|
ABDULLA KHAN Vs. NAVALA
|
May 9, 1957 |
|
AIDAN Vs. RAM KRISHNA KALLA
|
August 22, 1957 |
|
AMALGAMATED ELECTRICITY CO LTD Vs. STATE OF RAJASTHAN
|
December 17, 1957 |
|
AMBALAL JASRAJ Vs. AMBALAL BADARMAL
|
July 12, 1957 |
|
ARJUN SINGH Vs. STATE
|
November 15, 1957 |
|
ASU RAM Vs. CHAIRMAN CITY IMPROVEMENT COMMITTEE BIKANER
|
October 30, 1957 |
|
AUTOMOBILE TRANSPORT RAJ Vs. STATE OF RAJASTHAN JAIPUR
|
April 19, 1957 |
|
AZIM KHAN Vs. STATE
|
October 8, 1957 |
|
AZIZKHAN Vs. STATE
|
May 10, 1957 |
|
BADRI LAL Vs. STATE
|
December 5, 1957 |
|
BADRI PRATAP GUPTA Vs. STATE OF RAJASTHAN
|
October 9, 1957 |
|
BAHADUR SINGH Vs. H H THE RAJPRAMUKH OF RAJASTHAN
|
February 12, 1957 |
|
BAHADUR SINGH Vs. BUDHA
|
December 9, 1957 |
|
BALA Vs. RAO RAJA UDAI SINGH
|
September 9, 1957 |
|
BALU Vs. STATE
|
July 5, 1957 |
|
BANSHILAL Vs. STATE OF RAJASTHAN
|
October 14, 1957 |
|
BANSILAL ON BEHALF OF SHRI EKLING COTTON GINNING AND PRESSING Vs. COMMISSIONER OF INCOME-TAX
|
July 11, 1957 |
|
BASANTI BAI Vs. MOHANLAL
|
June 7, 1957 |
|
BHAIRONDAN TOLARAM Vs. STATE OF RAJASTHAN
|
August 9, 1957 |
|
BHANWARI MST Vs. BHONRIYA
|
January 21, 1957 |
|
BHANWRI SINGH Vs. DY C M E LOCO SHOPS W RLY AJMER
|
December 20, 1957 |
|
BHONRALAL Vs. GAINDABAI
|
September 5, 1957 |
|
BHONRILAL Vs. GOVERNMENT OF RAJASTHAN
|
March 19, 1957 |
|
BHOPALSINGH Vs. STATE OF RAJASTHAN
|
August 27, 1957 |
|
BHUPENDRA SINGH Vs. THAKUR GULAB SINGH
|
December 23, 1957 |
|
BHURAMAL Vs. STATE
|
March 19, 1957 |
|
BHURIA Vs. NARAIN
|
February 28, 1957 |
|
BIJAI LAXMI TRADING CO Vs. STATE
|
May 1, 1957 |
|
BIRAD DAN Vs. STATE
|
September 18, 1957 |
|
BIRBAL Vs. LAL SINGH
|
April 10, 1957 |
|
BIRDICHAND Vs. STATE OF RAJASTHAN
|
May 9, 1957 |
|
BIRMARAM Vs. STATE OF RAJASTHAN
|
October 28, 1957 |
|
BISHAMBHAR DAYAL Vs. CHIEF PANCHAYAT OFFICER RAJ
|
October 15, 1957 |
|
CAGETAN ROSARIA ALVERES Vs. HAKUL
|
March 4, 1957 |
|
CHANDA Vs. GANGADHAR
|
March 7, 1957 |
|
CHANDANBAI Vs. JAGJIWANLAL
|
November 8, 1957 |
|
CHANDANMAL Vs. SALERAJ
|
October 15, 1957 |
|
CHANDER Vs. PANNALAL
|
July 26, 1957 |
|
CHANDKANWAR Vs. RAMBHAJAN
|
May 17, 1957 |
|
CHHAGAN RAJ Vs. SUGAN MAL
|
November 13, 1957 |
|
CHIMANLAL Vs. STATE
|
August 5, 1957 |
|
CUSTODIAN EVACUEE PROPERTY RAJASTHAN Vs. MOHD SAEED
|
May 10, 1957 |
|
DALELSINGH Vs. TEHSILDAR OF CHHOTI SADRI
|
September 12, 1957 |
|
DARIYA Vs. SUBA
|
May 30, 1957 |
|
DEVA Vs. SHEOCHAND
|
April 26, 1957 |
|
DHULA Vs. STATE
|
February 22, 1957 |
|
DOONGARMAL Vs. ROOPSINGH
|
April 30, 1957 |
|
DUDUWALA AND CO Vs. INDUSTRIAL TRIBUNAL
|
July 29, 1957 |
|
DWARKACHAND Vs. STATE OF RAJASTHAN
|
August 2, 1957 |
|
FIRM MAKHULAL AYODHYA PRASAD BHARATPUR Vs. STATE OF RAJASTHAN
|
December 20, 1957 |
|
FIRM MURLIDHAR BRIJMOHAN OF JHUNJHUNU Vs. STATE OF RAJASTHAN
|
March 12, 1957 |
|
G K TANDON Vs. JUDICIAL COMMISSIONER STATE OF AJMER
|
January 4, 1957 |
|
G K TANDON Vs. CHIEF COMMISSIONER STATE OF AJMER
|
September 4, 1957 |
|
GANGA DUTT Vs. BHAGWANDAS TAPARIA
|
December 9, 1957 |
|
GANI Vs. DHAPURI
|
January 29, 1957 |
|
GANPAT Vs. NARSINGH DASS
|
August 22, 1957 |
|
GAURI SHANKER Vs. MUNICIPAL BOARD JHUNJHUNU
|
December 16, 1957 |
|
GENA Vs. BIRDHICHAND
|
December 9, 1957 |
|
GHANSA SINGH Vs. STATE
|
July 31, 1957 |
|
GHISYA Vs. GYARSA
|
June 4, 1957 |
|
GIRWAR Vs. SUKHLA
|
May 4, 1957 |
|
GOPAL Vs. STATE
|
October 29, 1957 |
|
GOPIBAI Vs. MANGILAL
|
April 17, 1957 |
|
GOVIND SAHAI Vs. FATTA
|
July 2, 1957 |
|
GOVIND SINGH Vs. DEORAJ
|
August 27, 1957 |
|
HANSIA Vs. BAKHTAWARMAL
|
October 8, 1957 |
|
HANUMAN DUTT Vs. HAZARIMAL
|
November 12, 1957 |
|
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
|
December 12, 1957 |
|
HARGOVIND Vs. NARAINDAS
|
February 5, 1957 |
|
HARLAL Vs. STATE
|
September 13, 1957 |
|
HARNAND Vs. STATE
|
March 13, 1957 |
|
HEERSINGH Vs. VEERKA
|
December 9, 1957 |
|
HIRALAL Vs. CHEIF PANCHAYAT OFFICER RAJASTHAN JAIPUR
|
August 7, 1957 |
|
HIRO MINOR Vs. MAHANT JAMNADAS
|
July 25, 1957 |
|
HUKAM CHAND Vs. LAXMI NARAIN
|
August 30, 1957 |
|
HUSSAIN MOHD Vs. STATE OF RAJASTHAN
|
September 17, 1957 |
|
ILAICHI MST Vs. SHIVRAM
|
January 29, 1957 |
|
ISHRA Vs. OKHA
|
March 13, 1957 |
|
ISHWAR DUTTA Vs. BASDEO SAHAI
|
August 6, 1957 |
|
ISMAIL Vs. RAJASTHAN STATE
|
November 25, 1957 |
|
JAGANNATH Vs. CHIRANJILAL
|
March 6, 1957 |
|
JAGANNATH Vs. KUNDAN MAL
|
May 10, 1957 |
|
JAGOO Vs. MISRILAL
|
December 16, 1957 |
|
JAI HIND CO OPERATIVE TRANSPORT SOCIETY LTD Vs. A A TRANSPORT OF THE STATE TRANSPORT AUTHORITY RAJ JAIPUR
|
September 10, 1957 |
|
JAIDAYAL Vs. UMRAO HARCHAND AHIR
|
December 2, 1957 |
|
JAIKISHAN Vs. STATE OF RAJASTHAN
|
September 19, 1957 |
|
JAILA Vs. MOJIYA
|
November 2, 1957 |
|
JAIPUR BENCH SHIVKUMAR Vs. BALLABHDASS
|
May 29, 1957 |
|
JAIPUR METALS AND ELECTRICALS LIMITED Vs. STATE OF RAJASTHAN
|
March 18, 1957 |
|
JAIRAMDAS Vs. REGIONAL TRANSPORT
|
April 30, 1957 |
|
JAMAN SINGH Vs. GORDHAN SINGH
|
February 6, 1957 |
|
JAMWANT SINGH Vs. STATE OF RAJASTHAN
|
April 11, 1957 |
|
JASWANTSINGH Vs. ASSISTANT JUDGE MAHSANA
|
November 5, 1957 |
|
JEO RAJ Vs. STATE OF RAJASTHAN
|
October 14, 1957 |
|
JETHMAL Vs. HEERALAL
|
May 24, 1957 |
|
JHUMARLAL Vs. STATE
|
February 15, 1957 |
|
JHUNTIYA Vs. BALA
|
January 18, 1957 |
|
JOGARAM CHELA KISHNARAM Vs. VIRDHA RAM
|
May 3, 1957 |
|
JORA Vs. PRABHU NARAIN
|
May 6, 1957 |
|
K K WADHWANI Vs. STATE OF RAJASTHAN
|
April 24, 1957 |
|
KALYANLAL Vs. SHAMSUDDIN
|
May 1, 1957 |
|
KANHAIYALAL Vs. STATE OF RAJASTHAN
|
April 16, 1957 |
|
KANHAIYALAL Vs. STATE OF RAJASTHA
|
December 16, 1957 |
|
KANWAR RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
|
December 27, 1957 |
|
KEDARNATH Vs. BRAHMANAND
|
December 4, 1957 |
|
KESARLAL Vs. BHANWARLAL
|
February 22, 1957 |
|
KESHAWANAND GUPTA Vs. AFROZA BEGUM
|
November 13, 1957 |
|
KESRA Vs. BEGA
|
June 12, 1957 |
|
KHEMCHAND TEJWANI Vs. STATE OF RAJASTHAN
|
September 11, 1957 |
|
KISHAN DAYAL Vs. STATE
|
September 27, 1957 |
|
KISHANLAL Vs. COLLECTOR BHARATPUR
|
November 20, 1957 |
|
KISHANLAL Vs. JAGDISH SAHAI
|
March 28, 1957 |
|
L N SHARMA Vs. M J MARDIA
|
December 6, 1957 |
|
LABHURAM Vs. KUBERDAN
|
September 3, 1957 |
|
LADHU SINGH Vs. MADHO SINGH
|
July 10, 1957 |
|
LADHURAM Vs. SURAJ BUX
|
August 9, 1957 |
|
LOKASHAH JAIN UDOYOG MANDIR LTD Vs. KALOORAM
|
August 25, 1957 |
|
MADAN GOPAL Vs. THAKUR SAMANDAR SINGH
|
March 28, 1957 |
|
MADAN LAL Vs. GOVT OF RAJASTHAN
|
August 12, 1957 |
|
MADANLAL Vs. DURGADUTT
|
April 30, 1957 |
|
MAHA SINGH Vs. SURJYA
|
May 4, 1957 |
|
MAHABIR PRASAD Vs. SAWAI CHAND
|
March 22, 1957 |
|
MAHALAXMI MILLS COMPANY LIMITED BEAWAR Vs. CHIEF COMMISSIONER STATE OF AJMER AJMER
|
October 16, 1957 |
|
MAHARAJA KISHANGARH MILLS LTD Vs. MUNICIPAL BOARD KISHANGARH
|
November 22, 1957 |
|
MAHARAJA SHRI UMAID MILLS Vs. TEXTILE LABOUR UNION RED FLAG PALI
|
September 16, 1957 |
|
MAHARAJA SHRI UMAID MILLS LTD Vs. MUNICIPAL BOARD PALI
|
September 27, 1957 |
|
MAHAVEERCHAND Vs. SHRI BHANWARLAL
|
November 4, 1957 |
|
MALURAM Vs. STATE OF RAJASTHAN
|
April 23, 1957 |
|
MAN KANWAR Vs. SALEHRAJ
|
October 29, 1957 |
|
MANA Vs. MOOLHAS
|
August 9, 1957 |
|
MANG1YA Vs. GULAB SINGH
|
May 3, 1957 |
|
MANGILAL Vs. SITARAM
|
May 9, 1957 |
|
MANGILAL Vs. COLLECTOR OF BHILWARA
|
October 11, 1957 |
|
MANGLA Vs. TEHSILDAR KISHANGARH
|
July 3, 1957 |
|
MANGTI Vs. CHETU
|
January 2, 1957 |
|
MANGU Vs. STATE
|
December 20, 1957 |
|
MANGYA Vs. SHEO PRASAD
|
May 1, 1957 |
|
MANOHAR SINGH Vs. JAGAN NATH
|
December 31, 1957 |
|
MATOLIRAM Vs. LALA NANUMAL
|
December 11, 1957 |
|
MD SHAFIUDDIN Vs. CHATUR BHUJ
|
December 16, 1957 |
|
MILAKHRAJ Vs. JAGDISH CHANDRA
|
March 19, 1957 |
|
MISHRI MAL Vs. DHANNA
|
April 20, 1957 |
|
MOHAN Vs. STATE
|
January 2, 1957 |
|
MOHANLAL Vs. MOHAN BAI
|
July 3, 1957 |
|
MOHANLAL KOTHARI Vs. MAHBOOB
|
October 9, 1957 |
|
MOKH RAM Vs. GOVERNMENT OF RAJASTHAN
|
June 20, 1957 |
|
MOOLCHAND Vs. STATE
|
April 2, 1957 |
|
MOOLSINGH Vs. STATE
|
December 9, 1957 |
|
MOOLYA Vs. ASU SINGH
|
August 21, 1957 |
|
MOTILAL GORI LAL Vs. RAM PAL JAGANNATH
|
January 18, 1957 |
|
MUNSHI SHEIKHZADA SYED SHER MOHAMMED Vs. CUSTODIAN OF EVACUEE PROPERTY AJMER
|
November 4, 1957 |
|
NANCHI Vs. DAULAT RAM
|
April 22, 1957 |
|
NARAIN Vs. STATE
|
June 4, 1957 |
|
NARAIN SINGH Vs. BAJRANG SINGH
|
March 20, 1957 |
|
NARSINGH DASS Vs. MOOL RAJ
|
September 11, 1957 |
|
NATHU Vs. CHUMA
|
September 9, 1957 |
|
NEEMBA Vs. BHANARAM
|
October 8, 1957 |
|
NOOR MOHAMMAD Vs. PIRU BHAI
|
October 31, 1957 |
|
OFFICIAL LIQUIDATOR KARACHI MUTUAL ASSURANCE CO LTD Vs. L B SUJAN
|
November 27, 1957 |
|
PANCHIA Vs. HARNATH
|
December 20, 1957 |
|
PANCHOO SINGH Vs. BALA SAHAI
|
May 28, 1957 |
|
PANNA Vs. BOARD OF REVENUE FOR RAJASTHAN
|
September 20, 1957 |
|
PARTA Vs. BHURA SINGHJI
|
February 5, 1957 |
|
PRABHU DAYAL Vs. MILAP CHAND
|
August 20, 1957 |
|
PRAHLAD Vs. SECRETARY MUNICIPAL BOARD JODHPUR
|
July 23, 1957 |
|
PRATAP SINGH Vs. STATU
|
November 6, 1957 |
|
PRATHVI SINGH Vs. URJIYA
|
June 6, 1957 |
|
PRATINGA Vs. STATE
|
July 24, 1957 |
|
PT KALICHARAN SHARMA Vs. CHIEF PANCHAYAT OFFICER JAIPUR
|
October 14, 1957 |
|
PUKHRAJ Vs. MOHAMMED ALI
|
April 5, 1957 |
|
PUNIA Vs. KALU
|
February 7, 1957 |
|
PUNJAB NATIONAL BANK Vs. JETHMAL DANMAL
|
October 31, 1957 |
|
PUNJAB NATIONAL BANK LTD Vs. AMERICAN INSURANCE CO LTD
|
October 28, 1957 |
|
PURANMAL Vs. RAMJILAL
|
August 12, 1957 |
|
PURSHOTAMLAL Vs. MUNICIPAL BOARD BANSWARA
|
June 19, 1957 |
|
QASIM Vs. BANSILAL
|
March 20, 1957 |
|
RADHA KISHAN Vs. LAXMINARAIN
|
August 20, 1957 |
|
RAGHUNATH RAI Vs. STATE OF RAJASTHAN
|
July 30, 1957 |
|
RAGHUVAR DAYAL Vs. HARGOVIND
|
September 26, 1957 |
|
RAJA KALYAN SINGH Vs. STATE OF RAJASTHAN
|
March 14, 1957 |
|
RAJA RAM SINGH Vs. PUROHIT UDAI NARAIN
|
February 2, 1957 |
|
RAJENDRA Vs. STATE OF RAJASTHAN
|
October 27, 1957 |
|
RAJHUMAL Vs. STATE OF RAJASTHAN
|
March 19, 1957 |
|
RAM CHARAN Vs. RESIDENTS OF SHAHABAD WARD BARAN
|
March 13, 1957 |
|
RAM SINGH Vs. THAKURIA
|
July 11, 1957 |
|
RAM SINGH Vs. MADHO SINGH
|
May 15, 1957 |
|
RAMANAND Vs. UNION OF INDIA
|
February 4, 1957 |
|
RAMDEO Vs. GANGARAM
|
March 12, 1957 |
|
RAMDEO Vs. GULABCHAND
|
December 5, 1957 |
|
RAMESHWAR Vs. TARA SINGH
|
October 8, 1957 |
|
RAMESHWAR Vs. RAMDHAN
|
January 22, 1957 |
|
RAMKISHEN RAMNARAIN AGARWAL Vs. VALLABH DASS CHUNNILAL
|
December 9, 1957 |
|
RAMLAL Vs. GANGAJAL
|
January 19, 1957 |
|
RAMNATH Vs. SURAJMAL
|
August 6, 1957 |
|
RAMSWARUP Vs. KESAR
|
November 18, 1957 |
|
RAMZANI Vs. RANI KUMAR
|
March 27, 1957 |
|
RANULAL Vs. DAUDAS
|
February 28, 1957 |
|
RAO SANGRAMSINGH Vs. STATE OF RAJASTHAN
|
March 18, 1957 |
|
RAO UDAI SINGH STATE Vs. RAJASTHAN
|
October 25, 1957 |
|
RATIRAM Vs. STATE OF RAJASTHAN
|
August 7, 1957 |
|
RAWAT Vs. STATE OF RAJASTHAN
|
April 30, 1957 |
|
REOTI PRASAD Vs. UMRAO
|
June 3, 1957 |
|
REWAD Vs. BAKHTAWAR
|
May 4, 1957 |
|
ROOPA Vs. MANNALAL
|
September 10, 1957 |
|
RUPA Vs. CHHOGALAL
|
July 16, 1957 |
|
SABBIRALI Vs. STATE
|
August 14, 1957 |
|
SAMDUKHAN Vs. MADANLAL
|
September 6, 1957 |
|
SANWAL RAM Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY JAIPUR AND
|
September 9, 1957 |
|
SARDARA Vs. SUKHRAM
|
June 7, 1957 |
|
SARWAN Vs. LALA BADRI PRASAD
|
August 14, 1957 |
|
SAYARMAL Vs. STATE
|
April 30, 1957 |
|
SETHI MARBLE STONE INDUSTRIES Vs. STATE OF RAJASTHAN
|
November 22, 1957 |
|
SEU Vs. CHUNILAL
|
July 27, 1957 |
|
SHAH ALIM UDDIN Vs. SATISH CHANDRA AGARWAL
|
December 12, 1957 |
|
SHAITANA Vs. RAJASTHAN BOARD OF REVENUE
|
October 17, 1957 |
|
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
|
July 23, 1957 |
|
SHANKERDEO BHARTI Vs. STATE OF RAJASTHAN
|
July 22, 1957 |
|
SHANKERLAL Vs. CHATURBHUJ
|
August 13, 1957 |
|
SHANTILAL Vs. STATE
|
March 21, 1957 |
|
SHEEL CHAND Vs. KALU
|
May 1, 1957 |
|
SHEOBUX Vs. BHURIYA
|
March 6, 1957 |
|
SHEOKARAN Vs. DULLA
|
October 15, 1957 |
|
SHEONATH Vs. HAZARI
|
May 9, 1957 |
|
SHIV SHANKER Vs. STATE OF RAJASTHAN
|
October 9, 1957 |
|
SHIV SINGH Vs. HARJI RAM
|
September 4, 1957 |
|
SHRIMATI TARA DEVI Vs. SHRINATH
|
January 25, 1957 |
|
SHYAM BEHARILAL Vs. THAKUR BHOM SINGH
|
January 23, 1957 |
|
SHYAMLAL Vs. STATE OF RAJASTHAN
|
December 13, 1957 |
|
SINDHI NATHURAM ATMARAM Vs. STATE
|
September 6, 1957 |
|
SITARAM Vs. KANA
|
April 9, 1957 |
|
SOBHAG SINGH Vs. RUKAM KUNWAR THAKURANI
|
January 23, 1957 |
|
SRIYA Vs. BIHARILAL
|
July 1, 1957 |
|
STATE Vs. BIRDA
|
March 7, 1957 |
|
STATE Vs. ADRA
|
September 6, 1957 |
|
STATE Vs. REHMAN
|
September 20, 1957 |
|
STATE Vs. RAM PRASAD
|
September 25, 1957 |
|
STATE Vs. DALLELA
|
October 4, 1957 |
|
STATE Vs. RAMZIA
|
September 26, 1957 |
|
STATE Vs. JUJARSINGH
|
December 18, 1957 |
|
STATE Vs. SOHANLAL
|
December 9, 1957 |
|
STATE OF RAJASTHAN Vs. ABDUL AZIZ
|
November 20, 1957 |
|
STATE OF RAJASTHAN Vs. PANNALAL
|
September 19, 1957 |
|
STATE OF RAJASTHAN Vs. BHANWARLAL
|
March 21, 1957 |
|
STATE OF RAJASTHAN Vs. TARACHAND
|
July 17, 1957 |
|
SUKHDAN Vs. STATE
|
March 26, 1957 |
|
SUKHDEO Vs. THAKUR JUNJAR KARAN
|
September 19, 1957 |
|
SUNDERLAL Vs. STATE OF RAJASTHAN
|
April 29, 1957 |
|
SURAJ PRASAD Vs. MOOLCHAND
|
November 22, 1957 |
|
SURAJMAL Vs. HIRALAL
|
April 15, 1957 |
|
SURENDRA KUMAR JAIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION AJMER
|
February 1, 1957 |
|
TEJ SINGH Vs. STATE
|
October 10, 1957 |
|
TEJUMAL Vs. STATE
|
March 20, 1957 |
|
THAKUR AMAR SINGH Vs. STATE
|
August 24, 1957 |
|
THAKUR DALEEP SINGH Vs. THAKUR HANUMAN SINGH
|
April 11, 1957 |
|
THAKUR JAIKRIT SINGH Vs. SOHAN RAJ
|
May 23, 1957 |
|
THAKUR RANBIR SINGH Vs. STATE OF RAJASTHAN
|
December 20, 1957 |
|
UDAILAL Vs. STATE OF RAJASTHAN
|
July 23, 1957 |
|
UDARAM Vs. NAIB TEHSILDAR RAMGARH
|
October 25, 1957 |
|
UNION OF INDIA Vs. ASKARAN
|
April 19, 1957 |
|
USHA RANI SHALLEY OF AJMER Vs. M L BHATTACHARYA
|
August 21, 1957 |
|
UTTAM SINGH Vs. KISHAN
|
June 4, 1957 |
|
VIDYAWATI Vs. LOKUMAL
|
March 22, 1957 |
|
VIJAI SINGH Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
March 12, 1957 |
|
VIJAY TRANSPORT CO Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY JAIPUR AND
|
August 1, 1957 |
|
VISHWANATH Vs. PT JHAMANLAL
|
August 23, 1957 |
LOGIN