|
(FIRM) BHIMRAJ-DEBI BAKSH Vs. GAYA PRASAD SAHU
|
April 29, 1941 |
|
A L N NARAYANAN CHETTYAR Vs. OFFICIAL ASSIGNEE, HIGH COURT RANGOON
|
May 27, 1941 |
|
A R A N T NARAYANAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
March 18, 1941 |
|
A R M T T MUTHUKARUPPAN CHETTIAR Vs. SPLSUBBIAH CHETTIAR
|
August 29, 1941 |
|
A R PALANISAMI GOUNDER Vs. BAGAVATHI GOUNDER
|
December 12, 1941 |
|
A RANGASWAMI AIYAR Vs. JAINABU BIBI AMMAL
|
August 21, 1941 |
|
ABBAS KHAN Vs. SKMOHAMMAD HUSSAIN
|
July 24, 1941 |
|
ABDUL AWAL HASAN ALI MUNSHI Vs. UDAY CHANDRA DAS RAM CHANDRA DAS
|
July 2, 1941 |
|
ABDUL HAQ Vs. SHAMSHUDDIN
|
March 24, 1941 |
|
ABDUL KADAR KHAN Vs. CHAIRMAN, PURI MUNICIPALITY
|
December 22, 1941 |
|
ABDUL LATIF Vs. EMPEROR
|
April 2, 1941 |
|
ABDUR RAHIM ALIAS MANGHU MIA Vs. ABDUR RAUF
|
November 20, 1941 |
|
ABDUS SAMAD MOLLA Vs. ABDUL GOFUR MOLLA
|
January 3, 1941 |
|
ABU PRAMANIK Vs. EMPEROR
|
January 3, 1941 |
|
ACCOWRIE MUKHERJEE Vs. SAILENDRA MOHAN DEY
|
March 28, 1941 |
|
ADHIK LAL PATHAK Vs. EMPEROR
|
September 12, 1941 |
|
AGHA SYED AYUB ALI SHAH Vs. KALI CHARAN
|
September 2, 1941 |
|
AHMED MOHIDEEN Vs. YUSUF ALI SYED
|
January 10, 1941 |
|
AJIT KUMAR DAS Vs. ANUKUL CHANDRA BASU
|
February 20, 1941 |
|
AJIT KUMAR MAITAR Vs. JOYNARAYON AGARWALLA
|
November 26, 1941 |
|
AKBAR HUSAIN KHAN Vs. BUDHU
|
July 22, 1941 |
|
AKINA BIBI Vs. MAHAMMAD ALI SHAHA
|
January 2, 1941 |
|
AL CT ALAGAPPA CHETTIAR THROUGH AGENT RANGANATHA AYYANGAR Vs. RAMAKRISHNA AYYAR
|
March 26, 1941 |
|
AL CT ALAGAPPA CHETTIAR, THROUGH HIS AUTHORISED AGENT RANGANATHA AIYANGAR Vs. RAMAKRISHNA AIYAR
|
March 26, 1941 |
|
AL SP S RM SUBRAMANIAN CHETTIAR Vs. CHINNAMUTHU BATCHA ROWTHER
|
August 28, 1941 |
|
ALEKH CHANDRA Vs. KRISHNA CHANDRA GAJAPAT NARAYAN DEO
|
January 30, 1941 |
|
ALTAB ALI BANDE ALI Vs. ABDUL MAJID
|
June 9, 1941 |
|
AMARA NARASIMHULU CHETTY Vs. THAMIDALAPATI CHINA RAMAYYA NAIDU
|
September 22, 1941 |
|
AMJAD TALUKDAR Vs. ROHINI KANTA BHATTACHARJYA
|
May 5, 1941 |
|
AMRITRAO ATMARAM PATIL Vs. NARSINGRAO AJABRAO MARATHE
|
July 30, 1941 |
|
ANANTA SAHU Vs. BARAJU SAHU
|
February 20, 1941 |
|
ANATH NATH SARKAR Vs. RAJENDRA NATH BHATTACHARJEE
|
June 18, 1941 |
|
ANATHABANDHU SAHU Vs. BABU LAL
|
March 24, 1941 |
|
ANIL CH MITRA Vs. INDIAN ECONOMIC INSURANCE CO LTD
|
April 29, 1941 |
|
ANILA BALA DEVI Vs. MADHABENDU NARAIN ROY
|
July 18, 1941 |
|
ANIRUDDHA MITRA Vs. OFFICIAL RECEIVER, ALIPUR JUDGE S COURT
|
August 27, 1941 |
|
ANNADA PRASAD MITRA Vs. SUSHIL KUMAR MANDAL
|
December 11, 1941 |
|
APPA TRIMBAK DESHPANDE Vs. WAMAN GOVIND DESHPANDE
|
June 23, 1941 |
|
APPALA SUBBARAMIAH Vs. KOTHA GURUMMA
|
December 9, 1941 |
|
APSERUDDIN HOWLADAR Vs. ABUAL KASEM
|
April 23, 1941 |
|
ARJUN PANDA Vs. EMPEROR
|
August 21, 1941 |
|
ARJUN RAUTARA Vs. MAHARAJA KRISHNA CHANDRA GAJPATI NARAYAN DEO
|
November 19, 1941 |
|
ARUN KUMAR SINHA Vs. DURGA CHARAN BASU
|
April 30, 1941 |
|
ARUNACHALA REDDY Vs. SELLAMUTHU GOUNDAN
|
December 18, 1941 |
|
ARUNACHALAM PILLAI Vs. SEETHARAM NAIDU
|
January 23, 1941 |
|
ARUNAGIRI GOUNDAN Vs. RAMASWAMI PILLAI
|
July 29, 1941 |
|
ASGARALI S/O. MULLA IBRAHIMJEE MUSALMAN Vs. EMPEROR
|
December 5, 1941 |
|
ASRAB ALI SIRKAR Vs. PIONEER BANK, LTD
|
December 18, 1941 |
|
ATAR MIAN PATWARI Vs. INDRA KUMAR DE
|
April 22, 1941 |
|
ATHIAPPA CHETTIAR Vs. IBRAMSA PULAVAR
|
August 21, 1941 |
|
ATHINARAYANA KONAR Vs. VSUBRAMANIA AIYAR
|
February 14, 1941 |
|
ATUL CHANDRA BHANDARY Vs. CORPORATION OF CALCUTTA
|
May 14, 1941 |
|
AVANA MANA ALIAS KANHIYUR ALIAS THEKKINIYEDATH KIRANGATMANAKKAL VASUDEVAN NABUDIRIPAD Vs. MANGAT VALAPIL AVATHALA S DAUGHTER PANIKKA VEETTIL ABDUL KADER S WIFE MARIA KUTTI UMMA
|
July 17, 1941 |
|
AYUB ALI Vs. EMPEROR
|
August 28, 1941 |
|
AYYAVU THEVAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF TANJORE
|
July 23, 1941 |
|
B A ANTHONIMUTHU PILLAI Vs. VKNAGANATHA AIYAR
|
December 10, 1941 |
|
B MAHARAJ KISHORE KHANNA Vs. BENARAS BANK THROUGH OFFICIAL LIQUIDATOR
|
March 26, 1941 |
|
B P NAGI REDDY Vs. PANYAM SANJEEVA REDDY
|
August 15, 1941 |
|
BABU BALMAKUND GUPTA Vs. SECRETARY OF STATE
|
January 29, 1941 |
|
BABU BRIJMOHAN SINGH Vs. CHOUDHURY BHUNESHWAR PRASAD SINGH
|
March 5, 1941 |
|
BABU JHALAK PRASAD SINGH Vs. PROVINCE OF BIHAR
|
April 17, 1941 |
|
BABU TIRJUGI PRASAD SINGH Vs. PREMSUKH DAS
|
November 24, 1941 |
|
BABURAO BALWANTRAO Vs. MT. GOPIKABAI W/O. BHAIYAJI
|
October 27, 1941 |
|
BADRI MAHTO Vs. LOCHAN SAH
|
November 21, 1941 |
|
BADRI NARAIN SINGH Vs. CHANDER MAULESHWAR PRASAD NARAIN SINGH
|
August 29, 1941 |
|
BAHADURMULL CHOWDHURY Vs. NAGARMULL MADANGOPAL
|
January 24, 1941 |
|
BAHADURSINGH DAU GAINDSINGH GUPTA Vs. GIRDHARILAL NAORANGILAL AND OTHERS
|
March 12, 1941 |
|
BAJIRAO TUKARAM KUNBI Vs. RAMKRISHNA
|
November 25, 1941 |
|
BAJRANG SAHAI Vs. MTMULIA
|
September 5, 1941 |
|
BALCHAND PROHIT Vs. SIR BEJOYCHAND MAHTAB MAHARAJADHIRAJ OF BURDWAN
|
August 21, 1941 |
|
BALCHAND PUROHIT Vs. SIR BEJOY CHAND MAHTAB MAHARAJADHIRAJ BAHADUR OF BURDWAN
|
April 29, 1941 |
|
BALCHAND S/O. PYARELAL BANIA Vs. RATANCHAND S/O. DHANNALAL BANIA
|
October 3, 1941 |
|
BANKA DAS Vs. SRINIVAS PADHI
|
February 28, 1941 |
|
BANSI Vs. EMPEROR
|
August 1, 1941 |
|
BANWARI LAL SAHU Vs. BALDEO SAH
|
October 19, 1941 |
|
BANWARI NARAIN TEWARY Vs. RAMHARI NARAIN TEWARI
|
September 23, 1941 |
|
BARKAT ALI; AND DEWAN BAHADUR S RM CT S SABARATHNAM CHETTIAR Vs. OFFICIAL LIQUIDATORS OF TRAVANCORE NATIONAL AND QUILON BANK LTD(IN LIQUIDATION)
|
December 5, 1941 |
|
BASANGI KUI Vs. EMPEROR
|
November 11, 1941 |
|
BASANTILAL MARWARY Vs. THAKUR JAMUNA PRASAD SINGH
|
January 20, 1941 |
|
BASDEO SINGH Vs. SHEO SHANKAR HALWAI
|
August 28, 1941 |
|
BATCHU MALLIKARJANA RAO Vs. OFFICIAL RECEIVER, KISTNA
|
December 17, 1941 |
|
BAYYANA VEERARAGHAVA RAO Vs. DEBT CONCILIATION BOARD
|
April 3, 1941 |
|
BECHAN JHA Vs. EMPEROR
|
April 17, 1941 |
|
BEDNARAIN SINGH Vs. BHUNESHWARI KUER
|
November 5, 1941 |
|
BENGAL FLOUR MILLS CO LTD Vs. RE
|
March 11, 1941 |
|
BENGAL NAGPUR RAILWAY EMPLOYEES URBAN BANK, LTD Vs. ERIE WALTER SEAGER
|
November 21, 1941 |
|
BENOY KUMAR ACHARJEE CHOUDHURY Vs. AHAMMAD ALI
|
November 18, 1941 |
|
BEPIN BEHARY LAW Vs. MOHIT KUMAR PAL
|
July 22, 1941 |
|
BERHAMPORE MUNICIPALITY BY EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. ADAM HAJEE AHMAD
|
December 8, 1941 |
|
BHAGAT SINGH BUGGA Vs. DEWAN JAGBIR SAWHNEY
|
January 28, 1941 |
|
BHAGAUTI PRASAD Vs. CHANDRIKA PRASAD
|
April 22, 1941 |
|
BHAGIRATHMAL KANODIA Vs. JAMINI GHOSE, SHEBAIT OF LAHSHMI JANARDANJIU THAKUR AND BIBHUTI BHUSAN GHOSE
|
November 25, 1941 |
|
BHAGWANDAS SHAMLAL SHRAWAGI Vs. HIRALAL SHAMLAL SHRAWAGI AND ANOTHER
|
September 12, 1941 |
|
BHAGWARI PRASAD Vs. SAHADEO UPADHAYA
|
February 25, 1941 |
|
BHAGWAT NARAIN SINGH Vs. MAHADEO PRASAD BHAGAT
|
November 28, 1941 |
|
BHARAT BASI NAIK Vs. GOPI NATH NAIK
|
August 8, 1941 |
|
BHAROSA SINGH Vs. KAMLA PATI PANDEY
|
February 3, 1941 |
|
BHIKULAL LAXMICHAND MAHEAND Vs. GANPATI SITARAM PATWARI
|
August 4, 1941 |
|
BHOLA NATH Vs. PAHALWAN SINGH
|
March 10, 1941 |
|
BHOLA NATH MITRA Vs. JITENDRA NATH MUKHERJI
|
October 8, 1941 |
|
BHOWANIPUR BANKING CORPORATION, LTD Vs. SREEMATI DURGESH NANDINI DASSI
|
June 23, 1941 |
|
BHUDEB CHANDRA ROY Vs. BHIKSHAKAR PATTANAIK
|
August 27, 1941 |
|
BHULOGANATHAM PILLAI Vs. RAJAGOPALA PILLAI
|
March 20, 1941 |
|
BHUPENDRA NATH DUTT Vs. DEBENDRA NATH ASH
|
August 26, 1941 |
|
BHURA BHADOO RAGHUBANSI Vs. SADDULAL GENDLAL PARWAR
|
October 15, 1941 |
|
BHURU MAL Vs. JAGANNATH
|
December 18, 1941 |
|
BHUTNATH KHAWAS Vs. DASRATHI DAS
|
February 3, 1941 |
|
BIBHUTI BHUSAN DAS Vs. SHEBAIT OF SRI SRI RADHA BALLAV JIU THAKUR MAHARAJADHIRAJ SIR BEJOY CHAND MAHATAP OF BURDWAN
|
August 19, 1941 |
|
BIBI SAKINA KHATOON W/O DR MUHAMMAD ALI Vs. KSHIRODE CHANDRA MANNA
|
August 11, 1941 |
|
BIDHURANJAN SARKAR Vs. SOLEMAN PRAMANIK
|
April 25, 1941 |
|
BIJON K NAWN Vs. SUDHIR CHNAWN
|
July 28, 1941 |
|
BIKRAMA LAL Vs. MAHARAJ BAHADUR RAM RAN BIJAYA PRASAD SINGH
|
April 17, 1941 |
|
BIMAL PROTIVA DEBI Vs. EMPEROR
|
December 5, 1941 |
|
BINJIRAJ MARWARI Vs. MATHURI RAI
|
March 6, 1941 |
|
BIRAJA MOHAN BHATTACHARJEE Vs. ABANINATH PANDIT
|
May 28, 1941 |
|
BISHAMBHARDAS S/O. CHIRONJILAL AGARWAL Vs. MUKTA S/O. KALKA TELI
|
November 11, 1941 |
|
BISHWANATH SINGH SHARMA Vs. COMMISSIONER OF INCOME-TAX
|
April 29, 1941 |
|
BOBBA KUTUMBAYYA Vs. KETAVARAPU LAKSHMINARASIMHA RAO
|
November 8, 1941 |
|
BOGANATHULA VENKATASWAMI Vs. JANGITI PEDDA MADDULETI
|
February 12, 1941 |
|
BRIJRAJ KUMARI Vs. RADHA JIWAN RAI
|
September 19, 1941 |
|
BRIJRAJ MARWARI Vs. ANANT PROSAD
|
November 18, 1941 |
|
BRITISH AMERICAN TOBACCO CO Vs. INLAND REVENUE COMMISSIONERS F A CLARK AND SON LTD VSAME
|
June 30, 1941 |
|
BUDHULAL JAGANNATH Vs. HIRDAGRAH COLLIERIES LIMITED
|
October 9, 1941 |
|
BULAKI MAHTON Vs. MTDULIA
|
January 30, 1941 |
|
BULAKIDAS HARDAS MAHESARI Vs. SK. CHOTU PAIKAN
|
November 17, 1941 |
|
BYSANI VENKATARATNAM CHETTI Vs. RVENKATAYYA OF KADIRI
|
September 18, 1941 |
|
C D PARTHASARATHY Vs. MADRAS PUBLISHING HOUSE LTDTHROUGH ITS LIQUIDATOR TVIJAYARAGHAVAN
|
February 10, 1941 |
|
C ETHIRAJA MUDALIAR Vs. NMURUGESA MUDALIAR
|
September 4, 1941 |
|
C KRISHNAMACHARIAR Vs. BLAKSHMI AMMAL
|
July 23, 1941 |
|
C THIRUVENGADA MUDALIAR Vs. MRAJABATHAR MUDALIAR
|
April 8, 1941 |
|
C VELAYUDHAM PILLAI Vs. SCSUBRAMANIA PILLAI
|
January 30, 1941 |
|
C WELAYUDHAM PILLAI Vs. SCSUBRAMANIA PILLAI
|
January 10, 1941 |
|
CHAGGANLAL MARWARI Vs. INDRA KEOT
|
February 18, 1941 |
|
CHAIRMAN Vs. MTRAMNANDI KUER
|
February 3, 1941 |
|
CHAIRMAN, DISTRICT BOARD Vs. JAGATPAT SINGH DUGAR, PRINCIPAL
|
April 8, 1941 |
|
CHAIRMAN, DISTRICT BOARD Vs. SREENIBASH PUROHIT
|
March 7, 1941 |
|
CHAIRMAN, TOLLYGUNJ MUNICIPALITY Vs. MMASIAH AHMED
|
November 25, 1941 |
|
CHANDANMAL Vs. RUPAKULA RAMAKRISHNAYYA
|
August 19, 1941 |
|
CHANDRASEKAR MISSIR Vs. HARIHAR SAHU
|
September 19, 1941 |
|
CHAUBE RAM LAL Vs. RAM DIN KILEDAR
|
April 21, 1941 |
|
CHAUDHRI MOHAMMAD SULAIMAN KHAN Vs. MTAMIR JAN
|
March 6, 1941 |
|
CHAUDHRY AIDAL SINGH Vs. BMATA PRASAD
|
March 28, 1941 |
|
CHAVAKULA VENKATAKRISHNAYYA Vs. TALLURI MALAKONDAYYA
|
November 17, 1941 |
|
CHELLI LATCHANNA Vs. EMPEROR
|
December 16, 1941 |
|
CHHAJJU Vs. EMPEROR THROUGH UMRAO SINGH
|
May 22, 1941 |
|
CHHALLU Vs. EMPEROR
|
March 3, 1941 |
|
CHHANOO PRASAD SINGH Vs. SAKHICHAND SAHU
|
June 6, 1941 |
|
CHHEDA LAL JAIN Vs. OFFICER, COMMANDING STATION MEERUT CANTONMENT
|
January 15, 1941 |
|
CHHEDILAL NAND KISHORE Vs. COMMISSIONER OF INCOME-TAX CP& UP
|
November 6, 1941 |
|
CHIDAMBARAM CHETTIAR (DIED) Vs. SELLAKUMARA GOUNDAN
|
September 1, 1941 |
|
CHIDAMBARAM PANDARAM Vs. LAKSHMINARAYANA CHETTIAR
|
March 26, 1941 |
|
CHINTI KAHARIN Vs. KRIPASHANKAR WARRAH
|
April 22, 1941 |
|
CO-OPERATIVE CENTRAL BANK LIMITED Vs. NARAYAN RAMJEE KUNBI
|
November 19, 1941 |
|
COMMISSIONER OF INCOME TAX, MADRAS Vs. SMARVRANNAMALAI CHETTIAR
|
September 15, 1941 |
|
COMMISSIONER OF INCOME TAX, MADRAS Vs. K M S LAKSHMANIER
|
September 15, 1941 |
|
COMMISSIONER OF INCOME-TAX Vs. KMSLAKSHMANIER
|
September 15, 1941 |
|
COMMISSIONER OF INCOME-TAX Vs. PRAMASWAMY CHETTIAR
|
September 15, 1941 |
|
COMMISSIONER OF INCOME-TAX Vs. NATIONAL CYCLE IMPORTING COMPANY, BY PROPRIETOR AMRITLAL BHAICHAND SHAW
|
March 26, 1941 |
|
COMMISSIONER OF INCOME-TAX Vs. MJAMAL MOHAMED SAHIB, TRUSTEE FOR ALLAJANATHUD-DEENIYA
|
March 18, 1941 |
|
COMMISSIONER OF INCOME-TAX Vs. MAHARAJAH OF PITHAPURAM
|
September 15, 1941 |
|
COMMISSIONER OF INCOME-TAX Vs. PAPAMMAL
|
December 5, 1941 |
|
COMMISSIONER OF INCOME-TAX Vs. FIRM OF NVABDULLA SAHIB
|
September 25, 1941 |
|
COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA
|
December 12, 1941 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. NATIONAL CYCLE IMPORTING COMPANY
|
March 26, 1941 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. NVABDULLA SAHIB,
|
September 25, 1941 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. P RAMASWAMY CHETTIAR
|
September 15, 1941 |
|
COMMISSIONER OF INCOME-TAX, MADRAS Vs. M JAMAL MOHAMAD SAHIB
|
March 18, 1941 |
|
COMMISSIONER OF INCOME-TAX, PUNJAB, NORTH-WEST FRONTIER AND DELHI PROVINCES, LAHORE Vs. DEWAN BAHADUR DEWAN KRISHNA KISHORE, RAIS, LAHORE
|
July 4, 1941 |
|
COMMISSIONERS OF PATNA CITY MUNICIPALITY Vs. SYED SHAH HAMID HUSSAIN SAJJADANASHIN DARGAH HAZRAT SHAH ARZANI
|
December 9, 1941 |
|
COMMITTEE OF MANAGEMENT OF GURDWARA PENJA SAHIB Vs. LIEUTENANT SARDAR MOHAMMAD NAWAZ KHAN
|
May 5, 1941 |
|
CORAKARAI SEETHARAMA CHETTIAR Vs. SHEIKH ABDUL RAHIMAN SAHIB
|
February 27, 1941 |
|
CORPORATION OF CALCUTTA Vs. SAMARENDRAJIT SHAW
|
February 19, 1941 |
|
CROFT INSPECTOR OF TAXES Vs. SYWELL AERODROME LTD
|
December 17, 1941 |
|
CROWN PROSECUTOR Vs. ABDUL WAHAB
|
April 2, 1941 |
|
CROWN PROSECUTOR Vs. GOPAL ALIAS MALAYALATHAN
|
January 21, 1941 |
|
DAIREN KISEN KABUSHIKI KAISHA Vs. SHIANG KEE (KNOWN AS CHINA MERCHANTS STEAM NAVIGATION COMPANY, LTD )
|
May 20, 1941 |
|
DAMROOLAL PRASAD S/O. BHAIYARAM BARAI AND Vs. GOKULPRASAD S/O. SHIVA BUX
|
November 26, 1941 |
|
DARSON MAHTO Vs. SHEO KUMAR PRASAD SINGH
|
August 4, 1941 |
|
DASRATH MAHTO Vs. NARAIN MAHTO
|
January 2, 1941 |
|
DAU PARMANAND S/O. DAU HANUMANSINGH AGARWAL BANI Vs. DAU KANHAIYALAL S/O. DAU RUPSINGH AGARWAL BANI
|
July 24, 1941 |
|
DEBABRATA BANERJEE Vs. BANK OF BIHAR LTD
|
April 8, 1941 |
|
DEBENDRA NATH BISWAS Vs. UMESH CHANDRA MONDAL
|
August 21, 1941 |
|
DEBI RADHA RANI Vs. RAM DASS
|
February 13, 1941 |
|
DEBJANI BISWAS Vs. RASIK LAL BISWAS
|
May 20, 1941 |
|
DEOKINANDAN DALMIA Vs. BASANTLAL GHANSHYAMDAS
|
March 12, 1941 |
|
DEONANDAN MAHTO Vs. CHALITAR MAHTON
|
September 16, 1941 |
|
DEPUTY LAL Vs. REOTI PRASAD GUPTA
|
May 7, 1941 |
|
DEVA PRASANNA MUKHERJI Vs. LAKHI NARAYAN MANDAL
|
March 6, 1941 |
|
DEVARAJULU NAIDU (DIED) Vs. JAYALAKSHMI AMMAL
|
March 18, 1941 |
|
DEVI PRASAD SRI KRISHNA PRASAD LTD Vs. SECRETARY OF STATE
|
August 29, 1941 |
|
DHAJADHARI GHOSH Vs. UNION BOARD OF KENDRAGORIA
|
May 2, 1941 |
|
DHANALAKSHMI WEAVING WORKS Vs. HAJEE MOHAMMAD ABDUL AZEEZ SAHIB
|
April 30, 1941 |
|
DHANI SAHU Vs. BISHUN PRASAD SINGH
|
September 3, 1941 |
|
DHANNA MUNDA Vs. MTKOSILA BANIAN
|
January 24, 1941 |
|
DIKSON MALI Vs. EMPEROR
|
August 13, 1941 |
|
DILMOHAMMAD ALIAS MUSLIM SHEIKH Vs. EMPEROR
|
December 8, 1941 |
|
DISTRICT BOARD Vs. SARAFAT ALI
|
January 8, 1941 |
|
DISTRICT JUDGE Vs. SETH KISAN DAS
|
August 19, 1941 |
|
DOLLY BATHENA Vs. SHAIK FAZLE ELLAHI
|
January 20, 1941 |
|
DOMI RAM CHAUDHURI Vs. LIQUIDATOR, NAWADAH BAZAR CO- OPERATIVE SOCIETY
|
September 10, 1941 |
|
DONDA BHAGAVANTULAYYA DHORA Vs. ADAPA VENKANDHORA
|
March 4, 1941 |
|
DOSAPATI RAMAYYA Vs. PATTAM ANJAYYA
|
September 30, 1941 |
|
DR JAIRAJ BEHARI Vs. UPELECTRIC SUPPLY CO LTD
|
February 19, 1941 |
|
DUKKA GANGAYYA Vs. BUDDEPU LAKSHMI DEVI
|
August 5, 1941 |
|
DULHIN RAJKISHORE KUER Vs. MUHAMMAD QAIYUM
|
December 8, 1941 |
|
DUPAGUNTA SUBRAMANIAM Vs. GOVINDA PETAR SATYANADHAM
|
December 18, 1941 |
|
DURGA SINGH Vs. SUGAMBAR SINGH
|
April 18, 1941 |
|
DWARKA S/O. KALUDIN AHIR Vs. GOURISHANKAR THAKUR S/O. SUNDER
|
November 21, 1941 |
|
DWARKA SINGH Vs. BABU JAMUNA SINGH
|
January 27, 1941 |
|
EMPEROR Vs. KUMHRA MUNDA
|
August 13, 1941 |
|
EMPEROR Vs. BHOLA PRASAD
|
October 10, 1941 |
|
EMPEROR Vs. MENDI ALI
|
May 2, 1941 |
|
EMPEROR Vs. HARIDAS UKIL
|
June 11, 1941 |
|
EMPEROR Vs. RAM AUTAR LAL
|
August 15, 1941 |
|
EMPEROR Vs. BARKA JETHA MAJHI
|
August 1, 1941 |
|
EMPEROR Vs. DUBAI
|
September 2, 1941 |
|
EMPEROR Vs. GOURISHANKAR BOHIDAR
|
September 1, 1941 |
|
EMPEROR Vs. BASANT LAL
|
March 31, 1941 |
|
EMPEROR Vs. MDEBRAHIM
|
May 7, 1941 |
|
EMPEROR Vs. RAMJANAM SINGH
|
November 13, 1941 |
|
EMPEROR Vs. NAIBULLA ALIAS FULIR BAP S/O BASER FAKIR
|
September 16, 1941 |
|
EQUITABLE COAL CO LTD Vs. AMRITA NATH MITTER
|
January 8, 1941 |
|
ERNEST HUGH CANNING Vs. SOOBRAN PARTAP
|
March 12, 1941 |
|
ESMAIL LEBBE MARIKAR EBRAHIM LEBBE MARIKAR Vs. BARTLECT AND COMPANY
|
December 5, 1941 |
|
F L HARCOURT Vs. CLARKE RAWLINS KER AND CO
|
April 23, 1941 |
|
F L HARCOURT Vs. CLARKE ROWLINS KER AND CO
|
April 24, 1941 |
|
FANINDRA NATH DUTTA Vs. SATYA CHARAN DE
|
May 19, 1941 |
|
FATIMA BIBI Vs. SHAIK PEDA PENTU SAHEB
|
July 23, 1941 |
|
FIRM BANSILAL ABIRCHAND Vs. SADASHEO GANESH BHOPATKAR
|
November 5, 1941 |
|
FIRM OF BHIMAJI MOTIJI Vs. OFFICIAL RECEIVER
|
December 18, 1941 |
|
FIRM SAHI MAL MANOHAR DAS Vs. MTILTIFATUNNISA BEGAM
|
March 27, 1941 |
|
FIRM SARADA PROSAD DE Vs. BHUT NATH MALLIK
|
March 5, 1941 |
|
FIRM SURAJBALI RAM HARAKH Vs. MOHAR ALI
|
February 12, 1941 |
|
FOOLCOMARI DASI Vs. DEBENDRA NATH SEAL
|
August 5, 1941 |
|
G NARAPPA NAIDU Vs. THUMMALUR CHINNA ASETHU REDDI
|
July 16, 1941 |
|
G POWELL AND A GHANY CO Vs. PANCHU MAKADAM
|
October 28, 1941 |
|
GADE SUBBAYYA Vs. RAJA KANDUKURI VENKATA HANUMANTHA BHUSHANARAO
|
May 1, 1941 |
|
GAJADHAR PRASAD S/O. RAMRATAN Vs. GOVIND SHANKAR S/O. SHEO PRASAD
|
March 14, 1941 |
|
GANESH DAS RAM SINGH OF DOMELGANJ, Vs. RE
|
March 18, 1941 |
|
GANESHPRASAD S/O. DAU LAXMINARAYAM BANIA Vs. MT. ROMBATI BAI W/O. GAJANAND
|
December 10, 1941 |
|
GANGA PRASAD NAEK Vs. BHAGWAT DEO
|
May 14, 1941 |
|
GANPATI UKA KOSHTI Vs. YADAO SHRAWAN
|
September 1, 1941 |
|
GENERAL AGENCIES AND TRADES LTD BY ITS MANAGING DIRECTOR, V DHARMA RAO Vs. KNVISWANATHAN AS OFFICIAL LIQUIDATOR REPRESENTING THE ABOVENAMED COMPANY IN LIQUIDATION
|
April 21, 1941 |
|
GEO MILLER AND CO LTD Vs. PABNA MOTOR SERVICE
|
June 18, 1941 |
|
GHASI SAHU Vs. SHIB SAHU
|
May 8, 1941 |
|
GIDUYU VENKATA SITAPATI Vs. SRI SRI SRI KRISHNA CHANDRA GAJAPATI NARAYANA DEO
|
January 30, 1941 |
|
GIRDHARAN PRASAD MISSIR Vs. BHOLI RAM
|
April 22, 1941 |
|
GIRIJA PRASANNA DEB GUPTA Vs. NMKHAN
|
June 23, 1941 |
|
GIRISH CHANDRA CHAKRAVERTY Vs. SANANDA PATRA
|
September 9, 1941 |
|
GIRISH CHANDRA DAS Vs. SIBA PRASAD JANA
|
December 9, 1941 |
|
GOBIND RAM Vs. FIRM CHUNI RAM JAMUNA DAS
|
August 6, 1941 |
|
GOBORDHAN DAS Vs. SURESH CHANDRA MUKHERJI
|
December 2, 1941 |
|
GONUGUNTLA MAHA LATCHAYYA Vs. TADEPALLI ADI SESHAYYA
|
February 4, 1941 |
|
GOPAL CHANDRA CHANDA Vs. DWARIKA NATH BEPARI
|
April 1, 1941 |
|
GOPAL PRASAD Vs. RAMPRASAD GUPTA
|
January 28, 1941 |
|
GOPAL VAKTA Vs. GOPAL MUNSHI
|
March 24, 1941 |
|
GOPALA MALLER Vs. VALLITHOKUVAYIL VELLOTH KRISHNAN
|
March 25, 1941 |
|
GOTTIMAKKULA CHETTI VENKATRAJU Vs. GOTTEMAKKULA RAMABHADDIRRAJU
|
December 3, 1941 |
|
GOVINDA AMRITA Vs. EMPEROR
|
March 22, 1941 |
|
GULAB CHAND PRASAD Vs. RAM KUMAR
|
January 22, 1941 |
|
HADIBANDHU SAHU Vs. KALU RAM
|
December 1, 1941 |
|
HAFIZ MOHAMMAD FATEH NASIB Vs. SIR SWARUP CHAND HUKUM CHAND, FIRM
|
May 28, 1941 |
|
HAFIZ MOHAMMAD ISMAIL Vs. MINICIPAL BOARD
|
August 27, 1941 |
|
HAFIZUR RAHMAN HOWLADAR Vs. MDAMJAD ALI TALUQDAR OF TARIKATA
|
May 6, 1941 |
|
HAJI MAHAMMAD NABI SHIRAZI Vs. PROVINCE OF BENGAL
|
August 6, 1941 |
|
HAKIM SAIYID FIDA ALI Vs. RANI BHUNESHWARI KUAR
|
February 18, 1941 |
|
HALKHORI RAM AND OTHERS Vs. KING-EMPEROR
|
January 24, 1941 |
|
HAMIDGANI AMMAL (ONE OF THE L RS OF THE DECEASED FIRST RESPONDENT) Vs. AMMASAHIB AMMAL (DIED)
|
August 25, 1941 |
|
HARBANS NARAYAN SINGH Vs. UMA SHANKAR PRASAD
|
August 26, 1941 |
|
HARI KANT JHA Vs. NATHU CHOUDHURY
|
March 18, 1941 |
|
HARI LAL SINGH Vs. DEO NARAIN SINGH
|
January 13, 1941 |
|
HARI MAHTON Vs. MSYED JAMAL HOSSAIN
|
November 12, 1941 |
|
HARSUKDAS BALKISSENDAS Vs. DHIRENDRA NATH ROY
|
March 11, 1941 |
|
HEIRS OF PRINCE MOHAMED SELIM Vs. ATTORNEY GENERAL OF PALESTINE
|
April 28, 1941 |
|
HEMANTA KUMAR BANERJEE Vs. SATISH CHANDRA BANERJEE
|
April 1, 1941 |
|
HEMANTA KUMARI DEBI Vs. MIDNAPORE ZEMINDARY CO LTD
|
May 7, 1941 |
|
HIRALAL ADKU PATEL Vs. PARASRAMSAO DOMA SAO KALAR
|
August 19, 1941 |
|
HIRANMOY BHADURI Vs. PROBAL KUMAR PRAMANIK
|
December 18, 1941 |
|
HIRENDRA NATH DATTA Vs. CORPORATION OF CALCUTTA
|
January 20, 1941 |
|
HOANI TE HEUHEU TUKINO Vs. AOTEA DISTRICT MAORI LAND BOARD
|
April 3, 1941 |
|
HUGH FRANCIS BELLGARD Vs. EMPEROR
|
May 15, 1941 |
|
HUKAM CHAND DUNI CHAND Vs. COMMISSIONER OF INCOME TAX, LAHORE
|
March 28, 1941 |
|
HUMAYAUN RAZA CHOUDHURY Vs. TARINI CHARAN TEWARI
|
August 7, 1941 |
|
IMAMUDDIN MIAN Vs. EMPEROR
|
January 6, 1941 |
|
IN RE INDIAN IRON AND STEEL COMPANY, LTD Vs. STATE
|
March 10, 1941 |
|
IN RE: A S SEHU MOHAMMED MARAIKAYAR Vs. STATE
|
July 24, 1941 |
|
IN RE: A V SRINIVASALU REDDIAR Vs. STATE
|
September 23, 1941 |
|
IN RE: A VENKATARAGHAVA IYER Vs. STATE
|
July 16, 1941 |
|
IN RE: ADILAKSHMI AMMAL Vs. STATE
|
March 17, 1941 |
|
IN RE: ANNIKA LAKSHMUDU Vs. STATE
|
March 11, 1941 |
|
IN RE: B TITUS Vs. STATE
|
January 31, 1941 |
|
IN RE: BARON VON DINCKLAGE Vs. STATE
|
September 23, 1941 |
|
IN RE: BENDAPUDI VENKATARATNAM Vs. STATE
|
March 24, 1941 |
|
IN RE: BENGAL ELECTRIC LAMP WORKS LTD Vs. STATE
|
July 18, 1941 |
|
IN RE: BENGAL SILK MILLS CO LTD Vs. STATE
|
July 18, 1941 |
|
IN RE: BHUMIREDDI VENKATA REDDY Vs. STATE
|
January 21, 1941 |
|
IN RE: BOYA CHINNA PAPANNA Vs. STATE
|
July 23, 1941 |
|
IN RE: C P JAGANNATHACHARI Vs. STATE
|
December 1, 1941 |
|
IN RE: CHILLARA SESHAMMA Vs. STATE
|
August 5, 1941 |
|
IN RE: CHINNATHAMBI Vs. STATE
|
September 17, 1941 |
|
IN RE: CHITRAVELU THEVAR Vs. STATE
|
February 18, 1941 |
|
IN RE: DABBALA KORICHA NAGADU Vs. STATE
|
August 28, 1941 |
|
IN RE: GANAPATHI SA Vs. STATE
|
September 12, 1941 |
|
IN RE: H, AN ADVOCATE Vs. STATE
|
April 15, 1941 |
|
IN RE: HARBHAJAN SINGH SODHI Vs. STATE
|
February 20, 1941 |
|
IN RE: HON BLE NAWAB K HABIBULLA BAHADUR OF DACCA Vs. STATE
|
February 18, 1941 |
|
IN RE: K K NARAYANAN NAMBIAR Vs. STATE
|
September 24, 1941 |
|
IN RE: K M VARADARAJULU CHETTY Vs. STATE
|
November 3, 1941 |
|
IN RE: K R KALYANARAMA AYYAR Vs. STATE
|
August 29, 1941 |
|
IN RE: KANDASAMI SOLAGAR Vs. STATE
|
September 3, 1941 |
|
IN RE: KARATHAMMATHINTAKATH KUNHAMAD Vs. STATE
|
September 18, 1941 |
|
IN RE: KARICHIAPPA GOUNDAN Vs. STATE
|
April 25, 1941 |
|
IN RE: KARUPPANNAN Vs. STATE
|
August 18, 1941 |
|
IN RE: KARUPPAYYA THEVAR Vs. STATE
|
September 2, 1941 |
|
IN RE: KORA VATHAN Vs. STATE
|
August 28, 1941 |
|
IN RE: KSHATRI RAM SINGH Vs. STATE
|
February 6, 1941 |
|
IN RE: KUMARASWAMY KALINGA BAYAR Vs. STATE
|
September 10, 1941 |
|
IN RE: M KUTTIA PILLAI Vs. STATE
|
February 20, 1941 |
|
IN RE: MAGNIRAM BANGOR AND CO Vs. STATE
|
February 19, 1941 |
|
IN RE: MARIMUTHU KAVANDAN Vs. STATE
|
February 4, 1941 |
|
IN RE: MIRJA MD MASRUR ALI KHAN Vs. STATE
|
February 11, 1941 |
|
IN RE: MUTHUSAMI GOUNDAN Vs. STATE
|
November 7, 1941 |
|
IN RE: MUTHUSWAMI UDAYAN Vs. STATE
|
March 13, 1941 |
|
IN RE: NACHAL Vs. STATE
|
March 19, 1941 |
|
IN RE: NACHI NAICKER Vs. STATE
|
January 30, 1941 |
|
IN RE: NADIMPALLI BANGARURAJU Vs. STATE
|
April 22, 1941 |
|
IN RE: NARAYANA REDDIAR Vs. STATE
|
September 19, 1941 |
|
IN RE: OOMAYAN Vs. STATE
|
November 21, 1941 |
|
IN RE: P D CURTIS, AN INSOLVENT Vs. STATE
|
August 4, 1941 |
|
IN RE: P RAMA NAIDU Vs. STATE
|
August 27, 1941 |
|
IN RE: PACKIRISAMI PILLAI Vs. STATE
|
September 1, 1941 |
|
IN RE: PALAYAN Vs. STATE
|
August 8, 1941 |
|
IN RE: PEERAM CHENNA REDDI Vs. STATE
|
August 19, 1941 |
|
IN RE: PERIA CHELLIAH NADAR Vs. STATE
|
November 17, 1941 |
|
IN RE: PERIA GURUSWAMI GOUNDER Vs. STATE
|
June 2, 1941 |
|
IN RE: PERIANNA MUDALI Vs. STATE
|
August 6, 1941 |
|
IN RE: PERIYA YELUMALAI CHETTI Vs. STATE
|
July 16, 1941 |
|
IN RE: RAMA GOUNDAN Vs. STATE
|
March 19, 1941 |
|
IN RE: RAMANUJAM APPALASWAMY Vs. STATE
|
January 29, 1941 |
|
IN RE: RAMSWARUP LAL, A MUKHTAR Vs. STATE
|
January 20, 1941 |
|
IN RE: ROYAL INSURANCE CO LTD Vs. STATE
|
February 13, 1941 |
|
IN RE: S KRISHNAMURTHI AIYAR Vs. STATE
|
April 4, 1941 |
|
IN RE: S P S A L RAMASWAMI CHETTY Vs. STATE
|
January 10, 1941 |
|
IN RE: S SUBRAMANYA SARMA Vs. STATE
|
May 2, 1941 |
|
IN RE: S, A PLEADER Vs. STATE
|
September 8, 1941 |
|
IN RE: SADASIVA GOUNDAR Vs. STATE
|
March 6, 1941 |
|
IN RE: SHAIK MASTAN SAHIB Vs. STATE
|
March 25, 1941 |
|
IN RE: SHANMUGA KONE Vs. STATE
|
December 2, 1941 |
|
IN RE: SHEIK MAHABOOB Vs. STATE
|
July 30, 1941 |
|
IN RE: SORIMUTHU PILLAI Vs. STATE
|
February 3, 1941 |
|
IN RE: SRI S P FIRST GRADE PLEADER Vs. STATE
|
December 16, 1941 |
|
IN RE: SRI V M SUNDARESA AIYAR, PLEADER Vs. STATE
|
September 8, 1941 |
|
IN RE: SRI V VARADARAJA MUDALIAR, ADVOCATE Vs. STATE
|
December 15, 1941 |
|
IN RE: SUBBARAYA AYYAR Vs. STATE
|
January 23, 1941 |
|
IN RE: SUBBIAH THEVAN Vs. STATE
|
November 26, 1941 |
|
IN RE: SUDALAMADAKUDUMBAN Vs. STATE
|
July 30, 1941 |
|
IN RE: SUSIL C SEN Vs. STATE
|
February 14, 1941 |
|
IN RE: SV RM AR RAMANATHAN CHETTIAR Vs. STATE
|
September 8, 1941 |
|
IN RE: SWAMINATHA AIYAR Vs. STATE
|
September 23, 1941 |
|
IN RE: SYED GAFFAR SAHIB Vs. STATE
|
March 24, 1941 |
|
IN RE: T A BALAKRISHNA ODAYAR (DECEASED) Vs. STATE
|
August 29, 1941 |
|
IN RE: T N PANCHAPAKESA AIYAR, AN INSOLVENT Vs. STATE
|
July 21, 1941 |
|
IN RE: TILAK CHAND KOYAL Vs. STATE
|
August 12, 1941 |
|
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD (IN LIQUIDATION); MODERN AUTOMOBILES BY PROPRIETOR R G PATEL Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD(IN LIQUIDATION) BY OFFICIAL LIQIDATORS
|
December 16, 1941 |
|
IN RE: V S SOMASUNDARAM Vs. STATE
|
February 5, 1941 |
|
IN RE: VEDARANYASWAMI DEVASTHANAM, REPRESENTED BY ITS MANAGING TRUSTEE SRI LA SRI SUBRAMANIA PANDARA SANNADHI Vs. STATE
|
February 5, 1941 |
|
IN RE: VENKATACHALAM CHETTY Vs. STATE
|
August 28, 1941 |
|
INDER BAHADUR SINGH Vs. SITA RAM
|
January 22, 1941 |
|
INDERCHAND Vs. SECRETARY OF STATE
|
July 29, 1941 |
|
INDERCHAND Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 29, 1941 |
|
INDUKURI SURYANARAYANA RAJU (DIED) Vs. INDUKURI VISWANADHARAJU
|
September 16, 1941 |
|
INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX Vs. CHOTABHAI JAVERBHAI
|
August 1, 1941 |
|
INSPECTING ASSISTING COMMISSIONER OF INCOME-TAX Vs. CHOTABHAI JAVERBHAI AND OTHERS
|
August 1, 1941 |
|
INTERNATIONAL RAILWAY CO Vs. NIAGARA PARKS COMMISSION
|
April 28, 1941 |
|
ISHWARI PRASAD SINGH Vs. SIR KAMESHWAR SINGH BAHADUR
|
January 23, 1941 |
|
J N SHARMA AND SONS (FIRM) Vs. CORPORATION OF CALCUTTA
|
November 25, 1941 |
|
JABED SHEIKH Vs. TAHER MALLICK
|
February 24, 1941 |
|
JABER ELIAS KOTIA Vs. KATR BINT JIRYES NAHAS
|
July 1, 1941 |
|
JADO SINGH Vs. BISHUNATH LAL KANEDIA MARWARI
|
August 29, 1941 |
|
JADUNANDAN LAL Vs. RAMPEYARE SAO
|
September 17, 1941 |
|
JADUNANDAN PRASAD PANDEY Vs. MAHESWAR NARAIN SINGH
|
August 13, 1941 |
|
JAGAT NARAYAN SINGH Vs. KHARTAR SAH
|
April 3, 1941 |
|
JAGDEO SINGH Vs. BABU LAL SAH
|
January 6, 1941 |
|
JAGDISH CHANDRA DEO DHABAL DEB Vs. BISESWAR LAL AGARWALLA
|
March 24, 1941 |
|
JAGDISH PRASAD Vs. PTPARAS RAM
|
August 11, 1941 |
|
JAGMOHAN SINGH Vs. RAMNANDAN PRASAD NARAYAN SINGH
|
January 7, 1941 |
|
JAHUR MIA Vs. ABDUL GAFFUR MIA
|
March 26, 1941 |
|
JAMADAR SINGH Vs. SHEIKH NAIYAB ALI
|
February 11, 1941 |
|
JAMUNA SINGH Vs. SHEONANDAN SINGH
|
April 24, 1941 |
|
JANAK SINGH Vs. EMPEROR
|
July 23, 1941 |
|
JANAK SINGH Vs. EMPEROR
|
August 28, 1941 |
|
JANAKINATH GUHA RAY Vs. KORBAN ALI (ON HIS DEATH, BAZLER RAHAMAN )
|
February 14, 1941 |
|
JANARDHAN HARBAJI PATIL Vs. SANABAI W/O. SADASHIV
|
September 26, 1941 |
|
JAVVADI NARASIMHAMURTI Vs. MAHARAJAH OF PITTAPUR
|
February 11, 1941 |
|
JAYANTHI RUDRAYYA Vs. JAYANTHI SUBBARAYAPPA
|
February 21, 1941 |
|
JHARIA MINES BOARD Vs. KARTAR AD-DHARMI
|
April 16, 1941 |
|
JHIKTU BHOGATA Vs. EMPEROR
|
December 17, 1941 |
|
JIWACHH MAHTHA Vs. BANWARI SAH RAMLAGAN RAM
|
January 29, 1941 |
|
JNAN CHANDRA MUKHERJEE Vs. MANORANJAN MITRA
|
June 27, 1941 |
|
JOGENDRA KRISHNA BANERJI Vs. SMSUBASINI DASSI
|
February 19, 1941 |
|
JOGENDRA SAHU Vs. GUNEI SAHU
|
September 2, 1941 |
|
JOGENDRANATH BANERJEE Vs. MAKHAN LAL BANERJEE
|
December 18, 1941 |
|
JOGESH CHANDRA GHOSE Vs. SREE SREE DHAKESWARI MATA BIGRAHA
|
May 2, 1941 |
|
JOGESH CHANDRA SINGH Vs. TINKORI DATTA
|
September 17, 1941 |
|
JUGAL KRISHNA DEY SARKAR Vs. BWILCOX LTD
|
July 24, 1941 |
|
JUGAL PRASAD MISSIR Vs. JADUBAND NARAYAN MISSIR
|
January 28, 1941 |
|
JUGESHER MISRA Vs. KIRIT SINGH
|
August 13, 1941 |
|
JUGGANNATH ROY Vs. MADAN MOHAN BURMAN
|
July 29, 1941 |
|
JWALA PROSAD SAHA Vs. BACHU LAL GUPTA
|
July 10, 1941 |
|
K C PANDALAI Vs. SOUTH INDIAN GENERAL ASSURANCE COMPANY LTD (IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATOR
|
August 14, 1941 |
|
K HABIBULLA Vs. RE
|
February 18, 1941 |
|
K K SUBBIER Vs. KMSLAKSHMANA AIYAR
|
November 19, 1941 |
|
K LAKSHMAPPA Vs. TALASANI VENKATA REDDI
|
December 2, 1941 |
|
K M RANGIAH CHETTIAR Vs. SYED KARIM SAHIB
|
April 16, 1941 |
|
K N RAMAKRISHNA AIYAR Vs. OFFICIAL LIQUIDATOR
|
August 22, 1941 |
|
K P KESAVALU NAIDU Vs. ARVENKATARAMA CHETTIAR
|
February 4, 1941 |
|
K R SANKARALINGAM PILLAI Vs. VELUCHAMI PILLAI, MINOR BYADOPTIVE MOTHER AND NEXT FRIEND CHELLA THAYI ALIAS MEENAKSHI AMMAL
|
November 10, 1941 |
|
KACHI MUHAIDIN THARAGANAR Vs. SAINAMBU AMMAL
|
January 24, 1941 |
|
KAILASH SINGH Vs. EMPEROR
|
July 25, 1941 |
|
KAISER KHAN Vs. KHAJA ABDUL GHANI
|
March 14, 1941 |
|
KAKATUR LINGA REDDI Vs. YERABOLU SUBBARAMI REDDI
|
August 4, 1941 |
|
KALIPADA ROY Vs. SATISH CHANDRA HUI
|
June 10, 1941 |
|
KALITHEERTA PILLAI Vs. CHELLATHAMMAL ALIAS AMMAMUTHAMMAL
|
November 7, 1941 |
|
KALLEPALLI SUBBAYYA Vs. KURRA VENKATADRI
|
February 4, 1941 |
|
KAMAL MISHORE NARAYAN CHOUDHARY Vs. BIRJENDER NARAIN CHOUDHARY
|
December 7, 1941 |
|
KAMALA KANTA CHATTOPADHYA Vs. NIHARIKA DEBI
|
March 11, 1941 |
|
KAMESHWAR SINGH Vs. CHAUDHURY RAJBANSI SINGH ALIAS RAJA SINGH
|
October 7, 1941 |
|
KAMLA KANT JHA Vs. MUKTINATH JHA
|
October 9, 1941 |
|
KANAGAVELU NADAR Vs. SOORAVALI SUBBIER
|
December 19, 1941 |
|
KANAKASABAPATHI CHETTY Vs. UNNAMALAI AMMAL
|
January 7, 1941 |
|
KANAKLATA DASI Vs. RAM GOPAL DAS NASKAR
|
January 20, 1941 |
|
KANCHERLA VEERASWAMI Vs. PARAMKUSAM NAMMAYYA
|
March 25, 1941 |
|
KANDASAMI CHETTIAR Vs. GOKULDAS MADANJI AND COAND BOMBAY CARE OF MATHRIDAS GOKULDAS (DECEASED)
|
March 19, 1941 |
|
KANDASWAMI THAMBIRAN Vs. VAGHEESAM PILLAI, WRONGFULLY STYLING HIMSELF AS PONNAMBALA DESIKAR
|
March 6, 1941 |
|
KANDULAPATI KANAKARATNAM Vs. KANDULAPATI NARASIMHA RAO, BEING MINOR BY MOTHER AND NEXT FRIEND KNAGARATNAM
|
August 28, 1941 |
|
KANGATI MAHANANDI REDDI Vs. PANIKALAPATI VENKATAPPA
|
April 8, 1941 |
|
KANHAIYA KASHIRAM GUJAR Vs. HIRAJI MOHANSINGH RAJPUT
|
October 30, 1941 |
|
KANIRAM GANPAT RAI Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
|
April 28, 1941 |
|
KANNOLI NARAYANA S WIFE JANAKI Vs. KAIPRATH SREEDEVI AMMA S SON KANARU AMBALAVASI
|
December 11, 1941 |
|
KARAMSETTI GURAVAIAH Vs. VRANGIAH, OFFICIAL RECEIVER
|
December 16, 1941 |
|
KARU SINGH Vs. EMPEROR
|
August 5, 1941 |
|
KARUPPA GOUNDAN Vs. TRNARAYANASWAMI AND CO, BY PARTNER RAO BAHADUR PSGRANGASWAMI NAIDU
|
September 22, 1941 |
|
KARUPPANNA GOUNDAN Vs. MARUTHA PILLAI
|
February 27, 1941 |
|
KASHI NATH PANDAY Vs. EMPEROR
|
April 3, 1941 |
|
KASHI NATH SARKAR Vs. SONAULLA SHEIKH
|
June 19, 1941 |
|
KASHI NATH SINGH Vs. DULHIN GULZARI KUER
|
March 18, 1941 |
|
KAYAMBU PILLAI (DIED) Vs. COURT OF WARDS BY THE COLLECTOR OF TRICHINOPOLY DISTRICT
|
August 13, 1941 |
|
KEDAR NATH GOENKA Vs. MAHARAJ KUMAR BABU RAGESWARI PRASAD SINGH
|
November 18, 1941 |
|
KEDAR NATH SEN Vs. AMULYA RATAN SANYAL
|
August 7, 1941 |
|
KHAKHAN SINGH Vs. RAM ISHWAR SINGH
|
January 7, 1941 |
|
KHATERUDDIN Vs. TRIPURA SUNDARI DEBI W/O SHYAMA PRASANNA BHATTACHARJEE
|
December 10, 1941 |
|
KHAW JOO JEANG Vs. KHAW JOO CHYE
|
December 12, 1941 |
|
KHUSHALRAO Vs. BAPURAO GANPATRAO MARATHE
|
November 12, 1941 |
|
KIKISHRU NADERSHAW CHINOY Vs. NARGESH KIKISHRU CHINOY NEE NARGESH DORABJI TARAPORE
|
January 25, 1941 |
|
KIRPA SANKER WARRAH Vs. JANKI PRASAD LALLU
|
August 11, 1941 |
|
KISSINLAL KANKARIA Vs. PURSHOTTAMDAS HALWASIYA
|
March 25, 1941 |
|
KIZHAKKINIYAKATH KUNHI KOYAMUTTY NAHA HAJI Vs. VEERAN
|
December 4, 1941 |
|
KM K R KM KUPPAN CHETTIAR BY AGENT S KRISHNAMACHARIAR Vs. KALIAMMAL
|
March 24, 1941 |
|
KOLAPARATHI VENKATASUBBIAH Vs. MADALLAPALLI VENKATASUBBIAH
|
August 29, 1941 |
|
KONDA BOYAN Vs. PALANISWAMI GOUNDAN
|
January 21, 1941 |
|
KOODALLOR MANAKKAL NARAYANAN NAMBUDIRIPAD Vs. MACHUTHAN NAYAR (DIED)
|
March 20, 1941 |
|
KOOTHOOR CHERAPPAN Vs. TKSSSANKARA AIYAR AND SUBBAYYA AIYAR BY PARTNER SUBBAYYA AIYAR
|
March 5, 1941 |
|
KORI KOTRABASAVVA Vs. ARAGANJI VEERABHADRAPPA
|
December 8, 1941 |
|
KOTA NAGAYYA Vs. VANIPENTA VENKATAYYA
|
August 1, 1941 |
|
KOTI NAGABHUSHANAM Vs. CHUKKAPALLI VENKAYYA
|
February 26, 1941 |
|
KOTTIATH VEZHAYIL DEVAKI Vs. ARYAKANDI KUNHI KANNAN
|
February 13, 1941 |
|
KRISHNA K MUKHERJEE Vs. HARIPADA BHATTACHARJEE
|
June 18, 1941 |
|
KRISHNA PANDA Vs. JHORA CHODHURANI
|
December 11, 1941 |
|
KUESHWAR JHA Vs. UMA KANT JHA
|
October 30, 1941 |
|
KUMAR CHANDRA SINGH DUDHORIA Vs. MIDNAPORE ZEMINDARY CO LTD
|
December 18, 1941 |
|
KUMAR JOGENDRA NARAIN SINGH Vs. SOURENDRA NARAIN SINHA
|
April 30, 1941 |
|
KUNJA BEHARI MISRA Vs. BENDUDHAR PANDA
|
March 24, 1941 |
|
KUNJA BEHARI PAL Vs. RAI SATYENDRA NATH DAS BAHADUR
|
July 25, 1941 |
|
KUNJA BIHARI CHANDRA Vs. EMPEROR
|
August 20, 1941 |
|
KUNTAMUKKALA VENKATESWARA RAO Vs. SREE RAJA KUNDURU LAKSHMIKANTHARAO BAHADUR ZAMINDAR GARU
|
February 17, 1941 |
|
KUPPALA SUBBARAYUDU Vs. AMMANAMANCHI VENKATASUBBAMMA
|
August 27, 1941 |
|
KUPPUSWAMI NAIDU Vs. KUPPUSWAMI NAIDU
|
January 17, 1941 |
|
KURUVELLA SUBBA RAO Vs. KAVI SATYANARAYANAMURTHI
|
April 16, 1941 |
|
L BABU LAL Vs. BABU SATYA NARAIN PRASAD
|
August 12, 1941 |
|
L H SUGAR FACTORY Vs. MOTI
|
March 24, 1941 |
|
L MAN MOHAN DAS Vs. UINITED PROVINCES
|
August 6, 1941 |
|
L MURLI DHAR Vs. MAHABIR SINGH
|
July 25, 1941 |
|
L R RAMA AIYAR Vs. ASMADHAVA RAO
|
February 14, 1941 |
|
LACHUMAN SINGH Vs. EMPEROR
|
November 21, 1941 |
|
LAKHAN SINGH Vs. EMPEROR
|
August 13, 1941 |
|
LAKHMAN KURMI Vs. EMPEROR
|
May 6, 1941 |
|
LAL BAHADUR SINGH Vs. BISHWANATH PRASAD SINGH
|
November 17, 1941 |
|
LAL INDERJIT NATH SAHIDO Vs. MAHARAJA PRATAP UDAI NATH SAHIDO
|
August 11, 1941 |
|
LAL SINGH Vs. RAMNARAIN RAM
|
November 11, 1941 |
|
LALA RADHEY LAL Vs. NIRANJAN NATH
|
January 17, 1941 |
|
LALA RAM DAS Vs. NAWAB ATA HUSAIN
|
August 28, 1941 |
|
LALO MAHTO Vs. EMPEROR
|
May 20, 1941 |
|
LALOO KAHAR Vs. EMPEROR
|
November 12, 1941 |
|
LALTA PRASAD Vs. DWARKA PRASAD
|
April 23, 1941 |
|
LAND ACQUISITION OFFICER Vs. SVSUBBA RAO
|
March 4, 1941 |
|
LATILLA Vs. COMMISSIONERS OF INLAND REVENUE
|
December 16, 1941 |
|
LAXMANRAO GOVINDRAO DESHMUKH Vs. JAGANNATH TUKARAM JIJKAR
|
September 26, 1941 |
|
LAXMANRAO PRABHAKARHARE Vs. MADHO PRASAD S/O. KALYANDAS BANIA
|
December 5, 1941 |
|
LIGHT OF ASIA INSURANCE CO LTD AND GOVERNOR-GENERAL IN COUNCIL Vs. SAILENDRA NATH MITRA
|
December 1, 1941 |
|
M C A R C S CHOCKALINGA THEVAR FIRM REPRESENTED BY ONE OF THE PARTNERS, M C CHOCKALINGA THEVAR Vs. KASANKARAPPA NAICKER
|
December 9, 1941 |
|
M K MAHOMED IBRAHIM Vs. COMMISSIONER OF INCOME-TAX
|
November 25, 1941 |
|
M K MUHAMMAD IBRAHIM AND OTHERS Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
November 25, 1941 |
|
M KUPPUSWAMI MUDALIAR Vs. SPANNLAL SOWCAR
|
December 12, 1941 |
|
M M R M CHETTIAR FIRM Vs. S R M S L CHETTIAR FIRM
|
April 3, 1941 |
|
M MUNI REDDY Vs. MMUNI REDDY
|
January 31, 1941 |
|
M N M CHELLIAH PILLAI Vs. RAMIAH THEVAR ALIAS RAMALINGA THEVAR
|
August 8, 1941 |
|
M NOORUL HODA Vs. RAI NOHAR PRASAD VERMA
|
January 30, 1941 |
|
M RAMALINGA IYER Vs. TKJAYALAKSHMI
|
March 13, 1941 |
|
M RAMANATHAN CHETTIAR (MINOR) Vs. PRKMSUBRAMANIAM CHETTIAR
|
April 7, 1941 |
|
M RANGASWAMI NAICKER Vs. MRAJU NAICKER
|
August 29, 1941 |
|
M S AYYAR AND CO BY C R V DAS Vs. GSRINIVASALU NAIDU
|
April 24, 1941 |
|
M SUBBA RAO Vs. GOPINATH SAHU
|
March 26, 1941 |
|
M SYED RAFIQUAL RAHMAN Vs. MIR NAWAZIS HUSSAIN
|
September 23, 1941 |
|
M VARADARAJA PILLAI Vs. RUKMANI AMMAL
|
February 13, 1941 |
|
MA SI MUTHUVEERAN CHETTIAR Vs. MOTTAYAN CHETTIAR
|
September 17, 1941 |
|
MADAN THEATRES LTD Vs. RAMKISSEN KAPOOR
|
December 8, 1941 |
|
MADANLAL HAZARIMAL AGGARWAL Vs. SHREE RAMCHANDRA SWAMI DEOSTHAN RAMPAILI THROUGH TRUSTEES DAMODHAR BALAJI
|
October 1, 1941 |
|
MADAVARVILAGAM SRI VAITHINATHASWAMI DEVASTHANAM, SRIVILLUPUTHUR, THROUGH ITS EXECUTIVE OFFICER SUBRAMANIAM Vs. VANANTHARAMA AIYAR
|
November 7, 1941 |
|
MADDIMSETTI RAMAYYA Vs. LIQUIDATOR OF BOLLANKA CO-OPERATIVE CREDIT SOCIETY, CARE OF DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 14, 1941 |
|
MADDIPATLA NARAYANASWAMI Vs. EDALA NARAYYA
|
July 30, 1941 |
|
MADHO PRASAD SINGH Vs. MUKUTDHARI SINGH
|
January 28, 1941 |
|
MADRAS AND SOUTHERN MAHARATTA RAILWAY COMPANY LIMITED, BY ITS AGENT Vs. MUNICIPAL COUNCIL, BEZWADA BY ITS CHAIRMAN
|
January 29, 1941 |
|
MADURA MILLS COMPANY, LIMITED THROUGH ITS MANAGERS, A AND F HARVEY Vs. MADURA SRI MEENAKSHI SUNDARESWARAL, ETC, DEVASTHANAM, REPRESENTED BY ITS EXECUTIVE OFFICER, MRRSNAYUDU
|
December 2, 1941 |
|
MADURA MUNICIPALITY THROUGH ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. KNATARAJA PILLAI
|
March 3, 1941 |
|
MAHADEBRAM Vs. JAGANNATH MAHAPRABHU OF DAKHIN PARSWA MATH THROUGH MARFATDAR
|
December 2, 1941 |
|
MAHADEO AMBADAS AMRAOTKAR Vs. TRIMBAK KASHINATH PATIL AND ANOTHER
|
September 24, 1941 |
|
MAHAMMAD ABDUL WAHED Vs. PROVINCE OF BENGAL
|
February 26, 1941 |
|
MAHANT GOSWAMI KRISHNADEVANAND RAMJI Vs. MAHANT KAPILDEO RAMJI
|
October 17, 1941 |
|
MAHANT SOM GIRI Vs. MAHANT RAM RATAN GIRI
|
August 26, 1941 |
|
MAHANTH HARNANDAN GIR Vs. BAWAN SINGH
|
June 5, 1941 |
|
MAHARAJA BAHADUR RAM RAN BIJAY PRASAD SINGH Vs. BALESWAR OJHA
|
August 19, 1941 |
|
MAHARAJA BAHADUR RAM RANBIJAY PRASAD SINGH Vs. INDARDEO SAHAI
|
October 31, 1941 |
|
MAHARAJA BAHADUR RAM RANBIJAYA PRASAD SINGH Vs. AMI TEWARY
|
October 31, 1941 |
|
MAHARAJA BAHADUR RAM RANBIJAYA PRASAD SINGH Vs. SAKALPAT TEWARY
|
August 22, 1941 |
|
MAHARAJA BAHADUR RAMRANBIJAYA PD SINGH Vs. NAUBAT RAI
|
December 5, 1941 |
|
MAHARAJA BAHADUR SIR PRADYAT KUMARA TAGORE Vs. BABU JYOTISH CHANDRA DAS GUPTA
|
April 29, 1941 |
|
MAHARAJA SRISH CHANDRA NANDI BY MANAGER KASIMBAZAR RAJ WARDS ESTATE Vs. KALA CHAND ROY
|
November 19, 1941 |
|
MAHARAJADHIRAJ SIR KAMESHWAR SINGH BAHADUR Vs. KULESHWAR SINGH
|
December 17, 1941 |
|
MAHESH CHANDRA BAYAN Vs. MANINDRA NATH DAS
|
January 24, 1941 |
|
MAHTAB SINGH Vs. EMPEROR
|
June 6, 1941 |
|
MAKHAN MAL RAM CHAND Vs. COMMISSIONER OF INCOME TAX, PUNJAB
|
March 18, 1941 |
|
MALABAR DISTRICT BOARD, THROUGH COLLECTOR AS SPECIAL OFFICER OF THE MALABAR DISTRICT BOARD Vs. UNITED MOTOR (COIMBATORE) LTD, BY MANAGING AGENT, GDORAISWAMI NAIDU
|
December 3, 1941 |
|
MALABAR DISTRICT BOARD, THROUGH THE COLLECTOR OF MALABAR Vs. UNITED MOTOR (COIMBATORE), LTDBY MANAGING AGENT GDORAISWAMI NAIDU
|
December 3, 1941 |
|
MALATI DUTT Vs. SURENDRA NATH DUTT
|
May 22, 1941 |
|
MANAGER, NATOR RAJ WARD S ESTATE Vs. ON DEATH OF SABER SARDAR HIS HEIRS AND LEGAL REPRESENTATIVES GEDA BEWA
|
July 8, 1941 |
|
MANAL KRISHNA NAYAK AND SONS, BY PARTNERS, M VENKATARAYA NAYAK Vs. SOUTH INDIAN RAILWAY COMPANY LIMITED, BY ITS AGENT AT TRICHINOPOLY
|
August 12, 1941 |
|
MANBUVAL HASANATH HAMEDIA MADRASA SCHOOL, BY ITS TRUSTEE, S MUHAMMAD SHERIFF SAHIB Vs. MUNICIPAL COUNCIL
|
July 16, 1941 |
|
MANBUVAL HASANATH HAMEDIA MADRASA SCHOOL, REPRESENTED BY ITS TRUSTEE, S MUHAMMAD SHERIFF SAHIB Vs. MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER
|
July 16, 1941 |
|
MANDI MIA Vs. SEKANDER MEA
|
February 3, 1941 |
|
MANGAL SINGH Vs. EMPEROR
|
March 25, 1941 |
|
MANGINEDDI VARADIAH CHETTY Vs. PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF CHITTOOR
|
August 19, 1941 |
|
MANGNIRAM BANGOR CO , Vs. RE
|
February 19, 1941 |
|
MANICKAM Vs. DISTRICT BOARD, REPRESENTED BY ITS PRESIDENT
|
August 18, 1941 |
|
MANIK CHANDRA SADHU KHAN Vs. GOUR KRISHNA PRAMANIK
|
March 19, 1941 |
|
MANIK GAZI Vs. EMPEROR
|
March 26, 1941 |
|
MANIKKAM CHETTIAR Vs. KRISHNAPPA CHETTIAR
|
September 4, 1941 |
|
MANMATHA NATH MUKHERJEE Vs. ANANGA KUMAR MUKHERJEE
|
May 21, 1941 |
|
MANYAM KRISHNA RAO Vs. OFFICIAL RECEIVER
|
September 8, 1941 |
|
MARIASOOSAI Vs. AROKKIAM
|
November 14, 1941 |
|
MARTI SATYANARAYANA Vs. GUJAVARTI ANJAREDDI
|
March 12, 1941 |
|
MARUTI BANSI TELI Vs. G. V. NANJAPPA CHETTY
|
April 2, 1941 |
|
MASRAB KHAN Vs. DEBNATH MALI ALIAS ABHU MALI
|
August 11, 1941 |
|
MATHRUKOVIL KIZHAKKAPPAT MATATHIL RAMALINGA AIYAR Vs. THAVANUR MATATHIL KRISHNA PATTAR S SON SWAMINATHA AIYAR
|
March 26, 1941 |
|
MAUNG SIN Vs. MAUNG BYAUNG
|
April 3, 1941 |
|
MAYADHAR SWAIN Vs. NETRANANDA MAHANTY
|
April 22, 1941 |
|
MEER SINGH Vs. EMPEROR
|
May 8, 1941 |
|
MEGHRAJ Vs. SRI DIGAMBAR JAIN MANDIR
|
March 21, 1941 |
|
MEGHRAJ GOLAB CHAND, FIRM Vs. CHANDRA KAMAL BHUIYAN
|
March 31, 1941 |
|
MEGHU CHAMAR Vs. EMPEROR
|
August 28, 1941 |
|
MERLA RAMANNA Vs. CHELIKANI JAGANNADHA RAO
|
March 18, 1941 |
|
MICHEL HABIB RAJI AYOUB Vs. SHEIKH SULEIMAN EL TAJI EL FAROUQUI
|
March 11, 1941 |
|
MIDNAPORE ZAMINDARI CO LTD Vs. CHINTAMONI MANDAL
|
July 29, 1941 |
|
MINOR NAGARAJAN REPRESENTED BY HIS ADOPTIVE MOTHER AND GUARDIAN INDRA BAI AMMAL Vs. PTKRISHNA AIYAR ALIAS KRISHNA RAO
|
April 3, 1941 |
|
MINOR RAMANATHAN CHETTIAR BY NEXT FRIEND CHIDAMBARAM CHETTIAR Vs. MUTHURAMAN NAIDU
|
July 31, 1941 |
|
MINOR SHANMUGHAM CHETTIAR THROUGH GUARDIAN SHANMUGHAM CHETTIAR Vs. NMRAYALOO AIYAR NAGASWAMI AIYAR AND COMPANY
|
March 25, 1941 |
|
MIR GHULAM HUSSAIN SAHIB Vs. AYESHA BIBI
|
February 18, 1941 |
|
MIRZA HIDAYAT BEG Vs. SETH BEHARI LAL
|
January 28, 1941 |
|
MODERN AUTOMOBILES BY ITS PROPRIETOR R G PATEL Vs. TRAVANCORE NATIONAL AND QUILON BANK LTDBY ITS OFFICIAL LIQUIDATORS
|
December 16, 1941 |
|
MOHAMAD ARIF Vs. EMPEROR
|
January 3, 1941 |
|
MOHAMMAD MOHTASHIM Vs. JOTI PRASAD
|
January 17, 1941 |
|
MOHAMMAD SHAKIR Vs. KALKA PRASAD
|
May 2, 1941 |
|
MOHAMMAD YUSUF Vs. AZIM-UDDIN
|
March 11, 1941 |
|
MOHAN LAL MAHTO Vs. SHIBDHARI CHAUBE
|
August 22, 1941 |
|
MOHINI MOHAN ROY CHOWDHURY Vs. RAI ASHUTOSH GHOSE BAHADUR
|
August 19, 1941 |
|
MOHINI RANJAN BHATTACHARJYA Vs. SURENDRA CHANDRA GHOSAL
|
July 10, 1941 |
|
MOINUDDIN Vs. SHEOGOBIND SAHU
|
April 22, 1941 |
|
MONOHAR KAIBARTA Vs. JAGADISH CHANDRA BANERJEE
|
December 12, 1941 |
|
MOONGAN Vs. MIR ROSHAN ALI SAHIB
|
August 21, 1941 |
|
MOTILAL CHHAJULAL Vs. GIRIDHARILAL RAMESHWARLAL
|
July 24, 1941 |
|
MOZAM SHAIKH Vs. ANNADA PRASAD BHADRA
|
December 16, 1941 |
|
MR MITTINTI NARASIMHAMURTI Vs. PANDIRI SATYANANDAM (JUDGMENT-DEBTOR)
|
March 14, 1941 |
|
MRITUNJOY ROY Vs. NETAI CHAND DUTT
|
July 14, 1941 |
|
MRS RAJI BAI AMMAL, GUARDIAN AND MOTHER OF MINOR DICKSON CHANDRABASAN Vs. MDNATHAR SAHIB
|
August 27, 1941 |
|
MRS SWARNAM ISWARIAH Vs. KMSRMKANNAPPA CHETTY
|
February 27, 1941 |
|
MT BIBI KANIZ AYESHA Vs. MOJIBUL HASSAN KHAN
|
May 2, 1941 |
|
MT BIBI RAM PIARAI Vs. DAYA SHANKER
|
January 20, 1941 |
|
MT BIBI SAFIA Vs. SAHDEO SINGH
|
September 9, 1941 |
|
MT DIRJI Vs. SMTGOALIN
|
September 17, 1941 |
|
MT JAGPATI KUER Vs. SUKHDEO PRASAD
|
March 19, 1941 |
|
MT JAINATUN NISSA BIBI Vs. MTIDRAKUN NISSA
|
February 14, 1941 |
|
MT JANAKDULARI KUER Vs. MEGHAN TELI
|
December 1, 1941 |
|
MT MAJIDUNNISA BIBI Vs. BABU PURAN CHANDER ROY, OFFICIAL RECEIVER
|
April 30, 1941 |
|
MT MOHRI KUNWAR Vs. BKESHRI CHANDRA
|
March 26, 1941 |
|
MT RAMNANDI KUER Vs. RUP NARAIN SINGH
|
December 16, 1941 |
|
MT TETAR KUAR Vs. CHHOTU DAS
|
July 23, 1941 |
|
MT. FARDOSJAHAN BEGUM W/O. SYED ALAY RASUL AND OTHERS Vs. KAZI SHAFIDDIN S/O. KAZI SHUJATALI MUSALMAN AND OTHERS
|
September 2, 1941 |
|
MT. PHUTTIBAI W/O. HEMCHAND PARWAR BANI Vs. DEO PARASNATH CHOTA MANDIR AT DAMOH
|
August 29, 1941 |
|
MT. SUKHARANIABAI Vs. LAXMIKANTRAO GANATRAO AND OTHERS
|
September 11, 1941 |
|
MUHAMMAD NAWAZ ALIAS NAZU Vs. EMPEROR
|
July 16, 1941 |
|
MUHAMMAD SHAFI Vs. EMPEROR
|
June 11, 1941 |
|
MUNAR PANDEY Vs. EMPEROR
|
August 18, 1941 |
|
MUNDLA GANGI REDDI Vs. GOLLA NARASIMHA REDDI
|
July 17, 1941 |
|
MUNI LAL AGARWAL Vs. BALBHADAR PROSHAD
|
November 13, 1941 |
|
MUNIAPPA MUDALIAR ALIAS MUNISWAMI MUDALIAR Vs. KUPPUSWAMI MUDALIAR
|
July 16, 1941 |
|
MURLIDHAR Vs. GORAKH RAM SADHO RAM
|
July 31, 1941 |
|
MURLIDHAR S/O. JHABOOLAL KAYASTHA Vs. HAZARILAL S/O. KANCHHEDI BANIYA
|
October 7, 1941 |
|
MURTI PARASNATHJI THROUGH SARBARAKAR SINGHAI MOTILAL AND ANOTHER Vs. GULABCHAND S/O. MITHULAL JAIN AND OTHERS
|
November 11, 1941 |
|
MUTHA VENKATESWARLU Vs. KOTHA VENKATRAJU
|
February 13, 1941 |
|
MUTHILAKATH KRISHNA MENON Vs. CHATHANKANDATH CHAMUNNI S SON KUNJANDI
|
July 16, 1941 |
|
MUTHUKUMARU MANIAKARAR Vs. PETHIA MANIAKARAR
|
September 19, 1941 |
|
MUTHUSAMIA PILLAI Vs. RSASANKARA AIYAR
|
February 18, 1941 |
|
MUTTAPUKUNTLA CHINNAPAREDDI Vs. MASINENI VENKATARAMANAPPA
|
September 9, 1941 |
|
MUTTATHIL KUPPU AMMA S DAUGHTER AMMALU AMMA Vs. MUTTATHIL MAMMA AMMA S SON VASU MENON
|
November 17, 1941 |
|
N KUNJITHAPATHAM PILLAI Vs. SARASWATHI AMMAL
|
March 10, 1941 |
|
N M V VELLAYAPPA CHETTIAR Vs. ALAGAPPA CHETTIAR
|
July 4, 1941 |
|
N N BOSE Vs. MANAGER, KEDAR NATH JUTE MANUFACTURING CO LTD
|
April 22, 1941 |
|
N P L EGAPPA CHETTIAR Vs. EMSVLRAMANATHAN CHETTIAR
|
December 8, 1941 |
|
N V RANGANANDHAM Vs. MPONNACHARAMMA
|
March 26, 1941 |
|
NABAKUMAR SINGH DHUDHURIA Vs. MAHARAJA JOGINDRA NATH ROY
|
August 12, 1941 |
|
NABENDRA NATH BASAK Vs. SHASABINDOO NATH BASAK
|
April 30, 1941 |
|
NADIMINTI SATYANARAYANAMURTHI Vs. MALLURI PAPAYYA
|
January 31, 1941 |
|
NAGENDRA CHANDRA LAHIRI Vs. MOULVI MUHAMMAD ABDUS SOBHAN SAHEB
|
July 10, 1941 |
|
NAGORE DURGA REPRESENTED BY ITS MANAGING TRUSTEES S SULTAN KALIBA SAHIB Vs. CHATRAM MANAGER KANNU PILLAI
|
August 14, 1941 |
|
NAIMUDDI Vs. EMPEROR
|
November 17, 1941 |
|
NAINA MUHAMMAD ROWTHER Vs. PERIAPPA ROWTHER ALIAS MUHAMMAD ABDUL KHADIR ROWTHER
|
March 24, 1941 |
|
NAINAMALAI GOUNDAN Vs. RAMASWAMI GOUNDAN
|
August 13, 1941 |
|
NALINI KANTA MAITY Vs. BROJO MOHAN PATRA
|
February 4, 1941 |
|
NALLAPPA GOUNDAN Vs. CHINNAMMAL
|
September 2, 1941 |
|
NAMBERUMAL NAIDU Vs. MUTHUKALATHI MUDALI
|
September 23, 1941 |
|
NAMBURI SUBBAYYA Vs. GHAGANTI CHANDRAYYA (DECEASED)
|
April 18, 1941 |
|
NANDKISHORE AND OTHERS Vs. DAMODAR BALAJI
|
August 14, 1941 |
|
NANDURI VENKATASUBBA ROW Vs. DRTAYLOR STANLEY PHILIP, MRCS (ENG) LRCP(LOND)
|
August 22, 1941 |
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NANHOO NYADER AND OTHERS Vs. SETH ZILLIMUL MISHRILAL AGARWAL
|
February 12, 1941 |
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NARAINDAS BHADURI Vs. SATYANARAIN BHADURI
|
May 28, 1941 |
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NARAYANA VENKATACHALAMIAH Vs. PUTIKA VENKATIAH
|
August 14, 1941 |
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NARESH CHANDRA DAS Vs. EMPEROR
|
August 28, 1941 |
|
NARIKKAL CHATHAN OF MUTHUVANNACHA AMSOM AND DESOM Vs. VEETHIYOTTILLATH KESAVAN NAMBOODIRI KARNAVAN AND MANAGER OF HIS ILLOM OF MUTHUVANNACHA AMSOM AND DESOM
|
July 31, 1941 |
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NASIR KHAN Vs. EMPEROR
|
March 24, 1941 |
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NATABAR SASMAL Vs. KRISHNA CHANDRA BERA
|
August 1, 1941 |
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NATARAJA MUDALIAR Vs. DEVANAI AMMAL
|
February 27, 1941 |
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NATESA NAICKER Vs. SAMBANDA CHETTIAR
|
July 21, 1941 |
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NATHUSA PASUSA LAD Vs. MUNIR KHAN S/O. JIWAN KHAN
|
September 2, 1941 |
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NAVAJIBAN INSURANCE CO LTD Vs. SUPERINTENDENT OF INSURANCE, GOVERNMENT OF INDIA, DEPARTMENT OF COMMERCE
|
August 27, 1941 |
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NAWAB SYED MAHAMMAD HASHIM ALI KHAN Vs. IFFAT ARA HAMIDI BEGUM
|
May 20, 1941 |
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NAZAR MOHAMMAD KHAN Vs. JOBROWNE
|
August 4, 1941 |
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NEHAL KHAN Vs. FELU DOME
|
March 28, 1941 |
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NEMASAO LAXMAN WANI Vs. MADHORAO GANESH DESHPANDE
|
March 14, 1941 |
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NEW STANDARD BANK LTD Vs. MUNSUR ALI KAZI
|
February 20, 1941 |
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NEW STANDARD BANK LTD BY B K DUTTA, MANAGING DIRECTOR Vs. PROBODH CHANDRA CHAKRAVARTY
|
May 1, 1941 |
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NIMBAR ALIAS LIMBAR KHAN Vs. TURAB ULLA
|
November 20, 1941 |
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NIRMAL CHANDRA BANERJEE Vs. JYOTI PROSAD BANDOPADHYA
|
March 12, 1941 |
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NISAR MOHAMMAD KHAN Vs. TAUQUIR AHMAD
|
April 23, 1941 |
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NOOR JEHAN BEGUM Vs. EUGENE TISCENKO
|
December 19, 1941 |
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NOOR JEHAN BEGUM Vs. EUGENE TISCENKO
|
January 3, 1941 |
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NOOR MOHAMAD Vs. SONU MISTRI
|
January 20, 1941 |
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NOOR MOHAMMAD Vs. ABDUL FATEH
|
March 17, 1941 |
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NUR HOSSEIN SERANG Vs. TAMIJUDDIN
|
February 27, 1941 |
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NUT BEHARI DAS Vs. MAHAMMAD ALI
|
February 20, 1941 |
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O M P L PALANIAPPA CHETTIAR Vs. NVENNNACHIAPPA CHETTIAR ALIAS ANNAMALAI CHETTIAR
|
March 26, 1941 |
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O V FORBES Vs. VGPETERSON
|
January 15, 1941 |
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OFFICIAL ASSIGNEE OF MADRAS Vs. EVD SILVA
|
September 3, 1941 |
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OFFICIAL RECEIVER Vs. TADI VEEREDDI
|
February 17, 1941 |
|
OFFICIAL RECEIVER Vs. SAIT LALCHAND KHUSHALCHAND FIRM
|
November 17, 1941 |
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OFFICIAL TRUSTEE OF BENGAL, RECEIVER TO ESTATE OF RAI ISHAN CHANDRA MITRA BAHADUR Vs. BIJOY CHAND MAHATAB, MAHARAJADHIRAJ OF BURDWAN
|
May 16, 1941 |
|
OLGA HALL Vs. KINGSTON AND SAINT ANDREW CORPORATION
|
February 10, 1941 |
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OORAKARAI SEETHARAMA CHETTIAR Vs. SHEIK ABDUL RAHIMAN SAHIB
|
February 27, 1941 |
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OYYAPPA KONE Vs. CHIDAMBARAM CHETTIAR, PRESIDENT, VALLALAPPATTI PANCHAYAT COURT
|
March 25, 1941 |
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P C LAL CHOUDHURY Vs. BILTO MAHTO
|
April 1, 1941 |
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P L P DEVARAYAN CHETTIAR Vs. SPSUBRAMANIA IYER
|
February 20, 1941 |
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P T KRISHNASWAMI AYYANGAR Vs. CHEVULA KAMALAMMA
|
June 23, 1941 |
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P VENUGOPALA PILLAI Vs. THIRUGNANAVALLI AMMAL
|
August 6, 1941 |
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PABNA DISTRICT BOARD Vs. RANJIT CHANDRA LAHIRI
|
July 30, 1941 |
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PACHIGOLA SATYANARAYANAMURTHI (DIED) Vs. KARATAM SATHIRAJU
|
December 16, 1941 |
|
PAKSHI RAMASWAMI CHETTIAR Vs. KESAVAN CHETTIAR
|
April 21, 1941 |
|
PALANI KANGAYA GOUNDER ALIAS PALANISWAMI GOUNDER Vs. MUTHUSWAMI GOUNDER ALIAS AVANASHI GOUNDER
|
March 14, 1941 |
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PALERU PAPAIAH (DIED) Vs. CHEBROLU RAMAPUNNIAH
|
February 12, 1941 |
|
PANCHANAN GHOSH Vs. KUMAR SARAT KUMAR ROY
|
January 31, 1941 |
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PANCHU SWAIN Vs. EMPEROR
|
August 18, 1941 |
|
PANDARA SANNADHI, TIRUVANNAMALAI ADHINAM BY TRUSTEE SRIDEIVASIGAMANI PONNAMBALA DESIGAR Vs. CORPORATION OF MADRAS
|
May 2, 1941 |
|
PANDEY PARASNATH RAI Vs. MUNICIPAL CORPORATION
|
March 20, 1941 |
|
PANDIT RAM KUMAR MISSIR Vs. PANDIT RAM NATH MISSIR
|
November 21, 1941 |
|
PANTHANAM ALIAS ALAGIANAYAKATHAMMAL Vs. PRMKMUHAMMAD ABDUL RAHIMAN MARAKAYAR, TRUSTEE AND LANDLORD OF PUTHUR VILLAGE
|
August 14, 1941 |
|
PARAMANAND DOSS CHOTA DOSS AND SONS, A FIRM OF MERCHANTS Vs. NANNULAL KANJI
|
September 25, 1941 |
|
PARAMBATH KANARAN Vs. CRVASUDEVAN
|
February 10, 1941 |
|
PARAN MUNDA Vs. SANTOSH MAHTO
|
December 2, 1941 |
|
PARBHOO Vs. EMPEROR
|
September 16, 1941 |
|
PARMANANDA PRUSTY Vs. INDRAMANI MAHANTY
|
December 5, 1941 |
|
PARSU VITHOBA PATIL Vs. BALAJI VISHWANATHRAO RANGARI
|
October 30, 1941 |
|
PASUMARTHI VENKATESWARA RAO, MINOR BY NEXT FRIEND ANDGRAND-FATHER VENKATARATNAM Vs. PASUMARTHI VENKATANARAYANA
|
September 5, 1941 |
|
PATTU ACHI Vs. VRAJAGOPALA PILLAI (PLAINTIFF)
|
March 6, 1941 |
|
PERIA NEGAMAM SRI LAKSHMI VILASA DRAVIYA SAGAYA NIDHI LIMITED BY SECRETARY P B SUBRAMANIA CHETTIAR Vs. VARALAKSHMI AMMAL
|
August 29, 1941 |
|
PETHURAJU KONE Vs. THENIRKULAM MUTHUSWAMI AIYAR
|
August 5, 1941 |
|
POKHAN GORAIN Vs. BENGALI GORAIN
|
July 30, 1941 |
|
POLAVARAPU LINGAYYA (DIED) Vs. VUPUTURI PUNNAYYA
|
November 10, 1941 |
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PONNADA MALLAYYA Vs. PONNADA JAGANNADHAMMA
|
August 18, 1941 |
|
PONNAMBALA THEVAR Vs. RAMASWAMY IYER
|
January 10, 1941 |
|
PORT ROYAL PULP AND PAPER CO LTD Vs. ROYAL BANK OF CANADA
|
July 30, 1941 |
|
POTHAPU TIMMA REDDI Vs. KONDALU RAMI REDDI
|
January 23, 1941 |
|
POTLURI RANGAYYA Vs. VALLABHANENI RAMAYYA
|
July 24, 1941 |
|
PRABHULAL MADHAVLAL DESAI Vs. JESHING BHAI BALA BHAI AND SONS
|
August 20, 1941 |
|
PRAFULLA KUMAR KHARA Vs. EMPEROR
|
December 11, 1941 |
|
PRAN KRISHNA MUKHERJEE Vs. JNANANDA (JNANANANDA) ROY
|
May 5, 1941 |
|
PRASAD GARERI Vs. MTKESARI
|
January 3, 1941 |
|
PREMJI TULSIDAS SAIT Vs. PSSETHURAMASWAMI AIYAR
|
January 24, 1941 |
|
PRESIDENT, PANCHAYAT BOARD Vs. BOMMALA KOTAYYA
|
August 19, 1941 |
|
PRIYA NATH ROY Vs. SRIDHAR CHANDRA ROY
|
June 4, 1941 |
|
PROBODH MOHAN GOSWAMI Vs. LALIT MOHAN DEY
|
August 8, 1941 |
|
PROMODE KUMAR ROY Vs. BENOY KRISHNA CHAKRAVARTY
|
March 5, 1941 |
|
PROMODE KUMAR ROY Vs. TINCOWRIE DEY
|
July 22, 1941 |
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PROMODE NATH SINHA ROY Vs. SMRASESHWARI DASSI
|
May 27, 1941 |
|
PROMODE NATH SINHA ROY Vs. SMTRASESHWARI DASSI W/O DEB NARAYAN PAIN
|
August 27, 1941 |
|
PROVINCE OF BENGAL Vs. RAMLAL OSWAL
|
November 17, 1941 |
|
PROVINCE OF BIHAR Vs. MAHARAJA PRATAP UDAI NATH SAHI DEO OF RATUGARH AND ANOTHER
|
April 17, 1941 |
|
PROVINCE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR Vs. BODDU PAIDANNA AND SONS, REPRESENTED BY BODDU SEETHARAMASWAMI
|
September 5, 1941 |
|
PROVINCE OF ORISSA Vs. DIBYASINGH NAND
|
February 12, 1941 |
|
PT SHIVA SHANKAR LAL SHARMA Vs. RAMJI LAL
|
February 12, 1941 |
|
PUBLIC PROSECUTOR Vs. JEVAN
|
April 29, 1941 |
|
PUBLIC PROSECUTOR Vs. GOPALAKRISHNAN PILLAI
|
September 11, 1941 |
|
PUBLIC PROSECUTOR Vs. LINGA BALIJA DEVAMMA
|
December 4, 1941 |
|
PUBLIC PROSECUTOR Vs. KBKALKURA
|
December 19, 1941 |
|
PUBLIC PROSECUTOR Vs. COIMBATORE NATIONAL BANK LTDREPRESENTED BY ITS MANAGING DIRECTOR, BNANJUNDA GOUNDER
|
November 26, 1941 |
|
PUBLIC PROSECUTOR Vs. NAGAPPAN SERVAI
|
March 12, 1941 |
|
PUBLIC PROSECUTOR Vs. BVALURY COMPANY, REPRESENTED BY AVRAGHAVARAJU, DIRECTOR
|
August 14, 1941 |
|
PUBLIC PROSECUTOR Vs. SPAPPANNA
|
November 14, 1941 |
|
PUBLIC PROSECUTOR Vs. RAMANATHAM PILLAI
|
February 6, 1941 |
|
PUBLIC PROSECUTOR Vs. KARUPPANA KONE
|
January 23, 1941 |
|
PUBLIC PROSECUTOR Vs. CHINNALATCHUMANA NAIDU
|
December 12, 1941 |
|
PUBLIC PROSECUTOR Vs. POONGAVANA GOUNDAN
|
November 26, 1941 |
|
PUNJAB NATIONAL BANK LTD Vs. VISHWA NATH KHANNA
|
September 9, 1941 |
|
PUNYA RAULO Vs. KHETRA GAUDA
|
March 27, 1941 |
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R D K VENKATALINGAMA NAYANIM BAHADUR VARU Vs. RAJA INUGANTI RAJAGOPALA VENKATA NARASIMHA NAYANIM GARU
|
December 18, 1941 |
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RABINDRA NATH CHAKRAVARTY Vs. GIRINDRA MOHAN BHADURI
|
January 6, 1941 |
|
RADHA CHARAN SAHA Vs. SREE SREE ISWAR JOYKALI BIGRAHA REPRESENTED BYSHEBAITS MUKUNDA KUMAR CHOUDHURY
|
August 11, 1941 |
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RADHA KISHEN Vs. IKRAM-UDDIN
|
February 26, 1941 |
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RADHAMONI DEVI Vs. GOBIND CHANDAR DAS
|
February 28, 1941 |
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RAGHUNANDAN SAHAI Vs. JAIGOBIND SAHAY
|
May 6, 1941 |
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RAI ANATH NATH BOSE Vs. MAHARAJA SRIS CHANDRA NANDY
|
March 5, 1941 |
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RAI BAGESHWARI PRASAD Vs. TULSI GARAIN
|
April 2, 1941 |
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RAI MANMATHA NATH BOSE Vs. SMRENULA BOSE
|
June 25, 1941 |
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RAI SAHEB KUMUDNATH DAS, ON DEATH HIS LEGAL REPRESENTATIVES, PROVABATIDEBI Vs. PROTAP CHANDRA MAZUMDAR
|
July 3, 1941 |
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RAI SHYAM BAHADUR Vs. RAMESHWAR PRASAD ROHATGI
|
October 29, 1941 |
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RAJ KUMARI BAISHNABI D/O CHANDRA NATH PARAMANICK Vs. MIRJA SAMSUDDIN
|
December 18, 1941 |
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RAJ KUMARI PRAFULLA NALINI DASSI Vs. NRISHINGHA KUMARI DASI
|
August 8, 1941 |
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RAJ MOHAN SAHA Vs. JOGENDRA NATH SARKAR
|
August 11, 1941 |
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RAJA BRAJASUNDER DEB Vs. RAJA RAJENDRA NARAYAN BHANJ DEO
|
March 5, 1941 |
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RAJA JAGDISH CHANDRA DEO DHABAL DEB Vs. RAI PADA DHAL
|
March 18, 1941 |
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RAJA KAMALA RANJAN ROY Vs. BEPIN BEHARI SADKHAN
|
February 28, 1941 |
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RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU Vs. RAJARAJESWARA RAO
|
October 16, 1941 |
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RAJAH MAHADEVA ROYAL Y B Vs. RAJAH VEERABASAVA CHIKKA ROYAL
|
May 2, 1941 |
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RAJAH V RAJESWARA RAO GARU Vs. CHINTAPATLA VENKATA RAYANIM GARU
|
July 16, 1941 |
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RAJARAM SINGH Vs. KESHARI RAI
|
December 4, 1941 |
|
RAJESHWAR PRASAD SINHA Vs. CHUNILAL DARUKA
|
November 12, 1941 |
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RAJJAB ALI KHAN Vs. BHUPATISH CHANDRA ROY CHUDHURY
|
May 16, 1941 |
|
RAM CHANDRA BANERJEE Vs. BAIDYANATH ROY CHAUDHURY
|
December 18, 1941 |
|
RAM CHARIT BHAKAT Vs. TETARI KUMARI KUOR OF NITHPUR
|
June 17, 1941 |
|
RAM DAYAL Vs. BHAGWAN DAS
|
April 2, 1941 |
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RAM DEYAL KAHAR Vs. EMPEROR
|
November 12, 1941 |
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RAM KIRPAL CHOUDHURY Vs. BALESWAR CHOUDHURY
|
January 2, 1941 |
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RAM KISHORE Vs. YASHPAL KUNWAR
|
February 12, 1941 |
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RAM LAGAN SINGH Vs. RAM BILOCHAN SINGH
|
March 4, 1941 |
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RAM NATH SINGH Vs. MTDHANWANTI KUAR
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September 24, 1941 |
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RAMA KANT Vs. SHRIMATI BI CHANDRA KRIN
|
April 17, 1941 |
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RAMACHANDRA AIYAR (DECEASED) Vs. RANGANAYAKI AMMAL
|
January 16, 1941 |
|
RAMAN CHANDRA BANDOPADHYA Vs. KEDAR NATH BANDOPADHAYA CHOWDHURY
|
January 14, 1941 |
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RAMAN NAYAR Vs. KESAVAN EMBRANDIRI
|
April 3, 1941 |
|
RAMANI MOHAN BHATTACHARJEE Vs. SURJYA KUMAR DHAR
|
December 7, 1941 |
|
RAMASWAMI REDDIAR Vs. OFFICIAL RECEIVER OF SOUTH ARCOT
|
April 4, 1941 |
|
RAMASWAMI UDAYAR Vs. SEVU RAMA ARU RAMANATHAN CHETTIAR
|
May 1, 1941 |
|
RAMAUTAR SAO Vs. RAM GOBIND SAO
|
March 6, 1941 |
|
RAMDAHIN LOHAR Vs. RAMDHANI MAHTO
|
December 8, 1941 |
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RAMDAS SAHU Vs. KAPIL SAHU
|
July 28, 1941 |
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RAMDEO SINGH Vs. EMPEROR
|
December 12, 1941 |
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RAMDHANI GOPE Vs. JAGESHER MAHTO
|
May 13, 1941 |
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RAMDIN SINGH Vs. RAMPARICHAN SINGH
|
May 2, 1941 |
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RAMENDRA NARAYAN ROY Vs. SMTBIBHABATI DEBI
|
July 16, 1941 |
|
RAMESHWAR RAI Vs. HARAKH LAL SAHU
|
May 2, 1941 |
|
RAMESHWARI PASI Vs. EMPEROR
|
December 8, 1941 |
|
RAMGOBIND SAHU Vs. MOSO DHOBI
|
February 11, 1941 |
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RAMLAKHAN DHOBI Vs. RACHHEYA KALWAR
|
January 28, 1941 |
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RAMLAKHAN PANDEY Vs. TRIBENI DAS
|
January 27, 1941 |
|
RAMPAL SINGH Vs. MANSUKH RAI KHEMKA
|
January 15, 1941 |
|
RAMPRATAP MARWARI Vs. LACHMAN MISTRY
|
May 7, 1941 |
|
RAMPROSAD LOHIA Vs. MPPATEL
|
March 10, 1941 |
|
RAMRACHYA SINGH Vs. SINGESHWAR RAI
|
July 11, 1941 |
|
RAMSAKAL SINGH Vs. EMPEROR
|
September 5, 1941 |
|
RAMSANKAR BANDOPADAYA Vs. KHUDIRAM DUTT
|
November 11, 1941 |
|
RAMSEWAK KURMI Vs. SRI THAKURJI MAHARAJ
|
August 22, 1941 |
|
RAMSUMIRAN PANDE Vs. EMPEROR
|
November 10, 1941 |
|
RANGASWAMI AIYANGAR Vs. SIVAPRAKASAM PILLAI
|
September 19, 1941 |
|
RANGASWAMI GOUNDAR Vs. OFFICIAL RECEIVER
|
December 19, 1941 |
|
RANGASWAMI NADAR Vs. MINOR PITCHAIMANI NADAR BY NEXT FRIEND AKPCHINNA NADAR
|
January 24, 1941 |
|
RANI BHUWNESHWAR KUER Vs. RAJKUMAR RAGHUBANSMANI PRASAD NARAIN SINGH
|
June 6, 1941 |
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RAO SAHEB SEDIMBI HANUNIANTHA ROW Vs. NIDUMOLU SEETARAMAYYA
|
November 19, 1941 |
|
RAO SAHIB V SUBBAYYA Vs. CTMACHAYYA
|
May 1, 1941 |
|
RASHID ALLIDINA Vs. JIWANDAS KHEMJI
|
November 3, 1941 |
|
RATI RAM Vs. NIADER MAL
|
January 21, 1941 |
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RATNAVELU PILLAI Vs. VARADARAJA PILLAI
|
August 22, 1941 |
|
REAZADDI BEPARI Vs. YAKUB BEPARI
|
January 13, 1941 |
|
REDDI MALLAYYA Vs. PEDDA MALLAYYA
|
November 7, 1941 |
|
RENTALA NARASIMHA RAO Vs. RENTALA VENKATARAMANA RAO
|
July 31, 1941 |
|
REX Vs. JAGGOPAL PRASAD
|
July 30, 1941 |
|
RIGHT HONOURABLE THE SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM Vs. ALLU JAGANNADHAM
|
April 2, 1941 |
|
RM N S SINNASWAMI PILLAI Vs. COMMISSIONER OF INCOME-TAX
|
November 24, 1941 |
|
RM N S SINNASWAMI PILLAI Vs. COMMISSIONER OF INCOME-TAX
|
December 24, 1941 |
|
ROMESH CHANDRA BHADURI Vs. JNANADA PROSANNA BHADURI
|
May 19, 1941 |
|
ROYAL INSURANCE CO LTD , Vs. RE
|
February 13, 1941 |
|
RUSI DALAI Vs. KRUSHNA BALLAV GHOSH
|
December 18, 1941 |
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S A RAMANATHA SASTRIGAL Vs. KOLADI KRISHNA MENON
|
April 24, 1941 |
|
S K T SOUNDARARAJALU Vs. MINOR SHANMUGAM
|
August 6, 1941 |
|
S KUPPUSWAMY CHETTIAR Vs. SUBBARAYA CHETTIAR
|
February 10, 1941 |
|
S M ENAYATULLAH SAHEB Vs. SAKJEELANI SAHEB
|
August 5, 1941 |
|
S N BANERJI Vs. KUCHWAR LIME AND STONE CO LTD (IN LIQUIDATION)
|
July 30, 1941 |
|
S N MUKHERJEE Vs. SIR GRUSSEL
|
May 26, 1941 |
|
S PAKRASHI Vs. EMPEROR
|
June 4, 1941 |
|
S RAMASUBBA IYER Vs. AYYALU NAIDU
|
January 10, 1941 |
|
S S S CHOCKALINGAM CHETTIAR AND SONS Vs. COMMISSIONER OF INCOME-TAX, MADRAS
|
March 18, 1941 |
|
S S S CHOKKALINGAM CHETTIAR AND SONS, THROUGH THE MANAGER, S S S CHOKKALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
|
March 18, 1941 |
|
S SUBRAMANIA AIYAR Vs. INDIA EQUITABLE INSURANCE COMPANY LIMITED, THROUGH ITS AUTHORISED AGENT SBMITRA
|
July 30, 1941 |
|
S VAIDYANATHA AIYAR Vs. VNSRINIVASA AIYAR
|
May 1, 1941 |
|
SACHINDRA NATH CHATTERJEE Vs. BENGAL NAGPUR RAILWAY CO LTD
|
November 14, 1941 |
|
SADAI MUDULI Vs. PROSADI BISWAL
|
December 18, 1941 |
|
SADASHEORAO KRISHNARAO BUTI Vs. COLLECTOR
|
December 1, 1941 |
|
SADHU CHARAN PARIJA Vs. KRISHNAMANI DEI
|
September 5, 1941 |
|
SAGO RAI Vs. RAMJEE SINGH
|
August 13, 1941 |
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SAILENDRA NATH BHATTACHERJEE Vs. AMARENDRA NATH MUKHERJEE
|
February 11, 1941 |
|
SAJIWAN PRASAD SINGH Vs. KARAMDHARI SINGH
|
August 1, 1941 |
|
SAKKAL SARDAR Vs. ISSURDAS THIRANI
|
May 22, 1941 |
|
SAMBHU GOSAIN Vs. PIYARI MIAN
|
January 29, 1941 |
|
SAMIRUDDIN MALTEY Vs. NABA KUMAR SAHA
|
December 16, 1941 |
|
SAMUEL NADAR Vs. THANGAYYA NADAR
|
August 1, 1941 |
|
SANO KASHINATH CHOWDHURY Vs. PATITTO SABUTO
|
October 15, 1941 |
|
SANTHAPPA Vs. ESWARAPPA HOLIAPPA BULLA, BY LRSIDDALINGAPPA BULLA
|
March 25, 1941 |
|
SARADINDU MUKHERJEE Vs. JAHAR LALL AGARWALLA
|
June 17, 1941 |
|
SARADINDU SEKHAR BANNERJEE Vs. LALIT MOHAN MAZUMDAR
|
May 15, 1941 |
|
SARDAR NISAR ALI KHAN Vs. MT FATIMA SULTAN
|
April 28, 1941 |
|
SARNATH SANYAL MADHUSUDAN BAGCHI THROUGH A P BAGCHI Vs. HRISHIKESH SANYAL
|
January 3, 1941 |
|
SARWAN CHAUDHURY Vs. CHANARPAT THAKUR
|
April 23, 1941 |
|
SASALA RAMINAIDU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM
|
August 8, 1941 |
|
SASHI BHUSAN MISRA Vs. MADHU SUDAN MONDAL S/O LALU MONDAL
|
December 22, 1941 |
|
SASHI SEKHAR BOSE Vs. PROVINCE OF BENGAL
|
December 4, 1941 |
|
SASHINATH CHOUDHURY Vs. UGRANARAIN CHAUDHURY
|
March 26, 1941 |
|
SATISH CHANDRA NAG Vs. SILCHAR CO-OPERATIVE TOWN BANK LTD
|
June 20, 1941 |
|
SATYA NARAYAN BANERJEE Vs. RADHA NATH DAS
|
August 6, 1941 |
|
SATYABADI PRADHAN Vs. KANHEI PRADHAN
|
February 19, 1941 |
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SAYED ABDUL HUQ SAHIB Vs. USMAN KHAN SAHIB KABULI (DIED)
|
August 18, 1941 |
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SECRETARY OF STATE Vs. MIDNAPORE ZAMINDARY CO LTD
|
February 26, 1941 |
|
SECRETARY OF STATE Vs. GOMTI KUNWARI
|
January 23, 1941 |
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SECRETARY OF STATE Vs. SARDAR RUSTAM KHAN
|
April 28, 1941 |
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SECRETARY OF STATE Vs. SRIMATH VIDYA SRI VARADA THIRTA SWAMIGAL
|
December 18, 1941 |
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SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY COLLECTOR OF EAST GODAVARI Vs. SAIT JODARAJ DHUPAJEE (DIED)
|
September 1, 1941 |
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SEEMAKURTHI MANIKYAM Vs. JONNAVITHULA MANIKYAMMA
|
January 20, 1941 |
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SEPULCHRE BROTHERS, PROPRIETORS, THE BELGIUM EAST INDIA TRADING AND ENGINEERING COMPANY Vs. SAIT KHUSHAL DAS JAGJIVAN DAS MEHTA TRADING IN THE NAME OF JKHUSHAL DAS AND COMPANY
|
August 8, 1941 |
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SETH BABU LAL Vs. BABU LAL
|
January 14, 1941 |
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SETH PARASRAM S/O. SEWARAM DHAKAD Vs. PUNAMCHAND S/O. BHAKHTAWARMAL OSWAL
|
December 17, 1941 |
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SHA MOOLCHAND KESARIMULL BY ITS PARTNER MITA LAL Vs. ASSOCIATED AGENCIES, A FIRM OF MERCHANTS
|
April 24, 1941 |
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SHAIKH MOHAMMAD ZOBAIR Vs. MTBIBI SAHIDAN
|
April 8, 1941 |
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SHAKUNTALABAI W/O. BHIMRAO DESHMUKH AND ANOTHER Vs. COURT OF WARDS REPRESENTING ESTATE OF SUMANBAI D/O. ANANDRAO DESHMUKH
|
October 10, 1941 |
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SHEIKH AKBAR ALI Vs. SHEIKH MAFIJUDDIN OF ISLAMPUR
|
June 6, 1941 |
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SHEIKH JARU BEPARI Vs. AGPETERS
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December 10, 1941 |
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SHEKENDARALI MEAH Vs. ABDUL GAFUR CHOUDHURY
|
May 2, 1941 |
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SHEO DAYAL NARAIN Vs. MTMOTI KUER
|
December 15, 1941 |
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SHEONANDAN PRASAD SINGH Vs. KRISHNA CHANDRA
|
August 4, 1941 |
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SHIVA PRASAD Vs. COMMISSIONER OF DARBHANGA MUNICIPALITY
|
July 30, 1941 |
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SHYAM BALLAV NANDI Vs. DOLOGOBIND SAHU
|
December 2, 1941 |
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SHYAM BEHARI Vs. RAMESHWAR PRASAD SAHU
|
August 26, 1941 |
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SHYAM PRATAP RAM MISSIR Vs. BENI NATH DUBEY
|
October 7, 1941 |
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SHYAMA KANT LAL Vs. RAM LAL
|
January 21, 1941 |
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SIDHESHWAR PRASAD SINGH Vs. SONU LAL
|
October 29, 1941 |
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SINNASWAMI GOUNDAN Vs. RAMA GOUNDAN
|
January 31, 1941 |
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SIR KAMESHWAR SINGH BAHADUR Vs. HARI CHAND PANDEY
|
October 30, 1941 |
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SITA RAM Vs. BRIJ BEHARI
|
June 23, 1941 |
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SITA RAM Vs. LACHMAN LAL GOSWAMI
|
January 24, 1941 |
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SITAL PRASAD Vs. SURENDRA NATH CHATTERJI
|
August 20, 1941 |
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SITARAM BHATTACHARJEE Vs. PANCHA MUCHI
|
August 20, 1941 |
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SIVASUBRAMANIA THEVAN Vs. KALANKARAYAN KONAR
|
January 24, 1941 |
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SK BUDHAN MIA Vs. JOTINDRA MOHUN DUTT
|
August 28, 1941 |
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SM ANNAPURNA DASI W/O UPENDRA NATH BASU Vs. SARAT CHANDRA BHATTACHARJEE
|
December 9, 1941 |
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SM ANNAPURNA RAY Vs. SRISH CHANDRA DUTT
|
February 3, 1941 |
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SM ASHALATA BOSE Vs. MANINDRA NATH BOSE
|
June 27, 1941 |
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SM INDUMATI DEBI, W/O THAKUR SHIW SUNDAR SINGH Vs. TULSI THAHURANI
|
May 27, 1941 |
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SM JAGATMAYA KUMRI Vs. MUNSHI RAM BAHADUR PRASAD
|
January 21, 1941 |
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SM KIRANBALA CHOWDHURY Vs. HIRALAL DAS
|
February 24, 1941 |
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SM MAHALAKSHMI RAKHIT Vs. SMSHAMRANGINI ROY CHOWDHURANI
|
February 4, 1941 |
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SM PANKAJINI DEBI Vs. PRAMATHA NATH GHOSH
|
July 29, 1941 |
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SM PRIOMBADA DEBI Vs. JOHURI LAL RAY
|
January 24, 1941 |
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SM RAJKUMARI PRAFULLANALINI DASSI W/O GIRIJA KISHORE GHOSH Vs. MOHINI MOHAN DUTT
|
May 1, 1941 |
|
SM SHAMANGINI ROY CHOWDHURANI Vs. SMMAHALAKSHMI RAKSHIT
|
February 20, 1941 |
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SM SUKUMARI DEVI Vs. RAJDHARI PANDEY
|
November 11, 1941 |
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SMT MAHAMAYA OJHAIN Vs. LAHERIASARAI CENTRAL CO-OPERATIVE BANK LTD
|
April 8, 1941 |
|
SMT RADHARANI DASSI W/O NARAYAN CHAUDRA GHOSE Vs. SMTBINODAMOYEEDASSI W/O ABINASH CHANDRA GHOSH
|
July 25, 1941 |
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SOMAR SINGH Vs. BANKE BEHARI LAL
|
November 19, 1941 |
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SREE RAJA VELUGOTI NAVANEETHA KRISHNA YACHENDRA BAHADUR VARU Vs. SIRIGIRI RAMANUJULU CHETTY BY NEXT FRIEND IRLA PULLAIAH CHETTY
|
March 12, 1941 |
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SREE RAJAH VATCHAVAYA VENKATASURYANARAYANA JAGAPATHIRAJU BAHADUR ZAMINDAR GARU Vs. MADDUKURI TIRUPATAYYA
|
February 26, 1941 |
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SREEKAKULAM SESHAMMA BY POWER OF ATTORNEY AGENT GUNDA ELLIAH Vs. DEBT CONCILIATION BOARD
|
December 8, 1941 |
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SREEKANT LAL Vs. AJODHYA SINGH
|
February 25, 1941 |
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SREEMAT PRATIVADHI BHAYANKARAM VENKATA NARASIMHACHARYULU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF KISTNA
|
September 17, 1941 |
|
SRI BAIDYANATHJI THROUGH SADUPADHYA SRI SRI BHABAPARITANANDA OJHA Vs. URMILA DEVI
|
July 30, 1941 |
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SRI CHITTURI NARAYANAMMA Vs. VANKINA VENKATACHALAM
|
September 2, 1941 |
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SRI HARDEO BENGAL SALT COMPANY Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA
|
September 19, 1941 |
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SRI KALLALAGAR DEVASTHANAM THROUGH ITS TRUSTEE K N RADHAKRISHNA AIYAR Vs. MBASKARAM PILLAI
|
September 10, 1941 |
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SRI KOLANU SESHA REDDI Vs. SRI KOLANU NARASIMHA REDDI
|
January 31, 1941 |
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SRI MAHANT HARIHAR GIR Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
|
March 4, 1941 |
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SRI RAGHAVA DOSS JEE VARU Vs. MINOR SARJU BAYAMMA
|
December 11, 1941 |
|
SRI RAJA VELUGOTI VENKATA RAJAGOPALA KRISHNA YACHENDRA BAHADUR VARU Vs. KURAM VENKATA SESHACHARLU
|
March 20, 1941 |
|
SRI RAJA VENKATADRI APPARAO BAHADUR ZAMINDAR GARU Vs. TIMMARAJU VENKATA KUTUMBARAO
|
February 2, 1941 |
|
SRI RAJAH RAVU SRI KRISHNAYYA RAO ALIAS SRI RAJAH RAVU VENKATA KUMARA MAHIPATI KRISHNA SURYA RAO BAHADUR GARU Vs. RAJAH SAHEB MEHARBAN-I-DOSTAN SRI RAJAH RAVU VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR GARU, MAHARAJA OF PITTAPURAM
|
December 11, 1941 |
|
SRI RAJAH SAHEB MEHARBAN-I-DOSTAN SRI RAJAH RAVU VENKATAKUMARA MAHIPATI SURYA RAO BAHADUR GARU SIRDAR, RAJAHMUNDRYCIRCAR AND MAHARAJAH OF PITTAPURAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR
|
November 18, 1941 |
|
SRI RAJAH VYRICHERLA NARAYANA GAJAPATI RAJU BAHADUR VARU Vs. PERLA ANNAPURNAMMA GARU
|
January 17, 1941 |
|
SRIJIB NYAYATIRTHA, SECRETARY Vs. SREEMANT DANDY SWAMI JAGANNATH ASHRAM, MOHUNT MOHARAJ
|
April 23, 1941 |
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SRIKANTA MRIDHA Vs. PRAFULLYA CHANDRA GHOSH
|
January 17, 1941 |
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SRIS CHANDRA NANDY OF KASIMBAZAR REPRESENTED BY MANAGER Vs. JOYRAMDANGA COAL CONCERN LTD
|
June 17, 1941 |
|
STATE AIDED BANK OF TRAVANCORE LTD Vs. DHRIT RAM
|
November 6, 1941 |
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SUBBA NAYAKKAR Vs. AKKAMMAL
|
March 4, 1941 |
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SUBBARAYA CHETTIAR Vs. DEBT CONCILIATION BOARD
|
August 21, 1941 |
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SUBBIAH AMBALAM SERVAI Vs. UNNAMALAI ACHI
|
January 17, 1941 |
|
SUBH KARAN SINGH Vs. KEDAR NATH TEWARI
|
May 8, 1941 |
|
SUBODH CHANDRA NAG Vs. KLBANK, LTD
|
January 17, 1941 |
|
SUDHINDRA CHANDRA SINGHA SARMA Vs. JADAV MARAK
|
May 30, 1941 |
|
SUDHIR KUMAR NEOGI Vs. EMPEROR
|
September 5, 1941 |
|
SUKAR SAO Vs. EMPEROR
|
June 27, 1941 |
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SUKDEV JEE SANKAR JEE MADHAB PROSAD JEE Vs. RAMKRISHNA KESHAB CHANDRA LAHA
|
June 18, 1941 |
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SUKHRAJ RAI Vs. RATINATH PANJIRA
|
September 4, 1941 |
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SUKHRAJ RAI Vs. DIP NARAIN PANDEY
|
September 17, 1941 |
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SUKHRAJ ROY Vs. KESHAB MOHAN THAKUR
|
September 17, 1941 |
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SUKUMAR DEB ROY Vs. PARBATI BALA W/O BIDHURANJAN MAJUMDAR
|
May 14, 1941 |
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SUKUMARI GUPTA Vs. DHIRENDRA NATH ROY CHOWDHURY
|
March 10, 1941 |
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SUNDAR GIR GOSSAIN Vs. JADUNANDAN JHA
|
September 8, 1941 |
|
SUNDAR PANDIT Vs. MAHADEO PRASAD
|
September 25, 1941 |
|
SUNKARAPALLI RANGANAYAKULU Vs. GONA GOPAYAMMA
|
September 22, 1941 |
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SURAJ KUAR Vs. SANT SINGH
|
February 17, 1941 |
|
SURATAN BIBI W/O KHABIRUDDIN BISWAS Vs. LUTU GOPAL BHATTACHARYA
|
November 21, 1941 |
|
SURENDRA KUMAR BASU Vs. DISTRICT BOARD
|
December 1, 1941 |
|
SURENDRA NATH DAS GUPTA Vs. ABDUL JALIL LASKAR
|
December 2, 1941 |
|
SURENDRA NATH SARKAR Vs. EMPEROR
|
August 1, 1941 |
|
SURESH CHANDRA MUKHERJEE Vs. LAL MOHUN CHATTERJEE
|
April 4, 1941 |
|
SURISETTI RAMA SUBBAYYA Vs. PALUR THIMMIAH
|
February 14, 1941 |
|
SUSIL C SEN Vs. RE
|
February 14, 1941 |
|
SWAMINATHA PILLAI Vs. KRISHNA PADAYACHI
|
August 20, 1941 |
|
SWARUPCHAND RAYANJI Vs. MAJETI JANAKIRAMAYYA
|
April 18, 1941 |
|
SWAYAMPAKULA SUBBARAMAYYA Vs. SWAYAMPAKULA VENKATASUBBAMMA
|
February 5, 1941 |
|
SYED ABBAS ALI Vs. NAWAB ABID JAHAN
|
May 20, 1941 |
|
SYED ISMAIL SAHIB ALIAS SYED TAHSILDAR SAHIB Vs. ETHIKASHA SARGURU ALIAS SYED CHANDU SAHIB
|
August 13, 1941 |
|
SYED SHAH MUHAMMAD IDRIS, HAIDRI SAJJADANASHIN Vs. SHEIKHMUHAMMAD HABIBUR RAHMAN
|
August 19, 1941 |
|
SYEDALI Vs. EMPEROR
|
March 19, 1941 |
|
T KANNIAH NAIDU Vs. RAJAMMAL
|
January 31, 1941 |
|
T M VENUGOPALA MUDALIAR Vs. TKEMBARU NAIDU
|
July 18, 1941 |
|
T P MANICKA MUDALIAR Vs. AMMAKANNU ALIAS VENKALAKSHMI AMMAL
|
August 8, 1941 |
|
T R PARAMASIVAM Vs. PARVATHAREDDY CHENCHURAMIREDDY
|
February 26, 1941 |
|
T R RAJAKUMARI Vs. MOTION PICTURE PRODUCERS COMBINE LTD(BY THE OFFICIAL LIQUIDATOR)
|
December 8, 1941 |
|
T SRINIVASA RAO Vs. ANNADHANAM SESHACHARLU
|
March 14, 1941 |
|
T V RANGA RAO NAIDU (DIED) Vs. SETH BALAKSONLAL JANAKI PRASAD- REPRESENTED BY HIS POWER OF ATTORNEY HOLDER PANNALAL FOMRA
|
February 14, 1941 |
|
TAPENDRA CHUNDER GOOPTA Vs. JOGENDRA CHUNDER GOOPTA
|
May 7, 1941 |
|
TARA MIA Vs. EMPEROR
|
March 19, 1941 |
|
TARAN ROY BAIN Vs. SHYAM MONDAL
|
August 1, 1941 |
|
TARAPADA BANERJEE Vs. AJIMADDIN MALLIK
|
July 10, 1941 |
|
TARIT BHUSAN RAI Vs. SRI SRI ISWAR SRIDHAR SALAGRAM SHILA THAKUR BY KRISHNA CHANDRA CHANDRA
|
June 16, 1941 |
|
TATAVARTHI NAGAPORTHAROW Vs. PULIPATI SUBBAROW
|
September 5, 1941 |
|
TATEM STEAM NAVIGATION CO Vs. INLAND REVENUE COMMISSIONERS
|
June 20, 1941 |
|
THADI MURALI MOHAN REDDI Vs. CHINTA BRAHMAYYA
|
August 20, 1941 |
|
THADI MURALI MOHANA REDDI, MINOR BY GUARDIAN, SABBELLA RAMI REDDI Vs. MEDAPATI GANGARAJU
|
April 30, 1941 |
|
THAKUR HARKISHORE PRASAD SINHA Vs. BABU LOKNATH PRASAD DHANDHANIA
|
April 2, 1941 |
|
THAKUR MANDAL Vs. EMPEROR
|
August 11, 1941 |
|
THAKUR PRASAD CHAUDHARI Vs. OFFICIAL LIQUIDATOR, BENARES BANK LTD(IN LIQUIDATION)
|
February 14, 1941 |
|
THAKUR SINGH Vs. ISHWAR SINGH
|
January 23, 1941 |
|
THALEPAKA SRINIVASAYYA Vs. NAGALLAPATI OBULA RAJU
|
February 28, 1941 |
|
THANGATHAMMAL Vs. VEERAMA REDDIAR
|
September 26, 1941 |
|
THAYYANAYAKI AMMAL BY AGENT VISWALINGAM CHETTIAR Vs. MINOR SUNDARAPPA ALIAS APATH SAHAYA KANDIAR, BY HIS MOTHER AND GUARDIAN ALAMELU AMMAL (DEAD)
|
September 5, 1941 |
|
THEKKE MANNENGATH ITTICHIRI ALIAS AMMU PODUVALSSIAR Vs. VENGALUR NADUVILEPAT POOZHI KUNNATH KAMAVAN APPU MENON
|
July 18, 1941 |
|
THIMMAPPA CHETTIAR Vs. THANGAVELU CHETTY
|
April 15, 1941 |
|
THIRUVENGADAM PILLAI Vs. KOOLAI ALIAS MUTHUSWAMI PILLAI
|
September 12, 1941 |
|
THIRUVENGADATHA AIYANGAR Vs. SANNAPPAN SERVAI
|
May 2, 1941 |
|
THOTTILAKATH PUTHIAPURAYIL ALIAS KURIKKALAVITA KUNHABDULLA Vs. THOTTILAGATH PUTHIAPURAYIL ALIAS KURIKKALAVITA ABUBACKER
|
September 9, 1941 |
|
TIKAIT UMED NARAIN SINGH Vs. EQUITABLE COAL CO LTD
|
July 30, 1941 |
|
TIRUGNANAVALLI AMMAL, BY AGENT RAJAMANIKKAM PILLAI Vs. PVENUGOPALA PILLAI
|
May 1, 1941 |
|
TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE REPRESENTED BY ITS COMMISSIONER Vs. TIRUPATI MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
|
September 9, 1941 |
|
TRAVANCORE NATIONAL BANK SUBSIDIARY CO LTD IN LIQUIDATION THROUGH ITS OFFICIAL LIQUIDATOR, R NARASIMHACHARI Vs. MSVENKATARAMAN
|
September 8, 1941 |
|
TRIBENI PRASAD Vs. THAKUR PRASAD SINGH
|
November 28, 1941 |
|
TUKARAM ALIAS TULARAM MAHADJI IZADAR Vs. EKNATH PUNJAPPA
|
October 23, 1941 |
|
TULABANDU ADEMMA Vs. SREEMATH SATYADHYANA THIRTHA SWAMIVARU REPRESENTED BY THE GENERAL POWER OF ATTORNEY AGENT, MARKAPURAM SRINIVASACHARLU
|
November 27, 1941 |
|
TULARAM RAGHO POWAR Vs. TEJILAL MOTIRAM POWAR
|
August 13, 1941 |
|
TUMINA KHATUN Vs. GAHARJAN BIBI
|
January 16, 1941 |
|
TURLAPATI SESHAYYA Vs. BOLLAPALLI VENKATARAMAYYA
|
May 2, 1941 |
|
U P GOVERNMENT Vs. LMANMOHAN DAS
|
August 22, 1941 |
|
UDAIBHAN SINGH Vs. PARAS PANDE
|
November 7, 1941 |
|
UDHO SINGH Vs. EMPEROR
|
July 29, 1941 |
|
UMA SHANKAR PRASAD Vs. BANK OF BIHAR LTD
|
April 4, 1941 |
|
UMAKANTA BHATTACHERJEE Vs. BEDBATI DEBI W/O RAJANI KANTA CHOUDHURY
|
August 11, 1941 |
|
UNITED MOTORS (COIMBATORE), LIMITED, BY ITS MANAGING AGENT MR G D NAIDU Vs. PALGHAT MUNICIPAL COUNCIL
|
November 24, 1941 |
|
UPENDRA CHANDRA PODDAR Vs. EMPEROR
|
March 14, 1941 |
|
UPPALA APPANNA SASTRI ALIAS ANNAPPA SASTRI Vs. SREE RAJA SOBHANADRI APPA RAO BAHADUR ZAMINDAR GARU, ZAMINDAR OF ELAMARRU ESTATE
|
January 23, 1941 |
|
UPPINANGADI SRI SAHASRA LINGESHWARA DEVARA BHANDARAM, REPRESENTED BY ITS ADALTHE MOKTESSOR ARAI RAI Vs. THOLADARA NAGAPPA ALIAS RAMAKRISHNA SHANBHOGUE (DIED)
|
August 19, 1941 |
|
V BALAKRISHNA NAIDU Vs. MRSBSAKUNTALA BAI
|
December 10, 1941 |
|
V P KESAVA MENON Vs. CACHUTHAN NAIR
|
December 19, 1941 |
|
V RANGA RAO Vs. COLLECTOR OF TRICHINOPOLY
|
March 31, 1941 |
|
V S SHARMA Vs. JDHARMA RAO, PROPRIETOR, MCAPPASWAMY CHETTY AND CO
|
January 17, 1941 |
|
V SREENIVASACHARIAR Vs. BYSANI KRISHNAYYA CHETTI TRANSFEREEDECREE-HOLDER, INSOLVENT, REPRESENTED BY THE OFFICIAL ASSIGNEE OF MADRAS
|
February 20, 1941 |
|
VALI CHETTI MUNUSWAMI CHETTI Vs. VALI CHETTI VENKATASWAMI CHETTI
|
August 28, 1941 |
|
VALLABHANENI VENKAYYA Vs. SRI RAJAH VIJAYA APPARAO SAVAI ASWARAO BAHADUR ZAMINDAR GARU
|
January 31, 1941 |
|
VALLIAMMAI AMMAL Vs. DHARMALINGA MUTHIRIAN
|
April 9, 1941 |
|
VALLIAPPA CHETTIAR Vs. MUTHU KOUNDAN
|
July 31, 1941 |
|
VALLUR CHINA KONDAYYA (DECEASED) Vs. SIDAVARAPU RAMALINGA REDDI (DECEASED)
|
August 14, 1941 |
|
VALUR KRISHNA MENON Vs. PUTHAN VEETTIL KURUNGARA KUNHU ALIAS DEVU AMMA
|
April 8, 1941 |
|
VANGA KRISHNA REDDY Vs. KOSANA PEDA SATYAM
|
March 12, 1941 |
|
VANGURI MAHALAKSHMAMMA Vs. VANGURI VENKATANARAYANAMURTHI (DIED)
|
January 28, 1941 |
|
VANKADARI SOMAPPA Vs. CHIPPAGIRI NAGI REDDY
|
February 20, 1941 |
|
VANKINENI PEDA VENKATA SUBBAYYA Vs. JILLILLAMUDI VENKAYYA
|
February 21, 1941 |
|
VASANTAM VENKAYYA Vs. VASANTAM RAGHAVAMMA
|
April 29, 1941 |
|
VASI REDDI VENKAYYA Vs. GOPU SREERAMULU
|
September 1, 1941 |
|
VEDANGI VEERA RAGHAVA RAO Vs. VEDANGI GOPALARAO
|
September 9, 1941 |
|
VEDURUMUDI RAMARAO Vs. NATIONAL ASSURANCE CO LTD, REPRESENTED BY ITS LIQUIDATOR, MRCPRASADARAO
|
March 31, 1941 |
|
VELAGALA SRIRAMAREDDI Vs. KARRI SRIRAMAREDDI, BEING MINOR BY CERTIFICATED GUARDIAN, MRGBHIMA RAO
|
September 16, 1941 |
|
VENKADADRI SOMAPPA Vs. NARASEPALLY VENKATASWAMI CHETTY
|
February 19, 1941 |
|
VENKADARI SOMAPPA Vs. NARESEPALLY VENKATASWAMY CHETTY
|
February 19, 1941 |
|
VENKATASUBBA BAGAVATHAR AS SECRETARY TO THE TIRUKKURUNGUDI CHATRAM RYOTS ASSOCIATION ON BEHALF OF THE RYOTS Vs. MANAGER, LF, CHATRAM
|
November 21, 1941 |
|
VENUGOPALA NAIDU Vs. VALAMBAL AMMAL
|
December 4, 1941 |
|
VINAYAKRAO DAMODHAR RAO KOLTE Vs. BHONDU S/O. ARJUN KUNBI
|
December 16, 1941 |
|
WESTERN INDIA LIFE INSURANCE CO LTD Vs. SMASIMA SIRKAR
|
July 16, 1941 |
|
Y G PERIA MUNISWAMI MUDALI Vs. SENA NARASAPPA MUDALI (DECEASED)
|
February 21, 1941 |
|
YEDDULA KOTHAPALLE MUTHYALU Vs. BOLLA CHINNAYYA
|
September 25, 1941 |
|
YEKKALA VENKATARAMAYYA Vs. ACHUGATLA BABA SAHIB
|
December 17, 1941 |
LOGIN