REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C MOJUMDAR Vs. EMPEROR	June 25, 1940
A K SEN Vs. MADHU MONGAL DAS	April 11, 1940
A L S P P L SUBRAMANIAN CHETTIAR BY AGENT NARAYANAN CHETTIAR Vs. MUTHUSWAMI GOUNDAN ALIAS AVANASHI GOUNDAN	April 11, 1940
A M K FIRM Vs. COMMISSIONER OF INCOME TAX, MADRAS	January 30, 1940
A R L S V L SEVUGAN CHETTIAR Vs. REVENUE DIVISIONAL OFFICER	August 8, 1940
A RAGHUPATHI AIYAR Vs. KRISHNAMACHARIAR	August 26, 1940
A S NAGAPPA CHETTIAR Vs. ANNAPOORANI ACHI ALIAS KARUPPAYI ACHI	December 5, 1940
A SANKARA AIYAR Vs. YAGAPPAN SERVAI	August 21, 1940
A V VISWANATHA SASTRI Vs. ARMURUGAPPA CHETTI	November 28, 1940
ABALA KANTA GHOSE Vs. CORPORATION OF CALCUTTA	February 23, 1940
ABANI NATH MUKHOPADHAYA Vs. AMAR NATH MUKHOPADHAYA	July 24, 1940
ABBAS HUSEIN Vs. KIRAN SHASHI DEVI	April 1, 1940
ABDUL KHADIR Vs. VSUBRAMANYA PATTAR	September 11, 1940
ABDUL KUDUS Vs. ABDUL GANI	April 11, 1940
ABDUL MAJID Vs. ALTAB ALI	February 2, 1940
ABDUL MONAF Vs. SUNAMGANJ MUNICIPAL BOARD	May 8, 1940
ABDUL RAHAMAN MIA Vs. BALAIPADO SETT	July 16, 1940
ABDUL RAHMAN Vs. EMPEROR	June 26, 1940
ABDUR ROUF Vs. ABDUR RAHIM	June 5, 1940
ABHOY CHARAN MALO Vs. HARENDRA CHANDRA MANDAL	April 15, 1940
ABU HUSAIN SHAIKH Vs. EMPEROR	April 5, 1940
ABUAL KASIM Vs. SMTJAMILA KHATUN BIBI W/O ABUAL KASIM	January 9, 1940
ACHRAJ SINGH Vs. HARDWAR NATH	December 16, 1940
ADIT NARAYAN SINGH Vs. SMBINAPANI	December 12, 1940
ADO DAS Vs. BANSI DAS	April 5, 1940
ADVOCATE-GENERAL Vs. BHIKARI CHARAN MAHANTI	March 12, 1940
AHMAD SAYEED Vs. KANIZAK ZOHRA	December 4, 1940
AHMAD ULLAH Vs. SRINIWAS JOSHI	October 2, 1940
AILEAN ANANDRAO CHITNAVIS Vs. A. S. CHITNAVIS	March 8, 1940
AJODHEYA LAL MAHASETH Vs. MAHANTH BRIJ KISHORE DAS	January 19, 1940
AKHAURI HALIWANT SAHAY Vs. DEO NARAIN MALI	April 4, 1940
AKSHOY KUMAR SAHA Vs. NABA KUMAR SINGH DHUDURIA	March 5, 1940
AL VR ST VEERAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	September 25, 1940
ALAGU SUNDARAMMAL Vs. KOSOTHIRUVENGADATHU AIYANGAR	May 3, 1940
ALAMPALLI ATHMARAMAYYA Vs. SSESHAPPAIYER	November 22, 1940
ALAPATI ANANDARAO Vs. PRESIDENT, CO-OPERATIVE CREDIT SOCIETY	April 10, 1940
ALIMULLAH Vs. MOHAMMAD KHALIL	February 29, 1940
ALLAMSETTI VENKATAPPADU Vs. MANDA APPALASWAMI	April 30, 1940
AMAD KOYA Vs. APPU	September 4, 1940
AMATIPATI BHADRACHALAM Vs. RAMINEEDI NAGARUPAVATAMMA	April 15, 1940
AMBU BAI AMMAL Vs. SONI BAI AMMAL	April 23, 1940
AMBUJAMMAL Vs. PTHANGAVELU CHETTIAR	November 20, 1940
AMIYA BIKASH DATTA Vs. MOHALUXMI BANK LTD	June 27, 1940
AMRIT WAMAN DALAL Vs. MAHADEO LAXMINARAYAN SHRAOGI	April 1, 1940
AMULYA CHARAN PAUL Vs. CHAIRMAN, KANCHRAPARA MUNICIPALITY	February 23, 1940
AMULYA MOHAN BYSACK Vs. KMOINUDDIN	November 27, 1940
AMULYADHAN SINHA Vs. KANAK CHANDRA MUSTAFI	November 19, 1940
ANANTHARAMAKRISHNA AIYAR Vs. VSUNDARAM AIYAR	August 20, 1940
ANGNE LAL Vs. SIDH GOPAL	January 4, 1940
ANGORA SATYANARAYANAMURTHY Vs. ANGORA VENKAMMA	February 1, 1940
ANIL KUMAR DAS, MINORS REPRESENTED BY SMT BINODINI DASSI Vs. SMTPROBHABATI MITRA W/O BIRINCHI LAL MITRA	July 8, 1940
ANNASAMI AIYANGAR ALIAS RAMASWAMI AIYANGAR Vs. NITHIYAPADI ADIVARACHARI	September 26, 1940
ANTHONY FRANCIS NORONHA Vs. GLADSTONE WYLLIE AND CO LTD	August 12, 1940
ARAVAPALLI VIRESAM Vs. GURRAM ADINARAYANA	April 22, 1940
ARJUNO NAIKO Vs. MODONOMOHONO NAIKO	June 18, 1940
ARTHUR JOHN MELLOR Vs. AUSTRALIAN BROADCASTING COMMISSION	February 22, 1940
ARYA CO-OPERATIVE BANK SOCIETY Vs. PANDIT SHIV CHARAN	January 30, 1940
ASHARFI SINGH Vs. CHANDRIKA PRASAD KUARI	January 19, 1940
ASIA KHATUN Vs. AMARENDRA NATH BASU	March 7, 1940
ATHIPATTE MANAKKAL KARNAVAN AND MANAGER KRISHNAN NAMBUDRI S SON ITTEERI NAMBUDIRI Vs. PACHILANGOTTIL NARAYANA AMMA S SON SANKUNNI NAIR	September 12, 1940
ATTILI RAJAGOPALA RAO Vs. SRI AVBHANOJI RAO	March 15, 1940
ATUL KRISHNA BOSE Vs. ZAHED MONDAL	August 12, 1940
AYIPUZHA PARVATHI AMMA Vs. SUBRAMANIAN PATTAR	August 28, 1940
AZHAR HUSAIN Vs. MANSAB	February 26, 1940
B BINDRABAN KATIAR Vs. GANGA RAM	April 18, 1940
B JAIRAJ SINGH Vs. BHAR NARAIN SINGH	February 27, 1940
B LALLO SINGH Vs. JAMNA PRASAD	February 28, 1940
B N CHOWDAPPA CHETTI Vs. PRESIDENT, PANCHAYAT BOARD	April 2, 1940
B NAGARAJA RAO Vs. KOOTHAPPAN-SON OF TIPPURAHALLI GOUNDAN	December 20, 1940
B RAMMAN LAL Vs. RAGHUNATH SHANKER	October 3, 1940
BABOO RAJ NARAIN Vs. AHMADI JAN	October 23, 1940
BABU DHIRENDRA NATH ROY Vs. IJJETALI MIAH	April 12, 1940
BABU NISAR AHMAD KHAN Vs. BABU RAJA MOHAN MANUCHA	July 18, 1940
BABU SAILENDRA NATH GHOSE Vs. TRUSTEE TO ESTATE OF LATE BABU MATILAL MALLICK	April 5, 1940
BABU UPENDRA NATH BASU Vs. PANDAYA GULAB SARKAR	March 6, 1940
BADRI LONIA Vs. PANDIT DWARKA PRASAD RAM SHUKLA	January 11, 1940
BADRIDAS AGARWALLA Vs. SOHAN LAL OSWAL	January 17, 1940
BAHADUR KHAN Vs. BARI TALA	September 11, 1940
BAIDYANATH MAHANTY Vs. EMPEROR	September 19, 1940
BAIJ NATH BHAGAT Vs. EMPEROR	January 17, 1940
BAIJAN SINGH Vs. RAMRATAN PRASAD	January 10, 1940
BAIJNATH MARWARI Vs. GANESH SINGH	August 20, 1940
BAIJNATH PRASAD Vs. TEJPAL	September 13, 1940
BAIJNATH RAM MARWARI Vs. RAI KUMAR SINHA	January 23, 1940
BAIJNATH THAKUR Vs. SARWAN CHAUDHURY	January 8, 1940
BAIRAGI CHARAN DAS Vs. SARAT CHANDRA GHOSH	April 19, 1940
BALA VENKATARAMA CHETTIAR Vs. HINDU RELIGIOUS ENDOWMENT BOARD BY ITS PRESIDENT	August 7, 1940
BALAVENKATARAMA CHETTIAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD	August 7, 1940
BALDEO Vs. EMPEROR	February 23, 1940
BALIRAM RAMJI WADHI Vs. LAXMAN SITARAM	February 26, 1940
BANGALI AHIR Vs. CHATURBHUJ PRASAD	November 16, 1940
BANK OF CHETTINAD LIMITED Vs. COMMISSIONER OF INCOME-TAX	July 2, 1940
BANK OF CHETTINAD LTD Vs. COMMISSIONER OF INCOME TAX, MADRAS	June 2, 1940
BANK OF KHULNA LTD Vs. JYOTI PROKASH MITRA	June 17, 1940
BANKEY BENARI PRASAD Vs. MAHENDRA PRASAD	April 2, 1940
BANSI LAL Vs. CHAIRMAN, TOWN AREA COMMITTEE	November 22, 1940
BANSIDHAR SETH Vs. GOPI LAL SETH	January 15, 1940
BANWARI RAM Vs. MUHAMMAD YAR KHAN	October 18, 1940
BAPALAL AND CO Vs. ARKISHNASWAMI AIYAR	August 2, 1940
BARODA PROSAD PAL Vs. ASUTOSH PAL	June 14, 1940
BAVA C GOPALASWAMI MUDALIAR Vs. ANNADHANA KATTALAI OF SRI TYAGARAJASWAMI TEMPLE BY TRUSTEE, VAITHILINGA PANDARASANNADHI	January 12, 1940
BECHARAM MALLIK Vs. KHAS JOYRAMPUR COLLIERY	February 12, 1940
BEHARI LAL BHARGAVA Vs. COMMISSIONER OF INCOME-TAX	October 15, 1940
BEJOY KUMAR KUNDU Vs. SITANATH KUNDU	February 2, 1940
BEMBIRI KOTHANATH DEVAKI KUTTI AMMA S SON PADMANABHA NAYAR Vs. CHALI PARAMBIL EZHUVAN VELLAPPAN S SON APPU ALIAS THEYYAN	August 7, 1940
BENOY KRISHNA ROY Vs. EMPEROR	August 21, 1940
BEPIN CHANDRA GHOSH Vs. MAHIM CHANDRA ROY, S/O RAJ CHANDRA ROY	April 9, 1940
BHAGABAT CHANDRA JANA Vs. NAGENDRANATH BANERJEE	December 11, 1940
BHAGOLELAL KWALCHAND DARJI Vs. EMPEROR	February 23, 1940
BHAGWAN DASS RAMPROSAD Vs. SECRETARY OF STATE	April 12, 1940
BHAGWAT PRASAD Vs. FANISHDEO TEWARI	September 5, 1940
BHAGWAT PRASAD BAHIDAR Vs. DEBICHAND DOGRA	December 21, 1940
BHAGWATI Vs. COMMISSIONER OF INCOME-TAX, CP AND UP	October 15, 1940
BHAGWATI PRASAD Vs. EMPEROR	July 23, 1940
BHAJAN SINGH Vs. MOTIPUR ZAMINDARI CO LTD	May 9, 1940
BHAN KUMAR CHAND Vs. LACHMI KANTA RAI NAIK KALIA	December 23, 1940
BHANWARSINGH BARJORSING GOND Vs. SUKHRAMSINGH BARJORSINGH GOND	February 20, 1940
BHARAT DUBE Vs. EMPEROR	August 14, 1940
BHAVANASI VIRUPAKSHAYYA Vs. VINAYAKAM CHINNA SUBBARAYUDU	February 23, 1940
BHIKHALI TEWARY Vs. ACHAIBAR KUER	March 15, 1940
BHIKHI RAM RAMDEO Vs. COMMISSIONER OF INCOME-TAX, CP& UP	October 2, 1940
BHIORAJ DEVICHAND SHOP Vs. SHIOLAL MAHARAJDIN KALAL	January 16, 1940
BHOLANATH DUTTA Vs. SMNARAYAN KUMARI DASSI	April 30, 1940
BHOOP RAM Vs. EMPEROR THROUGH PARTHI RAJ	October 23, 1940
BHOOP SINGH Vs. SRI RAM	May 8, 1940
BHUBAN MOHAN GUHA Vs. BROJENDRA CHANDRA GHOSE	July 31, 1940
BHULAN PRASAD SINGH Vs. RUP NARAIN SINGH	November 29, 1940
BHUNESHWAR PRASAD Vs. ROMMOY ROY	February 2, 1940
BHUPATI BANERJEE Vs. BON BEHARY ROY	July 19, 1940
BHUTNATH JANAN Vs. GOPAL PROSAD SAHU (MINOR) THROUGH SMKAMINI DEI	April 15, 1940
BIDYADHAR MISRA Vs. RADHASHYAM PANDA	March 13, 1940
BIGNA KUER Vs. RADHA PRASAD RAI	January 26, 1940
BIJJALA PEDDA BALI REDDI Vs. BATHULA CHINNA NAGI REDDI	September 9, 1940
BINDESHWARI SINGH Vs. RAGHUNANDAN MAHTO	May 29, 1940
BINODE BEHARI MUKHERJEE Vs. KCBISWAS AND CO	June 21, 1940
BINRAJ MARWARI Vs. RAM SAHAI MAHTO	August 14, 1940
BIPAD BHANJAN SARKAR Vs. EMPEROR	March 20, 1940
BIRAJA SUNDARI BAISNABI Vs. SMMAHAMAYA SEN W/O HARENDRA CHANDRA SEN PODDAR	July 31, 1940
BIRENDRA NATH BASU THAKUR Vs. SURENDRA KUMAR BASU THAKUR	January 19, 1940
BISHUN DAYAL Vs. KESHO PRASAD	July 8, 1940
BISHUN PRASAD Vs. KAMTA PRASAD MISRA	March 13, 1940
BISWANATH DUBEY Vs. GHARBIGAN CHAMAR	January 31, 1940
BODDANA RAMUDU Vs. SASAPU SANYASI NAIDU	July 24, 1940
BOGANATHAM ARUNACHALAM CHETTY Vs. BOGANATHAM KRISHNAVENI AMMAL	April 5, 1940
BOHRA PARTAP CHAND Vs. CHUNI LAL	January 3, 1940
BOLISETTI SUNDARAM Vs. KANUPARTHI VENKATAPPADASU	April 17, 1940
BONGI NARAYANA ALIAS DEMULLU Vs. BANGARI GURRAMMA	August 16, 1940
BOPPANA RUKMINAMMA Vs. MAGANTI VENKATA RAMADAS	August 16, 1940
BRAHAMDEO NARAIN RAI Vs. JAIKISHUN CHAUDHURY	January 9, 1940
BRAHMDEO NARAYAN Vs. BRAJBALLABH PRASAD	January 26, 1940
BRAHMDEO PRASAD TEWARI Vs. MAKHAN TEWARI	October 24, 1940
BRIJBEHARI Vs. EMPEROR	December 18, 1940
BRIJMOHANSINGH AMBARSINGH CHHATRI Vs. TULSIRAM SAKHARAM MAHAR	April 10, 1940
BUDIREDLA RAMAMURTI Vs. MATTA SITARAMAYYA	April 11, 1940
BULAKHIDAS KALURAM BATIYA Vs. MURLIDHAR CHANDANMAL	March 29, 1940
BYOMKESH MUKHARJI Vs. MADHABJI MEPA MARU	March 28, 1940
C GOPALACHARIAR Vs. DEEPCHAND SOWCAR	September 25, 1940
C JAYARAM MUDALIAR Vs. LAKSHMI AMMAL	March 26, 1940
C K KUNJANDI Vs. KUDUVAYOOR NAGARATHIL MELHARATH KADIR MOIDEEN ROWTHEN S SON CHINNAVAVA ROWTHEN	April 23, 1940
C KUPPIAH CHETTY Vs. PSARASWATHI AMMAL	December 10, 1940
C S JAGANNATHA AIYANGAR Vs. SENNIVEERA CHETTIAR	November 18, 1940
C S RAMIER Vs. BNSRINIVASIAH	September 18, 1940
C THIRUVENGADA MUDALIAR Vs. MRAJABADAR MUDALIAR	April 2, 1940
CANADA RICE MILLS LTD Vs. UNION MARINE AND GENERAL INSURANCE CO LTD	September 24, 1940
CARRITT MORAN AND CO Vs. MANMATHA NATH MUKHERJEE	May 10, 1940
CECILY HARRIETT MATILDA PEIRIS Vs. R M SELLAMUTTU PILLAI	November 5, 1940
CENTRAL CO-OPERATIVE BANK Vs. KASHI SAHU	December 4, 1940
CENTRAL CO-OPERATIVE BANK LTD Vs. DASRATH PANDEY	January 30, 1940
CH HANUMAN SINGH Vs. CHGAYA SINGH	September 5, 1940
CHAIRMAN, DHUBRI MUNICIPALITY Vs. KUMUDINI GANIKA (SMKUMUDINI DASI)	August 21, 1940
CHAMRU LAL Vs. SHYAM SUNDAR LAL	August 5, 1940
CHANDER KUER Vs. EMPEROR	September 27, 1940
CHANDER MAHTON Vs. EMPEROR THROUGH RAMASRAY SINGH	December 10, 1940
CHANDRAWATI DEBI Vs. NANDKISHORE PRASAD	January 5, 1940
CHANDULAL Vs. EMPEROR	September 20, 1940
CHARAPOTTA KANUR KESAVAN NAYAR Vs. KUMMANKUZHI EZHUVAN KUNCHU S SON VELU	May 1, 1940
CHAUBE MAHENDRA RAO Vs. LALA BISHAMBHAR NATH	February 1, 1940
CHAUDHURI BAMDEB DAS Vs. COLLECTOR OF CUTTACK	March 28, 1940
CHAUDHURY CHANDRA NARAIN JHA Vs. EMPEROR	March 11, 1940
CHELIKANI KONDAYYA RAO Vs. UPPALAPATI NAGANNA	December 2, 1940
CHELIKANI SITARAMAYYA Vs. KOPPULA PEDDA VENKANNA	November 7, 1940
CHERIYATH MANAYIL PARU AMMA Vs. KANNAMOT KELU KURUP	November 12, 1940
CHERIYATH MANAYIL PARU AMMA (DEAD) Vs. KANNAMKOT KELU KURUP	November 12, 1940
CHETTIKULAM SRI EKAMBARESWARASWAMI AND DHANDAYUDAPANI SWAMI TEMPLES REPRESENTED BY SOLE TRUSTEE DEVAROYA REDDIAR Vs. VEERAPPA GOUNDER	September 17, 1940
CHETTIKULAM SRI EKAMBARESWARASWAMI AND SRI DHANDAYUDHAPANISWAMI TEMPLES, REPRESENTED BY SOLE TRUSTEE, DEVARAYA REDDIAR Vs. ARUNACHALA GOUNDAR	September 17, 1940
CHHAKAURI SINGH Vs. SRI KRISHNA PANDE	September 13, 1940
CHHATAR SINGH Vs. SYED SHAH QASIM GHANI	March 27, 1940
CHHATRA PATI PERTAB BAHADUR SAHI Vs. HARI RAM MARWARI	April 19, 1940
CHHATRANATH DAS Vs. KASHINATH DAS	February 5, 1940
CHIDAMBARAM AIYAR Vs. MANICKAVASAGAM PILLAI	April 26, 1940
CHIDELLA VEERAYYA Vs. KALLAM KOTIREDDI	November 8, 1940
CHIKKANNA CHETTIAR ALIAS V S NANJAPPA CHETTIAR Vs. VSPERUMAL CHETTIAR	February 23, 1940
CHIMAKURTI SESHAYYA Vs. SAIT HIRACHAND CHUNILAL FIRM REPRESENTED BY UTTAMCHAND	August 15, 1940
CHIMANLAL RAMESWARLAL Vs. COMMISSIONER OF INCOME TAX, BENGAL	April 30, 1940
CHINATALAPATI VENKATANARASIMHARAJU (NOW MAJOR) Vs. SURISETTI RAMASWAMI	September 4, 1940
CHINNA GOUNDAN Vs. KALYANASUNDARAM AIYAR	August 23, 1940
CHINNASAMI PILLAI Vs. ANNAMALAI CHETTY, MINOR BY GUARDIAN, THE HEAD CLERK, DISTRICT MUNSIF S COURT	December 6, 1940
CHINNI VENKATACHALAM CHETTI Vs. ATHIVARAPU VENKATRAMI REDDI	April 26, 1940
CHINNIYA PILLAI Vs. SUBBARATNAM PILLAI	July 31, 1940
CHITHURI RAMAMOHANA RAO Vs. PETETI RAGHAVAMMA	November 19, 1940
CHITTAPRAGADA VEERRAJU Vs. MUPPALA RAYANIM DORA GARU	August 22, 1940
CHOTA NAGPUR BANKING ASSOCIATION LTD Vs. RADHA GOBINDA SINGH	July 26, 1940
COMMISSIONER OF INCOME TAX Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED	March 14, 1940
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. PANDIT DHANESHWARDHAR MISRA	April 2, 1940
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. KUMAR KAMAKSHA NARAIN SINGH, MAHARAJA OF PADMA	September 6, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. MADRAS AND SOUTHERN MAHARASHTRA RAILWAY COMPANY LIMITED	March 14, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. SALEM DISTRICT URBAN BANK LTD	February 6, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. KMCTMURUGAPPA CHETTIAR	February 1, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. MESSRSHARVEYS LTD	March 4, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. JMMUHAMMAD ISMAIL ROWTHER	February 6, 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs. NADIMUTHU PILLAI	February 23, 1940
COMMISSIONER OF INCOME-TAX Vs. HARVEYS, LIMITED	March 4, 1940
COMMISSIONER OF INCOME-TAX Vs. SMSKARUPPIAH PILLAI	September 25, 1940
COMMISSIONER OF INCOME-TAX Vs. INDRA SEN RAIZADA	January 10, 1940
COMMISSIONER OF INCOME-TAX Vs. KUMAR KAMAKSHA NARAIN SINGH	September 6, 1940
COMMISSIONER OF INCOME-TAX Vs. SALEM DISTRICT URBAN BANK, LIMITED	February 6, 1940
COMMISSIONER OF INCOME-TAX Vs. AVPMRMLAKSHMANAN CHETTIAR, LATE OF KARAIKUDI	September 24, 1940
COMMISSIONER OF INCOME-TAX Vs. VNADIMUTHU PILLAI	February 23, 1940
COMMISSIONER OF INCOME-TAX MADRAS Vs. DUTTYS TRUST CALICUT	March 20, 1940
COMMISSIONER OF INCOME-TAX, BENGAL Vs. MESSRS MAHALIRAM RAMJIDAS	April 25, 1940
COMMISSIONER OF INCOME-TAX, MADRAS Vs. AVP MRMLAKSHMANAN CHETTIAR	September 24, 1940
COMMISSIONER, DINDIGUL MUNICIPALITY Vs. VRAJAMANI IYER	September 26, 1940
COMMISSIONERS OF ARRAH MUNICIPALITY Vs. INDER CHAND	February 7, 1940
COMPALLA CHINA RAMAMURTI Vs. PALA NUKAYYA	August 9, 1940
CONNORS BROS LTD Vs. BERNARD CONNORS	September 24, 1940
COOVERJI MANICKJI BHESANIA Vs. SMTSUKUMARI DASI W/O JNANENDRA KUMAR MITRA	August 16, 1940
CORPORATION OF CALCUTTA Vs. NANDALAL CHOWDHURY	May 27, 1940
CORPORATION OF CALCUTTA Vs. PROVINCE OF BENGAL	August 13, 1940
CORPORATION OF CALCUTTA Vs. BENGAL DOOARS RAILWAY CO LTD	February 26, 1940
CORPORATION OF MADRAS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL	January 8, 1940
CUTTACK MUNICIPALITY Vs. SURENDRA NATH SAHU	August 5, 1940
D D ITALIA Vs. OFFICIAL ASSIGNEE OF MADRAS	September 12, 1940
D MOODY, MANAGING DIRECTOR, VICTOR OIL CO LTD Vs. EMPEROR	June 7, 1940
D VANJEESWARA AIYAR Vs. DISTRICT BOARD OF SOUTH ARCOT REPRESENTED BY ITS PRESIDENT	September 6, 1940
DAL CHAND Vs. EMPEROR	January 23, 1940
DAMARAJU VENKATARAYUDU Vs. TNARAYANAYYA	November 12, 1940
DANA MIA Vs. MAMTAZAL KARIM	December 3, 1940
DARA TRIPURA SUNDARALINGAM Vs. VINJAMURI VENKATARAMANAYYA	May 3, 1940
DARAGALI MIAH Vs. EMPEROR	January 11, 1940
DEBENDRA NATH HALDAR Vs. GAARATOON	April 2, 1940
DEBI PROSANNA GHOSE Vs. INDRA NARAIN PAL	July 25, 1940
DEPENDENTS OF RAHIM BUX Vs. JAMES FINLAY AND CO LTD	April 22, 1940
DEVIDOSS AND CO A FIRM OF CLOTH MERCHANTS Vs. ALATHUR ABBOYEE CHETTY AND CO, A FIRM OF PIECEGOODS MERCHANTS	September 13, 1940
DHANUKDHARI SINGH Vs. RAMRATAN SINGH	April 9, 1940
DHARBA SOORYANARAYANA Vs. MEDURI RAMAMMA	April 22, 1940
DHARMAPURAM MUTT REPRESENTED BY SRI LA SRI SHUNMUGA DESIKAGNANA SAMBANDA PANDARA SANNADHI AVERGAL Vs. MUHAMAD USMAN SAHIB	September 2, 1940
DHIRENDRA NATH ROY Vs. SAILAJ KUMAR BOSE	August 14, 1940
DISTRICT BOARD Vs. BABU RAM	November 28, 1940
DISTRICT BOARD OF WEST TANJORE, REPRESENTED BY ITS PRESIDENT Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF TANJORE	August 12, 1940
DIVI BHUNESWARI KUER Vs. MTSAMA KUER	September 6, 1940
DORAIKANNU ODAYAR Vs. VEERASAMI PADAYACHI ALIAS VEERASAMI CHATRAKONDAR	August 22, 1940
DORAISAMI NAICKEN Vs. PERU SU ARU PERIAKARUPPAN CHETTIAR	December 20, 1940
DR GIRISH CHANDRA GHOSE Vs. SUDHIR CHANDRA RAY CHOUDHURI	April 30, 1940
DR JAGDISH PRASAD Vs. MEDICAL COUNCIL	April 18, 1940
DULHIN JANAK NANDINI KUNWARI Vs. KEDAR NARAIN SINGH	December 6, 1940
DURGA PRASAD Vs. CHUNNI	March 18, 1940
DURGAGATI BANERJEE Vs. TAHARULLA MIA	May 22, 1940
DWARIKA HALWAI Vs. SITLA PRASAD	January 18, 1940
DWARIKA LOHAR Vs. EMPEROR	November 16, 1940
DWARKA PRASAD Vs. TRADERS GO-OPERATIVE BANK LTD	March 8, 1940
E P KUMARAVEL NADAR Vs. TPSHANMUGA NADAR	March 4, 1940
EAST BENGAL BANK LTD Vs. JOGESH CHANDRA BANERJEE	April 29, 1940
EAST INDIAN RAILWAY Vs. GOPILAL SHARMA	December 17, 1940
EDARA VENKAYYA PANTULU ALIAS E V PANT Vs. KALIPATTAPU CHITTI SURYA PRAKASAMMA	April 29, 1940
EDIGA SESHANNA Vs. RVENKATARAMANA RAO	August 21, 1940
EMPEROR Vs. MIHI LAL	April 12, 1940
EMPEROR Vs. MTDHIRAJIA	June 4, 1940
EMPEROR Vs. GANGA RAM	January 23, 1940
EMPEROR Vs. AFAQ HUSAIN JAUHAR	November 20, 1940
EMPEROR Vs. NANUA	December 4, 1940
EMPEROR Vs. GIRDHARI TELI	April 17, 1940
EMPEROR Vs. JATE URAON	February 29, 1940
EMPEROR Vs. KUPPAMMAL	August 21, 1940
EMPEROR Vs. GOBINDA CHANDRA DAS	April 18, 1940
EMPEROR Vs. MUJJAFFAR SHEIKH	May 3, 1940
EMPEROR Vs. SEKENDAR ALI SHAH RAHAM ALI SHAH	August 22, 1940
EMPEROR Vs. ALBERT BARNEY	September 25, 1940
EMPEROR Vs. DULLU KUER	February 9, 1940
EMPEROR Vs. JIT LAL BAHADUR	April 17, 1940
EMPEROR Vs. P. R. MEHTA, REPRESENTATIVE OF BHAIDAS KARSANDAS AND COMPANY, COTTON FIRM	May 23, 1940
EMPEROR Vs. LAXMI PRASAD TULSIRAM	March 5, 1940
EMPEROR Vs. MEHTAR DHANWA SATNAMI	January 30, 1940
EXAMINER OF LOCAL FUND ACCOUNTS Vs. SPRMRMRAMASWAMI CHETTIAR	August 14, 1940
FAIYAZ AHMAD Vs. JAMAL UDDIN	January 12, 1940
FAKIR MAHAMMAD Vs. EMPEROR	September 3, 1940
FAZLAR RAHIM Vs. KHORSED ALAM	December 2, 1940
FAZLUR RAHMAN SARKAR Vs. ATAL BEHARY GHOSE	April 23, 1940
FIRM BABU LAL GIRDHARI LAL Vs. SETH KOTUMAL	August 28, 1940
FIRM BAXIRAM RUDMAL THROUGH GAJADHAR RUDMAL Vs. SETH GOKULDAS KISANLAL MAHAJAN	March 8, 1940
FIRM LACHHMAN DAS CHHIDDU LAL Vs. LBABU LAL SURETY	January 15, 1940
FIRM NARAIN DAS BALKISHAN DAS Vs. MUNSHI MUNIRUDDIN	January 2, 1940
FIRM RAMNARAYAN-JAGANNATH Vs. RADHAGOVINDA DEBNATH	May 1, 1940
FIRM SHEIKH WAJID ALI MOHAMMAD RAFIQ THROUGH SHEIKH HUSAIN Vs. BENGAL AND NORTH WESTERN RAILWAY CO	November 7, 1940
G CHOKKAPPA CHETTY Vs. MSANTHUBAVA ROWTHER	April 25, 1940
G SAMUEL Vs. CYRIL GILL AND JOHN STANLEY GOODWIN, OFFICIAL LIQUIDATORS	May 3, 1940
GADADHAR CHOWDHURY Vs. SARAT CHANDRA CHAKRAVARTY	April 24, 1940
GADADHUR MULLICK Vs. OFFICIAL TRUSTEE OF BENGAL	January 16, 1940
GADAMSETTI PEDDI SUBBARAYADU Vs. LINGAM YELLA SOMAYYA, MINOR BY NEXT FRIEND KOTRIKE RAMAKRISHNAYYA	November 29, 1940
GADI NAGOJI PATIL Vs. TRILOK CHAND MULCHAND	February 15, 1940
GAJADHAR BHAGAT Vs. MOTI CHAND BHAGAT	August 19, 1940
GAJADHARPRASAD RAMLAL Vs. UDAICHAND KAPURCHAND PARWAR	February 20, 1940
GAJRAJ SINGH Vs. KALLU	January 24, 1940
GANAPATHI BHATTA Vs. AMLD SOWZA	April 24, 1940
GANDIKOTA KAMANNA Vs. TONDAPU SATTI REDDY	July 24, 1940
GANESH LAL Vs. SHARAFUDDIN AHMAD	April 5, 1940
GANESHI LAL CHHAPPAN LAL Vs. COMMISSIONER OF INCOME-TAX, CP AND UP	September 24, 1940
GANESHILAL CHHAPPAN LAL Vs. COMMISSIONER OF INCOME-TAX	September 24, 1940
GANGA BASHI Vs. JAMNA	February 1, 1940
GANGA KUER Vs. SUKHJIT SINGH	December 20, 1940
GANGA PRASAD Vs. COMMISSIONER OF INCOME-TAX, UP	September 16, 1940
GANGA PROSAD SINGH Vs. EMPEROR	November 22, 1940
GANPATRAO ARJUN RAO Vs. JAGANNATH RAO KASHI RAO DANI	February 21, 1940
GANSU RAM Vs. MTPARVATI KUER	May 1, 1940
GANTA BANGARIGADU Vs. PALTHERU ATCHUTARAMAYYA	November 21, 1940
GANTHAKORU MANGAMMA Vs. DULLA PAIDAYYA	September 24, 1940
GAYA PRASAD Vs. LIQUIDATOR SADR CENTRAL CO-OPERATIVE SOCIETY	January 31, 1940
GAYA PRASAD SINGH Vs. JAGADISH CHANDRA DEO DHABALDEB	April 4, 1940
GENERAL ACCIDENT FIRE AND LIFE ASSURANCE CORPORATION LTD Vs. JANMAHOMED ABDUL RAHIM	September 17, 1940
GERON ALI Vs. EMPEROR	May 6, 1940
GHULAM RASHID Vs. MUHAMMAD ABDUL RAB	December 13, 1940
GIRDHARI LAL Vs. KISHORE LAL	February 12, 1940
GIRDHARI LAL Vs. JANG SINGH	March 28, 1940
GNANAPRAKASAM PILLAI Vs. PARASAKTHY AMMAL	March 26, 1940
GOALDAS DAGA Vs. MANICKLAL BAITY	May 21, 1940
GOBARDHAN BAR Vs. GUNADHAR BAR	May 3, 1940
GOBINDA DAS NATH Vs. SHYAMA CHARAN NATH	June 17, 1940
GOBINDA MOHUN ROY Vs. MAGNERAM BANGUR AND CO	February 1, 1940
GOKUL CHANDRA NANDI Vs. SRIBODH CHANDRA BANERJI	August 15, 1940
GOLAGHAT MUNICIPAL BOARD Vs. SONARAM GOHAIN	November 18, 1940
GOLAM MORTUZA MOULIK Vs. MUNSHI MANIRUDDIN AHAMAD	May 7, 1940
GONI MAHTON Vs. EMPEROR	September 30, 1940
GOPAL BUX RAI Vs. BABU SHYAMBEHARI SINGH	January 19, 1940
GOPAL DAS Vs. JAGESHWARI PRASAD NARAIN DEO	January 11, 1940
GOPAL DAS PARSHOTTAM DASS Vs. COMMISSIONER OF INCOME-TAX	September 24, 1940
GOPAL KRISHNA NABA KRISHNA RAJ KRISHNA SAHA Vs. CHINTAHARAN MAZUMDAR	July 22, 1940
GOPAL MAHTON Vs. EMPEROR	July 25, 1940
GOPALA MENON Vs. PUNNOLI KORATH MEENAKSHI ARAMA KARNAVASTRI	September 3, 1940
GOPALDAS PARSHOTTAMDAS Vs. COMMISSIONER OF INCOME-TAX, CP AND UP	September 23, 1940
GOPALDAS PURSHOTTAM DASS Vs. RE	September 24, 1940
GOPENDRA NARAIN DHAR Vs. RADHA KRISHNA DHAR	January 12, 1940
GOPI LOHAR Vs. MAHESHWAR PRASAD NARAIN SINGH	November 11, 1940
GOSWAMI MURARI LAL Vs. MTBIBI	March 19, 1940
GOURI SANKAR MUKHERJEE Vs. JATINDRA NATH CHAHRAVARTY	June 27, 1940
GOUROCHANDRA DYANO SUMANTO Vs. KRISHNACHARANA PADHI, MINOR BY NEXT FRIEND CHINNA PADHIYANI	November 11, 1940
GOUROCHANDRO DYANO SUMANTO Vs. KRUSHNACHARANA PADHI	November 11, 1940
GOWARJABAI W/O. CHANDANMAL MAHESHWARI Vs. GANPATSA VITHUSA TELI	April 6, 1940
GUDIPATI BRAHMANANDAM Vs. GUDIPATI SARVESWARA RAO	August 9, 1940
GUJARAT GINNING AND MANUFACTURING CO LTD Vs. V GOVINDAN NAIR	March 18, 1940
GULAB DEVI Vs. BANWARI LAL	April 25, 1940
GULABI MAHTO Vs. EMPEROR	January 4, 1940
GUNJARI MAHATANI Vs. NIL KAMAL PANDE	December 10, 1940
GUNTURU SEETA RAMANJANEYULU, MINOR BY MOTHER AND GUARDIAN SEETAMMA Vs. VISHNUBHOTLA RAMAYYA	September 30, 1940
H M EBRAHIM SAIT Vs. METTUPALAYAM NARAYANI BANK, LIMITED, BY ITS DIRECTOR IN CHARGE VPALANIAPPA CHETTIAR	July 26, 1940
HAFIZAR RAHMAN Vs. AMINAL HOQUE	July 16, 1940
HAIDAR ALI Vs. EMPEROR	January 9, 1940
HAJEE ADAM ABDUL SHAKOOR Vs. ALI MAHOMED EBRAHIM SHAKOOR	January 4, 1940
HAJI ABDUL KUTHUS SAHIB (DECEASED) Vs. INAYATHULLA SAHIB	November 8, 1940
HAJI EAKUB SHAIKH Vs. SAMJAN BIBI	January 31, 1940
HAKIM MOHD BASHIRULLAH KHAN Vs. COLLECTOR, SHAHJAHANPUR, AS MANAGER COURT OF WARDS, ILAQA IQTIDA ULLAH KHAN	January 18, 1940
HAMED GAZI Vs. SADAT ALI SIKDAR	February 6, 1940
HANSRAJ BHUTERIA Vs. ASKARAN BHUTERIA	June 4, 1940
HANSRAJ GUPTA Vs. DEHRA DUN-MUSSOORIE ELECTRIC TRAMWAY CO LTD	March 18, 1940
HANSRAJ HARJIWAN BHATE Vs. EMPEROR	April 9, 1940
HAPPY INDIA INSURANCE CO LTD Vs. KUMUD BANDHU CHAKRAVARTY	December 9, 1940
HAR DAYAL Vs. BRAM MANOHAR LAL	January 29, 1940
HAR NARAINI KUNWAR Vs. SAJJAN PAL SINGH	June 26, 1940
HARAKHANTH OHDAR Vs. GANPAT RAI	January 9, 1940
HARAN CHARAN MANDAL Vs. HIRALAL NASKAR	July 30, 1940
HARE KRISHNA DHUPI Vs. UPENDRA KUMAR BHOUMIK	November 27, 1940
HARENDRA PROSAD BAGCHI Vs. EMPEROR	April 22, 1940
HARENDRA SHANKAR Vs. KHIALI RAM	September 11, 1940
HARI CHARAN KUNDU Vs. KAUSHI CHARAN DEY	March 1, 1940
HARI PADA MUKHERJEE Vs. ELOKESHI DEVI FOR SELF AND SHEBAIT SRI ISWAR SRIDHAR JIU THAKUR, W/O PARADA KINKAR CHAKRAVARTY	January 12, 1940
HARI PRASAD SINGH Vs. LAL BEHARI SARAN SINGH	March 29, 1940
HARI RAKSHAK DUTT Vs. CHAIRMAN, DISTRICT BOARD	July 17, 1940
HARIDAS SAHA Vs. DULAL CHANDRA SADUKHAN	December 3, 1940
HARIHAR PRASAD SINGH Vs. MTJANAK DULARI KUER	May 7, 1940
HARIHAR PRASAD SINGH Vs. NARSINGH PRASAD SINGH	February 28, 1940
HARIPADA MUKHERJEE, SHEBAIT OF KALI MATA Vs. SHAILA BALA DEVI W/O KSHITRA MOHAN BANERJEE	May 15, 1940
HARNARAIN Vs. DAYABHAI HIRA CHAND	April 11, 1940
HARNARAYAN BHIKAMCHAND Vs. GOVINDRAM AGYARAM	February 13, 1940
HARNATH SINGH Vs. MAIYA AMBIKA DEVI	November 20, 1940
HEM CHANDRA ROY CHAUDHURY Vs. SURADHANI DEBYA CHAUDHURANI	May 23, 1940
HEMENDRA NATH ROY CHOWDHURY Vs. PURNA CHARAN HAULI	July 11, 1940
HET RAM Vs. COLLECTOR OF ALIGARH	August 9, 1940
HIMMAT SAHAI Vs. SHEIKH MOHDMOIN	November 21, 1940
HINDU RELIGIOUS ENDOWMENTS BOARD Vs. NAMBURU KRISHNAMACHARYULU	February 14, 1940
HIRALAL BANJARA Vs. BASHIRAM SHARMA	February 9, 1940
HOLFORD STEWART Vs. GEORGE ALFRED FRANCIS HANCOCK	April 5, 1940
HORAY KRISHNA NASKAR Vs. SASHI BHUSAN PURKAIT	August 2, 1940
HORI RAM SINGH Vs. EMPEROR	January 18, 1940
HORMUSJI HARJIBHOY CHINOY Vs. EMPEROR	January 31, 1940
HOTI LAL Vs. CHATURA PRASAD	September 27, 1940
HRIDAYSINGH Vs. KAILASH SINGH	January 16, 1940
HRISHIKESH DUTT Vs. MUNICIPAL COMMISSIONER	March 14, 1940
HRISHIKESH SANYAL Vs. APBAGCHI	August 9, 1940
HULASILAL RAMDAYAL, Vs. RE	September 26, 1940
HUSAIN BATCHA SAHIB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF NORTH ARCOT	December 6, 1940
HUSSAIN BATCHA SAHIB Vs. SECRETARY OF STATE	December 6, 1940
IN RE ANDI THEVAN Vs. STATE	June 10, 1940
IN RE B P HALDER AND SONS Vs. STATE	September 16, 1940
IN RE KISHORI LAL MAKUNDI LAL Vs. STATE	October 15, 1940
IN RE RAI SAHEB RAM DAYAL AGARWALA Vs. STATE	September 16, 1940
IN RE: A E FORBES (DECEASED), O V FORBES Vs. VGPETERSON	June 21, 1940
IN RE: A RAHIM SAHIB Vs. STATE	April 11, 1940
IN RE: A V JONES Vs. STATE	January 4, 1940
IN RE: ABDUL BASHA SAHIB Vs. STATE	April 1, 1940
IN RE: AGASTHYALINGA GOUNDAN Vs. STATE	September 27, 1940
IN RE: ANNAPURNI AMMAL Vs. STATE	February 22, 1940
IN RE: ARUNACHALA MUDALI Vs. STATE	September 4, 1940
IN RE: B SRINIWASA RAO Vs. STATE	April 10, 1940
IN RE: BANGARU REDDI Vs. STATE	February 5, 1940
IN RE: BEGGAM APPALANARASAYYA Vs. STATE	July 30, 1940
IN RE: BENARES BANK LTD BENARES SHRI NATH SHAH Vs. OFFICIAL LIQUIDATOR	November 4, 1940
IN RE: BOYA LINGADU ALIAS DUBBODU Vs. STATE	January 3, 1940
IN RE: C RAGHAVA MENON Vs. STATE	September 6, 1940
IN RE: EAST BENGAL SUGAR MILLS LTD (IN LIQUIDATION) Vs. STATE	April 22, 1940
IN RE: GAMPALA SUBBIGADU ALIAS DAMASAGADU Vs. STATE	April 9, 1940
IN RE: GENUINE INSURANCE CO LTD Vs. STATE	April 9, 1940
IN RE: GOVINDARAJULU NAIDU Vs. STATE	August 15, 1940
IN RE: GURUSWAMI CHETTIAR Vs. STATE	August 8, 1940
IN RE: HUSSAIN KHAN ALIAS SULAIMAN KHAN Vs. STATE	August 1, 1940
IN RE: JALAKAM VENKATA SUBBADU Vs. STATE	August 22, 1940
IN RE: K KRISHNAN Vs. STATE	September 27, 1940
IN RE: K M NARAYANAN NAMBUDRIPAD Vs. STATE	July 3, 1940
IN RE: K SANNAYA Vs. STATE	September 4, 1940
IN RE: KADIYALA VENKATA SATYANARAYANAMURTI Vs. STATE	November 25, 1940
IN RE: KARUPPAL ALIAS CHETTY BOYACHI Vs. STATE	July 18, 1940
IN RE: KARUPPAN CHETTI Vs. STATE	April 30, 1940
IN RE: KEDARNATH SEN; EX PARTS, HARSOOKDAS BALKISSENDAS Vs. STATE	April 12, 1940
IN RE: KESAVA REDDI Vs. STATE	July 24, 1940
IN RE: KODIYALA CHANDRIAH Vs. STATE	February 8, 1940
IN RE: KUNJAMAL AND SONS Vs. STATE	October 2, 1940
IN RE: KURUVA NAGAMMA Vs. STATE	December 4, 1940
IN RE: LALA INDRA SEN Vs. STATE	January 10, 1940
IN RE: LIGHT OF ASIA INSURANCE CO LTD Vs. STATE	May 6, 1940
IN RE: MADAN KISHORE Vs. STATE	January 31, 1940
IN RE: MANAGER, RADHIKA MOHAN ROY WARD S ESTATE Vs. STATE	July 3, 1940
IN RE: MANAGER, RADHIKA MOHAN ROY WARDS ESTATE Vs. STATE	March 3, 1940
IN RE: MANIKYAM KONDAYYA Vs. STATE	January 26, 1940
IN RE: MARANA GOUNDAN Vs. STATE	December 17, 1940
IN RE: MARUDAMUTHU PILLAI Vs. STATE	November 28, 1940
IN RE: MUDDAMSETTI SUBBA RAO Vs. STATE	December 3, 1940
IN RE: MUNIRATHNA GURUKKAL Vs. STATE	February 26, 1940
IN RE: N KAYAMBU PILLAI Vs. STATE	August 12, 1940
IN RE: NANDIVADA GANGANNA DHORA Vs. STATE	February 27, 1940
IN RE: NATESA PADAYACHI Vs. STATE	February 21, 1940
IN RE: NEELAKANTAN NAMBISAN Vs. STATE	February 2, 1940
IN RE: PAPELLUGARI VEERA REDDI Vs. STATE	December 18, 1940
IN RE: PATTAMMAL Vs. STATE	April 25, 1940
IN RE: PERUMAL KONAN Vs. STATE	February 22, 1940
IN RE: PICHUMANI AYYAR Vs. STATE	November 21, 1940
IN RE: PONNUSWAMI REDDIAR Vs. STATE	July 26, 1940
IN RE: PREM NARAIN, ADVOCATE Vs. STATE	February 5, 1940
IN RE: PUDUKODU ISWARA SUBRAMANYA IYER Vs. STATE	April 11, 1940
IN RE: RAMACHANDRAN Vs. STATE	September 20, 1940
IN RE: RAMASAMI KONAR Vs. STATE	November 27, 1940
IN RE: S RAMACHANDRA AIYAR Vs. STATE	December 5, 1940
IN RE: S YEGNANARAYANAIH Vs. STATE	November 22, 1940
IN RE: SANKAPPA SHETTY Vs. STATE	August 5, 1940
IN RE: SINGAMPILLI YERRANNA Vs. STATE	July 18, 1940
IN RE: SIVAKALATHI GRAMANY Vs. STATE	February 1, 1940
IN RE: SM LAKSHMIMONI DASSI Vs. STATE	June 10, 1940
IN RE: SREEMATI KAMALA BALA DASI Vs. STATE	April 30, 1940
IN RE: SRI A RAMANUJA AYYANGAR, FIRST GRADE PLEADER Vs. STATE	September 23, 1940
IN RE: SRI R K AIYAR, ADVOCATE Vs. STATE	November 25, 1940
IN RE: T PALANISWAMI GOUNDAN Vs. STATE	March 6, 1940
IN RE: THALAPPIL THITHACHUMMA Vs. STATE	July 17, 1940
IN RE: THOTABALIJA PUCHALA SOMANNA Vs. STATE	December 17, 1940
IN RE: V K R ST KASI VISWANATHA CHETTIAR Vs. STATE	April 4, 1940
IN RE: VASIREDDI SIVALINGA PRASAD Vs. STATE	July 31, 1940
IN RE: VETTUKKATTU PACHAYANNA GOUNDAN Vs. STATE	September 16, 1940
INDER CHANDRA Vs. SHRI RADHA KRISHNA JI	January 24, 1940
INDIAN NATIONAL TANNERY Vs. RE	September 24, 1940
INDURU PATTABIRAMI REDDI Vs. KAKARALA VENKATAPPAYYA	April 12, 1940
INLAND REVENUE COMMISSIONERS Vs. PAYNE	December 3, 1940
IRSHAD ALI Vs. MTNADARI BEGAM	December 20, 1940
ISMAIL AHMED PEEPADI Vs. MOMIN BIBI	October 29, 1940
ISWAR CHANDRA SAHA Vs. CHULO GARO	April 16, 1940
ITIKALA SURYANARAYANAMURTHY Vs. REDI VIRANNA	August 20, 1940
IVATURI VEERA SUBRAMANYAM Vs. PRESIDENT, DISTRICT BOARD	April 5, 1940
J AUSTEN BYERS, ESQ Vs. MUNICIPAL COUNCIL BY ITS EXECUTIVE AUTHORITY, THE COMMISSIONER	April 19, 1940
J. R. MUDHOLKAR Vs. M. E. R. MALAK	January 16, 1940
JADUNANDAN SINGH Vs. EMPEROR	September 18, 1940
JAGA SINGH Vs. BASDEO SINGH	February 12, 1940
JAGAD BHUSAN SIRCAR Vs. PANNA LAL CHANDRA	December 17, 1940
JAGADAMBA LOAN CO LTD Vs. RAJA SHIBA PRASAD SINGH	December 2, 1940
JAGADAMBAL Vs. MINOR SUNDARAMMAL BY NEXT FRIEND, PONNUSAMI CHETTIAR	April 17, 1940
JAGADISH CHANDRA DEO DHABAL DEB Vs. DEBNATH MAHTO	May 23, 1940
JAGANNATH KISHORE LAL SINGH DEO Vs. BIPAN MAHATO	September 4, 1940
JAGANNATHA AIYANGAR Vs. SUPPIAH CHETTIAR	April 17, 1940
JAGARNATH PRASAD Vs. CHUNNI LAL	May 6, 1940
JAGAT SINGH Vs. SANGAT SINGH	February 26, 1940
JAGAT TARINI DASSI W/O BIBHUTI BHUSAN PAL CHOUDHURY Vs. SARAJRANJAN PAL CHOUDHURY	December 6, 1940
JAGGO BAI Vs. HARIHAR PRASAD SINGH	November 18, 1940
JAI NARAIN RAUT Vs. MTDHANESHARI	November 15, 1940
JAIGOBIND PRASAD SAHU Vs. MTHIRIA	September 2, 1940
JAIKRISHNA VISHWANATH Vs. SAWATRAM RAMPRASAD SHOP	March 19, 1940
JAINARAIN SINGH Vs. EMPEROR	July 24, 1940
JAINTI PRASAD Vs. NANAK CHAND	April 9, 1940
JAIRAM VALJEE Vs. INDIAN IRON AND STEEL CO LTD	March 13, 1940
JAMPA SATTIRAJU Vs. KALLEPARA VENKATASATYAM	August 16, 1940
JAMUNA RAM BHAKAT Vs. HEERALAL AGARWALLA AND CO	July 5, 1940
JANAK SINGH Vs. EMPEROR	August 15, 1940
JANAKI AMMAL Vs. SANJEEVI CHETTIAR	September 30, 1940
JATINDRA MOHAN BANERJEE Vs. CORPORATION OF CALCUTTA	June 17, 1940
JAY MAHTO Vs. EMPEROR	December 10, 1940
JEO NARAYAN MAHTO Vs. BUDHAN MAHTO	December 16, 1940
JHAJHARIA BROS LTD Vs. SHOLAPOOR SPINNING AND WEAVING CO LTD	June 25, 1940
JHARI LAL GOPE Vs. RAMDHIKARI MISSIR	March 18, 1940
JHUMAK RAI Vs. EMPEROR	December 23, 1940
JINILAL MANDAL Vs. CHANDERDEO PROSAD	November 12, 1940
JITENDRA BHUSAN DAS Vs. EMPEROR	July 9, 1940
JITENDRA MULLICK Vs. HAJI HAFIZ ALLA BUX	February 28, 1940
JNANENDRA NARAYAN BAGCHI Vs. BHOLA NATH MONDAL	July 8, 1940
JOGRAJ MAHTO Vs. EMPEROR	April 24, 1940
JOHN E BROWNLEE Vs. VIVIAN MACMILLAN	June 4, 1940
JOOLURI GURUVAYYA Vs. OFFICIAL RECEIVER	August 30, 1940
JOSHYULA SATYANARAYANA SIDHANTI Vs. BERHAMPORE MUNICIPAL COUNCIL	September 26, 1940
JOWALA PRASAD Vs. HARIHAR PRASAD	August 30, 1940
JOY KRUSHNA MOHANTY Vs. EMPEROR	February 27, 1940
JOYRAM NARAYAN Vs. SHIVA PRASAD SINGH	November 20, 1940
JOYRAM RAKSHIT Vs. ANNADA PROSAD KUNDU	July 11, 1940
JUDAGI GOPE Vs. EMPEROR	January 10, 1940
JUGAL CHARAN MONDAL Vs. RAI DEBENDRA NATH BALLAV BAHADUR	August 9, 1940
JUMMA Vs. LMADHUSOODAN DAYAL	March 1, 1940
JURO RAUTO Vs. ADIKANDA PRADHANO	December 20, 1940
K A SRINIVASA AYYANGAR Vs. SRAMANUJACHARIAR	December 13, 1940
K G GOVINDARAJULU NAIDU Vs. MSGOPALASWAMY CHETTY	August 13, 1940
K G LAKSHMANA IYER Vs. RAMASWAMI NAICKER	September 10, 1940
K G MONAPPA Vs. AVENKATASWAMI NAIDU	September 6, 1940
K L K RM RAMANATHAN CHETTIAR, A FIRM Vs. SEETHARAMA AYYAR	November 5, 1940
K L K RM RAMANATHAN CHETTIAR, A FIRM OF BANKERS CARRYING ONBUSINESS Vs. SEETHARAMA AIYAR	November 5, 1940
K M SR K LANKARAM Vs. OKSSUNDARAGOPALA AIYAR	September 3, 1940
K NAGALINGA CHETTY Vs. OKSRINIVASA AIYANGAR	December 10, 1940
K SAMBASIVA AIYAR Vs. OFFICIAL RECEIVER	September 24, 1940
K V NARAYANASWAMI AIYAR Vs. SEVADAPPA GOUNDAR	November 25, 1940
K V RAMASWAMI AYYAR Vs. RAMAYYA SASTRIGAL	September 16, 1940
KALA MIA Vs. KSHETRA MOHAN PAL	June 14, 1940
KALI NATH SAHA Vs. MANINDRA NATH DAS	February 5, 1940
KALI SUNDAR ROY Vs. KHUM CHANDRA BOTHRA	June 17, 1940
KALIMADDIN MEA Vs. EAKUTENNESA BIBI W/O AMID MIA	February 1, 1940
KALLAM NARASAREDDI Vs. THUMMURU RANGA REDDI	December 18, 1940
KALLU SINGH Vs. MTMIR KUNWAR	May 8, 1940
KALLUMATAM GURUBASAYYA Vs. SANNA SETRA SIDDALINGAPPA	February 22, 1940
KALYAN DAS Vs. BRIJ KESHORE	September 16, 1940
KAMAKSHI CHETTI Vs. ASALAGANAN CHETTIAR	July 29, 1940
KAMALA PROSAD BHATTACHARJEE Vs. EMPEROR	December 13, 1940
KAMALATHAMMAL Vs. HARIHARA AIYAR	August 30, 1940
KAMESHWAR SINGH BAHADUR Vs. PRASAD SINGH	April 11, 1940
KANHAI SAHU Vs. EMPEROR	November 15, 1940
KANHAIYA LAL GOENKA Vs. COMMISSIONER OF INCOME-TAX	September 19, 1940
KANHAIYA LAL GOENKA Vs. COMMISSIONER OF INCOME-TAX	September 18, 1940
KANNABHIRAN PILLAI Vs. GOVINDASWAMI PILLAI	August 16, 1940
KANTHASAMI REDDIAR Vs. PETHUSAMI REDDIAR	April 12, 1940
KARAN SINGH Vs. RAM SAHAI	October 14, 1940
KARANAN SYAMA RAO Vs. VHANUMANTHA RAO, MINOR BY GUARDIAN AND MATERNAL GRANDFATHER NITTUR RAMASWAMAYYA	July 26, 1940
KARNAM RAMAMMA Vs. PEDDINENI VENKATALAKSHMAMMA	April 29, 1940
KARNAM SUBRAMANYA RAO Vs. PULLA RAMI REDDI	August 2, 1940
KARNIDAN SARDA Vs. SAILAJA KANTA MITRA	March 8, 1940
KARU KANDU Vs. EMPEROR	January 18, 1940
KASHINATH Vs. BAPURAO	July 5, 1940
KATIKINENI VENKATA GOPALA NARASIMHA RAMA RAO Vs. CHITLURI VENKATARAMAYYA	April 30, 1940
KATIKINENI VENKATA GOPALA NARASIMHA RAMA RAO Vs. CHITLURI VENKATRAMAYYA	April 15, 1940
KATTUVA ROWTHA S SON MOIDIN ALIAS SIAVU ROWTHAN Vs. DAKSHAYANI AMMA	April 24, 1940
KATURI DHARMARAO Vs. MANEPALLI BAPANAYYA	September 17, 1940
KAUSALAI AMMAL Vs. SANKARAMUTHIAH PILLAI	December 11, 1940
KAZA SURYANARAYANA Vs. SREE RAJAH SOBHANADRI APPA RAO BAHADUR ZAMINDAR GARU	August 9, 1940
KDAR NATH Vs. EMPEROR	October 2, 1940
KESAVAN CHETTIAR Vs. PAKSHI RAMASWAMI CHETTIAR	August 26, 1940
KESHOLAL RAMDAYAL KAHAR Vs. LAXMAN RAO RAMKRISHNA RAO DESHPANDE	February 14, 1940
KESRILAL KEDIA Vs. EMPEROR	January 24, 1940
KEWAL SARAN SINGH Vs. KAMLA PATI LAL	August 12, 1940
KHAIRATI LAL BABU LAL, Vs. RE	October 4, 1940
KHANTA MANDALANI Vs. SMTHEM KUMARI DEBI	August 13, 1940
KHIMJI POONJA AND CO Vs. RATANSHI HIRJI BHOJRAJ	May 1, 1940
KHOAJ JAMADAR Vs. ABDUL SOBHAN KHAN JALKADAR KHAN	April 15, 1940
KHODADAT BIBI WIFE OF LATE MUHAMMAD BELAYET ALI Vs. KUMAR KAMALA RANJAN ROY	August 12, 1940
KHODEJA Vs. MAHAMAD ABDUL KHALEQUE	June 26, 1940
KHUPCHAND NATHMAL MARWADI Vs. RAJESHWAR SHANKER DESHPANDE	January 31, 1940
KHURSHED AHMED Vs. AMANULLA	April 17, 1940
KIRAN CHANDRA DAS Vs. MATI LAL BISWAS	May 31, 1940
KISAN SAKHARAM MARATHE Vs. SAHAJAT SINGH DEVIDAYAL SINGH	February 20, 1940
KODALI RAMAKOTESWARA RAO Vs. KODALI SURYANARAYANA	April 15, 1940
KOLATHOOR SOOLAPANI MOOPIL VARIAR Vs. VAYANAKARE THEKKE VEETTIL VELOOR ALIAS AMMINIKAT MELE VEETTIL ALIAS ETACHOLE KUNHIHILESHMI ALIAS KUNHIMALU AMMA	September 3, 1940
KOLETHOOR SOOLAPANI MOOPIL VARIAR Vs. VAYANKARE THEKKE VEETTIL VELOOR	September 3, 1940
KONDAYYA NAYUDU Vs. MARIANAN	March 21, 1940
KORAKA KANNAYYA NAIDU Vs. RAYAPUREDDI APPALA NAIDU	February 28, 1940
KOSHO BANIA Vs. EMPEROR	August 28, 1940
KR DIGBIJYA SINGH Vs. BUDH SEN	August 6, 1940
KUER RAI Vs. BABURAM KUER	February 29, 1940
KULIKARAI VISWANATHASWAMI TEMPLE, BY ITS TRUSTEE BAVA C GOPALASWAMI MUDALIAR Vs. ASSISTANT ENGINEER FOR SURVEYS, ELECTRICITY DEPARTMENT	April 23, 1940
KUMAR BADRI NARAIN SINGH, KEEPER OF HAZARA MEMORIAL PRESS Vs. CHIEF SECRETARY TO GOVERNMENT OF BIHAR	December 18, 1940
KUMAR JITENDRA MULLICK Vs. CORPORATION OF CALCUTTA	November 28, 1940
KUMAR PURNENDU NATH TAGORE Vs. NARENDRA NATH SAMANTA	August 20, 1940
KUMAR PURNENDU NATH TAGORE Vs. DHIRENDRA NATH CHATTERJEE	March 21, 1940
KUMAR SANAT KUMAR MUKHERJEE Vs. DEBENDRA NATH SARCAR	November 13, 1940
KUMARASWAMI REDDIAR Vs. MUTHUGOPAL NAICKER (DECEASED)	September 30, 1940
KUNCHAPARTI VENKATACHELLAM Vs. VEMURI SUBRAHMANYAM	July 31, 1940
KUNJABEHARI CHAKRABARTY Vs. KRISHNADHONE MAJUMDAR	May 31, 1940
KUNJBEHARI RAI Vs. BUNI SINHA	August 7, 1940
KUNWAR JASWANT SINGH Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD	February 2, 1940
KUPPU GOVINDA CHETTIAR Vs. UTTUKOTTAI CO-OPERATIVE SOCIETY BY ITS LIQUIDATOR	April 5, 1940
KURSEONG HYDRO-ELECTRIC SUPPLY CO LTD Vs. LAKSHMI NARAYAN SUKHANI	December 17, 1940
KUSUM KAMINI DEBYA Vs. RAJA JAGDISH CHANDRA DEO DHABAL DEB	August 16, 1940
KUSUM KUMARI Vs. FIRM HARNATH RAI BIRIRAJ	September 6, 1940
KUTUB UDDIN Vs. WAQF ALALAULAD OF MTFATIMA BEGAM	March 29, 1940
L JAGDISH SARAN Vs. BHAGWAT SARAN	April 30, 1940
L RAM CHARAN DAS Vs. BHAGWAT SARAN	January 10, 1940
LACHHMI PRASAD Vs. BAHRAICH RAM	August 23, 1940
LACHMI NARAYAN Vs. NAWAB ZADA SAIYID MUHAMMAD MEHDI	September 5, 1940
LAKSHMANA SAHU Vs. MSIMACHALA PATRA	December 20, 1940
LAKSHMI NARAIN Vs. HARISH CHANDER	March 6, 1940
LAKSHMI NARAYAN KOLLEY Vs. LALIT MOHAN BHATTACHARJEE, SECRETARY, CHATRA-SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD	May 30, 1940
LAL MOHAN PRASAD Vs. GOVIND SAHU	April 29, 1940
LAL PARI Vs. JANKI RAI	August 23, 1940
LALA HAR NARAIN LAL BAHAL Vs. MATHURA PRASAD	April 8, 1940
LALA MANMOHAN DAS Vs. OFFICIAL LIQUIDATORS OF LOWER GANGES JUMNA ELECTRICITY DISTRIBUTING CO LTD	April 30, 1940
LALA RAJBALI LAL Vs. PARTAPPUR CO LTD	January 9, 1940
LALIT KUMAR DAS CHAUDHURY Vs. NOGENDRA LAL DAS	August 19, 1940
LALJI MANDAL Vs. PARBAL MANDAL	November 20, 1940
LALJI SINGH Vs. BALBHADRA PRASAD	February 21, 1940
LATIFANNESSA BIBI Vs. SKNANU	April 26, 1940
LIQUIDATOR NAWADAH BAZAR CO-OPERATIVE SOCIETY Vs. DOMI RAM CHAUDHARY	November 21, 1940
LOKE NATH MUKERJEE Vs. ABANI NATH MUKHERJEE	July 12, 1940
LOKENATH PRASAD DHANDHANIA Vs. COMMISSIONER OF INCOME-TAX	April 2, 1940
LUTI SINGH Vs. RAMKIRIT SINGH	February 26, 1940
M ETHIRAJULU NAIDU Vs. ARANGANATHAM CHETTY	September 18, 1940
M F R D CRUZ Vs. KNVISWANATHAN (THE OFFICIAL LIQUIDATOR)	November 15, 1940
M J KUTINHA Vs. MRSNATHALAL PINTO BAI	August 23, 1940
M L M MAHALINGAM CHETTIAR Vs. RAMANATHAN CHETTIAR	May 30, 1940
M R RANGANATHA AIYAR Vs. JAYAVELU MUDALIAR	February 15, 1940
M THIRUVENGADAMUDAYANAIYA Vs. RNARASIMHASWAMIAIYA	August 22, 1940
M VARADARAJA PERUMAL PILLAI Vs. PALANIMUTHU GOUNDAN	September 4, 1940
MACHINARI LAKSHMI AMMA Vs. THUNDIKANDIYIL PARKUM NATUKANDIYIL KOYITHATTA KRISHNAKURUP	September 26, 1940
MADDIPATI NARASIMHAMURTI (MINOR) Vs. HAYAT KHAN	May 1, 1940
MADHAVA RAMACHANDRA KAMATH, SON OF ANKOLA RAMACHANDRA KRISHNA KAMATH Vs. CANARA, BANKING CORPORATION LIMITED, A BANKING COMPANY	July 26, 1940
MADHAVA RAO ALIAS CHINNAKANNAN MINOR BY HIS MOTHER AND NEXTFRIEND SIRONMANI AMMAL Vs. ADMINISTRATOR-GENERAL OF MADRAS	August 23, 1940
MADHUSUDAN MAHANTI Vs. EMPEROR	May 9, 1940
MADINA BIBI SAHIBA Vs. ISMAIL DURGA ASSOCIATION THROUGH ITS PRESENT SECRETARY HAJI MOHAMMAD MOULANA SAHIB	February 29, 1940
MADURA, DEVASTHANAM THROUGH ITS EXECUTIVE OFFICER R S NAIDU Vs. MASANAM PILLAI	January 19, 1940
MAHA RAM Vs. HARBANS	November 22, 1940
MAHABIR PRASAD Vs. JUGAL KISHORE PRASAD	August 15, 1940
MAHABIR RAI Vs. RAJENDER RAI	March 26, 1940
MAHABIR SAH Vs. EMPEROR	October 16, 1940
MAHADEO DAS Vs. TRIBENI PRASAD SINGH	September 18, 1940
MAHADEO NATH KHETRI Vs. EMPEROR	December 4, 1940
MAHAMMAD ALI Vs. DINESH CHANDRA ROY CHOUDHURY	April 22, 1940
MAHARAJ BAHADUR SINGH Vs. TAJ BAHADUR SINGH	March 13, 1940
MAHARAJ DHARAM NARAIN Vs. MAHARAJ SURAJ NARAIN	August 30, 1940
MAHARAJA BAHADUR RAM RANBIJAYA PRASAD SINGH Vs. KESHO PRASAD SINGH	January 18, 1940
MAHARAJA OF COCHIN, BY HIS AGENT THE SECRETARY TO THE GOVERNMENT OF COCHIN Vs. THUPRAN	August 20, 1940
MAHARAJA SRIS CHANDRA NANDY Vs. RAKHALANANDA THAKUR	November 11, 1940
MAHARAJA SRISH CHANDRA NANDY Vs. SUPRAVAT CHANDRA	January 5, 1940
MAHARAJADHIRAJ SIR BIJAY CHAND MAHTAB Vs. BAHADUR OF BURDWAN, IN RE	March 18, 1940
MAHARANI HEMANTA KUMARI DEBI Vs. GAURI SHANKAR TEWARI	December 4, 1940
MAHENDRA NATH SARDAR Vs. KALIPADA HALDAR	June 26, 1940
MAHESH CHANDRA DHUPI Vs. EMPEROR	January 16, 1940
MAHOMEDALLY TYEBALLY Vs. SAFIABAI	July 8, 1940
MAKSUDAN LAL SAHU Vs. NIRANJAN NATH DAS	January 24, 1940
MALIK MOHAMMAD IKHTIAR Vs. HIMTU RAM	December 2, 1940
MAMRAJ MANIRAM Vs. SKMUHAMMAD HASHIM	May 31, 1940
MANADA DEBI Vs. BENGAL BONE MILL	February 16, 1940
MANGIA HAGRIA MAHAR Vs. SAKIA	February 26, 1940
MANICKAVASAGA NADAR Vs. KKRISHNASWAMI IYER	August 9, 1940
MANIKKA N PERUMAL AIYAR Vs. SRINIVASA AIYANGAR	September 20, 1940
MANINDRA CHANDRA ROY CHOWDHURY Vs. GOPI BALLAV SEN	August 22, 1940
MANNICHEENNTAVITA CHERIA MAMMU Vs. KATAVATH TEYYIL PAYANKAVIL SEYINA	January 12, 1940
MANTHIRI GOUNDAN Vs. ARUNACHALAM GOUNDAN	January 4, 1940
MANU URAON Vs. ABRAHAM URAON	November 21, 1940
MARAGADHAMMAL Vs. YASODHAMMAL	April 12, 1940
MARFATALI MIRJA Vs. JABEDANNESSA BIBI W/O MARFATALI MIRJA	December 17, 1940
MARINA AMMAYI Vs. MIRZA BAKHAR BEG SAHEB	December 19, 1940
MARINA AMMAYI Vs. SECRETARY OF STATE	August 30, 1940
MARINA ANMAYI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF EAST GODAVARI	August 30, 1940
MARUTHUVAMALAI MOOPANAR Vs. AVADAIACHI	November 7, 1940
MATHURA SINGH Vs. PALAKDHARI RAI	February 6, 1940
MATRU MAL Vs. MEHRI KUNWAR	February 27, 1940
MAULVI A R M ABDUL WAHED Vs. NAGENDRA CHANDRA LAHIRI	June 11, 1940
MAVARAKKANDY ACHUTHAN NAYAR Vs. THANNIYATUTHIL ACHUTHAN NAYAR	December 5, 1940
MAYANDI CHETTIAR Vs. MADURA MUNICIPALITY THROUGH ITS COMMISSIONER	September 19, 1940
MAYANDI VENKATESA MUDALI Vs. KONNE DESAPPA MUDALI	July 22, 1940
MAZHAR ALI KHAN Vs. MTKULSUM BEGAM	February 7, 1940
MD MOTTAKI CHOUDHURY Vs. MTSHAMSUNNESSA KHATUN CHOUDHURANI	December 10, 1940
MD SERAJUL HAQUE Vs. DWIJENDRA MOHAN SEN GUPTA	July 9, 1940
MEHERWAN JEHANGIR Vs. DHUNBHAI KAVASHA MISTRI	February 16, 1940
MESSRS MOHAMMAD AYUB MOHAMMAD JAMIL OF CAWNPORE, Vs. RE	September 30, 1940
METTU SUBBA REDDI Vs. CHALLA VENKATAPPA REDDI	December 19, 1940
MIDNAPORE ZEMINDARY CO LTD Vs. RAJA BIJOY SINGH DUDHURIA	March 6, 1940
MIDNAPUR ZEMINDARI CO LTD Vs. BENGAL NAGPUR RAILWAY CO LTD	August 2, 1940
MINNI ZULEKA BI Vs. KULSUM BI	April 23, 1940
MIR AKHATAR HOSSAIN Vs. GURUPADA HALDAR	March 6, 1940
MIRZA AKBAR Vs. KING EMPEROR	May 28, 1940
MIRZA INAYAT BEG Vs. MIRZA ABDUL RAHMAN BEG	October 24, 1940
MISRI LAL Vs. CAPTAIN RAJA DURGA NARAIN SINGH	January 3, 1940
MITHAN LAL Vs. OFFICIAL LIQUIDATORS, AGRA SPINNING AND WEAVING MILLS CO LTD	August 28, 1940
MITTULAL SINGHANIA Vs. PURSOTOME DEBI BAGLA	January 25, 1940
MOHAMED HABIB Vs. EMPEROR	March 15, 1940
MOHAMED HOSSAIN Vs. MDRAFFIQUE	April 29, 1940
MOHAMMAD HANIF Vs. KHAIRAT ALI	November 6, 1940
MOHAMMAD ISA Vs. NAZIM HUSAIN	January 10, 1940
MOHAMMAD MAQSUD ALI KHAN Vs. ROOP CHAND	March 14, 1940
MOHAMMAD TAQI AHMAD KHAN Vs. FARMOODI BEGAM	December 23, 1940
MOHAMMAD ZAMAN KHAN Vs. BAHADUR SINGH	April 9, 1940
MOHAN LAL Vs. GOPAL LAL	January 19, 1940
MOHAN SINGH Vs. SHIV CHARAN SINGH	March 4, 1940
MOHINI MOHAN MAJUMDAR Vs. MAHARAJA BIR BIKRAM KISHORE MANIKYA BAHADUR	April 30, 1940
MOHUNT RATAN NARAYAN GIRI Vs. ASHUTOSH NUNDY	April 5, 1940
MOIDIN ROWTHAN Vs. DAKSHAYANI AMMA	April 24, 1940
MOLAI MISIR Vs. GOPAL LAL	March 13, 1940
MON MOHAN SINGH Vs. RAGHU NANDAN SINGH	September 24, 1940
MOSLEM KHALIFA Vs. EMPEROR	March 8, 1940
MOSQUE KNOWN AS MASJID SHAHID GANJ Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR	May 2, 1940
MOTAM KOTAYYA ALIAS PRAKASAM Vs. SINGAMPALLI VENKATA PUNNAYYA	April 26, 1940
MOTI DUSADH Vs. EMPEROR	January 19, 1940
MOTILAL DHANNALAL Vs. NATHU GANPATI KALAR	July 11, 1940
MOULVI BAZLAR RAHMAN CHOUDHURY Vs. COMMISSIONER OF WAKFS	May 29, 1940
MRS IDA L CHAMBERS Vs. KELLAND HUXFORD CHAMBER S	August 20, 1940
MRS ZOHADA BEGUM SAHEBA Vs. HAJI DAWOOD AYED, FIRM	February 5, 1940
MT ATIQA BEGAM Vs. ABDUL MAGHNI KHAN	March 11, 1940
MT BADRUNNISSA Vs. MUNICIPAL BOARD THROUGH EXECUTIVE OFFICER	November 11, 1940
MT BALO Vs. MTPARBATI	January 26, 1940
MT BASUMATI KUER Vs. MTHARBANSI KUER	August 14, 1940
MT BESAR KUAR Vs. RAMHIT SINGH	November 16, 1940
MT BHAGWATI W/O KALYAN SINGH BHARGAVA Vs. COMMISSIONER OF INCOME-TAX	October 15, 1940
MT BIBI UMATUL RASUL Vs. MTLAKHO KUER	September 18, 1940
MT BIBI ZALIKHAN Vs. RAMA PRASAD	August 6, 1940
MT DAULTA KUER Vs. RAM DAS RAI	January 24, 1940
MT DEORATI KUER Vs. DASARATH DUBEY	February 28, 1940
MT DIRJI Vs. SMTGOALIN	November 20, 1940
MT GAINDA KUER Vs. SRADU RAM	December 4, 1940
MT GARIBIA BIBI W/O LAL MAHOMMED KHALIFA Vs. MATHURA PROSAD RAJGHARIA	December 20, 1940
MT HASHEN BANU BIBI Vs. COMMISSIONER OF INCOME-TAX	July 2, 1940
MT KANIZ KUBRA BIBI Vs. SYED MUZAFFAR-UD-DIN HAIDER	February 9, 1940
MT KISHNI Vs. MURLI SINGH	February 15, 1940
MT KRISHNA VATI BABU Vs. MTGUNJARI	November 12, 1940
MT LALITA TWAIF Vs. PARAMATMA PRASAD	January 5, 1940
MT MASIHA KHATUN Vs. ULATANNESSA BIBI WIDOW OF HAJI MAHUMMAD YUSUF MIA	August 9, 1940
MT MUNIRAN Vs. MTMUKHTAR BEGAM	September 5, 1940
MT SAROOR FATIMA Vs. CHAUDHURY SHEIKH MOHAMMAD SAFIUDDIN	August 2, 1940
MT UMATUR ROBAB Vs. MAHADEO PRASAD	August 13, 1940
MUHAMMAD SAHIB Vs. CKUNTHANMAL SOWCAR	April 23, 1940
MUKH NARAIN SINGH Vs. RAMLOCHAN TIWARI	May 3, 1940
MULLA HAIDER HUSAIN Vs. MOHAMMAD SUBHAN KHAN	May 3, 1940
MUMTAZ Vs. CHHUTWA	March 20, 1940
MUNDRIKA SINGH Vs. NAND LAL SINGH	October 2, 1940
MUNI LAL AGARWALA Vs. PUBLIC OF BHAGALPUR	July 25, 1940
MUNICIPAL BOARD Vs. LMORADHUJ	January 26, 1940
MUNICIPAL BOARD Vs. RAI KAMLAPAT RAI	October 24, 1940
MUNICIPAL BOARD Vs. ROOP CHAND JAIN	July 24, 1940
MUNICIPAL BOARD Vs. RAM GOPAL	March 29, 1940
MUNICIPAL COUNCIL THROUGH ITS COMMISSIONER Vs. SRI DHANDAYUTHAPANI DEVASTHANAM THROUGH ITS MANAGING TRUSTEEMRTPVENKATARANGAM PILLAI	September 19, 1940
MUNNALAL Vs. GOPILAL NATHURAM	April 1, 1940
MUNSHI SERAJUL HUQ MIA Vs. ABJAL MIA	December 16, 1940
MURARI MOHAN BANDURY Vs. KRISHNAPADA BANDURY	May 27, 1940
MUSSAMMAT HASHEN BANU BIBI AND OTHERS Vs. COMMISSIONER OF INCOME TAX, BENGAL	March 2, 1940
MUTHU GOUNDAN Vs. PERIA GOUNDAN	April 18, 1940
MUTHUSWAMI CHETTIAR Vs. NARAYANASWAMI CHETTIAR	November 18, 1940
MUTHUSWAMI TEVAR Vs. RAJAH RAM PANDIAN	September 27, 1940
MUTHUSWAMI THEVAR ALIAS MAPPILAISWAMI THEVAR Vs. RAJAKUMAR BRAJARAM PANDIAN	April 3, 1940
MUTHUVENKATAPATHY REDDI Vs. KUPPU REDDI	February 7, 1940
MYMENSINGH LOAN OFFICE LTD Vs. BASIR SHEIKH	July 3, 1940
N BANERJEE AND CO A FIRM Vs. WILFRED JOHN YOUNIE	November 12, 1940
N GOPALASWAMY RAO, LICENSE INSPECTOR Vs. CHINNA PONNUSWAMY CHETTY	February 22, 1940
N K R M N NAGAPPA CHETTIAR Vs. RAJA SRIMANTHU MUTHU VIJAYA RAGHUNATHA DORAISINGAM ALIAS GOURI VALLABHA THEVAR AVL, ZAMINDAR OF SIVAGANGA THROUGH HIS AUTHORISED AGENT AND DIWAN MRRMSUNDARAM ESQ	January 2, 1940
N KRISHNASWAMI AIYAR Vs. TNNAGALINGA MUDALIAR	April 10, 1940
N L CARRICK Vs. EMPEROR	April 12, 1940
N MUTHUSAMI CHETTIAR Vs. PERIYAL ACHI	July 23, 1940
N SUBRAMANIA SASTRULU OF KANDUKUR Vs. OFFICIAL RECEIVER OF CHITTOOR	September 10, 1940
NABIRUDDIN SARKAR Vs. OSMAN GANI SARKAR	December 19, 1940
NAFAR CHANDRA SARDAR Vs. KALI PADA DAS	January 16, 1940
NAGASUNDARAM PILLAI Vs. MATHURBOOTHAM AIYAR	November 25, 1940
NAIM SAHIB Vs. TATA IRON AND STEEL CO LTD	October 3, 1940
NALINI KANTA ROY Vs. SURESH CHANDRA CHAKRAVARTY	July 15, 1940
NALINI NATH MALLIK THAKUR Vs. RADHASHYAM MARWARI	January 12, 1940
NANAK Vs. FAQIRA	April 25, 1940
NAND KISHWAR BUX ROY Vs. GOPAL BUX RAI	March 18, 1940
NAND KUMAR SINHA Vs. RAI BAHADUR PASHUPATI GHOSH	November 22, 1940
NANDARAPU MAHALAKSHMI NAIDU Vs. KALANGI SATYAM	November 1, 1940
NANJAPPA CHETTY Vs. PERUMAL CHETTIAR	November 14, 1940
NANJUNDA CHETTY Vs. YPRLMLLAKSHMANAN CHETTIAR	August 8, 1940
NARAIN SINGH Vs. NET RAM	August 13, 1940
NARAIN SINGH Vs. RADHEY SHYAM SETH	October 16, 1940
NARAN CHANDRA DALPATI Vs. SIDH NATH SINGH	May 24, 1940
NARASIMHULU NAIDU Vs. PEMMATI NAGA REDDY	July 30, 1940
NARAYANAN CHETTIAR Vs. CHIDAMBARAM CHETTIAR	February 6, 1940
NARAYANASAMI REDDY Vs. VEERASAMI REDDY	August 20, 1940
NARENDRA CHANDRA DE Vs. RAJENDRA CHANDRA CHANDA	December 2, 1940
NASKARPARA JUTE MILLS CO LTD Vs. NIRMAL KUMAR JAIN	December 10, 1940
NATESA AIYAR Vs. SINGARAVELU PILLAI	September 12, 1940
NATHU Vs. EMPEROR	August 13, 1940
NATHU CHAUDHURY Vs. EMPEROR	February 8, 1940
NATHU LAL Vs. MT GOMTI KUAR	May 27, 1940
NATHU RAMJI TELANGA Vs. JAGANNATH HIRALAL MISHRA	March 15, 1940
NAUBAT SINGH Vs. MTSHAMBARAT KUAR	November 6, 1940
NAYAR MODERN BANK LTD BY ITS MANAGING DIRECTOR M MADHAVAN NAIR Vs. JAMES VOCE PIRRIE, CYRIL GILL AND JOHN STANLEYGOODWIN, THE OFFICIAL LIQUIDATORS OF THE TRAVANCORE NATIONAL AND QUILON BANK, LTD, (IN LIQUIDATION)	August 21, 1940
NEDUNGADI BANK, LIMITED Vs. DORAIKANNU AMMAL	September 2, 1940
NEELAPPA REDDIAR Vs. SOLAIMUTHU UDAYAN	August 21, 1940
NELLORE PERMANENT FUND LIMITED BY ITS PRESIDENT, C MALAKONDAIYA Vs. KONDAPI SUBBA RAO	July 30, 1940
NIDHUSUDAN MUKHERJEE Vs. SMTBIBHABATI DEBI	January 19, 1940
NILKANTH LAXMAN NAIK Vs. VISHWANATH JANARDAN NAIK	April 4, 1940
NILRATAN MUKHOPADHYA Vs. COOCH BEHAR LOAN OFFICE LTD	August 14, 1940
NIMAR PANDEY Vs. JAGDISH PANDEY	December 17, 1940
NIMMAGADDA RAMASESHAYYA Vs. ADUSUMILLI KUTUMBA RAO	April 9, 1940
NITHOOR THIMMANNA BHAT Vs. AITHAPPA ADYANTHAYA	April 23, 1940
NITYA RANJAN MUKHERJEE Vs. NIRANJAN CHANDRA	November 13, 1940
NOKAR DIBYASWARI DEBI Vs. NARAYAN LIN KUMARI DEBI	August 27, 1940
NOOR MOHAMMAD Vs. ZAINUL ABDIN	April 17, 1940
NOWRANGA LAL MARWARI Vs. CHAIRMAN, MIDNAPORE MUNICIPALITY	March 18, 1940
NUKALA SURYA RAO Vs. YEDIDA BULLEMMA ALIAS VENKAYYA	April 12, 1940
NUNNA SATYANARAYANAMURTHY Vs. AVVA KRISHNAMOORTHY	February 6, 1940
NUR AHMED Vs. RASIK CHANDRA MOHAJAN	May 7, 1940
O RM O M SP FIRM Vs. P L N K M NAGAPPA CHETTIAR	September 17, 1940
OFFICIAL ASSIGNEE Vs. SECRETARY, MAND SMRYEMPLOYEES CO- OPERATIVE URBAN BANK, LIMITED	January 16, 1940
OFFICIAL ASSIGNEE Vs. HDHUKUMCHAND KHIMSURA	September 9, 1940
OFFICIAL ASSIGNEE OF MADRAS Vs. SNATESA ACBARI	September 4, 1940
OFFICIAL LIQUIDATORS ELECTRIC SUPPLY CO LTD Vs. SIEMENS (INDIA) LTD	August 19, 1940
OFFICIAL RECEIVER Vs. AMARA SESHAYYA	August 23, 1940
OFFICIAL RECEIVER Vs. NERELLA VENKIAH	November 4, 1940
OFFICIAL RECEIVER OF EAST GODAVARI Vs. CHAVA GOVINDARAJU	April 23, 1940
OORAKKARAI SEETHARAMA CHETTIAR Vs. SHEIK ABDUL RAHIMAN SAHIB	April 12, 1940
P A RAJU CHETTIAR Vs. MINOR SHANMUGAM PILLAI ALIAS SARANGAPANI PILLAI	May 1, 1940
P L N S P SUBRAMANIAN CHETTIAR Vs. RMPLLLAKSHMANAN CHETTIAR (DEAD)	February 26, 1940
P P AR RM SP RAMANATHAN CHETTIAR BY MOTHER AND GUARDIAN MEENAKSHI ACHI Vs. ARRMSOMASUNDARAM CHETTIAR	September 27, 1940
P P RAMABHADRAN, LIQUIDATOR Vs. TSMANICKKAM	December 19, 1940
P R M P L R M PALANIAPPA CHETTIAR Vs. KPERIASWAMI KONAR	November 14, 1940
P R N S M CHOKKALINGAM CHETTI Vs. OFFICIAL ASSIGNEE OF MADRAS	May 3, 1940
P R S A R PERIAKARUPPAN CHETTIAR Vs. MARAPPA GOUNDAN	August 22, 1940
P S POOVANALINGAM PILLAI Vs. NAGARATNAM PILLAI	August 28, 1940
P S VARIER Vs. COMMISSIONER OF INCOME-TAX, MADRAS	September 24, 1940
P V RAMALINGAM CHETTIAR Vs. DEBT CONCILIATION BOARD	November 13, 1940
P VENKATASUBBIAH CHETTY Vs. JUMMA MOSQUE, BY ITS MUTTAVALLI CKHADAR MOHIDEEN SAHIB AND HABDUL AZIZ SAHIB	November 20, 1940
PACHAIAMMAL Vs. HINDUSTAN CO-OPERATIVE INSURANCE SOCIETY LIMITED, AN INCORPORATED COMPANY	August 16, 1940
PACHO W/O. GOKUL Vs. NIKHELAL TAKHAT	February 12, 1940
PAKKIRI MUHAMMAD THARAGANAR Vs. UTSYED SAHIB	February 7, 1940
PALANI GOUNDAN Vs. PERIA GOUNDAN	September 18, 1940
PALANI GOUNDAN Vs. MUTHUSWAMI GOUNDAN ALIAS AVANASHI GOUNDAN	August 26, 1940
PALANIVEL GOUNDEN Vs. SUBBAROYA GOUNDEN	August 26, 1940
PALETI CHANDRAYYA Vs. YERUVA CHINNAPPA REDDI	April 5, 1940
PALGHAT ELECTRIC CORPORATION LTD Vs. TNVEERARAGHAVA AIYAR	August 15, 1940
PANCHANAN GANGULY Vs. KALIPADO BANERJEE	January 15, 1940
PANCHANAN MANDAL Vs. SASHI BHUSAN PRADHAN	February 15, 1940
PANCHAYAT BOARD, RAZOLE BY ITS PRESIDENT Vs. SAIT AMICHAND DUNGARMAL FIRM REPRESENTED BY SAIT ANJARIMAL	November 6, 1940
PANDEY ISHWAR NATH ROY Vs. MAHARAJA PERTAPUDAI NATH SAHA DEO	February 23, 1940
PANDHARI YOGAJI Vs. DIGAMBARDAS ROSHANCHAND GUJRATHI	March 8, 1940
PANDIRI SARVESWARA RAO Vs. MATURI UMAMAHESWARA RAO	September 13, 1940
PANDIT SUSHIL CHANDER CHATURVEDI Vs. WALI ULLAH	November 28, 1940
PANDU INDRABHAN KUNBI Vs. WAMAN KASHINATH DHARMADHIKARI	February 12, 1940
PANNALALL MARWARI Vs. TMKRISHNASWAMI PILLAI	September 27, 1940
PAPPAMMAL Vs. SETHAMMAL	March 15, 1940
PARAMESHWAR PRASAD Vs. WALJI CHHATRI	March 5, 1940
PARBHU NATH PRASAD Vs. SARJU PRASAD	April 24, 1940
PARMANAND Vs. EMPEROR	March 1, 1940
PARMANAND GANGA PRASAD Vs. EMPEROR	April 4, 1940
PASHUPATI SADUKHAN Vs. JANAKI NATH MUKHERJEE	December 5, 1940
PATINHARE VALAPPIL POKKER Vs. ALAKKAL KUNHEETHUTTI	July 31, 1940
PATTU ACHI Vs. VRAJGOPALA PILLAI	May 3, 1940
PAVAYI Vs. PALANIVELA GOUNDAN	March 6, 1940
PEAREY LAL Vs. KUNWAR RANI MLHIRA DEVI	November 26, 1940
PECHIYAPPA CHETTIAR Vs. VAZHUKKA CHETTI	December 10, 1940
PENUBALA MUNI KRISHNAYYA Vs. PENUBALA AKILAMMA	January 24, 1940
PEOPLE S CO-OPERATIVE BANK LTD Vs. SHYAM NARAIN	May 9, 1940
PERI KAMESWAR RAO, MINOR BY NEW GUARDIAN PERI REDDAMMA Vs. PERI JAGANNADHA SASTRI	September 9, 1940
PERIA KARUPPAN CHETTIAR Vs. APPAJI NAIDU	August 28, 1940
PERIASAMI PILLAI Vs. SIVATHIA PILLAI	August 20, 1940
PERIASWAMI CHETTIAR Vs. SARAMASWAMI GOUNDAN	August 19, 1940
PERIYATAN KATANHIPALLI KANNAN NAMBIAR Vs. ULLANNUR MADHATHIL SUBRAMANIA PATTAR	September 10, 1940
PETA VENKAYYA Vs. SSEETHAYYA	December 12, 1940
PEYARE LAL Vs. MTMISRI	July 25, 1940
PIRTHI RAJ GANESH DAS Vs. BALMAKUND MARWARI	April 1, 1940
PITCHAI PILLAI Vs. TRRAMASWAMI AIYANGAR	February 23, 1940
PONNAPALLI VENKATAPPAYYA Vs. PUSHADAPU RAMASWAMI	September 30, 1940
POTHERA KALLUR VEETTIL NARAYANAN NAMBIAR Vs. POTHERA KALLUR VEETTIL KUNHATHAYI AMMA	March 29, 1940
POTHULA SATTIRAJU Vs. POLISETTI VENKATARATNAM	July 24, 1940
PRABHASINI DUTTA Vs. NRIPENDRA NATH SINHA	December 20, 1940
PRABHU RAM Vs. RAMESHWAR PRASAD SINGH BAHADUR	February 15, 1940
PRAFULLA CHANDRA GOPE Vs. SOARU MAHAMMAD	April 16, 1940
PRAFULLA KUMAR MITRA Vs. DHIRENDRA LAL DUTT	March 11, 1940
PRATIVADI BHAYAMKARAM SINGARACHARYULU Vs. ADDALA SESHARAO	August 22, 1940
PREMALABAI W/O. PADMARAO MUDALIAR Vs. PRIYA KUMARI AND OTHERS	July 18, 1940
PRESIDENT, CO-OPERATIVE CREDIT SOCIETY Vs. SANAM NARASIMHA RAO	April 9, 1940
PRESIDENT, PAKKAM PANCHAYAT BOARD Vs. MUNUSWAMI REDDY	November 29, 1940
PRESIDENT, PANCHAYAT BOARD Vs. SURAPPU VEERANNA	February 22, 1940
PROBODH CHANDRA HALDAR Vs. BANI CHARAN KUNDU	August 11, 1940
PROVINCE OF BENGAL Vs. MAHES MISSIR	November 19, 1940
PROVINCIAL GOVERNMENT Vs. BHIVRAM NANHYA MAHAR	February 3, 1940
PT CHANDRA SEKHAR DHAR MISRA Vs. BHAGWAN DAS	December 10, 1940
PUBLIC PROSECUTOR Vs. SVENKATASUBRAMANYAM	November 18, 1940
PUBLIC PROSECUTOR Vs. CHELLIAH TEVAN	August 9, 1940
PUBLIC PROSECUTOR Vs. KANHOLI KUNHIRAMAN NAYAR	December 3, 1940
PUBLIC PROSECUTOR Vs. MAHOMMAD ABDULLAH	March 20, 1940
PUBLIC PROSECUTOR Vs. RAMASWAMI NADAR	March 5, 1940
PUBLIC PROSECUTOR Vs. SALMA BEEVI	February 9, 1940
PUDIKUTTY UNNEERI Vs. MUNICIPAL COUNCIL	December 13, 1940
PULIGADDA VENKATASUBBA RAO (DEAD) Vs. YELLAPRAGADA SIVARAMAYYA	August 22, 1940
PULIN BEHARI DAS Vs. SYED REASAT ALI	May 3, 1940
PULIN KRISHNA MUKHERJEE Vs. ADYA NATH MUKHERJEE	January 25, 1940
PULIYATH GOVINDA NAIR Vs. PAREKALATHIL ACHUTAN NAIR	February 2, 1940
PUNJAB CO-OPERATIVE BANK LTD, AMRITSAR Vs. COMMISSIONER OF INCOME TAX, LAHORE	July 22, 1940
PUNJAB NATIONAL BANK LTD Vs. BANK OF BARODA LTD	June 28, 1940
PUNJAB SUGAR MILLS CO LTD Vs. PTLACHMAN PRASAD TEWARI	December 10, 1940
PUNYAM RANGASWAMI REDDI Vs. GALI GOPALAKRISHNA REDDI	September 18, 1940
PURANAM EGNA NARAYANAYYA Vs. DESABOYINA VENKATAYYA	August 29, 1940
PURNA LALL NANDAN Vs. BHUPENDRA CHANDRA DUTT	August 6, 1940
PURNENDU NATH TAGORE Vs. HANUT MULL DOGAR	May 1, 1940
PURSATTAMDAS GUJRATI Vs. LALA BAIJNATH PROSAD	March 20, 1940
PUTHANVEETTIL CHEERU Vs. CHENENKEEL PUNNORON CHATHU NAMBIAR	July 24, 1940
PUTHUR VEETTILL KRISHNAN CHETTIAR Vs. ARAMALU AMMA	September 17, 1940
PYARI MOHAN MANJHI Vs. MOULVI HASHAN ALI KHAN ARMANALI KHAN	April 25, 1940
PYDA SURYANARAYANAMURTHI Vs. MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN FOR THE TIME BEING LSUBBA RAO	August 6, 1940
QABUL SINGH Vs. EMPEROR	April 26, 1940
R C BHIDE Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD, IN LIQUIDATION BY ITS OFFICIAL LIQUIDATOR	August 22, 1940
R E MARRIOTT Vs. MUNICIPALITY OF HOWRAH	December 3, 1940
R K PRESANNA VENKATESA RAO Vs. TRICHINOPOLY DISTRICT CO- OPERATIVE CENTRAL BANK, LTD, BY ITS PRESIDENT RAO BAHADUR TMNARAYANASWAMI PILLAI	April 30, 1940
R M G SUBRAMANIA AIYAR Vs. ULAGALUMPERUMAL SETHURAYAR	December 20, 1940
R M JASSAWALA Vs. AMULYA CHANDRA DUTTA	August 6, 1940
R M P R M M SUBRAMANIAN CHETTIAR BY HIS POWER-OF-ATTORNEY AGENT M S RAMANATHAN CHETTIAR Vs. OFFICIAL RECEIVER	November 27, 1940
R M S FIRM CONSISTING OF PARTNERS RAMAN CHETTIAR Vs. SLMMUTHUSWAMI ODAYAR	February 8, 1940
R S SINHA Vs. MISS SALENA HECTOR	August 9, 1940
RACHAMADUGU NARAYANASWAMI CHETTI Vs. RVENKATA REDDI (DIED)	May 3, 1940
RADHA MOHAN AHIR Vs. EMPEROR	August 13, 1940
RADHAKISAN JAIKISAN GINNING AND PRESSING FACTORY Vs. JAMNADAS NURSERY GINNING AND PRESSING COMPANY LIMITED	January 12, 1940
RADHAKISSEN CHAMRIA Vs. DURGA PROSAD CHAMRIA	June 3, 1940
RADHAKRISHNA CHETTY Vs. MISS TECKLA SCHOMBERG	May 1, 1940
RADHARANI DASSI Vs. MATI LAL SEN	June 6, 1940
RADHEY LAL Vs. NIRANJAN NATH	October 2, 1940
RADHEY SHIAM Vs. NAZIR HUSAIN	December 4, 1940
RAFIQ AHMED Vs. BABU RAM	July 31, 1940
RAGHUBAR DAYAL Vs. KALLU	January 8, 1940
RAGHUBIR DAYAL MISSIR Vs. EMPEROR	October 17, 1940
RAGHUNANDAN LOHAR Vs. BACHU SINGH	January 11, 1940
RAGHUNATH GOPE Vs. EMPEROR	October 3, 1940
RAHMAT ULLAH Vs. MOHAMMAD HUSAIN	May 1, 1940
RAI BAHADUR H P BANERJEE Vs. COMMISSIONER OF INCOME-TAX, BHIAR & ORISSA	November 20, 1940
RAI BAHADUR LOKENATH PRASAD DHANDHANIA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA	April 2, 1940
RAI BAHADUR SETH GANGA SAGAR Vs. REOTI PRASAD	September 16, 1940
RAI KIRAN CHANDRA ROY BAHADUR Vs. BRAJES CHARAN SEN	February 16, 1940
RAI KRISHNA BAHADUR Vs. GANGA PRASAD SAH	August 15, 1940
RAJ NARAIN DUBE Vs. SYED IMAM RAZA	July 23, 1940
RAJ RANJAN PRASAD SINHA Vs. KHOBHARI LAL	September 3, 1940
RAJA BAHADUR SIR RAJENDRA NARAYAN BHANJ DEO Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA	June 11, 1940
RAJA BHAGWAN BAKSH SINGH Vs. SECRETARY OF STATE	March 4, 1940
RAJA BRAJASUNDER DEB Vs. RAJA RAJENDRA NARAYAN BHANJ DEO	May 7, 1940
RAJA JAGAT KISHORE ACHARJYA CHOWDHURY Vs. KULAKAMINI DASYA W/O KAMALA KANTA TARAFDAR	August 6, 1940
RAJA JANAKI NATH ROY Vs. JYOTISH CHANDRA ACHARYA CHOWDHURY	August 21, 1940
RAJA JHA Vs. RAMCHANDRA JHA	December 20, 1940
RAJA KRITANAND SINGH BAHADUR Vs. SECRETARY OF STATE	June 6, 1940
RAJA MEA Vs. EMPEROR	February 22, 1940
RAJA PROFULLA NATH TAGORE Vs. SANTOSH KUMAR DAS	July 4, 1940
RAJA SAHEB MEHARBAN I DOSTAN SRI RAJAH RAO VENKATA KUMARA MAHIPATH SURYARAO BAHADUR GARU Vs. PURAMSETTI VENKATARAO	December 11, 1940
RAJA SRI JYOTI PRASAD SINGH DEO BAHADUR Vs. SAMUEL HENRY SEDDON	January 29, 1940
RAJAH SAHEB MEHARBAN I DOSTHAN SREE RAJAH RAVU VENKATAKUMARA MAHIPATHI SURYA RAO BAHADUR GARU, SARDAR RAJAHMUNDRY CIRCAR AND MAHARAJAH OF PITHAPURAM Vs. YEDLAPALLI MANGAMMA	November 19, 1940
RAJE KHANDERAO GOVIND RAO Vs. UDHAO GANESH	February 15, 1940
RAJENDRA PRASAD Vs. DEBI PARSAD	January 3, 1940
RAJNANDINI W/O MAHENDRA NATH PURKAYESTHA Vs. ASWINI KUMAR CHOWDHURY	July 31, 1940
RAJOO ALIAS DORAISAMI GOUNDAR Vs. PALANIYAPPA CHETTIAR	September 16, 1940
RAJU Vs. ABDUL RAHIMAN SAHIB	September 12, 1940
RAJU CHETTIAR ALIAS RAMASAMI CHETTIAR Vs. RAMAKKAL	December 3, 1940
RAJU MUDALI ALIAS VINAYAKA MUDALIAR Vs. CHINNARAJU NAIDU	August 14, 1940
RAM BEHARI SAHAI Vs. BINDA PRASAD	August 30, 1940
RAM DAUR RAI Vs. LACHHMI PRASAD	October 4, 1940
RAM DIHAL Vs. BADRI	November 8, 1940
RAM DIN SINGH Vs. SARJU PRASAD	May 7, 1940
RAM KRIPAL SINGH Vs. SIDHESHWAR SINGH	November 6, 1940
RAM LAL SAHU Vs. MTBIBI ZOHRA	August 23, 1940
RAM PRASAD SINGH Vs. RADHA PANDAY	July 23, 1940
RAM RENU CHATTORAJ Vs. EMPEROR	December 3, 1940
RAM SARUP SAH Vs. MUKHI SINGH	February 2, 1940
RAMA CHARAN Vs. RAGHUBIR SARAN	September 3, 1940
RAMA RAO Vs. VENKATARAMAYYA	March 13, 1940
RAMA SHAH Vs. LAL CHAND	February 22, 1940
RAMADOSS REDDIAR Vs. MUNUSWAMI REDDIAR	September 13, 1940
RAMAI CHAUBEY Vs. RAM DATTA SONAR	January 22, 1940
RAMAN CHETTIAR Vs. PERUMAL UDAYAR	December 18, 1940
RAMANATHAN CHETTIAR Vs. M AR RM VISWANATHAN CHETTIAR	December 2, 1940
RAMANUJ DAS Vs. RAM SAMUKH DAS	February 5, 1940
RAMASWAMI REDDI Vs. ALAGAYAMMAL	January 30, 1940
RAMASWAMI UDAIYAR Vs. SEVU RAMU ARU RAMANATHAN CHETTIAR	September 19, 1940
RAMCHANDRA Vs. RAM LAL	August 2, 1940
RAMDAS BHAGAT Vs. KRISHNA PRASAD TEWARI	January 8, 1940
RAMDAYAL ONKARLAL AGARWAL Vs. EMPEROR	February 24, 1940
RAMESHWAR DAYAL Vs. HARI KISHEN	January 17, 1940
RAMESHWAR NATH Vs. NARAMDESHWAR PRASAD NARAIN SINGH	March 8, 1940
RAMGOBIND PRASAD Vs. GULAB CHAND SAHU	September 23, 1940
RAMGOPAL SRINIWAS Vs. NET RAM	December 12, 1940
RAMJATAN PANDEY Vs. SOMESHWARI PRASAD DUBE	October 21, 1940
RAMMAN LAL Vs. BABU RAM	October 21, 1940
RAMNANDAN PRASAD NARAYAN SINGH Vs. CHANDRADIP NARAIN SINGH	February 26, 1940
RAMNATH BANERJEE Vs. GIRISH CHANDRA SINHA	August 22, 1940
RAMPADARATH SINGH Vs. EMPEROR	October 25, 1940
RAMPAT SINGH Vs. BNAGESHAR SINGH	July 30, 1940
RAMPHAL SAHU Vs. BABU SATDEO JHA	April 15, 1940
RAMPRATAP MARWARI Vs. LACHMAN MISTRI	March 13, 1940
RAMRUP RAI Vs. FIRM MAHADEO LAL NATHMAL	January 23, 1940
RAMSARAN KAMDEO MISIR Vs. SETH BALKISAN NATHANI SHALIGRAM NATHANI	April 5, 1940
RANEEGUNGE COAL ASSOCIATION LTD Vs. TATA IRON AND STEEL CO LTD	June 18, 1940
RANENDRA NATH DATTA Vs. MUNICK LAL MITRA	June 5, 1940
RANGANAYAKI AMMAL Vs. RAJAGOPALASWAMI NAIDU	April 26, 1940
RANI BASANTA KUMARI DASI W/O KUMAR SARAT CHANDRA SINGHA Vs. JNANENDRA NATH GHOSH	April 16, 1940
RANI BHUBNESHWARI KUAR Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA	August 7, 1940
RANI BHUNESHWARI KUAR Vs. COMMISSIONER OF INCOME-TAX	August 7, 1940
RANI HARSHAMUKHI DASI Vs. NABA KRISHNA RAY CHOUDHURY	February 6, 1940
RANJIT KUMAR ROY Vs. KABIRAJ KISORI MOHAN GUPTA	May 14, 1940
RAWAT RAJ KUMAR SINGH Vs. BENARAS BANK LTD(IN LIQUIDATION)	November 13, 1940
RAYAM DURAISWAMY AIYANGAR Vs. MRAGHAVACHARIAR	August 19, 1940
RIVERS STEAM NAVIGATION CO LTD Vs. BIJOY KUMAR	November 25, 1940
RM L M L V ALAGAMMAI ACHI Vs. VRPLMPALANIAPPA CHETTIAR	January 15, 1940
ROMESH CHANDRA DAS Vs. NATIONAL TOBACCO COOF INDIA LTD	June 11, 1940
ROOPCHAND MERLACHA Vs. SHA MOTAJI MOKANAJI	May 1, 1940
RUPABAI W/O. HOSHYARSINGH RAGHUBANSI Vs. NOKHESING LALA RAGHUBANSI	February 22, 1940
RUPCHAND BOTHRA Vs. PANNALAL JOHORILAL	December 6, 1940
RY T P VINAYAKA RAO SAHIB BHONSLE Vs. JUNIOR PRINCE S ESTATE, REPRESENTED BY THE OFFICIAL RECEIVER	November 4, 1940
S A BASIL Vs. CORPORATION OF CALCUTTA	April 11, 1940
S GOPALACHARIAR Vs. NALLAYYA CHETTY	February 23, 1940
S GOPALASWAMI GOUNDER Vs. KKRISHNASWAMI GOUNDER (INTERIM LIQUIDATOR OF THE POLLACHI VELLALA UNION MILLS COMPANY LIMITED, IN LIQUIDATION)	August 5, 1940
S HUDA Vs. ALI HUSSAIN MIQBAL	January 24, 1940
S K SUBBA NAICKER Vs. SAVARIMUTHU PILLAI	August 30, 1940
S KASI CHETTIAR Vs. RTHON BLE THE SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF RAMNAD	November 5, 1940
S M S KARUPPIAH PILLAI Vs. COMMISSIONER OF INCOME-TAX, MADRAS	September 25, 1940
S P RM M MEYAPPA CHETTIAR Vs. SPRMRMRAMASWAMI CHETTIAR	July 24, 1940
S R M C T S S P A CHETTYAR FIRM Vs. U ON MAUNG	July 8, 1940
S RAMASUBBIER Vs. PRAMA AIYAR	November 4, 1940
S RAMASWAMI AYYAR Vs. COMMISSIONER, CHITTOOR MUNICIPALTY	February 15, 1940
S SAADAT HUSAIN Vs. RAM KISHAN DAS	May 9, 1940
S SANKARANARAYANA AIYAR Vs. PARAMASIVAM PILLAI	August 1, 1940
S SHARAFUDDIN AHMED Vs. SHAMSUL HUQ	May 15, 1940
S SUBBARAMAYYA Vs. SEGU PEDDA SUBBIAH (DECEASED)	December 10, 1940
S SUBBARAYA MUDALIAR Vs. APPATHURAI SAMBAN	July 31, 1940
S V P SUDALAIMANI NADAR Vs. COMMISSIONER OF INCOME-TAX	September 24, 1940
SADHO SARAN PANDE Vs. BENI MADHO OJHA	February 23, 1940
SAGARMAL MARWARI Vs. BHUTHU RAM	August 6, 1940
SAGHIR HASSAN Vs. TAYAB HASAN	September 16, 1940
SAGUNI MISSIR Vs. EMPEROR	February 1, 1940
SAHARANPUR GRAIN CHAMBER LTD THROUGH MANAGER SRI RAM GUPTA Vs. MAHARAJ SINGH	January 2, 1940
SAHEBJAN Vs. EMPEROR	January 4, 1940
SAHIB NASIB KHAN Vs. MTKUTBUNNISA	August 6, 1940
SAIDU KHAN Vs. GAYA PRASAD	September 6, 1940
SAIT SOGMULL LACHIRAM FIRM OF TENALI Vs. VALLABHANENI PARANDHAMAYYA	April 5, 1940
SAKALDIP RAI Vs. EMPEROR	August 1, 1940
SALAMATULLAH Vs. EMPEROR	December 6, 1940
SAMANTA RADHA PRASANNA DAS Vs. BARENDRA KRISHNA DAS	December 5, 1940
SAMPAT LAL Vs. KALURAM BRIJMOHAN	February 7, 1940
SAMUEL L LEVY Vs. ASSICURAZIONI GENERALI	June 3, 1940
SANAMPUDI KODANDARAMAYYA Vs. GURRALA VENKATAREDDI	August 13, 1940
SANKHAVARM NALIGINDLA VENKATA RANGACHARYULU Vs. RANGASUBBA AKKAPPA RAO	December 18, 1940
SANTOSH KUMAR BOSE Vs. JALADSASHI DEVI	July 26, 1940
SARASWATHI AMMAL Vs. ARABUSA SAHIB	December 11, 1940
SASHI BHUSAN DE SARKAR Vs. FUL KHAN	April 16, 1940
SASHI KUMARI DEVI W/O MOHINI KISHORE ROY Vs. DHIRENDRA KISHORE ROY	November 19, 1940
SAT NARAIN LAL Vs. EMPEROR	April 22, 1940
SATI NATH MUKHERJEE Vs. SURESH CHANDRA ROY	February 12, 1940
SECRETARY OF STATE Vs. SYED SADEK REZA	May 10, 1940
SECRETARY OF STATE Vs. RAM BACHAN LAL	November 8, 1940
SECRETARY OF STATE Vs. MASK AND CO	March 15, 1940
SECRETARY OF STATE Vs. SAGARMAL MARWARI	October 3, 1940
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. REDDIPALLE HUSSAIN SAHEB (DIED)	February 27, 1940
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF WEST GODAVARI Vs. SREE RAJAH MALRAJU VENKATA NARASIMHA RAO BAHADUR	February 21, 1940
SETH BALAKISONLAL JANKIPRASAD Vs. DEBT CONCILIATION BOARD BY ITS CHAIRMAN	March 27, 1940
SETH KANHAIYA LAL GOENKA, Vs. RE	September 18, 1940
SETH KISHORI LAL Vs. THKALYAN SINGH	January 9, 1940
SETH KISHORI LAL Vs. BHAWANI SHANKAR	May 23, 1940
SEVADAPPA GOUNDAR Vs. KVNARAYANASWAMI AIYAR, SPECIAL RECEIVER	January 5, 1940
SEVUGAM CHETTIAR ALIAS MANICKAVASAGAM CHETTIAR Vs. RANGANATHA MUDALIAR	August 30, 1940
SHANKAR SHRAVAN MAHAR Vs. RAMA ADKU MAHAR	March 15, 1940
SHANKARLAL SHIVNARAYAN MARWADI Vs. MAHADEO ADKOBA HOTE	April 5, 1940
SHANKARRAO DAGADUJIRAO JAHAGIRDAR Vs. SAMBHU NATHU PATIL	July 3, 1940
SHANTI LAL Vs. MTJAMNI KUER	January 11, 1940
SHANTI SARUP DAS Vs. ASHARFI SINGH	November 26, 1940
SHEIKH ABDUL AHAD Vs. HARIKISHUN	October 17, 1940
SHEIKH MOHAMMAD NAGIR Vs. SHEIKH ALAUDDIN AHMAD	November 12, 1940
SHEKH TAMIZALI Vs. MDNASARALI BHUIYA	May 8, 1940
SHEKU SAHIB Vs. VENKATARARAMANAYYA	December 20, 1940
SHEO BANDHAN PANDEY Vs. KISHUN PRASAD PANDE	January 30, 1940
SHEODHAR PRASAD SINGH Vs. KISHUN PRASAD SINGH	July 24, 1940
SHEODUTTRAI PANNALAL Vs. COMMISSIONER OF INCOME-TAX, UNITED PROVINCES	September 30, 1940
SHEOPRASAD SHRIRAM MARWADI Vs. GOVINDRAM HARDIT RAI MARWADI	February 5, 1940
SHEOSHANKER SAHAI LAL BAHADUR LAL KAYASTHA Vs. SETH SURAJMAL MANSUKHDAS OSWAL	February 26, 1940
SHER ALI Vs. HAMID ALI	March 5, 1940
SHEWKISSEN MOHATA Vs. MANGALCHAND MALOO	December 11, 1940
SHIVA PRASAD SINGH Vs. MANDIRA KUMARI DEBI	January 19, 1940
SHYAM JHULAN PRASAD SINGH Vs. SATRUHAN PRASAD SAHI	April 15, 1940
SIBENDRA SEKHAR ROY Vs. EMPEROR	April 8, 1940
SINGHESHWAR JHA Vs. AJAB LAL MANDAR	September 4, 1940
SIR BIJOY CHAND MAHATAB Vs. OFFICIAL TRUSTEE OF BENGAL	July 23, 1940
SIR JAMSHEDJEE JEEJIBHOY, BART Vs. SORABJI BYRAMJI WARDEN	March 7, 1940
SITARAM BABURAM Vs. SITARAM LALMAN THROUGH TULSI RAM	December 5, 1940
SITARAM SINGH GUNWANT SINGH Vs. CHITTARANJAN HULAB SINGH	December 2, 1940
SIVAGURUNATHA PILLAI Vs. PADMAVATHI AMMAL	December 20, 1940
SK ALLA RAKHA Vs. LIAKAT HOSSAIN	April 4, 1940
SK KHODA BUX Vs. MOZAHARUL HAQUE	April 4, 1940
SM ANANTAMONI DASI W/O PRIYA NATH HALDAR Vs. BHOLA NATH MANNA	July 2, 1940
SM ANNAPURNA DASI Vs. BAZLEY KARIM FAZLEY MOULA	August 19, 1940
SM BHABASUNDARI DASSI Vs. GOPESWAR AUDDY	July 30, 1940
SM CHAPALABALA DASI W/O KANIKURA BHANDARI Vs. SMSARAT KUMARI DASI W/O SHIB CHANDRA PRAMANIK	December 4, 1940
SM JARIMON KHATOON (CHOWDHURANI) W/O FATEALI CHOWDHURY Vs. SECRETARY OF STATE	April 18, 1940
SM MUKIMANNESSA CHOWDHURANI Vs. RAMESWAR SHUKUL	December 2, 1940
SM PURSOTTOME DEVI BAGLA Vs. DWARKA PRASAD BAJAJ	November 29, 1940
SM SAIBALINI DEVI W/O ABINASH CHANDRA BANERJEE Vs. ABINASH CHANDRA MODAK	August 5, 1940
SM SARBASUNDARI DASSI Vs. SMNANDARANI DASSI	April 5, 1940
SM UMASASHI DEBI Vs. SMRADHA BINODINI DEVI W/O PANCHANON HAZRA CHOUDHURY	June 17, 1940
SMT BHADRABATI DEVI W/O DINABANDHU TEWARI Vs. JIBANMAL BABU	August 6, 1940
SOCIETE BELGE DE BANQUE S A Vs. RAO GIRDHARI LAL CHAUDHARY	March 18, 1940
SOFIA BI BI SAHEBA Vs. VASUDEVA CHETTY	May 2, 1940
SOHONLAL DAGA Vs. SREECHAND DAGA	April 11, 1940
SONA MIA Vs. PROKASH CHANDRA BHATTACHARJYA	May 30, 1940
SONARAM DUTTA Vs. SITARAM CHAMARIA	July 29, 1940
SOTHERN-SMITH Vs. CLANCY	December 13, 1940
SOUNDARARAJAPPA MUDALIAR Vs. MINOR KRISHNA AIYAR, BY GUARDIAN RAGHAVENDRA RAO	March 6, 1940
SOURENDRA MOHAN CHOWDHURY Vs. KANAI LAL ROY	November 26, 1940
SOUTHERN H M INSPECTOR OF TAXES Vs. COHENS EXECUTORS	June 2, 1940
SREE RAJAH VASIREDDI BALACHANDRASEKHARA VARAPRASAD BAHADUR MANNE SULTAN GARU Vs. MALLELA LAKSHMINARASIMHAM	February 28, 1940
SREE RAJAH VENKATA RAMAYYA APPA RAO BAHADUR, ZAMINDAR GARU OF NUZVID Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KISTNA	December 12, 1940
SREEPATHI BALAIAH ALIAS BALA GURUMURTHY Vs. DARSI RAMAYYA	December 11, 1940
SREERAM SAKSENA Vs. EMPEROR	February 15, 1940
SRI BHAGWAT LAL Vs. BACHU PANDEY	January 3, 1940
SRI CHANDRA CHOOR DEO Vs. BIBHUTI BHUSHAN DEVA	December 13, 1940
SRI ISWAR RAM CHANDRA BIGRAHA THAKUR Vs. BENGAL DUARS BANK LTD	October 30, 1940
SRI KALLALAGAR DEVASTHANAM THROUGH ITS EXECUTIVE OFFICER, K N RADHAKRISHNA Vs. DISTRICT COLLECTOR	April 2, 1940
SRI KASIKANANDA GNANACHARYA SWAMIGAL Vs. SARAVANA PERUMAL PILLAI	December 9, 1940
SRI NARAYAN Vs. MOHAMMAD ABU SALEH	February 29, 1940
SRI PADMA KUMARI PATTO MAHADEVI Vs. NANDA PADHAN	September 11, 1940
SRI RAJAH NAYANI VENKATA RANGA RAO BAHADUR ZAMINDAR GARU Vs. SRI RAJAH TADAKAMALLA SITA RAMACHANDRA RAO BAHADUR ZAMINDAR GARU	July 17, 1940
SRI RAJAH YENUMALA LATCHANNA DORA VARU Vs. SRI RAJAH YENUMALA MALLU DORA VARU	May 1, 1940
SRI SRI SRIDHAR JEW Vs. MANINDRA KMITTER	February 21, 1940
SRI THAKURJI RAMJI LACHHMANJI; JANKIJI OF ASTHAL POKHRAUNI Vs. MATHURA PRASAD MISSIR	December 19, 1940
SRIMAT PARUVASTU PATTABHIRAMA CHINA GOVINDACHARYULU Vs. PUNYAMURTHULA SESHAGIRI RAO	August 8, 1940
SRIMATIJAN W/O SHEIKH AMIRADDI Vs. FULJA KHATUN W/O MUNSUR	July 4, 1940
SRIMATYA GAYAMANI BEWA Vs. DHARANIDHAR JANA PANCHANAN JANA	April 17, 1940
SRISH CHANDRA SEN Vs. MOHIM CHANDRA GHOSE	November 11, 1940
STANDARD TYPE FOUNDRY BY THE PROPRIETOR, A THIRUVENGADA MUDALIAR Vs. CHEBOLU VENKATARAMANIAH	November 22, 1940
STOCK AND SHARE EXCHANGE BUREAU, RAWALPINDI, BY PROPRIETOR, PROF N L KASHYAP Vs. KOTHARI AND SONS	November 26, 1940
SUBA RAUT Vs. DINDEUAL CHOUDHURY	September 11, 1940
SUBA SINGH Vs. EMPEROR	October 16, 1940
SUBBU PANDARAM Vs. LAKSHMINARAYANA CHETTIAR	January 19, 1940
SUBBURAMIER Vs. VENKATACHALAPATHI AIYAR	August 19, 1940
SUBEDAR MIAN Vs. SHEO SHANKAR MISSIR	April 10, 1940
SUBHADRAMMAL Vs. KANNAMMAL	February 21, 1940
SUBHANI Vs. NAWAB	August 17, 1940
SUCHANDRA BHUSAN KUMAR LAL Vs. LALOO MODI	December 2, 1940
SUDALAIMANI NADAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS	September 24, 1940
SUDHANYA MOHAN BASAK Vs. MONORAMA GUPTA W/O JOY SANKAR SEN	July 23, 1940
SUDHIR CHANDRA CHAKRAVARTY Vs. SUDHANGSHU KUMAR CHOUDHURY	July 25, 1940
SUDHIYA NATH BHADURI Vs. BIHAR NATIONAL INSURANCE CO LTD	December 6, 1940
SUKER DUSADH Vs. EMPEROR	December 16, 1940
SUKHODA PRASAD MAZUMDAR Vs. GAGANENDRA NATH TAGORE	November 22, 1940
SUKUMAR CHANDRA MUKHERJEE Vs. NAGENDRABALA DASI W/O NANILAL KARMOKAR	January 9, 1940
SULEMAN HAJI AHMED UMER DEFENDANT Vs. HAJI ABDULLA HAJI RAHIMTULLA	May 23, 1940
SULTAN AHMAD KHAN Vs. JALALUDDIN	April 10, 1940
SUNDARA REDDIAR Vs. ALAGAPPA CHETTIAR, BY AGENT VEERARAGHAVA AIYANGAR	July 23, 1940
SUNDER MALL Vs. LACHHMI TEWARI	May 7, 1940
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MURALI MANOHAR PRASAD	October 2, 1940
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. JADU NATH ROY	February 27, 1940
SURADHANI DEBI Vs. PROLHAD MAHI	February 14, 1940
SURAJ NARAIN CHAUDHARY Vs. MAHARAJADHIRAJA KUMAR BISHESHWAR SINGH	March 8, 1940
SURENDRA MOHAN SARDAR Vs. NAGENDRA CHANDRA LAHIRI	May 3, 1940
SURENDRA NATH BASU Vs. RADHARANI DEBI	March 12, 1940
SURENDRA NATH SARKAR Vs. KALI PADA DAS	February 15, 1940
SURISETTI SEETHAYYAMMA, MINOR BY FATHER AND NEXT FRIEND BODDEDA SAHEBUNAIDU Vs. SURISETTI VENKATARAMANA	February 16, 1940
SYED ABBAS Vs. NAWAB ABID JEHAN BEGUM	April 24, 1940
SYED FAQIR SYED HUSSAIN Vs. CHANDRABAI W/O. CHUNILAL MARWARI	February 26, 1940
SYED GHOUSE SAHIB Vs. GMOHAMOOD KHAN SAHIB (DECEASED)	November 8, 1940
SYED HIDAYAT SYED MAHMUD MUSALMAN Vs. RAMCHANDRA DUMNAJI DUKARE KUNBI	January 15, 1940
SYED MAHOMMED YAQUB Vs. IMPERIAL BANK OF INDIA	June 26, 1940
SYED MOHIUDDIN AHMED Vs. SOFIA KHATUN W/O ABDUL AZIZ	May 31, 1940
SYED SABJUMIAH HUSSAIN Vs. KALAYIGAR ABDUL VAHAB SAB	April 22, 1940
SYED SHAH MASOOD AHMAD Vs. BIKAN MAHURI	August 16, 1940
SYED YAWAR BAKHT CHOWDHURY Vs. EMPEROR	February 5, 1940
T AND J BROCKLEBANK LTD Vs. NOOR AHMODE	July 18, 1940
T P CHANDRASEKARA AIYAR Vs. OFFICIAL RECEIVER	July 23, 1940
T S ALAGAPPA MUDALIAR Vs. ALVRSTVEERAPPAN CHETTIAR	September 27, 1940
T S PICHU AYYANGAR Vs. SRI PERARULALA RAMANUJA JEER SWAMIGAL, DHARMAKARTHA AND MANAGER OF SRI ALAGIA NAMBIRAYAR TEMPLE	March 6, 1940
T S RAJAN Vs. MRSPANKAJAMMAL	September 13, 1940
T V BASHYAKAR Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD, BY ITS PRESIDENT	November 14, 1940
TAHSINUDDIN AHMAD Vs. EMPEROR	January 26, 1940
TAJBI, MINOR BY FATHER AND NEXT FRIEND MOHAMED ALLI Vs. NATTAR SHERIFF	April 9, 1940
TAQI HUSAIN Vs. HAFIZULLAH	November 8, 1940
TARA PRASAD BALIASEY Vs. BAIJNATH PRASAD BALIASEY	May 1, 1940
TARACHAND SAH Vs. EMPEROR	May 27, 1940
TASER PRAMANIK Vs. EMPEROR	March 7, 1940
TEJ SINGH Vs. CHAUDHARI HANNU PRASAD	March 26, 1940
TETALI SURAYYA Vs. KARRI PEDIA BALAKRISHNAYYA	December 11, 1940
THAKUR BHAGWAN SINGH Vs. BISHAMBAR NATH (MINOR)	May 2, 1940
THAKURANI JAMUNA KUNWAR Vs. THAKUR ARJUN SINGH	September 5, 1940
THAYYITA KALLIANI Vs. NHERAKKAYYIL KANARAN	December 20, 1940
THIRAVIA NADAR Vs. PAULRAJ CHELLIAH NADAR	July 29, 1940
THOMAS BEAR AND SONS (INDIA) LTD Vs. PRAYAG NARAIN	March 7, 1940
THOTA VARAHALAYYA Vs. MATTAPALLI RAJU	March 29, 1940
THRIKKATEERI ULLANOOR MANAKKAL VASUDEVA NAMBUDIRI Vs. MATANNA THEDIYIL KAYYUMMA	September 16, 1940
TIKA SAO Vs. HARI LAL	October 3, 1940
TIKA SAO Vs. HARI LAL	April 12, 1940
TIKENDRAJIT GHOSH Vs. MRITUNJOY MONDAL	July 25, 1940
TIKKI LAL JAITHU TELI Vs. KOMALCHAND	February 26, 1940
TIRUCHENDUR SRI SUBRAMANIASWAMI TEMPLE, THROUGH ITSDHARMAKARTHA A C S KANDASWAMI REDDIAR Vs. PRAMASAMIA PILLAI (INSANE) THROUGH HIS WIFE AND GUARDIAN RMUTHAMMAL	May 1, 1940
TOLARAM CHAMPALAL Vs. JEWANRAM GANGARAM	March 4, 1940
TRAILOKHYA NATH BANERJEE Vs. SUKUMAR BOSE	June 7, 1940
TRAVANCORE NATIONAL BANK SUBSIDIARY COMPANY LIMITED (IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATOR, MR R NARASIMHACHARIAR Vs. TRAVANCORE NATIONAL AND QUILON BANK LIMITED (IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATORS, CGILL AND JSGOODWIN	August 8, 1940
TRIDIBESH BASU Vs. JITENDRA KUMAR BASU	March 20, 1940
TRIPURA CHARAN CHOWDHURY Vs. NIKUNJA BEHARI CHOWDHURY	January 24, 1940
TUMULURU SITARAMAYYA Vs. TUMULURU SREERAMAIYA	August 1, 1940
UDAI CHAND LAL Vs. FIRM PANNALAL CHAMPALAL	November 6, 1940
UDAMBANTHALA NALUPURAPATTI MAMMAD Vs. VYAGRAM NARAYANA PATTAR	September 6, 1940
UDAY CHANDRA PAUL Vs. BHPARMAR	July 16, 1940
UJAGAR LAL Vs. BAHADUR LOKENDRA SINGH	November 22, 1940
UJAGAR SINGH Vs. LIKHA SINGH	September 24, 1940
UMADE RAJAHA RAJE DAMARA KUMARA VENKATALINGAMA NAYANIM BAHADUR VARU, RAJAH OF KALAHASTI Vs. PANAGANTI PARTHASARATHY RAYANIMGAR	August 16, 1940
UNION COMMITTEE Vs. SAHAY SAH	February 9, 1940
UPENDRA NARAYAN BOSE Vs. SHIB CHANDRA DHANG	May 6, 1940
UPENDRA NATH BOSE Vs. LALL	July 22, 1940
UPENDRA NATH DAS Vs. DURLAV CHANDRA KUNDU	June 7, 1940
UPENDRA NATH GHOSE Vs. EMPEROR	May 9, 1940
V G MANICKA MUDALIAR Vs. ANDALAMMAL	January 24, 1940
V K R S T NARAYANAN CHETTIAR AND (DEAD) Vs. RIGHT HON BLE THESECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF RAMNAD	March 8, 1940
V PANCHAPAKESA AIYAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE	November 28, 1940
V RAMASWAMI AIYAR Vs. VEERARAYAN RAJA ALIAS KUTTUNNI, THE PRESENT ERALPAD RAJA	November 12, 1940
V S A R M ANNAMALAI CHETTIAR Vs. VELLAYAN CHETTIAR	March 29, 1940
V S NARASIMHA AYYAR Vs. ALLU KRISHNA AYYAR	April 1, 1940
V S SINGARACHARIAR Vs. PAPPATHI AMMAL	August 19, 1940
V S VELAYUTHA PANDARAM Vs. SSURYAMURTHI PILLAI	December 6, 1940
V SRINIVASACHARIAR Vs. CONJEEVARAM HODGSONPET DHARMARAKSHAKA NIDHI, LIMITED	August 14, 1940
VAIDYARATNAM P S VARIER Vs. COMMISSIONER OF INCOME-TAX	September 24, 1940
VAJJULA ALIAS HANUMANTHAVAJJULA SURYANARAYANAMURTHY Vs. HANUMANTHAVAJJULA GOPALAKRISHNAMMA	February 26, 1940
VARADARAJAM PILLAI, MINOR BY GUARDIAN MALAYAPERUMAL PILLAI Vs. KRISHNAMURTHI PILLAI	August 21, 1940
VASIREDDI PITCHAYYA Vs. LAVU SUBBAYYA	November 5, 1940
VASUDEVAN NAMBUDRI Vs. RAMAN NAMBUDRI	September 11, 1940
VATTAPPA KONE Vs. MUTHUKARUPPAN SERVAI	November 5, 1940
VATTIPALLE ESWARIAH Vs. VATTIPALLE RAMESWARAYYA	March 4, 1940
VEDALA VALLABHACHARYULU Vs. VEDALA RANGACHARYULU	July 23, 1940
VELAYUDHA MAISTRY Vs. MARI AMMAL	September 23, 1940
VELAYUDHAM SUBBAYA NADAR Vs. KALAMSETTI ANJANEYALU	August 30, 1940
VEMPATI VENKAYYA Vs. OFFICIAL RECEIVER	August 15, 1940
VEMURI RAMJEE RAO Vs. MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER	February 29, 1940
VENDOOR THAZHATH PARAVAN ALIAS CHERIAD Vs. VENTHRAYIL TARWAD KARNAWAN GOPALAN NAIR	April 26, 1940
VENKATAMMAL Vs. KVRAMASWAMI AIYAR	September 11, 1940
VENKATESWARA SARMA, STYLED GNANASIVACHARIA SWAMIGAL, MATATHIPATHI AND GURU OF PERUR MEL MUTT, FOR HIMSELF AND ON BEHALF OF THE MUTT Vs. SNVENKATESA AIYAR	December 17, 1940
VENUGOPAL PILLAI Vs. THIRUGNANAVALLI AMMAL	August 2, 1940
VINJAMURI VENKATANARASIMHACHARYULU Vs. JAMI GANGARAJU (AMENDED AS) GANIRAJU	August 30, 1940
VISHWANATH BHARTIYA Vs. RAM NARAN DAS JAGANNATH	April 2, 1940
VITHOBA LAXMAN KALAR Vs. MAROTI UKANDSA KALAR	February 5, 1940
VYTHINATHA PADAYACHI Vs. AMMALU AMMAL	January 16, 1940
WAZIR SAHU Vs. MUNSHI DAS	September 3, 1940
YAQUB MASIH Vs. CHRISTINA MASIH	September 20, 1940
YEDDULA CHINNABBI Vs. YEDDULA VENKATA SUBBAMMA	November 4, 1940
YELAMANCHILLI BASAVAYYA Vs. JALDU MANIKYALA RAO	May 1, 1940

Year 1940 of PRIVY COUNCIL

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