|
ABDUL HAKIM Vs. SARKAR
|
February 27, 1953 |
|
ABDUL HAKIM Vs. JODHPUR RAILWAY
|
April 7, 1953 |
|
ACHALCHAND Vs. REKHRAJ
|
April 24, 1953 |
|
ACHHAR SINGH Vs. STATE
|
December 4, 1953 |
|
ALLADIN Vs. KARIMBUX
|
April 7, 1953 |
|
AMAR SINGH Vs. MST NAND KANWAR
|
February 23, 1953 |
|
AMARCHAND Vs. RAI SAHIB GOPICHAND
|
September 1, 1953 |
|
AMRA Vs. RADHA
|
January 6, 1953 |
|
AMRITLAL Vs. KANHAIYALAL
|
July 28, 1953 |
|
ANANDI LAL Vs. FATEH ALI
|
March 27, 1953 |
|
ANANTGIR Vs. STATE
|
March 24, 1953 |
|
ARJANDAS TULSIDAS Vs. G K BHAGAT
|
August 28, 1953 |
|
BABULAL Vs. MANNILAL
|
January 5, 1953 |
|
BAGE KHAN Vs. BAGA RAM
|
January 23, 1953 |
|
BAIJDAN Vs. SUKHDEO
|
December 3, 1953 |
|
BASSARMAL BHOJRAJMAL FLOUR MILLS Vs. STATE
|
May 15, 1953 |
|
BASTIRAM Vs. SEWARAM
|
February 11, 1953 |
|
BERISAL SINGH Vs. PEMCHAND
|
January 16, 1953 |
|
BHAGWANDAS Vs. SAMPATRAM
|
April 14, 1953 |
|
BHAJANDAS Vs. NANURAM
|
August 4, 1953 |
|
BHANWAR SINGH Vs. STATE
|
April 20, 1953 |
|
BHANWARIA Vs. RAM RATAN
|
October 1, 1953 |
|
BHARATRAM Vs. BHAGWAN
|
September 7, 1953 |
|
BHURA Vs. NATHULAL
|
January 8, 1953 |
|
BHURA LAL Vs. THIKANA BADI SADRI
|
October 14, 1953 |
|
BHURGIRI Vs. STATE
|
December 22, 1953 |
|
BHURIYA Vs. STATE
|
March 11, 1953 |
|
BHUWANMOHAN Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LTD
|
October 22, 1953 |
|
BIDADA Vs. MOOLCHANDRA
|
March 18, 1953 |
|
BIRDA Vs. PIARCHAND
|
July 29, 1953 |
|
BIRDHILAL Vs. STATE
|
April 1, 1953 |
|
BISHAN Vs. STATE
|
April 2, 1953 |
|
BISHANDAYAL Vs. RADHAMOHAN
|
July 27, 1953 |
|
BUDHARAM Vs. BEERBAL
|
October 29, 1953 |
|
CHANDA Vs. BILLAM KANWAR
|
August 26, 1953 |
|
CHANDANMAL Vs. DAWAR
|
August 25, 1953 |
|
CHANDANMAL Vs. ROOPNARAIN
|
February 27, 1953 |
|
CHAUTHMAL Vs. PANNALAL
|
December 14, 1953 |
|
CHELA RAM Vs. STATE OF RAJASTHAN
|
May 16, 1953 |
|
CHHAGAN SINGH Vs. STATE
|
April 2, 1953 |
|
CHHAGANSINGH Vs. STATE
|
August 26, 1953 |
|
CHHAGGAN Vs. DOLA
|
March 9, 1953 |
|
CHHOTIA Vs. STATE
|
July 29, 1953 |
|
CHHOTIA Vs. STATE
|
August 3, 1953 |
|
CHIMNA Vs. CHUNILAL
|
October 9, 1953 |
|
CHIMNA RAM Vs. STATE
|
June 10, 1953 |
|
CHITRA PRAKASH FILM EXCHANGE Vs. MOTILAL
|
September 15, 1953 |
|
CHOKI Vs. STATE
|
December 3, 1953 |
|
CHUNIA Vs. REVENUE BOARD
|
September 10, 1953 |
|
DEVA Vs. NAWLA
|
November 24, 1953 |
|
DHOLPUR CO OPERATIVE TRANSPORT AND MULTI PURPOSE UNION LTD Vs. APPELLATE AUTHORITY RAJASTHAN JAIPUR
|
August 29, 1953 |
|
DHOLPUR CO-OPERATIVE TRANSPORT AND MULTI PURPOSE UNION LTD. Vs. APPELLATE AUTHORITY RAJASTHAN AND OTHERS
|
August 28, 1953 |
|
DHONKAL SINGH Vs. STATE
|
July 17, 1953 |
|
DOONGIA Vs. STATE
|
September 1, 1953 |
|
DURGA DUTT Vs. STATE
|
September 11, 1953 |
|
DURJAN SAL SINGH Vs. GHASILAL
|
August 26, 1953 |
|
DURJAN SAL SINGH Vs. RICHHPAL SINGH
|
October 16, 1953 |
|
FIRM BANSILAL SUKHLAL Vs. KURBAN HUSSAIN
|
July 16, 1953 |
|
FIRM BUDHMAL CHAMPALAL Vs. SHYAMDAS
|
February 11, 1953 |
|
GAJADHAR Vs. JOHRILAL
|
April 29, 1953 |
|
GAMBHIRMAL Vs. SUWALAL
|
March 11, 1953 |
|
GANESH Vs. GOPI
|
February 2, 1953 |
|
GANESHA Vs. STATE
|
May 21, 1953 |
|
GANESHILAL RAGUNATH SINGH Vs. UNION OF INDIA
|
September 9, 1953 |
|
GANGARAM Vs. HULASI
|
September 10, 1953 |
|
GANPAT Vs. MAHADEV
|
September 17, 1953 |
|
GANPAT Vs. RAM DEVI
|
February 26, 1953 |
|
GANPAT SINGH Vs. JEEVAN
|
March 24, 1953 |
|
GAPPULAL Vs. STATE OF RAJASTHAN
|
September 21, 1953 |
|
GHANI MOHAMMED Vs. MEERU KHAN
|
August 12, 1953 |
|
GHANSHYAMDAS Vs. SAGARMAL
|
November 3, 1953 |
|
GHINSA Vs. RAMBULSINGH
|
September 10, 1953 |
|
GHINSA Vs. FATEH SINGH
|
September 1, 1953 |
|
GOKALCHAND Vs. BRIJNARAIN
|
October 5, 1953 |
|
GOPALDAS Vs. FIRM ABDULLA YUSAF
|
March 25, 1953 |
|
GORIA Vs. STATE
|
September 16, 1953 |
|
GOVINDA Vs. BOARD OF REVENUE RAJASTHAN
|
October 20, 1953 |
|
GULAB BAI Vs. GULAB BAI
|
September 10, 1953 |
|
GULLA Vs. PREMSUKHDAS
|
November 3, 1953 |
|
GYARSILAL Vs. CHOGALAL
|
October 19, 1953 |
|
GYSIRAM Vs. MOHANLAL
|
April 23, 1953 |
|
HANSRAJ Vs. SULTAN
|
April 13, 1953 |
|
HANUMAN Vs. BHONRILAL
|
July 31, 1953 |
|
HANUMAN PRASAD Vs. TH RAGHUBIR SINGH
|
August 14, 1953 |
|
HANUMANSINGH Vs. STATE
|
August 17, 1953 |
|
HAZARIMAL Vs. MUNICIPAL COMMITTEE
|
February 20, 1953 |
|
HEBAT SINGH Vs. STATE
|
January 28, 1953 |
|
HIMMATMAL Vs. SHAH MAGHJI KHUBAJI
|
July 30, 1953 |
|
IMARTA Vs. SAHIRAM
|
December 23, 1953 |
|
JAGDISH CHAND Vs. DURGAPRASAD
|
October 13, 1953 |
|
JAI KISHAN Vs. STATE
|
August 12, 1953 |
|
JAIMAL Vs. COLLECTOR ALWAR
|
August 28, 1953 |
|
JAIRAM Vs. MOTI
|
January 30, 1953 |
|
JALIRAM Vs. GOPIRAM
|
July 27, 1953 |
|
JAMAL Vs. STATE
|
November 29, 1953 |
|
JAWANMAL Vs. KANTILAL
|
September 15, 1953 |
|
JAWANMAL Vs. ACHALDAS
|
September 18, 1953 |
|
JEEWANRAM Vs. STATE OF RAJASTHAN
|
February 20, 1953 |
|
JOWAHARMAL Vs. STATE
|
August 26, 1953 |
|
KABUL SINGH Vs. STATE
|
February 11, 1953 |
|
KAJORIMAL Vs. AMRA
|
April 4, 1953 |
|
KALU Vs. CHAINA
|
June 12, 1953 |
|
KALYAN Vs. STATE
|
March 13, 1953 |
|
KALYAN CHAND Vs. MINISTER LOCAL SELF GOVT
|
May 15, 1953 |
|
KALYANLAL Vs. STATE
|
June 22, 1953 |
|
KAMLA Vs. BADRI NARAIN
|
January 19, 1953 |
|
KARTAR SINGH Vs. STATE
|
August 8, 1953 |
|
KASHIRAM Vs. NETRAM
|
October 14, 1953 |
|
KESRIMAL Vs. LADIA
|
February 26, 1953 |
|
KHAYALI Vs. NATHI
|
October 27, 1953 |
|
KHEM CHAND Vs. NIRANJANLAL
|
January 9, 1953 |
|
KISHANLAL Vs. IBRAHIM
|
May 16, 1953 |
|
KISHORE SINGH Vs. STATE OF RAJASTHAN
|
October 26, 1953 |
|
LALU Vs. MUKHRAM
|
February 24, 1953 |
|
LALU KAMUMAL Vs. STATE
|
February 13, 1953 |
|
LAXMI NARAIN Vs. SHANKARLAL
|
November 2, 1953 |
|
MADAN MOHAN Vs. BANKATLAL
|
August 26, 1953 |
|
MADAN SINGH Vs. LAXMI NARAIN
|
October 27, 1953 |
|
MADAN SINGH Vs. COLLECTOR SIKAR
|
April 16, 1953 |
|
MADANLAL Vs. KISHANMAL
|
January 30, 1953 |
|
MADHO NARAIN Vs. NARHARI
|
August 17, 1953 |
|
MAHARAJA KISHANGARH MILLS LTD Vs. STATE OF RAJASTHAN
|
February 26, 1953 |
|
MALA Vs. BHEDA
|
April 28, 1953 |
|
MANGAL CHAND Vs. STATE OF RAJASTHAN
|
July 22, 1953 |
|
MANGILAL Vs. STATE
|
June 1, 1953 |
|
MANGILAL Vs. LAXMAN
|
November 10, 1953 |
|
MANOHAR LAL Vs. CUSTODIAN RAJASTHAN JODHPUR
|
February 11, 1953 |
|
MATADIN Vs. MUNSHILAL
|
November 25, 1953 |
|
MATHURA LAL Vs. HIRA
|
December 4, 1953 |
|
MISRI Vs. BOARD OF REVENUE
|
April 24, 1953 |
|
MITHULAL Vs. SHRI CHHAGANLAL
|
May 11, 1953 |
|
MODSINGH Vs. STATE
|
September 11, 1953 |
|
MOHAN Vs. JEEWAN
|
December 7, 1953 |
|
MOHAN SINGH Vs. STATE
|
September 8, 1953 |
|
MOHANLAL Vs. INDERMAL
|
September 7, 1953 |
|
MOOL SINGH Vs. BHABHOOT
|
November 18, 1953 |
|
MOOLRAJ Vs. NARSINGH DAS
|
September 18, 1953 |
|
MT. GULAB BAI AND ANOTHER Vs. MT. MANPHUL BAI
|
September 30, 1953 |
|
MUNICIPAL COUNCIL JAIPUR CITY Vs. KARIMULLAH
|
August 17, 1953 |
|
MUSA Vs. BADRI PRASAD
|
December 15, 1953 |
|
NAGORI IBRAHIM Vs. SHAHJI BABUMAL
|
September 9, 1953 |
|
NANDA Vs. NANDA
|
March 18, 1953 |
|
NANGA Vs. MANGAL
|
October 30, 1953 |
|
NANU Vs. GORAN
|
July 20, 1953 |
|
NARSIA Vs. STATE
|
September 2, 1953 |
|
NATH MAL MUNDRA Vs. SHANKER DUTT
|
November 8, 1953 |
|
NATHA Vs. GUJARMAL
|
March 4, 1953 |
|
NATHA Vs. CHUNI
|
February 9, 1953 |
|
NATHULAL Vs. KACHARLAL
|
January 9, 1953 |
|
NEMICHAND Vs. DHANSUKHDAS
|
February 6, 1953 |
|
PANCH GUJAR GAUR BRAHMANS Vs. AMARSINGH
|
October 20, 1953 |
|
PANJUMAL Vs. MUNICIPAL COMMITTEE BUNDI
|
December 23, 1953 |
|
PANNALAL Vs. RAMCHANDRA
|
January 8, 1953 |
|
PARASRAM Vs. BHAGCHAND
|
January 28, 1953 |
|
PARBHATI Vs. BHONRELAL
|
September 29, 1953 |
|
PATRAMDAS Vs. MANGALCHAND
|
August 12, 1953 |
|
PEMA Vs. BHENRUSINGH
|
July 31, 1953 |
|
POKHRA Vs. NARAINI
|
January 31, 1953 |
|
POONAM CHAND Vs. STATE
|
March 19, 1953 |
|
POONMA Vs. GRAIN PANCHAYAT OF KOSELAO
|
October 12, 1953 |
|
PRABHU CHAND Vs. MOHD AZIM KHAN
|
September 17, 1953 |
|
PRABHULAL Vs. IMAMUDDIN
|
October 1, 1953 |
|
PRATAP SINGH Vs. STATE OF RAJASTHAN
|
September 11, 1953 |
|
PRATAP SINGH Vs. GOVINDA
|
March 4, 1953 |
|
PREMSUKH Vs. BHANWARLAL
|
October 12, 1953 |
|
PUKHRAJ Vs. STATE
|
August 18, 1953 |
|
PUROHIT SWARUPNARAIN Vs. GOPINATH
|
April 15, 1953 |
|
RADHAKISHAN Vs. GAJANAND
|
December 3, 1953 |
|
RADHEY SHYAM Vs. STATE
|
September 15, 1953 |
|
RADHEYSHIAM Vs. FIRM SAWAI MODI BASDEO PRASAD
|
March 31, 1953 |
|
RAJ SAHIBAN SHERSINGH Vs. STATE OF RAJASTHAN
|
November 10, 1953 |
|
RAJA HARISINGH Vs. STATE OF RAJASTHAN
|
November 10, 1953 |
|
RAJKUMAR Vs. KISHENLAL
|
March 4, 1953 |
|
RAM NATH Vs. CHOTAN
|
February 27, 1953 |
|
RAMANLAL Vs. RAMGOPAL
|
November 17, 1953 |
|
RAMCHAND Vs. KISHANGOPAL
|
April 20, 1953 |
|
RAMCHANDRA Vs. USMANGANI
|
February 6, 1953 |
|
RAMCHANDRI Vs. SHRILAL
|
September 28, 1953 |
|
RAMDAS Vs. FIRM LAXMICHAND KASHIRAM OF DELHI
|
October 6, 1953 |
|
RAMDAYAL Vs. MAJI DEVDIJI OF THIKANA RIYAN
|
August 7, 1953 |
|
RAMJIDAS Vs. STATE OF RAJASTHAN
|
August 27, 1953 |
|
RAMKANWAR BAI Vs. MAHANT BALMUKANDLAL
|
August 29, 1953 |
|
RAMKUMAR Vs. STATE
|
January 22, 1953 |
|
RAMNATH Vs. LAXMICHAND
|
September 21, 1953 |
|
RAMNIWAS Vs. STATE
|
September 25, 1953 |
|
RAMPRASAD Vs. STATE
|
November 17, 1953 |
|
RAMSUKH Vs. STATE
|
January 13, 1953 |
|
RANI AJITKUNVARBA Vs. RAJPUTANA COLD STORAGE LTD
|
November 30, 1953 |
|
RAO MANOHAR SINGH Vs. STATE OF RAJASTHAN
|
October 27, 1953 |
|
RASOOLBHAI Vs. NANDRAM
|
December 7, 1953 |
|
RATANLAL Vs. GAURILAL
|
November 13, 1953 |
|
RATANLAL Vs. DAUDAS
|
August 7, 1953 |
|
RATI RAM Vs. STATE
|
February 20, 1953 |
|
RAWAT MAN SINGH Vs. ROOP CHAND SOGANI
|
October 20, 1953 |
|
RICHHPAL Vs. MOTI
|
February 5, 1953 |
|
ROOP KISHORE Vs. JUGRAJ
|
August 17, 1953 |
|
SAMANDAR SINGH Vs. CHHOTU
|
November 19, 1953 |
|
SAMBHUDUTT Vs. SRINARAIN
|
December 9, 1953 |
|
SAMPATI VIKRAM DEO Vs. STATE
|
March 3, 1953 |
|
SANGRAMSINGH Vs. ELECTION TRIBUNAL KOTAH
|
July 17, 1953 |
|
SANWALIA Vs. STATE
|
February 26, 1953 |
|
SATYA NARAIN Vs. STATE
|
March 10, 1953 |
|
SHAH PREMCHAND Vs. SHAH DANMAL
|
April 7, 1953 |
|
SHAH SANKAL CHAND Vs. PUNAMCHAND
|
November 10, 1953 |
|
SHAMBHU NATH Vs. STATE
|
July 3, 1953 |
|
SHANKARLAL Vs. PREMSINGH
|
August 26, 1953 |
|
SHANKERLAL Vs. POONAMCHAND
|
November 11, 1953 |
|
SHEODAN SINGH Vs. NATHU SINGH
|
February 27, 1953 |
|
SHERSINGH Vs. GHANSIRAM
|
December 9, 1953 |
|
SHEWARAM DEEPCHAND Vs. STATE
|
June 26, 1953 |
|
SHIVDAYAL Vs. NARAINDAS
|
April 14, 1953 |
|
SHRI KISHAN Vs. GIRDHARILAL
|
April 20, 1953 |
|
SIRE KANWAR Vs. KANWARLAL
|
September 8, 1953 |
|
SM DAKHAN Vs. MADHOLAL
|
May 26, 1953 |
|
SOBHAGMAL Vs. TIKAMCHAND
|
March 10, 1953 |
|
SOBHALAL Vs. BAGHSINGH
|
September 15, 1953 |
|
SOMATH MAL Vs. STATE OF RAJASTHAN
|
May 11, 1953 |
|
SONKI Vs. MOONGLA
|
October 29, 1953 |
|
SRIPAT Vs. STATE OF RAJASTHAN
|
August 3, 1953 |
|
STATE Vs. KISHORILAL
|
August 1, 1953 |
|
STATE Vs. BHURA
|
May 15, 1953 |
|
STATE Vs. MOTIA
|
May 1, 1953 |
|
STATE Vs. CHAITANLAL
|
June 18, 1953 |
|
STATE Vs. TAKHAT SINGH
|
April 4, 1953 |
|
STATE Vs. MAGRAJ
|
February 26, 1953 |
|
STATE Vs. S N MEHRA OFFICE OF THE DIVISIONAL ENGINEER TELEGRAPHS
|
January 2, 1953 |
|
STATE Vs. SUKHSINGH
|
December 4, 1953 |
|
STATE Vs. SUKH SINGH
|
December 14, 1953 |
|
STATE Vs. JAGANNATH SINGH
|
September 30, 1953 |
|
STATE Vs. MANAKLAL
|
October 13, 1953 |
|
STATE Vs. GOVIND SINGH
|
August 13, 1953 |
|
STATE OF AJMER Vs. TILOKCHAND GOPALDAS
|
March 1, 1953 |
|
SUGANCHAND Vs. ZORAWARMAL
|
November 16, 1953 |
|
SUKH LAL Vs. DEVI LAL
|
July 24, 1953 |
|
SUKH PAL Vs. RAJASTHAN REVENUE BOARD JAIPUR
|
July 17, 1953 |
|
SUKHA Vs. BOARD OF REVENUE RAJASTHAN
|
July 31, 1953 |
|
SUKHLAL Vs. DEVILAL
|
July 24, 1953 |
|
SUKHLAL Vs. DEEPCHAND
|
September 14, 1953 |
|
SURAJ BHAN Vs. MAHAVIR PRASAD
|
September 2, 1953 |
|
SURAJBHAN Vs. KRISHNABEHARI
|
July 16, 1953 |
|
SURAJMAL Vs. STATE
|
May 29, 1953 |
|
SURAJMAL Vs. JAWAHARBAI
|
April 27, 1953 |
|
SURAJMAL BAJ Vs. STATE OF RAJASTHAN
|
November 3, 1953 |
|
SUWALAL Vs. STATE
|
February 13, 1953 |
|
TAXI MOTOR ASSOCIATION KANKROLI Vs. APPELLATE AUTHORITY
|
May 15, 1953 |
|
TEJA Vs. KANA
|
July 31, 1953 |
|
THAKUR BALWANT SINGH Vs. VISHWESHWAR
|
January 30, 1953 |
|
THAKUR LAWMAN SINGH Vs. THAKUR RAJ JUJAR SINGH
|
April 7, 1953 |
|
THAKUR MADAN SINGH Vs. COLLECTOR SIKAR
|
April 10, 1953 |
|
TILOK CHAND Vs. LAXMI NARAYAN
|
September 21, 1953 |
|
TILOK CHAND GOPALDAS Vs. STATE
|
October 14, 1953 |
|
TILOKA Vs. NATHU
|
September 10, 1953 |
|
TILOKCHAND GOPALDAS Vs. STATE
|
December 4, 1953 |
|
TOTARAM Vs. BHIMSINGH
|
July 15, 1953 |
|
UMED KHAN HAZARI KHAN Vs. STATE OF AJMER
|
June 25, 1953 |
|
UMRAOMAL Vs. STATE OF RAJASTHAN
|
September 10, 1953 |
|
VIJAYKISHAN Vs. AJABNATH
|
July 15, 1953 |