|
ABDUL REHMAN Vs. STATE
|
September 10, 1963 |
|
AJABLAL Vs. DEVILAL
|
February 1, 1963 |
|
AJMER MOTOR MAZDOOR UNION AJMER Vs. STATE OF RAJASTHAN
|
November 1, 1963 |
|
AMAR SINGH Vs. STATE OF RAJASTHAN
|
August 20, 1963 |
|
AMAR SINGH Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ADDL
|
March 7, 1963 |
|
ANANTMAL Vs. LALA
|
August 8, 1963 |
|
ANCHI Vs. TEJ SINGH
|
January 31, 1963 |
|
ANOPCHAND Vs. MISRILAL
|
January 30, 1963 |
|
ASURAM Vs. NIRANJANDASS
|
April 25, 1963 |
|
BADRI Vs. MOHAR SINGH
|
February 6, 1963 |
|
BADRI PRASAD Vs. SATISH KUMAR SHARMA
|
November 22, 1963 |
|
BAGH SINGH Vs. STATE OF RAJASTHAN
|
July 31, 1963 |
|
BAJRANABH SEN Vs. COLLECTOR AJMER
|
January 31, 1963 |
|
BAL KRISHNA Vs. DISTRICT TRAFFIC SUPERINTENDENT WESTERN RAILWAY
|
January 3, 1963 |
|
BEGRAJ Vs. GUMANARAM
|
July 30, 1963 |
|
BHABHOOTMAL Vs. HASTIMAL
|
January 16, 1963 |
|
BHAIRAVLAL Vs. PYARELAL
|
July 25, 1963 |
|
BHANU PRATAP SINGH Vs. STATE OF RAJASTHAN
|
November 12, 1963 |
|
BHANWARI Vs. DOONGERMAL
|
March 16, 1963 |
|
BHANWARLAL Vs. STATE OF RAJASTHAN
|
May 29, 1963 |
|
BHANWARLAL Vs. RAJA BABU
|
November 11, 1963 |
|
BHAURAM Vs. LADU SINGH
|
May 3, 1963 |
|
BHERU Vs. KALU
|
August 19, 1963 |
|
BHOORMAL Vs. CHUNILAL
|
August 14, 1963 |
|
BHURA RAM Vs. JAIMAL RAM
|
January 3, 1963 |
|
BIG SINGH Vs. STATE OF RAJASTHAN
|
May 22, 1963 |
|
BIJEY COTTON MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH
|
March 8, 1963 |
|
BIRDHA Vs. STATE OF RAJASTHAN
|
April 17, 1963 |
|
BISHAMBHAR DAYAL Vs. MOOLCHAND
|
November 19, 1963 |
|
BRIJ KISHORE Vs. SHAMBHU
|
August 19, 1963 |
|
BRIJ SUNDER SHARMA Vs. SHRI RAM DUTT
|
May 21, 1963 |
|
CHAMPA BHARTI Vs. JAGANNATH
|
December 19, 1963 |
|
CHATURBHUJ RIKHABDASS Vs. COMMISSIONER EXCISE AND TAXATION RAJASTHAN UDAIPUR
|
January 31, 1963 |
|
CHAUTHMAL Vs. STATE OF RAJASTHAN
|
March 2, 1963 |
|
CHHAGAN LAL Vs. STATE
|
November 30, 1963 |
|
CHHOTKI Vs. CHANDRA PRAKASH
|
July 22, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. GOTAN LIME SYNDICATE
|
October 9, 1963 |
|
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN NEW DELHI Vs. M /S GOTON LIME SYNDICATE GOTON
|
October 9, 1963 |
|
DAH CHAND Vs. DADAMCHAND
|
April 15, 1963 |
|
DEEP SINGH Vs. SUGAN CHAND
|
January 18, 1963 |
|
DELHI MISTHAN BHANDAR JAIPUR Vs. STATE OF RAJASTHAN
|
June 6, 1963 |
|
DEVI SINGH Vs. STATE OF RAJASTHAN
|
July 26, 1963 |
|
DEVICHAND Vs. STATE OF RAJASTHAN
|
January 25, 1963 |
|
DHAN SINGH YADAV Vs. BADRI PRASAD
|
January 29, 1963 |
|
DHANNA Vs. STATE OF RAJASTHAN
|
October 5, 1963 |
|
DHANNALAL Vs. STATE OF RAJASTHAN
|
September 20, 1963 |
|
DHANRAJ Vs. HIRACHAND
|
February 8, 1963 |
|
DHONKAL Vs. RUGHA
|
July 25, 1963 |
|
DHOORA Vs. STATE
|
January 11, 1963 |
|
DISPENSING CHEMISTS Vs. STATE
|
September 9, 1963 |
|
EDUCATIONAL AND CIVIL LIST RESERVED FUND NO 1 BHAGWAT SINGHJI Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1963 |
|
FIRM JALAMCHAND DEEPCHAND Vs. PANCHAYAT SAMITI SOJAT
|
September 19, 1963 |
|
FIRM JANI KHUSHALJI JETHAJI Vs. MAHARAJ BHOPAL SINGH
|
November 29, 1963 |
|
FIRM MEGHRAJ NATHMAL Vs. FIRM MOTILAL SURESH CHAND
|
August 28, 1963 |
|
GAJ SINGH Vs. STATE OF RAJASTHAN
|
January 2, 1963 |
|
GANPAT SINGH Vs. REGIONAL TRANSPORT AUTHORITY JODHPUR
|
November 13, 1963 |
|
GHAMANDI RAM Vs. SHANKAR LAL
|
May 6, 1963 |
|
GHANSHYAMDAS Vs. GAMBHIR MAL
|
December 6, 1963 |
|
GHANSILAL Vs. BHURIDEVI
|
September 16, 1963 |
|
GOPAL RAM Vs. MUNIR KHAN
|
January 10, 1963 |
|
GORDHAN Vs. AZIMKHAN
|
January 11, 1963 |
|
GORDHAN LAL Vs. MUNICIPAL COUNCILS KOTA
|
July 25, 1963 |
|
GOVIND RAM Vs. ABDUL WAHAB
|
April 18, 1963 |
|
GULAB CHAND Vs. STATE
|
March 13, 1963 |
|
GULABCHAND PALLIWAL Vs. GOVIND SAHAI
|
December 9, 1963 |
|
GYANCHAND Vs. MADANLAL
|
August 26, 1963 |
|
HARI RAM Vs. COLLECTOR BIKANER
|
December 3, 1963 |
|
HEERALAL Vs. FIRM RATANLAL MAHAVIR PRASAD
|
November 14, 1963 |
|
HIRA LAL Vs. NARAIN
|
August 13, 1963 |
|
HIRALAL JAWAHARLAL Vs. STATE
|
October 29, 1963 |
|
HUKAM SINGH Vs. STATE OF RAJASTHAN
|
July 17, 1963 |
|
INDER SINGH Vs. UNION OF INDIA
|
July 25, 1963 |
|
INDER SINGH Vs. STATE OF RAJASTHAN
|
November 29, 1963 |
|
JAI SINGH Vs. STATE OF RAJASTHAN
|
June 4, 1963 |
|
JAI SINGH Vs. HARI SINGH
|
January 14, 1963 |
|
JAIKISHAN Vs. COLLECTOR GANGANAGAR
|
October 25, 1963 |
|
JAIN BROTHERS AND COMPANY BUNDI Vs. STATE OF RAJASTHAN
|
August 19, 1963 |
|
JAIPUR UDYOG Vs. COMMISSIONER OF INCOME-TAX
|
November 21, 1963 |
|
JAIWANT RAO Vs. STATE OF RAJASTHAN
|
March 20, 1963 |
|
JANDAS Vs. INDERMAL
|
July 24, 1963 |
|
JEEWAN Vs. STATE
|
October 30, 1963 |
|
JITENDRA SEN Vs. MOHANLAL
|
July 15, 1963 |
|
JOD SINGH Vs. PUNAM CHAND
|
March 29, 1963 |
|
JODLIARAM Vs. PHOOSA
|
February 2, 1963 |
|
KAILASH CHAND Vs. STATE
|
July 25, 1963 |
|
KALOORAM Vs. GANGADASS
|
July 22, 1963 |
|
KALU RAM Vs. SHAMBHOO SINGH
|
September 2, 1963 |
|
KAMJI Vs. STATE
|
January 15, 1963 |
|
KANWARLAL Vs. GANGALYA
|
July 29, 1963 |
|
KARAN RAJ Vs. CHUNNILAL
|
April 5, 1963 |
|
KARANSEE Vs. SONSINGH
|
April 4, 1963 |
|
KARTAR SINGH Vs. BOGASINGH
|
April 12, 1963 |
|
KASHIDASS HEERALAL Vs. STATE OF RAJASTHAN
|
July 17, 1963 |
|
KESHAV DEV Vs. RADHEY SHYAM
|
August 26, 1963 |
|
KHAMBARAM Vs. KALURAM
|
August 14, 1963 |
|
KHEEMA Vs. KHEEMA
|
December 26, 1963 |
|
KISHAN LAL Vs. RATAN LAL
|
August 27, 1963 |
|
KISHANLAL Vs. DALIA
|
August 17, 1963 |
|
KRISHNA KUMAR Vs. KRISHNA GOPAL
|
May 7, 1963 |
|
KURAJI Vs. BOARD OF REVENUE FOR RAJASTHAN
|
April 10, 1963 |
|
KUSHAL RAJ Vs. MST MOOLI BAI
|
May 3, 1963 |
|
LADHU RAM Vs. HANUMAN
|
May 22, 1963 |
|
LADU RAM Vs. KALYAN SAHAI
|
April 11, 1963 |
|
LADURAM Vs. BHAGCHAND
|
February 16, 1963 |
|
LAL KANWAR Vs. MAG SINGH
|
May 22, 1963 |
|
LEELA Vs. RAO ANAND SINGH
|
January 29, 1963 |
|
LILADHAR Vs. STATE OF RAJASTHAN
|
March 4, 1963 |
|
LUDA Vs. RAGHUBIR DAYAL
|
July 30, 1963 |
|
MADAN GOPAL Vs. RAJA PRATAP SINGH
|
December 11, 1963 |
|
MADHAVLAL MOHAN Vs. STATE OF RAJASTHAN
|
February 20, 1963 |
|
MADHO BEHARI MOHAN BEHARI Vs. STATE OF RAJASTHAN
|
August 19, 1963 |
|
MADHOLAL Vs. KALYAN
|
April 8, 1963 |
|
MAGNA Vs. KERIA
|
January 22, 1963 |
|
MAHBOOB ALI AND SONS Vs. STATE OF RAJASTHAN
|
September 9, 1963 |
|
MAHENDRA SINGH Vs. ROGRA
|
September 9, 1963 |
|
MAHIPAT Vs. G K ISRANI
|
February 11, 1963 |
|
MANAGEMENT OF THE RAILWAY EMPLOYEES CO-OPERATIVE Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
|
January 22, 1963 |
|
MANGLA RAM Vs. ZORAWAR MAL
|
November 14, 1963 |
|
MANSUKHRAM CHELA OF BHIKARAM MAHARAJ Vs. HEMARAM CHELA OF SHRI JASURAM
|
April 29, 1963 |
|
MEWAR BONE MILL GOSUNDA Vs. COMMISSIONER OF INCOME TAX RAJASTHAN AND DEHLI
|
September 30, 1963 |
|
MEWAR TEXTILE MILLS LTD Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN DELHI
|
March 21, 1963 |
|
MHAHRAJ KARAN SINGH Vs. SHYAM SUNDER
|
March 20, 1963 |
|
MODERN MACHINERY STORE Vs. STATE
|
August 9, 1963 |
|
MOGJI Vs. INDERJIT SINGH
|
May 15, 1963 |
|
MOHAMMAD AMIN Vs. ABID ALI CHAIRMAN BOARD OF WAKFS RAJ
|
May 2, 1963 |
|
MOHAN DASS Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE
|
October 21, 1963 |
|
MOOLCHAND Vs. MAHARAJ KUMAR JAI SINGH
|
March 19, 1963 |
|
MOTILAL Vs. JASWANT SINGH
|
March 16, 1963 |
|
MOTILAL Vs. STATE OF RAJASTHAN
|
March 20, 1963 |
|
MUKAT BEHARILAL BHARGAVA Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1963 |
|
MUNICIPAL COUNCIL AJMER Vs. RAMA
|
July 31, 1963 |
|
MUNICIPAL COUNCIL SRI GANGANAGAR Vs. RAWATRAM
|
September 19, 1963 |
|
MUNICIPAL COUNCIL UDAIPUR Vs. KISHANLAL
|
September 4, 1963 |
|
MUNICIPAL COUNCIL, GANGANAGAR Vs. RAWAT RAM
|
February 23, 1963 |
|
MUNNA LAL Vs. STATE
|
October 4, 1963 |
|
MUNSIF ALI Vs. AYUB KHAN
|
September 13, 1963 |
|
NAND KISHORE Vs. GANESH LAL
|
April 20, 1963 |
|
NAND KISHORE Vs. GANESH LAL
|
February 3, 1963 |
|
NANDA Vs. UDA
|
August 16, 1963 |
|
NANNAH Vs. UNION OF INDIA
|
July 26, 1963 |
|
NARAIN Vs. CANTONMENT BOARD NASIRABAD
|
February 21, 1963 |
|
NARPAT RAJ Vs. BABULAL
|
August 10, 1963 |
|
NATHILAL Vs. DAULATRAM SINGHI
|
August 13, 1963 |
|
NAWALMAL Vs. SAGARMAL
|
July 23, 1963 |
|
POKHAR Vs. PANCHAYAT SAMITI DOONGLA
|
October 28, 1963 |
|
POONI Vs. RADHA KISHAN
|
August 7, 1963 |
|
POORANCHAND Vs. SHRIRAM
|
January 30, 1963 |
|
PRABHATA Vs. ADDITIONAL COLLECTOR JAIPUR
|
September 3, 1963 |
|
PRABHATI Vs. STATE
|
July 31, 1963 |
|
PRABHU DAYAL Vs. GIRRAJ KISHORE
|
April 29, 1963 |
|
PRABHU SONA Vs. POONMA
|
February 27, 1963 |
|
PRAHLAD Vs. HUKMA
|
April 26, 1963 |
|
PREM SINGH Vs. STATE OF RAJASTHAN
|
April 10, 1963 |
|
RAGU BROTHERS Vs. STATE OF RAJASTHAN
|
May 11, 1963 |
|
RAJA GHANSHYAM SINGH Vs. KALYAN SINGH
|
August 20, 1963 |
|
RAM CHARAN Vs. STATE
|
February 5, 1963 |
|
RAM GOPAL Vs. BHIKAM CHAND
|
August 23, 1963 |
|
RAM KHILARI Vs. RATAN LAL
|
July 18, 1963 |
|
RAM KRISHAN Vs. STATE OF RAJASTHAN
|
November 22, 1963 |
|
RAM KUMAR Vs. DHANAJAYALAL
|
March 20, 1963 |
|
RAM NARAIN Vs. LT COL HARI SINGH
|
April 30, 1963 |
|
RAM NIRANJAN KAJARIA Vs. STATE OF RAJASTHAN
|
August 7, 1963 |
|
RAM PRASAD Vs. KALURAM
|
February 4, 1963 |
|
RAM PRASHAD Vs. GHISULAL
|
February 4, 1963 |
|
RAM PRATAP Vs. YASIN MOHAMMED
|
December 4, 1963 |
|
RAM RATAN Vs. MEENA
|
August 30, 1963 |
|
RAM SWAROOP Vs. MUNICIPAL COUNCIL AJMER
|
August 21, 1963 |
|
RAMANLAL CHUNNILAL Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
|
November 18, 1963 |
|
RAMCHANDER Vs. DEVIRAJ SINGH
|
October 28, 1963 |
|
RAMCHANDRA Vs. GIRDHARLAL
|
October 9, 1963 |
|
RAMESH CHANDRA Vs. CHOPASNI ICE AERATED WATER AND OIL MILLS LTD
|
February 21, 1963 |
|
RAMJILAL Vs. BOARD OF REVENUE
|
December 6, 1963 |
|
RAMLA Vs. GYARSA
|
April 16, 1963 |
|
RAMNARAIN Vs. KISHORELAL
|
May 8, 1963 |
|
RAMRICHPAL MANSINGHKA Vs. KASIM NILGAR
|
April 17, 1963 |
|
RANAMAL Vs. FIRM BACHRAJ CHUNI RAM
|
July 15, 1963 |
|
RANG BAHADUR Vs. STATE OF RAJASTHAN
|
June 14, 1963 |
|
RATANLAL Vs. STATE
|
September 20, 1963 |
|
RITA MAZUMDAR Vs. UNIVERSITY OF RAJASTHAN
|
March 12, 1963 |
|
ROOP NARAIN SHAH Vs. INCOME TAX OFFICER A WARD JODHPUR
|
March 29, 1963 |
|
ROSHANLAL Vs. BABOO LAL
|
October 3, 1963 |
|
SANWAT SINGH Vs. ABHEY SINGH
|
July 23, 1963 |
|
SARDAR GURUCHAND SINGH Vs. LAL CHAND
|
September 5, 1963 |
|
SHANKERLAL Vs. DHULILAL
|
March 4, 1963 |
|
SHIV BHAGWAN Vs. GOMA RAM
|
December 3, 1963 |
|
SHIV RAM Vs. SHIV CHARAN SINGH
|
September 23, 1963 |
|
SHIVRATAN G MOHATTA A FIRM Vs. SALES TAX OFFICER JODHPUR
|
May 7, 1963 |
|
SONIA Vs. DHANPA
|
October 22, 1963 |
|
STATE Vs. USMAN GANI
|
June 25, 1963 |
|
STATE Vs. RAGHUNAUDAN
|
February 1, 1963 |
|
STATE Vs. BABULAL
|
February 8, 1963 |
|
STATE OF RAJASTHAN Vs. SANWAL DAS
|
January 29, 1963 |
|
STATE OF RAJASTHAN Vs. KISHAN
|
January 13, 1963 |
|
STATE OF RAJASTHAN Vs. GHANSHYAMDAS
|
February 19, 1963 |
|
STATE OF RAJASTHAN Vs. KASHIRAM
|
March 8, 1963 |
|
STATE OF RAJASTHAN Vs. NATHMAL TARACHAND
|
April 8, 1963 |
|
STATE OF RAJASTHAN Vs. KESAR SINGH
|
May 15, 1963 |
|
STATE OF RAJASTHAN Vs. RATAN SINGH
|
May 16, 1963 |
|
STATE OF RAJASTHAN Vs. ASSTT COMMERCIAL SUPERINTENDENT LOST PROPERTY NORTHERN RLY BIKANER
|
April 30, 1963 |
|
STATE OF RAJASTHAN Vs. SHIV PRAKASH SINGH
|
April 23, 1963 |
|
STATE OF RAJASTHAN Vs. KALURAM PYARCHAND
|
April 23, 1963 |
|
STATE OF RAJASTHAN Vs. ANRI SARDAR SINGH
|
October 15, 1963 |
|
STATE OF RAJASTHAN Vs. CHHAGAN SINGH
|
October 1, 1963 |
|
STATE OF RAJASTHAN Vs. TEMPLE OF THAKURJI SHRI GOKAL CHANDRAMAJI UDAIPUR
|
October 28, 1963 |
|
STATE OF RAJASTHAN Vs. BHAGIRATH SINGH
|
August 14, 1963 |
|
SUALAL YADAV Vs. STATE
|
April 15, 1963 |
|
SUJA Vs. STATE
|
November 22, 1963 |
|
SUMERMAL Vs. HUKMA
|
August 22, 1963 |
|
SUNDER LAL CHECHANI Vs. SAMPAT LAL
|
May 10, 1963 |
|
SURAJ BAHADUR Vs. MAHADEO
|
April 18, 1963 |
|
SURJA RAM Vs. STATE
|
March 20, 1963 |
|
SWAROOP RAM Vs. STATE
|
May 22, 1963 |
|
SWAROOP RAM Vs. STATE
|
May 28, 1963 |
|
TARACHAND Vs. KRISHNA GOPAL
|
November 21, 1963 |
|
TEEL CHAND Vs. CHIMNI RAM
|
July 17, 1963 |
|
TEMPLE OF SHRI BANKTESHWAR BALAJI Vs. COLLECTOR AJMER
|
September 20, 1963 |
|
THAKAR LAL Vs. NATHULAL
|
December 16, 1963 |
|
UDA Vs. JAGDISH NARAIN
|
January 15, 1963 |
|
UMDIRAM Vs. RAMDEO
|
August 27, 1963 |
|
UMED SINGH Vs. SHUBH KARAN
|
August 16, 1963 |
|
UNION OF INDIA Vs. FIRM RAMDAS AMRITLAL PALI
|
September 13, 1963 |
|
UTTAMCHAND Vs. MOHANDAS
|
July 18, 1963 |
|
VAID BHUSHAN Vs. MUNICIPAL COUNCIL KOTA
|
July 25, 1963 |
|
VERMA MOTORS Vs. LABOUR COMMISSIONER
|
March 12, 1963 |
|
VIJAYA RAJENDRA SURI Vs. BRIJ LAL
|
March 13, 1963 |
|
VISHNU Vs. STATE
|
February 19, 1963 |
|
VISHWAMITRA Vs. STATE
|
March 16, 1963 |