|
ABDUL GAFOOR Vs. SENSMAL
|
October 19, 1954 |
|
ABDUL REHMAN KHAN Vs. STATE
|
November 12, 1954 |
|
AJMER MUNICIPAL COMMITTEE Vs. JETHANAND WADHUMAL
|
May 15, 1954 |
|
ALLADIN Vs. KARIMBUX AND OTHERS
|
April 7, 1954 |
|
AMAR CHAND Vs. SHANKARI
|
May 11, 1954 |
|
AMAR SINGH MADHO SINGH Vs. STATE OF RAJASTHAN
|
August 23, 1954 |
|
AMARCHAND Vs. SUKHRAM
|
March 16, 1954 |
|
AMI KAUR Vs. BANSI
|
January 7, 1954 |
|
AMIRCHAND Vs. VAID RAMCHANDRA
|
May 3, 1954 |
|
ARJUN Vs. STATE OF RAJASTHAN
|
November 16, 1954 |
|
ASHKARAN Vs. SANTOK CHAND
|
March 9, 1954 |
|
ASSANDAS Vs. NATHIRMAL
|
February 19, 1954 |
|
ATRAJ Vs. STATE
|
August 9, 1954 |
|
BADAMI Vs. ANAND BHANWAR BANK
|
April 30, 1954 |
|
BADHAVA SINGH Vs. CHARAN SINGH
|
March 1, 1954 |
|
BADRA Vs. STATE
|
January 20, 1954 |
|
BAJRANGLAL Vs. STATE
|
November 26, 1954 |
|
BALA Vs. STATE
|
May 13, 1954 |
|
BALDEVI Vs. RAMNATH
|
November 22, 1954 |
|
BALGOVIND Vs. MAHADEVA
|
December 3, 1954 |
|
BALKISHAN Vs. JUGRAJ
|
April 30, 1954 |
|
BANA RAM Vs. RENT CONTROLLER JAIPUR
|
August 6, 1954 |
|
BANARSI BAI Vs. GHISOOLAL
|
August 6, 1954 |
|
BANARSILAL Vs. SHRI BHAGWAN
|
July 14, 1954 |
|
BANEYSINGH Vs. GANGASAHAI
|
April 2, 1954 |
|
BANSILAL Vs. KALYAN
|
January 8, 1954 |
|
BANTA SINGH Vs. STATE
|
February 11, 1954 |
|
BANWARILAL Vs. NATHULAL
|
February 10, 1954 |
|
BARKATALI Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY OF INDIA
|
January 18, 1954 |
|
BARKATALI Vs. GIRDHARI SINGH
|
September 22, 1954 |
|
BASTIMAL Vs. LEHRIRAM
|
April 2, 1954 |
|
BEGUM FEJUN Vs. STATE
|
April 22, 1954 |
|
BEGUM FEJUN Vs. STATE
|
December 23, 1954 |
|
BEOPARIA Vs. STATE OF AJMER
|
July 30, 1954 |
|
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
|
January 18, 1954 |
|
BHAGWATILAL Vs. STATE
|
January 28, 1954 |
|
BHAIRON LAL Vs. BHAGWAT DUTT THAKUR COLLECTOR KOTAH
|
September 29, 1954 |
|
BHAWANISHANKER Vs. ROOPSHANKER
|
July 16, 1954 |
|
BHIKAMCHAND Vs. STATE OF RAJASTHAN
|
July 27, 1954 |
|
BHONREYLAL Vs. RAM SINGH
|
August 30, 1954 |
|
BHOOR DAN Vs. HEMA
|
December 16, 1954 |
|
BHURA Vs. MURARDAN
|
October 23, 1954 |
|
BIJAILAL Vs. STATE
|
February 23, 1954 |
|
BIRBAL Vs. THAMMAN SINGH
|
December 2, 1954 |
|
BIRDHICHAND Vs. STATE
|
February 18, 1954 |
|
BISHNA Vs. STATE
|
July 19, 1954 |
|
BITHALDAS Vs. CHANDRATAN
|
October 8, 1954 |
|
BRIJMOHAN Vs. THAKURJI SHRI RANJIT BEHARIJI
|
February 10, 1954 |
|
CHANDRA BHAN AND OTHERS Vs. MISRIMAL AND OTHERS
|
August 30, 1954 |
|
CHATUREY Vs. HIRA
|
December 17, 1954 |
|
CHAUTH MAL Vs. JINSI
|
December 9, 1954 |
|
CHHAJIA Vs. BOARD OF REVENUE RAJASTHAN
|
February 19, 1954 |
|
CHHITAR Vs. PARSADI
|
June 23, 1954 |
|
CHHOTA Vs. STATE OF RAJASTHAN
|
November 25, 1954 |
|
CHIEF ENGINEER B AND R JAIPUR Vs. HARBANS SINGH
|
July 15, 1954 |
|
DALJEET SINGH Vs. BOARD OF REVENUE
|
November 8, 1954 |
|
DALURAM Vs. RAMESHWAR
|
September 8, 1954 |
|
DAULAT SINGH Vs. STATE OF RAJASTHAN
|
March 16, 1954 |
|
DAULATRAM Vs. BHOMRAJ
|
December 23, 1954 |
|
DEWA Vs. BHELIA
|
May 14, 1954 |
|
DHANNA Vs. HARI SINGH
|
December 23, 1954 |
|
DHANNA Vs. CHANDRA
|
September 7, 1954 |
|
DHANNALAL Vs. STATE
|
August 4, 1954 |
|
DHOKAL SINGH Vs. RIDHMAL
|
November 1, 1954 |
|
DHULA Vs. HARLAL
|
December 16, 1954 |
|
DINDAYAL Vs. BASUDEO
|
October 15, 1954 |
|
DULICHAND Vs. STATE
|
August 23, 1954 |
|
DUNGARMAL Vs. S D M RATANGARH
|
August 23, 1954 |
|
DURJAN SINGH Vs. STATE
|
April 27, 1954 |
|
FIRM SIRILAL MANGILAL Vs. SUGANCHAND
|
December 23, 1954 |
|
GADDAR Vs. STATE
|
January 21, 1954 |
|
GANESHILAL Vs. RAMGOPAL
|
July 13, 1954 |
|
GANGABUX Vs. AYODHYAPRASAD
|
March 22, 1954 |
|
GENERAL MOTOR BUS SERVICE TONK Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
|
July 28, 1954 |
|
GEORGE ANTHONY MONTERIO Vs. STATE
|
December 10, 1954 |
|
GHASI Vs. GIRDHARI
|
December 14, 1954 |
|
GHASI LAL BAGORIA Vs. MUNICIPAL BOARD GANGAPUR CITY
|
November 16, 1954 |
|
GIDHA Vs. PYARE LAL
|
May 13, 1954 |
|
GIRRAJ PRASAD Vs. SHRIMATI DHAKAN BAI
|
September 20, 1954 |
|
GORDHAN Vs. KISHAN LAL
|
May 6, 1954 |
|
GORDHAN LAL Vs. NATHU LAL
|
August 27, 1954 |
|
GOSWAMI SHRI BALLABHLALJI MAHARAJ Vs. STATE OF RAJASTHAN
|
January 8, 1954 |
|
GOVERDHANLAL Vs. BAKHTAWARLAL
|
March 1, 1954 |
|
GOVINDRAM Vs. LEKHU
|
March 8, 1954 |
|
GULAB SHANKAR Vs. RAM NARAIN
|
July 19, 1954 |
|
GUMANMAL Vs. SHAMBHULAL
|
January 19, 1954 |
|
GURUBUX RAI Vs. AMAN SINGH
|
November 19, 1954 |
|
GURUBUX SINGH Vs. STATE
|
October 8, 1954 |
|
GYARSI Vs. STATE
|
August 30, 1954 |
|
HAJI ABDUL GHAFOOR Vs. STATE OF RAJASTHAN
|
April 5, 1954 |
|
HAR PRASAD Vs. UNION OF INDIA
|
February 18, 1954 |
|
HARLAL Vs. JAINDRA SINGH
|
September 10, 1954 |
|
HARMUKH Vs. KANHAIYALAL
|
August 9, 1954 |
|
HARNARAIN Vs. MOOL CHAND
|
August 31, 1954 |
|
HARPRASAD Vs. REVENUE BOARD RAJASTHAN
|
April 13, 1954 |
|
HAVJI Vs. BADA
|
March 26, 1954 |
|
HEERA Vs. UDAIRAM
|
March 2, 1954 |
|
HEERALAL Vs. MAHADEO
|
February 2, 1954 |
|
HEMSINGH Vs. MOTISINGH
|
November 30, 1954 |
|
HIRAGIR Vs. HEMRAJ
|
December 22, 1954 |
|
HUKAM CHAND Vs. STATE
|
June 18, 1954 |
|
HUKUM SINGH MILAP SINGH Vs. STATE OF AJMER
|
January 8, 1954 |
|
INDER SINGH Vs. STATE OF RAJASTHAN
|
January 29, 1954 |
|
ISMAIL Vs. HANSRAJ AND ANOTHER,
|
November 26, 1954 |
|
JAILAL Vs. BADRI LAL
|
December 16, 1954 |
|
JAISINGH Vs. TAHSILDAR NEEM KA THANA
|
March 2, 1954 |
|
JAMNALAL Vs. SHANKER SINGH
|
November 3, 1954 |
|
JAMNALAL Vs. DEO CHAND
|
November 5, 1954 |
|
JAWANING Vs. STATE
|
December 21, 1954 |
|
JAWANMAL Vs. KANTILAL
|
September 15, 1954 |
|
JEEWAN ALI Vs. BHURI LAL
|
March 26, 1954 |
|
JETHMAL Vs. AMBSINGH
|
November 26, 1954 |
|
JHABARMAL Vs. UNION OF INDIA
|
February 5, 1954 |
|
JIWIBAI Vs. MESSERS LAXMICHAND ABASBHAI
|
August 30, 1954 |
|
JOHRI Vs. MANNALAL
|
November 30, 1954 |
|
JUBAR MAL Vs. STATE
|
August 26, 1954 |
|
KAJODMAL Vs. BALURAM
|
January 18, 1954 |
|
KALU Vs. MAMOTI SAHAI
|
March 20, 1954 |
|
KALYA Vs. STATE
|
July 6, 1954 |
|
KAMAL SINGH Vs. STATE
|
August 12, 1954 |
|
KANA Vs. STATE
|
August 23, 1954 |
|
KANARAM Vs. BAG SINGH
|
September 6, 1954 |
|
KANHAIYA Vs. STATE
|
December 23, 1954 |
|
KANHAIYALAL AZAD Vs. DISTRICT MAGISTRATE
|
October 8, 1954 |
|
KANWARLAL Vs. STATE
|
March 5, 1954 |
|
KASTOORCHAND Vs. MOTILAL
|
September 8, 1954 |
|
KEDARNATH Vs. SITARAM
|
September 17, 1954 |
|
KESHAVA RAI Vs. STATE
|
June 16, 1954 |
|
KESRILAL Vs. MATHURALAL
|
March 1, 1954 |
|
KHAIRULLAH Vs. NAZIR SHAH
|
October 13, 1954 |
|
KHATOON Vs. BHONRI
|
March 8, 1954 |
|
KISHAN LAL Vs. KHACHERA
|
December 24, 1954 |
|
KISHAN LAL Vs. SOHANLAL AND OTHERS
|
September 10, 1954 |
|
KISHANDAS Vs. PARASRAM
|
March 22, 1954 |
|
KISHANLAL Vs. SOHANLAL
|
September 19, 1954 |
|
KISHEN LAL L R OF MOHANLAL Vs. SOHANLAL
|
January 18, 1954 |
|
KISHNA Vs. HEMA
|
March 25, 1954 |
|
KISHNA Vs. GHEESA
|
August 5, 1954 |
|
KUNDAN Vs. MOOLCHAND
|
December 3, 1954 |
|
LAKSHMAN PURI Vs. MOTIPURI
|
August 12, 1954 |
|
LALCHAND Vs. LABURA
|
August 6, 1954 |
|
LALCHAND Vs. CHAMPALAL
|
December 3, 1954 |
|
LAXMICHAND Vs. STATE OF RAJASTHAN
|
November 24, 1954 |
|
LAXMILAL Vs. ONKARLAL
|
April 30, 1954 |
|
LAXMINARAIN Vs. STATE
|
November 17, 1954 |
|
LILA Vs. STATE
|
July 8, 1954 |
|
LOHRE Vs. PEDDI
|
August 17, 1954 |
|
MADHO RAI Vs. MOHAMMED UMAR
|
July 16, 1954 |
|
MADHOSINGH Vs. STATE OF RAJASTHAN
|
January 13, 1954 |
|
MADHOSINGH Vs. UNION OF INDIA
|
November 2, 1954 |
|
MAHARAJ AMAR SINGHJI Vs. SHRI CHAND
|
September 20, 1954 |
|
MAHARAJA SHRI UMAID MILLS LTD Vs. INDUSTRIAL TRIBUNAL JAIPUR
|
September 15, 1954 |
|
MAHARAJA SHRI UMAID MILLS LTD Vs. STATE OF RAJASTHAN
|
April 9, 1954 |
|
MALCAHND Vs. STATE OF RAJASTHAN
|
November 30, 1954 |
|
MALCHAND Vs. STATE
|
August 11, 1954 |
|
MAN SINGH Vs. SURJA RAM
|
August 19, 1954 |
|
MANAK CHAND Vs. KEWAL CHAND
|
March 22, 1954 |
|
MANAKLAL Vs. MADANLAL
|
February 5, 1954 |
|
MANDANSING Vs. RAGHUNATHSINGH
|
August 12, 1954 |
|
MANGLIA Vs. SHYAMLAL
|
September 25, 1954 |
|
MEGHRAJ Vs. STATE OF RAJASTHAN
|
July 22, 1954 |
|
MILAP CHAND Vs. DWARKA DAS
|
April 22, 1954 |
|
MISRIMAL Vs. BALWANT SINGH
|
January 13, 1954 |
|
MISRIMAL Vs. HAZARIMAL
|
December 1, 1954 |
|
MOHANLAL Vs. CHIMANLAL
|
August 14, 1954 |
|
MOHD AHMED Vs. PANNA LAL
|
March 31, 1954 |
|
MOOLCHAND Vs. SHYAMDAL
|
August 25, 1954 |
|
MOTI BAI Vs. STATE
|
August 4, 1954 |
|
MOTI BAI Vs. STATE
|
June 21, 1954 |
|
MUNICIPAL BOARD BUNDI Vs. KALYAN
|
August 27, 1954 |
|
NAHARSINGH Vs. STATE OF RAJASTHAN
|
November 11, 1954 |
|
NAND KISHORE Vs. RAM RATAN
|
August 2, 1954 |
|
NANDKISHORE Vs. BRIJBEHARI
|
March 24, 1954 |
|
NARAIN Vs. STATE
|
March 17, 1954 |
|
NARAIN Vs. ADMINISTRATOR MUNICIPAL COMMITTEE
|
February 12, 1954 |
|
NARAIN Vs. ISRA
|
September 30, 1954 |
|
NARENDRA SINGH AND SHAMBHU SINGHJI Vs. S S DEEDWANIA
|
April 29, 1954 |
|
NATHU LAL Vs. RAMDEO
|
August 25, 1954 |
|
NAURANG RAI Vs. GANPAT RAI
|
August 12, 1954 |
|
NAWAL SINGH Vs. STATE
|
October 15, 1954 |
|
NIHAL SINGH Vs. KALYAN SINGH
|
January 29, 1954 |
|
NITYANAND Vs. STATE
|
December 9, 1954 |
|
OCHA Vs. STATE
|
June 11, 1954 |
|
PANCHAYAT KHATRIAN BARAN Vs. BHANWAR LAL
|
August 30, 1954 |
|
PANNA LAL Vs. NAND KISHORE
|
March 1, 1954 |
|
PANNALAL Vs. BHONREYLAL
|
March 10, 1954 |
|
PEMA LALA Vs. STATE OF AJMER
|
June 23, 1954 |
|
PHOOLCHAND Vs. TARACHAND
|
December 23, 1954 |
|
POONAM CHAND Vs. MOTILAL
|
August 23, 1954 |
|
POONAMCHAND Vs. JAWARILAL
|
July 28, 1954 |
|
PRABHU DAYAL Vs. BHURA MAL
|
November 19, 1954 |
|
PRABHU DAYAL Vs. BHAGWAN SAHAI
|
May 15, 1954 |
|
PRABUDA Vs. STATE OF RAJASTHAN
|
April 27, 1954 |
|
PRASADI Vs. BHAIRON
|
August 7, 1954 |
|
PREM BALLABH Vs. STATE OF RAJASTHAN
|
March 31, 1954 |
|
PT RAM PRASAD Vs. UNION OF INDIA
|
February 18, 1954 |
|
PUNJA Vs. RAMLAL
|
August 30, 1954 |
|
RAM CHANDRA Vs. RAM HANS
|
February 19, 1954 |
|
RAM DEEN Vs. SHEO PRASAD
|
August 30, 1954 |
|
RAM LAXMAN Vs. STATE OF RAJASTHAN
|
April 30, 1954 |
|
RAM NARAIN Vs. STATE
|
June 9, 1954 |
|
RAM NARAIN Vs. BOARD OF REVENUE
|
November 22, 1954 |
|
RAM SINGH Vs. RAGHUNATH SINGH
|
May 6, 1954 |
|
RAMCHANDRA Vs. MUNICIPAL BOARD BHARATPUR
|
April 24, 1954 |
|
RAMCHANDRA Vs. PANNALAL
|
February 2, 1954 |
|
RAMDAYAL Vs. MAJI DEVDIJI
|
August 31, 1954 |
|
RAMDEO Vs. STATE OF RAJASTHAN
|
September 29, 1954 |
|
RAMESHWAR Vs. RAMESHWAR
|
January 28, 1954 |
|
RAMESHWAR Vs. SAGARLAL
|
February 17, 1954 |
|
RAMJI LAL Vs. STATE
|
July 30, 1954 |
|
RAMJILAL Vs. MUNICIPAL BOARD BHADRA
|
December 14, 1954 |
|
RAMLAL Vs. STATE
|
December 20, 1954 |
|
RAMLAL Vs. KALURAM
|
November 8, 1954 |
|
RAMLAL Vs. JAGAN NATH
|
August 23, 1954 |
|
RAMLAL Vs. STATE
|
March 5, 1954 |
|
RAMNIWAS Vs. RATANLAL
|
April 29, 1954 |
|
RAMSINGH Vs. JIWANLAL
|
April 27, 1954 |
|
RAMSINGH Vs. CUSTODIAN RAJASTHAN
|
April 21, 1954 |
|
RANG RAJ Vs. GRAM PANCHAYAT KHINWEL
|
April 23, 1954 |
|
RATAN SINGH Vs. JASRAJ
|
April 30, 1954 |
|
RATANLAL Vs. BHAIRONDAN
|
February 19, 1954 |
|
RATANLAL Vs. STATE
|
November 15, 1954 |
|
RAWAL ZORAWAR SINGH Vs. GANESHMAL
|
February 15, 1954 |
|
REHMAN Vs. STATE
|
August 27, 1954 |
|
REWA CHAND Vs. STATE
|
February 22, 1954 |
|
REWA SHANKER Vs. MANGILAL
|
July 12, 1954 |
|
ROOP NARAIN AGARWAL Vs. STATE
|
April 21, 1954 |
|
RUDI Vs. RAM KUMAR
|
September 19, 1954 |
|
RUDI Vs. RAM KUMAR
|
September 10, 1954 |
|
SADARIA Vs. RAJASTHAN BOARD OF REVENUE
|
April 2, 1954 |
|
SAFIA BAI Vs. KARAN SINGH
|
March 16, 1954 |
|
SAHU BRIJRAJ SHARAN Vs. SAHU RAGHUNANDAN SHARAN
|
November 26, 1954 |
|
SAJJAN SINGH Vs. STATE OF RAJASTHAN
|
August 30, 1954 |
|
SAMPATRAJ Vs. POKAR
|
March 23, 1954 |
|
SARJEET SINGH Vs. KRIPAL SINGH
|
January 22, 1954 |
|
SATYA NARAIN Vs. BALCHAND
|
April 7, 1954 |
|
SAYED FAKARUDDIN SHAH Vs. HIRA
|
November 4, 1954 |
|
SETH GULABCHAND Vs. RADHEYSHIAM
|
March 31, 1954 |
|
SETH SURAJBHAN Vs. UNION OF INDIA
|
February 3, 1954 |
|
SEVARAM Vs. RUPA
|
December 3, 1954 |
|
SHAMBHU RAM Vs. KANHYA LAL
|
October 18, 1954 |
|
SHAMBHU RAM Vs. GURUDAYAL
|
February 10, 1954 |
|
SHEO NARAIN Vs. DAYA KISHAN
|
August 23, 1954 |
|
SHERIA Vs. STATE
|
December 6, 1954 |
|
SHIV KALYAN SINGH Vs. BHUR SINGH
|
January 13, 1954 |
|
SHIVKARAN Vs. SARSWATI
|
March 15, 1954 |
|
SHIVNATH SINGH Vs. STATE
|
February 5, 1954 |
|
SHIVNATH SINGH Vs. CHHAJYA
|
October 14, 1954 |
|
SHRI MALILAL Vs. ADVOCATE GENERAL RAJASTHAN
|
November 26, 1954 |
|
SHRI RAM Vs. RAM SWAROOP
|
December 13, 1954 |
|
SHRILAL Vs. GAJANAND
|
March 25, 1954 |
|
SIREMAL Vs. KANTILAL
|
April 22, 1954 |
|
SOBHAGMAL Vs. STATE
|
March 2, 1954 |
|
STATE Vs. BEEJAL
|
March 22, 1954 |
|
STATE Vs. SUKHLAL
|
February 15, 1954 |
|
STATE Vs. BANARSILAL
|
January 11, 1954 |
|
STATE Vs. GOPIKISHEN
|
April 28, 1954 |
|
STATE Vs. GULAB SINGH
|
April 8, 1954 |
|
STATE Vs. LUNI
|
April 13, 1954 |
|
STATE Vs. KESAR SINGH
|
July 1, 1954 |
|
STATE OF AJMER Vs. TEK CHAND TEJWANI
|
January 29, 1954 |
|
STATE OF RAJASTHAN Vs. MANPHOOL
|
August 23, 1954 |
|
STATE OF RAJASTHAN Vs. MANPHOOL
|
August 28, 1954 |
|
SUGANCHAND Vs. NARENDRA SINGH
|
January 8, 1954 |
|
SUJYA Vs. GANGLYA
|
December 21, 1954 |
|
SUNDER Vs. DEVILAL
|
September 22, 1954 |
|
SURAJ MAL Vs. SETH SITA RAM
|
August 20, 1954 |
|
SURENDRA KUMAR MITTAL Vs. UNIVERSITY OF RAJPUTANA
|
November 25, 1954 |
|
TAJ KHAN Vs. STATE
|
August 5, 1954 |
|
TAJ KHAN Vs. STATE
|
February 25, 1954 |
|
TEJ SINGH Vs. ELECTION TRIBUNAL JAIPUR
|
February 2, 1954 |
|
TEJARAM Vs. BHAIRON
|
August 11, 1954 |
|
THAKUR BHIMSINGH Vs. STATE OF RAJASTHAN
|
July 27, 1954 |
|
THAKUR MADHOSINGH Vs. STATE OF RAJASTHAN
|
June 13, 1954 |
|
THAKURJI SRIJI GOPINATHJI Vs. GUMANIRAN
|
January 11, 1954 |
|
THELA WORKERS UNION KOTAH Vs. MUNICIPAL BOARD OF KOTAH
|
August 6, 1954 |
|
UMA BULLABH Vs. SRI LAL
|
October 19, 1954 |
|
VIRDHICHAND Vs. ROOPCHAND
|
February 16, 1954 |
|
VISHNU DATTA Vs. STATE
|
November 4, 1954 |
|
YASODA Vs. AMAR NATH
|
July 30, 1954 |
|
YOGESH CHANDRA Vs. STATE OF RAJASTHAN
|
July 2, 1954 |
LOGIN