ABDUL REHMAN Vs. STATE
|
November 22, 1962 |
ABDULLAH Vs. STATE OF RAJASTHAN
|
September 10, 1962 |
ACHAL SINGH Vs. TEHSILDAR BALI
|
January 16, 1962 |
AKAN Vs. VIJEY CHAND
|
February 9, 1962 |
ANAND RAJ Vs. STATE
|
January 24, 1962 |
ANOP CHAND Vs. HIRACHAND
|
January 31, 1962 |
BACHH RAJ Vs. SUNDER MAL
|
November 2, 1962 |
BADRI PRASAD Vs. RAM PRASAD
|
October 18, 1962 |
BADRU Vs. THAKRU
|
October 17, 1962 |
BALI Vs. RAJRANI
|
August 6, 1962 |
BALMUKAND Vs. JAGAN NATH
|
December 14, 1962 |
BALY Vs. NARU
|
April 7, 1962 |
BANSHI DHAR Vs. GHISALAL
|
January 15, 1962 |
BANSI DHAR Vs. GHISA LAL
|
January 15, 1962 |
BANSILAL Vs. LAL CHAND
|
July 30, 1962 |
BASANTILAL Vs. RANVIR SINGH
|
August 1, 1962 |
BEAWAR HATH KARGHA VASTRA UTPPADAK SAHAKARI SAMITI LTD Vs. STATE OF RAJASTHAN
|
March 27, 1962 |
BEDA VRUHAT BAHU UDDESHIYA SAHKARI SAMITI LTD Vs. STATE
|
January 22, 1962 |
BHAGWANDAS Vs. COLLECTOR BIKANER
|
April 9, 1962 |
BHAGWATI PRASAD Vs. STATE OF RAJASTHAN
|
July 11, 1962 |
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
March 28, 1962 |
BHANWAR SINGH Vs. CIVIL JUDGE JODHPUR
|
November 26, 1962 |
BHANWARLAL MAHAVIR PD Vs. DY REGISTRAR CO OPERATIVE SOCIETIES BIKANER
|
March 26, 1962 |
BHANWARLAL MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
|
February 6, 1962 |
BHEEK CHAND Vs. PARBHUJI
|
September 21, 1962 |
BHIMSHANKER Vs. HARISHANKER
|
December 7, 1962 |
BHOJRAJ Vs. NANAKRAM
|
October 3, 1962 |
BHONRULAL Vs. ALLADI
|
February 13, 1962 |
BHORIDEVI Vs. SUA
|
December 4, 1962 |
BHURA Vs. PREM SINGH
|
December 8, 1962 |
BIRDHI CHAND Vs. STATE
|
March 29, 1962 |
BODURAM Vs. UDARAM
|
December 21, 1962 |
BRIJ MOHAN Vs. STATE OF RAJASTHAN
|
August 24, 1962 |
CHAMPALAL Vs. SAMPATRAJ
|
November 26, 1962 |
CHAMPALAL Vs. ROOPA
|
March 27, 1962 |
CHANDGI RAM Vs. RAMJI LAL
|
March 15, 1962 |
CHANDMAL Vs. PRABHULAL
|
November 28, 1962 |
CHANDRA KANT RAO Vs. STATE OF RAJASTHAN
|
September 5, 1962 |
CHANDULAL Vs. GULAB
|
September 12, 1962 |
CHETANDAS Vs. BHURA
|
April 4, 1962 |
CHHINGA RAM Vs. NIHAL SINGH
|
September 17, 1962 |
CHHOGA LAL Vs. KHET MAL
|
November 28, 1962 |
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN NEW DELHI Vs. ANANTRAO B KAMAT RAMGANJ MANDI
|
February 3, 1962 |
D S NORTHERN RAILWAY JODHPUR Vs. STATE
|
March 10, 1962 |
DAKH KANWAR Vs. GAJRAJ
|
August 3, 1962 |
DAN SINGH Vs. MAJI SAHIBA GOVIND KANWAR
|
September 26, 1962 |
DAULAT MAL SINGHVI Vs. STATE
|
August 8, 1962 |
DAULAT MAL SINGHVI Vs. STATE
|
January 24, 1962 |
DEV KARAN Vs. TEJ SINGH
|
July 24, 1962 |
DEVIA Vs. DAULAT KUMARI
|
June 18, 1962 |
DEVILAL Vs. RATANLAL
|
July 31, 1962 |
DHANANJAI Vs. RAM KUMAR
|
September 14, 1962 |
DHANNA Vs. STATE OF RAJASTHAN
|
December 3, 1962 |
DHANNA Vs. ARJUN LAL
|
December 7, 1962 |
DHULILAL Vs. PANNALAL
|
December 6, 1962 |
DIVISIONAL PERSONNEL OFFICER W R AJMER Vs. BRIJ KISHORE KHANNA
|
December 21, 1962 |
DURGA DEVI Vs. JAMNA DEVI
|
July 31, 1962 |
DURGA PRASAD Vs. BRIJ MOHAN MEHRA
|
August 29, 1962 |
EXECUTIVE OFFICER MUNICIPAL BOARD Vs. HARKA RAM
|
January 15, 1962 |
FATEH SINGH Vs. RAJA SANGRAM SINGHJI
|
September 29, 1962 |
FIRM BILASRAI MANNALAL Vs. FRIM PURSHOTTAM DASS SANWALDASS
|
February 26, 1962 |
FIRM MANGILAL SHYAMRAJ Vs. SURTING
|
April 11, 1962 |
GANESH Vs. NANU SINGH
|
February 1, 1962 |
GANESHILAL Vs. STATE
|
July 31, 1962 |
GANGA RAM Vs. SHEO KARAN
|
July 9, 1962 |
GANGA RAM Vs. STATE OF RAJASTHAN
|
August 30, 1962 |
GANGLA Vs. MANGAL SINGH
|
April 4, 1962 |
GENDKANWAR Vs. STATE OF RAJASTHAN
|
September 25, 1962 |
GEORGE Vs. MRS PREMI SOLOMEN
|
December 18, 1962 |
GHISULAL Vs. SUKANRAJ
|
December 7, 1962 |
GOKULAL Vs. SHANKARLAL
|
November 28, 1962 |
GOPAL Vs. LAXMINARAIN
|
July 16, 1962 |
GOPI BAI Vs. CHANCHAL BAI
|
October 10, 1962 |
GORULAL Vs. GOPICHAND
|
July 18, 1962 |
GORUSINGH Vs. DEOKISHAN
|
April 19, 1962 |
GRAM PANCHAYAT GODAWAS Vs. MUNICIPAL BOARD NEEMKA THANA
|
April 3, 1962 |
GULAB CHAND Vs. STATE
|
November 10, 1962 |
GULIA Vs. ABDUL SHAKOOR
|
January 2, 1962 |
HAJI MULLA RASOOL BHAI Vs. STATE OF RAJASTHAN
|
February 10, 1962 |
HANUMAN SAHAI Vs. STATE
|
February 6, 1962 |
HARI NARAYAN Vs. BADRI DASS
|
July 30, 1962 |
HARIA Vs. STATE OF RAJASTHAN
|
April 19, 1962 |
HARISH CHANDRA RATANLAL Vs. RAM CHANDRA
|
April 4, 1962 |
HAZARIMAL Vs. TH RAMSINGH
|
July 24, 1962 |
HEERA SINGH Vs. STATE
|
August 20, 1962 |
HEMCHAND Vs. PRABHATI BAI
|
February 27, 1962 |
HIRALAL MURLIDHAR Vs. STATE
|
February 13, 1962 |
HUKAM CHAND Vs. GURDEV SINGH
|
June 27, 1962 |
INDER SINGH Vs. STATE
|
October 24, 1962 |
ISHWARI SINGH Vs. PRITAM KANWAR
|
July 11, 1962 |
J GEORGE Vs. PREMI SOLOMEN
|
December 18, 1962 |
JASIA Vs. STATE
|
December 4, 1962 |
JASSURAM Vs. STATE OF RAJASTHAN
|
July 18, 1962 |
JETHANAND AND BROS Vs. STATE OF RAJASTHAN
|
May 28, 1962 |
JHAMANLAL NOTARAM BURA Vs. STATE OF RAJASTHAN
|
December 21, 1962 |
JYOTI BAI Vs. CIVIL JUDGE NAGAUR
|
October 19, 1962 |
JYOTI BAI Vs. CIVIL JUDGE NAGAUR
|
July 24, 1962 |
KAJOD Vs. CHIRAOJI LAL
|
February 26, 1962 |
KAJOODMAL Vs. MOOLIA
|
January 29, 1962 |
KALAWATI Vs. MUNSIF BAYANA
|
May 2, 1962 |
KALAYAN Vs. RAMSAHAI
|
June 18, 1962 |
KALU SINGH Vs. STATE
|
February 19, 1962 |
KALURAM Vs. VIJAIRAJ
|
February 3, 1962 |
KALURAM Vs. STATE OF RAJASTHAN
|
September 26, 1962 |
KANHAIYALAL Vs. UNIVERSITY OF RAJASTHAN
|
September 24, 1962 |
KESRI LAL Vs. NATI BAI
|
April 19, 1962 |
KHEM DUTTA Vs. ADURAM
|
November 6, 1962 |
KISHANLAL Vs. STATE OF RAJASTHAN
|
November 14, 1962 |
KISHENLAL Vs. PRABHU
|
August 9, 1962 |
KUNJBIHARI Vs. SALIGRAM
|
January 31, 1962 |
LACHHMI NARAIN Vs. FIRM MEGHRAJ MOHANLAL
|
May 10, 1962 |
LADURAM Vs. STATE
|
December 11, 1962 |
LALCHAND Vs. MOHANI BAI
|
September 17, 1962 |
LALCHAND Vs. NENURAM
|
July 25, 1962 |
LALIT NARAIN Vs. UNION OF INDIA
|
December 31, 1962 |
MADAN GOPAL Vs. RAJA GOPAL SINGH
|
February 19, 1962 |
MADAN LAL THANVI Vs. DEPUTY INSPECTOR GENERAL OF POLICE JODHPUR
|
October 5, 1962 |
MADAN SINGH Vs. STATE OF RAJASTHAN
|
September 26, 1962 |
MAGANLAL Vs. NIRANJAN
|
December 7, 1962 |
MAHARANA BHAGWAT SINGHJI Vs. STATE OF RAJASTHAN
|
March 28, 1962 |
MAHARANA SHRI BHAGWATSINGHJI OF UDAIPUR Vs. KESHULAL
|
November 12, 1962 |
MAJI MEDTANIJI CHAVKANWAR GUJAREDAR SALI Vs. STATE OF RAJASTHAN
|
September 27, 1962 |
MAN INDUSTRIAL CORPORATION LTD Vs. STATE OF RAJASTHAN
|
June 25, 1962 |
MANA Vs. ROOPA
|
May 7, 1962 |
MANAGEMENT OF THE RLY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
|
February 7, 1962 |
MANGHARAM Vs. STATE
|
January 5, 1962 |
MANGIA Vs. STATE
|
February 26, 1962 |
MANGILAL Vs. BHANWARLAL
|
April 23, 1962 |
MANGILAL Vs. NARAINLAL
|
November 2, 1962 |
MANGLA Vs. STATE
|
February 8, 1962 |
MANMOTI Vs. SHYAMLAL
|
June 20, 1962 |
MANPHOOL CHAND Vs. MOHANLAL
|
March 19, 1962 |
MAWAD DAN Vs. STATE
|
April 3, 1962 |
MEGHRAJ Vs. BACHIBAI
|
August 13, 1962 |
MISHRILAL Vs. MUNICIPAL BOARD PUSHKAR
|
November 28, 1962 |
MISRI LAL Vs. BUDHRAJ
|
March 19, 1962 |
MITHHALAL HAJARILAL Vs. STATE OF RAJASTHAN
|
January 10, 1962 |
MOHAN LAL Vs. BHAIRON LAL
|
November 20, 1962 |
MOHAN LAL Vs. INDER CHAND
|
November 20, 1962 |
MOHAN NATH Vs. STATE OF RAJASTHAN
|
September 27, 1962 |
MOHANA RAM Vs. RAJENDRA SINGH
|
July 31, 1962 |
MOHANLAL Vs. DEVILAL
|
November 2, 1962 |
MOHANLAL Vs. STATE OF RAJASTHAN
|
December 14, 1962 |
MOOL SINGH Vs. BHOOR SINGH
|
March 28, 1962 |
MULA Vs. MUNSHI LAL BRAHMAN
|
December 26, 1962 |
MUNICIPAL COUNCIL AJMER Vs. SATYA NARAYAN
|
February 28, 1962 |
MURARKA RADHEY SHYAM RAMKUMAR Vs. ROOP SINGH RATHORE
|
August 31, 1962 |
MURTI SHRI VANKTESHJI MAHARAJ MANDIR SHRI LAXMANJI MAHARAJ Vs. STATE OF RAJASTHAN
|
July 10, 1962 |
NAHARMAL Vs. HAZARILAL
|
April 23, 1962 |
NANDLAL Vs. MOHAMMED SADIQ
|
September 20, 1962 |
NANGA Vs. PHOOL SINGH
|
October 25, 1962 |
NARAIN SINGH Vs. KUNJILAL
|
November 28, 1962 |
NARAYANI Vs. BRIJ BEHARILAL
|
January 22, 1962 |
NARAYANLAL Vs. AMOLAK CHAND
|
April 6, 1962 |
NASEER MOHD Vs. INCOME TAX OFFICER B WARD JAIPUR
|
November 21, 1962 |
NATHMAL TARACHAND Vs. COMMISSIONER OF SALES TAX
|
August 29, 1962 |
NATHU Vs. SEWA
|
August 10, 1962 |
NONAND SINGH Vs. STATE
|
March 27, 1962 |
NORATAN MAL Vs. AKHEY CHAND
|
September 13, 1962 |
PAMANDAS Vs. LACHHMI BAI
|
July 20, 1962 |
PANCHA Vs. HAR GOVIND
|
April 30, 1962 |
PARASRAM SATRAM DAS Vs. BHAGWANI BAI
|
March 12, 1962 |
PARBAT SINGH Vs. BHANWAR SINGH
|
September 17, 1962 |
PAREEK HOSIERY PRODUCTS Vs. DEPUTY COMMISSIONER OF SALES TAX APPEALS
|
February 14, 1962 |
PARMATMA SHARAN Vs. HONBLE THE CHIEF JUSTICE RAJASTHAN HIGH COURT
|
November 19, 1962 |
PARMESHWAR DAYAL S/O PT SANWAL DASS OF BIKANER Vs. STATE
|
September 10, 1962 |
PARWATI Vs. JAGNATH
|
April 4, 1962 |
POONAM CHAND Vs. DHINGAR MAL
|
March 23, 1962 |
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
March 20, 1962 |
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
May 17, 1962 |
PURKHA Vs. MOOLA
|
August 24, 1962 |
PUSHA Vs. PUSHA
|
October 18, 1962 |
PUTTO LAL Vs. HIS HIGHNESS MAHARAJA DHIRAJ SUMERSINGHJI OF KISHENGARH
|
August 29, 1962 |
PYARI Vs. STATE
|
March 9, 1962 |
RADHA KISHNA Vs. NATMAL BUBNA
|
December 20, 1962 |
RAFIQ Vs. BASHIRAN
|
December 4, 1962 |
RAJASTHAN GUN MANUFACTURING CO LTD Vs. STATE OF RAJASTHAN
|
December 6, 1962 |
RAJASTHAN MACHINARY MART PVT LTD Vs. STATE OF RAJASTHAN
|
December 6, 1962 |
RAJENDRA SINGH Vs. DALPAT SINGH
|
November 28, 1962 |
RAJSHRI PICTURES PRIVATE Vs. COMMISSIONER OF INCOME-TAX DELHI AND RAJASTHAN
|
November 21, 1962 |
RAM AWTAR Vs. GANGA SAHHI
|
May 25, 1962 |
RAM KISHAN Vs. MOOLA
|
February 5, 1962 |
RAM SINGH Vs. SAMLA
|
November 2, 1962 |
RAMBHOOL SINGH Vs. STATE
|
February 26, 1962 |
RAMDEV Vs. RAMPRATAB
|
March 30, 1962 |
RAMESHWAR DAYAL Vs. ALLAH BUX
|
November 22, 1962 |
RAMLA Vs. BINJ RAJ
|
December 22, 1962 |
RAMLAL Vs. UNION OF INDIA
|
September 11, 1962 |
RAMNATH Vs. KARNIDAN
|
October 23, 1962 |
RAMU Vs. STATE OF RAJASTHAN
|
January 9, 1962 |
RATNA Vs. STATE OF RAJASTHAN
|
December 6, 1962 |
REHMANBUX Vs. DHALOO MAL
|
September 12, 1962 |
ROOP NARAIN Vs. HIRA LAL
|
November 22, 1962 |
SAIYAD AFJAL HUSSAIN Vs. STATE
|
January 15, 1962 |
SANGRAM SINGH Vs. BEHARI
|
September 6, 1962 |
SANJYA Vs. CHAUTHMAL
|
October 17, 1962 |
SARDARA Vs. BALA
|
January 15, 1962 |
SARSUTI DEVI Vs. SHIVRAM
|
September 14, 1962 |
SATISH KUMAR Vs. ELECTION TRIBUNAL DISTRICT JUDGE ALWAR
|
December 3, 1962 |
SATYA NARAYAN Vs. STATE
|
February 11, 1962 |
SETH RAMRICHHPAL SIRYA Vs. AJMER TRADERS
|
August 29, 1962 |
SHAH LAXMI CHAND Vs. PANNA LAL
|
February 26, 1962 |
SHAH MOHAMMED Vs. STATE
|
March 6, 1962 |
SHANKER Vs. NATHU
|
December 12, 1962 |
SHIV SHANKER Vs. SANWAL SINGH
|
November 27, 1962 |
SHIVRAJ SINGH Vs. STATE OF RAJASTHAN
|
November 12, 1962 |
SHRI BIJAI COTTON MILLS Vs. INSPECTOR OF PAYMENT OF WAGES ACT
|
February 14, 1962 |
SHRIKISHEN Vs. STATE
|
October 22, 1962 |
SOHAN Vs. STATE
|
January 17, 1962 |
SOHAN LAL Vs. RAJMAL
|
April 24, 1962 |
STATE Vs. MEWAR MINERALS COMPANY PRIVATE LTD
|
May 11, 1962 |
STATE Vs. KISHANLAL
|
May 3, 1962 |
STATE Vs. RAGHUNATH
|
August 7, 1962 |
STATE Vs. SHRINARAIN
|
July 10, 1962 |
STATE Vs. MOTI
|
January 10, 1962 |
STATE Vs. RAMKUMARI ALIAS RAMPYARI
|
January 10, 1962 |
STATE Vs. BANSHILAL LUHADIA
|
January 31, 1962 |
STATE Vs. BISHNA
|
January 30, 1962 |
STATE Vs. SHRINATH
|
January 30, 1962 |
STATE Vs. PADMARAM
|
February 19, 1962 |
STATE Vs. SALU
|
February 12, 1962 |
STATE Vs. HARI BALLABH
|
February 1, 1962 |
STATE Vs. GOVIND RAM
|
February 8, 1962 |
STATE Vs. ABDULLAH KHAN
|
February 19, 1962 |
STATE Vs. JAGDISHRAM
|
March 2, 1962 |
STATE Vs. RAM PYARI
|
March 16, 1962 |
STATE Vs. KAMAL JAT
|
March 13, 1962 |
STATE Vs. PUKHIA
|
March 27, 1962 |
STATE Vs. RIYASATI PRAKASHAN
|
October 12, 1962 |
STATE Vs. TARACHAND
|
October 5, 1962 |
STATE Vs. TONK CALICO PRINTERS PRIVATE LTD
|
August 27, 1962 |
STATE Vs. MOHAMMED BUX
|
November 24, 1962 |
STATE Vs. BHOJA
|
December 21, 1962 |
STATE OF RAJASTHAN Vs. DEVRAJ SINGH
|
November 28, 1962 |
STATE OF RAJASTHAN Vs. AMOLAK CHAND SANGHI
|
December 1, 1962 |
STATE OF RAJASTHAN Vs. BABULAL VISHAMBHAR DAYAL
|
December 14, 1962 |
STATE OF RAJASTHAN Vs. POONAM CHAND
|
September 25, 1962 |
STATE OF RAJASTHAN Vs. TH SANGRAM SINGH
|
September 19, 1962 |
STATE OF RAJASTHAN Vs. HIMMAT SINGH
|
September 26, 1962 |
STATE OF RAJASTHAN Vs. RAWAL MADAN SINGH
|
October 16, 1962 |
STATE OF RAJASTHAN Vs. IQBAL HUSSAIN
|
October 19, 1962 |
STATE OF RAJASTHAN Vs. MOOLCHAND RAMCHANDRA
|
November 10, 1962 |
STATE OF RAJASTHAN Vs. UMMED SINGH
|
March 22, 1962 |
STATE OF RAJASTHAN Vs. SHIV SINGH
|
January 29, 1962 |
STATE OF RAJASTHAN Vs. NARPAT SINGH
|
July 10, 1962 |
STATE OF RAJASTHAN Vs. JASWANT SINGH
|
July 10, 1962 |
STATE OF RAJASTHAN Vs. SHRI RIAZ AHMAD
|
April 24, 1962 |
SUGAN SINGH Vs. STATE OF RAJASTHAN
|
July 18, 1962 |
SUKHA Vs. BHANWAR BAI
|
June 22, 1962 |
SULTAN MOHAMMAD Vs. KAMARUDDIN
|
September 26, 1962 |
SUNDA Vs. SAWAI SINGH
|
January 22, 1962 |
SUNDARLAL Vs. RAMNATH
|
August 1, 1962 |
SWAMI SARAN Vs. STATE
|
September 5, 1962 |
SYED MOHD ZAMAN Vs. STATE
|
April 24, 1962 |
TEJ SINGH Vs. STATE
|
February 1, 1962 |
THAKUR UMED SINGH Vs. AMOLAKCHAND
|
August 16, 1962 |
TIKAM DAS Vs. STATE
|
February 1, 1962 |
TILKAYAT GOVINDLALJI Vs. STATE
|
January 31, 1962 |
TKAKUR NAHAR SINGH Vs. STATE OF RAJASTHAN
|
November 16, 1962 |
TOTALAL Vs. STATE
|
March 13, 1962 |
UDAI SINGH Vs. STATE OF RAJASTHAN
|
September 19, 1962 |
UDAIRAM Vs. STATE
|
October 25, 1962 |
UNION OF INDIA Vs. FIRM LAXMINARAIN HARNARAIN
|
October 10, 1962 |
UNION OF INDIA Vs. PARMINDAR SINGH
|
January 3, 1962 |
URBAN CO OPERATIVE BANK LTD Vs. GOKAL DEVI
|
November 14, 1962 |
VIJAI TRADING COMPANY Vs. FIRM JAWAHARMAL SULTANMAL
|
February 7, 1962 |
VIRENDRA KUMAR Vs. GOPAL
|
May 3, 1962 |
YAKUB Vs. WORKMENS COMPENSATION COMMISSIONER BHILWARA
|
October 1, 1962 |