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A E SUBRAMANIA AYYAR Vs. SSRAMASWAMI AYYAR
|
March 15, 1946 |
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A H WHEELER AND CO Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
|
May 7, 1946 |
|
A S VARADARAJA AYYAR Vs. RAMA PATTAR S SON KAILASAM AYYAR
|
July 10, 1946 |
|
A SREENIVASA CHARIAR Vs. TNSESHADRI IYENGAR
|
January 9, 1946 |
|
ABANI BHUSAN CHAKRAVARTY Vs. HEM CHANDRA CHAKRAVARTY
|
June 12, 1946 |
|
ABDALLAKHAN DARYAKHAN Vs. PURSHOTTAM DAMODAR
|
December 16, 1946 |
|
ABDUL HAMEED SITTI KADIJA Vs. FREDERICK JOHN DE SARAM
|
January 21, 1946 |
|
ABDUL MALEK Vs. EMPEROR
|
June 10, 1946 |
|
ABDUL RAHIM Vs. EMPEROR
|
February 26, 1946 |
|
ACHHAY LAL SINGH Vs. EMPEROR
|
March 12, 1946 |
|
ADDEPALLI VENKATARAMA AYYA Vs. SAIT KHIAL DASS TOPANDOSS BY POWER OF ATTORNEY AGENT, JATHANAND
|
April 11, 1946 |
|
ADHIK GOPE Vs. EMPEROR
|
January 28, 1946 |
|
ADIRAJA ARASARADA KINNYAKKA BALLAH Vs. BADELTU NARANAPPAYYA
|
March 5, 1946 |
|
ADIVEPPA CHANNAPPA KITTUR Vs. RACHAPPA BALAPPA HOSMANE
|
December 20, 1946 |
|
AHAMAD MEA Vs. GUNU MEA
|
November 22, 1946 |
|
AJABSING Vs. JHABBULAL
|
September 12, 1946 |
|
AJODHYA PRASAD BHAGAT Vs. GOBIND MISSIR
|
February 12, 1946 |
|
AKAL SAHU Vs. EMPEROR
|
December 12, 1946 |
|
AKAM SHEIKH Vs. EMPEROR
|
March 7, 1946 |
|
ALAFKHAN Vs. KURBANKHAN
|
September 30, 1946 |
|
ALAGAPPA CHETTIAR Vs. MUTHUKARUPPAN CHETTIAR
|
November 22, 1946 |
|
AMANO BARMANYA Vs. ADHAR CHANDRA MONDAL
|
March 14, 1946 |
|
AMAR AHMED Vs. DURGAH COMMITTEE, AJMER
|
July 29, 1946 |
|
AMBARO S/O. DANDYA Vs. EMPEROR
|
November 14, 1946 |
|
AMBIKA PRASAD SINGH Vs. LAXMI AHIR
|
December 13, 1946 |
|
AMIYA PROBHA DAS Vs. JYOTI PROKASH GHOSH
|
March 6, 1946 |
|
AMRITLAL N SHAH Vs. VNAGESWARA RAO
|
March 25, 1946 |
|
AMRITRAO UDAYBHANJI KOLE Vs. CHANDRABHAN SABOOJI KAVLEY
|
February 25, 1946 |
|
ANANGA MOHAN ROY CHOWDHURY Vs. KALIDAS ROY
|
June 4, 1946 |
|
ANDAL VAIDYANATHAN Vs. ABDUL ALLAM VAIDYA
|
March 5, 1946 |
|
ANNAN NARASIMHA AYYAR Vs. RANGATHAYAMMAL
|
November 18, 1946 |
|
ANTHONY SALVADOR DIAS Vs. ASIVARAMA RAO
|
March 21, 1946 |
|
ANTONIO BUTTIGIEG Vs. STEPHEN H CROSS
|
October 10, 1946 |
|
ANUKUL CHANDRA CHAKRAVARTY Vs. PROVINCE OF BENGAL, PABNA COLLECTORATE
|
November 28, 1946 |
|
ARABINDA BANDHU Vs. HARGAURI TEWARI
|
December 12, 1946 |
|
ARTHUR BUTLER AND CO LTD Vs. DISTRICT BOARD OF GAYA
|
February 11, 1946 |
|
ASGAR ALI S/O. SABDAR ALI Vs. SULAIMANJI DOSABHAI S/O. ABDUL HUSAIN
|
March 12, 1946 |
|
ASRABUDDIN Vs. ABDUL FAZAL DOCTOR
|
May 13, 1946 |
|
ASUTOSH SASMAL Vs. BHUPENDRA NARAYAN BERA
|
June 12, 1946 |
|
ATMAKURU RAMA RAO Vs. SRI DIGAMBAR RATH
|
February 8, 1946 |
|
ATTORNEY GENERAL OF CANADA Vs. ATTORNEY GENERAL OF THE PROVINCE OF QUEBEC
|
October 23, 1946 |
|
ATTORNEY GENERAL OF ONTARIO Vs. CANADA TEMPERANCE FEDERATION
|
January 21, 1946 |
|
AWADH SINGH Vs. EMPEROR
|
February 11, 1946 |
|
AWAPPA TATOBA CHAUGULE Vs. DATTO KRISHNA ADKE
|
November 27, 1946 |
|
AYISHA BI BI Vs. MUHAMMAD SADAKATHULLA MARCAIR
|
November 28, 1946 |
|
B AMBIKA SAHI Vs. EMPEROR
|
November 11, 1946 |
|
B N RY CO LTD Vs. CORPORATION OF CALCUTTA
|
November 7, 1946 |
|
B NEMICHAND SOWCAR Vs. YVRAO
|
March 29, 1946 |
|
B S HICKEY Vs. JAI NARAIN THAKUR
|
August 15, 1946 |
|
B SUBRAMANIA IYER Vs. PODANUR BANK, LIMITED (IN LIQUIDATION), BY ITS OFFICIAL LIQUIDATOR
|
November 18, 1946 |
|
B VENKITALAKSHMI AMMAL Vs. GCHAKRAPANI AYYANGAR
|
December 19, 1946 |
|
BABU KAILASH CHANDRA JAIN Vs. SECRETARY OF STATE
|
May 1, 1946 |
|
BABU KISHAN CHAND Vs. HABIB ULLAH
|
May 8, 1946 |
|
BABU LAL MUSHAR Vs. EMPEROR
|
February 19, 1946 |
|
BABULAL KANJI Vs. COMMISSIONER OF INCOME-TAX
|
March 5, 1946 |
|
BACHIA MISTRI Vs. SHANTI
|
January 18, 1946 |
|
BADEVVA IMMAMSAB PINJAR Vs. HIRIYENNA BHIMAPPA
|
January 9, 1946 |
|
BADRIDAS FIRM OF PURULIA Vs. GOVERNOR-GENERAL FOR INDIA IN COUNCIL
|
April 1, 1946 |
|
BAGGIAMMAL Vs. GRAJAGOPALA CHETTY
|
December 16, 1946 |
|
BAHADUR SING SINGHEE Vs. SREEJUT KUMAR BEDKANTHA SINGHA ROY
|
June 5, 1946 |
|
BAI GANGA Vs. BAHERAMSHAH DALAL
|
March 22, 1946 |
|
BAI LAKSHMI Vs. JASWANTLAL TRIBHUVANDAS
|
September 20, 1946 |
|
BAI SAKRI Vs. BAI DHANI
|
November 20, 1946 |
|
BAI SAVITA Vs. GIRJASHANKAR MOHANLAL
|
April 8, 1946 |
|
BAIDYANATH MISRA Vs. EMPEROR
|
February 28, 1946 |
|
BALASUBRAMANIA CHETTY Vs. WALAJABAD DHANASEKHARA SASWATHA NIDHI LTD, BY ITS SECRETARY, PRSUBRAMANIA NAIDU
|
December 18, 1946 |
|
BALDEO MUSAHAR Vs. EMPEROR
|
March 28, 1946 |
|
BALDEVDAS VALLABHDAS Vs. DEVENDRAPRASAD
|
August 8, 1946 |
|
BALKRISHNA MURLIDHAR HADAP Vs. EMPEROR
|
June 29, 1946 |
|
BALLABHDAS LACHMINARAYAN MAHESHWARI Vs. SOBHAJI KESHARESINGH
|
October 8, 1946 |
|
BALLYGUNGE BANK LTD CALCUTTA Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
April 12, 1946 |
|
BANGARU REDDI Vs. MANGAMMAL ALIAS JAYALAKSHMI AMMAL
|
September 13, 1946 |
|
BANSILAL LALCHAND FIRODIA Vs. BHIKUBAI
|
July 25, 1946 |
|
BANTI LAKSHMI NAIDU (DECEASED) Vs. MANTHA GUMPA SOMESWARARAO
|
April 18, 1946 |
|
BASAWA CHAMBASAWRAJ Vs. SOMASHEKHARARAJ SHIVRAJ
|
September 26, 1946 |
|
BASO RAI Vs. EMPEROR
|
November 11, 1946 |
|
BAVA MOHIDEEN ROWTHER Vs. PATHUMA GANI AMMAL
|
December 13, 1946 |
|
BECHU MISSER Vs. SIR KAMESHWAR SINGH BAHADUR
|
January 30, 1946 |
|
BENGAL SILK MILLS CO LTD Vs. AISHA ARIFF
|
February 27, 1946 |
|
BENINSON Vs. SHIBER
|
May 2, 1946 |
|
BENOY RATAN BANERJI Vs. COMMISSIONER OF INCOME-TAX, UP, CPAND BERAR
|
April 24, 1946 |
|
BEOHAR SINGH RAGHUBIR SINGH Vs. COMMISSIONER OF INCOME-TAX, U. P., C. P AND BERAR
|
September 4, 1946 |
|
BHADRI VENKATASWAMI Vs. MANDI TATA REDDY
|
August 22, 1946 |
|
BHAGWAN SAHAI Vs. DIVISIONAL FOREST OFFICER, HAZARIBAGH
|
July 23, 1946 |
|
BHAGWATI CHARAN SHUKLA S/O. RAVISHANKAR SHUKLA Vs. PROVINCIAL GOVERNMENT
|
April 11, 1946 |
|
BHALCHANDRA GANGADHAR LELE-PURCHASER Vs. G. B. PALSULE-RECEIVER
|
January 31, 1946 |
|
BHALCHANDRA PANDURANG RAJANDEKAR Vs. MAHADEO LAXMINARAYAN SHRAOGI
|
April 14, 1946 |
|
BHAVANIPRASAD SHALIGRAM Vs. NARANIBAI
|
September 26, 1946 |
|
BHEKHA AHIR Vs. EMPEROR
|
September 23, 1946 |
|
BHIKU APPA KURA Vs. DATTATRAYA CHANDRAYYA
|
March 4, 1946 |
|
BHIMJI JIWANBHAI Vs. RAMKISAN CHIMNIRAM
|
August 21, 1946 |
|
BHIMJI NAIK Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 1946 |
|
BHIMJI R NAIK Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
March 12, 1946 |
|
BHIMSEN HANMANT Vs. URBAN BANK
|
March 1, 1946 |
|
BHIWAJI CHUNILAL SHOP Vs. RAJE CHAINSING RAJE GUMANSING
|
July 8, 1946 |
|
BHIWARA Vs. MT. RENUKA
|
March 15, 1946 |
|
BHOGAVILLI PARAKALA RAO Vs. BHOGAVILLI SUBBA RAO
|
February 14, 1946 |
|
BHOLA Vs. MTRAM RATI
|
January 17, 1946 |
|
BIBHABATI DEVI Vs. RAMENDRA NARAYAN ROY
|
July 30, 1946 |
|
BICHITRANAND SAHU Vs. MIR MAHEBUB ALI
|
September 17, 1946 |
|
BIKRAM MAHTON Vs. EMPEROR
|
August 23, 1946 |
|
BINDYACHAL PRASAD Vs. SURAJ PRASAD
|
March 7, 1946 |
|
BIRA GANDA Vs. EMPEROR
|
September 5, 1946 |
|
BIRENDRA NATH RAHA Vs. MIR MAHABUBAR RAHAMAN
|
December 17, 1946 |
|
BIRPAL SINGH Vs. KING EMPEROR
|
March 27, 1946 |
|
BISHUN SINGH Vs. SHEODHARI DAS
|
February 13, 1946 |
|
BISHUNDEO NARAIN SINGH Vs. HEMNARAIN SINGH
|
March 14, 1946 |
|
BISHWANATH SINGH Vs. ABDUL JABBAR
|
September 27, 1946 |
|
BISWESWAR RAY CHOUDHURI Vs. ABDUL DEWAN
|
June 21, 1946 |
|
BODAPATI RAJESWARARAO Vs. PULIGEDDA SATYANARAYANA
|
January 29, 1946 |
|
BOISIMO PATRO Vs. TVNCHAKRAVARTY
|
September 24, 1946 |
|
BOYINI KANGANNA Vs. PEDINI RAMLINGAM SUBUDHI
|
September 13, 1946 |
|
BRAHADEESWARA MUDALIAR Vs. RAJAGOPAL PILLAI
|
April 24, 1946 |
|
BRAJA NATH BHAKAT Vs. BIMALENDU RAY
|
June 4, 1946 |
|
BRIDGET SOUZA BAI Vs. MARIA LOUIS BAI
|
July 19, 1946 |
|
BRIHAN MAHARASHTRA SUGAR SYNDICATE, LTD Vs. COMMISSIONER OF INCOME- TAX
|
April 8, 1946 |
|
BRIJKISHORE SINGH Vs. SMNAZUK BAI
|
July 2, 1946 |
|
BRITISH COLUMBIA ELECTRIC RAILWAY CO LTD Vs. KING ON THE INFORMATION OF ALT GENARAL, CANADA
|
July 31, 1946 |
|
BROJADULAL DHAR Vs. KHOIRUMA KHATUN CHOUDHURANI
|
July 31, 1946 |
|
BUDHU MIAN Vs. EMPEROR
|
September 5, 1946 |
|
C ATMA RAM, EX-OFFICIAL RECIEVER, RAJAHMUNDRY Vs. CHOGONDI SITA RAMASWAMI
|
January 24, 1946 |
|
C P SYNDICATE, LTD Vs. KPGHIARA
|
November 6, 1946 |
|
C S PONNUSAMI MUDALIAR Vs. SUBBARAYA MUDALIAR
|
March 27, 1946 |
|
CANADA AND DOMINION SUGAR CO LTD Vs. CANADIAN NATIONAL (WEST INDIES) STEAMSHIPS, LTD
|
October 24, 1946 |
|
CHAMROO SAHU Vs. GBSTEPHEN
|
April 11, 1946 |
|
CHANDO GANGOTA Vs. MADAN MANDAL
|
January 15, 1946 |
|
CHANDRA BHUKHAN Vs. RAMDUTT MAHTO
|
May 1, 1946 |
|
CHATTURAM AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
August 27, 1946 |
|
CHENGALRAYA CHETTY Vs. OFFICIAL RECEIVER
|
December 10, 1946 |
|
CHHABBA LAL Vs. KALLU LAL
|
January 21, 1946 |
|
CHHATERPATI PRATAP BAHADUR SAHI Vs. LACHMIDHAR PRASAD SINGH
|
July 29, 1946 |
|
CHHATTURAM Vs. COMMISSIONER OF INCOME-TAX
|
August 27, 1946 |
|
CHIEF INSPECTOR OF STAMPS Vs. DRPRAGNARAIN
|
February 20, 1946 |
|
CHIMANRAM MOTILAL Vs. SHANKARMAL SABU
|
September 25, 1946 |
|
CHIMANRAM MOTILAL Vs. VANDRAVANDAS GORDHANDAS
|
September 16, 1946 |
|
CHINNA VENKATA REDDI, MINOR REPRESENTED BY HIS GUARDIAN AND MOTHER, CHENNAMMA Vs. RSIDDA REDDI
|
November 29, 1946 |
|
CHINNASAMI THANJIROYAR Vs. PICHAI MARICAR
|
April 26, 1946 |
|
CHINTAMANI PARIDA Vs. BRAJASUNDAR DAS
|
October 18, 1946 |
|
CHITRU TANTI Vs. TATA IRON AND STEEL CO LTD
|
February 18, 1946 |
|
CHITTAMBARAM Vs. EMPEROR
|
December 19, 1946 |
|
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. RAJIB NATH MUKHERJEE
|
April 15, 1946 |
|
CHUDAMANSAO BISHRAMASAO Vs. RAMKUWAR BIRAJLAL
|
October 11, 1946 |
|
CHUNILAL BHOGILAL SHAH Vs. ABDUL DAWOOD VOHRA
|
February 26, 1946 |
|
CHUNNIALAL Vs. DEORAM
|
July 9, 1946 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. RAIPUR MANUFACTURING CO LTD
|
March 6, 1946 |
|
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. RAJA BAHADUR KAMAKSHYA NARAIN SINGH
|
September 2, 1946 |
|
COMMISSIONER OF INCOME TAX, MADRAS Vs. MOTORS AND GENERAL STORES LTD
|
January 18, 1946 |
|
COMMISSIONER OF INCOME-TAX Vs. SASRAMASWAMY CHETTIAR
|
February 22, 1946 |
|
COMMISSIONER OF INCOME-TAX Vs. VEKRSAVUMIAMURTHY
|
February 1, 1946 |
|
COMMISSIONER OF INCOME-TAX Vs. RAO BAHADUR RAVULA SUBBA RAO
|
February 22, 1946 |
|
COMMISSIONER OF INCOME-TAX Vs. SRAMSAY UNGER
|
November 8, 1946 |
|
COMMISSIONER OF INCOME-TAX Vs. WALIUR RAHMAN
|
January 22, 1946 |
|
COMMISSIONER OF INCOME-TAX Vs. GOSTHA BEHARI SADHUKHAN
|
January 17, 1946 |
|
COMMISSIONER OF INCOME-TAX Vs. ESTATE OF LATE RMARARRMARUNACHALAM CHETTIAR, THROUGH RECEIVERS VRAMASWAMI AIYANGAR
|
August 16, 1946 |
|
COMMISSIONER OF INCOME-TAX BOMBAY Vs. LARMSTRONG SMITH
|
March 7, 1946 |
|
COMMISSIONER OF INCOME-TAX BOMBAY Vs. NAROTTAM PEREIRA LTD, BOMBAY
|
August 17, 1946 |
|
COMMISSIONER OF INCOME-TAX C P AND U P Vs. SHRI THAKURJI LAKSHMI NATHJI
|
April 18, 1946 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. SRIMATI CHANDRAMONI PATTAMAHADEVI RANI SAHEBA
|
January 9, 1946 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. LADY NAVAJBAI RJTATA
|
September 11, 1946 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. CENTURY SPINNING WEAVING & MANUFACTURING COMPANY LIMITED
|
September 2, 1946 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. RMARARRMARUNACHALAM CHETTIAR (ESTATE OF)
|
August 16, 1946 |
|
COMMISSIONERS OF PABNA MUNICIPALITY Vs. NABA GOBINDA CHOUDHURY
|
July 11, 1946 |
|
COMMISSIONERS OF THE BURDWAN MUNICIPALITY Vs. BATA SHOE CO LTD
|
February 1, 1946 |
|
CORPORATION OF CALCUTTA Vs. SASI BHUSAN MUKHERJEE
|
January 14, 1946 |
|
COSSIMBAZAR RAJ WARDS ESTATE Vs. COMMISSIONER OF INCOME-TAX
|
February 14, 1946 |
|
D N REGE, SOLICITOR THROUGH GOPAL LAL MUKHTARAM Vs. KAZI MUHAMMAD HAIDER
|
February 21, 1946 |
|
D NARAYANA SINGH Vs. NALLURI SEETHARATNAMMA
|
March 8, 1946 |
|
D SHANMUGHA RAJA, PROPRIETOR OF SIVAGANGA ESTATE, BEING MINOR, REPRESENTED BY DEWAN BAHADUR V PONNUSWAMI PILLAI, MANAGER Vs. ARMSUPPIAH SERVAI
|
December 9, 1946 |
|
D. G. SAHASRABUDHE, RECEIVER OF THE ESTATE OF BIRDICHAND KISANLAL, Vs. KILACHAND DEOCHAND AND COMPANY
|
October 21, 1946 |
|
DAGADABAI FAKIRMAHOMED Vs. SAKHARAM GAVAJI
|
December 12, 1946 |
|
DALU GOUR Vs. MOHESWAR MAHATO
|
October 30, 1946 |
|
DAN KUER Vs. MT SARLA DEVI
|
July 24, 1946 |
|
DAREPPA ALAGOUDA Vs. MALLAPPA SHIVALINGAPPA
|
March 13, 1946 |
|
DARSAN SINGH Vs. BALDEO DAS
|
January 4, 1946 |
|
DAULATRAO MALOJIRAO Vs. PROVINCE OF BOMBAY
|
January 9, 1946 |
|
DAVIS AND CO, INCORPORATED Vs. H M PROCURATOR GENERAL
|
December 10, 1946 |
|
DAWOOLAL Vs. KHEDUPRASAD
|
September 12, 1946 |
|
DAYABHAI JIVABHAI PATEL Vs. SHANA BANA PAGI
|
April 9, 1946 |
|
DEBA PROSAD GARGA Vs. MUNICIPAL COMMISSIONER OF TAMLUK
|
May 23, 1946 |
|
DEOBALLAM SINGH Vs. GORAKHNATH SINGH
|
April 12, 1946 |
|
DEONATH SAHAY Vs. LEKHA SINGH
|
February 14, 1946 |
|
DEONITI PRASAD SINGH Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
|
December 18, 1946 |
|
DEOPATI KUER Vs. MAHABIR PRASAD SINGH
|
April 24, 1946 |
|
DEVAKI ANTARJANAM Vs. PMARIYAKUTTI UMMA
|
April 2, 1946 |
|
DEVALRAJU SUBBAMMA Vs. DEVALRAJU MADHAVARAO
|
March 1, 1946 |
|
DHANANJAI PRASAD SINGH Vs. RAJKESHWAR SINGH
|
February 19, 1946 |
|
DHANI DAS Vs. JAGANNATH SAHU
|
February 28, 1946 |
|
DHANPAL SINGH Vs. MTJANKI KUER
|
September 18, 1946 |
|
DHARANIDHAR GHOSE Vs. JANAKI NATH MUKHERJEE
|
June 11, 1946 |
|
DHARBA VEERA VENKATA SATYANARAYANA Vs. NATIONAL INSURANCE COMPANY LTD
|
April 25, 1946 |
|
DHULIPALLA BRAHAMARAMBA Vs. DHULIPALLA SEETHARAMAYYA
|
December 12, 1946 |
|
DICKINSON AND CO Vs. BRISTOW
|
February 19, 1946 |
|
DIGAMBAR NARAYAN MODAK Vs. MALEGAON CO-OPERATIVE CREDIT SOCIETY
|
February 11, 1946 |
|
DIGAMBER SHRIDHAR DHEKNE Vs. RAMRATAN RAGHUNATH
|
February 20, 1946 |
|
DILAFROZ Vs. RAJA GAUHAR ZAMIR KHAN
|
July 3, 1946 |
|
DINABANDHU SATPATHY Vs. GOPINATH KAR
|
November 21, 1946 |
|
DINDEYAL RAM Vs. RAMZAN MISTRI
|
January 31, 1946 |
|
DINKERRAI LALIT KUMAR Vs. SUKHDAYAL RAMBILAS
|
August 19, 1946 |
|
DIPNARAIN RAI Vs. PUNDEO RAI
|
January 17, 1946 |
|
DNYNOBA GANGARAM Vs. DATTOBA BALAPPA
|
March 20, 1946 |
|
DOMA MATADIN Vs. RAGHO RAMA BHOYAR
|
July 16, 1946 |
|
DOODALA RUDRAYYA Vs. RAJAH SAHEB MEHARBHAN I DOSTAN SREE RAJAH RAVU VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR GARU SARDAR, RAJAHMUNDRY CIRCAR AND MAHARAJAH OF PITHAPURAM
|
March 4, 1946 |
|
DR N G CHATTERJI Vs. EMPEROR
|
January 17, 1946 |
|
DULARE KUMAR Vs. SUBANS KUMAR
|
January 30, 1946 |
|
DURGA CHARAN SINGHA Vs. ISAMUDDIN MAHMUD
|
December 11, 1946 |
|
DURGA PROSAD CHAMRIA Vs. ANARDEYI SETHANI
|
May 28, 1946 |
|
DURGA SANKAR SUKUL Vs. PRAFULLA CHANDRA NAG
|
June 20, 1946 |
|
DWARKA SINGH Vs. EMPEROR
|
May 6, 1946 |
|
DWIJENDRA NATH CHATTERJEE Vs. EMPEROR
|
February 28, 1946 |
|
EANGOLI KRISHNAN Vs. KUNIYLL SOOPI
|
April 22, 1946 |
|
EARAMALLA SANJAMMA Vs. ANNA SAYANNA
|
March 13, 1946 |
|
EDAVALATH CHERUNNI ALIAS PENNUKUTTY AMMA Vs. MARAMITTATH THERWIL MOOTHA CHETTIAR VEETIL KELU
|
April 12, 1946 |
|
EGGED CO-OPERATIVE SOCIETY LTD Vs. LEVI GEFFEN
|
October 10, 1946 |
|
EKNATH RAMJIWANJI Vs. HANMANTRAM RAGHUNATH
|
March 21, 1946 |
|
EMPEROR Vs. VIJAIDATTA JHA NARAINDUTTA JHA
|
June 28, 1946 |
|
EMPEROR Vs. TUSHAR KANTI GHOSH
|
January 7, 1946 |
|
EMPEROR Vs. VIMLABAI DESHPANDE
|
May 7, 1946 |
|
EMPEROR Vs. MAHOMED MUSA NATALI
|
April 11, 1946 |
|
EMPEROR Vs. PRATAPMAL RIKHABDAS
|
July 3, 1946 |
|
EMPEROR Vs. AMRIT BANASPATI CO LTD
|
July 25, 1946 |
|
EMPEROR Vs. JOSEPH D SILVA
|
February 14, 1946 |
|
EMPEROR Vs. YESHWANT TUKARAM SALUNKE
|
October 8, 1946 |
|
EMPEROR Vs. GOKULDAS NENSI
|
January 16, 1946 |
|
EMPEROR Vs. JEHANGIR MJASSAWALLA
|
December 12, 1946 |
|
EMPEROR Vs. MAHOMED KASIM GULAM MOHIDEEN
|
July 24, 1946 |
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EMPEROR Vs. BASHIR BUNDEKHAN
|
October 30, 1946 |
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EMPEROR Vs. GOKULCHAND DWARKADAS MORARKA
|
November 22, 1946 |
|
EMPEROR Vs. MAHENDRA BALKRISHNA SHAH
|
July 16, 1946 |
|
EMPEROR Vs. JKGAS PLANT MANUFACTURING CO LTD
|
December 20, 1946 |
|
EMPEROR Vs. ABDUL LATIF
|
November 12, 1946 |
|
EMPEROR Vs. ABIDALLI JAFFERBHOY
|
September 6, 1946 |
|
EMPEROR Vs. ABDUL KADER ALLARAKHIA
|
April 16, 1946 |
|
EMPEROR Vs. SAMANSAB SULTANSAB HUKERI
|
February 8, 1946 |
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EMPEROR Vs. RAGHUNATH KRISHNA GHANEKAR
|
January 17, 1946 |
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EMPEROR Vs. CHANBASSAYYA RACHAYYA PUJARI
|
July 3, 1946 |
|
EMPEROR Vs. JCD SOUZA
|
June 27, 1946 |
|
EMPEROR Vs. MURRAY GOW PURDY
|
April 3, 1946 |
|
EMPEROR Vs. RAMKRIPAL CHOUDHARY
|
October 30, 1946 |
|
EMPEROR Vs. BATAKRISHNA PAL
|
February 5, 1946 |
|
EMPEROR Vs. GOVIND BHIMRAO KULKARNI
|
July 19, 1946 |
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EMPEROR Vs. POKKA KUSLAPPA BANT
|
September 18, 1946 |
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EMPEROR Vs. MUSTAFFA JOOSAB
|
September 13, 1946 |
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EMPEROR Vs. MAHOMED DAWOOD
|
November 25, 1946 |
|
EMPEROR Vs. REMIS CHRISTIAN
|
January 22, 1946 |
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ETHEL ADA BROWN Vs. CHARLES EARNEST BROWN
|
January 9, 1946 |
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EXECUTIVE OFFICER, PANCHAYAT BOARD Vs. BANDAPALLI AYODHYARAMAYYA
|
July 30, 1946 |
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F P S ALBUQUERQUE Vs. CATHOLIC BANK LTDBY ITS SECRETARY, MRCVNPAIS
|
February 1, 1946 |
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FAKIRCHAND JANKIRAM Vs. NARMADABAL
|
December 18, 1946 |
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FATECHAND GANESHRAM AGARWAL Vs. WASUDEO SHRAWAN DALAL
|
November 7, 1946 |
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FAZLUR RAHMAN Vs. EMPEROR
|
May 17, 1946 |
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FRAMROZE MERWANJI DESAI Vs. HORMASJI MANECKJI
|
April 3, 1946 |
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G V KRISHNAMURTHI AYYAR Vs. RKAILASAM AYYAR
|
December 12, 1946 |
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GAGAN BIHARI DAS Vs. SRI SARABHUJ
|
September 27, 1946 |
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GAHAR SHEIKH Vs. EMPEROR
|
June 19, 1946 |
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GANESHI LAL SHARMA Vs. SMSNEHALATA DASSI W/O PROFULLA KRISHNA GHOSH
|
June 18, 1946 |
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GANESHILAL AND SONS Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
|
May 1, 1946 |
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GANGA SAHAI Vs. MTNAFIS BANO
|
March 27, 1946 |
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GANGADARA AYYAR Vs. SUBRAMANIA SASTRIGAL
|
March 26, 1946 |
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GANGADHAR RAMNATH AGARWALA Vs. RAMPRASAD SAKHARAM SATNAMI
|
August 27, 1946 |
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GANGARAM GOVIND PASHANKAR Vs. SARDAR KRVINCHURKAR
|
August 26, 1946 |
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GANJEE SAJUN AND CO Vs. LALJI AGARWALA
|
July 2, 1946 |
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GANPARTRAO JOGESWAR UDHOJI Vs. SECRETARY, MUNNICIPAL COMMITTEE
|
July 30, 1946 |
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GANPATI PANDURANG Vs. RAMESHWAR MOTIRAM
|
January 7, 1946 |
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GANPATI PANDURANG Vs. MOTIRAM KANHURAM
|
March 19, 1946 |
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GAURI SHANHAR RAI Vs. EMPEROR
|
May 14, 1946 |
|
GAYA DUTT TIWARI Vs. GOPI MAHTO
|
May 8, 1946 |
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GAYA PRASAD Vs. JADUNANDAN BHAGAT
|
August 22, 1946 |
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GEDELA ATCHAYYA Vs. KOPPISETTI APPALARAJU
|
March 14, 1946 |
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GENDULAL S/O. MUNGLAL Vs. JANGLI S/O. RAMCHANDRA
|
November 11, 1946 |
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GENERAL FAMILY PENSION FUND Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
April 12, 1946 |
|
GHANTA LAKSHMAYYA Vs. GHANTA VENKATESWARLU BEING MINOR BY NEXT FRIEND AND GUARDIAN NARRA PITCHAYYA
|
July 9, 1946 |
|
GIANSINGH BALDEVSINGH Vs. EMPEROR
|
October 18, 1946 |
|
GOBINDA CHANDRA SAHA Vs. SASADHAR MANDAL
|
June 20, 1946 |
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GODAVARTHI VENKANNA Vs. GODAVARTHI VENKATANARAYANA
|
July 16, 1946 |
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GOODERHAM AND WORTS LTD Vs. CANADIAN BROADCASTING CORPORATION
|
October 10, 1946 |
|
GOPAL LASKAR Vs. HARIHAR MUKHERJEE
|
May 9, 1946 |
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GOPALAKRISHNA BHATTA Vs. GURURAJACHARYA
|
December 12, 1946 |
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GOPI MOHAN AND SONS Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
|
April 24, 1946 |
|
GORAKPUR ELECTRIC SUPPLY CO LTD Vs. RENARIMAN AND CO
|
August 1, 1946 |
|
GOSHAWARALI Vs. ADHIKLAL SAHU
|
November 27, 1946 |
|
GOVERNMENT OF BIHAR Vs. MOTIHARI ESTATE LTD
|
January 9, 1946 |
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GOVERNMENT OF BOMBAY Vs. SAKUR SAMUEL
|
April 5, 1946 |
|
GOVERNOR GENERAL IN COUNCIL Vs. SHIROMANI SUGAR MILLS LIMITED (IN LIQUIDATION)
|
March 11, 1946 |
|
GOVERNOR GENERAL IN COUNCIL Vs. AMILAL
|
March 28, 1946 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. VISHESHWAR LAL
|
April 26, 1946 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. TMKRISHNASWAMI PILLAI
|
January 29, 1946 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. TARAK NATH DAS
|
June 7, 1946 |
|
GOVERNOR-GENERAL OF INDIA IN COUNCIL, REPRESENTED BY THE SECRETARY IN CHARGE OF RAILWAYS Vs. URAGHUNANDAN SHENOY
|
March 19, 1946 |
|
GOVERNOR-GENERAL-IN-COUNCIL Vs. SAPRE BROTHERS FIRM
|
April 8, 1946 |
|
GOVINDLAL NITYANAND AGARWAL Vs. GOVERNOR-GENERAL IN COUNCIL
|
March 11, 1946 |
|
GUJABAI Vs. SALULAI
|
July 31, 1946 |
|
GUL MOHAMMAD S/O. SHEIKHLAL Vs. EMPEROR
|
May 17, 1946 |
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GULAM KHAJA MAHAMAD Vs. PANDHARINATH VAMAN
|
April 15, 1946 |
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GULAMHUSEIN SAJAN Vs. FAKIRMAHOMED SAJAN
|
July 9, 1946 |
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GUNTUR AKKAYYA Vs. PATHURI APPAYYA
|
November 7, 1946 |
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GURUCHARAN MAHTO Vs. EMPEROR
|
September 18, 1946 |
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GURUNARAYAN DAS Vs. EMPEROR
|
February 25, 1946 |
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GURUPADA ROY Vs. PASHUPATINATH MALIA
|
December 10, 1946 |
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GUTTI NUKAMMA Vs. MATCHA BANSAYYA
|
August 16, 1946 |
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H H B GILL Vs. EMPEROR
|
April 12, 1946 |
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HABIB AND SONS Vs. COMMISSIONER OF INCOME-TAX BOMBAY
|
September 6, 1946 |
|
HAIROON BIBI Vs. UNITED INDIA LIFE INSURANCE CO LTD
|
July 15, 1946 |
|
HAJIE SAEED AND SONS Vs. COMMISSIONER OF INCOME-TAX
|
April 11, 1946 |
|
HAJRABI W/O. ABDUL JALIL Vs. MD. IBRAHIM S/O. MD. SHARIF
|
April 5, 1946 |
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HAKIM BAHAUDDIN Vs. GOVIND SINGH
|
February 12, 1946 |
|
HAKIM NAWAB ALI Vs. EMPEROR
|
February 20, 1946 |
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HANAMAPPA SHIDDAPPA Vs. NINGAPPA RANGAPPA
|
October 7, 1946 |
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HANMANTRAM RAMNATH Vs. COMMISSIONER OF INCOME-TAX
|
April 2, 1946 |
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HANMANTRAO ANNARAO Vs. DHRUVARAJ PANDURANGRAO
|
November 28, 1946 |
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HANMAPPA UDANDAPPA PUJARI Vs. HANMANTGAUDA PUJARI
|
November 29, 1946 |
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HANUMANTHA GOWD Vs. OFFICIAL RECEIVER
|
January 30, 1946 |
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HAR SAHAY MULL Vs. GOKUL CHAND
|
August 21, 1946 |
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HARDAS S/O. RAJAU SATNAMI Vs. RAMGULJARILAL
|
August 6, 1946 |
|
HARDEO SAHAI Vs. BANKEY RAI
|
March 20, 1946 |
|
HARI CHARAN NATH Vs. BARADA PRASAD MONDAL
|
July 11, 1946 |
|
HARI GOPE Vs. EMPEROR
|
July 24, 1946 |
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HARKISONDAS NANJIBHAI Vs. CHATURBHUJ PRABHUDAS
|
August 8, 1946 |
|
HARMES Vs. HINKSON
|
May 13, 1946 |
|
HARNARAIN RAMCHANDRA JAISWAL Vs. FIRM RADHAKISAN NARAYANDAS
|
August 27, 1946 |
|
HARNATH RAI BINJRAJ Vs. HIRDYANARAIN KUMAR
|
April 11, 1946 |
|
HAZARA SINGH Vs. EMPEROR
|
January 25, 1946 |
|
HAZARI RAM Vs. FIRM UMRAO SINGH SEWATI LAL
|
March 22, 1946 |
|
HAZI JAMAL NOOR MOHAMMAD A FIRM Vs. GOVERNOR GENERAL IN COUNCIL
|
May 7, 1946 |
|
HEM PROVA DEBI W/O ABANI BHUSAN CHATTERJEE Vs. SARAT CHANDRA BASU
|
June 26, 1946 |
|
HIRA LAL PHOOLCHAND Vs. COMMISSIONER OF INCOME-TAX CP, UP& BERAR
|
April 24, 1946 |
|
HIRA SAH Vs. EMPEROR
|
May 7, 1946 |
|
HIRLAL PHOOLCHAND Vs. COMMISSIONER OF INCOME-TAX
|
April 24, 1946 |
|
HOWARD DE WALDEN (LORD) Vs. INLAND REVENUE COMMISSIONERS
|
December 16, 1946 |
|
IBRAHIM RAHMATULLAH Vs. EMPEROR
|
February 12, 1946 |
|
IN RE DHYANI GOPE Vs. STATE
|
February 1, 1946 |
|
IN RE: A PLEADER Vs. STATE
|
January 7, 1946 |
|
IN RE: A PLEADER, GUDIVADA Vs. STATE
|
March 25, 1946 |
|
IN RE: A S SUBRAMANYA AYYAR Vs. STATE
|
November 18, 1946 |
|
IN RE: A, A MUKHTAR Vs. STATE
|
April 23, 1946 |
|
IN RE: ABDUL RAHIM Vs. STATE
|
September 19, 1946 |
|
IN RE: ALAGATHORAI PADAYACHI Vs. STATE
|
November 1, 1946 |
|
IN RE: ASURAM Vs. STATE
|
March 25, 1946 |
|
IN RE: BOMMAREDDI SATYANARAYANA REDDI Vs. STATE
|
September 4, 1946 |
|
IN RE: CHUCKLER SEVUTTU RAMAN Vs. STATE
|
February 21, 1946 |
|
IN RE: COMPANIES ACT AND S S R S NIDHI LTD; OFFICIAL LIQUIDATOR Vs. NKRISHNASWAMI IYENGAR
|
August 16, 1946 |
|
IN RE: DEVASARAN LALL SINHA Vs. STATE
|
April 23, 1946 |
|
IN RE: GOVINDA RAO Vs. STATE
|
February 11, 1946 |
|
IN RE: K C MANIKYA MUDALIAR Vs. STATE
|
December 19, 1946 |
|
IN RE: KALYANASUNDARA GOUNDER Vs. STATE
|
April 17, 1946 |
|
IN RE: KARUMUTHU THIAGARAYAN CHETTIAR Vs. STATE
|
November 19, 1946 |
|
IN RE: KUDIYALA CHANDRASEKHARA VARAPRASAD MINOR BY MOTHER AND GUARDIAN SWARNAKUMARI DEVI Vs. STATE
|
January 17, 1946 |
|
IN RE: KUNJU IYER Vs. STATE
|
January 16, 1946 |
|
IN RE: M MUNISWAMI GOUNDAR Vs. STATE
|
April 18, 1946 |
|
IN RE: M RAMANATHAN CHETTIAR Vs. STATE
|
December 19, 1946 |
|
IN RE: MARIAPPAN ALIAS VENGAYAN Vs. STATE
|
May 28, 1946 |
|
IN RE: MAYILVAHANAM Vs. STATE
|
November 1, 1946 |
|
IN RE: MOHAMED RAHIMULLAH Vs. STATE
|
November 15, 1946 |
|
IN RE: N RAMARATHNAM Vs. STATE
|
January 15, 1946 |
|
IN RE: NACHIMUTHU GOUNDAN Vs. STATE
|
May 28, 1946 |
|
IN RE: NAGALINGAM Vs. STATE
|
September 19, 1946 |
|
IN RE: NARAYANA AIYAR Vs. STATE
|
February 5, 1946 |
|
IN RE: NARAYANASWAMI MUDALI Vs. STATE
|
November 28, 1946 |
|
IN RE: NARRA PADMAVATHAMMA Vs. STATE
|
July 19, 1946 |
|
IN RE: NEELADRI APPADU Vs. STATE
|
March 19, 1946 |
|
IN RE: NIMMAGADDA RAMASESHAYYA Vs. STATE
|
March 26, 1946 |
|
IN RE: P KUTTIALI Vs. STATE
|
February 8, 1946 |
|
IN RE: P SRINIVASA RAO Vs. STATE
|
August 23, 1946 |
|
IN RE: PALANISWAMI GOUNDAN Vs. STATE
|
January 18, 1946 |
|
IN RE: PALLI MUNISAMI Vs. STATE
|
November 29, 1946 |
|
IN RE: PATAN ALLI KHAN Vs. STATE
|
April 18, 1946 |
|
IN RE: PETITI KONDALA RAO Vs. STATE
|
July 18, 1946 |
|
IN RE: POLISETTI GOVINDA RAO OF ELLORE Vs. STATE
|
April 17, 1946 |
|
IN RE: R MANICKA MUDALIAR Vs. STATE
|
January 24, 1946 |
|
IN RE: RAMASWAMI Vs. STATE
|
August 22, 1946 |
|
IN RE: REFERENCE FROM TINNEVELLY SESSIONS Vs. STATE
|
April 8, 1946 |
|
IN RE: S PICHAI PILLAI Vs. STATE
|
February 8, 1946 |
|
IN RE: SALA MAHAMMAD Vs. STATE
|
February 8, 1946 |
|
IN RE: SM CHARUSILA DASSI AS TRUSTEE TO THE SM CHARUSILA TRUST ESTATE Vs. STATE
|
January 16, 1946 |
|
IN RE: SOMESHWAR H SHELAT Vs. STATE
|
March 7, 1946 |
|
IN RE: SRI JAMI VEERABHADRASWAMY Vs. STATE
|
July 26, 1946 |
|
IN RE: T S CHOKALINGAM PILLAI Vs. STATE
|
March 4, 1946 |
|
IN RE: V T ELAYA PILLAI Vs. STATE
|
February 8, 1946 |
|
IN RE: VALLI AMMAL Vs. STATE
|
January 29, 1946 |
|
IN RE: VELLAI MUDALI Vs. STATE
|
November 1, 1946 |
|
IN RE: VEMPATI SATYANARAYANA SASTRI Vs. STATE
|
March 14, 1946 |
|
IN RE: VENKADARI THIPPAYYA Vs. STATE
|
August 8, 1946 |
|
INDIA ELECTRIC WORKS LTD Vs. REGISTRAR OF TRADE MARKS
|
May 28, 1946 |
|
INDIAN HUME PIPE CO LTD Vs. EMNANAVATY
|
February 26, 1946 |
|
INDO UNION ASSURANCE CO LIMITED Vs. TSRINIVASAN
|
March 27, 1946 |
|
INDRA SEKHAR CHAKRAVARTY Vs. RAJU BALA HALDAR W/O RATI KANTA HALDAR
|
March 25, 1946 |
|
INDRASAN Vs. DALSINGAR CHAUDHARY
|
February 25, 1946 |
|
ISAKA VENKATAREDDI Vs. VEMIREDDI RANGAREDDI
|
February 4, 1946 |
|
ITTOLI MOIDIN KOYA S SON KOYATTI Vs. IMBICHI KOYA
|
March 28, 1946 |
|
J A SHELLIM Vs. COMMISSIONER OF INCOME-TAX
|
January 22, 1946 |
|
J M D SOUZA Vs. RESERVE BANK OF INDIA
|
January 25, 1946 |
|
JAGATBANDHU BISWAS Vs. ISWAR CHANDRA NANDY
|
April 18, 1946 |
|
JAGDEO SAHU Vs. DWARKA PRASAD
|
December 17, 1946 |
|
JAGGARNATH SINGH Vs. BUTTO KRISHTO RAY
|
August 8, 1946 |
|
JAIRAM NAGOJI Vs. KHAJA OBEDULLA KHAJA MAHAMOOD
|
January 11, 1946 |
|
JAISRI SAHU Vs. DOMA
|
January 24, 1946 |
|
JAITUNBI FATRUBHAI Vs. FATRUBHAI KASAMBHAI
|
February 27, 1946 |
|
JALDU MANIKYALA RAO Vs. NIMMAGADDA VENKATAPPAYYA
|
March 7, 1946 |
|
JAN MUHAMMAD Vs. SHITAL PRASAD
|
January 23, 1946 |
|
JANAK PRASAD Vs. GOPI KRISHNA LAL
|
March 15, 1946 |
|
JANAK SINGH Vs. ADYA SINGH
|
August 30, 1946 |
|
JANARDAN KARANDIKAR Vs. RAMCHANDRA TILAK
|
April 18, 1946 |
|
JANG BAHADUR SINGH Vs. NAZIMUL HAQUE
|
July 30, 1946 |
|
JENA MUNDA Vs. DUKHAN PAHAN
|
October 15, 1946 |
|
JESSINGBHAI JAGJIVANDAS Vs. JIVATLAL PRATAPSI
|
August 22, 1946 |
|
JITENDRA NATH BASU Vs. TARAK CHANDRA ROY CHOUDHURY
|
May 6, 1946 |
|
JIVAJI KESHAV BAPAT Vs. VISHNU RANGNATH BAPAT
|
September 16, 1946 |
|
JIWIBAI W/O. KARSONDAS BHATIA Vs. RAMKUWAR SHRINIWAS MURARKA AGARWALA
|
July 31, 1946 |
|
JNANENDRA NARAYAN Vs. NABA KUMAR SINGHA
|
April 16, 1946 |
|
JOKHIRAM MAHESIKA Vs. BHAGALPUR ELECTRIC SUPPLY CO LTD
|
July 3, 1946 |
|
JUSAF AND ISMAIL COMPANY Vs. GOVERNOR-GENERAL IN COUNCIL THROUGH THE SECRETARY, CENTRAL GOVERNMENT
|
September 5, 1946 |
|
K C VALAYUDHAN Vs. PRRAMAN NAIR
|
December 9, 1946 |
|
K KANDASWAMI Vs. KKNEELAMAGAM PILLAI
|
August 2, 1946 |
|
K M NARAYANAN NAMBUDIRIPAD Vs. VARNASI ALIAS MARAVANCHERI VADAKKETATH MANAKKAL SANKARAN NAMBUDIRIPAD
|
August 27, 1946 |
|
K P RM KUPPAN CHETTIAR ALIAS KADIRESAN CHETTIAR Vs. SPRMRMRAMASWAMI CHETTIAR
|
January 15, 1946 |
|
K R VENKATARAMA AYYAR Vs. SRI VARAGUNA PANDIA CHINNATHAMBIAR AVERGAL ZAMINDAR OF SIVAGIRI
|
December 6, 1946 |
|
K S SUNDARAM AIYAR Vs. ITTICHATHARA VALIA MANNADIAR, KARNAVAN AND MANAGER OF VADASSERI TARWAD
|
July 24, 1946 |
|
K SWAMINATHA IYER Vs. KGKRISHNASWAMI IYER
|
August 23, 1946 |
|
K V THANGAVELU Vs. COURT OF WARDS
|
April 17, 1946 |
|
K. S. MISHRA Vs. MAHADEO DEWAJI
|
August 27, 1946 |
|
KACHIKIDAMBI SRINIVASA VARADACHARIAR Vs. SRI MANAVALA MAHAMUNIGAL TEMPLE AT THIRUVAHEENDRAPURAM, BY ITS TRUSTEE, PVJAYARAMULU NAIDU
|
March 5, 1946 |
|
KADAGALLA VENKANNA Vs. INDUKURI LAKSHMIPATHI RAJU
|
January 28, 1946 |
|
KADIR BIBI Vs. MVMAILAPPA PILLAI
|
March 14, 1946 |
|
KAIKHUSHRU SORABJI Vs. COMMISSIONER OF POLICE
|
January 11, 1946 |
|
KALI DAS MUKHERJI Vs. EMPEROR
|
July 5, 1946 |
|
KALICHARAN Vs. EMPEROR
|
August 22, 1946 |
|
KALIDASA CHETTY Vs. DODDA SIDDHA CHETTY ANR
|
February 27, 1946 |
|
KALLU Vs. PHUNDAN
|
March 21, 1946 |
|
KALOOKHAN FAZLEDIN Vs. SURJI VALLABHDAS
|
January 8, 1946 |
|
KAMAKSHI AMMAL Vs. ANANTHANARAYANA SWAMI PILLAI
|
November 29, 1946 |
|
KAMALESH BHADURI Vs. EMPEROR
|
October 14, 1946 |
|
KAMIJ SHAIKH Vs. EMPEROR
|
November 14, 1946 |
|
KAMLU AMRITA MARATHE Vs. EKNATH ANANDA MARATHE
|
December 18, 1946 |
|
KANHAYALAL BISANDAYAL BHIWAPURKAR Vs. INDARCHANDJI HAMIRMALJI SISODIA
|
March 6, 1946 |
|
KANHAYALAL SUPDUBHAI Vs. HIRALAL DEORAM
|
March 29, 1946 |
|
KANNAN ALIAS RAMAN NAIR Vs. VALIA MELADETHIL ALIAS VADAKKE MELADETHIL KOTHAMMA NETHIAR AMMA S SON KOMBI ACHAN
|
September 6, 1946 |
|
KANTETI VENKATA SESHAVATHARAM Vs. CHAPALAMADUGU VENKATA RANGAYYA
|
July 8, 1946 |
|
KAPIL SINGH Vs. FEDA ALI
|
August 23, 1946 |
|
KARAM HUSAIN MUKHTAR Vs. MOHAMMAD KHALIL
|
January 7, 1946 |
|
KARIMUDDIN Vs. MT. MEHERUNNISA BEGUM
|
September 12, 1946 |
|
KASA KRISHNA GHORPADE Vs. VINAYAK GANGADHAR
|
November 18, 1946 |
|
KASHI NATH MUKHERJEE Vs. NIL RATAN SAHA
|
June 10, 1946 |
|
KASHIRAO PANDUJI Vs. RAMCHANDRA BALAJI
|
September 2, 1946 |
|
KASTURI VENKATA SUBBARAO Vs. BIKKINA VEERASWAMI
|
January 31, 1946 |
|
KAULESHWARI PRASAD BHAIYA Vs. BIHARI LAL MISSIR
|
April 26, 1946 |
|
KEDAR NATH Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
|
May 3, 1946 |
|
KELANI VALLEY MOTOR TRANSIT CO LTD Vs. COLOMBO-RATNAPURA OMNIBUS CO LTD
|
May 7, 1946 |
|
KEMPAMMA Vs. RACHA SETTY
|
January 9, 1946 |
|
KESAVA PANDITHAN Vs. GOVINDAN
|
February 1, 1946 |
|
KESHAB LAL RUDRA Vs. IVARANI RUDRA W/O JIBAN KRISHNA RUDRA
|
August 9, 1946 |
|
KHAJA ALLAWALI Vs. KESHARIMAL RAMLAL
|
October 8, 1946 |
|
KHAN BAHADUR CHOWKARAN KELOTH MAMMAD KEYI Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH KANARA
|
January 10, 1946 |
|
KHEYALI SINGH Vs. NUNU LAL SINGH
|
February 26, 1946 |
|
KHURSHED MODY Vs. RENT CONTROLLER
|
April 10, 1946 |
|
KING Vs. DOMINION ENGINEERING CO LTD
|
October 10, 1946 |
|
KOLAPPURATH ACHUTHAN NAIR Vs. PACHAKKIL THAYYIL CHOYIKUTTY S CHILDREN DEVAKI (MINOR)
|
February 22, 1946 |
|
KOLLIPARA NAGENDRAM Vs. CHUNDRU APPAYYA
|
November 11, 1946 |
|
KOMANDURU SESHAMMA Vs. KSESHADRI AYYANGAR
|
December 18, 1946 |
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KOMIRINENI ROSAYYA Vs. MUNNAMGI ROSAYYA
|
July 8, 1946 |
|
KOTA NAVANEETHAMMAL Vs. WUPPUTUR KAMALAMMAL
|
August 7, 1946 |
|
KOWTHA SOORYANARAYANA RAO Vs. SARUP CHAND RAJAJI
|
December 20, 1946 |
|
KR RM SM RM RAMANATHAN CHETTIAR Vs. KARRAMANATHAN CHETTIAR ALIAS SETHU CHETTIAR
|
March 14, 1946 |
|
KRISHNA CHANDRA Vs. RADHA KANTA SAHA CHOUDHURY
|
November 19, 1946 |
|
KRISHNA DUTTA Vs. GANGA PRASAD
|
September 24, 1946 |
|
KRISHNA KUMAR Vs. SHEO PRASAD S/O. DURGAPRASAD
|
April 11, 1946 |
|
KRISHNAKUMAR S/O. GANGA PRASAD BAJPAI Vs. JAWAND SINGH S/O. JWALA SINGH
|
August 5, 1946 |
|
KRISHNAN CHETTIAR Vs. MINOR LAKSHMANAN CHETTIAR, BY MOTHER AND GUARDIAN, MEENAKSHI ACHI
|
December 3, 1946 |
|
KRISHNARAO NAMDEORAO Vs. SHRIDHAR RAMCHANDRA KALE
|
July 12, 1946 |
|
KUAR SHYAM PRATAP SINGH Vs. COLLECTOR OF ETAWAH, REPRESENTING RANI RATHORNI NARAIN KUNWAR
|
April 11, 1946 |
|
KUKATI KOTHANDARAMA REDDI Vs. PONNALURU LAKSHMINARASA REDDI
|
December 18, 1946 |
|
KUMAR SINGH CHHAJOR Vs. EMPEROR
|
July 22, 1946 |
|
KUMBAKONAM MUTUAL BENEFIT FUND LTD Vs. CRAMASWAMI
|
February 5, 1946 |
|
KUMUD KANTA PAHARI Vs. PROVINCE OF BENGAL
|
June 6, 1946 |
|
KUPPUSWAMI MUDALI Vs. THANGAVELU MUDALIAR
|
April 1, 1946 |
|
KUPPUSWAMI PADAYACHI Vs. JAGADAMBAL
|
September 9, 1946 |
|
L BALARAMA REDDI Vs. GOVINDA REDDI
|
March 1, 1946 |
|
L GILLUMAL Vs. EMPEROR
|
January 28, 1946 |
|
LACHMI KANT DEO PRASAD SINGH Vs. RAMESHWAR CHAUDHURY
|
December 23, 1946 |
|
LACHMI NARAYAN LAL Vs. BHUPENDRA PRASAD SHUKUL
|
November 27, 1946 |
|
LACHMINARAYAN MODI Vs. HNAIK AND CO
|
February 28, 1946 |
|
LAL BAHADUR SINGH Vs. SURAJPAL SINGH
|
February 21, 1946 |
|
LAL NAGENDRA SHAH Vs. BACHHARAJ NATHANI
|
September 16, 1946 |
|
LALA DUNI CHAND Vs. MT ANAR KALI
|
July 9, 1946 |
|
LALCHAND HATANCHAN MARWADI Vs. JOHN ANOTONE D SOUZA
|
September 30, 1946 |
|
LALDIP SINGH Vs. RAMCHANDER SINGH
|
March 25, 1946 |
|
LAXMAN GANESH SHUKLA Vs. BALIRAM LAHANU PATIL
|
June 28, 1946 |
|
LAXMAN SHRIKRISHNA ALEGAONKAR Vs. DAYABHAI RAMCHANDRA BHATIA
|
October 28, 1946 |
|
LEELA SINGH Vs. BPSINGH
|
January 3, 1946 |
|
LILAVATI GANPATRAO KAKATIKAR Vs. TAKAPPA BHIMAPPA
|
July 1, 1946 |
|
LINGALA BUGGA REDDI Vs. YENNAM PEDDA YERIKALA REDDI
|
February 8, 1946 |
|
LOKEMAN ALI Vs. ABDUL MOTALEB
|
March 25, 1946 |
|
LONDA ABBAYEE OF PITHAPURAM Vs. BADAM SURYANARAYANA
|
July 17, 1946 |
|
LOYAL MOTOR SERVICE CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 5, 1946 |
|
M B RAM RAN BIJOY PRASAD SINGH Vs. RAMAGYA KUER
|
January 21, 1946 |
|
M SAMIULLAH Vs. COLLECTOR OF ALIGARH
|
January 14, 1946 |
|
M SIDDIQUE AND COMPANY Vs. MYSORE TEXTILES AGENCIES
|
September 12, 1946 |
|
M T PARTHASARATHY IYENGAR Vs. MTPANKAJAMMAL
|
July 18, 1946 |
|
MADARIPUR COMMERCIAL BANK LTD Vs. LAL MOHAN SAHA
|
April 17, 1946 |
|
MADHO DUBE Vs. BAHADUR KHAN
|
February 8, 1946 |
|
MADHOLAL AGARWALLA Vs. EMPEROR
|
July 24, 1946 |
|
MADHUBAN GANDA Vs. BASANTA KHETRI
|
September 17, 1946 |
|
MADHUBHAI AMTHALAL Vs. AMTHALAL NANALAL
|
February 25, 1946 |
|
MAFZALAR RAHMAN CHOUDHURY Vs. SREEJUKTA KARIMANNESSA BEGUM
|
July 31, 1946 |
|
MAHABIR BHAGAT Vs. RAM CHANDRA BHAGAT
|
August 21, 1946 |
|
MAHABIR SINGH Vs. MTBIBI KASIDAN
|
January 17, 1946 |
|
MAHABOOB SAHEB Vs. MAHABOOB SAHEB, SON OF PARAVATI CHINNA HUSSAIN SAHIB
|
November 7, 1946 |
|
MAHADEO RAI Vs. RAM RAN BIJAY PRASAD
|
July 31, 1946 |
|
MAHADEOSINGH HIRASINGH Vs. BALMUKUND JAYANARAIN
|
October 16, 1946 |
|
MAHAMAD YUSUF Vs. HASINA YUSUF
|
October 2, 1946 |
|
MAHANKALI SUBBA RAO Vs. JALASUTRAM AUDINARAYANAMURTY
|
January 22, 1946 |
|
MAHARAJ SINGH Vs. RAI ANATH NATH BOSE
|
January 10, 1946 |
|
MAHARAJA BAHADUR RAM RANBIJAYA PRASAD SINGH Vs. MADHO PRASAD SINGH
|
February 18, 1946 |
|
MAHENDRA CHANDRA DEY Vs. MAHENDRA CHANDRA KAR
|
July 3, 1946 |
|
MAHENDRA NATH SARDAR Vs. KALI PADA HALDAR
|
August 1, 1946 |
|
MAHIM CHANDRA GHATAK Vs. DINGAMANIK UNION BOARD
|
June 14, 1946 |
|
MAHOMED MEERA Vs. DATTATRAYA BABAJI
|
February 14, 1946 |
|
MAKRU LOHAR Vs. GANGA SAHU
|
January 17, 1946 |
|
MALISETTI VIRANNA Vs. KONDEPARTHI PALLAYYA
|
September 16, 1946 |
|
MANDA MAHALAKSHMAMMA Vs. MANTRAVADI SURYANARAYANA SASTRI
|
January 2, 1946 |
|
MANDAVALLI KAMARAJA BEING MINOR BY MOTHER AND GUARDIAN MAHALAKSHMAMMA Vs. KASINA MALLAYYA
|
July 30, 1946 |
|
MANEKLAL MANSUKHBHAI Vs. JWALADUTT PILANI
|
February 12, 1946 |
|
MANGILAL SITARAM AGARWAL Vs. MT. DURGABAI W/O. SHANTIPRASAD JAIN
|
March 29, 1946 |
|
MANIBHAI HATHIBHAI PATEL Vs. CWEARBUTHNOT
|
December 12, 1946 |
|
MANICKA NAINAR Vs. MURUGESA GOUNDAN
|
November 18, 1946 |
|
MANINDRA NATH MALLIK Vs. EMPEROR
|
April 29, 1946 |
|
MARUTHY, KARNAVAN AND MANAGER OF THE TAVAZHI Vs. THAYYIL PATHUMMA (INSANE) BY NEXT FRIEND MANAKKADAVAN PUKKADAN AYISSUMMA
|
February 19, 1946 |
|
MARUTI ABA BONGANE Vs. AKARAM PANDU MORE
|
March 20, 1946 |
|
MARUTI DHONDI SHINDE Vs. GUNA DHONDI SHINDE
|
October 3, 1946 |
|
MARUTIRAO GOVINDRAO Vs. NATHMAL JODHRAJ
|
July 5, 1946 |
|
MARY KHAYAT Vs. NASRALLAH SALIM KHOURY
|
April 15, 1946 |
|
MATI LAL SHAH Vs. CHANDRA KANTA SARKAR
|
August 14, 1946 |
|
MATURI SANYASILINGAM Vs. EXCHANGE BANK OF INDIA AND AFRICA, LTD
|
July 15, 1946 |
|
MEDNE PRASAD SINGH Vs. MTDULHIN SHAMSUNDER KUER
|
November 8, 1946 |
|
MEDNI PROSAD Vs. MATADIN PANDA
|
March 12, 1946 |
|
MEENAKSHI AMMAL Vs. TSCHIDAMBARAM CHETTIAR (DIED)
|
September 6, 1946 |
|
MEER BISMILLA MEER JANGU Vs. JAGANNATH BINJRAJ MARWADI
|
July 9, 1946 |
|
MEGHA PALAI Vs. EMPEROR
|
February 19, 1946 |
|
MEGHRAJ RAMKARANJI GOLCHA Vs. KESARIMAL RIKHABCHAND
|
March 21, 1946 |
|
MENAJUDDIN Vs. HERONUDDIN MULLICK
|
May 28, 1946 |
|
MESSRS GOVINDRAM BROS LTD Vs. COMMISSIONER OF INCOME-TAX, CENTRAL, BOMBAY
|
August 27, 1946 |
|
METTU BHIMUDU Vs. DUGGIRALA PITCHAYYA
|
January 18, 1946 |
|
MINISTER OF NATIONAL REVENUE Vs. WRIGHTS AND CANADIAN ROPES LTD
|
December 11, 1946 |
|
MOHAMAD ABDUL JABBAR Vs. LALMIA
|
July 31, 1946 |
|
MOHAMAD IDRIS HAIDER Vs. MOHAMMAD HABIBUR RAHMAN
|
November 13, 1946 |
|
MOHAMMAD MEHDI Vs. PAMMA LAL
|
August 13, 1946 |
|
MOHAMMAD MOHY-UD-DIN Vs. EMPEROR
|
May 9, 1946 |
|
MOHAN LAL Vs. ROOP KISHORE
|
May 7, 1946 |
|
MOHANLAL MOOLCHAND Vs. EMPEROR
|
January 18, 1946 |
|
MOHD BASIT ALI KHAN Vs. MUNICIPAL BOARD
|
July 29, 1946 |
|
MOKSHAGUNDAM NAGABHUSHANAYYA Vs. PASAM KOTAYYA
|
March 12, 1946 |
|
MOLUGU LAKSHMINARASIMHACHARYULU Vs. MARISETTI RATNAM
|
December 19, 1946 |
|
MOOKKA PILLAI ALIAS SUDALAIMUTHU PILLAI Vs. VALAVANDA PILLAI
|
July 18, 1946 |
|
MOTAMAL JETHAMAL Vs. COMMISSIONER OF INCOME-TAX
|
December 20, 1946 |
|
MOTAMAL JETHUMAL Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
|
December 20, 1946 |
|
MOTURU NAGARAJU Vs. MOTURU PARVATAMMA
|
August 7, 1946 |
|
MOYNA DASI Vs. HIRALAL MANDAL
|
May 9, 1946 |
|
MRS S MISRA ALIAS S LAZARUS Vs. SMMANGALA KUMARI DEVI
|
January 29, 1946 |
|
MST SARJU BAI Vs. COMMISSIONER OF INCOME-TAX
|
April 30, 1946 |
|
MT BANNO BEGAM Vs. INAYAT HUSAIN
|
April 11, 1946 |
|
MT BHAGWATI Vs. SANT LAL
|
January 23, 1946 |
|
MT BIBI HAMIDA KHATOON Vs. PANCHAYAT OF MOHALLA BARYAPORE
|
May 8, 1946 |
|
MT BIBI MISRAN Vs. KISHUN PASI
|
January 29, 1946 |
|
MT PRAN DEI KUNWARI Vs. GANGA PRASAD
|
September 3, 1946 |
|
MT PUNIA GOALIN Vs. EMPEROR
|
March 14, 1946 |
|
MT SHEO KALI KUAR Vs. MTJALEBA KUAR
|
September 19, 1946 |
|
MT SHEOPATI KUER Vs. RAMAKANT DIKSHIT
|
September 20, 1946 |
|
MT SHYAM DEI TAWAIF Vs. MTMAHMOODUNNISA BIBI
|
February 5, 1946 |
|
MT. HASINABAI W/O. FAKARDUDDIN Vs. SHRIKISANDAS TIKAMDAS
|
August 8, 1946 |
|
MT. KASUBAI W/O. BHAGWAN Vs. MT. CHANDRABHAGA W/O. GHANSHYAM
|
April 13, 1946 |
|
MT. KULSAMBI W/O. ABDUL KARIM KHAN Vs. MOHAMMAD ABDUL SATAR S/O. ABDUL HAQ
|
September 9, 1946 |
|
MT. NAGI Vs. DAMODHAR JAGOBAJI TIDKE
|
November 19, 1946 |
|
MT. SAVITRIBAI W/O. SHEONARAYAN SHUKAL Vs. RAAHAKISAN S/O. SHEOCHARAN DUBE
|
October 14, 1946 |
|
MUHAMMAD KAZIM ALI Vs. RAMESH CHANDRA SIL
|
July 31, 1946 |
|
MUKKARA RUDRAPPA CHETTI Vs. KARVETNAGAR TRUST ESTATE, BY ITS EXECUTIVE OFFICER,GDORAISWAMI NAIDU
|
March 13, 1946 |
|
MULCHAND KESAJI Vs. SHIDDAPPA GURUBASAPPA
|
February 8, 1946 |
|
MUNICIPAL BOARD HATHRAS THROUGH ITS CHAIRMAN Vs. BOHREY NARAIN DUTT
|
August 16, 1946 |
|
MUNICIPAL BOROUGH Vs. GOVERNOR GENERAL OF INDIA IN COUNCIL
|
April 16, 1946 |
|
MUNNALAL AND RAGHUNATHSINGH Vs. KASHIBAI
|
July 29, 1946 |
|
MUNNALAL, MINOR Vs. MST KASHIBAI
|
July 29, 1946 |
|
MUNSHI AND COMPANY Vs. YESHWANT TUKARAM TELI
|
July 1, 1946 |
|
MUPPANNA MALKAPPA HUMBI Vs. SHREE GAJANAN URBAN CO-OPERATIVE BANK, LTD
|
March 1, 1946 |
|
MURALI PANDA Vs. KHOLLI NAIKO
|
April 9, 1946 |
|
MURALIDHAR JALAN Vs. PARESH CHANDRA CHATTERJEE
|
April 18, 1946 |
|
MURIKIPUDI ANKAMMA Vs. TUMMALACHERUVU NARASAYYA
|
March 12, 1946 |
|
MURKOTHKANDIYIL MUYYARIKKANDI KALANDER Vs. THATTANTAVITA VATAKKAYIL MUYYANIKANDI KUNHIPAKKI
|
December 6, 1946 |
|
MURLIMANOHAR PRASAD SINGH Vs. RAMLAKHAN SINGH
|
January 24, 1946 |
|
MUSA HASAFJI USMAN BHAMARDA Vs. KESHAVLAL CHUNILAL
|
January 8, 1946 |
|
MUSHTOORAPPA Vs. HANUMANTHAPPA
|
September 12, 1946 |
|
MUTTALOORU BOJJANNA Vs. BOYA KRISTAPPA
|
November 1, 1946 |
|
MUTYALA VENKATRAMAYYA Vs. TANGUTURI VENKATASUBBAYYA
|
January 11, 1946 |
|
MYLAVARAM NAGAYYA Vs. PENUKONDA CO-OPERATIVE TOWN BANK LTD, BY ITS PRESIDENT
|
July 29, 1946 |
|
MYLAVARAPU RAMAKRISHNA RAO, SECRETARY AND TREASURER OF THE ABOVE MILLS Vs. MOTHEY KRISHNA RAO
|
August 7, 1946 |
|
N Vs. KHANDVALA VCOMMISSIONER OF INCOME-TAX
|
March 12, 1946 |
|
N P GANAPATHY NAICKER Vs. AMGOVINDARAJULU NAIDU
|
March 22, 1946 |
|
N V KHANDVALA AND CO Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 1946 |
|
NACHAPPA GOUNDAN Vs. SAMIAPPA GOUNDAN
|
January 4, 1946 |
|
NAGAMMAL Vs. SUBBALAKSHMI AMMAL
|
August 23, 1946 |
|
NAGINDAS CHHOTALAL Vs. KUNVERSHA HORMUSJI
|
February 28, 1946 |
|
NAGWANT SAHAY Vs. DWIFE
|
January 9, 1946 |
|
NAINSUKHDAS SHEONARAYAN Vs. GOWARDHANDAS BINDRABANDAS
|
July 5, 1946 |
|
NAKSETAN BIBI Vs. HABIBAR RAHAMAN MANDAL
|
May 22, 1946 |
|
NAND RAM CHHOTEY LAL Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
|
April 17, 1946 |
|
NANIPADA SAHA Vs. NILIMA PROBHA NANDI
|
May 10, 1946 |
|
NANJAPPA GOUNDAN Vs. PACHA GOUNDAR
|
April 15, 1946 |
|
NARAIN SAHAI Vs. EMPEROR
|
February 13, 1946 |
|
NARAIN SAHI Vs. EMPEROR
|
March 21, 1946 |
|
NARAYAN DINBA Vs. EMPEROR
|
January 21, 1946 |
|
NARAYANAN NAMBUDRIPAD Vs. BEEPATTUMMA
|
March 11, 1946 |
|
NARENDRA NATH MITTER Vs. RAMPAL SINGH
|
April 18, 1946 |
|
NARENDRA PRASAD SINHA Vs. MAHARANI JANKI KUER
|
September 13, 1946 |
|
NARENDRASINGJI RANJITSINGJI Vs. UDESINGHJI
|
February 4, 1946 |
|
NARMADABAI NARAYANSHET SHET Vs. HIDAYATALLI SAHEBALLI
|
November 19, 1946 |
|
NATHA SINGH Vs. EMPEROR
|
June 18, 1946 |
|
NATHU MAHTO Vs. EMPEROR
|
April 29, 1946 |
|
NAWALMAL CHATURBHUJ Vs. DAGADURAM RAMNARAYAN
|
September 23, 1946 |
|
NAWROJI VIKAJI VAKHARIA Vs. CHUNILAL BDESAI
|
November 26, 1946 |
|
NAZIR Vs. EMPEROR
|
November 27, 1946 |
|
NAZIR ABBAS SHUJJAT ALI Vs. RAJE AJAMSHAH
|
December 3, 1946 |
|
NEMICHAND S/O. UTTAMCHAND JAIN Vs. COMMISSIONER
|
April 9, 1946 |
|
NEW INDIA ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 23, 1946 |
|
NIRASH SINGH Vs. BALDEO SINGH
|
July 30, 1946 |
|
NOOR MOHAMMAD Vs. MOHAN LAL ALIAS BECHEY LAL
|
January 2, 1946 |
|
O C GANGULY Vs. KAMALPAT SING DUGAR
|
July 16, 1946 |
|
OFFICIAL ASSIGNEE Vs. MADHOLAL SINDHU
|
August 21, 1946 |
|
OFFICIAL RECEIVER OF RAMNAD Vs. LAKSHMANAN CHETTIAR
|
April 17, 1946 |
|
OFFICIAL RECEIVER OF RAMNAD, REPRESENTING THE ESTATE OF AT K PL SP SUBRAMANIAN CHETTIAR, INSOLVENT Vs. NPAKMUTHIAH CHETTIAR
|
April 15, 1946 |
|
OFFICIAL RECEIVER, HIGH COURT Vs. RAO AND CO
|
March 25, 1946 |
|
ONKAR BHIKA Vs. VITHAL ONKAR
|
March 7, 1946 |
|
P A R CHANDRASEKHARA NADAR Vs. IPALANIAPPA CHETTIAR
|
December 6, 1946 |
|
P K BANERJEE Vs. LJSIMONDS
|
July 9, 1946 |
|
P L RANGIAH CHETTIAR Vs. PARTHASARATHY IYENGAR
|
July 29, 1946 |
|
P R VISWANATHA IYER Vs. AMUTHUKUMARASWAMI PILLAI
|
November 22, 1946 |
|
P RAMAKRISHNA AYYAR AND BROTHERS BY PARTNER, P NARAYANA PATTAR Vs. MANDAYAPURATH UNNI MOOPAN
|
July 29, 1946 |
|
P SWAMINATHA PILLAI Vs. SRAGHAVACHARIAR
|
March 27, 1946 |
|
P V MUTHUSWAMI AYYAR Vs. AVELAMMAL
|
July 18, 1946 |
|
PACHKODI GULAB BADHAI Vs. KRISHNAJI
|
January 22, 1946 |
|
PADARTY BALAYYA Vs. DARAPUREDDI PARVATEESWARARAO
|
November 29, 1946 |
|
PAGLA KAHAR Vs. EMPEROR
|
January 8, 1946 |
|
PALACHERLA VENKATA RAO BEING MINORS REPRESENTED BY MOTHER AND GUARDIAN VENKAYAMMA Vs. PALADUGULA RATTAMMA
|
April 1, 1946 |
|
PALANIAMMAL Vs. ARUMUGHAM CHETTI
|
February 1, 1946 |
|
PALANISWAMI CHETTIAR Vs. CHITRAPUTHRAN CHETTIAR, NEAREST REVERSIONER AND LROF DECEASED
|
March 26, 1946 |
|
PANDURANG LAXMINARAYAN BALWATE Vs. MT. SONABAI W/O. PANDIT LAXMINARAYAN BALWATE
|
July 11, 1946 |
|
PANDURANG VITHOBA DAHAKE Vs. PANDURANG RAMCHANDRA GORLE
|
August 7, 1946 |
|
PANIKKATHE KUTTI PENNU MARUVALAMMA S SON RAGHAVA MANNADIAR Vs. PANIKKATHE KUTTI PENNU MARUVALAMMA S SON THEYYUNNI MANNADIAR
|
March 27, 1946 |
|
PANNA LAL MANDWARI Vs. MTBISHEN DEI
|
March 1, 1946 |
|
PARASHRAMSAO Vs. HIRALAL S/O. ADKU PATI
|
July 23, 1946 |
|
PARASNATH VERMA Vs. FAUZDAR MAHTON
|
March 21, 1946 |
|
PARBATI CHARAN DAS Vs. JAGDAMBA PRASAD SINHA
|
January 3, 1946 |
|
PARESH NATH KOYAL Vs. EMPEROR
|
April 12, 1946 |
|
PARKASH KAUR Vs. UDHAM KAUR
|
December 11, 1946 |
|
PARVATIBAI UTAMLAL VANI Vs. RUPA KESHAV TAMBOLI
|
February 9, 1946 |
|
PATELL THIMMA REDDI Vs. LAKKIREDDIGARI CHINNA RANGA REDDI
|
July 15, 1946 |
|
PAWANKUMAR S/O. MADANLAL BANI Vs. JAGDEO S/O. DULAR
|
August 22, 1946 |
|
PENTA GOVINDU Vs. MEDIDA VENKATAPATHI
|
February 21, 1946 |
|
PENTAKOTA LATCHANNA Vs. VUGGINNA KANNAYAMMA
|
August 15, 1946 |
|
PERIAKARUPPAN CHETTIAR Vs. VENUGOPAL PILLAI
|
January 29, 1946 |
|
PERUMAL Vs. PERUMAL REDDIAR
|
December 10, 1946 |
|
PHANI BHUSAN MUKHERJEE Vs. RAJENDRA NANDAN GOSWAMI
|
June 20, 1946 |
|
PICHA MOOPPANAR Vs. VELU PILLAI
|
September 6, 1946 |
|
PIPIREDDIGARI GOPALA REDDI Vs. NLAKSHMI REDDI
|
August 8, 1946 |
|
PIROZSHAH DAJIBHOI MALAOWALLA Vs. NAJAMAI RUSTOMJI
|
August 2, 1946 |
|
POKHPAL SINGH Vs. KANHAIYA LAL
|
February 11, 1946 |
|
PONNAYYA MOOPANAR Vs. SUPPAMMAL
|
January 28, 1946 |
|
PRAHLAD TIRKARADDI Vs. LAXMAVA
|
September 6, 1946 |
|
PRALHAD AMBADAS UPASANE Vs. SHANTABAI
|
August 28, 1946 |
|
PRANKRUSHNA DAS Vs. KESHAB MAHARANA
|
September 17, 1946 |
|
PRATAP CHANDRA CHAKRABARTY Vs. JYOTSNA NATH CHOUDHURY
|
November 25, 1946 |
|
PRATAP NARAIN Vs. RAMDHAN DAS
|
January 15, 1946 |
|
PRATAP UDAI NATH SAH DEO Vs. BARAIK LAL SAHI
|
March 15, 1946 |
|
PRATAP UDAI NATH SAHI DEO Vs. BARAIK MOHAN SAHU
|
May 1, 1946 |
|
PRAYAGDAS SHANKERLAL MAHEAND Vs. MT. INDIRABAI W/O. VINAYAKRAO HARKARE
|
October 29, 1946 |
|
PROKASH CHANDRA GHOSE Vs. MAHIMA RANJAN CHAKRAVARTTY
|
December 19, 1946 |
|
PROVINCE OF BENGAL Vs. JOY NARAYAN FATEHPURIA
|
May 7, 1946 |
|
PROVINCE OF BIHAR Vs. BHIM BERA
|
April 24, 1946 |
|
PROVINCE OF BIHAR Vs. DARBARI MISSER
|
January 7, 1946 |
|
PROVINCE OF BIHAR Vs. HARI BHAJAN DAS
|
January 9, 1946 |
|
PROVINCE OF BIHAR Vs. FRHAYES AND OTHERS
|
January 28, 1946 |
|
PROVINCE OF BIHAR Vs. MAHARAJA MAHADEVASHRAM PRATAP SAHI
|
January 9, 1946 |
|
PROVINCE OF BOMBAY Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
|
October 10, 1946 |
|
PROVINCIAL GOVERNMENT Vs. HABIB MOHAMMAD
|
February 28, 1946 |
|
PROVINCIAL GOVERNMENT, C. P. AND BERAR Vs. R. ROBINSON, MANAGER, ELECTRIC SUPPLY COMPANY LIMITED
|
March 27, 1946 |
|
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. OKE BROTHERS, SITABULDI
|
July 16, 1946 |
|
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. SAIDU S/O. SHEIKH RAHMAN
|
June 18, 1946 |
|
PUBLIC PROSECUTOR Vs. MODI KONDAYYA
|
September 3, 1946 |
|
PUBLIC PROSECUTOR Vs. DKHADER KHAN
|
February 8, 1946 |
|
PUBLIC PROSECUTOR Vs. CHITIKINA SUBBANNA
|
March 1, 1946 |
|
PULIYADI RAJAGOPALA AIYAR Vs. KARUPPIAH PANDITHAN BY THIS AUTHORISED AGENT, GANAPATHI PANDITHAN
|
March 13, 1946 |
|
PULUKURI KOTTAYA Vs. EMPEROR
|
December 19, 1946 |
|
PUNIT MAHTON Vs. KISHUNDEYAL MAHTON
|
October 15, 1946 |
|
PUNJAB PROVINCE Vs. DAULAT SINGH
|
January 30, 1946 |
|
PUNYENDRA NARAYAN DEB Vs. BHAIRABENDRA NARAYAN DEB
|
May 13, 1946 |
|
PURAN SINGH Vs. EMPEROR
|
February 7, 1946 |
|
PUSARAM MANIKLAL IZARDAR Vs. DEORAO GOPALRAO MALI (MINOR) BY GUARDIAN MOTHER PARWATI W/O. GOPALRAO
|
January 24, 1946 |
|
PYARELALSA S/O. MAGNIRAMSA Vs. CHAMPALAL S/O. RADHAKISAN
|
April 18, 1946 |
|
R B SETH GANGA SAGAR Vs. INCOME-TAX, APPELLATE TRIBUNAL
|
April 15, 1946 |
|
R M L NATARAJAN CHETTIAR (DECEASED) Vs. ALARRMVELLAYYAN CHETTIAR (DECEASED)
|
July 17, 1946 |
|
R RAGHAVACHARIAR Vs. MVKANDASWAMI CHETTIAR
|
November 27, 1946 |
|
R T RAMAYYA SERVAI Vs. RSAMA AYYAR
|
July 9, 1946 |
|
R THIRUMALAI NAICKER BY HIS DULY CONSTITUTED AGENT V S GOVINDARAJA NAICKER Vs. ETHIRAJAMMAH
|
March 7, 1946 |
|
RADHA BALLABH PANDEY Vs. RAM RAN VIJOY PRASAD SINGH
|
August 22, 1946 |
|
RADHIKA MOHAN NANDY Vs. AMRITA LAL NANDY
|
June 5, 1946 |
|
RAGHAVENDRA SADASHIV Vs. SADASHIVRAO MADHAVRAO
|
January 9, 1946 |
|
RAGHO SINHA Vs. DASRATH KANJI
|
May 2, 1946 |
|
RAGHUBANS DAS Vs. EMPEROR
|
November 28, 1946 |
|
RAGHUBAR DAYAL Vs. RAJ BAHADUR
|
February 14, 1946 |
|
RAGHUNANDAN SINGH Vs. SMSOUBHAGYA SUNDRI DEVI
|
May 6, 1946 |
|
RAGHUSING BHAVANSING Vs. OGEPPA RAMAPPA
|
March 13, 1946 |
|
RAHIM BUX PRAMANIK Vs. OSMAN GANI SHEIKH
|
May 17, 1946 |
|
RAHIM BUX TALUKDAR Vs. KANAKALATA CHOUDHURANI
|
July 18, 1946 |
|
RAHIMA BIBI Vs. AKSHERFUDDIN
|
August 1, 1946 |
|
RAIGARH JUTE MILLS LTD Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
|
July 8, 1946 |
|
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX, BIHAR & ORISSA
|
August 27, 1946 |
|
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OFINCOME-TAX, BIHAR AND ORISSA
|
August 22, 1946 |
|
RAJAH OF VENKATAGIRI Vs. ATMAKURI RAMASWAMI
|
February 27, 1946 |
|
RAJARAM KONTU Vs. RISHABHA KUMAR S/O. MOHANLAL
|
December 19, 1946 |
|
RAJBARI BANK LTD Vs. RANI HARSHAMUKHI SINHA
|
May 3, 1946 |
|
RAJENDRA NATH Vs. RAGHU RAM
|
March 14, 1946 |
|
RAJENDRANARAYAN Vs. BHAGABAN MAHAPATRA
|
March 1, 1946 |
|
RAM CHANDER PRASAD Vs. SITAL PRASAD
|
October 30, 1946 |
|
RAM KIRIT SINGH Vs. RAMA SINGH
|
April 12, 1946 |
|
RAM KUMAR AGARWALA Vs. LAKSHMI NARAYAN AGARWALA
|
June 6, 1946 |
|
RAM KUMAR SAROGI Vs. BABULAL GOENKA
|
August 8, 1946 |
|
RAM MOHAN RAO Vs. LALIT CHANDRA SEN GUPTA
|
June 6, 1946 |
|
RAM NARAIN DAS Vs. GOVERNOR-GENERAL IN COUNCIL
|
August 27, 1946 |
|
RAM NARAIN SINGH Vs. BASUDEO SINGH
|
August 2, 1946 |
|
RAM NATH BHUJ Vs. RAM LAL AGRAHRI
|
January 10, 1946 |
|
RAM PRASAD JAIN Vs. GOPI RAM
|
April 9, 1946 |
|
RAM PRASAD OJHA Vs. MAHESHANAND PANDEY
|
November 26, 1946 |
|
RAM PRASAD SINGH Vs. MOTIRAM MARWARI
|
August 23, 1946 |
|
RAM SEWAK Vs. EMPEROR
|
November 12, 1946 |
|
RAM SWAROOP Vs. PRATAP NARAIN
|
November 1, 1946 |
|
RAMADHAR TEWARY Vs. EMPEROR
|
March 22, 1946 |
|
RAMADHIN SINGH Vs. PMETHARAM
|
July 11, 1946 |
|
RAMANUGRAH PRASAD Vs. RAMESHWAR SINGH
|
March 28, 1946 |
|
RAMANUGRAH SINGH Vs. EMPEROR
|
June 18, 1946 |
|
RAMASUBBA AIYAR Vs. MUTHU KRARPLARUNACHALAM CHETTIAR
|
January 18, 1946 |
|
RAMASWAMI NAICKER Vs. RANGASWAMI NAICKER
|
August 2, 1946 |
|
RAMAUTAR LAL Vs. EMPEROR
|
December 10, 1946 |
|
RAMBABU SHRINARAYAN AGARWAL Vs. GULABSINGH SALJISINGH THAKUR
|
November 12, 1946 |
|
RAMBHAU VITHALRAO DANGRE Vs. NAGARMAL JITMAL POTDAR
|
December 19, 1946 |
|
RAMBHAU WAMANRAO JOSHI Vs. GANESH DEORAO PATIL
|
September 3, 1946 |
|
RAMCHANDRA NAIK Vs. EMPEROR
|
November 7, 1946 |
|
RAMCHANDRARAO GANGADHARRAO Vs. VITHAL KESHAV
|
August 9, 1946 |
|
RAMDHANDAS JHAJHARIA Vs. RAMKISONDAS DALMIA
|
July 30, 1946 |
|
RAMDHANDAS JHAJTIARIA Vs. RAMKISONDAS DAMLA
|
June 30, 1946 |
|
RAMESH CHANDRA DUTTA Vs. TINKAWARI SAHA
|
May 16, 1946 |
|
RAMJOHN MEHOMOODIN Vs. YAHYABHAI ABDUL KAYUM
|
February 20, 1946 |
|
RAMLU NAGANNA TUMMURWAR Vs. VITHAL NAGANNA TUMMURWAR
|
August 7, 1946 |
|
RAMRAO SHAMRAO AND Vs. DATTADAYAL BISHANDAYAL
|
October 22, 1946 |
|
RANGRAO VYANKATESH DESHPANDE Vs. KASHINATH DHONDU
|
February 25, 1946 |
|
RANI PROVABHATI SAHEBA Vs. SECRETARY OF STATE
|
March 25, 1946 |
|
RATANLAL JANKIDAS AGARWAL Vs. GAJADHAR
|
December 13, 1946 |
|
RATILAL MANILAL Vs. CHANDULAL CHHOTALAL
|
September 24, 1946 |
|
RAY NICHOLAS LINES Vs. ALL INDIA SPINNERS ASSOCIATION
|
August 22, 1946 |
|
RAYAPPA NINGAPPA Vs. VIRUPAXAPPA CHANBASAYYA
|
March 14, 1946 |
|
REDDEM BABI REDDI Vs. VADLA VEERAYYA
|
February 28, 1946 |
|
ROBASA KHANUM Vs. KHODADAD BOMANJI IRANI
|
August 22, 1946 |
|
S A PANCHAPAGESA AYYAR Vs. RRAJAMANI AYYAR
|
February 22, 1946 |
|
S B HOSSAIN Vs. EMPEROR
|
March 4, 1946 |
|
S C CAMBATTA Vs. COMMISSIONER OF INCOME-TAX
|
September 6, 1946 |
|
S K KADIRVELSAMI NAICKER BY HIS AUTHORISED AGENT, C CHOCKALINGAM PILLAI Vs. SPSULTAN AHMED BADRUDDIN ROWTHER (DIED)
|
August 20, 1946 |
|
S K SAHUL HAMID Vs. SMSULTHAN
|
September 20, 1946 |
|
S MURUGESA GRAMANI Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF MADRAS
|
April 2, 1946 |
|
S RAJA CHETTY Vs. JAGANNATHADAS GOVINDAS
|
September 16, 1946 |
|
S RANGANATHAN Vs. AKRISHNAYYA, ARBITRATOR, LLOYDS ROAD AREA TOWN PLANNING SCHEME
|
January 21, 1946 |
|
S S S V KASIVISWANATHAN CHETTIAR SINCE DECEASED NOW REPRESENTED BY LAKSHMI ACHI Vs. S S S SV SOMASUNDARAM CHETTIARAND
|
November 7, 1946 |
|
SABITRI SUNDARI PESHAKAR Vs. JALEKHA BAI W/O CHANDU MEA
|
July 26, 1946 |
|
SAGARMAL PODDAR Vs. EMPEROR
|
May 6, 1946 |
|
SAHENDRA SINGH Vs. EMPEROR
|
December 11, 1946 |
|
SAIBALINI GUPTA Vs. UMA SUNDARI
|
July 30, 1946 |
|
SAILA BALA DASI Vs. ATUL KRISHNA MONDAL
|
June 4, 1946 |
|
SAKHUBAI W/O. BAPUJI Vs. EKNATH BELLAPPA
|
October 16, 1946 |
|
SALEM DAYAL BAGH STORES, LTD BY SECRETARY, K V RADHAKRISHNAN Vs. GOVERNOR-GENERAL IN COUNCIL, SOUTH INDIAN RAILWAY, BY THE GENERAL MANAGER
|
March 29, 1946 |
|
SALIM ULLAH Vs. FAQIR ULLAH
|
November 21, 1946 |
|
SALIMADDIN Vs. DALILUDDIN
|
April 16, 1946 |
|
SANAT KUMAR MUKERJEE Vs. TARAPADA DUTTA
|
November 22, 1946 |
|
SANTOSH DAS GUPTA Vs. EMPEROR
|
June 26, 1946 |
|
SARAT CHANDRA GHOSE Vs. CHINTAMANI BEHERA
|
November 11, 1946 |
|
SATHI PERIREDDI Vs. SELAGASETTI VENKATRAJU, BEING MINOR BY NEXT FRIEND, BODEM AYYANNA
|
November 28, 1946 |
|
SATYABADI SAHU Vs. PURI BANK, LTD
|
April 10, 1946 |
|
SATYABADI SAHU Vs. SRI JAGANNATH MAHAPRABHU
|
April 9, 1946 |
|
SEEYALI ACHARI Vs. KDORAISWAMI ACHARI
|
November 6, 1946 |
|
SELLAMANI AMMAL Vs. THILLAI AMMAL
|
July 30, 1946 |
|
SHAMRAO G RANE Vs. SHASHIKANT RRANE
|
December 18, 1946 |
|
SHAMRAV BAPUJI Vs. KAMALNAYAN JAMANLALJI BAJAJ
|
December 12, 1946 |
|
SHANKAR MARUTI GIRME Vs. BHAGWANT GUNAJI GIRME
|
January 11, 1946 |
|
SHANKAR NARAYAN Vs. BARSI LIGHT RAILWAY CO LTD
|
April 11, 1946 |
|
SHANKARLAL NARAYANDAS MUNDADE Vs. NEW MOFUSSIL CO LTD
|
March 13, 1946 |
|
SHANTARAM SADASHIV; KRISHNA NARAYAN VANEKAR Vs. MAHABLESHWAR VINAYAK; SHABA SHIVA SHET
|
December 11, 1946 |
|
SHEIKH MOHAMMAD Vs. MTRUKMINA KUNWAR
|
April 24, 1946 |
|
SHEO NARAIN SAH Vs. MTDEOLOCHAN KUER
|
November 27, 1946 |
|
SHEOBADAN Vs. BIHARI SAH
|
December 11, 1946 |
|
SHEOCHARAN MAHTON Vs. SANICHAR MAHTON
|
December 23, 1946 |
|
SHEOKARAN LALL SETH Vs. EMPEROR
|
April 11, 1946 |
|
SHEOLAL RAMLAL Vs. RAMRAO BALASAHEB
|
December 12, 1946 |
|
SHEORAJ Vs. EMPEROR
|
November 20, 1946 |
|
SHIBA PRASAD SINGH Vs. NILABJI BALI
|
January 9, 1946 |
|
SHIBRAM KAIRI Vs. MDMASADAR ALI
|
June 3, 1946 |
|
SHIVA HARAKH RAI Vs. AKBAR ALI
|
September 3, 1946 |
|
SHRIRAM GANGABISAN AGARWAL Vs. RAMBILASS HARSUKHDAS
|
March 4, 1946 |
|
SHYAM SING Vs. SAIBALINI GHOSE
|
July 17, 1946 |
|
SHYAM SUNDER PRASAD Vs. RAMDAS SINGH
|
January 16, 1946 |
|
SINGARA MUDALI Vs. IBRAHIM BAIG SAHIB
|
February 25, 1946 |
|
SIR KAMESHWAR SINGH Vs. BISHWANATH JHA
|
February 5, 1946 |
|
SIRAM MAHTO Vs. EMPEROR
|
October 17, 1946 |
|
SITARAM BHIOSAN ROOT Vs. WAMANRAO BABLAJI ROOT
|
July 23, 1946 |
|
SIVAKAMI AMMAL Vs. CGANPATHIA PILLAI
|
December 10, 1946 |
|
SK NABIJAN Vs. EMPEROR
|
May 16, 1946 |
|
SM AMBIKA BHAWANI DEVI Vs. SMGOURI KUMARI DEVI
|
August 30, 1946 |
|
SM JEET KUMARI PODDAR Vs. CHITTAGONG ENGINEERING AND ELECRIC SUPPLY CO LTD
|
June 7, 1946 |
|
SM KARUNAMOYEE DEBI Vs. SMMAYA MOYI DEBI
|
August 26, 1946 |
|
SM LILABATI Vs. GURUPROSAD BARUAH
|
April 5, 1946 |
|
SM RAMKALI KUER Vs. KALI PRASAD
|
August 21, 1946 |
|
SM RANI BRIJRAJ KUMARI Vs. MANRANJAN PRASAD SINGH
|
May 6, 1946 |
|
SM SARAPATI DEVI Vs. BISHWANATH MISTRY
|
May 8, 1946 |
|
SM SONA DEBI Vs. BHOLA PROSAD SAHI
|
April 8, 1946 |
|
SOMASUNDARAM PILLAI Vs. OFFICIAL RECEIVER
|
March 6, 1946 |
|
SOMASUNDARAM PILLAI Vs. PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT
|
December 11, 1946 |
|
SOMEPALLI MUTYALU Vs. CHITTINENI VEERAYYA
|
February 5, 1946 |
|
SRI ARUMUGHANAINAR KOIL DEVASTHANAM Vs. KANDASAMI MOOPANAR
|
December 3, 1946 |
|
SRI GOPAL Vs. MTJANAK DULARI
|
January 17, 1946 |
|
SRI LAKSHMINARAYANAPERUMALSWAMI BY AGENT APPAYYAN ALIAS MUTHUKUMARAN CHETTIAR Vs. KASTHURI NAICKER
|
April 22, 1946 |
|
SRI RAJA D K VENKATA LINGAMA NAYANIM BAHADUR VARU (SINCE DECEASED) Vs. RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHA RAYANIM BAHADUR VARU
|
September 4, 1946 |
|
SRI RAJA V SARVAGNAYA KUMARA KRISHNA YACHENDRA BAHADUR VARU, RAJAH OF VENKATAGIRI Vs. PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF NELLORE
|
March 1, 1946 |
|
SRI RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR GARU, YUVARAJAH OF PITHAPURAM Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
|
July 17, 1946 |
|
SRI RAJAH RAVU VENKATA MAHIPATHI SURYARAO BAHADUR GARU OF OF PITHAPURAM Vs. MATTAPALLI CHALAMAYYA
|
August 27, 1946 |
|
SRI SANKARESWAR MAHADEB Vs. BHAGABATI DIBYA
|
September 4, 1946 |
|
SRI SOUNDARARAJA PERUMAL DEVASTHANAM, BY ITS TRUSTEES, L R GANAPATHITHEVAR Vs. SRMSOUNDARARAJA PILLAI
|
December 16, 1946 |
|
SRI SRI JYOTISHWARI KALIMATA AND OTHERS Vs. COMMISSIONER OF INCOME TAX, BIHAR ORISSA
|
August 21, 1946 |
|
SRI UDIT PRASAD SINGH Vs. SUKRU KISAN
|
September 27, 1946 |
|
SRIDHAR JHA Vs. EMPEROR
|
January 30, 1946 |
|
SRIKISHUN JHUNJHUNWALLA Vs. EMPEROR
|
February 27, 1946 |
|
SRIKISHUN SINGH Vs. RAM JANAM RAI
|
September 3, 1946 |
|
SRIMANTHU RAJAH YARLAGADDA, SIVARAMA PRASAD BAHADUR ZAMINDAR GARU, ZAMINDAR OF DEVAKOTA Vs. JYOTI VENKADU
|
September 3, 1946 |
|
SRINIVASARAGHAVAN ALIAS SRINIVASA CHAKRAVARTHI Vs. KALIANNA GOUNDAN
|
March 28, 1946 |
|
SUBBARAYA GOUNDAN Vs. SAMIAPPA GOUNDAN
|
January 3, 1946 |
|
SUBBIAH PILLAI Vs. MUTHATHAL ACHI
|
February 7, 1946 |
|
SUBBU NAIDU Vs. VARADARAJULU NAIDU
|
November 15, 1946 |
|
SUBHANKHAN RAMJANKHAN Vs. LALKHAN HAJI UMARKHAN
|
December 12, 1946 |
|
SUBIMAL CHANDRA CHATTERJEE Vs. CORPORATION OF CALCUTTA
|
December 18, 1946 |
|
SUBODH CHAND MITTER Vs. BHAGWANDAS SHA
|
July 11, 1946 |
|
SUBRAMANIAN CHETTIAR Vs. AKARAMACHANDRA REDDIAR
|
January 8, 1946 |
|
SUDAMA Vs. BRIJ GOPAL DAS
|
July 23, 1946 |
|
SUDARSAN BARHAMBHAT Vs. EMPEROR
|
January 16, 1946 |
|
SUDARSAN PRASAD SINHA Vs. JADUNANDAN TEWARY
|
February 26, 1946 |
|
SUKAN MAHTON Vs. BANSIDHAR SUKUL
|
March 12, 1946 |
|
SUNDRABAI SONBA TENDULKAR Vs. RAMABAI JAYARAM
|
August 2, 1946 |
|
SUNNU MUDULI Vs. EMPEROR
|
February 26, 1946 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MOAZZEM HOSSAIN
|
July 3, 1946 |
|
SUPERINTENDENT OF STAMPS Vs. RAMKRISHNALAL DAHYABHAI
|
January 8, 1946 |
|
SURAJ PRASAD OJA Vs. RAM LAL SINGH
|
February 5, 1946 |
|
SURENDRA KUMAR SINGH Vs. MUKUND LAL SAHU
|
November 28, 1946 |
|
SURENDRA NATH SARKAR Vs. NAGAR CHAND GOENKA
|
September 24, 1946 |
|
SURESH CHANDRA Vs. BENOY KUMAR ACHARJYA
|
May 3, 1946 |
|
SURYA NARAIN PRASAD Vs. SURYA MAN JHA
|
March 25, 1946 |
|
SUWABAI W/O. RADHAKISAN Vs. KRISHNA RAVJI
|
October 22, 1946 |
|
SWAMINARAYAN JETHALAL CHIMANLAL Vs. ACHARYA SHRI DEVENDRAPRASADJI
|
March 13, 1946 |
|
SWAMINATHA ODAYAR Vs. ASAN MUHAMMAD ROWTHER
|
November 26, 1946 |
|
SYED AHMED Vs. JULAIHA BIVI
|
August 15, 1946 |
|
SYED ASRAR AHMED Vs. DURGAH COMMITTEE
|
July 29, 1946 |
|
T G ANNAMALAI CHETTIAR Vs. KUTTIGAN ALIAS MUNIYAPPA NAIDU
|
July 8, 1946 |
|
T K ABDUL RAZACK RAVUTHAR Vs. MAHAMMAD HANIF SAHIB
|
March 22, 1946 |
|
T K VERGHESE VAIDYAR Vs. REX (SUB-INSPECTOR OF POLICE)
|
November 18, 1946 |
|
T PONNIRULA PILLAI Vs. WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED
|
January 23, 1946 |
|
T S DORAIRAJ Vs. SRLAKSHMI ALIAS RAJALAKSHMI
|
September 5, 1946 |
|
T UMAR PULAVAR Vs. DAWOOD ROWTHER
|
March 29, 1946 |
|
TALLAPRAGADA CHINA VENKATANARASIMHARAO Vs. YEDIDA PANCHAMUKHI ANJANEYA KUMARA VENKATA VARAHA NARASIMHASWAMI BEING MINOR BY MOTHER AND GUARDIAN BAPANAMMA
|
February 7, 1946 |
|
TARAK CHANDRA DE Vs. ASOKE PROSANNA BAL
|
June 3, 1946 |
|
TARAK NATH BAGCHI Vs. COMMISSIONER OF INCOME-TAX
|
January 4, 1946 |
|
TARLADA KRISHNA RAO Vs. GONTI BAIRAGI
|
March 8, 1946 |
|
TAYI NARASIMHA RAO, EXECUTIVE OFFICER Vs. PASUPALETI SURANNA
|
December 6, 1946 |
|
THAKUR CHANDRA, SINGH, ISTIMRARDAR OF BANDANWARA (DISTRICT AJMER) Vs. MOD SINGH
|
October 10, 1946 |
|
THAKUR JAGANNATH BAKSH SINGH Vs. UNITED PROVINCES
|
May 1, 1946 |
|
THAKUR JAGANNATH BAKSH SINGH Vs. SECRETARY OF STATE
|
May 1, 1946 |
|
THIRUMALAYANDI THEVAR Vs. UTHANDA THEVAR
|
March 27, 1946 |
|
THIRUVENKATA RAMANUJA PEDDA JIYYANGARLU VALU Vs. PRATHIVATHI BHAYANKARAM VENKATACHARLU
|
May 13, 1946 |
|
THOMAS SHORUNKE Vs. KING
|
April 11, 1946 |
|
THULASI AMMAL Vs. VEDAVYASACHARIAR
|
November 22, 1946 |
|
TIKAIT BISHAMBHAR NARAIN SINGH Vs. AJODHYA RAM
|
January 7, 1946 |
|
TIKAIT SRINIBAS HUKUM SINGH DEO Vs. DEORAM GANJHU
|
February 13, 1946 |
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TIMMAVVA DUNDAPPA BUDIHAL Vs. CHANNAVA APPAYA KANASGERI
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December 13, 1946 |
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TIRLOKNATH TEWARI Vs. RAM RAN BIJAY PRASAD SINGH
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September 26, 1946 |
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TOHUR SHEIK Vs. MONORANJAN ROY
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March 28, 1946 |
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TOULI SAMAL Vs. SUKA BEWA
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February 28, 1946 |
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TREASURER OF ONTARIO Vs. FRANCES EUGENIA BLONDE
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October 10, 1946 |
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TRIBENI PD BHAGAT Vs. SOHRAI URAON
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March 15, 1946 |
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TRIMBAK NARHAR Vs. GOPAL NARAYAN
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July 17, 1946 |
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TRIPASURA VENKATA NARASINGA RAO Vs. VYSYARAJU SURAYYARAJU
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July 15, 1946 |
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TUKA KRISHNA KHOT Vs. DHANU KRISHNA KHOT
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December 19, 1946 |
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TUKARAM RAMJI SHENDRE Vs. MADHORAO MANAJI BHANGE
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December 6, 1946 |
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UDIT NARAIN SINGH Vs. EMPEROR
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January 24, 1946 |
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UDREJ SINGH Vs. RAM BAHAL SINGH
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January 16, 1946 |
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UJAMSHI GOVINDJI SANGHADIA Vs. EMPEROR
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January 8, 1946 |
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UMEDSINGH BALIRAM RAGHUBANSHI Vs. SHANKERLAL JHANAKLAL
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October 15, 1946 |
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UPENDRA NARAYAN CHATTERJEE Vs. SUDHIR CHANDRA JANA
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April 5, 1946 |
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UPENDRA PROSAD PADHI Vs. SRI SRI AKHANDALESWAR MAHADEB
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November 18, 1946 |
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UPPULURI RAMAMANI Vs. YELAMANCHILI BASAVAYYA
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April 5, 1946 |
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V APPALNARSIAH Vs. PVENKATA RAO
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November 15, 1946 |
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V H SUBRAMANIA VADIAR, TRUSTEE OF VATAKANTHARA THIRUVENGATAPPAN DEVASWAM AND THE REPRESENTATIVE OF THE SAID VILLAGERS Vs. SREENIVASA VADIAR, SECRETARY, SREE KRISHNA BHAJANA MADOM
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July 10, 1946 |
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V K JANAKI AMMA Vs. THAZHETHERANJOLI KOZHIPRA RAMAN NAIR
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April 24, 1946 |
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V LAKSHMIPATHI NAIDU, SOLE PROPRIETOR OF THE NILGIRI POTATO SUPPLY CO Vs. MEMOHAMED GHANI
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July 30, 1946 |
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V MADHAVA RAO NAIDU Vs. SRI GANGADESWARAR TEMPLE BY TRUSTEES SABAPATHI PILLAI
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April 15, 1946 |
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V S SUBBIAH NADAR, ADMINISTRATOR OF ESTATE OF T P SOKKALAL RAM SAIT Vs. E PKUMARAVAL NADAR
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April 11, 1946 |
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V T ELAYA PILLAI Vs. RAMASAMI JADAYA GOUNDAN
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April 26, 1946 |
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V VENKATARAMA NAYUDU Vs. PROVINCE OF MADRAS, BY REPRESENTATIVE, THE DISTRICT COLLECTOR
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January 21, 1946 |
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V VENKATASAMI CHETTY Vs. DPANCHAKSHARA REDDY
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August 28, 1946 |
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VAJAPAYAJULA VENKATESWARLU Vs. REGADIMILLI VEERASWAMI
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January 17, 1946 |
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VAJAPEYAJULA VENKATESWARLU Vs. RAGADAMILLI VIRASWAMI
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January 17, 1946 |
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VALLABHDAS KARSONDAS NATHA Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
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September 5, 1946 |
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VANDER POORTEN Vs. SETTLEMENT OFFICER
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March 13, 1946 |
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VASTIRAM MANMAL AND CO BY ITS MANAGER, MANMAL Vs. TSRAMASWAMY IYER AND BROTHERS LTD
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March 28, 1946 |
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VELLAI GOUNDAN ALIAS MUNISAMI GOUNDAN Vs. MANIAN RAJAGOPAL MUDALIAR
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August 6, 1946 |
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VELUSWAMI GOUNDAN Vs. DANDAPANI MINOR BY NEXT FRIEND AND MOTHER GOVINDAMMAL
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January 11, 1946 |
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VENKATA SESHAVATHARAM AND OTHERS Vs. CHAPALAMADUGU VENKATA RANGAYYA AND OTHERS
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March 8, 1946 |
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VENKATARAMA PILLAI Vs. PARASURAMA PILLAI
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September 13, 1946 |
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VENKATASUBBA REDDY Vs. RAMADOSS REDDY
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March 28, 1946 |
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VENKATASWAMI NAICKER Vs. BALAKRISHNA NAICKER
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April 22, 1946 |
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VENNETY SATYANARAYANA Vs. PYDIMARRI SATYANARAYANA, MANAGING DIRECTOR OF ANDHRA PRACHARINI LTD
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January 15, 1946 |
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VINAYAK HARI PARANJAPE Vs. PROVINCE OF BOMBAY
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October 1, 1946 |
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VISHWANATH NARAYAN Vs. MT. DEOKABAI
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February 26, 1946 |
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VITHALDAS THAKORDAS AND CO Vs. COMMISSIONER OF INCOME-TAX
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October 8, 1946 |
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VITHOBA BABAJI NAROTE Vs. SHOLAPUR MUNICIPALITY
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January 15, 1946 |
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WAJAD ALI SHAH Vs. SMDADANNESSA BIBI
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May 1, 1946 |
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Y A A V R SETHURAMAN CHETTIAR Vs. KKRMRMRAMANATHAN CHETTIAR (DIED) REPRESENTED BY HIS LEGAL REPRESENTATIVES MUTHIAH ACHI
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January 16, 1946 |
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YELLA PAPAYYA Vs. YELLA SURYANARAYANA (MINOR) BY MOTHER AND NEXT FRIEND, AMMANNA
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March 26, 1946 |
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YENDAMURI VEERANNA Vs. YENDAMURI SATYAM
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July 23, 1946 |
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YENIKOKALVA GORLA NARAPPA Vs. YENIKOKALVA CHINNAREPPA
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March 6, 1946 |
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YESHWANTRAO GANPATRAO Vs. DATTATRAYARAO RAMCHANDRARAO
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December 3, 1946 |
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YUSUF KHAN Vs. EMPEROR
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November 20, 1946 |