|
ABDUL GAFOOR Vs. REGIONAL TRANSPORT AUTHORITY
|
February 4, 1976 |
|
ABDUL RAUF S/O ABDUL RAHIM SAIKH R/O BEEWAR Vs. STATE OF RAJASTHAN.
|
August 21, 1976 |
|
ABDUL RAZAQ Vs. DHOOP CHAND
|
July 23, 1976 |
|
ADARSH BAL NIKETAN JHUNJHUNU Vs. REGISTRAR OF SOCIETIES RAJASTHAN
|
July 17, 1976 |
|
AKBAR ALI Vs. ALI MOHAMMED
|
March 26, 1976 |
|
AKBARALI AMANATALI Vs. ASSISTANT COMMERCIAL TAXES OFFICER C WARD PALI
|
December 10, 1976 |
|
AKHTAR ALI Vs. STATE OF RAJASTHAN
|
October 25, 1976 |
|
ALEMBIC CHEMICAL WORKS COMPANY LTD. Vs. LABOUR COURT OF RAJASTHAN
|
January 23, 1976 |
|
ALIANOOR & OTHERS Vs. STATE OF RAJASTHAN
|
March 17, 1976 |
|
ALLABUX Vs. STATE OF RAJASTHAN
|
January 23, 1976 |
|
AMAR SINGH & KUNJ BEHARI Vs. STATE OF RAJASTHAN.
|
July 16, 1976 |
|
AMARJEET SINGH Vs. STATE OF RAJASTHAN
|
July 14, 1976 |
|
AMBA LAL Vs. STATE
|
October 21, 1976 |
|
ANAND WOOD INDUSTRIES Vs. BOARD OF REVENUE
|
November 8, 1976 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
December 1, 1976 |
|
ARJUN SINGH Vs. STATE OF RAJASTHAN
|
December 3, 1976 |
|
ASHA MISHRA Vs. DHIRENDRA KUMAR
|
October 11, 1976 |
|
ASSISTANT COMMERCIAL TAXES Vs. AZAD BAKERY
|
October 19, 1976 |
|
ASSISTANT COMMERCIAL TAXES OFFICER Vs. BIKANER HOTEL
|
October 7, 1976 |
|
ASSTT. COMMERCIAL TAXES OFFICER, WARD 1, CIRCLE D, JAIPUR Vs. M/S GRAMODYOG KHADI BHANDAR, JAIPUR
|
October 11, 1976 |
|
AUTOMOBILE TRANSPORT PVT LTD Vs. DEWALAL
|
November 8, 1976 |
|
AUTOMOBILES TRANSPORT RAJASTHAN PVT Vs. DEWALAL
|
November 29, 1976 |
|
AWAMI KUMAR Vs. STATE OF RAJASTHAN
|
August 11, 1976 |
|
AWAN KANWAR Vs. THE BOARD OF REVENUE AND ORS.
|
November 8, 1976 |
|
B P JOSHI Vs. STATE OF RAJASTHAN
|
April 23, 1976 |
|
BABOOR SINGH Vs. STATE OF RAJASTHAN
|
July 26, 1976 |
|
BABU Vs. STATE OF RAJASTHAN
|
March 3, 1976 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
July 8, 1976 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
March 12, 1976 |
|
BADRI DAS Vs. THE STATE OF RAJASTHAN
|
May 6, 1976 |
|
BAHIRUMAL BASDEV Vs. LALIT KISHORE
|
March 9, 1976 |
|
BAJRANG SINGH SKEKHAWAT Vs. UNIVERSITY OF JODHPUR
|
May 27, 1976 |
|
BALU MAL Vs. J P CHANDANI
|
August 21, 1976 |
|
BALU MAL Vs. J P CHANDANI
|
April 21, 1976 |
|
BALWANT Vs. STATE OF RAJASTHAN
|
September 3, 1976 |
|
BANSHI LAL AND OTHERS Vs. SAMIR SINGH
|
April 28, 1976 |
|
BANSHIDHAR Vs. STATE
|
October 21, 1976 |
|
BANSHIDHAR Vs. HINDU ANATHA ASHRAM
|
July 21, 1976 |
|
BANWARILAL AND ANR. Vs. AMBALAL AND ORS.
|
August 27, 1976 |
|
BARKAT SINGH Vs. KULDEEP SINGH
|
November 4, 1976 |
|
BASANT KANWAR Vs. STATE OF RAJASTHAN
|
November 8, 1976 |
|
BASANTI DEVI Vs. ABDUL SATTAR
|
April 21, 1976 |
|
BASHIR Vs. STATE OF RAJASTHAN
|
August 3, 1976 |
|
BHADADA Vs. THE UNIVERSITY OF JODHPUR
|
November 3, 1976 |
|
BHAG CHAND Vs. STATE TRANSPORT APPELLATE
|
January 22, 1976 |
|
BHAGIRATH AND OTHERS Vs. STATE OF RAJASTHAN
|
September 14, 1976 |
|
BHAGWANA & OTHERS Vs. STATE OF RAJASTHAN
|
November 9, 1976 |
|
BHAGWANDAS Vs. KANMAL
|
January 27, 1976 |
|
BHAGWAT PRASAD AND LAKHMI CHAND Vs. STATE OF RAJASTHAN
|
August 12, 1976 |
|
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
|
July 22, 1976 |
|
BHAIRON LAL AND ORS. Vs. JAWARI LAL AND ORS.
|
November 15, 1976 |
|
BHANA Vs. STATE OF RAJASTHAN
|
August 12, 1976 |
|
BHANWAR LAL Vs. U I T
|
February 4, 1976 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
February 20, 1976 |
|
BHANWAR LAL Vs. HUSSENI BAI
|
January 16, 1976 |
|
BHANWARLAL Vs. NATHMAL
|
January 27, 1976 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
May 14, 1976 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
May 4, 1976 |
|
BHANWARLAL BINJARAM Vs. ASSISTANT COMMERCIAL TAXES OFFICER
|
October 29, 1976 |
|
BHANWARLAL SHARMA Vs. STATE OF RAJASTHAN
|
January 21, 1976 |
|
BHANWARU RAM Vs. STATE OF RAJASTHAN
|
July 14, 1976 |
|
BHANWERLAL Vs. KAJKUMARI
|
February 20, 1976 |
|
BHEEMA Vs. STATE OF RAJASTHAN
|
February 24, 1976 |
|
BHERULAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
August 27, 1976 |
|
BHERULAL Vs. STATE OF RAJASTHAN
|
November 4, 1976 |
|
BHIKAM Vs. STATE OF RAJASTHAN.
|
August 12, 1976 |
|
BHIMA Vs. STATE OF RAJASTHAN
|
November 9, 1976 |
|
BHIMSEN Vs. STATE OF RAJASTAN
|
September 29, 1976 |
|
BHOJRAJ SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1976 |
|
BHOLI BAI Vs. URBAN IMPROVEMENT TRUST UDAIPUR
|
November 12, 1976 |
|
BHONREY LAL Vs. BHANWARSINGH
|
May 28, 1976 |
|
BHOORA NATH Vs. STATE OF RAJASTHAN
|
April 29, 1976 |
|
BHOORA RAM Vs. STATE OF RAJASTHAN
|
March 1, 1976 |
|
BHOPAL SINGH Vs. UNION OF INDIA
|
November 8, 1976 |
|
BHURA Vs. BAHADURSINGH
|
March 8, 1976 |
|
BHURE KHAN Vs. STATE OF RAJASTHAN
|
April 1, 1976 |
|
BILAMCHAND Vs. VIDYA DEVI
|
November 3, 1976 |
|
BISHAN DASS Vs. STATE OF RAJASTHAN
|
November 19, 1976 |
|
BOMBAY ELECTRIC AND GENERAL AGENCIES Vs. INCOME TAX OFFICER
|
June 3, 1976 |
|
BUDHA Vs. BOARD OF REVENUE
|
December 6, 1976 |
|
C L PATHAK Vs. STATE OF RAJASTHAN
|
January 7, 1976 |
|
C P MASSEY Vs. HIRA CHAND
|
September 7, 1976 |
|
C. MED SINGH & OTHERS Vs. STATE OF RAJASTHAN
|
February 11, 1976 |
|
CENTRAL STORES OFFICER Vs. COMMERCIAL TAXES OFFICER
|
September 15, 1976 |
|
CHAMPA LAL Vs. STATE OF RAJASTHAN
|
September 21, 1976 |
|
CHAMPALAL Vs. STATE OF RAJASTHAN
|
September 1, 1976 |
|
CHANDAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
|
September 23, 1976 |
|
CHANDRA BHAN Vs. RAMANLAL
|
December 17, 1976 |
|
CHANDRASEN Vs. MURARILAL
|
March 4, 1976 |
|
CHELLA Vs. STATE OF RAJASTHAN
|
September 17, 1976 |
|
CHHAGAN SINGH Vs. STATE
|
June 11, 1976 |
|
CHHOTEY KHAN Vs. STATE OF RAJASTHAN
|
August 20, 1976 |
|
CHHOTIA Vs. UNION OF INDIA
|
September 3, 1976 |
|
CHHOTIYA Vs. STATE OF RAJASTHAN
|
August 13, 1976 |
|
CHIMANDAS Vs. EHANWARLAL
|
November 4, 1976 |
|
CHIRAGUDDIN Vs. NAZIR
|
October 21, 1976 |
|
CHITTARMAL Vs. SHEO NARAIN
|
March 3, 1976 |
|
CHUNNILAL Vs. B.D. AGARWAL
|
October 3, 1976 |
|
COMMERCIAL TAXES OFFICER Vs. GURU NANAK, ENGINEERING WORKS
|
October 6, 1976 |
|
COMMERCIAL TAXES OFFICER Vs. ASSAM ROLLER FLOUR MILLS
|
November 1, 1976 |
|
COMMERCIAL TAXES OFFICER Vs. MAGNIRAM HARIRAM BEAWAR
|
November 9, 1976 |
|
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE II JAIPUR Vs. BHARAT KRISHI YANTRALAYA
|
October 13, 1976 |
|
D C JAIN Vs. UNIVERSITY OF JODHPUR
|
November 26, 1976 |
|
DALIP SINGH S/O TARA CHAND JAT R/O, JHARODA, AT PRESENT ASSTT. TEACHER, GOVT. HIGHER SECONDARY SCHOOL, UDAIPURWATI. Vs. THE STATE OF RAJASTHAN
|
July 9, 1976 |
|
DAN SINGH Vs. STATE OF RAJASTHAN
|
December 22, 1976 |
|
DATA RAM Vs. STATE OF RAJASTHAN
|
August 11, 1976 |
|
DAULAT RAM Vs. STATE OF RAJASTHAN
|
October 20, 1976 |
|
DAYAL RAM Vs. TULSI DEVI
|
August 17, 1976 |
|
DEV KARAN Vs. STATE OF RAJASTHAN
|
November 1, 1976 |
|
DEVI LAL Vs. STATE OF RAJASTHAN
|
November 12, 1976 |
|
DEVI SINGH Vs. AUTHORITY UNDER SECTION 28A2
|
October 26, 1976 |
|
DEVI SINGH Vs. RAJASTHAN SHOP AND COMMERCIAL ESTABLISHMENT ACT AND ORS
|
October 26, 1976 |
|
DIGAMBER JAIN PANCHAYAT TERAPANTHI MANDIR BARA, JAIPUR Vs. SIREMAL SACHETI AND ORS.
|
September 15, 1976 |
|
DURGALAL Vs. HARI RAM
|
April 1, 1976 |
|
EXECUTIVE ENGINEER P W D UDAIPUR Vs. SHRI GIRDHARI
|
November 18, 1976 |
|
FATMA BEGUM Vs. BHURE KHAN
|
December 8, 1976 |
|
FIRM KHILA RAM JAWAHAR LAL Vs. GHISI BAI
|
January 20, 1976 |
|
G L PATHAK Vs. STATE OF RAJASTHAN
|
January 7, 1976 |
|
G N BHARGAVA Vs. STATE OF RAJASTHAN
|
January 21, 1976 |
|
GANESH Vs. STATE OF RAJASTHAN.
|
July 15, 1976 |
|
GANESH DAS CHAWLA Vs. UNIVERSITY OF JODHPUR
|
January 6, 1976 |
|
GANGA BAI Vs. STATE OF RAJASTHAN
|
September 28, 1976 |
|
GANGA BAI Vs. BASANTILAL
|
April 10, 1976 |
|
GANGA RAM S/O SRI KISHNA RAM, MEGHWAL Vs. STATE OF RAJASTHAN
|
July 27, 1976 |
|
GANI MOHAMMED Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
March 31, 1976 |
|
GANPAT LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
May 5, 1976 |
|
GHANSHYAM Vs. BHAGWAN DAS
|
February 25, 1976 |
|
GHANSHYAM Vs. STATE OF RAJASTHAN
|
May 3, 1976 |
|
GOPAL Vs. MUNICIPAL COUNCIL JAIPUR
|
October 25, 1976 |
|
GOPAL LAL Vs. DAULAT RAM MULK RAJ
|
September 20, 1976 |
|
GOPI Vs. STATE OF RAJASTHAN.
|
August 6, 1976 |
|
GORDHAN LAL Vs. S K DURGIA
|
April 15, 1976 |
|
GOTMA Vs. THE STATE OF RAJASTHAN
|
April 26, 1976 |
|
GOVIND SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
July 21, 1976 |
|
GULABKHAN Vs. STATE OF RAJASTHAN
|
April 27, 1976 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
September 6, 1976 |
|
GUMAN SINGH Vs. STATE OF RAJASTHAN
|
January 1, 1976 |
|
GURDATTA Vs. ASSISTANT SETTLEMENT COMMISSIONER
|
August 4, 1976 |
|
GURDAYAL SINGH Vs. STATE OF RAJASTHAN
|
March 22, 1976 |
|
GURDEVA SINGH Vs. GOVT OF INDIA
|
October 5, 1976 |
|
GURMEJ SINGH Vs. STATE OF RAJASTHAN
|
November 22, 1976 |
|
GURUBACHAN SINGH Vs. THE STATE OF RAJASTHAN
|
August 5, 1976 |
|
HAFIZ MOHAMMAD Vs. BANSHIDHAR NANDKISHORE
|
January 21, 1976 |
|
HAJIALISHER Vs. STATE OF RAJASTHAN
|
March 30, 1976 |
|
HANS RAJ Vs. SUPERINTENDING ENGINEER PWD
|
October 19, 1976 |
|
HANSARAM Vs. THE STATE OF RAJASTHAN
|
November 29, 1976 |
|
HANUMAN DASS Vs. STATE OF RAJASTHAN
|
July 5, 1976 |
|
HARDEVA AND OTHERS Vs. STATE OF RAJASTHAN.
|
July 23, 1976 |
|
HARI RAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
|
December 25, 1976 |
|
HARI SINGH Vs. STATE OF RAJASTHAN.
|
August 11, 1976 |
|
HARI TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY
|
February 20, 1976 |
|
HARJI Vs. SHANTI DEVI
|
August 20, 1976 |
|
HARSUKH LAL Vs. HARI SHANKAR AND ORS.
|
March 18, 1976 |
|
HATTU SON OF PARNA, BHIL, RESIDENT OF SUNDA Vs. THE STATE OF RAJASTHAN
|
May 10, 1976 |
|
HEMSINGH Vs. COLLECTOR
|
March 8, 1976 |
|
HINDUSTAN SUGAR MILLS LTD Vs. STATE OF RAJASTHAN
|
September 10, 1976 |
|
HUKAM SINGH Vs. STATE OF RAJASTHAN
|
February 5, 1976 |
|
HUKMA Vs. STATE OF RAJASTHAN
|
February 19, 1976 |
|
IDAN SINGH Vs. STATE OF RAJASTHAN
|
November 23, 1976 |
|
IMMAMUDIN Vs. KHATOON
|
July 23, 1976 |
|
IMMAMUDIN Vs. KHATOON
|
July 1, 1976 |
|
INDAR MAL Vs. BABU LAL
|
April 6, 1976 |
|
ISHAR MAL Vs. BABU LAL
|
April 6, 1976 |
|
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
|
May 14, 1976 |
|
JAHAN SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
|
April 30, 1976 |
|
JAI CHAND LAL Vs. RAMJILAL
|
May 13, 1976 |
|
JAIPUR MILK SUPPLY SCHEME JAIPUR Vs. JUDGE LABOUR COURT RAJASTHAN JAIPUR
|
March 3, 1976 |
|
JALAL Vs. STATE OF RAJASTHAN
|
March 10, 1976 |
|
JANARDAN PRASAD Vs. STATE OF RAJASTHAN
|
August 23, 1976 |
|
JASRAJ Vs. STATE OF RAJASTHAN
|
September 24, 1976 |
|
JASWANT SINGH Vs. STATE OF RAJASTHAN
|
August 3, 1976 |
|
JETHU Vs. SOOTHIA AND OTHERS
|
November 25, 1976 |
|
JHAMMAT Vs. STATE OF RAJASTHAN
|
August 23, 1976 |
|
JODHA RAM AND OTHERS Vs. PABUDAN SINGH AND OTHERS
|
August 21, 1976 |
|
JUGAL KISHORE Vs. MANGI LAL
|
February 5, 1976 |
|
JUJHAR SINGH Vs. STATE OF RAJASTHAN
|
May 12, 1976 |
|
KACHARIA Vs. STATE OF RAJASTHAN
|
August 11, 1976 |
|
KAJOD Vs. STATE OF RAJASTHAN
|
November 30, 1976 |
|
KALIYA Vs. STATE OF RAJASTHAN
|
March 11, 1976 |
|
KALOO SINGH Vs. ASSTT MINING ENGINEER RECOVERY MINES and GEOLOGICAL
|
May 12, 1976 |
|
KALUA AND ANOTHER Vs. STATE OF RAJASTHAN
|
November 12, 1976 |
|
KALUA AND OTHERS Vs. STATE OF RAJASTHAN
|
May 6, 1976 |
|
KAMAL MIXED FERTILIZERS Vs. STATE OF RAJASTHAN
|
March 2, 1976 |
|
KAMAL SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
|
December 8, 1976 |
|
KAMLA DEVI Vs. REGIONAL TRANSPORT AUTHORITY
|
March 5, 1976 |
|
KANHAIYALAL Vs. KANHAIYALAL
|
July 7, 1976 |
|
KANHIYA Vs. STATE OF RAJASTHAN
|
May 4, 1976 |
|
KARA ALIAS KHANCHAND AND ANOTHER Vs. STATE OF RAJASTHAN.
|
August 3, 1976 |
|
KAYUM ALI Vs. ALANOOR
|
February 11, 1976 |
|
KESAR DEV Vs. STATE OF RAJASTHAN
|
January 30, 1976 |
|
KESARI LAL Vs. SUB-DIVISIONAL OFFICER AND ORS.
|
March 10, 1976 |
|
KHETRI TAMBA SHRAMIK SANGH Vs. UNION OF INDIA
|
November 2, 1976 |
|
KIRORILAL Vs. STATE OF MADHYA PRADESH
|
November 4, 1976 |
|
KISHAN BAI Vs. POORAN
|
January 9, 1976 |
|
KISHAN CHAND MATHUR Vs. THE STATE OF RAJASTHAN
|
May 3, 1976 |
|
KISHAN LAL AND ORS. Vs. STATE OF RAJASTHAN
|
July 28, 1976 |
|
KISHANSINGH BHATI Vs. STATE OF RAJASTHAN
|
January 17, 1976 |
|
KODUMAL Vs. RAJASTHAN SMALL INDUSTIRIES
|
October 11, 1976 |
|
KRIPAL SINGH Vs. BHANWARLAL
|
October 8, 1976 |
|
KRISHNA RAM Vs. STATE OF RAJASTHAN
|
February 17, 1976 |
|
KUMARI JITENDER PAL Vs. STATE OF RAJASTHAN AND ORS.
|
September 21, 1976 |
|
KUNDAN SINGH JHALA Vs. STATE OF RAJASTHAN
|
April 15, 1976 |
|
KUSHALCHAND Vs. MOTILAL
|
January 7, 1976 |
|
LADHU RAM Vs. RUKMA DEVI
|
January 21, 1976 |
|
LADHU RAM Vs. STATE OF RAJASTHAN
|
December 22, 1976 |
|
LAL MOHAMMED Vs. KALU
|
December 10, 1976 |
|
LAXMI CHAND Vs. STATE OF RAJASTHAN
|
May 5, 1976 |
|
LAXMI NARAIN Vs. STATE OF RAJASTHAN
|
December 9, 1976 |
|
LAXMI NARAIN Vs. STATE OF RAJASTHAN AND ANOTHER
|
April 1, 1976 |
|
M H SHAH Vs. STATE OF RAJASTHAN
|
October 12, 1976 |
|
MADAN LAL Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL RAI
|
October 23, 1976 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
February 12, 1976 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
February 17, 1976 |
|
MADAN LAL Vs. STATE OF RAJASTHAN AND ORS.
|
May 21, 1976 |
|
MADHAV LAL Vs. STATE OF RAJASTHAN
|
October 27, 1976 |
|
MAHALAXMI CO LTD Vs. GANESHDAS TARACHAND
|
December 15, 1976 |
|
MAHARAJA BHAGWATI SINGHJI Vs. STATE OF RAJASTHAN
|
November 18, 1976 |
|
MALAMSINGH Vs. STATE OF RAJASTHAN
|
September 17, 1976 |
|
MAN INDUSTRIAL CORPORATION LTD Vs. STATE OF RAJASTHAN
|
July 20, 1976 |
|
MANGI BAI Vs. JEEWAN
|
October 4, 1976 |
|
MANGI LAL & OTHERS Vs. STATE OF RAJASTHAN
|
November 12, 1976 |
|
MANGU Vs. STATE OF RAJASTHAN
|
August 23, 1976 |
|
MANGU AND OTHERS Vs. STATE OF RAJASTHAN.
|
July 22, 1976 |
|
MANI RAM AND OTHERS Vs. IDAN AND OTHERS
|
March 25, 1976 |
|
MANKORI Vs. STATE OF RAJASTHAN
|
October 12, 1976 |
|
MANOHARI Vs. STATE OF RAJASTHAN
|
October 15, 1976 |
|
MANPHOOL RAM Vs. STATE OF RAJASTHAN
|
January 22, 1976 |
|
MANSUKH RAM Vs. STATE
|
August 6, 1976 |
|
MASTANA DUDH UTPADAK SAHKARI SAMITI PALI Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
|
July 21, 1976 |
|
MEGHA RAM Vs. STATE OF RAJASTHAN
|
April 5, 1976 |
|
MEHANDUDA Vs. STATE OF RAJASTHAN
|
April 6, 1976 |
|
MEHTA MANSUK LAL Vs. MODI FATEH LAL
|
January 21, 1976 |
|
MIRCHUMAL Vs. DEVI BAI
|
December 8, 1976 |
|
MISHRILAL Vs. SHIV CHARAN
|
May 12, 1976 |
|
MITHA RAM Vs. STATE OF RAJASTHAN
|
July 15, 1976 |
|
MOHAMMAD ISHAQ Vs. STATE OF RAJASTHAN
|
September 13, 1976 |
|
MOHAN LAL Vs. THE REGIONAL TRANSPORT AUTHORITY, JODHPUR
|
January 16, 1976 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
July 8, 1976 |
|
MOHMMAD YUSUF S/O HAJI MUBARAK SHAH, BY CASTE MUSALMAN, R/O SHIV GAN], DISTT. SIROHI, PRESENTLY DETAINED IN CENTRAL JAIL, JODHPUR. Vs. STATE OF RAJASTHAN
|
July 13, 1976 |
|
MOHRU Vs. STATE
|
December 15, 1976 |
|
MOOLCHAND Vs. STATE OF RAJASTHAN
|
November 3, 1976 |
|
MOOLIA Vs. STATE OF RAJASTHAN
|
April 17, 1976 |
|
MOTILAL Vs. BANARSI LAL
|
November 17, 1976 |
|
MST. SURAJ Vs. MULTAN
|
August 5, 1976 |
|
MULI S/O SHRI SUKHI, BY CASTE MALI, R/O BAYANA, DISTRICT BHARATPUR, POLICE STATION, BAYANA, AT PRESENT CONFINED TO DISTRICT JAIL, BHARATPUR Vs. STATE OF RAJASTHAN
|
August 31, 1976 |
|
MULTANA RAM Vs. THE STATE OF RAJASTHAN
|
July 6, 1976 |
|
MUNICIPAL BOARD Vs. THE LABOUR COMMISSIONER
|
July 22, 1976 |
|
MUNICIPAL BOARD MERTA Vs. LABOUR COMMISSIONER RAJ JAIPUR
|
February 22, 1976 |
|
MUNICIPAL COUNCIL Vs. NATHU
|
January 15, 1976 |
|
MUNICIPAL COUNCIL, ALWAR Vs. RAMDEO.
|
January 15, 1976 |
|
MUNICIPAL COUNCIL, ALWAR Vs. PRADHUDAYAL
|
January 15, 1976 |
|
MUNICIPAL COUNCIL, JAIPUR Vs. BHURAMAL
|
February 4, 1976 |
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MUNICIPAL COUNCIL, JAIPUR Vs. JAGDISH.
|
February 12, 1976 |
|
MUNICIPAL COUNCIL, JAIPUR Vs. MANGAL RAM
|
September 10, 1976 |
|
MUNICIPAL COUNCIL, JAIPUR AND ANOTHER Vs. GOPAL
|
January 23, 1976 |
|
MUSHTAQ Vs. STATE OF RAJASTHAN
|
October 6, 1976 |
|
NAND LAL Vs. STATE OF RAJASTHAN
|
August 13, 1976 |
|
NANU AND MST, SHANTI Vs. STATE OF RAJASTHAN
|
February 3, 1976 |
|
NARAINSINGH AND ORS Vs. SUPERINTENDING IRRIGATION OFFICER AND ORS
|
November 7, 1976 |
|
NARAYAN LAL Vs. SUB DIVISIONAL OFFICER BHILWARA
|
November 9, 1976 |
|
NARAYANEE Vs. STATE OF RAJASTHAN
|
August 26, 1976 |
|
NASEERUDEEN NAZAR Vs. STATE OF RAJASTHAN
|
August 17, 1976 |
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NATHI LAL Vs. RAMAN LAL
|
July 26, 1976 |
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NATHIA Vs. STATE OF RAJASTHAN
|
March 18, 1976 |
|
NATHU RAM Vs. SHAMBHU DAYAL
|
July 23, 1976 |
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NATHULAL Vs. STATE OF RAJASTHAN
|
November 9, 1976 |
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NATHULAL Vs. MANGEE
|
April 5, 1976 |
|
NATHULAL Vs. UNION OF INDIA
|
April 22, 1976 |
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NAVAL & ANOTHER Vs. STATE OF RAJASTHAN
|
November 22, 1976 |
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NIRMAL PURSHOTTAM Vs. STATE OF RAJASTHAN,
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August 20, 1976 |
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NISAR MOHAMMED Vs. STATE OF RAJASTHAN
|
January 8, 1976 |
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NIYAMAT KHAN Vs. GAFFAR KHAN
|
September 1, 1976 |
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NIZRU Vs. REWAR MAL
|
January 6, 1976 |
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NOORA AND LALA Vs. THE STATE OF RAJASTHAN
|
November 16, 1976 |
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O.P. GUPTA Vs. THE STATE OF RAJASTHAN
|
February 26, 1976 |
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OFFICIAL LIQUIDATOR BHARATPUR OIL MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
November 24, 1976 |
|
OFFICIAL LIQUIDATOR, SHREE BIJAY COTTON MILLS Vs. NATIONAL TEXTILE CORPORATION
|
May 14, 1976 |
|
OKHA Vs. STATE OF RAJASTHAN
|
December 1, 1976 |
|
OM PRAKASH GARG Vs. STATE OF RAJASTHAN
|
November 9, 1976 |
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ONKAR Vs. STATE OF RAJASTHAN
|
February 1, 1976 |
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PARBAT SINGH Vs. STATE OF RAJASTHAN AND BIHARI LAL
|
August 17, 1976 |
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PEMA RAM AND OTHERS Vs. BHAGIRATH AND OTHERS
|
August 10, 1976 |
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PHOOL CHAND Vs. GIRRAJ PRASAD
|
August 16, 1976 |
|
PODDAR SPINNING MILLS LTD. Vs. THE BOARD OF REVENUE
|
October 21, 1976 |
|
POOSA RAM Vs. STATE OF RAJASTHAN
|
February 17, 1976 |
|
POPAT LAL Vs. THE RAJASTHAN STATE TRANSPORT
|
March 3, 1976 |
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POPI AND OTHERS. Vs. STATE OF RAJASTHAN
|
July 28, 1976 |
|
PRABHU Vs. GEETA
|
August 17, 1976 |
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PRABHU RAM Vs. STATE OF RAJASTHAN
|
November 18, 1976 |
|
PRAHLAD Vs. STATE OF RAJASTHAN
|
March 31, 1976 |
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PRAN NATH BAHI Vs. OFFICIAL LIQUIDATOR
|
November 10, 1976 |
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PRATAP SINGH Vs. THE RAJASTHAN STATE ELECTRICITY BOARD
|
August 26, 1976 |
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PREM RATAN ACHARYA Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
April 1, 1976 |
|
PREMCHAND GOVIL Vs. RAJ. STATE ELECTRICITY BOARD
|
September 1, 1976 |
|
PREMWATI SONI JAIN Vs. STATE OF RAJASTHAN
|
December 1, 1976 |
|
PRITHVI SINGH Vs. STATE
|
February 10, 1976 |
|
PROVIDENT FUND INSPECTOR Vs. SOHAN LAL KUKKAR AND SONS
|
January 17, 1976 |
|
PUKIA RAJ Vs. MISHRIMAI
|
May 7, 1976 |
|
PURSHOTTAM DAS Vs. STATE OF RAJASTHAN
|
August 30, 1976 |
|
PYARA SINGH Vs. STATE OF RAJASTHAN
|
September 8, 1976 |
|
PYARE MIAN AND OTHERS Vs. STATE OF RAJASTHAN
|
July 20, 1976 |
|
R. C. BAHRI Vs. PRABHU SINGH
|
July 22, 1976 |
|
RADHA KISHAN Vs. THE STATE
|
January 13, 1976 |
|
RADHA KRISHNA Vs. STATE OF RAJASTHAN
|
September 16, 1976 |
|
RADHAKISHAN Vs. THE UNIVERSITY OF RAJASTHAN
|
July 22, 1976 |
|
RADHEY SHYAM AGRAWAL Vs. STATE OF RAJASTHAN AND ANR.
|
July 30, 1976 |
|
RAGHUBIR SINGH Vs. STATE OF RAJASTHAN
|
August 21, 1976 |
|
RAGHUNATH AND ORS. Vs. STATE OF RAJASTHAN
|
March 3, 1976 |
|
RAGHURAM Vs. STATE OF RAJASTHAN
|
October 4, 1976 |
|
RAJ BAHADUR SINGH Vs. STATE OF RAJASTHAN
|
January 16, 1976 |
|
RAJASTHAN INDUSTRIES AND METAL Vs. STATE BANK OF INDIA
|
February 13, 1976 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. THE JUDGE, INDUSTRIAL TRIBUNAL RAJASTHAN
|
April 22, 1976 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
August 3, 1976 |
|
RAJASTHAN UDYOG Vs. STATE OF RAJASTHAN
|
October 5, 1976 |
|
RAJOO Vs. STATE OF RAJASTAN
|
August 27, 1976 |
|
RAM AVTAR Vs. DHAN RAJ
|
December 3, 1976 |
|
RAM CHANDRA SEXENA Vs. CHAIL BEHARI LAL
|
September 6, 1976 |
|
RAM KHILADI Vs. STATE OF RAJASTHAN
|
July 30, 1976 |
|
RAM KHILARI Vs. UNION OF INDIA
|
May 10, 1976 |
|
RAM PRASAD Vs. STATE OF RAJASTHAN
|
April 7, 1976 |
|
RAM PRASAD SHARMA Vs. STATE OF RAJASTHAN
|
March 10, 1976 |
|
RAM SWAROOP Vs. STATE OF RAJASTHAN
|
August 31, 1976 |
|
RAMAVTAR SHARMA Vs. STATE OF RAJASTHAN
|
December 10, 1976 |
|
RAMBAGH PALACE HOTEL Vs. RAJASTHAN HOTEL WORKERS UNION
|
January 5, 1976 |
|
RAMCHAND Vs. SUNDERSINGH
|
February 10, 1976 |
|
RAMCHANDRA Vs. UNION OF INDIA
|
April 16, 1976 |
|
RAMCHARANLAL GOEL Vs. STATE OF RAJASTHAN
|
November 19, 1976 |
|
RAMDAYAL Vs. STATE OF RAJASTHAN
|
October 11, 1976 |
|
RAMESH CHAND BAHREE Vs. OM PRADASH
|
September 20, 1976 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
September 9, 1976 |
|
RAMESHWARLAL Vs. RAGHUNATH DAS
|
October 11, 1976 |
|
RAMJI DAS AND BASANTI LAL Vs. STATE OF RAJASTHAN
|
March 24, 1976 |
|
RAMJI LAL Vs. STATE OF RAJASTHAN
|
September 6, 1976 |
|
RAMJIDAS Vs. STATE OF RAJASTHAN
|
March 4, 1976 |
|
RAMKISHORE Vs. JAGDISH PRASAD
|
January 13, 1976 |
|
RAMLAL Vs. STATE OF RAJASTHAN
|
September 27, 1976 |
|
RAMNATH KHANNA Vs. STATE OF RAJASTHAN
|
August 4, 1976 |
|
RAMNATH SINGH Vs. THE STATE OF RAJASTHAN
|
September 2, 1976 |
|
RAMRIKH AND OTHERS Vs. STATE OF RAJASTHAN
|
May 6, 1976 |
|
RAMSHAI Vs. BOARD OF REVENUE FOR RAJ.
|
September 2, 1976 |
|
RAWAT RAM Vs. STATE OF RAJASTHAN
|
August 19, 1976 |
|
ROBERT J HENDERSON Vs. TIMOTHY G MORGAN
|
June 17, 1976 |
|
ROOP CHAND AND ORS. Vs. FIRM BALU RAM
|
September 15, 1976 |
|
ROOR SINGH Vs. THE STATE OF RAJASTHAN
|
October 11, 1976 |
|
ROSHAN BAI Vs. DHARAM CHAND
|
March 1, 1976 |
|
RUPA Vs. STATE OF RAJASTHAN
|
July 16, 1976 |
|
S ZORASTER AND CO SUPPLIES PVT LTD Vs. UNION OF INDIA
|
April 22, 1976 |
|
S. PRITAM SINGH Vs. THE OFFICIAL LIQUIDATOR GOLCHA PROPERTIES (P) LTD.
|
July 15, 1976 |
|
SAHAB SINGH ALIAS KHADAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
|
August 6, 1976 |
|
SAKRI ALIAS YASODA Vs. CHHANWAR LAL
|
February 23, 1976 |
|
SAMADA Vs. STATE OF RAJASTHAN
|
November 8, 1976 |
|
SANGRAM SINGH Vs. DAULAT KUMARI
|
August 23, 1976 |
|
SANWALIYA Vs. STATE OF RAJASTHAN
|
September 7, 1976 |
|
SANWARMAL Vs. MURARILAL
|
November 29, 1976 |
|
SAREMAL RATANCHAND Vs. JUHAR MAL BHABUTMAL
|
July 12, 1976 |
|
SATBIR SINGH Vs. REGIONAL TRANSPORT AUTHORITY
|
August 30, 1976 |
|
SATYAPAL Vs. SARAD KUMAR
|
July 21, 1976 |
|
SAWAI RAM Vs. STATE OF RAJASTHAN
|
September 16, 1976 |
|
SAWAI SINGH Vs. STATE OF RAJASTHAN
|
September 21, 1976 |
|
SECRETARY, MINISTRY OF REVENUE, GOVT. OF RAJASTHAN, JAIPUR AND ORS. Vs. THAKURANI SAHIBA SHRIMATI PHOOL KUMARIJI
|
September 22, 1976 |
|
SHAKOOR Vs. STATE OF RAJASTHAN
|
November 11, 1976 |
|
SHANKER LAL Vs. UNION OF INDIA
|
September 22, 1976 |
|
SHANTILAL Vs. KHADI AND VILLAGE INDUSTRIES
|
December 21, 1976 |
|
SHEO KARAN Vs. STATE OF RAJASTHAN
|
August 5, 1976 |
|
SHER SINGH Vs. STATE OF RAJASTHAN
|
November 10, 1976 |
|
SHESHIYA Vs. THE STATE OF RAJASTHAN
|
December 14, 1976 |
|
SHIV RAY Vs. STATE
|
July 22, 1976 |
|
SHIVJI Vs. THE STATE OF RAJASTHAN
|
July 26, 1976 |
|
SHIVLAL Vs. STATE OF RAJASTHAN
|
August 16, 1976 |
|
SHOKIN NATH Vs. STATE OF RAJASTHAN
|
April 1, 1976 |
|
SHRI PLACE GARAGE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 24, 1976 |
|
SHRIKISHAN SAYARDAVI Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
March 5, 1976 |
|
SHYAM LAL Vs. STATE OF RAJASTHAN
|
January 6, 1976 |
|
SITA RAM AGRAWAL Vs. SMT. KRISHNA
|
September 14, 1976 |
|
SMT. ANGOORI DEVI Vs. BALKISHAN MANGAL
|
September 9, 1976 |
|
SMT. RAMESHWARI Vs. GANPATLAL
|
April 1, 1976 |
|
SOHAN LAL Vs. SMT. PREMLATA AND ORS.
|
December 1, 1976 |
|
SRI RAM Vs. RAM SWAROOP
|
November 2, 1976 |
|
STATE Vs. SHANKARIYA
|
May 5, 1976 |
|
STATE Vs. SATISH CHANDRA
|
January 13, 1976 |
|
STATE Vs. DEVICHAND
|
January 21, 1976 |
|
STATE BANK OF BIKANER AND JAIPUR Vs. DEVAKI NARAIN BHATIA
|
August 11, 1976 |
|
STATE OF RAJASTHAN Vs. RAM CHARAN HEDA
|
August 2, 1976 |
|
STATE OF RAJASTHAN Vs. RAMNARAYAN UPADHAYAY
|
May 12, 1976 |
|
STATE OF RAJASTHAN Vs. SOHAN SINGH
|
January 14, 1976 |
|
STATE OF RAJASTHAN Vs. MAHADEV
|
January 15, 1976 |
|
STATE OF RAJASTHAN Vs. POORAN SINGH
|
September 17, 1976 |
|
STATE OF RAJASTHAN Vs. K K BHATIA
|
October 14, 1976 |
|
STATE OF RAJASTHAN Vs. RAMJAS RAI
|
March 19, 1976 |
|
STATE OF RAJASTHAN Vs. KANA AND OTHERS
|
October 12, 1976 |
|
STATE OF RAJASTHAN Vs. BALDEO SINGH
|
December 23, 1976 |
|
STATE OF RAJASTHAN Vs. BHERU SINGH & OTHERS
|
November 5, 1976 |
|
STATE OF RAJASTHAN Vs. UMASHANKAR
|
October 11, 1976 |
|
STATE OF RAJASTHAN Vs. SUBHASH CHANDER & OTHERS
|
December 10, 1976 |
|
STATE OF RAJASTHAN Vs. LOHRE
|
October 15, 1976 |
|
STATE OF RAJASTHAN Vs. RAJA JAI KUMAR ATAL
|
September 13, 1976 |
|
STATE OF RAJASTHAN Vs. SHARMA AND COMPANY
|
February 26, 1976 |
|
SUGRIVA Vs. STATE OF RAJASTHAN
|
October 5, 1976 |
|
SUKHIA AND OTHERS Vs. BHAGIRATH
|
December 9, 1976 |
|
SUKHRAM AND ANOTHER Vs. THE STATE OF RAJASTHAN
|
December 21, 1976 |
|
SUMER SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
January 14, 1976 |
|
SUNDER KANWAR Vs. GUMAN SINGH
|
August 3, 1976 |
|
SUNDER SINGH Vs. THE STATE OF RAJASTHAN
|
April 29, 1976 |
|
SURESH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
|
November 17, 1976 |
|
SURESH KUMAR Vs. UNIVERSITY OF RAJASTHAN
|
July 22, 1976 |
|
SURESHKUMMR Vs. RAMCHANDRA
|
April 13, 1976 |
|
SWAROOP SINGH Vs. STATE OF RAJASTHAN
|
April 27, 1976 |
|
SWATANTRA SINGH Vs. NAGENDRA NATH
|
August 31, 1976 |
|
TAGARAM Vs. STATE TRANSPORT APPELLATE
|
May 10, 1976 |
|
TANNU MAL Vs. STATE OF RAJASTHAN AND ANOTHER
|
November 2, 1976 |
|
TARA AND LAKHA Vs. STATE OF RAJASTHAN
|
July 23, 1976 |
|
TARA CHAND Vs. STATE OF RAJASTHAN
|
October 7, 1976 |
|
TARACHAND Vs. STATE OF RAJASTHAN
|
December 14, 1976 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
November 2, 1976 |
|
THE COMMISSIONER OF INCOME TAX RAJASTHAN Vs. MADIRA KRIYA VIKRAYA
|
December 1, 1976 |
|
THE RAJASTHAN CHAMBER OF COMMERCE & INDUSTRIES JAIPUR Vs. V.N. SORAL
|
April 2, 1976 |
|
TITA Vs. THE STATE OF RAJASTHAN
|
December 8, 1976 |
|
TIWARI PRADYUMNA KUMAR Vs. STATE OF RAJASTHAN
|
May 4, 1976 |
|
UDA RANI & DEVI LAL Vs. STATE OF RAJASTHAN.
|
August 16, 1976 |
|
UGAMSEE MODI Vs. PUKHRAJ
|
August 24, 1976 |
|
UMA KANT AND COMPANY P LTD Vs. C I T RAJ JAIPUR
|
November 2, 1976 |
|
UMESH CHANDRA Vs. STATE OF RAJASTHAN
|
April 23, 1976 |
|
UNION OF INDIA Vs. MOHAN LAL
|
July 5, 1976 |
|
UNION OF INDIA Vs. RAJASTHAN ANUSHAKTI KARAMCHARI UNION
|
April 21, 1976 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. MST SAYAR KANWAR
|
April 6, 1976 |
|
UNIVERSITY OF JODHPUR Vs. RAMCHANDRA SHARMA
|
October 4, 1976 |
|
URBAN IMPROVEMENT TRUST, UDAIPUR Vs. MADAN LAL S/O JANKILAT MUNDHRA, UDAIPUR.
|
March 23, 1976 |
|
V.S. NAIR AND ANOTHER Vs. KAN SINGH AND ANOTHER
|
August 20, 1976 |
|
VED PRAKASH Vs. ANAND PRAKASH
|
July 8, 1976 |
|
VEENA LODHA Vs. NARENDRA MAL LODHA
|
August 26, 1976 |
|
VIJAY KUMAR Vs. THE BOARD OF REVENUE
|
January 9, 1976 |
|
VIJAY KUMAR Vs. SMT. PUSHPA
|
February 16, 1976 |
|
VIJAYSINGH KALYANSINGH Vs. R T A
|
October 26, 1976 |
|
VIRENDER NARANG Vs. BEENA
|
September 16, 1976 |
|
VISHNU KUMAR Vs. STATE BANK OF BIKANER AND JAIPUR
|
May 11, 1976 |
|
WALIA Vs. STATE OF RAJASTHAN
|
March 9, 1976 |
|
YOGESHWAR Vs. STATE OF RAJASTHAN
|
August 19, 1976 |