|
ADDITIONAL COMMISSIONER AGRICULTURAL INCOME TAX Vs. KUBER SINGH
|
August 25, 1965 |
|
ADDITIONAL COMMISSIONER AGRICULTURAL INCOME TAX RAJASTHAN Vs. MANSINGH OF MEENDA
|
September 7, 1965 |
|
AHMAD Vs. MOHAMMAD UMAR
|
August 4, 1965 |
|
ALAM SHER Vs. TODARMAL
|
July 2, 1965 |
|
AMAR CHAND Vs. BACH RAJ
|
July 30, 1965 |
|
AMAR CHAND Vs. BACH RAJ
|
June 30, 1965 |
|
AMAR SINGH Vs. STATE
|
March 9, 1965 |
|
ANAND KANWAR Vs. CHANDRAWATI
|
April 22, 1965 |
|
ANAND SWAROOP BHATNAGAR Vs. STATE
|
April 16, 1965 |
|
ANANDILAL VERMA Vs. STATE OF RAJASTHAN
|
December 7, 1965 |
|
ANANDMAL JETHMAL Vs. STATE OF RAJASTHAN
|
September 14, 1965 |
|
ASSOCIATION OF P N B EMPLOYEES AJMER Vs. STATE OF RAJASTHAN
|
July 16, 1965 |
|
BACH RAJ Vs. BHANWAR LAL
|
July 14, 1965 |
|
BADRI Vs. STATE
|
March 6, 1965 |
|
BADRI PRASAD Vs. SOHANLAL
|
August 11, 1965 |
|
BADRILAL Vs. TRANSPORT APPELLATE TRIBUNAL
|
September 30, 1965 |
|
BALARAM Vs. TRANSPORT APPELLATE TRIBUNAL
|
September 9, 1965 |
|
BALU Vs. BOARD OF REVENUE RAJASTHAN
|
August 26, 1965 |
|
BANKIDASS MOOLRAJ Vs. STATE OF RAJASTHAN
|
April 8, 1965 |
|
BAPULAL Vs. LAXMI BHARAT TRADING CO
|
March 9, 1965 |
|
BASTIMAL Vs. PRAHLAD
|
March 8, 1965 |
|
BASTIMAL Vs. NATHMAL
|
October 1, 1965 |
|
BAWA GLASS AND CORCKERIES PVT LTD Vs. STATE OF RAJASTHAN
|
February 19, 1965 |
|
BAXIRAM Vs. ASHWANI KUMAR
|
January 25, 1965 |
|
BEER SINGH Vs. AJMER KAUR
|
August 7, 1965 |
|
BHAGSINGH Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
|
May 14, 1965 |
|
BHAGWAT SINGH Vs. HIMMAT SINGH
|
March 19, 1965 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
March 5, 1965 |
|
BHANWARLAL Vs. SHANKER
|
June 11, 1965 |
|
BHANWARLAL SOHANLAL Vs. STATE
|
December 22, 1965 |
|
BHEEV SINGH Vs. BANKE SINGH
|
July 16, 1965 |
|
BHEMJI Vs. KAMALJI
|
May 17, 1965 |
|
BHERA Vs. KESAR SINGH
|
December 9, 1965 |
|
BHERULAL Vs. MOHAN SINGH
|
September 23, 1965 |
|
BHIKAM CHAND Vs. STATE OF RAJASTHAN
|
May 14, 1965 |
|
BHOORI LAL Vs. GEHRI LAL
|
October 18, 1965 |
|
BHOPALWALA ARYA HIGHER SECONDARY PRABANDHAK SAMITI SRI GANGANAGAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES RAJASTHAN
|
February 11, 1965 |
|
BHUPENDRA SINGH Vs. GULAB SINGH
|
November 5, 1965 |
|
BHUTI Vs. BHANWARLAL
|
February 11, 1965 |
|
BRIJ GOPAL Vs. BHANWARLAL
|
March 31, 1965 |
|
BRIJ MOHAN Vs. N V VAKHARIA
|
March 15, 1965 |
|
BUDH SINGH Vs. JESHRAM SINGH
|
March 15, 1965 |
|
CHANDA Vs. PREMCHAND
|
September 1, 1965 |
|
CHHATARAM Vs. KODUMAL
|
November 1, 1965 |
|
CHHITAR Vs. LAXMI NARAIN
|
November 6, 1965 |
|
CHUNNILAL Vs. VASPUJAIJI MAHARAJ
|
October 12, 1965 |
|
CHUNNILAL Vs. KALU
|
July 16, 1965 |
|
DEEN DAYAL Vs. HANUMAN SAHAI
|
July 16, 1965 |
|
DEEP SINGH Vs. GULAB SINGH
|
July 28, 1965 |
|
DEEPCHAND Vs. SURTA
|
October 12, 1965 |
|
DHAN RAJ Vs. HARI RAM
|
November 26, 1965 |
|
DHARMA Vs. STATE
|
July 27, 1965 |
|
DIVISIONAL PERSONAL OFFICER NORTHERN RAILWAY JODHPUR Vs. REGIONAL LABOUR COMMISSIONER CENTRAL JABALPUR
|
April 19, 1965 |
|
DURGA PRASAD Vs. MOHAR SINGH
|
November 30, 1965 |
|
DURGA PRASAD Vs. GAURI SHANKAR
|
October 15, 1965 |
|
FIRM CHATURBHUJ KALURAM Vs. DHULARAM
|
October 15, 1965 |
|
FIRM SIREMAL DHINGARMAL Vs. STATE OF RAJASTHAN
|
September 1, 1965 |
|
GANESHLAL BHANWARLAL Vs. REGIONAL TRANSPORT OFFICER
|
September 28, 1965 |
|
GANESHMAL Vs. BOARD OF REVENUE RAJASTHAN
|
April 16, 1965 |
|
GANGARAM Vs. PHULIA
|
September 3, 1965 |
|
GANPAT SINGH Vs. STATE
|
October 18, 1965 |
|
GHAMANDI RAM AND ANR. Vs. SHANKER LAL AND ANR.
|
May 6, 1965 |
|
GHASI RAM Vs. STATE
|
November 29, 1965 |
|
GHEWARCHAND Vs. BHANWARILAL
|
June 19, 1965 |
|
GHISA Vs. COAL CONSUMERS SAHAKARI BHANDAR LTD
|
March 29, 1965 |
|
GIRDHARILAL Vs. MALURAM
|
August 10, 1965 |
|
GOPICHAND Vs. DHANNALAL
|
January 11, 1965 |
|
GORDHAN Vs. STATE OF RAJASTHAN
|
February 5, 1965 |
|
GOVIND NARAIN Vs. CHHOTI DEVI
|
September 21, 1965 |
|
GOVINDA Vs. KALYAN
|
August 4, 1965 |
|
GRAM PANCHAYAT SATHIN Vs. HAPA
|
August 16, 1965 |
|
GULAB BAI Vs. CHAMAN SINGH
|
November 29, 1965 |
|
GURMUKH SINGH Vs. STATE
|
November 8, 1965 |
|
H C KOTHARI Vs. STATE OF RAJASTHAN
|
April 8, 1965 |
|
HANUMAN BUX Vs. COLLECTOR NAGOUR
|
June 16, 1965 |
|
HARDUTT SINGH Vs. STATE TRANSPORT AUTHORITY
|
July 27, 1965 |
|
HARISHCHANDRA Vs. BHONRILAL
|
November 11, 1965 |
|
HARLA Vs. STATE OF RAJASTHAN
|
August 2, 1965 |
|
HEMDAN Vs. STATE OF RAJASTHAN
|
April 30, 1965 |
|
IBRAHIM Vs. LAKSHMIDHAR
|
October 7, 1965 |
|
IBRAHIM KHAN Vs. PANCHAYAT SAMITI CHAKSU
|
March 31, 1965 |
|
INDER LAL Vs. LACHHURAM
|
July 6, 1965 |
|
JAGANNATH Vs. STATE OF RAJASTHAN
|
October 12, 1965 |
|
JAGDISH DASS Vs. ONKAR
|
June 4, 1965 |
|
JAGDISH FLOUR AND OIL MILLS Vs. SHRI RAM LADU RAM
|
September 7, 1965 |
|
JAGDISH PRASAD Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
|
November 15, 1965 |
|
JAIPUR UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 20, 1965 |
|
JAIPUR UDYOG LTD Vs. COMMISSIONER OF INCOME TAX DELHI
|
April 20, 1965 |
|
JASWANT SINGH Vs. STATE
|
July 15, 1965 |
|
JITENDRA SINGH Vs. MULTANTNAL
|
July 8, 1965 |
|
KAILASH CHANDRA Vs. LAXMINARAYAN
|
August 4, 1965 |
|
KALOORAM Vs. RAMA
|
November 19, 1965 |
|
KALYAN Vs. PRAKASH CHAND
|
November 29, 1965 |
|
KANAKMAL Vs. KANHAIYALAL
|
October 19, 1965 |
|
KANMAL Vs. HUKAM CHAND
|
December 6, 1965 |
|
KANMAL Vs. HUKAMCHAND
|
August 6, 1965 |
|
KARNIDAN SINGH Vs. CIVIL JUDGE BIKANER
|
September 6, 1965 |
|
KHINWA SINGH Vs. NEMI SINGH
|
October 14, 1965 |
|
KISHAN SINGH Vs. STATE OF RAJASTHAN
|
January 11, 1965 |
|
KOTAH TRANSPORT LTD Vs. STATE OF RAJASTHAN
|
April 23, 1965 |
|
KRANTICHAND Vs. STATE
|
October 14, 1965 |
|
KUNNESINGH BHANWARLAL Vs. NAVIA
|
March 25, 1965 |
|
LAKHPATRAI Vs. OM PRAKASH
|
August 4, 1965 |
|
LAKSHMI NARAIN LATH TRUST Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1965 |
|
LAKSHMI NARAYAN Vs. STATE OF RAJASTHAN
|
August 20, 1965 |
|
LALCHAND JALAMCHAND Vs. SALES-TAX OFFICER
|
February 8, 1965 |
|
LAXMI NARAIN LATH TRUST Vs. COMMISSIONER OF INCOME-TAX
|
November 10, 1965 |
|
LEELA JAIN Vs. STATE OF RAJASTHAN
|
April 21, 1965 |
|
MADAN LAL Vs. STATE OF RAJASTHAN
|
April 29, 1965 |
|
MAHANT LAKSHMI CHAND Vs. GOBINDI
|
September 8, 1965 |
|
MAHARAJA TEJRAJ SINGH Vs. STATE OF RAJASTHAN
|
March 30, 1965 |
|
MAHAVEER PRASAD Vs. STATE
|
February 21, 1965 |
|
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
July 27, 1965 |
|
MAKHANLAL Vs. STATE OF RAJASTHAN
|
March 15, 1965 |
|
MAKHANLAL BRIJ MOHANLAL KHERLI Vs. STATE OF RAJASTHAN
|
October 30, 1965 |
|
MAN INDUSTRIAL CORPORATION Vs. STATE
|
May 13, 1965 |
|
MANAK CHAND Vs. KANEY SINGH
|
March 29, 1965 |
|
MESSRS LAXMI NARAIN LATH TRUST MANDRELLA JHUNJHUNU Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
|
November 10, 1965 |
|
MODILAL Vs. KANHIYALAL
|
September 28, 1965 |
|
MOHAN LAL Vs. STATE
|
May 14, 1965 |
|
MOHANLAL Vs. BHAGWAN CHAND
|
September 10, 1965 |
|
MOHANLAL MITHALAL CHOWDHARI Vs. TRANSPORT APPELLATE TRIBUNAL JAIPUR
|
March 5, 1965 |
|
MOHD UMAR Vs. AHMED
|
December 8, 1965 |
|
MOOLI BAI Vs. DHAPI BAI
|
November 18, 1965 |
|
MST BUDHIA Vs. CHHOTELAL
|
July 10, 1965 |
|
MUBARAK HUSSAIN Vs. STATE OF RAJASTHAN
|
October 11, 1965 |
|
MUNICIPAL COUNCIL Vs. RAWAT RAM
|
January 12, 1965 |
|
MUNICIPAL COUNCIL JAIPUR Vs. GYARSI LAL
|
February 24, 1965 |
|
MUNICIPAL COUNCIL, JAIPUR Vs. RAMESHWARLAL
|
October 14, 1965 |
|
NAND LAL Vs. SHRI PRITHVI SINGH
|
August 9, 1965 |
|
NANDAN BHARGAVA Vs. STATE OF RAJASTHAN
|
April 6, 1965 |
|
NARAIN Vs. GORAN
|
August 7, 1965 |
|
NARAYAN SEN Vs. VISHANLAL
|
August 9, 1965 |
|
NATHI BAI Vs. SURAJ NARAIN
|
November 26, 1965 |
|
NATIONAL CLINIC Vs. ASSTT COMMERCIAL TAXES OFFICER SRI GANGANAGAR
|
August 16, 1965 |
|
NIHAL CHAND Vs. STATE OF RAJASTHAN
|
January 24, 1965 |
|
NIHALCHAND Vs. NORATMAL
|
February 22, 1965 |
|
NIRMALA DEVI Vs. ELECTION TRIBUNAL
|
January 27, 1965 |
|
NORATMAL Vs. MOHANLAL
|
August 24, 1965 |
|
ONKAR Vs. MANA
|
February 20, 1965 |
|
ONKAR Vs. KAPOORCHAND
|
August 4, 1965 |
|
PARASMAL Vs. DEVILAL
|
July 27, 1965 |
|
PARTAP Vs. STATE OF RAJASTHAN
|
September 21, 1965 |
|
PRINCIPAL SOPHIA GIRLS HIGHER SECONDARY SCHOOL AJMER Vs. STATE
|
June 22, 1965 |
|
RADHA KISHAN Vs. FIRM JWALA PRASAD SHIV PRASAD
|
December 15, 1965 |
|
RADIO FRIG INDIA PVT LTD Vs. STATE
|
July 17, 1965 |
|
RAJA ISHWARI SINGH Vs. RAJA HARI SINGH
|
November 5, 1965 |
|
RAJASTHAN STATE ELECTRICITY BOARD Vs. LABOUR COURT RAJASTHAN
|
March 2, 1965 |
|
RAJASTHAN TYRE RETREADING CO Vs. STATE
|
January 5, 1965 |
|
RAJMAL Vs. MANAKLAL
|
September 30, 1965 |
|
RAM GOPAL Vs. RAM KUNWARI
|
March 9, 1965 |
|
RAM PRASAD Vs. GULKANDI
|
August 9, 1965 |
|
RAMCHANDER Vs. STATE
|
December 3, 1965 |
|
RAMCHANDRA Vs. STATE
|
July 26, 1965 |
|
RAMCHANDRA SINGH Vs. PARTAPSINGH
|
April 23, 1965 |
|
RAMDUTT Vs. STATE OF RAJASTHAN
|
October 21, 1965 |
|
RAMGOPAL Vs. MANGLA
|
November 22, 1965 |
|
RAMNIWAS Vs. TH DEVI SINGH
|
March 11, 1965 |
|
RAMNIWAS Vs. THAKUR DEVISINGH
|
March 11, 1965 |
|
RANJEET SINGH Vs. UNIVERSITY OF RAJASTHAN
|
August 16, 1965 |
|
RAO BAHADUR MOOLCHAND NEMICHAND Vs. DISTRICT JUDGE
|
January 8, 1965 |
|
RAO BRIJ MOHAN Vs. RAO NIRANJAN LAL
|
February 9, 1965 |
|
RASHTRIYA MILL MAZDOOR SANGH BIJAINAGAR Vs. UNION OF INDIA
|
September 16, 1965 |
|
RATAN LAL Vs. MUNICIPAL COUNCIL
|
November 1, 1965 |
|
RATAN LAL Vs. RAJUA
|
January 15, 1965 |
|
ROOPA Vs. STATE OF RAJASTHAN
|
November 9, 1965 |
|
S GHOSH Vs. DULIA
|
July 22, 1965 |
|
S N VYAS Vs. STATE OF RAJASTHAN
|
September 15, 1965 |
|
SAGARMAL Vs. RAMA
|
July 27, 1965 |
|
SAKINA Vs. ZAINAB BIBI
|
July 14, 1965 |
|
SALAUDDIN KHAN Vs. NIRMALA DEVI
|
November 22, 1965 |
|
SARDARMAL Vs. STATE OF RAJASTHAN
|
March 29, 1965 |
|
SAVITRI DEVI Vs. LAXMI NARAIN
|
March 31, 1965 |
|
SHANKERLAL Vs. KISHNA
|
June 10, 1965 |
|
SHARMA ROADWAYS Vs. SOHANLAL SONI
|
July 5, 1965 |
|
SHIV NARAIN Vs. STATE OF RAJASTHAN
|
September 13, 1965 |
|
SHIV PYARI Vs. SARDARI
|
November 11, 1965 |
|
SHIVRAJ Vs. BHOLA
|
December 16, 1965 |
|
SHRI BIJAY COTTON MILLS Vs. RASTRIYA MILL MAZDOOR SANGH
|
April 12, 1965 |
|
SHRI BIJAY COTTON MILLS LTD Vs. RASTRIYA MILL MAZOOR SANGH BIJAYNAGAR
|
April 12, 1965 |
|
SHRIRAM Vs. STATE
|
December 20, 1965 |
|
SITARAM Vs. MANGIA
|
January 19, 1965 |
|
SOHAN LAL Vs. GULAB CHAND
|
May 7, 1965 |
|
SOHANLAL Vs. GULABCHAND
|
May 7, 1965 |
|
SOHANLAL Vs. BABULAL
|
November 19, 1965 |
|
SONI BAI Vs. STATE
|
October 29, 1965 |
|
STATE Vs. VISHNUDUTT
|
November 8, 1965 |
|
STATE Vs. DEVI SINGH
|
September 3, 1965 |
|
STATE Vs. DHANPAT
|
August 25, 1965 |
|
STATE Vs. ROOP SINGH
|
November 24, 1965 |
|
STATE Vs. HEERA
|
May 14, 1965 |
|
STATE Vs. BIRDA
|
April 30, 1965 |
|
STATE Vs. LAXMI NARAIN
|
July 12, 1965 |
|
STATE Vs. ROOPA
|
July 28, 1965 |
|
STATE Vs. MANSHARAM
|
January 19, 1965 |
|
STATE Vs. MEERA
|
February 9, 1965 |
|
STATE Vs. JAITH SINGH
|
March 4, 1965 |
|
STATE Vs. BHANWARIA
|
February 25, 1965 |
|
STATE Vs. VIKRAM SINGH
|
February 26, 1965 |
|
STATE Vs. NANDKISHORE
|
February 19, 1965 |
|
STATE Vs. EMPIRE STORES JAIPUR
|
January 31, 1965 |
|
STATE Vs. KHETARAM
|
March 12, 1965 |
|
STATE Vs. SARDARA SINGH AND OTHERS,
|
April 16, 1965 |
|
STATE OF RAJASTHAN Vs. MUKHTIAR SINGH
|
March 15, 1965 |
|
STATE OF RAJASTHAN Vs. RIKHABCHAND
|
March 22, 1965 |
|
STATE OF RAJASTHAN Vs. MANAKLAL
|
March 12, 1965 |
|
STATE OF RAJASTHAN Vs. SOHANLAL
|
April 16, 1965 |
|
STATE OF RAJASTHAN Vs. PUKH RAJ
|
March 31, 1965 |
|
STATE OF RAJASTHAN Vs. BHAGIRATH SINGH
|
January 20, 1965 |
|
STATE OF RAJASTHAN Vs. BAHADUR SINGH
|
July 28, 1965 |
|
STATE OF RAJASTHAN Vs. HEER SINGH
|
July 14, 1965 |
|
STATE OF RAJASTHAN Vs. SHRI MAHARAJKUMAR YASHWANT SINGH
|
April 30, 1965 |
|
STATE OF RAJASTHAN Vs. DAULATRAM MOOLCHAND
|
December 10, 1965 |
|
STATE OF RAJASTHAN Vs. PANEY KARAN SINGH JAGIRDAR
|
December 17, 1965 |
|
STATE OF RAJASTHAN Vs. MEERA
|
December 15, 1965 |
|
STATE OF RAJASTHAN Vs. PATUSARI PUNKAR SAHKARI SAMITI LTD
|
September 29, 1965 |
|
STATE OF RAJASTHAN Vs. CHIMNIRAM CHATHMAL
|
October 11, 1965 |
|
STATE OF RAJASTHAN Vs. PARWATI DEVI
|
October 19, 1965 |
|
SUDARSHANLAL BAJAJ Vs. S P AGARWALA
|
January 5, 1965 |
|
SUKHA Vs. NINNI
|
September 17, 1965 |
|
SULTAN MAL Vs. ISMAIL
|
November 3, 1965 |
|
SUMERMAL RAJMAL Vs. RAMCHANDRA
|
May 20, 1965 |
|
SURAT SINGH Vs. UDA
|
January 6, 1965 |
|
SURESHCHANDRA Vs. BIRDICHAND
|
May 14, 1965 |
|
TARACHAND Vs. NANCHIA
|
January 14, 1965 |
|
THAKUR HANUMAN SINGH Vs. LIKHMA
|
March 10, 1965 |
|
THE STATE OF RAJASTHAN Vs. DUNGAR SINGH
|
March 23, 1965 |
|
UGAM SEE MODI Vs. STATE OF RAJASTHAN
|
September 16, 1965 |
|
UMED SINGH Vs. MANA
|
March 12, 1965 |
|
UNIKAT SANKUNNI MENON Vs. STATE OF RAJASTHAN
|
November 18, 1965 |
|
UNION OF INDIA Vs. NATHILAL
|
October 20, 1965 |
|
UNION OF INDIA Vs. MAHADEO PRASAD
|
September 15, 1965 |
|
UNION OF INDIA Vs. AJMER CLUB AJMER AND THE BOARD OF REVENUE AJMER
|
July 16, 1965 |
|
VEERCHAND Vs. STATE OF RAJASTHAN
|
October 6, 1965 |
|
VEERCHAND MOHANLAL Vs. DHANRAJ JASRAJ
|
February 17, 1965 |
|
VIDYA RATAN Vs. KOTA TRANSPORT CO LTD
|
May 3, 1965 |
|
VIJAI RAJ Vs. SOORAJ ROOP
|
December 6, 1965 |
|
VIJAY RAJ Vs. LAL CHAND
|
October 14, 1965 |
|
VIJAYRAJ AND HEMRAJ Vs. LALCHAND AND NARSINGHDAS
|
November 14, 1965 |
|
VISHWA NATH Vs. STATE OF RAJASTHAN
|
February 10, 1965 |