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NARENDRA KUMAR GOSWAMI Vs. THE STATE OF RAJASTHAN
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September 19, 1977 |
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NATHU Vs. THE STATE OF RAJASTHAN
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December 15, 1977 |
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NAVA Vs. THE STATE OF RAJASTHAN
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August 30, 1977 |
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NAZIR Vs. STATE OF RAJASTHAN
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February 4, 1977 |
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NEHRU MOTOR TRANSPORT CO-OPERATIVE SOCIETY Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES JODHPUR AND
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March 1, 1977 |
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NEMI CHAND Vs. STATE OF RAJASTHAN
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October 26, 1977 |
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NEMI CHAND Vs. URBAN IMPROVEMENT TRUST BHARATPUR
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September 23, 1977 |
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NENA RAM Vs. STATE OF RAJASTHAN
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September 9, 1977 |
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NIRANJAN KRIPAL SINGH Vs. STATE OF RAJASTHAN
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August 18, 1977 |
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OM PRAKASH Vs. STATE OF RAJASTHAN
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August 30, 1977 |
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OM PRAKASH Vs. TARACHAND
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January 12, 1977 |
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OM PRAKASH Vs. THE STATE OF RAJASTHAN
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November 24, 1977 |
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P S GEHLOT Vs. STATE OF RAJASTHAN
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October 13, 1977 |
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P.J. MUNSHI Vs. STATE OF RAJASTHAN
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December 2, 1977 |
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PADMA RAM Vs. BHANWARI DEVI
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July 13, 1977 |
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PADTAL RUDIA AND PALIA Vs. THE STATE OF RAJASTHAN
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December 21, 1977 |
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PANA CHAND Vs. STATE OF RAJASTHAN
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August 26, 1977 |
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PANCHOLA Vs. THE STATE OF RAJASTHAN
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February 14, 1977 |
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PARASRAM SON OF NARAIN Vs. THE STATE OF RAJASTHAN
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November 28, 1977 |
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PAREKH AUTOMOBILES Vs. MUNICIPAL COUNCIL
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January 28, 1977 |
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PARMANAND Vs. STATE
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July 2, 1977 |
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PATA SHIYA ALIAS PARSADIA Vs. THE STATE OF RAJASTHAN
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November 9, 1977 |
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PEHALWAN Vs. STATE OF RAJASTHAN
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February 10, 1977 |
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PEMARAM AND BHAGWANA RAM Vs. FATEH SINGH AND BHAGIRATH
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October 12, 1977 |
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POONAM CHAND Vs. STATE OF RAJASTHAN
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October 12, 1977 |
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POORAN Vs. STATE
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January 14, 1977 |
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PRABHA CHAND JAIN Vs. STATE OF RAJASTHAN
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July 28, 1977 |
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PRABHU Vs. STATE OF RAJASTHAN
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February 3, 1977 |
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PRABHU Vs. STATE OF RAJASTHAN
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February 18, 1977 |
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PRAJAPATI GARH NIRMAN SAMITI LTD Vs. STATE
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September 22, 1977 |
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PRATAP SINGH Vs. STATE OF RAJASTHAN
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December 14, 1977 |
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PREM LAL Vs. JADAV CHAND
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May 12, 1977 |
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PREM LATA GUPTA Vs. UNION OF INDIA
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September 17, 1977 |
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PREM SHANKER SHUKLA Vs. STATE OF RAJASTHAN
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July 12, 1977 |
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PREM SINGH Vs. STATE OF RAJASTHAN
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March 16, 1977 |
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PRITI PARIHAR Vs. KAILASH SINGH PARIHAR
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September 15, 1977 |
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PRITI PARIHAR Vs. KAILASH SINGH
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July 12, 1977 |
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PUKH RAJ Vs. THE ADDL. COLLECTOR PALI
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October 12, 1977 |
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PUSHPA Vs. GANPAT SINGH
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May 13, 1977 |
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PYARE SINGH Vs. STATE OF RAJASTHAN
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August 1, 1977 |
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RADHA MOHAN Vs. STATE OF RAJASTHAN
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December 5, 1977 |
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RAHIM BUX Vs. STATE OF RAJASTHAN
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August 23, 1977 |
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RAJAN PANDEY Vs. STATE OF RAJASTHAN
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July 1, 1977 |
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RAJASTHAN STATE ROAD TRANSPORT Vs. JUDGE LABOUR COURT RAJASTHAN
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March 24, 1977 |
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RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. KALAWATI
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February 8, 1977 |
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RAM Vs. STATE OF RAJASTHAN
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September 22, 1977 |
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RAM CHANDER Vs. THE STATE OF RAJASTHAN
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February 24, 1977 |
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RAM CHANDRA Vs. RAMESH CHANDRA
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October 14, 1977 |
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RAM DHAN AND OTHERS Vs. STATE OF RAJASTHAN
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July 22, 1977 |
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RAM GOPAL Vs. STATE OF RAJASTHAN
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October 27, 1977 |
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RAM KISHORE Vs. STATE OF RAJASTHAN
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March 17, 1977 |
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RAM KUMAR Vs. ADDITIONAL REGISTRAR
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January 5, 1977 |
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RAM NIVASI Vs. SHAFI
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September 30, 1977 |
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RAM PRATAP Vs. STATE OF RAJASTHAN
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March 30, 1977 |
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RAM RAKH VYAS Vs. UNION OF INDIA
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January 28, 1977 |
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RAM SINGH Vs. STATE OF RAJASTHAN
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February 9, 1977 |
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RAM SINGH Vs. STATE OF RAJASTHAN
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September 23, 1977 |
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RAM SWAROOP MODI Vs. S T A T
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January 10, 1977 |
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RAMA KARAN Vs. STATE
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February 3, 1977 |
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RAMESH CHANDRA Vs. STATE OF RAJASTHAN
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August 18, 1977 |
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RAMESHCHANDRA Vs. STATE OF RAJASTHAN
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July 15, 1977 |
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RAMESHWAR Vs. THE STATE OF RAJASTHAN
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August 16, 1977 |
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RAMESHWARI Vs. KRIPA SHANKER
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July 4, 1977 |
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RAMJI DAS ANEJA Vs. STATE OF RAJASTHAN
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March 16, 1977 |
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RAMJILAL & ANOTHER Vs. THE STATE OF RAJASTHAN
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August 2, 1977 |
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RAMLI Vs. STATE OF RAJASTHAN
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July 22, 1977 |
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RAMMI Vs. STATE OF RAJASTHAN
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December 16, 1977 |
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RAMNATH & ORS. Vs. STATE OF RAJASTHAN
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November 4, 1977 |
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RAMPHOOL Vs. STATE OF RAJASTHAN
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August 17, 1977 |
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RAPTAKOS BRETT AND CO LTD Vs. B D HARSHA
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August 12, 1977 |
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RATAN LAL Vs. GRAM PANCHAYAT AGOLAI
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April 22, 1977 |
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RATANLAL Vs. GRAM PANCHAYAT
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April 22, 1977 |
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RAVINDRA SAHAI SAXENA Vs. STATE OF RAJASTHAN
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April 11, 1977 |
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REHMAN Vs. STATE OF RAJASTHAN
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November 30, 1977 |
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RISHAB DAS JAIN Vs. VIJAY KUMAR
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March 16, 1977 |
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ROOPA Vs. STATE OF RAJASTHAN
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July 8, 1977 |
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ROOPCHAND Vs. NARAIN SINGH
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February 17, 1977 |
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ROOPLAL Vs. SANGRAM SINGH
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January 7, 1977 |
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SAHIRAM Vs. STATE OF RAJASTHAN
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April 26, 1977 |
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SAMELA RAL Vs. ADDITIONAL DISTRICT
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February 19, 1977 |
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SAMPAT RAJ Vs. MAHIPAL SINGH
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July 15, 1977 |
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SANGRAM SINGH Vs. STATE OF RAJASTHAN
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September 30, 1977 |
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SANTKUMAR PAUL Vs. UNION OF INDIA AND OTHERS
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April 21, 1977 |
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SANWATA RAM Vs. ASHA RAM
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July 28, 1977 |
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SATAYA NARAIN Vs. STATE
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October 24, 1977 |
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SATYA NARAIN Vs. STATE OF RAJASTHAN
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October 10, 1977 |
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SHAH POONAMCHAND Vs. VEERCHAND
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July 22, 1977 |
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SHANKERLAL Vs. STATE OF RAJASTHAN
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October 14, 1977 |
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SHANTI DEVI Vs. INDRA DEVI
|
December 15, 1977 |
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SHEO KARAN Vs. STATE OF RAJASTHAN
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July 27, 1977 |
|
SHESHMAL Vs. RAWAT KARANSINGH
|
July 8, 1977 |
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SHIV LAL Vs. Mohanraj
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October 3, 1977 |
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SHIV PRAKASH Vs. STATE OF RAJASTHAN
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December 16, 1977 |
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SHOBHRAJMAL Vs. KAMLA DEVI
|
May 9, 1977 |
|
SHRIRAM Vs. STATE OF RAJASTHAN AND OTHERS
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January 18, 1977 |
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SHYAM KUMAR Vs. BUDH SINGH
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January 27, 1977 |
|
SHYAM LAL Vs. GAYATRI DEVI
|
December 13, 1977 |
|
SHYAMA Vs. STATE OF RAJASTHAN
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April 27, 1977 |
|
SITTA GANPAT AND ALLI Vs. STATE OF RAJASTHAN
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April 13, 1977 |
|
SOHAN Vs. STATE
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October 24, 1977 |
|
SOHAN LAL Vs. RAM DAYAL
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October 25, 1977 |
|
SOHAN SINGH Vs. BANTA SINGH
|
July 20, 1977 |
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SOHAN SINGH Vs. STATE OF RAJASTHAN
|
January 13, 1977 |
|
SOHANLAL Vs. STATE
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March 9, 1977 |
|
SRIKANTA Vs. DEEN DAYAL
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March 16, 1977 |
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SRINATH SHARMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR AND
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May 6, 1977 |
|
STATE Vs. RAMJI LAL
|
March 9, 1977 |
|
STATE Vs. DANMAL
|
October 26, 1977 |
|
STATE OF RAJASTHAN Vs. GYANDEO
|
October 24, 1977 |
|
STATE OF RAJASTHAN Vs. KAMALJI
|
July 13, 1977 |
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STATE OF RAJASTHAN Vs. TEKA ALIAS TEK CHAND
|
August 8, 1977 |
|
STATE OF RAJASTHAN Vs. RAM KISHAN
|
May 6, 1977 |
|
STATE OF RAJASTHAN Vs. SHARMA AND CO
|
July 6, 1977 |
|
STATE OF RAJASTHAN Vs. NANU RAM
|
March 18, 1977 |
|
STATE OF RAJASTHAN Vs. SHANKER LAL
|
October 5, 1977 |
|
STATE OF RAJASTHAN Vs. MOHAN BEHARI
|
March 22, 1977 |
|
STATE OF RAJASTHAN Vs. SIMLA ALIAS SHIVLAL AND MURLI
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March 8, 1977 |
|
STATE OF RAJASTHAN Vs. NANU ALIAS KISHAN
|
November 11, 1977 |
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STATE OF RAJASTHAN Vs. GOPAL KRISHNA AND ANOTHER
|
October 6, 1977 |
|
STATE OF RAJASTHAN Vs. ROOP SINGH & OTHERS
|
October 6, 1977 |
|
STATE OF RAJASTHAN Vs. CHUNNILAL & ANOTHER
|
May 5, 1977 |
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STATE OF RAJASTHAN Vs. PYARO SINGH AND OTHERS
|
December 6, 1977 |
|
STATE OF RAJASTHAN Vs. MANGIA
|
July 21, 1977 |
|
SUA Vs. STATE OF RAJASTHAN
|
September 12, 1977 |
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SUMER MAL SINGHVI Vs. STATE OF RAJASTHAN
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March 11, 1977 |
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SUMITRA KAUR Vs. AUTHORISED OFFICER SUB DIVISIONAL OFFICER SHRI GANGANAGAR
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August 25, 1977 |
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SURAJ MAL Vs. MANGI LAL
|
January 10, 1977 |
|
SURAJMAL Vs. MANGILAL
|
January 10, 1977 |
|
SURAJMAL Vs. STATE OF RAJASTHAN
|
March 24, 1977 |
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SURAT BAI Vs. RADHA KISHAN
|
October 11, 1977 |
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SURENDRA SHANKHALA Vs. ARJUNSINGH
|
September 21, 1977 |
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SURJA RAM Vs. STATE OF RAJASTHAN
|
October 12, 1977 |
|
SURYA NARAIN Vs. NANDLAL
|
December 6, 1977 |
|
TARA CHAND Vs. VANEY CHAND
|
September 15, 1977 |
|
TEJU Vs. BOARD OF REVENUE
|
January 4, 1977 |
|
TEJU Vs. BOARD OF REVENUE
|
January 21, 1977 |
|
THE ADDITIONAL COMMISSIONER OF INCOME TAX, RAJASTHAN, JAIPUR Vs. M/S. HEMANDAS DHANRAJ MAL
|
September 27, 1977 |
|
THE STATE OF RAJASTHAN Vs. ASHARAPH
|
December 7, 1977 |
|
TILAK RAJ Vs. STATE OF RAJASTHAN
|
January 12, 1977 |
|
UCHAB KANWAR Vs. STATE OF RAJASTHAN
|
January 25, 1977 |
|
UDA RAM Vs. STATE OF RAJASTHAN
|
July 29, 1977 |
|
UDAI SINGH Vs. STATE OF RAJASTHAN
|
July 27, 1977 |
|
UDAIBHAN SINGH Vs. STATE OF RAJASTHAN
|
April 19, 1977 |
|
UDAIPUR MINES Vs. UNION OF INDIA
|
August 29, 1977 |
|
UDHYOG MANDIR KHADI Vs. NARSINGH DAS
|
March 24, 1977 |
|
UGAM CHAND Vs. UNION OF INDIA
|
August 17, 1977 |
|
UMED SINGH Vs. STATE OF RAJASTHAN
|
October 25, 1977 |
|
UNION OF INDIA Vs. BANKAT LAL
|
September 20, 1977 |
|
UNIVERSITY OF RAJASTHAN JAIPUR Vs. MOHAN MELWANI
|
November 24, 1977 |
|
URBAN IMPROVEMENT TRUST UDAIPUR Vs. PREM DEVI
|
July 7, 1977 |
|
VEDPAL KRISHNA DHEER Vs. THE STATE OF RAJASTHAN
|
August 19, 1977 |
|
VIJAY RAM Vs. STATE OF RAJASTHAN
|
December 8, 1977 |
|
VIJAYENDRA SINGH HERA Vs. STATE OF RAJASTHAN
|
August 20, 1977 |
|
VIJAYENDRA SINGH HERA Vs. STATE OF RAJASTHAN
|
August 2, 1977 |
|
VIKAS PANCHAYAT Vs. THE COLLECTOR
|
April 14, 1977 |
|
VIMLA DEVI Vs. JANG BAHADUR
|
April 20, 1977 |
|
YAD RAM S/O PERMAL JAT Vs. STATE OF RAJASTHAN
|
August 9, 1977 |
|
YAR MOHAMMAD Vs. ROSHAN LAL
|
January 5, 1977 |