|
ABU ROAD ELECT AND INDST COMP LTD Vs. COMNS OF INCOME-TAX
|
September 17, 1971 |
|
ACHALDAS Vs. MUNICIPAL COUNCIL JODHPUR
|
March 19, 1971 |
|
AKHARAM Vs. SOHANLAL
|
April 24, 1971 |
|
ANANDILAL Vs. STATE OF RAJASTHAN
|
March 17, 1971 |
|
ARUN KUMAR Vs. STATE OF RAJASTHAN
|
November 12, 1971 |
|
ASSOCIATED SOAP STONE DISTRIBUTING CO JAIPUR Vs. STATE OF RAJASTHAN
|
December 23, 1971 |
|
B.D. BHARGAVA Vs. UNIVERSITY OF RAJASTHAN
|
March 30, 1971 |
|
BADRI PRASAD Vs. JAGAN NATH
|
April 16, 1971 |
|
BADYA Vs. KAMLI BAI
|
August 19, 1971 |
|
BAHADUR Vs. MOTIRAM
|
August 10, 1971 |
|
BAJRANGLAL Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD
|
December 22, 1971 |
|
BALMUKAND Vs. STATE OF RAJASTHAN
|
July 27, 1971 |
|
BHAGIRATH Vs. KALOO
|
July 13, 1971 |
|
BHAGWAN SAHAI Vs. HARI NARAIN
|
January 13, 1971 |
|
BHANWAR SINGH Vs. STATE OF RAJASTHAN
|
December 10, 1971 |
|
BHANWARI LAL Vs. PATASI
|
February 11, 1971 |
|
BHANWARLAL Vs. BHULIBAI
|
September 8, 1971 |
|
BHERA Vs. RAMESHWARLAL
|
November 11, 1971 |
|
BHURSINGH Vs. GURDEV KAUR
|
November 23, 1971 |
|
BIRJLAL ATMARAM Vs. KRISHI UPAJ MANDI SAMITI
|
January 25, 1971 |
|
BISHANDAS Vs. DURGA PRASAD
|
March 17, 1971 |
|
BOGARAM Vs. MOHANARAM
|
September 14, 1971 |
|
BRANDABAN DAS Vs. GULAB CHAND
|
December 10, 1971 |
|
BRIJ BHUSHANLAL Vs. GOVINDLAL
|
April 30, 1971 |
|
BRIMCO BRICKS BHARATPUR Vs. STATE OF RAJASTHAN
|
November 22, 1971 |
|
BUDH SINGH BAPNA Vs. ASSISTANT CUSTODIAN EVACUEE PROPERTY JAIPUR
|
May 3, 1971 |
|
CAPT T B S THAPAR Vs. UNION OF INDIA
|
June 27, 1971 |
|
CHAMMU Vs. STATE OF RAJASTHAN
|
June 8, 1971 |
|
CHAND SINGH Vs. STATE OF RAJASTHAN
|
March 5, 1971 |
|
CHATRA RAM Vs. JALAM SINGH
|
January 29, 1971 |
|
CHAUTHMAL Vs. STATE OF RAJASTHAN
|
April 27, 1971 |
|
CHHUTAN LAL Vs. PUNJAB NATIONAL BANK LTD
|
February 25, 1971 |
|
CHIMAN SINGH AND ORS. Vs. HANUMAN
|
September 7, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. HEERALAL MALIRAM
|
March 23, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. JABARMAL DUGAR
|
July 8, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. SURAJ BAL
|
November 3, 1971 |
|
COMMISSIONER OF WEALTH TAX Vs. RIDHKARAN
|
November 4, 1971 |
|
D P RAI AHUJA Vs. RAMESHWAR LAL
|
January 22, 1971 |
|
DALCHAND Vs. RAMAKANT
|
February 16, 1971 |
|
DAYALAL Vs. PYAR CHAND
|
November 15, 1971 |
|
DEEN BANDHU CHAUDHARY Vs. AUTHORITY UNDER PAYMENT
|
July 29, 1971 |
|
DEVILAL Vs. HIMAT RAM
|
October 3, 1971 |
|
DHANI DEVI AND JHAVERMAL Vs. CONTROLLER OF ESTATE DUTY
|
November 30, 1971 |
|
DUDUWALA AND CO Vs. STATE OF RAJASTHAN
|
September 24, 1971 |
|
DWARKA PRASHAD Vs. UNION OF INDIA
|
January 22, 1971 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. EXECUTIVE ENGINEER P W D BUILDING AND ROADS WORKSHOP JAIPUR
|
November 10, 1971 |
|
FATEH SINGH Vs. GRAM PANCHAYAT RANSI GAON
|
September 10, 1971 |
|
FIRM MANCHHARAM INDERMAL Vs. MANAKLAL NAKHATMAL
|
April 2, 1971 |
|
FIRM MOHANLAL RAMCHANDRA Vs. UNION OF INDIA
|
August 31, 1971 |
|
FIRM SADUL SHAHR COTTON GINNING AND PRESSING FACTORY Vs. RAJASTHAN STATE ELECTRICITY BOARD
|
November 12, 1971 |
|
GAJENDRA SINGH Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
July 23, 1971 |
|
GEM CINEMA JAIPUR Vs. B C OJHA
|
October 7, 1971 |
|
GHISI LAL Vs. PHOOLCHAND
|
May 13, 1971 |
|
GOPAL Vs. MADAN LAL
|
December 2, 1971 |
|
GOPAL LAL SWARNKAR Vs. DIRECTOR OF NCC
|
August 11, 1971 |
|
GOVIND MURARI Vs. STATE
|
November 19, 1971 |
|
GULABCHAND Vs. RAM LAL
|
November 17, 1971 |
|
GUMANMAL Vs. KANWARLAL
|
February 12, 1971 |
|
HAJARI Vs. BHANWR LAL
|
November 5, 1971 |
|
HANUTARAM Vs. KUMBHARAM
|
February 3, 1971 |
|
HANUTRAM Vs. KUMBHARAM
|
February 6, 1971 |
|
HANUWANT SINGH Vs. UNION OF INDIA
|
October 26, 1971 |
|
HARDEO SINGH Vs. PRAMUKH ZILA PARISHAD SIKAR
|
August 31, 1971 |
|
HARJIRAM Vs. GHANSHYAM DAS
|
August 5, 1971 |
|
HEM DUTT MATHUR Vs. STATE OF RAJASTHAN
|
March 19, 1971 |
|
HEMRAJ Vs. SURAJMAL
|
August 5, 1971 |
|
HIMMAT SINGH Vs. STATE OF RAJASTHAN
|
December 15, 1971 |
|
HOTILAL PARASAR Vs. DIRECTOR OF AGRICULTURE JAIPUR
|
October 29, 1971 |
|
INDRA AND CO Vs. COMMISSIONER OF I T RAJASTHAN
|
November 19, 1971 |
|
JAI DRINKS PVT LTD Vs. MAGANBEHARILAL
|
May 4, 1971 |
|
JAMAL Vs. STATE OF RAJASTHAN
|
December 20, 1971 |
|
JARNAIL SINGH Vs. STATE OF RAJASTHAN
|
November 9, 1971 |
|
JARNAIL SINGH Vs. STATE OF RAJASTHAN
|
August 19, 1971 |
|
JATANLAL Vs. UNION OF INDIA
|
August 5, 1971 |
|
JEETA RAM Vs. STATE
|
February 26, 1971 |
|
JEETARAM Vs. STATE
|
February 28, 1971 |
|
JETHMAL Vs. HIRALAL
|
September 21, 1971 |
|
K K BHATIA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
|
November 1, 1971 |
|
KALYANBUX Vs. SHRINARAIN
|
August 17, 1971 |
|
KANAKMAL Vs. MAHADEV PRASAD
|
May 3, 1971 |
|
KANHAIYALAL Vs. JAGANNATH SINGH
|
July 16, 1971 |
|
KANHAIYALAL Vs. STATE
|
February 1, 1971 |
|
KANHAIYALAL Vs. STATE
|
April 14, 1971 |
|
KANWARMAL Vs. MAHADEO PRASAD
|
April 3, 1971 |
|
KARAM SINGH Vs. STATE OF RAJASTHAN
|
March 17, 1971 |
|
KARIM KHAN Vs. STATE OF RAJASTHAN
|
March 29, 1971 |
|
KHAJU Vs. STATE
|
February 12, 1971 |
|
KHAJU Vs. THE STATE
|
February 14, 1971 |
|
KHETAN BUSINESS CORPORATION P LTD Vs. STATE OF RAJASTHAN AND 3 ORS
|
April 2, 1971 |
|
KISHANSINGH Vs. BHEROON SINGH
|
May 12, 1971 |
|
KRISHNA KANWAR Vs. BRIJMOHAN
|
April 22, 1971 |
|
KUNDAN LAL TAK Vs. BHANWAR LAL TAK
|
April 22, 1971 |
|
KUSUM KUMAR CHOWDHARY Vs. SUPRA FILMS
|
April 19, 1971 |
|
LABHMAL Vs. LALCHAND
|
May 6, 1971 |
|
LAL SINGH Vs. TEJSINGH
|
December 22, 1971 |
|
LALARAM Vs. RAMRATAN
|
April 1, 1971 |
|
LAXMI DEVI Vs. STATE OF RAJASTHAN
|
February 17, 1971 |
|
LAXMIBAI Vs. ROSHAN LAL
|
April 12, 1971 |
|
LEELA Vs. STATE
|
April 1, 1971 |
|
MAGANLAL SANKALCHAND Vs. COMMISSIONER OF INCOME-TAX
|
April 29, 1971 |
|
MAHADEO Vs. STATE
|
January 20, 1971 |
|
MALIRAM Vs. JAGMOHAN
|
September 10, 1971 |
|
MANA Vs. DHANNA
|
October 7, 1971 |
|
MANAKCHAND Vs. MAGHI
|
April 14, 1971 |
|
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
January 7, 1971 |
|
MANOHARLAL Vs. BHEERULAL
|
July 8, 1971 |
|
MATHURA LAL Vs. MANGI LAL
|
October 6, 1971 |
|
MEWAR TEXTILES MILLS LTD Vs. SITARAM BASANTILAL JAIN
|
April 14, 1971 |
|
MOHAMED HANIF Vs. MANNALAL SHIVKUMAR
|
April 15, 1971 |
|
MOHAN LAL KAUL Vs. STATE OF RAJASTHAN
|
March 19, 1971 |
|
MOHAN RAWAL Vs. TEHSILDAR AMET
|
November 5, 1971 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
August 11, 1971 |
|
MOTILAL Vs. JEETMAL
|
April 27, 1971 |
|
MUKANCHAND Vs. STATE OF RAJASTHAN
|
November 7, 1971 |
|
MURLIDHAR Vs. URBAN CO-OPERATIVE BANK LTD
|
February 15, 1971 |
|
NANDA Vs. DISTRICT JUDGE JAIPUR DIST JAIPUR
|
September 12, 1971 |
|
NANUSAM Vs. SITARAM
|
February 16, 1971 |
|
NARAINDAS Vs. RAJENDRA SINGH
|
March 24, 1971 |
|
NARAINI Vs. PYARE MOHAN
|
July 21, 1971 |
|
NARAYANDAS AND ORS. Vs. RAJENDRASINGH AND ORS.
|
March 23, 1971 |
|
NATHULAL Vs. VISHNU CHAND
|
August 11, 1971 |
|
NATHULAL Vs. VISHNU CHAND
|
August 5, 1971 |
|
NENURAM Vs. STATE OF RAJASTHAN
|
December 15, 1971 |
|
PAHILAJ RAI Vs. WORKS MANAGER CARRIAGE
|
September 27, 1971 |
|
PANA SINGH Vs. STATE OF RAJASTHAN
|
July 16, 1971 |
|
PANCHOOLAL Vs. KESHARIMAL
|
March 16, 1971 |
|
PANNASINGH PREMCHAND CHAUHAN Vs. STATE OF RAJASTHAN
|
July 16, 1971 |
|
PARASRAM Vs. AMARCHAND
|
December 23, 1971 |
|
PHOOL CHAND Vs. LAXMI NARAIN
|
October 12, 1971 |
|
PHOOLCHAND Vs. STATE OF RAJASTHAN
|
August 23, 1971 |
|
POONAM CHAND Vs. SHAH VEERCHAND
|
March 26, 1971 |
|
POPULAR HOUSE Vs. STATE OF RAJASTHAN
|
September 6, 1971 |
|
PRABHU DAYAL Vs. PURKHARAM
|
November 3, 1971 |
|
PREM PARKASH Vs. STATE OF RAJASTHAN
|
April 10, 1971 |
|
PRITAMSINGH Vs. NARENDRA
|
October 22, 1971 |
|
PUSHPABEN Vs. BANSWARA ELECTRIC SUPPLY CO BANSWARA
|
February 9, 1971 |
|
PYARELAL SATPAL Vs. SANTLAL
|
September 21, 1971 |
|
R P GOALA Vs. AMARPAL SINGH
|
December 10, 1971 |
|
RAGHUBIR SAHAHAI MATHUR Vs. RAJ FINANCIAL CORPORATION
|
October 20, 1971 |
|
RAHIMULLA Vs. ZAHUR MOHAMMAD
|
August 31, 1971 |
|
RAJ RANI Vs. RAMANLAL AGARWAL
|
March 24, 1971 |
|
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. STATE OF RAJASTHAN
|
November 24, 1971 |
|
RAJMAL Vs. RANGLAL
|
October 15, 1971 |
|
RAM CHANDRA Vs. STATE OF RAJASTHAN
|
March 31, 1971 |
|
RAM NARAIN Vs. MUNICIPAL BOARD
|
October 11, 1971 |
|
RAM PRATAP Vs. STATE OF RAJASTHAN
|
May 29, 1971 |
|
RAM SINGH Vs. SOMENDRA KUMAR
|
December 22, 1971 |
|
RAM SWAROOP Vs. SUA LAL
|
October 13, 1971 |
|
RAMCHANDRA Vs. LAKHA
|
March 31, 1971 |
|
RAMDAYAL Vs. BHANWARLAL
|
February 2, 1971 |
|
RAMESHWAR LAL AMAR CHAND CHOUDHARY Vs. COMMERCIAL CO-OPERATIVE BANK LTD
|
November 9, 1971 |
|
RAMSWARUP Vs. STATE OF RAJASTHAN
|
September 9, 1971 |
|
RANUMAL Vs. MUNICIPAL COUNCIL AJMER
|
August 16, 1971 |
|
RAO RAJA TEJ SINGH Vs. HASTIMAL
|
December 6, 1971 |
|
RATAN DEVI MOONDARA Vs. JAWARMAL SULTANMAL
|
July 26, 1971 |
|
REGISTRAR OF COMPANIES RAJASTHAN JAIPUR Vs. S SOHANMAL GOLCHA PVT LTD
|
August 10, 1971 |
|
SAGARMAL Vs. STATE OF RAJASTHAN
|
March 3, 1971 |
|
SALIG RAM Vs. NAROTTAMLAL
|
April 6, 1971 |
|
SANTOK BAI Vs. HAROOMAL
|
April 23, 1971 |
|
SARV SHRI SAMUHIK KRASHI SAHAKARI SAMITI LTD., MANDALGARH AND OTHERS Vs. SAJJANSINGH AND OTHERS,
|
March 10, 1971 |
|
SATYA NARAIN Vs. SARDAR CHAND
|
May 12, 1971 |
|
SHAMBHOO NARAIN Vs. MOTILAL
|
January 27, 1971 |
|
SHANKARLAL Vs. CHIMANLAL
|
May 14, 1971 |
|
SHANTILAL AHUJA Vs. STATE OF RAJASTHAN
|
November 30, 1971 |
|
SHEIKH MOHAMMED ABDUL QADIR Vs. ANJUMAN MOINIA FAKHRIA
|
August 9, 1971 |
|
SHIVSHANKAR DAYAL Vs. SHANTI DEVI
|
December 16, 1971 |
|
SHRI KISHEN Vs. J C CHATTERJEE
|
January 21, 1971 |
|
SHRI SHAMSHER SINGH Vs. STATE OF RAJASTHAN
|
October 25, 1971 |
|
SITARAM Vs. SURAJBAI
|
March 23, 1971 |
|
SRI VASUDEO Vs. RAM KISHAN
|
November 10, 1971 |
|
STATE Vs. SANWALA
|
March 31, 1971 |
|
STATE Vs. JAWAN SINGH
|
March 18, 1971 |
|
STATE OF RAJASTHAN Vs. ASHRAF KHAN
|
April 20, 1971 |
|
STATE OF RAJASTHAN Vs. NIRANJAN SINGH
|
April 2, 1971 |
|
STATE OF RAJASTHAN Vs. ASHARAM
|
March 25, 1971 |
|
STATE OF RAJASTHAN Vs. CHANDER SINGH
|
January 11, 1971 |
|
STATE OF RAJASTHAN Vs. CHANDRA MOHAN CHOPRA
|
January 11, 1971 |
|
STATE OF RAJASTHAN Vs. MATHURA LAL TARA CHAND
|
January 20, 1971 |
|
STATE OF RAJASTHAN Vs. BAIJNATH PRASAD GULAB SINGH
|
January 29, 1971 |
|
STATE OF RAJASTHAN Vs. RAMNATH
|
February 8, 1971 |
|
STATE OF RAJASTHAN Vs. FIRM ANAND CONSTRUCTION CO MANDI
|
September 27, 1971 |
|
STATE OF RAJASTHAN Vs. KHAN BAHDUR HORMUJI NANECKJI
|
July 9, 1971 |
|
STATE OF RAJASTHAN Vs. SABIR
|
May 7, 1971 |
|
STATE OF RAJASTHAN Vs. BANWARILAL
|
October 12, 1971 |
|
STATE OF RAJASTHAN Vs. PRITHVI SINGH
|
November 24, 1971 |
|
STATE OF RAJASTHAN Vs. MOTOR WORKERS COOPERATIVE SOCIETY LTD
|
December 20, 1971 |
|
STATE OF RAJASTHAN Vs. CHANDRA MOHAN CHOPRA
|
January 12, 1971 |
|
STONEWARE PIPE AND SANITARY FITTING MANUFACTURING CO Vs. STATE OF RAJASTHAN
|
September 24, 1971 |
|
SURAJMAL Vs. HAJARI
|
January 18, 1971 |
|
SURJA RAM Vs. THE STATE OF RAJASTHAN,
|
May 10, 1971 |
|
SURJANSINGH Vs. STATE
|
April 27, 1971 |
|
SWAYAMBAR PRASAD SUDRANIA Vs. STATE OF RAJASTHAN
|
April 9, 1971 |
|
SYED ABDUL LATIF Vs. KUNDO MAL
|
July 27, 1971 |
|
TANSUKHLAL Vs. UNION OF INDIA
|
July 23, 1971 |
|
TEJ SINGH Vs. STATE OF RAJASTHAN
|
March 4, 1971 |
|
TEJA Vs. STATE
|
March 17, 1971 |
|
THE STATE Vs. BEHARILAL
|
February 11, 1971 |
|
TILLU Vs. STATE
|
January 30, 1971 |
|
TOLA Vs. TULSIA
|
March 2, 1971 |
|
UDAIPUR DISTILLERY COMPANY Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1971 |
|
UDYOG MANDIR AMER Vs. JUDGE LABOUR COURT RAJASTHAN
|
November 1, 1971 |
|
UMRAO SINGH Vs. COMMISSIONER KHUDKASHT RAJASTHAN JAIPUR
|
July 9, 1971 |
|
UNION OF INDIA Vs. KRISHNA KUMARI
|
February 26, 1971 |
|
UNION OF INDIA Vs. DURGA PRASAD GARG
|
January 28, 1971 |
|
UNION OF INDIA Vs. RAMGOPAL TANWAR
|
October 13, 1971 |
|
UNION OF INDIA (UOI) Vs. DURGA PRASAD GARG
|
January 23, 1971 |
|
UTTAM KUMAR Vs. JAIPUR VASTRA VYAPAR SINGH LTD
|
February 12, 1971 |
|
VAIDYA RUDRA DUTT Vs. TEEJA
|
December 10, 1971 |
|
VEDNIDHI SHARMA Vs. DIRECTOR TECHNICAL EDUCATION RAJASTHAN
|
July 5, 1971 |
|
VIJAI RAJ Vs. GAMNI
|
August 4, 1971 |
|
YAR MOHAMMAD Vs. ROSHAN LAL
|
July 7, 1971 |