REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A KRISHNARAYA KODGI Vs. ASARVOTHAMA KODGI	February 4, 1949
A M A MURUGAPPA CHETTIAR Vs. ARUNACHALA GOUNDAN	January 5, 1949
A RANGASWAMY IYER Vs. THD MADURA URBAN CO-OPERATIVE BANK LTD	January 26, 1949
A S GOVINDAN Vs. MRSMARGARET JAYAMMAL	August 31, 1949
A UNNOOLI Vs. MSUBRAMANIAM	February 19, 1949
A VEERAYYA VANDAYAR Vs. SIVAGAMI ACHI	July 18, 1949
A W KHAN Vs. MTZAITUNBI	July 22, 1949
ABASAND OILS LTD Vs. BOILER INSPECTION AND INSURANCE CO OF CANADA	October 27, 1949
ABDUL AJIJ Vs. KHAIRUNNISA BEGUM	February 18, 1949
ABDUL MAJID Vs. LDALEEP SINGH	January 1, 1949
ABDUL RAHIM SAHEB Vs. ABDUL SALAM SAHIB	March 1, 1949
ADISESHA AIYAR Vs. PAPAMMAL	October 12, 1949
ADIYALATH KATHEESUMMA Vs. ADIYALATH BEECHU ALIAS UMMA	March 4, 1949
AHAMED ABDUL SUKKOOR Vs. VALLABHADAS KANJI FIRM	September 9, 1949
AHMED ALI AND CO Vs. COMMISSIONER, CORPORATION OF MADRAS	February 1, 1949
AHSANUL HAQ Vs. KING-EMPEROR	January 27, 1949
AISH NARAYAN SINGHANIA Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL	March 1, 1949
AKKAL NAICKER Vs. KUMARASAMI REDDIAR	February 8, 1949
AKSHOYA KUMAR DAS Vs. JAGADISH MISRA	January 10, 1949
ALLA SUBBA REDDI Vs. VANGA KOTI REDDI	February 11, 1949
ALLURU BAPANAYYA Vs. CHINTALAPATI BANGARRAJU	January 26, 1949
AMAR SINGH S/O THAKAR SINGH Vs. CROWN	January 18, 1949
AMARAVATHAMMA Vs. CHINNA VENKAT REDDI	October 4, 1949
AMINA ALIAS BEEPATHUMMA Vs. BAHMED BIN CHAYABBA	January 18, 1949
ANIRUDDHA MITRA Vs. ADMINISTRATOR GENERAL OF BENGAL	April 5, 1949
ANNAMREDDI PICHIREDDI Vs. SRI VIGHNESWARA SWAMI VARU OF NAGAMAMBAPURAM REPRESENTED BY ITS TRUSTEE, KALAHASTI VENKATACHALAM	February 28, 1949
ANUMOLU TIRUPATIRAYOLU (DIED) Vs. KALURI VENKATA SUBBA RAO	August 25, 1949
ANUPCHAND DEEPCHAND Vs. NIMBAJI MAROTRAO WASNIKAR	January 5, 1949
ARUNACHALA REDDIAR Vs. MUTHUSADASIVA MUDALIAR	July 4, 1949
ATTORNEY GENERAL OF THE COLONY OF FIJI Vs. J P BAYLY LTD	December 15, 1949
AUTAR SINGH Vs. SIR MOHAMMAD EJAZ RASOOL KHAN	December 6, 1949
AYYAMMAL Vs. THANGAVELU PADAYACHI	October 6, 1949
AZIMA BI Vs. ZOHARA BI	July 20, 1949
AZIZ MIRZA Vs. MTTAYABBA BEGUM	May 2, 1949
B CHANDAPPA INDRA Vs. MJAGATHPALA	March 3, 1949
B G LEROTHOLI Vs. KING (LORD REID)	July 25, 1949
BABU Vs. REX	May 26, 1949
BAJRANGI GOPE Vs. RUPNARAIN MAHTON	March 3, 1949
BALASUBRAMANIA AND COMPANY Vs. PENUKONDA RADHAKRISHNAMURTHY	March 2, 1949
BALEKKALA SUBRAYA BHATTA Vs. NULIYAL GOVINDA BHAT	July 22, 1949
BALRAM DAS Vs. HARAKH CHAND	April 11, 1949
BALRAM RAOJI NASARE Vs. MAHADEO PANDUJI	January 26, 1949
BAMMIDI NAGULA ALIAS NAGULA Vs. AVBHANOJI ROW	July 26, 1949
BANK OF INDIA LTD Vs. JAMSETJI A H CHINOY AND MESSRS CHINOY AND CO	December 19, 1949
BANWARI LAL VARMA Vs. AMRIT SAGAR GUPTA	April 8, 1949
BAR COUNCIL, PATNA HIGH COURT Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA	August 17, 1949
BASANGOUDA Vs. YELLAPPAGOUDA	November 9, 1949
BASANTI DEVI W/O LAXMI CHAND Vs. REX	May 18, 1949
BASUDEVA Vs. REX	May 12, 1949
BENARES BANK LTD Vs. OFFICIAL ASSIGNEE OF CALCUTTA, TRUSTEE FOR THE ESTATE OF M L LAIK	December 15, 1949
BENGAL JUTE MILLS CO LTD CALCUTTA Vs. COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA	May 5, 1949
BHAGAVATHULA VENKATACHALAPATHI Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF GUNTUR	September 2, 1949
BHAGAVATULA GOPALAKRISHNAMURTHI Vs. DHULIPALLA SREEDHARA RAO	July 25, 1949
BHAGWAN DAS CHELA MAHANT ATMA DAS Vs. MOTI CHAND RAM	January 17, 1949
BHAGWANDAS Vs. KING	April 6, 1949
BHOLARAM SHIBDHAN, FIRM Vs. GPVERMPR-GENERAL IN COUNCIL	February 21, 1949
BHUBONI SAHU Vs. KING	February 17, 1949
BHULKOO GHASLYA Vs. MT. HIRIYABAI	February 10, 1949
BODI VENKATASWAMI Vs. ADADA MAHALAKSHMI	February 24, 1949
BOMBAY GARAGE LTD Vs. INDUSTRIAL TRIBUNAL	February 15, 1949
BRIJ BEHARI LAL Vs. MTAMIRUNNISSA	January 7, 1949
BROACH CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY MOFUSSIL	March 25, 1949
BROACH CO-OPERATIVE BANK, LTD Vs. COMMISSIONER OF INCOME-TAX	March 25, 1949
BUDARAJU VENKATARATHNA RAO (SINCE DECEASED) Vs. BUDARAJU VENKATASUBBIAH	July 13, 1949
BYSANI KRISHNIYA CHETTY Vs. DRVARADACHARI	April 21, 1949
C M MATHU KUTTY Vs. VAREE KUTTY	April 22, 1949
C N ANNADURAI Vs. GOVERNMENT OF THE PROVINCE OF MADRAS	November 4, 1949
C S NATARAJA PILLAI Vs. C S SUBBARAYA CHETTIAR	November 22, 1949
C T RAMANATHAN CHETTIAR Vs. ARLNLNRAMANATHAN CHETTIAR	July 27, 1949
C TADULINGA MUDALIAR Vs. MRSAKUNTALA BAI	March 3, 1949
C V MUNI SAMAPPA Vs. KOLALA GURUNANJAPPA (DEAD)	April 18, 1949
CAPTAIN S SUNKAVALLY Vs. SINGARAJU MALAPARAJU	April 22, 1949
CENTRAL GOVERNMENT OF INDIA Vs. CHHOTALAL CHHAGANLAL MODI	February 2, 1949
CHAITAN MAHTO Vs. SARAT CHANDRA MAHANTI	April 8, 1949
CHAMPAKLAL CHHABILRAI BHATT Vs. COMMONWEALTH ASSURANCE CO LTD	February 4, 1949
CHANDANA SATYANARAYANA Vs. SRI VENKATACHALASWAMI TEMPLE OF GUDUR, REPRESENTED BY THE TRUSTEE, SRI UNNAVA RAMAYYA CHOWDRY, ADVOCATE	February 24, 1949
CHANDRA BHAL Vs. REX	May 18, 1949
CHANDRA KISHORE TEWARI Vs. DEPUTY COMMISSIONER OF LUCKNOW IN CHARGE COURT OF WARDS, SISSENDI ESTATE	February 1, 1949
CHANDU LAL Vs. KALILUR RAHAMAN (LORD SIMONDS)	November 14, 1949
CHANGA Vs. CHAUDHRAIN BHAGWAN DEI	March 31, 1949
CHANNU LAL Vs. REX	May 11, 1949
CHAS J WEBB SONS AND CO INC PHILADELPHIA Vs. COMMISSIONER OF INCOME-TAX, EAST PUNJAB	March 21, 1949
CHEBROLE NARAYANA Vs. CHENDRA RUDRAYYA	August 3, 1949
CHIEF KWAME ASANTE Vs. CHIEF KWAME TAWIA	January 17, 1949
CHILUKURI TRIPURA SUNDARAMMA Vs. CHILUKURI VENKATESWARLU ALIAS RAMACHANDRAM	March 4, 1949
CHIRATLA VENKATARAYUDU Vs. CHIRATLA SESHAMMA	February 24, 1949
CHUNDURU KANNIAH GUPTA Vs. PALLAMPARTHI SUBBARAMI REDDI	February 15, 1949
CHUNDURU KRISHNAYYA Vs. KOLLURI SUBBA RAO	September 7, 1949
CHUNILAL Vs. GOVERNOR-GENERAL IN COUNCIL AS REPRESENTING GIPRAILWAY	February 23, 1949
CLEMENT AARON Vs. KALLAT PATHANHARA VEETHIL CHATU NAYAR	April 1, 1949
COMISSIONER OF INCOME-TAX Vs. KOLHIA HIRDAGARH CO LTD	March 23, 1949
COMMISSIONER OF EXCESS PROFITS TAX, MADRAS Vs. GOCULDOSS JAMNADOSS AND CO	December 14, 1949
COMMISSIONER OF INCOME TAX, WEST BENGAL Vs. NCMANDAL	April 11, 1949
COMMISSIONER OF INCOME-TAX Vs. BBAND CIRAILWAY CO-OPERATIVE MUTUAL DEATH BENEFIT SOCIETY FOR INDIAN STAFF, LTD	March 22, 1949
COMMISSIONER OF INCOME-TAX Vs. MYSORE IRON AND STEEL WORKS	March 18, 1949
COMMISSIONER OF INCOME-TAX Vs. SNBHAYYA	March 25, 1949
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. NAZIR AND SONS	March 23, 1949
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. FINALY MILLS LTD, BOMBAY	March 25, 1949
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. BB& CIRAILWAY CO- OPERATIVE MUTUAL DEATH BENEFIT SOCIETY FOR INDIAN STAFF LTD, BOMBAY	March 22, 1949
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. MYSORE IRON; STEEL WORKS	March 18, 1949
COMMISSIONER OF INCOME-TAX, CALCUTTA Vs. MESSRSPIGGOT CHAPMAN CO	February 22, 1949
COMMISSIONER OF INCOME-TAX, EAST PUNJAB AND DELHI PROVINCES Vs. MESSRSJANKIDAS KALURAM, REWARI	April 27, 1949
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs. SMASHALATA DEVI	September 1, 1949
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs. PULIN BEHARI DEY	September 1, 1949
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs. SARAT CHANDRA BOSE	August 25, 1949
COMMISSIONERS OF INCOME-TAX Vs. HENRY IGNATIUS MELDAHO	February 28, 1949
CORPORATION OF CALCUTTA Vs. GOVERNORS OF STTHOMAS SCHOOL	April 20, 1949
CROWN Vs. LAXMINARAYANLALA	December 22, 1949
D JAYALAKSHMI ALIAS D JAYAM Vs. RSOUNDARARAJAN	January 5, 1949
D P MERCHANT Vs. BANK OF MYSORE LIMITED	January 21, 1949
DADI APPALA NAIDU Vs. KOLLURU BHIMALINGAM	July 26, 1949
DALMIA CEMENT AND PAPER MARKETING COMPANY LTD Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA	January 26, 1949
DAMODAR DAS Vs. MTGODAWARI	March 31, 1949
DARBARA SINGH Vs. CROWN	January 8, 1949
DARBESHWARI SINGH Vs. RAGHUNATH PDSINGH	February 4, 1949
DEBI PERSHAD Vs. CHOUDHARI BROTHERS LTD	April 8, 1949
DESAYI CHELAPATHI REDDI Vs. PROVINCIAL GOVERNMENT OF MADRAS, REPRESENTED BY THE COLLECTOR OF CUDDAPPAH	February 4, 1949
DEVI PRASAD Vs. MUNICIPAL BOARD	February 10, 1949
DEVKARAN NANJEE BANKING CO LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY CITY	March 24, 1949
DHAPAL SINGH Vs. GOPI CHAND	March 8, 1949
DHONDU Vs. KING	November 10, 1949
DIGAMBARRAO HANMANTRAO DESHPANDE Vs. RANGRAO RAGHUNATHRAO DESAI	March 25, 1949
DOMINION OF INDIA Vs. HAZARI LAL	May 3, 1949
DR A KRISHNASWAMY Vs. VNATESAN	July 25, 1949
DR EDWARD MATHURAM Vs. GTSABDUL LATIFF SAHIB	February 11, 1949
DURGA MISSIR Vs. RAM NARAIN LAL	February 22, 1949
DURGA PROSAD CHAMARIA Vs. SEWAKISHENDAS	July 28, 1949
DURGA PROSAD CHAMRIA Vs. SEWKISHENDAS BHATTAR	July 28, 1949
DURYODHAN KAR Vs. BRAJASUNDER DEB, AFTER HIS DEATH RAJA CHANDRA BHANU DEB	January 28, 1949
EDIGA HANUMANTHAPPA Vs. EERANTI SEETHAYYA AND COMPANY CONSISTING OF EERANTI SEETHAYYA	March 4, 1949
EMPEROR Vs. FAKIRMAHOMED CURRIMJI LALJI SAJAN	March 11, 1949
EMPEROR Vs. BIHARILAL KALACHARAN	January 6, 1949
EMPEROR Vs. ABDUL MAJID ABDUL AZIZ	January 25, 1949
EMPEROR Vs. PRANSHANKAR SHAMBHURAM RAVAL	March 31, 1949
EMPEROR Vs. JHAVERILAL MAGANLAL	August 25, 1949
F W HEILGERS AND CO Vs. NAGESH CHANDRA CHAKRAVARTY	March 30, 1949
FAQIR CHAND Vs. SOORAJ SINGH	February 8, 1949
FATMA BINTI HAFIDH Vs. ADMINISTRATOR GENERAL, ZANZIBAR PROTECTORATE	April 11, 1949
FIRM RAM CHANDRA MUNNA LAL Vs. COMMISSIONER OF INCOME-TAX	April 19, 1949
G G IN COUNCIL Vs. CONSTANCE ZENA (LORD MACDERMOTT)	November 24, 1949
G RENGARAJA RAO Vs. ATULASIBAI AMMAL	January 7, 1949
GAINDA LAL SHARMA Vs. BISHAMBER NATH KUMAR	January 7, 1949
GAJADHAR SINGH Vs. CHUNNI	May 18, 1949
GAJAMBAL RAMALINGAM Vs. RUKNUL MULK SYED ABDUL WAJIC	December 22, 1949
GAJAMBAL RAMALINGAM Vs. RUKNUL MULK SYED ABDUL WAJIC	December 12, 1949
GAJAR AHIR Vs. JITA PANDEY	March 10, 1949
GAMOJI VENKATA RAMAKRISHNARAO Vs. GULLAPALLI SAMBAMURTI	August 24, 1949
GANAPATHI SUBRAMANIA AYYAR (MINOR) Vs. ALLOOR GOPALASWAMI NAIDU	July 7, 1949
GANGARAM NANHOOSINGH Vs. CROWN	July 7, 1949
GANGESHWARA NAND GIRI Vs. SOM GIRI	May 12, 1949
GANNAMANEEDI MADHAVAYYA Vs. GANNAMANEEDI ACHAMMA	February 21, 1949
GANNAMANI RAMANNA AS REPRESENTING THE GENERAL BODY OF CREDITORS Vs. DONGA SURAMMA	March 18, 1949
GANPAT PRALHAD Vs. MAHADEO PAIKAJEE KOLHE	March 18, 1949
GANPATRAM DINARAM AGARWAL Vs. MTRAMBAI W/O BECHHARAM	August 4, 1949
GAYA PRASAD Vs. REX	May 31, 1949
GENERAL INSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX, BENGAL	February 22, 1949
GEORGE EDMUND DE SILVA Vs. ATTORNEY GENERAL OF CEYLON	April 11, 1949
GHELABHAI MAHASUKHRAM ROY Vs. KESHAVDEV MADANLAL NEMANI	March 4, 1949
GHULAM BHIK Vs. RUSTOM ALI	March 25, 1949
GHULAM HUSSAIN Vs. KING	November 30, 1949
GHULAM SARWAR KHAN Vs. ABDUL WAHAB KHAN	July 28, 1949
GOBINDA KAR Vs. MOHAN MAHARANA	January 27, 1949
GODFREY MEEUS Vs. SIMON DULAR	November 4, 1949
GOLDEN KNITTING CO Vs. MURAL TRADERS (INDIA) IN SIND MARKET	October 26, 1949
GOMTIBAI Vs. KANCHHEDILAL	June 14, 1949
GOPINATH Vs. RAGHUBANSH KUMAR SINGH	February 24, 1949
GORIPALAYAM DURGA THROUGH ITS PRESENT MANAGER, SHEIK IBRAHIM SAHIB Vs. PKESAVASWAMY IYER (DECEASED)	February 18, 1949
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. PESTONJI ARDESHIR WADIA	January 11, 1949
GOVERNOR GENERAL IN COUNCIL Vs. CONSTANCE ZENA WELLS	November 24, 1949
GOVERNOR GENERAL IN COUNCIL NOW (GOVERNOR GENERAL OF INDIA) Vs. JALLAN AND SONS LTD	June 6, 1949
GOVERNOR-GENERAL IN COUNCIL Vs. GOURI SHANKER MILLS LTD	February 8, 1949
GOVIND RAO Vs. GOURI SHANKER	January 6, 1949
GOVINDRAM GORDHANDAS SEKSARIA Vs. STATE OF GONDAL BY HIS HIGHNESS THE MAHARAJAOF GONDAL	December 19, 1949
GUDIMETLA CHINA VARAHALU Vs. GUDIMETLA REDDAYYA	March 21, 1949
GULAM RASOOL SAHEB Vs. HAMIDA BIBI	July 22, 1949
GULZARI LAL Vs. SMSARJU BAI	February 23, 1949
GUMMALAPURA TAGGINAMATADA KOTTURUSWAMI Vs. SETRA VIRAVVA	March 25, 1949
GURUSWAMI GOUNDAN Vs. MARAPPA GOUNDAN	July 22, 1949
GYANDEO NATHU Vs. BRIJLAL BANSILAL	February 10, 1949
H M MUHAMMAD IBRAHIM Vs. MRABDUL HAFEEZ SAHIB	March 24, 1949
HABIB AHMED RIZVI Vs. CROWN	September 16, 1949
HAJEE MAHBOOB BUX EHHAN ILLAHI Vs. COMMISSIONER OF INCOME- TAX, UP	October 11, 1949
HANSABAI SAYAJI PAYAGUDE Vs. ANANDA GANUJI PAYAGUDE	March 3, 1949
HAR PRASAD Vs. BUDH SINGH	February 15, 1949
HARDUTT RAY GAJADHAR RAM Vs. COMMISSIONER OF INCOME-TAX	September 27, 1949
HARI NARAIN SINGH Vs. BABUI MOHARI	April 13, 1949
HARISINGJI CHANDRASINGJI Vs. AJITSINGJI CHANDRASINGJI	January 11, 1949
HASAN BADSHA, MINOR BY HIS FATHER AND NEXT FRIEND K MAHOMED GHOUSE SAHEB Vs. SULTAN RAZIAH BEGUM, MINOR BY HER FATHER AND GUARDIAN-AB- LITEM, FATHAUDDIN SAHEB	February 2, 1949
HATIMALI Vs. CROWN	June 20, 1949
HERBERT RICHARD FARRINGTON Vs. DMUNISAMI	April 8, 1949
HIRA LAL Vs. PURAN CHAND	May 9, 1949
HORAM Vs. REX	March 3, 1949
HUBERT P JAMES Vs. GULAM HUSSEIN PAKSEEMA	January 11, 1949
IN RE: A GOVINDASWAMY Vs. STATE	July 29, 1949
IN RE: A K GOPALAN Vs. STATE	November 4, 1949
IN RE: BAVAJI ALIAS ABDUL MUHAMMAD Vs. STATE	July 4, 1949
IN RE: BHAURAO KARBHARI AWARE Vs. STATE	September 27, 1949
IN RE: C V RAJAGOPALACHARI Vs. STATE	July 13, 1949
IN RE: CALICUT HOSIERIES Vs. STATE	October 13, 1949
IN RE: CHELLIAH ALIAS MARIAPPA KUDUMBAN Vs. STATE	January 7, 1949
IN RE: DEVATA LAKSHMINARAYANA Vs. STATE	October 19, 1949
IN RE: I V SUBBA RAO Vs. STATE	March 16, 1949
IN RE: K RAJAGOPALA RAO Vs. STATE	April 20, 1949
IN RE: K S M MOHAMMAD ABDUL KADAR MARAKAYAR Vs. STATE	October 20, 1949
IN RE: K VEDANTA DESIKAN Vs. STATE	October 20, 1949
IN RE: KALYAN MAL BUDHULAL, CAWNPORE Vs. STATE	October 6, 1949
IN RE: KALYANAM VEERABHADRAYYA Vs. STATE	October 10, 1949
IN RE: L PAPAYYASWAMY Vs. STATE	March 23, 1949
IN RE: M ABRAHAM Vs. STATE	October 19, 1949
IN RE: M GANESAN Vs. STATE	April 8, 1949
IN RE: MADDA PEDA BRAHMAYYA ALIAS SATYANANDAM Vs. STATE	January 18, 1949
IN RE: MISHRIMAL GULABCHAND OF BEAWAR Vs. STATE	October 26, 1949
IN RE: MURUGA GOUNDAN Vs. STATE	January 10, 1949
IN RE: N R SREENIVASAN Vs. STATE	February 14, 1949
IN RE: OM PRAKASHA GUPTA Vs. STATE	February 28, 1949
IN RE: PADMARAJA SHETTY Vs. STATE	February 21, 1949
IN RE: PONNUSWAMI Vs. STATE	October 19, 1949
IN RE: SHEIK KHADER SAHIB Vs. STATE	April 20, 1949
IN RE: T ETHIRAJULU NAIDU Vs. STATE	September 2, 1949
IN RE: THAMMINENI SANTHANAMMA Vs. STATE	September 28, 1949
IN RE: VARADADESIKACHARIAR Vs. STATE	July 27, 1949
INDIA PAPER PULP CO LTD Vs. INDIA PAPER PULP WORKERS UNION	March 30, 1949
JADUNATH ROY Vs. KSHITISH CHANDRA ACHARJYA CHOUDHURY	June 14, 1949
JADURAM Vs. RAMDASSI	July 18, 1949
JAGANNATH Vs. BADRI PRASHAD	March 25, 1949
JAGATCHANDRA N VORA Vs. PROVINCE OF BOMBAY	January 24, 1949
JAGDISH PRASAD Vs. REX	June 7, 1949
JAI PRAKASH Vs. PNTAGORE	February 14, 1949
JAIKRISHNA Vs. CROWN	August 18, 1949
JAINARAIN RAM LUNDIA Vs. SURAJMULL SAGARMULL	May 6, 1949
JAINARAIN SINGH Vs. LACHMI PRASAD AGARWAL	January 19, 1949
JAMNADAS RAMGOPAL Vs. RAMCHANDRA MANSARAM	February 18, 1949
JANDA RUBBER WORKS LTD Vs. INCOME-TAX OFFICER, SALARIES SECTION AND ANOTHER	December 29, 1949
JAWAHAR MILLS, LTD Vs. SHA MULCHAND AND CO, LTD(IN LIQUIDATION BY THE OFFICIAL RECEIVER, HIGH COURT)	March 11, 1949
JETHABHAI HIRJI AND CO Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY	March 24, 1949
JHAMMAN SINGH Vs. RATAN LAL	March 30, 1949
JOSHI RAM KRISHAN Vs. MSTRUKMINI BAI	February 4, 1949
JOY CHAND LAL BABU Vs. KAMALAKSHA CHAUDHURY	March 17, 1949
K DASAPPA Vs. DISTRICT MAGISTRATE	March 10, 1949
K DEVARAJULU NAIDU Vs. CETHIRAJAVALLI THAYARAMMA, BY POWER-OF-ATTORNEY AGENT, CRANGANAYAKALU CHETTY	July 12, 1949
K G RAMASWAMI AYYAR Vs. SRIRANGAM MUNICIPAL COUNCIL, BY ITS COMMISSIONER	January 24, 1949
K M OOSMAN AND COMPANY ALIAS K M KHADIR BROTHERS BY MANAGING PROPRIETOR, K M OOSMAN SAHIB Vs. KABDUL MALIK SAHIB	March 25, 1949
K M S KUMARAPPA CHETTIAR Vs. OFFICIAL RECEIVER	August 12, 1949
K MUHAMMAD SUKRI SAHIB Vs. THELAPURATH MADHAVA KURUP	January 7, 1949
K P S THANGASWAMY CHETTIYAR Vs. ABAPOO SAHIB	July 22, 1949
K PERUMAL MUDALIAR Vs. PROVINCE OF MADRAS, REPRESENTED BY THE DIRECTOR OF INDUSTRIES AND COMMERCE	March 28, 1949
K R KESAVAN Vs. SOUTH INDIAN BANK, LTD	March 23, 1949
K S RASHID, SONS Vs. STATE	October 13, 1949
K V GOVINDAN NAIR Vs. APPUKUTTY	January 21, 1949
KADIYALA PERAVADHANNULU Vs. KADIYALA PERAVADHANNULU MINOR BY MOTHER AND GUARDIAN SUBBAMMA	July 25, 1949
KAIKHUSHROO PIROJSHA GHIARA Vs. CPSYNDICATE LTD	May 16, 1949
KAKUMANU PATTABHIRAMAYYA Vs. MEKALA MALLAREDDI	August 26, 1949
KALACHITTI BHIMAVVA Vs. GURIKARA NAGAPPA	March 17, 1949
KALAKKATHANKANDI CHATHAN Vs. VALIA PARAMBATH CHEERU	March 22, 1949
KALIAPPA GOUNDAN Vs. VALLIAMMAL	January 19, 1949
KALIDINDI RAMAKRISHNA RAJU Vs. KALIDINDI NARAYANA RAJU	February 2, 1949
KALLA SURAYYA AND SONS REPRESENTED BY KALLA VENKATARAJU Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF EAST GODAVARI	January 24, 1949
KALLAMPUDI NARAYANAPPA Vs. KALIGOTLA SURYANARAYANA	July 27, 1949
KANAI LAL PAUL Vs. PROVINCE OF BIHAR	March 23, 1949
KANAMATHAREDDI SEETHAMMA Vs. KANAMATHAREDDI KOTAREDDI	February 8, 1949
KANDA Vs. WAGHU	December 6, 1949
KANDAN TEXTILE LTD Vs. INDUSTRIAL TRIBUNAL I	August 26, 1949
KANDASWAMI KOUNDAN Vs. SANNI KRISHNAMA NAIDU	March 4, 1949
KANDASWAMI NAICK Vs. PONNU NAICK ALIAS VEERAPPA NAICK	October 7, 1949
KANDI PARAMBATH ELAYA NAYAN VEETIL THALAKURUSSI ATCHUTHAN NAIR Vs. VELLILAPALLI GOPALAN NAIR	March 16, 1949
KANUMARLA POLAMMA (DIED) Vs. DANDAGA SOORAMMA	September 15, 1949
KARRA LAKSHMINARASIMHAYYA Vs. SRI MAHANT PRAYAG DOSSJEE VARU (SINCE DECEASED)	April 4, 1949
KARUPPAYEE AMMAL Vs. PERIASAMI GOUNDAN	March 1, 1949
KASHMIRA SINGH Vs. CROWN	January 24, 1949
KAYAMBU SERVAI Vs. KARUPPIAH SERVAI	January 10, 1949
KAYANNA VARIYAN MADHATHIL RAMUNNI VARIYAR AND MANGER OF PUTHRAVAKASAM TAVAZHI Vs. PATINAARI VEETIL NARAYANI VARASSIYAR	March 11, 1949
KESHO RAM Vs. MTSURAJ BALLI	March 8, 1949
KHAZANCHI PRASAD Vs. BABU RAM	January 20, 1949
KIKABHOY CHANDABHOY Vs. COMMISSIONER OF INCOME-TAX	March 18, 1949
KING Vs. KNCHACHAN	January 7, 1949
KISHORI SHETTY Vs. KING	November 25, 1949
KISHUN BARAI Vs. HURO PANDEY	February 24, 1949
KODURI NARAYANA REDDI Vs. LEBUR GOPALAREDDI	July 6, 1949
KOKA BHASKARA RAO Vs. TAYI HEMALATAMMA	August 5, 1949
KONDIBA VITHOBA SHINDE Vs. DAGDU RAMA KHENDKE	March 30, 1949
KORATH ILLATH VALLAPPIL MAMMALI HAJI S SON KUNHEETHU Vs. VAYYAVINAT MANAKUNNATH TAVAZHI VASUNNI	July 19, 1949
KOTA ANANDA KRISHNA CHETTY Vs. MKAND COMPANY ALIAS MAHOMED KASIM AND COMPANY	April 4, 1949
KOTAMSATH APPANNA Vs. KOPPOJU APPALARAJU	July 15, 1949
KOTRIKE VENKATA RAMIAH CHETTY Vs. CHINNA PULLIAH	July 11, 1949
KOTTAN Vs. KVKANNAN	August 19, 1949
KOYITHODI AMIKUTTY UMMA Vs. VIRUTHIYAM PARAMBATH RAMOCHEN NEDUNGADI	February 19, 1949
KR SARDAR SINGH Vs. HARDWARGIR	February 23, 1949
KRISHNA KUMAR TIWARI Vs. JURAWAN MISIR	February 8, 1949
KRISHNAMMAL Vs. RLAKSHMI AMMAL	August 19, 1949
KRISHNAMURTHI NAIDU Vs. RAMAKRISHNA NAIDU	January 10, 1949
KRISHNASWAMI Vs. PERUMAL	December 15, 1949
KSHATRIYA SANDARARE NADAR URAVINMURAI AT USILAMPATTI, REPRESENTED BY ITS PRESENT MANAGERS AND REPRESENTATIVES MANIKKAM ALIAS SIVASUBRAMANYA NADAR Vs. MALAYAPPA NADAR	March 7, 1949
KULAMONI BARIK Vs. LOKENATH MOHAPATRA	February 2, 1949
KUMBHAN LAKSHMANNA Vs. TANGIRALA VENKATESWARLU	June 14, 1949
KUNDA CHENCHURAMA REDDI Vs. CHINTALAPALLI ADEMMA	February 4, 1949
KUNDANLAL NANDKISHORE Vs. RAMCHARAN DEOKARAN	January 18, 1949
KUPPUSWAMI ASARI Vs. MANICKASARI	March 24, 1949
KUTEER VENGAYIL RAYARAPPAN NAYANAR, KARNAVAN OF KUTEER VENGAYIL TARWAD Vs. KUTEER VENGAYIL VALIYA MADHAVI AMMA	August 26, 1949
KUTOOR VENGAYIL RAYARAPPEN NAYANAR OF KULLON VENGAYIL TARWAD Vs. KUTOOR VENGAYIL VALIYU MADHAVI AMMA	August 30, 1949
LABH SINGH Vs. SARJIT SINGH	March 28, 1949
LAKHMI SINGH Vs. MAHENDRA SINGH	January 11, 1949
LAKSHMIDHAR MISRA Vs. RANGALAL	October 20, 1949
LAL BIHAR LALL Vs. BANI MADHAVA KHATI AND	January 17, 1949
LENNOX ARTHUR PATRICK OREILLY Vs. CYRIL CUTHBERT GITTENS	July 14, 1949
LUMBHARDAR ZUTSHI Vs. KING	November 28, 1949
M A MALIK Vs. VSTHIRUVENGADASWAMI MUDALIAR	August 23, 1949
M JASWANTMALL SOWCAR Vs. COLLECTOR OF MADRAS	July 15, 1949
M MANIAPPA PILLAI Vs. IANTHONISAMI MUDALIAR	September 14, 1949
M MUNISWAMI NAICKER Vs. PKANNIAPPA NAICKER	October 20, 1949
M NATARAJA MUDALIAR Vs. PONNU KANNAMMAL	August 19, 1949
M R S MANI Vs. DISTRICT MAGISTRATE AND THE SUPERINTENDENT, CENTRAL JAIL	March 21, 1949
M S RAMAYYA Vs. DISTRICT BOARD	January 21, 1949
M SUNDARARAJULU NAIDU Vs. NATESA MUDALIAR	July 27, 1949
M V P PARAMANANDASWAMI ALIAS PICHUMUTHU PILLAI Vs. AKSHANMUGHAM PILLAI	January 19, 1949
MADHO DAS Vs. REX	June 22, 1949
MADHOLAL SINDHU Vs. OFFICIAL ASSIGNEE OF BOMBAY	May 6, 1949
MAHABIRSINGH Vs. BIGAN SAHUN	February 17, 1949
MAHALAKSHMI TEXTILE MILLS, LTD BY ITS MANAGING AGENTS, S S N LAKSHMANAN AND CO BY PARTNER S S N LAKSHMANAN CHETTIAR Vs. AKRMMKMEYYAPPA CHETTIAR (DIED)	March 4, 1949
MAHALINGAM ASARI Vs. LAKSHMANA REDDIAR	February 22, 1949
MALLADI SEETHARAMA SASTRI Vs. HYDERABAD STATE REPRESENTED BY THE GENERAL MANAGER, NIZAM STATE RAILWAY	July 6, 1949
MANAKA Vs. MADHARAO	November 29, 1949
MANGAL SINGH Vs. REX	January 1, 1949
MANGALAPURAPU DAKSHAYANI, BY NEXT FRIEND KONIKI NAGABHUSHANAM Vs. MANGALAPURAPU BRAHMAYYA	July 6, 1949
MANMOHAN DAS Vs. UNITED PROVINCES	December 19, 1949
MANTHARAVADI SURYANARAYANA Vs. MERUGU VENKATADU	February 8, 1949
MARIA PILLAI Vs. MUTHUKUMARAN	April 1, 1949
MARNEEDI SATYAM Vs. MASIMUKKULA VENKATASWAMI	January 27, 1949
MAROTIRAO Vs. SAKHARAM	February 17, 1949
MATHURADAS CHUNNILAL AGARWAL Vs. ONKAR RAOJI MARATHE	February 9, 1949
MEERUT MUNICIPAL BOARD Vs. MSAMUEL	May 10, 1949
MEHNGA SINGH KISHAN CHAND Vs. CROWN	May 3, 1949
MELARKODE BANK LTD Vs. DAMODARASWAMI NAIDU	July 7, 1949
MESSRS MOHANLAL HARGOVIND OF JUBBULPORE Vs. COMMISSIONER OF INCOME TAX, C P AND BERAR, NAGPUR	July 28, 1949
MINOR VELUCHAMI PILLAI BY NEXT FRIEND CHELLATHAYEE ALIAS MEENAKSHI AMMAL Vs. KRSANKARALINGAM PILLAI	October 13, 1949
MISRI LAL NAYAK Vs. MT SURJI	November 22, 1949
MISS REVATHI BY NEXT FRIEND AND GUARDIAN S PARTHASARATHY Vs. MVENKATARAMAN	February 18, 1949
MOHAMMAD ISMAIL Vs. NURUL HASAN	January 18, 1949
MOHAMMED IBRAHIM MARACAYAR Vs. ISMAIL MARACAYAR, POWER-OF-ATTORNEY AGENT OF FATHIMA BI	February 16, 1949
MOHAMMED YUSUF BANNAY SAHIB Vs. KHADIR BADSHA SAHIB	February 15, 1949
MOHAN LAL HUJA Vs. CHAWLA BANK, LTD	May 12, 1949
MOHANLAL HARGOVIND Vs. COMMISSIONER OF INCOME-TAX, CPBERAR	July 28, 1949
MOHD YAKUB KHAN Vs. SIRAJUL HAQ	March 29, 1949
MOLUGU LAKSHMINARASIMHACHARYULU Vs. MARISETTI RATNAM	April 22, 1949
MRS BARBARA GOORGINA DEBNAM Vs. MRFREDRICK CECIL BURNIE DEBNAM	February 28, 1949
MST FATMA BIBI Vs. SAYED ALI HASAN	February 22, 1949
MT BHAGERNA KUER Vs. RAMDENI RAI	March 1, 1949
MT BITTI KUER Vs. BANARSI BABOO	January 31, 1949
MT HALIMAN KHATOON Vs. MTAHMADI BEGUM	February 23, 1949
MT KIRAN DEVI Vs. MADAN LAL	January 5, 1949
MT KULSUMUNNISA Vs. REX	May 6, 1949
MT NANHA KUER Vs. MTKHUBSURAT KUER	March 23, 1949
MT PARBATI KUER Vs. DURGA PRASAD MISSIR	March 4, 1949
MT SITA KUMARI Vs. RAMNATH NONIA	March 4, 1949
MT SUKHDEI Vs. BHIMANSHUDHAR SINGH	January 7, 1949
MT TARO W/O BUR SINGH Vs. CROWN	January 11, 1949
MT VITHI Vs. TULSIRAM MAROTI AND CROWN	November 4, 1949
MUHAMMAD AMIN SAHIB (DIED) Vs. TIRUVANNAMALAI CO-OPERATIVE SOCIETY BY ITS SECRETARY, SRI MSSESHACHALA AIYAR	September 9, 1949
MULUGU NAGAMMA Vs. MUDIGONDA AGHORAPATHI SASTRI	February 3, 1949
MUNICIPALITY OF HYDERABAD Vs. MANGHARAM HUKUMATRAI	December 6, 1949
MUSHTAQ AHMAD Vs. REX	May 10, 1949
MUTHU NADAR Vs. CHINNADORAI NADAR	July 25, 1949
MUTHUKARUPPAYEE ACHI ALIAS VISALAKSHI ACHI Vs. POTHAPULAR PILLAI	March 18, 1949
N G SABDE Vs. CROWN	May 24, 1949
N S VENKATAGIRI AYYANGAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD	January 14, 1949
N S VENKATAGIRI AYYANGAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD, MADRAS	January 24, 1949
N SUBRAMANIA, PILLAI Vs. A DRAVIYASUNDARAM PILLAI	November 22, 1949
N T PALANISAMY CHETTIAR BY AGENT, V D SEETHARAMA MUDALIAR Vs. KOMARA CHETTIAR	July 20, 1949
N V VAKHARIA Vs. BEHARI LAL BATRA	July 8, 1949
NADIAMMAI ACHI Vs. MARIAPPA THEVAR	August 17, 1949
NAGAMMA SHEDTHI Vs. KORATHU HENGSU	March 23, 1949
NAGARMAL Vs. BAJRANGLAL (LORD SIMONDS)	November 14, 1949
NAGARMAL SURAJMAL Vs. GOTULAL LAXMINARAYAN	March 11, 1949
NAGIREDDI POTHURAJU Vs. MISSULA VEERA VENKATA SATYANARAYANA	February 1, 1949
NALLIBOYINA GANGA BHAVANAMMA Vs. KETHU SURAYYA	April 12, 1949
NAMDEO LOKMAN LODHI Vs. NARMADABAI KESHOODEO	June 23, 1949
NANA RAOJI Vs. BABULAL DAMUSA	March 4, 1949
NARANAMANGALATH MANAKKAL PARAMESWARAN NAMBUDIRIPAD Vs. KUTTAH NARAYANAN	August 22, 1949
NARAYAN JIVAJI PATIL IN SUBSTITUTION FOR SHANKAR DYAMANGOUDA PATIL Vs. GHIRUNATH KHANDAPPAGOUDA PATIL	November 15, 1949
NARAYANASWAMI REDDI Vs. ALVRSTVEERAPPA CHETTIAR	February 23, 1949
NARI CHINNABBA CHETTY Vs. ECHENGALROYA CHETTY	August 26, 1949
NATARAJA PILLAI (DIED) Vs. APPASAMI NAIDU	February 10, 1949
NATHU RAM V GODSE Vs. CROWN	March 24, 1949
NAUBAT RAI Vs. JUGAL KISHORE	February 1, 1949
NET LAL SAH Vs. UCHESHWAR JHA	March 2, 1949
NISHTALA SUBRAHMANYA SOMAYAJULU Vs. KANNEPALLI LAKSHMI SOMI DEVI	August 11, 1949
NIZAMUDDIN Vs. MANGAL SEN	May 12, 1949
NURA Vs. REX	May 25, 1949
NURUDDIN ABDULHUSEIN Vs. ABU AHMED ABDUL JALLI	April 12, 1949
O RM M SP S V MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	March 12, 1949
OFFICIAL RECEIVER Vs. SAKKUWAR BAI AMMAL	March 18, 1949
OIVIND LORENTZEN AS DIRECTOR OF SHIPPING AND CURATOR OF THE ROYAL NORWEGIAN GOVERNMENT Vs. SHIP ALCOA RAMBLER (ALCOA STEAMSHIP CO INC OWNERS)	February 14, 1949
ORIENT CORPORATION, BOMBAY Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY	March 18, 1949
P A RAJU CHETTIAR AND BROTHERS Vs. COMMISSIONER OF INCOME-TAX	March 21, 1949
P C LALL CHOUDHURY Vs. SAMOJIB	February 1, 1949
P RAMIAH Vs. CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS	April 5, 1949
P RANGATHAMAN Vs. SANKARLAL DAVEY	August 16, 1949
P V RAO Vs. GIRDHARLAL LALLUBHAI	January 4, 1949
P V RAO Vs. KHUSHALDAS SADVANI	January 4, 1949
P VENKATACHALA UDAYAN Vs. EXECUTIVE OFFICER, RASIPURAM PANCHAYAT BOARD	July 14, 1949
PALANI AMMAL Vs. LSETHURAMA AIYANGAR	January 10, 1949
PALANISWAMI GOUNDAN Vs. RAMASWAMI GOUNDAN	July 26, 1949
PALLA SANYASI Vs. KAYITHA GURUVULU	October 12, 1949
PANANGIPALLI SURYANARAYANACHARYULU Vs. PANANGIPALLI SESHAMMA (DIED)	April 6, 1949
PANDITA GANGARAM Vs. CROWN	July 18, 1949
PANNA LAL Vs. GOBARDHAN DAS	May 12, 1949
PARAMBAN MAMMADU Vs. KING	January 19, 1949
PARDIP SINGH Vs. RAM SUNDER SINGH	February 1, 1949
PARMESHWAR SAHU Vs. TEJU SAHU	March 4, 1949
PATI BANDA BHARADRAJULU Vs. PISIPATI LAKSHMINARAYANA	August 12, 1949
PEDAPATI MANGAYYA Vs. GARAPATI ACHAYAMMA	August 12, 1949
PENJURI GOVINDAPPA Vs. D- CHAYYAPPA	October 4, 1949
PENTAKOTA NARYUDU Vs. YELLAPU VENKATA RAMANAMURTHI	July 8, 1949
PENUMETCHA ANNAPURNAMMA Vs. POLISETTI JAGANNADHAM	October 18, 1949
PERLA SATTAYYA CHETTI Vs. GANDHI VENKATARAMANAYYA	April 8, 1949
PHALTAN SUGAR WORKS LTD Vs. COMMISSIONER OF INCOME-TAX, PHALTAN STATE, PHALTAN	March 25, 1949
PHALTAN SUGAR WORKS, LTD Vs. COMMISSIONER OF INCOME-TAX	March 25, 1949
PINGLE VENKAT RAMA REDDY; THE BOMBAY LIFE ASSURANCE CO LTD Vs. SIR PADAMPAT SINGHANIA; RMATHELONE	March 7, 1949
PITAMBER MOHAPATRA Vs. LAKSHMIDHAR MOHAPATRA	February 24, 1949
PITHAPURAM Vs. COMMISSIONER OF INCOME TAX	June 14, 1949
PONNA VIYYANNA SARMA Vs. REDDI MANIKYAM	February 9, 1949
PONNAMMAL AMMAL Vs. MODERN STORES THROUGH PARTNER MAHADEVA IYER	April 5, 1949
PRINCE LINE, LIMITED Vs. TRUSTEES OF THE PORT OF BOMBAY	February 3, 1949
PROVINCE OF BIHAR Vs. MAHARANI JANKI KUER	January 19, 1949
PROVINCE OF MADRAS Vs. FIRM OF KANIGOLLA SIVALAKSHMINARAYANA	February 4, 1949
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF TANJORE Vs. SRI VEDARANYESWARASWAMI DEVASTHANAM, REPRESENTED BY ITS MANAGINGTRUSTEE, KPONNAYYA PANDARASANNADHI	July 13, 1949
PROVINCIAL GOVERNMENT, C P AND BERAR Vs. GANESHLAL REKHCHAND	April 6, 1949
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. GOVINDRAO TUKARAM	February 10, 1949
PROVINCIAL TREASURER OF MANITOBA Vs. WM WRIGLEY JR CO LTD	October 12, 1949
PUBLIC PROSECUTOR Vs. BNAGAMMA	July 20, 1949
PUJABHAI DIPCHAND Vs. COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY MOFUSSIL	March 24, 1949
PUNJABHAI DIPCHAND Vs. COMMISSIONER OF EXCESS PROFITS TAX	March 24, 1949
PUNUKOLLU PARANDHAMAYYA Vs. PUNUKOLLU NAVARATHNA SIKHAMANI	January 20, 1949
PURUSHOTTAM KASHIRAO DESHMUKH Vs. AKHADA PANCHAYATI NAYA UDASI KANKHAL	March 2, 1949
PUTHIYA VELAPPIL AYISSAMMA Vs. CHOWAKKARAM PUTHIYA PURAYIL BAVACHI KEYI	April 14, 1949
PUZHAVAKATH MADATHIL GOPALA PATTAR S SON SUBRAMANYA IYER Vs. PUZHAVAKATH MADATHIL GOPALA PATTAR S SON LAKSHMANA AYYAR	February 11, 1949
PYDAH SURYANARAYANAMURTHY Vs. PYDAH RAMAKRISHNAYYA	February 23, 1949
QAMARUDDIN HUSAIN Vs. MUSHTAQ AHMAD	January 5, 1949
QANAYAT HUSAIN Vs. MTSAJIDUNNISA BIBI	February 28, 1949
R K KULKARNI Vs. R S KULKARNI	November 14, 1949
R KRISHNAMURTHY Vs. SPARTHASARATHY	January 6, 1949
R VENKATESACHARY Vs. JUDGE, COURT OF SMALL CAUSES	October 13, 1949
RAGHUVANSHI MILLS LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY	March 18, 1949
RAGHUVANSHI MILLS, LTD Vs. COMMISSIONER OF INCOME-TAX	March 18, 1949
RAI HARENDRA LAL ROY BAHADUR ESTATES LTD Vs. HEM CHANDRA NASKAR	February 28, 1949
RAINU Vs. CROWN	September 16, 1949
RAJ SHATRANJAI Vs. RAJ RAJ BAHADUR SINGH	December 12, 1949
RAJA VELUGOTI, SARVAGNA KUMARA KRISHNA YACHENDA BAHADUR GARU Vs. RAJA SOBHANADRI APPARAO BAHADUR ZAMINDAR GARU	March 21, 1949
RAJA YARLAGADDA SIVA RAMA, PRASAD BAHADUR Vs. MAJETI POTHARAJU	January 18, 1949
RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR, YUVARAJAH OFPITHAPURAM Vs. COMMISSIONER OF INCOME TAX, MADRAS	June 14, 1949
RAJAMMAL Vs. CHIEF JUDGE, COURT OF SMALL CAUSES	August 10, 1949
RAJMAL PAHARCHAND Vs. COMMISSIONER OF INCOME-TAX	March 26, 1949
RAM BILAS GUPTA Vs. REX	April 1, 1949
RAM CHANDRA MUNNA LAL Vs. COMMISSIONER OF INCOME-TAX, EAST PUNJAB AND DELHI PROVINCES	April 19, 1949
RAM CHARAN SINGH Vs. BASUDEO DUSADH	March 11, 1949
RAM KHELAWAN SINGH Vs. RAMNANDAN PRASAD SINGH	February 22, 1949
RAM KISSENDAS DHANUKA Vs. SATYA CHARAN LAW	December 15, 1949
RAM PRASAD MANDAL Vs. KING	January 19, 1949
RAM SARAN Vs. REX	January 10, 1949
RAM UDAR DAS CHELA FALHARI BABA GARIB DAS JI Vs. BABA MADHO DAS CHELA SRI SITARAM DAS	January 12, 1949
RAMANUJULU NAIDU Vs. GAJARAJA AMMAL	August 3, 1949
RAMKRISHNA TIMMAPPA SHETTI Vs. HANUMANT PATGAVI	January 11, 1949
RANSHAH BAPU Vs. GOVERNMENT OF THE CENTRAL PROVINCES	January 11, 1949
RASA GOUNDAN Vs. RAMAI GOUNDAN	September 16, 1949
RASHID AHMED Vs. SAHU BISHESHWAR DAYAL	March 29, 1949
RATANLAL CHAMARIA Vs. KESHAR DEO CHAMARIA	March 21, 1949
REKAPALLI RADHAKRISHNAYYA ALIAS FRANK R ANDERSON Vs. BHAMIDIPATI SAKUNTALA	September 12, 1949
REVENUE DIVISIONAL OFFICER Vs. SVENKATARAMA IYER	April 22, 1949
RIKHA SINGH Vs. REX	June 3, 1949
ROBERTS MCLEAN AND CO LTD Vs. ATDAS GUPTA	March 30, 1949
RULIA RAM Vs. REX	June 24, 1949
S A NARAYANASWAMY AIYAR Vs. SRMUTHURETHNAM AYYAR	March 7, 1949
S A SESHADRI AIYANGAR Vs. NARAYANA NAIR	April 20, 1949
S K SHAW AND BROTHERS Vs. BRIJ RAJ KRISHNA	March 25, 1949
S MUHAMMAD EUSOOF MARICAR Vs. KSUBRAMANIAN CHETTIAR	August 23, 1949
S NARAYANAN Vs. DISTRICT BOARD BY ITS PRESIDENT	March 15, 1949
S P THIRUVENGADASAMI NAIDU Vs. MUNICIPAL HEALTH OFFICER	February 24, 1949
S RAGHBIR SINGH Vs. CROWN	July 4, 1949
S RAJAM AYYAR Vs. PAVANAMBAL	February 1, 1949
S RANGARAJU NAIDU Vs. DJKEYMER AND CO LTD	August 31, 1949
SABOORA BIVI AMMAL Vs. JULAIKA BIVI AMMAL	July 29, 1949
SADANALA NARAYANA RAO Vs. OFFICIAL RECEIVER, RAJAHMUNDRY	March 21, 1949
SADHU LAXMI SUNDARAMMA Vs. SADHU SURYANARAYANA	August 12, 1949
SAHADEO Vs. JAGANNATH KASHINATH	September 15, 1949
SALAGRAMA SUBRAMANYAM Vs. SALAGRAMA NARAYANAMMA	February 21, 1949
SALAMAT ULLAH Vs. MTMAHARAJ KUAR	May 3, 1949
SALMA BI Vs. MOHAMMED EBRAHIM SAHIB	August 11, 1949
SANGRAM SINGH Vs. ZAHAR SINGH	May 3, 1949
SANKARA PURSA Vs. GOVINDA BHATTA	March 4, 1949
SANKARANARAYANAN IYER Vs. SRI POOVANANATHASWAMI TEMPLE, THROUGH EXECUTIVE OFFICER	March 14, 1949
SANKATI PEDDA CHENNIAH Vs. MAHABOOB BEE	September 9, 1949
SANMUKHSINGH Vs. KING	November 7, 1949
SANTASING MUSTAFA SINGH Vs. CROWN	April 12, 1949
SARASWATHI MADTHI Vs. RAMA SHETTY	July 8, 1949
SASHI AMMAL Vs. PSARARARUNACHALAM CHETTIAR BY AGENT, SIVARAMAN CHETTIAR	March 16, 1949
SAVITRI DEVI Vs. RAM RAN BIJOY	October 12, 1949
SAYED MD ABDULLAH URAIZEE Vs. PVRAO	January 18, 1949
SAYYAPARAJU SURAYYA Vs. KODURI KONDAMMA	September 7, 1949
SEKURU MURAHARI RAO Vs. KANDULA BAPAYYA	March 1, 1949
SENAPATHI MUDALIAR Vs. DEIVANAI AMMAL	October 27, 1949
SHA SHIVRAJ GOPALJI Vs. EDAPPAKATH AYISSA BIAND	July 28, 1949
SHAH MANZOOR HASAN Vs. BIBI SHAMSHUL NAHAR	January 18, 1949
SHAH SHANTILAL AND CO Vs. TESHIBORWALLA	September 15, 1949
SHAIKH ALI AHMED Vs. COLLECTOR OF BOMBAY	April 14, 1949
SHAMNUGGER JUTE FACTORY CO LTD Vs. SMMODAK	March 30, 1949
SHANKARLAL PATWARI Vs. HIRALAL MURARKA	December 1, 1949
SHANMUGAM ALIAS MUTHUKARUPPAN Vs. NSRADHAKRISHNA SARMA	March 10, 1949
SHIVJI BHARA AND CO Vs. KANJI VASANJI	March 4, 1949
SHRIRAM NATHUJI Vs. CO-OPERATIVE SOCIETY NO. 55	March 22, 1949
SHUKRULLAH Vs. SIR VIJAYA ANANDA GAJPATI RAJ MAHARAJ KUMAR VIZIANAGRAM	May 4, 1949
SHYAMLAL SHARMA Vs. KING-EMPEROR	April 29, 1949
SIDHESHWARI SINGH Vs. RAJBARAN SINGH	March 23, 1949
SIR FAZAL IBRAHIM RAHIMTOOLA Vs. APPABHAI GDESAI	March 8, 1949
SIR KASTURCHAND LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY	March 22, 1949
SIR KASTURCHAND, LTD Vs. COMMISSIONER OF INCOME-TAX	March 22, 1949
SITA RAM Vs. CROWN	May 12, 1949
SM OSHASHASHI DEI Vs. PETEI DEI AND AND AFTER DEATH, KHANDEI DEI	January 24, 1949
SOWCAR CHINNA BASAMMA Vs. VEERADHI VEERAPPA	January 10, 1949
SPECIAL MANAGER, COURT OF WARDS, NARAINDAS NARSINGHDAS Vs. COMMISSIONER OF INCOME-TAX, UP	September 28, 1949
SREE BHAGAVATHI AMMAN TEMPLE BY POOJARIS AND TRUSTEES AND OTHERS Vs. KRISHNA GOUNDAR	February 18, 1949
SREE MEENAKSHI MILLS LTD Vs. PROVINCIAL TEXTILE COMMISSIONER, MADRAS	July 13, 1949
SREEMAN MADABUSI VADI MATHEBA KANTEERAVAM SATAGOPARAMANUJACHARYULU Vs. MADEPALLI VENKATARAYUDU	April 19, 1949
SRI MUTHANGI BUTCHI RAMAYYA Vs. GURRALA VENKATA SUBBARAO	September 6, 1949
SRI POPSING RICE MILL Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA	May 5, 1949
SRI RAJAH YENUMULA SURYANARAYANAMURTHY DORA GARU Vs. SRI CHITRAPU BUCHI VENKAYYA PANTULU	August 31, 1949
SRI SHIBA PRASAD SINGH DECEASED NOW REPRESENTED BY KALI PRASAD SINGHA Vs. MAHARAJA SRISH CHANDRA NANDI	July 18, 1949
SRI T D RAMAYYA PANTULU, INDUSTRIAL TRIBUNAL FOR ENGINEERING FIRMS AND TYPE FOUNDRIES Vs. KUTTY AND RAO (ENGINEER) LTD	January 21, 1949
SRIDHAR KRISHNARAO DATE Vs. CROWN	March 10, 1949
SRIPADA SAMBASIVA RAO Vs. KAKI VENKATASURYANARAYANAMURTHY	August 25, 1949
SUBBA NAICKER Vs. NALLAMMAL	July 15, 1949
SUDARSAN DAS Vs. RAM KIRPAL DAS	November 21, 1949
SUKA Vs. KING	November 22, 1949
SUKHDEO AHIR Vs. BALDEO AHIR	January 6, 1949
SUMATIBAI WAMAN KIRTIKAR Vs. ANANT BALKRISHNA SHIRGAONKAR	February 22, 1949
SWARNA RAJAMMA Vs. THOTA VENKIAH	February 28, 1949
T A MENON Vs. KPPARVATHI AMMAL	October 5, 1949
T A MENON Vs. KING (LORD REID)	November 7, 1949
T C A ANANDALWAR Vs. SECOND JUDGE, COURT OF SMALL CAUSES	February 15, 1949
T G VARADARAJULU NAIDU Vs. KJNARAYANASWAMI NAIDU ALIAS LAKSHMINARAYANA NAIDU	July 8, 1949
T GANAPATHIA PILLAI Vs. NSOMASUNDARAM PILLAI	August 19, 1949
T R GOVINDARAJA MUDALIAR Vs. SARAVANA MUDALIAR	January 20, 1949
T S SESHACHARIAR Vs. TSPATTAMMAL	March 14, 1949
T S SIVAPRAKASA MUDALIAR Vs. KMSAMARAPURI	March 31, 1949
TAN TECK NEO Vs. GEORGE TAN	October 12, 1949
TANSUKHRAI M KARUNDIA Vs. OFFICIAL LIQUIDATOR, ANDHRA PAPER MILLS CO, LTD, (IN LIQN)	February 16, 1949
TAQI MIRZA Vs. REX	June 20, 1949
THANGASAMI PILLAI BY AGENT GANAPATHI NADAR Vs. DHANABAGYAMMAL	July 29, 1949
THATHI NAICKER Vs. CO-OPERATIVE SOCIETY, THROUGH ITS PRESIDENT, NALLAMA NAICKER	January 24, 1949
THAYYAL Vs. BAGGYATHAMMAL	February 18, 1949
THERUVATH VITTIL MUHAMMADUNNY Vs. MELEPURAKKAL UNNIRI	February 10, 1949
THIRUVENDIPURAM DORAIRAJAM NAYANIM VARU Vs. VEMASWAMI RAMA NAIDU	July 7, 1949
THOTA CHINA SUBHA RAO Vs. MATTAPALLI RAJU	May 10, 1949
TIRUCHENDUR SIVATHWAJA MATAM THROUGH HUQDARS Vs. SAMI BHATTAR	February 4, 1949
TIRUCHENDUR SRI SUBRAMANIASWAMI TEMPLE Vs. PRAMASWAMI PILLAI	November 17, 1949
TIRUCHENDUR SRI SUBRAMANIASWAMS TEMPLE Vs. P RAMASWAMIA, PILLAI	November 17, 1949
TIRUMALAI AIYANGAR Vs. ARUNACHALA THEVAR	January 19, 1949
TUMAHOLE BERENG Vs. KING	January 13, 1949
TUNNI LAL PATHAK Vs. SHANKER LAL PARBATIA	February 16, 1949
TURLAPATY RAJESWARA RAO Vs. KAMARAJUGADDA RANGAMMA	February 8, 1949
UDIPI MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER, T HARICHANDRA RAO Vs. KVASUDEVACHARYA	August 4, 1949
UNITED PROVINCES GOVERNMENT Vs. SRI HAR NATH	January 17, 1949
URDU DAILY NEWSPAPER PRATAP Vs. CROWN	April 5, 1949
V M R MALAIPERUMAL PILLAI Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	April 12, 1949
V RM KM M KULANDAIVELAN CHETTIAR Vs. OFFICIAL RECEIVER OF SOUTH ARCOT	July 28, 1949
V VENUGOPAL NAIDU Vs. THIRD JUDGE OF SMALL CAUSES COURT	January 21, 1949
VARREY TULASAMMA Vs. NANDULA BUCHIRAMAIAH	January 20, 1949
VARRY MUTYALAMMA ALIAS MURTYALU Vs. DASARY NARAYANASWAMY	March 4, 1949
VASAVATTULA SARABHAMMA Vs. VASAVATTULA PEDA VEERANNA	April 8, 1949
VEDAKUMPPRATH PILLAI S SON MUTHU Vs. KULATHINKAL KUPPAN S SON NARAYANAN	October 13, 1949
VEERAMREDDI SUBBARAMI REDDI ALIAS BALAKRISHNA REDDI Vs. VEERAMREDDI SANKARAMMA	August 10, 1949
VELAVALA SUBBAYYA Vs. GAZULA BAPAYYA	September 1, 1949
VELICHETI ACHUTARAMAYYA Vs. VELICHETI SATYANARAYANA	April 6, 1949
VELLINGIRI NAICKEN Vs. SREE PATTESWARASWAMI DEVASTHANAM BY ITS MANAGING TRUSTEES, SBEEMIAH CHETTIAR	March 7, 1949
VEMASANI NARASAMMA Vs. VEMASANI RAMA NAIDU	March 16, 1949
VEMURI PARANDHAMIAH Vs. RNARASIMHA RAO	April 14, 1949
VENKATARAMA AYYANGAR Vs. THULASI AMMAL	October 26, 1949
VENKATASWAMI NAIDU Vs. MUNIAPPA MUDALIAR	April 18, 1949
VENKTRAPRAGADA VIRARAGHAVA RAO Vs. SRI RAO BAHADUR MOTHEY NARASIMHARAO ZAMINDAR GARU	April 20, 1949
VENNETI SUNDARA RAMA RAO Vs. CHAMARTI SATYANARAYANAMURTI BEING MINOR BY NATURAL FATHER AND GUARDIAN CHAMARTI BULLI VENKATARAO	April 5, 1949
VIJAYSINGRAO BALASAHEB SHINDE DESAI Vs. JANARDANRAO NARAYANRAO SHINDE DESAI	March 29, 1949
VISHWANATH MAHADEV ADHIKARI Vs. KRISHNAJI RAMACHANDRA BODAS	June 20, 1949
WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. INDUSTRIAL TRIBUNAL	March 30, 1949
WILLIAM YACHUK Vs. OLIVER BLAIS CO LTD	April 11, 1949
YAJJU ADINARAYANA Vs. GURALA JAGANNADHA RAO	February 15, 1949
YUSOFALLI MULLA NOORBHOY Vs. KING	May 30, 1949
YUSUF H ABBAS Vs. BHAGWANDAS PNANGPAL	March 11, 1949
ZAKKA PATTALHIRAMI REDDI Vs. MENAKUR BALARAMI REDDI	November 22, 1949
ZENA GLADYS FREEMANTLE Vs. HERBERT CHARLES FREEMANTLE	July 20, 1949

Year 1949 of PRIVY COUNCIL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address