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A Vs. SREENIVASALU NAIDU VCOMMISSIONER OF INCOME-TAX MADRAS
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March 15, 1948 |
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A B M S MOHAMED ALI MARACOIR Vs. PSNSAMBALAVANA CHETTIAR
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April 7, 1948 |
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A H WADIA Vs. COMMISSIONER OF INCOME-TAX
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November 24, 1948 |
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A J E G CASPERSZ Vs. KING
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June 2, 1948 |
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A K GOPALAN Vs. DISTRICT MAGISTRATE
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November 18, 1948 |
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A KARUPPA CHETTY GOUNDAN Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
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December 6, 1948 |
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A KN V VALLIAPPA CHETTIAR Vs. PKLSNACHIAPPA CHETTIAR
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March 16, 1948 |
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A KRISHNA RAYA KODGI Vs. SANKAYYA SHETTY
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December 17, 1948 |
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A MOHAMMAD HASSAN SAHIB Vs. PODANUR SUNNATH JAMATH BY PRESIDENT CAALLI SAHIB
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February 3, 1948 |
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A NALLIAPPA PILLAI Vs. PALANIANDI AMBALAM
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August 10, 1948 |
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A RAMACHANDRA NAIDU Vs. KANDASWAMI MUDALIAR
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September 10, 1948 |
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A S MOHAMMAD IBRAHIM UMMAL ALIAS SHAHUL HAMEED UMMAL OF UNSOUND MIND BY NEXT FRIEND, M T S MD THAMBI Vs. SHAIK MOHAMMAD MARAKAYAR
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April 2, 1948 |
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A V SREENIVASALU NAIDU Vs. COMMISSIONER OF INCOME-TAX
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July 15, 1948 |
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A VEDACHALA MUDALIAR Vs. CENTRAL ROAD TRAFFIC BOARD
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February 17, 1948 |
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ABDUL GANI Vs. COMMISSIONER OF POLICE
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September 28, 1948 |
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ABDUL LATIFF Vs. DOST MOHAMMAD AND CO LTD
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October 8, 1948 |
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ABDUL MAJID KHA S/O. MAHEBUBKHA Vs. MAHMUDABI W/O. BAHADURKHA
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August 13, 1948 |
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ABDUL MALIK Vs. QAMARUDDIN
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April 8, 1948 |
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ABDUL RAUF Vs. HAFIZ MOHAMMAD UMAR
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September 2, 1948 |
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ABDUL RAZAQ Vs. ALI BAKHSH
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April 14, 1948 |
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ABDUL SHAKUR Vs. MAHABIR PRASAD
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September 14, 1948 |
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ABDUL SHAKUR ALI MOHMAD Vs. MOTIRAM PREMJI BHATE
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February 6, 1948 |
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ABDUL SHUKOOR SAIT Vs. OFFICIAL ASSIGNEE OF MADRAS
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March 18, 1948 |
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ABDULLAMIYA HAMDUMIYA Vs. MAHOMEDMIYA GULAMHUSEIN
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July 26, 1948 |
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ABDURAHIMAN SETTU Vs. MUHAMMAD KASAM SETTU
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October 29, 1948 |
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ABRAHAM EZRA ISSAC MANSOOR Vs. ABDUL MAHOMED ALIBHAI
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August 30, 1948 |
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ACCOUNTANT GENERAL Vs. COMMISSIONER OF INCOME-TAX
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March 12, 1948 |
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ACCOUNTANT-GENERAL, BARODA STATE Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
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March 12, 1948 |
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ADDAKULA SUBBAMMA Vs. DODDI ADEMMA
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July 8, 1948 |
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ADITYA PD BAGCHI Vs. JOGENDRA NATH MAITRA
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February 17, 1948 |
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ADWAIT NATH SIL Vs. IN THE GOODS OF ALEXANDER JAMES MILNE LATE OF ABERDEEN
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May 5, 1948 |
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ADYANATH GHATAK Vs. KRISHNA PRASAD SINGH
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December 7, 1948 |
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AHMED SAYED Vs. BASHIR AHMED
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September 7, 1948 |
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AHMEDBHAI UMARBHAI AND CO Vs. EXCESS PROFITS TAX OFFICER, III CIRCLE
|
March 17, 1948 |
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AJAIB SINGH Vs. SHER SINGH
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March 12, 1948 |
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AJODHIYA PRASAD Vs. SITARAM
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August 20, 1948 |
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AKBARALLY A ESKI Vs. EFFY ANDRADE
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August 3, 1948 |
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AKHOURI BIKRAMAJIT PERSAD Vs. GIRWAR PRASAD NARAIN SINGH
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July 30, 1948 |
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ALAGIRISAMI NAIDU Vs. CHINNA VEERAMMAL
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November 4, 1948 |
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ALAUDDIN Vs. BIRAN
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September 8, 1948 |
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ALBERT WEST MEADS Vs. KING
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April 19, 1948 |
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ALLA ANNAPURNAMMA Vs. PLSWAMI
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August 12, 1948 |
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ALLA ANNAPURNAMMA Vs. PLSWAMI
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August 2, 1948 |
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ALLA SUBBAREDDI Vs. LANKIREDDI NARAYANASWAMIREDDI
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July 13, 1948 |
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ALLAH NEWAZ SHEIKH Vs. MTRAQIYA BIBI
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November 18, 1948 |
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ALLAHABAD THEATRES LTD Vs. RAM SAJIWAN MISRA
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August 17, 1948 |
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AMAN-O-AMAN BANK LTD Vs. CHANDRA BALI
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August 13, 1948 |
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AMAR NATH Vs. UGGAR SEN
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November 19, 1948 |
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AMAR RAI Vs. DHARICHHAN RAI
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February 3, 1948 |
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AMARNATH GHOSE Vs. ABHOY KUMAR SINGH
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March 23, 1948 |
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AMBA PRASAD Vs. MUMTAZ ALI KHAN
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April 13, 1948 |
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AMINUDDIN Vs. RAMKHELAWAN SINGH
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January 23, 1948 |
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AMIR HASAN Vs. REX THRUOGH RAM SARUP
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March 19, 1948 |
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AMIR SINGH Vs. EMPEROR
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April 1, 1948 |
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ANIS IMAM Vs. DAUGHTER OF JAMUNABAI W/O BANARASI KHATR
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August 5, 1948 |
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ANTONIO BUTTIGIEG Vs. INEZ FAIZON
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November 15, 1948 |
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ANWARI BEGUM GULZARKHAN Vs. COMMISSIONER OF POLICE
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April 7, 1948 |
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APPARAO SHESHRAO DESHMUKH Vs. MT. BHAGUBAI W/O. YESHWANTRAO DESHMUKH
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February 19, 1948 |
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APPARAO SHESHRAO DESHMUKH Vs. MT. BHAGUBAI
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April 8, 1948 |
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ARBIND KUMAR DEB Vs. REX
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December 21, 1948 |
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ARJUN SINGH Vs. PHANI BHUSAN DUTT
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January 2, 1948 |
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ARJUNA GOUNDAN Vs. JAYAKEERTHI NAINAR
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March 19, 1948 |
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ARJUNA MUDALIAR Vs. LAKSHMI AMMAL
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March 24, 1948 |
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ARUN KUMAR SINHA Vs. PROVINCE OF BIHAR
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October 21, 1948 |
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ARUNAGIRI GOUNDAN Vs. VASANTHAROYA GOUNDAN
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December 13, 1948 |
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ASHRAF Vs. KARIM BUX
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August 26, 1948 |
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ATMARAM MANEKLAL PARIKH Vs. BAI HIRA
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February 23, 1948 |
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ATTORNEY-GENERAL OF SASKATCHEWAN Vs. ATTORNEY-GENERAL OF CANADA
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November 22, 1948 |
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ATTU HUSSAIN Vs. JAI NARAIN AGARWALA
|
September 30, 1948 |
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B RANGASWAMI NAIDU Vs. VUMMIDI BANGARU CHETTY AND SONS
|
March 10, 1948 |
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BABAN PURNAJI KALE Vs. CHAMPABAI
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December 16, 1948 |
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BABURAM MAHTO Vs. GIRISH NANDAN SINGH
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March 3, 1948 |
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BACHAN SINGH Vs. RAM AVADH
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November 15, 1948 |
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BADRI NARAIN JHA Vs. RAGHUNANDAN JHA
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January 21, 1948 |
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BADRI PRASAD Vs. KING
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April 13, 1948 |
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BADRI PRASAD Vs. NIRMAL SINGH
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July 30, 1948 |
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BADRIDAS DAGA Vs. COMMISSIONER OF INCOME TAX, CENTRAL AND UNITED PROVINCES, LUCKNOW
|
December 20, 1948 |
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BAI AIMAI LIMJIBHAI KAVARANA Vs. MINOO MANCHERSHAW DAVAR
|
September 30, 1948 |
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BAI HAMABAI J K MEHTA AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
|
March 15, 1948 |
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BAIDYANATH PRASAD Vs. KUNJA KUMAR
|
February 3, 1948 |
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BAJIRAO SOMAJI SALEWAR Vs. ABDUL GAFFAR S/O. SHEIKH RAHMAN
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December 13, 1948 |
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BALAMMAL Vs. OFFICIAL ASSIGNEE OF MADRAS
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September 29, 1948 |
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BALARAMIREDDIGARI SOMA REDDI Vs. GOWKANAPALLE THIPPA REDDI
|
July 6, 1948 |
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BALASUBRAMANIA RAGHUNATHA RANGASWAMI SINGAPULIAR Vs. S T NAGAPPA CHETTIAR ALIAS CHOCKALINGA CHETTIAR (SINCE DECEASED) NOW REPRESENTED BY S T MUTHIAH CHETTIAR
|
July 19, 1948 |
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BALBHADDAR TEWARI Vs. JAI RAM TEWARI
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September 22, 1948 |
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BALCHAND TIKARAM Vs. EMPEROR
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January 2, 1948 |
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BALDEODAS MAHAVIRPRASAD Vs. GPSONAVALLA
|
January 8, 1948 |
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BALMAKUND KHATRY Vs. HARI NARAIN
|
February 18, 1948 |
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BALWANT Vs. JIRAM
|
December 7, 1948 |
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BALWANT Vs. MTBHULLAN
|
September 3, 1948 |
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BANK OF BIHAR LTD Vs. SARANGDHAR SINGH
|
July 19, 1948 |
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BANK OF CHETTINAD LTD OF COLOMBO Vs. COMMISSIONER OF INCOME TAX, COLOMBO
|
April 6, 1948 |
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BANKEY BEHARI SINGH Vs. RAMSARAN GOPE
|
October 1, 1948 |
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BANS GOPAL SHEO NARAIN Vs. PKBANERJI
|
November 24, 1948 |
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BANSIDHAR KANUNGO Vs. NABAB KHAN
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February 5, 1948 |
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BANSIDHAR ONKARMAL Vs. COMMISSIONER OF INCOME-TAX
|
December 6, 1948 |
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BANSILAL GULABCHAND Vs. COMMISSIONER OF INCOME-TAX, BOMBAY (MOFUSSIL)
|
March 24, 1948 |
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BANWARI Vs. REX
|
October 1, 1948 |
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BANWARI LAL RAM DEO Vs. BOARD OF TRUSTEES
|
May 24, 1948 |
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BARKAT RAM Vs. BHAGWAN SINGH
|
August 2, 1948 |
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BASDEO SINGH Vs. BHARAT SINGH
|
December 23, 1948 |
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BATTEPATI PARTHASARATHY GUPTA Vs. CALCUTTA GLASS AND SILICATE WORKS (1936) LTD
|
February 3, 1948 |
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BEHARI LAL Vs. RAM SWARUP
|
September 22, 1948 |
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BEHARI LAL Vs. MMGOBARDHAN LAL
|
April 29, 1948 |
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BEHRAMJI SORABJI LALKAKA Vs. COMMISSIONER OF INCOME-TAX
|
March 16, 1948 |
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BELA SINGH Vs. MTATTARI
|
February 25, 1948 |
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BELI RAM Vs. CHAUDRI MOHAMMAD AFZAL
|
April 7, 1948 |
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BENI MADHO SINGH Vs. PRAG
|
November 19, 1948 |
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BHABANI PRASAD CHANDRA Vs. KING
|
April 8, 1948 |
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BHAGWAN SAHAI Vs. CHMUKAND LAL
|
November 29, 1948 |
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BHAGWAN SINGH Vs. RAGHNATH SAHAI
|
June 9, 1948 |
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BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS CO LTD
|
February 26, 1948 |
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BHAIYALAL KHUBCHAND Vs. KING-EMPEROR
|
November 19, 1948 |
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BHAN KUMAR CHAND Vs. MOHAN LAL
|
May 11, 1948 |
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BHAOORAO Vs. CHANDRABHAGABAI W/O. PANDURANG PATIL
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January 6, 1948 |
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BHARAT RAJ Vs. B PARSHOTTAM DAS
|
April 8, 1948 |
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BHARMAGOWDA BHIMAGOWDA PATIL Vs. IRAPPA SATYAPPA DHANAGAR
|
February 27, 1948 |
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BHASKAR SADASHIV JOSHI Vs. REGISTRAR, BOMBAY PUBLIC TRUST REGISTRATION ACT, 1935
|
February 26, 1948 |
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BHONDU Vs. REX
|
October 25, 1948 |
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BHUBENSHWAR PRASAD NARAIN SINGH Vs. SIDHESWAR MUKHERJEE
|
September 8, 1948 |
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BHUPENDRA KUMAR DUTT Vs. SHEWDAS BILANI
|
January 28, 1948 |
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BHUSAN CHANDRA MONDAL Vs. CHHABIMONI DASI
|
April 29, 1948 |
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BHUTNATH CHOUDHURY Vs. EMPEROR
|
February 19, 1948 |
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BIJOYANAND SINGH Vs. DOMA DUSADH
|
July 20, 1948 |
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BIRBHAN Vs. EMPEROR
|
January 2, 1948 |
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BISAR SINGH Vs. DEOBARAN SINGH
|
January 20, 1948 |
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BISHESHAR Vs. REX THROUGH BACHCHO LAL PANDEY
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September 21, 1948 |
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BISHESHWAR DAYAL Vs. ZAMIN ALI
|
August 18, 1948 |
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BONGU SRI RAMAMURTHY NAIDU Vs. BONGU SATYANARAYANA NAIDU
|
August 18, 1948 |
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BRINDABAN BIHARI LAL Vs. BADRI PRASAD MAHASETH
|
September 7, 1948 |
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BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA Vs. MUNICIPAL COMMITTEE
|
January 22, 1948 |
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BURUGU NAGAYYA Vs. COMMISSIONER OF INCOME-TAX
|
August 16, 1948 |
|
C Vs. GOVINDARAJULU IYER VCOMMISSIONER OF INCOME-TAX, MADRAS
|
August 11, 1948 |
|
C P BANNERJEE Vs. BSIRANI
|
November 3, 1948 |
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C S NATARAJA PILLAI Vs. C S SUBBARAYA CHETTIAR
|
June 17, 1948 |
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C V GOVINDARAJULU IYER Vs. COMMISSIONER OF INCOME-TAX
|
August 11, 1948 |
|
CALICO PRINTERS ASSOCIATION LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
August 26, 1948 |
|
CALICO PRINTERS ASSOCIATION, LTD (MANCHESTER) BY AGENTS, THE METTUR INDUSTRIES, LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 26, 1948 |
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CHADALAVADA SATYANARAYANA Vs. ALLADI SURYANARAYANA
|
January 22, 1948 |
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CHAGANTY KATAMRAJU Vs. MADAVARAPPU PARIPURNANANDAM
|
April 9, 1948 |
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CHANDESHWAR PRASAD SINGH Vs. JAGARNATH PRASAD SINGH
|
January 14, 1948 |
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CHANDI Vs. KALI CHARAN
|
September 24, 1948 |
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CHANDRA KISHORE DAS Vs. BABULAL AGARWALA
|
August 9, 1948 |
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CHANDRIKA Vs. REX
|
September 6, 1948 |
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CHANDU KUNHAN PANIKKER Vs. UKKAPPAN
|
March 31, 1948 |
|
CHARU CHANDRA MUKHERJEE Vs. KHITISH CHANDRA MUKHERJEE
|
February 19, 1948 |
|
CHATURVEDULA VENKATA LAKSHMINARASIMHAM Vs. SHA VEN VAKTAJI GOMAJI AND CO, SAIT VUMMAJI MANRUPCHAND FIRM
|
July 20, 1948 |
|
CHAVA LAKSHMIDEVAMMA Vs. CHAVA NAGAYYA
|
July 16, 1948 |
|
CHEKKU Vs. MUKTHIAR MANAGERS OF POOMULLI MANA KRISHNAN NAMBUDRIPAD
|
August 12, 1948 |
|
CHENARD AND CO Vs. JOACHIM ARISSOL
|
November 30, 1948 |
|
CHENNURU SITHARAMAMURTHI CHETTY Vs. CHENNURU GURUSWAMI CHETTI
|
December 10, 1948 |
|
CHERUKUR CHINA VENKATASUBBA NAIDU Vs. KANDADI SUNDARA VARADACHARLU
|
October 7, 1948 |
|
CHET SINGH Vs. RUR SINGH
|
August 23, 1948 |
|
CHET SINGH Vs. ANJUMAN IMDAD BAHMI QARZA
|
November 23, 1948 |
|
CHIEF INSPECTOR OF STAMPS Vs. SEWA SUNDER LAL
|
November 9, 1948 |
|
CHIEF INSPECTOR OF STAMPS Vs. WAKF ALLALAULAD THROUGH MOHAMAD ALI
|
November 30, 1948 |
|
CHIEF INSPECTOR OF STAMPS Vs. HIMMAT SINGH
|
January 5, 1948 |
|
CHIMA SAVALARAM LANDE Vs. BABULAL RAVCHAND SHETH GUJAR
|
February 27, 1948 |
|
CHINNIAH THEVAR Vs. FMBADSHA
|
January 20, 1948 |
|
CHIRANJI LALL Vs. DURGA DUTT TRIPATHI
|
February 26, 1948 |
|
CHITTA RANJAN GUHA Vs. MAMEEN
|
January 16, 1948 |
|
CHITTARANJAN SEN GUPTA Vs. SAMARENDRA NATH ROY
|
April 7, 1948 |
|
CHIVATAPU LAKSHMINARAYANA Vs. MADDIRALA SUBBAYYA
|
February 6, 1948 |
|
CHOYI Vs. KAITHA PARAMBATH AYISSABI
|
September 13, 1948 |
|
CHUNNILAL GANPATRAI, RANCHI Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
September 8, 1948 |
|
COIMBATORE TRANSPORT LTD Vs. GOVERNOR-GENERAL IN COUNCIL
|
March 5, 1948 |
|
COLLECTOR OF ETAH Vs. NEM KUAR
|
March 8, 1948 |
|
COMMERCIAL STRUCTURES LTD Vs. RABRIGGS
|
November 16, 1948 |
|
COMMISSIONER OF AGRICULTURAL INCOME-TAX, WEST BENGAL Vs. RAJA JAGADISH CHANDRA DEO DHABAL DEB
|
September 29, 1948 |
|
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX Vs. SRI RSASANKARA AIYAR
|
August 17, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. SRI ASPSKRKARUPPAN CHETTIAR ALIAS SWAMINTHAN CHETTIAR
|
August 16, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. LAXMI NARAYAN RAGHUNATHDAS
|
February 25, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. MURLIDHAR MATHURAWALA
|
March 18, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. LAXMIDAS MULRAJ KHATAU
|
March 16, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. DAROKIASWAMI CHETTI AND CO
|
August 9, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. SIDDAREDDY VENKATASUBBA REDDY AND BROS
|
September 3, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. NMRAIJI
|
September 22, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. KAMAKHYA NARAYAN SINGH
|
June 6, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. NAVAJBAI NGAMADIA
|
March 11, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. DHANMAL CHELLARAM
|
March 19, 1948 |
|
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. SIR KIKABHAI PREMCHAND
|
March 12, 1948 |
|
COMMISSIONER OF INCOME-TAX (CENTRAL), CALCUTTA Vs. BURMA OIL COMPANY LTD, CALCUTTA
|
September 29, 1948 |
|
COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX Vs. CHARI AND RAM
|
August 12, 1948 |
|
COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX, BIHAR AND ORISSA Vs. SSEN AND OTHERS
|
December 9, 1948 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. RAMACHANDRA KESHARDEO
|
April 9, 1948 |
|
COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA Vs. KAMAKHAYA NARAYAN SINGH
|
July 6, 1948 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. MURLIDHAR MATHURAWALLA MAHAJAN ASSOCIATION
|
March 18, 1948 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. GREAT EASTERN LIFE ASSURANCE CO LTD
|
October 14, 1948 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY MOFUSSIL Vs. WESTERN INDIA LIFE INSURANCE COMPANY LIMITED
|
October 21, 1948 |
|
COMMISSIONER OF INCOME-TAX, CALCUTTA Vs. KAMALA MILLS LTDCALCUTTA
|
August 5, 1948 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. ASPSKRKARUPPAN CHETTIAR
|
August 16, 1948 |
|
COMMISSIONER, MUNICIPAL COUNCIL Vs. SRIMATHI SIDDESWARA DEVI
|
March 17, 1948 |
|
CONTRACTOR KATTUPUCHI ARUMUGHAM Vs. NAGAMMAL
|
November 2, 1948 |
|
CORPORATION OF MADRAS Vs. SCINDIA STEAM NAVIGATION COLIMITED BY THEIR AGENTS, KPVSHEIK MAHOMED ROWTHER AND CO
|
September 7, 1948 |
|
D GNANAMBAL Vs. SREEMATHI MEENAMBAL SUNDARAM
|
March 18, 1948 |
|
D N COOPER Vs. SHIAVAX COWASJI CAMBATA
|
July 19, 1948 |
|
D R FRASER AND CO LTD Vs. MINISTER OF NATIONAL REVENUE
|
October 13, 1948 |
|
DALIP SINGH Vs. REX
|
July 23, 1948 |
|
DAN SINGH BISHT Vs. FIRM JANKI SARAN KAILASH CHANDER DHAMPUR
|
April 30, 1948 |
|
DATLA SANYASI SEETHARAMARAJU Vs. DATLA SATYANARAYANAMURTHI RAJU
|
April 8, 1948 |
|
DATTATRAYA LAXMAN Vs. YASHODABAI
|
July 9, 1948 |
|
DATTATRAYA LAXMAN KULKARNI Vs. DAULATA HARI CHAVAN
|
June 16, 1948 |
|
DATTATRAYA PANDURANG DATAR Vs. HARI KESHAV GOKHALE
|
March 31, 1948 |
|
DAYA SHANKER MALAVIYA Vs. EMPEROR
|
March 5, 1948 |
|
DEBENDRA NATH SEN Vs. GANENDRA NATH BERA
|
May 12, 1948 |
|
DELANSINGH GANPATSINGH Vs. DARBARILAL MOOLCHAND
|
October 18, 1948 |
|
DEONANDAN SINGH Vs. THAKUR SINGH
|
April 20, 1948 |
|
DEPUTY COMMISSIONER Vs. KARTA RAM
|
August 30, 1948 |
|
DEPUTY COMMISSIONER, KHERI Vs. PRESIDENT NOTIFIED AREA COMMITTEE, MISRIKH-CUM-NIMSAR
|
August 18, 1948 |
|
DEVIDAS GANPATI Vs. SHREE BALA SAHEB SANSTHAN OLD BALAJI, BASIM
|
January 12, 1948 |
|
DHANNUSAO AND ANOTHER Vs. MT. SITABAI W/O. LATARIYASAO
|
January 13, 1948 |
|
DHANRAJ MILLS LIMITED CO Vs. NARSINGH PRASAD BOOBNA
|
May 5, 1948 |
|
DHARAM NATH Vs. DISTRICT JUDGE
|
November 8, 1948 |
|
DHARMALINGA CHETTI Vs. AMKRISHNASWAMI CHETTY
|
October 29, 1948 |
|
DHARMENDRA NATH SHASTRI Vs. REX THROUGH SHEORAJ SINGH
|
October 6, 1948 |
|
DHARNIDHAR Vs. KANHJI SAHAY
|
February 24, 1948 |
|
DHONDAPPA NARAYANAPPA Vs. MT. KASABAI
|
April 7, 1948 |
|
DHULESAHEB DAWALSAHEB JAMBAJI Vs. MUNICIPAL BOROUGH
|
August 30, 1948 |
|
DILA RAM Vs. ATMA RAM
|
October 27, 1948 |
|
DINA Vs. NUR MOHAMMAD
|
August 30, 1948 |
|
DINKAR RAO DHAR RAO RAJOORKAR Vs. RATTANSEY ASARIYA BHATE
|
September 22, 1948 |
|
DISTRICT BOARD OF FARRUKHABAD Vs. PRAG DUTT
|
May 11, 1948 |
|
DISTRICT COUNCIL Vs. KISORILAL LAXMINARAYAN AGARWAL
|
June 25, 1948 |
|
DISTRICT LOCAL BOARD Vs. KRISHNA SAKHARAM PATIL
|
December 17, 1948 |
|
DNYANDEO KISAN Vs. ABDUL WAHABKHAN
|
February 25, 1948 |
|
DOMINION OF INDIA Vs. GOPAL CHANDRA TAPADAR
|
February 24, 1948 |
|
DR ABDUL GHAFOOR Vs. REX
|
October 8, 1948 |
|
DR C S KRISHNASWAMY AYYAR Vs. MOHANLAL BINJANI
|
September 2, 1948 |
|
DR JAHARLAL DAS Vs. JITENDRA NATH MANDAL
|
January 29, 1948 |
|
DR JAINAND Vs. REX
|
October 8, 1948 |
|
DR P TIRUMAL RAO Vs. TRANGANATHA MUDALIAR
|
December 13, 1948 |
|
DUNI CHAND Vs. JAGDEV
|
August 17, 1948 |
|
DUNI CHAND TARA CHAND Vs. RAM DITTA MALL
|
May 25, 1948 |
|
DUNNA VENKATA RAO Vs. SREE RAJAH SAHEB MEHARBAN I DOSTAN RAJAH RAO VENKATAKUMARAMAHIPATHI SURYA RAO BAHADUR GARU
|
November 3, 1948 |
|
DURGA NARAIN SINGH Vs. GURDEEN
|
February 23, 1948 |
|
DURGA PRASAD Vs. GHANSHIAM DAS
|
April 6, 1948 |
|
DWARKA DAS Vs. PEARAY LAL
|
October 6, 1948 |
|
DWARKADAS BHIMJI Vs. COMMISSIONER OF INCOME-TAX
|
March 15, 1948 |
|
ELECTRIC WORKERS UNION Vs. UPELECTRIC SUPPLY CO
|
March 8, 1948 |
|
ELLAPPA NAICKEN Vs. KLAKSHMANA NAICKEN (DEAD)
|
February 20, 1948 |
|
EMPEROR Vs. DAU SITARAM BALWANT SINGH
|
January 23, 1948 |
|
EMPEROR Vs. MANJU HANUMANT NAIK
|
February 16, 1948 |
|
EMPEROR Vs. GBGHATGE
|
September 14, 1948 |
|
EMPEROR Vs. PETER D SOUZA
|
April 12, 1948 |
|
EMPEROR Vs. ATMARAM NARAYAN PATIL
|
April 15, 1948 |
|
EMPEROR Vs. RANCHHODLAL HIRABHAI
|
February 16, 1948 |
|
EMPEROR Vs. RANCHHODDAS NAROTTAMDAS
|
February 11, 1948 |
|
EMPEROR Vs. BASHAN MADAR KORBU
|
February 4, 1948 |
|
EMPEROR Vs. KRISHNAJI VITHAL KANGUTKAR
|
February 13, 1948 |
|
EMPEROR Vs. KALIDAS AMTHARAM
|
July 16, 1948 |
|
EMPEROR Vs. ISAK SOLOMON MACMULL
|
January 13, 1948 |
|
EMPEROR Vs. SHEONATH RAM
|
February 17, 1948 |
|
EMPEROR THROUGH MEDICAL OFFICER OF HEALTH, MUNICIPAL BOARD Vs. PURAN MAL
|
May 20, 1948 |
|
ENGLISH AND SCOTTISH JOINT CO OPERATIVE WHOLESALE SOCIETY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME - TAX, ASSAM
|
April 24, 1948 |
|
ENGLISH AND SCOTTISH JOINT CO-OPERATIVE WHOLESALE SOCIETY LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX, ASSAM
|
April 27, 1948 |
|
ERFAN ALI CHOUDHARY Vs. KING
|
April 6, 1948 |
|
ERNEST PREMPEH Vs. KING
|
June 26, 1948 |
|
EXECUTORS OF THE ESTATE OF J K DUBASH Vs. COMMISSIONER OF INCOME-TAX
|
March 19, 1948 |
|
FAIYAZ HAIDER Vs. LRADHEY RAMAN
|
October 29, 1948 |
|
FAKIRA PANDU Vs. NARAYANDAS FAKIRCHAND MAHESHRI
|
November 12, 1948 |
|
FAQIR MOHAMMAD KHAN Vs. HARI SHANKAR
|
December 3, 1948 |
|
FATEH MOHAMMAD KHAN Vs. GURBUX SINGH
|
September 14, 1948 |
|
FATELAL SHAH Vs. DAYALAL BISHRAMBHAI
|
April 10, 1948 |
|
FIRM BACHHRAJ AMOLAKCHAND Vs. FIRM KHUPCHAND NARSINGDAS
|
February 26, 1948 |
|
FIRM DAULAT RAM VIDYA PARKASH Vs. SODHI SURBAKSH SINGH
|
September 23, 1948 |
|
FIRM DEBICHAND LAKSHMI NARAIN Vs. RADHEY RAMAN (INSOLVENT)
|
October 21, 1948 |
|
FIRM HIRALAL GOURISHANKAR Vs. GOVERNOR-GENERAL IN COUNCIL
|
July 16, 1948 |
|
FIRM MANGAL CHAND BANAWARI LAL Vs. FIRM PYARE LAL
|
August 2, 1948 |
|
FIRM NARAIN DAS DEVI PRASAD Vs. SRI LAL
|
November 18, 1948 |
|
FIRM THAKAR DAS, MADAN MOHAN, AHUJA Vs. MTKOSHALIYA DEVI
|
April 12, 1948 |
|
G B GHATGE Vs. EMPEROR
|
September 14, 1948 |
|
G M MADAPPA Vs. COMMISSIONER OF INCOME-TAX
|
August 12, 1948 |
|
G NARAYANASWAMI NAIDU Vs. INSPECTOR OF POLICE
|
July 30, 1948 |
|
G NARAYANASWAMI NAIDU Vs. INSPECTOR OF POLICE
|
August 31, 1948 |
|
GADIRAJU SRIRAMA SARMA Vs. GADIRAJU VENKATAPPA
|
January 9, 1948 |
|
GAINDA MAL Vs. MADAN LAL
|
March 18, 1948 |
|
GAJADHAR LAKSHIRAM Vs. EMPEROR
|
January 2, 1948 |
|
GAJADHAR PRASAD GANGAPERSAD SHUKUL Vs. RISHABKUMAR MOHANLAL BANIYA
|
March 17, 1948 |
|
GANESH PRASAD Vs. MTMAKHNA
|
May 12, 1948 |
|
GANESHI LAL Vs. JOTI PARSHAD
|
September 15, 1948 |
|
GANGA PRASAD Vs. SMGIRJA DEVI
|
July 30, 1948 |
|
GANGA RAM Vs. ISHAR SINGH
|
March 24, 1948 |
|
GANPATRAO NAGOBA GANDLI Vs. A. V. ZINZARDE
|
January 22, 1948 |
|
GAURI NANDAN UPADHYA Vs. REX
|
April 1, 1948 |
|
GAURI SINGH Vs. RAMLOCHAN SINGH
|
January 28, 1948 |
|
GAURISHANKAR AGARWALA Vs. GANGA PRASAD
|
April 29, 1948 |
|
GEDDAM VENKAMMA Vs. GEDDAM VENKATARAMAYYA
|
October 7, 1948 |
|
GHADIYARAM SESHAYYA Vs. CHINTALAPATI SEETHARAMAMMA
|
December 8, 1948 |
|
GHALIB RASOOL Vs. MANGU LAL
|
December 17, 1948 |
|
GHANASHYAM RATH Vs. UDAYANATH NAIK
|
February 11, 1948 |
|
GHUREY Vs. REX
|
November 29, 1948 |
|
GIRIDHARI BISWAL Vs. GOLAK BISWAL
|
December 14, 1948 |
|
GIRIDHARILAL SEETARAM AND BROS Vs. COMMISSIONER OF INCOME- TAX BIHAR AND ORISSA
|
December 3, 1948 |
|
GIRJARAM SINGH Vs. MOOPU SAMBAN
|
July 16, 1948 |
|
GOKAL Vs. HARIA
|
December 30, 1948 |
|
GOKAL CHAND Vs. SUNDAR SINGH
|
August 24, 1948 |
|
GOKULCHAND DWARKADAS MORARKA Vs. KING
|
January 13, 1948 |
|
GOPAL FATEH SINGH Vs. SIS RAM
|
November 24, 1948 |
|
GOPALAKRISHNA CHETTY Vs. RDORAI BABU BEING MINOR BY MOTHER AND NEXT FRIEND
|
April 23, 1948 |
|
GOREY Vs. REX
|
September 13, 1948 |
|
GOSWAMI SHRI MAGANLALJI GORDHANLALJI MAHARAJ Vs. GOSWAMI SHRI PURSHOTTAMLALJI WAGHESHALALJI MAHARAJ
|
February 4, 1948 |
|
GOURI DUTT MAHARAJ Vs. SUKUR MOHAMMED
|
April 6, 1948 |
|
GOVERDHANDAS KANHAYALAL BHATE Vs. RANCHHODDAS BHIKHARILAL SHET BHATE
|
July 7, 1948 |
|
GOVERNOR GENERAL IN COUNCIL, REPRESENTED BY THE GENERAL MANAGER, SOUTH INDIAN RAILWAY Vs. MUNICIPAL COUNCIL, MADURA THROUGH ITS COMMISSIONER
|
June 15, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. KISHENGOPAL BHARTIA
|
February 20, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. KABIR RAM
|
January 9, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. HAFIZ GHIAS-UD DIN
|
August 11, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. MOHAMMAD BADR-I-ALAM
|
August 5, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. KASIRAM MARWARI
|
August 19, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. SURAJMAL ESARKA
|
April 9, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. ROOPCHAND SHIVACHARAN BAGRI
|
March 23, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. JAMUNA DAS AGARWALA
|
February 24, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. RAMGLAL NANDLAL
|
January 8, 1948 |
|
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. SUKHDEO RAM MARWARI
|
September 14, 1948 |
|
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. BHOLA, SON OF KANHIA
|
October 7, 1948 |
|
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. BIBI SALIMAN
|
January 21, 1948 |
|
GOVINDA NAIR Vs. SRINIVASA PATTAR
|
July 22, 1948 |
|
GOVINDRAM JAISIRAM Vs. GULAB RAO MAHADEO RAO
|
November 22, 1948 |
|
GULAB Vs. MADHUSUDAN LAL
|
August 26, 1948 |
|
GURDEV SINGH Vs. DASAUNDHI
|
March 22, 1948 |
|
GURDIAL SINGH S/O AINCHAL SINGH Vs. CROWN
|
December 10, 1948 |
|
GURUNATHARUDHASWAMI GURU SHIDHAARUDHASWAMI Vs. BHIMPPA GANGADHARPPA DIVATE
|
May 26, 1948 |
|
GURUNATHARUDHASWAMI GURU SHIDHARUDHASWAMI Vs. BHIMAPPA GANGADHARAPPA DIVATE
|
March 26, 1948 |
|
H H B GILL Vs. KING
|
February 17, 1948 |
|
H SHIVA RAO Vs. COLLECTOR OF MADRAS
|
January 20, 1948 |
|
H SYED ABBAS SAHEB Vs. ISYED AMIR HAMIZA SAHEB
|
January 23, 1948 |
|
HANSRAJ SINGH Vs. REX
|
December 13, 1948 |
|
HANUMAN CHAMBER OF COMMERCE LTD Vs. JASSA RAM HIRANAND
|
July 19, 1948 |
|
HANUMAN PRASAD PRAGDAS Vs. PSNANJAPPA CHETTY AND SONS BY PARTNERS, PSNMCHIDAMBARAM CHETTY
|
December 8, 1948 |
|
HANUMANPRASAD MATADIN Vs. CROWN
|
December 14, 1948 |
|
HAR PRASAD SINGH Vs. DISTRICT MAGISTRATE
|
October 18, 1948 |
|
HARAKCHAND MAKANJI AND CO Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 1948 |
|
HARBANS SINGH Vs. KARAM CHAND
|
October 22, 1948 |
|
HARDAT RAM Vs. PARAS NATH
|
January 13, 1948 |
|
HARDEO MISSIR Vs. COMMRSOF GAYA MUNICIPALITY
|
May 4, 1948 |
|
HARDI RAM PANDEY Vs. KALI PRASAD SINGH
|
March 31, 1948 |
|
HARI KRISHNA AGARWALA Vs. KCGUPTA
|
November 23, 1948 |
|
HARI MOHAN Vs. BISHWANATH
|
October 25, 1948 |
|
HARI SHANKAR BHATT Vs. GULAB SHANKAR BHATT
|
April 13, 1948 |
|
HARI SINGH Vs. MAGHA SINGH
|
May 27, 1948 |
|
HARICHANDRAN PAGADAI Vs. THANGASWAMI NADAR
|
January 23, 1948 |
|
HARIDAS DAMAJI AWADE Vs. PROVINCIAL GOVERNMENT, CPAND BERAR
|
July 20, 1948 |
|
HARIHAR PANDEY Vs. VINDHAYACHAL RAI
|
January 5, 1948 |
|
HARNAM SINGH Vs. DHARAM SINGH
|
July 14, 1948 |
|
HASANALI S/O. MOHOMEDALI Vs. DARA SHAH S/O. COOVERJEE DUNGORE
|
July 12, 1948 |
|
HIGH COMMISSIONER FOR INDIA Vs. I M LALL
|
March 18, 1948 |
|
HIRA LAL Vs. RAM PHER
|
October 5, 1948 |
|
HIRA LAL Vs. RAM PRASAD
|
September 10, 1948 |
|
HIRA SUKHARAM Vs. SITARAM MADHAV GUJAR
|
January 24, 1948 |
|
HOLIA BUDHOO GOWARA Vs. EMPEROR
|
July 8, 1948 |
|
HONNA REDDY, MINOR BY GUARDIAN AND MOTHER, SUBBAMMA Vs. OFFICIAL RECEIVER
|
April 2, 1948 |
|
HUBLI ELECTRICITY CO LTD Vs. PROVINCE OF BOMBAY
|
December 20, 1948 |
|
HUSAIN BUX Vs. MAHIRADHOAJ SINGH
|
November 9, 1948 |
|
IMAM DIN Vs. MT SAID BIBI
|
October 13, 1948 |
|
IN RE : RAO SAHEB C P KUPPUSWAMI MUDALIAR Vs. STATE
|
March 22, 1948 |
|
IN RE: A B TONSE Vs. STATE
|
November 26, 1948 |
|
IN RE: A N G SUNDARARAJULU CHETTY Vs. STATE
|
November 26, 1948 |
|
IN RE: A T VASUDEVAN MINORS A S THIRUVENGADA MUDALIAR Vs. STATE
|
March 16, 1948 |
|
IN RE: AKKIRAYU SANYASI Vs. STATE
|
October 28, 1948 |
|
IN RE: AMIRTHALINGAM PILLAI Vs. STATE
|
August 4, 1948 |
|
IN RE: ANDI THEVAN Vs. STATE
|
December 7, 1948 |
|
IN RE: ANDI THEVAN Vs. STATE
|
February 7, 1948 |
|
IN RE: ANGAMUTHU Vs. STATE
|
October 7, 1948 |
|
IN RE: ANTONY D SILVA Vs. STATE
|
March 19, 1948 |
|
IN RE: ARUNACHALA GOUNDAN Vs. STATE
|
February 18, 1948 |
|
IN RE: C W CASSE Vs. STATE
|
March 31, 1948 |
|
IN RE: CHEKKA APPA RAO Vs. STATE
|
September 29, 1948 |
|
IN RE: CHELAMCHERLA VENKATESWARA RAO Vs. STATE
|
April 7, 1948 |
|
IN RE: CHELLIAH SERVAI Vs. STATE
|
April 2, 1948 |
|
IN RE: CHINNAYYA GOUNDAN Vs. STATE
|
January 7, 1948 |
|
IN RE: D H SATYAM Vs. STATE
|
March 15, 1948 |
|
IN RE: DHANARAJU Vs. STATE
|
September 17, 1948 |
|
IN RE: FRENCH INDIA CENTRAL TRANSPORT, LIMITED Vs. STATE
|
March 11, 1948 |
|
IN RE: G NATESAN Vs. STATE
|
October 1, 1948 |
|
IN RE: GANESHMAL SAIT Vs. STATE
|
February 18, 1948 |
|
IN RE: GOWLERU KOTRAPPA Vs. STATE
|
July 6, 1948 |
|
IN RE: HARDIAL SINGH S/O RALLIA SINGH Vs. STATE
|
August 13, 1948 |
|
IN RE: INDIAN COMPANIES ACT AND OF THE NEW BANK OF INDIA, LIMITED Vs. STATE
|
July 2, 1948 |
|
IN RE: INDIAN COMPANIES ACT OF 1913 AND OF THE NEW BANK OF INDIA LTD Vs. STATE
|
August 26, 1948 |
|
IN RE: INDIAN COMPANIES ACT VII OF 1913 Vs. IN RE: DARJEELING BANK LTD
|
January 27, 1948 |
|
IN RE: J F MATHIAS Vs. STATE
|
September 17, 1948 |
|
IN RE: JAYARAMA CHETTIAR Vs. STATE
|
January 16, 1948 |
|
IN RE: JAYARAMAN Vs. STATE
|
February 20, 1948 |
|
IN RE: K RAMACHANDRIAH SETTY Vs. STATE
|
January 23, 1948 |
|
IN RE: K S DORAISWAMI IYER Vs. STATE
|
March 12, 1948 |
|
IN RE: K V M PARAMESWARAYYA Vs. STATE
|
November 3, 1948 |
|
IN RE: KANDASWAMI GOUNDAN Vs. STATE
|
July 16, 1948 |
|
IN RE: KISTA PILLAI Vs. STATE
|
February 6, 1948 |
|
IN RE: KOTTA VEERAIAH Vs. STATE
|
April 2, 1948 |
|
IN RE: KRISHNASWAMI ALIAS KITTAN Vs. STATE
|
April 6, 1948 |
|
IN RE: LAKSHMI COMMERCIAL BANK LTD Vs. STATE
|
March 19, 1948 |
|
IN RE: M P GOPAL MENON (ADVOCATE) Vs. STATE
|
January 26, 1948 |
|
IN RE: MADIGA NARASIGADU, SON OF PEDDANNA Vs. STATE
|
September 24, 1948 |
|
IN RE: MAJOR F K MISTRY Vs. STATE
|
April 21, 1948 |
|
IN RE: MEDISETTI BENNIAH Vs. STATE
|
November 19, 1948 |
|
IN RE: MEERASA ROWTHER Vs. STATE
|
March 16, 1948 |
|
IN RE: MUDDULETI BUGGAPPA Vs. STATE
|
January 23, 1948 |
|
IN RE: MUTHIAH THEVAN Vs. STATE
|
November 30, 1948 |
|
IN RE: NARAHARI BALAJI PARKHI Vs. STATE
|
May 4, 1948 |
|
IN RE: NARASINGAMUTHU CHETTIAR Vs. STATE
|
April 8, 1948 |
|
IN RE: P VENKATACHALA THEVAR; IN RE: M V SIVASANKARA THEVAR Vs. STATE
|
April 23, 1948 |
|
IN RE: P VENKATACHALA THEVAR; IN RE: M V SIVASANKARA THEVAR Vs. STATE
|
March 25, 1948 |
|
IN RE: PARASA MANGADU Vs. STATE
|
July 23, 1948 |
|
IN RE: PEDDA ISWARA REDDY Vs. STATE
|
February 17, 1948 |
|
IN RE: PEDDA MUNI REDDI Vs. STATE
|
March 11, 1948 |
|
IN RE: PERIASWAMI NADAR Vs. STATE
|
July 31, 1948 |
|
IN RE: PERIYASWAMI ASARI Vs. STATE
|
August 12, 1948 |
|
IN RE: R RAMANATHAN Vs. STATE
|
May 20, 1948 |
|
IN RE: RAMASWAMI CHETTIAR Vs. STATE
|
November 5, 1948 |
|
IN RE: RAMASWAMY CHETTY Vs. STATE
|
October 28, 1948 |
|
IN RE: REFUGEE Vs. STATE
|
November 23, 1948 |
|
IN RE: S M ABDUL KAREEM Vs. STATE
|
November 24, 1948 |
|
IN RE: S M NATHANIEL Vs. STATE
|
November 12, 1948 |
|
IN RE: S MOHAMMAD SHERIFF (DECEASED) Vs. STATE
|
September 23, 1948 |
|
IN RE: SADAGOPA NAIDU Vs. STATE
|
March 25, 1948 |
|
IN RE: SAPPA APPALASWAMY Vs. STATE
|
November 24, 1948 |
|
IN RE: SELATHU Vs. STATE
|
September 17, 1948 |
|
IN RE: SERAJE NARAYANA BHATTA Vs. STATE
|
April 12, 1948 |
|
IN RE: SRI RAM GAUTAMA Vs. STATE
|
September 6, 1948 |
|
IN RE: SUBBARATNAM Vs. STATE
|
August 18, 1948 |
|
IN RE: SWARANATH BHATIA Vs. STATE
|
January 28, 1948 |
|
IN RE: THATHI REDDI Vs. STATE
|
November 17, 1948 |
|
IN RE: V VENKATARAMAN Vs. STATE
|
May 25, 1948 |
|
IN RE: VALLURI KAMANNA Vs. STATE
|
July 23, 1948 |
|
IN RE: VANKA BHIMARAJU Vs. STATE
|
November 26, 1948 |
|
IN RE: VELAYUDHA MUDALI Vs. STATE
|
November 3, 1948 |
|
IN RE: VENKATARAMAN (ADVOCATE) Vs. STATE
|
May 19, 1948 |
|
IN RE: W KANNIAH LAL BY HIS AGENT, N NARASINGA PRASAD Vs. STATE
|
September 9, 1948 |
|
IN RE: WAHID Vs. STATE
|
October 7, 1948 |
|
INDARPAL SINGH Vs. MTHUMANGI DEVI
|
September 3, 1948 |
|
INDO COMMERCIAL BANK LTD Vs. CORPORATION OF MADRAS
|
September 10, 1948 |
|
INTERNATIONAL HARVESTER CO OF CANADA LTD Vs. PROVINCIAL TAX COMMISSION
|
October 19, 1948 |
|
IPPAGUNTA LAKSHMINARASINGA RAO Vs. IPPAGUNTA BALASUBRAMANYAM
|
April 2, 1948 |
|
ISHWAR DAYAL DUBE Vs. GYAN SINGH
|
April 28, 1948 |
|
ISRAEL MARGOLIS Vs. SARKIS IZMIRILIAN
|
February 10, 1948 |
|
ITWARI Vs. REX
|
May 6, 1948 |
|
J W PETERS Vs. RAM NARAIN MEHROTRA
|
October 29, 1948 |
|
JADUNANDAN SAHU DEOKISANRAM Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA
|
March 17, 1948 |
|
JAGANNATH GANGANARAYAN MAHESHWARI Vs. FATECHAND RATANCHAND OSWAL
|
August 3, 1948 |
|
JAGANNATH SINGH Vs. PRAGI KUNWAR
|
September 9, 1948 |
|
JAGARNATH PRASAD SHAH Vs. MUNICIPAL BOARD
|
April 29, 1948 |
|
JAGARNATH PRASAD SINGH Vs. CHHATHU SAH
|
January 20, 1948 |
|
JAGARNATH SAHU Vs. SRIKANT DUBE
|
December 23, 1948 |
|
JAGARNATH SINGH Vs. FRANCIS KHARIA
|
April 6, 1948 |
|
JAGDISH MAHTON Vs. SUNDAR MAHTON
|
January 2, 1948 |
|
JAGESHWAR SINGH Vs. KANDHAIYA BUX SINGH
|
November 23, 1948 |
|
JALAN AND SONS LTD Vs. GOVERNOR-GERERAL IN COUNCIL
|
September 27, 1948 |
|
JAMI Vs. NATHU
|
June 21, 1948 |
|
JANARDAN DAS Vs. MAHADEO PRASAD
|
August 31, 1948 |
|
JANGAL SINGH Vs. MUKUND KUMAR
|
April 9, 1948 |
|
JHABAR MAL CHOKHANI Vs. PUJAB PICTURES LTD
|
August 2, 1948 |
|
JIBAN KRISHNA DAS Vs. JITENDRA NATH DAS
|
December 16, 1948 |
|
JIT BAHADUR SINGH Vs. BABU SINGH
|
September 3, 1948 |
|
JIT SINGH S/O INDAR SINGH Vs. CROWN
|
October 23, 1948 |
|
JIWA RAM Vs. GANGOLI
|
November 17, 1948 |
|
JOGINDRA NATH DUTTA Vs. ADMINISTRATOR
|
January 19, 1948 |
|
JOHARILAL DEBISAHAI AGARWAL Vs. EMPEROR
|
March 11, 1948 |
|
JOKHAN MISRA Vs. MAHESH PANDIT
|
December 6, 1948 |
|
JOSEPH KLEIN Vs. ELIAHU (LEO) HEIMAN
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March 8, 1948 |
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JUGAL KISHORE Vs. UMRAO SINGH
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September 14, 1948 |
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JUHARIMAL SENAJI Vs. LILADHAR MADHAVJI SATWARA
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July 22, 1948 |
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JUMMAN KHAN Vs. BHOOREY KHAN
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September 13, 1948 |
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JWALA SINGH SANT SINGH Vs. PROVINCE OF PUNJAB
|
March 18, 1948 |
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K E M MUHAMMAD IBRAHIM MARICAR Vs. OSMAHMED MARICA
|
September 16, 1948 |
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K GOPALAN BEING MINOR BY HIS MOTHER AND GUARDIAN, MRS JAGADAMBAL Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD(IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATORS
|
March 23, 1948 |
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K KANNABHIRAN MUDALIAR Vs. MULLANGI LAKSHMANA PERUMAL CHETTY, TRUSTEE OF MULLANGI CHARITIES
|
March 23, 1948 |
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K KRISHNA NAIR Vs. VALLIAMMAL
|
October 26, 1948 |
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K N ADIKESAVALU NAIDU Vs. MANNI MUNUSWAMI CHETTY
|
April 8, 1948 |
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K P G B U G M S S A MOHAMAD ABDUL KAREEM AND CO Vs. COMMISSIONER OF INCOME-TAX
|
August 23, 1948 |
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K P G B U G M S S A MOHAMAD ABDUL KAREEM CO Vs. COMMISSIONER OF INCOME- TAX, MADRAS
|
August 23, 1948 |
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K S RAMACHAR Vs. KSKRISHNACHAR
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November 24, 1948 |
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KADAPPA BAPURAO DESAI Vs. LINGAPPA RAMCHANDRA DESAI
|
June 17, 1948 |
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KAIKHUSHROO PIROJSHA GHIARA Vs. CPSYNDICATE, LTD
|
August 3, 1948 |
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KAKULAM SUBRAHMANYAM Vs. KURRA SUBBA RAO
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February 26, 1948 |
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KALA DEVI Vs. KHELU RAI
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August 10, 1948 |
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KALAHASTI VEERAMMA Vs. PRATTIPATI LAKSHMAYYA
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February 19, 1948 |
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KALAPNATH SINGH Vs. SURAJPAL SINGH
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September 14, 1948 |
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KALIAMMAL Vs. SUNDARAMMAL
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February 23, 1948 |
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KALIAMMAL, MINOR BY GUARDIAN, PATTA GOUNDAN Vs. RAMASWAMI GOUNDAN
|
December 8, 1948 |
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KALIDAS AMTHARAM Vs. EMPEROR
|
July 16, 1948 |
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KALIPADA KOER Vs. PURNABALA DASSI
|
February 5, 1948 |
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KALLOO Vs. MTIMAMAN
|
November 15, 1948 |
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KALPATARU DAS Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS ADN ORS
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December 3, 1948 |
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KALPU AHIR Vs. MUKAT NATH
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November 9, 1948 |
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KALURAM AGARWALLA Vs. SHAYAM SUNDER
|
August 9, 1948 |
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KALURAM RAMCHANDRA Vs. NANDLAL GULABCHAND
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July 21, 1948 |
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KAMALAMMAL Vs. RAJARATHNA NAICKER
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October 26, 1948 |
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KAMALNAYAN JAMANALALJI BAJAJ Vs. SHAMRAO BAPUJI
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September 30, 1948 |
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KAMBHAM RAMAMURTHY Vs. SAGIRAJU TIRUPATIRAJU
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March 19, 1948 |
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KAMESHWAR Vs. REX
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May 21, 1948 |
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KAMESHWAR LAL Vs. KING
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April 7, 1948 |
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KAMESHWAR SINGH Vs. JHALAK SINGH
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January 13, 1948 |
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KAMMALA SESHAGIRI RAO ALIAS PROF GIRI RAO Vs. KAMMALA SOMASUNDARAMMA (FIRST PETITIONER)
|
February 11, 1948 |
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KANAI LAL PALADI Vs. EMPEROR
|
February 23, 1948 |
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KANDASWAMI UDAYAN Vs. ANNAMALAI PILLAI
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March 25, 1948 |
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KANHAIYA LAL Vs. PANCHAYATI AKHARA
|
December 23, 1948 |
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KANJANUR SRI AGNESWARASWAMI DEVASTHANAM BY ITS SUPERINTENDENT, CHITHIAH MUDALIAR Vs. THILLAI GOVINDA PANDITHAN
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August 13, 1948 |
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KANNALAL DAMRULAL Vs. BHAGWANDAS TEKCHAND PANDE
|
March 31, 1948 |
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KAPA KASI VISWANADHAM Vs. BONDILI MADAN SINGH
|
January 28, 1948 |
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KARACHI OIL PRODUCTS LTD Vs. KUMAR SHREE NARENDRASINGHJI
|
March 22, 1948 |
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KARAI CHINNAPPA NAIDU Vs. BKDEENADAYALU NAIDU
|
February 26, 1948 |
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KARALI CHARAN CHATTERJI Vs. KING
|
April 15, 1948 |
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KARAMADAI NAICKEN Vs. RRAJU PILLAI
|
August 6, 1948 |
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KARAVADI MANIKYA RAO Vs. NALLURI ADENNA
|
December 14, 1948 |
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KARIMULLAKHAN S/O. MOHD. ISHAQKHAN Vs. BHANUPRATAPSINGH
|
April 10, 1948 |
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KARU MIAN Vs. KEDAR LAL
|
December 1, 1948 |
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KARUPPASAMY GOUNDAR Vs. KTKRISHNASWAMY GOUNDAR
|
November 15, 1948 |
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KASHI PRASAD Vs. REX
|
August 30, 1948 |
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KASHI PRASAD DICHHIT Vs. RAGHUNANDAN KHAGI
|
February 6, 1948 |
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KASHI PRASAD SINGH Vs. RAM PRASAD SINGH
|
February 3, 1948 |
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KASI ALIAS ALAGAPPA CHETTIAR Vs. RMARMVRAMANATHAN CHETTIAR ALIAS SREENIVASAN CHETTIAR
|
December 17, 1948 |
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KASI AMMAL, MINOR BY MOTHER AND GUARDIAN, KANCHI AMMAL Vs. RAMASAMI REDDIAR
|
December 8, 1948 |
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KATIKARA SIMHAGIRI DORA ALIAS LATCHANNA DORA Vs. SRI VYRICHERLA CHANDRAMANI PATTAMAHADEVI, ZAMINDARINI OF CHEMUDU
|
September 13, 1948 |
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KATRAGADDA RAJAGOPALA RAO, PUBLISHER OF THE ABOVESAID NEWSPAPER PRAJASAKTI Vs. PROVINCE OF MADRAS
|
February 11, 1948 |
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KAVASJI PESTONJI DALAL Vs. RUSTOMJI SORABJI JAMADAR
|
April 6, 1948 |
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KHAIRA KAMMAN Vs. SHAHAB DIN
|
March 23, 1948 |
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KHATIRZAMAN KHAN Vs. MOHDZAFAR ALI KHAN
|
August 12, 1948 |
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KHATOON JANNAT BIBI Vs. SYED WALI ULLAH
|
April 26, 1948 |
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KHUDIRAM OJHA Vs. SMAMODEBALA DEBI
|
January 2, 1948 |
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KHURSHID ALI Vs. LACHMAN SINGH
|
October 28, 1948 |
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KHUSHAL Vs. SHEO SHANKAR
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October 26, 1948 |
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KHYALI Vs. EMPEROR
|
May 24, 1948 |
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KIDAR NATH S/O SIRI RAM Vs. CROWN
|
December 23, 1948 |
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KILBURN PROPERTIES LIMITED Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
September 6, 1948 |
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KING Vs. PARMANAND
|
November 5, 1948 |
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KING Vs. HARIHAR SINGH
|
September 6, 1948 |
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KING Vs. MOULE BUX
|
October 29, 1948 |
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KING EMPEROR Vs. ABDULLAH S/O ISMAIL
|
October 22, 1948 |
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KING EMPEROR Vs. BUDHOO MANDAL GOND
|
September 3, 1948 |
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KISHEN SINGH Vs. TARU
|
November 29, 1948 |
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KISHINCHAND CHELLARAM Vs. VISHANDAS AMARNATH
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February 18, 1948 |
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KIZHEKKE KIZHUKKOTT KUNHOTHI Vs. PAYIKKAT MAMMAD KOYA
|
April 23, 1948 |
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KODAVALUR SUBBAMMA Vs. LOTA NARAYANAMURTHI
|
August 18, 1948 |
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KODI MAKKU NAICKER Vs. AGATHIAPPA GOUNDAR
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November 23, 1948 |
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KODURI KRISHNAMMA Vs. KODURI CHENNAYYA
|
April 20, 1948 |
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KODURU KAMALAMMA Vs. KODURU PITCHAMMA
|
October 7, 1948 |
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KOMMINENI KOTIAH Vs. MUVVA NARASIMHAM
|
October 7, 1948 |
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KOPRAM DHANALAKSHMAMMA Vs. GADAM CHETTY NAMBERUMAL CHETTY
|
July 6, 1948 |
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KOTHA APPA RAO Vs. MMOHAMMAD HANEEF
|
April 16, 1948 |
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KOTHA VENKATASUBBA RAO Vs. MAJETI SREERAMULU
|
October 27, 1948 |
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KRISHNA BALLAV GHOSH Vs. SASHIMUKHI BOSE
|
August 30, 1948 |
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KRISHNA BHATTA Vs. NARAYANA ACHARY
|
November 12, 1948 |
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KRISHNA DHAN Vs. UMMATUL ZOHRA BEGAM
|
September 10, 1948 |
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KRISHNA RAGHOBA MUNJE Vs. ANANDIBAI W/O. BALIRAM PATIL
|
March 15, 1948 |
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KUNDA CHINNA DASAPPA Vs. GOPALAKRISHNA CO, BY MANAGING PARTNER, VENKADARI GATTU VENKATASUBBIAH
|
April 22, 1948 |
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KUNJAMMAL Vs. PSRAJAGOPALA IYER
|
April 5, 1948 |
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KUNWAR SINGH Vs. DAMODAR SINGH
|
August 30, 1948 |
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KUPPAMMAL Vs. SEETHARAMA AIYAR
|
February 9, 1948 |
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KURAPATI RADHAKRISHNA Vs. KURAPATI SATYANARAYANA
|
April 23, 1948 |
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KURARYA Vs. DATA RAM
|
August 3, 1948 |
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L BISHUN DAS Vs. LLAXMI NARAIN
|
December 9, 1948 |
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L GENDAN LAL Vs. REX THROUGH BBANARSI DAS
|
March 12, 1948 |
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L SHYAM BEHARI LAL Vs. RAMESH CHAND
|
January 28, 1948 |
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LABOUR RELATIONS BOARD OF SASKATCHEWAN Vs. JOHN EAST IRON WORKS LTD
|
October 13, 1948 |
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LACHMAN DAS Vs. PUNJAB GOVERNMENT
|
August 20, 1948 |
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LAKHAN LAL JHA Vs. JIWACH JHA
|
February 3, 1948 |
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LAL SINGH AMAR NATH Vs. MUNICIPAL COMMITTEE, MUKSTAR THROUGH THE PRESIDENT OF THE COMMITTEE
|
April 14, 1948 |
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LALA LAKSHMI NATH SETH Vs. PTKANHAIYA LAL SHUKLA
|
October 18, 1948 |
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LALDHARI KUER Vs. UMA SHANKER PRASAD
|
August 26, 1948 |
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LALJI Vs. EMPEROR
|
April 6, 1948 |
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LALU GOPE Vs. KING
|
November 26, 1948 |
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LAXMI NARAIN BHADANI Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
September 10, 1948 |
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LAXMI NARAIN GODADIA Vs. MOHDSHAFI BARI
|
April 22, 1948 |
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LAXMI NARAYAN PANDA Vs. PANCHANAN KHAN
|
February 24, 1948 |
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LUTU BAPU Vs. PATIRAM ATMARAM
|
January 20, 1948 |
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M Vs. SHANMUGAVEL NADAR AND SONS VCOMMISSIONER OF INCOME-TAX, MADRAS
|
August 2, 1948 |
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M ABDUL RAHIM Vs. OFFICIAL ASSIGNEE OF MADRAS
|
August 13, 1948 |
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M G PERERA Vs. ANDREW VINCENT PEIRIS
|
October 13, 1948 |
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M GULAMALI ABDULHUSSEIN AND CO Vs. VISHWAMBHARLAL RUIYA
|
September 20, 1948 |
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M K KRISHNA RAO Vs. SRI GANGADARESWARAR TEMPLE AND OTHER CONNECTED TEMPLES BY TRUSTEES
|
November 16, 1948 |
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M K SHANMUGAM PILLAI Vs. SRI SANKARANARAYANASWAMI, THROUGH ITS EXECUTIVE OFFICER, SRI KVSUBBIAH PILLAI
|
October 7, 1948 |
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M M ABDUL KARIM Vs. ALI BAKHSH
|
August 9, 1948 |
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M NARAYANASWAMI NAIDU (DIED) Vs. PARVATI BAI
|
April 20, 1948 |
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M R VENKATARAMAN Vs. COMMISSIONER OF POLICE
|
October 27, 1948 |
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M S CHOCKALINGAM CHETTIAR Vs. VIMALA AND CO
|
April 22, 1948 |
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M V BERANKUTTY HAJI Vs. CIRAMAN
|
July 23, 1948 |
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M V KALYANASUNDARAM CHETTY Vs. NAGALINGA ACHARI
|
March 12, 1948 |
|
M V SHANMUGAVEL NADAR AND SONS, BY PARTNER, M V S SINGARAVEL NADAR Vs. COMMISSIONER OF INCOME-TAX
|
August 2, 1948 |
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MADANGOPAL BAGLA Vs. LACHMIDAS
|
February 13, 1948 |
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MADANLAL DHARNIDHARKA Vs. COMMISSIONER OF INCOME-TAX
|
March 22, 1948 |
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MADHAO RAO NARAYAN RAO GHATATE Vs. ISWARDAS SHEORATAN BAGDI
|
December 13, 1948 |
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MADHAVPRASAD KALKAPRASAD NIGAM Vs. SGCHANDAVARKAR
|
August 24, 1948 |
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MADHUSUDAN SAMANTARAI Vs. BRAJASUNDER DAS
|
December 16, 1948 |
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MADURA SRI MEENAKSHI SUNDARESWARAL, ETC DEVASTHANAMS, THROUGH ITS EXECUTIVE OFFICER Vs. SELLATHAYEE
|
September 14, 1948 |
|
MAHADEO SHEOLAL AGARWAL Vs. EMPEROR
|
December 7, 1948 |
|
MAHAMMAD AZAM KHAN Vs. KING
|
February 6, 1948 |
|
MAHAMMAD ESHAQUE Vs. MAHAMMAD AMIN
|
April 30, 1948 |
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MAHARAJA BIKRAM KISHORE OF TRIPURA Vs. PROVINCE OF ASSAM
|
March 30, 1948 |
|
MAHARAJA OF PITTAPURAM Vs. PROVINCE OF MADRAS
|
July 15, 1948 |
|
MAHARAJA PRATAP SINGH BAHADUR Vs. PROVINCE OF BIHAR
|
September 15, 1948 |
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MAHARAJA PRATAP UDAI NATH SHAHI DEO Vs. SARA LAL DURGA PRASAD NATH SHAHI DEO
|
March 5, 1948 |
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MAHARAJA RAM RAN VIJAYA PRASAD SINGH Vs. PROVINCE OF BIHAR
|
September 16, 1948 |
|
MAHARAJAH OF PITHAPURAM Vs. CITTOORI VENKATARAJU
|
August 11, 1948 |
|
MAHENDRAKUMAR JAMNALALSA Vs. MOJILALSA MUKUNDSA
|
March 30, 1948 |
|
MAHMUD HASAN KHAN Vs. NARAIN
|
October 27, 1948 |
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MAHOMED YASIN NURIE Vs. SHRIPAT AMRIT DANGE
|
April 7, 1948 |
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MALIK MOHAMMAD SHUJAAT WALI KHAN Vs. MTSALIM JAHAN BEGAM
|
August 30, 1948 |
|
MAN MOHAN DAS Vs. MOHENDRA BHOWAL
|
February 5, 1948 |
|
MANGAL SINGH BADAN SINGH Vs. BHAG SINGH
|
January 10, 1948 |
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MANGIBAI GULABCHAND Vs. SUGANCHAND BHIKAMCHAND
|
April 8, 1948 |
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MANGLI PRASAD Vs. BUDH SEN
|
August 10, 1948 |
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MANICKA GOUNDAN Vs. KRISHNA GOUNDAN
|
September 16, 1948 |
|
MANICKAM Vs. MRRMRAMANATHAN CHETTIAR
|
August 23, 1948 |
|
MANOHAR LAL Vs. MTDURGI
|
August 5, 1948 |
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MANOHARSINGH NATHASINGH Vs. PARMESHARI W/O. NATHASINGH
|
July 13, 1948 |
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MAPPILLAISAMI THEVAR Vs. MUTHUSWAMI IYER
|
January 19, 1948 |
|
MAQBOOL AHMAD Vs. DEBI
|
December 23, 1948 |
|
MAQBOOL ALAM KHAN Vs. MTKHODAIJA BEGUM
|
September 7, 1948 |
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MARAGANI RAMALINGAM Vs. MARIDU KOTESWARA RAO
|
September 10, 1948 |
|
MARAMREDDI RAMIREDDI, MINOR BY GUARDIAN AND NATURAL MOTHER, NAGABHUSHANAMMA Vs. VALLAPAREDDI RAMAKRISHNAREDDI
|
August 5, 1948 |
|
MARGARET LINE Vs. ELECTRIC WIRE CO OF PALESTINE LTD
|
March 8, 1948 |
|
MARIA M E L NORONHA Vs. PETER EVNORONHA
|
March 30, 1948 |
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MARUTHIA SUBRAHMANYAM Vs. NIVARTHI LAKSHMI NARAYANAMMA
|
September 17, 1948 |
|
MARUTI LAXMAN JOSHI Vs. NAMDEO SHEORAMJI WARHEKAR
|
September 10, 1948 |
|
MARUTI VITHU MULE Vs. GANPAT GENU DHAMDHERE
|
February 27, 1948 |
|
MATADIN SHARMA Vs. KING
|
April 8, 1948 |
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MATHRA DASS Vs. PUNJAB PROVINCE
|
July 27, 1948 |
|
MATHURA DAS Vs. HARI SHANKER
|
November 8, 1948 |
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MD MURTAZA HUSSAIN Vs. ABDUL RAHMAN
|
January 6, 1948 |
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MEHR CHAND Vs. SHIB LAL
|
April 6, 1948 |
|
MERI MAL Vs. MTSHARIFAN
|
August 26, 1948 |
|
MIKKILINENI RAGHAVAYYA Vs. MIKKILINENI RANGAMMA
|
September 15, 1948 |
|
MINOR VEDACHALA REDDY BY NEXT FRIEND, SUBRAMANIA REDDIAR Vs. NARAYANASWAMY REDDY
|
November 18, 1948 |
|
MIRABAI Vs. SM. KAUSHALYABAI W/O. AMERCHAND
|
February 18, 1948 |
|
MITHAN LAL Vs. CHUNI LAL
|
March 4, 1948 |
|
MOHAMED ISMAIL SAIT Vs. ABDUL HAMEED SAIT
|
January 19, 1948 |
|
MOHAMMAD FAROOQ Vs. GOVERNOR GENERAL IN COUNCIL
|
February 17, 1948 |
|
MOHAMMAD HASNAIN Vs. REX
|
September 6, 1948 |
|
MOHAMMAD JAN Vs. RAFI-UD-DIN
|
October 18, 1948 |
|
MOHAMMAD KHALIL Vs. MOHAMMAD BAKHSH
|
October 7, 1948 |
|
MOHAMMAD KHALIL KHAN Vs. MAHBUB ALI MIAN
|
May 31, 1948 |
|
MOHAMMAD KHUDABAX Vs. KING EMPEROR
|
November 9, 1948 |
|
MOHAMMAD MEHDI Vs. MTNARAIN DEI
|
October 20, 1948 |
|
MOHAMMED HAJI GANI Vs. AMOHSIN RAJA
|
January 16, 1948 |
|
MOHAMMED IBRAHIM MARACAYAR Vs. ISMAIL MARACAYAR, POWER-OF-ATTORNEY AGENT OF FATHIMA BI
|
February 16, 1948 |
|
MOHAMUDKHAN Vs. EMPEROR
|
February 13, 1948 |
|
MOHAN LAL KOJRIWAL Vs. SUNDAR LAL NAND LAL SARAF
|
November 5, 1948 |
|
MOHD AMIN Vs. BAJRANGI SINGH
|
October 18, 1948 |
|
MOHD YUSUF Vs. ABDUL WAHID
|
January 5, 1948 |
|
MOHINDAR SINGH Vs. KEHR SINGH
|
October 21, 1948 |
|
MOHSIN REHMAN PENKAR Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
|
March 17, 1948 |
|
MOODANANCHU BORRAYYA Vs. KASA VAJJULU RAMAKOTI SASTRI
|
October 27, 1948 |
|
MOOL CHAND Vs. EMPEROR
|
January 12, 1948 |
|
MOSHE REHMAN PENKAR Vs. COMMISSIONER OF INCOME-TAX (MOFUSSIL)
|
March 17, 1948 |
|
MOSUR SUBRAMANIA SASTRI Vs. SESHAMA RAJU
|
February 18, 1948 |
|
MOTI LALL PARMANIK Vs. MTJAGAT RANI DEVI
|
January 29, 1948 |
|
MRS MINNIE LAL Vs. MAHADEO LALL MARWARI
|
May 6, 1948 |
|
MRS SIVAGNANAMMAL Vs. THIRUMAGAL MILLS, LTD, GUDIYATHAM
|
July 6, 1948 |
|
MRS V E ARGLES Vs. CHHAIL BEHARI SRIVASTAVA
|
October 4, 1948 |
|
MT CHUNNA KUNWAR Vs. MTRASILI KUNWAR
|
November 30, 1948 |
|
MT HARNAM KAUR Vs. RATNA
|
November 11, 1948 |
|
MT JARAOO Vs. SRI NATH BYAS
|
October 1, 1948 |
|
MT JILEBA Vs. MTPARMESRA
|
December 1, 1948 |
|
MT KAPURA KUER Vs. NARAIN SINGH
|
January 14, 1948 |
|
MT KAULU Vs. TOLU RAM
|
November 26, 1948 |
|
MT KISHORI KUER Vs. PARMESHWAR MISSIR
|
February 16, 1948 |
|
MT MANTORNI Vs. KRISHNA BALLABH RAI
|
August 10, 1948 |
|
MT MOTI KUER Vs. SMUSMAN
|
September 22, 1948 |
|
MT NAWAB JAN Vs. NOTIFIED AREA COMMITTEE
|
February 17, 1948 |
|
MT PANCHAM KOER Vs. RANBIR PRASAD
|
February 25, 1948 |
|
MT PARVIN KUMARI Vs. GOKAL CHAND RALA RAM
|
March 24, 1948 |
|
MT RAM DEI Vs. MTGYARSI
|
December 8, 1948 |
|
MT RAM KUMARI Vs. REX
|
September 29, 1948 |
|
MT RAM PIARI Vs. DANKUA
|
November 9, 1948 |
|
MT RATNI W/O TARA SINGH Vs. HARWANT SINGH
|
July 27, 1948 |
|
MT SARASWATI DEVI Vs. DHARAM KIRTI SARAN
|
April 12, 1948 |
|
MT SINDHI Vs. MTPARTAPO
|
July 29, 1948 |
|
MT. RUKHMANIBAI W/O. BHOLAPRASAD PATEL Vs. MAHENDRALAL S/O. JAGANNATH PRASAD
|
October 22, 1948 |
|
MUDIGONDA VEERABHADRAIAH Vs. LAVU SESHIAH
|
March 31, 1948 |
|
MUHAMMAD ABDUL HALIM BAIG Vs. MUHAMMAD ALI HUSSAIN
|
January 22, 1948 |
|
MUHAMMAD IBRAHIM SAHIB Vs. KRISHNA RAO
|
September 9, 1948 |
|
MUKAT BEHARI LAL Vs. EMPEROR
|
February 4, 1948 |
|
MUKTILAL AGARWALA Vs. TIN PLATE CO, OF INDIA LTD
|
October 29, 1948 |
|
MUL CHAND Vs. SMALL TOWN COMMITTEE
|
June 24, 1948 |
|
MULCHAND KUNDANMAL JAGTIANI Vs. RAMAN HIRALAL SHAH
|
September 2, 1948 |
|
MULUKULLA KUMARASWAMI Vs. GHANTASALA MAHALAKSHMAMMA
|
April 8, 1948 |
|
MUNAWAR ALI KHAN Vs. PUNJAB PROVINCE THROUGH COLLECTOR
|
July 23, 1948 |
|
MUNICIPAL BOARD Vs. MANSUKH DAS SITA RAM THROUGH SITA RAM
|
November 23, 1948 |
|
MUNICIPAL BOARD Vs. DRRADHA BALLABH PATHAK
|
October 8, 1948 |
|
MUNICIPAL BOARD Vs. SAMI ULLAH
|
September 2, 1948 |
|
MUNICIPAL COMMISSIONERS Vs. PROVAKAR PROSAD SINGH
|
January 30, 1948 |
|
MUNICIPAL COMMITTEE Vs. GOVERNOR-GENERAL IN COUNCIL
|
August 30, 1948 |
|
MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME-TAX
|
March 23, 1948 |
|
MUNICIPAL CORPORATION FOR THE CITY OF BOMBAY Vs. GOVIND LAXMAN SAVANT
|
November 5, 1948 |
|
MUNNEY KHAN Vs. MOHAMMAD BAKHSH
|
August 17, 1948 |
|
MUNNI LAL Vs. KISHUN PRASAD
|
May 6, 1948 |
|
MUNUSWAMI CHETTI Vs. MUNISWAMI CHETTI
|
February 13, 1948 |
|
MUPPANNAPPA KANNAPPA GASTIYAVAR Vs. FAKIRAGOUDA CHANBASANGOUDA GANGANGOUDAR
|
July 26, 1948 |
|
MUPPAVARAPU KOTAYYA Vs. NARAHARI DEVAIAH
|
December 10, 1948 |
|
MURALIDHAR BHATTAR Vs. MAHENDRANATH DAS
|
September 15, 1948 |
|
MUSALIYAM VEETTIL KOTTULUNGAL MUHAMMAD Vs. VALLUR MANAKKAL AKKIRAMAN NAMBOODIRI
|
February 25, 1948 |
|
MUSERAM KISHNUPRASHAD Vs. THE MUNICIPAL COMMITTEE
|
September 30, 1948 |
|
MUSTAFA ALI KHAN Vs. COMMISSIONER OF INCOME TAX, U P AJMER AND AJMER-MERWARA
|
July 12, 1948 |
|
MUTHUSWAMI THEVAR Vs. CHIDAMBARA THEVAR
|
July 19, 1948 |
|
MUTHUVENKATASUBBA REDDIAR Vs. THANGAVEL CHETTI
|
January 9, 1948 |
|
N K M S P VISALAKSHI ACHI Vs. R M M L MUTHIAH CHETTIAR
|
October 13, 1948 |
|
N S SUBRAMANYA AYYAR Vs. OFFICIAL LIQUIDATOR, MOCHERI CO-OPERATIVE SOCIETY IN LIQUIDATION AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 25, 1948 |
|
N V R NAGAPPA CHETTIAR Vs. MADRAS RACE CLUB BY ITS SECRETARY, MRHLRAJAURS
|
October 5, 1948 |
|
NADIMPALLI CHANDRAKANTAM Vs. VELAVARTIPATI CHANDRAMOWLIPRASADA RAO
|
April 1, 1948 |
|
NAGPUR PREMIER CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. GANESH GANGADHAR BHIDE
|
April 5, 1948 |
|
NAGUPUDI KRISHNAMMA NAIDU Vs. POLIDILI CHINNA VENKAPATHI NAIDU
|
January 16, 1948 |
|
NAIM MOLVAN, THE OWNER OF THE MOTOR VESSEL ASYA Vs. ATTORNEY - GENERAL, PALESTINE
|
April 20, 1948 |
|
NAKARI ROY Vs. UPANANDA KARATI
|
January 7, 1948 |
|
NAKKA APPALA NAIDU Vs. NAKKA LATCHU NAIDU
|
January 6, 1948 |
|
NALINAKSHA GHOSH Vs. SULEMAN
|
October 5, 1948 |
|
NALLAI CHAKRAVARTHULU ANDALAMMA Vs. PNATESAM PILLAI
|
February 19, 1948 |
|
NALLAMILLI VEERAYAMMA Vs. KARRI AMMIREDDI
|
December 2, 1948 |
|
NALLURU VEERA RAGHAVAYYA Vs. NALLURU KOTI RATTAMMA
|
February 16, 1948 |
|
NANAK CHAND Vs. FIRM PANNA LAL DURGA PRASAD
|
April 2, 1948 |
|
NANALAL ZAVER Vs. BOMBAY LIFE ASSURANCE CO LTD
|
March 11, 1948 |
|
NAND KISHORE Vs. KHILLAN SINGH
|
August 30, 1948 |
|
NANDULA BHAVANI SANKARAM Vs. SALADI MANGAMMA
|
August 13, 1948 |
|
NANNHEY KHAN Vs. MTGOMTI
|
September 10, 1948 |
|
NARAIN RAO Vs. REX
|
March 15, 1948 |
|
NARENDRA NARAYAN CHOWDHURY Vs. PROVINCE OF ASSAM
|
March 30, 1948 |
|
NAROTAM CHAND Vs. MSTDURGA DEVI
|
October 1, 1948 |
|
NASIR AHMED Vs. LUTF AHMED
|
February 13, 1948 |
|
NATHA RAM Vs. MTSOHAN DEVI
|
September 29, 1948 |
|
NATHU MANDER Vs. SURAJ NARAIN JHA
|
January 15, 1948 |
|
NAVANEETHAKISHNA MARUDAPPA THEVAR Vs. NAVANEETHAKRISHNA SIVASUBRAMANIA HIRUDALAYA MARUDAPPA PANDIAN
|
April 6, 1948 |
|
NAVIN CHANDER Vs. MULU
|
September 3, 1948 |
|
NAWABZADA MAHMUD HASAN KHAN Vs. REX
|
October 18, 1948 |
|
NAWAZISH ALI KHAN Vs. ALI RAZA KHAN
|
February 26, 1948 |
|
NEELANGOUDA LIMBANGOUDA Vs. UJJANGOUDA SHANKARGOUDA
|
April 20, 1948 |
|
NEELANGOUDA, ADOPTIVE FATHER, LIMBANGOUDA PATIL Vs. UJJANGOUDA, ADOPTIVE FATHER, SHANKARGOUDA PATIL
|
April 20, 1948 |
|
NEK MOHAMMAD Vs. PROVINCE OF BIHAR
|
July 30, 1948 |
|
NETRAM ASARAM Vs. MTRAJJU BAI
|
December 29, 1948 |
|
NEW BANK OF INDIA LTD Vs. BANWARI LAL DAWARKA PARSHAD
|
October 28, 1948 |
|
NIKA SINGH BADAN SINGH Vs. RAM CHAND MANGTU MAL
|
December 31, 1948 |
|
NILKANTH RAMCHANDRA CHANDOLE Vs. RASIKLAL MULCHAND GUJAR
|
October 7, 1948 |
|
NIYAZ BI W/O. SHERUMIYAN Vs. AMDUMIYAN S/O. HIDAYAT
|
July 30, 1948 |
|
NKWANTAHENE NANA KWAME BOAKYE TROMU II Vs. BECHEMHENE NANA FOSU GYEABOUR II
|
July 5, 1948 |
|
NOOR MOHAMED Vs. KING
|
November 18, 1948 |
|
NORTH WEST FRONTIER PROVINCE Vs. SURAJ NARAIN ANAND
|
November 4, 1948 |
|
NUZHA BINT EL-HAJ SULEIMAN ABU KHADRA Vs. HAJ IBRAHIM SALEH EL-HELOU
|
April 20, 1948 |
|
OFFICIAL RECEIVER Vs. MAKUND DAS
|
November 8, 1948 |
|
OFFICIAL RECEIVER OF RAMNAD Vs. PLPDEVARAYAN CHETTIAR
|
August 4, 1948 |
|
OFFICIAL RECEIVER, REPRESENTING THE ESTATE OF TADI BULLI GANGIREDDI OF RAJAHMUNDRY Vs. TADI MURALI MOHAN REDDI
|
January 22, 1948 |
|
OFFICIAL TRUSTEE OF MADRAS AS RECEIVER Vs. SVLLSETHU CHETTIAR
|
April 9, 1948 |
|
ONDI BORO Vs. EMPEROR
|
January 21, 1948 |
|
P A RAJU CHETTIAR AND BROTHERS Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
August 12, 1948 |
|
P A RAJU CHETTIAR AND BROTHERS, JEWELLERS Vs. COMMISSIONER OF INCOME- TAX
|
August 12, 1948 |
|
P C LALL CHOUDHARY Vs. COMMROF INCOME-TAX
|
March 19, 1948 |
|
P CHELLAIAH PILLAI Vs. COMMISSIONER OF INCOME-TAX
|
August 4, 1948 |
|
P K PAUL Vs. EMPEROR
|
January 9, 1948 |
|
P N S AIYAR Vs. KJNATHAN
|
February 10, 1948 |
|
P RM ATHIMUTHU NADAR Vs. KCKSUBRAMANIA NADAR
|
December 14, 1948 |
|
P SUNDARESAN Vs. PVENKATESIAH
|
August 13, 1948 |
|
P UMANATH BHANDARY Vs. PEDRU SOUZA
|
July 8, 1948 |
|
P V RAO Vs. AHMED HAJI NOORMAHOMED LATIFF
|
July 12, 1948 |
|
P VENUGOPALA PILLAI Vs. VTHIRUNAVUKKARASU
|
April 1, 1948 |
|
PADAMLOCHAN MAHAPATRA Vs. BUDHRAM CHRISTIAN
|
February 24, 1948 |
|
PADAMSI PREMCHAND Vs. LAXMAN VISHNU DESHPANDE
|
February 3, 1948 |
|
PAIKU KASHINATH Vs. GAYA W/O. MOTIRAM
|
February 17, 1948 |
|
PALANIYANDI MUDALIAR Vs. PALANIVEL MUDALI
|
December 3, 1948 |
|
PALESTINE KUPAT AM BANK CO - OPERATIVE SOCIETY LTD Vs. GOVERNMENT OF PALESTINE
|
March 16, 1948 |
|
PAMUDURTHI SURYANARAYANA REDDI Vs. PAMUDURTHI VENKATA REDDI
|
January 21, 1948 |
|
PANCHAKSHARAM PILLAI Vs. RANGASWAMI PILLAI, TRUSTEE OF SELVA VINAYAKAR KOIL MUTT
|
January 21, 1948 |
|
PANCHOO JOLAHA Vs. MOHAMMAD ISMAIL
|
August 17, 1948 |
|
PANNALAL BALDEV DAS Vs. MTNARAINI
|
May 18, 1948 |
|
PARANKUSAM RANGACHARYULU Vs. PERNAMITTA VENKATANARASIMHAYYA, TRUSTEE OF SRI CHENNA KESAVASWAMI TEMPLE INCLUDING THE MINOR SHRINE SRI RANGANADHASWAMI
|
November 11, 1948 |
|
PARAS RAM Vs. REX
|
July 20, 1948 |
|
PARATTAKATH MAYAN Vs. PALAKKOTANTEAKATTE MAMMAD KUNHI
|
December 3, 1948 |
|
PARMESHWAR SINGH Vs. GAJO SINGH
|
January 5, 1948 |
|
PARSHOTAM DAS SHANKAR DAS Vs. MUNICIPAL COMMITTEE
|
September 10, 1948 |
|
PARTHASARATHY Vs. KRISHNAMOORTHY
|
August 31, 1948 |
|
PASHUPATI ROY Vs. PROVINCE OF BENGAL
|
January 22, 1948 |
|
PATAN RAM Vs. DHANUSHDHARI JI BHAGWAN BIRAJMAN BARA ASTHAN
|
November 22, 1948 |
|
PATURU VISWANATHAM Vs. GUNUPATI BALARAMI REDDI
|
July 22, 1948 |
|
PAYAG SINGH Vs. KAMLA PRASAD
|
August 30, 1948 |
|
PAYYAVULU KESANNA Vs. PAYYAVULU VENGAMMA
|
September 24, 1948 |
|
PEAREY LAL Vs. NANAK CHAND
|
February 25, 1948 |
|
PEDAPUDI NOOKARATNAM Vs. PEDAPUDI VENKATA SURYANARAYANA
|
July 23, 1948 |
|
PEMMANI RANGAPPA NAIDU Vs. GURRAM VENKALAKSHAMMA
|
January 7, 1948 |
|
PENUKONDA RATHAKRISHNAMURTHY Vs. BALASUBRAMANIA AND CO
|
August 13, 1948 |
|
PERIYASAMI PADAYACHI Vs. MINOR ULAGANATHAN BY NEXT FRIEND MOTHER, MUTHAMMAL
|
April 21, 1948 |
|
PETER COSQUIERI Vs. MAGDALENA FORMENTO
|
March 1, 1948 |
|
PETHU REDDIAR Vs. RAJAMBU AMMAL
|
March 2, 1948 |
|
PHANINDRA CHANDRA NEOGY Vs. KING
|
October 21, 1948 |
|
PHANINDRA CHANDRA NEOGY Vs. KING
|
November 8, 1948 |
|
PHOOL CHAND Vs. RAJA RAM
|
August 4, 1948 |
|
PIRJI SAFDAR ALI Vs. IDEAL BANK LTD
|
August 4, 1948 |
|
POLAMMAL Vs. KRATHNA MUDALIAR
|
November 9, 1948 |
|
PONNAMBALAM PILLAI Vs. PANJAKSHARAM PILLAI
|
August 6, 1948 |
|
PONNATH KALYANI AMMA S SON EACHARAN NAIR Vs. CHERIKKOTTIL SAYED ROWTHER S SON FAMILY MANAGER, CHINNAYYA ROWTHER (DIED)
|
April 9, 1948 |
|
PONNUSAMI GOUNDAN Vs. ALAMELAMMAL
|
October 6, 1948 |
|
POPATLAL GOKULCHAND Vs. RAMCHANDRA NARAYANRAO GANORKAR
|
April 4, 1948 |
|
POTRU SUBBIAH Vs. PALAPARTHI VENKTESWARLU (MINOR)
|
February 13, 1948 |
|
PRABHUDAYAL SHEONARAINDAS Vs. CHHOTELAL GIRDHARIDAS
|
August 4, 1948 |
|
PRAGDAS MATHURADAS Vs. JEEWANLAL (1929) LTD
|
July 8, 1948 |
|
PRAGDAS MATHURADAS Vs. JEEWANLAL, LIMITED
|
June 8, 1948 |
|
PRAKASH CHAND Vs. MAHENDRA KUMAR
|
February 18, 1948 |
|
PRAMATHA NATH CHOUDHURY Vs. DWARKA NATH CHAKRAVARTY
|
March 16, 1948 |
|
PREMCHAND BHIKABHAI Vs. RAMDEO SUKDEO MARWADI
|
February 25, 1948 |
|
PREMIER CONSTRUCTION CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
June 28, 1948 |
|
PREMIER CONSTRUCTION CO LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
|
July 28, 1948 |
|
PRINCE KHANDERAO GAEKWAR OF BARODA Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
|
March 16, 1948 |
|
PRITHWI CHAND LAL CHOUDHURY Vs. SMORAMBA SUNDARI DASI
|
September 24, 1948 |
|
PROHIT ANANDI PRASAD Vs. REX
|
October 1, 1948 |
|
PROPRIETORS OF MAUZA SILAUTHI Vs. RAJ RUP
|
November 30, 1948 |
|
PROVINCE OF BIHAR Vs. BHAGWAT PRASAD
|
December 10, 1948 |
|
PROVINCE OF BIHAR Vs. GAJENDRA NARAIN SINGH
|
January 2, 1948 |
|
PROVINCE OF BIHAR Vs. RAI BAHADUR KHETRA MOHAN KUNAR
|
September 28, 1948 |
|
PROVINCE OF BIHAR Vs. RAM CHARITAR MAHTON
|
September 8, 1948 |
|
PROVINCE OF BOMBAY; WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. WESTERN INDIA AUTOMOBILE ASSOCIATION; THE INDUSTRIAL TRIBUNAL AND SATYA MANGULA VENKTRAMANRAO BHUPAT
|
September 10, 1948 |
|
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF NELLORE Vs. KALAVAKURU AUDEMMA
|
November 12, 1948 |
|
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. SHEIKH IDU S/O SATLOO
|
March 19, 1948 |
|
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR THROUGH COLLECTOR Vs. SHAMSHUL HUSSAIN SIRAJ HUSSAIN
|
February 9, 1948 |
|
PUBLIC PROSECUTOR Vs. SANNIDHI SRIRANGANAYAKULU
|
November 26, 1948 |
|
PUBLIC PROSECUTOR Vs. AKGOPALASWAMI PILLAI
|
November 24, 1948 |
|
PUBLIC PROSECUTOR Vs. JEEVARATHNAM
|
January 20, 1948 |
|
PUBLIC PROSECUTOR Vs. NAGAPPA PUJARY
|
October 5, 1948 |
|
PUBLIC PROSECUTOR Vs. ILLUR THIPPAYYA
|
October 29, 1948 |
|
PUBLIC PROSECUTOR Vs. KUPANDRA CHETTY
|
March 5, 1948 |
|
PUBLIC PROSECUTOR Vs. RDESIGAN
|
November 26, 1948 |
|
PUBLIC PROSECUTOR Vs. KMIBRAHIM SAHIB
|
July 21, 1948 |
|
PUBLIC PROSECUTOR Vs. BONDADA RAMALINGESWARASWAMY
|
July 27, 1948 |
|
PUGALUMPERUMAL PILLAI Vs. THANGATHAMMAL
|
November 30, 1948 |
|
PULAVARTHI AMMANNA Vs. BOMMIREDDIPALLI RAMAKRISHNA RAO
|
November 12, 1948 |
|
PUNJAB PICTURES LTD Vs. JHABAR MAL GANGA DHAR CHOKHANI
|
March 16, 1948 |
|
PUNJAB SUGAR MILLS CO LTD Vs. LACHHMAN PRASAD
|
February 17, 1948 |
|
PURANMAL FATTECHAND AGARWAL Vs. JAGANNATH HANSRAJ AGARWAL
|
March 17, 1948 |
|
PUVVADA VENKATA SUBBAYYA Vs. ATTAR SHEIK MASTAN
|
April 7, 1948 |
|
PYARE LAL SHARMA Vs. EMPEROR
|
February 4, 1948 |
|
PYARI MOHAN KUNDOO Vs. BEJOY SINGH CHOPRA
|
April 26, 1948 |
|
PYDIPALLI JOGA RAO Vs. PYDIPALLI VENKATA RAO
|
October 26, 1948 |
|
PYNDAH RAMAKRISHNAIAH Vs. OFFICIAL RECEIVER
|
March 18, 1948 |
|
QABOOL Vs. CHAJJU
|
May 31, 1948 |
|
R A COODZER AND COMPANY Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
August 12, 1948 |
|
R A GOODSIR AND CO MADRAS Vs. COMMISSIONER OF EXCESS PROFITS TAX, MADRAS
|
August 12, 1948 |
|
R L REDDY S/O NARSAYYA Vs. PROVINCIAL GOVERNMENT
|
November 8, 1948 |
|
R M S M P SUBRAMANIAN CHETTIAR Vs. OFFICIAL RECEIVER OF RAMNAD, REPRESENTING THE ESTATE OF ATKPLSP, SUBRAMANIAN CHETTIAR
|
September 10, 1948 |
|
R MUTHIAH THEVAR Vs. PLAKSHMANAN PANDITHAR
|
July 21, 1948 |
|
R NILAKANTA IYER Vs. RAMANARAYANA IYER
|
August 20, 1948 |
|
R R CHARI Vs. EMPEROR
|
January 26, 1948 |
|
R RAMACHANDRA RAO Vs. TGNARAYANA RAO
|
April 1, 1948 |
|
R SRINIVASAN Vs. ANDHRA BANK, LTD,
|
August 6, 1948 |
|
R THIMMAPPA Vs. LINGUTLA BALAYYA
|
September 17, 1948 |
|
R. K. MISHRA Vs. KUNDANLAL SHAHNI
|
August 3, 1948 |
|
RADHA KISHUN SAO Vs. SKMISRA
|
January 27, 1948 |
|
RADHA MOHAN SINGH Vs. SHREE KISHUN GIR
|
January 28, 1948 |
|
RADHAKRISHNA DAS Vs. RAMANA SWAMI
|
August 27, 1948 |
|
RADHEY SHIAM Vs. OFFICIAL RECEIVER OF THE ESTATE OF RAM CHARAN DAS
|
December 14, 1948 |
|
RAFIQ AHMAD Vs. MOHAMMAD SHAFI
|
November 25, 1948 |
|
RAGHU SINGH Vs. BHAIRO PRASAD TRIGUNAIT
|
August 3, 1948 |
|
RAGHUNANDAN YADAV Vs. PROVINCE OF BIHAR
|
October 27, 1948 |
|
RAHIM Vs. COMMISSIONER OF INCOME-TAX
|
November 23, 1948 |
|
RAJ RANI Vs. PREM ADIB
|
July 21, 1948 |
|
RAJA BAHADUR KAMAKSHYA NARAIN SING Vs. COMMISSIONER OFINCOME-TAX, BIHAR AND ORISSA
|
January 20, 1948 |
|
RAJA INUGANTI VENKATA RAJAGOPALA RAMA SURYAPRAKASA RAO GARU Vs. MAHARAJA OF PITHAPURAM
|
January 20, 1948 |
|
RAJA MAHADEVA ROYAL Y B Vs. RAJA VIRABASAVA CHIKKA ROYAL
|
February 3, 1948 |
|
RAJA OF VENKATAGIRI Vs. KRISHNAYYA RAO BAHADUR, ZAMINDAR
|
March 18, 1948 |
|
RAJA RAM Vs. CHHEDA
|
October 21, 1948 |
|
RAJAM NAIDU Vs. MEENAKSHI AMMAL
|
April 16, 1948 |
|
RAJARAM KESHEO MARATHE Vs. BINDRAWAN ZAMIPRASAD
|
December 7, 1948 |
|
RAJARAM MANIRAM PARDESHI Vs. JAGANNATH RAWATHMAL MARWADI
|
July 8, 1948 |
|
RAJDEO SINGH Vs. EMPEROR THROUGH SADLOO
|
May 31, 1948 |
|
RAJE SHRINIVASRAO Vs. RAJE VINAYAKRAO
|
July 13, 1948 |
|
RAJESHWAR PRASAD SINGH Vs. PROVINCE OF BIHAR
|
November 5, 1948 |
|
RAJIB NATH MUKHERJEE Vs. CHOTA NAGPUR BANKING ASSOCIATION LTDORS
|
January 5, 1948 |
|
RAJINDER CHAND Vs. KISHEN DITTA
|
August 9, 1948 |
|
RAKHALRAJ MONDAL Vs. DEBENDRA NATH MONDAL
|
April 28, 1948 |
|
RALLA RAM Vs. PROVINCE OF EAST PUNJAB
|
November 24, 1948 |
|
RALPH HUGH FRIEDLANDER Vs. KATHLEEN MARJORIE FRIEDLANDER
|
August 30, 1948 |
|
RAM ASRAY Vs. HIRA LAL
|
August 30, 1948 |
|
RAM BHAROSEY Vs. BISHWANATH RAO PESHWA
|
January 14, 1948 |
|
RAM CHANDRA SAHAI Vs. BISHAMBHAR
|
September 2, 1948 |
|
RAM CHARAN Vs. REX
|
December 7, 1948 |
|
RAM DAS SINGH Vs. RAM ANUPLAL RAI
|
April 13, 1948 |
|
RAM HARAKH SINGH Vs. SMUMTAZ HUSAIN
|
September 8, 1948 |
|
RAM KIRPAL MISIR Vs. BHAGWATI SARAN MISIR
|
October 29, 1948 |
|
RAM KISHAN Vs. KARAM SINGH
|
September 7, 1948 |
|
RAM KRISHNA BHAKAT Vs. FIRM HAJI JONABALLY AND ABDUL JALIL
|
February 25, 1948 |
|
RAM KUMAR Vs. DAMODAR DAS
|
October 26, 1948 |
|
RAM LAKSHMAN JANKI JI Vs. MAKUND LAL SAHU
|
May 6, 1948 |
|
RAM LAL S/O KOTU MAL Vs. KHUSHI RAM
|
July 17, 1948 |
|
RAM NARAIN CHAUBEY Vs. PANACHAND JAIN
|
September 13, 1948 |
|
RAM PARSHAD CHELA SARWAN DAS Vs. SHANKAR DAS CHELA NATHU DAS
|
June 24, 1948 |
|
RAM SAHAI Vs. MURLI DHAR
|
August 18, 1948 |
|
RAM SAMUJ Vs. REX
|
October 6, 1948 |
|
RAM SARUP Vs. REX
|
August 11, 1948 |
|
RAM SARUP Vs. RAM CHANDAR
|
June 16, 1948 |
|
RAM SINGH Vs. DARBARA SINGH
|
October 22, 1948 |
|
RAMA BAHADUR KAMAKSHYA NARAIN SINGH Vs. HARKHU SINGH
|
September 29, 1948 |
|
RAMACHANDRA CHETTIAR Vs. KANDASAMI PILLAI
|
November 12, 1948 |
|
RAMADHAR RAI Vs. DUDH NATH RAI
|
January 20, 1948 |
|
RAMANAND PATHAK Vs. BINDHACHAL TEWARI
|
February 17, 1948 |
|
RAMANAND PRASAD Vs. GAYA PRASAD RAM
|
January 6, 1948 |
|
RAMANI MOHAN SARKAR Vs. EMPEROR
|
January 15, 1948 |
|
RAMBILAS SINGH Vs. LOKENATH CHAUDHURI
|
January 8, 1948 |
|
RAMCHANDRA NARAYAN KULKARNI Vs. JIJABA RANGNATH JADHAV
|
December 10, 1948 |
|
RAMDEO SINGH Vs. RAJ NARAIN SINGH
|
August 19, 1948 |
|
RAMESH RAMANLAL SARAIYA Vs. KUSUM MADGAOKAR
|
April 6, 1948 |
|
RAMESHWAR LAL MARWARI Vs. EMPEROR
|
February 16, 1948 |
|
RAMGOPAL RAGHUNATH DAS BHANGDE Vs. RAMCHANDRA KRISHNARAO SINGRU
|
October 29, 1948 |
|
RAMGOPAL RAGHUNATHDAS Vs. RAMCHANDRA KRISHNARAO SINGRU
|
August 23, 1948 |
|
RAMINEEDI RAMACHANDRA RAO, MINOR BY MOTHER AND GUARDIAN, TAYARAMMA Vs. SRI RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHANARAYANAMGARU
|
November 3, 1948 |
|
RAMJI LAL S/O MAHADEO PARSAD Vs. REX
|
July 26, 1948 |
|
RAMPRASHAD MAKUNDRAM RAJPUT Vs. CROWN
|
July 8, 1948 |
|
RANA BIRPAL SINGH Vs. EMPEROR
|
September 13, 1948 |
|
RANCHI ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME-TAX
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April 12, 1948 |
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RANG BAHADUR RAI Vs. KING
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November 30, 1948 |
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RAONAKALI ROSHANALI Vs. EMPEROR
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March 29, 1948 |
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RATAN LAL Vs. REX
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August 17, 1948 |
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RATANCHAND HIRACHAND Vs. DRPRADHAN
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April 15, 1948 |
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RATI RAM Vs. SHRI KRISHNA
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September 14, 1948 |
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RATNASWAMI PADAYACHI Vs. KUPPUSWAMI AYYAR
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April 16, 1948 |
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RATTAN SINGH Vs. NIRMAL SINGH
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September 30, 1948 |
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RATTI RAM AND SONS Vs. MOTI LAL
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March 2, 1948 |
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REX Vs. NAIN SUKH DAS
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December 1, 1948 |
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REX THROUGH SUBEDAR SINGH Vs. JOKHU
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February 16, 1948 |
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RISALDAR BHARAT SINGH Vs. NANHUN
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September 8, 1948 |
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ROMESH CHANDER Vs. GOVERNOR-GENERAL IN COUNCIL
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November 15, 1948 |
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ROSE MARY Vs. TSARULSWAMY
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March 18, 1948 |
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S ALAGA PILLAI Vs. SDORAISWAMI PILLAI
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September 15, 1948 |
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S G SARDESAI Vs. PROVINCIAL GOVERNMENT
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October 28, 1948 |
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S K S AYYATHURAI MUDALIAR Vs. IBRAMSA ROWTHER
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December 2, 1948 |
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S KISHAN SINGH Vs. LBALA MAL
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July 29, 1948 |
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S M YAQUB Vs. TNBASU
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September 17, 1948 |
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S VENKATRAMA AIYAR Vs. UNNAMALAI AMMAL
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July 30, 1948 |
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SABAPATHI PILLAI (DIED) Vs. MOHAMMAD ILAIS SAIT
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July 16, 1948 |
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SACHINDRA KUMAR BOSE Vs. RAJ KUMARI USHA PROVA DE
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January 19, 1948 |
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SADHU SINGH HARRA SINGH Vs. GANDA SINGH
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July 22, 1948 |
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SAFE BANK LIMITED Vs. PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR
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September 22, 1948 |
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SAGHIR AHMAD Vs. REX
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September 10, 1948 |
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SAGHIR UDDIN Vs. MTMUNNI
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December 23, 1948 |
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SAHDEO SHRAWAN Vs. NAMDEO ATMARAM MANKAR
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February 17, 1948 |
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SAHU MADAN MOHAN Vs. TEJRAM GEORGE CORONATION HINDU SCHOOL ASSOCIATION
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August 31, 1948 |
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SAIF-UD DIN MOHAMMAD IBRAHIM Vs. NEW INDIA ASSURANCE CO LTD
|
July 20, 1948 |
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SAMAYAMANTHULA PARVATA VARDHANAMMA Vs. VILLA SUBBA RAO
|
December 17, 1948 |
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SAMBHU CHANDRA MUKHERJEE Vs. MUNSHI ISMAIL
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March 16, 1948 |
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SAMUEL SEWARD TODDINGS Vs. EDMUND GRAHAM GIBBONS
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July 23, 1948 |
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SANIVARAPU VENKATA REDDI Vs. NIMMAKAYALA ALIAS NAGELLA LAKSHMI REDDI
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October 27, 1948 |
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SANKA PUNNAIYA Vs. BATTU BHADRAIYA
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January 27, 1948 |
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SANTI LAL Vs. JOGENDRA NATH GORAIN
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February 20, 1948 |
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SANTOSH S/O. GOPALA Vs. RAMA S/O. RAGHOTL
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November 11, 1948 |
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SARA VESRASWAMI ALIAS SARA VEERRAJU Vs. TALLURI NARAYYA (DECEASED)
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June 17, 1948 |
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SARASWATI PRASAD Vs. REX
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August 21, 1948 |
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SARJU RAM SAHU Vs. KAMAL KISHORE AGARWALA
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December 7, 1948 |
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SARUPCHAND HUKUMCHAND Vs. COMMISSIONER OF INCOME-TAX, CENTRAL, BOMBAY
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September 21, 1948 |
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SAT PAL DECEASED REPRESENTED BY MT SHANTI DEVI Vs. ABDUL HAYI
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July 27, 1948 |
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SATISH CHANDRA CHATTERJEE Vs. ATUL CHANDRA CHAKRAVARTI
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February 9, 1948 |
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SATYANARAYAN HIRALAL Vs. CHOTELAL ONKAR PRASAD
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February 20, 1948 |
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SECRETARY, MUNICIPAL COMMITTEE Vs. NEW EAST INDIA PRESS COMPANY LIMITED
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August 3, 1948 |
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SEOTI Vs. REX
|
March 10, 1948 |
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SHA DEVICHAND MOOLCHAND Vs. SHA DHANRAJ KANTILAL
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January 19, 1948 |
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SHAIKH ULTAF HUSSAIN Vs. KALI RAM DOKANIA
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January 16, 1948 |
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SHAKUNTALABAI W/O. SHANKARRAO TELPANDE Vs. SHANKARRAO VISHNU PANT MULE
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July 30, 1948 |
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SHAMRAO BABAJI LOKARE Vs. BHIMRAO KONDI LOKARE
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July 20, 1948 |
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SHAMRAO GANPATRAO PATIL Vs. KING-EMPEROR
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December 28, 1948 |
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SHAMRAO JANRAO Vs. AMOLAK CHIMNIRA MAHESHWARI
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August 20, 1948 |
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SHANKARANARAYANA KADAMBALITHAYA Vs. VASUDEVA ACHUTA HEBBARA
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August 13, 1948 |
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SHANKARLAL BASDEOPRASAD Vs. MUKUNDILAL CHHUTAI
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January 30, 1948 |
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SHANTI LAL Vs. DAULAT RAM
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April 6, 1948 |
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SHEBAITS OF SREE SREE ISWAR LAKSHMI JANARDAN DEB THAKUR, JIBAN KRISHNA GHOSE Vs. SANTIMOYEE DEVI
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April 28, 1948 |
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SHEO MANGAL SINGH Vs. THAKURAIN MAHARAJ KUAR
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August 20, 1948 |
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SHEO NARAIN JAFA Vs. REX
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May 10, 1948 |
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SHEO PUJAN PRASAD SINGH Vs. BHAGWATI DUBEY
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May 5, 1948 |
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SHEOSAJANSINGH AMBERSINGH Vs. GOKULSINGH BISANSINGH
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April 9, 1948 |
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SHIB NARAIN Vs. CHITRU
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September 15, 1948 |
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SHIVDAS SINGH AJODHYA SINGH Vs. KING-EMPEROR
|
October 23, 1948 |
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SHORAN SINGH Vs. EMPEROR
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April 7, 1948 |
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SHREE LAXMI SILK MILLS Vs. COMMISSIONER OF EXCESS PROFITS TAX ACT
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March 23, 1948 |
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SHREE LAXMI SILK MILLS, BOMBAY Vs. COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY CITY
|
March 23, 1948 |
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SHREE SAKTI MILLS LTD Vs. COMMISIONER OF INCOME-TAX
|
March 15, 1948 |
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SHREE SHAKTI MILLS LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
|
March 15, 1948 |
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SHRI 1008 SWAMI HARIHARANANDA SARASWATI Vs. SUPERINTENDENT, CENTRAL JAIL
|
May 5, 1948 |
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SHRIKISHUN LAL Vs. HARIHAR SAH
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January 15, 1948 |
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SHRIPATRAO MADHAVRAO SHINDE Vs. PARVATIBAI GANPATRAO SHINDE
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February 6, 1948 |
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SHRIRAM GANGABISAN Vs. BAJRANGLAL GOKULCHAND
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August 27, 1948 |
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SHYAM LAL Vs. KING
|
January 5, 1948 |
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SHYAM SUNDER SINGH Vs. KALURAM AGARWALA
|
November 30, 1948 |
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SHYAMA RAJARAM PARDHAN Vs. EMPEROR
|
September 10, 1948 |
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SIBA PRASAD MISRA Vs. MTNURABATI ZAMINDARIANI
|
September 7, 1948 |
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SIDDIQUE ALI Vs. PROVINCE OF BIHAR
|
October 20, 1948 |
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SIDRAM LACHMAYA Vs. MALLAYA LINGAYA CHILAKA
|
February 4, 1948 |
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SINGARACHARIAR, LEGAL REPRESENTATIVE OF DECEASED TRUSTEE, SRINIVASACHARIAR Vs. LAKSHMANAN CHETTIAR
|
November 17, 1948 |
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SINGARAVELU ALIAS SINGARAM CHETTIAR Vs. PATTAMMAL
|
September 7, 1948 |
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SINHA GOPE Vs. JAGESHWAR PRASAD
|
January 29, 1948 |
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SITARAM JAGATRAMKA Vs. KING
|
June 16, 1948 |
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SITARAM RANOO Vs. DEMAI D/O JAYA
|
January 22, 1948 |
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SIVAGAMINATHA PILLAI Vs. SAVENKITASWAMI NAICKER
|
April 22, 1948 |
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SM JADUBALA DASI Vs. UPENDRA NATH SAHA
|
January 27, 1948 |
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SM NALINI BALA DASSI Vs. PANCHANAN DAS BAIRAGI
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February 9, 1948 |
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SM RUPRANI DEVI Vs. CHRISTOPHER SOUTHERN LEWIS
|
June 7, 1948 |
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SM SANT KUER Vs. GANESH CHOUDHARY
|
May 3, 1948 |
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SM SATI BALA DASI Vs. CHOTA NAGPUR BANKING ASSOCIATION LTD
|
January 26, 1948 |
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SM SULOCHANA DEBI Vs. MTPURANJAYA
|
April 12, 1948 |
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SM. MANIJEH W/O. KAIKHUSROO SUNTOKE Vs. SOHRAB PESHOTTAN KOTWAL
|
July 30, 1948 |
|
SM. SARJOOBAI Vs. DEEPCHAND
|
July 16, 1948 |
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SOMABHAI SHANABAI PATEL Vs. NARANDAS ZAVERDAS
|
April 9, 1948 |
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SOMESHWAR RAJARAM LINGHE Vs. PANNALAL BIRDICHAND MEHESARI
|
July 16, 1948 |
|
SRI BAKTAVATSALU NAIDU, INDUSTRIAL TRIBUNAL Vs. CHROME LEATHER CO LTD
|
November 17, 1948 |
|
SRI LAKSHMI NARASIMHA DEVARU BY ADALTHEDAR OR TRUSTEE, M NARAYANA ACHARYA Vs. REVENUE DIVISIONAL OFFICER (LAND ACQUISITION OFFICER)
|
September 16, 1948 |
|
SRI S KRISHNA AIYAR Vs. SUPERINTENDING ENGINEER, PWD
|
July 7, 1948 |
|
SRI VASUDEVANDRA SARASWATHISWAMI Vs. SRIDHARA SIVARAMA MOORTHY
|
October 26, 1948 |
|
SRI YERRI SWAMI BY COMMITTEE MEMBERS, THAIYIVEERA BHADRAPPA Vs. MADIGA CHINNA VANNURAPPA
|
July 9, 1948 |
|
SRINIVAS RAMKUMAR Vs. COMMISSIONER OF INCOME-TAX
|
March 18, 1948 |
|
SRIRANGAM MUNICIPALITY Vs. RVPALANISWAMI PILLAI
|
February 25, 1948 |
|
SUBBA NAICKER Vs. MINOR SUBBARAMAN NAICKER BY MOTHER AND GUARDIAN RAMAMMAL
|
November 16, 1948 |
|
SUBBARAYA PADAYACHI Vs. KOZHANDAIVEL UDAYAR
|
September 22, 1948 |
|
SUBODH CHANDRA BANERJI Vs. JWALA PRASAD
|
October 6, 1948 |
|
SUBODH SINGH Vs. PROVINCE OF BIHAR
|
October 26, 1948 |
|
SUBRAMANIA KANDAR Vs. RAMASWAMI KANDAR
|
March 17, 1948 |
|
SUBRAMANIAN Vs. SEETARAMA AIYAR
|
April 5, 1948 |
|
SUDAGAR CHAUDHARY Vs. RADHARAMAN PRASAD
|
November 20, 1948 |
|
SUDAMA SHEOBA Vs. KING EMPEROR
|
July 30, 1948 |
|
SUDARSANA VENKATACHARYULU Vs. SRI VENUGOPALASWAMI VARU, REPRESENTED BY THE TRUSTEES, GARLAPATI VENKATARAMAYYA
|
July 30, 1948 |
|
SUDDAPALLI RAMAIYA Vs. YELAVARTHI SURYANARAYANA
|
March 30, 1948 |
|
SUDHIR KUMAR DUTT Vs. KING
|
April 23, 1948 |
|
SUITI DEVI Vs. BANARSIDAS BHAGWANDAS
|
September 20, 1948 |
|
SUKRAJI BIKAJI Vs. KUNDAMMAL PACKRAJ
|
July 8, 1948 |
|
SURAJ PAL SINGH Vs. SARJOO PRASAD
|
September 15, 1948 |
|
SURAT SINGH Vs. MTLACHHMAN KAUR
|
April 19, 1948 |
|
SURYANARAYAN BALWANTRAO PULTAMBKER Vs. DAULATRAO BAJIRAO PATIL
|
July 30, 1948 |
|
SUWALAL CHHOGALAL Vs. COMMISSIONER OF INCOME-TAX
|
April 9, 1948 |
|
SWARNAVALLI ACHI Vs. PLNKMNAGAPPA CHETTIAR
|
January 9, 1948 |
|
T A JANAKUMARA NAINAR Vs. PERIASWAMY GOUNDAN
|
July 23, 1948 |
|
T K CHAKRAPANI IYER Vs. AMMALU AMMA
|
December 17, 1948 |
|
T RADHAKRISHNA CHETTIAR Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE
|
April 7, 1948 |
|
T V VARADA PILLAI Vs. CORPORATION OF MADRAS, REPRESENTED BY THE COMMISSIONER
|
August 11, 1948 |
|
TAFAZZUL Vs. SHAH MOHAMMAD
|
August 13, 1948 |
|
TAHIMAN BIBI Vs. MIDNAPORE ZAMINDARI CO LTD
|
May 7, 1948 |
|
TALANGARE MAMMUNHI Vs. PABBUL RAHIMAN
|
April 22, 1948 |
|
TARA PRASANNA CHOUDHURY Vs. ADWAITA CHARAN SAMANTA
|
March 9, 1948 |
|
TARMAHOMED HAJI ABDUL REHMAN Vs. TYEB EBRAHIM BHARAMCHARI
|
November 10, 1948 |
|
TEJAJI FARASRAM KHARAWALLA Vs. COMMISSIONER OF INCOME-TAX, BOMBAY (MOFUSSIL)
|
March 23, 1948 |
|
THAKAR DAS Vs. CHET RAM
|
December 28, 1948 |
|
THAKAR DAS Vs. SANT RAM
|
July 27, 1948 |
|
THAKARDWARA NAUSHEHRA UNDER THE MANAGEMENT OF MAHANTMAKHAN DAS Vs. OM PRAKASH
|
February 19, 1948 |
|
THAN SINGH Vs. LAKHAPAT SINGH
|
February 17, 1948 |
|
THE CENTRAL BANK, YEOTMAL LIMITED Vs. VYANKATESH BAPUJI
|
August 20, 1948 |
|
THELEPURATH MADHAVAKURUP Vs. KMUHAMMAD SUKRI SAHIB
|
July 12, 1948 |
|
THIKKA SURYA RAO Vs. SIRANGU SATHIRAJU
|
March 4, 1948 |
|
TREASURER OF CHARITABLE ENDOWMENTS Vs. SFBTYABJI
|
February 10, 1948 |
|
TULA RAM CHAUDHARI Vs. BDEBI DATT CHAUDHARI
|
November 29, 1948 |
|
UCHHAB BHOL Vs. SRI LORD JAGANNATH
|
December 17, 1948 |
|
UDERAM BALLI HALBA Vs. THAGGU
|
July 29, 1948 |
|
ULFAT RAI Vs. SMKAMLA DEVI
|
December 20, 1948 |
|
UMA SHANKER SINGH Vs. RAMA SHANKER JATI
|
November 26, 1948 |
|
UMAKANT RAI Vs. JITENDRA NARAIN
|
March 10, 1948 |
|
UNION TRUSTEE CO OF AUSTRALIA LTD Vs. LENA ETHEL BARTLAM
|
July 23, 1948 |
|
UNITED PROVINCES Vs. LOWER GANGES - JUMNA ELECTRICITY DISTRIBUTING CO LTD
|
March 15, 1948 |
|
V DAMODARA MENON Vs. PCHATHU ACHAN
|
October 6, 1948 |
|
V GURULINGA MUDALIAR Vs. THAYYANAYAKI AMMAL
|
February 3, 1948 |
|
V K KANDASAMI CHETTIAR (SINCE DECEASED) Vs. SHANMUGHA THEVAR
|
July 9, 1948 |
|
V R RAMANATHA AIYAR Vs. CORPORATION OF MADRAS BY ITS COMMISSIONER
|
April 22, 1948 |
|
V RAMASWAMI GUPTA Vs. PASUPARTHI KRISHNAYYA
|
March 12, 1948 |
|
V SHANMUGHAVELAYUDHAM PILLAI Vs. KMRMRAMANATHAN CHETTIAR
|
December 9, 1948 |
|
V VR BANK BY MANAGING PARTNER VALLIAPPA CHETTIAR Vs. LMBANK, CUSBA KANGAYAM BY MANAGING PARTNER MUTHAYYA CHETTIAR BY AGENT SRINIVASA RAGHAVA AYYANGAR
|
February 4, 1948 |
|
VADULA SATYANARAYANAMURTY Vs. OFFICIAL RECEIVER, WEST GODAVARY AND
|
August 10, 1948 |
|
VAPPULURI VENKATA RAMAMURTHI Vs. PAPPALA VENKAYYA
|
July 6, 1948 |
|
VEDACHALA GRAMANI Vs. SIVASANKARI AMMAL
|
April 12, 1948 |
|
VEERAMACHINENI SEETHIAH Vs. BODE VENKATASUBBIAH
|
December 10, 1948 |
|
VEERASWAMI Vs. NARAYYA
|
June 17, 1948 |
|
VEMBU AMMAL Vs. ESAKKIA PILLAI
|
October 7, 1948 |
|
VENKATACHALAM CHETTY Vs. RAMASWAMI CHETTY
|
August 20, 1948 |
|
VEPA NAGASURYA VENKATA JOGA KUSUMA HARNATH BEING MINOR BY HIS MOTHER, BEPU SEETHAMMA Vs. CHAKKA BHAVANARAYANA
|
April 19, 1948 |
|
VERKATTIL UNNYETHAMMA S SON RAMAN NAMBIAR Vs. KKGOVINDAN NAYAR
|
February 26, 1948 |
|
VICTOR MADUKA Vs. ESEODIMEGWU
|
February 23, 1948 |
|
VIMALA AND CO Vs. SIVAM AND CO BY PARTNERS, NKMSPVALLIYAPPA CHETTIAR, MSCHOCKALINGAM CHETTIAR AND KRMTTVVEDACHALAM CHETTIAR
|
April 22, 1948 |
|
VISHNU RAMKRISHNA WANI Vs. NATHU VITHAL WANI
|
August 10, 1948 |
|
VISHNU VISHWANATH PARANJPE Vs. GOVERNMENT OF BOMBAY
|
July 12, 1948 |
|
VISHNU WASUDEO JOSHI Vs. T. L. H. SMITH PEARSE
|
September 8, 1948 |
|
VISHNUPRASAD NARANDAS MODI Vs. NARANDAS MOHANLAL MODI
|
October 8, 1948 |
|
VISHWANATH KESHAV JOSHI Vs. BMSUKHADWALLA
|
October 11, 1948 |
|
VISHWANATH VISHNU DABHOLKAR Vs. KING
|
January 12, 1948 |
|
VITHOBA BALA Vs. GOVAL PRASAD RANGILAL
|
November 18, 1948 |
|
VITHOO PUNJAJI Vs. THAKURDAS KUNJILAL
|
August 31, 1948 |
|
VOOTLA VIRIAH Vs. TADEPALLI SUBBA RAO (DIED)
|
December 15, 1948 |
|
VYJA ESWARAMMA Vs. DAPPILI CHINNA KOTA REDDI
|
October 29, 1948 |
|
W KANNIAH LAL BY HIS DULY CONSTITUTED AGENT W NARASINGH PRASAD Vs. CORPORATION OF MADRAS BY ITS COMMISSIONER
|
February 20, 1948 |
|
W L KNOPP Vs. COMMISSIONER OF INCOME-TAX
|
August 10, 1948 |
|
WALLACE BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME
|
February 17, 1948 |
|
WALLI MOHAMMAD Vs. KING
|
July 28, 1948 |
|
WAMAN VISHWANATH DHOTE Vs. BALWANTRAO
|
September 15, 1948 |
|
WASAL Vs. HARNAM SINGH
|
June 7, 1948 |
|
WASUDEO ANANT SOHONI Vs. EMPEROR
|
March 31, 1948 |
|
WAZIR ALI KHAN Vs. ZAHIR AHMAD KHAN
|
October 4, 1948 |
|
Y R PARPIA Vs. RMDCHAMARBAGWALLA
|
July 28, 1948 |
|
YADAO RAMASA TELI Vs. KESARBAI
|
September 30, 1948 |
|
YELLAPRAGADA GOPALAKRISHNAMURTHI Vs. PETTU PODA MADIREDDI
|
November 26, 1948 |
|
YENKANNA Vs. ACHANNA
|
February 4, 1948 |
|
YVONME GWENDOLINE MARIE LEWIS Vs. ALOYSIUS LEWIS
|
December 6, 1948 |
|
ZAHARUL HUSSAIN S/O. MIRWAHED ALI Vs. MAHADEO RAMJI DESHMUKH
|
March 16, 1948 |
|
ZAMIR QASIM Vs. EMPEROR
|
March 5, 1948 |
LOGIN