|
ABDUL GAFOOR Vs. STATE OF RAJASTHAN
|
August 29, 1961 |
|
ABDUL GANI Vs. STATE OF RAJASTHAN
|
April 14, 1961 |
|
ABDULKARIM KHAN Vs. STATE
|
March 15, 1961 |
|
ADDL COMMISSIONER INCOME TAX JAIPUR Vs. RANA PRATAP SINGH
|
February 28, 1961 |
|
AMAR SINGH TH Vs. RAM PAL
|
November 18, 1961 |
|
AMB SINGH Vs. JETHMAL
|
February 8, 1961 |
|
AMBALAL Vs. STATE
|
April 25, 1961 |
|
ANANDMAL Vs. STATE OF RAJASTHAN
|
December 8, 1961 |
|
ARJANDAS Vs. GOVERNMENT OF RAJASTHAN
|
April 14, 1961 |
|
BABU LAL Vs. BHAT MAL
|
March 15, 1961 |
|
BABULAL Vs. STATE OF RAJASTHAN
|
April 3, 1961 |
|
BABULAL Vs. STATE
|
June 6, 1961 |
|
BACHAN SINGH Vs. STATE
|
December 4, 1961 |
|
BADRI PERSAD Vs. JABBAL
|
March 13, 1961 |
|
BAL MUKAND Vs. MANGILAL
|
July 27, 1961 |
|
BALA BUX Vs. SITARAM
|
April 19, 1961 |
|
BALMUKAND Vs. RADHA VALLABH
|
February 27, 1961 |
|
BANSHIDHAR Vs. UNIVERSITY OF RAJASTHAN
|
October 9, 1961 |
|
BEHARI LAL Vs. MOOLA
|
April 28, 1961 |
|
BHABHOOT SINGH Vs. GHANSHYAM DURGA PRASAD
|
July 25, 1961 |
|
BHAG CHAND KHEM CHAND Vs. SALES TAX DEPARTMENT
|
April 25, 1961 |
|
BHAGIRATH Vs. COLLECTOR NAGAUR
|
April 19, 1961 |
|
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
|
February 24, 1961 |
|
BHAGWANDAS Vs. STATE OF RAJASTHAN
|
February 8, 1961 |
|
BHAWANI SHANKER Vs. MAHANT RAMODARACHARIYA
|
February 14, 1961 |
|
BHEEK SINGH Vs. ABDUL JALIL QAJI
|
August 18, 1961 |
|
BHERU SINGHJI Vs. STATE OF RAJASTHAN
|
August 19, 1961 |
|
BHONRI MST Vs. STATE OF RAJASTHAN
|
March 1, 1961 |
|
BHOOR SINGH Vs. STATE
|
April 21, 1961 |
|
BHOORCHAND Vs. KALYANCHAND
|
April 7, 1961 |
|
BHURA Vs. LADU
|
August 16, 1961 |
|
BRIJMOHANLAL Vs. SOHANRAJ
|
October 26, 1961 |
|
CHAIRMAN MUNICIPAL BOARD BHADRA Vs. STATE
|
May 11, 1961 |
|
CHAMPALAL Vs. SALIGRAM
|
March 17, 1961 |
|
CHANDANI Vs. RAJASTHAN STATE
|
April 27, 1961 |
|
CHANDMAL Vs. CHHOGA
|
July 3, 1961 |
|
CHHAGAN LAL Vs. SUKH LAL
|
July 12, 1961 |
|
CHHAGAN LAL Vs. INCOME TAX OFFICER
|
May 12, 1961 |
|
CHHAGANLAL Vs. INCOME TAX OFFICER BIKANER
|
May 12, 1961 |
|
CHHAGANLAL Vs. MANJI
|
November 6, 1961 |
|
CHIRANJILAL Vs. MUKHLAL
|
January 16, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. BAKSHI BHAGCHAND
|
April 3, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. BRAHAM DUTT BHARGAVA
|
July 17, 1961 |
|
DALCHAND SUWALKA Vs. STATE
|
July 25, 1961 |
|
DALICHAND Vs. KHURJA
|
September 30, 1961 |
|
DAULAT SINGH Vs. RATAN CHAND
|
August 3, 1961 |
|
DAULATRAM Vs. CHATUMAL
|
April 12, 1961 |
|
DAYAL Vs. COLLECTOR NAGAUR
|
October 12, 1961 |
|
DEVI LAL Vs. GOSWAMI MAHARAJ GOVIND LAL
|
May 3, 1961 |
|
DHULCHAND DEWANCHAND Vs. ADDITIONAL COMMISSIONER SALES TAX RAJASTHAN
|
February 27, 1961 |
|
DURGA PRASAD Vs. STATE
|
February 22, 1961 |
|
DURJAN SINGH Vs. SAMSHER KHAN
|
August 9, 1961 |
|
EXECUTIVE ENGINEER ELECTRICAL AND MECHANICAL DEPARTMENT Vs. GIRDHARI LAL
|
June 5, 1961 |
|
FATEH SINGH Vs. SURAJ RATAN
|
February 17, 1961 |
|
FIRM J P SHARMA Vs. RIKHAB DAS JAI
|
September 13, 1961 |
|
FIRM KISHORILAL JAGANNATH PRASAD Vs. FIRM MURLIDHAR BANWARILAL
|
May 12, 1961 |
|
FIRM NARSINGH DAS LADU MAL Vs. TRILOKCHAND PADDIWAL
|
February 10, 1961 |
|
FIRM SHAH CHANDANMAL FATEHRAJ Vs. HAZARILAL
|
October 28, 1961 |
|
GANESHARAM Vs. KESHRICHAND
|
June 13, 1961 |
|
GANGA SAHAI Vs. GOBINDI
|
April 28, 1961 |
|
GANGARAM Vs. STATE OF RAJASTHAN
|
January 5, 1961 |
|
GAPPULAL GORDHANDAS Vs. CHUNILAL SHYAM LAL
|
February 16, 1961 |
|
GAVER CHAND Vs. STATE OF RAJASTHAN
|
February 7, 1961 |
|
GOKULCHAND Vs. STATE OF RAJASTHAN
|
March 10, 1961 |
|
GOPAL SINGH Vs. JAWAHARDAS CHELA JIWANDAS
|
March 23, 1961 |
|
GOVERNMENT OF RAJASTHAN Vs. SANGRAM SINGH
|
September 1, 1961 |
|
GULAB Vs. STATE
|
March 26, 1961 |
|
GULAB RAI Vs. RAJASTHAN STATE
|
March 13, 1961 |
|
GULABRAI Vs. STATE
|
March 13, 1961 |
|
HAMIRA Vs. HAMIRA
|
May 27, 1961 |
|
HAR SAHAYA Vs. RAM DEO
|
May 29, 1961 |
|
HARDAYAL Vs. MADANLAL
|
September 26, 1961 |
|
HARDEV Vs. CIVIL JUDGE JHUNJHUNU
|
October 28, 1961 |
|
HARI PRASAD Vs. RETURNING OFFICER NAWALGARH
|
April 28, 1961 |
|
HARI SHANKER Vs. STATE OF RAJASTHAN
|
August 1, 1961 |
|
HARI SINGH Vs. STATE
|
November 30, 1961 |
|
HARIDAS Vs. BANSHIDHAR
|
October 9, 1961 |
|
HARLAL BADRINARAIN Vs. STATE OF RAJASTHAN
|
January 22, 1961 |
|
HASSAN CHAND AND SONS Vs. H H MAHARAJA SHRI GAJ SINGH
|
January 5, 1961 |
|
HAZARIMAL KOCHNAJI Vs. KHEMCHAND MAGGAJI
|
February 6, 1961 |
|
HEERA SINGH AND OTHERS Vs. THE STATE
|
July 12, 1961 |
|
HIRALAL Vs. INCOME TAX OFFICER
|
February 8, 1961 |
|
INDER SINGH Vs. BOARD OF REVENUE RAJASTHAN
|
October 26, 1961 |
|
ISMAIL Vs. STATE OF RAJASTHAN
|
October 3, 1961 |
|
JAGDISH Vs. STATE
|
March 9, 1961 |
|
JAGTING Vs. SURATRAM
|
March 18, 1961 |
|
JAICHAND LAL Vs. FIRM KESRICHAND BHANWARLAL
|
September 11, 1961 |
|
JAIKISHAN Vs. BAJRANGLAL
|
May 5, 1961 |
|
JAIPUR SPINNING AND WEAVING MILLS LTD Vs. STATE OF RAJASTHAN
|
January 21, 1961 |
|
JOHRI LAL Vs. GORDHAN
|
September 19, 1961 |
|
KAILASH CHANDRA Vs. GOMAND RAM
|
April 6, 1961 |
|
KAILASH NARAIN Vs. STATE
|
December 21, 1961 |
|
KALWA Vs. BOARD OF REVENUE RAJASTHAN
|
March 31, 1961 |
|
KANKOO Vs. PUKHRAJ
|
August 12, 1961 |
|
KAPOOR CHAND SANGHI Vs. NARAIN LAL
|
August 14, 1961 |
|
KAPOORCHAND Vs. STATE OF RAJASTHAN
|
October 24, 1961 |
|
KARAM CHAND THAPPER AND BROS COAL SALES Vs. SALES TAX OFFICER CITY CIRCLE A JAIPUR
|
April 21, 1961 |
|
KARAN SINGH Vs. BOARD OF REVENUE RAJASTHAN
|
April 24, 1961 |
|
KARIM Vs. STATE
|
May 23, 1961 |
|
KEDARNATH Vs. RAMCHANDRA
|
November 18, 1961 |
|
KESSRIA MAHARAJ OF SINGHPURA Vs. STATE OF RAJASTHAN
|
August 8, 1961 |
|
KHHOONI Vs. MAKHAN
|
August 8, 1961 |
|
KHIWA Vs. BHURARAM
|
July 11, 1961 |
|
KIRAN KUMARI Vs. SETHANI PRABHAVATI KANWAR
|
August 3, 1961 |
|
KIRPARAM Vs. RAMJILAL
|
December 23, 1961 |
|
KISHNA Vs. ARJUNDAS
|
February 6, 1961 |
|
KRISHNA KUMAR Vs. STATE
|
December 13, 1961 |
|
LABHCHAND Vs. GANPATLAL
|
April 14, 1961 |
|
LADU LAL Vs. STATE OF RAJASTHAN
|
December 20, 1961 |
|
LADURAM Vs. RUKMA
|
January 17, 1961 |
|
LOONA RAM Vs. AUTHORITY APPOINTED UNDER S 151 PAYMENT OF WAGES ACT
|
October 27, 1961 |
|
MADHO SINGH Vs. STATE
|
February 6, 1961 |
|
MAGANLAL SANKALCHAND Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
January 31, 1961 |
|
MAGNA Vs. RUSTAM
|
February 8, 1961 |
|
MAGNIRAM Vs. RUSTAM
|
February 6, 1961 |
|
MAHALAXMI COTTON GINNING AND PRESSING FACTORY ASIND Vs. ASSTT COMMISSIONER EXCISE AND TAXATION BHILWARA
|
April 25, 1961 |
|
MAHIPAT SINGH Vs. STATE OF RAJASTHAN
|
July 18, 1961 |
|
MANGAL SINGH Vs. STATE OF RAJASTHAN
|
January 17, 1961 |
|
MANIRAM Vs. CHHAGANLAL
|
August 11, 1961 |
|
MANMAL Vs. KALYANMAL
|
August 9, 1961 |
|
MATEY Vs. BHAGWAT SINGH
|
June 5, 1961 |
|
MAUJIRAM Vs. GANGARAM
|
September 19, 1961 |
|
MAYARAM Vs. GOPAL ALIAS RAM GOPAL
|
September 22, 1961 |
|
MESSRS VISHNU TALKIES Vs. STATE
|
October 9, 1961 |
|
MEWAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1961 |
|
MITHA LAL Vs. GEHARILAL
|
July 28, 1961 |
|
MOHAMMAD ISMAIL Vs. ZAFAR MOHAMMAD
|
March 15, 1961 |
|
MOHAMMAD RAMZAN Vs. ASSTT CUSTODIAN CUM MANAGING OFFICER JAIPUR
|
February 20, 1961 |
|
MOHANLAL Vs. STATE OF RAJASTHAN
|
July 28, 1961 |
|
MOHINDERSINGH Vs. STATE OF RAJASTHAN
|
December 15, 1961 |
|
MOOLA Vs. SHRI KISHAN BHARTI
|
January 11, 1961 |
|
MOOLCHAND JHANJHARI Vs. COLLECTOR AJMER
|
August 2, 1961 |
|
MOTI LAL Vs. POORANCHAND
|
July 18, 1961 |
|
MOTI SINGH Vs. STATE OF RAJASTHAN
|
August 24, 1961 |
|
MOTILAL Vs. STATE OF RAJASTHAN
|
May 2, 1961 |
|
MUNICIPAL BOARD Vs. SOORAJ MAL
|
September 7, 1961 |
|
NANGA Vs. DHANNALAL
|
September 1, 1961 |
|
NARPAT SINGH Vs. SHIV SINGH
|
August 17, 1961 |
|
NARSINGH LAL Vs. STATE
|
June 13, 1961 |
|
NATHMAL NENMAL A FIRM BOMBAY Vs. MANGILAL
|
October 31, 1961 |
|
NATHYA Vs. BHOLIA
|
May 26, 1961 |
|
NAWAL KISHORE Vs. BHONRILAL
|
October 12, 1961 |
|
NAWAL MAL Vs. NATHU MAL
|
January 20, 1961 |
|
NISAR Vs. STATE OF RAJASTHAN
|
March 22, 1961 |
|
ONKAR Vs. HARISH CHANDER
|
April 1, 1961 |
|
ONKARMAL Vs. BANWARILAL
|
October 4, 1961 |
|
PALI ELECTRICITY COMPANY LTD Vs. INDUSTRIAL TRIBUNAL
|
February 15, 1961 |
|
PARTUMAL Vs. MANAGING OFFICER
|
October 9, 1961 |
|
PARWATI Vs. MOTIYA
|
July 30, 1961 |
|
PHOOLCHAND Vs. MANGILAL
|
August 24, 1961 |
|
POONAMCHAND Vs. STATE OF RAJASTHAN
|
August 24, 1961 |
|
POONAMCHAND Vs. SUMERCHAND
|
March 9, 1961 |
|
PRABHUDAYAL Vs. SURYA NARAIN
|
April 21, 1961 |
|
PREMKUMAR Vs. STATE
|
December 19, 1961 |
|
PUKHRAJ Vs. STATE
|
December 15, 1961 |
|
RADHA BAI Vs. PARASRAM
|
September 9, 1961 |
|
RADHA RAMAN Vs. GOKAR NATH
|
March 21, 1961 |
|
RAI BAHADUR SETH BHAGCHAND SONI Vs. KAILASHNATH BHARGAVA
|
May 3, 1961 |
|
RAIZ AHAMAD Vs. COLLECTOR AJMER
|
August 21, 1961 |
|
RAJASTHAN INDUSTRIAL CO OPERATIVE SOCIETY Vs. STATE OF RAJASTHAN
|
September 18, 1961 |
|
RAM DAYAL Vs. MUNSIFF RAJGARH
|
July 18, 1961 |
|
RAM KUMAR Vs. MAHADEO LAL
|
March 22, 1961 |
|
RAM MURTI Vs. STATE
|
April 28, 1961 |
|
RAM PRASHAD Vs. VIJAY SINGH
|
September 29, 1961 |
|
RAM SINGH Vs. MUNSIFF BUNDI
|
September 22, 1961 |
|
RAM SINGH Vs. GHISI
|
June 27, 1961 |
|
RAMANAND Vs. DIVISIONAL MECHANICAL ENGINEER NORTHERN RAILWAY
|
December 22, 1961 |
|
RAMBUX Vs. SOHANLAL
|
September 11, 1961 |
|
RAMCHANDER Vs. STATE OF RAJASTHAN
|
July 24, 1961 |
|
RAMDEO Vs. BIRDICHAND SUMERMAL
|
September 19, 1961 |
|
RAMDHAN Vs. BHURA
|
October 20, 1961 |
|
RAMESHWAR PRASAD Vs. COLLECTOR BHARATPUR
|
February 2, 1961 |
|
RAMJILAL Vs. GOVIND NARAIN
|
August 22, 1961 |
|
RAMLA Vs. STATE
|
September 1, 1961 |
|
RAMLAL Vs. STATE OF RAJASTHAN
|
September 29, 1961 |
|
RAMLAL Vs. BIRDHILAL SETHI
|
March 13, 1961 |
|
RAMRATAN Vs. MADHO
|
January 19, 1961 |
|
RAMSWARUP Vs. HEMA
|
June 13, 1961 |
|
RANCHHODLAL Vs. HARAKLAL
|
September 4, 1961 |
|
RATAN Vs. HAZARI
|
June 29, 1961 |
|
RIDHKARAN Vs. MALI RAM
|
March 29, 1961 |
|
ROOPALAL Vs. A R ALLARAKHA
|
August 24, 1961 |
|
ROOPCHAND Vs. PUNAMCHAND
|
July 27, 1961 |
|
ROORMAL Vs. JANKILAL
|
December 21, 1961 |
|
SAJJANLAL Vs. STATE OF RAJASTHAN
|
July 25, 1961 |
|
SAMU BAI Vs. SHAHJI MAGAN LAL
|
January 19, 1961 |
|
SARDARSINGH Vs. STATE
|
December 12, 1961 |
|
SARUPCHAND DHARAMCHAND Vs. SALES TAX OFFICER AJMER CITY
|
April 5, 1961 |
|
SARWAN Vs. PURILAL
|
September 4, 1961 |
|
SHAH MOHAMMAD Vs. STATE OF RAJASTHAN
|
October 21, 1961 |
|
SHANKERLAL Vs. COLLECTOR GANGANAGAR
|
September 20, 1961 |
|
SHANKERLAL Vs. JAMAL
|
August 25, 1961 |
|
SHANTILAL Vs. FARID KHAN
|
April 26, 1961 |
|
SHEOJIRAM RAMKUMAR Vs. STATE OF RAJASTHAN
|
October 5, 1961 |
|
SHYAM SUNDER Vs. SITA RAM
|
February 24, 1961 |
|
SHYAM SWARUP Vs. KANWARI
|
June 2, 1961 |
|
SHYAMSUNDER Vs. CHAND BAI
|
August 16, 1961 |
|
SINDHU SAMMALIT KRISHI SAHAKARI SAMITI LTD Vs. STATE OF RAJASTHAN
|
July 18, 1961 |
|
SITARAM Vs. JHAMAN LAL
|
July 6, 1961 |
|
SITARAM Vs. TARACHAND
|
September 15, 1961 |
|
SITARAM Vs. MUNICIPAL BOARD SAMBHAR
|
December 20, 1961 |
|
SRIPAL JAIN Vs. INSPECTOR GENERAL OF POLICE RAJASTHAN JAIPUR
|
February 23, 1961 |
|
STATE Vs. BHOORA
|
January 9, 1961 |
|
STATE Vs. MOTI SINGH
|
March 17, 1961 |
|
STATE Vs. UGAM SINGH
|
May 9, 1961 |
|
STATE Vs. CHAINARAM
|
May 5, 1961 |
|
STATE Vs. SUWA
|
November 20, 1961 |
|
STATE Vs. ABDUL RASHID
|
November 22, 1961 |
|
STATE Vs. CHATER SINGH
|
October 31, 1961 |
|
STATE Vs. BHAGWAN SINGH
|
September 27, 1961 |
|
STATE Vs. TOLU
|
September 22, 1961 |
|
STATE Vs. MANGTU RAM
|
October 20, 1961 |
|
STATE Vs. SUMER CHAND
|
January 3, 1961 |
|
STATE OF RAJASTHAN Vs. SAJJAN SINGH
|
October 5, 1961 |
|
STATE OF RAJASTHAN Vs. RANJITA LADHURAM
|
October 9, 1961 |
|
STATE OF RAJASTHAN Vs. CHANDER SINGH
|
September 22, 1961 |
|
STATE OF RAJASTHAN Vs. PRITHVI SINGH
|
August 11, 1961 |
|
STATE OF RAJASTHAN Vs. MAHMOOD GHASI MUSALMAN
|
April 28, 1961 |
|
STATE OF RAJASTHAN Vs. GUMAN SINGH
|
May 12, 1961 |
|
STATE OF RAJASTHAN Vs. NARAIN
|
July 19, 1961 |
|
STATE OF RAJASTHAN Vs. JAIT SINGH
|
July 20, 1961 |
|
STATE OF RAJASTHAN Vs. BHANU PRATAP SINGH
|
March 27, 1961 |
|
SUKHRAM Vs. STATE OF RAJASTHAN
|
July 25, 1961 |
|
SURAJMAL DURGALAL Vs. INCOME TAX OFFICER JAIPUR
|
March 15, 1961 |
|
TEJ SINGH Vs. RAWAT MAN SINGH
|
September 9, 1961 |
|
TIKUDA Vs. STATE
|
May 9, 1961 |
|
TILUMAL Vs. STATE
|
October 26, 1961 |
|
TOLARAM Vs. STATE OF RAJASTHAN
|
May 31, 1961 |
|
TRILOKI NATH SINHA Vs. STATE
|
April 16, 1961 |
|
TULASA Vs. SURATRAM
|
March 6, 1961 |
|
TULSA Vs. SURATRAM
|
February 3, 1961 |
|
TULSIRAM PANNALAL Vs. STATE OF RAJASTHAN
|
January 17, 1961 |
|
UDAI SINGH Vs. STATE
|
April 20, 1961 |
|
UDAILAL Vs. KESHORAM
|
June 9, 1961 |
|
UDAILAL LALCHAND Vs. STATE
|
April 25, 1961 |
|
UGAMSEE MODI Vs. STATE OF RAJASTHAN
|
August 4, 1961 |
|
UMDIRAM Vs. RAMDEO
|
March 3, 1961 |
|
UNION OF INDIA Vs. LACHHI RAM GURDAYALMAL
|
November 6, 1961 |
|
UNION OF INDIA Vs. SHIVJAS RAM
|
November 24, 1961 |
|
VASTULAL PAREEK Vs. OFFICIAL LIQUIDATOR THE PAREEK COMMERCIAL BANK LTD
|
August 21, 1961 |
|
VISHAN SINGH Vs. BHAGWAN SWARUP
|
March 8, 1961 |