|
108 PUJA PAD UDIT PANCH PARMESHWAR PANCHAITI AKHARA UDASI NIRWANI Vs. SURAJPAL SINGH ALIAS CHHEDI SINGH
|
July 27, 1944 |
|
A C T N NAGAPPA CHETTIAR Vs. MEENAKSHIACHI
|
August 17, 1944 |
|
A G T N CHIDAMBARAM CHETTIAR Vs. AGTNNAGAPPA CHETTIAR
|
March 13, 1944 |
|
A GOVINDARAJU MUDALIAR Vs. CHUNDURU HANUMANTHA RAO
|
August 23, 1944 |
|
A JAINULABDEEN Vs. COMMROF INCOME-TAX
|
March 17, 1944 |
|
A JAINULABDEEN SAHIB Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
March 17, 1944 |
|
A K SHERFUDDIN Vs. KAIROON BI
|
March 15, 1944 |
|
A KULANDAIVELU PILLAI Vs. SOWBAGYAMMAL
|
November 22, 1944 |
|
A SUBBA RAO Vs. CSESHU REDDI
|
March 3, 1944 |
|
A T S SANKARALINGAM PILLAI Vs. RAMASWAMI NAICKER
|
September 8, 1944 |
|
A W MEARS Vs. EMPEROR
|
November 20, 1944 |
|
ABDUL SAMAD Vs. ASLAM MUNSHI
|
March 20, 1944 |
|
ABDUL SATTAR ISMAIL Vs. ABDUL HUMID SAIT
|
March 7, 1944 |
|
ABDULLA JAN KHAN Vs. BPARBATI NATH
|
December 13, 1944 |
|
ABDUS SALAM Vs. HAJI ABDUL AZIZ
|
March 1, 1944 |
|
ACHUTA NAND TEWARI Vs. CHANDRABALI NATH TEWARI
|
November 21, 1944 |
|
ADD MUHAMMED EL DABBAH Vs. ATTORNEY GENERAL OF PALESTINE
|
May 18, 1944 |
|
ADHILAKSHMI AMMAL Vs. TNALLASIVAN PILLAI (DIED)
|
February 3, 1944 |
|
ADINARAYANA Vs. RATTAMMA
|
February 8, 1944 |
|
AHMAD ALI Vs. JOTI PRASAD
|
March 3, 1944 |
|
AHMED SHAH Vs. MUDASSIR SHAH
|
March 30, 1944 |
|
AHMEDABAD MUNICIPALITY Vs. KALYANBHAI
|
March 17, 1944 |
|
AJAB LAL DUBEY Vs. HARI CHARAN TEWARI ALIAS HARI TEWARI
|
May 3, 1944 |
|
AKELLA JAGANNADHAM S/O VENKANNA Vs. VENUTHURUPALLI NARASIMHAM
|
February 17, 1944 |
|
AKKU PRAHLAD KULKARNI Vs. GANESH PRAHLAD KULKARNI
|
March 13, 1944 |
|
AL VR ST VIRAPPA CHETTIAR Vs. PERIAKARUPPAN CHETTIAR
|
October 17, 1944 |
|
ALAMELU AMMAL Vs. PRANGAI GOUNDER
|
August 7, 1944 |
|
ALL INDIA SPINNERS ASSOCIATION OF MIRZAPUR Vs. COMMISSIONER OF INCOME TAX, BOMBAY PRESIDENCY, SIND AND BALUCHISTAN
|
June 27, 1944 |
|
ALLA VENKATAPPADU Vs. MUDDANA ATCHAYYAMMA
|
February 9, 1944 |
|
AMAR NATH Vs. DWARKA DAS JAI KISHUN DAS
|
August 15, 1944 |
|
AMBIKA PRASAD Vs. KODAI UPADHYA
|
September 21, 1944 |
|
AMICHAND DOSS DWARAKADOSS Vs. TMANAVEDAN TIRUMALPAD, RAJAH OF NILAMBUR
|
August 15, 1944 |
|
AMODE LAL BURMAN Vs. GIRIJA SANKAR CHAUDHURY
|
January 13, 1944 |
|
AMRATLAL Vs. LAND ACQUISITION OFFICER
|
February 16, 1944 |
|
AMRATLAL AMARCHAND Vs. MULJI SAVCHAND
|
August 24, 1944 |
|
ANAGHA VENKATA LAKSHMI NARASIMHA RAO Vs. PROVINCE OF MADRASREPRESENTED BY COLLECTOR
|
September 6, 1944 |
|
ANAND PRASAD SINGH Vs. MEDNI PRASAD SINGH
|
January 20, 1944 |
|
ANANTA LAL Vs. BIBHUTI BHUSAN
|
January 21, 1944 |
|
ANANTALAL CHAKRAVARTY Vs. BIBHUTI BHUSAN DAS
|
January 24, 1944 |
|
ANDIAPPAN AMBALAM Vs. V E MEYYAPPAN SERVAI
|
April 24, 1944 |
|
ANIL KUMAR BASU Vs. ROY BIMAN BEHARI MITRA FOR SELF AND EXECUTOR TO ESTATE OF ROY BANKU BEHARI MITRA
|
February 8, 1944 |
|
ANNUBEG MUKIMBEG MUSALMAN Vs. EMPEROR
|
April 29, 1944 |
|
ANUMULA ACHIAH Vs. PERUMALLA PAPIAH
|
April 18, 1944 |
|
ARDESHIR DADABHOY BARIA Vs. DADABHOY RUSTOMJEE BARIA
|
August 24, 1944 |
|
ARRATOON AND CO Vs. MIMRAJ PURANMULL
|
February 25, 1944 |
|
ARULAYI Vs. ANTONIMUTHU NADAN
|
July 25, 1944 |
|
ARUMUGHATHAMMAL Vs. SETH MANGOOMAL LUNIDA SINGH FIRM THROUGH MANAGING PARTNER AND AGENT JETHANAND
|
July 21, 1944 |
|
ARUNACHALAM GOUNDAN Vs. CHINNADORAI ALIAS RAMALINGA GOUNDAR
|
November 8, 1944 |
|
ASGAR (ALI) MANDAL Vs. EMPEROR
|
February 2, 1944 |
|
ASMATENNESSA BIBI W/O EKINALI Vs. KARIMADDI BEPARI
|
April 24, 1944 |
|
AUDHAVARAPU RAMAMURTI Vs. RATUALA KULAMANI
|
February 17, 1944 |
|
AVUDAYAMMAL Vs. AMBASANKAR
|
February 16, 1944 |
|
AYI GOUNDAN Vs. SOLAI GOUNDAN
|
November 13, 1944 |
|
AYINAMPUDI KOTAYYA Vs. AYINAMPUDI KRISHNA RAO (MINOR) BY MOTHER AND GUARDIAN AYINAMPUDI AMMEMMA
|
December 18, 1944 |
|
AZIZ KHAN Vs. BHOLA NATH SRIVASTAVA
|
September 8, 1944 |
|
B GOURI SHANKARLAL Vs. JAMUNA PRASAD
|
May 5, 1944 |
|
B JAMUNA PRASAD Vs. MUNICIPAL BOARD THROUGH EXECUTIVE OFFICER
|
August 2, 1944 |
|
B K MITRA Vs. BHAJAN LAL CHAUDHURY
|
September 11, 1944 |
|
B K SEN Vs. BABU RAJESHWARI PRASAD
|
December 19, 1944 |
|
B MAHALAKSHMAMMA Vs. CKTHIRUNAVUKKARASU MUDALIAR
|
January 25, 1944 |
|
B MOHD FAZALUR RAHMAN Vs. NAND KISHORE CHAUBE
|
November 23, 1944 |
|
B MUNISWAMI CHETTY AND CO FIRM Vs. DMUNISWAMI CHETTY AND CO, FIRM
|
March 1, 1944 |
|
B R NAIK Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
September 29, 1944 |
|
BABU LAL Vs. MANGAT RAI
|
March 16, 1944 |
|
BADRI NARAIN SAHU Vs. BENI MADHO PRASAD
|
September 22, 1944 |
|
BADRI PRASAD Vs. BHARTU
|
November 2, 1944 |
|
BAI KEVLI Vs. DALSUKHRAM SAKARCHAND
|
January 31, 1944 |
|
BAI LILAVANTI Vs. VADILAL PURSHOTTAMDAS
|
November 14, 1944 |
|
BAI SHEVANTIBAI Vs. JANARDHAN RAGHUNATH WARICK
|
May 22, 1944 |
|
BAIJ NATH SAHAI Vs. SETH PARBIN SINGH
|
October 24, 1944 |
|
BAISNATH BARIK Vs. SHEIKH NASIRUDDIN
|
May 2, 1944 |
|
BALIREDDI VISSANNA ALIAS VISWANADHAM Vs. VENKAYALA APPALANARASAYYA
|
November 3, 1944 |
|
BALWANT SINGH Vs. RAM CHARAN SINGH
|
April 13, 1944 |
|
BANK OF BARODA Vs. PUNJAB NATIONAL BANK LTD
|
May 18, 1944 |
|
BANK OF COMMERCE LTD Vs. RUNJA BEHARI KAR S/O ISHAN CHANDRA KAR
|
February 24, 1944 |
|
BANKEY LAL Vs. PURAN MAL
|
March 16, 1944 |
|
BANS NARAIN Vs. MTCHANDRANI KUER
|
January 27, 1944 |
|
BANSILAL Vs. SRIPAT DAMDYA KUNBI
|
February 23, 1944 |
|
BATAKRUSHNA PAL Vs. EMPEROR
|
December 21, 1944 |
|
BATEY KRISHNA Vs. PARSOTAM DAS
|
June 12, 1944 |
|
BAVANI AMMAL Vs. THOLUDUR NATARAJA AYYAR
|
August 29, 1944 |
|
BAZLER RAHMAN KHANDAKAR Vs. AMIRADDIN AND ON HIS DEATH, HIS SONS APSARADDI
|
July 4, 1944 |
|
BELGAUM BANK LD Vs. BANDO RAGHUNATH
|
September 1, 1944 |
|
BELLAMKONDA SUBBIAH Vs. JETTI KOTAMMA
|
December 1, 1944 |
|
BHAGWAN DAS Vs. MTBITTON
|
November 24, 1944 |
|
BHAGWATI PRASAD Vs. COLLECTOR OF ETAH
|
April 13, 1944 |
|
BHARPAT MOHAMMAD HANEEF SAHIB Vs. BOARD OF TRUSTEES, JUMMA MASJID REPRESENTED BY EXECUTIVE TRUSTEE, HAJI SABDUL KAREEM SAHIB
|
February 3, 1944 |
|
BHATWAT SHUKUL Vs. MTKAPARNI
|
May 3, 1944 |
|
BHIKAJI RAMCHANDRA SHIMPI Vs. AJAGARALLY SARAFALLY BOHORI
|
June 29, 1944 |
|
BHIMAPPASAHEB GIREPPASAHEB Vs. RAMAPPA BALAPPA
|
February 23, 1944 |
|
BHIMAVARAPU BUTCHI REDDI Vs. BHARTIPADI SRI LAKSHMI VENKATA SURYAPRAKASARAO BY GUARDIAN MOTHER ANNAPURNAMMA
|
August 16, 1944 |
|
BHIMJI RAMJI GUJRATHI Vs. EMPEROR
|
July 12, 1944 |
|
BHOGILAL HIRACHADN BANI Vs. MEHTAR S/O. BANSHI GANDA MINOR GURADIAN AD LITEM COURT READER SUBORDINATE OF THE SECOND CLASS, JANJGIR
|
July 3, 1944 |
|
BHUPENDRA NATH CHATTERJEE Vs. SMTRINAYANI DEVI
|
February 16, 1944 |
|
BHUPENDRA NATH ROY Vs. CORPORATION OF CALCUTTA
|
March 27, 1944 |
|
BIBHUTI BHUSAN ROY Vs. BHOLANATH SINGHA ROY
|
November 24, 1944 |
|
BIRBHADRA CHANDRA Vs. SURENDRA PRASAD LAHIRI
|
March 28, 1944 |
|
BIRESWAR BANERJI Vs. EMPEROR
|
May 12, 1944 |
|
BISHNU PADA CHATTERJEE Vs. EMPEROR
|
February 8, 1944 |
|
BISHNU PROSAD CHUNDER Vs. BINOY KRISHNA RAHATGI
|
December 22, 1944 |
|
BISHRAM BAHORIK SATNAMI Vs. EMPEROR
|
May 17, 1944 |
|
BISHUN SINGH ALIAS BABU SINGH Vs. THAKURJI MANGLA NAIN BHAGWAN
|
October 17, 1944 |
|
BOHRA BHUP SINGH Vs. SAKHA RAM AND BOHRA GANGA
|
December 6, 1944 |
|
BRIJNANDAN PROSAD Vs. EMPEROR THROUGH MUNICIPAL BOARD
|
December 15, 1944 |
|
BRITISH INDIA STEAM NAVIGATION CO LTD BY LOCAL AGENTS, MADURACO LTD Vs. SANDANA ADAIKALAM
|
August 24, 1944 |
|
BROJENDRA KISHORE Vs. GOVERNOR-GENERAL IN COUNCIL
|
March 14, 1944 |
|
BROJENDRA LAL RAY, ON HIS DEATH, SWARNAMAYI RAY Vs. MUBESWAR ALI CHOUDHURY
|
August 29, 1944 |
|
BURUGU VISWANADHAM BROTHERS Vs. YARRU SUBBAIYA
|
September 5, 1944 |
|
CALICUT BANK LTD IN LIQUIDATION BY OFFICIAL LIQUIDATORS Vs. SMTCRADHALAKSHMI
|
September 15, 1944 |
|
CATHOLIC BANK LTD MANGALORE BY SECRETARY C V N PAIS Vs. FPSALBUQUERQUE
|
January 25, 1944 |
|
CHAKRADHAR SAHU Vs. EMPEROR
|
November 29, 1944 |
|
CHAMBERS Vs. CHAMBERS
|
March 28, 1944 |
|
CHANDERDIP MAHTON Vs. EMPEROR
|
November 9, 1944 |
|
CHANDRAKALADHARA ROW Vs. NAGAPOTHAROW
|
January 20, 1944 |
|
CHANG CHUNG CHING Vs. EMPEROR
|
December 21, 1944 |
|
CHAUDHARI PADAM SINGH Vs. MUNWAR CHANDRA RAJ SARAN SINGH
|
November 29, 1944 |
|
CHAUDHURI BISHWANATH SINGH Vs. CHAUDHURI KISHORE SINGH
|
August 15, 1944 |
|
CHAUDHURY MOHAMMAD BUX Vs. CHAUDHURY ZAHRUL HAQUE
|
September 21, 1944 |
|
CHELLA SUBBANNA Vs. CHELLA BALASUBBAREDDI
|
December 12, 1944 |
|
CHELLAMMAL Vs. MUTHULAKSHMI AMMAL
|
November 27, 1944 |
|
CHERUKURI RAMAKRISHNIAH Vs. SRI KRUSHI VIDYALAYA SANGAM, OLERU REPRESENTED BY SECRETARY, UNNAVA CHIMPAYYA
|
August 15, 1944 |
|
CHHEDDA ALIAS GAMA Vs. EMPEROR
|
August 8, 1944 |
|
CHHEDI LAL Vs. BABU NANDAN
|
March 3, 1944 |
|
CHHOTE LAL Vs. EMPEROR
|
July 21, 1944 |
|
CHIEF INSPECTOR OF STAMPS Vs. MTHULASIYA
|
November 3, 1944 |
|
CHIEF INSPECTOR OF STAMPS Vs. LKEDARNATH MURARKA
|
January 13, 1944 |
|
CHIEF INSPECTOR OF STAMPS Vs. KRLALIT MOHAN
|
April 28, 1944 |
|
CHIGURUPALLI KRISHNA RAO, MINOR Vs. MANAGER, BHASHARARAOPURAM CO-OPERATIVE SOCIETY REPRESENTED BY MANAGER, BELLAMOODI SANKARA RAO
|
March 16, 1944 |
|
CHINNAMMA NAICKEN Vs. RAMA NAICKEN
|
February 23, 1944 |
|
CHINTALAPATI MURTHIRAJU Vs. CHINTALAPATI SUBBARAJU
|
February 21, 1944 |
|
CHINTAMONI SAHU Vs. JAHURI MAL
|
December 11, 1944 |
|
CHIRAYATH KONIKKARA PALU ALIAS K V PAUL Vs. VENKITTARAMA PATTAR S SON EASWARA AYYAR
|
January 3, 1944 |
|
CHITTAM SUBBAYYA Vs. MUTHYALA RAMACHANDRAPPA
|
September 12, 1944 |
|
CHOTU MIA Vs. MTSUNDRI
|
December 8, 1944 |
|
CHUDMAN SHAMRAO RANGARI Vs. BABJI DADUAPPA WANI
|
January 19, 1944 |
|
CHUNDRU VENKANNA Vs. CHUNDRU BRAHMADU
|
March 10, 1944 |
|
CHUNDUR VENKATASUBBAMMA ALIAS RANGANAYAKAMMA Vs. TARGU SUBBAMMA ALIAS AMMANAMMA
|
August 11, 1944 |
|
CHUTTA VEETTIL PUTHU PARAMBIL MUHAMMAD KOYA Vs. PONMANICHANDAKATH KATHEESSA BI
|
September 4, 1944 |
|
COL MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. NEBILAL MISTRI
|
September 18, 1944 |
|
COLLECTOR OF GORAKHPUR Vs. SMRANI SATYA BHAMA KUMARI
|
March 13, 1944 |
|
COLLECTOR OF MEERUT IN CHARGE, COURT OF WARDS AND SPECIAL MANAGER OF ESTATE OF BIBI NAUSHABA BEGUM Vs. LALA HARDIAN SINGH
|
December 11, 1944 |
|
COLLECTOR OF MORADABAD Vs. KANHAIYA LAL
|
April 13, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. KMMADAN
|
November 3, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. GREAT EASTERN LIFE INSURANCE CO LTD
|
October 6, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. SNASAANNAMALAI CHETTIAR, KARAIKUDI
|
February 25, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. CHOWRINGHEE PROPERTIES LTD
|
January 27, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. BIPIN SILK MILLS, LTD
|
November 3, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. EKBAL AND CO
|
September 14, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. SRI KNKVRVVENKATACHALAM CHETTIAR
|
February 25, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. RAJA SHRI SHRI KALYANI PDDEO PANCHKOTE
|
December 14, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. AGA ABBAS ALI SHIRAZI, TRUSTEE TO THE WAQF OF MIRZA MOHAMED ALI NAMAZI
|
January 28, 1944 |
|
COMMISSIONER OF INCOME-TAX MADRAS Vs. AGA ABBAS ALI SHIRAZI
|
January 28, 1944 |
|
COMMISSIONER OF INCOME-TAX, Vs. EKBAL & CO
|
September 14, 1944 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. RAJA SRI SRI KALYANI DEO, PANCHKOTE
|
December 14, 1944 |
|
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. LACHMI NARAIN BHADANI
|
February 3, 1944 |
|
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. GREAT EASTERN LIFE INSURANCE CO,LTD
|
October 6, 1944 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. KNKVRVVENKATACHALAM CHETTIAR
|
February 24, 1944 |
|
COMMISSIONERS OF DARBHANGA MUNICIPALITY THROUGH CHAIRMAN Vs. JYOTINDRA NATH SEN
|
August 28, 1944 |
|
CORPORATION OF FOREIGN BONDHOLDERS Vs. INLAND REVENUE COMMISSIONERS
|
March 9, 1944 |
|
D HAJEE ABDULLA SAHIB Vs. SHAFFEE MUHAMMAD SAHIB
|
November 2, 1944 |
|
D R SHAHAPURE Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
September 11, 1944 |
|
DACCA CO-OPERATIVE TOWN BANK LTD Vs. SMJNANADA SUNDARI DEBYA
|
July 18, 1944 |
|
DADOO BALAJI KORKU Vs. KANHAIALAL DHANARAM
|
December 21, 1944 |
|
DANIEL YOUTH Vs. KING
|
November 13, 1944 |
|
DARZAO Vs. EMPEROR
|
October 24, 1944 |
|
DAULATRAO MALOJIRAO Vs. GOVERNMENT OF BOMBAY
|
March 17, 1944 |
|
DAURU Vs. BADRI
|
May 1, 1944 |
|
DEBI LALL SAHU Vs. EMPEROR
|
March 28, 1944 |
|
DEO NANDAN PROSAD Vs. RAM PRASAD
|
May 3, 1944 |
|
DEO RAI Vs. ARTI RAI
|
November 3, 1944 |
|
DEOKINANDAN Vs. BADRI PRASAD
|
December 13, 1944 |
|
DEVICHAND GANESH Vs. CHINTAMAN YELLAPPA
|
March 22, 1944 |
|
DEVINENI SUBBARAO Vs. DEVINENI PATTABHIRAMAYYA
|
December 14, 1944 |
|
DEVJI GOA Vs. TRICUMJI JIWANDAS
|
December 18, 1944 |
|
DHAN BIBI Vs. MRINALINI GHOSH
|
July 21, 1944 |
|
DHANJISHAW RATTANJI KARANI Vs. BOMBAY MUNICIPALITY
|
September 18, 1944 |
|
DHARA RAMA SUBBAYYA Vs. ANNAVARAPPU LAKSHMI NARASIMHAM
|
November 1, 1944 |
|
DHARAMCHAND GARIBDAS AGARWAL Vs. EMPEROR
|
June 17, 1944 |
|
DHONDO KHANDO Vs. WAMAN BALWANT
|
January 4, 1944 |
|
DINSAB KASIMSAB Vs. MAHAMAD HUSSEN DINSAB
|
October 6, 1944 |
|
DISTRICT BOARD OF DEHRA DUN Vs. DAMODAR DATT
|
April 20, 1944 |
|
DISTRICT BOARD OF MANBHUM Vs. BENGAL NAGPUR RAILWAY CO
|
September 14, 1944 |
|
DISTRICT BOARD THROUGH CHAIRMAN Vs. LALA GYAN PRASAD
|
December 8, 1944 |
|
DISTRICT SCHOOL BOARD OF BELGAUM Vs. MOHAMAD MULLA
|
August 7, 1944 |
|
DODDETI SUBBAYYA Vs. MUTYALA KESAVALU
|
November 30, 1944 |
|
DR SIR HAFIZ MOHD Vs. SHIAM LAL
|
May 11, 1944 |
|
DULHIN NANDKUMARI DEVI Vs. MTBULKAN DEVI
|
April 14, 1944 |
|
DURGA CHARAN CHATTERJEE Vs. SMBENODINI DEBI
|
March 30, 1944 |
|
DURGA DAS PAN Vs. SANTOSH KUMAR PAN MINOR REPRESENTED BY SMUMA SUNDARI GHOSE
|
March 14, 1944 |
|
DUVVURU LAKSHMINARASAMMA Vs. MANDALA SWAMI
|
November 14, 1944 |
|
DWARIKA SINGH Vs. SIRI KISHUN SINGH
|
February 23, 1944 |
|
E C DANBY Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
February 3, 1944 |
|
E S KASIM MARAKKAYAR Vs. PRMKMUHAMMAD ABDUL RAHIMAN MARAKKAYAR
|
January 25, 1944 |
|
EAST AND WEST LIFE INSURANCE CO LTD Vs. KOLLA VENKIAH
|
February 24, 1944 |
|
EKOLLU SUBBARAMI REDDY Vs. EKOLLU CHENCHURAGHAVA REDDY
|
November 23, 1944 |
|
EMPEROR Vs. ABDUL WAHAB KAMRUDDIN
|
August 15, 1944 |
|
EMPEROR Vs. GOMA RAMA
|
June 23, 1944 |
|
EMPEROR Vs. BENOARI LAL SARMA
|
November 6, 1944 |
|
EMPEROR Vs. BUDHABHAI SAKARBHAI
|
January 19, 1944 |
|
EMPEROR Vs. KHWAJA NAZIR AHMAD
|
October 17, 1944 |
|
EMPEROR Vs. VITHAL TUKARAM
|
August 3, 1944 |
|
EMPEROR Vs. WASANT WAMAN BAPAT
|
October 12, 1944 |
|
EMPEROR Vs. ABDULLA MAHOMED
|
September 12, 1944 |
|
EMPEROR Vs. CHAVADAPPA PUJARI
|
April 24, 1944 |
|
EMPEROR Vs. KESHAV GOKHALE
|
April 21, 1944 |
|
EMPEROR Vs. SADASHIV NARAYAN BHALERAO
|
January 25, 1944 |
|
EMPEROR Vs. SAVLIMIYA MIYABHAI
|
April 11, 1944 |
|
EMPEROR Vs. SHAIK HASAN ABDUL KARIM (NO2)
|
April 13, 1944 |
|
EMPEROR Vs. NAMDEO MARGOO KAIKADI
|
March 29, 1944 |
|
EMPEROR Vs. HANSRAJ ASTAJI
|
March 31, 1944 |
|
EMPEROR Vs. MERWAN KHODADAD
|
March 2, 1944 |
|
EMPEROR Vs. BEHRAM SHERIAR IRANI
|
January 26, 1944 |
|
EMPEROR Vs. ANANT NARAYAN KULKARNI
|
July 17, 1944 |
|
EMPEROR Vs. NANABHAI NAGINDAS
|
November 2, 1944 |
|
EMPEROR Vs. LAXMAN BHARMAJI
|
November 23, 1944 |
|
EMPEROR Vs. SHANKAR GANPAT PAWAR
|
November 24, 1944 |
|
EMPEROR Vs. AJIT KUMAR GHOSH
|
May 19, 1944 |
|
EMPEROR Vs. CHIMANLAL SANKALCHAND
|
September 13, 1944 |
|
EMPEROR Vs. IBRAHIM IBOO
|
March 30, 1944 |
|
EMPEROR Vs. KESHAVLAL TRIBHUVANDAS PANCHAL
|
April 24, 1944 |
|
EMPEROR Vs. RAYANGOUDA LINGANGOUDA PATIL
|
February 21, 1944 |
|
EMPEROR Vs. SHAIKH HASAN ABDUL KARIM AND AKBARKHAN ATTAMAHOMED
|
February 9, 1944 |
|
EMPEROR Vs. JERRY D SENA
|
June 22, 1944 |
|
EMPEROR Vs. LESLIE GWILT
|
August 10, 1944 |
|
EMPEROR Vs. MHATARJI BHAU PATIL
|
September 13, 1944 |
|
EMPEROR Vs. ANNAJI BALKRISHNA BARVE
|
September 21, 1944 |
|
EMPEROR Vs. RAM SEWAN MISTRI
|
May 11, 1944 |
|
EMPEROR Vs. JAMUNA SINGH
|
September 5, 1944 |
|
ERIC REGINALD CHARLES ALEXANDER STROLOGO Vs. KING
|
July 19, 1944 |
|
FAZAL DHALA Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
February 3, 1944 |
|
FAZAL ELLAHI Vs. RAM MOHAN AND CO
|
January 25, 1944 |
|
FIDALLY USUFALLY Vs. BAI KRIPA
|
September 18, 1944 |
|
FIRM BANWARI LAL RAM BHAROSEY Vs. FIRM MANSAY LAKHANSAY AND COTHROUGH NFGUPTA
|
April 11, 1944 |
|
FIRM GULABRAI NARAIN DAS THROUGH L SHIAM SUNDAR LAL Vs. FIRM ILAHI BUX MOHAMMAD AYUB THROUGH MOHAMMAD YAKUB
|
December 8, 1944 |
|
FIRM RAM CHANDRA KESARDEO Vs. FIRM SHAIKH SHITU SHAIKH RAHMAT
|
November 22, 1944 |
|
FIRM SCHWEBO Vs. SUBBIAH
|
February 24, 1944 |
|
G F F FOULKES, ADMINISTRATOR OF ESTATE OF ROBERT FOULKES BY AGENT A KAILASAM PILLAI Vs. ASSUPPAN CHETTIAR
|
March 15, 1944 |
|
G J SUBBARAYALU Vs. ARMANANNAMALAI CHETTIAR
|
March 13, 1944 |
|
G SRINIVASA AYYANGAR Vs. RAMASAMI AYYANGAR
|
August 9, 1944 |
|
G SRINIVASA AYYAR Vs. TSSWAMINATHA ODAYAR
|
March 14, 1944 |
|
GADE ROSI REDDI Vs. GADE KRISTNA REDDI
|
April 21, 1944 |
|
GADIRAJU LAKSHMIPATHIRAJU, MINOR BY FATHER AND NEXT FRIEND, GADIRAJU VENKAPATHIRAJU Vs. GADIRAJU SITHAYYA
|
April 27, 1944 |
|
GALOS HIRAD Vs. KING
|
May 18, 1944 |
|
GANESHMUL SAIT Vs. MUHAMMAD ISMAIL SAHIB
|
February 21, 1944 |
|
GANGA SAHAI Vs. TEJPAL SINGH
|
April 6, 1944 |
|
GANGES MANUFACTURING CO LTD Vs. SMTRADHARANI DASI W/O BABU SURESH CHANDRA NANDI
|
August 30, 1944 |
|
GAPPUMAL KANAHIYALAL Vs. COMMISSIONER OF INCOME-TAX, UNITED AND CENTRAL PROVINCES
|
August 31, 1944 |
|
GAPPUMAL KANHAIYALAL Vs. COMMISSIONER OF INCOME-TAX, CP, UP
|
August 31, 1944 |
|
GAZIRAM BANIA Vs. EMPEROR
|
March 3, 1944 |
|
GEORGE BELL Vs. ROYAL WESTERN INDIA TURF CLUB, LTD
|
December 8, 1944 |
|
GHADIYAM SUBBAREDDI Vs. TOKALA VENKATRAMAYYA
|
November 16, 1944 |
|
GHELLA DAYAL Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
November 16, 1944 |
|
GHULAM HUSAIN Vs. EMPEROR
|
November 16, 1944 |
|
GIRJANANDAN SINGH Vs. EMPEROR
|
January 13, 1944 |
|
GOBIND MAHTO Vs. CHANDRA BHAN PRASAD SINGH
|
September 15, 1944 |
|
GOBINDA CHANDRA BANIK Vs. SWARNAMAYI RUDRAPAL W/O NADI RUDRAPAL
|
June 13, 1944 |
|
GOBINDA CHANDRA ROY AND ON HIS DEATH NIRMAL CHANDRA ROY Vs. JOGINDRA NATH ROY BAHADUR, A WARD OF COURT SHEBAIT TO SREE SREE GOBINDA DEB BIGRAHA THAKUR
|
November 29, 1944 |
|
GOGINENI BAPAYYA Vs. GOGINENI RAMAKRISHNAYYA
|
July 12, 1944 |
|
GOGINENI SUBBAYYA Vs. GOGGINENI GOVINDAMMA
|
August 11, 1944 |
|
GOONESINHA Vs. O L DE KREISER
|
December 20, 1944 |
|
GOPALASWAMY Vs. GPRAMAYYA
|
February 24, 1944 |
|
GOPI KRISHNA SAHA AND REPRESENTATIVES, KALI KRISHNA SAHA Vs. NUR MOHAMMEDULLA SARKAR
|
July 12, 1944 |
|
GOPI NATH MEHROTRA Vs. EMPEROR
|
May 2, 1944 |
|
GOUHARI SAMANTARAY Vs. SARADA CHARAN DAS
|
September 6, 1944 |
|
GOUNDARS OF VILANGATHUR VILLAGE REPRESENTED BY VELAYUDHA GOUNDAN Vs. UDAYARS OF VILANGATHUR VILLAGE REPRESENTED BY PONNUSWAMI UDAYAR
|
November 29, 1944 |
|
GOVERNMENT OF BOMBAY Vs. DASHRATH RAMNIVAS
|
December 5, 1944 |
|
GOVERNMENT OF PROVINCE OF MADRAS THROUGH COLLECTOR OF RAMNAD Vs. ALARRMVELLAYAN CHETTIAR
|
March 23, 1944 |
|
GOVERNMMENT OF BOMBAY Vs. INCHYA FERNANDEZ
|
December 22, 1944 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. MULLA MOHOMMAD BHAI
|
April 12, 1944 |
|
GOVERNOR-GENERAL IN COUNCIL AS OWNER OF E I RY Vs. SHIVARAM ROY
|
July 18, 1944 |
|
GOVIND BHAUSHET Vs. BHIKU MAHADEOSHET
|
January 18, 1944 |
|
GOVIND RAM Vs. MADAN GOPAL
|
November 22, 1944 |
|
GULLIPILLI RAMULU Vs. KOKKU VENKATASUBBA RAO
|
February 1, 1944 |
|
GUNGA PROSAD GUPTA Vs. EMPEROR
|
October 25, 1944 |
|
GUPTESWAR CHANDRA DEO Vs. TVVNARSIMHAM
|
September 14, 1944 |
|
GURU PRASAD SHAW Vs. COMMISSIONER OF INCOME-TAX
|
January 17, 1944 |
|
GURU PROSAD SHAW Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
January 17, 1944 |
|
GURUNATHAPPA DEEKAPPA Vs. DHARWAR MUNICIPALITY
|
August 3, 1944 |
|
H N NOLAN Vs. EMPEROR
|
March 23, 1944 |
|
HAJI HAFIZUDDIN AHMED ON DEATH FAYEZUDDIN AHMED Vs. NATABAR CHANDRA SAHA
|
June 30, 1944 |
|
HAJI MOHAMMAD OBED ULLAH KHAN Vs. KUNWAR MOHAMMAD ABDUL JALIL KHAN
|
October 24, 1944 |
|
HAJI TANWIR AHMAD Vs. HAFIZ MAQBUL AHMAD
|
August 8, 1944 |
|
HAMID HUSAIN KHAN Vs. JRKWALLACE
|
April 10, 1944 |
|
HANMANTRAM RAMNATAH Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
September 21, 1944 |
|
HANMANTRAM RAMNATH Vs. COMMISSIONER OF INCOME-TAX
|
September 21, 1944 |
|
HAREKRISHNA MAHANTY Vs. PURI BANK LTD
|
December 14, 1944 |
|
HARIBANDHU Vs. RADHASHYAM DAS
|
February 23, 1944 |
|
HARICHAND Vs. GYANIRAM
|
January 24, 1944 |
|
HARIHAR NARAIN SINGH Vs. BANKERY SINGH
|
February 1, 1944 |
|
HARIPADA OJHA Vs. SMICHHAMAYEE DEBI
|
February 15, 1944 |
|
HARISCHANDRA KHUNDERRAO KOTHARE Vs. ABCRAIG
|
December 12, 1944 |
|
HARJIWANDAS C PARIKH Vs. TRIVENI BAI ALIAS RADHA BAI
|
July 28, 1944 |
|
HARNANDAN DAS Vs. MUHAMMAD KALIM
|
April 4, 1944 |
|
HARSHADLAL AMBALAL DESAI Vs. BAI ICHHA
|
July 7, 1944 |
|
HATEMALI JAMADAR Vs. EMPEROR
|
March 27, 1944 |
|
HAVELIRAM SHETTY Vs. MAHARAJA OF MORVI
|
April 6, 1944 |
|
HIMATMAL DEVCHAND Vs. ABDUL HAKKE
|
April 10, 1944 |
|
HIRA LAL Vs. RATAN LAL
|
April 6, 1944 |
|
HIRA LAL MURARKA Vs. MANGTULAL BAGARIA
|
February 23, 1944 |
|
HIRA SINGH Vs. EMPEROR
|
December 21, 1944 |
|
HIRABAI GENDALAL Vs. BHAGIRATH RAMCHANDRA AND COMPANY
|
October 6, 1944 |
|
HIRJI LAXMIDAS Vs. FRANCIS FERNANDEZ
|
December 6, 1944 |
|
HIRJI VIRJI JANGBARI Vs. GOVERNMENT OF BOMBAY
|
August 11, 1944 |
|
HIT NARAIN MAHTON Vs. BED NARAIN MISTRY
|
December 14, 1944 |
|
HUBLI ELECTRICITY CO LTD Vs. GOVERNMENT OF BOMBAY
|
July 18, 1944 |
|
I T COMMR Vs. ANNAMALAI
|
February 25, 1944 |
|
IBRA AKANDA Vs. EMPEROR
|
February 8, 1944 |
|
IMPERIAL BANK OF INDIA Vs. BALASUBRAMANIA PANDIA TEVAR
|
July 26, 1944 |
|
IN RE : SARUPCHAND HUKAMCHAND Vs. STATE
|
August 30, 1944 |
|
IN RE : VANRAJ VALLABHDAS Vs. STATE
|
October 3, 1944 |
|
IN RE MOTICHAND AND DEVIDAS Vs. STATE
|
September 6, 1944 |
|
IN RE: A M BEECHEY Vs. STATE
|
February 11, 1944 |
|
IN RE: A PLEADER Vs. STATE
|
January 31, 1944 |
|
IN RE: A PLEADER Vs. STATE
|
January 17, 1944 |
|
IN RE: A PLEADER Vs. STATE
|
September 11, 1944 |
|
IN RE: A V VISWANATHA CHETTI Vs. STATE
|
September 7, 1944 |
|
IN RE: ACHANTA RAMABRAHMAM Vs. STATE
|
July 24, 1944 |
|
IN RE: ALL INDIA GROUNDNUT SYNDICATE LTD Vs. STATE
|
August 9, 1944 |
|
IN RE: AMULURU VENKAMMA Vs. STATE
|
January 28, 1944 |
|
IN RE: ANGAPPA MUDALIAR Vs. STATE
|
August 2, 1944 |
|
IN RE: APPUKUTTI CHETTIAR Vs. STATE
|
July 28, 1944 |
|
IN RE: BHUJAM SRIRAMULU CHETTI Vs. STATE
|
November 15, 1944 |
|
IN RE: CHALLUR SESHAYYA Vs. STATE
|
August 2, 1944 |
|
IN RE: CHINNAVAN ROWTHER ALIAS SAHUL HAMID Vs. STATE
|
March 21, 1944 |
|
IN RE: CHITTOORI POTHARAJU Vs. STATE
|
November 30, 1944 |
|
IN RE: DEVARAKONDAH VENKATA SUBBARAMIAH ALIAS SUBBARAMIAH Vs. STATE
|
September 6, 1944 |
|
IN RE: DRAKSHA CHINNA GURUMURTHI Vs. STATE
|
August 1, 1944 |
|
IN RE: GHOSH BEEVI Vs. STATE
|
February 25, 1944 |
|
IN RE: ISMAIL ABDULLA SAIT Vs. STATE
|
August 23, 1944 |
|
IN RE: JERBAI B KAPADIA Vs. STATE
|
March 30, 1944 |
|
IN RE: K V SUBRAMANIA AYYAR Vs. STATE
|
July 25, 1944 |
|
IN RE: KATHARI LAKSHMAYYA Vs. STATE
|
November 22, 1944 |
|
IN RE: KONTAM HAMPAIAH Vs. STATE
|
June 20, 1944 |
|
IN RE: LAXMAN GANESH RASTE Vs. STATE
|
January 24, 1944 |
|
IN RE: MAREEDU SOMAIAH Vs. STATE
|
December 19, 1944 |
|
IN RE: MATHAYYAN Vs. STATE
|
January 26, 1944 |
|
IN RE: MRS SUDHA TARANGINI DEBYA AND ANOTHER Vs. STATE
|
January 4, 1944 |
|
IN RE: N S SUBRAMANIA AYYAR Vs. STATE
|
March 1, 1944 |
|
IN RE: P R PADMANABHA AYYAR Vs. STATE
|
September 14, 1944 |
|
IN RE: P S VENKATARAMANA RAO Vs. STATE
|
July 14, 1944 |
|
IN RE: P S VENKATASUBBIER Vs. STATE
|
November 1, 1944 |
|
IN RE: P SRINIVASA MAO Vs. STATE
|
March 14, 1944 |
|
IN RE: PAYANDA KHAN Vs. STATE
|
January 26, 1944 |
|
IN RE: PEREGRINO RODRIGUES Vs. STATE
|
October 5, 1944 |
|
IN RE: RAYALLA RAMAPPA Vs. STATE
|
July 24, 1944 |
|
IN RE: S R RAJA RAO Vs. STATE
|
April 26, 1944 |
|
IN RE: SARUPCHAND HUKAMCHAND Vs. STATE
|
August 20, 1944 |
|
IN RE: SINNA RANGA BOYAN Vs. STATE
|
November 24, 1944 |
|
IN RE: SRIMATI DEBIRANI DEBI Vs. STATE
|
November 24, 1944 |
|
IN RE: SUDHA TARANGINI DEBYA Vs. STATE
|
January 14, 1944 |
|
IN RE: T S SWAMINATHAN Vs. STATE
|
March 10, 1944 |
|
IN RE: THAMBI ALIAS SUBBARAYA PILLAI Vs. STATE
|
July 18, 1944 |
|
IN RE: UDUMAN TARAGANAR Vs. STATE
|
February 10, 1944 |
|
IN RE: VADAKKE VALAPPAL AMMOTTY Vs. STATE
|
November 15, 1944 |
|
INDARSINGH GOPALSINGH RAIPUT Vs. RAMNARAYAN MATHURALAL
|
January 21, 1944 |
|
INDERDEO OJHA Vs. EMPEROR
|
November 1, 1944 |
|
INDIA STEEL AND WIRE PRODUCTS LTD THROUGH (INDER SINGH AND SONS LTD ) AJAIB SINGH, DIRECTOR, MANAGING AGENTS Vs. PTDEBI PRASAD MALAVIYA
|
April 4, 1944 |
|
INDO BURMAH TRADER S BANK, LTD Vs. BARADA CHARAN DHAR, ON DEATH, SMSITA SATI DHAR
|
July 7, 1944 |
|
INDO-COMMERCIAL BANK LTD Vs. KNARAYANAN
|
February 17, 1944 |
|
INSANE NIL GOVINDA MISRA, REPRESENTED BY GUARDIAN WIFE KHANTA MAYI DEBY AND AFTER HIS DEATH HIS SOLE HEIRESS AND LEGAL REPRESENTATIVE KANTA MAYI DEBY Vs. SMRUKMINI DEBY W/O RADHA GOBINDA MISRA
|
June 16, 1944 |
|
INSTITUTE OF RADIO TECHNOLOGY Vs. PANDURANG BABURAO
|
December 12, 1944 |
|
J BECKETT Vs. MRSWENDY ENORRIS
|
December 19, 1944 |
|
J GOPANNA Vs. KRAMASWAMI
|
February 4, 1944 |
|
J P HANUMANTHA RAO Vs. JRAMACHANDRAYYA
|
January 31, 1944 |
|
JADOO POTEDAR Vs. SRIMATI CHAMPABATI SAHIBA
|
August 23, 1944 |
|
JADU NATH Vs. JAGAT PRASANNA
|
May 3, 1944 |
|
JADU NATH ROY Vs. KSHITISH CHANDRA ACHARJI CHOUDHURY
|
June 29, 1944 |
|
JADUPATI SAHAY Vs. LAL CHAND RAM
|
September 7, 1944 |
|
JAGADISH CHANDRA Vs. JOGENDRA NATH
|
March 20, 1944 |
|
JAGANNATH Vs. EMPEROR
|
September 21, 1944 |
|
JAGARNATH PRASAD Vs. BHALA PRASAD SINGH
|
August 29, 1944 |
|
JAGARNATH SAH Vs. EMPEROR
|
November 22, 1944 |
|
JAGDISH CHANDRA DEO DHABAL DEB Vs. DHANPATI SINGH DEB
|
February 15, 1944 |
|
JAMMAN Vs. EMPEROR
|
April 13, 1944 |
|
JAMUNA DAS Vs. EMPEROR
|
August 25, 1944 |
|
JANARDAN EKNATH Vs. GANESH SADASHIV
|
July 14, 1944 |
|
JANGALI SINGH Vs. RAMJAG SINGH
|
March 21, 1944 |
|
JANGI SINGH Vs. EMPEROR
|
February 8, 1944 |
|
JANGUMIYA SULEMAN MADIWALE Vs. HASHAMSAHEB
|
March 13, 1944 |
|
JATINDRA GUPTA Vs. EMPEROR
|
February 16, 1944 |
|
JAWAHAR LAL Vs. SRI THAKUR RADHA GOPALJEE MAHARAJ
|
December 4, 1944 |
|
JAWAHIR Vs. EMPEROR THROUGH BEHARI SINGH
|
December 21, 1944 |
|
JAYANTILAL JAMNADAS Vs. CHHAGANLAL NATHOOBHAI
|
September 11, 1944 |
|
JETHALAL NANSHAH MODI Vs. BACHU
|
November 17, 1944 |
|
JHAKAR ABIR Vs. PROVINCE OF BIHAR
|
December 8, 1944 |
|
JIVANLAL KANDAS Vs. RAMTUJI BHAIJI
|
March 6, 1944 |
|
JIVRAJ Vs. CHAINKARAN
|
January 11, 1944 |
|
JIWAN DAS Vs. SAHU SARJU PRASAD
|
November 21, 1944 |
|
JOHN NADJARIAN Vs. EFTRIST
|
June 23, 1944 |
|
JONNAKUTI ANNAMMA Vs. KANDAVALLI KANAKAMMA
|
August 9, 1944 |
|
JOTI BHUSHAN GUPTA Vs. BNSARKAR THROUGH SNMITTRA, MANAGER
|
December 4, 1944 |
|
JOY CHAND SERAOGI Vs. DOLE GOBINDA DAS
|
January 28, 1944 |
|
JUGAL SINGH ALIAS JUGAL KISHORE Vs. LOCHAN SINGH
|
August 9, 1944 |
|
JUGUL KISHORE Vs. SHIAM LAL
|
April 19, 1944 |
|
JUTHARAM JANKIDAS Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
February 15, 1944 |
|
K GOPALAKRISHNAYYA Vs. VADLAMUDI SUBBA NAIDU
|
November 15, 1944 |
|
K H BHATTACHARJEE Vs. EMPEROR
|
May 23, 1944 |
|
K P DALAL Vs. RSJAMADAR
|
December 1, 1944 |
|
K R EASWARAMURTHI GOUNDAN Vs. KING-EMPEROR
|
February 23, 1944 |
|
K S AGHA MIR AHMAD SHAH Vs. MIR MUDASSIR SHAH
|
July 3, 1944 |
|
K S YELUMALAI CHETTY Vs. NATESACHARI
|
January 25, 1944 |
|
K V V P VEETTIL VELLACHI Vs. GOPALAN
|
February 9, 1944 |
|
KADAMBAN NAMBUDIRIPAD Vs. ENGLISH AND SCOTTISH JOINT CO-OPERATIVE WHOLESALE SOCIETY (INCORPORATED IN ENGLAND) BY ITS GENERAL MANAGER MRFRANCIS HAMILTON FARMER
|
December 5, 1944 |
|
KAIKHUSHROO TANTRA Vs. MEHERBAI TANTRA
|
November 17, 1944 |
|
KAILASH CHANDRA Vs. NANDA KUMAR
|
March 20, 1944 |
|
KAILASHI Vs. SHANKAR
|
November 21, 1944 |
|
KALACHAND SHAW Vs. RAMANI MOHAN
|
May 2, 1944 |
|
KALI PRASAD UPADHYAY Vs. EMPEROR
|
February 29, 1944 |
|
KALIAMMAI AMMAL Vs. RSHANMUGA RAJESWARA SETHUPATI ALIAS NAGANATHA SETHUPATHI AVERGAL, RAJAH OF RAMNAD, WARD UNDER COURT OF WARDS REPRESENTED BY MANAGER, RAMNAD ESTATE
|
August 24, 1944 |
|
KALLAWA SHIDLINGAPPA ANGADI Vs. PARAPPA SANKAPPA
|
November 24, 1944 |
|
KAMLA KANT AZAD Vs. EMPEROR
|
January 10, 1944 |
|
KAMTA NATH Vs. CHIRANJI LAL
|
April 3, 1944 |
|
KANHAIYA Vs. SHANKAR LAL
|
March 20, 1944 |
|
KANNATHAL ACHI Vs. ARVDVADUERUNATHAN CHETTIAR
|
December 1, 1944 |
|
KANNEPALLI SURYAPRAKASA RAO Vs. SRI SRI SRI PALAHANI MAHANTI RAJARAM DAS BAVAJI REPRESENTED BY HIS GENERAL POWER-OF- ATTORNEY HOLDER MRGSPANCHAPAKESAN
|
August 30, 1944 |
|
KANTAM MAHALAKSHMI Vs. BHIMIREDDI VENKATAREDDI
|
April 27, 1944 |
|
KARINGAMPILLY MANAKKAL PARAMESWARAN NAMBUDRIPAD S SON, PARAMESWARAN NUMBUDRIPAD ALIAS NARAYANAN THRATHAR NAMBUDRIPAD Vs. SUBRAMANIA IYER
|
February 9, 1944 |
|
KARRI SITARAMIAH Vs. VENKADARU SARVAYYA DUBACHERLA
|
July 24, 1944 |
|
KARUPPASWAMI MOOPANAR Vs. CHOTTABHAI JANERBHAI AND COTHROUGH AGENT, AMBALAL DPATEL
|
September 19, 1944 |
|
KASHI PRASAD Vs. MTSATWATI
|
December 6, 1944 |
|
KASHIRAM BHAGSHET SHETE Vs. BHAGA BHAUSHET REDIJ
|
November 9, 1944 |
|
KATTA R VENKATESAYYA Vs. MAHAMMAD GHOUSE SAHEB
|
February 17, 1944 |
|
KATTAMURI NARASIMHAN Vs. THUMURUGOTI PREMAYYA
|
November 16, 1944 |
|
KAUSHILLA DEBI Vs. LACHHMI NARAIN
|
March 21, 1944 |
|
KAYAKKOOL PILLATI KRISHNAN ATIYOTI, KARNAVAN AND MANAGER OF TARWAD Vs. THAYYULLATHIL MOOSA
|
July 19, 1944 |
|
KAZA SIVARAMAKRISHNA RAO Vs. JONNALAGADDA SEETHARAMAYYA
|
March 16, 1944 |
|
KEDAR NATH Vs. BANWARI RAI
|
February 23, 1944 |
|
KEKHUSHRU EDULJI Vs. JINABHAI JIWANJI
|
August 2, 1944 |
|
KESARBAI Vs. INDARSINGH ALIAS ISHWARKUMAR
|
July 27, 1944 |
|
KESHABDEO Vs. EMPEROR
|
January 14, 1944 |
|
KESHAV APPA BHAGAT Vs. SITARAM HANUMANDAS
|
November 17, 1944 |
|
KESHAV GOKHALE Vs. EMPEROR
|
April 21, 1944 |
|
KEWALRAM Vs. COLLECTOR OF MADRAS
|
February 2, 1944 |
|
KHAN BAHADUR M HABIBUR RAHMAN Vs. COMMISSIONER OF INCOME- TAX, BIHAR ORISSA
|
December 14, 1944 |
|
KHUDA-I-TALA THROUGH K B QAZI MOHAMMAD ZAFAR AHMAD KHAN Vs. MTHAMIDA KHATOON
|
August 16, 1944 |
|
KILAPARTI APPALANARASAMMA Vs. COMMISSIONER, MUNICIPAL COUNCIL
|
November 9, 1944 |
|
KISHOREGANJ CO-OPERATIVE TOWN BANK LTD Vs. RUKMINI KANTA BHATTACHERJYA
|
February 21, 1944 |
|
KISHORI LAL Vs. EMPEROR
|
December 6, 1944 |
|
KODURI KRISHNA RAO Vs. SIMHADRI VENKATARAMARAO
|
January 10, 1944 |
|
KOLLURI VENKATARATNAMMA Vs. MARADUGULA NARASIMHA RAO
|
August 23, 1944 |
|
KOVURU KALAPPA DEVARA Vs. KUMAR KRISHNA MITTER
|
August 7, 1944 |
|
KR AITTAR SINGH Vs. MAHABIR PAL SINGH
|
May 3, 1944 |
|
KRISHNA AYYAR Vs. GOMATHI AMMAL
|
August 2, 1944 |
|
KRISHNASWAMI NAICKER Vs. NALLA GOUNDER
|
November 17, 1944 |
|
KRISHNAVENI AMMAL Vs. MDSOUNDARARAJAN
|
August 9, 1944 |
|
KUNHI PATHUMMA Vs. SUNDARA AYYAR
|
November 23, 1944 |
|
KUNJ BEHARI LAL ALIAS KUNJI LAL Vs. KASHI PRASAD
|
May 2, 1944 |
|
KUNWAR SHRI KRISHNA ALIAS LAD SINGH Vs. BRAHMA SWARUP
|
October 27, 1944 |
|
KUPPAMMAL Vs. THANGAMUTHU PANDARAM
|
February 3, 1944 |
|
KURMA PULLAMMA Vs. KURMA THATALINGAM ALIAS RAJU
|
April 20, 1944 |
|
L CHARAN DAS Vs. LGUR SARAN DAS KAPUR
|
December 1, 1944 |
|
L RADHEY SHIAM Vs. LJUGAL KISHORE
|
April 14, 1944 |
|
L RAM AUTAR Vs. SITA RAM
|
March 21, 1944 |
|
LAKSHMAN CHANDRA ROY CHOUDHURY Vs. BIRENDRA KUMAR SINGHA
|
July 21, 1944 |
|
LAL MOHAN KRISHNA LAL PAUL Vs. COMMISSIONER OF INCOME-TAX
|
January 11, 1944 |
|
LALA MAN MOHAN DAS Vs. JANKI PRASAD
|
October 17, 1944 |
|
LALLUBHAI MOTIRAM Vs. LAXMISHANKAR AMBALAL
|
January 3, 1944 |
|
LAXMAPPA GONEPPA Vs. BHIMAPPA GONEPPA
|
March 28, 1944 |
|
LAXMI PD SINGH ALIAS LALLAN SINGH Vs. KUNAI SINGH
|
May 1, 1944 |
|
LEELACHAND WALCHAND GUJAR Vs. VISHNU GANESH LAKADE
|
July 25, 1944 |
|
LEWIS W FERNANDEZ Vs. JIVATLAL PARTAPSHI
|
October 12, 1944 |
|
LIAQAT KHAN Vs. ABDUL MAJID KHAN
|
May 3, 1944 |
|
LINGAPPA BHANDARY Vs. YAMUNAMMA
|
November 1, 1944 |
|
LINGARAJ DAS Vs. EMPEROR
|
December 13, 1944 |
|
LOCHAN SINGH Vs. MAUJI RAM
|
November 2, 1944 |
|
LT HECTOR THOMAS HUNTLAY Vs. EMPEROR
|
February 24, 1944 |
|
M C CHINNIAH CHETTIAR Vs. SIVAGAMI ACHI ALIAS SORNAM ACHI
|
September 4, 1944 |
|
M ETHIRAJULU NAIDU Vs. A RANGANATHAM CHETTI
|
November 13, 1944 |
|
M G KADIR Vs. KESRI NARAIN JAITLY
|
September 9, 1944 |
|
M G NATESA CHETTIAR Vs. SSUBBUNARAYANA AYYAR
|
August 15, 1944 |
|
M HARI PRASAD TAMTA Vs. MOHAN LAL SAH
|
October 12, 1944 |
|
M L BANNERJEE Vs. EMPEROR
|
December 13, 1944 |
|
M M P L CHOKKALINGAM CHETTIAR Vs. MLRMLAKSHMANAN CHETTIAR
|
August 16, 1944 |
|
M MAHAMOOD MAMUNA LEBBAI Vs. NATIONAL BANK OF INDIA LTDTHROUGH MANAGER
|
August 17, 1944 |
|
M P NAYAGAM Vs. ARKRISHNASWAMI
|
January 21, 1944 |
|
M SHEIK DAWOOD ROWTHER Vs. SOUTH INDIAN RAILWAY CO LTD
|
March 7, 1944 |
|
M T PHILIP Vs. MUHAMMAD SIDDIQUE ADAM BY AGENT ABDUL SHUKAR
|
November 1, 1944 |
|
MABEL HEAD Vs. MISS KATHLEEN GUEST
|
February 23, 1944 |
|
MADAN LAL DALMIA Vs. EMPEROR
|
April 21, 1944 |
|
MADAN MOHAN Vs. RAGHUNANDAN PRASAD
|
April 18, 1944 |
|
MADANSINGH RAMSINGH MALGUZAR Vs. DEPUTY COMMISSIONER
|
January 13, 1944 |
|
MADHUSUDAN RAY Vs. JOGENDRA KAR
|
May 6, 1944 |
|
MADRAS AND SOUTHERN MAHRATTA RY CO LTD Vs. BEZWADA MUNICIPALITY
|
March 30, 1944 |
|
MADRAS PROVINCIAL CO-OPERATIVE BANK LTD Vs. SOUTH INDIAN MATCH FACTORY LTD(IN LIQUIDATION)
|
August 17, 1944 |
|
MADURA, ETC DEVASTHANAMS THROUGH EXECUTIVE OFFICER R S NAYUDU Vs. SOLAI ALAGU KUDUMBAN
|
February 17, 1944 |
|
MAGANLAL BHAGWANDAS Vs. AHMEDABAD MUNICIPALITY
|
March 20, 1944 |
|
MAHADEO ALIAS MAHADEBLAL AGARWALA Vs. INDRA CHAND ALIAS INDER CHAND KEZRIWAL
|
December 18, 1944 |
|
MAHADEO GOPAL PENDSE Vs. HARI WAMAN BHATE
|
November 15, 1944 |
|
MAHARAJA SRIS CHANDRA NANDI OF KASIMBAZAR Vs. MAHAMMAD IBRAHIM MEAHMUTWALLI OF THE ESTATE OF NAJU MEAH
|
January 3, 1944 |
|
MAHARAJADHIRAJ SIR KAMESHWAR SINGH BAHADUR Vs. ARJUN MISSIR
|
November 24, 1944 |
|
MAHARANI NILIMAPROVA Vs. KADAMBINI DASI
|
March 21, 1944 |
|
MAHIDHAR ROY Vs. RAJA KALYANI PRASAD SINGH
|
August 3, 1944 |
|
MAHOMEDHUSSEIN DAUDBHAI Vs. COLLECTOR OF BROACH AND PANCHMAHALS
|
April 14, 1944 |
|
MAIYAN DALIP RAJESHWARI DEBI Vs. SRI 5 MOHAN BIKRAM SAH ALIAS RAM RAJA
|
November 1, 1944 |
|
MAKSUDAN RAM Vs. EMPEROR
|
February 8, 1944 |
|
MANEKLAL MANSUKHBHAI Vs. HORMUSJI JAMSHEDJI
|
June 13, 1944 |
|
MANGALDAS GIRDHARDAS Vs. GOVINDLAL ISHWARLAL
|
March 16, 1944 |
|
MANGI LAL Vs. EMPEROR
|
November 17, 1944 |
|
MANICKA NADAR Vs. ARUMUGHA SUNDARA SATHIA GNANA PANDARA SANNADHI AVERGAL, ATHEENA KARTHA OF SENGOLE MADAM
|
April 5, 1944 |
|
MANICKA NADAR Vs. ARUMUGA SUNDARA SATHIA GNANA PANDARA SANNADHI AVERGAL
|
March 5, 1944 |
|
MANICKA SUNDARA BHATTAR Vs. RSNAYUDU, EXECUTIVE OFFICER AND TRUSTEE OF SRI MINAKSHI SUNDARESWARAR DEVASTANAM
|
December 15, 1944 |
|
MANICKAM CHETTIAR Vs. RAMASWAMI CHETTIAR
|
September 18, 1944 |
|
MANMOHAN DAS Vs. MTRADHA RANI
|
May 1, 1944 |
|
MANOHAR GANGADHARHARE Vs. K. S. MISHRA, RECEIVER OF ESTATE OF APPLICANTS
|
January 31, 1944 |
|
MAROTU GURANNA Vs. KSHETRI MOHANTY
|
February 3, 1944 |
|
MARUDANAYAGAM PILLAI Vs. MANICKAVASAKAM CHETTIAR
|
December 18, 1944 |
|
MARUTI BABAJI Vs. MANOHAR
|
February 15, 1944 |
|
MARUTI SAKRU GOND Vs. EMPEROR
|
May 17, 1944 |
|
MARWADI SUMERMAL JAMATRAJ Vs. BTHUKKAPPA
|
February 15, 1944 |
|
MATAM BASAYYA Vs. HANUMANTHA REDDI
|
March 23, 1944 |
|
MATHURA PROSAD RAJGHORIA Vs. CORPORATION OF CALCUTTA
|
January 14, 1944 |
|
MEDAM GURUMURTHI SETTY Vs. COMMISSIONER OF INCOME-TAX
|
January 28, 1944 |
|
MEENAKSHISUNDARAM CHETTIAR Vs. VELAMBAL AMMAL
|
January 21, 1944 |
|
MEHDI RAZA Vs. BIJAI RAM
|
March 2, 1944 |
|
MERLA JANIKAMMA Vs. SRI INUGANTI VENKATA RAJAGOPALA CHINNARAO GARU
|
August 21, 1944 |
|
METRO THEATRE BOMBAY LTD Vs. COMMISSIONER OF INCOME-TAX
|
November 9, 1944 |
|
MINOR ATHILINGA GOUNDAR BY GUARDIAN THIRUMAL AMMAL Vs. MINOR RAMASWAMI GOUNDAR
|
April 18, 1944 |
|
MINOR KRISHNASWAMI BY GRANDMOTHER AND NEXT FRIEND, PANKAJAMMAL Vs. MINOR SRINIVASAN
|
December 19, 1944 |
|
MINOR RATNAVELU CHETTIAR BY MOTHER AND GUARDIAN MADHURAVALLI AMMAL Vs. FRANCISCU UDAYAR
|
December 19, 1944 |
|
MISS A HEAPE Vs. EMPEROR
|
November 8, 1944 |
|
MOHAMMAD AYISHA BEEVI Vs. ASAMANKATHA NADAR
|
August 30, 1944 |
|
MOHAMMED IBRAHIM Vs. NORTHERN CIRCARS FIBRE TRADING CO
|
April 6, 1944 |
|
MOHAN CHUNILAL Vs. DIGAMBAR SHANKAR
|
June 27, 1944 |
|
MOHANDAS MULJI SICKA Vs. COLLECTOR OF BOMBAY
|
March 1, 1944 |
|
MOHD ISHAQ Vs. EMPEROR
|
July 10, 1944 |
|
MOHD UMAR Vs. JUGAL KISHORE
|
March 16, 1944 |
|
MOHENDRA NATH HALDAR Vs. MOHENDRA NATH SARDAR
|
May 8, 1944 |
|
MOHINDAR SINGH Vs. RAMINDAR SINGH
|
April 19, 1944 |
|
MOHINI MOHAN Vs. RAHMAT ULLAH KHAN
|
May 5, 1944 |
|
MOIDIN BACHA ROWTHER Vs. ISCHIDAMBARAM PILLAI
|
August 24, 1944 |
|
MONOHARLAL BANERJEE Vs. BENGAL IMMUNITY CO LTD
|
December 22, 1944 |
|
MOTICHAND BALUBHAI Vs. DISTRICT MAGISTRATE
|
November 15, 1944 |
|
MOTOR HOUSE GUJARAT LTD Vs. NATVARLAL PARIKH
|
January 12, 1944 |
|
MOTOR UNION INSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 13, 1944 |
|
MRITUNJOY MITRA Vs. SATISH CHANDRA BANERJEE
|
February 17, 1944 |
|
MRS G H ORDE Vs. ASKINNER
|
December 5, 1944 |
|
MT BHAGWAN DEVI Vs. MTJAI DEVI
|
April 19, 1944 |
|
MT CHAULI ALIAS SUBHADRA DEVI Vs. MTMEGHOO
|
April 11, 1944 |
|
MT JWALA DEVI Vs. BHRIGUNATH SAHAI
|
April 4, 1944 |
|
MT MASEETUNNISA Vs. MAHESH CHANDER
|
April 14, 1944 |
|
MT MUMTAZ-UN-NISSA BEGUM Vs. SHA ABU SAYEED
|
July 8, 1944 |
|
MT RUKIAYIA BEGUM Vs. RADHA KISHAN
|
March 24, 1944 |
|
MT SAMIUNNISSA Vs. MTSAIDA KHATUN
|
April 13, 1944 |
|
MT SHAH JAHAN BEGUM Vs. IBN ALI
|
May 8, 1944 |
|
MT SIABATI Vs. SIB SAHAI JHA
|
May 11, 1944 |
|
MT. SONA BAI W/O. LAXMINARAIN Vs. RAMKARAN KASVA
|
February 23, 1944 |
|
MULJIBHAI PITAMBERDAS Vs. BAI CHANCHAL
|
March 3, 1944 |
|
MUMMIDI PATTABHIRAMAYYA Vs. BADAM SUBBA RAO
|
August 11, 1944 |
|
MUNAGANOORI RAMAYYA (DIED) Vs. IDAMAKANTY VEERABHADRACHARI
|
July 25, 1944 |
|
MUNICIPAL COUNCIL Vs. KUMBAKONAM BANK LTDBY MANAGING DIRECTOR SMAHALINGA AYYAR
|
February 16, 1944 |
|
MUSTAFA KHAN Vs. RAM BHAROSEY
|
August 14, 1944 |
|
MUVVALA NAGENDRUDU Vs. MEDURI VENKATARAGHAVAYYA
|
July 14, 1944 |
|
N R KAPUR Vs. MURLI DHAR KAPUR
|
May 17, 1944 |
|
NABA KUMAR SINGH DUDHORIA Vs. COMMISSIONER OF INCOME-TAX
|
January 14, 1944 |
|
NABA KUMAR SINGH DUDHURIA Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
January 14, 1944 |
|
NAGESHWAR PRASAD SINGH Vs. CHHOTEY LAL
|
January 20, 1944 |
|
NAGIREDDI RAMULU Vs. SRI CHINTALAPATI VENKATA SURYANARAYANARAJU GARU
|
July 27, 1944 |
|
NALAM RAMAYYA Vs. NALAM ACHAMMA
|
July 17, 1944 |
|
NAMDEO GANPAT PHULMALI Vs. EMPEROR
|
March 13, 1944 |
|
NAND KISHORE PANDEY Vs. GOSHAIN KIRTARATH GIR
|
April 28, 1944 |
|
NANDA LAL Vs. ASKARAN BABOO
|
January 14, 1944 |
|
NANI BALA SAHA W/O NARAYAN CHANDRA SAHA Vs. RAM GOPAL SAHA, MINORS, REPRESENTED BY PLEADER GUARDIAN BABU KUMAR GURUKRAMA MOZUMDAR
|
June 8, 1944 |
|
NARAYAN JIVANGOUDA PATIL Vs. PUTTABAI
|
July 24, 1944 |
|
NARAYAN PUNJARAM PATIL Vs. SHANKARSINGH MADHALSINGH CHAVAN
|
May 12, 1944 |
|
NARI SANTA Vs. EMPEROR
|
September 11, 1944 |
|
NARSINGH DUBE Vs. MTDHANESRA KUER
|
May 3, 1944 |
|
NASIR UDDIN Vs. LALA BABOO LAL
|
November 6, 1944 |
|
NATIVE SHARE AND STOCK BROKERS ASSOCIATION Vs. COMMISSIONER OF INCOME-TAX
|
October 13, 1944 |
|
NAVANEETHAMMAL Vs. AMMAKANNAMMAL
|
March 10, 1944 |
|
NAVNITLAL CHUNILAL Vs. BABURAO (NO2)
|
July 3, 1944 |
|
NAVNITLAL CHUNILAL Vs. BABURAO (NO1)
|
April 13, 1944 |
|
NAVROJI N VAKIL Vs. GOVERNMENT OF BOMBAY
|
August 31, 1944 |
|
NAWAB COL DR SIR HAFIZ MOHD AHMAD SAID KHAN Vs. SHIAM LAL
|
August 30, 1944 |
|
NENI KAVUR BAI BY AGENT JALAMCHAND LODHA Vs. PRANGANATHAM PILLAI
|
March 30, 1944 |
|
NEW CITIZEN BANK OF INDIA Vs. ASIAN ASSURANCE CO LTD
|
April 14, 1944 |
|
NONI LAL CHOWDHURY Vs. LALIT MOHAN MUKHERJEE
|
February 16, 1944 |
|
NORMAN Vs. GOLDER (INSPECTOR OF TAXES)
|
November 1, 1944 |
|
NURUL HASAN Vs. MTMAJIDAN
|
March 24, 1944 |
|
NUSSERWANJI ICCHAPORIA Vs. GULCHER MUNSHI
|
December 7, 1944 |
|
ODE RAM Vs. CHHIDA SINGH
|
May 9, 1944 |
|
OFFICIAL RECEIVER Vs. NARRA GOPALAKRISHNIAH
|
November 27, 1944 |
|
OFFICIAL RECEIVER Vs. NSUBBAMMA
|
February 1, 1944 |
|
OM PRAKASH Vs. PTRADHEY SHYAM KATHAWACHAK
|
October 11, 1944 |
|
OORPAYIL MANJOLE MUNDATHOTTIL ACHUTHAN NAYAR Vs. OORPAYIL MUNDATHOTTIL NARAYANI AMMA S SON MADHAVAN NAYAR
|
November 30, 1944 |
|
P ACHYUTARAMAYYA Vs. TRAMAMMA
|
February 2, 1944 |
|
P BALASUBRAMANIA MUDALIAR Vs. CRAJAGOPALACHARIAR
|
January 13, 1944 |
|
P K CHINNASWAMI Vs. CDOCTOR AND CO, BY MANAGING PROPRIETOR VADILAL
|
July 11, 1944 |
|
P RAJAGOPALA CHETTY Vs. AKESAVA PILLAI
|
November 28, 1944 |
|
P S VIJAYARANGA REDDIAR Vs. SVMUTHUSWAMI REDDIAR
|
April 4, 1944 |
|
P VENUGOPAL MUDALIAR Vs. PVNEELAKANTA MUDALIAR
|
December 15, 1944 |
|
PALAKI DHANDAPANI PATRO Vs. EMPEROR
|
December 21, 1944 |
|
PALANIAPPA CHETTIAR Vs. LPLPNARAYANAN CHETTIAR
|
January 28, 1944 |
|
PALLIPURATH PARAMESWARAN NAMBISAN S SON, FAMILY HEAD AND MANAGER NARAYANAN NAMBISSAN Vs. THACHARAKUNNATHIL PUTHEN VEETTIL MADATHIL NARAYANI AMMA S SON KRISHNAN NAIR
|
April 27, 1944 |
|
PANDURANG BHAU BALVADKAR Vs. CHANGUNABAI
|
July 13, 1944 |
|
PARBHU Vs. EMPEROR
|
January 26, 1944 |
|
PARMESHARI Vs. KRISHNA KUMAR
|
March 29, 1944 |
|
PARSHOTAM PARSHAD Vs. TAIMUR ALI SHAH
|
July 26, 1944 |
|
PARU KUTTY AMMA Vs. VASUDEVAN BY GUARDIAN AMKUTTI SANKARANALIAS CHINNA KUTTAN NAIR
|
August 28, 1944 |
|
PARVATIBAI GOPAL DHAMDHERE Vs. MARUTI LUXMAN
|
January 27, 1944 |
|
PATALI BEGUM Vs. YESHWANT THITE
|
July 31, 1944 |
|
PATHURI VENKATA NARAYANA Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
|
December 6, 1944 |
|
PATNALA RAMALAKSHMI Vs. DOWLATABAD GOPALAKRISHNARAO
|
August 29, 1944 |
|
PEARE LAL Vs. EMPEROR
|
March 20, 1944 |
|
PEAREY LAL Vs. HUB LAL
|
December 4, 1944 |
|
PENUJURI GOVINDAPPA Vs. DCHAYYAPPA
|
September 15, 1944 |
|
PENUMOODY KANAKARATNAM Vs. PENUMOODY VENKATARATNAM
|
April 25, 1944 |
|
PERAM KISTAMA NAYUDU Vs. MINOR SANKARAYYA NAYUDU BY NEXT FRIEND AND GRANDFATHER NALLAPPA NAYUDU ALIAS NARASIMHALU NAYUDU
|
March 17, 1944 |
|
PERIAMBALA CHETTIAR Vs. MUHAMMAD GHOUSE SAHEB
|
December 1, 1944 |
|
PERIYANAYAGAMMAL Vs. BATCHA SAHIB
|
July 14, 1944 |
|
PERUMAL REDDIAR Vs. SUPPIAH THEVAR
|
November 20, 1944 |
|
PETHU REDDIAR Vs. RAJAMBA AMMAL
|
December 15, 1944 |
|
PIDUGU NARASIMHAM Vs. BATCHU LATCHAYYA
|
January 20, 1944 |
|
PONNAMBALA CHETTIAR Vs. SRIRAMULU CHETTIAR
|
August 11, 1944 |
|
PONNAMMAL Vs. RAJAMBU AMMAL
|
December 15, 1944 |
|
POOVACHETTIAR Vs. MADDAN ALIAS KAVANDAPPA GOUNDAN
|
July 28, 1944 |
|
POTIPIREDDI SANYASAMMA Vs. CHALAMURI SWAMI NAIDU
|
August 14, 1944 |
|
PRAHLAD RAI Vs. EMPEROR
|
November 15, 1944 |
|
PRANLAL BHAGWANDAS Vs. CHAPSEY GHELLA
|
April 12, 1944 |
|
PREMCHAND MAHASUKHBHAI Vs. CHAMANLAL RANCHHODDAS
|
November 6, 1944 |
|
PREMIER CONSTRUCTION CO Vs. COMMISSIONER OF INCOME-TAX
|
March 27, 1944 |
|
PROVINCE OF BENGAL Vs. PLNUN, KCPAL, RECEIVERS APPOINTED BY HIGH COURT
|
December 22, 1944 |
|
PROVINCE OF BIHAR Vs. RAMESHWAR PRASAD SINGH
|
August 7, 1944 |
|
PROVINCE OF BIHAR Vs. DALIP NARAIN SINGH
|
March 6, 1944 |
|
PROVINCE OF BIHAR Vs. PCLAL CHOUDHURY
|
February 15, 1944 |
|
PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF EAST GODAVARI Vs. SRI RAJAH UPPALAPATI SURYANARAYANESWARA JOGI JAGANNADHA RAJU GARU
|
April 5, 1944 |
|
PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. LAXMI AMMA
|
November 14, 1944 |
|
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. J. YOGANANDAM
|
April 20, 1944 |
|
PS AR AR ARUNACHALAM CHETTIAR BY AGENT SIVARAMAN CHETTIAR Vs. PALANISWAMI GOUNDAN
|
March 3, 1944 |
|
PT LALMANI PANDE Vs. LALA GOPAL SAH
|
December 5, 1944 |
|
PT SADA NAND Vs. SHER SINGH
|
December 1, 1944 |
|
PUBLIC PROSECUTOR Vs. RATHINAM PILLAI
|
August 24, 1944 |
|
PUBLIC PROSECUTOR Vs. AVENHAYYA
|
April 5, 1944 |
|
PUBLIC PROSECUTOR Vs. ACKUPPUSWAMY
|
March 23, 1944 |
|
PUBLIC PROSECUTOR Vs. VADAKATTU JOGIRAJU
|
January 12, 1944 |
|
PUBLIC PROSECUTOR Vs. PASALA VENKATA REDDI
|
December 19, 1944 |
|
PUBLIC PROSECUTOR Vs. KARUMURI SUBBA RAO
|
November 15, 1944 |
|
PUBLIC PROSECUTOR Vs. VERAJLAL SHETH
|
November 6, 1944 |
|
PULIMATI KRISHNAMURTHI Vs. BOGGAVARAPU NARAYANA
|
September 5, 1944 |
|
PULINGUNDLA VENKATAPPA NAIDU Vs. GEDDAM CHINNAPPA NAIDU
|
November 13, 1944 |
|
PURUSHOTHAMA NAIR Vs. RAYA PANDARAM
|
July 18, 1944 |
|
PUTHIYA PURAYIL RANDU PURAYIL KUTTISSAN, KARNAVAN AND MANAGER OF TAVAZI TARWAD Vs. KUNHI PARAMBATH CHAMBATON KUNHAMBU
|
January 10, 1944 |
|
PYARE LAL Vs. RAM SARUP
|
April 5, 1944 |
|
PYARE LAL Vs. EMPEROR
|
December 11, 1944 |
|
QAYUM BUX Vs. LRADHEY SHIAM
|
May 9, 1944 |
|
R CHENNAYYA Vs. TJANIKAMMA
|
January 26, 1944 |
|
R M S N NARAYANAN CHETTIAR Vs. MPPSPLMUTHIAH CHETTIAR
|
November 17, 1944 |
|
R VENKATANARASIMHAM Vs. KSUBBA REDDI
|
February 2, 1944 |
|
RACHAPPA TOTAPPA Vs. MADIVALAWA RACHAPPA
|
January 6, 1944 |
|
RADHA KRISHEN Vs. KRISHEN
|
November 6, 1944 |
|
RADHA KRISHNA Vs. RESERVE BANK OF INDIA THROUGH GOVERNOR, RESERVE BANK OF INDIA
|
August 2, 1944 |
|
RADHA RAMAN CHOUDHARY Vs. CHOTA NAGPUR BANKING ASSOCIATION LTD
|
March 31, 1944 |
|
RADHAKISAN LAXMINARAYAN TOSHNIVAL Vs. UTTAMCHAND MOTILAL AGARWALE
|
March 6, 1944 |
|
RADHAKRISHNA PAIK Vs. SANA ROUT
|
May 6, 1944 |
|
RADHEY SHIAM Vs. RCBHATTIYA
|
October 20, 1944 |
|
RAGHUBAR LAL Vs. EMPEROR
|
February 2, 1944 |
|
RAGHUBIR PANDEY Vs. KAULESAR PANDEY
|
August 3, 1944 |
|
RAGHUNATH MADHAVLAL Vs. COMMISSIONER OF INCOME-TAX
|
September 26, 1944 |
|
RAI BAHADUR MADHORAM SAND Vs. RAJA BAHADUR KIRTYA NAND SINHA
|
June 29, 1944 |
|
RAJ BALLAM OJHA Vs. CHANDI PRASAD OJHA
|
September 22, 1944 |
|
RAJA BAHADUR SRI RAJA PASHUPAT PRATAP SINGH Vs. LALAT BAHADUR SINGH
|
September 9, 1944 |
|
RAJA JWALESHWARI PRATAP NARAIN SINGH Vs. BABU PARCHAND BIR SINGH
|
July 24, 1944 |
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RAJA KALYANI PRASAD SINGH DEO BAHADUR Vs. SURENDRA NATH CHATTOPADHYA
|
November 9, 1944 |
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RAJA KAMAKSHYA NARAIN SINGH Vs. RAMZAN ALI
|
May 10, 1944 |
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RAJA MANURU VENKATA HANUMANTHA RAO TRUSTEE OF SRIRAMALINGASWARASWAMI TEMPLE Vs. NARRA RAMAKRISHNAYYA ALIAS RAMAKRISHNAMMA
|
September 7, 1944 |
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RAJA SURYA PAL SINGH Vs. CHIRANJI
|
April 26, 1944 |
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RAJA SURYAPAL SINGH Vs. WAHID ALI
|
October 25, 1944 |
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RAJAH SIR ANNAMALAI CHETTIAR BY HIS AUTHORISED AGENT V ATMANABHA AYYAR Vs. TIRUMALAI TIRUPATHI DEVASTHANAM COMMITTEE BY ITS COMMISSIONER
|
March 28, 1944 |
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RAJAMMAL ALIAS SUNDARAMMAL Vs. SABAPATHI PILLAI
|
November 20, 1944 |
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RAJANI KANTA PAL Vs. HRISHIKESH DAS
|
May 22, 1944 |
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RAJENDRA NATH SOM Vs. DWIJA PADA SAMANTA
|
March 27, 1944 |
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RAM GOPAL Vs. GOVIND DAS
|
April 18, 1944 |
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RAM NARAIN Vs. JAI GOPAL
|
December 6, 1944 |
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RAM NATH UPADHYA Vs. SHEO NAIK SINGH
|
May 3, 1944 |
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RAM PARVES AHIR Vs. EMPEROR
|
January 19, 1944 |
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RAM PRASAD MORAL Vs. EMPEROR
|
December 20, 1944 |
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RAM RUP Vs. EMPEROR
|
October 20, 1944 |
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RAMABAI GOVIND Vs. ANANT DAJI
|
August 11, 1944 |
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RAMAKRISHNA NAIDU Vs. VENKATASAMI NAIDU
|
November 28, 1944 |
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RAMASWAMI REDDIAR Vs. KUPPALAGU PANDITHAN
|
January 4, 1944 |
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RAMAYYA Vs. LAKSHMAYYA
|
March 2, 1944 |
|
RAMBHUSAN DAS Vs. ANAND DAS
|
December 6, 1944 |
|
RAMCHAND RAM Vs. GAYA MUNICIPALITY
|
November 20, 1944 |
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RAMCHANDRA BALAJI Vs. SHANKAR APPARAO
|
July 13, 1944 |
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RAMCHANDRA JIVAJI Vs. LAXMAN SHRINIVAS
|
December 4, 1944 |
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RAMENDRA KUMAR Vs. BRAJAMOHAN
|
February 2, 1944 |
|
RAMESH CHANDRA PANDE Vs. RAMANUJ PANDE
|
August 29, 1944 |
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RAMESHWAR LAL DAROLIA Vs. EMPEROR
|
November 2, 1944 |
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RAMESHWAR LAL JHUNJHUNWALLA Vs. TRILOKE CHAND
|
August 4, 1944 |
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RAMJI KESHAVJI Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
September 7, 1944 |
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RAMKRIPAL SINGH Vs. SUPERINTENDENT, WAY AND WORKS, EIR
|
December 4, 1944 |
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RAMZAN KHAN Vs. JAMALUDDIN
|
May 4, 1944 |
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RANCHHOD DAHYA Vs. MUSAJIBHAI
|
February 9, 1944 |
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RANCHHOD MATHURDAS Vs. KANCHANLAL CHUNILAL
|
December 22, 1944 |
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RANCHHODLALJI GOSWAMI Vs. ACQUISITION OFFICER
|
January 13, 1944 |
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RANI BHUNESHWARI KUER Vs. BABU SAJIWAN PRASAD SINGH
|
July 25, 1944 |
|
RANI PRABHABATI SAHED (?) Vs. LALJI MAHTO
|
February 2, 1944 |
|
RAO BAHADUR S A S RM RAMANATHAN CHETTIAR Vs. MPPALANIAPPA CHETTIAR
|
August 31, 1944 |
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RARNCHANDRA JIVAJI KANAGOAND Vs. LAXMAN SHRINIVAS NAIK
|
December 4, 1944 |
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RATANSHAH KAVASJI Vs. KEKI BEHRAMSHA
|
June 21, 1944 |
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RATI RAM AND SONS Vs. SRI RADHA KISHAN JI MAHARAJ BIRAJMAN MANDIR
|
August 9, 1944 |
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RAVIKANTI KAMOJI RAO Vs. SRI SRI SRI RAJA MIRJA SRI PUSAPATI VIZIARAMA GAJAPATI RAJU BAHADUR MINOR RAJAH, VIZIANAGARAM
|
November 17, 1944 |
|
REAZ UDDIN Vs. MIR SAJID HUSAIN
|
April 18, 1944 |
|
REDDI KRISHNAMURTHI (LEGAL REPRESENTATIVE OF DEFENDANT 2) Vs. REDDI SESHAYYA
|
March 29, 1944 |
|
REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER Vs. VALIA RAJA OF CHIRAHKKAL KOVILAGAM
|
July 19, 1944 |
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RM P RM P VALLIAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
December 15, 1944 |
|
RONGALI POTHURAJU Vs. KOLLI APPALA NAIDU
|
April 27, 1944 |
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ROOP KISHORE Vs. UNITED PROVINCES GOVERNMENT
|
July 25, 1944 |
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RUDRESHWARI PRASAD SINHA Vs. SMTRANI PROBHABATI
|
November 22, 1944 |
|
RUKHMABAI GANPATRAO PARKHI Vs. SHAMLAL SURAJMAL MARWADE
|
April 10, 1944 |
|
RUPAN SINGH Vs. EMPEROR
|
January 31, 1944 |
|
RUPRANI DEBI Vs. DURGA MAHTO
|
May 10, 1944 |
|
S A RM A VANDARGUZHAL ACHI Vs. SOUTH INDIA CORPORATION (MADRAS) LTD
|
March 13, 1944 |
|
S C PUTTAPPAJI Vs. DMALLAPPA
|
February 25, 1944 |
|
S LIGAMMA Vs. SVENKAYYA
|
January 27, 1944 |
|
S M SOLAIMAN Vs. NOOR MAHOMMED
|
May 29, 1944 |
|
S N A S A ANNAMALAI CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
March 17, 1944 |
|
S P S SUBRAMANIAM CHETTIAR BY AUTHORISED AGENT K P SUBRAMANIA AIYER Vs. MARUTHAMUTHU BY AUTHORISED AGENT KARUPPANNA PANDITHAN
|
March 3, 1944 |
|
SADASHIV SHIVBASAPPA BURJE Vs. GOVIND VIRPAX AMBI
|
August 8, 1944 |
|
SAFIA BEGUM Vs. ABDUL RAJAK
|
August 10, 1944 |
|
SAHU HARISHCHANDRA Vs. LBHAGWAN DAS
|
April 25, 1944 |
|
SAHUL HAMEED ROWTHER Vs. PRSAARUNACHALAM PILLAI
|
April 4, 1944 |
|
SAILENDRA NATH BHATTACHRJEE Vs. BIJAN LAL CHAKRAVARTY
|
August 10, 1944 |
|
SALADI PICHAYYA Vs. AVENKATA SURYANARAYANA
|
January 20, 1944 |
|
SALLIYAL KOTAKKAT MANAKKAL NARAYANAN NAMBUDIRI Vs. PATTICHARAVOOR ALIAS CHARAVOOR MANAKKAL DECEASED NARAYANAN NAMBUDIRIPAD DAUGHTER UNNIMAYYA ANTHARJANAM
|
September 19, 1944 |
|
SANAT KUMAR Vs. PRAMATHA NATH
|
May 17, 1944 |
|
SANT RAM MISIR Vs. RAM BILAS MISIR
|
May 1, 1944 |
|
SANTURAM HARI Vs. TRUST OF INDIA ASSURANCE CO
|
February 9, 1944 |
|
SATRUGHANA BEHERA Vs. EMPEROR
|
February 25, 1944 |
|
SATTI MUTYALAMMA Vs. VINJAMURI KRISHNAMMA
|
December 15, 1944 |
|
SATTI PARASA REDDI, MINOR BY MOTHER AND GUARDIAN, SARASWATHI Vs. KOVVURI SATYANARAYANAMURTHI
|
September 4, 1944 |
|
SAVLARAM GANGARAM Vs. VISHWANATH ANANT
|
June 29, 1944 |
|
SCIENTIFIC APPARATUS AND CHEMICAL WORKS, LTD THROUGHSUKHDEO PRASAD Vs. BJOTI PRASAD
|
September 21, 1944 |
|
SECRETARY OF STATE Vs. AMBDLAL KHORA
|
December 11, 1944 |
|
SEETHA BAI Vs. NARASIMHA SHET
|
November 30, 1944 |
|
SESHAMA RAJU Vs. MOSUR SUBRAMANIA SASTRI
|
March 31, 1944 |
|
SETH BADRIDAS DAGA Vs. COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES
|
February 11, 1944 |
|
SETH DEVENDRAKUMAR S/O. LAL CHAND PATNI Vs. NIRMALBAI W/O. A. J. MISAL
|
January 13, 1944 |
|
SETH RADHAKISHAN RAMLAL PALLIWAL Vs. BABU HAZARILAL
|
February 11, 1944 |
|
SHAHOOL AMEETH ALI Vs. DAYARAM SINGH ALIAS JAYARAM SINGH
|
April 21, 1944 |
|
SHAHU AVADESH KUMAR Vs. SZAKAUL HUSNAIN
|
April 21, 1944 |
|
SHAMBHU NATH SHIVPURI PLAINTIFF Vs. PUSHKAR NATH
|
July 27, 1944 |
|
SHAMLAL PRAG NARAIN Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
|
August 17, 1944 |
|
SHAMSUDDIN BHUYA Vs. ON DEATH OF HAIDER ALI BHUYA ONE OF HIS HEIRS ASADULLA
|
August 25, 1944 |
|
SHANKAR GANESH Vs. SATARA SWADESHI COMMERCIAL CO LTD
|
October 6, 1944 |
|
SHANKAR HARI Vs. DAMODAR VYANKAJI
|
June 23, 1944 |
|
SHAPURJI PALLONJI Vs. COMMISSIONER OF INCOME-TAX
|
September 8, 1944 |
|
SHAPURJI RUTTONJI; IN RE: SHAPURJI RATANJI TATA Vs. BYRAMJI MUNCHERJI
|
August 28, 1944 |
|
SHARADCHANDRA ALIAS AMBADAS S/O. KRISHNARAO DESHPANDE Vs. SHANTABAI W/O. SADASHIORAO
|
March 21, 1944 |
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SHASHI BHUSAN BASURI Vs. MOTI BALA DASSI W/O RAM PRASAD MANDAL
|
December 5, 1944 |
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SHATRUGHAN SINGH Vs. KEDAR NATH MINOR THROUGH MTLAKSHMI KUER
|
March 27, 1944 |
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SHEIKH HAIDAR HUSAIN Vs. SYED ALI MOHAMMAD
|
September 8, 1944 |
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SHEIKH YARUDDIN Vs. BDAS
|
August 7, 1944 |
|
SHER SINGH Vs. KISHORI LAL
|
December 15, 1944 |
|
SHIAM BEHARI LAL GOUR Vs. MADAN SINGH
|
December 8, 1944 |
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SHIAM LAL Vs. MUKAT LAL
|
November 13, 1944 |
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SHIB SINGH Vs. MTGAURA
|
April 18, 1944 |
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SHIBA PROSAD SINGHA Vs. LEKHRAJ SHEWAKARAM AND CO
|
August 28, 1944 |
|
SHILA PAL (MINOR) Vs. COMILLA BANKING CORPORATION LTD
|
August 10, 1944 |
|
SHIROMANI SUGAR MILLS LTD (IN LIQUIDATION) Vs. GOVERNOR- GENERAL IN COUNCIL
|
November 18, 1944 |
|
SHIROMANI SUGAR MILLS, LTD IN LIQUIDATION, (THROUGH J C MUKERJI AND S S DHAWAN, OFFICIAL LIQUIDATORS) Vs. GOVERNOR- GENERAL IN COUNCIL (THROUGH FOURTH ADDLINCOME-TAX OFFICER)
|
November 13, 1944 |
|
SHIVKALI GOSWAMI Vs. EMPEROR
|
August 28, 1944 |
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SHRAWAN WARLYADAS KOSHTI Vs. JANGALYA LALDAS KOSHTI
|
March 9, 1944 |
|
SHREE MEENAKSHI MILLS LTD Vs. PATEL BROTHERS
|
March 30, 1944 |
|
SHREEKANT PATHAK Vs. EMPEROR
|
August 2, 1944 |
|
SHRI THAKUR RANGJI MAHARAJ BRAJMAN MANDIR BRINDABAN UNDER MANAGEMENT OF SHRI SWAMI SHRI NIWAS 108 GORDHAN RANGA CHARIJI MAHARAJ Vs. MTGULKANDI
|
May 5, 1944 |
|
SHRI UDASI NIRWANI Vs. SURAJPAL SINGH
|
July 27, 1944 |
|
SHRIPAD Vs. SANIKATTA CO-OPERATIVE SALT SALE SOCIETY
|
January 5, 1944 |
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SHRIPAD LAXMAN NAKADI Vs. KASHIBAI DINKAR JOG
|
July 25, 1944 |
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SHYAM LAL GOMATWALA Vs. NAND LAL
|
March 14, 1944 |
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SIDDAREDDIGARI CHANGAL REDDI Vs. MOHAMMAL CHORDIA
|
August 3, 1944 |
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SITARAM SADASHIV PARADKAR Vs. VITHAL PADHYE
|
June 29, 1944 |
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SIVAKOTI AUDEYYA Vs. SIVAKOTI SARABHAYYA
|
January 31, 1944 |
|
SIVANI Vs. MADHAVADI NADAR
|
February 3, 1944 |
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SIVESHWAR PRASAD NARAIN SINGH Vs. LATA HARNARAIN MAL BAHAL
|
August 15, 1944 |
|
SM BASANTI BALA DASSI Vs. JOGESH CHANDRA BISWAS
|
February 25, 1944 |
|
SM CHUNNI DEBI Vs. SMANNAPURNA DAI
|
February 8, 1944 |
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SM LALMANI KUER Vs. SMRAGHUHBANSI DEVI
|
February 15, 1944 |
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SM MALATI BALA DEB GUPTA Vs. NARENDRA CHANDRA BHATTACHARJEE S/O BHARAT CHANDRA BHATTACHARJEE
|
January 20, 1944 |
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SM NIVANANI DEBI W/O JAHARLAL BHATTACHERJEE Vs. CHHAKURAM DOLOI
|
February 28, 1944 |
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SOMASUNDARAM Vs. KANNAMMAI
|
January 24, 1944 |
|
SOMNATH PANDYA Vs. MUNICIPAL BOARD
|
May 8, 1944 |
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SONAI PASI Vs. HIRA LAL
|
March 30, 1944 |
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SOONDERDAS THAKERSEY Vs. BAI LAXMIBAI
|
December 12, 1944 |
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SOORIANARAYANA CHETTIAR Vs. SHENBAGATHAMMAL
|
March 17, 1944 |
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SOPHER Vs. ADMINISTRATOR GENERAL OF BENGAL
|
March 6, 1944 |
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SORABJI MEDORA Vs. ORIENTAL LIFE ASSURANCE CO
|
February 7, 1944 |
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SREE SREE ISWAR RADHA BALLAV JEW THROUGH SHEBAIT MAHARAJADHIRAJ UDAY CHAND MAHATAB BAHADUR Vs. BIBHUTI BHUSAN DAS
|
January 12, 1944 |
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SREEMANTHU YARLAGADDA SIVARAMA PRASAD BAHADUR ZAMINDAR GARU OF CHALLAPALLI Vs. SRI CHELIKANI VENKATARAO
|
March 27, 1944 |
|
SRI BALUSU BUTCHI SARVARAYUDU, PROPRIETOR OF KAPILESWARAPURAM AND KASANAKURRU ESTATES Vs. POLISETTI VENKATARATNAM
|
November 14, 1944 |
|
SRI EKAMBARESWARASWAMI TEMPLE OF SIRUKARAMBAYUR BY TRUSTEE A R L KUPPUSWAMI SERVAIGARAR Vs. PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF TANJORE
|
December 18, 1944 |
|
SRI MEENAKSHI MILLS LTD BY MANAGING AGENTS, K R M T T THIYAGARAJA CHETTIAR AND CO Vs. CSWAMINATHA MUDALIAR AND BROSBY PARTNERS SAROKIASWAMI MUDALIAR
|
January 4, 1944 |
|
SRI SRI ISWAR GOPAL JEW Vs. GLOBE THEATRES LTD
|
February 24, 1944 |
|
SRI SRI ISWAR SRIDHAR JIEU THAKUR REPRESENTED BY HIS SHEBAIT JYOTI PROSAD BANDOPADHYA Vs. JAHOR LAL MUKHOPADHYA
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August 17, 1944 |
|
SRI SRI RAJ RAJESWAR THAKUR REPRESANTED BY MANAGING SHEBAIT AND NEXT FRIEND NRISHINHA CHARAN NANDI CHOUDHURI Vs. LAKSHMI KANTA PRAMANIK
|
January 10, 1944 |
|
SRI THAKUR SITARAMJI MAHARAJ BRIJMAN MANDIR, THROUGH SETH LAKHMI KUMAR Vs. RAGHUNATH DAS
|
May 9, 1944 |
|
SRIKANTA KAMAR Vs. ATUL KRISHNA BISWAS
|
November 17, 1944 |
|
SRILA SRI AMBALAVANA DESIKA PANDARA SANNATHI, TRUSTEE OF PERIA AVIDAIAR KOIL DEVASTHANAM REPRESENTED BY AGENT, NAMASIVAYYA THAMBIRAN Vs. ARUMUGAM AMBALAGARAN
|
August 8, 1944 |
|
SRIMATI LAKSHMI DAIJI Vs. COMMISSIONER OF INCOME-TAX, BIHAR, ORISSA
|
February 15, 1944 |
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SUBBARAYAN CHETTIAR Vs. AMEER MOIDIN ROWTHAN
|
January 10, 1944 |
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SUCCESSOR AND JOINT MANAGER PANDAN CHEMMINIYAM ACHUTHAN Vs. PANDAN GOVINDAN KARNAVAN AND MANAGER OF THE TAVAZHI TARWAD OF CHIRAKKAL AMSOM DESOM
|
November 16, 1944 |
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SUDHAMOYEE SINGHA W/O UPENDRA NATH SINGHA Vs. JESSORE LOAN COMPANY LTD
|
July 7, 1944 |
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SUDHANSU SEKHAR SINGH DEO Vs. BALABHADRA MAHAPATRA
|
December 13, 1944 |
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SUDHIR KRISHNA GHOSE Vs. SATISH CHANDRA HUI
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August 29, 1944 |
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SUDHIR RANJAN ROY CHOWDHURY Vs. NKMAZUMDAR
|
January 17, 1944 |
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SUMMA BEHERA Vs. EMPEROR
|
December 8, 1944 |
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SUNDARARAJA AYYANGAR Vs. RAMASWAMI REDDIAR
|
August 25, 1944 |
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SUNDER DEBI ALIAS RADHA DEBI Vs. DAMODAR SHUKUL
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January 17, 1944 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DBFUTNANI
|
March 21, 1944 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MOULVI AHAMID
|
January 10, 1944 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, ON BEHALF OF PROVINCIAL GOVERNMENT Vs. ABINASH CHANDRA ROY
|
February 28, 1944 |
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SUPERINTENDENT OF STAMPS Vs. BREUL AND CO
|
January 10, 1944 |
|
SUPERINTENDENT, R M S (C) DIVISION Vs. RMS(C) DIVISION CO-OPERATIVE CREDIT SOCIETY, LTD
|
January 11, 1944 |
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SURAJ BUX SINGH Vs. LOKENDRA SINGH
|
February 16, 1944 |
|
SURAJ NARAIN Vs. SETH JHABBU LAL
|
January 28, 1944 |
|
SURAJ NARAIN GUPTA Vs. SAROSI BALA DEVI
|
May 11, 1944 |
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SURAJ PRASAD Vs. MTMAKHNA DEVI
|
December 4, 1944 |
|
SURYA PAL SINGH Vs. NETRAPAL SINGH
|
August 9, 1944 |
|
SWARATH SAO Vs. EMPEROR
|
December 14, 1944 |
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SYED AIJAZ HUSAIN, DEBTOR Vs. RAMESHWAR PRASAD
|
November 14, 1944 |
|
SYED MAHBUB ALI Vs. SYED MOHAMMAD
|
February 18, 1944 |
|
SYED MOHAMMAD YASIN Vs. TARA MAHTON
|
November 24, 1944 |
|
T A JANAKUMARA NAINAR Vs. TSSAMANTHABADRA NAINAR
|
September 12, 1944 |
|
T H VAKIL Vs. BOMBAY PRESIDENCY RADIO CLUB LTD
|
August 11, 1944 |
|
T S PL S THINNAPPA CHETTIAR Vs. GRAJAGOPALAN, OFFICIAL LIQUIDATOR OF ORIENTIAL INVESTMENT TRUST LTD
|
February 10, 1944 |
|
T S RAJAM Vs. PANKAJAM AMMAL
|
January 19, 1944 |
|
T S RAMANATHA AYYAR Vs. SABDUL SALAM SAHIB
|
November 9, 1944 |
|
T SAROJINI DEVI Vs. TSRI KRISTNA
|
February 4, 1944 |
|
T. M. DAVE Vs. EMPEROR
|
May 5, 1944 |
|
TEERTHA SWAMULU VARU Vs. KRAMAMURTHY
|
February 11, 1944 |
|
TEJNARAIN SINGH Vs. JAGDEO SINGH
|
November 9, 1944 |
|
TETAR MAHTON Vs. RAM BABU
|
April 20, 1944 |
|
THAKUR PRASAD KALWAR Vs. RAM KHELAWAN KALWAR
|
April 4, 1944 |
|
THAMMINENI PAPARAO Vs. DHAVALA POLINAIDU
|
December 4, 1944 |
|
THANGACHAMI CHETTIAR Vs. MINOR KANAGASABAPATHI
|
January 21, 1944 |
|
THUNNUDEO RAGHVI Vs. BALADEO RAGHUDEO RAGHVI
|
April 13, 1944 |
|
TINNEVELLY MOTOR BUS SERVICE CO LTD THROUGH MANAGING DIRECTOR, R VELAYUTHAM PILLAI Vs. PROVINCE OF MADRAS REPRESENTED BY DISTRICT COLLECTOR
|
March 20, 1944 |
|
TIRTHABALA DASI W/O SANGLIRAM Vs. SRILA SRIJUKTA UDAY CHAND MAHTAB
|
March 16, 1944 |
|
TIRUVEEDHULA VENKATA NARAYANA Vs. VADLAMUDI KOTESWARA RAO
|
August 31, 1944 |
|
TRINIDAD LAKE ASPHALT OPERATING CO LTD Vs. COMMISSIONERS OF INCOME TAX FOR COLONY OF TRINIDAD AND TOBAGO
|
October 17, 1944 |
|
TULSHI RAM Vs. NEK RAM
|
November 14, 1944 |
|
TULSIRAM JIYANLAL LODHI Vs. HYDER LALLA PINJARA NAD
|
February 29, 1944 |
|
TUNGABAI BHRATAR PURUSHOTTAM SHAMJI KUMBHOJKAV Vs. YESHVANT DINKAR JOG
|
July 24, 1944 |
|
TWENTSCHE OVERSEAS TRADING CO LTD Vs. UGANDA SUGAR FACTORY LTD
|
December 20, 1944 |
|
UDAI RAM GOPI RAM THROUGH KRISHNA GOPAL Vs. RAGHURAJ SINGH KHUB CHAND THROUGH KHUB CHAND
|
March 28, 1944 |
|
UMMAJI JAVICHAND FIRM OF GUNTUR Vs. RAVULA SUBBARAO GARU REPRESENTED BY AGENT HARIPRASADA RAO
|
September 13, 1944 |
|
UNITED PROVINCES THROUGH COLLECTOR OF MUTTRA Vs. LALA SRI NATH DAS
|
April 11, 1944 |
|
UPENDRA NATH Vs. KUMAR BIMALENDU
|
January 17, 1944 |
|
V K R S T FIRM, NOW REPRESENTED BY V K R S T MANICKA CHETTIAR Vs. ORIENTAL INVESTMENT TRUST LTDBY OFFICIAL LIQUIDATOR, GRAJAGOPALAN
|
February 10, 1944 |
|
V VENKATAPPIAH Vs. VSEETHARAMAVARMA
|
January 11, 1944 |
|
VALIAKATH KUNHI SEETHI KOYA THANGAL Vs. KIZEKKITATHI KOVILAKATH RAVI VARMA ALIAS VEERA VARMA RAJA AVERGAL
|
April 27, 1944 |
|
VANGALA VENKATESWARLU Vs. SIVAPURAPU HYMAVATAMMA
|
February 8, 1944 |
|
VANGAVETI NARAYANA Vs. MADAR KHAN
|
February 17, 1944 |
|
VANIMISETTI SATYANARAYANA Vs. TUMMALAPALLI VARA NARAYANAMURTHY
|
August 11, 1944 |
|
VASSILIADES Vs. VASSILIADES
|
March 6, 1944 |
|
VATAKKAYIL MUYYARIKKANDI KUNHI PAKKI Vs. VALIYA MUTHUVANA CHEERU
|
November 2, 1944 |
|
VEMURI SWARAJYA LAKSHMI Vs. VEMURI ANANTHA PADMANABHA RAO
|
December 15, 1944 |
|
VENKATA NARASIMHA SASTRY Vs. VEERESWARA SASTRY SITIHANTI
|
February 11, 1944 |
|
VENKATRAO SHRINIWASRAO Vs. BASAVPRABHU SIRDESAI
|
March 2, 1944 |
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VINAYAK PANDURANGRAO Vs. SHESHADASACHARYA RAMACHARYA
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February 9, 1944 |
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VISHNU GANGADHAR KETKAR Vs. GOVERNMENT OF BOMBAY
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October 6, 1944 |
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VITHOBA SAVLARAM Vs. SHRIHARI NARAYAN
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August 9, 1944 |
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VIZIARAM GAJAPATHIRAJ BAHADUR, RAJA OF VIZIANAGARAM Vs. VIKRAMADEO VARMA, MAHARAJA OF JEYPORE
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April 18, 1944 |
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VUSHTHEPALLE SWAMI SETTI Vs. DANDU LAKSHMIREDDI
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July 13, 1944 |
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VYASACHARYA MADHAVACHARYA Vs. DAJI BABA
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February 17, 1944 |
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VYASRAO HANMANTRAO Vs. RAMCHANDRA HANMANT
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October 6, 1944 |
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W SRINIVASAVARADACHARIAR, HIS SON AND LEGAL REPRESENTATIVE,W KRISHNAMACHARI Vs. DASU REDDIAR ALIAS VEERASWAMI REDDIAR
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January 26, 1944 |
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WAHID UDDIN Vs. RAMJI LAL
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April 17, 1944 |
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WAMAN MAHADEV GADGIL Vs. PANDU GOVIND
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April 6, 1944 |
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Y S DAVID Vs. BANGARU RANGARAJU
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April 18, 1944 |
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YAKUB VERSEY LALJEE AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX
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September 19, 1944 |
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YENAM CHINNA VENKATA REDDI Vs. NARVATI LINGALA BUGGA REDDI
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September 19, 1944 |
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YESHWANT BALA Vs. BABAI
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March 3, 1944 |
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ZAFRUL HASAN Vs. FARID-UD-DIN
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June 27, 1944 |
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ZAINUDDIN HUSSAIN MIRZA AND OTHERS Vs. COMMISSIONER OFINCOME-TAX, BIHAR AND ORISSA
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February 15, 1944 |
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ZAKKA PATTABHIRAMA REDDI Vs. MENAKUR BALARAMI REDDI
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September 6, 1944 |
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ZAMIR QASIM Vs. EMPEROR
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April 19, 1944 |
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