|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NOOR MOHAMMAD AND COMPANY
|
April 24, 1973 |
|
Addl Commissioner of I T Rajasthan Vs. Usmanbhai Islambhai
|
January 17, 1973 |
|
ALIMUDDIN Vs. MOHAMMAD LSHAK
|
July 12, 1973 |
|
Amarjeet Singh Vs. State of Rajasthan
|
January 11, 1973 |
|
ASHARAM Vs. BHANWARLAL
|
August 28, 1973 |
|
ASSISTANT COLLECTOR CUSTOMS JAIPUR Vs. SURAJMAL
|
December 10, 1973 |
|
BABU LAL Vs. PREM LATA
|
November 6, 1973 |
|
BANARSI DEVI Vs. PRAHLAD
|
December 10, 1973 |
|
BANSI LAL Vs. SH. JAI KARAN DAS AND ORS.
|
July 24, 1973 |
|
Basantilal Vs. Sajjan Devi
|
September 3, 1973 |
|
BHAGWANDAS Vs. NASIR MOHD
|
January 25, 1973 |
|
Bhanwari Bai Vs. Joharilal Soni
|
September 26, 1973 |
|
Bhoop Singh Vs. State
|
April 17, 1973 |
|
BRIJ MOHAN Vs. COMMISSIONER OF INCOME TAX
|
November 5, 1973 |
|
Brijlal Vs. Premchand
|
January 29, 1973 |
|
Capstan Meter India LTD Vs. State of Rajasthan
|
August 20, 1973 |
|
Chanda Vs. Sheokaran
|
February 1, 1973 |
|
CHANDI RAM Vs. UNION OF INDIA
|
November 19, 1973 |
|
CHELDAN Vs. THE STATE OF RAJASTHAN
|
June 7, 1973 |
|
CHIRMOLI Vs. JAGANLAL
|
August 1, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. MUKANDDAS VISHNUKUMAR
|
August 22, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. RAO RAJA KALYANSINGH
|
April 5, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR GOLCHA PROPERTIES PRIVATE LIMITED
|
April 10, 1973 |
|
Commissioner of Income Tax Central New Delhi Vs. Official Liquidator M/s Golcha Properties Pvt LTD
|
April 10, 1973 |
|
COMMISSIONER OF INCOME TAX RECOVERY NEW DELHI Vs. OFFICIAL LIQUIDATOR MESSRS GOLCHA PROPERTIES PVT LTD
|
December 6, 1973 |
|
CONTROLLER OF ESTATE DUTY Vs. SHANTA BEN MANI LAL PATEL
|
October 31, 1973 |
|
CONTROLLER OF ESTATE DUTY Vs. SANGHI N K
|
May 8, 1973 |
|
D S BHANDARI Vs. STATE OF RAJASTHAN
|
May 2, 1973 |
|
D S BHANDARI Vs. STATE OF RAJASTHAN
|
September 26, 1973 |
|
DALEEP SINGH Vs. SUKHDEO SINGH
|
August 22, 1973 |
|
DALICHAND TEJRAJ Vs. COMMISSIONER OF INCOME TAX
|
October 31, 1973 |
|
DALPAT RAI Vs. MANOHAR LAL AND SONS
|
August 28, 1973 |
|
DAYASHANKER Vs. KHUBCHAND
|
April 20, 1973 |
|
DEOKI NANDAN Vs. BAIJ NATH
|
February 2, 1973 |
|
DHANNI Vs. STATE OF RAJASTHAN
|
January 31, 1973 |
|
Dhool Singh Vs. Bardhu Bai
|
January 22, 1973 |
|
DIVISIONAL PERSONNEL OFFICER Vs. RAMCHANDRA
|
November 26, 1973 |
|
DIVISIONAL PERSONNEL OFFICER Vs. RAMCHANDRA, NORTHERN RAILWAY, BIKANER
|
November 20, 1973 |
|
DURGALAL Vs. ASHARAFILAL
|
May 7, 1973 |
|
G P Kuchil Vs. Ram Chandra
|
May 1, 1973 |
|
GAFOOR Vs. STATE OF RAJASTHAN
|
September 14, 1973 |
|
GANPATIA Vs. CHHOTI
|
April 26, 1973 |
|
Ganpatia Vs. Chhoti
|
March 26, 1973 |
|
Garg Book Co Vs. State of Rajasthan
|
July 16, 1973 |
|
GAUMATI Vs. SHANKER LAL
|
November 9, 1973 |
|
GAURI Vs. BRIJKANWAR DEVI
|
November 13, 1973 |
|
GOPAL Vs. DURGA PARSAD
|
December 14, 1973 |
|
GOPAL KRISHAN JOSHI Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1973 |
|
GULAB BAI Vs. RAM PRATAP
|
March 28, 1973 |
|
Gulam Mohammed Vs. State of Rajasthan
|
February 6, 1973 |
|
HANSRAM Vs. STATE OF RAJASTHAN
|
February 22, 1973 |
|
Hanuman Prasad Vs. Gaindi Lal
|
September 9, 1973 |
|
Hardwari Lald Vs. Dwarka Prasa
|
September 26, 1973 |
|
HARI RAM Vs. STATE
|
November 20, 1973 |
|
HASTIMAL Vs. STATE OF RAJASTHAN
|
February 7, 1973 |
|
HEERA Vs. JAMNA
|
November 28, 1973 |
|
HETRAM Vs. BHADARRAM
|
December 3, 1973 |
|
HIRALAL Vs. MUNICIPAL BOARD
|
August 22, 1973 |
|
Jagan Singh Vs. Chotey Lal
|
September 4, 1973 |
|
JAGDISH PRASAD Vs. STATE TRANSPORT APPELLATE
|
September 14, 1973 |
|
JAIPUR METALS AND ELECTRICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1973 |
|
Janki Vallabh Vs. Moolchand
|
January 19, 1973 |
|
Jawan Mal Vs. H H Maharaj Shri Gaj Singhji
|
October 1, 1973 |
|
JAWAN MAL Vs. GAJ SINGHJI
|
October 18, 1973 |
|
Jeewanpuri Vs. Union of India
|
February 21, 1973 |
|
JHUMA RAM Vs. PRAMI BAI
|
January 31, 1973 |
|
JUGAL KISHORE Vs. STATE OF RAJASTHAN
|
January 20, 1973 |
|
JUGLAL Vs. STATE OF RAJAS THAN
|
December 4, 1973 |
|
KAILASH CHANDRA SETHIA Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
April 9, 1973 |
|
KALYAN SINGH Vs. CHHOTI
|
March 14, 1973 |
|
Kamal Kishore Goyal Vs. Union Co operative Insurance Society LTD
|
October 19, 1973 |
|
KAMAL KISHORE GOYAL Vs. UNION CO-OPERATIVE INSURANCE SOCIETY LTD AND ANR
|
October 8, 1973 |
|
KAUSHALYA RANI Vs. VIJAI SINGH GEHLOT
|
March 13, 1973 |
|
KHAJOOLAL Vs. AMARCHAND
|
July 25, 1973 |
|
Khubilal Vs. Power House Karamchari Girah Nirman Sahakari Samiti
|
January 9, 1973 |
|
Khuma Vs. Jin Raj
|
July 7, 1973 |
|
Kishan Singh Vs. Kewalraj
|
September 21, 1973 |
|
Kishan Singh Vs. State of Rajasthan
|
February 15, 1973 |
|
Kishana Ram Vs. Union of India
|
March 24, 1973 |
|
KISHNA RAM Vs. UNION OF INDIA
|
April 24, 1973 |
|
KRIPAL SINGH Vs. STATE OF RAJASTHAN
|
November 7, 1973 |
|
Kulwant Rai Vs. State of Rajasthan
|
September 26, 1973 |
|
Kusumchand Vs. Kanhaiyalal
|
April 26, 1973 |
|
LACHHAMANDAS Vs. DEEPCHAND
|
April 16, 1973 |
|
LADULAL Vs. MAHENDRA KUMAR
|
January 18, 1973 |
|
Lahru Narain Vs. Kanhaiyalal
|
March 13, 1973 |
|
LAKHPAT RAJ Vs. ABDUL KARIM
|
February 7, 1973 |
|
LAXMINARAIN MISRA Vs. KAILASH NARAIN GUPTA
|
November 5, 1973 |
|
LEHRU NARAIN Vs. KANHAIYALAL
|
March 23, 1973 |
|
LT COL MAHARAJ HIMMATSINGH Vs. STATE OF RAJASTHAN
|
January 20, 1973 |
|
M K M MOOSA BHAI AMIN KOTA Vs. RAJASTHAN TEXTILE MILLS
|
December 17, 1973 |
|
MADHO SINGH Vs. MST LADAN
|
October 22, 1973 |
|
MAHENDRA SINGH Vs. SOHAN RAJ
|
March 9, 1973 |
|
Mahesh Metal Works Vs. Union of India
|
April 18, 1973 |
|
MANGILAL Vs. KEDARNATH
|
March 20, 1973 |
|
MANGILAL Vs. KALYAN SINGH
|
March 21, 1973 |
|
Mannalal Vs. Radhey Shayam
|
April 2, 1973 |
|
Martin AND Harris Pvt LTD Vs. Premchand
|
April 24, 1973 |
|
MEHTAB CHAND GOLCHA Vs. OFFICIAL LIQUIDATOR
|
November 8, 1973 |
|
MILKIYAT SINGH Vs. KAKA SINGH
|
November 2, 1973 |
|
MIRCHUMAL Vs. RAMCHANDRA
|
March 23, 1973 |
|
Mohan Singh Vs. State of Rajasthan
|
October 11, 1973 |
|
MOHANLAL Vs. JAIPUR HOSIERY MILLS PVT LTD
|
November 12, 1973 |
|
MOOLCHAND Vs. ISHWARLAL
|
February 27, 1973 |
|
MOTILAL Vs. UNION OF INDIA
|
March 30, 1973 |
|
MULTANMAL BACHRAJ Vs. CHOUTHMAL OSWAL
|
September 10, 1973 |
|
MUNICIPAL BOARD BHARATPUR Vs. RAMJI LAL
|
April 27, 1973 |
|
Municipal Council Ajmer Vs. Nagar Parishad Karamchari Sangh
|
March 20, 1973 |
|
MURARI LAL Vs. RAM SWAROOP
|
May 1, 1973 |
|
Narain Singh Vs. State of Rajasthan
|
June 14, 1973 |
|
Narainchand Mehta Vs. Krishna Kumar
|
August 7, 1973 |
|
NARAYAN SINGH Vs. CHHATARSINGH
|
February 15, 1973 |
|
NARPAT SINGH GEHLOT Vs. KRISHNA KUMAR AND CHANDRA
|
January 4, 1973 |
|
NATHMAL BHAIRONBUX AND CO Vs. KASHI RAM
|
February 12, 1973 |
|
NATHOOLAL Vs. STATE OF RAJASTHAN
|
May 10, 1973 |
|
Nathu Vs. Laxmi Narain
|
September 5, 1973 |
|
Nemichand Vs. Gram Panchayat Thanvla
|
March 16, 1973 |
|
OFFICIAL ASSIGNEE Vs. SUBHKARAN
|
May 2, 1973 |
|
Oriental Engineer Company Vs. Union of India
|
March 5, 1973 |
|
PADMADEVI Vs. GURBAKSHSINGH
|
March 21, 1973 |
|
Pakharsingh Vs. Kishansingh
|
August 30, 1973 |
|
Panna Vs. Moolchand
|
April 23, 1973 |
|
Pannalal Vs. Nandlal
|
March 27, 1973 |
|
Parmanand Vs. Anandi Bai
|
August 16, 1973 |
|
Partha Vs. Kishan
|
September 13, 1973 |
|
PERMANAND Vs. ABDUL KADIR
|
January 9, 1973 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
November 2, 1973 |
|
PUKH RAJ Vs. GHEWAR CHAND
|
November 29, 1973 |
|
Radha Vs. State of Rajasthan
|
October 1, 1973 |
|
RAHIM BUX Vs. ILLAHI BUX
|
January 20, 1973 |
|
RAJASTHAN MINERAL AND CO JAIPUR Vs. UNION OF INDIA
|
February 6, 1973 |
|
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JUDGE INDUSTRIAL TRIBUNAL RAJASTHAN AND 9 ORS
|
September 20, 1973 |
|
RAJESHWAR DAYAL Vs. DHAN KUMAR
|
April 10, 1973 |
|
RAM Vs. STATE
|
March 27, 1973 |
|
RAMCHANDRA Vs. BHANWARI BAI
|
March 21, 1973 |
|
Rameshwaram Bhadada Vs. University of Jodhpur
|
August 27, 1973 |
|
RAMESHWARLAL Vs. BALA BUX TAMRA
|
August 29, 1973 |
|
Ramjilal Vs. Union of India
|
May 7, 1973 |
|
RAMJILAL Vs. JAWAHAR
|
January 15, 1973 |
|
RAMNIWASI Vs. MADANLAL
|
January 18, 1973 |
|
Rampal Vs. Manager Sasta Sahitya Press LTD
|
July 3, 1973 |
|
RAMSWAROOP Vs. STATE OF RAJASTHAN
|
November 23, 1973 |
|
RAMU RAM Vs. LUMBA RAM
|
February 1, 1973 |
|
Ratanlal Vs. State
|
March 22, 1973 |
|
Rawat Hari Singh Vs. Sohanlal
|
July 3, 1973 |
|
ROOP CHAND Vs. BHAG CHAND
|
October 31, 1973 |
|
Roop Narain Vs. Premchand T Nathani
|
August 22, 1973 |
|
SAMARATHMAL Vs. JUGALDAS
|
September 21, 1973 |
|
SANKHLA INDUSTRIES Vs. HIRALAL PUKHRAJ
|
March 30, 1973 |
|
SARDAR SINGH Vs. MEHANT BHAGWANDAS
|
August 20, 1973 |
|
Sardar Singh Vs. Shriram
|
June 26, 1973 |
|
Sardara Vs. State
|
March 21, 1973 |
|
SARV SHRI SAMUHIK KRASHI SAHAKARI SAMITI LTD Vs. SAJJANSINGH
|
February 26, 1973 |
|
SAWA Vs. STATE
|
November 14, 1973 |
|
SHAHI JAMA MASJID MERTA Vs. KANHAIYA LAL BHAGAT
|
May 11, 1973 |
|
Shankari Vs. Girdharilal
|
February 21, 1973 |
|
Shantilal Agarwal Vs. Rama Bai
|
July 5, 1973 |
|
SHEODAN Vs. STATE OF RAJASTHAN
|
August 22, 1973 |
|
Sher Ali Vs. Nasirkhan
|
September 6, 1973 |
|
SHRIKISHAN Vs. BHANWARLAL
|
October 30, 1973 |
|
SITARAM Vs. STATE OF RAJASTHAN
|
November 16, 1973 |
|
Sohan Lal Vs. Purshottam Lal
|
January 22, 1973 |
|
Sohanlal Soni Vs. Maniram
|
September 17, 1973 |
|
STATE Vs. DHANNA RAM
|
April 20, 1973 |
|
State Vs. Shriniwas
|
February 26, 1973 |
|
State Vs. Hindo Open Sugar Mills
|
February 17, 1973 |
|
STATE Vs. SARDARA
|
March 21, 1973 |
|
STATE Vs. KARNA
|
April 5, 1973 |
|
State of Rajasthan Vs. Raghunath Singh
|
March 9, 1973 |
|
State of Rajasthan Vs. Tarachand Gupta
|
March 12, 1973 |
|
State of Rajasthan Vs. Motiram
|
February 13, 1973 |
|
State of Rajasthan Vs. Sindhi Film Exchange
|
July 19, 1973 |
|
State of Rajasthan Vs. West Suket Co op L G Society LTD
|
August 27, 1973 |
|
STATE OF RAJASTHAN Vs. ALARAM
|
November 11, 1973 |
|
STATE OF RAJASTHAN Vs. SUKHDEO SINGH
|
January 4, 1973 |
|
STATE OF RAJASTHAN Vs. KARAM SINGH
|
September 23, 1973 |
|
Surajmal Vs. State of Rajasthan
|
April 12, 1973 |
|
Tara Singh Vs. Shakuntla
|
September 5, 1973 |
|
Taranath Vs. State of Rajasthan
|
October 11, 1973 |
|
THAKUR CHANDRA SINGHJI ISTMRADAR Vs. HAMIR SINGH RAJA JANAK SINGH
|
February 16, 1973 |
|
THAKUR GOPAL SINGH Vs. COMMISSIONER OF WEALTH TAX
|
January 9, 1973 |
|
Thanaram Vs. State of Rajasthan
|
May 7, 1973 |
|
UMRAO MAL Vs. HEERA LAL
|
April 5, 1973 |
|
Union of India Vs. Harcharan Singh
|
March 6, 1973 |
|
Union of India Vs. Maharaja Shri Umed Mills LTD
|
February 6, 1973 |
|
Union of India Vs. B K Dutta
|
September 13, 1973 |
|
UNION OF INDIA Vs. TECKCHAND
|
October 15, 1973 |
|
UNION OF INDIA Vs. TERACHAND
|
March 2, 1973 |
|
UNIVERSITY OF RAJASTHAN Vs. PANKAJ RANI BAJAJ
|
December 1, 1973 |
|
University of Rajasthan Vs. Roshanlal Seth
|
March 23, 1973 |
|
V N KHANNA Vs. OFFICIAL LIQUIDATOR M/S GOLECHA PROPERTIES P LTD
|
September 6, 1973 |
|
V N KHANNA Vs. OFFICIAL LIQUIDATOR, GOLECHA PROPERTIES (P) LIMITED
|
September 8, 1973 |
|
Vijay Singh Vs. State of Rajasthan
|
March 21, 1973 |
|
VISHAN DAS Vs. NIJI BAI
|
September 25, 1973 |
|
WORKS MANAGER NORTHERN RAILWAY Vs. MATHURADAS PAINTER
|
January 12, 1973 |