|
ABDUL HAKIM Vs. SUKHA
|
January 10, 1958 |
|
ACHALCHAND Vs. SURAJ RAJ
|
July 30, 1958 |
|
ADDITIONAL COMMISSIONER AGRICULTURAL INCOME TAX JAIPUR Vs. RAWAL SANGRAM SINGH
|
February 24, 1958 |
|
AKBAR KHAN Vs. LAKHAN SINGH
|
April 4, 1958 |
|
ANIL BUS SERVICE Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY
|
October 17, 1958 |
|
APJI AJIT SINGH Vs. STATE OF RAJASTHAN
|
May 14, 1958 |
|
ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. GRAM PANCHAYAT SUKET
|
April 7, 1958 |
|
ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. GRAM PANCHAYAT SUKET
|
February 17, 1958 |
|
AUTOMOBILE TRANSPORT RAJPUTANA Vs. NATHURAM MIRDHA
|
October 14, 1958 |
|
B S JAKHAR Vs. GOVT OF RAJASTHAN AND MINING ENGINEER DEPTT OF MINES AND
|
December 10, 1958 |
|
BABU RAM Vs. NARAYAN DASS
|
October 13, 1958 |
|
BADRI LAL Vs. BRIJ MOHAN LAL
|
February 25, 1958 |
|
BADRI PRASAD Vs. SHEO NATH
|
January 29, 1958 |
|
BAG SINGH Vs. KHIWALA
|
September 4, 1958 |
|
BAHADUR SINGH Vs. STATE
|
April 30, 1958 |
|
BAJRANGLAL Vs. REGIONAL TRANSPORT AUTHORITY UDAIPUR
|
February 17, 1958 |
|
BAKHTAWARLAL Vs. SETH KESARLAL LUHADIA
|
March 20, 1958 |
|
BAL SINGH Vs. SPECIAL BOARD OF REVENUE
|
March 11, 1958 |
|
BALUKAM Vs. KHAJU KHAN
|
June 2, 1958 |
|
BALURAM Vs. KANHIRAM
|
May 19, 1958 |
|
BALWANT SINGH Vs. MANAK MAL
|
September 26, 1958 |
|
BANSIDHAR Vs. STATE
|
October 9, 1958 |
|
BANSILAL Vs. GRAM PANCHAYAT CHHOTI KHATU
|
July 25, 1958 |
|
BANSILAL Vs. MANOHARLAL
|
March 18, 1958 |
|
BANSILAL Vs. STATE OF RAJASTHAN
|
February 3, 1958 |
|
BHAGWAN SINGH Vs. DISTRICT AND SESSIONS JUDGE GANGANAGAR
|
February 3, 1958 |
|
BHAGWANDASS Vs. BANSHIDHAR
|
March 12, 1958 |
|
BHAGWAT SINCH Vs. STATE
|
March 17, 1958 |
|
BHAGWATI LAL - COMPLAINANT Vs. BHANWARLAL
|
July 22, 1958 |
|
BHAIRAV LAL Vs. RAMGOPAL
|
October 27, 1958 |
|
BHAIRON RATAN Vs. MAGANMAL
|
March 19, 1958 |
|
BHAIRONLAL Vs. RAMPERTAB
|
February 28, 1958 |
|
BHAIRONLAL Vs. DOONGARSIDAS
|
December 23, 1958 |
|
BHANWAR LAL Vs. LILA DHAR
|
March 29, 1958 |
|
BHANWAR LAL Vs. STATE OF RAJASTHAN
|
May 14, 1958 |
|
BHANWARLAL Vs. APPELLATE TRIBUNAL OF THE STATE TRANSPORT AUTHORITY AND
|
February 27, 1958 |
|
BHANWARLAL Vs. DHULILAL
|
February 6, 1958 |
|
BHANWARLAL Vs. GULABCHAND
|
August 7, 1958 |
|
BHAWANI RAM BHAGWAN DAS Vs. ASSTT COMMISSIONER EXCISE AND TAXATION ALWAR
|
March 28, 1958 |
|
BHERON BAKSH Vs. BADRI BAKSH
|
February 27, 1958 |
|
BHOOR SINGH Vs. R T A JAIPUR
|
April 10, 1958 |
|
BHURA Vs. SINGURI
|
February 21, 1958 |
|
BIRBAL Vs. KHILONA
|
April 30, 1958 |
|
BIRDHA Vs. STATE
|
December 9, 1958 |
|
BISHAMBHAR DAYAL Vs. GOPAL
|
May 13, 1958 |
|
BISMILLAH KHAN Vs. STATE
|
March 26, 1958 |
|
BOHRA ABDUL HUSSAIN Vs. PT CHHAGANLAL CHATURVEDI
|
May 12, 1958 |
|
BOHRA HASAN ALI Vs. DISTT ASSTT CUSTODIAN OF EVACUEE PROPERTY KOTAH
|
February 25, 1958 |
|
BRIJ NIWAS DAS Vs. MUNICIPAL COMMITTEE BEAWAR
|
August 26, 1958 |
|
BRIJVALLABH Vs. A R KHAN
|
February 27, 1958 |
|
CHAMPA Vs. LEKHKAJ SINGH
|
January 9, 1958 |
|
CHANDRA NATH Vs. PAHLAD NARAIN
|
September 26, 1958 |
|
CHANDRA SHEKHAR PARASHAR Vs. STATE OF RAJASTHAN
|
February 3, 1958 |
|
CHATURBHUJ CHHOGALLAL OF BEAWAR Vs. COMMISSIONER OF INCOME-TAX DELHI AND RAJASTHAN
|
December 22, 1958 |
|
CHAUTHMAL Vs. SARDARMAL
|
September 24, 1958 |
|
CHENRAJ Vs. BHOLARAM
|
June 6, 1958 |
|
CHHAGANLAL Vs. KESARLAL
|
November 4, 1958 |
|
CHHITAR SINGH Vs. STATE
|
August 26, 1958 |
|
CHHOGALAL Vs. KANAYALAL
|
February 26, 1958 |
|
CHIRANJILAL AGRAWAL Vs. RIKHABDASS
|
January 7, 1958 |
|
CHOWDHARY B S JAKHAR Vs. GOVERNMENT OF RAJASTHAN
|
December 10, 1958 |
|
COMMISSIONER OF INCOME-TAX DELHI AND RAJASTHAN NEW DELHI Vs. CHAMPALAL RAMSWARUP BEAWAR
|
February 27, 1958 |
|
DAKHAN BAI AND MST ANANDI BAI Vs. DHANRAJ
|
October 29, 1958 |
|
DAROLI Vs. MAYADEVI
|
December 23, 1958 |
|
DASHRAT AND OTHERS Vs. THE STATE
|
June 26, 1958 |
|
DAULAT SINGH Vs. STATE OF RAJASTHAN
|
April 17, 1958 |
|
DEVILAL Vs. TEHSIL PANCHAYAT PADAMPUR
|
July 23, 1958 |
|
DEVRAJ Vs. HAZARILAL
|
October 30, 1958 |
|
DHAN KANWAR Vs. RAJU BAI
|
November 3, 1958 |
|
DHAN SINGH Vs. DURGA
|
January 24, 1958 |
|
DHANIRAM Vs. BHAIRON PRASHAD
|
October 29, 1958 |
|
DHANNA Vs. GHISA
|
April 18, 1958 |
|
DHARAM CHAND MANROOP CHAND Vs. FIRM MOOL CHAND ANRAJ
|
September 15, 1958 |
|
DUNGA Vs. BOARD OF REVENUE FOR RAJASTHAN
|
December 23, 1958 |
|
DURGA DAN Vs. STATE
|
October 28, 1958 |
|
DURGA PRASAD CHOWDHARY Vs. MUKAT BEHARI LAL BHARGAVA
|
February 28, 1958 |
|
FIRM RAMDHAN KEDARMAL Vs. FIRM TOLLA TRADING CO
|
January 22, 1958 |
|
GAARSI RAM Vs. RAI SINGH
|
December 1, 1958 |
|
GAJENDRA SINGH Vs. DALJIT SINGH
|
February 7, 1958 |
|
GANGA RAM Vs. KESHAVA DEO
|
May 17, 1958 |
|
GANPAT LAL Vs. GRAM PANCHAYAT GUDA
|
August 25, 1958 |
|
GANPAT SINGH Vs. J N MATHUR
|
February 3, 1958 |
|
GENERAL MANAGER NORTHERN RAILWAY Vs. SWAROOPRAJ
|
July 30, 1958 |
|
GHAURUL HASAN Vs. STATE OF RAJASTHAN
|
April 8, 1958 |
|
GHISA Vs. STATE
|
March 16, 1958 |
|
GIRDHARI Vs. PHULI
|
March 27, 1958 |
|
GIRDHARI Vs. STATE
|
June 18, 1958 |
|
GIRWARLAL Vs. JAGROOP
|
March 20, 1958 |
|
GOSWAMI SHRI GHANSHYAMLALJI Vs. COLLECTOR UDAIPUR
|
February 3, 1958 |
|
GULAB CHAND Vs. FIRM HANUMAN BUX RAMA KISHAN SAMBHAR
|
April 16, 1958 |
|
GURDAYAL SINGH Vs. GRAM PANCHAYAT ARAYAN
|
August 4, 1958 |
|
HANUMAN SINGH Vs. AMAR SINGH
|
June 18, 1958 |
|
HARAKCHAND Vs. KHETDAN
|
May 6, 1958 |
|
HARBANS SINGH Vs. STATE OF RAJASTHAN
|
September 1, 1958 |
|
HARDAYAL SINGH Vs. CHAGNA
|
October 11, 1958 |
|
HARINARAIN Vs. JAIPUR SPINNING AND WEAVING MILLS CO LTD
|
October 24, 1958 |
|
HARISH CHANDRA Vs. MOHANLAL
|
March 26, 1958 |
|
HAZARIMAL Vs. SONRAJ
|
November 3, 1958 |
|
HEERA SINGH Vs. GIRDHARILAL
|
August 28, 1958 |
|
HEERACHAND Vs. JEEVRAJ
|
March 28, 1958 |
|
HEERALAL Vs. STATE OF RAJASTHAN
|
July 22, 1958 |
|
HEMARAM Vs. MANSUKHRAM
|
July 11, 1958 |
|
HINDU SINGH Vs. MANA
|
December 10, 1958 |
|
HIRA LAL GANGA SAHAI Vs. JAGDISH
|
March 20, 1958 |
|
HOTI LAL Vs. RAJ BAHADUR
|
April 3, 1958 |
|
ILAHI BUX Vs. JAMILA BAI
|
December 22, 1958 |
|
ISHWAR DAN Vs. TEHSILDAR SARWAR
|
March 10, 1958 |
|
ISMAIL Vs. STATE OF RAJASTHAN
|
March 17, 1958 |
|
ISMAIL Vs. NARAIN
|
March 26, 1958 |
|
JAGDISH LAL Vs. MADAN LAL
|
May 10, 1958 |
|
JAIKISHAN DAS Vs. STATE OF RAJASTHAN
|
December 23, 1958 |
|
JAIKRIT SINGH Vs. SOHAN RAJ
|
November 6, 1958 |
|
JAIMAL SINGH Vs. COLLECTOR JAIPUR
|
April 7, 1958 |
|
JAISARAM Vs. PARMARAM
|
April 24, 1958 |
|
JANWATRAJ Vs. JETHMAL
|
April 11, 1958 |
|
JARAB BAI Vs. DEVA
|
April 7, 1958 |
|
JAS KARAN Vs. BHANWARLAL
|
October 1, 1958 |
|
JASWANTSINGH Vs. ISSAR SINGH
|
September 4, 1958 |
|
JAWANMAL Vs. BHANWARI
|
April 7, 1958 |
|
JESA Vs. KUMBHA
|
April 9, 1958 |
|
JETHMAL Vs. STATE OF RAJASTHAN
|
February 4, 1958 |
|
JETHMAL RAMSWAROOP Vs. STATE
|
April 8, 1958 |
|
JIVA RAM Vs. HARHET
|
June 13, 1958 |
|
JIWANLAL Vs. STATE OF RAJASTHAN
|
January 28, 1958 |
|
JOHRILAL Vs. DWARKA PERSHAD
|
February 13, 1958 |
|
KAJJA Vs. RAMPAL
|
April 8, 1958 |
|
KALU Vs. KAJOD
|
February 6, 1958 |
|
KALU Vs. CHATURBHUJ
|
January 28, 1958 |
|
KALU Vs. PYARA
|
September 24, 1958 |
|
KALURAM Vs. BHAGIRATH
|
November 4, 1958 |
|
KANHIYA Vs. UMRAO SINGH
|
April 30, 1958 |
|
KANWARPAL Vs. KANAHIYALAL
|
January 3, 1958 |
|
KATHA BHATT NAND KUMAR Vs. CHOTEY LAL
|
November 6, 1958 |
|
Kesarlal Vs. Kanhaiyalal
|
February 28, 1958 |
|
KESRICHAND Vs. CHANANMAL
|
August 13, 1958 |
|
KESRIMAL Vs. DALICHAND
|
December 22, 1958 |
|
KESU Vs. SUGANCHAND
|
October 16, 1958 |
|
KISHAN LAL Vs. LAKSHMI NARAIAN
|
November 3, 1958 |
|
KISHAN NARAYAN Vs. STATE
|
May 23, 1958 |
|
KISHEN RAJ Vs. RADHALAL
|
January 3, 1958 |
|
KISTOORMALL Vs. SATTAR MOHAMED
|
April 3, 1958 |
|
KRISHNA BAI Vs. STATE OF RAJASTHAN
|
April 4, 1958 |
|
KUNDAN Vs. STATE
|
July 4, 1958 |
|
KUNDAN MAL Vs. THIKANA SIRYARI
|
September 23, 1958 |
|
LACHMANA Vs. KISHNA
|
January 14, 1958 |
|
LADHU RAM Vs. RAM KISHAN
|
December 23, 1958 |
|
LADURAM Vs. SHEODEV
|
July 24, 1958 |
|
LAKHI RAM Vs. MAHIDHAN
|
April 8, 1958 |
|
LAL CHAND Vs. RADHA BALLABH
|
January 6, 1958 |
|
LAXMILAL Vs. BHERULAL
|
February 5, 1958 |
|
LIKHMA DAS Vs. GOPAL DAS CHELA
|
January 31, 1958 |
|
LOKCHAND PRITHISINGH Vs. UNION OF INDIA
|
March 21, 1958 |
|
LUNDANMAL Vs. POONAMCHAND
|
September 26, 1958 |
|
M A SADDIQUE Vs. APPELLATE TRIBUNAL OF S T A RAJASTHAN
|
March 11, 1958 |
|
MAHARAJI Vs. NATHA
|
March 31, 1958 |
|
MAKHAN LAL Vs. STATE
|
February 26, 1958 |
|
MANAK CHAND Vs. RAO SHAMBHOO SINGH
|
February 20, 1958 |
|
MANGAL SINGH Vs. M M LAL ATAL R J S DISTT JUDGE BHILWARA
|
January 14, 1958 |
|
MANNALAL Vs. PANEYCHAND
|
September 26, 1958 |
|
MANSINGH Vs. MEWAR TEXTILE MILLS LTD
|
July 23, 1958 |
|
MEGHRAJ Vs. DEVA
|
February 6, 1958 |
|
MEWAR TEXTILE MILLS LTD Vs. STATE
|
January 3, 1958 |
|
MILAPCHAND Vs. STATE
|
January 28, 1958 |
|
MISRILAL Vs. PITHA
|
March 28, 1958 |
|
MIST RIHANA PARVEEN Vs. STATE
|
March 4, 1958 |
|
MITHALAL Vs. KAPOORCHAND
|
July 17, 1958 |
|
MOHANLAL Vs. PRAKASH CHANDER
|
April 3, 1958 |
|
MOHANRAJ Vs. PUKHRAJ
|
September 29, 1958 |
|
MOOL SINGH Vs. POKARDAS
|
April 17, 1958 |
|
MOTI SINGH Vs. CHUNNILAL
|
January 23, 1958 |
|
MRS LEELA JAIN Vs. STATE OF RAJASTHAN
|
November 7, 1958 |
|
MT KRISHNA Vs. STATE OF RAJASTHAN
|
February 3, 1958 |
|
MUKAN KUNWAR Vs. AJEHAND
|
March 19, 1958 |
|
MUKANMAL Vs. SUMER KANWAR
|
November 19, 1958 |
|
MULO Vs. GOKUL
|
March 14, 1958 |
|
MURTI Vs. UMRAO
|
September 13, 1958 |
|
MUSHA Vs. RAMZANI
|
December 3, 1958 |
|
NANAG RAM Vs. MOOL CHAND
|
May 1, 1958 |
|
NARAINLAL Vs. REGISTRAR CO OPERATIVE SOCIETIES RAJASTHAN JAIPUR
|
May 13, 1958 |
|
NARU Vs. NOJI
|
August 1, 1958 |
|
NASIRUDDIN Vs. ABDULLAH MIAN
|
February 21, 1958 |
|
NATHMAL Vs. SANWALRAM
|
January 23, 1958 |
|
NATHU SINGH Vs. AGAR SINGH
|
April 8, 1958 |
|
NATHULAL Vs. STATE
|
February 20, 1958 |
|
OFFICIAL RECEIVER AJMER Vs. ALLA DEEN
|
December 9, 1958 |
|
ONAD SINGH Vs. FATEH SINGH
|
February 4, 1958 |
|
PALI ELECTRICITY CO Vs. INDUSTRIAL TRIBUNAL
|
April 7, 1958 |
|
PANCHU Vs. BALU
|
February 19, 1958 |
|
PARSHADI Vs. PRABHUDAS CHELA
|
July 3, 1958 |
|
PEM SINGH Vs. MOHAN SINGH
|
April 22, 1958 |
|
PRABHATI Vs. ISAR
|
May 17, 1958 |
|
PRABHATI Vs. MANGAL
|
May 5, 1958 |
|
PRABHOO SINGH Vs. STATE OF RAJASTHAN
|
March 12, 1958 |
|
PRAHLAD Vs. AMBAR KAWAR
|
November 17, 1958 |
|
PT BRIJ NIWAS DAS Vs. CHIEF COMMISSIONER STATE OF AJMER AJMER
|
May 14, 1958 |
|
RADHEY Vs. GIRWAR
|
December 23, 1958 |
|
RAM LAL Vs. RAM NIWAS
|
December 8, 1958 |
|
RAM NARAIN Vs. GORDHAN LAL
|
March 3, 1958 |
|
RAM RATAN Vs. UNION OF INDIA
|
August 1, 1958 |
|
RAMDAS Vs. RAJA
|
February 25, 1958 |
|
RAMDEV Vs. PRABHU
|
December 22, 1958 |
|
RAMDHAN Vs. TEHSIL PANCHAYAT JODHPUR
|
September 11, 1958 |
|
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
|
February 17, 1958 |
|
RAMESHWAR Vs. SIND NATIONAL BANK LTD
|
September 5, 1958 |
|
RAMESHWAR Vs. JETHABHAI
|
November 18, 1958 |
|
RAMKISHORE Vs. BHANWARIBAI
|
September 10, 1958 |
|
RAMKUMAR Vs. BHARAT ELECTRICAL AND INDUSTRIAL CORPORATION LTD
|
September 5, 1958 |
|
RAMLAL Vs. HARIRAM
|
August 25, 1958 |
|
RAMNATH Vs. DWARKA PRASAD
|
February 13, 1958 |
|
RAMNATHCHAND Vs. PHOOLCHAND
|
September 12, 1958 |
|
RATAN LAL Vs. SHRI MANDIR SWEETAMBAR JAIN
|
November 6, 1958 |
|
RAWAL NARENDRA SINGH Vs. KAMLA BENIWAL
|
March 11, 1958 |
|
ROOPCHAND Vs. MITHALAL
|
August 19, 1958 |
|
ROSHANLAL Vs. MANOHAR SINGH
|
February 26, 1958 |
|
RUGGA Vs. MOONA
|
January 11, 1958 |
|
RUGGA NATHA Vs. MOONA NANDA
|
May 1, 1958 |
|
S B CHATURVEDI Vs. G C CHATTERJEE
|
April 3, 1958 |
|
SADUL TEXTILE MILLS Vs. WORKMEN OF SADUL TEXTILE MILLS
|
April 1, 1958 |
|
SAJJAN SINGH Vs. BHAGMAL
|
March 20, 1958 |
|
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
February 17, 1958 |
|
SAJJANSINGH Vs. BHOGILAL PANDYA
|
April 7, 1958 |
|
SAMDUKHAN Vs. MADANLAL
|
September 3, 1958 |
|
SHAH JAWAHARLAL Vs. SHAH CHHAGANLAL
|
November 7, 1958 |
|
SHAH PUKH RAJ Vs. CHIMAN
|
July 25, 1958 |
|
SHAMBHOORAM Vs. MANGALSINGH
|
January 28, 1958 |
|
SHEO SAHAYA Vs. BHAGTAWARA
|
January 30, 1958 |
|
SHEODANA Vs. VINAY SINGH
|
October 15, 1958 |
|
SHEONATH SINGH Vs. MADANLAL
|
December 12, 1958 |
|
SHEOPATSINGH Vs. NARISHCHANDRA
|
May 7, 1958 |
|
SHER ALI KHAN Vs. SHEODEV
|
January 10, 1958 |
|
SHER SINGH Vs. TEHSIL PANCHAYAT PADAMPUR
|
August 25, 1958 |
|
SHIVDAN Vs. MISRIMAL
|
December 15, 1958 |
|
SHRI NIWAS Vs. GORDHAN
|
November 19, 1958 |
|
SHYAM SUNDER Vs. STATE OF RAJASTHAN
|
December 8, 1958 |
|
SHYAMLAL Vs. BIPATI
|
April 22, 1958 |
|
SITARAM Vs. JAGANNATH
|
October 6, 1958 |
|
SOBHALAL Vs. SYED NAZIM HUSSAIN
|
October 10, 1958 |
|
STATE Vs. BANWARI
|
October 13, 1958 |
|
STATE Vs. BHAGWANA
|
January 13, 1958 |
|
STATE OF RAJASTHAN Vs. IBRAHIM
|
December 18, 1958 |
|
SUKH SINGH Vs. KANWAR GORDHAN SINGH
|
April 5, 1958 |
|
SUKHLAL Vs. STATE
|
January 17, 1958 |
|
SUMERMAL Vs. BIRDHICHAND
|
April 29, 1958 |
|
SUNDER DAS BHASIN Vs. REGIONAL SETTLEMENT COMMISSIONER JAIPUR
|
October 3, 1958 |
|
SURAJMAL Vs. DOONGARMAL
|
August 6, 1958 |
|
SURAJMAL Vs. BHEROOLAL
|
February 21, 1958 |
|
SYED HIMMATALI Vs. LADU
|
February 4, 1958 |
|
THAKUR GAJENDRA SINGH Vs. TEHSILDAR WEIR
|
March 28, 1958 |
|
TILOKCHAND Vs. LALCHAND
|
December 10, 1958 |
|
UDA Vs. GHASI
|
June 14, 1958 |
|
UDAIBHAN INDUSTRIES LTD Vs. STATE
|
January 20, 1958 |
|
VEER SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
|
February 19, 1958 |
|
VISHAMBHAR NATH Vs. KISHAN GOPAL
|
October 23, 1958 |
|
YAKUB KHAN Vs. GOVT OF RAJASTHAN
|
January 8, 1958 |
|
YUSUF Vs. AUTHORISED DEPUTY CUSTODIAN OF EVACUEE PROPERTY RAJASTHAN
|
April 30, 1958 |
LOGIN