A KUPPUSWAMI KONAR (SINCE DECEASED) Vs. DISTRICT BOARD OF TANJORE
|
August 17, 1943 |
A L S P P L SUBRAMANIAM CHETTIAR Vs. RMUTHURAMA SASTRIGAL
|
August 4, 1943 |
A MALLARI RAO Vs. SIVAGNANA VANDAYAR
|
March 10, 1943 |
A N M AZIZAL BARI Vs. JEW MAHAMMAD KHAN KABULI
|
December 7, 1943 |
A VENKATARAMA AYYAR Vs. ARSRINIVASA SASTRIGAL
|
July 30, 1943 |
ABDUL GANI BANDUKCHI Vs. EMPEROR
|
January 11, 1943 |
ABDUL GHAFOOR Vs. EMPEROR
|
September 7, 1943 |
ABDUL JOBBAR MOLLA Vs. EMPEROR
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May 26, 1943 |
ABDUL LATIF Vs. EMPEROR
|
September 15, 1943 |
ABDUL RAZAK Vs. KULDIP NARAIN
|
July 23, 1943 |
ABDUL SAMAD Vs. ALIMUDDIN
|
September 24, 1943 |
ABDULA SAHEB Vs. GURUVAPPA AND CO
|
November 22, 1943 |
ABDULLABHOY ESOOFALLY CHAS Vs. AKBARALLY SAMSUDDIN RAJA
|
July 14, 1943 |
ABDULLAKHAN DARYAKHAN MHADIK Vs. PURSHOTTAM DAMODAR SURA
|
August 3, 1943 |
ABDUR RASHEED Vs. MAHARAJA SRISH CHANDRA
|
November 25, 1943 |
ABINASH CHANDRA BISWAS Vs. NAKUL RUHIDAS
|
July 15, 1943 |
ABITIBI POWER AND PAPER CO LTD Vs. MONTREAL TRUST CO
|
July 8, 1943 |
ABRAHAM EZRA ISSAC MANSOOR Vs. ABDUL LATIF USMAN
|
November 9, 1943 |
ABRAHAM S MARRACHE Vs. HERMINIA ASHTON
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January 22, 1943 |
ABU SUFIAN KHAN Vs. MOHDRASHID KHAN
|
March 1, 1943 |
ACHIRAN BIBI W/O ABBAS ALI MALLIK Vs. BABUR ALI SAPUI ALIAS BABURALI SIPAI
|
July 28, 1943 |
ACHYUT GOPAL MHETRAS Vs. GOPALRAO RAMCHANDA MHETRAS
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August 5, 1943 |
ADAPA VENKATACHALAM Vs. VEMALEPATHI VENKATESWARA RAO
|
March 16, 1943 |
ADHILAKSHMI AMMAL Vs. SRINIVASA GOUNDAN ALIAS KRISHNA GOUNDAN
|
September 10, 1943 |
ADIMOOLA PADAYACHI Vs. KASI AMMAL
|
April 30, 1943 |
AHMED MIA Vs. EMPEROR
|
May 3, 1943 |
AJIT KUMAR HALDAR Vs. OFFICIAL RECEIVER
|
February 1, 1943 |
AKSHOY KUMAR BANERJEE Vs. MAHAMMAD HEDAYATULLA
|
June 1, 1943 |
AL SP PL SUBRAMANIAN CHETTIAR Vs. RAJAH OF RAMNAD
|
July 15, 1943 |
AL VR Vs. PPETHAPERUMAL CHETTIAR VCOMMISSIONER OF INCOME-TAX, MADRAS
|
August 27, 1943 |
AL VR V P PETHAPERUMAL CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
August 27, 1943 |
ALI AHMAD Vs. IBADAT ULLAH KHAN
|
November 23, 1943 |
ALI RAZA Vs. EMPEROR
|
November 16, 1943 |
ALLA VENKATARAMANNA Vs. PALACHERLA MANQAMMA
|
November 5, 1943 |
ALLAH DIA Vs. SYED AKHTAR ALI
|
November 9, 1943 |
ALSIDAS S/O. PANNALAL NAWTA AND ANOTHER Vs. PUNAMCHAND S/O. HUKUMCHAND OSWAL AND ANOTHER
|
November 15, 1943 |
AMBALAL CHUNTHABHAI PATEL Vs. SOMABHAI BAKORBHAI PATEL
|
April 16, 1943 |
AMBARAM POPAT VANKAR Vs. BUDHALAL MAHASUKRAM SHAH
|
January 15, 1943 |
AMBIKA NATH Vs. CHHEDI NATH
|
March 10, 1943 |
AMIR HUSHEN Vs. ABDUL BARI KHAN
|
May 31, 1943 |
AMIR PRASAD SINGH Vs. EMPEROR
|
August 3, 1943 |
AMRITLAL NARSILAL SHAH Vs. SADASHIV ANNA MALEKAR
|
August 19, 1943 |
ANANDRAO ALIAS ADKOBA S/O. RISARAMJI Vs. VISHWANATH WATUJI KALAR AND OTHERS
|
September 8, 1943 |
ANANT BABURAO KULKARNI Vs. VYASACHARYA MADHAVACHARYA GHALASASI
|
November 24, 1943 |
ANANT BHIKKAPPA PATIL, MINOR, BY NEXT FRIEND GANGABAI KOM BHIKKAPPA Vs. SHANKAR RAMCHANDRA PATIL
|
July 26, 1943 |
ANANT GOVIND GINDE Vs. DNYANESHWAR BALKRISHNA GINDE
|
June 21, 1943 |
ANANTANATH CHATTARJI Vs. EMPEROR
|
May 1, 1943 |
ANNAKUTTY MOOTHAN S SONS MANIAPPA MOOTHAN Vs. ULLATTIL GOPALAN NAYAR
|
March 12, 1943 |
APOLLO MILLS, LTD Vs. BABUBHAI CHANDULAL
|
January 13, 1943 |
ARJUN LAL Vs. BANBEHARI
|
July 5, 1943 |
ASADDAR ALI KHAN WAQF ESTATE BY MUTWALI GAJANFOR ALI KHAN Vs. PROVINCE OF ASSAM
|
May 19, 1943 |
ASHARAM THIKADAR Vs. DAN CHAND CHAPRA
|
May 4, 1943 |
ASHER Vs. LONDON FILM PRODUCTIONS, LTD
|
December 8, 1943 |
ASHTBHUJA RATAN KUER Vs. THAKUR DEBI BAKSH SINGH
|
December 21, 1943 |
ASHUTOSH SARKAR Vs. CORPORATION OF CALCUTTA
|
August 16, 1943 |
ATA HUSAIN Vs. MTHUKAM DEI
|
January 28, 1943 |
ATMARAM RAO S CHARITY ESTATE REPRESENTED BY ITS TRUSTEE, VASUDEVA RAO Vs. PACKIRI MOHAMMAD ROWTHER
|
November 5, 1943 |
ATTORNEY GENERAL OF ALBERTA Vs. ATTORNEY GENERAL OF CANADA
|
February 1, 1943 |
ATUL CHANDRA BHADURI Vs. SHEIKH AKHTAR ALI (ON THE DATED OF SHEIKH MAJU)
|
December 1, 1943 |
ATUL KRISHNA Vs. AMRITA LAL
|
February 23, 1943 |
B CHHADDAMI LAL Vs. LHAR SARUP
|
April 13, 1943 |
B K NARAYANASWAMI CHETTIAR Vs. GURUKKAR RUDRAPPA
|
November 26, 1943 |
B MADHO PRASAD Vs. BGAURI SHANKER PRASAD
|
August 12, 1943 |
B MURARI LAL Vs. CHOTEY
|
January 27, 1943 |
B RAMAMURTHY, MINOR BY NEXT FRIEND AND FATHER B S CHETTI Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
April 28, 1943 |
B. P. BYRAMJI AND COMPANY Vs. COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES
|
January 29, 1943 |
BABA NARAYAN LAKRAS Vs. SABOOSA
|
April 15, 1943 |
BABU JYOTI BHUSHAN Vs. BABU SHIVA PRASAD GUPTA
|
July 20, 1943 |
BABUI RAJESHWARI KUER Vs. BABUI KHUKHNA KUER
|
March 15, 1943 |
BABULALL CHOUKHANI Vs. HARIPROSAD ROY
|
August 24, 1943 |
BAGAVANDAS MOOPANAR Vs. MUHAMMAD GANI ROWTHER
|
February 26, 1943 |
BAHADUR SINGH SINGHEE Vs. SANYASI CHARAN GHOSH
|
January 20, 1943 |
BAI CURSETBAI C DOSSABHOY Vs. BAI HAMABAI JEHANGIR WADIA
|
March 10, 1943 |
BAI KAMALA Vs. SHANKERRAO LAXMANRAO JADHAV
|
January 6, 1943 |
BAI MADHUKANTA Vs. KANTILAL MOHANLAL
|
June 22, 1943 |
BAI SHANTA Vs. TRIKAMLAL VRIJAVALLABHDAS SHAH
|
February 23, 1943 |
BAJIRAO MADHAVRAO SUBHEDAR Vs. WAMANRAO ALIAS BHAYYASAHEB PURSHOTTAMDAS
|
August 9, 1943 |
BAJRANGLAL MANIRAM SINGHVI AGARWAL Vs. ANANDILAL RAMCHANDRA POTDAR
|
July 30, 1943 |
BALDEB JIU THAKUR Vs. JOGI SAHU
|
April 13, 1943 |
BALDEO DAS ON BEHALF OF KAMLAPATI TEWARI Vs. EMPEROR
|
April 30, 1943 |
BALDEODAS BAJORIA Vs. GOVERNOR OF UNITED PROVINCES
|
May 10, 1943 |
BALIRAM GANPATRAO BHOOT Vs. MANOHAR DAMODHAR BHOOT
|
January 28, 1943 |
BALKRISHNA Vs. ATMARAM
|
April 16, 1943 |
BALKRISHNA BHAWANSA SONAR Vs. CHANGDEO TUKARAM
|
July 26, 1943 |
BALLAVDAS AGARWALLA Vs. CBLBHATNAGAR
|
March 24, 1943 |
BALLELAL S/O. NANHELAL Vs. MANOHARLAL GURU
|
November 16, 1943 |
BALMUKUND JAINARAYAN MARWADI Vs. GADI NARAYAN PATIL KEDAR
|
February 10, 1943 |
BALMUKUND JAINARAYAN MARWARI Vs. SHEKH SARDAR S/O. VAZIR ALIAS GANGARAM PINJARI
|
November 19, 1943 |
BALMUKUND JAINARAYCM MAHEAND Vs. HIRASAO NARAYANSAO BANIA
|
March 30, 1943 |
BAMMANGOUDA SHANKARGOUDA PATIL; MADANGOUDA LINGANGOUDA PATIL Vs. SHANKARGOUDA RANGANGOUDA PATIL; SHANKARGOUDA RANGANGOUDA PATIL
|
March 15, 1943 |
BANARSI DAS Vs. NAND KISHORE
|
April 2, 1943 |
BANKO DAS Vs. ODDI ARJUN SUBUDHI
|
September 17, 1943 |
BANKU BEHARY MONDAL Vs. BANKU BEHARY HAZRA
|
January 8, 1943 |
BAPURAO NAMA KUNBI AND OTHERS Vs. BULAKIDAS KALURAM MARWADI
|
October 18, 1943 |
BASALINGAPPA KUSHAPPA KUMBHAR Vs. SHIDRAMAPPA IRAPPA SHIVANAGI
|
February 26, 1943 |
BECHARAM MUKHERJI Vs. EMPEROR
|
June 23, 1943 |
BEERAM ANKALU REDDI Vs. BEERAM CHINNA ANKALU REDDI
|
September 30, 1943 |
BENGAL AND NORTH WESTERN RAILWAY CO LTD Vs. SOBRATI MIA S/O NAFI MIA
|
January 5, 1943 |
BENGAL JUTE MILLS Vs. JEWRAJ HEERALAL
|
March 2, 1943 |
BENOARI LAL SARMA Vs. EMPEROR
|
April 21, 1943 |
BESAR KUER Vs. BISHUNDEO SINGH
|
June 24, 1943 |
BEZWADA MUNICIPAL COUNCIL, REPRESENTED BY MR C NARASIMHAM, THE COMMISSIONER OF BEZWADA MUNICIPALITY Vs. SEETHEPALLI VENKATA NAGABHUSHANAM
|
March 8, 1943 |
BHABANI CHURN LAW Vs. TULSI CHANDRA GOSWAMI
|
August 9, 1943 |
BHABANI PROSAD MOITRA Vs. SATYENDRA NATH MUKHERJEE S/O SATISH CHANDRA MUKHERJEE
|
March 10, 1943 |
BHABANI PROSANNA LAHIRI Vs. SAROJINI DEBYA W/O JATINDRA MOHAN LAHIRI
|
January 22, 1943 |
BHABATARINI DEBI Vs. ASHALATA DEBI
|
January 22, 1943 |
BHAGBATI DEI Vs. MURALIDHAR SAHU
|
February 3, 1943 |
BHAGSINGH BARAYAMSINGH SIKH Vs. GOVINDRAM HARADATTARAI MARWADI
|
August 4, 1943 |
BHAGWANDAS TOTARAM AGARVAL Vs. CHHAGANLAL RAICHAND
|
July 30, 1943 |
BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS CO LTD
|
November 24, 1943 |
BHAIYALAL GHURATIA Vs. SAWAI SINGHAI PANNALAL
|
December 17, 1943 |
BHANKUMAR CHAND Vs. SHREE LACHMI KANT RAO NAIK KALIA
|
January 27, 1943 |
BHARMAPPA MURDEPPA SOPPIN Vs. HANMANTAPPA TIPPANNA BELLUDI
|
January 28, 1943 |
BHAVADASAN BHATTATHIRIPAD Vs. AVINHIKKAT MANAKKAL NEELAKANDHAN BHATTATHIRIPAD S CHILDREN KARNAVAN NEELAKANDHAN BHATTATHIRIPAD
|
July 29, 1943 |
BHAVADESAN NAMBUDIRIPAD Vs. NARAYANAN NAMBUDIRIPAD
|
October 27, 1943 |
BHAYYALAL RAMRATAN JAISWAL, PROPRIETOR AND MANAGER OF FIRM RAMRATAN BHAIYALAL MERCHANT AND COMPANYMMISSIONER AGENT Vs. AGENT AND GENERAL MANAGER, B. N. RLY
|
December 24, 1943 |
BHIKAJI VISHNU KARMARKAR Vs. RAMCHANDRA KRISHNA PHATAK
|
July 15, 1943 |
BHOLA BIND Vs. EMPEROR
|
July 27, 1943 |
BHOWANI MOHAN JOARDER Vs. EMPEROR
|
April 8, 1943 |
BHUKHANDAS VALABDAS Vs. CHHAGANLAL DAYARAM
|
February 9, 1943 |
BHURMAL RAMHARAN Vs. GODURAM MANGALCHAND JAT
|
January 19, 1943 |
BIBHUTI BHUSAN BANERJEE Vs. DWARIKANATH BHATTACHARJEE
|
May 11, 1943 |
BIBI KANIJ FATIMA Vs. JAI NARAIN RAM
|
December 15, 1943 |
BIBI KANIZ FATMA Vs. SKHOSSAINUDDIN AHMAD
|
April 1, 1943 |
BILASRAI JOHARMAL Vs. SHIVNARAYAN SARUPCHAND
|
December 21, 1943 |
BIRAKAYALA SIVA RAO Vs. BIRAKAYALA RAMAJOGA RAO
|
January 7, 1943 |
BIRJIS MAHAL BEGUM Vs. HUMAYUN REZA CHAUDHURY
|
November 19, 1943 |
BISHNUSINGH JANGOO GOND Vs. EMPEROR
|
April 7, 1943 |
BISHUNDAYAL MAHTON Vs. EMPEROR
|
April 21, 1943 |
BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS Vs. PALANIANDI MUTHIRIAN
|
September 17, 1943 |
BOLLA SUBBANNA Vs. BALANAGU SATYANARAYANAMURTI
|
July 19, 1943 |
BONDALAPATI KANYAKAPARAMESWARAMMA Vs. KOLLI BUTCHI KOTAYYA
|
July 28, 1943 |
BOTAWALA DE RANDER Vs. JPMITTER
|
February 5, 1943 |
BRIJ LAL ALIAS BIRJA Vs. EMPEROR
|
February 2, 1943 |
BRIJLAL RAMJIDAS Vs. GOVINDRAM GSEKSARIA
|
February 15, 1943 |
BURJORJI PESTONJI BARIA Vs. MURLIDHAR SIDHGOPAL AVASTI
|
March 16, 1943 |
C J BRACE Vs. UNION BOARD
|
March 30, 1943 |
C K MAMAD KEYI Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
August 20, 1943 |
C R PARANKUSA NAIDU Vs. AYYANNA NAIDU
|
February 19, 1943 |
C. WRIGHT NEVILLE Vs. E. H. FRESER
|
April 14, 1943 |
CALCUTTA LANDING AND SHIPPING CO LTD Vs. VICTOR OIL COMPANY LTD
|
July 13, 1943 |
CHAIRMAN, MUNICIPALITY KISHOREGUNJ Vs. RADHIKA MOHAN GHOSE
|
May 18, 1943 |
CHAMPAKLAL CHIMANLAL Vs. AMUBHAI DAHYABHAI SODAGAR
|
August 4, 1943 |
CHAMPAKLAL PURSHOTTAMDAS Vs. BAI NARBADABAI
|
August 6, 1943 |
CHANDA DEVI Vs. NATTHU SINGH
|
December 17, 1943 |
CHANDRA KUMAR CHOWDHURY Vs. KALA MEAH
|
July 5, 1943 |
CHANDRABHAGABI W/O. RAMCHANDRA TELANGA Vs. TIKUBHAI ALIAS TEKCHAND S/O. VENKATDAS
|
September 7, 1943 |
CHAPARADDI ALIAS SAPARADDI GAZI Vs. KABIL MOLLA, RECEIVER OF ESTATE OF CHAPARADDI ALIAS SAPARADDI GAZI
|
February 3, 1943 |
CHARLES MORTIMER EASTLEY Vs. ERNEST DO ROZARIO
|
July 27, 1943 |
CHARLO SESHU REDDI Vs. AMPERAYANI SUBBARAO
|
April 7, 1943 |
CHAUDHARY PARAS RAM SINGH Vs. BABU RAJA MOHAN MANUCHA
|
November 24, 1943 |
CHENNAMANGALATH MANAKKAL VASUDEVAN NAMBUDRIPAD Vs. AMBUJAKSHI
|
January 28, 1943 |
CHERALODIYIL USANKUTTY Vs. KUNHIPENNU
|
April 16, 1943 |
CHHADAMRAI Vs. RAM NARESH MISIR
|
September 1, 1943 |
CHHOTU SAO Vs. BANSI LAL
|
September 2, 1943 |
CHIEF CONTROLLING REVENUE AUTHORITY C. P. AND BERAR Vs. MT. SARJUBAI W/O. LAKHARLAL AND OTHERS
|
October 26, 1943 |
CHIEF INSPECTOR OF STAMPS Vs. RAMESH CHANDRA ADOPTED SON OF BSHEO PRASAD
|
November 29, 1943 |
CHINDU JANOO GOND AND OTHERS Vs. INDRARAJ RAGHUNATHRAO DOYE
|
November 30, 1943 |
CHINNASAMI BATTAR Vs. MLRAMASWAMI PILLAI
|
October 19, 1943 |
CHINTAMAN MANDAR Vs. SIA RAM MANDAL
|
April 1, 1943 |
CHITAR SINGH Vs. THROSHAN SINGH
|
March 30, 1943 |
CHOKKALINGAM CHETTIAR Vs. IN RE: THE NAGARATHAR NATIONAL BANK (IN LIQUIDATION)
|
September 13, 1943 |
CHOTA NAGPUR BANKING ASSOCIATION Vs. CTMSMITH
|
February 25, 1943 |
CHOUDHURY MOHAMMAD MANJURAL HAQUE Vs. SHEBAIT OF SRI SRI ISWAR LAKSHMI NARAYAN JEW THAKUR, SRI SRI ISWARI SARADIA DURGA DEBI THAKURANI AND SRI SRI ISWARI JAGADHATRI DEBI THAKURANI, BISSESWAR BANERJEE
|
August 11, 1943 |
CHOWDHURY MOHAMMAD MANJURAL HAQUE Vs. SEBAIT OF SRI SRI ISWAR LAKSHMI NARAYAN JEW THAKUR, SRI SRI ISWARI SARADIA DURGA DEBI THAKURANI AND SRI SRI ISWARI JAGADHATRI DEBI THAKURANI, BISSESSWAR BANERJEE
|
January 29, 1943 |
CHOWDHURY MOHAMMED IBRAHIM Vs. SABURJAN BEWA W/O KURANU SARKAR
|
June 17, 1943 |
CHOWDHURY RADHASHYAM DAS Vs. NIDHI SAHU
|
April 28, 1943 |
CHUNDURU RAMACHANDRAYYA Vs. CHUNDURU NAGESWARA RAO
|
January 11, 1943 |
CHUNIBHAT PATEL Vs. NATHA BHAI PATEL
|
August 25, 1943 |
CHUNILAL BHAGWANJI Vs. KANMAL LALCHAND
|
March 12, 1943 |
COLLECTOR OF MADRAS Vs. ARJRUNACRES
|
April 15, 1943 |
COMMISSIONER Vs. MURLIDHAR GUNDAYLAL DARZI
|
March 12, 1943 |
COMMISSIONER OF INCOME TAX BOMBAY Vs. MANGLDAS MOTILAL & CO
|
September 29, 1943 |
COMMISSIONER OF INCOME TAX, MADRAS Vs. CTRMNNARAYANAN CHETTIAR
|
March 30, 1943 |
COMMISSIONER OF INCOME-TAX Vs. MOHANMAL CHORDIA, PROPRIETOR, SHA AGARCHAND MANMAL
|
March 16, 1943 |
COMMISSIONER OF INCOME-TAX Vs. GURUPADA DUTTA
|
June 10, 1943 |
COMMISSIONER OF INCOME-TAX Vs. DRSIR KAMESHWAR SINGH OF DARBHANGA
|
September 22, 1943 |
COMMISSIONER OF INCOME-TAX Vs. VEDLAPATLA VEERA VENKATARAMIAH
|
March 15, 1943 |
COMMISSIONER OF INCOME-TAX Vs. CTRMNNARAYANAN CHETTIAR
|
July 30, 1943 |
COMMISSIONER OF INCOME-TAX Vs. SIR MOHAMED YUSUF ISMAIL
|
September 24, 1943 |
COMMISSIONER OF INCOME-TAX Vs. MANGALDAS MOTILAL AND CO
|
September 29, 1943 |
COMMISSIONER OF INCOME-TAX Vs. EDULJI FEDINSHAW
|
April 7, 1943 |
COMMISSIONER OF INCOME-TAX Vs. MAHOMEDBHOY IAROWJI
|
April 8, 1943 |
COMMISSIONER OF INCOME-TAX Vs. MAHMAD BADSHA SAHEB
|
October 15, 1943 |
COMMISSIONER OF INCOME-TAX Vs. VRAMASWAMI IYENGAR AND KBSUBRAMANIA IYER, RECEIVERS TO THE ESTATE OF LATE RMARARRMARUNACHALAM CHETTIAR
|
October 22, 1943 |
COMMISSIONER OF INCOME-TAX Vs. KATRAGADDA MADHUSUDHANA RAO
|
November 5, 1943 |
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. BISHWAMBHARLAL MAHESHWARI
|
September 27, 1943 |
COMMISSIONER OF INCOME-TAX BIHAR, AND ORISSA Vs. MAHARAJA OF DARBHANGA
|
September 22, 1943 |
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. ABDUL RAUF (AND OTHER CASES)
|
September 30, 1943 |
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. SIR MAHOMED YUSUF ISMAIL
|
September 24, 1943 |
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY CO
|
March 23, 1943 |
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. MAHOMEDBHOY IMROWJI
|
April 8, 1943 |
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. KARIM BROS, CHARITY FUND
|
September 23, 1943 |
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. GOKALDAS HUKUMCHAND
|
April 6, 1943 |
COMMISSIONER OF INCOME-TAX, MADRAS Vs. VRAMASWAMY IYENGAR AND ANOTHER
|
October 22, 1943 |
COMMISSIONER OF INCOME-TAX, MADRAS Vs. MOHANMAL CHORDIA
|
March 16, 1943 |
COMMISSIONER OF INCOME-TAX, MADRAS Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY CO LTD, MADRA
|
March 3, 1943 |
COMMISSIONER OF WAKFS Vs. SHAHEBZADA MOHAMMED ZAHANGIR SHAH
|
May 25, 1943 |
CORPORATION OF CALCUTTA Vs. PROVINCE OF BENGAL
|
December 21, 1943 |
CROWN PROSECUTOR Vs. CVRAMANUJULU NAIDU
|
November 12, 1943 |
D RAMACHANDRA AYYAR Vs. KSESHA AIYANGAR
|
March 1, 1943 |
D. D. BILIMORIA, ELECTRIC CONTRACTOR Vs. CENTRAL BANK OF INDIA LIMITED
|
September 27, 1943 |
DAGULAL TILOKCHAND GANYRADE AND ANOTHER Vs. RAMESHWAR RAMKARAN
|
December 23, 1943 |
DAKOR TEMPLE COMMITTEE Vs. SHANKERLAL
|
October 4, 1943 |
DALCHAND LOKMAN DASS THROUGH RAM CHAND Vs. SURAJ MAL SANKAL CHAND THROUGH CHANDOO LAL
|
August 5, 1943 |
DALGANJAN SINGH Vs. JANGI SINGH
|
March 17, 1943 |
DALMIA CEMENT LTD Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
|
September 23, 1943 |
DAMODARA MOOTHAN Vs. AMMU AMMA
|
July 19, 1943 |
DAMODARASAMI NAICKEN Vs. MINOR GOVINDARAJULU NAIDU
|
February 3, 1943 |
DAMODHAR JHINGOOJEE JAIN Vs. ALLABUX SHEIKH YEWRAJ
|
August 2, 1943 |
DAN MALL SHARMA Vs. EMPEROR
|
July 27, 1943 |
DARBARI LAL MUDI Vs. RANEEGANJ COAL ASSOCIATION LTD
|
July 28, 1943 |
DASHRATHSA SHANKARSA LAD MAHAJAN ... Vs. MANGILAL NANDRAM MAHAJAN
|
January 29, 1943 |
DATTATRAYA Vs. EMPEROR
|
December 2, 1943 |
DATTATRAYA PUTTO HONNANGI Vs. TULSABAI CHIDAMBAR HONNANGI
|
January 15, 1943 |
DATTATRAYA VASUDEV KHATKUL Vs. PARASHRAM ANANT MOGHE
|
June 28, 1943 |
DEBI PRASAD SHARMA Vs. EMPEROR
|
June 25, 1943 |
DEBI PRASAD SHARMA Vs. THE KING-EMPEROR
|
July 26, 1943 |
DEOSTHAN MATH ALONYA BABA THROUGH SARBARAKAR GOVINDGIR GURU SURATGIR GOSAI Vs. RAMDAYAL BALGOVIND KALWAR AND
|
March 5, 1943 |
DEVIDAS GANPATRAO WARAHADPANDE Vs. SUNDERAL AND OTHERS THROUGH NEXT FRIEND RAMCHANDRA DEWAJI
|
September 15, 1943 |
DEVISINGH UMRAOSINGH KSHATRIYA Vs. DHARMA BHURA NAYAK
|
November 23, 1943 |
DEWAN ANWAR REZA CHOUDHURY Vs. DEWAN HACHINUR REZA CHOUDHURYTHROUGH MANAGER, COURT OF WARDS
|
August 17, 1943 |
DHARANIDHAR JANA Vs. KEDAR NATH DAS
|
June 7, 1943 |
DIGENDRA KUMAR ROY CHOUDHURY Vs. KUTI MIAN
|
April 20, 1943 |
DISTRICT BOARD Vs. JOGESH CHANDRA BASU
|
January 21, 1943 |
DISTRICT BOARD OF WEST TANJORE Vs. SECRETARY OF STATE
|
April 15, 1943 |
DR S ROY Vs. KARUNA KISORE KAR
|
December 2, 1943 |
DULA MIA Vs. DACCA MUNICIPALITY
|
June 28, 1943 |
DULICHAND MAHESRI Vs. PROHLAD CHANDRA
|
May 24, 1943 |
DWIJENDRA NATH TALUKDAR Vs. MAKHON LAL PRAMANIK
|
June 8, 1943 |
E J JOHN Vs. COLLECTOR OF MALABAR
|
September 2, 1943 |
E M MUTHAPPA CHETTIAR Vs. VENUS ASSURANCE CO LTD
|
December 1, 1943 |
E. C. EDULJEE Vs. CAFE JOHN BROTHERS, PROPRIETOR S. V. AZAVEDO
|
February 12, 1943 |
EDUPUGANTI PITCHAYYA Vs. GONUGUNTLA VENKATA RANGA ROW
|
October 20, 1943 |
EMPEROR Vs. SUMATIBAI WASUDEO BACHUWAR
|
September 8, 1943 |
EMPEROR Vs. KESHAV TALPADE
|
April 22, 1943 |
EMPEROR Vs. BALLABHDAS MOTIRAM GUPTA
|
January 27, 1943 |
EMPEROR Vs. BANAPPA KALLAPPA AJAWAN
|
October 12, 1943 |
EMPEROR Vs. AYUBKHAN MIRSULTAN
|
November 26, 1943 |
EMPEROR Vs. RAMANLAL DALSUKHBHAI SHAH
|
December 8, 1943 |
EMPEROR Vs. PURSHOTTAM DEVJI PATEL
|
December 8, 1943 |
EMPEROR Vs. SHANKAR PAPAYYA PADAMSALI
|
January 13, 1943 |
EMPEROR Vs. DHANRAJ MILLS LTD
|
January 26, 1943 |
EMPEROR Vs. KAMAL DATTATRAYA SOHONI
|
March 3, 1943 |
EMPEROR Vs. PROVIDENT INVESTMENT CO LTD
|
August 10, 1943 |
EMPEROR Vs. PANDURANG BHIKHAJI JOSHI
|
July 20, 1943 |
EMPEROR Vs. TRIMBAK HARI TULPULE
|
July 1, 1943 |
EMPEROR Vs. PANDU KUSHA MANDAVKAR
|
July 12, 1943 |
EMPEROR Vs. MAHOMED ELIAS PATEL
|
July 20, 1943 |
EMPEROR Vs. BHIKHA GOBER
|
June 15, 1943 |
EMPEROR Vs. GAJENDRA MOHAN KAR S/O GADADHAR KAR
|
January 5, 1943 |
EMPEROR Vs. CHUNI LAL DE
|
June 25, 1943 |
EMPEROR Vs. CHINDHYA WARLA DHIMAR
|
February 14, 1943 |
EMPEROR Vs. GANPATI SITARAM VAIDYA
|
December 2, 1943 |
EMPEROR Vs. PARMANAND RAI
|
March 9, 1943 |
EMPEROR Vs. BENJAMIN GUY HORNIMAN
|
November 8, 1943 |
EMPEROR Vs. KISHORI KHANRA (KHARA) S/O KHETRA KHANRA (KHARA)
|
January 26, 1943 |
EMPEROR Vs. LAL MIA S/O SAFAR ALI
|
January 21, 1943 |
EMPEROR Vs. MUHAMMAD FAZLE BARI
|
December 17, 1943 |
EMPEROR Vs. BECHAN CHERO
|
August 10, 1943 |
EMPEROR Vs. THAKURDAS MALO
|
January 15, 1943 |
EMPEROR Vs. SULEMAN SHAMJI
|
July 15, 1943 |
EMPEROR Vs. SHANKARBHAI KASHIBHAI PATEL
|
March 2, 1943 |
EMPEROR Vs. SHREEKANT PANDURANG KETKAR
|
January 21, 1943 |
EMPEROR Vs. RAMCHANDRA NARHAR ABHYANKAR
|
August 17, 1943 |
EMPEROR Vs. KHANDUBHAI KDESAI
|
September 30, 1943 |
EMPEROR Vs. KANTILAL MANGALDAS
|
September 1, 1943 |
EMPEROR Vs. JAYANTILAL JAGJIVAN MULJL
|
November 3, 1943 |
EMPEROR Vs. MUKTAR ALI
|
June 9, 1943 |
EMPEROR Vs. KAUSER ALI SKS/O KASEM SHEIKH
|
November 18, 1943 |
EMPEROR Vs. JOYRAM PATHAK
|
November 10, 1943 |
EMPEROR Vs. KASHINATH DAYARAM CHAUDHARI
|
December 8, 1943 |
EMPEROR Vs. CHARAN DAS
|
May 11, 1943 |
ESTATE OF HARENDRA KUMAR Vs. ITCOMMISSIONER
|
June 18, 1943 |
ESTATE OF HARENDRA KUMAR ROY Vs. COMMISSIONER OF INCOME-TAX BENGAL
|
June 18, 1943 |
F. X. RABELLO Vs. FIRM LADHASINGH BEDI
|
March 29, 1943 |
FAKIRA MAHADJI KUNBI Vs. SANGIDAS SADARAM MAHESRI MARWADI
|
November 15, 1943 |
FAKIRCHAND JANKIRAM AGARWAL Vs. NARMADABAI TULSIRAM AGARWAL
|
January 29, 1943 |
FAKRUDDIN SHAMSUDDIN SAIYED Vs. BAI JENAB
|
July 19, 1943 |
FAZLHUSSEIN SHARAFALLY Vs. MAHOMEDALLY ABDULALLY SASSOOR
|
March 28, 1943 |
FEDERAL INDIA ASSURANCE COMPANY LIMITED Vs. ANANDRAO PANDURANGRAO DIXIT
|
November 24, 1943 |
FIRM CHUNNI LAL MANSA RAM THROUGH L VIDYA RAM Vs. FIRM SHEOPRASAD BANARSI DAS THROUGH SETH BANARSI DAS, SETH MUNNA LAL, SETH KASHI NATH ALIAS KASHI RAM
|
April 22, 1943 |
FIRM KISHORE CHAND SHIVA CHARAN LAL THROUGH RAGHUNATH PRASAD TANDON Vs. BUDAUN ELECTRIC SUPPLY CO LTD THROUGH PLJAITEY AND CO
|
September 7, 1943 |
FIRM TOKANI PROSAD KAMINI KUMAR PAUL Vs. SHYAMAPADA BANERJEE (SURETY)
|
July 19, 1943 |
FULCHAND HIRCHAND OSWAL Vs. PAL S/O. MARIAN PAL
|
February 1, 1943 |
G NAGARATHNAM PILLAI Vs. GURUSWAMI PILLAI (DIED)
|
July 27, 1943 |
GADAI SAHU ALIAS GADADHAR SAHU Vs. EMPEROR
|
April 8, 1943 |
GADDAM CHINNA VENKATA RAO Vs. KORALLA SATYANARAYANAMURTHY
|
August 16, 1943 |
GADDAM PADMANABHAM Vs. PASUPULETI KAMARAJU
|
January 22, 1943 |
GADE ANASUYAMMA BEING MINOR BY NEXT FRIEND BATCHU NAGIREDDI Vs. GADE SUBBAREDDI
|
April 21, 1943 |
GADELA VENKAYAMMA Vs. GADELA RAMAYYA
|
July 16, 1943 |
GAJADHAR SINGH Vs. EMPEROR
|
August 5, 1943 |
GAJANAN YESHWANT PATANKAR Vs. GOVIND RAMCHANDRA DESHMUKH
|
February 10, 1943 |
GANDU NAIKO ALIAS RAMCHANDRO NAIKO Vs. AKULO DAS
|
February 23, 1943 |
GANESH SINGH LALSINGH KSHATRIYA Vs. GOVIND GANESH BAKRE
|
August 4, 1943 |
GANESHI LAL Vs. SHIAM LAL
|
January 29, 1943 |
GANGA PRASAD SINGH Vs. MTGANESHI KUER
|
September 28, 1943 |
GANPATRAO PANDE THROUGH COURT OF WARDS Vs. GANGADHAR SITARAM BRAHMARAKSHAS
|
March 16, 1943 |
GENERAL RANA PARAKRAM JUNG BAHADUR S/O RANA GYAN JUNG BAHADUR Vs. PRASADI RAM SAHA S/O ISWAR RAM SAHA
|
June 28, 1943 |
GEYANCHAND SUCHANTI Vs. BUDHAN MAHTON
|
February 18, 1943 |
GHANSIAM BHOLARAM TAMOLI Vs. GIRIJASHANKAR S/O. PANDYA SHANKARNATH
|
August 11, 1943 |
GHANTA GOPALA RAO Vs. GOGINENI VENKATRAMAYYA
|
October 12, 1943 |
GHASSU Vs. BABU RAM
|
December 14, 1943 |
GIRDHARILAL HOUSHILAL GUJRATHI Vs. RANOO RAGHOJI MARATHE
|
January 29, 1943 |
GNANASIROMANI NADAR Vs. NEDUNGADI BANK LTD
|
October 11, 1943 |
GOBINDA CHANDRA GHOSH ALIAS G GHOSH Vs. ABDUL MAJID OSTAGAR
|
June 22, 1943 |
GOBINDA CHANDRA SAHA Vs. RASHMONI DASSYA W/O GOBINDA CHANDRA SAHA
|
March 22, 1943 |
GOGULA VENKANNA Vs. PANCHAYAT BOARD, MUNAGAPAKA, REPRESENTED BY THE PRESIDENT
|
February 22, 1943 |
GOKARAKONDA AUDINARAYUDU Vs. SURAPUREDDI MANGAMMA
|
July 14, 1943 |
GOKHEI SWAIN Vs. CHAITAN RAUT
|
September 21, 1943 |
GOLAM MAHIUDDIN Vs. HRISHIKESH
|
February 23, 1943 |
GOLLAMUDI VENKATAPPAYYA Vs. OFFICIAL RECEIVER
|
November 4, 1943 |
GOPAL BUX RAI Vs. SYED MAHAMOOD
|
August 20, 1943 |
GOPAL DAS Vs. THAKURJI
|
January 22, 1943 |
GOPAL MARWARI Vs. EMPEROR
|
April 20, 1943 |
GOPALASWAMI RAJAPIRIYAR Vs. DNARAYANASWAMI UDAYAR
|
August 17, 1943 |
GOPALDAS BRIJLAL Vs. MT. MALLA W/O. PURANSINGH GOLAR
|
January 25, 1943 |
GORAKH AHIR Vs. JAMUNA AHIR
|
January 4, 1943 |
GOSWAMI MAHESPURI GURU RAMKRISHNAPURIJI Vs. RAMCHANDRA SITARAMJI
|
August 24, 1943 |
GOUR CHAND MULLICK Vs. PRADYUMNA KUMAR MULLICK
|
March 22, 1943 |
GOURI DUTT GANESH LALL FIRM Vs. MADHO PRASAD
|
May 12, 1943 |
GOURISANKAR SUKUL Vs. COMMISSIONER OF WAKFS, OBJECTOR
|
February 18, 1943 |
GOVERDHAN SAHAYA S/O. MUNSHI SUMERILAL Vs. HEMRAJSINGH RATANSINGH, MUNICIPAL SECRETARY, BALAGHAT AND ANOTHER
|
December 31, 1943 |
GOVERNMENT OF THE PROVINCE Vs. LIMDI DARBAR
|
July 6, 1943 |
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. AHMEDABAD SARANGPUR MILLS CO LTD
|
August 4, 1943 |
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. MOHANLAL VAJECHAND
|
September 22, 1943 |
GOVERNMENT TELEPHONES BOARD LTD Vs. HORMUSJI MANEKJI SEERVAL
|
March 30, 1943 |
GOVERNOR GENERAL IN COUNCIL Vs. MOTILAL KAJRIWALL
|
September 7, 1943 |
GOVERNOR-GENERAL IN COUNCIL AND B B AND C I RAILWAY ADMINISTRATION THROUGH ITS GENERAL MANAGER Vs. AHMAD MAHMUD KHAN
|
January 5, 1943 |
GOVIND DANI Vs. PURUSOTTAM MAHAPATRA
|
February 22, 1943 |
GOVIND PRASAD Vs. PAWANKUMAR
|
March 4, 1943 |
GOVIND RAMCHANDRA CHITALE Vs. GANGADHAR MAHADEO WADEKAR
|
August 9, 1943 |
GOVINDA REDDI Vs. GORLA RAMI REDDI
|
March 31, 1943 |
GRACE ISABEL STUEDMAN Vs. ANNELEY ELIARDO BERESFORD DE COUREY WHEELER
|
May 27, 1943 |
GRANDHI VENKATA SUBBARATTAMMA Vs. GRANDHI KRISHNIAH
|
January 7, 1943 |
GULABCHAND SITARAM MARWADI Vs. LAXMINARAYAN BALMUKUND MARWADI
|
August 12, 1943 |
GULABSINGH S/O. UMRAOSINGH BHIRARAS Vs. NATHU S/O. RAMKISANSA AND ANOTHER
|
December 15, 1943 |
GUNDU VENKATALINGAM Vs. GUNDU MRUTYANJAYADU
|
February 24, 1943 |
GUTTA LAKSHMINARASAMMA Vs. YALAMARTI SATYANARAYANA
|
April 6, 1943 |
H V LOW AND CO LTD Vs. KUMAR PASHUPATI NATH MALIAH
|
April 6, 1943 |
HADIBANDHU BEHERA Vs. GOPAL SAHU
|
February 25, 1943 |
HAJI ABDUL RAZAQUE S/O. HAJI DOST MOHAMMAD Vs. ABDUL HAFEEZ S/O. ABDUL BASHIR
|
February 5, 1943 |
HAJI ABDUS SUBHAN S/O. MOHAMAD KASIM Vs. GAJANAN PATRIKAR
|
January 31, 1943 |
HAJI INAM ULLAH Vs. MOHAMMAD IDRIS
|
March 8, 1943 |
HANNA EISSA KAWAS Vs. BISHARA ELIAS KAWAS
|
June 24, 1943 |
HARIRAM ONKAR Vs. MT. RADHA W/O. JAIRAM KUMHAR
|
April 14, 1943 |
HARISH CHANDER Vs. EMPEROR
|
April 21, 1943 |
HARKUBAI FAKIRCHAND SHET Vs. SHANKERBHAI ZAVERBHAI GUJARATI
|
March 10, 1943 |
HAZAREEMULL HEERALAL Vs. BALARAM CHATTERJEE
|
March 9, 1943 |
HEMANTA KUMAR BOSE Vs. JITENDRA NATH PAL
|
July 8, 1943 |
HEMRAJ ALIAS BABU LAL Vs. KHEM CHAND
|
May 12, 1943 |
HIFZURRAHEMAN ANSARSAHEB Vs. HASANSAHEB ABANSAHEB FULMANDI
|
July 7, 1943 |
HIRAJEE BANSINGH Vs. KALOOSINGH JALAMSINGH
|
September 27, 1943 |
HIRALAL Vs. SUDHANSHU MOHAN BOSE
|
March 2, 1943 |
HIRALAL Vs. GOKUL
|
November 22, 1943 |
HIRALAL GAYAPRASAD Vs. SARJOO PRASAD DAYASHANKER
|
July 29, 1943 |
HORMASJI JAMSHEDJI GINWALLA Vs. MANEKLAL MANSUKHBHAI
|
March 9, 1943 |
HOSAINALI RAJ Vs. BARISAL RINDAN SAMITY LTD
|
March 5, 1943 |
HULAS SINGH Vs. DATA RAM
|
February 23, 1943 |
IBRAR HUSSAIN Vs. RBKUNWAR SARDAR SINGH
|
March 10, 1943 |
IJJATALI TALUKDAR Vs. EMPEROR
|
June 23, 1943 |
IJJATULLA AKANDA Vs. EMPEROR
|
May 28, 1943 |
IN RE: A PLEADER Vs. STATE
|
April 12, 1943 |
IN RE: A PLEADER Vs. STATE
|
July 26, 1943 |
IN RE: ABDUL AZEEZ Vs. STATE
|
September 13, 1943 |
IN RE: ALFRED PAUL Vs. STATE
|
September 28, 1943 |
IN RE: ALIAR SINGH Vs. STATE
|
November 24, 1943 |
IN RE: AN ADVOCATE Vs. STATE
|
December 13, 1943 |
IN RE: AN ADVOCATE, TUTICORIN THAYUMANASUNDARATHAMMAL COMPLAINANT Vs. STATE
|
March 23, 1943 |
IN RE: AR AL SV SEVUGAN CHETTIAR Vs. STATE
|
September 10, 1943 |
IN RE: ARUMUGHAM Vs. STATE
|
April 16, 1943 |
IN RE: B K RAJAGOPAL Vs. STATE
|
October 29, 1943 |
IN RE: BABU MOHAN LAL CHATTERJEE Vs. STATE
|
June 7, 1943 |
IN RE: BABU MONOTOSHAN ROY Vs. STATE
|
June 7, 1943 |
IN RE: BAIJNATH BAJORIA Vs. STATE
|
June 9, 1943 |
IN RE: BANALA KONDIAH Vs. STATE
|
April 29, 1943 |
IN RE: C S SWAMINATHAN Vs. STATE
|
August 12, 1943 |
IN RE: DONDAPATI ELLAPPA Vs. STATE
|
January 29, 1943 |
IN RE: DORASAMY SERVAI Vs. STATE
|
September 20, 1943 |
IN RE: DURUVASULA VENKATASUBBA RAO Vs. STATE
|
October 22, 1943 |
IN RE: EZHUVAN VELAPPAN Vs. STATE
|
July 14, 1943 |
IN RE: GOVIND RAM TANSUKH RAI Vs. STATE
|
December 23, 1943 |
IN RE: GURUVA VANNAN Vs. STATE
|
December 14, 1943 |
IN RE: K C SUBBANNA Vs. STATE
|
September 8, 1943 |
IN RE: K GOVINDA PRABHU (DIED) Vs. STATE
|
July 20, 1943 |
IN RE: K VASUDEVAN Vs. STATE
|
December 1, 1943 |
IN RE: KALAPPA MANDAYA SERVAI Vs. STATE
|
April 20, 1943 |
IN RE: KANNIYA RAO Vs. STATE
|
March 1, 1943 |
IN RE: KARANI ALIAS ASAN Vs. STATE
|
October 20, 1943 |
IN RE: KUPPUSWAMI NAIDU Vs. STATE
|
March 12, 1943 |
IN RE: M ABDUL LATIFF Vs. STATE
|
April 16, 1943 |
IN RE: M K SRINIVASAN Vs. STATE
|
February 1, 1943 |
IN RE: MADURA Vs. STATE
|
March 24, 1943 |
IN RE: MANAVALA NAIDU Vs. STATE
|
December 17, 1943 |
IN RE: MUNIANDI SERVAI Vs. STATE
|
November 2, 1943 |
IN RE: MUTHUPALANIAPPA CHETTIAR Vs. STATE
|
January 18, 1943 |
IN RE: N RAMARATNAM Vs. STATE
|
November 16, 1943 |
IN RE: N S KRISHNASWAMI AIYANGAR Vs. STATE
|
July 16, 1943 |
IN RE: NARASIMHA CHETTIAR Vs. STATE
|
September 23, 1943 |
IN RE: NARELLA SATYANARAYANAMURTHI Vs. STATE
|
February 26, 1943 |
IN RE: P CHINARAMIAH Vs. STATE
|
September 24, 1943 |
IN RE: P KOYATTI Vs. STATE
|
October 21, 1943 |
IN RE: PAKIRA PUJARI Vs. STATE
|
April 29, 1943 |
IN RE: PEDDA VENKATASWAMI Vs. STATE
|
July 27, 1943 |
IN RE: PUBLIC PROSECUTOR Vs. STATE
|
December 15, 1943 |
IN RE: R SUBBARAYAN Vs. STATE
|
August 10, 1943 |
IN RE: R VELAYUDHAM PILLAI Vs. STATE
|
September 9, 1943 |
IN RE: RAJA VEERABASAVA CHIKKA ROYAL Y B VARU ZAMINDAR AND RECEIVER OF PUNGANUR ESTATE Vs. STATE
|
September 16, 1943 |
IN RE: RANGASWAMI GOUNDAN Vs. STATE
|
August 26, 1943 |
IN RE: S GOVIND SWAMINATHAN Vs. STATE
|
May 5, 1943 |
IN RE: S SILUVAI ANTONY NADAR Vs. STATE
|
November 10, 1943 |
IN RE: SANGILI VELAN Vs. STATE
|
September 2, 1943 |
IN RE: SARAPALLI CHENCHU RAGHAVALU CHETTY Vs. STATE
|
September 8, 1943 |
IN RE: SHEKUR Vs. STATE
|
August 23, 1943 |
IN RE: SINGARA BABU ALIAS BABU Vs. STATE
|
September 9, 1943 |
IN RE: SINGARAM PADAYACHI Vs. STATE
|
November 12, 1943 |
IN RE: SRINIVASA AYYANGAR Vs. STATE
|
January 13, 1943 |
IN RE: SUBBAN SAMBAN Vs. STATE
|
December 2, 1943 |
IN RE: THAVAMANI Vs. STATE
|
March 29, 1943 |
IN RE: V SUNDARAM AIYAR Vs. STATE
|
April 29, 1943 |
IN RE: VADIVELU ARSUTHIYAR Vs. STATE
|
September 2, 1943 |
IN RE: VEERAPPAN Vs. STATE
|
November 2, 1943 |
IN RE: VEERAPPAN Vs. STATE
|
July 16, 1943 |
IN RE: VISHNU MURLIDHAR Vs. STATE
|
November 22, 1943 |
IN THE MATTER OF LOVEJOY PATELL Vs. STATE
|
March 31, 1943 |
IN THE MATTER OF PART CARGO EX S S MONTE CONTES CONSERVAS CERQUEIRA LIMITADA Vs. H M ATTORNEY GENERAL AND PROCTOR FOR GIBRALTAR
|
November 1, 1943 |
INCHAN ALIAS INSAN Vs. EMPEROR
|
May 7, 1943 |
INCOME-TAX Vs. SETH RAM KRISHNA RAMNATH
|
July 16, 1943 |
INCOME-TAX APPELLATE TRIBUNAL Vs. CENTRAL SPINNING, WEAVING AND MANUFACTURING COMPANY LIMITED, EMPRESS MILLS
|
January 25, 1943 |
INCOME-TAX APPELLATE TRIBUNAL Vs. MOHANLAL HIRALAL
|
January 18, 1943 |
INDER SINGH Vs. SADHU SINGH
|
May 26, 1943 |
INDIAN IRON AND STEEL CO, LTD Vs. COMMISSIONER OF INCOME TAX, BENGAL
|
March 25, 1943 |
INLAND REVENUE COMMISSIONERS Vs. DHWILLIAMS EXECUTORS
|
February 17, 1943 |
INTURI CHINA VENKATAPPA Vs. INTURI PEDA VENKATAPPA
|
April 1, 1943 |
ISHU PROKASH GANGULY Vs. AKBASU, RECEIVER TO ESTATE OF INSOLVENT, JAMINI PRAKASH GANGULY
|
March 2, 1943 |
ISHWAR CHANDRA PAL Vs. PRITILATA BISWAS W/O RAMESH CHANDRA BISWAS
|
April 15, 1943 |
ISHWARI PRASAD SINGH Vs. KAMESHWAR SINGH, BAHADUR
|
February 25, 1943 |
ISHWARLAL LAXMICHAND PATEL Vs. KUBER MOHAN LAWAR
|
February 1, 1943 |
ISMAIL DADA BHAMANI Vs. BAI ZULEIKHABAI
|
November 12, 1943 |
J D ITALIA Vs. DCOWASJEE
|
November 23, 1943 |
J. PAREKH Vs. BATHELA SUGRIVA
|
November 17, 1943 |
JABBOR MAHI ALIAS JABBORULLAH Vs. RAMANI MOHAN CHOWDHURY
|
March 18, 1943 |
JADAM JAMPUR BAI ALIAS VENKAMMA Vs. JINKI SIDDAPPA
|
October 14, 1943 |
JADAOBAI W/O. BHIKAMCHAND MARWADI Vs. PURAMMAL S/O. RAMRAKH MARWADI
|
November 22, 1943 |
JADAVKUMAR LILADHAR MAINTHIA Vs. PUSHPABAI MAINTHIA NEE
|
June 23, 1943 |
JADU MANDALANI W/O LALJAN MONDAL Vs. SARAJINI CHOUDHURANI W/OHARENDRA NARAYAN GHOSH CHOWDHURY
|
June 25, 1943 |
JAGANNATH FAKIRCHAND MARWADI Vs. BABURAO GANESH DESHMUKH
|
April 1, 1943 |
JAGDAMBA PRASAD Vs. RAM DAS SINGH
|
March 10, 1943 |
JAGDISH CHANDRA DEO DHABAL DEB Vs. GAYA PRASAD SINGH
|
August 20, 1943 |
JAILAL SAHU Vs. EMPEROR
|
July 20, 1943 |
JAINARAIN SAH Vs. EMPEROR
|
July 27, 1943 |
JAISRI SINGH Vs. RAJENDRA NATH MISRA
|
November 4, 1943 |
JALDU MANIKYALA RAO Vs. JALDU PYDAYYA
|
April 20, 1943 |
JALDU MANIKYALA RAO Vs. MEERZA GULAM RAZA
|
November 25, 1943 |
JAMUNADHAR PODDAR FIRM Vs. JAMUNARAM BHAKAT
|
December 16, 1943 |
JANEFAL MOSQUE BY USMAL S/O. HAJI GHANI KACHI Vs. PROVINCIAL GOVERNMENT, C. P AND BERAR
|
December 27, 1943 |
JANKIRAM COMPANY Vs. CHUNILAL SHRIRAM
|
November 25, 1943 |
JANNALAGADDA SEETHARAMAYYA Vs. KAJA SIVARAMAKRISHNA RAO
|
July 27, 1943 |
JASHI PARVATAVARDHANAMMA Vs. ADUSUMALLI VENKATARAMIAH
|
November 10, 1943 |
JASHO PROKASH MITTER Vs. BOTAWALA DE RANDER
|
April 19, 1943 |
JATINDRA NATH PAL Vs. CORPORATION OF CALCUTTA
|
July 13, 1943 |
JAYSINGH DEVSINGH Vs. PRATAPSINGH GOPALSINGH
|
November 30, 1943 |
JHARURAM DAS MONDA Vs. HAJAR MOHAMMAD SHEIK FAKIR
|
January 12, 1943 |
JHUNNI LAL Vs. GHASI
|
May 3, 1943 |
JITENDRA MOHAN DE Vs. EMPEROR
|
July 8, 1943 |
JITENDRA NATH ROY Vs. SAMARENDRA NATH MITTER
|
February 25, 1943 |
JNANENDRA NARAYAN CHOUDHURY Vs. SAMED MOLLA
|
May 26, 1943 |
JODU ROSAMMA BEING MINOR BY NEXT FRIEND AND BROTHER SUNNAPU RANGAIAH Vs. JODU CHENCHIAH
|
April 28, 1943 |
JOY GOPAL SINGHA Vs. UDAY CHAND MAHARAJADHIRAJ BAHADUR
|
March 1, 1943 |
JUBBA MALLAH Vs. EMPEROR
|
August 25, 1943 |
JUJE D SILVA Vs. KASHMIR D SILVA
|
January 15, 1943 |
K A KALIAPPA MUDALIAR Vs. DASAPPA NAIDU
|
July 12, 1943 |
K B PRABHU Vs. EMPEROR
|
December 3, 1943 |
K BALIREDDI Vs. KLAKSHMAMMA
|
March 26, 1943 |
K CHUNILAL SOWCAR Vs. MNSRINIVASA AIYENGAR
|
October 13, 1943 |
K KUTTAN UNNI Vs. KKOCHUNNI
|
April 9, 1943 |
K RAMABRAHMAM Vs. TRAFFIC MANAGER
|
January 7, 1943 |
K ROY AND BROS Vs. RAMANATH DAS
|
April 13, 1943 |
K S DORAISWAMI NADAR Vs. SIVANUPANDIA NADAR
|
October 13, 1943 |
K S P THANGAVELU CHETTI Vs. KSRCHOCKALINGAM CHETTI
|
September 21, 1943 |
K VENGANNAN CHETTIAR AND SONS, THROUGH MANAGING PARTNER K V MUTHUKRISHNA CHETTIAR Vs. NRAMASWAMI PILLAI
|
February 23, 1943 |
K VENKANNA CHETTIAR AND SONS BY MANAGING PARTNER, K V MUTHUKRISHNA CHETTIAR Vs. KKSHAIK MUHAMMAD ROWTHER
|
September 17, 1943 |
K. SOMA SHEKHARRAO AND ANOTHER Vs. K. S. MISHRA AND ANOTHER
|
September 30, 1943 |
KADERBHAI ISMAILJI POONAWALLA Vs. FATMABAI GOLAMHUSEIN KABIRA
|
February 8, 1943 |
KAILASA TEVAR Vs. KASIVISWANATHAN CHETTIAR
|
December 17, 1943 |
KALEPALLI VENKATA RAO Vs. KALEPALLI PADMAVALLI TAYARAMMA
|
December 2, 1943 |
KALI GOVINDAN Vs. KPANNAMALAI CHETTI
|
January 29, 1943 |
KALIDAS RAKSHIT Vs. SMSAMRANGINI ROY CHOWDHURANI
|
May 26, 1943 |
KALIDINDI VENKATARAMARAJU Vs. PENUMATCHA RAJAGOPALA RAJU
|
October 18, 1943 |
KALISETTI PENCHALU SETTI Vs. POTIREDDI SUBBAREDDI
|
March 30, 1943 |
KALYANSINGH LAHURSINGH CHATTRI Vs. HORILAL BHAIYARAM BANI AND
|
December 13, 1943 |
KAMAKSHYA NARAIN SINGH Vs. HIRO MAHTON
|
December 14, 1943 |
KAMJULA SUBBARAMA REDDI Vs. MANGAMURI SUBBA REDDI
|
January 11, 1943 |
KAMLESHWARI PRASAD Vs. MAHADEO SAHAI
|
August 16, 1943 |
KAMPASARI Vs. PUTTAPPA
|
October 21, 1943 |
KANDURI LAKSHMIAH CHETTY Vs. ADONI ELECTRIC SUPPLY CO LTDBY MANAGING AGENTS TRRAO AND COBY PARTNER AND DIRECTOR, NVEMBU
|
November 23, 1943 |
KANGLOO MEGHNATH SONAR Vs. NEMICHAND KUNWARLAL OSWAL
|
September 10, 1943 |
KANHAIYALAL S/O. TANNALAL JAIN Vs. HARSING LAXMAN WANJARI
|
October 14, 1943 |
KANHAIYALAL TULSIRAM KURMI Vs. LILADHAR RAO
|
February 5, 1943 |
KAPILA RAMADOSS Vs. DADISETTI APPALANARASAYYA
|
April 29, 1943 |
KAPILDEO AHIR Vs. SARAT KURMI
|
August 24, 1943 |
KARAMALI SIKDAR Vs. EMPEROR
|
June 4, 1943 |
KARNATAKA BANK LIMITED, BY ITS SECRETARY, P RAMACHANDRA RAO Vs. THAKUR SINGARAYA
|
September 15, 1943 |
KARTICK CHANDRA MALLIK Vs. RANI HARSHA MUKHI DASI, EXECUTRIX TO ESTATE OF RAJA MANINDRA CHANDRA SINHA
|
April 2, 1943 |
KASTURCHAND JIWAJI Vs. MANEKCHAND DEVCHAND
|
February 2, 1943 |
KEDAR Vs. EMPEROR
|
September 22, 1943 |
KEDARNATH HIMATSINGKA Vs. RANI PRABHABATI SAHEBA
|
July 8, 1943 |
KESHABDEO BAGAT Vs. EMPEROR
|
July 30, 1943 |
KESHAVLAL PUNJARAM Vs. COMMISSIONER OF INCOME-TAX
|
September 28, 1943 |
KESHEO HANMANTOO KALAR Vs. MT. MAINABAI NANAJI KALAR
|
July 22, 1943 |
KHACHERU MAL Vs. SHIB LAL
|
March 15, 1943 |
KHAN BAHADUR C K MAMAD KEYI Vs. COMMISSIONER OF INCOME-TAX
|
August 20, 1943 |
KHATAU MAKANJI SPINNING AND WEAVING CO LTD Vs. SRDESHPANDE
|
April 14, 1943 |
KHEMA NAND Vs. EAST INDIAN RLY, ADMINISTRATION THROUGH DIVISIONAL SUPERINTENDENT
|
January 6, 1943 |
KHETRO SWAIN Vs. SRI SRI SRI PADMANABHA SINGH DEO
|
April 20, 1943 |
KHUSHI LAL JHA Vs. KANAK LAL MAHTO
|
February 11, 1943 |
KIRIT NARAIN SINGH Vs. EMPEROR
|
September 21, 1943 |
KIRON CHANDRA BOSE Vs. KALIDAS CHATTERJI
|
February 16, 1943 |
KISAN KRISHNAJI TIKLE Vs. NAGPUR CONFERENCE OF SOCIETY OF ST. VINCENT DE PAUL
|
July 3, 1943 |
KISANDAS BANKATLAL Vs. RAGHO RAM KRISHNA
|
November 10, 1943 |
KISANLAL RUDMAL AGARWAL Vs. NAMDEO KRUSHNAJI DHANGAR
|
February 18, 1943 |
KISHORE SAHU Vs. SNEHPRABHA SAHU (NEE SNEHPRABHA PRADHAN) W/O. KISHORE SAHU
|
January 25, 1943 |
KISHORELAL STORES Vs. JAGANNATH BAYAJI PATIL
|
March 31, 1943 |
KISSAN SINGH Vs. STATE
|
March 5, 1943 |
KOLLURI SUBBA RAO OF RAJAHMUNDRY Vs. KOLLURI SUBBA RAO
|
April 21, 1943 |
KOMMANA RUKMINAMMA Vs. TALAPANTI RAMAYYA
|
April 20, 1943 |
KONDAPALLI SUDARSANA RAO Vs. PUTTA DALAYYA
|
March 2, 1943 |
KONDAPANENI BASAVAYYA Vs. KONDAPANENI VENKATESAM MINOR BY HIS NATURAL FATHER AND GUARDIAN KONDAPANENI BASAVAYYA
|
September 17, 1943 |
KONDEPU RAGHAVAYYA Vs. ELUKOORU VASUDEVAYYA CHETTY
|
August 30, 1943 |
KOPPARTHI BALA LINGAYYA Vs. SUNKU NALLAYYA (DECEASED)
|
January 25, 1943 |
KOPPOLU VENKATASWAMI Vs. UTTARKAR SARA BAI
|
March 2, 1943 |
KORLAM SITARAMASWAMY Vs. KORLAM VENKATARAMA RAO
|
December 16, 1943 |
KOTHA GOVINDARAJULU CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
December 17, 1943 |
KOTHANDARAMA AYYAR Vs. SWAMINATHA SASTRIAL
|
December 3, 1943 |
KOTTAPALLI NARASAMMA Vs. VADULA VENKATESWARARAO, SON OF RAMAKRISHNAMMA
|
March 17, 1943 |
KOVURI LAKSHMAMMA Vs. NAGINENI VENKATAYYA
|
February 17, 1943 |
KRISHANA HYDRAULIC PRESS LTD Vs. COMMISSIONER OF INCOME-TAX
|
June 8, 1943 |
KRISHNA DEWAJI TELI Vs. MITHMAL LAKHMICHAND OSWAL
|
September 8, 1943 |
KRISHNA HYDRAULIC PRESS LTD Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
June 8, 1943 |
KRISHNA KANT PRASAD SHUKUL Vs. DHANU LAL CHOUDRY
|
October 19, 1943 |
KRISHNA MHATARBA TEMKAR Vs. BABAN RAMBHAU TEMKAR
|
August 24, 1943 |
KRISHNA PRASAD SINGH Vs. ADYANATH GHATAK
|
April 21, 1943 |
KRISHNABAI W/O. BAPURI BARI Vs. MT. PARVATI BAI W/O. SHANKAR PANDURANG GOGTE
|
November 15, 1943 |
KRISHNASWAMI CHETTIAR Vs. PAPPI NAICKER
|
October 11, 1943 |
KRUTTIVENTI MALLIKHARJUNA RAO Vs. VEMURI PARDHASARADHIRAO
|
October 12, 1943 |
KRUTTIVENTI SATYANARAYANAMURTHY Vs. SREE RAJAH KANDREGULA SRINIVASA JAGANNADHARAO PANTULU BAHADUR ZAMINDAR GARU
|
April 8, 1943 |
KUBRABI W/O. ASGARHUSAIN Vs. SETH SHUBERATI S/O. SETH MASTE MUSALMAN
|
November 23, 1943 |
KUMAR DEBA PROSAD GARGA AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
June 17, 1943 |
KUMAR SARAT KUMAR ROY Vs. RAI KIRAN CHANDRA ROY BAHADUR
|
January 6, 1943 |
KUNDANMAL JASRAJ MARWADI Vs. SURAJKUVARBAI TARACHAND
|
February 16, 1943 |
KUNWAR ROHANI RAMANDHWAJ PRASAD SINGH Vs. THAKUR HAR PRASAD SINGH
|
June 24, 1943 |
KUNWARLALSINGH INDRARAJSINGH Vs. PROVINCIAL GOVERNMENT, C. P AND BERAR
|
March 31, 1943 |
KUPPUSWAMI GOUNDAN Vs. MARI GOUNDAN ALIAS MARIAPPA GOUNDAN
|
January 6, 1943 |
KUPPUSWAMI GOUNDAN Vs. DEVAKOTTAH LAKSHMANAN CHETTIAR
|
January 5, 1943 |
L MURARI LAL Vs. GOVERNOR-GENERAL IN COUNCIL THROUGH MILITARY ESTATE OFFICER
|
August 25, 1943 |
L. R. SCOTT Vs. MOHAMMD DIN S/O. ALLAHABAD MUSALMAN
|
November 26, 1943 |
LACHHMI SEWAK SAHU Vs. RAM RUP SAHU
|
December 13, 1943 |
LACHMAN DUSADH Vs. SUCHIT RAI
|
August 30, 1943 |
LACHMI NARAYAN LAL Vs. BHUPENDRA PRASAD SHUKUL
|
January 11, 1943 |
LAKHAJI DALJI GARASIA Vs. KUBERDAS HARGOVINDAS MODI
|
July 13, 1943 |
LAKSHMINARAYAN TRIPATHY Vs. EMPEROR
|
February 26, 1943 |
LALA ASA RAM Vs. LALA RAM CHANDER
|
March 3, 1943 |
LALA BRIJ BHUKAN SARAN Vs. BUDH SEN
|
March 9, 1943 |
LALA KESHO DAS Vs. MANZOOR HASAN
|
March 24, 1943 |
LALA NAND LAL Vs. SUNDER LAL
|
September 6, 1943 |
LALA SARJU PRASAD Vs. RE
|
September 1, 1943 |
LALIT KISHORE Vs. RAM PRASAD
|
September 1, 1943 |
LALJI SAHEB THROUGH BANKEY BEHARI LAL Vs. MUNSHI LAL BABU
|
August 10, 1943 |
LAXMAN HARI GHARPURE Vs. VISHNU VISHWANATH PARANJPE
|
October 7, 1943 |
LAXMAN SONAJI KUMBHAR Vs. HARI NATHUJI GHODKE
|
July 21, 1943 |
LAXMIBAI GANPATRAO MAHAJAN Vs. RADHABAI KRISHNAJI MAHAJAN
|
July 19, 1943 |
LAXMICHAND TULJARAM SHEDJI Vs. PIONEER URBAN CO-OPERATIVE BANK
|
November 22, 1943 |
LAXMINARAYAN ALIAS GOPALDAS GOWARDHANDAS MAHESARI Vs. SADATALI AHAMADALI MUSSALMAN AND OTHERS
|
September 13, 1943 |
LEO ZEPANTIS ON BEHALF OF THE DETENU NICHOLAS SCHINAS Vs. EMPEROR
|
January 29, 1943 |
LOMAX (INSPECTOR OF TAXES) Vs. PETER DIXON & SON, LTD
|
July 8, 1943 |
M AR RM V R VISWANATHAN CHETTIAR Vs. APPA NAICKEN
|
March 17, 1943 |
M KARUNAKARA MENON Vs. ESANKARAN UNNI, THE OFFICIAL RECEIVER OF SMALABAR
|
April 30, 1943 |
M M ABDUL KHADER Vs. AZEEZA BEE
|
October 15, 1943 |
M N S T CHIDAMBARAM CHETTIAR Vs. ALMMEYYAPPA CHETTIAR
|
August 4, 1943 |
M P MANICKAM PILLAI Vs. KAILASAKONE
|
July 21, 1943 |
M R M MURUGAPPA CHETTIAR Vs. SMCHENGALVARAYA CHETTIAR
|
September 1, 1943 |
M SETHU RAO Vs. SULAKERI VENKATA REDDY
|
April 7, 1943 |
M VENKATARAMA AYYAR Vs. ARANGASWAMY AYYAR
|
February 25, 1943 |
MADAN MOHAN DAS BABAJI Vs. SRINIVAS PRASAD PANDE
|
February 19, 1943 |
MADARIPUR GENERAL BANK, LTD Vs. MOHIUDDIN AHMED, GUARDIAN ANDMANAGER OF COURT OF WARDS TO ESTATE OF MAULVI GOLAM SATTAR CHOUDHURIAND MAULVI GOLAM MOULA CHOUDHURI
|
January 11, 1943 |
MADHAO VITHAL PAHAD Vs. EMPEROR
|
December 23, 1943 |
MADHAVA PILLAI Vs. SUBRAMANIYA UDAYAR
|
October 21, 1943 |
MADHO SINGH Vs. EMPEROR
|
December 23, 1943 |
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
March 3, 1943 |
MAHABIR SINGH Vs. EMPEROR
|
August 25, 1943 |
MAHABOOB ALI SAHEB Vs. KHUDRATULLA
|
September 14, 1943 |
MAHADEB MANDAL Vs. RATAN MONDAL
|
July 26, 1943 |
MAHADEO KRISHNA PARKAR Vs. MAMLATDAR OF ALIBAG
|
July 12, 1943 |
MAHADEV SHANKAR LOKHANDE Vs. SHANKAR SWAMIRAO LOKHANDE
|
January 4, 1943 |
MAHAJAN RAGHUBIRAPRASAD AND ANOTHER Vs. PYARELAL AMARCHAND KALAR AND ANOTHER
|
August 26, 1943 |
MAHANT BANABEHARI PURI Vs. NAGA ANANDA PURI
|
April 21, 1943 |
MAHANTH DUKHAN DAS Vs. EMPEROR
|
November 26, 1943 |
MAHARAJA BAHADUR RAM RAM VIJAY PRASHAD SINGH Vs. KISHUN SINGH
|
November 8, 1943 |
MAHARAJA BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. SUKHOMOY GHOSE
|
July 13, 1943 |
MAHARANI GYAN MANJARI KUARI, DOWAGER MAHARANI OF HATHWA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORRISA
|
September 22, 1943 |
MAHESH CHANDRA PRASAD Vs. EMPEROR
|
February 11, 1943 |
MAHESHWARI PRASAD VARMA Vs. DULHIN MANRAJO KUER
|
December 6, 1943 |
MAHIUDDIN BISWAS Vs. GOPI CHARAN MONDAL
|
July 23, 1943 |
MAHMUD HUSAIN KHAN Vs. RADHA KISHUN
|
August 26, 1943 |
MAHOMED JAFFER HAJI NAZARALLI DEVJI Vs. MAHOMED JANMAHOMED
|
November 23, 1943 |
MAHOMED SIDDIQUE YOUSUF Vs. OFFICIAL ASSIGNEE OF CALCUTTA
|
March 24, 1943 |
MAKUNDARAO GANPATRAO WAKHLE Vs. DURGAPRASAD LAXMAN BHARBHUNJA
|
April 16, 1943 |
MANASSEH FILM CO BY PARTNERS A THIRUVENGADA MUDALIAR AND HIS MINOR SON SOUNDARAJAN REPRESENTED BY HIS FATHER A THIRUVENGADA MUDALIAR Vs. GEMINI PICTURE CIRCUIT, PRODUCERS AND DISTRIBUTORS OF MOTION PICTURES
|
February 17, 1943 |
MANBODH Vs. EMPEROR
|
October 14, 1943 |
MANILAL Vs. MPVENKATACHALAPATHI IYER (DECEASED)
|
February 24, 1943 |
MANILAL BRIJLAL Vs. VANDRAVANDAS CJADAV
|
July 16, 1943 |
MANJI RAMJI Vs. HMMEHTA AND CO
|
July 27, 1943 |
MANOHAR DAS MUNNI LAL Vs. SECRETARY OF STATE FOR INDIA
|
March 26, 1943 |
MANORATH ALIAS MALACH KANHAI CHANNAHU Vs. ATMARAM KHEDURAM BANI
|
August 3, 1943 |
MANTRILAL KEDARNATH MISRA Vs. MADURNATH BADAN MISRA
|
March 17, 1943 |
MANTRIPRAGADA SIVARAMAYYA Vs. OFFICIAL RECEIVER OF WEST GODAVARI
|
February 5, 1943 |
MARTIN AND CO Vs. SYED FAIYAZ HUSAIN
|
December 13, 1943 |
MARUTHAPPA MAISTRIAR Vs. SOOSAI ANTHONIMUTHU MUDALIAR
|
November 23, 1943 |
MASHKUR AHMAD Vs. MTZAHUR-UL-NISSA
|
September 8, 1943 |
MASK AND CO Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
March 30, 1943 |
MASK AND CO Vs. COMMISSIONER OF INCOME-TAX
|
July 30, 1943 |
MATHURA PRASAD Vs. SHRIMAN 108 RAWAL SAHIB OF SHRI KEDAR NATH
|
April 12, 1943 |
MATURI LAKSHMIKANTAMMA Vs. MOTILAL KESARIMAL FIRM
|
August 27, 1943 |
MD SULAIMAN Vs. EMPEROR
|
April 22, 1943 |
MEGHAJI MOHANJI THAKKAR Vs. ANANT PANDURANG CHHATRE
|
September 6, 1943 |
MEHERDI MUNSHI Vs. INSPECTOR, CO-OPERATIVE SOCIETIES, GOLPARA CIRCLEAND EXOFFICIO LIGUIDATOR, TIAMARI JANAHARI MANOHARI GOALIA BANK UNDER LIQUIDATION
|
February 2, 1943 |
MESSRS SEHGAL BROTHERS Vs. RE
|
June 3, 1943 |
MESSRS SURPAT SINGH DUGAR AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BENGAL
|
June 17, 1943 |
MEWA RAM Vs. CHKARAN SINGH
|
April 22, 1943 |
MIAN SALEH MOHAMMAD SHAH Vs. SAYYAD ZAWAR HUSSAIN SHAH
|
November 22, 1943 |
MIDNAPORE ZEMINDARY CO LTD Vs. KUMAR CHANDRA SINGH DUDHURIA
|
February 11, 1943 |
MINOR MUNUSAMY MUDALIAR Vs. CHENGALVARAYA NAICKER
|
April 29, 1943 |
MIZAJI LAL Vs. BABU RAM
|
August 19, 1943 |
MOGULLURI VIRA RAGHAVAYYA Vs. KOVALURI SITA RAMAYYA
|
April 16, 1943 |
MOHAMMAD ABDUL SATHAR BAIG Vs. HAFIJA BIBI
|
November 1, 1943 |
MOHAMMAD RAFI Vs. EMPEROR
|
September 20, 1943 |
MOHAMMAD TAQI KHAN Vs. RAJA RAM
|
February 8, 1943 |
MOHAMMADKHAN NAJJUMIYA Vs. BAPUMIYA MAHABUBMIYA MUSALMAN
|
July 7, 1943 |
MOHAN SINGH Vs. EMPEROR
|
November 5, 1943 |
MOHANLAL NAROTTAMDAS KANDOI Vs. KESHAVLAL NAROTTAMDAS KANDOI
|
March 5, 1943 |
MOHINI MOHAN DAS Vs. KUNJABEHARI DAS S/O KRISHNA CHARAN DAS
|
June 4, 1943 |
MOKARULA PITCHAYYA Vs. BEGGAVARAPU VENKATAKRISHNAYYA
|
February 22, 1943 |
MONOMOHAN DAS Vs. PARSWANATH DAS SARKAR
|
July 2, 1943 |
MORARJI GOCULDAS AND CO Vs. SHOLAPUR SPINNING AND WEAVING CO LTD
|
October 21, 1943 |
MOULVI ALI HOSSAIN MIAN Vs. RAJKUMAR HALDAR
|
April 2, 1943 |
MRITUNJOY ROY Vs. NETAI CHAND DUTT
|
February 16, 1943 |
MT BADRULNISA BIBI Vs. SYED MOHAMMAD YUSUF
|
September 23, 1943 |
MT KAURA DEVI Vs. MTINDRA DEVI
|
April 19, 1943 |
MT KHODAIJTUL KUBRA Vs. UGRAH SINGH
|
November 24, 1943 |
MT PARBATI DEVI Vs. BANSI DHAR
|
September 2, 1943 |
MT RUPIA Vs. BHATU MAHTON
|
September 30, 1943 |
MT VIDYAVATI ALIAS MUNNI Vs. LRADHEY LAL
|
December 16, 1943 |
MT. KESHARBAI W/O. KALUJI PINJARA Vs. PANDIT RAJABHAU SADASHEO RAO
|
October 13, 1943 |
MT. RUKHMANI W/O. BABOO HAZARILAL Vs. PT. RAMSAROOP BALDEOPRASAD AND ANOTHER
|
December 21, 1943 |
MT. SEMABI W/O. WAZIR MOHAMAD Vs. GANPATRAO YADORAO PANDE
|
August 9, 1943 |
MT. SUGRABI D/O. ABDUL AZIZ KHAN (MARRIED TO ABDUL JABAR), MINOR GURADIAN Vs. MUSTAKEM KHAN S/O. ABDUL MAJID KHAN MUSSALMAN
|
November 15, 1943 |
MUHAMMAD JUMAN MIA Vs. AKALI MUDIANI W/O SHEW CHARAN KAHAR
|
April 2, 1943 |
MUKUND RAM Vs. AJODHIA PRASAD
|
January 5, 1943 |
MUMMINA DEMUDU Vs. DATLA PAPAYYARAJU GARU BY HIS MUKTYAR PUTREVU RAMALINGASWAMI
|
October 11, 1943 |
MUNA PONA MUTHUPALANI CHETTY Vs. SUPPIAH AMBALAM
|
November 8, 1943 |
MUNDER LAL SASHU Vs. JIWAN RAM MARWARI
|
November 30, 1943 |
MUNIAMMAL Vs. VENKATARAMANACHARI
|
August 5, 1943 |
MUNICIPAL BOROUGH OF AHMEDABAD Vs. VADILAL DALSUKHRAM SHAH
|
July 30, 1943 |
MUNICIPAL BOROUGH OF AHMEDABAD Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
|
September 21, 1943 |
MUNICIPAL COMMISSIONER Vs. GTHOTAPPA
|
December 7, 1943 |
MUNICIPAL COMMISSIONER Vs. JSCHINNOY
|
February 9, 1943 |
MUNICIPAL CORPORATION OF THE CITY Vs. PROVINCE OF BOMBAY
|
March 18, 1943 |
MUNICIPAL COUNCIL Vs. MADRAS AND SOUTHERN MAHARATTAH RAILWAY CO LTD
|
November 12, 1943 |
MUNICIPAL COUNCIL, BY ITS COMMISSIONER Vs. SYED GHULAM MUHAMMAD SAHIB, MANAGER OF HAJI MUHAMMAD GHOUSE GORI DURGA
|
July 30, 1943 |
MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER Vs. EMUHAMMAD ABU BAKER ROWTHER
|
August 25, 1943 |
MUNNI LAL Vs. EMPEROR
|
August 13, 1943 |
MURSHIDABAD LOAN OFFICE LTD Vs. SATISH CHANDRA CHAKRAVARTY
|
February 19, 1943 |
MUSLIM BANK OF INDIA LTD Vs. MOHAMMAD ATEEQ
|
March 11, 1943 |
MUTHIAH CHETTIAR Vs. NMRAYALU AYYAR, NAGASWAMI AYYAR AND CO, THROUGH ITS PARTNER, NMNAGASWAMI AYYAR (DIED)
|
August 4, 1943 |
MUTHU GOUNDAN Vs. PACHAYAMMAL
|
August 12, 1943 |
MUTTALIF ALIAS MUHAMMED ABDUL KADIR Vs. MEENAKSHI SUNDARAM PILLAI
|
October 11, 1943 |
MUZAFAR AHMED Vs. INDRA KUMAR DAS
|
February 19, 1943 |
N K RAMANATHAN CHETTIAR Vs. ALAMELU ACHI
|
January 12, 1943 |
N M S N S KANNAPPA CHETTIAR ALIAS LAKSHMANAN CHETTIAR Vs. NMLSUBRAMANIAN CHETTIAR
|
November 2, 1943 |
N M S S SUBRAMANIAN CHETTIAR Vs. SMAMARUNACHALAM CHETTIAR
|
July 28, 1943 |
NACHIMUTHU CHETTY Vs. PALANI AMMAL
|
September 15, 1943 |
NAGATI YEDUKONDALU Vs. PEDAPROLU SURYANARAYANA RAO
|
February 23, 1943 |
NAGINDAS PURSHOTAMDAS PATEL Vs. BAJRANG LAL KHEMKA AND RAI BAHADUR MOTILAL CHAMARIA
|
November 26, 1943 |
NALLATHAMBI PILLAI ALIAS NALLASAMI PILLAI Vs. RAHUMATH BIVI
|
January 20, 1943 |
NALLURU KOTAYYA (DIED) BY HIS LEGAL REPRESENTATIVES Vs. KOLLI NARAYANA
|
March 29, 1943 |
NANDA KISHORE GOSWAMI Vs. BALLY CO-OPERATIVE CREDIT SOCIETY, LTD, REPRESENTED BY CHAIRMAN, KALIPADA MUKHERJEE
|
March 16, 1943 |
NANDALAL GHOSE Vs. EMPEROR
|
June 30, 1943 |
NANHELAL ANANDILAL JAIN AND ANOTHER Vs. SINGHAI GULABCHAND
|
September 8, 1943 |
NANI BAI BAISHYANI W/O LAKSHMI CHAND AGARWALLA Vs. MALIRAM AGARWALLA
|
August 4, 1943 |
NARAHARISETTI ANJANEYALU Vs. NARAHARASETTI VIJAYARAGHAVAMMA
|
July 20, 1943 |
NARAYAN CHANDRA LAIK Vs. NEW BIRBHUM COAL CO LTD
|
March 23, 1943 |
NARAYANDAS DAGA Vs. GANPATRAO
|
November 16, 1943 |
NARENDRA NATH CHAKRAVARTY Vs. BANAMALI MANDAL
|
January 12, 1943 |
NATHALAL ICHHASHANKAR Vs. BAI MANEK
|
June 25, 1943 |
NATHMAL S/O. JAWAHARMAL MARWADI Vs. MOTIRAM SONBA TELI
|
November 16, 1943 |
NAVAJIBAN INSURANCE CO Vs. SUPERINTENDENT OF INSURANCE, GOVERNMENT OF INDIA
|
January 6, 1943 |
NAWAB HUMAYUN BEGAM Vs. NAWAB SHAH MOHAMMAD KHAN
|
February 24, 1943 |
NAZAR ALI ISABHAI Vs. COMMISSIONER OF INCOME-TAX
|
January 29, 1943 |
NEKKANTI SWAMI Vs. NEKKANTI VENKATARAYUDU
|
July 23, 1943 |
NENI KAVUR BAI BY AGENT JALAMCHAND LODHA Vs. PRANGANATHAM PILLAI
|
July 23, 1943 |
NEROTH PUTHENPURA KUNHIKANNAN Vs. PULAPPATI ACHU
|
October 29, 1943 |
NIHARENDDU DUTTA MAZUMDAR Vs. AEPORTER
|
July 14, 1943 |
NILKANTHRAO LAXMANRAO NAIK Vs. MT. SATYABHAMA BAI W/O. KRISHNA RAO TOTADE
|
August 9, 1943 |
NIRANJAN LAL MITTAL Vs. EMPEROR THROUGH CHANDRA SHEKHAR
|
September 20, 1943 |
NIRBHERAM FATTE KURMI Vs. SUKHDEO KISUN KURMI
|
March 27, 1943 |
NIRODHINI ALIAS NIRODI SANGMA W/O KANDAL MARAK Vs. NANDA SANGMA
|
July 16, 1943 |
NISHIKANTA SAHA Vs. EMPEROR
|
April 1, 1943 |
NIZAKAT ALI Vs. SHAUKAT HUSAIN
|
March 18, 1943 |
NRIPENDRA CHANDRA SAHA CHOUDHURY Vs. MDABBAS ALI
|
March 23, 1943 |
O RM M SP S Vs. MEYYAPPA CHETTIAR VCOMMISSIONER OF INCOME-TAX MADRAS
|
March 12, 1943 |
O RM M SP S V MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 1943 |
O RM OM RM PL MUTHUKARUPPAN CHETTIAR AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
August 13, 1943 |
O RM OM RM PL MUTHUKARUPPAN CHETTIAR, MINOR BY MOTHER AND GUARDIAN, MEENKSHI ACHI Vs. COMMISSIONER OF INCOME-TAX
|
August 13, 1943 |
OFFICIAL TRUSTEE Vs. LCHIPPENDALE
|
February 17, 1943 |
OFFICIAL TRUSTEE OF MADRAS REPRESENTING THE ESTATE OF VARADA VENKATA RAGHAVA BAJANA MANDIRAM Vs. CORPORATION OF MADRAS
|
March 8, 1943 |
ORUPULASSERI MANAKKAL KARNAVAN AND MANAGER BHAVADASANNAMBUDRIPAD Vs. KOTTILINGAL MADHATHIL KUNHUKUTTY AMMA S SON TARWAD KARNAVAN AND MANAGER NARAYANA NAIR
|
January 19, 1943 |
OTTO GEORGE GFELLER Vs. KING
|
June 24, 1943 |
P C KANDASWAMI PILLAI Vs. MUNICIPAL COMMISSIONER
|
October 14, 1943 |
P C KRISHNAN ATIYOTI Vs. PROVINCE OF MADRAS, REPRESENTED BY COLLECTOR OF SOUTH KANARA DISTRICT
|
December 17, 1943 |
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD(NO2)
|
August 18, 1943 |
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD(NO1)
|
September 2, 1943 |
P D SHAMDASANI Vs. SIR HPMODY
|
November 29, 1943 |
P KANAKAMMA Vs. BKRISHNAMMA
|
March 2, 1943 |
P KATHISA BI Vs. VRVENKATESWARA IYER
|
April 26, 1943 |
P MAHAMMADHU SAHIB ROWTHER Vs. MUTHU SAMBAN
|
February 17, 1943 |
P N V RATNASAMI NAIDU Vs. KSPASUBBA REDDIAR
|
August 5, 1943 |
P V SINNACHAMI CHETTIAR Vs. PARAMASIVAM CHETTIAR (DECEASED)
|
March 10, 1943 |
P. F. CONROY Vs. EMPEROR
|
November 23, 1943 |
PAIDIPATI KAMMA NARASAYYA Vs. DTHIMMAPPA
|
January 29, 1943 |
PALANIAMMAL Vs. KOTHANDARAMA GOUNDAN
|
August 13, 1943 |
PALAPARTHI VENKATARAMAYYA Vs. DUGGINA PAPAYYA
|
January 28, 1943 |
PALAPARTHI VENKATESWARLU Vs. PALAPARTHI AUDISESHAYYA
|
April 1, 1943 |
PANCHAYAT BOARD, TONDI THROUGH PRESIDENT, S S M SYED IBRAHIM SAHIB Vs. TNMUHAMMAD MOHIDEEN
|
November 9, 1943 |
PANCHOO Vs. RAM SUNDER
|
March 11, 1943 |
PANCHU SHEIKH Vs. EMPEROR
|
March 31, 1943 |
PANCHU SWAIN Vs. EMPEROR
|
February 17, 1943 |
PANDAPPA MAHALINGAPPA Vs. SHIVALINGAPPA MURTEPPA
|
August 13, 1943 |
PANDURANG GANPAT PATIL Vs. PUNJAJI SHAMJI MALI
|
November 23, 1943 |
PANDURANG VITHOBA PATIL Vs. SHAMRAO BHAU PATIL
|
August 4, 1943 |
PANGA JAGANNADHAN Vs. ANDHAVARAPU VENKATAPPANNA
|
July 14, 1943 |
PARASU AMRITAVALLI THAYARAMMA (DIED) Vs. CHALLUVU ANNAPOORNAMMA
|
April 15, 1943 |
PARMESHWARI DAS Vs. ANGAN LAL
|
December 17, 1943 |
PARSHOTTAM CHHAGANLAL Vs. KUBERDAS HARGOVANDAS
|
July 29, 1943 |
PARVATENENI BHUSHAYYA Vs. POTLURI SURYANARAYANA
|
August 13, 1943 |
PASHUPATI NATH ROY CHOWDHURY Vs. SACHI NATH ROY CHOWDHURY
|
February 1, 1943 |
PATIALA STATE BANK Vs. COMMISSIONER OF INCOME TAX, BOMBAY PRESIDENCY, SIND AND BALUCHISTAN
|
July 8, 1943 |
PATINHATTE PATILLATH KARNAVAN AND MANAGER KRISHNAN NAMBOODIRI Vs. NARAYANAN NAMBOODIRI
|
September 20, 1943 |
PAUL ENGEL Vs. EDITH ENGEL
|
June 18, 1943 |
PEDDA THIMMA REDDY Vs. DARUR SUBBARAYUDU
|
August 5, 1943 |
PEOPLES INSURANCE CO LTD Vs. BENOY BHUSAN BHOWMIK
|
January 22, 1943 |
PERCY WOOD, CHIEF ACCOUNTS OFFICER, G. I. P. RAILWAY Vs. SAMUEL W/O. G. R. SAMUEL
|
July 30, 1943 |
PERIAKARUPPAN CHETTIAR Vs. ALVRSTVEERAPPA CHETTIAR
|
August 13, 1943 |
PERIYATAN THAYYIL PARVATHI AMMA Vs. AKKALATH KALANTHAR
|
November 2, 1943 |
PHANI BHUSAN MUKHERJEE Vs. PURNA CHANDRA BAGCHI
|
June 4, 1943 |
PIGNEGUY Vs. YEMEN LTD
|
February 25, 1943 |
PILLALAMARRI RAMAKRISHNASOMAYAJULU Vs. YARRANEDI KRISHNAYYA
|
March 12, 1943 |
PL TL THENAPPA CHETTIAR BY AGENT M S GANESA IYER Vs. INDIAN OVERSEAS BANK, LTD
|
March 2, 1943 |
POOMALAI PADAYACHI Vs. ANNAMALAI PADAYACHI
|
March 8, 1943 |
PRABHAKAR JAGESHWAR JOSHI Vs. SHANKAR GOVINDRAO JOSHI
|
October 7, 1943 |
PRABHULAL RAMLAL KABRA Vs. EMPEROR
|
October 21, 1943 |
PRAHLAD MOHANTI Vs. PRAHLAD CHANDRA DAS
|
September 27, 1943 |
PRAN KRISHNA NASKAR Vs. BHAGAWAN CHANDRA MIDDEY
|
June 21, 1943 |
PRASANNA DEV RAIKAT Vs. BISSESWAR DASS GUPTA
|
January 22, 1943 |
PRATAP MULL BAGARIA Vs. SREE SREE ISWAR GOPAL JIEW THAKUR REPRESENTED BY NNRUDRA
|
August 25, 1943 |
PREM PRATAP SINGH Vs. JAGAT PRATAP KUNWAR
|
November 29, 1943 |
PREMSHANKAR DAVE Vs. RAMPYARELAL S/O. CHEDILAL
|
November 24, 1943 |
PRIYANATH ROY Vs. SREEDHAR CHANDRA ROY
|
August 10, 1943 |
PROFULLA KUMAR ROY CHOUDHURY Vs. EMPEROR
|
January 21, 1943 |
PROSAD CHANDRA BANERJEE Vs. EMPEROR
|
April 12, 1943 |
PROSAD DAS MULLICK S/O SHYAMA CHARAN MULLICK, PERSON-IN-CHARGE OFHOOGHLY CHINSURAH MUNICIPALITY Vs. KARTIC CHANDRA MULLICK S/O SHYAMA CHARAN MULLICK
|
December 16, 1943 |
PROVINCE Vs. MUNICIPAL CORPORATION OF THE CITY
|
July 26, 1943 |
PROVINCIAL GOVERNMENT Vs. GOMAJI S/O. BADRI ALIAS BADLU KUNBI
|
November 12, 1943 |
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. GANPAT DHARMAJI BHAOSAR, MANAGER OF FIRM BHAGWANDAS HARKISANDASS GINNING AND PRESSING FACTORY
|
February 24, 1943 |
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. MAHANLAL KESHAOLAL VYAS
|
August 26, 1943 |
PT BAIJNATH Vs. SUPERINTENDENT, CENTRAL JAIL
|
December 15, 1943 |
PUBLIC PROSECUTOR Vs. NVENKATARAMA NAIDU
|
February 18, 1943 |
PUBLIC PROSECUTOR Vs. MUNIAN ALIAS PAYYA KUTTI
|
July 15, 1943 |
PUBLIC PROSECUTOR Vs. KANDIKATLA NAGABHUSHANAM ALIAS BHUSHANAM
|
July 29, 1943 |
PUBLIC PROSECUTOR Vs. GARLA RADHAKRISHNAYYA
|
July 29, 1943 |
PUBLIC PROSECUTOR Vs. BALLA VENKAYYA
|
December 2, 1943 |
PUBLIC PROSECUTOR Vs. PONNUSWAMI MUDALIAR
|
March 12, 1943 |
PUBLIC PROSECUTOR Vs. NARAYANA SING
|
November 26, 1943 |
PULIN BEHARI TEWARI Vs. RAM RANJAN HATI
|
December 15, 1943 |
PULLOOR KUTTIKAT MANAKKAL VASUDEVAN NAMBUDIRI S SON, KARNAVARI AND MANAGER Vs. KAPPIL NALLANNAMPRA PUTHIYA KOVILAKATH MANAVIKRAMAN ALIAS VALIA THIRUMALPAD
|
January 5, 1943 |
PURSHOTTAM VASUDEO Vs. RAMKRISHNA GOVIND
|
September 14, 1943 |
PUSARAM MANIKLAL MARWADI Vs. HIMATRAO BASWANTRAO DESHMUHH
|
March 31, 1943 |
PUTTAPPA KARIYAPPA HUCHAPPA BIJJUR Vs. BANAPPA FAKIRAPPA SHIGGAUV
|
July 9, 1943 |
PYNDA ANDALLAMMA Vs. CHELLA PEDA JANGAMAYYA
|
July 26, 1943 |
QAZI GHULAM AMIR Vs. MTMASUDA KHATUN
|
April 12, 1943 |
R B BANSIDHAR DHANDHANIA AND ANOTHER Vs. COMMISSIONER OFINCOME-TAX, BIHAR AND ORISSA
|
November 8, 1943 |
R C POLLARD Vs. SATYA GOPAL MAZUMDAR
|
August 24, 1943 |
R M A R A ADAIKAPPA CHETTIAR Vs. SRAMARAJA THEVAR (DIED)
|
April 28, 1943 |
R M PERIATHAMBI GOUNDAN Vs. PALANIVELAPPA GOUNDAR
|
September 20, 1943 |
R MANICKA CHETTIAR Vs. OFFICIAL ASSIGNEE
|
December 13, 1943 |
R N DEVAKI AMMAL Vs. NADINARAYANA CHETTY (DIED)
|
March 12, 1943 |
R T RANGASWAMI AYYANGAR Vs. SUBBARAYA GOUNDAN
|
December 10, 1943 |
R. P. DUBE, PUBLISHER "NAGPUR TIMES" Vs. EMPEROR
|
November 30, 1943 |
RABINDRA CHANDRA GHOSE Vs. ON DEATH OF SURENDRA CHANDRA GHOSE HIS SONS AND LEGAL REPRESENTATIVES ARUN KUMAR GHOSE
|
March 26, 1943 |
RABINDRA NATH MAZUMDAR Vs. PATIYA URBAN CO-OPERATIVE BANK
|
April 9, 1943 |
RADHA BALLAV BOSE Vs. NAGENDRA NATH MITTER
|
March 16, 1943 |
RADHA KISHAN Vs. UMRAI SINGH
|
August 4, 1943 |
RADHABAI W/O. KRISHNARAO APPALWAR Vs. MADHORAO BALAJI CHANDE
|
October 1, 1943 |
RADHAKANTA PADHI Vs. MDATAUR RAHMAN
|
April 8, 1943 |
RADHAKISAN JAGANNATH MARWADI Vs. DAULAT MITHARAM KHARODE
|
November 24, 1943 |
RADHAKISHANDAS AND ANOTHER Vs. DWARKADAS AND OTHERS
|
December 2, 1943 |
RAGHO SAO Vs. EMPEROR
|
November 25, 1943 |
RAGHUNATH KESHAV KHADILKAR Vs. POONA MUNICIPALITY
|
December 16, 1943 |
RAHMAT ILAHI Vs. MOHAMMAD HAYAT KHAN
|
July 28, 1943 |
RAI RAMESWAR NATHANY (DUDWALI) BAHADUR Vs. SUBODH GOPAL BASU
|
January 25, 1943 |
RAJ KISHORE PRASAD NARAIN SINGH Vs. PROMODA BEHARI SINGH
|
September 24, 1943 |
RAJA BAHADUR KAMAKSHYA NARAIN SINGH OF RAMGARH Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA
|
May 13, 1943 |
RAJA BRAJA SUNDER DEB Vs. BAMDEB DAS ALIAS PATTANAIK
|
August 5, 1943 |
RAJA KAMLA RANJAN ROY Vs. BEPIN BEHARY SADHKHAN
|
April 6, 1943 |
RAJA PIRTHVI CHAND LAL CHAUDHURY Vs. RANI PRABHABATI JI SAHEBA
|
November 8, 1943 |
RAJA RAM Vs. JOTI PRASAD
|
April 22, 1943 |
RAJA VENI MADHO PRASAD SINGH Vs. MIRZAPUR ELECTRIC SUPPLY CO LTD
|
November 15, 1943 |
RAJAGOPALA CHETTIAR Vs. SAMDUM BEGUM
|
January 22, 1943 |
RAJAGOPALA VENKATA NARASIMHA Vs. VENKATALINGAM
|
November 23, 1943 |
RAJAH OF VENKATAGIRI Vs. SHAIK MAHABOOB SAHEB
|
September 30, 1943 |
RAJANI KANTA DHARA Vs. MANMATHA NATH DAS
|
December 22, 1943 |
RAJBALLAM SINGH Vs. EMPEROR
|
July 20, 1943 |
RAJULA PULLAYA Vs. SRI RAJA KESSARA CHENNA KRISHNARAO BAHADUR ZAMINDAR GARU OF RATNAVARAM
|
September 27, 1943 |
RALEIGH INVESTMENT CO L Vs. GOVERNOR-GENERAL IN COUNCIL
|
April 9, 1943 |
RAM DAS Vs. SHRI RAM LAKSHMAN JANKI THROUGH MAHANT GANGA DAS
|
August 12, 1943 |
RAM KRISHNA BHATTACHARYA Vs. BADRI NARAYAN CHETLANGIA, THE WARD OF CHETLANGIA WARD S ESTATE THROUGH MANAGER KARTICK PADA GHOSE
|
April 20, 1943 |
RAM PRATAP Vs. EMPEROR
|
November 19, 1943 |
RAM PRATAP MANDAL Vs. EMPEROR
|
January 28, 1943 |
RAM RANJAN DAS Vs. MAHARAJ BAHADUR SINHA
|
December 9, 1943 |
RAM TARAK SINGHA Vs. SALGRAM SINGHA
|
February 2, 1943 |
RAMACHANDRA NAIDU Vs. MUTHU CHETTIAR
|
January 18, 1943 |
RAMAKANT KESHEORAO HALDULKAR Vs. EMPEROR
|
July 7, 1943 |
RAMASWAMI NAIDU Vs. CHINNASWAMI NAIDU
|
January 6, 1943 |
RAMASWAMI SASTRIGAL Vs. RSUBRAMANIA AYYAR
|
January 20, 1943 |
RAMASWAMY GURUKKAL Vs. SIVASUBRAMANIA GURUKKAL
|
April 22, 1943 |
RAMASWAMY NAICKER Vs. MANICKKA
|
November 24, 1943 |
RAMBHAROSE NARBADAPRASAD KACHHI Vs. EMPEROR
|
September 11, 1943 |
RAMBIRA MISSIR Vs. EMPEROR
|
March 10, 1943 |
RAMCHANDRA Vs. RATANLAL
|
November 15, 1943 |
RAMCHANDRA BARIK Vs. DIBAKAR DAS
|
September 24, 1943 |
RAMCHANDRA GURURAO JOSHI Vs. KAMALABAI SHESHAGIRIRAO SARATHI
|
June 28, 1943 |
RAMCHANDRA PARIDA Vs. NARAYAN DAS
|
September 22, 1943 |
RAMCHANDRA RANGO KULKARNI Vs. ANNAJI VENKATESH MANNUR
|
April 7, 1943 |
RAMCHANDRA TATYAJI PATHAK Vs. SHANKER RAGHUNATH PATHAK
|
November 19, 1943 |
RAMCHANDRARAM NAGARAM RICE AND OIL MILLS LTD Vs. MUNICIPAL COMMISSIONERS OF PURULIA MUNICIPALITY
|
March 26, 1943 |
RAMDEYAL PRASAD Vs. SAYED HASAN
|
August 25, 1943 |
RAMESHWAR Vs. SHEO SHANKER
|
January 11, 1943 |
RAMESHWAR PRASAD AGARWALA Vs. DEVENDRA NARAYAN OJHA
|
August 19, 1943 |
RAMESHWARDAS PODDAR Vs. PAPER SALES, LTD
|
February 2, 1943 |
RAMIJA BIBI Vs. SHARIFA BIBI
|
February 2, 1943 |
RAMIJA BIBI Vs. SHARIFA BIBI
|
January 2, 1943 |
RAMISETTI RAGHAVAYYA Vs. RAMISETTI VENKATESWARLU
|
April 2, 1943 |
RAMKRISHNA BHAU DAJIBA BHAU Vs. SHRAWAN KISAN PATIL
|
December 22, 1943 |
RAMKRISHNA TUKARAM TIDKE Vs. NAMDEO SONAJI TIDKE
|
April 16, 1943 |
RAMNATH Vs. EMPEROR
|
March 12, 1943 |
RAMU Vs. KASHI
|
September 8, 1943 |
RANAPATI CHATTOPADHYA Vs. ARABINDA KUMAR PAL
|
January 12, 1943 |
RANGALAL MANDAL Vs. NARENDRA NATH GHOSE
|
April 1, 1943 |
RANGAYYA NAIDU Vs. SUNDARAMURTHY MUDALIAR
|
February 5, 1943 |
RANGLAL Vs. LAHSHMIDHAR MISRA
|
September 24, 1943 |
RANGO RAMCHANDA KULKARNI Vs. NARAYAN RAYAJI KULKARNI
|
August 26, 1943 |
RANI HARSHAMUKHI DASI, EXECUTRIX TO ESTATE OF RAJA MANINDRA CHANDRASINHA BAHADUR OF PAIKPARA Vs. KSHITINDRA DEB ROY, SHEBAIT OF SREE SREE ISWAR HANSHEWARI THAKURANI
|
May 7, 1943 |
RANI PROVA ROY W/O BABU KSHIRODE GOPAL ROY Vs. SUBHASH CHANDRA BISWAS
|
March 29, 1943 |
RATAN SEN ALIAS RATAN LAL Vs. SURAJ BHAN
|
September 22, 1943 |
RATANLAL KANHAIYALAL BANIA AND OTHERS Vs. RAMANUJDAS RAMCHANDRA AND OTHERS
|
November 1, 1943 |
RAVALAPALLI VENKATRAYUDU Vs. ALAPATI NARASIMHAM
|
September 17, 1943 |
REV KOLANDAI Vs. REVGNANAVARAM
|
November 2, 1943 |
REVENUE DIVISIONAL OFFICER Vs. SVARADACHARI
|
August 20, 1943 |
REX Vs. ARUMUGAM
|
April 16, 1943 |
RITENDRAKANTO LAHIRI CHAUDHURY Vs. DHIRENDRA KANTO LAHIRI CHAUDHURY
|
January 13, 1943 |
RM AR AR RM AR AR UMAYAL ACHI Vs. LAKSHMI ACHI
|
September 2, 1943 |
ROMAN CATHOLIC BISHOP, DR JAMES MENDONCA, BY HIS AGENT REV FRCHINNAPPER Vs. IAAMIRTHASWAMI PILLAI
|
November 2, 1943 |
ROSHANBAI Vs. SULEMAN HAJI AHMED UMAR
|
February 23, 1943 |
ROYAL CHORAL SOCIETY Vs. INLAND REVENUE COMMISSIONERS
|
June 1, 1943 |
RUKMANI ACHI Vs. SAMPOORNATHAMMAL
|
January 6, 1943 |
RUSTAMALLI GOHARALLI MIRZA Vs. AFTABHUSEINKHAN NAJAFALLIKHAN MIRZA
|
February 21, 1943 |
RYOTS OF GARABANDHO Vs. ZEMINDAR OF PARLAKIMEDI
|
May 10, 1943 |
S K R A K N ATHAPPA CHETTIAR Vs. SKARKSOMASUNDARAM CHETTIAR
|
November 3, 1943 |
S KR M SUBRAMANYAM CHETTIAR Vs. MEYYAMMAI ACHI
|
March 18, 1943 |
S P BHOOMINATHAN CHETTIAR Vs. KSNCHARI AND CO, BY SOLE PROPRIETOR, KSNARASIMHACHARIAR
|
November 18, 1943 |
S R RAMASWAMI AIYAR Vs. KCSAPTHARISHI REDDIAR
|
February 5, 1943 |
S SATYANARAYANA Vs. EMPEROR
|
August 31, 1943 |
S V MANDLIK Vs. BOROUGH MUNICIPALITY
|
March 18, 1943 |
S VENKATARATNAM Vs. YVENKATARATNAM
|
December 7, 1943 |
S. V. INGLEY Vs. EMPEROR
|
September 27, 1943 |
SADASHEO KRISHNARAO BUTY Vs. NATHU BALA MAHAR
|
July 15, 1943 |
SADASHIV MAHADEO WALHEKAR Vs. MAHOMED YAKUB MAHOMED SAIDULLA
|
March 3, 1943 |
SADHU SHARAN SINGH Vs. DEONATH SARAN RAI ALIAS BACHA BABU
|
April 2, 1943 |
SADHU SINGH Vs. RAMDEO SINGH
|
February 23, 1943 |
SADHU SURYANARAYANA Vs. SADHU LAKSHMI SUNDARAMMA
|
January 7, 1943 |
SAGARMAL AGARWALA Vs. EMPEROR
|
July 22, 1943 |
SAHARADDIN DEWAN Vs. ALTAFUDDIN AHMED
|
July 6, 1943 |
SAHU ANAND SARUP Vs. STAIYAB HASAN
|
January 29, 1943 |
SAMHUT RAI Vs. SAMBARAN RAI
|
August 30, 1943 |
SANKARAM PILLAI Vs. MSANANTHANARAYANA AIYAR
|
November 3, 1943 |
SANKUNNI VARIAR Vs. TAVAZHI KARNAVAN AND MANAGER NEELAKANDHAN NAMBUDIRIPAD
|
April 12, 1943 |
SANNAYA ALIAS NARAYANA HOLLA Vs. BALARAMA HANDE
|
August 11, 1943 |
SANTOSH KUMAR BHATTACHARJEE Vs. EMPEROR
|
January 26, 1943 |
SARALA SUNDARI DASSYA Vs. DINABANDHU ROY BRAJARAF SAHA (FIRM)
|
November 2, 1943 |
SARAT CHANDRA MITRA Vs. SANTOSH KUMAR HALDAR
|
February 8, 1943 |
SARAT CHANDRA PAL, HIS HEIRS AND LEGAL REPRESENTATIVES SUDHANSU KUMAR PAL Vs. NUR MUHAMMAD HAZI YACUB
|
June 14, 1943 |
SARDAR ABDUL RAHMAN KHAN Vs. SARDAR MOHD ASHRAF KHAN
|
November 15, 1943 |
SARDAR SARJERAO APPAJIRAO SHITOLE Vs. GOVERNMENT OF PROVINCE OF BOMBAY
|
January 19, 1943 |
SARFARAZ ALI KHAN Vs. AHMAD KAMIL MUSTAFA KHAN
|
November 19, 1943 |
SARJU PRASAD SINGH Vs. AJAMES
|
September 9, 1943 |
SASHI KUMAR BAISHNAB Vs. RAMANI MOHAN DAS
|
June 28, 1943 |
SATINATH BAGCHI Vs. RAJA BHUPENDRA NARAYAN SINHA BAHADUR
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January 8, 1943 |
SATISH CHANDRA DUTT Vs. SUPERINTENDENT OF INSURANCE
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July 19, 1943 |
SATISH CHANDRA SEAL Vs. EMPEROR
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December 6, 1943 |
SATTI SURI REDDI Vs. KOLACHINA AGNIHOTRUDU
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January 22, 1943 |
SATYABHAMABAI W/O. DIWAKAR GORE AND ANOTHER Vs. MURLIDHAR DHUNDIRAJ PATHAK AND ANOTHER
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November 15, 1943 |
SAVALARAM GIRDHARILAL MARWADI Vs. HIMATLAL PRATAPMAL AND CO
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September 20, 1943 |
SECRETARY OF STATE Vs. T R M T S T THINNAPPA CHETTIAR
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April 15, 1943 |
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RADHA SWAMI SAT SANG
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August 13, 1943 |
SECRETARY OF STATE THROUGH DEPUTY COMMISSIONER Vs. NAGORAO LIMBAJI
|
March 18, 1943 |
SEELAM NAGAMMA Vs. REDDEM LINGAREDDI ALIAS RAMALINGAREDDI LATELY
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February 10, 1943 |
SEEMAKURTI SUBBARAYUDU Vs. SEEMAKURTI SREERAMULU
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August 6, 1943 |
SELLAMMAL Vs. MUTHUVIRA MUTHIRIAN
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April 29, 1943 |
SETH BABU RAM Vs. AFLATOON
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November 22, 1943 |
SETH BHABHOOTMAL SETH NATHMAL OSWAL Vs. MOOLCHAND MUNNALAL SAGOTIA
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January 11, 1943 |
SETH KUNJILAL MANAKCHANDJI BHAWASAR Vs. SHANKAR NANURAM
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April 7, 1943 |
SETH MANAKCHAND Vs. CHAUBE, MANOHARLAL
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December 21, 1943 |
SETH NANDARAMDAS ATMARAM BY AGENT HEMRAJMUL Vs. ZULIKA BIBI
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February 23, 1943 |
SHAKOOR HASAN KACHHI MEMON Vs. EMPEROR
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September 16, 1943 |
SHAMAJI NARAYAN Vs. GOVIND RANGACHARYA
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October 13, 1943 |
SHAMBHU SHARAN UPADHYA Vs. MAHARAJA KUMAR DWARKADHISH PARSAD SINGH
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January 21, 1943 |
SHANMUGHAM PILLAI Vs. NAMAGIRI AMMAL
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September 1, 1943 |
SHEIK MEERA SAHEB Vs. MOHAMMED KYATHI SAHEB
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September 17, 1943 |
SHEIKH MEHTAB S/O. SHEIKH FARID MUSALMAN Vs. DHARAMRAO BHUJANGRAO
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December 6, 1943 |
SHEIKH MOHAMMAD ZIA Vs. UNITED PROVINCES
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August 24, 1943 |
SHEIKH SAJJAD Vs. RAMLAGAN AHIR
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March 18, 1943 |
SHEIKH SULTAN AHMAD Vs. SYED MAKSAD HUSSAIN ALIAS BHAKUR
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February 17, 1943 |
SHEK BASARADDI Vs. KROSHALI TALUQDAR
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February 18, 1943 |
SHEO NATH PRASAD Vs. SARJOO NONIA
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March 12, 1943 |
SHEO SAHNI Vs. EMPEROR
|
January 6, 1943 |
SHETH MANEKLAL MANSUKHBHAI Vs. SHETH CHIMANLAL KALIDAS
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November 30, 1943 |
SHIB NATH BANERJEE Vs. AEPORTER
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June 3, 1943 |
SHIDRAMAPPA IRAPPA SHIVANAGI Vs. BASALINGAPPA KUSHAPPA KUMBHAR
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February 26, 1943 |
SHIVA PRASAD MARWARI Vs. EMPEROR
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March 18, 1943 |
SHIVAPPA GURAPPA SHETTAR Vs. VIRBHADRAPPA SHIVARUDRAPPA KALASPUR
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February 3, 1943 |
SHRAVAN JAYARAM PATIL Vs. GARBAD UKHA NHAVI
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February 26, 1943 |
SHRI CHAND DAGA Vs. SOHANLAL DAGA
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February 5, 1943 |
SHRIKISHANLAL Vs. RAMNATH JANKIPRASAD AHIR
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November 22, 1943 |
SIDDAPPA NAGAPPA DIVATE Vs. VISHVANATHSA RAMCHANDRASA KABADI
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January 28, 1943 |
SITAKANTA PADHI Vs. KRISHNA PADHI
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February 24, 1943 |
SITALPRASAD TAPIPRASAD Vs. RAMPRASAD GANGAPRASAD
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July 21, 1943 |
SITARAM AHIR Vs. EMPEROR
|
November 29, 1943 |
SITARAM NANASA Vs. CHUNNILALSA BHAGCHANDSA KALAL
|
October 19, 1943 |
SIVA SUBRAMANIA CHETTIAR, MINOR BY NATURAL FATHER AND GUARDIAN, VEERAPPA CHETTIAR Vs. ADAIKKALAM CHETTIAR
|
December 10, 1943 |
SIVALA RAMAMURTY Vs. BULUSU GAVARAMMA
|
April 8, 1943 |
SK ABDUL AZIZ Vs. MAHARAJ UDAY CHAND MAHATAB
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March 5, 1943 |
SK FANNU S/O YANNUS Vs. ALI MIA S/O SACHEE BEPARI
|
March 26, 1943 |
SK KHABIRUDDIN Vs. EMPEROR
|
June 8, 1943 |
SM KUMUD BASHINI GUHA BISWAS W/O JOGESH CHANDRA GUHA Vs. FARIDPUR LOAN CO LTD
|
February 8, 1943 |
SM MEHERUNNISA BIBI Vs. SATISH CHANDRA DUTTA
|
June 21, 1943 |
SM PROBHABATI MITRA Vs. ANIL KUMAR DAS, REPRESENTED BY GUARDIAN MOTHER SMBENODINI DASSI
|
May 6, 1943 |
SM SWARNAMONJURI DASSI, EXCUTRIX TO ESTATE OF BABU BROJA LAL SEAL Vs. FAKIR CHANDRA KARAR
|
July 13, 1943 |
SMT BAHURIA MANIKRAJ KUAR Vs. SMTAMARBAS KUAR
|
February 8, 1943 |
SMT BINAPANI DEVI W/O BABU BEHARI LAL CHAKRABURTY Vs. BANKU BEHARY MONDAL
|
April 16, 1943 |
SMT BRINDARANI DEBI Vs. CO-OPERATIVE ASSURANCE CO LTD
|
April 9, 1943 |
SMT KHATUN JINNAT SAHEBANI W/O REHANUDDIN PATARI Vs. ISHA PROKASH GANGOOLI
|
April 6, 1943 |
SMT MADHABILATA DEBI Vs. BUTTO KRISTO ROY
|
September 22, 1943 |
SMT MONO MOHINI CHOUDHURANI W/O NABENDRA KISHORE ROY Vs. NITYANANDA SAHA CHOUDHURY
|
April 20, 1943 |
SMT TEPI BALA ASH Vs. SMTASIMA SUNDARI ASH
|
January 27, 1943 |
SOBHAGSINGH YASHWANTSINGH BHILALA JAMINDAR Vs. RANJITSINGH BHAIRAOSINGH BHILALA JAMINDAR
|
April 16, 1943 |
SOBHAN KHAN Vs. GANGADHAR SENAPATI
|
March 3, 1943 |
SOGMAL CHATRABHANJEE Vs. THARACHAND CHATRABHANJEE
|
March 30, 1943 |
SOHRABJI DHUNJIBHOY MEDORA Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
|
November 18, 1943 |
SONU LAL Vs. BARTRAM KEIGHTLEY
|
August 13, 1943 |
SOORAJMULL NAGARMULL Vs. FIRM HARIBUX SHEWNATHRAI
|
December 1, 1943 |
SOUTH INDIAN RAILWAY COMPANY LTD THROUGH ITS AGENT AND GENERAL MANAGER Vs. PANCHAYAT BOARD THROUGH ITS PRESIDENT JANAB KHAN SAHIB PRMKMUHAMMAD ABDUL RAHIMAN MARAKAYAR
|
March 30, 1943 |
SOVARAM JOKHIRAM Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
|
September 15, 1943 |
SRI HANUMANJEE IDOL THROUGH MAHADEO LAL TRUSTEE Vs. SURAJDEO NARAIN
|
November 30, 1943 |
SRI KAKULAM SUBRAHMANYAM Vs. KURRA SUBBA RAO, MINOR BY MANIKYAMMA
|
November 22, 1943 |
SRI RAJA TYADAPUSAPATHI SIMHADRIRAJU DAKSHANAKAVATA DUGARAJULUNGARU, MOKHASADAR OF THONAM Vs. UNLIMITED ARYAN BANK OF VIZAGAPATAM REPRESENTED BY THE OFFICIAL LIQUIDATORS
|
February 2, 1943 |
SRI RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHANDRA BAHADUR GARU, RAJAH OF VENKATAGIRI Vs. SRI RAJAH SOBHANADRI APPA RAO BAHADUR, ZAMINDAR GARU
|
September 17, 1943 |
SRI RAM CHARAN SINHA Vs. GOPI NATH
|
July 29, 1943 |
SRI SILAMBANI CHIDAMBARA VINAYAGAR DEVASTHANAM THROUGH ITS SPECIAL RECEIVER, S KRISHNA AYYAR Vs. VRLSTRMCHIDAMBARAM CHETTIAR
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April 27, 1943 |
STATE OF GONDAL Vs. GOVINDRAM SEKSARIA
|
November 8, 1943 |
SUBAL CHANDRA BHUR Vs. MDIBRAHIM
|
February 16, 1943 |
SUBBARAYA GOUNDAN Vs. OKNACHIMUTHU MUDALIAR
|
August 2, 1943 |
SUBRAMANIAM PILLAI Vs. KAVUNDAPPA GOUNDAN
|
July 15, 1943 |
SUKADEV RAM Vs. KULAMANI SEN
|
August 13, 1943 |
SUKHAIN S/O. MULAI PARWAR Vs. LIQUIDATOR, CO-OPERATIVE SOCIETY, PONDI SIMARIA
|
August 24, 1943 |
SUKHDEO CHOUDHURY Vs. EMPEROR
|
February 11, 1943 |
SUNDARARAJULU PILLAI Vs. KSDORAI RANI
|
April 16, 1943 |
SUNDARLAL HANSRAJ MARWARI Vs. MAHEBUB KHAN MOUZADAR KHAN
|
January 6, 1943 |
SUPDU LAXMANSHET Vs. SONIRAM RAGHO
|
December 10, 1943 |
SURAJPRASAD PANCHAMLAL CHAURASIA Vs. YESHWANTA VISHWANATH DUKRE
|
September 1, 1943 |
SURENDRA NARAIN SARBADHIKARI Vs. BHOLANATH ROY CHOWDHURY
|
May 4, 1943 |
SURENDRA NATH SAHU Vs. BIDHU BHUSAN PANJA
|
July 20, 1943 |
SUSHIL CHANDRA Vs. EMPEROR
|
February 18, 1943 |
SUSHIL KUMAR BOSE Vs. EMPEROR
|
July 12, 1943 |
SYED MOHAMMAD SAADAT ALI KHAN Vs. MIRZA WIQUAR ALI BEG
|
March 24, 1943 |
SYED NAWABALI MUSALMAN Vs. MOHAMMAD RAMZAN S/O. MD. RAZA MUSSALMAN AND ANOTHER
|
September 17, 1943 |
SYED SHAH MAIDAL ISLAM Vs. COMMISSIONER OF WAKFS
|
January 13, 1943 |
T B S SEELA BODI NAICKER Vs. TVKKAMA RAJA PANDIYA NAICKER, ZAMINDAR OF BONDINAICKANUR (DIED)
|
August 6, 1943 |
T KRISHNAPPA Vs. TVENKATAPPA
|
April 26, 1943 |
T MANAVEDAN TIRUMALPAD, RAJAH OF NILAMBUR Vs. AMIRCHAND DOSS DWARAKADOSS
|
October 25, 1943 |
T N AND Q BANK LTD Vs. OFFICIAL ASSIGNEE
|
November 26, 1943 |
T R BHAWANI SHANKAR JOSHI Vs. GORDHANDAS JAMNADAS
|
January 26, 1943 |
T R RAJAGOPALA CHETTIAR, TRUSTEE OF CHINNA RAMANUJA KOOTAM Vs. DANJANEYA SASTRI
|
February 15, 1943 |
T SYED FAKRUDDIN SAIB Vs. KATTA RAMAYYA SETTI
|
November 24, 1943 |
TAHERALLY MAHOMEDALLY KAJIJI Vs. CHANABASAPPA MALLAPPA WARAD
|
March 3, 1943 |
TANGIRALA VENKATESWARLU Vs. KUMBHAM LAKSHMANNA
|
September 28, 1943 |
TARAK NATH SAHA Vs. EMPEROR
|
April 1, 1943 |
TEJILAL NARAYANDAS HALWAI Vs. GODUBAI RAMCHANDRA MEDHEKAR
|
October 12, 1943 |
THACHARAKKAL KANNOTH AREEKASTANOTH KUTTU ALIAS KUTTIAMMU Vs. OTHAYOTH KOKARIPPAN KALLIANI AMMA
|
February 10, 1943 |
THADIGADAPA JAYALAKSHMAMMA Vs. GUNTUPALLI RAMACHANDRAYYA
|
April 30, 1943 |
THADIKONDA GOPALARATNAM Vs. THADIKONDA LAKSHMIKANTAM
|
March 10, 1943 |
THAKOREBAI SHRINIVAS KHEMRAJ Vs. CENTRAL BANK OF INDIA, LIMITED
|
August 27, 1943 |
THAKUR RAGHUBIR SINGH Vs. MADAN LAL
|
April 13, 1943 |
THAKUR RAGHURAJ SINGH Vs. LALA HARI KISHAN DAS
|
December 21, 1943 |
THAKUR SHAH Vs. EMPEROR
|
June 24, 1943 |
THAKURANI SRI SRI ANNAPURNA DEBI Vs. SMSHIVA SUNDARI DASSI
|
December 20, 1943 |
THIRUVADANA MALAYALAM COFFEE CLUB, MANAGER KAVASSERI OTTUPURAM GRAMOM GOPALAKRISHNA PATTAR S SON, SWAMINATHA IYER (DIED) Vs. PUTHUKODE GRAMOM SESHAN PATTAR S SON, RAMANATHA IYER
|
January 25, 1943 |
THOMMANDRA VENKATA SIDDAYYA Vs. EDIGA SANJAPPA
|
January 21, 1943 |
THOTA SURAYYA Vs. INSPECTOR MUNICIPAL COUNCILS AND LOCAL BOARD
|
July 28, 1943 |
THULASI ETHIRAJAMMA Vs. CHUNDURU KANNAYYA GUPTA
|
October 12, 1943 |
TIRKANGAUDA MALLANGAUDA KASHIGAUDAR Vs. SHIVAPPA PATIL
|
February 12, 1943 |
TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE, BY ITS COMMISSIONER Vs. UDIAVAR KRISHNAYYA SHANBHAGA
|
February 19, 1943 |
TRADESH AND MINERS, LTD Vs. DHIRENDRA NATH BANERJEE
|
November 25, 1943 |
TRAVANCORE NATIONAL BANK SUBSIDIARY COMPANY, LTD (NOW IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATOR, R NARASIMHACHARI Vs. TRANABANK UNION, A PARTNERSHIP FIRM CONSISTING OF THE EMPLOYEES OF THE TRAVANCORE NATIONAL AND QUILON BANK LIMITED, NOW IN LIQUIDATION
|
March 12, 1943 |
TRIBHOVAN HARGOVAN Vs. SHANKAR DESAI
|
February 23, 1943 |
TRIBHOVANDAS MANCHHARAM Vs. CRCONTRACTOR S COMPANY
|
January 18, 1943 |
TULSIRAM HOSHIYARSINGH RAGHUBANSI Vs. KEVALRAM SOBHARAM RAGHUBANSI
|
February 19, 1943 |
TULSIRAM MOTIRAM MARWADI Vs. SHANKAR NANA PATIL
|
September 6, 1943 |
TURABALI Vs. V. SORABJI
|
October 5, 1943 |
TYEBHOY ESSOFALLI THINGNA Vs. COLLECTOR
|
June 25, 1943 |
UDAY CHAND MAHATAB Vs. KURORAM MUKHERJEE
|
August 12, 1943 |
UDAY CHAND MAHATAB BAHADUR OF BURDWAN Vs. PHANINDRA LAL GHOSH
|
April 7, 1943 |
UDAYAMMAI ACHI Vs. UMAYAL ACHI
|
December 3, 1943 |
UMAKANTA NAYAK Vs. GYANENDRA PRASAD BOSE
|
March 11, 1943 |
UMESHWAR PRASAD SINHA Vs. DWARIKA PRASAD
|
March 24, 1943 |
UMIASHANKAR NARANJI PANDIA Vs. SHIVSHANKAR PRABHASHANKAR BHATT
|
August 12, 1943 |
UNITED MOTOR TRANSPORT CO LTD Vs. SREELAKSHMI MOTOR TRANSPORT CO LTD
|
August 9, 1943 |
UPENDRANATH Vs. DURLAV CHANDRA
|
February 24, 1943 |
USHA PROVA DEY Vs. HRIDAY BASHINI
|
March 16, 1943 |
USMAN ABUBAKAR SANI Vs. CHIEF ACCOUNTS OFFICER, GIPRAILWAY
|
January 29, 1943 |
UTILITY ARTICLES MANUFACTURING COMPANY Vs. RAJA BAHADUR MOTILAL BOMBAY MILLS LTD
|
March 23, 1943 |
V RAMASWAMI AYYANGAR AND K R SUBRAMANIA AYYAR, RECEIVERS TO THE ESTATE OF LATE RM AR AR RM ARUNACHALAM CHETTIAR OF DEVAKOTTAI Vs. COMMISSIONER OF INCOME-TAX
|
October 22, 1943 |
V RAMASWAMY AYYANGAR Vs. COMMISSIONER OF INCOME-TAX
|
October 15, 1943 |
V RAMASWAMY AYYANGAR AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
October 22, 1943 |
V RANGASWAMI AIYANGAR Vs. AMMAYEE AMMAL
|
January 13, 1943 |
V SUBRAMANIA AYYAR SON OF VAIDHYANATHA AIYER ON BEHALF OF AND IN THE NAME OF OFFICIAL RECEIVER, EAST TANJORE Vs. SIVAKAMI ACHI
|
November 5, 1943 |
V VR N VR NAGAPPA CHETTIAR Vs. RAMANATHA GANAPADIGAL
|
October 18, 1943 |
VAHIDUNNISSA SAHEB Vs. MOHAMMAD MAHABOOB ALI
|
September 21, 1943 |
VAITHILINGA NAIDU Vs. NARAYANASWAMI NAIDU
|
January 21, 1943 |
VALARSHAK SETH APCAR Vs. STANDARD COAL COMPANY LIMITED
|
May 13, 1943 |
VAMANRAO LALLUBHAI Vs. PRANLAL BHAGWANDAS
|
February 22, 1943 |
VASIREDDI RAJA LAKSHMAMMA Vs. GOPU RAGHAVAYYA
|
February 2, 1943 |
VASU Vs. VISWANATHAN
|
March 25, 1943 |
VEDACHALA CHETTIAR Vs. AMEENA BI AMMAL
|
July 27, 1943 |
VEERABHADRA NAICKER Vs. GANGAMMA
|
January 7, 1943 |
VELAGURU ASARI Vs. SUPPA NAICKEN
|
November 3, 1943 |
VELAYUDAM SERVAI Vs. SPECIAL OFFICER, PANCHAYAT BOARD
|
October 14, 1943 |
VEMURI NAGIAH Vs. VASI REDDI VENKATA SATYANARAYANA PRASAD
|
January 21, 1943 |
VEMURU VENKATA KRISHNAYYA Vs. VEMURU LAKSHMAMMA
|
August 5, 1943 |
VENKAMMA Vs. SHIVARAYA SHANBHAGA
|
April 22, 1943 |
VIDARBHA MILLS BERAR, LIMITED, BY MANAGER, BALWANT RAMKRISHNA GADGIL Vs. MUNICIPAL COMMITTEE
|
January 29, 1943 |
VINAYAK SHAMRAO Vs. MORESHWAR GANESH PHADE
|
October 26, 1943 |
VINAYAKRAO PANDURANGRAO DESAI Vs. SHARANAPPA RAMANNA METRI
|
April 2, 1943 |
VIRCHAND KAPURCHAND Vs. MARUALAPPA
|
November 19, 1943 |
VIRUPAKSHA REDDI Vs. CHANALAL SIVA REDDI
|
March 2, 1943 |
VISSONJI SONS AND CO Vs. COMMISSIONER OF INCOME-TAX, CENTRAL
|
September 23, 1943 |
VYSARAJU APPALA NARASIMHA RAJU Vs. BRUNDAVANASAHU (DIED)
|
January 8, 1943 |
WALCHAND AND CO LTD Vs. HINDUSTAN CONSTRUCTION CO LTD
|
July 26, 1943 |
WALCHAND AND CO LTD Vs. HINDUSTAN CONSTRUCTION CO LTD
|
March 26, 1943 |
WALLACE BROS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
|
March 22, 1943 |
WALLACE BROS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 22, 1943 |
WALZI CHHATRI Vs. GANPAT SINGH
|
April 28, 1943 |
WAMANLAL CHHOTALAL PAREKH Vs. SCINDIA STEAM NAVIGATION CO LTD
|
October 13, 1943 |
WESTERN INDIA LIFE INSURANCE CO. LTD Vs. MT. SITABAI W/O RAMCHANDRA ATMARAM GAILAD
|
November 26, 1943 |
WILLIAM RALPH GUEVARA Vs. ROBERT WOODBURN
|
February 8, 1943 |
WOOMESH CHANDRA DATTA CHOWDHURY Vs. JABED ALI
|
January 26, 1943 |
YEDLAPALLI MANGAMMA Vs. MAHARAJAH OF PITHAPURAM
|
September 23, 1943 |
YELLA VENKATASUBBAYYA Vs. YELLA VENKATARAMAYYA
|
January 5, 1943 |
ZAMURRAD HUSAIN Vs. RAM SARUP
|
February 5, 1943 |
ZOHARA KHATHUM BI BI Vs. MAHABOOB BI BY HER SON AND AGENT, PABDUL HAQ SAHIB
|
March 11, 1943 |