|
A K VYAS Vs. STATE OF RAJASTHAN
|
July 7, 1960 |
|
ABDUL GAFOOR Vs. STATE
|
September 7, 1960 |
|
ABDUL SATTAR Vs. JANKIVALLABH
|
January 22, 1960 |
|
AJIT SINGH Vs. STATE
|
August 23, 1960 |
|
ALI MOHAMMAD Vs. STATE OF RAJASTHAN
|
December 7, 1960 |
|
AMAR SINGH Vs. GULAB CHAND
|
February 18, 1960 |
|
AMARDEEP SINGH Vs. COLLECTOR AJMER
|
March 8, 1960 |
|
ANAND SINGH Vs. CHANDMAL
|
July 22, 1960 |
|
ANOP CHAND GHIYA Vs. STATE OF RAJASTHAN
|
December 5, 1960 |
|
ASARAM Vs. DEORAJ
|
December 13, 1960 |
|
ASARAM Vs. MALCHAND
|
July 25, 1960 |
|
ASU RAM Vs. STATE
|
October 24, 1960 |
|
AUTOMOBILE TRANSPORT RAJASTHAN PR Vs. STATE OF RAJASTHAN
|
May 10, 1960 |
|
AYSHA BAI Vs. DALEEP SINGH
|
May 4, 1960 |
|
BABULAL Vs. RADHA MOHAN
|
April 21, 1960 |
|
BABULAL Vs. RAMSWARUP
|
February 24, 1960 |
|
BACHAN SINGH Vs. GOPAL SINGH
|
July 8, 1960 |
|
BADRI Vs. RAGHUNATH
|
January 15, 1960 |
|
BADRINARAIN Vs. STATE
|
July 27, 1960 |
|
BAJRANGA Vs. KESRA
|
August 18, 1960 |
|
BAL CHAND Vs. DHAN KANWAR
|
August 29, 1960 |
|
BAL CHAND Vs. RADHAKISHAN
|
January 8, 1960 |
|
BAL MUKAND Vs. BAKSA SINGH
|
November 17, 1960 |
|
BALLORAM Vs. FIRM SETH UTTAMCHAND BISHANDAS
|
April 4, 1960 |
|
BANSILAL Vs. STATE OF RAJASTHAN
|
February 16, 1960 |
|
BANSILAL Vs. JASRAJ
|
December 15, 1960 |
|
BEGARAM Vs. COLLECTOR SIKAR
|
August 12, 1960 |
|
BEHARILAL Vs. DIRECTOR OF LOCAL BODIES RAJASTHAN JAIPUR
|
August 8, 1960 |
|
BHAGO Vs. LAXMI CHAND
|
July 30, 1960 |
|
BHAGWAN SAHAI Vs. MANGLA
|
August 24, 1960 |
|
BHAGWAN SWAROOP Vs. COMMERCIAL CO OPERATIVE BANK LTD
|
March 25, 1960 |
|
BHAGWATILAL Vs. BHANWARLAL
|
May 17, 1960 |
|
BHAIRON PRASAD Vs. STATE
|
March 17, 1960 |
|
BHAIRUN Vs. HARIDAS
|
February 23, 1960 |
|
BHANWARLAL Vs. STATE
|
November 17, 1960 |
|
BHENRU Vs. SONIA
|
March 1, 1960 |
|
BHOOR MAL Vs. AMRIT LAL
|
November 8, 1960 |
|
BHOORMAL Vs. NARAIN LAL
|
December 2, 1960 |
|
BINJA Vs. TEJA
|
February 15, 1960 |
|
BIRDA Vs. STATE
|
August 9, 1960 |
|
BIRMA Vs. BHOLA
|
April 19, 1960 |
|
BODAN Vs. GHINSI
|
February 18, 1960 |
|
CHAITANYA PRAKASH Vs. BOARD OF SECONDARY EDUCATIONRAJASTHANJAIPUR
|
January 22, 1960 |
|
CHAMPA LAL Vs. MOHAN LAL
|
September 8, 1960 |
|
CHANDRA BHAN Vs. STATE OF RAJASTHAN
|
November 9, 1960 |
|
CHANDRA SINGHJI Vs. STATE OF RAJASTHAN
|
November 28, 1960 |
|
CHATAR SINGH Vs. NINUA
|
March 16, 1960 |
|
CHATURBHUJ Vs. STATE
|
February 15, 1960 |
|
CHHOTEY LAL Vs. STATE OF RAJASTHAN
|
August 25, 1960 |
|
CHIMANLAL Vs. MAHARAJADHIRAJ H H SHRI SUMERSINGHJI OF KISHANGARH
|
March 8, 1960 |
|
CHIMNA Vs. STATE
|
March 7, 1960 |
|
CODU Vs. UNION OF INDIA
|
January 7, 1960 |
|
COLLECTOR AJMER Vs. BAGHELIJI
|
March 24, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. BRAHAM DUTT BHARGAVA
|
October 18, 1960 |
|
DAL SINGH Vs. JAI SINGH
|
November 19, 1960 |
|
DALPAT SINGH NARAYAN SINGH Vs. JIWANMAL JASRAJ
|
February 9, 1960 |
|
DAMODAR LAL ACHARYA Vs. STATE OF RAJASTHAN
|
July 15, 1960 |
|
DASHRAT Vs. STATE
|
July 22, 1960 |
|
DAU LAL Vs. KHANG SINGH
|
December 1, 1960 |
|
DEO DUTT SHARMA Vs. COLLECTOR AJMER
|
April 13, 1960 |
|
DEO DUTT SHARMA Vs. COLLECTOR AJMER
|
September 20, 1960 |
|
DEVI SAHAI Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
December 8, 1960 |
|
DEVIDAN Vs. PANIA
|
June 28, 1960 |
|
DEVILAL Vs. STATE OF RAJASTHAN
|
September 22, 1960 |
|
DEWAN MANGILAL Vs. KAMPOORI
|
March 30, 1960 |
|
DILAWAR KANWAR Vs. COLLECTOR AJMER
|
February 16, 1960 |
|
FATEHLAL Vs. NANDLAL
|
November 9, 1960 |
|
FATEHLAL Vs. NANDLAL
|
September 9, 1960 |
|
FIRM DHANNALAL MAGANLAL Vs. SURAJMAL
|
February 29, 1960 |
|
GAJANAND Vs. SARDARMAL
|
December 23, 1960 |
|
GANESHLAL Vs. RANJITLAL
|
September 27, 1960 |
|
GANGA DAS Vs. GOPLI
|
January 22, 1960 |
|
GANPAT Vs. CHANDRA
|
August 11, 1960 |
|
GATU Vs. STATE
|
August 5, 1960 |
|
GHASI RAM Vs. COLLECTOR TONK
|
July 20, 1960 |
|
GHINSA Vs. AHMADA
|
January 7, 1960 |
|
GOKUL Vs. RAM VILAS
|
July 22, 1960 |
|
GOKULCHAND Vs. CHIEF PANCHAYAT OFFICER RAJASTHAN JAIPUR
|
February 24, 1960 |
|
GORDHAN Vs. SCOT GANGA BAI
|
November 15, 1960 |
|
GOVIND NARAIN Vs. MADAN MOHAN
|
January 11, 1960 |
|
GOVIND NARAIN MATHUR Vs. MOHINI DEVI
|
April 19, 1960 |
|
GOVIND RAM Vs. REGIONAL SETTLEMENT COMMISSIONER RAJASTHANJAIPUR AND
|
January 4, 1960 |
|
GOVIND RAM Vs. JWALA PRASAD
|
October 13, 1960 |
|
GOVINDJI Vs. DEVJI
|
April 19, 1960 |
|
GRAM PANCHAYAT THAWARIA Vs. TULCHA
|
July 21, 1960 |
|
GULAB CHAND Vs. HARI BUX
|
September 1, 1960 |
|
GULAM SINGH Vs. TH KARAN SINGH
|
November 4, 1960 |
|
GUMAN Vs. LAXMAN
|
November 28, 1960 |
|
GURDEEP SINGH Vs. STATE
|
November 5, 1960 |
|
HAGAMI LAL RAM PRASAD Vs. BHURALAL RAM NARAIN
|
May 9, 1960 |
|
HAMINDRA SHANKAR ANDLEIGH Vs. STATE OF RAJASTHAN
|
November 2, 1960 |
|
HANSRAJ Vs. CHAMPALAL GOPIKISHAN SABU TRUST
|
April 1, 1960 |
|
HANUMAN MAL Vs. BABULAL
|
April 6, 1960 |
|
HANUMAN PRASAD Vs. MINING ENGINEER JAIPUR DIVISION JAIPUR
|
January 4, 1960 |
|
HANUMANPURA SAHKARI BHANDAR LTD Vs. HANUMANSINGH
|
November 14, 1960 |
|
HARDAYAL Vs. MANGILAL
|
August 11, 1960 |
|
HARDAYAL Vs. MADANLAL
|
July 20, 1960 |
|
HARDEO Vs. SYED HIMAT ALI
|
August 17, 1960 |
|
HARI PRATAP Vs. RAMGOPAL
|
January 22, 1960 |
|
HARNARAIN Vs. GORDHANDAS
|
November 28, 1960 |
|
HASAN KHAN Vs. STATE OF RAJASTHAN
|
September 9, 1960 |
|
HATTI LAL Vs. BARJA BAI
|
September 14, 1960 |
|
HAZARI LAL Vs. CHHAJU RAM
|
March 18, 1960 |
|
HEMARAMCHELA OF PADAMDASAJI RAMSANEHI SADHU Vs. MANSUKHRAMCHELA OF BHIKARAM SADHU
|
February 29, 1960 |
|
HIRANAND Vs. AZAD HIND REFUGEE CO-OPERATIVE STORES LTD
|
December 12, 1960 |
|
HUKAM SINGH Vs. STATE
|
October 14, 1960 |
|
HUKAMCHAND Vs. FIRM PEERDAN PREMCHAND OF BIKANER
|
August 17, 1960 |
|
IBRAHIM Vs. PHOOLCHAND
|
October 18, 1960 |
|
INDER LALL Vs. LAL SINGH
|
August 2, 1960 |
|
INDER LALL YUGAL KISHORE Vs. LAL SINGH MUKUND SINGH
|
December 1, 1960 |
|
INDER RAJ Vs. PARAS RAM
|
November 24, 1960 |
|
INDER SINGH Vs. SALES TAX OFFICER
|
November 21, 1960 |
|
JADAV Vs. RAM SWARUP
|
July 22, 1960 |
|
JAGANNATH Vs. TULSIRAM
|
November 17, 1960 |
|
JAGANNATH PRASAD Vs. SURAJ LAL
|
April 4, 1960 |
|
JAGDISH Vs. STATE
|
March 9, 1960 |
|
JAI KUMAR Vs. LADHU RAM
|
October 13, 1960 |
|
JAI SINGH Vs. TH SOBHAG SINGH
|
November 8, 1960 |
|
JAIPUR MINERAL DEVELOPMENT SYNDICATE PR LTD Vs. REGIONAL INSPECTOR OF MINES
|
August 17, 1960 |
|
JAIWANT RAO Vs. STATE OF RAJASTHAN
|
August 17, 1960 |
|
JAMAN SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN JAIPUR
|
August 22, 1960 |
|
JANKI MAL Vs. KALYAN MAL
|
October 17, 1960 |
|
JANNAT BAI Vs. FIRM JANEE KHUSALJI JETHAJI
|
July 25, 1960 |
|
JANTA TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. REGIONAL TRANSPORT AUTHORITYJAIPUR
|
November 5, 1960 |
|
JAWARI MAL Vs. MANGI LAL
|
September 2, 1960 |
|
JEEWANI Vs. ASA S B
|
December 15, 1960 |
|
JETHANAND WADHUMAL Vs. TOTARAM HARDWARIMAL
|
September 16, 1960 |
|
JETHMAL Vs. SAKINA
|
May 5, 1960 |
|
JHAMAN Vs. MANGAL
|
August 23, 1960 |
|
JUGLAL Vs. DULARAM
|
August 5, 1960 |
|
K P BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1960 |
|
KADAR KHAN Vs. HAZRAN
|
September 16, 1960 |
|
KAJOR Vs. PRATAP
|
March 18, 1960 |
|
KALIA Vs. TH HARISINGH
|
June 29, 1960 |
|
KALYAN SAHAI Vs. MOLA BUX
|
July 29, 1960 |
|
KALYAN SINGH Vs. GAIND KANWAR
|
August 3, 1960 |
|
KANHAIYALAL Vs. STATE
|
March 30, 1960 |
|
KANHAIYALAL Vs. KANTI LAL
|
December 15, 1960 |
|
KANHAIYALAL Vs. HIMMAT BAHADUR
|
November 28, 1960 |
|
KANMAL Vs. STATE OF RAJASTHAN
|
July 27, 1960 |
|
KAPOOR CHAND Vs. SONIYA
|
May 14, 1960 |
|
KAPOOR CHAND Vs. STATE
|
January 11, 1960 |
|
KEDARNATH Vs. SITARAM
|
May 3, 1960 |
|
KESA Vs. BHOPAL SINGH
|
July 23, 1960 |
|
KESHULAL Vs. RAM DAYAL
|
April 21, 1960 |
|
KHEMCHANDRA Vs. BUDH SINGH
|
May 12, 1960 |
|
KHETA Vs. HARDWARLAL
|
February 5, 1960 |
|
KHUMAN SINGH JAGIRDAR Vs. GOVERNMENT OF RAJASTHAN
|
February 12, 1960 |
|
KIRORIRAM Vs. STATE OF RAJASTHAN
|
April 8, 1960 |
|
KISHAN RAM Vs. GHEWAR CHAND
|
September 15, 1960 |
|
KISHORE SINGH Vs. TEHSIL PANCHAYAT BARMER
|
August 4, 1960 |
|
KISTUR CHAND Vs. STATE OF RAJASTHAN
|
August 8, 1960 |
|
KOTAH TRANSPORT LTD Vs. JHALAWAR TRANSPORT SERVICE LTD
|
January 19, 1960 |
|
KUMAR Vs. SUKHA
|
March 9, 1960 |
|
LADHURAM Vs. CHIEF PANCHAYAT OFFICER
|
November 5, 1960 |
|
LAHAR KANWAR Vs. DEVI SINGH
|
July 4, 1960 |
|
LAKHIRAM Vs. RAMJILAL
|
August 16, 1960 |
|
LALIT PARSHAD Vs. STATE OF RAJASTHAN
|
May 11, 1960 |
|
MADAN SINGH Vs. UNION OF INDIA
|
October 28, 1960 |
|
MADANLAL Vs. MANGALI
|
March 8, 1960 |
|
MADHO Vs. KALYAN
|
February 11, 1960 |
|
MADHO SINGH Vs. MAHIPAT SINGH
|
October 15, 1960 |
|
MAHARAJ HAMIR SINGH Vs. STATE OF RAJASTHAN
|
July 30, 1960 |
|
MAHARAJA SHRI UMMAID MILLS LTD Vs. REGISTRAR OF COMPANIES
|
November 7, 1960 |
|
MAKHAN Vs. BHANWAR SINGH
|
June 18, 1960 |
|
MALIK RAM Vs. R T A JAIPUR
|
May 26, 1960 |
|
MALIRAM Vs. S S RANAWAT
|
March 18, 1960 |
|
MANGIA Vs. DHANNA
|
August 4, 1960 |
|
MANGLA Vs. STATE
|
February 12, 1960 |
|
MANKA Vs. STATE
|
May 5, 1960 |
|
MANOHARLAL Vs. GANGARAM
|
January 11, 1960 |
|
MANSUKHRAM Vs. MUKHRAM
|
July 25, 1960 |
|
MATHURALAL Vs. CHIRANJI LAL
|
December 2, 1960 |
|
MAULA BUX Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY
|
March 18, 1960 |
|
MEHBOOB KHAN Vs. STATE
|
May 30, 1960 |
|
MEHTABBAI Vs. MST MOTANBAI
|
March 30, 1960 |
|
MILAPCHAND Vs. SUKANRAJ
|
November 18, 1960 |
|
MISHRIMAL Vs. STATE OF RAJASTHAN
|
November 21, 1960 |
|
MISRILAL Vs. GOPALLAL
|
August 30, 1960 |
|
MOHAMMAD Vs. STATE
|
September 16, 1960 |
|
MOHAMMAD SADIQ Vs. CHHOTI
|
February 18, 1960 |
|
MOHAN LAL Vs. RANJIT SINGH
|
September 21, 1960 |
|
MOHANLAL Vs. VAJAI NARAIN
|
August 4, 1960 |
|
MOHANLAL Vs. BANSHILAL
|
April 1, 1960 |
|
MOHANLAL Vs. STATE
|
April 19, 1960 |
|
MOHAR SINGH Vs. RAMBABU
|
February 12, 1960 |
|
MOHD MURTAZA KHAN Vs. ABDUL QADDUS KHAN
|
July 11, 1960 |
|
MOHINI Vs. BANARAM
|
August 18, 1960 |
|
MOOLCHAND Vs. CHHOGA
|
November 7, 1960 |
|
MOOLI Vs. GUDIRAM
|
April 28, 1960 |
|
MOTILAL Vs. BHERI
|
April 30, 1960 |
|
MOTILAL Vs. MADAN
|
December 10, 1960 |
|
MUKAN KANWAR Vs. AJIT CHAND
|
July 28, 1960 |
|
MURARI LAL Vs. RAMPHAL
|
March 2, 1960 |
|
MURLIDHAR Vs. SHREE KRISHAN
|
October 10, 1960 |
|
N R DESAI Vs. T N CHATURVEDI COLLECTOR AJMER
|
November 30, 1960 |
|
NAND KANWARJI Vs. STATE OF RAJASTHAN
|
February 4, 1960 |
|
NANURAM Vs. STATE OF RAJASTHAN
|
October 12, 1960 |
|
NARAIN Vs. STATE
|
October 17, 1960 |
|
NARDEO SINGH KURABAD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ADDL
|
August 19, 1960 |
|
NARENDRA Vs. GYARSA
|
December 22, 1960 |
|
NARSINGH DAS Vs. BHAIRON DAN
|
July 28, 1960 |
|
NATHIA Vs. SONIA
|
March 17, 1960 |
|
NATHULAL Vs. SULAL
|
December 13, 1960 |
|
NEMI CHAND Vs. UMED MAL
|
December 9, 1960 |
|
NENU RAM Vs. JASWANTI AND CO
|
February 19, 1960 |
|
NIRMAL SINGH Vs. SATNAM
|
March 11, 1960 |
|
O C MATHUR Vs. STATE
|
July 26, 1960 |
|
O P VERMA Vs. LALA GEHRILAL
|
October 12, 1960 |
|
OFFICIAL LIQUIDATORKARACHI MUTUAL ASSURANCE CO LTD Vs. L B SUJANBRANCH MANAGERLIFE INSURANCE CORPORATION OF
|
February 5, 1960 |
|
ONKARLAL RADHA KISHAN Vs. V S RAMPAL
|
October 12, 1960 |
|
PANGIR BAJGIR GOSAIN Vs. STATE
|
August 5, 1960 |
|
PANNA Vs. INDA
|
February 8, 1960 |
|
PANNA LAL Vs. STATE
|
April 15, 1960 |
|
PANNALAL Vs. RAMPRASAD
|
August 17, 1960 |
|
PARTALAL Vs. GHEESA
|
October 18, 1960 |
|
PEERDAN SINGH Vs. TH PIRTHI SINGH
|
June 18, 1960 |
|
PEMA Vs. TEJ SINGH
|
January 13, 1960 |
|
PERASRAM Vs. THAKUR SHEOBUKSH SINGH
|
November 10, 1960 |
|
POONAMCHAND Vs. HIMMATRAM
|
May 5, 1960 |
|
PRABHATI Vs. CHITTAR
|
October 23, 1960 |
|
PREM BALLABH SHEBAIT Vs. BOARD OF REVENUERAJASTHAN
|
November 14, 1960 |
|
PUKHRAJ Vs. SHESHMAL
|
August 23, 1960 |
|
PYAREYLAL GUPTA Vs. H H MAHARAJA SHRI KAMI SINGHJI
|
September 1, 1960 |
|
RADHEYSHYAM Vs. STATE
|
October 6, 1960 |
|
RAGHUWAR DAYAL Vs. MUNICIPAL BOARD BARI
|
February 26, 1960 |
|
RAGUBIR SINGH Vs. LADURAM
|
July 27, 1960 |
|
RAJ RANA HARISINGJI Vs. STATE
|
January 8, 1960 |
|
RAJA BABU KOTHARI Vs. SAYED MOHAMMAD
|
October 31, 1960 |
|
RAJA BAHADUR SARDAR SINGH Vs. GOVERNMENT OF RAJASTHAN
|
February 19, 1960 |
|
RAM AUTAR Vs. DEPUTY CUSTODIAN JAIPUR
|
February 11, 1960 |
|
RAM CHANDER Vs. JAMNA SHANKAR
|
September 23, 1960 |
|
RAM CHANDRA Vs. LAXMAN DAS
|
March 29, 1960 |
|
RAM NIWAS Vs. NIHAL SINGH
|
March 31, 1960 |
|
RAM PRATAP Vs. STATE
|
September 23, 1960 |
|
RAMA Vs. STATE OF RAJASTHAN
|
October 13, 1960 |
|
RAMAUTAR SITARAM Vs. DY CUSTODIANJAIPUR
|
February 11, 1960 |
|
RAMCHANDER Vs. STATE
|
February 17, 1960 |
|
RAMCHANDRA Vs. NARAIN
|
January 6, 1960 |
|
RAMCHANDRA Vs. STATE
|
January 19, 1960 |
|
RAMCHANDRA Vs. UNION OF INDIA
|
August 22, 1960 |
|
RAMDEEN Vs. NURA
|
September 6, 1960 |
|
RAMDEO Vs. STATE
|
August 17, 1960 |
|
RAMESHWAR Vs. KISHORILAL
|
October 12, 1960 |
|
RAMGOPAL Vs. GRAM PANCHAYAT MOKALA
|
December 22, 1960 |
|
RAMKUMAR Vs. HAZARIMAL
|
August 19, 1960 |
|
RAMSAHAI Vs. CHOTHIA
|
November 19, 1960 |
|
RAMZAN KHAN Vs. SETH HIRALAL
|
July 28, 1960 |
|
RANI DEVI Vs. PARMANAND
|
October 17, 1960 |
|
RANIDAN Vs. STATE OF RAJASTHAN
|
May 17, 1960 |
|
RAO BAHADUR RAJA MAN SINGH Vs. SARDAR KHAZAN SINGH
|
October 10, 1960 |
|
RAWAT JAI SINGH Vs. RAWAT GOVIND SINGH
|
December 23, 1960 |
|
REHMAN Vs. NATHULAL
|
March 1, 1960 |
|
ROOP SINGH Vs. COLLECTOR SIROHI
|
April 29, 1960 |
|
ROOPCHAND Vs. PREMCHAND
|
August 2, 1960 |
|
ROSHANLAL ARORA Vs. GAURI SHANKER
|
December 16, 1960 |
|
S C BAHL Vs. MAGH RAJ
|
August 1, 1960 |
|
SAHDEO VIJAY KUMAR Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1960 |
|
SAMPAT RAJ Vs. RATI LAL
|
February 11, 1960 |
|
SANGRAM SINGH Vs. STATE OF RAJASTHAN
|
April 18, 1960 |
|
SANWARMAL Vs. DIRECTOR OF LOCAL BODIES JAIPUR
|
December 1, 1960 |
|
SARASWATI PRINTERS LTD Vs. STATE
|
February 22, 1960 |
|
SARDAR DEVI Vs. NIHALKARAN
|
July 20, 1960 |
|
SEWAN DAS Vs. STATE
|
March 21, 1960 |
|
SHAH MOHAMMED ISMAIL Vs. CHHOGA
|
March 5, 1960 |
|
SHAMANDAS Vs. LALLA
|
August 9, 1960 |
|
SHANKERLAL Vs. JETHMAL
|
April 7, 1960 |
|
SHEO DAYAL Vs. BRIJ LAL
|
October 17, 1960 |
|
SHEO NARAIN Vs. SHANKAR
|
January 11, 1960 |
|
SHEO PRASAD GOVINDRAM HOLANI Vs. KAMAKHYA PRASAD SHEOBUX ROY
|
September 19, 1960 |
|
SHIV RATAN Vs. DURGA VALLABH
|
December 19, 1960 |
|
SHRI LAL Vs. BABU BASUDEO PRASAD
|
March 16, 1960 |
|
SHYAM SINGH Vs. STATE
|
September 23, 1960 |
|
SHYAM SINGH Vs. R T A UDAIPUR
|
August 24, 1960 |
|
SOBHAG MAL Vs. TEHSIL PANCHAYAT PIPALDA KOTAH DISTT
|
September 27, 1960 |
|
SOBLA Vs. JETHMAL
|
October 24, 1960 |
|
SOHANLAL Vs. STATE OF RAJASTHAN
|
December 6, 1960 |
|
STATE Vs. AMARSINGH
|
October 14, 1960 |
|
STATE Vs. HEER SINGH
|
November 9, 1960 |
|
STATE Vs. NAROTTAM
|
August 22, 1960 |
|
STATE Vs. TEJ RAJ
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March 3, 1960 |
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STATE Vs. THAKUR NARAYAN SINGH
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March 8, 1960 |
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STATE Vs. KR KESHVA SEN
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March 9, 1960 |
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STATE Vs. RADHEY SHYAM
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March 25, 1960 |
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STATE Vs. MATU
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March 29, 1960 |
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STATE OF RAJASTHAN Vs. SHAMLAL
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March 24, 1960 |
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STATE OF RAJASTHAN Vs. SAMANDAR SINGH
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July 13, 1960 |
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STATE OF RAJASTHAN Vs. ONKARDAS
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February 5, 1960 |
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STATE OF RAJASTHAN Vs. RIKHABCHAND DHARIWAL
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February 8, 1960 |
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STATE OF RAJASTHAN Vs. RAO MANOHAR SINGH OF BEDLA
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August 17, 1960 |
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STATE OF RAJASTHAN Vs. MOHAN
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July 29, 1960 |
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STATE OF RAJASTHAN Vs. SANDHYA KUMARI
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October 14, 1960 |
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STATE OF RAJASTHAN Vs. SHIV SINGH
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December 3, 1960 |
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SUKHLAL Vs. KANAHIYALAL
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July 25, 1960 |
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SULTAN SINGH Vs. STATE OF RAJASTHAN
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February 2, 1960 |
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SUNDER RAI Vs. TARACHAND
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October 31, 1960 |
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SUPARIA Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
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November 11, 1960 |
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SURAJ KUNWAR Vs. CHAMPALAL
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November 11, 1960 |
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SURAJRAM Vs. COLLECTOR GANGANAGAR
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February 26, 1960 |
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SYED MOHAMMAD YAKUB SHAH Vs. SURAJ PRAKASH
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September 12, 1960 |
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TARACHAND Vs. NANCHIA
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July 28, 1960 |
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TEJ SINGH Vs. PRABHU
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June 29, 1960 |
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TEJ SINGH Vs. STATE
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June 14, 1960 |
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THAKARLAL Vs. RAMA
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August 25, 1960 |
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TIKAM CHAND Vs. LAXMICHAND
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August 12, 1960 |
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TULCHA RAM Vs. GRAM PANCHAYAT PALANA
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December 23, 1960 |
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UDAICHAND Vs. KARNIDAN
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October 18, 1960 |
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UMED SINGH Vs. COLLECTOR, AJMER
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August 5, 1960 |
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UNION OF INDIA Vs. BIKANER TEXTILES
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May 13, 1960 |
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UNION OF INDIA Vs. THEKEDAR BHOJRAJ
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April 20, 1960 |
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UNION OF INDIA UOI Vs. VISHWA DEO
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October 25, 1960 |
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UTTAMCHAND Vs. STATE OF RAJASTHAN
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May 5, 1960 |
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VASTULAL Vs. OFFICIAL LIQUIDATOR PAREEK COMMERCIAL BANK LTD
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August 24, 1960 |
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VEERCHAND Vs. STATE
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April 4, 1960 |
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VENKATESH Vs. STATE
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May 23, 1960 |
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VIMLA DEVI Vs. STATE OF RAJASTHAN
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January 4, 1960 |
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WAZIRA Vs. SHAMULAL
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June 18, 1960 |
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YADAV CHANDRA Vs. BOARD OF SECONDARY EDUCATION
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March 28, 1960 |
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ZAHID HUSSAIN Vs. SHYAMA MAL
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December 21, 1960 |