|
(MINOR) KHOKA BAIRAGI Vs. BHABANI DASI W/O NAGENDRA NATH MANDAL
|
January 2, 1945 |
|
A CHOCKALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
January 12, 1945 |
|
A DRAVIASUNDARAM PILLAI Vs. NSUBRAMANIA PILLAI
|
January 24, 1945 |
|
A K SUBRAMANIA CHETTIAR Vs. COLLECTOR OF COIMBATORE
|
September 21, 1945 |
|
A L V R S T VEERAPPA CHETTIAR Vs. THANGACHAMI NAICKER
|
July 19, 1945 |
|
A R KRISHNASWAMI IYER Vs. MNRAMAKRISHNA IYER
|
March 16, 1945 |
|
A V GOVINDASWAMY CHETTY Vs. NARAYANASWAMY NAIDU
|
September 17, 1945 |
|
A V N ABU BAKKAR MARAKAYAR Vs. SRAMASWAMI AYYAR
|
November 20, 1945 |
|
A V SUNDARAM CHETTIAR Vs. TOITTIMATHU AND BROTHERS BY PROPRIETOR, ITTIMATHU
|
January 15, 1945 |
|
ABDEALLY HYDERBHAI Vs. ADVOCATE GENERAL OF BOMBAY
|
July 6, 1945 |
|
ABDUL AZIZ Vs. EMPEROR
|
September 5, 1945 |
|
ABDUL HAMID Vs. EMPEROR
|
March 28, 1945 |
|
ABDUL HAQ Vs. MAHARAJA PATESHWARI PRASAD SINGH SAHIB,PROPRIETOR, BALRAMPUR ESTATE
|
November 14, 1945 |
|
ABDUL HAQ Vs. MOHDHASHIM
|
March 29, 1945 |
|
ABDUL HOSSAIN Vs. SALIMAR PAINT, COLOUR AND VARNISH CO LTD
|
May 8, 1945 |
|
ABDUL KADER ROWTHEN Vs. VELU NAYAR
|
December 11, 1945 |
|
ABDUL KARIM ADENWALLA Vs. RAHIMABAI
|
June 28, 1945 |
|
ABDUL MAJID Vs. QAMARUDDIN
|
March 1, 1945 |
|
ABDUL QAYUM Vs. EMPEROR
|
June 12, 1945 |
|
ABDUL RASAK ROWTHER Vs. ABDUL RAHIM ROWTHER
|
February 13, 1945 |
|
ABDUL WAHAB Vs. RAGHUNANDAN LAL
|
March 14, 1945 |
|
ACHANTA VENKATA PURNA SIVARAMAYYA Vs. MANNE VENKAYYA
|
August 3, 1945 |
|
ADALAT SAH Vs. EMPEROR
|
May 8, 1945 |
|
ADDEPALLI SATYANARAYANA Vs. MUNNALURI RAMA RAO
|
March 19, 1945 |
|
ADELUDDIN ALIAS ADOO FARAJI Vs. EMPEROR
|
April 10, 1945 |
|
ADIKANDA SWAIN Vs. EMPEROR
|
December 11, 1945 |
|
ADVOCATE CO LTD Vs. ARTHUR LESLIE ABRAHAM
|
October 9, 1945 |
|
AFSHAR M M TACKI Vs. DHARAMSEY TRICAMDAS
|
August 30, 1945 |
|
AGHA SYED ZAFAR ALI SHAH Vs. COLLECTOR OF MEERUT
|
February 15, 1945 |
|
AGRA ELECTRIC SUPPLY CO LTD Vs. FIRM BANSIDHAR PREM SUKH DAS, OIL MILL
|
September 4, 1945 |
|
AHMAD HUSSAIN Vs. EMPEROR
|
April 12, 1945 |
|
AHMAD ULLAH KHAN Vs. SHAH MOHAMMAD TAQI
|
December 11, 1945 |
|
AHMED BATCHA SAHIB Vs. MOHAMED HANEEF SAHIB
|
April 24, 1945 |
|
AHMEDABAD COTTON MFG CO LTD Vs. TEXTILE LABOUR ASSN
|
July 17, 1945 |
|
AHMEDABAD MUNICIPALITY Vs. MULCHAND
|
April 3, 1945 |
|
AHMEDABAD MUNICIPALITY Vs. GOVERNMENT OF BOMBAY
|
March 8, 1945 |
|
AHMEDBHAI KADUBHAI Vs. BADRUDDIN
|
June 26, 1945 |
|
AISHA BEGUM Vs. MTKUNDAN JAN
|
September 4, 1945 |
|
AJODHYA SINGH Vs. SIR KAMESHWAR SINGH BAHADUR
|
January 24, 1945 |
|
ALAPATI ANKAMMA Vs. PAVULURI BASAVA PUNNAYYA
|
March 27, 1945 |
|
ALI MAHOMED ADAMALLI Vs. EMPEROR
|
July 3, 1945 |
|
ALIMOHAMED JUMARDIKHAN Vs. SHANKAR TUKARAM POTE
|
March 1, 1945 |
|
ALLA BUX Vs. EMPEROR
|
June 5, 1945 |
|
ALLAH TAALA THROUGH JAMALUDDING Vs. DISTRICT BOARD OF PILIBHIT THROUGH CHAIRMAN
|
April 3, 1945 |
|
ALLAHABAD BANK LTD Vs. MAHARAJ KISHORE KHANNA
|
February 9, 1945 |
|
ALLURI CHINA VENKATA SURYANARAYANA RAJU Vs. NAGUMALLI VENKATA SUBBIAH
|
September 4, 1945 |
|
AMAL SHANKAR SEN Vs. DACCA CO-OPERATIVE HOUSING SOCIETY LTD(IN LIQUIDATION) BY INSPECTOR LIQUIDATOR, CO-OPERATIVE SOCIETY
|
March 19, 1945 |
|
AMARENDRA CHANDRA CHAKRAVORTY Vs. GARRISON ENGINEER
|
March 21, 1945 |
|
AMBALAL SHANKARLAL Vs. BALDEODAS CHHAGANLAL
|
November 29, 1945 |
|
AMBUJAMMAL Vs. SINGARAMMAL
|
September 17, 1945 |
|
AMIR MAHTON Vs. SHEOPUJAN MISSIR
|
September 18, 1945 |
|
AMIRTHALINGA PADAYACHI Vs. CHANDRASEKHARA PADAYACHI
|
February 21, 1945 |
|
AMRITALAL CHATTERJEE Vs. MANINDRA NATH BISWAS
|
March 16, 1945 |
|
AMRITLAL MAGANLAL Vs. HARKISANDAS KAHANDAS
|
April 4, 1945 |
|
ANADINATH BANERJEE Vs. ANNAPURNA DEVI
|
January 22, 1945 |
|
ANANDRAM MANGTURAM Vs. BHOLARAM TANUMAL
|
March 13, 1945 |
|
ANGAMMAL Vs. VKMMUHAMMAD SULAIMAN LEBBAI
|
April 26, 1945 |
|
ANNALAKSHMI AMMAL Vs. SHANMUGAM PILLAI
|
July 12, 1945 |
|
ANNAMALAI CHETTIAR Vs. VALLIAMMAI ACHI
|
July 30, 1945 |
|
ANNAPURNABAI GOPAL Vs. GOVERNMENT OF BOMBAY
|
January 24, 1945 |
|
ANNE VENKATASUBBA RAO Vs. ANNE BHUJANGAYYA
|
October 26, 1945 |
|
APPAVU ALIAS LAKSHMANAN PILLAI Vs. MANICKAM PILLAI
|
August 28, 1945 |
|
ARAVAPALLI SUBBI SETTI Vs. BURLE LAKSHMINARASAMMA
|
October 25, 1945 |
|
ARDHENDU NARAYAN SINGHA Vs. NARAJAKKHA MUKHERJEE
|
December 17, 1945 |
|
ARIKAPUDI BALAKOTAYYA Vs. YADLAPALLI NAGAYYA
|
August 21, 1945 |
|
ARNI SRI VEDAPURESWARAR TEMPLE BY ITS TRUSTEE, N A SUBBARAYA CHETTIAR Vs. SUNDARESA GURUKKAL
|
August 27, 1945 |
|
ARPAN ALI ALIAS ARFAN ALI Vs. JNANENDRA KUMAR PAL CHOUDHURY
|
February 23, 1945 |
|
ASA RAM Vs. BASA RAM
|
March 5, 1945 |
|
ASHFAQ ALI BEG ALIAS NANEY PAHLAWAN Vs. LALLA PRASAD
|
January 10, 1945 |
|
ASHGAR ALLY Vs. DRBIRENDRA NATH DEY
|
March 27, 1945 |
|
ASHRAFALLI CASSAMALLI Vs. MAHOMEDALLI RAJABALLI
|
August 20, 1945 |
|
ATHIPALLI SUNDARARAMIREDDI Vs. ATHIPALLI PATTABHIRAMIREDDI
|
August 6, 1945 |
|
ATMA SINGH Vs. EMPEROR
|
July 23, 1945 |
|
ATMARAM NEMCHAND GUJAR Vs. BABAGOUDA BHARMA
|
December 13, 1945 |
|
ATTAR HUSSEIN Vs. FAZLI BROTHERS, LTD
|
December 4, 1945 |
|
AYIRI PARAMBIL CHOZNI Vs. KOLENGOT DEVASWOM URLANDAR NPARAMESWARAN NAMBUDIRI
|
December 18, 1945 |
|
AYYANNA GOUNDAN Vs. TPTHANDAVAN CHETTIAR
|
February 20, 1945 |
|
AYYAPPUTTY Vs. KUNHI RAMAN
|
February 20, 1945 |
|
B BUTTAN SINGH Vs. SAKAL RAJ SINGH
|
January 12, 1945 |
|
B MANMOHAN LAL Vs. BRAJ KUMAR LAL
|
October 31, 1945 |
|
B SHAILA PATI BHATTACHARJI Vs. SAHU MAHADEO PRASAD
|
February 8, 1945 |
|
B SUMAT PRASAD Vs. RAM SARUP SASTRY
|
March 8, 1945 |
|
B SUMAT PRASAD JAIN, ADVOCATE Vs. SHEO DUTT SHARMA
|
March 26, 1945 |
|
B TRILOKI NATH Vs. LORD KRISHNA SUGAR MILLS LTD
|
September 10, 1945 |
|
BABA SURAJ GIR Vs. BBRAMH NARAIN ADVOCATE
|
May 4, 1945 |
|
BABANNA GURUSANGAPPA Vs. CHANNAPPA CHANMALLAPPA
|
December 20, 1945 |
|
BABU ANAND BEHARI LAL Vs. MESSRS DINSHAW AND CO, BANKERS LTD, LUCKNOW
|
October 25, 1945 |
|
BABU KAILASH CHANDRA JAIN Vs. MTJHAMOLA KUNWAR
|
April 16, 1945 |
|
BABU LAL SINGH Vs. BAIJNATH SINGH
|
March 26, 1945 |
|
BABU NINGAPPA Vs. PARAGOUDA PARSAPPA
|
August 10, 1945 |
|
BABU RAM Vs. AMBA PRASAD
|
April 16, 1945 |
|
BACHAN SINGH Vs. RAM BUKSH SINGH
|
October 31, 1945 |
|
BACHIMANCHI VENKATA KOTAYYA SASTRI Vs. PROVINCE OF MADRASREPRESENTED BY THE COLLECTOR OF KISTNA
|
April 16, 1945 |
|
BADDAN Vs. EMPEROR
|
July 20, 1945 |
|
BADRI KHATIK Vs. NARAIN SINGH
|
November 30, 1945 |
|
BADRIDAS AGARWALA Vs. CHAIRMAN, DHANBAD MUNICIPALITY
|
November 13, 1945 |
|
BADRUDIN ABDULLA HIRJI Vs. REGISTRAR OF MARRIAGES
|
April 25, 1945 |
|
BAHADUR V PONNUSWAMI PILLAI Vs. RAJA SIR SRMMAANNAMALAI CHETTIAR THROUGH AGENT MRRAMAN CHETTIAR
|
April 19, 1945 |
|
BAHORI LAL Vs. SRI RAM
|
April 12, 1945 |
|
BAIJNATH MAHTO ALIAS BAIJNATH GOPE Vs. EMPEROR
|
April 18, 1945 |
|
BAL GOVIND Vs. BABU RAM SINGH
|
October 12, 1945 |
|
BAL KISHAN Vs. SALIQ RAM
|
December 5, 1945 |
|
BALDEO MAHATO Vs. EMPEROR
|
December 11, 1945 |
|
BALDEO SINGH Vs. NIRAS SINGH
|
November 8, 1945 |
|
BALESHWAR BHAGAT Vs. EMPEROR
|
March 27, 1945 |
|
BALGOBIND PRASAD Vs. LILA KUER
|
September 18, 1945 |
|
BALMUKUNDA MISHRA Vs. LALIT MOHAN MISHRA
|
May 3, 1945 |
|
BAM JASSA KUNWAR Vs. SAHU NARAIN DAS
|
May 8, 1945 |
|
BANSIDHAR Vs. EMPEROR
|
November 9, 1945 |
|
BANWARI LAL Vs. ROOP KISHORE
|
February 20, 1945 |
|
BAPULAL PREMCHAND Vs. NATH BANK, LTD
|
November 20, 1945 |
|
BARABAIL GUDDAPPA RAI Vs. YAMUNAMMA
|
March 9, 1945 |
|
BARHU MAHTO Vs. SRIMATI JASODA DEVI
|
February 6, 1945 |
|
BARODA PROSAD SUKUL Vs. HEIRS OF BANAMALI ROY, DURGA PROSAD ALIAS JIBAN KRISHNA ROY
|
January 15, 1945 |
|
BASANT CHANDRA GHOSE Vs. EMPEROR
|
January 19, 1945 |
|
BASDEO Vs. EMPEROR
|
January 31, 1945 |
|
BASDEO AGARWALLA Vs. EMPEROR
|
January 19, 1945 |
|
BATCHU VENKATARAO Vs. SURNEEDI SATHIRAJU
|
November 23, 1945 |
|
BATHAI BAGYALAKSHMI AMMAL Vs. THOPPAI BAPPU AIYAR (DIED)
|
September 11, 1945 |
|
BAVA C GOPALASWAMI MUDALIAR Vs. EXECUTIVE OFFICER, SRI THIAGARAJASWAMI KOIL DEVASTHANAM TIRUVARUR
|
March 2, 1945 |
|
BAZLU ALIAS BAZLUL KARIM BISWAS Vs. GOLAM HOSSAIN HALSANA
|
April 20, 1945 |
|
BEHARI Vs. EMPEROR
|
August 9, 1945 |
|
BEHARI LAL Vs. GANGA PRASAD
|
February 20, 1945 |
|
BENARES BANK LTD Vs. SHRI SRI PRAKASHA BHAGWAN DAS
|
November 7, 1945 |
|
BENARES BANK LTD Vs. DWARKA NATH
|
December 7, 1945 |
|
BENARES BANK, LTD THROUGH I B BANERJI Vs. MAHARAJ KISHORE KHANNA
|
September 14, 1945 |
|
BENI PRASAD Vs. GAUHAR ALI
|
April 3, 1945 |
|
BHAGABAN PRUSTI Vs. NARAYANA PRUSTI
|
April 27, 1945 |
|
BHAGMAL(MINORS) THROUGH MT PARMESHWARI Vs. DISTRICT BOARD THROUGH THE CHAIRMAN
|
April 9, 1945 |
|
BHAGWAN DAS Vs. GOSWAMI RADHEY LAL
|
April 26, 1945 |
|
BHAGWAN SINGH Vs. HARI RAM
|
January 24, 1945 |
|
BHAGWANDAS ATMASING Vs. ATMASING JESSASING
|
April 29, 1945 |
|
BHAGWANDAS TEJAJI Vs. MOTILAL CHAKABHAI
|
November 20, 1945 |
|
BHAGWANT BALAJI RAO Vs. RAJARAM SAJNAJI
|
November 30, 1945 |
|
BHASKAR WABLE Vs. NASIK CITY MUNICIPALITY
|
December 12, 1945 |
|
BHATELE RAMESH CHAND Vs. DRSHYAM LAL
|
September 24, 1945 |
|
BHAUSAHEB JAMBURAO Vs. SONABAI
|
July 17, 1945 |
|
BHIKAJI YESHWANT Vs. SECRETARY OF STATE
|
February 12, 1945 |
|
BHIKKHA MAL Vs. EMPEROR
|
March 9, 1945 |
|
BHIMNATH MISRA Vs. SHYAMANAND SINGH
|
April 27, 1945 |
|
BHOLA MAHTON Vs. MTKUER DEI KUER
|
December 5, 1945 |
|
BHULAN LAL Vs. ALTAF HUSAIN
|
March 8, 1945 |
|
BHUPENDRA CHANDRA DEB Vs. SMRASH MANI GOPE W/O BALARAM GOPE
|
March 29, 1945 |
|
BHUPENDRA NATH ROY CHOUDHURY Vs. SUSHIL CHANDRA CHAKRAVARTY
|
May 18, 1945 |
|
BHUREY SINGH Vs. EMPEROR
|
June 10, 1945 |
|
BIBI SAYEEDA KHATOON Vs. BISHUNDEO SINGH
|
January 10, 1945 |
|
BIBI SOGHRA Vs. EMPEROR
|
October 23, 1945 |
|
BIBI ZAINAB Vs. ANWAR KHAN
|
June 25, 1945 |
|
BIDYA RAM Vs. BJAGDAMBA PRASAD
|
April 6, 1945 |
|
BIJO GOPE Vs. EMPEROR
|
June 19, 1945 |
|
BINDHYACHAL PRASAD VARMA Vs. MADHO SINGH
|
October 11, 1945 |
|
BIRDIBAI MOHANLAL Vs. CHUNILAL CHANDMAL
|
March 8, 1945 |
|
BIRENDRA MOHAN MAITRA Vs. RAJSHAHI CO-OPERATIVE TOWN BANK LTD
|
January 23, 1945 |
|
BISHUWANATH Vs. EMPEROR
|
October 22, 1945 |
|
BISWANATH KHEMKA Vs. SEW CHAND ROY
|
January 4, 1945 |
|
BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS, REPRESENTED BY ITS PRESIDENT Vs. THUMMALAPALLI SIVARAO
|
November 6, 1945 |
|
BOARD OF COMMISSIONERS FOR THE RELIGIOUS ENDOWMENTS, THROUGH ITS PRESIDENT Vs. MARUTHA NAICKER
|
February 9, 1945 |
|
BODDEPALLI SANYASAPPA RAO Vs. SANAPALA PAPINAIDU
|
February 20, 1945 |
|
BOGGAVARAPPU SATYANARAYANAMURTHY Vs. GONTLA VENKATA PICHAIAH
|
August 21, 1945 |
|
BOHRA BAIJNATH Vs. HOTI
|
October 5, 1945 |
|
BOMBALIKUPPAM MURUGAPPA NAICKER Vs. PADMANABHA MUDALIAR
|
January 5, 1945 |
|
BRAJAMOHAN MAHAPATRA Vs. RAMENDRA KUMAR DEB MANDAL
|
September 7, 1945 |
|
BRAJENDRA NATH GHOSH Vs. SMKASHI BAI
|
August 21, 1945 |
|
BRIJ BHUSHAN SINGH Vs. EMPEROR
|
October 17, 1945 |
|
BRITISH INDIA CORPORATION LTD Vs. SECRETARY OF STATE
|
January 10, 1945 |
|
BRITISH SOUTH AFRICA CO Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1945 |
|
BROJENDRA LAL SAHA Vs. JANA MONDAL
|
December 18, 1945 |
|
BUDHAN MAHTON Vs. RAMANUGRAH SINGH
|
March 15, 1945 |
|
C K S KRISHNAMURTHI Vs. CHIDAMBARAM CHETTIAR
|
November 22, 1945 |
|
C MOOTHALIONDAM CHETTY Vs. GVENKATESAM CHETTY
|
March 1, 1945 |
|
CAPT T W KING Vs. MRSFEKING
|
March 13, 1945 |
|
CAPTAIN DAVID ABERNEATHY GREENWOOD Vs. GLADYS HILDRED GREENWOOD (OTHERWISE DEE)
|
July 30, 1945 |
|
CHAINCHAL SINGH Vs. EMPEROR
|
July 3, 1945 |
|
CHAKKIAT GOPALAN Vs. PKSANKARANARAYANA IYER
|
September 17, 1945 |
|
CHAKRAPU ANJANEYULU Vs. KALAKOTI SARAVAYYA
|
August 10, 1945 |
|
CHANDER SINGH Vs. KAMALPORE CO-OPERATIVE SOCIETY
|
August 24, 1945 |
|
CHANDRA NARAYAN DEO Vs. RAMCHANDRA SERAWGI
|
May 8, 1945 |
|
CHANDRA SEKHAR MISSIR Vs. JAGARNATH SINGH
|
January 3, 1945 |
|
CHANDRABALI KALAR Vs. BAIDYANATH BANERJEE
|
September 5, 1945 |
|
CHATURBHUJ VALLABHDAS Vs. COMMISSIONER OF INCOME-TAX
|
September 18, 1945 |
|
CHAUDHARI RUKUN UDDIN AND, AFTER HIS DEATH, HIS MAJOR SON BURHANUDDIN Vs. LACHMI NARAIN
|
February 15, 1945 |
|
CHAVAKULA YANADAMMA Vs. CHAVAKULA VENKATESWARLU
|
November 20, 1945 |
|
CHEDALAVADA VENKAYYA Vs. PAYIDI TATAYYA
|
January 11, 1945 |
|
CHEM ABBHEONG REPRESENTED BY K N K SUBRAMANIAM CHETTIAR Vs. MAPACKIRI MAHOMED ROWTHER
|
November 28, 1945 |
|
CHERUKURI SURANNA Vs. PEDAVERRI SOMANNA
|
September 6, 1945 |
|
CHERUTTI ALIAS RAMAN NAIR Vs. SSARASWATHI AMMAL
|
March 22, 1945 |
|
CHETTINAD MERCANTILE BANK, LTD BY ITS AGENT AND SECRETARY T SUBRAMANIA AYYAR Vs. PLAPICHAMMAI ACHI
|
February 21, 1945 |
|
CHHOTAN LAL Vs. EMPEROR
|
March 16, 1945 |
|
CHHOTEY SINGH Vs. RAMESH CHAND
|
April 3, 1945 |
|
CHIMANLAL HARGOVINDDAS Vs. GULAMNABI
|
August 28, 1945 |
|
CHINGORON KELOTH NARAYANAN NAIR Vs. CHINGORON KELOTH DEVAKI AMMA
|
March 8, 1945 |
|
CHINNATHAYI ALIAS VEERALAKSHMI AMMAL Vs. VKULASEKHARAPANDIYA NAICKER
|
October 30, 1945 |
|
CHINNI VENKATACHALAM CHETTI Vs. KENCHAM BINDU MADHAVA RAO
|
February 23, 1945 |
|
CHINTAMAN RAI Vs. EMPEROR
|
March 5, 1945 |
|
CHIRANJIVE LAL Vs. MTMITHONA DEVI
|
November 1, 1945 |
|
CHOTEY LAL Vs. BHOLAR
|
December 10, 1945 |
|
CHOWDHARI ABDUL SUBHAN SAHIB Vs. KANTE RAMANNA
|
February 13, 1945 |
|
CHUNDURU RAJA RATTAMMA Vs. CHUNDURU RAMAKRISHNA RAO (MINOR)
|
September 18, 1945 |
|
CHUNKU MANJHI Vs. BHABANI MAJHAN
|
September 20, 1945 |
|
COMMISSIONER I T Vs. GURUPADA DATTA
|
November 20, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. POONA ELECTRIC SUPPLY CO LTD
|
March 27, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. SIR PURSHOTTAMDAS THAKURDAS
|
November 14, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. SHANMUGHAM RUBBER ESTATE KAULALAMPUR BY PARTNER SRI SPSRMRAMASWAMI CHETTIAR
|
March 29, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. SRI VISWESWARADAS GOKULDAS
|
December 14, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. SRI KMSLAKSHMANA IYER
|
March 2, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. SRI TALUPURU VENKATASUBBIAH CHETTY
|
November 23, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. KCMANAVIKRAMA RAJAH OF CALICUT (DECEASED) LEGAL, REPRESENTATIVE OF SRI PCVEERARAYAN ALIAS KUTTUNNI RAJA THE ZAMORIN RAJAH OF CALICUT
|
February 16, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. PRPLPALANIAPPA CHETTIAR
|
February 9, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. SRI RMALCTANNAMALAI CHETTIAR
|
January 12, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. ARMMFIRM (PENANG) BY PARTNER, SRI AYARMMUTHUKARUPPAN CHETTIAR
|
February 23, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. WESTERN INDIA LIFE INSURANCE CO LTD
|
March 26, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. SHRIMATI SHINGARI BAI
|
February 23, 1945 |
|
COMMISSIONER OF INCOME-TAX Vs. SARWANKUMAR, MINOR, UNDER THE GUARDIANSHIP OF HIS FATHER MANOHAR LAL VERMA
|
February 14, 1945 |
|
COMMISSIONER OF INCOME-TAX MADRAS Vs. KCMANAVIKRAMAN RAJAH
|
February 16, 1945 |
|
COMMISSIONER OF INCOME-TAX, BENGAL Vs. GURUPADA DUTTA
|
November 20, 1945 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. MAHARANI GYAN MANJURI KUARI
|
January 17, 1945 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. JAINARAIN JAGANNATH
|
August 15, 1945 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. SKSAHANA AND SONS
|
December 12, 1945 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. DALMIA CEMENT LTD
|
August 15, 1945 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. DARSANRAM AND OTHERS
|
August 15, 1945 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY, SIND AND BALUCHISTAN Vs. P E POLSON
|
May 29, 1945 |
|
COMMISSIONER OF INCOME-TAX, C P U P Vs. SHRI DWARKA DHEESH TEMPLE, CAWNPORE
|
January 4, 1945 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. RMALCTANNAMALAI CHETTIAR
|
January 12, 1945 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. SRI VISWESWARDAS GOKULDAS
|
December 14, 1945 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. SHANMUGHAM RUBBER ESTATE
|
March 29, 1945 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. ARMMFIRM
|
February 23, 1945 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. KMSLAKSHMANA IYER
|
March 2, 1945 |
|
COMMISSIONERS OF ARRAH MUNICIPALITY Vs. JATENDRA CHANDRA JAIN
|
August 22, 1945 |
|
CROWN PROSECUTOR Vs. VRRAMANATHA AIYAR
|
July 26, 1945 |
|
CROWN PROSECUTOR Vs. NSKRISHNAN
|
February 12, 1945 |
|
D Vs. ARUR VCOMMISSIONER OF INCOME-TAX, BOMBAY
|
March 23, 1945 |
|
D M VAKIL Vs. COMMISSIONER OF INCOME-TAX
|
September 17, 1945 |
|
D V ARUR Vs. COMMISSIONER OF INCOME-TAX
|
March 23, 1945 |
|
DAMODAR CHAUBE AND CO Vs. MADAN MAKUND PRASAD
|
December 6, 1945 |
|
DANDAPANI GOWDA Vs. BISHUN DAS
|
December 21, 1945 |
|
DARSHAN SINGH Vs. PARBHU SINGH
|
May 8, 1945 |
|
DATTATRAYA BHASKAR Vs. RAMKRISHNA MARTOBA
|
December 5, 1945 |
|
DEBENDRA NATH GIRI Vs. SMTTRINAYANI DASI
|
January 29, 1945 |
|
DEBI DAS Vs. KESHAVA DEO
|
April 13, 1945 |
|
DEBI PRASAD SINGH Vs. JALDHAR CHAUBE
|
July 31, 1945 |
|
DECEASED THAZHETHERANJOLI KOZHIPRO ACHUTHAN NAYAR S HEIRS AND CHILDREN VOLA VEETTIL KOTTAPURATH JANAKI AMMA Vs. TAZHETHERANJOLI KOZHIPRO RAMAN NAYAR
|
January 30, 1945 |
|
DEOKINANDAN PROSAD Vs. AGHORENATH BANERJI
|
February 7, 1945 |
|
DEONANDAN PRASAD SINGH Vs. PARDIP SINGH
|
May 16, 1945 |
|
DEVARANDI CHETTIAR Vs. SIVASUBRAMANIA CHETTIAR
|
November 9, 1945 |
|
DHAMIDHAR ROY Vs. PHUL KUMARI DEBI
|
May 8, 1945 |
|
DHARAM SINGH Vs. CHHAJJU SINGH
|
April 16, 1945 |
|
DHUP LAL Vs. EMPEROR
|
November 20, 1945 |
|
DIGBIJAI NATH Vs. TIRBENI NATH TEWARI
|
April 12, 1945 |
|
DIN DAYAL Vs. QADAM SINGH
|
April 27, 1945 |
|
DINA NATH Vs. EMPEROR
|
July 18, 1945 |
|
DINA NATH Vs. EMPEROR
|
August 9, 1945 |
|
DINANATH BANIA Vs. EMPEROR
|
March 27, 1945 |
|
DINKAR WASUDEO JOSHI Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
August 9, 1945 |
|
DISTRICT BOARD, THROUGH B PRAKASH NARAIN SAXENA Vs. KAILASH NATH KAPOOR
|
March 20, 1945 |
|
DISTRICT JUDGE OF ANANTAPUR Vs. KVVEMA REDDI (ADVOCATE)
|
January 8, 1945 |
|
DISTRICT LOCAL BOARD Vs. SHANTARAM RAJARAM
|
April 13, 1945 |
|
DIVAKARAN NAMBUDRIPAD Vs. KOODALUR MANAKKAL BRAHMADATHAN NAMBUDRIPAD
|
March 1, 1945 |
|
DIVI SESHACHARYULU Vs. DIVI LAKSHMINARAYANACHARYULU
|
September 21, 1945 |
|
DOORGA PROSAD CHAMARIA Vs. SECRETARY OF STATE
|
January 18, 1945 |
|
DORIK GOPE Vs. EMPEROR
|
September 20, 1945 |
|
DRONAMRAJU SESHAGIRI RAO Vs. GODITHI RAMMAYYA
|
February 22, 1945 |
|
DUGGEMPUDI RAMAKRISHNA REDDI, MINOR BY NEXT FRIEND AND MATERNAL GRANDFATHER GADEY PEDA VENKATA REDDY Vs. DUGGEMPUDI VEERAREDDI
|
September 6, 1945 |
|
DULHIN JAGTRAJ KUER Vs. SINGASAN PANDEY
|
March 21, 1945 |
|
DULHIN SUNDERBATI KUER Vs. SUKHDEO SINGH
|
April 18, 1945 |
|
DURAISWAMI REDDI Vs. ANGAPPA REDDI
|
March 9, 1945 |
|
DURGAN SINGH ALIAS ARJUN SINGH Vs. RAM SAHAI
|
January 26, 1945 |
|
DWARKA NATH SEN Vs. DHANOO GOPE
|
April 3, 1945 |
|
DWIJESH CHANDRA ROY Vs. NARESH CHANDRA GUPTA
|
July 20, 1945 |
|
E L EBRAHIM LEBBE MARIKAR Vs. AUSTIN DE MEL LTD
|
December 19, 1945 |
|
E M Vs. MUTHAPPA CHETTIAR VCOMMISSIONER OF INCOME-TAX, MADRAS
|
January 12, 1945 |
|
EKBAL AHMED ALIAS NISAR AHMED Vs. DRMAHAMMAD MAQSOOD ALIAS DRMOHMED MAQSOOD AHMED QURAISHI
|
January 17, 1945 |
|
EMPEROR Vs. GAJANAN KRISHNA YALGI
|
April 9, 1945 |
|
EMPEROR Vs. RUSTAM KARANJIA
|
August 10, 1945 |
|
EMPEROR Vs. AGKPATHAN
|
April 2, 1945 |
|
EMPEROR Vs. MAHADEO DEWOO
|
August 9, 1945 |
|
EMPEROR Vs. MAHOMED BASHIR
|
August 14, 1945 |
|
EMPEROR Vs. PURSHOTTAM TRIKAMDAS
|
October 10, 1945 |
|
EMPEROR Vs. NAUBAT
|
March 2, 1945 |
|
EMPEROR Vs. AKBAR
|
June 4, 1945 |
|
EMPEROR Vs. BHIMAPPA SAIBANNA TALWAR
|
March 29, 1945 |
|
EMPEROR Vs. BHAGWANDAS TULSIDAS
|
August 9, 1945 |
|
EMPEROR Vs. BHAGWANDAS TULSIDAS
|
August 20, 1945 |
|
EMPEROR Vs. KRISHNAJI LANDGE
|
January 17, 1945 |
|
EMPEROR Vs. BAJAJI APPAJI KOTE
|
January 16, 1945 |
|
EMPEROR Vs. BAJIRAO YAMANAPPA HATGAR
|
April 10, 1945 |
|
EMPEROR Vs. PURSHOTTAM HARJIVAN SHAH
|
November 20, 1945 |
|
EMPEROR Vs. RKKARANJIA
|
September 6, 1945 |
|
EMPEROR Vs. MORARJI PADAMSEY
|
September 12, 1945 |
|
EMPEROR Vs. NARHARI GANPATI BORKAR
|
July 24, 1945 |
|
EMPEROR Vs. MAREPPA NINGAPPA KAMBAR
|
November 20, 1945 |
|
EMPEROR Vs. KESRI CHAND
|
February 22, 1945 |
|
EMPEROR Vs. SHRI KISHAN
|
December 12, 1945 |
|
EMPEROR Vs. TUTI BABU
|
November 9, 1945 |
|
EMPEROR, THROUGH BACHAN LAL Vs. SUBEDAR SINGH
|
December 20, 1945 |
|
ENGLISH AND SCOTTISH JOINT CO-OPERATIVE WHOLESALE SOCIETY LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME-TAX, ASSAM
|
April 24, 1945 |
|
ETAKKANDI LAKSHMI AMMA Vs. THIRUMANGALATH CHATHU KURUP
|
January 31, 1945 |
|
FAKIRJI EDULJI BHARUCHA Vs. BOMANJI MUNCHERSHAW JHAVERI
|
July 11, 1945 |
|
FATEMA KHATUN W/O HAJI MOULVI ABDUL MOKIT Vs. HARAN BARUI
|
June 14, 1945 |
|
FATTAN Vs. EMPEROR
|
February 13, 1945 |
|
FIRANGI RAM MODI Vs. BASUDEO MODI
|
July 24, 1945 |
|
FIRM GANESH DAS RAM GOPAL Vs. JAMUNA DAS
|
April 26, 1945 |
|
FIRM JUGGILAL KAMLAPAT Vs. COLLECTOR OF BOMBAY
|
August 9, 1945 |
|
FIRM MATRUMALL SATNARAIN Vs. MTRAMI
|
April 26, 1945 |
|
FIRM PIRTHIRAJ GANESH DAS Vs. KISHUN LAL
|
December 11, 1945 |
|
FOZMAL BHUTAJI Vs. SHRIDHAR VITHAL
|
September 6, 1945 |
|
FREE PRESS OF INDIA (MADRAS) LTD Vs. JAMES FINLAY AND CO LTD
|
December 17, 1945 |
|
G F F FOULKES BY HIS AGENT T V MUTHUSWAMI IYER Vs. SALEM MUNICIPAL COUNCIL SALEM
|
July 30, 1945 |
|
G J SUBBARAYULU Vs. ARMANANNAMALAI CHETTIAR
|
March 1, 1945 |
|
G R SANE Vs. DSSONAVANE AND CO
|
January 18, 1945 |
|
GALLEY AND CO REPRESENTED BY THE PROPRIETOR G RANGANADHAM Vs. DATHI CHINA APPALASWAMI NAIDU
|
October 19, 1945 |
|
GANDA SINGH Vs. KUNDAN SINGH
|
January 29, 1945 |
|
GANESH POTEDAR Vs. EMPEROR
|
April 3, 1945 |
|
GANGADHAR SAHU Vs. EMPEROR
|
April 11, 1945 |
|
GANGADHARRAO GOPALRAO Vs. RAMCHANDRA
|
March 9, 1945 |
|
GARPATI CHINA BASAVA SATYANARAYANA Vs. HINDU RELIGIOUS ENDOWMENTSBOARD, REPRESENTED BY ITS PRESIDENT
|
January 30, 1945 |
|
GAURI LAL Vs. RAM LAL SHAW
|
December 20, 1945 |
|
GIRDHARI Vs. EMPEROR
|
March 2, 1945 |
|
GIRIJA NATH KUNDU Vs. AHAMADALI SARDAR
|
December 13, 1945 |
|
GIRJA SURI Vs. EMPEROR
|
August 8, 1945 |
|
GLOBE THEATRES LTD Vs. JUDGE OF SMALL CAUSE COURT
|
November 13, 1945 |
|
GLOBE THEATRES, LTD Vs. CHIEF JUDGE OF SMALL CAUSES COURT
|
November 13, 1945 |
|
GNANASOUNDARI Vs. NALLATHAMBI ALIAS JOKIAM JEBAMALAI
|
March 29, 1945 |
|
GOGAN RAM Vs. EMPEROR
|
October 30, 1945 |
|
GOKULDAS MOHANLAL MAHESARI Vs. NAMDEO TUKARAM
|
November 2, 1945 |
|
GOLA HO Vs. EMPEROR
|
May 1, 1945 |
|
GOLLA CHENCHURAMAYYA Vs. EMPEROR
|
October 9, 1945 |
|
GONJALADA BHOJARAJAPPA Vs. KORLAHALLI HALAPPA
|
December 11, 1945 |
|
GOPAL DASS Vs. ABDUL JABBER
|
December 20, 1945 |
|
GOPALASWAMI NAICK Vs. PROVINCE OF MADRAS THROUGH THE DISTRICT COLLECTOR OF RAMNAD AT MADURA,
|
April 17, 1945 |
|
GOPINATH BISWAS AND ON HIS DEATH, HARIPADA BISWAS Vs. MDNURUL ABSAR,AS MANAGER OF THE KHANPUR ESTATE
|
February 27, 1945 |
|
GOVERNMENT OF BOMBAY Vs. ABDUL WAHAB
|
September 17, 1945 |
|
GOVERNOR GENERAL IN COUNCIL Vs. PROVINCE OF MADRAS
|
January 21, 1945 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. LALA DEBI SAHAI
|
September 12, 1945 |
|
GOVIND DHONDO Vs. GODUBAI DHONDO
|
July 24, 1945 |
|
GOVINDRAO Vs. GANPATRAO RAGHOBAJI
|
September 5, 1945 |
|
GUDEMENTLA CHINA APPALARAJA Vs. KOTA VENKATASUBBA RAO
|
April 24, 1945 |
|
GUDEMETLA CHINA APPALARAJU Vs. KOTA VENKATA SUBBA RAO
|
August 24, 1945 |
|
GUDIVADA SATYARAO Vs. VEMPARALA VENKATARATNAM
|
August 9, 1945 |
|
GUDIVADA SURYANARAYANA Vs. TADIKONDA ALAVANDARARAO
|
August 7, 1945 |
|
GUDURU RAMARAYUDU Vs. MALLELA MANIKYA RAO
|
November 20, 1945 |
|
GULZARI LAL Vs. MANAGER, COURT OF WARDS OF BPARSHOTTAM NARAIN
|
December 12, 1945 |
|
GUNA DURGA PRASAD RAO Vs. DVKRISHNA RAO
|
September 7, 1945 |
|
GURU CHARAN DAS Vs. SMSORI DEI
|
April 12, 1945 |
|
GUTTOO MAL Vs. EMPEROR
|
December 11, 1945 |
|
H H THE PRINCE OF ARCOT ENDOWMENT, ADMINISTERED BY H H THE PRINCE OFARCOT NAWAB AZEEMJAH SIR GHULAM MUHAMMAD ALI KHAN BAHADUR, THROUGH HIS AUTHORISED AGENT KHAN BAHADUR AL HAJ GHULAM JEELANI QURAISHI SAHIB BAHADUR Vs. PARUNACHALAM PILLAI
|
January 8, 1945 |
|
HABIB AHMED Vs. MTKEOTI KUER
|
September 12, 1945 |
|
HADIBANDHU PADHAN Vs. EMPEROR
|
September 7, 1945 |
|
HAFASJI IBRAHIM Vs. MANGALGIRJI MATHURAGIRJI
|
February 21, 1945 |
|
HAFIZUDDIN MANDAL Vs. MAHIM CHANDRA GHOSH
|
May 15, 1945 |
|
HAFIZULLA LATIFF SAHA Vs. WAKF COMMITTEE
|
March 6, 1945 |
|
HANNO LAL Vs. BADRI DAS
|
March 29, 1945 |
|
HANUMAN BHAGAT Vs. BIMOLA PRASAD CHATTERJI
|
January 22, 1945 |
|
HARAGOPAL NANDY CHOWDHRY Vs. DEONITI PRASAD SINGH
|
February 23, 1945 |
|
HARENDRA CHANDRA BARORI Vs. EMPEROR
|
August 28, 1945 |
|
HARIA DUSADH Vs. EMPEROR
|
September 17, 1945 |
|
HARIBHAU S/O. GANPATRAO Vs. AJABRAO RAMJI INGALE
|
November 27, 1945 |
|
HARISH CHANDRA BAGLA Vs. EMPEROR
|
February 7, 1945 |
|
HAROLD WHITE Vs. KING
|
June 6, 1945 |
|
HASHMATULLA RAHATULLA Vs. EMPEROR
|
December 20, 1945 |
|
HEMENDRALAL ROY Vs. INDO SWISS TRADING CO LTD
|
May 3, 1945 |
|
HIMATLAL JASRAJ Vs. RUSTOMJI DASTUR
|
July 27, 1945 |
|
HIRA MILLS LTD CAWNPORE Vs. INCOME-TAX OFFICER CAWNPORE
|
January 3, 1945 |
|
HIRDAY SINGH Vs. EMPEROR
|
May 8, 1945 |
|
HIRDEY RAM Vs. EMPEROR
|
June 28, 1945 |
|
HRISHIKESH MUKHERJEE Vs. JAGADISH CHANDRA ROY CHOWDHURY
|
March 20, 1945 |
|
HUKUM CHAND MINOR THROUGH MANGAL SEN Vs. KASHI RAM
|
March 28, 1945 |
|
HYMAYUN REZA CHAUDHARY Vs. HARENDRA NATH DAS
|
April 24, 1945 |
|
IN RE : JOSIAH DECRUZ Vs. STATE
|
November 29, 1945 |
|
IN RE BADAR SHOE STORES Vs. STATE
|
February 8, 1945 |
|
IN RE: A PLEADER Vs. STATE
|
December 3, 1945 |
|
IN RE: A PLEADER Vs. STATE
|
January 15, 1945 |
|
IN RE: B L V RANGARAO Vs. STATE
|
January 17, 1945 |
|
IN RE: BHUPATIRAJU RAMARAJU Vs. STATE
|
July 26, 1945 |
|
IN RE: C RAMACHANDRA RAO Vs. STATE
|
October 26, 1945 |
|
IN RE: CAPTAIN HUGH MAY STOLLERY MUNDY, COMMANDING OFFICER Vs. STATE
|
March 20, 1945 |
|
IN RE: CHILUKURI ANTARVEDI SARMA Vs. STATE
|
March 22, 1945 |
|
IN RE: D NARASIMHA AIYAR Vs. STATE
|
November 23, 1945 |
|
IN RE: DECCAN COMMERCIAL BANK, LTD (IN LIQUIDATION); AGA MAHOMED KHALEEL SHIRODI (SINCE DECEASED) CYRIL GILL JOINT OFFICIAL LIQUIDATORS Vs. MOHAMED NAWAZ KHAN
|
November 2, 1945 |
|
IN RE: DEVATA TALIPULAMMA ALIAS MAHALAKSHMAMMA BY HER HUSBAND AND GENERAL POWER-OF-ATTORNEY HOLDER DEVATA KAMARAJU Vs. STATE
|
December 5, 1945 |
|
IN RE: DURAISWAMI KOUNDAN Vs. STATE
|
September 21, 1945 |
|
IN RE: ESWARDOSS KALIDOSS Vs. STATE
|
April 20, 1945 |
|
IN RE: GANGAVVA Vs. STATE
|
August 28, 1945 |
|
IN RE: GAZULA ANANDAPPA Vs. STATE
|
April 25, 1945 |
|
IN RE: GOLLA CHENCHURAMAYYA Vs. STATE
|
October 9, 1945 |
|
IN RE: JAMI KURMANNA Vs. STATE
|
February 8, 1945 |
|
IN RE: KANDIMALLA THIRUPELU Vs. STATE
|
March 29, 1945 |
|
IN RE: KAZA SATYANARAYANA Vs. STATE
|
November 1, 1945 |
|
IN RE: LABHAI ALIAS SHEIK ABDUL KHADIR Vs. STATE
|
August 3, 1945 |
|
IN RE: M K THIAGARAJA BHAGAVATHAR Vs. STATE
|
October 29, 1945 |
|
IN RE: MADIGA CHINNA OBIGADU ALIAS CHINNA MADIGODU Vs. STATE
|
July 18, 1945 |
|
IN RE: MANAGER, INDIAN EXPRESS Vs. STATE
|
March 22, 1945 |
|
IN RE: MARUDAI PILLAI P C 232 Vs. STATE
|
April 26, 1945 |
|
IN RE: MOGILA DORAISWAMI NAIDU Vs. STATE
|
January 17, 1945 |
|
IN RE: MUTHU NADAR Vs. STATE
|
January 18, 1945 |
|
IN RE: NATESA MUDALIAR Vs. STATE
|
January 17, 1945 |
|
IN RE: P A RAJU CHETTIAR Vs. STATE
|
October 17, 1945 |
|
IN RE: P LAKSHMIAH Vs. STATE
|
November 9, 1945 |
|
IN RE: PATCKAMATLA CHINNA SATHIRAJU Vs. STATE
|
December 20, 1945 |
|
IN RE: R RAMACHANDRAN Vs. STATE
|
January 25, 1945 |
|
IN RE: RAJAH K J V NAIDU Vs. STATE
|
November 14, 1945 |
|
IN RE: RAYALLA RAMAPPA Vs. STATE
|
November 12, 1945 |
|
IN RE: S DEVARAJA THARAKAN Vs. STATE
|
January 5, 1945 |
|
IN RE: S JESUDAS APPADURAI PILLAI Vs. STATE
|
January 24, 1945 |
|
IN RE: S R VIRARAGHAVA AIYANGAR Vs. STATE
|
October 26, 1945 |
|
IN RE: S RAMAKRISHNAN Vs. STATE
|
March 2, 1945 |
|
IN RE: S S VASAN ALIAS T S SRINIVASAN Vs. STATE
|
June 26, 1945 |
|
IN RE: SHA HANSRAJ ABAYACHAND (DECEASED) Vs. STATE
|
October 16, 1945 |
|
IN RE: SHANMUGHAM ALIAS MUTHUKARUPPAN Vs. STATE
|
April 9, 1945 |
|
IN RE: SUBBAI GOUNDAN Vs. STATE
|
January 19, 1945 |
|
IN RE: T S CHOCKALINGAM Vs. STATE
|
August 22, 1945 |
|
IN RE: T S SWAMINATHAN Vs. STATE
|
March 27, 1945 |
|
IN RE: T V SESHU IYER Vs. STATE
|
January 10, 1945 |
|
IN RE: TAMMINA MUTYALU Vs. STATE
|
August 3, 1945 |
|
IN RE: THAMBI IYENGAR Vs. STATE
|
October 26, 1945 |
|
IN RE: V PATTABI CHETTI Vs. STATE
|
March 5, 1945 |
|
IN RE: V R R SAMI AYYAR Vs. STATE
|
December 3, 1945 |
|
IN RE: VALMIGANATHAN Vs. STATE
|
October 30, 1945 |
|
IN RE: WAKF, PARAMATHI, KHAZHI MOHIUDDIN SHERIFF SAHIB, KHAZI OF PARAMATHI Vs. STATE
|
August 9, 1945 |
|
IN THE MATTER OF JYOTIRINDRA NARAYAN SINHA CHOWDHURY Vs. STATE
|
April 12, 1945 |
|
IN THE MATTER OF THE SHIP SIDI IFNI ANGEL SAAVEDRA RIOS, MASTER Vs. HIS MAJESTYS ATTORNEY GENERAL AND PROCTOR FOR GIBRALTAR
|
July 19, 1945 |
|
INDER KUER Vs. MT PIRTHIPAL KUER
|
May 7, 1945 |
|
INDERDEO PROSAD RAI Vs. DEONARAYAN MAHTON
|
November 9, 1945 |
|
INDO SWISS TRADING CO LTD Vs. HEMENDRA LAL ROY
|
August 6, 1945 |
|
INLAND REVENUE COMMISSIONERS Vs. NATIONAL ANTI-VIVISECTION SOCIETY
|
December 20, 1945 |
|
ISTAK KAMU MUSALMAN Vs. RANCHOD ZIPRU BHATE
|
October 12, 1945 |
|
JADAVBAI NARAYANDAS Vs. SHRIKISAN
|
June 27, 1945 |
|
JADO PRASAD Vs. JAMUNA PRASAD SINGH
|
November 23, 1945 |
|
JAGADEESAM PILLAI Vs. KUPPAMMAL
|
September 21, 1945 |
|
JAGANNATH MISRA Vs. RAM CHANDRA DEO
|
April 6, 1945 |
|
JAGANNATH SOWCAR Vs. SVSRIPATHIBABU NAIDU
|
March 8, 1945 |
|
JAGAT KISHORE PRASAD NARAIN SINGH Vs. SMTGIRJA KISHORI DEVI
|
January 17, 1945 |
|
JAGDISH Vs. EMPEROR
|
March 21, 1945 |
|
JAGDISH NARAIN Vs. NAWAB SAID AHMAD KHAN
|
December 2, 1945 |
|
JAGDISH NARAIN Vs. NAWAB SAID AHMED KHAN
|
December 12, 1945 |
|
JAGDISH PRASAD SINGH Vs. SALIGRAM LAL
|
March 27, 1945 |
|
JAINA MUHAMMAD SHERIFF MARACAIR Vs. OFFICIAL ASSIGNEE OF MADRAS
|
July 23, 1945 |
|
JAINAMBUKANNI AMMAL Vs. RUTHRAPATHY PILLAI
|
November 7, 1945 |
|
JAINTRI PRASAD Vs. CHANDRA SHEKHAR SHUKUL
|
September 24, 1945 |
|
JAMUNA PRASAD UPADHAYA Vs. BULAKI LAL PANDEY
|
February 19, 1945 |
|
JANAK SAHU Vs. RANCHI MUNICIPALITY
|
December 11, 1945 |
|
JANGLI MIAN Vs. EMPEROR
|
August 10, 1945 |
|
JANKIDAS MARWARI Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
|
December 11, 1945 |
|
JARBANDHAN Vs. EMPEROR
|
October 3, 1945 |
|
JATINDRA NATH ROY CHOWDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES NARENDRA NATH ROY CHOWDHURY Vs. HERAMBA CHANDRA ROY CHOWDHURY
|
January 11, 1945 |
|
JATRU PAHAN Vs. AMBIKAJIT PRASAD
|
September 20, 1945 |
|
JAYARABAI Vs. BINDO GANESH
|
December 13, 1945 |
|
JHAMAN MAHTON Vs. AMRIT MAHTON
|
February 22, 1945 |
|
JISUK RAM Vs. MSUBBA RAO
|
May 1, 1945 |
|
JITENDRA NATH SUR Vs. AMARENDRA NATH SUR
|
January 24, 1945 |
|
JOGENDRA LAL GHOSH Vs. MANIK LAL GHOSH
|
March 12, 1945 |
|
JONNADA SAYI Vs. JONNADA SUBBANNA
|
November 20, 1945 |
|
JOSEPH DARMANIN FOR THE FIRM C DARMANIN AND SON Vs. CARMEL MICALLEF FOR THE FIRM F MICALLEF AND SON
|
November 26, 1945 |
|
JOSEPH MELVILLE Vs. KING
|
November 21, 1945 |
|
JOTI PRASAD Vs. BABU BASDEO SAHAI BHARGAVA, ADVOCATE
|
October 11, 1945 |
|
JUDAH Vs. ISOLYNE SHROJBASHINI BOSE
|
March 1, 1945 |
|
JULURI VENKATARATNAM Vs. KOLLIPARA RAMAKOTAYYA
|
February 22, 1945 |
|
JUNG BAHADUR AHIR Vs. BANSROPAN SINGH
|
March 12, 1945 |
|
JYOTILAL MONDAL Vs. BIRUBALA DASI
|
February 27, 1945 |
|
K A KRISHNA Vs. INDO UNION ASSURANCE CO LTD
|
October 18, 1945 |
|
K APPA RAO Vs. GOPAL DOSS
|
July 23, 1945 |
|
K AR S T ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
November 9, 1945 |
|
K B DEBOO (DABOO) Vs. EMPEROR
|
May 25, 1945 |
|
K B MIAN FEROZ SHAH Vs. FIRM R S HIRA SINGH ATTAR SINGH
|
January 23, 1945 |
|
K B MOHAMMAD MAQSOOD ALI KHAN Vs. BHOSHIAR SINGH
|
January 8, 1945 |
|
K CHUNILAL SOWCAR Vs. KNSRINIVASA RAO
|
November 21, 1945 |
|
K JAGADEESA AYYAR Vs. BAVANAMBAL AMMAL
|
October 10, 1945 |
|
K RAMASUBRAMANIA MUDALIAR Vs. SALEM URBAN CO-OPERATIVE SOCIETY,LIMITED, REPRESENTED BY ITS SECRETARY
|
March 13, 1945 |
|
K VAIDYANATHA MUDALIAR Vs. MVEDACHALA MUDALIAR
|
July 27, 1945 |
|
KADIR BATHUMMAL Vs. MEERAL MELIAL AMMAL
|
February 16, 1945 |
|
KAILASH CHANDRA PRADHAN Vs. RAJANI KANTA PANDA
|
February 16, 1945 |
|
KAILASH NATH Vs. TULSHI RAM
|
November 1, 1945 |
|
KALESWARAR MILLS, LTD BY AGENT, A L A R KALAI RAJA CHETTIAR Vs. APGOVINDASWAMI NAICKER
|
August 22, 1945 |
|
KALI PRASAD Vs. GOVERNMENT OF BIHAR, THROUGH THE COLLECTOR OF MUZAFFARPUR
|
May 8, 1945 |
|
KALIANNA GOUNDAN Vs. SETTIA GOUNDAN
|
July 27, 1945 |
|
KALLAKURI VENKATESWARLU Vs. KALIDINDI NARAYANARAJU
|
November 22, 1945 |
|
KAMADA KUMAR CHATTERJEE Vs. HARAPADA BANERJI
|
March 29, 1945 |
|
KAMAKSHYA NARAIN SINGH Vs. TARA PRASAD BAKSHI
|
November 14, 1945 |
|
KAMAKSHYA NARAIN SINGH Vs. ARJUN LAL AGARWALA
|
May 8, 1945 |
|
KAMESHWAR SINGH SHARMA Vs. JAGDAMBI SINGH
|
May 1, 1945 |
|
KAMTA CHAUDHARY Vs. LAL CHANDRA MOOL PRATAP BAHADUR PAL
|
April 5, 1945 |
|
KANAGALA DHARMA RAO Vs. KADIYALA VEERIAH
|
January 23, 1945 |
|
KANDADAI NARASIMHACHARIAR Vs. RAGHAVA PADAYACHI
|
April 19, 1945 |
|
KANDIA GOUNDAN Vs. PALANI GOUNDAN
|
March 20, 1945 |
|
KANDUKURI CHELLAMMA ALIAS MANGAMMA Vs. SRI RANGANILAYAM RAMAKRISHNARAO
|
October 24, 1945 |
|
KANGAYAM V V R BANK BY MANAGING PARTNER AND AGENT VALLIAPPA CHETTIAR Vs. KARUPPA GOUNDAN
|
February 7, 1945 |
|
KANKANADI BAIDARLE GARADI BHANDARAM REPRESENTED BY ITS MANAGER M AITHAPPA SUVARNA Vs. KTHANIAPPA
|
March 13, 1945 |
|
KANUPARTHI GANGI REDDI Vs. LIQUIDATOR OF UTUKUR CO-OPERATIVE SOCIETY (IN LIQUIDATION) BEING THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 27, 1945 |
|
KAPILDEO PANDEY Vs. EMPEROR
|
February 5, 1945 |
|
KARANAMURTHI THEVAR Vs. RAMANATHA THEVAR
|
December 3, 1945 |
|
KARATHIGUNDI KESHAVA BHATTA Vs. SUNNANGULI KRISHNA BHATTA
|
November 9, 1945 |
|
KARU SINGH Vs. NATHUNI LAL
|
December 7, 1945 |
|
KARUNAPEJJALAGE BILINDI Vs. WELLAWA ATTADASSI THERO
|
November 19, 1945 |
|
KARUPPASWAMI Vs. MRSPAIBRAHIM (DECEASED)
|
August 6, 1945 |
|
KAVILPURA EZHUVAN MUTHU S SON CHATHUNNI Vs. PATHIYIL RUGMINI AMMA S SON APPUKUTTAN NAIR
|
January 11, 1945 |
|
KAZA RAMAKOTAYYA Vs. NIMMAGADDA SITHARAMASWAMI, MINOR BY MOTHER AND GUARDIAN MAHALAKSHMAMMA
|
December 17, 1945 |
|
KEDAR NATH SAHU Vs. PARSIDH SINGH
|
January 24, 1945 |
|
KESAR CHAND Vs. UTTAM CHAND
|
April 30, 1945 |
|
KESHAB CHANDRA PAL Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
|
January 3, 1945 |
|
KESHAV RAMCHANDRA Vs. MUNICIPAL BOROUGH, JALGAON
|
February 22, 1945 |
|
KHAN BAHADUR CHOWAKKARAN KELOTH MAMMAD KEYI SAHIB, KARNAVAN ANDMANAGER OF HIS TARWAD AT TELLICHERRY Vs. CANNANORE MUNICIPAL COUNCIL THROUGH COMMISSIONER (EXECUTIVE AUTHORITY), MUNICIPAL OFFICE
|
January 18, 1945 |
|
KHEALI RAI Vs. RAMPHAL KAMKAR
|
November 26, 1945 |
|
KHUN KHUN CHAUBE Vs. MAHABIR CHAUBE
|
April 18, 1945 |
|
KHUSHAL CHAND BHAGCHAND Vs. TRIMBAK RAMCHANDRA
|
November 22, 1945 |
|
KILLICK NIXON AND CO Vs. COMMISSIONER OF INCOME-TAX
|
March 28, 1945 |
|
KIRPA SHANKER Vs. BRAHMANAND
|
March 14, 1945 |
|
KIRTILAL JIVABHAI Vs. CHUNILAL MANILAL
|
April 12, 1945 |
|
KISHEN LAL Vs. BPREDUMAN KISHEN SINGH
|
October 12, 1945 |
|
KISHUN PRASAD Vs. HARDWAR SINGH
|
September 18, 1945 |
|
KOLANGARAKANDI MOOZHIPURATH GOPALAN Vs. MARUTHIYOTT VEETTIL SANKARAN NAIR
|
January 3, 1945 |
|
KOLIMI MAHABUB SAHIB Vs. SRI SIDHESWARASWAMI TEMPLE AT DEVALAMPETA
|
July 10, 1945 |
|
KOLLURI SUBBA RAO Vs. GURRAM VIRASWAMI
|
August 9, 1945 |
|
KOMALSING KUWARSING Vs. KRISHNABAI
|
July 3, 1945 |
|
KOMANCHERI TARWAD KARNAVAN CHATHU NAYAR Vs. VENGALIL KJANAKI AMMA
|
November 2, 1945 |
|
KOMPELLA YEGNANARAYANA SOMAYAJULU Vs. AKELLA SUBBARAYUDU
|
February 27, 1945 |
|
KONDAMURI AKKAMMA Vs. BHUVANAVAIDIYALA PICHAMMA
|
April 20, 1945 |
|
KONJETI KOTAYYA Vs. KONJETI ANNAPURNAMMA
|
January 2, 1945 |
|
KONNOTH MEENAKSHI AMMA Vs. PROVINCE OF MADRAS, THROUGH COLLECTOR OF SOUTH KANARA
|
August 24, 1945 |
|
KOSURI GOPALARAYADU Vs. ADUSUMILLI GOPALAKRISHNAYYA
|
January 23, 1945 |
|
KOTHANDARAMA MUDALY Vs. DHARMALINGA MUDALY
|
January 22, 1945 |
|
KOVVURU LAKSHMIPATHIRAJU Vs. JAGANI VENKATASWAMI
|
November 9, 1945 |
|
KR SHUSHILENDRA PAL SINGH Vs. BKAILASH CHAND BHARGAVA
|
March 26, 1945 |
|
KRISHAN CHANDRA Vs. EMPEROR
|
April 16, 1945 |
|
KRISHNA DAYAL Vs. EMPEROR
|
June 13, 1945 |
|
KRISHNA SONABA ZADE Vs. UDHAORAO HANUMANTRAO PERKI
|
December 14, 1945 |
|
KULA CHANDRA DUTT Vs. EMPEROR
|
January 30, 1945 |
|
KUMANCHAND Vs. EMPEROR
|
August 27, 1945 |
|
KUMAR PRAMATHA NATH ROY Vs. PRATIVA NATH ROY
|
August 28, 1945 |
|
KUMARIAH NAICKER AND SIX ORS Vs. CHINNA NAICKER
|
August 2, 1945 |
|
KUNNATAN VITTIL CHANDU KUTTY NAYAR Vs. KARAYAT GOPALAN NAYAR
|
March 22, 1945 |
|
KUNWAR RAJENDRA BAHADUR SINGH Vs. KUNWAR DALIP SINGH
|
March 19, 1945 |
|
KUPPAMMAL Vs. RUKMANI AMMAL
|
September 19, 1945 |
|
KUPPUSWAMI PILLAI Vs. TAJ FRAKSHA THAIKKAL ESTATE BY ITS MANAGING TRUSTEE KATHEEB MKNOOR SHERIFF
|
December 17, 1945 |
|
KURALLA SURYANARAYANA Vs. AKUMURI PURNACHANDRA ROW
|
August 27, 1945 |
|
KWAKU MENSAH Vs. KING
|
October 11, 1945 |
|
L BASANT LAL Vs. LALTA PRASAD
|
October 31, 1945 |
|
L BHAGWAT SARUP Vs. EMPEROR
|
January 2, 1945 |
|
L JAGGA RAO Vs. EMPEROR
|
August 27, 1945 |
|
LADHURAM MANORMAL Vs. CHIMNIRAM DONGARDAS
|
December 14, 1945 |
|
LADY DINBAI PETIT Vs. MSNORONHA
|
March 27, 1945 |
|
LADY DINBAI PETIT Vs. MSNORONHA
|
October 14, 1945 |
|
LAKSHMAN PRASAD Vs. JOHN
|
March 1, 1945 |
|
LAKSHMI CHAND Vs. SETH BHAWANI SHANKER
|
April 5, 1945 |
|
LAKSHMI PRAPANNACHARI Vs. SATRUHANA CHARI
|
December 6, 1945 |
|
LAL BEHARI KURMI Vs. MAHADEO SINGH
|
January 30, 1945 |
|
LAL MOHAN MAHANTY Vs. ONKAR MALL MARWARI
|
August 6, 1945 |
|
LALA MATHUR PRASAD Vs. PITAMBAR SINGH
|
January 19, 1945 |
|
LALA PUNNALAL Vs. KASTURICHAND RAMAJI
|
September 17, 1945 |
|
LALA RAM KUMAR Vs. KISHORI LAL
|
September 27, 1945 |
|
LAND ACQUISITION OFFICER Vs. JIVANLAL
|
March 20, 1945 |
|
LAND ACQUISITION OFFICER Vs. JAMNABAI
|
March 28, 1945 |
|
LAXMAN GOVIND Vs. BHUT ASHTE CO-OPERATIVE CREDIT SOCIETY
|
December 17, 1945 |
|
LAXMIKANT SHRIPAT BHANDARE Vs. CRGERRARD
|
August 29, 1945 |
|
LINGAPPA GOUNDAN Vs. RAMASWAMI GOUNDAN
|
March 28, 1945 |
|
LOKNATH SINGH Vs. CHHOTAN BARHI
|
April 23, 1945 |
|
LOLA JAIRAM DAS Vs. EMPEROR
|
February 5, 1945 |
|
LONKARAN MULTANCHAND Vs. EMPEROR
|
November 21, 1945 |
|
LOUIS DREYFUS AND CO LTD BY ITS THEN MANAGER RICHARD HOWARD POLLARD AND THE PRESENT MANAGER JOHN GREENWOOD Vs. SOUTH ARCOT GROUNDNUT MARKET COMMITTEE BY ITS PRESIDENT, ALAKSHMINARAYANA REDDIAR
|
February 27, 1945 |
|
LYALLPUR BANK LTD Vs. RAMJI DAS (DECEASED) THROUGH HIS SONS
|
January 18, 1945 |
|
M A NARAYANASWAMI NATTAR Vs. MKMANICKA NATTAR
|
September 20, 1945 |
|
M A P PALANICHAMI NADAR Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL, REPRESENTED BY THE GENERAL MANAGER, SOUTH INDIAN RAILWAY
|
September 14, 1945 |
|
M LIAQAT HUSAIN Vs. VINAY PRAKASH
|
April 12, 1945 |
|
M M P L PALANIAPPA CHETTIAR Vs. VNSRAMASWAMI NAIDU
|
August 10, 1945 |
|
M PALANIAPPA CHETTIAR Vs. NARAYANAN CHETTIAR
|
December 10, 1945 |
|
M PERUMAL CHETTIAR Vs. AVULA KOTAYYA
|
October 12, 1945 |
|
M RAM NARAIN Vs. MUKAT BEHARI LAL
|
January 23, 1945 |
|
M T PANKAJAMMAL Vs. MTPARTHASARATHY AIYANGAR
|
September 14, 1945 |
|
M Y A A NACHIAPPA CHETTIAR Vs. MYAAMUTHU KARUPPAN CHETTIAR
|
December 18, 1945 |
|
MADAN THEATRES LTD Vs. DINSHAW AND CO, BANKERS LTD
|
July 18, 1945 |
|
MADAR Vs. TIRATH RAJ
|
January 31, 1945 |
|
MADDELA YENADI Vs. MADDELA RAMALAKSHUAMMA
|
October 23, 1945 |
|
MADHAVRAO RAGHAVENDRA Vs. RAGHAVENDRARAO
|
July 31, 1945 |
|
MADHO PRASAD Vs. KANHAIYA LAL
|
January 15, 1945 |
|
MADIRAZU ZOGA RAO Vs. BOMMADEVARA VENKATAKRISHNAYYA NAIDU
|
October 16, 1945 |
|
MADRAS AND SOUTHERN MAHRATTA RAILWAY BY ITS GENERAL MANAGER Vs. PADMANABHUNI CHINA NAGIAH AND COMPANY REPRESENTED BY ITS MANAGING PARTNER CHEEDELLA SUBBA RAO
|
September 19, 1945 |
|
MAGANTI VENKATASWAMI NAIDU Vs. ANNAPAREDDI NAGIREDDI ALIAS MUTYALU REDDI
|
March 6, 1945 |
|
MAHABIR CHOUDHURI Vs. JADUNANDAN PRASAD SINGH
|
March 23, 1945 |
|
MAHABIR SAHU Vs. EMPEROR
|
December 4, 1945 |
|
MAHADEO AGRAHRI Vs. DHAUNKAL MAL
|
December 11, 1945 |
|
MAHADEO LAL Vs. PRATAP UDAYNATH SAH DEO
|
December 20, 1945 |
|
MAHADEO PRASAD JAYASWAL Vs. EMPEROR
|
October 11, 1945 |
|
MAHANARAIN Vs. EMPEROR
|
January 19, 1945 |
|
MAHANTH RAMSAROOP DASS Vs. RAMRACHHAYA PRASAD SINGH ALIAS HARANGI SINGH
|
January 23, 1945 |
|
MAHARAJ SINGH Vs. EMPEROR
|
January 25, 1945 |
|
MAHARAJA GURU MAHADEOASHRAM PRASAD SAHI BAHADUR Vs. PARIKHA CHAUDHRI
|
March 20, 1945 |
|
MAHARAJA OF PITHAPURAM Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
February 26, 1945 |
|
MAHARAJA SRI PATESHWARI PRASAD SINGH Vs. ABDUL KARIM
|
August 21, 1945 |
|
MAHBUB SHAH Vs. EMPEROR
|
January 31, 1945 |
|
MAHIDHAR ROY Vs. BANSIDHAR ROY
|
March 27, 1945 |
|
MAHOMMAD ISACK ALIAS PAPA SAHEB Vs. DODDAPANENI SREERAMALU
|
December 13, 1945 |
|
MAJOR MISTRI Vs. MTBINDA DEBI
|
February 20, 1945 |
|
MAKINENI VIRAYYA Vs. MADAMANCHI BAPAYYA
|
April 27, 1945 |
|
MAKKHAN Vs. EMPEROR
|
February 13, 1945 |
|
MALAK KHAN Vs. EMPEROR
|
July 3, 1945 |
|
MALKHAN SINGH Vs. EMPEROR
|
January 22, 1945 |
|
MALLADI SEETHA RAMA SASTRI Vs. MALLALA SOBHANACHALAPATHI RAO
|
April 12, 1945 |
|
MAMAND Vs. EMPEROR
|
October 30, 1945 |
|
MANDHATA JHA Vs. MUNI LAL THAKUR
|
March 5, 1945 |
|
MANIK MOLLA Vs. EMPEROR
|
April 16, 1945 |
|
MANILAL BHAICHAND Vs. MOHANLAL MAGANLAL
|
January 19, 1945 |
|
MANILAL MOTIRAM MEHTA Vs. NATWARLAL GOKALDAS SHAH
|
November 29, 1945 |
|
MANILAL RATANCHAND SHAH Vs. NANUBHAI JESINGBHAI
|
December 6, 1945 |
|
MANINDRA CHANDRA LALA Vs. MAHALUXMI BANK LIMITED
|
February 5, 1945 |
|
MANINDRA KUMAR DE Vs. SATISH CHANDRA DE
|
April 16, 1945 |
|
MANOHAR LALL Vs. EMPEROR
|
May 25, 1945 |
|
MANOHAR SINGH Vs. EMPEROR
|
May 22, 1945 |
|
MAREPPA NINGAPPA KAMBAR Vs. EMPEROR
|
November 20, 1945 |
|
MARIAMBAI Vs. ABDUL HAMID SULEMAN
|
July 3, 1945 |
|
MAROTI RAGHOBA Vs. MAHADEO CHINDHU
|
December 11, 1945 |
|
MATHURA PRASAD Vs. EMPEROR
|
August 22, 1945 |
|
MATHURA RAI Vs. MTMARACHOO KUER
|
September 3, 1945 |
|
MATILDAS BISHOP Vs. SUZAN ANTHONY MILLARD
|
April 3, 1945 |
|
MATTAPALLI RAJU Vs. CHALLA VENKATA RAGHAVAYYA
|
January 9, 1945 |
|
MD AZIM Vs. MDSULTAN
|
May 17, 1945 |
|
MEGH SINGH Vs. SURAJPAL SINGH
|
September 24, 1945 |
|
MEKKILERI KOPPIRICHI (SINCE DECEASED) Vs. UPPOONNI THATTARI KUNHI RAMAR
|
September 17, 1945 |
|
MERLA VEERAMMA, ZAMINDARINI VELANGI, REPRESENTED BY GENERAL POWER-OF- ATTORNEY HOLDER, N RAMAYYA Vs. VILLURY RAMANNA
|
December 12, 1945 |
|
MESSRS KHEMJI WALJI AND CO Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
August 15, 1945 |
|
MESSRS SIDDIQUE AND CO Vs. MESSRS UTOOMAL AND ASSUDAMAL CO
|
November 13, 1945 |
|
MIDNAPORE ZAMINDARY CO LTD Vs. KUMAR NARENDRA NATH ROY
|
May 7, 1945 |
|
MINOR RAMALINGAM REPRESENTED BY NEXT FRIEND SOMU PILLAI Vs. MINORVENKATACHALAM REPRESENTED BY COURT GUARDIAN MRTRVENKATARAMA AYYAR
|
March 13, 1945 |
|
MINOR RAMASWAMI SENNANDAR BY GUARDIAN DANDAYUTHAPANI SENNANDAR Vs. MINOR MURUGAYYA KATTAVETTI REPRESENTED BY THE NEXT FRIEND SUNDARATHAMMAL
|
January 2, 1945 |
|
MIR HUSSAIN ALI Vs. MIR BAQUIR ALI
|
July 31, 1945 |
|
MIRTUNJAY SINGH Vs. JUGA URAON
|
March 28, 1945 |
|
MIRZA NAJM EFFINDI Vs. FIRM KOHINOOR FOOTWEAR CO
|
September 25, 1945 |
|
MISS REBECCA MONDAL Vs. EMPEROR
|
April 11, 1945 |
|
MOHAMAD ALI Vs. KARJI KONDHO RAYAGURU
|
January 31, 1945 |
|
MOHAMED SUGAL ESA MAMASAN RER ALALAH Vs. KING
|
July 31, 1945 |
|
MOHAMMAD ABDUL GANI FAKIR Vs. MTKULSAN NESSA BIBI
|
January 25, 1945 |
|
MOHAMMAD ALI KHAN Vs. AHMAD ALI KHAN
|
May 11, 1945 |
|
MOHAMMAD BHAI Vs. WAZIRBI W/O. USMANBHAI
|
October 4, 1945 |
|
MOHAMMAD HAFIZ ULLAH Vs. UNITED PROVINCES
|
January 11, 1945 |
|
MOHAMMAD HUSAIN KHAN Vs. MUSTAFA HUSAIN KHAN
|
April 17, 1945 |
|
MOHAMMAD HUSSAIN Vs. EMPEROR
|
July 19, 1945 |
|
MOHAMMAD SULAIMAN KHAN Vs. MOHAMMAD RAHIMDAD KHAN
|
October 2, 1945 |
|
MOHAMMAD YUNUS Vs. BISHUNATH SINGH
|
September 17, 1945 |
|
MOHANLAL CHHAGANLAL SHAH Vs. BISSESARLAL CHIRAWALLA
|
October 4, 1945 |
|
MOHD MOHSIN Vs. MOHDMOHTASHIN
|
March 16, 1945 |
|
MOKTARALI Vs. EMPEROR
|
February 1, 1945 |
|
MON MOHAN ROY Vs. SANTI LOCHAN ROY
|
February 15, 1945 |
|
MOOLCHAND JOTHAJEE Vs. RASHID JAMSHED SONS AND CO, BY ITS PROPRIETOR, SRAHESTANI
|
December 18, 1945 |
|
MOTILAL SARUPCHAND Vs. SHAMSUNDAR RADHAKISAN
|
November 22, 1945 |
|
MOTILAL SHIVNARAYAN Vs. VISHWANATH WAMAN THAKUR
|
December 14, 1945 |
|
MRINMAYEE RAY Vs. SREEPATI CHARAN DAS
|
September 7, 1945 |
|
MRITUNJAY PRASAD SITALA PRASAD Vs. DISTRICT COUNCIL
|
October 18, 1945 |
|
MRS E C VAS Vs. MISS JOSEPHINE HILDA LOBO
|
April 11, 1945 |
|
MST. CHANDRABHAGABAI W/O. SAMPAT GATHE Vs. RAMCHANDRA SAMPAT GATHE
|
October 10, 1945 |
|
MT ABBASUNNISA Vs. MTNISAR FATMA
|
May 11, 1945 |
|
MT AISHA BEGAM Vs. MTKUNDAN JAN
|
January 29, 1945 |
|
MT CHAULI Vs. MTMEGHOO
|
February 21, 1945 |
|
MT JAMNA KUNWAR Vs. LAL BAHADUR
|
October 4, 1945 |
|
MT KHATOON BEGAM Vs. SAGHIR HUSAIN KHAN
|
May 11, 1945 |
|
MT MOONDARI Vs. SANKATHA
|
October 8, 1945 |
|
MT MUNNA TEWARAIN Vs. AJODHYA PRASAD SINGH
|
March 7, 1945 |
|
MT NASIBAN Vs. SURENDRA NATH KARAN DEO
|
May 2, 1945 |
|
MT RAGHBIRI Vs. LAKHPAT SINGH
|
May 11, 1945 |
|
MT RAMJHARI KUER Vs. DEYANAND SINGH
|
October 25, 1945 |
|
MT SUKHIA Vs. PTKIRPA RAM
|
March 2, 1945 |
|
MT SUNDER Vs. KANDHAYIA LAL
|
November 1, 1945 |
|
MT SURAJ BAHU AND AFTER HER DEATH MT MANGAL BAHU Vs. JAITLYAND COTHROUGH KESARI NARAIN
|
October 26, 1945 |
|
MT SURAJBANSI KUER Vs. MTLARHO KUAR
|
November 27, 1945 |
|
MT SURJA Vs. AZIZ ULLAH
|
January 22, 1945 |
|
MT UMMATUL RAHMAN Vs. SRI RAM
|
March 16, 1945 |
|
MT UMMATUNNISSA BIBI Vs. SHIEKH JUMMAI
|
August 27, 1945 |
|
MTT AR S AR ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
January 12, 1945 |
|
MUHAMMAD IMDAD ULLAH Vs. MTBISHMILLAH ALIAS HALIMAN BIBI
|
November 12, 1945 |
|
MUHAMMADHU MAMOONA LABBAI Vs. CRAMANATHA PILLAI
|
October 24, 1945 |
|
MULLA MADINA SAHEB Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
|
September 20, 1945 |
|
MUNICIPAL BOARD Vs. MOHDZAKI
|
April 23, 1945 |
|
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. HARATOSH GHOSH
|
April 24, 1945 |
|
MUNICIPAL COUNCIL OF VIZAGAPATAM REPRESENTED BY ITS COMMISSIONER Vs. VYRICHERLA CHENDRAMANI PATTAMAHADEVI, ZAMINDARINI OF CHEMUDU
|
November 13, 1945 |
|
MUNNA LAL Vs. CHUNNI LAL
|
May 11, 1945 |
|
MUNUSWAMI PILLAI Vs. DORAIKANNU AMMAL
|
July 27, 1945 |
|
MUSALI AMMAL Vs. KECHELLAPERUMAL MUDALIAR
|
April 25, 1945 |
|
MUTHU KONAR Vs. DMAHALINGAM PILLAI
|
January 26, 1945 |
|
MYLAVARAM ADISUBBAYYA Vs. PANCHANGAM SUBBA SASTRY
|
September 17, 1945 |
|
MYNENI PUNDARIKAKSHAYYA Vs. KONDAMUDI SREERAMULU
|
August 21, 1945 |
|
N MUHAMMAD HUSSAIN SAHIB Vs. SELAMBUKARA ABDUL GAFFOOR SAHIB
|
February 14, 1945 |
|
N P KRISHNA AYYAR Vs. SUDALAIMUTHU PILLAI
|
January 4, 1945 |
|
NACHARAMMAL Vs. VEERAPPA CHETTIAR
|
March 7, 1945 |
|
NACHARAMMAL Vs. VEERAPPA CHETTIAR
|
December 17, 1945 |
|
NAGANNA NAIDU Vs. VENKATRAYALU NAIDU
|
July 30, 1945 |
|
NAGAPPA BALAPPA BASTWAD Vs. RAMCHANDRA GUNDO
|
August 28, 1945 |
|
NAGARATNAM PILLAI Vs. KAMALATHAMMAL
|
February 16, 1945 |
|
NAGARCHAND GOENKA Vs. SURENDRA NATH SARKAR
|
August 7, 1945 |
|
NAINI TAL HOTEL CO LTD Vs. MUNICIPAL BOARD
|
November 23, 1945 |
|
NAJIMAN NISSA BEGUM Vs. SERAJUDDIN AHMED KHAN
|
May 15, 1945 |
|
NAKUL CHANDRA GHOSE Vs. SHYAMAPADA GHOSE
|
May 4, 1945 |
|
NALLA GOUNDAR Vs. KRISHNASWAMI NAICKER
|
April 4, 1945 |
|
NALLA RAMUDAMMA Vs. NALLA KASI NAIDU
|
March 13, 1945 |
|
NALLURI RANGACHARYULU Vs. KONDAMADUGULA VAJJALA REDDI
|
September 19, 1945 |
|
NAMDEO GOVIND Vs. SHRIHARI LAXMAN
|
October 29, 1945 |
|
NANAMIYAN UMARBHAI Vs. LAND ACQUISITION OFFICER
|
February 28, 1945 |
|
NANJAPPA GOUNDAN Vs. SREERANGA CHETTIAR
|
March 22, 1945 |
|
NARAHARI RAMANAMMA Vs. OFFICIAL RECEIVER OF KISTNA
|
December 6, 1945 |
|
NARAIN DAS Vs. ALLA UDDIN KHAN
|
February 20, 1945 |
|
NARASINJI VANNECHAND FIRM Vs. SURYADEVARA NARASAYYA, SON OF NAGAYYA
|
January 29, 1945 |
|
NARAYAN RAMCHAND Vs. GOKULDAS BHOLADAS
|
October 19, 1945 |
|
NARAYANAN CHETTIAR Vs. KALIAPPA CHETTIAR
|
December 11, 1945 |
|
NARENDRA NATH SEN Vs. MAHASAY GANESH PRASAD RAY
|
December 4, 1945 |
|
NARSING PRASAD SINGH Vs. RAMCHARITAR SINGH
|
January 22, 1945 |
|
NARSINGH CHARAN DAS Vs. EMPEROR
|
April 18, 1945 |
|
NATHOO Vs. HORI LAL
|
January 26, 1945 |
|
NATHU DHOJU GHOLAP Vs. RAMCHAND BALCHAND
|
November 19, 1945 |
|
NATIONAL PETROLEUM CO LTD BOMBAY Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
March 26, 1945 |
|
NATTETI POLIAH Vs. ALAPATI MUNISWAMI CHETTY
|
July 27, 1945 |
|
NAYAR VARADA PILLAI Vs. GHULAM DASTAGIR
|
March 2, 1945 |
|
NAYUDU SIVAYYA Vs. YANDRATHI CHINNA VENKATAPPAYYA
|
March 9, 1945 |
|
NEDUMKANDATHIL KOYAKUTTY Vs. KUNHALI
|
September 19, 1945 |
|
NEELAM SURYANARAYANAMURTI NAIDU (MINOR) Vs. BOGGAVARAPU SATYANARAYANAMURTI
|
November 5, 1945 |
|
NEMATHANPATTI M M PL ANNADANA CHATRAM THROUGH ITS MANAGING TRUSTEE M M PL CHOKKALINGAM CHETTIAR Vs. PKPRMRAMAN CHETTIAR
|
September 12, 1945 |
|
NIADAR MAL Vs. RATI RAM
|
March 13, 1945 |
|
NIDAMARTI VENKATA NARASIMHAM Vs. POGAKU NAGOJIRAO
|
December 12, 1945 |
|
NINGAPPA AWWAPPA Vs. DANAPPA SHARNAPPA
|
November 13, 1945 |
|
NISAR AHMAD Vs. EMPEROR
|
March 14, 1945 |
|
NOONY SURYANARAYANAMURTHI, MINOR REPRESENTED BY NEXT FRIEND AND MATERNAL GRANDFATHER CHODE-CHINA PATTABHIRAMAYYA Vs. NOONY VEERRAIU
|
February 14, 1945 |
|
NUR MOHAMAD Vs. EMPEROR
|
July 10, 1945 |
|
NURUL HASAN Vs. MAHBUB BUX
|
April 4, 1945 |
|
OFFICIAL RECEIVER Vs. NEMINADHA MUDALIAR
|
January 11, 1945 |
|
OFFICIAL RECEIVER OF RAMNAD Vs. INCOME-TAX OFFICER, SPECIAL CIRCLE
|
January 5, 1945 |
|
OFFICIAL RECEIVER OF RAMNAD AT MADURA Vs. INCOME-TAX OFFICER
|
January 5, 1945 |
|
OFFICIAL RECEIVER OF SOUTH ARCOT Vs. KVMPKTALAGAPPA CHETTIAR
|
November 21, 1945 |
|
OFFICIAL RECEIVER OF SOUTH ARCOT, REPRESENTING SOMASUNDARAM CHETTIAR Vs. VRMKMMKULANDAIVELAN CHETTIAR
|
August 15, 1945 |
|
OFFICIAL RECEIVER OF VIZAGAPATAM (MANDAVILLI MOHANA RAO) Vs. BILLAPATI PEDA SURYANARAYANA
|
October 29, 1945 |
|
OFFICIAL RECEIVER, RAMNAD Vs. INCOME-TAX OFFICER, SPECIAL CIRCLE, KARAIKUDI
|
January 5, 1945 |
|
OLIVE FRENCH MARSH Vs. NORMAN LESLIE FITS MORNS MARSH
|
July 17, 1945 |
|
P M HUTHEESINGH AND SONS LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 20, 1945 |
|
P RAMDAS Vs. EMPEROR
|
April 10, 1945 |
|
P S B BOMMANNA CHETTIAR Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF SALEM
|
March 6, 1945 |
|
P V DAMODARA REDDI Vs. INDIAN NATIONAL AGENCIES, LIMITED
|
January 16, 1945 |
|
PALANI VANNAN Vs. KRISHNASWAMI KONAR
|
March 22, 1945 |
|
PALLADUGULA SURYANARAYANA Vs. SAMAYAMANTHULA NAGESWARA RAO
|
February 22, 1945 |
|
PALURU ADEMMA Vs. ACHALA PENCHELU REDDI
|
November 29, 1945 |
|
PANCHAYAT BOARD, AKUMELLA BY ITS PRESIDENT, CHILAKALA PEDDU ANKI REDDI Vs. DUBBA VENKATA REDDI
|
April 16, 1945 |
|
PANNI LAL Vs. ANANT SINGH
|
October 5, 1945 |
|
PAPER SALES LTD Vs. CHOKHANI BROS
|
November 2, 1945 |
|
PARASHURAM DETARAM SHAMDASANI Vs. EMPEROR
|
May 29, 1945 |
|
PARMOTHA NATH DAW Vs. HABU MIA
|
January 10, 1945 |
|
PARTAB BAWAJI JIVAJI Vs. BAI SURAJ
|
March 23, 1945 |
|
PATESHWARI PRASAD SINGH Vs. ABDUL KARIM
|
November 14, 1945 |
|
PATHI GUNDAPPA Vs. OFFICIAL RECEIVER
|
October 19, 1945 |
|
PATTIAM VEETTIL MONOKKI SANKARAM NAMBIAR Vs. KOTTAYAM BANK BY ITS OFFICIAL LIQUIDATOR
|
July 13, 1945 |
|
PAVAYAMMAL Vs. DISTRICT BOARD
|
April 27, 1945 |
|
PEAREY LAL Vs. SOLU GIR
|
March 6, 1945 |
|
PEAREY LAL Vs. PRITHI SINGH
|
March 13, 1945 |
|
PENUMATSA RANGARAJU Vs. SAIT DEVICHAND BHOOTAJI FIRM PARTNER SAIT SESHMULL KASTURJI
|
March 27, 1945 |
|
PEOPLE S OWN PROVIDENT AND GEN INSURANCE CO Vs. GURACHARYA
|
February 23, 1945 |
|
PERIYA AKKANDI CHETTY Vs. RETHINAGIRI CHETTY
|
February 9, 1945 |
|
PERIYANNAN KALADI Vs. RAMASWAMI PALLAVARAYAN
|
February 2, 1945 |
|
PHOENIX MILLS LTD Vs. MHDINSHAW AND CO
|
July 4, 1945 |
|
PIROJSHA BHICAJI Vs. DADABHAI KERSASJI
|
March 7, 1945 |
|
PIROJSHAH BHARUCHA Vs. HIRABAI BHARUCHA
|
March 19, 1945 |
|
PIRTAM SINGH Vs. JAGANNATH SARAWGI
|
December 7, 1945 |
|
PIRYA SHANKER Vs. MRADHE SHIAM
|
May 11, 1945 |
|
PL M CT M KRISHNAPPA CHETTIAR Vs. PLMCTMKASIVISWANATHAN CHETTIAR
|
January 3, 1945 |
|
PL SP N K NAGAPPA CHETTIAR Vs. MINOR SUBRAMANIAM ALIAS LAKSHMANAN CHETTIAR
|
March 7, 1945 |
|
POHKAR SINGH Vs. MULAIM SINGH
|
January 2, 1945 |
|
PONMUTIYAN PUTHIYA VEETTIL KUNHI RAMAN Vs. KALARIYATATH THAZHE VEETTIL KUNHI RAMAN
|
January 22, 1945 |
|
PONNUSWAMI CHETTIAR Vs. MARIAPPA PANNADY
|
December 21, 1945 |
|
POONA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 23, 1945 |
|
PR M RAMASWAMI CHETTIAR ALIAS PERIAKARUPPAN CHETTIAR Vs. MPLRMRAMASWAMI CHETTIAR
|
January 16, 1945 |
|
PRABHATSANG VAGHELA Vs. BHAGWATSANG JHALA
|
August 14, 1945 |
|
PRABHU MISSIR Vs. DOME MAHTO
|
April 23, 1945 |
|
PRADIP CHAUDHRY Vs. EMPEROR
|
September 14, 1945 |
|
PRANDHAN DAS Vs. PATAYET SAHEB PROMODE CHANDRA DEB
|
August 15, 1945 |
|
PRASANNA DEB RAIKAT Vs. TANJINA KHALAN
|
November 20, 1945 |
|
PREM SUKH GULGULIA Vs. HABIB ULLAH
|
February 27, 1945 |
|
PREMIER CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME-TAX
|
March 27, 1945 |
|
PREMSUKH DAS Vs. SATYANARAIN SINGH
|
April 3, 1945 |
|
PROVINCE OF BENGAL Vs. MIDNAPORE ZAMINDARI CO LTD
|
March 6, 1945 |
|
PROVINCE OF MADRAS Vs. CAGALIA KOTWALA AND CO LTD
|
August 6, 1945 |
|
PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. ASSAMMAKKITHANAKATH PUTHIYA NALAKATH MUHAMMAD ALIAS BAVA (SINCE DECEASED)
|
April 4, 1945 |
|
PROVINCIAL GOVERNMENT, C. P. & BERAR Vs. CHAMPALAL GULABCHAND AGARWAL
|
September 5, 1945 |
|
PUBLIC PROSECUTOR Vs. PINGALI MALLIKARJANA KOTA PANESWARA RAO
|
November 8, 1945 |
|
PUBLIC PROSECUTOR Vs. VENKADARI NAGA PULLIAH CHETTI
|
April 26, 1945 |
|
PUBLIC PROSECUTOR Vs. VADAKATTU VENKATA NARAYANA
|
July 10, 1945 |
|
PUBLIC PROSECUTOR Vs. SHEIK MASOOM
|
November 8, 1945 |
|
PUBLIC PROSECUTOR Vs. NARAYANA REDDY
|
January 23, 1945 |
|
PULAVARTHI VENKATA SUBBA RAO Vs. VALLURI JAGANNADHA RAO
|
December 18, 1945 |
|
PULIN BEHARI PAL Vs. ISWAR CHANDRA PAL FIRM
|
January 9, 1945 |
|
PUNIA MALLAH Vs. EMPEROR
|
August 13, 1945 |
|
PURAN MAHTON Vs. BHOGO MAHTON
|
September 18, 1945 |
|
PURANMAL Vs. EMPEROR
|
July 31, 1945 |
|
PURSHOTTAM DAMODAR Vs. ANANT MADHAV
|
December 17, 1945 |
|
PUTHENVEETTIL THALASSERI VEETTIL AMMU AMMA Vs. CHELAKUTTIYIL KUNNAPADI KALAN, KARNAVAN AND MANAGER OF HIS TAVAZHI
|
December 10, 1945 |
|
PUTHIYETATH MAYAN Vs. AMMINIKANDI KRISHNAN NAYAR
|
January 10, 1945 |
|
PUTHUKUZHI NEELAKANTAM NAMBISAN S SON KARNAVAN SANKARAN NAMBISAN Vs. KOOTTAL MANIKKAM DEVASWAM UTAMA MANIKKAM KERALAN THACHUTAYYA KAIMAL AVERGAL
|
October 8, 1945 |
|
R N KAPUR, PARTNER OF WRIGHT AND CO Vs. TRAVANCORE NATIONAL AND QUILON BANK, LIMITED (IN LIQUIDATION) BY OFFICIAL LIQUIDATOR
|
April 5, 1945 |
|
RACHAKONDA VENKATA VEERARAGHAVAYYA Vs. PINAPALA SREENIVASA RAO
|
February 19, 1945 |
|
RADHA BENODINI DEBI Vs. GAGAN CHANDRA BHATTACHARJEE
|
January 23, 1945 |
|
RADHA KISHAN Vs. DEVI DAS ALIAS DEVI RAM
|
February 19, 1945 |
|
RADHA MOHAN Vs. MRSJANE HILT
|
March 15, 1945 |
|
RAFIQA BEGAM Vs. AISHA BEGAM
|
January 29, 1945 |
|
RAGHUBAR DAYAL Vs. BIBI KULSUMUNNISSA
|
April 5, 1945 |
|
RAGHUBIR SAHU Vs. AJODHYA SAHU
|
April 18, 1945 |
|
RAGHUBIR SINGH Vs. EMPEROR
|
September 12, 1945 |
|
RAGHUNANDAN SAHU Vs. BADRI PANDEY
|
March 6, 1945 |
|
RAGI DURGAMBA Vs. SRI LAKSHMINARASIMHASWAMY RICE FACTORY, REPRESENTED BY ITS MANAGING PARTNER RAO BAHADUR TJALAIAH
|
December 5, 1945 |
|
RAHIMUDDIN AHMED Vs. UMESH CHANDRA ROY
|
January 11, 1945 |
|
RAI JOGENDRA CHANDRA GHOSH BAHADUR Vs. BHAWANI CHARAN LAW
|
May 25, 1945 |
|
RAJA BOMMADEVARA NAGANNA NAIDU BAHADUR ZAMINDAR GARU Vs. RAJA BOMMADEVARA VENKATRAYULU NAIDU BAHADUR ZAMINDAR GARU
|
July 30, 1945 |
|
RAJA KAMAKSHYA NARAIN SINGH Vs. BHURAMULL
|
January 11, 1945 |
|
RAJA MOHAN BIKRAM SHAH ALIAS RAM RAJA Vs. DEONARAIN MAHTO
|
March 22, 1945 |
|
RAJAH SAHEB MOHARBON DOSTAN SRI RAJA RAO VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR GARU, MAHARAJAH OF PITHAPURAM Vs. KUNJAM KONAYYA
|
September 11, 1945 |
|
RAJAM ALIAS RUKMINI AMMAL Vs. PARAMESWARA AYYAR
|
February 28, 1945 |
|
RAJAMAYYER ALIAS SUBRAMANIA IYER Vs. VENKATASUBBA IYER
|
March 20, 1945 |
|
RAJANI KANTA DAS, ON HIS DEATH, GOLAP SUNDARI DASI Vs. NIRMAL CHANDRA DAS
|
June 15, 1945 |
|
RAJAYYA NANDIAR Vs. LAXMANA AYYAR
|
March 20, 1945 |
|
RAJRUP RAI Vs. SHEO SHANKAR RAI
|
January 24, 1945 |
|
RAM BABU Vs. EMPEROR
|
December 12, 1945 |
|
RAM BUJHAWAN SINGH Vs. RAM RANVIJOY PRASAD SINGH
|
April 26, 1945 |
|
RAM CHARAN LAL Vs. SRI NARSINGHJI MAHRAJ
|
September 26, 1945 |
|
RAM CHARAN RAI Vs. EMPEROR
|
October 8, 1945 |
|
RAM DAS Vs. EMPEROR
|
March 26, 1945 |
|
RAM DULAREY Vs. RAM LAL
|
November 6, 1945 |
|
RAM KALA Vs. EMPEROR
|
June 7, 1945 |
|
RAM LAL BECHAIRAM Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1945 |
|
RAM NATH Vs. BHAGWATI PRASAD
|
April 16, 1945 |
|
RAM PRASAD Vs. BISHAMBHAR SINGH
|
November 9, 1945 |
|
RAM RAJ CHAUDHURY Vs. EMPEROR
|
July 26, 1945 |
|
RAM RAKHAN Vs. MAHANT GOVIND DAS
|
February 7, 1945 |
|
RAM RANBIJOY PRASAD SINGH Vs. BADRI UPADHYA
|
May 8, 1945 |
|
RAM RATTAN Vs. PARMA NAND
|
December 17, 1945 |
|
RAMABHAKTHULA RAMAYYA Vs. CHITTOOR DISTRICT CO-OPERATIVE DEPUTY REGISTRAR AND LIQUIDATOR OF CO-OPERATIVE SOCIETIES
|
April 17, 1945 |
|
RAMACHANDRA PRABHU Vs. MAHADEVI ALIAS KUNHI THAMBURATTI STYLED AS MANAVIYATHAN VALIA THAMBURATTI OF KOZHIKKOT AMBADI KOVILAGAM
|
August 2, 1945 |
|
RAMANATHA MANNADIAR Vs. TKRAMASWAMI IYER
|
March 16, 1945 |
|
RAMASAN RAI Vs. RAGHUNATH SAHU
|
September 18, 1945 |
|
RAMCHANDRA MULCHAND Vs. BHAGWAN GOPAL
|
November 29, 1945 |
|
RAMCHANDRA SHARMA Vs. JADUNANDAN MAHTO
|
April 5, 1945 |
|
RAMCHANDRA SINGH Vs. MTBIBI KHODAIJAIUL KUBRA
|
April 27, 1945 |
|
RAMCHARITAR SAO Vs. BAWAN PRASAD SINGH
|
October 30, 1945 |
|
RAMESHAR MISTRI Vs. BABULAL PANDIT
|
September 19, 1945 |
|
RAMKISHORELAL S/O. NANDKISHORE Vs. KAMAL NARAYAN RAM SARANLAL
|
January 11, 1945 |
|
RAMKISHUN SAO Vs. EMPEROR
|
August 7, 1945 |
|
RAMNARAIN KEDIA Vs. EMPEROR
|
August 22, 1945 |
|
RAMNATH RAMKRISHNA AGARWAL Vs. WASUDEO
|
November 26, 1945 |
|
RAMSEWAK SINGH Vs. RAMAPRASAD SINGH
|
December 20, 1945 |
|
RANI AMRIT KUNWAR Vs. COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES
|
December 21, 1945 |
|
RAO SAHIB P V RANGAYYA Vs. TATAVARTY NAGAPOTHA RAO
|
October 9, 1945 |
|
RAO SOBHAGSINGH Vs. RAO RANJITSINGH
|
May 29, 1945 |
|
RASED MOLLA Vs. EMPEROR
|
June 14, 1945 |
|
RASHID JAMSHED SONS AND CO BY ITS PROPRIETOR, S R AHESTANI Vs. MOOLCHAND JOTHAJEE
|
March 28, 1945 |
|
RATANCHAND FAKIRCHAND Vs. DEOCHAND DAHYABHAI
|
March 14, 1945 |
|
RATHNASABAPATHI AYYAR Vs. SUBRAMANIA PILLAI
|
December 6, 1945 |
|
RAVI TIRUPATHI NAIDU (DIED) Vs. RAJAH KAMINAYUNI KRISHNAPPA NAYANIM VARU, BEING MINOR REPRESENTED BY THE MANAGER OF THE COURT OF WARDS
|
October 11, 1945 |
|
RAVIKANTI KANOJI RAO Vs. SRI SRI SRI MIRJA SRI PURAPATI VIZIANAMA GAJAPATHIRAJU BAHADUR, MINOR RAJAH, VIZIANAGARAM
|
April 4, 1945 |
|
RAYCHAND VANMALIDAS Vs. MANEKLAL MANSUKHBHAI
|
August 30, 1945 |
|
REDNAM DHARMARAO Vs. REDNAM VENKATA MAHALAKSHMAMMA
|
November 8, 1945 |
|
RODA FRAMROZE MODY Vs. KANTA VARJIVANDAS SARAIYA
|
February 5, 1945 |
|
ROSHAN BUX Vs. ABDUL AZIZ
|
April 5, 1945 |
|
ROSHAN LAL Vs. EMPEROR
|
June 5, 1945 |
|
S A BALAGURUMURTHI CHETTIAR Vs. OCMUHAMMAD ISMAIL
|
January 23, 1945 |
|
S A S R M RAMANATHAN CHETTIAR Vs. BAKSHI LNAGASAMI CHETTIAR
|
February 13, 1945 |
|
S A S RATHNATHAMMAL Vs. MARULANANDAM PILLAI
|
March 21, 1945 |
|
S K R S SABAPATHI CHETTIAR Vs. LAKSHMANAN CHETTIAR
|
February 28, 1945 |
|
S MARIMUTHU PILLAI Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
February 23, 1945 |
|
S MARIMUTHU PILLAI OF MURUGUR Vs. COMMISSIONER OF INCOME-TAX
|
January 23, 1945 |
|
S N A AL CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
February 16, 1945 |
|
S N A AL CT CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
February 16, 1945 |
|
S R M RAMANUJAM PILLAI Vs. RAMASWAMI PILLAI
|
November 2, 1945 |
|
S RANGANATHA IYER Vs. INDO UNION ASSURANCE CO LTD
|
March 21, 1945 |
|
S S NARAYANASWAMI AIYAR Vs. ALAMELU AMMAL
|
April 27, 1945 |
|
S V M SUNDARARAJA REDDIAR Vs. AKARAMACHANDRA REDDIAR
|
March 6, 1945 |
|
S. MIR RIAYAT ALI MIR AHMAD ALI Vs. MIR MOHD. ALI MIR HUSSAIN ALI
|
November 27, 1945 |
|
SADAK ALI Vs. EMPEROR
|
March 15, 1945 |
|
SADAKSHARAPPA KABBUR Vs. KARLINGAWA KARADI
|
January 22, 1945 |
|
SAHU JOTI PRASAD Vs. BAHAL SINGH
|
February 23, 1945 |
|
SAILENDRA NATH KUAR Vs. EMPEROR
|
June 1, 1945 |
|
SAJIB MIAN Vs. LANGO URAON
|
February 5, 1945 |
|
SALAHUDDIN HYDER KHAN Vs. DHANOO LAL CHOUDHARY
|
March 19, 1945 |
|
SALVAPANTHULA SESHAGIRI RAO Vs. REBALA SUBBARAMI REDDY
|
January 16, 1945 |
|
SAMANDAR LAL Vs. PRAKASH CHAND
|
October 22, 1945 |
|
SAMANTHAN KARAKKATTITATHIL CHANDUKUTTI NAMBIAR Vs. AMMAD KUTTI S SON KATHER KUTTY KARNAVAN AND MANAGER
|
July 11, 1945 |
|
SAMMETA GANGADHARUDU Vs. PEDDIBHOTLA MAHALAKSHMAMMA
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January 24, 1945 |
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SAMSER ALI Vs. EMPEROR
|
December 6, 1945 |
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SAMUEL FITZ AND COMPANY LIMITED Vs. STANDARD COTTON AND SILK WEAVING CO
|
March 1, 1945 |
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SANABHAI NATHABHAI Vs. GORDHANDAS
|
September 3, 1945 |
|
SANATAN SENAPATI Vs. EMPEROR
|
April 19, 1945 |
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SANGABASAVASWAMI MAHANTASWAMI Vs. BABURAO GANESH
|
July 26, 1945 |
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SANGAM LAL Vs. GANGA DIN
|
August 27, 1945 |
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SANKALCHAND SHAH AND CO Vs. JPRAKASH AND CO
|
July 25, 1945 |
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SANKARACHARJA MULLICK S/O NARAYAN CHANDRA Vs. SKSADEMANI S/O SKSADDI SHAIKH
|
June 5, 1945 |
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SANKATHA PRASAD PANDE Vs. BRIJ MOHAN PANDEY
|
April 19, 1945 |
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SANTANO SIGUIRA Vs. EMPEROR
|
June 13, 1945 |
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SARABDEVA PRASAD Vs. DWARKA PRASAD
|
February 14, 1945 |
|
SARAJ BASHINI DEBI Vs. PARINDRA NATH BANERJEE
|
June 11, 1945 |
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SARAL SONAR Vs. SUDAMA SINGH
|
September 19, 1945 |
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SARAN SINGH Vs. LMITHTHAN LAL
|
November 20, 1945 |
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SARAT CHANDRA GHOSH Vs. JAMUNA PRASAD BHAGAT
|
February 6, 1945 |
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SARDAR DALIP SINGH Vs. GOVERNOR OF BIHAR
|
April 12, 1945 |
|
SARDAR SINGH Vs. SWAMI CHAKRAPANI ACHARYA
|
October 29, 1945 |
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SARJOO PRASAD Vs. BIDYANANDAN SINGH
|
August 2, 1945 |
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SARJU PRASAD Vs. BALDEO PRASAD
|
December 3, 1945 |
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SATYANARAYAN BANERJI Vs. KALYANI PROSAD SINGH DEO BAHADUR
|
May 28, 1945 |
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SATYAVART SIDHANTALANKAR Vs. ARYA SAMAJ
|
November 8, 1945 |
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SAYYED KHASIM SAHIB Vs. OFFICIAL RECEIVER, GUNTUR
|
October 11, 1945 |
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SECRETARY OF STATE Vs. G KRISHNA RAO
|
June 26, 1945 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH DEPUTY COMMISSIONER Vs. DATTATRAYA YADEO GOSAI
|
December 11, 1945 |
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SEEYALI VEETTIL ABUBACKER Vs. OVINAKATH VAYYILAPURAYIL MARIYUMMA
|
August 30, 1945 |
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SHADI Vs. SULTAN KHAN
|
August 15, 1945 |
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SHAMBHU SINGH Vs. RAM PAL SINGH
|
January 19, 1945 |
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SHAMJI BHANJI AND CO Vs. NORTH WESTERN RLYCO
|
December 21, 1945 |
|
SHAMRAO FAKIRRAO HATKAR Vs. MT. MUNNABAI W/O. FAKIRRAO
|
August 9, 1945 |
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SHANKAR DATTATRAYA PRABHAVALKAR Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
|
December 19, 1945 |
|
SHANKAR NARAYAN VAIKAR Vs. TRIMBAK NARAYAN VAIKAR
|
October 30, 1945 |
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SHANKAR RAO Vs. KAMTAPRASAD GOVINDPRASAD AGRAWAL
|
October 19, 1945 |
|
SHANTA APTE Vs. SAILAPATI CHATTERJI
|
July 31, 1945 |
|
SHANTILAL CHUNILAL Vs. VERSATILE TRADERS LTD
|
November 7, 1945 |
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SHEIKH YUSUF Vs. EMPEROR
|
September 11, 1945 |
|
SHEO NARAIN SAHU Vs. LAKHAN SAHU
|
March 20, 1945 |
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SHEO PRASAD SAHU Vs. RAM CHANDAR PRASAD
|
April 11, 1945 |
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SHEONANDAN PANDEY Vs. MTASARFI KUER
|
August 27, 1945 |
|
SHEORAJ SINGH Vs. KAMLEY LAL
|
January 4, 1945 |
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SHESHGIRIDAS SHANBHAG Vs. SUNDERRAO
|
September 27, 1945 |
|
SHIAM SUNDER LAL Vs. DATA RAM
|
August 28, 1945 |
|
SHIL GANGE Vs. BMANOHARLAL
|
March 7, 1945 |
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SHRINAND LAL KAPOOR Vs. SMCHANDRA KANTI DEVI
|
December 11, 1945 |
|
SHRINIWAS ABAJI DESAI Vs. DAMODAR APPAJI
|
September 12, 1945 |
|
SHRIVALLABH BADRINATH Vs. LAXMAN VINAYAK BHAVE
|
September 28, 1945 |
|
SHUBRATI Vs. KUNJ BEHARI LAL
|
September 10, 1945 |
|
SHYAMNANDAN SINHA Vs. NAURANGI SINGH
|
November 28, 1945 |
|
SIDDIQ AHMED CHOUDHURY Vs. SYED AHMED CHOUDHURY
|
February 20, 1945 |
|
SIDHU GOPE Vs. EMPEROR
|
June 12, 1945 |
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SINNA SUBBA GOUNDAN Vs. MRANGAI GOUNDAN
|
July 19, 1945 |
|
SIR KAMESHWAR SINGH Vs. JAIPARKASH NARAIN SINGH
|
December 11, 1945 |
|
SIR KAMESHWAR SINGH Vs. JANKI RAMAN
|
September 6, 1945 |
|
SIR MOHD AKBAR KHAN Vs. ATTAR SINGH
|
July 30, 1945 |
|
SIRIGINI VENKATARAMA MOHANDAS BEING MINOR, BY MOTHER AND NEXT FRIEND SIRIGINI SUGANAVATHI Vs. KAMINI KONDIAH
|
October 25, 1945 |
|
SISILI AMMAL Vs. ISSUNDARARAJA NAIDU
|
July 25, 1945 |
|
SITA RAM Vs. KANCHHED MAL
|
October 25, 1945 |
|
SITA RAM SAHU Vs. LACHMI NARAIN SAH
|
July 27, 1945 |
|
SITARAM GOPE Vs. EMPEROR
|
July 9, 1945 |
|
SITARAM MOTIRAM Vs. KESHAV RAMCHANDRA
|
September 18, 1945 |
|
SIVALINGA PATHAR Vs. NARAYANI AMMAL
|
August 30, 1945 |
|
SIVAPURAM SRI SIVAGURUNATHASWAMI KOIL BY TRUSTEES, SETHU CHETTIAR Vs. SARANGAPANI AYYANGAR
|
September 4, 1945 |
|
SM JAMUNA DEVI Vs. MANGAL DAS
|
October 11, 1945 |
|
SM KAMANI DEVI ALIAS SAKUNTALA DEVI Vs. SIR KAMESHWAR SINGH OF DARBHANGA
|
November 14, 1945 |
|
SM PARBATI DEBYA Vs. BHASKAR SAMANTRA
|
December 6, 1945 |
|
SMT SELHA DEI Vs. KESHAB CHARAN MAHANTY
|
March 28, 1945 |
|
SOHRABJI DHUNJIBHOY MEDORA Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
|
October 10, 1945 |
|
SOMU ACHARI Vs. SINGARA ACHARI
|
February 14, 1945 |
|
SOORE VENKATAPPAYYA Vs. YALAVARTHI VENKATAPPAYYA
|
September 20, 1945 |
|
SOPHY AUERBACH Vs. SHIVAPROSAD AGARWALLA
|
May 25, 1945 |
|
SOUTH INDIAN RAILWAY COMPANY LTD THROUGH ITS AGENT AND GENERAL MANAGER, MR J F C REYNOLDS Vs. MUNICIPAL COUNCIL, MADURA THROUGH ITS COMMISSIONER, MRCOCOOREY
|
April 3, 1945 |
|
SREE RAJAH MANTRIPRAGADA VENKATARAGHAVA RAO BAHADUR ZAMINDAR GARU Vs. SREE RAJAH MANTRIPRAGADA VENKATA HANUMANTHA RAO BAHADUR ZAMINDAR GARU (DECEASED)
|
March 19, 1945 |
|
SREE RAJAH VADREVU VISWA SUNDARA ROW BAHADUR Vs. VADLAMANNATI KUSALARAMAYYA (DIED)
|
April 18, 1945 |
|
SREE SREE SREEDHAR JEW Vs. KANTA MOHAN MULLICK
|
July 19, 1945 |
|
SRI AMANESWARASWAMI TEMPLE BY TRUSTEE MUTHUSWAMI GURUKKAL Vs. DEVANA GOUNDAN
|
February 8, 1945 |
|
SRI BALWANT RAO NAIK KALIA Vs. BISWANATH MISSIR
|
March 6, 1945 |
|
SRI CHINTALAPATI SIMHADRI RAJU Vs. AKELLA SATYANARAYANA PANTULU
|
July 24, 1945 |
|
SRI GANGAVAMSAM SATYANARAYANA Vs. ROUTU RAMASWAMINAIDU
|
November 28, 1945 |
|
SRI GOURI SHANKAR UMANATH Vs. MANGAL MAHTON
|
December 7, 1945 |
|
SRI KALLALAGAR DEVASTHANAM, THROUGH ITS PRESENT EXECUTIVE OFFICER, SRI R KRISHNASWAMI PILLAI Vs. KARUPPA PILLAI
|
December 14, 1945 |
|
SRI MTT AR S AR ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
January 12, 1945 |
|
SRI RAJAH KOTAGIRI MADHAVARAO BAHADUR, ZAMINDAR Vs. VUTUKURU PAPAYYA RAO
|
November 29, 1945 |
|
SRI RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR, YUVARAJAH OF PITHAPURAM, REPRESENTED BY THE TRUSTEE MAHARAJAH OF PITHAPURAM Vs. COMMISSIONER OF INCOME-TAX
|
December 10, 1945 |
|
SRI RAM KRISHNA MILLS, LTD Vs. GOVERNOR-GENERAL IN COUNCIL
|
March 6, 1945 |
|
SRI THAKUR RADHA KRISHNAJI THROUGH BABU UMA SHANKAR PRASAD Vs. RAMKHELAWAN SINGH
|
January 26, 1945 |
|
SRI VYRICHERLA CHANDRAMANI PATTAMAHADEVI ZAMINDARINI OF CHEMUDU ESTATE Vs. MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
|
August 10, 1945 |
|
SRIMAT SREE VIDYA SANKARA BHARATH SWAMIVARU, TRUSTEE OF SRI CHANDRAMOULESWARA SWAMIVARU OF PUSHPAGIRI MUTT, REPRESENTED BY POWER OF ATTORNEY AGENT, E SITARAMAYYA Vs. POPURI RAMAMURTHI
|
April 2, 1945 |
|
SRIMATH THIRUMALA VENKATA SHRINIVASA CHARYULU AYYAVARLAM GARU Vs. SRIMATH KIDAMBI SRINIVASA VENKATAVARADACHARYULU
|
September 6, 1945 |
|
SRIMATH THIRUMALA VENKATA SRINIVASACHARYULU AYYAVARLAM GARU Vs. SRIMATH KIDAMBI SRINIVASA VENKATAVARADACHARYULU (TRANSFEREE DECREE- HOLDER)
|
September 6, 1945 |
|
SRIMATI RENULA BOSE Vs. RAI MANMATHA NATH BOSE
|
March 7, 1945 |
|
SRINIVASA THOLAPPACHAR Vs. KSESHAGIRI RAO, SALE OFFICER TO THE CO- OPERATIVE SOCIETIES AT BELLARY
|
July 17, 1945 |
|
SRINIVASAGAM ASARI Vs. CHINNAMMAL
|
November 14, 1945 |
|
SRISTHIDHAR MANDAL Vs. GOVERNOR-GENERAL IN COUNCIL
|
January 25, 1945 |
|
SUBBIAH READY Vs. T JARDON
|
June 18, 1945 |
|
SUBRAMANIA AIYAR Vs. VALLIAMMA ALIAS MARAGATHAVALLI AMMAL
|
February 8, 1945 |
|
SUKHRAM DUBEY Vs. LAL PARTAP SINGH
|
February 9, 1945 |
|
SUMITRABAI N NADKARNI Vs. VISHWESHWAR
|
July 26, 1945 |
|
SUNDER KOERI Vs. COMMISSIONER OF SASARAM MUNICIPALITY
|
August 23, 1945 |
|
SUNNI CENTRAL BOARD OF WAKFS Vs. SARDAR KHAN
|
October 12, 1945 |
|
SURAJ NARAIN PRASAD Vs. JAMIL AHMAD
|
October 10, 1945 |
|
SURAJ PARKASH Vs. EMPEROR
|
January 19, 1945 |
|
SURENDRA NATH CHATTERJI Vs. JAGAT NARAIN SAROGI
|
May 8, 1945 |
|
SURENDRA NATH SARKAR Vs. KUMAR KHALI BANKING CORPORATION LTD (KUSTHIA BRANCH)
|
January 8, 1945 |
|
SURPAT SINGH Vs. SHEO PRASAD GUPTA
|
January 22, 1945 |
|
SURYADEVARA ANNAPURNAMMA Vs. GUNTTA MANIKYAMMA
|
November 26, 1945 |
|
SYED MOHAMMAD HASAN Vs. SYED MEHDI HASAN
|
September 27, 1945 |
|
SYED MOHAMMAD HASAN Vs. SYED MOHAMMAD HAMID HASAN
|
September 27, 1945 |
|
T GURUMURTY PATRO Vs. EMPEROR
|
May 1, 1945 |
|
T K THIRUVENGADAM PILLAI Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD, THROUGH ITS PRESIDENT
|
March 12, 1945 |
|
T RAJU AIYAR Vs. GNANAMBAL AMMAL
|
November 27, 1945 |
|
T VIJIARANGA NAIDU Vs. DNARAYANAPPA
|
December 4, 1945 |
|
TAHAL MAHTON Vs. LACHOO MAHTON
|
November 27, 1945 |
|
TAMMANJI GOVIND KULKARNI Vs. ABDUL RAHIM
|
February 2, 1945 |
|
TAMMANNA SHIVAPPA KORI Vs. PARAPPA GIRIMALLAPPA KORI, MINOR BY HIS GUARDIAN, SATAWA KOM GIRIMALLAPPA KORI
|
March 19, 1945 |
|
TAN BUG TAIM Vs. COLLECTOR OF BOMBAY
|
August 9, 1945 |
|
TAR MAHOMED JANOO Vs. KMSLAKSHMANA AIYAR AND SONS
|
February 13, 1945 |
|
TARAPADA BASU Vs. MAHENDRA NATH BISWAS
|
January 31, 1945 |
|
TASKHIR AHMAD Vs. EMPEROR
|
April 3, 1945 |
|
THADAVARTHI BAPAYYA Vs. MYNENI PUNDARIKAKSHAYYA
|
September 12, 1945 |
|
THAKUR LALTA BAKHSH SINGH Vs. LALA PHOOL CHAND
|
February 6, 1945 |
|
THAKUR MAHTO Vs. JAGO KUER
|
December 6, 1945 |
|
THANDAVAROYA GRAMANI Vs. ARUMUGHA MUDALI
|
February 28, 1945 |
|
THANGAMMAL Vs. GENGAYAMMAL
|
January 25, 1945 |
|
THRIKKAIKKAT MADATHIL RAMAN ALIAS ARITHOTTATH THIRUMUMBU Vs. VALLIKKAT AMMALUKUTTY AMMA
|
March 20, 1945 |
|
TIKAIT NAGENDRA NATH SAHI Vs. BHAGWATI PRASAD NARAYAN SAHI
|
December 19, 1945 |
|
TUMDU DHANSING Vs. PROVINCE OF BOMBAY
|
December 21, 1945 |
|
TURAGA HANUMANTHA RAO Vs. OFFICIAL RECEIVER
|
January 11, 1945 |
|
ULLASMONI DASI Vs. SUKHOMANI DASI
|
January 25, 1945 |
|
UMADUTT NEMANI Vs. CHANDRAO GKADAM
|
August 30, 1945 |
|
UNITED PROVINCES GOVERNMENT Vs. AZHAR ALI
|
February 14, 1945 |
|
USHA PROVA DE W/O DR SATISH CHANDRA DE Vs. SACHINDRA KUMAR BASU
|
February 9, 1945 |
|
V CHIDAMBARAM CHETTIAR Vs. MAMEYYAPPAN AMBALAM
|
November 12, 1945 |
|
V E A ANNAMALAI CHETTIAR Vs. VATTIAMMAI ACHI
|
July 30, 1945 |
|
V K NARASIMHAM Vs. PKPADMANABHA RAO
|
March 22, 1945 |
|
V KOTHANDARAMAN Vs. VARUMUGA NAICKER
|
January 19, 1945 |
|
V KUNHIKRISHNA REDDI Vs. RAMARAJU
|
December 6, 1945 |
|
V L V VENKATACHALAM CHETTIAR (DIED) Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE
|
December 4, 1945 |
|
V M RAGHAVALU NAIDU AND SONS BY EXECUTORS MR C G KRISHNASWAMI NAIDU Vs. COMMISSIONER OF INCOME-TAX
|
February 16, 1945 |
|
V N DESHPANDE Vs. ARVIND MILLS CO LTD
|
July 10, 1945 |
|
V PEDDA RANGASWAMI SHRESHTI BY AGENT AND POWER OF ATTORNEY HOLDER, V SUBBA RANGAYYA SETTY Vs. SRI VISHNU NIMBAKER BY AGENT AND POWER OF ATTORNEY HOLDER CSRINIVASA RAO
|
August 8, 1945 |
|
V S A ARUMUGA MUDALIAR Vs. VSPBALASUBRAMANIA MUDALIAR
|
February 20, 1945 |
|
VADLAMANNETI DAMODARA RAO Vs. OFFICIAL RECEIVER, KISTNA
|
August 24, 1945 |
|
VALAPPIL CHERU MOIDIN S SON MOIDIN KUTTI Vs. THEKKUMCHERI NARAYANAN UNNI MOOPIL NAYAR
|
April 10, 1945 |
|
VALI VENKATASWAMI CHETTIAR Vs. MINOR RAMALINGAM
|
February 1, 1945 |
|
VALIA ANJUTHATHI THAMBURATTI Vs. KALATHINGAL UMACHAKUTTY UMMA
|
August 9, 1945 |
|
VALLABHDAS NARANDAS Vs. KANTILAL GPAREKH
|
December 12, 1945 |
|
VARISAI IBRAHIM (DECEASED) Vs. KADIR IBRAHIM, SON OF NALLE IBRAHIM
|
September 19, 1945 |
|
VEDLAPATLA SURYANARAYANA Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
|
July 30, 1945 |
|
VEERADHI BIRABAIR SRI PRATAPA RAMCHANDRA ANANGA BHIMA DEO KESRI GAJAPATI Vs. CHAKRAPANI DEO
|
March 19, 1945 |
|
VELAYUDHA NAICKER Vs. ANNAMALAI CHETTY
|
February 20, 1945 |
|
VELU SETHURAYAR Vs. KARUPPAYAMMAL
|
July 24, 1945 |
|
VEMULAPALLI SATYANARAYANA Vs. VETRAPU KAJIREDDI
|
August 2, 1945 |
|
VEMURI SUBBAYYA Vs. BAYYA NAGARATNAMMA
|
February 22, 1945 |
|
VENKATACHALA PILLAI Vs. MRRAJAGOPAL NAIDU
|
April 20, 1945 |
|
VENKATARAYA GOUNDAN Vs. MALLAPPA GOUNDAN
|
December 5, 1945 |
|
VENUGOPAL AND BROTHER BY ITS PROPRIETOR N VENUGOPAL NAICKER Vs. PGOPALA CHETTIAR
|
November 27, 1945 |
|
VIRBHADRAPPA RACHAPPA Vs. BABU VIRBHADRAPPA
|
November 1, 1945 |
|
VISHNU GOPAL MAHANT Vs. VISHVANATH NARAYAN
|
August 13, 1945 |
|
VISHNU RAM Vs. BANK OF BIHAR THROUGH BABU BAIJ NATH
|
October 12, 1945 |
|
W V ARUNACHALAM CHETTIAR Vs. KGKRISHNASWAMI IYER
|
September 7, 1945 |
|
WALLACE BROS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 15, 1945 |
|
WAMAN SATWAPPA KALGHATGI Vs. COMMISSIONER OF INCOME-TAX
|
September 18, 1945 |
|
WAMAN VINAYAK PARANJPE Vs. NARAYAN HARI
|
August 15, 1945 |
|
WESTMINISTER BANK, LTD, Vs. RICHES
|
June 22, 1945 |
|
Y.P. VARMA Vs. EMPEROR
|
December 8, 1945 |
|
YAGGANA OBANNA Vs. KUTAGULLA GANGIAH
|
March 16, 1945 |
|
YARLAGADDA VENKANNA Vs. RAMINENI KOTAYYA
|
October 26, 1945 |
|
YASHPAL SINGH Vs. JAGANNATH
|
September 27, 1945 |
|
YELESWARAPU LAKSHMI SURYANARAYANA Vs. KUDARAVALLI VENKATARATNAM
|
March 16, 1945 |
|
YESHVANT DATTATRAYA Vs. SHRIPAD SADASHIV
|
September 13, 1945 |
|
YUVARAJAH OF PITHAPURAM AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
December 10, 1945 |
|
ZAKARALI Vs. ISRAR HUSSAIN
|
November 9, 1945 |
LOGIN