|
ABDUL GANI Vs. ADMINISTRATOR MUNICIPAL BOARD BARMER
|
May 31, 1972 |
|
ABDULLAH Vs. STATE OF RAJASTHAN
|
April 11, 1972 |
|
ACHAL CHAND Vs. HUKAM KANWAR
|
May 9, 1972 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHANWARLAL SOHANLAL
|
November 13, 1972 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. USMANBHAI ISLAMBHAI
|
January 17, 1972 |
|
Additional Commissioner of Income Tax Rajasthan Jaipur Vs. Bhanwar Lal Sohan Lal
|
November 13, 1972 |
|
ADITYA MILLS LTD Vs. RAM DAYAL
|
July 27, 1972 |
|
Agarwal Engineering AND Construction Go Vs. State of Rajastha
|
November 2, 1972 |
|
AGRAWAL ENGINEERING AND CONSTRUCTION CO Vs. STATE OF RAJASTHAN
|
November 2, 1972 |
|
ANANDI DEVI Vs. RAJA RAM
|
July 11, 1972 |
|
ASHGAR Vs. STATE OF RAJASTHAN
|
August 9, 1972 |
|
Assistant Commercial Taxes Officer Vs. Kanak Brothers
|
November 21, 1972 |
|
ASSOCIATION OF RADHASWAMI DERA BABA BAGGA SINGH Vs. GURNAM SINGH
|
February 17, 1972 |
|
AYODHYA SINGH Vs. STATE
|
July 6, 1972 |
|
B D BHARGAVA Vs. UNIVERSITY OF RAJASTHAN
|
March 30, 1972 |
|
B GOPAL DAS Vs. KOTA STRAW BOARD P LTD
|
February 1, 1972 |
|
BADRI NARAYAN SHARMA Vs. PANCHAYAT SAMITI DHARIAWAD
|
July 25, 1972 |
|
BADRI PRASAD Vs. ADDITIONAL DISTRICT JUDGE DHOLPUR
|
March 2, 1972 |
|
BALMUKAND Vs. STATE OF RAJASTHAN
|
July 14, 1972 |
|
BALUMAL Vs. J P CHANDANI
|
October 31, 1972 |
|
BANWARILAL Vs. BALKISHEN
|
August 16, 1972 |
|
BASHIR MOHAMMAD Vs. PEER KHAN
|
March 1, 1972 |
|
BHABOOT MAL Vs. SENS MAL
|
July 14, 1972 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
August 2, 1972 |
|
BHANWAR LAL Vs. DHANRAJ
|
November 10, 1972 |
|
BHANWARI BAI Vs. BHEROON LAL
|
April 25, 1972 |
|
BHANWARLAL Vs. HIBTULLAH
|
December 1, 1972 |
|
BHARAT SINGH Vs. STATE OF RAJASTHAN
|
March 2, 1972 |
|
BHARATPUR OIL MILLS PVT LTD Vs. GANESHI LAL GUPTA
|
February 4, 1972 |
|
BHORE LAL Vs. MANGALIYA
|
October 4, 1972 |
|
BISHAN SINGH Vs. STATE OF RAJASTHAN
|
October 7, 1972 |
|
BRIJ KISHORE SHARMA Vs. SHRI RAM NIWAS
|
February 9, 1972 |
|
BUDH SINGH BAPNA Vs. STATE OF RAJASTHAN
|
July 5, 1972 |
|
BUNDU Vs. HASHMAT
|
January 25, 1972 |
|
CHAND MAL OSWAL Vs. SHREE NATH BOHRA
|
April 12, 1972 |
|
CHANDER SINGH Vs. STATE OF RAJASTHAN
|
January 10, 1972 |
|
CHATRUMAL Vs. STATE
|
January 25, 1972 |
|
Cheluram Vs. Chetanram
|
December 15, 1972 |
|
Chenaram Vs. State of Rajasthan
|
December 22, 1972 |
|
CHHAGANI Vs. TARA KUMARI
|
November 13, 1972 |
|
CHHOGALAL Vs. STATE OF RAJASTHAN
|
July 10, 1972 |
|
CHHOTULAL AJITSINGH Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1972 |
|
CHITTAR SINGH Vs. STATE OF RAJASTHAN
|
September 5, 1972 |
|
Chittardan Vs. Ramkaran
|
May 10, 1972 |
|
Chowdhary Foundary Works Vs. State of Rajasthan
|
December 18, 1972 |
|
CHUNNILAL Vs. STATE OF RAJASTHAN
|
April 5, 1972 |
|
CHUTTANLAL SHRIMAL Vs. THAKUR SALIGRAMJI
|
March 20, 1972 |
|
Commissioner of Expenditure Tax Rajasthan Vs. Col H H Shri Sawai Sir Tejsinghji Bahadur Maharaj
|
December 8, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. LAKSHMAN SWAROOP GUPTA
|
November 9, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. SAWAI MAN SINGH OF JAIPUR H H MAHARAJA SHRI
|
January 20, 1972 |
|
DEEP CHAND JAIN Vs. STATE OF RAJASTHAN
|
November 1, 1972 |
|
Deepchand Vs. Nandiram Sindhi
|
December 22, 1972 |
|
Delhi Cloth AND General Mills Co LTD Vs. R R Gupta Commercial Tax Officer
|
October 27, 1972 |
|
DEVI SINGH Vs. SUSHILA DEVI
|
May 9, 1972 |
|
DEVILAL Vs. CHANDER SINGH
|
August 28, 1972 |
|
DEVKI Vs. PURSHOTAM KEWALIA
|
September 26, 1972 |
|
DHANRAJ JAIN Vs. SURAJ BAI
|
August 23, 1972 |
|
DR. PREM CHAND TANDON Vs. KRISHNA CHAND KAPOOR
|
August 9, 1972 |
|
DULICHAND Vs. BHAIRONDAS
|
March 29, 1972 |
|
EMPLOYEES STATE INSURANCE CORPORATION JAIPUR Vs. EXECUTIVE ENGINEER P W D BUILDING AND ROAD WORKSHOP
|
March 8, 1972 |
|
FATEH LAL Vs. KALAWATI
|
October 20, 1972 |
|
FIRM POONAM NAHTA Vs. AMARCHAND
|
December 1, 1972 |
|
FIRM RAMCHAND BHAGIRATH Vs. GANPAT RAM
|
December 18, 1972 |
|
G B CHADHA Vs. STATE OF RAJASTHAN
|
April 11, 1972 |
|
G D CHADHA Vs. STATE
|
April 11, 1972 |
|
G.D. CHADHA Vs. THE STATE OF RAJASTHAN
|
April 12, 1972 |
|
GANESHILAL GUPTA Vs. BHARATPUR OIL MILLS
|
February 4, 1972 |
|
GANPAT SINGH Vs. STATE OF RAJASTHAN
|
April 27, 1972 |
|
GHANSHYAM LAL CHAUDHARY Vs. STATE OF RAJASTHAN
|
May 5, 1972 |
|
GHEESI Vs. SHRI RAMA
|
April 26, 1972 |
|
GOLCHA PROPERTIES PVT LTD Vs. OFFICIAL LIQUIDATOR GOLCHA PROPERTIES PVT LTD
|
February 11, 1972 |
|
GOLCHA PROPERTIES PVT LTD Vs. INCOME TAX OFFICIAL JAIPUR
|
March 22, 1972 |
|
GOVIND NARAIN Vs. STATE OF RAJASTHAN
|
August 17, 1972 |
|
GRAM PANCHAYAT JETSAR Vs. ADDITIONAL COLLECTOR SRI GANGANAGAR
|
April 11, 1972 |
|
Gul Mohammad Vs. Union of India
|
September 29, 1972 |
|
GURNAM SINGH Vs. STATE
|
April 24, 1972 |
|
GURNAM SINGH Vs. ASSOCIATION OF RADHA SWAMI DERA BABA BAGGA SINGH
|
March 22, 1972 |
|
HANUMAN Vs. SHAKRU
|
January 18, 1972 |
|
HARJI Vs. BANSI
|
September 29, 1972 |
|
HASAN ALI Vs. LAXMICHAND
|
March 10, 1972 |
|
HAZUR SINGH Vs. JANGSINGH
|
October 25, 1972 |
|
HIRALAL MAGANLAL PARIKH Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1972 |
|
HIRANAND Vs. UMAID RAJ
|
November 24, 1972 |
|
HIS HIGHNESS THE MAHARAJA OF JAIPUR Vs. STATE OF RAJASTHAN
|
March 13, 1972 |
|
IKRAMUL HAQ SHAH Vs. BOARD OF RAJASTHAN MUSLIM WAQFS
|
December 4, 1972 |
|
INDER KUMAR Vs. STATE OF RAJASTHAN
|
July 25, 1972 |
|
ISHWAR SINGH Vs. STATE OF RAJASTHAN
|
March 14, 1972 |
|
JAGANNATH Vs. SATYA NARAIN
|
September 4, 1972 |
|
JAGGU RAM Vs. STATE OF RAJASTHAN
|
February 15, 1972 |
|
JAIPUR BOTTLING CO Vs. STATE OF RAJASTHAN
|
December 7, 1972 |
|
Jaipur Spinning AND Weaving Mills LTD Vs. State of Rajasthan
|
November 9, 1972 |
|
JAIPUR UDYOG Vs. UNION OF INDIA
|
January 20, 1972 |
|
JASIYA Vs. STATE OF RAJASTHAN
|
July 25, 1972 |
|
JAWANMAL Vs. HIS HIGHNESS MAHARAJ SHRI SINGHJI OF JODHPUR
|
December 15, 1972 |
|
JETHA NAND Vs. STATE OF RAJASTHAN
|
April 7, 1972 |
|
JETHANAND Vs. STATS OF RAJASTHAN
|
April 7, 1972 |
|
JUG MANDER DAS JAIN Vs. UNIVERSITY OF JODHPUR
|
July 3, 1972 |
|
JUPITER GENERAL INSURANCE CO Vs. DHANDHIYA JWELLERS JAIPUR
|
September 13, 1972 |
|
JWALA PRASAD Vs. STATE OF RAJASTHAN
|
November 22, 1972 |
|
K D GHAURI Vs. NANAKRAM K ISRANI
|
April 24, 1972 |
|
K D GHOURI Vs. BHOIO MOTAWANI
|
April 24, 1972 |
|
K D Ghouri Vs. Nanakram K Israni
|
September 14, 1972 |
|
K K PANDEY Vs. NARPAT SINGH
|
November 3, 1972 |
|
K N JOSHI Vs. STATE OF RAJASTHAN
|
January 31, 1972 |
|
K NARENDRA Vs. AMRIT KUMAR
|
December 18, 1972 |
|
KALLUA Vs. STATE OF RAJASTHAN
|
March 8, 1972 |
|
KALYANMAL JAISANI Vs. STATE OF RAJASTHAN
|
March 3, 1972 |
|
KASHIRAM Vs. STATE
|
May 9, 1972 |
|
KASHIRAM Vs. BHAGIRATH
|
June 5, 1972 |
|
KAUSHALIYA Vs. LAL CHAND
|
April 26, 1972 |
|
KEDAR NATH Vs. PANA DEVI
|
August 17, 1972 |
|
KESUMAL MOHANLAL Vs. MUNICIPAL COUNCIL SIKAR
|
September 15, 1972 |
|
KHEMCHAND Vs. YASWANTCHAND
|
July 11, 1972 |
|
KISHAN Vs. STATE OF RAJASTHAN
|
March 29, 1972 |
|
Kishorilal Vs. Ladhuram
|
April 20, 1972 |
|
KRISHAN CHANDER Vs. BOARD OF REVENUE FOR RAJASTHAN
|
February 7, 1972 |
|
LAL CHAND Vs. STATE OF RAJASTHAN
|
March 28, 1972 |
|
Lala Maharaj Vs. Ram Charan
|
December 21, 1972 |
|
LALCHAND Vs. STATE
|
May 10, 1972 |
|
LALLU SINGH Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
|
February 7, 1972 |
|
LALTA PRASAD Vs. GANGA SAHAI
|
August 22, 1972 |
|
LAXMI DEVI Vs. BABU LAL
|
July 19, 1972 |
|
M R AGARWAL ITO Vs. OFFICIAL LIQUIDATOR GOLCHA PROPERTIES PRIVATE LIMITED
|
February 11, 1972 |
|
MADAN GOPAL GUPTA Vs. LEELARAM
|
January 14, 1972 |
|
MADHORAM VERMA Vs. UNION OF INDIA
|
March 30, 1972 |
|
MAGHA RAM Vs. SHRI HANWANT SINGH
|
August 21, 1972 |
|
MAHARANA BHUPAL ELECTRIC SUPPLY CO Vs. STATE OF RAJASTHAN
|
October 27, 1972 |
|
MAHENDER SINGH Vs. STATE OF RAJASTHAN
|
September 15, 1972 |
|
MALIRAM MADHOLAL Vs. STATE OF RAJASTHAN
|
October 27, 1972 |
|
MALURAM HEMRAJ Vs. ARJUN SINGH
|
April 25, 1972 |
|
MANAK CHAND Vs. GANESH DAS SAMIRMAL
|
January 19, 1972 |
|
MANCHIDA Vs. STATE
|
October 5, 1972 |
|
Mangala Vs. Prabhu Singh
|
December 18, 1972 |
|
MANGILAL Vs. CHOTU
|
September 3, 1972 |
|
MANGLA Vs. BHANWAR LAL
|
May 30, 1972 |
|
MARATHA MANDIR LTD Vs. OFFICIAL LIQUIDATOR GOLCHA
|
February 11, 1972 |
|
MEHMOOD BEG Vs. STATE OF RAJASTHAN
|
February 10, 1972 |
|
MEHMOOD BEG Vs. STATE OF RAJASTHAN
|
February 19, 1972 |
|
MEHRAJ MOHAMMAD Vs. STATE OF RAJASTHAN
|
August 18, 1972 |
|
MOHAN LAL CHITTORA Vs. LABOUR ENFORCEMENT OFFICER CENTRAL
|
March 16, 1972 |
|
MOHAN LAL RIKHAB CHAND OSWAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL JAIPUR
|
July 19, 1972 |
|
MOHANLAL Vs. RAM PRASAD
|
April 17, 1972 |
|
Mohanlal Vs. Lakhekhan
|
October 5, 1972 |
|
MOOL CHAND Vs. RENUKA DEVI
|
October 5, 1972 |
|
MOTILAL KHAIRATILAL SHARMA Vs. UNION OF INDIA (UOI)
|
March 30, 1972 |
|
MOTOR OWNERS INSURANCE CO Vs. MANGILAL
|
April 24, 1972 |
|
MST KAMALA DEVI Vs. NAVIN KUMAR
|
August 11, 1972 |
|
MST SHANKARI Vs. GIRDHARILAL
|
November 10, 1972 |
|
MUKANLAL Vs. STATE OF RAJASTHAN
|
April 5, 1972 |
|
MUKAT BEHARI LAL Vs. SHIV CHARAN SINGH
|
March 31, 1972 |
|
MUNICIPAL COUNCIL JAIPUR Vs. GANGA
|
January 21, 1972 |
|
N C MEHTA Vs. STATE OF RAJASTHAN
|
July 12, 1972 |
|
NALIN KUMAR Vs. STATE OF RAJASTHAN
|
January 4, 1972 |
|
NALIN KUMAR Vs. THE STATE OF RAJASTHAN
|
February 4, 1972 |
|
NANAK CHAND Vs. GHISA LAL
|
May 29, 1972 |
|
NANAKRAM Vs. LALIT KUMAR
|
January 25, 1972 |
|
NANDA Vs. THE DISTRICT JUDGE AND ORS.
|
September 12, 1972 |
|
Narain Singh Vs. Dalip Singh
|
September 3, 1972 |
|
NARAIN SINGH Vs. DALIP SINGH
|
October 3, 1972 |
|
NATHURAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
August 11, 1972 |
|
NEMICHAND Vs. KHEMRAJ
|
December 15, 1972 |
|
OFFICIAL LIQUIDATOR GOLCHA PROPERTIES PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
March 22, 1972 |
|
Official Liquidator Maharaja Kishangarh Mills Vs. Mahesh Metal Works
|
October 27, 1972 |
|
Om Prakash Vs. Chand Devi
|
November 2, 1972 |
|
OM PRAKASH Vs. STATE
|
July 12, 1972 |
|
PANCHULAL Vs. GANESHILAL MAHESHWARI
|
September 12, 1972 |
|
PANNALAL Vs. UNION OF INDIA
|
November 20, 1972 |
|
PANNALAL Vs. NAND LAL
|
March 27, 1972 |
|
PAROPKARINI SABBA AJMER Vs. BHUVANESHWAR
|
May 30, 1972 |
|
PARTAPCHAND Vs. RAM SWAROOP
|
August 8, 1972 |
|
PATASI Vs. GANESH
|
August 30, 1972 |
|
PILADRAM Vs. SURJANSINGH
|
December 14, 1972 |
|
POORAN MAL Vs. POONAM CHAND
|
October 24, 1972 |
|
Prabhu Vs. Premraj
|
September 12, 1972 |
|
PRABHU DAYAL Vs. MAHADEV NATH
|
January 20, 1972 |
|
PRATAP NARAYAN Vs. STATE OF RAJASTHAN
|
September 26, 1972 |
|
PREM MOTORS AND TRACTORS Vs. STATE OF RAJASTHAN
|
December 28, 1972 |
|
PROF BHAGWANDAS BHARGAVA Vs. DURGA PRASAD RASTOGI
|
September 27, 1972 |
|
PURSHOTAM KEWALIA Vs. DEVKI
|
September 26, 1972 |
|
PURSHOTAM LAL Vs. STATE OF RAJASTHAN
|
February 11, 1972 |
|
PUSHPA DEVI Vs. RADHEY SHYAM
|
April 25, 1972 |
|
PYARELAL PREMI Vs. DIRECTOR OF EDUCATION PRIMARY
|
August 28, 1972 |
|
R K ANEJA Vs. STATE OF RAJASTHAN
|
March 10, 1972 |
|
R P REDDY Vs. CHAND MOHD
|
April 26, 1972 |
|
RADHA KISHAN Vs. STATE
|
March 10, 1972 |
|
RADHEY SHYAM Vs. VIJAI SINGH DISTRICT MAGISTRATE
|
September 22, 1972 |
|
RAJASTHAN KHADI AND VILLAGE INDUSTRIES BOARD JAIPUR Vs. STATE OF RAJASTHAN
|
January 28, 1972 |
|
RAJENDRA SINGH AND BROTHERS Vs. REGIONAL TRANSPORT
|
May 12, 1972 |
|
RAM Vs. PRABHU DAYAL
|
February 7, 1972 |
|
Ram Bhagat Somani Vs. Kanhaiyalal Jainarain Tambi
|
December 21, 1972 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
April 6, 1972 |
|
RAM LAL Vs. STATE OF RAJASTHAN
|
August 30, 1972 |
|
RAM SINGH Vs. STATE OF RAJASTHAN
|
October 10, 1972 |
|
RAM SWARUP Vs. STATE
|
March 22, 1972 |
|
RAMESH CHAND Vs. STATE OF RAJASTHAN
|
July 21, 1972 |
|
RAMESHWARLAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN
|
August 18, 1972 |
|
RAMESHWARLAL Vs. RAJASTHAN STATE ROAD TRANSPORT
|
August 16, 1972 |
|
RAMLAL JAWAHIRLAL Vs. LEELA BAI
|
July 27, 1972 |
|
RAMPRASAD Vs. KALYANI
|
August 18, 1972 |
|
Ramvilas Vs. Gopal Lal
|
December 5, 1972 |
|
Ratanlal Vs. Motilal
|
December 7, 1972 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION JAIPUR Vs. ASSISTANT ENGINEER MUNICIPAL COUNCIL WATER WORKS GANGANAGAR
|
March 14, 1972 |
|
ROODA RAM Vs. RATTU RAM
|
April 11, 1972 |
|
Roshan Lal Seth Vs. University of Rajasthan
|
November 10, 1972 |
|
ROSHANLAL Vs. KAILASH PRASAD
|
November 21, 1972 |
|
S R BHANSALI Vs. UNION OF INDIA
|
August 11, 1972 |
|
S R BHANSALI Vs. UNION OF INDIA
|
August 7, 1972 |
|
SAHIB ZADA ADBUL BAIS KHAN Vs. BUDH SINGH BAPNA
|
September 25, 1972 |
|
SANTLAL Vs. HARBANSSINGH
|
January 6, 1972 |
|
SATYA DEVI Vs. AJAIB SINGH
|
April 14, 1972 |
|
SEETA RAM Vs. PHOOLI
|
April 25, 1972 |
|
SHAHABUDDIN Vs. STATE OF RAJASTHAN
|
July 11, 1972 |
|
SHASHI KANT Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
February 8, 1972 |
|
SHAYAK MOHAMMAD Vs. IQBAL AHMED
|
July 13, 1972 |
|
SHIV DUTT SHARMA Vs. STATE OF RAJASTHAN
|
September 28, 1972 |
|
SHIV PRASAD Vs. TALI DEVI
|
August 11, 1972 |
|
SHIVCHARAN LAL Vs. STATE
|
May 12, 1972 |
|
SHREE SADUL TEXTILES LTD Vs. RAZA TEXTILES LTD
|
April 14, 1972 |
|
SHYAM SINGH Vs. STATE OF RAJASTHAN
|
March 16, 1972 |
|
SMT. KAUSHLIYA ALIAS MAYA Vs. LAL CHAND
|
April 25, 1972 |
|
SOHAN LAL Vs. MANOHAR BAI
|
September 7, 1972 |
|
STATE Vs. SADHU SINGH
|
August 17, 1972 |
|
STATE Vs. BHANWAR LAL BANSAL
|
December 4, 1972 |
|
STATE Vs. B B SAXENA
|
August 4, 1972 |
|
State of Rajasthan Vs. Dewan Suraj Prakash
|
August 7, 1972 |
|
STATE OF RAJASTHAN Vs. KAILASH CHANDRA JAIN
|
July 21, 1972 |
|
STATE OF RAJASTHAN Vs. POONAM SINGH
|
May 12, 1972 |
|
STATE OF RAJASTHAN Vs. SUNDER DAS
|
April 13, 1972 |
|
STATE OF RAJASTHAN Vs. DHANNA LAL
|
April 25, 1972 |
|
STATE OF RAJASTHAN Vs. MOHAMMAD HABIB
|
May 10, 1972 |
|
STATE OF RAJASTHAN Vs. MANNA LALL
|
April 28, 1972 |
|
STATE OF RAJASTHAN Vs. RADHEYLAL SARIN
|
March 13, 1972 |
|
STATE OF RAJASTHAN Vs. MOHANLAL RATANLAL
|
February 9, 1972 |
|
STATE OF RAJASTHAN Vs. JASWANT SINGH SALUJA
|
February 15, 1972 |
|
State of Rajasthan Vs. Sukhdev Singh
|
January 4, 1972 |
|
STATE OF RAJASTHAN Vs. RAO DHIR SINGH
|
January 21, 1972 |
|
STATE OF RAJASTHAN Vs. RATAN LAL KEWAL CHAND
|
February 1, 1972 |
|
STATE OF RAJASTHAN Vs. KHEM CHAND
|
December 5, 1972 |
|
STATE OF RAJASTHAN Vs. RAMNATH
|
December 6, 1972 |
|
STATE OF RAJASTHAN Vs. BHAGWANDAS
|
December 7, 1972 |
|
STATE OF RAJASTHAN Vs. MANGA
|
November 20, 1972 |
|
STATE OF RAJASTHAN Vs. SHYAM NARAIN MORIYA
|
December 18, 1972 |
|
STATE OF RAJASTHAN Vs. RAMDHAN
|
September 26, 1972 |
|
State of Rajasthan Vs. Keshrilal Lalchand
|
September 30, 1972 |
|
State of Rajasthan Vs. Rao Takhat Singh
|
October 10, 1972 |
|
SUALAL Vs. STATE OF RAJASTHAAN
|
September 8, 1972 |
|
SUGAN CHAND Vs. GOVINDRAM BANSAL
|
September 21, 1972 |
|
SUKHLAL Vs. BHOPAL SINGH
|
February 25, 1972 |
|
SURAJ NARAIN Vs. MANGILAL
|
January 25, 1972 |
|
SURAJMAL Vs. HAJARI
|
January 15, 1972 |
|
Suresh Kumar Sharma Vs. Idol Laxmanji Maharaj
|
September 9, 1972 |
|
SURESH KUMAR SHARMA Vs. IDOL LAXMANJI MAHARAJ
|
November 9, 1972 |
|
SYED SHAYAK MOHAMMAD Vs. SYED IQBAL AHMAD
|
July 13, 1972 |
|
TARACHAND Vs. KESRIMAL
|
November 1, 1972 |
|
TEJARAM GAHLOT Vs. PUKHRAJ KALANI
|
October 11, 1972 |
|
UMEDRAM Vs. RAMESHWAR PRASAD
|
November 28, 1972 |
|
Union of India Vs. B S Misra
|
November 15, 1972 |
|
Union of India Vs. Premchand
|
December 7, 1972 |
|
UNION OF INDIA Vs. GEM PALACE JAIPUR
|
December 4, 1972 |
|
UNION OF INDIA Vs. M M DATTA
|
March 16, 1972 |
|
VINAY KUMAR Vs. PURNIMA DEVI
|
September 15, 1972 |
|
WARYAM SINGH Vs. SUKHDEO PRASAD
|
February 11, 1972 |
|
ZORASTER AND CO PVT LTD Vs. COMMISSIONER I T RAJASTHAN
|
November 10, 1972 |
LOGIN